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Case Index
Title
Date
A APPUKUTTAN PILLAI Vs. THIRUVADINATHA PILLAI
March 27, 1958
A NARAYANAN NAIR Vs. MOYU
June 13, 1958
ABDUL KADIR Vs. NOOR MOHAMMED SAIT
December 17, 1958
ABDUL KAREEM Vs. ISMAIL SHARIFF
March 6, 1958
ABDULLA Vs. AYISUMMA
October 7, 1958
ABDULLA Vs. AYISUMMA
October 11, 1958
ABDULLA KOYA HAJI Vs. IMBICHIPATHUMMA BI
March 3, 1958
ABRAMAI Vs. COMMISSIONER OF SALES TAX KERALA STATE TRIVANDRUM
March 4, 1958
ACHU Vs. CHANDKURHAN
June 30, 1958
ACHUTHA MENON Vs. ANNA CHERIAN
October 14, 1958
ADAM UMMA Vs. MAMMU MAMMAD
March 10, 1958
AGRICULTURAL INCOME TAX APPELLATE TRIBUNAL TRIVENDRUM Vs. C S SRILALAN
March 24, 1958
AIYAPPAN SANKU Vs. RAGHAVA KAIMAL
October 6, 1958
ALI MAMMAD KUNHI Vs. KUNHI RAMAN NAIR
July 29, 1958
AMAD MAMMAD Vs. UNICHAMAN
March 10, 1958
ANDREW DECRUIZ Vs. ANNIE
May 26, 1958
ANTHONI VARGHESE Vs. PRABHAKARAN PILLAI
March 31, 1958
APPU AATIYOTI Vs. KRISHNAN NAMBIAR
February 3, 1958
APPU VASUDEVAN Vs. R VISWALAKSHMI
December 1, 1958
ARTHUR IMPORT AND EXPORT CO Vs. COLLECTOR OF CUSTOMS COCHIN
January 13, 1958
ASSANKUTTY Vs. CHINDAN
February 19, 1958
AUGUSTINE Vs. PORT OF COCHIN
August 12, 1958
AVULLA HAJEE Vs. MAMMU
September 12, 1958
BALAKRISHNAN Vs. THE DIRECTOR OF HANDLOOMS
September 30, 1958
BANWARILAL JHUNJHUNWALLA Vs. UNION OF INDIA
March 26, 1958
BEEYYATHUMMA Vs. MOIDIN HAJI
March 26, 1958
BETHANY RUBBER ESTATE Vs. INDUSTRIAL TRIBUNAL QUILON
March 20, 1958
C G JANARDHANAN Vs. JOSEPH
February 11, 1958
C I ABRAHAM Vs. INDUSTRIAL TRIBUNAL NO II ERNAKULAM
June 11, 1958
C K ACHUTHAN Vs. STATE OF KERALA
July 7, 1958
C K VISWANATHA IYER Vs. K VITHAL RAO
September 15, 1958
C NARAYANA PILLAI Vs. INDUSTRIAL TRIBUNAL ALLEPPY
November 17, 1958
C R CHANDRASEKHARA MENON Vs. STATE
May 16, 1958
CATHOLIC BANK OF INDIA LTD Vs. VENKATA SUBRAMONIA IYER
June 18, 1958
CHACKO Vs. CHACKO
September 29, 1958
CHACKO Vs. STATE OF KERALA
October 14, 1958
CHANDI Vs. STATE OF TRAVANCORE
December 1, 1958
CHATHAN KUNJUKUNJU Vs. STATE
August 19, 1958
CHATHUKUTTY Vs. STATE OF KERALA
November 18, 1958
CHATHUKUTTY RARUPUTTY Vs. SAIT NAGJEE PURUSHOTAM AND CO. LTD.
June 26, 1958
CHEEKEN PAILY Vs. ABDUR RAHIMAN
January 13, 1958
CHEERAN MATHUKUTTY Vs. MATHUKUTTY
September 15, 1958
CHEETHA ALIAS AMMUKUTTY Vs. SANKARANKUTTY NAIR
April 2, 1958
CHERIAN Vs. INCOME TAX OFFICER
September 12, 1958
CHERIAN LOOKOSE Vs. NARAYANA PILLAI GOPALA PILLAI
August 19, 1958
CHINNA ALIAS LEKSHMIKUTTY AMMA Vs. MUHAMMAD ALI
January 15, 1958
CHINNAN KESAVAN Vs. GOURI AMMA
July 23, 1958
CHIRUTHAKUTTY Vs. CHANDUKUTTY NAMBIAR
February 10, 1958
CHOODAMANI N S Vs. COMMISSIONER OF INCOME TAX
June 17, 1958
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
March 18, 1958
COMMISSIONER OF INCOME TAX Vs. KOZHIKODE WYANAD MOTOR SERVICE LIMITED
November 20, 1958
COMMISSIONER OF INCOME TAX Vs. HELEN RUBBER INDUSTRIES LTD
October 31, 1958
DAMODARAN Vs. KARIMBA PLANTATIONS CO. LTD. & OTHERS
December 18, 1958
DAS ISAAC Vs. NARAYANAN
July 21, 1958
DAVASIA YOHANNAN Vs. STATE
February 5, 1958
DHARAMSAY KAPURCHAND GANDHI Vs. COMMISSIONER OF INCOME TAX
June 17, 1958
EAPEN MATHAI Vs. ABDUL KADIR KUNJU
June 6, 1958
EASWARAN CHETTIAR Vs. VALIA MANNADIAR
March 24, 1958
EDAPALLY VALIA RAJA Vs. CHACKO
June 10, 1958
EMUNNI PANIKKER Vs. KRISHNA PANIKKER
July 7, 1958
ERANIMOS ITHACK Vs. PARAMESWARAN PILLAI GOPALA PILLAI
December 23, 1958
FEROKE MATCH WORKS Vs. LABOUR COURT
November 25, 1958
FIRM SULAIMAN HASSAN AND SONS ALLEPPEY Vs. COMMISSIONER OF INCOME-TAX BANGALORE
June 18, 1958
FOOD INSPECTOR KOZHIKODE Vs. PUNSI DESAI
September 30, 1958
FOOD INSPECTOR MUNICIPAL COUNCIL ALLEPPY Vs. KARUPPAIYA NADAR
June 9, 1958
FOOD INSPECTOR TRIVANDRUM Vs. S KUNJU
July 7, 1958
FOOD INSPECTOR, KOZHIKODE MUNICIPALITY Vs. V.P. UMMAR
August 25, 1958
FRANCIS VITALIS PERIERA Vs. PRAKASI GOMEZ
August 7, 1958
GANGADHARAN Vs. MOMINIC GOMEZ AND OTHERS
January 30, 1958
GEORGE Vs. SOUTH INDIAN BANK LTD
October 9, 1958
GEORGE Vs. STATE
September 29, 1958
GOPALA PANICKAN AND ANOTHER Vs. KUNJI AND OTHERS. RESPONDENTS
January 13, 1958
GOPALAKRISHNA PANICKER Vs. THIRUNAKKARA DEVASWOM
August 21, 1958
GOPALAKRISHNA PILLAI Vs. NARAYANAN
July 1, 1958
GOPALAN Vs. KANNAN
March 28, 1958
GOPALAN ACHARI Vs. CHIEF SECRETARY TO GOVT TRIVANDRUM
October 24, 1958
GOVINDAN KUTTY NAIR Vs. C R DAS
November 14, 1958
GOVINDAN RAMAN Vs. GOVINDAN KESAVAN
March 28, 1958
HAJI P K MOIDOO BROS Vs. STATE OF MADRAS
August 6, 1958
HELEN RUBBER INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
October 31, 1958
INDIA NUT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1958
ITHACK JOSEPH Vs. GOURI AMMA
December 1, 1958
ITTOOP MATHEW Vs. S SIVARAMAKRISHNA AIYAR
June 26, 1958
ITTYACHAN Vs. STAT
March 31, 1958
JANAKIKUTTY AMMA Vs. KESAVAN UNNITHAN
July 2, 1958
JANAMMA Vs. KUTTAPPA PANICKER
November 24, 1958
JANARDHANAN Vs. KUPPANDY
November 12, 1958
JANARDHANAN Vs. KUPPANDY
November 11, 1958
JOHN Vs. SHERTHALAI MUNICIPALITY
November 18, 1958
JOSEPH Vs. JOSEPH
October 30, 1958
JOSEPH AUGUSTINE Vs. STATE
September 8, 1958
K ARI Vs. STATE
January 13, 1958
K BHASKARAN Vs. STATE OF KERALA
April 3, 1958
K K RAGHAVAN Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
March 10, 1958
K N RAMACHANDRAN Vs. KANNI VELAN
June 10, 1958
K P AMBADY Vs. K M BALAN
July 3, 1958
K P CHIRUTHEYI AMMA Vs. KERALA VARMA RAJA AVARGAL
August 14, 1958
K S MANAVALAN Vs. REGISTRAR OF COMPANIES TRIVANDRUM
December 4, 1958
KADISUMMA Vs. ABDULRAHIMAN
November 2, 1958
KADISUMMA AND OTHERS Vs. ABDULRAHIMAN AND ANOTHER
November 24, 1958
KAMALAKSHI AMMA SARASWATI AMMA Vs. K BHASKARA MENON
September 8, 1958
KANNAN Vs. KRISHNAN NAIR
July 25, 1958
KATHAVAL SUDALY Vs. ARUMUGHA PANICKER
September 1, 1958
KELAN RAYAPPAN Vs. YAGAPPAN NADAR
October 27, 1958
KELU ALIAS MOOPIL NAIR Vs. COMMISSIONER FOR THE MADRAS HINDU R AND C ENDOWMENTS
February 14, 1958
KELU AYYAPPAN Vs. STATE
February 7, 1958
KESAVAN KRISHNANKUTTY Vs. CHELLAPPAN PILLAI
March 20, 1958
KESAVEN GOVINDAN Vs. JANERDHANAN DAMODARA PLAPPALLI
June 10, 1958
KHADER SHAH Vs. R.T.A. PALGHAT, AND OTHERS
July 25, 1958
KITTU NAIDU Vs. KRISHNAN CHETTY RAMAN CHETTY
April 2, 1958
KOCHU MUHMMAD KUNJU ISMAIL Vs. MOHMMAD KADEJA UMMA
September 16, 1958
KORAH KURIAKKOSE Vs. CHACKO JOSEPH
February 20, 1958
KORAN NAMBIAR Vs. KUNHI KANNAN NAMBIAR
June 17, 1958
KOSHI Vs. A.D. COTTON MILLS LTD. & ANOTHER
September 23, 1958
KOTTAYAM ORIENT BANK Vs. MOOSA RAWTHER
August 19, 1958
KRISHNA BHATTA AND OTHERS Vs. PAMMAKKE AND OTHERS
September 15, 1958
KRISHNA PILLAI Vs. KUNJIKKAVAMMA THAMPURAN
January 4, 1958
KRISHNAN Vs. JOINT DIRECTOR OF INDUSTRIES AND COMMERCE
October 16, 1958
KRISHNAN EZHUTHASSAN Vs. NANIKUTTY AMMA
October 9, 1958
KRISHNAN GOVINDAN Vs. CHINNAMMA CHELLAMMA
July 17, 1958
KRISHNAN NAIR Vs. PHILIP
January 30, 1958
KRISHNAN NAIR Vs. RAYARAPPAN NAIR
February 17, 1958
KRISHNAN NAIR Vs. KUNHIKANNAN NAIR
September 3, 1958
KRISHNAN NAMBUDIRI & OTHERS Vs. KESAVAN NAMBUDIRI & OTHERS
December 17, 1958
KRISHNASWAMI IYER Vs. COMMISSIONER OF INCOME TAX
October 14, 1958
KUMARAN Vs. STATE
September 25, 1958
KUNHAMBOO NAMBIAR Vs. CHINDAN NAMBIAR
November 12, 1958
KUNHAPPU Vs. CHINTAN
July 7, 1958
KUNHEEN MARAKKAR Vs. KUNHIPATHUMMA
February 10, 1958
KUNHI AMMA Vs. NARAYANAN NAMBOORIPAD
June 25, 1958
KUNHI MOHAMMED Vs. STATE
July 22, 1958
KUNHI MOIDEEN KUTTY HAJI Vs. ABDUL KHADER
July 8, 1958
KUNHUKUTTAN NAIR Vs. SUBAKUMARAN
March 25, 1958
KUNHUKUTTY AMMA Vs. RAVUNNI MENON
October 28, 1958
KUNJAN GOPALAN Vs. MAMMU SEETHI
July 7, 1958
KUNJAUSEPH OUSEPH Vs. OUSEPH THOMAS
December 3, 1958
KUNJU MOIDEEN METHARARU Vs. KANDAN
August 1, 1958
KUNNATH TEXTILES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 29, 1958
KURUMPAKOEHIKA Vs. NARAYANA PILLAI
March 24, 1958
KUTTI HASSAN Vs. EXECUTIVE OFFICER
September 4, 1958
KUTTIKRISHNAN NAIR Vs. MADHAVAN NAIR
November 26, 1958
KUTTY SANKARAN NAIR Vs. SANKARAN
December 9, 1958
LAKSHMANA VASUDEVA CO Vs. GOPALAN
June 6, 1958
LAKSHMANAN Vs. KAMAL
August 14, 1958
LAND ACQUISITION OFFICER TELLICHERRY Vs. AMSA
May 29, 1958
LEKSHMI AMMAL Vs. VELAYUDHAN KITTA
February 3, 1958
LIPTONS LTD Vs. MUNICIPAL STO ERNAKULAM
August 21, 1958
LUKA Vs. STATE OF KERALA
May 21, 1958
LUKA Vs. KERALA STATE ELECTRICITY BOARD & ANOTHER
October 15, 1958
M ABRAMAI Vs. COMMISSIONER OF SALES TAX KERALA STATE
March 4, 1958
M APPUKUTTY Vs. STATE
September 25, 1958
M G KOSHI PRESIDENT THE QUILON COTTON MILL WORKERS UNION QUILON Vs. A D COTTON MILLS LTD
October 23, 1958
M K PARAMESWARAN NAIR Vs. SUB-MAGISTRATE KOOTHATTUKULAM
February 11, 1958
M K RAGHAVAN Vs. STATE
September 13, 1958
M M MATHEW Vs. INDUSTRIAL TRIBUNAL ALLEPPY
November 26, 1958
M N KESAVAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
April 2, 1958
M V ITTYCHERIA Vs. STATE OF KERALA
March 19, 1958
MADAYI KANDOTHI ALIAS CHERIA SANKARAN Vs. CHERUKANDAN SEKHARAN
September 1, 1958
MADHAVAN NAIR Vs. KUNJU NAIR
December 21, 1958
MADHAVAN NAIR Vs. KUNHIKAVAMMA
November 13, 1958
MADHAVAN NAIR Vs. KUNCHU NAIR
November 21, 1958
MALAYALAM PLANTATIONS Vs. COMMISSIONER OF INCOME-TAX MYSORE TRAVANCORE-COCHIN AND
September 1, 1958
MALAYALAM PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 1, 1958
MANICKAM PILLAI SUBBAYYA PILLAI Vs. ASSISTANT REGISTRAR HIGH COURT KERALA TRIVANDRUM
March 4, 1958
MARRY KUNCHERIA Vs. MATHEW
July 29, 1958
MARY C NIDHIRI Vs. K K VARGHESE
June 12, 1958
MARY NINAN Vs. OFFICIAL RECEIVER KOTTAYAM DISTRICT COURT
December 17, 1958
MATHAI THOMMEN Vs. STATE
October 17, 1958
MATHAI ULAHANNAN Vs. KORA POTHEN
June 30, 1958
MATHAN PHILIP Vs. ITHAK
November 28, 1958
MATHEVI BHARGAVI Vs. AYYAPPAN KOCHAN
May 16, 1958
MATHEW CHACKO Vs. P C CHERIAN
November 4, 1958
MATHEW DEVARIA Vs. GRAND EASTERN BANK LTD
October 24, 1958
MATHEW OOMMUMMEN Vs. KOCHUMATHEN VAIDYAN
August 8, 1958
MAYANKUTTY Vs. PARUKUTTY AMMA AND ANOTHER
November 26, 1958
MEERA SAHIB LABBA MOHAMED ALI Vs. MEERAVU HAJEE
January 28, 1958
MOHAMED BEZA BUSHERI AND CO BOMBAY Vs. THARANATH SHET
May 27, 1958
MOHAMMED NINAVE RAWTHER Vs. NEELAKANDAN
December 1, 1958
MUHAMMADKUTTY HAJI Vs. VASUDEVAN NAMBOODIRI
June 27, 1958
MUHAMMED AND OTHERS Vs. RAMAKRISHNA IYER AND OTHERS
March 21, 1958
MUNICIPAL HEALTH OFFICER KOZHIKODE Vs. VELU CHEKKUTTY
June 2, 1958
MUNICIPAL HEALTH OFFICER, KOZHIKODE Vs. CHEKKUTTY
June 9, 1958
MUSALIAR INDUSTRIES PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL TRIVANDRUM
February 5, 1958
N DAMODARAN NAIR Vs. STATE
December 23, 1958
N GOPALAN Vs. CENTRAL ROAD TRAFFIC BOARD TRIVANDRUM
February 17, 1958
N MADHAVAN UNNITHAN Vs. STATE
October 15, 1958
N N ANANTHANARAYANA IYER Vs. AGRICULTURAL INCOME TAX AND SALES TAX OFFICER
November 7, 1958
N S PRABHAKARAN Vs. STATE
February 17, 1958
N V THOMAS Vs. STATE
July 10, 1958
NANI KUNJUKRISHNAN Vs. PADMANABHA PILLAI KRISHNA PILLAI
May 16, 1958
NARAYANA IYER Vs. KRISHNAN POTTI
December 4, 1958
NARAYANA KEKUNNAYA Vs. MELOTH CHATHUKUTTI NAMBIAR
March 7, 1958
NARAYANA PAI Vs. VITTALA SHENOI
January 3, 1958
NARAYANA PILLAI [INDIAN EXPRESS OFFICE BRANCH Vs. INDUSTRIAL TRIBUNAL
November 17, 1958
NARAYANA TRANSPORTS KOZHIKODE Vs. REGIONAL TRANSPORT AUTHORITY KOZHIKODE
August 12, 1958
NARAYANAN Vs. PADMANABHAN
October 21, 1958
NARAYANAN NAIR Vs. NARAYANAN NAIR
March 26, 1958
NARAYANAN NAMBOODIRI Vs. RAMAN NAIR
January 22, 1958
NARAYANAN NAMBOODIRI Vs. RAMAN NAIR AND OTHERS
February 3, 1958
NARAYANAN NAMBOODIRIPAD Vs. KUBERAN NAMBOODIRIPAD
February 13, 1958
NARAYANAN NAMBURIPAD Vs. STATE OF MADRAS
January 29, 1958
NARAYANI AMMA RAJAMMA Vs. NANUKUTTY ALIAS NANUKUTTEN PILLAI
January 3, 1958
NEELAKANTA PILLAI Vs. MADHAVI AMMA
July 8, 1958
NEELAKANTAN NARAYANAN Vs. KESAVAN PADMANABHAN
November 21, 1958
NEW KERALA BUS TRANSPORT Vs. REGIONAL TRANSPORT AUTHORITY CANNANORE
December 23, 1958
NOOR MUHAMMED ABDUL SAMAD Vs. STATE
August 25, 1958
O M NOOR MUHAMMED RAWTHER Vs. K T CHERU
December 2, 1958
OFFICIAL LIQUIDATOR Vs. KRISHNA KAMATH
September 27, 1958
OUSEPH DEVASSI Vs. STATE
January 6, 1958
OUSEPH LUKKA Vs. ANANTHA NARAYANA IYER RAMAKRISHNA IYER
October 6, 1958
OUSEPH XAVIER Vs. CHACKO MICHAYEL
November 11, 1958
P C CHANDY Vs. STATE OF TRAVANCORE COCHIN
December 1, 1958
P K PAVOO Vs. STATE
January 31, 1958
P K SATHIANESAN Vs. SANKARAN NADAR
September 16, 1958
P KRISHNAN EMBRENDIRI Vs. P KESAVAN EMBRENDIRI
March 17, 1958
P MOHAMED NAHA P MOHAMED Vs. M MADHAVAN NAIR
November 26, 1958
P SADAYANDI NADAR Vs. VENUGOPALA CHETTY
October 13, 1958
P T JEROME Vs. ITO ALLEPPY
October 29, 1958
PADMANABHAN MATHEVAN Vs. RAMASWAMI PILLAI MATHEVAN PILLAI
March 4, 1958
PAILY Vs. KUNJUMUHAMMED
January 13, 1958
PALAI CENTRAL BANK LTD Vs. C RAMASWAMI NADAR
December 1, 1958
PALAI CENTRAL BANK LTD Vs. RAMASWAMI NADAR
October 7, 1958
PALAI CENTRAL BANK LTD. Vs. C. RAMASWAMI NADAR
December 1, 1958
PAPPAN NARAYANAN Vs. KERALA STATE
December 23, 1958
PARAMESWARA CHETTIAR Vs. CHAMUNNY
September 30, 1958
PARAMESWARAN ASARI KRISHNAN ASARI Vs. KUNJALI LEKSHMI
October 27, 1958
PARAMESWARAN KARTHA Vs. OUSEPH
February 28, 1958
PARAMESWARAN KARTHA Vs. EDAPPALLY VALIA RAJA
April 11, 1958
PARAMESWARAN NAIR Vs. RAMAN NAIR
July 3, 1958
PARAMESWEARN NAIR Vs. AIYAPPAN PILLAI
June 2, 1958
PARU KARTHIYAYANI Vs. PARAMESWARA PANICKER
August 19, 1958
PATTI Vs. KUNHI RAMAN NAIR
December 17, 1958
PEETHAMBARAN Vs. STATE OF KERALA
October 24, 1958
PENUKKA Vs. KELUKKUTTY
January 24, 1958
PONKUNNAM ERATTUPETTA MOTOR SERVICE Vs. RTA KOTTAYAM
June 13, 1958
POPULAR BANK Vs. STATE OF KERALA
September 11, 1958
POTTEKKAT KRISHNAN SUKUMARAN Vs. KUNJUVAREED JOSEPH MUNDASSERI
March 7, 1958
PRAKASI GOMEZ Vs. FRANCIS VITALIS PERIERA
August 7, 1958
R GOPINATHAN NAIR Vs. PALODE PANCHAYAT
April 3, 1958
R M PALAT Vs. P A NEDUNGADI
August 5, 1958
R SANKAR Vs. STATE
November 28, 1958
RAGHAVAN Vs. STATE OF KERALA AND OTHERS
September 15, 1958
RAGHAVAN UNNI Vs. ATHAR ROWTHER
April 3, 1958
RAJALAKSHMI Vs. KUNJIPILLA AMMA
December 10, 1958
RAJAPPA PILLAI Vs. PONNAMAL
August 14, 1958
RAMA VARMA RAJA Vs. DEPUTY COMMISSIONER H R C ENDOWEMENTS
June 9, 1958
RAMAKRISHNA PANICKER Vs. STATE OF KERALA
December 17, 1958
RAMAN BHATTATHIRIPAD Vs. DEVASENA ANTHARJANAM
July 9, 1958
RAMAN GANGADHARAN Vs. RAMAN NARAYANAN
July 23, 1958
RAMAN KONDERAN Vs. AYYAPPAN PANCHALI
December 23, 1958
RAMAN MENON Vs. GOPALAKRISHNA NAIDU
August 21, 1958
RAMAN PILLAI GOPALA PILLAI Vs. MADHAVAN PILLAI AIYAPPAN PILLAI
July 18, 1958
RAMASWAMI GOUNDER Vs. STATE
January 15, 1958
RANGAYYA GOWDER Vs. NARAYANASWAMI GOWDER
April 2, 1958
RAVI BRAHMADATHAN NAMBOORIPAD Vs. DEVASSY
July 24, 1958
RAVUNNI MENON Vs. STATE
October 9, 1958
RE Vs. FR JOSEPH VALAMANGALAM
February 17, 1958
REPAYI JOSE Vs. CHACKO LONAPPAN
December 9, 1958
REV FR JOSEPH VALAMANGALAM Vs. STATE OF KERALA
February 17, 1958
ROSAMMA PUNNOSE Vs. BALAKHRISHNAN NAIR
February 21, 1958
S L EMMATTY PROPRIETOR JAI HIND MOTOR SERVICE ERNAKULAM Vs. C VENKITASWAMI NAIDU
November 26, 1958
S M RAWTHER Vs. AGRICULTURAL I T AND S T OFFICER
July 18, 1958
S VEERAIAH REDDIAR Vs. COMMISSIONER OF INCOME-TAX TRAVANCORE-COCHIN BANGALORE
December 3, 1958
SAIT NAGJEE PURUSHOTHAM & CO. LTD. Vs. RARUKUTTI
June 26, 1958
SAITHU MOHAMMAD ISMAIL & ANOTHER Vs. ABDUR RAHIMAN
April 12, 1958
SAITHU MUHAMMAD ISMAIL Vs. ABDUR REHMAN
April 2, 1958
SAMUEL AARON Vs. DAMODARAN
September 4, 1958
SANKARA MENON Vs. DISTRICT COLLECTOR PALGHAT
March 28, 1958
SANKARA PILLAI Vs. PARAMESWARAN PILLAI
July 21, 1958
SANKARANKUTTY MENON Vs. CHACKO
June 16, 1958
SARAH ABRAHAM Vs. PYLI ABRAHAM
March 17, 1958
SARASWATHI AMMA Vs. BHASKARA MENON
September 8, 1958
SAVITHRI Vs. VASUDEVAN NAMBUDIRI
December 23, 1958
SEKHARA MENON Vs. EXECUTIVE 1ST CLASS MAGISTRATE OTTAPALAM
October 27, 1958
SEKHARAN Vs. GOVINDAN
February 17, 1958
SHANKARAN NAMBUDIRIPAD Vs. PARAMESWARAN NAMBUDIRI
May 30, 1958
SOURI RAJALU NAIDU Vs. NARAYANAN NAMBOORIPAD
July 18, 1958
SOURIYAR LUKA Vs. KERALA STATE ELECTRICITY BOARD
October 27, 1958
SRILALAN Vs. INSPECTING ASST. COMMISSIONER OF AGRI AND INCOME TAX AND SALES-TAX, TRICHUR
March 24, 1958
ST MARIAMMAL ROMAN CATHOLIC CHURCH Vs. LEKSHMANAN NADAR
October 9, 1958
STANDARD VACUUM OIL CO ERNAKULAM TERMINAL ERNAKULAM Vs. INDUSTRIAL TRIBUNAL NO II ERNAKULAM
December 9, 1958
STAR TILE WORKS Vs. N GOVINDAN
October 29, 1958
STATE Vs. RAGHAVAN PILLAI
October 17, 1958
STATE Vs. POKKER
October 15, 1958
STATE Vs. KRISHNA PILLAI
September 22, 1958
STATE Vs. K KESAVAN
September 25, 1958
STATE Vs. MADHOGARIA
August 5, 1958
STATE Vs. SECRETARY CO OPERATIVE SOCIETY NO 509 WILLINGDON ISLAND
August 5, 1958
STATE Vs. JATHAVEDAN NAMBOORIPADU
August 22, 1958
STATE Vs. PAPPACHAN
July 18, 1958
STATE Vs. PAPPACHAN
July 11, 1958
STATE Vs. SIVASANKARAN THAMPI
July 15, 1958
STATE Vs. NARAYANI PILLAI KUTTIPARU AMMA
May 19, 1958
STATE Vs. C K JOSEPH
March 31, 1958
SUBRAMANIA IYER Vs. JOSEPH GEORGE
December 1, 1958
SUBRAMONIA AYYAR Vs. STATE OF TRAVANCORE-COCHIN
August 1, 1958
SUBRAMONIA IYER Vs. OFFICIAL RECEIVER
December 12, 1958
SUBRAYAN CHETTIAR Vs. KOCHUVARKEY
April 2, 1958
SULAIMAN HASSAN AND SONS Vs. COMMISSIONER OF INCOME TAX
June 18, 1958
SUNDARESWARAN Vs. INDUSTRIAL TRIBUNAL
December 1, 1958
T M MAHALINGAM IYER Vs. P GOVINDAN NAIR; K S CHELLAPPAN PILLAI
August 10, 1958
T MEENAKSHI AMMA Vs. AMMUNNI AMMA
August 11, 1958
T NARAYANAN Vs. STATE
December 9, 1958
TAJ GLASS WORKS LTD Vs. USHAR TRADING CO
March 10, 1958
THATHUNNI MOOPPIL NAYAR Vs. KOCHUNNI NAYAR
March 24, 1958
THOMAKUTTY M O Vs. COMMISSIONER OF INCOME TAX
June 12, 1958
THOMMEN VARKEY Vs. GOVINDAN NAIR MADHAVAN NAIR
September 9, 1958
THRESIA Vs. AYUPPUNNI
August 25, 1958
TRAVANCORE FORWARD BANK LTD Vs. STATE OF KERALA
June 24, 1958
TRAVANCORE OGALE GLASS MANUFACTURING COMPANY Vs. THEIR WORKMEN
December 1, 1958
TRICHUR DISTRICT CHETHU VYAVASAYA THOZHILALI CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
April 2, 1958
U M USMAN Vs. MAYOR SIMON
December 15, 1958
UKKAYUMMAKUTTY UMMA Vs. CHOIYI CHOYIKUTTY
August 19, 1958
UMMER Vs. SAINUDDIN
July 23, 1958
UNION BANK Vs. N RAGHAVAN NAIR
June 17, 1958
UNITED TIMBER AND CASHEW PRODUCTS LTD Vs. COLLECTOR OF MALABAR
July 7, 1958
UTHUP JOSEPH Vs. EALYA
February 12, 1958
V J VARKEY Vs. INDO MERCANTILE BANK LTD
January 3, 1958
V.J. JOSEPH Vs. ROAD TRAFFIC BOARD
September 10, 1958
VALIA MANNADIAR Vs. EASWARAN CHETTIAR
March 24, 1958
VASUDEVAN Vs. R VISWALAKSHMI
December 2, 1958
VASUDEVAN Vs. VISALAKSHI
December 1, 1958
VEERIAH REDDIAR S Vs. COMMISSIONER OF INCOME TAX
December 3, 1958
VELUMPI KUNJI Vs. VELAYUDHAN GOPALA PANICKAN
January 13, 1958
VENGADAN KUNHAMMAD Vs. AMINA
February 25, 1958
VENKAPPA BHATTA Vs. GANGADHARA BHATTA
April 11, 1958
VENKETESWARA IYER Vs. VASUDEVA PAI
June 19, 1958
VENKITESWARA IYER Vs. VASUDEVA PAI
June 9, 1958
VULSON Vs. KELUKUTTY
July 30, 1958
VYDYAN MATHEW OOMMUMMEN Vs. KUNJUKOSHY KOCHUMATHEN VYDYAN
August 8, 1958
W N MAMMAD KUNHI Vs. W N IBRAYANI HAJI
March 14, 1958