Case Index

Title
Date
A Vs. SREENIVASALU NAIDU VCOMMISSIONER OF INCOME-TAX MADRAS
March 15, 1948
A B M S MOHAMED ALI MARACOIR Vs. PSNSAMBALAVANA CHETTIAR
April 7, 1948
A H WADIA Vs. COMMISSIONER OF INCOME-TAX
November 24, 1948
A J E G CASPERSZ Vs. KING
June 2, 1948
A K GOPALAN Vs. DISTRICT MAGISTRATE
November 18, 1948
A KARUPPA CHETTY GOUNDAN Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
December 6, 1948
A KN V VALLIAPPA CHETTIAR Vs. PKLSNACHIAPPA CHETTIAR
March 16, 1948
A KRISHNA RAYA KODGI Vs. SANKAYYA SHETTY
December 17, 1948
A MOHAMMAD HASSAN SAHIB Vs. PODANUR SUNNATH JAMATH BY PRESIDENT CAALLI SAHIB
February 3, 1948
A NALLIAPPA PILLAI Vs. PALANIANDI AMBALAM
August 10, 1948
A RAMACHANDRA NAIDU Vs. KANDASWAMI MUDALIAR
September 10, 1948
A S MOHAMMAD IBRAHIM UMMAL ALIAS SHAHUL HAMEED UMMAL OF UNSOUND MIND BY NEXT FRIEND, M T S MD THAMBI Vs. SHAIK MOHAMMAD MARAKAYAR
April 2, 1948
A V SREENIVASALU NAIDU Vs. COMMISSIONER OF INCOME-TAX
July 15, 1948
A VEDACHALA MUDALIAR Vs. CENTRAL ROAD TRAFFIC BOARD
February 17, 1948
ABDUL GANI Vs. COMMISSIONER OF POLICE
September 28, 1948
ABDUL LATIFF Vs. DOST MOHAMMAD AND CO LTD
October 8, 1948
ABDUL MAJID KHA S/O. MAHEBUBKHA Vs. MAHMUDABI W/O. BAHADURKHA
August 13, 1948
ABDUL MALIK Vs. QAMARUDDIN
April 8, 1948
ABDUL RAUF Vs. HAFIZ MOHAMMAD UMAR
September 2, 1948
ABDUL RAZAQ Vs. ALI BAKHSH
April 14, 1948
ABDUL SHAKUR Vs. MAHABIR PRASAD
September 14, 1948
ABDUL SHAKUR ALI MOHMAD Vs. MOTIRAM PREMJI BHATE
February 6, 1948
ABDUL SHUKOOR SAIT Vs. OFFICIAL ASSIGNEE OF MADRAS
March 18, 1948
ABDULLAMIYA HAMDUMIYA Vs. MAHOMEDMIYA GULAMHUSEIN
July 26, 1948
ABDURAHIMAN SETTU Vs. MUHAMMAD KASAM SETTU
October 29, 1948
ABRAHAM EZRA ISSAC MANSOOR Vs. ABDUL MAHOMED ALIBHAI
August 30, 1948
ACCOUNTANT GENERAL Vs. COMMISSIONER OF INCOME-TAX
March 12, 1948
ACCOUNTANT-GENERAL, BARODA STATE Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
March 12, 1948
ADDAKULA SUBBAMMA Vs. DODDI ADEMMA
July 8, 1948
ADITYA PD BAGCHI Vs. JOGENDRA NATH MAITRA
February 17, 1948
ADWAIT NATH SIL Vs. IN THE GOODS OF ALEXANDER JAMES MILNE LATE OF ABERDEEN
May 5, 1948
ADYANATH GHATAK Vs. KRISHNA PRASAD SINGH
December 7, 1948
AHMED SAYED Vs. BASHIR AHMED
September 7, 1948
AHMEDBHAI UMARBHAI AND CO Vs. EXCESS PROFITS TAX OFFICER, III CIRCLE
March 17, 1948
AJAIB SINGH Vs. SHER SINGH
March 12, 1948
AJODHIYA PRASAD Vs. SITARAM
August 20, 1948
AKBARALLY A ESKI Vs. EFFY ANDRADE
August 3, 1948
AKHOURI BIKRAMAJIT PERSAD Vs. GIRWAR PRASAD NARAIN SINGH
July 30, 1948
ALAGIRISAMI NAIDU Vs. CHINNA VEERAMMAL
November 4, 1948
ALAUDDIN Vs. BIRAN
September 8, 1948
ALBERT WEST MEADS Vs. KING
April 19, 1948
ALLA ANNAPURNAMMA Vs. PLSWAMI
August 2, 1948
ALLA ANNAPURNAMMA Vs. PLSWAMI
August 12, 1948
ALLA SUBBAREDDI Vs. LANKIREDDI NARAYANASWAMIREDDI
July 13, 1948
ALLAH NEWAZ SHEIKH Vs. MTRAQIYA BIBI
November 18, 1948
ALLAHABAD THEATRES LTD Vs. RAM SAJIWAN MISRA
August 17, 1948
AMAN-O-AMAN BANK LTD Vs. CHANDRA BALI
August 13, 1948
AMAR NATH Vs. UGGAR SEN
November 19, 1948
AMAR RAI Vs. DHARICHHAN RAI
February 3, 1948
AMARNATH GHOSE Vs. ABHOY KUMAR SINGH
March 23, 1948
AMBA PRASAD Vs. MUMTAZ ALI KHAN
April 13, 1948
AMINUDDIN Vs. RAMKHELAWAN SINGH
January 23, 1948
AMIR HASAN Vs. REX THRUOGH RAM SARUP
March 19, 1948
AMIR SINGH Vs. EMPEROR
April 1, 1948
ANIS IMAM Vs. DAUGHTER OF JAMUNABAI W/O BANARASI KHATR
August 5, 1948
ANTONIO BUTTIGIEG Vs. INEZ FAIZON
November 15, 1948
ANWARI BEGUM GULZARKHAN Vs. COMMISSIONER OF POLICE
April 7, 1948
APPARAO SHESHRAO DESHMUKH Vs. MT. BHAGUBAI W/O. YESHWANTRAO DESHMUKH
February 19, 1948
APPARAO SHESHRAO DESHMUKH Vs. MT. BHAGUBAI
April 8, 1948
ARBIND KUMAR DEB Vs. REX
December 21, 1948
ARJUN SINGH Vs. PHANI BHUSAN DUTT
January 2, 1948
ARJUNA GOUNDAN Vs. JAYAKEERTHI NAINAR
March 19, 1948
ARJUNA MUDALIAR Vs. LAKSHMI AMMAL
March 24, 1948
ARUN KUMAR SINHA Vs. PROVINCE OF BIHAR
October 21, 1948
ARUNAGIRI GOUNDAN Vs. VASANTHAROYA GOUNDAN
December 13, 1948
ASHRAF Vs. KARIM BUX
August 26, 1948
ATMARAM MANEKLAL PARIKH Vs. BAI HIRA
February 23, 1948
ATTORNEY-GENERAL OF SASKATCHEWAN Vs. ATTORNEY-GENERAL OF CANADA
November 22, 1948
ATTU HUSSAIN Vs. JAI NARAIN AGARWALA
September 30, 1948
B RANGASWAMI NAIDU Vs. VUMMIDI BANGARU CHETTY AND SONS
March 10, 1948
BABAN PURNAJI KALE Vs. CHAMPABAI
December 16, 1948
BABURAM MAHTO Vs. GIRISH NANDAN SINGH
March 3, 1948
BACHAN SINGH Vs. RAM AVADH
November 15, 1948
BADRI NARAIN JHA Vs. RAGHUNANDAN JHA
January 21, 1948
BADRI PRASAD Vs. KING
April 13, 1948
BADRI PRASAD Vs. NIRMAL SINGH
July 30, 1948
BADRIDAS DAGA Vs. COMMISSIONER OF INCOME TAX, CENTRAL AND UNITED PROVINCES, LUCKNOW
December 20, 1948
BAI AIMAI LIMJIBHAI KAVARANA Vs. MINOO MANCHERSHAW DAVAR
September 30, 1948
BAI HAMABAI J K MEHTA AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
March 15, 1948
BAIDYANATH PRASAD Vs. KUNJA KUMAR
February 3, 1948
BAJIRAO SOMAJI SALEWAR Vs. ABDUL GAFFAR S/O. SHEIKH RAHMAN
December 13, 1948
BALAMMAL Vs. OFFICIAL ASSIGNEE OF MADRAS
September 29, 1948
BALARAMIREDDIGARI SOMA REDDI Vs. GOWKANAPALLE THIPPA REDDI
July 6, 1948
BALASUBRAMANIA RAGHUNATHA RANGASWAMI SINGAPULIAR Vs. S T NAGAPPA CHETTIAR ALIAS CHOCKALINGA CHETTIAR (SINCE DECEASED) NOW REPRESENTED BY S T MUTHIAH CHETTIAR
July 19, 1948
BALBHADDAR TEWARI Vs. JAI RAM TEWARI
September 22, 1948
BALCHAND TIKARAM Vs. EMPEROR
January 2, 1948
BALDEODAS MAHAVIRPRASAD Vs. GPSONAVALLA
January 8, 1948
BALMAKUND KHATRY Vs. HARI NARAIN
February 18, 1948
BALWANT Vs. JIRAM
December 7, 1948
BALWANT Vs. MTBHULLAN
September 3, 1948
BANK OF BIHAR LTD Vs. SARANGDHAR SINGH
July 19, 1948
BANK OF CHETTINAD LTD OF COLOMBO Vs. COMMISSIONER OF INCOME TAX, COLOMBO
April 6, 1948
BANKEY BEHARI SINGH Vs. RAMSARAN GOPE
October 1, 1948
BANS GOPAL SHEO NARAIN Vs. PKBANERJI
November 24, 1948
BANSIDHAR KANUNGO Vs. NABAB KHAN
February 5, 1948
BANSIDHAR ONKARMAL Vs. COMMISSIONER OF INCOME-TAX
December 6, 1948
BANSILAL GULABCHAND Vs. COMMISSIONER OF INCOME-TAX, BOMBAY (MOFUSSIL)
March 24, 1948
BANWARI Vs. REX
October 1, 1948
BANWARI LAL RAM DEO Vs. BOARD OF TRUSTEES
May 24, 1948
BARKAT RAM Vs. BHAGWAN SINGH
August 2, 1948
BASDEO SINGH Vs. BHARAT SINGH
December 23, 1948
BATTEPATI PARTHASARATHY GUPTA Vs. CALCUTTA GLASS AND SILICATE WORKS (1936) LTD
February 3, 1948
BEHARI LAL Vs. RAM SWARUP
September 22, 1948
BEHARI LAL Vs. MMGOBARDHAN LAL
April 29, 1948
BEHRAMJI SORABJI LALKAKA Vs. COMMISSIONER OF INCOME-TAX
March 16, 1948
BELA SINGH Vs. MTATTARI
February 25, 1948
BELI RAM Vs. CHAUDRI MOHAMMAD AFZAL
April 7, 1948
BENI MADHO SINGH Vs. PRAG
November 19, 1948
BHABANI PRASAD CHANDRA Vs. KING
April 8, 1948
BHAGWAN SAHAI Vs. CHMUKAND LAL
November 29, 1948
BHAGWAN SINGH Vs. RAGHNATH SAHAI
June 9, 1948
BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS CO LTD
February 26, 1948
BHAIYALAL KHUBCHAND Vs. KING-EMPEROR
November 19, 1948
BHAN KUMAR CHAND Vs. MOHAN LAL
May 11, 1948
BHAOORAO Vs. CHANDRABHAGABAI W/O. PANDURANG PATIL
January 6, 1948
BHARAT RAJ Vs. B PARSHOTTAM DAS
April 8, 1948
BHARMAGOWDA BHIMAGOWDA PATIL Vs. IRAPPA SATYAPPA DHANAGAR
February 27, 1948
BHASKAR SADASHIV JOSHI Vs. REGISTRAR, BOMBAY PUBLIC TRUST REGISTRATION ACT, 1935
February 26, 1948
BHONDU Vs. REX
October 25, 1948
BHUBENSHWAR PRASAD NARAIN SINGH Vs. SIDHESWAR MUKHERJEE
September 8, 1948
BHUPENDRA KUMAR DUTT Vs. SHEWDAS BILANI
January 28, 1948
BHUSAN CHANDRA MONDAL Vs. CHHABIMONI DASI
April 29, 1948
BHUTNATH CHOUDHURY Vs. EMPEROR
February 19, 1948
BIJOYANAND SINGH Vs. DOMA DUSADH
July 20, 1948
BIRBHAN Vs. EMPEROR
January 2, 1948
BISAR SINGH Vs. DEOBARAN SINGH
January 20, 1948
BISHESHAR Vs. REX THROUGH BACHCHO LAL PANDEY
September 21, 1948
BISHESHWAR DAYAL Vs. ZAMIN ALI
August 18, 1948
BONGU SRI RAMAMURTHY NAIDU Vs. BONGU SATYANARAYANA NAIDU
August 18, 1948
BRINDABAN BIHARI LAL Vs. BADRI PRASAD MAHASETH
September 7, 1948
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA Vs. MUNICIPAL COMMITTEE
January 22, 1948
BURUGU NAGAYYA Vs. COMMISSIONER OF INCOME-TAX
August 16, 1948
C Vs. GOVINDARAJULU IYER VCOMMISSIONER OF INCOME-TAX, MADRAS
August 11, 1948
C P BANNERJEE Vs. BSIRANI
November 3, 1948
C S NATARAJA PILLAI Vs. C S SUBBARAYA CHETTIAR
June 17, 1948
C V GOVINDARAJULU IYER Vs. COMMISSIONER OF INCOME-TAX
August 11, 1948
CALICO PRINTERS ASSOCIATION LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
August 26, 1948
CALICO PRINTERS ASSOCIATION, LTD (MANCHESTER) BY AGENTS, THE METTUR INDUSTRIES, LTD Vs. COMMISSIONER OF INCOME-TAX
August 26, 1948
CHADALAVADA SATYANARAYANA Vs. ALLADI SURYANARAYANA
January 22, 1948
CHAGANTY KATAMRAJU Vs. MADAVARAPPU PARIPURNANANDAM
April 9, 1948
CHANDESHWAR PRASAD SINGH Vs. JAGARNATH PRASAD SINGH
January 14, 1948
CHANDI Vs. KALI CHARAN
September 24, 1948
CHANDRA KISHORE DAS Vs. BABULAL AGARWALA
August 9, 1948
CHANDRIKA Vs. REX
September 6, 1948
CHANDU KUNHAN PANIKKER Vs. UKKAPPAN
March 31, 1948
CHARU CHANDRA MUKHERJEE Vs. KHITISH CHANDRA MUKHERJEE
February 19, 1948
CHATURVEDULA VENKATA LAKSHMINARASIMHAM Vs. SHA VEN VAKTAJI GOMAJI AND CO, SAIT VUMMAJI MANRUPCHAND FIRM
July 20, 1948
CHAVA LAKSHMIDEVAMMA Vs. CHAVA NAGAYYA
July 16, 1948
CHEKKU Vs. MUKTHIAR MANAGERS OF POOMULLI MANA KRISHNAN NAMBUDRIPAD
August 12, 1948
CHENARD AND CO Vs. JOACHIM ARISSOL
November 30, 1948
CHENNURU SITHARAMAMURTHI CHETTY Vs. CHENNURU GURUSWAMI CHETTI
December 10, 1948
CHERUKUR CHINA VENKATASUBBA NAIDU Vs. KANDADI SUNDARA VARADACHARLU
October 7, 1948
CHET SINGH Vs. ANJUMAN IMDAD BAHMI QARZA
November 23, 1948
CHET SINGH Vs. RUR SINGH
August 23, 1948
CHIEF INSPECTOR OF STAMPS Vs. SEWA SUNDER LAL
November 9, 1948
CHIEF INSPECTOR OF STAMPS Vs. WAKF ALLALAULAD THROUGH MOHAMAD ALI
November 30, 1948
CHIEF INSPECTOR OF STAMPS Vs. HIMMAT SINGH
January 5, 1948
CHIMA SAVALARAM LANDE Vs. BABULAL RAVCHAND SHETH GUJAR
February 27, 1948
CHINNIAH THEVAR Vs. FMBADSHA
January 20, 1948
CHIRANJI LALL Vs. DURGA DUTT TRIPATHI
February 26, 1948
CHITTA RANJAN GUHA Vs. MAMEEN
January 16, 1948
CHITTARANJAN SEN GUPTA Vs. SAMARENDRA NATH ROY
April 7, 1948
CHIVATAPU LAKSHMINARAYANA Vs. MADDIRALA SUBBAYYA
February 6, 1948
CHOYI Vs. KAITHA PARAMBATH AYISSABI
September 13, 1948
CHUNNILAL GANPATRAI, RANCHI Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
September 8, 1948
COIMBATORE TRANSPORT LTD Vs. GOVERNOR-GENERAL IN COUNCIL
March 5, 1948
COLLECTOR OF ETAH Vs. NEM KUAR
March 8, 1948
COMMERCIAL STRUCTURES LTD Vs. RABRIGGS
November 16, 1948
COMMISSIONER OF AGRICULTURAL INCOME-TAX, WEST BENGAL Vs. RAJA JAGADISH CHANDRA DEO DHABAL DEB
September 29, 1948
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX Vs. SRI RSASANKARA AIYAR
August 17, 1948
COMMISSIONER OF INCOME-TAX Vs. NAVAJBAI NGAMADIA
March 11, 1948
COMMISSIONER OF INCOME-TAX Vs. SRI ASPSKRKARUPPAN CHETTIAR ALIAS SWAMINTHAN CHETTIAR
August 16, 1948
COMMISSIONER OF INCOME-TAX Vs. DAROKIASWAMI CHETTI AND CO
August 9, 1948
COMMISSIONER OF INCOME-TAX Vs. NMRAIJI
September 22, 1948
COMMISSIONER OF INCOME-TAX Vs. KAMAKHYA NARAYAN SINGH
June 6, 1948
COMMISSIONER OF INCOME-TAX Vs. LAXMI NARAYAN RAGHUNATHDAS
February 25, 1948
COMMISSIONER OF INCOME-TAX Vs. DHANMAL CHELLARAM
March 19, 1948
COMMISSIONER OF INCOME-TAX Vs. MURLIDHAR MATHURAWALA
March 18, 1948
COMMISSIONER OF INCOME-TAX Vs. LAXMIDAS MULRAJ KHATAU
March 16, 1948
COMMISSIONER OF INCOME-TAX Vs. SIDDAREDDY VENKATASUBBA REDDY AND BROS
September 3, 1948
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. SIR KIKABHAI PREMCHAND
March 12, 1948
COMMISSIONER OF INCOME-TAX (CENTRAL), CALCUTTA Vs. BURMA OIL COMPANY LTD, CALCUTTA
September 29, 1948
COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX Vs. CHARI AND RAM
August 12, 1948
COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX, BIHAR AND ORISSA Vs. SSEN AND OTHERS
December 9, 1948
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. RAMACHANDRA KESHARDEO
April 9, 1948
COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA Vs. KAMAKHAYA NARAYAN SINGH
July 6, 1948
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. MURLIDHAR MATHURAWALLA MAHAJAN ASSOCIATION
March 18, 1948
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. GREAT EASTERN LIFE ASSURANCE CO LTD
October 14, 1948
COMMISSIONER OF INCOME-TAX, BOMBAY MOFUSSIL Vs. WESTERN INDIA LIFE INSURANCE COMPANY LIMITED
October 21, 1948
COMMISSIONER OF INCOME-TAX, CALCUTTA Vs. KAMALA MILLS LTDCALCUTTA
August 5, 1948
COMMISSIONER OF INCOME-TAX, MADRAS Vs. ASPSKRKARUPPAN CHETTIAR
August 16, 1948
COMMISSIONER, MUNICIPAL COUNCIL Vs. SRIMATHI SIDDESWARA DEVI
March 17, 1948
CONTRACTOR KATTUPUCHI ARUMUGHAM Vs. NAGAMMAL
November 2, 1948
CORPORATION OF MADRAS Vs. SCINDIA STEAM NAVIGATION COLIMITED BY THEIR AGENTS, KPVSHEIK MAHOMED ROWTHER AND CO
September 7, 1948
D GNANAMBAL Vs. SREEMATHI MEENAMBAL SUNDARAM
March 18, 1948
D N COOPER Vs. SHIAVAX COWASJI CAMBATA
July 19, 1948
D R FRASER AND CO LTD Vs. MINISTER OF NATIONAL REVENUE
October 13, 1948
DALIP SINGH Vs. REX
July 23, 1948
DAN SINGH BISHT Vs. FIRM JANKI SARAN KAILASH CHANDER DHAMPUR
April 30, 1948
DATLA SANYASI SEETHARAMARAJU Vs. DATLA SATYANARAYANAMURTHI RAJU
April 8, 1948
DATTATRAYA LAXMAN Vs. YASHODABAI
July 9, 1948
DATTATRAYA LAXMAN KULKARNI Vs. DAULATA HARI CHAVAN
June 16, 1948
DATTATRAYA PANDURANG DATAR Vs. HARI KESHAV GOKHALE
March 31, 1948
DAYA SHANKER MALAVIYA Vs. EMPEROR
March 5, 1948
DEBENDRA NATH SEN Vs. GANENDRA NATH BERA
May 12, 1948
DELANSINGH GANPATSINGH Vs. DARBARILAL MOOLCHAND
October 18, 1948
DEONANDAN SINGH Vs. THAKUR SINGH
April 20, 1948
DEPUTY COMMISSIONER Vs. KARTA RAM
August 30, 1948
DEPUTY COMMISSIONER, KHERI Vs. PRESIDENT NOTIFIED AREA COMMITTEE, MISRIKH-CUM-NIMSAR
August 18, 1948
DEVIDAS GANPATI Vs. SHREE BALA SAHEB SANSTHAN OLD BALAJI, BASIM
January 12, 1948
DHANNUSAO AND ANOTHER Vs. MT. SITABAI W/O. LATARIYASAO
January 13, 1948
DHANRAJ MILLS LIMITED CO Vs. NARSINGH PRASAD BOOBNA
May 5, 1948
DHARAM NATH Vs. DISTRICT JUDGE
November 8, 1948
DHARMALINGA CHETTI Vs. AMKRISHNASWAMI CHETTY
October 29, 1948
DHARMENDRA NATH SHASTRI Vs. REX THROUGH SHEORAJ SINGH
October 6, 1948
DHARNIDHAR Vs. KANHJI SAHAY
February 24, 1948
DHONDAPPA NARAYANAPPA Vs. MT. KASABAI
April 7, 1948
DHULESAHEB DAWALSAHEB JAMBAJI Vs. MUNICIPAL BOROUGH
August 30, 1948
DILA RAM Vs. ATMA RAM
October 27, 1948
DINA Vs. NUR MOHAMMAD
August 30, 1948
DINKAR RAO DHAR RAO RAJOORKAR Vs. RATTANSEY ASARIYA BHATE
September 22, 1948
DISTRICT BOARD OF FARRUKHABAD Vs. PRAG DUTT
May 11, 1948
DISTRICT COUNCIL Vs. KISORILAL LAXMINARAYAN AGARWAL
June 25, 1948
DISTRICT LOCAL BOARD Vs. KRISHNA SAKHARAM PATIL
December 17, 1948
DNYANDEO KISAN Vs. ABDUL WAHABKHAN
February 25, 1948
DOMINION OF INDIA Vs. GOPAL CHANDRA TAPADAR
February 24, 1948
DR ABDUL GHAFOOR Vs. REX
October 8, 1948
DR C S KRISHNASWAMY AYYAR Vs. MOHANLAL BINJANI
September 2, 1948
DR JAHARLAL DAS Vs. JITENDRA NATH MANDAL
January 29, 1948
DR JAINAND Vs. REX
October 8, 1948
DR P TIRUMAL RAO Vs. TRANGANATHA MUDALIAR
December 13, 1948
DUNI CHAND Vs. JAGDEV
August 17, 1948
DUNI CHAND TARA CHAND Vs. RAM DITTA MALL
May 25, 1948
DUNNA VENKATA RAO Vs. SREE RAJAH SAHEB MEHARBAN I DOSTAN RAJAH RAO VENKATAKUMARAMAHIPATHI SURYA RAO BAHADUR GARU
November 3, 1948
DURGA NARAIN SINGH Vs. GURDEEN
February 23, 1948
DURGA PRASAD Vs. GHANSHIAM DAS
April 6, 1948
DWARKA DAS Vs. PEARAY LAL
October 6, 1948
DWARKADAS BHIMJI Vs. COMMISSIONER OF INCOME-TAX
March 15, 1948
ELECTRIC WORKERS UNION Vs. UPELECTRIC SUPPLY CO
March 8, 1948
ELLAPPA NAICKEN Vs. KLAKSHMANA NAICKEN (DEAD)
February 20, 1948
EMPEROR Vs. DAU SITARAM BALWANT SINGH
January 23, 1948
EMPEROR Vs. RANCHHODLAL HIRABHAI
February 16, 1948
EMPEROR Vs. RANCHHODDAS NAROTTAMDAS
February 11, 1948
EMPEROR Vs. BASHAN MADAR KORBU
February 4, 1948
EMPEROR Vs. KRISHNAJI VITHAL KANGUTKAR
February 13, 1948
EMPEROR Vs. ATMARAM NARAYAN PATIL
April 15, 1948
EMPEROR Vs. PETER D SOUZA
April 12, 1948
EMPEROR Vs. MANJU HANUMANT NAIK
February 16, 1948
EMPEROR Vs. GBGHATGE
September 14, 1948
EMPEROR Vs. KALIDAS AMTHARAM
July 16, 1948
EMPEROR Vs. ISAK SOLOMON MACMULL
January 13, 1948
EMPEROR Vs. SHEONATH RAM
February 17, 1948
EMPEROR THROUGH MEDICAL OFFICER OF HEALTH, MUNICIPAL BOARD Vs. PURAN MAL
May 20, 1948
ENGLISH AND SCOTTISH JOINT CO OPERATIVE WHOLESALE SOCIETY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME - TAX, ASSAM
April 24, 1948
ENGLISH AND SCOTTISH JOINT CO-OPERATIVE WHOLESALE SOCIETY LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX, ASSAM
April 27, 1948
ERFAN ALI CHOUDHARY Vs. KING
April 6, 1948
ERNEST PREMPEH Vs. KING
June 26, 1948
EXECUTORS OF THE ESTATE OF J K DUBASH Vs. COMMISSIONER OF INCOME-TAX
March 19, 1948
FAIYAZ HAIDER Vs. LRADHEY RAMAN
October 29, 1948
FAKIRA PANDU Vs. NARAYANDAS FAKIRCHAND MAHESHRI
November 12, 1948
FAQIR MOHAMMAD KHAN Vs. HARI SHANKAR
December 3, 1948
FATEH MOHAMMAD KHAN Vs. GURBUX SINGH
September 14, 1948
FATELAL SHAH Vs. DAYALAL BISHRAMBHAI
April 10, 1948
FIRM BACHHRAJ AMOLAKCHAND Vs. FIRM KHUPCHAND NARSINGDAS
February 26, 1948
FIRM DAULAT RAM VIDYA PARKASH Vs. SODHI SURBAKSH SINGH
September 23, 1948
FIRM DEBICHAND LAKSHMI NARAIN Vs. RADHEY RAMAN (INSOLVENT)
October 21, 1948
FIRM HIRALAL GOURISHANKAR Vs. GOVERNOR-GENERAL IN COUNCIL
July 16, 1948
FIRM MANGAL CHAND BANAWARI LAL Vs. FIRM PYARE LAL
August 2, 1948
FIRM NARAIN DAS DEVI PRASAD Vs. SRI LAL
November 18, 1948
FIRM THAKAR DAS, MADAN MOHAN, AHUJA Vs. MTKOSHALIYA DEVI
April 12, 1948
G B GHATGE Vs. EMPEROR
September 14, 1948
G M MADAPPA Vs. COMMISSIONER OF INCOME-TAX
August 12, 1948
G NARAYANASWAMI NAIDU Vs. INSPECTOR OF POLICE
August 31, 1948
G NARAYANASWAMI NAIDU Vs. INSPECTOR OF POLICE
July 30, 1948
GADIRAJU SRIRAMA SARMA Vs. GADIRAJU VENKATAPPA
January 9, 1948
GAINDA MAL Vs. MADAN LAL
March 18, 1948
GAJADHAR LAKSHIRAM Vs. EMPEROR
January 2, 1948
GAJADHAR PRASAD GANGAPERSAD SHUKUL Vs. RISHABKUMAR MOHANLAL BANIYA
March 17, 1948
GANESH PRASAD Vs. MTMAKHNA
May 12, 1948
GANESHI LAL Vs. JOTI PARSHAD
September 15, 1948
GANGA PRASAD Vs. SMGIRJA DEVI
July 30, 1948
GANGA RAM Vs. ISHAR SINGH
March 24, 1948
GANPATRAO NAGOBA GANDLI Vs. A. V. ZINZARDE
January 22, 1948
GAURI NANDAN UPADHYA Vs. REX
April 1, 1948
GAURI SINGH Vs. RAMLOCHAN SINGH
January 28, 1948
GAURISHANKAR AGARWALA Vs. GANGA PRASAD
April 29, 1948
GEDDAM VENKAMMA Vs. GEDDAM VENKATARAMAYYA
October 7, 1948
GHADIYARAM SESHAYYA Vs. CHINTALAPATI SEETHARAMAMMA
December 8, 1948
GHALIB RASOOL Vs. MANGU LAL
December 17, 1948
GHANASHYAM RATH Vs. UDAYANATH NAIK
February 11, 1948
GHUREY Vs. REX
November 29, 1948
GIRIDHARI BISWAL Vs. GOLAK BISWAL
December 14, 1948
GIRIDHARILAL SEETARAM AND BROS Vs. COMMISSIONER OF INCOME- TAX BIHAR AND ORISSA
December 3, 1948
GIRJARAM SINGH Vs. MOOPU SAMBAN
July 16, 1948
GOKAL Vs. HARIA
December 30, 1948
GOKAL CHAND Vs. SUNDAR SINGH
August 24, 1948
GOKULCHAND DWARKADAS MORARKA Vs. KING
January 13, 1948
GOPAL FATEH SINGH Vs. SIS RAM
November 24, 1948
GOPALAKRISHNA CHETTY Vs. RDORAI BABU BEING MINOR BY MOTHER AND NEXT FRIEND
April 23, 1948
GOREY Vs. REX
September 13, 1948
GOSWAMI SHRI MAGANLALJI GORDHANLALJI MAHARAJ Vs. GOSWAMI SHRI PURSHOTTAMLALJI WAGHESHALALJI MAHARAJ
February 4, 1948
GOURI DUTT MAHARAJ Vs. SUKUR MOHAMMED
April 6, 1948
GOVERDHANDAS KANHAYALAL BHATE Vs. RANCHHODDAS BHIKHARILAL SHET BHATE
July 7, 1948
GOVERNOR GENERAL IN COUNCIL, REPRESENTED BY THE GENERAL MANAGER, SOUTH INDIAN RAILWAY Vs. MUNICIPAL COUNCIL, MADURA THROUGH ITS COMMISSIONER
June 15, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. HAFIZ GHIAS-UD DIN
August 11, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. RAMGLAL NANDLAL
January 8, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. MOHAMMAD BADR-I-ALAM
August 5, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. JAMUNA DAS AGARWALA
February 24, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. KASIRAM MARWARI
August 19, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. KISHENGOPAL BHARTIA
February 20, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. ROOPCHAND SHIVACHARAN BAGRI
March 23, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. SURAJMAL ESARKA
April 9, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. KABIR RAM
January 9, 1948
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. BHOLA, SON OF KANHIA
October 7, 1948
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. SUKHDEO RAM MARWARI
September 14, 1948
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. BIBI SALIMAN
January 21, 1948
GOVINDA NAIR Vs. SRINIVASA PATTAR
July 22, 1948
GOVINDRAM JAISIRAM Vs. GULAB RAO MAHADEO RAO
November 22, 1948
GULAB Vs. MADHUSUDAN LAL
August 26, 1948
GURDEV SINGH Vs. DASAUNDHI
March 22, 1948
GURDIAL SINGH S/O AINCHAL SINGH Vs. CROWN
December 10, 1948
GURUNATHARUDHASWAMI GURU SHIDHAARUDHASWAMI Vs. BHIMPPA GANGADHARPPA DIVATE
May 26, 1948
GURUNATHARUDHASWAMI GURU SHIDHARUDHASWAMI Vs. BHIMAPPA GANGADHARAPPA DIVATE
March 26, 1948
H H B GILL Vs. KING
February 17, 1948
H SHIVA RAO Vs. COLLECTOR OF MADRAS
January 20, 1948
H SYED ABBAS SAHEB Vs. ISYED AMIR HAMIZA SAHEB
January 23, 1948
HANSRAJ SINGH Vs. REX
December 13, 1948
HANUMAN CHAMBER OF COMMERCE LTD Vs. JASSA RAM HIRANAND
July 19, 1948
HANUMAN PRASAD PRAGDAS Vs. PSNANJAPPA CHETTY AND SONS BY PARTNERS, PSNMCHIDAMBARAM CHETTY
December 8, 1948
HANUMANPRASAD MATADIN Vs. CROWN
December 14, 1948
HAR PRASAD SINGH Vs. DISTRICT MAGISTRATE
October 18, 1948
HARAKCHAND MAKANJI AND CO Vs. COMMISSIONER OF INCOME-TAX
March 12, 1948
HARBANS SINGH Vs. KARAM CHAND
October 22, 1948
HARDAT RAM Vs. PARAS NATH
January 13, 1948
HARDEO MISSIR Vs. COMMRSOF GAYA MUNICIPALITY
May 4, 1948
HARDI RAM PANDEY Vs. KALI PRASAD SINGH
March 31, 1948
HARI KRISHNA AGARWALA Vs. KCGUPTA
November 23, 1948
HARI MOHAN Vs. BISHWANATH
October 25, 1948
HARI SHANKAR BHATT Vs. GULAB SHANKAR BHATT
April 13, 1948
HARI SINGH Vs. MAGHA SINGH
May 27, 1948
HARICHANDRAN PAGADAI Vs. THANGASWAMI NADAR
January 23, 1948
HARIDAS DAMAJI AWADE Vs. PROVINCIAL GOVERNMENT, CPAND BERAR
July 20, 1948
HARIHAR PANDEY Vs. VINDHAYACHAL RAI
January 5, 1948
HARNAM SINGH Vs. DHARAM SINGH
July 14, 1948
HASANALI S/O. MOHOMEDALI Vs. DARA SHAH S/O. COOVERJEE DUNGORE
July 12, 1948
HIGH COMMISSIONER FOR INDIA Vs. I M LALL
March 18, 1948
HIRA LAL Vs. RAM PRASAD
September 10, 1948
HIRA LAL Vs. RAM PHER
October 5, 1948
HIRA SUKHARAM Vs. SITARAM MADHAV GUJAR
January 24, 1948
HOLIA BUDHOO GOWARA Vs. EMPEROR
July 8, 1948
HONNA REDDY, MINOR BY GUARDIAN AND MOTHER, SUBBAMMA Vs. OFFICIAL RECEIVER
April 2, 1948
HUBLI ELECTRICITY CO LTD Vs. PROVINCE OF BOMBAY
December 20, 1948
HUSAIN BUX Vs. MAHIRADHOAJ SINGH
November 9, 1948
IMAM DIN Vs. MT SAID BIBI
October 13, 1948
IN RE : RAO SAHEB C P KUPPUSWAMI MUDALIAR Vs. STATE
March 22, 1948
IN RE: A B TONSE Vs. STATE
November 26, 1948
IN RE: A N G SUNDARARAJULU CHETTY Vs. STATE
November 26, 1948
IN RE: A T VASUDEVAN MINORS A S THIRUVENGADA MUDALIAR Vs. STATE
March 16, 1948
IN RE: AKKIRAYU SANYASI Vs. STATE
October 28, 1948
IN RE: AMIRTHALINGAM PILLAI Vs. STATE
August 4, 1948
IN RE: ANDI THEVAN Vs. STATE
December 7, 1948
IN RE: ANDI THEVAN Vs. STATE
February 7, 1948
IN RE: ANGAMUTHU Vs. STATE
October 7, 1948
IN RE: ANTONY D SILVA Vs. STATE
March 19, 1948
IN RE: ARUNACHALA GOUNDAN Vs. STATE
February 18, 1948
IN RE: C W CASSE Vs. STATE
March 31, 1948
IN RE: CHEKKA APPA RAO Vs. STATE
September 29, 1948
IN RE: CHELAMCHERLA VENKATESWARA RAO Vs. STATE
April 7, 1948
IN RE: CHELLIAH SERVAI Vs. STATE
April 2, 1948
IN RE: CHINNAYYA GOUNDAN Vs. STATE
January 7, 1948
IN RE: D H SATYAM Vs. STATE
March 15, 1948
IN RE: DHANARAJU Vs. STATE
September 17, 1948
IN RE: FRENCH INDIA CENTRAL TRANSPORT, LIMITED Vs. STATE
March 11, 1948
IN RE: G NATESAN Vs. STATE
October 1, 1948
IN RE: GANESHMAL SAIT Vs. STATE
February 18, 1948
IN RE: GOWLERU KOTRAPPA Vs. STATE
July 6, 1948
IN RE: HARDIAL SINGH S/O RALLIA SINGH Vs. STATE
August 13, 1948
IN RE: INDIAN COMPANIES ACT AND OF THE NEW BANK OF INDIA, LIMITED Vs. STATE
July 2, 1948
IN RE: INDIAN COMPANIES ACT OF 1913 AND OF THE NEW BANK OF INDIA LTD Vs. STATE
August 26, 1948
IN RE: INDIAN COMPANIES ACT VII OF 1913 Vs. IN RE: DARJEELING BANK LTD
January 27, 1948
IN RE: J F MATHIAS Vs. STATE
September 17, 1948
IN RE: JAYARAMA CHETTIAR Vs. STATE
January 16, 1948
IN RE: JAYARAMAN Vs. STATE
February 20, 1948
IN RE: K RAMACHANDRIAH SETTY Vs. STATE
January 23, 1948
IN RE: K S DORAISWAMI IYER Vs. STATE
March 12, 1948
IN RE: K V M PARAMESWARAYYA Vs. STATE
November 3, 1948
IN RE: KANDASWAMI GOUNDAN Vs. STATE
July 16, 1948
IN RE: KISTA PILLAI Vs. STATE
February 6, 1948
IN RE: KOTTA VEERAIAH Vs. STATE
April 2, 1948
IN RE: KRISHNASWAMI ALIAS KITTAN Vs. STATE
April 6, 1948
IN RE: LAKSHMI COMMERCIAL BANK LTD Vs. STATE
March 19, 1948
IN RE: M P GOPAL MENON (ADVOCATE) Vs. STATE
January 26, 1948
IN RE: MADIGA NARASIGADU, SON OF PEDDANNA Vs. STATE
September 24, 1948
IN RE: MAJOR F K MISTRY Vs. STATE
April 21, 1948
IN RE: MEDISETTI BENNIAH Vs. STATE
November 19, 1948
IN RE: MEERASA ROWTHER Vs. STATE
March 16, 1948
IN RE: MUDDULETI BUGGAPPA Vs. STATE
January 23, 1948
IN RE: MUTHIAH THEVAN Vs. STATE
November 30, 1948
IN RE: NARAHARI BALAJI PARKHI Vs. STATE
May 4, 1948
IN RE: NARASINGAMUTHU CHETTIAR Vs. STATE
April 8, 1948
IN RE: P VENKATACHALA THEVAR; IN RE: M V SIVASANKARA THEVAR Vs. STATE
April 23, 1948
IN RE: P VENKATACHALA THEVAR; IN RE: M V SIVASANKARA THEVAR Vs. STATE
March 25, 1948
IN RE: PARASA MANGADU Vs. STATE
July 23, 1948
IN RE: PEDDA ISWARA REDDY Vs. STATE
February 17, 1948
IN RE: PEDDA MUNI REDDI Vs. STATE
March 11, 1948
IN RE: PERIASWAMI NADAR Vs. STATE
July 31, 1948
IN RE: PERIYASWAMI ASARI Vs. STATE
August 12, 1948
IN RE: R RAMANATHAN Vs. STATE
May 20, 1948
IN RE: RAMASWAMI CHETTIAR Vs. STATE
November 5, 1948
IN RE: RAMASWAMY CHETTY Vs. STATE
October 28, 1948
IN RE: REFUGEE Vs. STATE
November 23, 1948
IN RE: S M ABDUL KAREEM Vs. STATE
November 24, 1948
IN RE: S M NATHANIEL Vs. STATE
November 12, 1948
IN RE: S MOHAMMAD SHERIFF (DECEASED) Vs. STATE
September 23, 1948
IN RE: SADAGOPA NAIDU Vs. STATE
March 25, 1948
IN RE: SAPPA APPALASWAMY Vs. STATE
November 24, 1948
IN RE: SELATHU Vs. STATE
September 17, 1948
IN RE: SERAJE NARAYANA BHATTA Vs. STATE
April 12, 1948
IN RE: SRI RAM GAUTAMA Vs. STATE
September 6, 1948
IN RE: SUBBARATNAM Vs. STATE
August 18, 1948
IN RE: SWARANATH BHATIA Vs. STATE
January 28, 1948
IN RE: THATHI REDDI Vs. STATE
November 17, 1948
IN RE: V VENKATARAMAN Vs. STATE
May 25, 1948
IN RE: VALLURI KAMANNA Vs. STATE
July 23, 1948
IN RE: VANKA BHIMARAJU Vs. STATE
November 26, 1948
IN RE: VELAYUDHA MUDALI Vs. STATE
November 3, 1948
IN RE: VENKATARAMAN (ADVOCATE) Vs. STATE
May 19, 1948
IN RE: W KANNIAH LAL BY HIS AGENT, N NARASINGA PRASAD Vs. STATE
September 9, 1948
IN RE: WAHID Vs. STATE
October 7, 1948
INDARPAL SINGH Vs. MTHUMANGI DEVI
September 3, 1948
INDO COMMERCIAL BANK LTD Vs. CORPORATION OF MADRAS
September 10, 1948
INTERNATIONAL HARVESTER CO OF CANADA LTD Vs. PROVINCIAL TAX COMMISSION
October 19, 1948
IPPAGUNTA LAKSHMINARASINGA RAO Vs. IPPAGUNTA BALASUBRAMANYAM
April 2, 1948
ISHWAR DAYAL DUBE Vs. GYAN SINGH
April 28, 1948
ISRAEL MARGOLIS Vs. SARKIS IZMIRILIAN
February 10, 1948
ITWARI Vs. REX
May 6, 1948
J W PETERS Vs. RAM NARAIN MEHROTRA
October 29, 1948
JADUNANDAN SAHU DEOKISANRAM Vs. COMMISSIONER OF INCOME- TAX, BIHAR AND ORISSA
March 17, 1948
JAGANNATH GANGANARAYAN MAHESHWARI Vs. FATECHAND RATANCHAND OSWAL
August 3, 1948
JAGANNATH SINGH Vs. PRAGI KUNWAR
September 9, 1948
JAGARNATH PRASAD SHAH Vs. MUNICIPAL BOARD
April 29, 1948
JAGARNATH PRASAD SINGH Vs. CHHATHU SAH
January 20, 1948
JAGARNATH SAHU Vs. SRIKANT DUBE
December 23, 1948
JAGARNATH SINGH Vs. FRANCIS KHARIA
April 6, 1948
JAGDISH MAHTON Vs. SUNDAR MAHTON
January 2, 1948
JAGESHWAR SINGH Vs. KANDHAIYA BUX SINGH
November 23, 1948
JALAN AND SONS LTD Vs. GOVERNOR-GERERAL IN COUNCIL
September 27, 1948
JAMI Vs. NATHU
June 21, 1948
JANARDAN DAS Vs. MAHADEO PRASAD
August 31, 1948
JANGAL SINGH Vs. MUKUND KUMAR
April 9, 1948
JHABAR MAL CHOKHANI Vs. PUJAB PICTURES LTD
August 2, 1948
JIBAN KRISHNA DAS Vs. JITENDRA NATH DAS
December 16, 1948
JIT BAHADUR SINGH Vs. BABU SINGH
September 3, 1948
JIT SINGH S/O INDAR SINGH Vs. CROWN
October 23, 1948
JIWA RAM Vs. GANGOLI
November 17, 1948
JOGINDRA NATH DUTTA Vs. ADMINISTRATOR
January 19, 1948
JOHARILAL DEBISAHAI AGARWAL Vs. EMPEROR
March 11, 1948
JOKHAN MISRA Vs. MAHESH PANDIT
December 6, 1948
JOSEPH KLEIN Vs. ELIAHU (LEO) HEIMAN
March 8, 1948
JUGAL KISHORE Vs. UMRAO SINGH
September 14, 1948
JUHARIMAL SENAJI Vs. LILADHAR MADHAVJI SATWARA
July 22, 1948
JUMMAN KHAN Vs. BHOOREY KHAN
September 13, 1948
JWALA SINGH SANT SINGH Vs. PROVINCE OF PUNJAB
March 18, 1948
K E M MUHAMMAD IBRAHIM MARICAR Vs. OSMAHMED MARICA
September 16, 1948
K GOPALAN BEING MINOR BY HIS MOTHER AND GUARDIAN, MRS JAGADAMBAL Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD(IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATORS
March 23, 1948
K KANNABHIRAN MUDALIAR Vs. MULLANGI LAKSHMANA PERUMAL CHETTY, TRUSTEE OF MULLANGI CHARITIES
March 23, 1948
K KRISHNA NAIR Vs. VALLIAMMAL
October 26, 1948
K N ADIKESAVALU NAIDU Vs. MANNI MUNUSWAMI CHETTY
April 8, 1948
K P G B U G M S S A MOHAMAD ABDUL KAREEM AND CO Vs. COMMISSIONER OF INCOME-TAX
August 23, 1948
K P G B U G M S S A MOHAMAD ABDUL KAREEM CO Vs. COMMISSIONER OF INCOME- TAX, MADRAS
August 23, 1948
K S RAMACHAR Vs. KSKRISHNACHAR
November 24, 1948
KADAPPA BAPURAO DESAI Vs. LINGAPPA RAMCHANDRA DESAI
June 17, 1948
KAIKHUSHROO PIROJSHA GHIARA Vs. CPSYNDICATE, LTD
August 3, 1948
KAKULAM SUBRAHMANYAM Vs. KURRA SUBBA RAO
February 26, 1948
KALA DEVI Vs. KHELU RAI
August 10, 1948
KALAHASTI VEERAMMA Vs. PRATTIPATI LAKSHMAYYA
February 19, 1948
KALAPNATH SINGH Vs. SURAJPAL SINGH
September 14, 1948
KALIAMMAL Vs. SUNDARAMMAL
February 23, 1948
KALIAMMAL, MINOR BY GUARDIAN, PATTA GOUNDAN Vs. RAMASWAMI GOUNDAN
December 8, 1948
KALIDAS AMTHARAM Vs. EMPEROR
July 16, 1948
KALIPADA KOER Vs. PURNABALA DASSI
February 5, 1948
KALLOO Vs. MTIMAMAN
November 15, 1948
KALPATARU DAS Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS ADN ORS
December 3, 1948
KALPU AHIR Vs. MUKAT NATH
November 9, 1948
KALURAM AGARWALLA Vs. SHAYAM SUNDER
August 9, 1948
KALURAM RAMCHANDRA Vs. NANDLAL GULABCHAND
July 21, 1948
KAMALAMMAL Vs. RAJARATHNA NAICKER
October 26, 1948
KAMALNAYAN JAMANALALJI BAJAJ Vs. SHAMRAO BAPUJI
September 30, 1948
KAMBHAM RAMAMURTHY Vs. SAGIRAJU TIRUPATIRAJU
March 19, 1948
KAMESHWAR Vs. REX
May 21, 1948
KAMESHWAR LAL Vs. KING
April 7, 1948
KAMESHWAR SINGH Vs. JHALAK SINGH
January 13, 1948
KAMMALA SESHAGIRI RAO ALIAS PROF GIRI RAO Vs. KAMMALA SOMASUNDARAMMA (FIRST PETITIONER)
February 11, 1948
KANAI LAL PALADI Vs. EMPEROR
February 23, 1948
KANDASWAMI UDAYAN Vs. ANNAMALAI PILLAI
March 25, 1948
KANHAIYA LAL Vs. PANCHAYATI AKHARA
December 23, 1948
KANJANUR SRI AGNESWARASWAMI DEVASTHANAM BY ITS SUPERINTENDENT, CHITHIAH MUDALIAR Vs. THILLAI GOVINDA PANDITHAN
August 13, 1948
KANNALAL DAMRULAL Vs. BHAGWANDAS TEKCHAND PANDE
March 31, 1948
KAPA KASI VISWANADHAM Vs. BONDILI MADAN SINGH
January 28, 1948
KARACHI OIL PRODUCTS LTD Vs. KUMAR SHREE NARENDRASINGHJI
March 22, 1948
KARAI CHINNAPPA NAIDU Vs. BKDEENADAYALU NAIDU
February 26, 1948
KARALI CHARAN CHATTERJI Vs. KING
April 15, 1948
KARAMADAI NAICKEN Vs. RRAJU PILLAI
August 6, 1948
KARAVADI MANIKYA RAO Vs. NALLURI ADENNA
December 14, 1948
KARIMULLAKHAN S/O. MOHD. ISHAQKHAN Vs. BHANUPRATAPSINGH
April 10, 1948
KARU MIAN Vs. KEDAR LAL
December 1, 1948
KARUPPASAMY GOUNDAR Vs. KTKRISHNASWAMY GOUNDAR
November 15, 1948
KASHI PRASAD Vs. REX
August 30, 1948
KASHI PRASAD DICHHIT Vs. RAGHUNANDAN KHAGI
February 6, 1948
KASHI PRASAD SINGH Vs. RAM PRASAD SINGH
February 3, 1948
KASI ALIAS ALAGAPPA CHETTIAR Vs. RMARMVRAMANATHAN CHETTIAR ALIAS SREENIVASAN CHETTIAR
December 17, 1948
KASI AMMAL, MINOR BY MOTHER AND GUARDIAN, KANCHI AMMAL Vs. RAMASAMI REDDIAR
December 8, 1948
KATIKARA SIMHAGIRI DORA ALIAS LATCHANNA DORA Vs. SRI VYRICHERLA CHANDRAMANI PATTAMAHADEVI, ZAMINDARINI OF CHEMUDU
September 13, 1948
KATRAGADDA RAJAGOPALA RAO, PUBLISHER OF THE ABOVESAID NEWSPAPER PRAJASAKTI Vs. PROVINCE OF MADRAS
February 11, 1948
KAVASJI PESTONJI DALAL Vs. RUSTOMJI SORABJI JAMADAR
April 6, 1948
KHAIRA KAMMAN Vs. SHAHAB DIN
March 23, 1948
KHATIRZAMAN KHAN Vs. MOHDZAFAR ALI KHAN
August 12, 1948
KHATOON JANNAT BIBI Vs. SYED WALI ULLAH
April 26, 1948
KHUDIRAM OJHA Vs. SMAMODEBALA DEBI
January 2, 1948
KHURSHID ALI Vs. LACHMAN SINGH
October 28, 1948
KHUSHAL Vs. SHEO SHANKAR
October 26, 1948
KHYALI Vs. EMPEROR
May 24, 1948
KIDAR NATH S/O SIRI RAM Vs. CROWN
December 23, 1948
KILBURN PROPERTIES LIMITED Vs. COMMISSIONER OF INCOME-TAX, BENGAL
September 6, 1948
KING Vs. PARMANAND
November 5, 1948
KING Vs. HARIHAR SINGH
September 6, 1948
KING Vs. MOULE BUX
October 29, 1948
KING EMPEROR Vs. BUDHOO MANDAL GOND
September 3, 1948
KING EMPEROR Vs. ABDULLAH S/O ISMAIL
October 22, 1948
KISHEN SINGH Vs. TARU
November 29, 1948
KISHINCHAND CHELLARAM Vs. VISHANDAS AMARNATH
February 18, 1948
KIZHEKKE KIZHUKKOTT KUNHOTHI Vs. PAYIKKAT MAMMAD KOYA
April 23, 1948
KODAVALUR SUBBAMMA Vs. LOTA NARAYANAMURTHI
August 18, 1948
KODI MAKKU NAICKER Vs. AGATHIAPPA GOUNDAR
November 23, 1948
KODURI KRISHNAMMA Vs. KODURI CHENNAYYA
April 20, 1948
KODURU KAMALAMMA Vs. KODURU PITCHAMMA
October 7, 1948
KOMMINENI KOTIAH Vs. MUVVA NARASIMHAM
October 7, 1948
KOPRAM DHANALAKSHMAMMA Vs. GADAM CHETTY NAMBERUMAL CHETTY
July 6, 1948
KOTHA APPA RAO Vs. MMOHAMMAD HANEEF
April 16, 1948
KOTHA VENKATASUBBA RAO Vs. MAJETI SREERAMULU
October 27, 1948
KRISHNA BALLAV GHOSH Vs. SASHIMUKHI BOSE
August 30, 1948
KRISHNA BHATTA Vs. NARAYANA ACHARY
November 12, 1948
KRISHNA DHAN Vs. UMMATUL ZOHRA BEGAM
September 10, 1948
KRISHNA RAGHOBA MUNJE Vs. ANANDIBAI W/O. BALIRAM PATIL
March 15, 1948
KUNDA CHINNA DASAPPA Vs. GOPALAKRISHNA CO, BY MANAGING PARTNER, VENKADARI GATTU VENKATASUBBIAH
April 22, 1948
KUNJAMMAL Vs. PSRAJAGOPALA IYER
April 5, 1948
KUNWAR SINGH Vs. DAMODAR SINGH
August 30, 1948
KUPPAMMAL Vs. SEETHARAMA AIYAR
February 9, 1948
KURAPATI RADHAKRISHNA Vs. KURAPATI SATYANARAYANA
April 23, 1948
KURARYA Vs. DATA RAM
August 3, 1948
L BISHUN DAS Vs. LLAXMI NARAIN
December 9, 1948
L GENDAN LAL Vs. REX THROUGH BBANARSI DAS
March 12, 1948
L SHYAM BEHARI LAL Vs. RAMESH CHAND
January 28, 1948
LABOUR RELATIONS BOARD OF SASKATCHEWAN Vs. JOHN EAST IRON WORKS LTD
October 13, 1948
LACHMAN DAS Vs. PUNJAB GOVERNMENT
August 20, 1948
LAKHAN LAL JHA Vs. JIWACH JHA
February 3, 1948
LAL SINGH AMAR NATH Vs. MUNICIPAL COMMITTEE, MUKSTAR THROUGH THE PRESIDENT OF THE COMMITTEE
April 14, 1948
LALA LAKSHMI NATH SETH Vs. PTKANHAIYA LAL SHUKLA
October 18, 1948
LALDHARI KUER Vs. UMA SHANKER PRASAD
August 26, 1948
LALJI Vs. EMPEROR
April 6, 1948
LALU GOPE Vs. KING
November 26, 1948
LAXMI NARAIN BHADANI Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
September 10, 1948
LAXMI NARAIN GODADIA Vs. MOHDSHAFI BARI
April 22, 1948
LAXMI NARAYAN PANDA Vs. PANCHANAN KHAN
February 24, 1948
LUTU BAPU Vs. PATIRAM ATMARAM
January 20, 1948
M Vs. SHANMUGAVEL NADAR AND SONS VCOMMISSIONER OF INCOME-TAX, MADRAS
August 2, 1948
M ABDUL RAHIM Vs. OFFICIAL ASSIGNEE OF MADRAS
August 13, 1948
M G PERERA Vs. ANDREW VINCENT PEIRIS
October 13, 1948
M GULAMALI ABDULHUSSEIN AND CO Vs. VISHWAMBHARLAL RUIYA
September 20, 1948
M K KRISHNA RAO Vs. SRI GANGADARESWARAR TEMPLE AND OTHER CONNECTED TEMPLES BY TRUSTEES
November 16, 1948
M K SHANMUGAM PILLAI Vs. SRI SANKARANARAYANASWAMI, THROUGH ITS EXECUTIVE OFFICER, SRI KVSUBBIAH PILLAI
October 7, 1948
M M ABDUL KARIM Vs. ALI BAKHSH
August 9, 1948
M NARAYANASWAMI NAIDU (DIED) Vs. PARVATI BAI
April 20, 1948
M R VENKATARAMAN Vs. COMMISSIONER OF POLICE
October 27, 1948
M S CHOCKALINGAM CHETTIAR Vs. VIMALA AND CO
April 22, 1948
M V BERANKUTTY HAJI Vs. CIRAMAN
July 23, 1948
M V KALYANASUNDARAM CHETTY Vs. NAGALINGA ACHARI
March 12, 1948
M V SHANMUGAVEL NADAR AND SONS, BY PARTNER, M V S SINGARAVEL NADAR Vs. COMMISSIONER OF INCOME-TAX
August 2, 1948
MADANGOPAL BAGLA Vs. LACHMIDAS
February 13, 1948
MADANLAL DHARNIDHARKA Vs. COMMISSIONER OF INCOME-TAX
March 22, 1948
MADHAO RAO NARAYAN RAO GHATATE Vs. ISWARDAS SHEORATAN BAGDI
December 13, 1948
MADHAVPRASAD KALKAPRASAD NIGAM Vs. SGCHANDAVARKAR
August 24, 1948
MADHUSUDAN SAMANTARAI Vs. BRAJASUNDER DAS
December 16, 1948
MADURA SRI MEENAKSHI SUNDARESWARAL, ETC DEVASTHANAMS, THROUGH ITS EXECUTIVE OFFICER Vs. SELLATHAYEE
September 14, 1948
MAHADEO SHEOLAL AGARWAL Vs. EMPEROR
December 7, 1948
MAHAMMAD AZAM KHAN Vs. KING
February 6, 1948
MAHAMMAD ESHAQUE Vs. MAHAMMAD AMIN
April 30, 1948
MAHARAJA BIKRAM KISHORE OF TRIPURA Vs. PROVINCE OF ASSAM
March 30, 1948
MAHARAJA OF PITTAPURAM Vs. PROVINCE OF MADRAS
July 15, 1948
MAHARAJA PRATAP SINGH BAHADUR Vs. PROVINCE OF BIHAR
September 15, 1948
MAHARAJA PRATAP UDAI NATH SHAHI DEO Vs. SARA LAL DURGA PRASAD NATH SHAHI DEO
March 5, 1948
MAHARAJA RAM RAN VIJAYA PRASAD SINGH Vs. PROVINCE OF BIHAR
September 16, 1948
MAHARAJAH OF PITHAPURAM Vs. CITTOORI VENKATARAJU
August 11, 1948
MAHENDRAKUMAR JAMNALALSA Vs. MOJILALSA MUKUNDSA
March 30, 1948
MAHMUD HASAN KHAN Vs. NARAIN
October 27, 1948
MAHOMED YASIN NURIE Vs. SHRIPAT AMRIT DANGE
April 7, 1948
MALIK MOHAMMAD SHUJAAT WALI KHAN Vs. MTSALIM JAHAN BEGAM
August 30, 1948
MAN MOHAN DAS Vs. MOHENDRA BHOWAL
February 5, 1948
MANGAL SINGH BADAN SINGH Vs. BHAG SINGH
January 10, 1948
MANGIBAI GULABCHAND Vs. SUGANCHAND BHIKAMCHAND
April 8, 1948
MANGLI PRASAD Vs. BUDH SEN
August 10, 1948
MANICKA GOUNDAN Vs. KRISHNA GOUNDAN
September 16, 1948
MANICKAM Vs. MRRMRAMANATHAN CHETTIAR
August 23, 1948
MANOHAR LAL Vs. MTDURGI
August 5, 1948
MANOHARSINGH NATHASINGH Vs. PARMESHARI W/O. NATHASINGH
July 13, 1948
MAPPILLAISAMI THEVAR Vs. MUTHUSWAMI IYER
January 19, 1948
MAQBOOL AHMAD Vs. DEBI
December 23, 1948
MAQBOOL ALAM KHAN Vs. MTKHODAIJA BEGUM
September 7, 1948
MARAGANI RAMALINGAM Vs. MARIDU KOTESWARA RAO
September 10, 1948
MARAMREDDI RAMIREDDI, MINOR BY GUARDIAN AND NATURAL MOTHER, NAGABHUSHANAMMA Vs. VALLAPAREDDI RAMAKRISHNAREDDI
August 5, 1948
MARGARET LINE Vs. ELECTRIC WIRE CO OF PALESTINE LTD
March 8, 1948
MARIA M E L NORONHA Vs. PETER EVNORONHA
March 30, 1948
MARUTHIA SUBRAHMANYAM Vs. NIVARTHI LAKSHMI NARAYANAMMA
September 17, 1948
MARUTI LAXMAN JOSHI Vs. NAMDEO SHEORAMJI WARHEKAR
September 10, 1948
MARUTI VITHU MULE Vs. GANPAT GENU DHAMDHERE
February 27, 1948
MATADIN SHARMA Vs. KING
April 8, 1948
MATHRA DASS Vs. PUNJAB PROVINCE
July 27, 1948
MATHURA DAS Vs. HARI SHANKER
November 8, 1948
MD MURTAZA HUSSAIN Vs. ABDUL RAHMAN
January 6, 1948
MEHR CHAND Vs. SHIB LAL
April 6, 1948
MERI MAL Vs. MTSHARIFAN
August 26, 1948
MIKKILINENI RAGHAVAYYA Vs. MIKKILINENI RANGAMMA
September 15, 1948
MINOR VEDACHALA REDDY BY NEXT FRIEND, SUBRAMANIA REDDIAR Vs. NARAYANASWAMY REDDY
November 18, 1948
MIRABAI Vs. SM. KAUSHALYABAI W/O. AMERCHAND
February 18, 1948
MITHAN LAL Vs. CHUNI LAL
March 4, 1948
MOHAMED ISMAIL SAIT Vs. ABDUL HAMEED SAIT
January 19, 1948
MOHAMMAD FAROOQ Vs. GOVERNOR GENERAL IN COUNCIL
February 17, 1948
MOHAMMAD HASNAIN Vs. REX
September 6, 1948
MOHAMMAD JAN Vs. RAFI-UD-DIN
October 18, 1948
MOHAMMAD KHALIL Vs. MOHAMMAD BAKHSH
October 7, 1948
MOHAMMAD KHALIL KHAN Vs. MAHBUB ALI MIAN
May 31, 1948
MOHAMMAD KHUDABAX Vs. KING EMPEROR
November 9, 1948
MOHAMMAD MEHDI Vs. MTNARAIN DEI
October 20, 1948
MOHAMMED HAJI GANI Vs. AMOHSIN RAJA
January 16, 1948
MOHAMMED IBRAHIM MARACAYAR Vs. ISMAIL MARACAYAR, POWER-OF-ATTORNEY AGENT OF FATHIMA BI
February 16, 1948
MOHAMUDKHAN Vs. EMPEROR
February 13, 1948
MOHAN LAL KOJRIWAL Vs. SUNDAR LAL NAND LAL SARAF
November 5, 1948
MOHD AMIN Vs. BAJRANGI SINGH
October 18, 1948
MOHD YUSUF Vs. ABDUL WAHID
January 5, 1948
MOHINDAR SINGH Vs. KEHR SINGH
October 21, 1948
MOHSIN REHMAN PENKAR Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
March 17, 1948
MOODANANCHU BORRAYYA Vs. KASA VAJJULU RAMAKOTI SASTRI
October 27, 1948
MOOL CHAND Vs. EMPEROR
January 12, 1948
MOSHE REHMAN PENKAR Vs. COMMISSIONER OF INCOME-TAX (MOFUSSIL)
March 17, 1948
MOSUR SUBRAMANIA SASTRI Vs. SESHAMA RAJU
February 18, 1948
MOTI LALL PARMANIK Vs. MTJAGAT RANI DEVI
January 29, 1948
MRS MINNIE LAL Vs. MAHADEO LALL MARWARI
May 6, 1948
MRS SIVAGNANAMMAL Vs. THIRUMAGAL MILLS, LTD, GUDIYATHAM
July 6, 1948
MRS V E ARGLES Vs. CHHAIL BEHARI SRIVASTAVA
October 4, 1948
MT CHUNNA KUNWAR Vs. MTRASILI KUNWAR
November 30, 1948
MT HARNAM KAUR Vs. RATNA
November 11, 1948
MT JARAOO Vs. SRI NATH BYAS
October 1, 1948
MT JILEBA Vs. MTPARMESRA
December 1, 1948
MT KAPURA KUER Vs. NARAIN SINGH
January 14, 1948
MT KAULU Vs. TOLU RAM
November 26, 1948
MT KISHORI KUER Vs. PARMESHWAR MISSIR
February 16, 1948
MT MANTORNI Vs. KRISHNA BALLABH RAI
August 10, 1948
MT MOTI KUER Vs. SMUSMAN
September 22, 1948
MT NAWAB JAN Vs. NOTIFIED AREA COMMITTEE
February 17, 1948
MT PANCHAM KOER Vs. RANBIR PRASAD
February 25, 1948
MT PARVIN KUMARI Vs. GOKAL CHAND RALA RAM
March 24, 1948
MT RAM DEI Vs. MTGYARSI
December 8, 1948
MT RAM KUMARI Vs. REX
September 29, 1948
MT RAM PIARI Vs. DANKUA
November 9, 1948
MT RATNI W/O TARA SINGH Vs. HARWANT SINGH
July 27, 1948
MT SARASWATI DEVI Vs. DHARAM KIRTI SARAN
April 12, 1948
MT SINDHI Vs. MTPARTAPO
July 29, 1948
MT. RUKHMANIBAI W/O. BHOLAPRASAD PATEL Vs. MAHENDRALAL S/O. JAGANNATH PRASAD
October 22, 1948
MUDIGONDA VEERABHADRAIAH Vs. LAVU SESHIAH
March 31, 1948
MUHAMMAD ABDUL HALIM BAIG Vs. MUHAMMAD ALI HUSSAIN
January 22, 1948
MUHAMMAD IBRAHIM SAHIB Vs. KRISHNA RAO
September 9, 1948
MUKAT BEHARI LAL Vs. EMPEROR
February 4, 1948
MUKTILAL AGARWALA Vs. TIN PLATE CO, OF INDIA LTD
October 29, 1948
MUL CHAND Vs. SMALL TOWN COMMITTEE
June 24, 1948
MULCHAND KUNDANMAL JAGTIANI Vs. RAMAN HIRALAL SHAH
September 2, 1948
MULUKULLA KUMARASWAMI Vs. GHANTASALA MAHALAKSHMAMMA
April 8, 1948
MUNAWAR ALI KHAN Vs. PUNJAB PROVINCE THROUGH COLLECTOR
July 23, 1948
MUNICIPAL BOARD Vs. MANSUKH DAS SITA RAM THROUGH SITA RAM
November 23, 1948
MUNICIPAL BOARD Vs. SAMI ULLAH
September 2, 1948
MUNICIPAL BOARD Vs. DRRADHA BALLABH PATHAK
October 8, 1948
MUNICIPAL COMMISSIONERS Vs. PROVAKAR PROSAD SINGH
January 30, 1948
MUNICIPAL COMMITTEE Vs. GOVERNOR-GENERAL IN COUNCIL
August 30, 1948
MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME-TAX
March 23, 1948
MUNICIPAL CORPORATION FOR THE CITY OF BOMBAY Vs. GOVIND LAXMAN SAVANT
November 5, 1948
MUNNEY KHAN Vs. MOHAMMAD BAKHSH
August 17, 1948
MUNNI LAL Vs. KISHUN PRASAD
May 6, 1948
MUNUSWAMI CHETTI Vs. MUNISWAMI CHETTI
February 13, 1948
MUPPANNAPPA KANNAPPA GASTIYAVAR Vs. FAKIRAGOUDA CHANBASANGOUDA GANGANGOUDAR
July 26, 1948
MUPPAVARAPU KOTAYYA Vs. NARAHARI DEVAIAH
December 10, 1948
MURALIDHAR BHATTAR Vs. MAHENDRANATH DAS
September 15, 1948
MUSALIYAM VEETTIL KOTTULUNGAL MUHAMMAD Vs. VALLUR MANAKKAL AKKIRAMAN NAMBOODIRI
February 25, 1948
MUSERAM KISHNUPRASHAD Vs. THE MUNICIPAL COMMITTEE
September 30, 1948
MUSTAFA ALI KHAN Vs. COMMISSIONER OF INCOME TAX, U P AJMER AND AJMER-MERWARA
July 12, 1948
MUTHUSWAMI THEVAR Vs. CHIDAMBARA THEVAR
July 19, 1948
MUTHUVENKATASUBBA REDDIAR Vs. THANGAVEL CHETTI
January 9, 1948
N K M S P VISALAKSHI ACHI Vs. R M M L MUTHIAH CHETTIAR
October 13, 1948
N S SUBRAMANYA AYYAR Vs. OFFICIAL LIQUIDATOR, MOCHERI CO-OPERATIVE SOCIETY IN LIQUIDATION AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
November 25, 1948
N V R NAGAPPA CHETTIAR Vs. MADRAS RACE CLUB BY ITS SECRETARY, MRHLRAJAURS
October 5, 1948
NADIMPALLI CHANDRAKANTAM Vs. VELAVARTIPATI CHANDRAMOWLIPRASADA RAO
April 1, 1948
NAGPUR PREMIER CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. GANESH GANGADHAR BHIDE
April 5, 1948
NAGUPUDI KRISHNAMMA NAIDU Vs. POLIDILI CHINNA VENKAPATHI NAIDU
January 16, 1948
NAIM MOLVAN, THE OWNER OF THE MOTOR VESSEL ASYA Vs. ATTORNEY - GENERAL, PALESTINE
April 20, 1948
NAKARI ROY Vs. UPANANDA KARATI
January 7, 1948
NAKKA APPALA NAIDU Vs. NAKKA LATCHU NAIDU
January 6, 1948
NALINAKSHA GHOSH Vs. SULEMAN
October 5, 1948
NALLAI CHAKRAVARTHULU ANDALAMMA Vs. PNATESAM PILLAI
February 19, 1948
NALLAMILLI VEERAYAMMA Vs. KARRI AMMIREDDI
December 2, 1948
NALLURU VEERA RAGHAVAYYA Vs. NALLURU KOTI RATTAMMA
February 16, 1948
NANAK CHAND Vs. FIRM PANNA LAL DURGA PRASAD
April 2, 1948
NANALAL ZAVER Vs. BOMBAY LIFE ASSURANCE CO LTD
March 11, 1948
NAND KISHORE Vs. KHILLAN SINGH
August 30, 1948
NANDULA BHAVANI SANKARAM Vs. SALADI MANGAMMA
August 13, 1948
NANNHEY KHAN Vs. MTGOMTI
September 10, 1948
NARAIN RAO Vs. REX
March 15, 1948
NARENDRA NARAYAN CHOWDHURY Vs. PROVINCE OF ASSAM
March 30, 1948
NAROTAM CHAND Vs. MSTDURGA DEVI
October 1, 1948
NASIR AHMED Vs. LUTF AHMED
February 13, 1948
NATHA RAM Vs. MTSOHAN DEVI
September 29, 1948
NATHU MANDER Vs. SURAJ NARAIN JHA
January 15, 1948
NAVANEETHAKISHNA MARUDAPPA THEVAR Vs. NAVANEETHAKRISHNA SIVASUBRAMANIA HIRUDALAYA MARUDAPPA PANDIAN
April 6, 1948
NAVIN CHANDER Vs. MULU
September 3, 1948
NAWABZADA MAHMUD HASAN KHAN Vs. REX
October 18, 1948
NAWAZISH ALI KHAN Vs. ALI RAZA KHAN
February 26, 1948
NEELANGOUDA LIMBANGOUDA Vs. UJJANGOUDA SHANKARGOUDA
April 20, 1948
NEELANGOUDA, ADOPTIVE FATHER, LIMBANGOUDA PATIL Vs. UJJANGOUDA, ADOPTIVE FATHER, SHANKARGOUDA PATIL
April 20, 1948
NEK MOHAMMAD Vs. PROVINCE OF BIHAR
July 30, 1948
NETRAM ASARAM Vs. MTRAJJU BAI
December 29, 1948
NEW BANK OF INDIA LTD Vs. BANWARI LAL DAWARKA PARSHAD
October 28, 1948
NIKA SINGH BADAN SINGH Vs. RAM CHAND MANGTU MAL
December 31, 1948
NILKANTH RAMCHANDRA CHANDOLE Vs. RASIKLAL MULCHAND GUJAR
October 7, 1948
NIYAZ BI W/O. SHERUMIYAN Vs. AMDUMIYAN S/O. HIDAYAT
July 30, 1948
NKWANTAHENE NANA KWAME BOAKYE TROMU II Vs. BECHEMHENE NANA FOSU GYEABOUR II
July 5, 1948
NOOR MOHAMED Vs. KING
November 18, 1948
NORTH WEST FRONTIER PROVINCE Vs. SURAJ NARAIN ANAND
November 4, 1948
NUZHA BINT EL-HAJ SULEIMAN ABU KHADRA Vs. HAJ IBRAHIM SALEH EL-HELOU
April 20, 1948
OFFICIAL RECEIVER Vs. MAKUND DAS
November 8, 1948
OFFICIAL RECEIVER OF RAMNAD Vs. PLPDEVARAYAN CHETTIAR
August 4, 1948
OFFICIAL RECEIVER, REPRESENTING THE ESTATE OF TADI BULLI GANGIREDDI OF RAJAHMUNDRY Vs. TADI MURALI MOHAN REDDI
January 22, 1948
OFFICIAL TRUSTEE OF MADRAS AS RECEIVER Vs. SVLLSETHU CHETTIAR
April 9, 1948
ONDI BORO Vs. EMPEROR
January 21, 1948
P A RAJU CHETTIAR AND BROTHERS Vs. COMMISSIONER OF INCOME TAX, MADRAS
August 12, 1948
P A RAJU CHETTIAR AND BROTHERS, JEWELLERS Vs. COMMISSIONER OF INCOME- TAX
August 12, 1948
P C LALL CHOUDHARY Vs. COMMROF INCOME-TAX
March 19, 1948
P CHELLAIAH PILLAI Vs. COMMISSIONER OF INCOME-TAX
August 4, 1948
P K PAUL Vs. EMPEROR
January 9, 1948
P N S AIYAR Vs. KJNATHAN
February 10, 1948
P RM ATHIMUTHU NADAR Vs. KCKSUBRAMANIA NADAR
December 14, 1948
P SUNDARESAN Vs. PVENKATESIAH
August 13, 1948
P UMANATH BHANDARY Vs. PEDRU SOUZA
July 8, 1948
P V RAO Vs. AHMED HAJI NOORMAHOMED LATIFF
July 12, 1948
P VENUGOPALA PILLAI Vs. VTHIRUNAVUKKARASU
April 1, 1948
PADAMLOCHAN MAHAPATRA Vs. BUDHRAM CHRISTIAN
February 24, 1948
PADAMSI PREMCHAND Vs. LAXMAN VISHNU DESHPANDE
February 3, 1948
PAIKU KASHINATH Vs. GAYA W/O. MOTIRAM
February 17, 1948
PALANIYANDI MUDALIAR Vs. PALANIVEL MUDALI
December 3, 1948
PALESTINE KUPAT AM BANK CO - OPERATIVE SOCIETY LTD Vs. GOVERNMENT OF PALESTINE
March 16, 1948
PAMUDURTHI SURYANARAYANA REDDI Vs. PAMUDURTHI VENKATA REDDI
January 21, 1948
PANCHAKSHARAM PILLAI Vs. RANGASWAMI PILLAI, TRUSTEE OF SELVA VINAYAKAR KOIL MUTT
January 21, 1948
PANCHOO JOLAHA Vs. MOHAMMAD ISMAIL
August 17, 1948
PANNALAL BALDEV DAS Vs. MTNARAINI
May 18, 1948
PARANKUSAM RANGACHARYULU Vs. PERNAMITTA VENKATANARASIMHAYYA, TRUSTEE OF SRI CHENNA KESAVASWAMI TEMPLE INCLUDING THE MINOR SHRINE SRI RANGANADHASWAMI
November 11, 1948
PARAS RAM Vs. REX
July 20, 1948
PARATTAKATH MAYAN Vs. PALAKKOTANTEAKATTE MAMMAD KUNHI
December 3, 1948
PARMESHWAR SINGH Vs. GAJO SINGH
January 5, 1948
PARSHOTAM DAS SHANKAR DAS Vs. MUNICIPAL COMMITTEE
September 10, 1948
PARTHASARATHY Vs. KRISHNAMOORTHY
August 31, 1948
PASHUPATI ROY Vs. PROVINCE OF BENGAL
January 22, 1948
PATAN RAM Vs. DHANUSHDHARI JI BHAGWAN BIRAJMAN BARA ASTHAN
November 22, 1948
PATURU VISWANATHAM Vs. GUNUPATI BALARAMI REDDI
July 22, 1948
PAYAG SINGH Vs. KAMLA PRASAD
August 30, 1948
PAYYAVULU KESANNA Vs. PAYYAVULU VENGAMMA
September 24, 1948
PEAREY LAL Vs. NANAK CHAND
February 25, 1948
PEDAPUDI NOOKARATNAM Vs. PEDAPUDI VENKATA SURYANARAYANA
July 23, 1948
PEMMANI RANGAPPA NAIDU Vs. GURRAM VENKALAKSHAMMA
January 7, 1948
PENUKONDA RATHAKRISHNAMURTHY Vs. BALASUBRAMANIA AND CO
August 13, 1948
PERIYASAMI PADAYACHI Vs. MINOR ULAGANATHAN BY NEXT FRIEND MOTHER, MUTHAMMAL
April 21, 1948
PETER COSQUIERI Vs. MAGDALENA FORMENTO
March 1, 1948
PETHU REDDIAR Vs. RAJAMBU AMMAL
March 2, 1948
PHANINDRA CHANDRA NEOGY Vs. KING
October 21, 1948
PHANINDRA CHANDRA NEOGY Vs. KING
November 8, 1948
PHOOL CHAND Vs. RAJA RAM
August 4, 1948
PIRJI SAFDAR ALI Vs. IDEAL BANK LTD
August 4, 1948
POLAMMAL Vs. KRATHNA MUDALIAR
November 9, 1948
PONNAMBALAM PILLAI Vs. PANJAKSHARAM PILLAI
August 6, 1948
PONNATH KALYANI AMMA S SON EACHARAN NAIR Vs. CHERIKKOTTIL SAYED ROWTHER S SON FAMILY MANAGER, CHINNAYYA ROWTHER (DIED)
April 9, 1948
PONNUSAMI GOUNDAN Vs. ALAMELAMMAL
October 6, 1948
POPATLAL GOKULCHAND Vs. RAMCHANDRA NARAYANRAO GANORKAR
April 4, 1948
POTRU SUBBIAH Vs. PALAPARTHI VENKTESWARLU (MINOR)
February 13, 1948
PRABHUDAYAL SHEONARAINDAS Vs. CHHOTELAL GIRDHARIDAS
August 4, 1948
PRAGDAS MATHURADAS Vs. JEEWANLAL (1929) LTD
July 8, 1948
PRAGDAS MATHURADAS Vs. JEEWANLAL, LIMITED
June 8, 1948
PRAKASH CHAND Vs. MAHENDRA KUMAR
February 18, 1948
PRAMATHA NATH CHOUDHURY Vs. DWARKA NATH CHAKRAVARTY
March 16, 1948
PREMCHAND BHIKABHAI Vs. RAMDEO SUKDEO MARWADI
February 25, 1948
PREMIER CONSTRUCTION CO LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
July 28, 1948
PREMIER CONSTRUCTION CO LTD Vs. COMMISSIONER OF INCOME-TAX
June 28, 1948
PRINCE KHANDERAO GAEKWAR OF BARODA Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
March 16, 1948
PRITHWI CHAND LAL CHOUDHURY Vs. SMORAMBA SUNDARI DASI
September 24, 1948
PROHIT ANANDI PRASAD Vs. REX
October 1, 1948
PROPRIETORS OF MAUZA SILAUTHI Vs. RAJ RUP
November 30, 1948
PROVINCE OF BIHAR Vs. BHAGWAT PRASAD
December 10, 1948
PROVINCE OF BIHAR Vs. RAI BAHADUR KHETRA MOHAN KUNAR
September 28, 1948
PROVINCE OF BIHAR Vs. RAM CHARITAR MAHTON
September 8, 1948
PROVINCE OF BIHAR Vs. GAJENDRA NARAIN SINGH
January 2, 1948
PROVINCE OF BOMBAY; WESTERN INDIA AUTOMOBILE ASSOCIATION Vs. WESTERN INDIA AUTOMOBILE ASSOCIATION; THE INDUSTRIAL TRIBUNAL AND SATYA MANGULA VENKTRAMANRAO BHUPAT
September 10, 1948
PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF NELLORE Vs. KALAVAKURU AUDEMMA
November 12, 1948
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR Vs. SHEIKH IDU S/O SATLOO
March 19, 1948
PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR THROUGH COLLECTOR Vs. SHAMSHUL HUSSAIN SIRAJ HUSSAIN
February 9, 1948
PUBLIC PROSECUTOR Vs. NAGAPPA PUJARY
October 5, 1948
PUBLIC PROSECUTOR Vs. KUPANDRA CHETTY
March 5, 1948
PUBLIC PROSECUTOR Vs. KMIBRAHIM SAHIB
July 21, 1948
PUBLIC PROSECUTOR Vs. RDESIGAN
November 26, 1948
PUBLIC PROSECUTOR Vs. BONDADA RAMALINGESWARASWAMY
July 27, 1948
PUBLIC PROSECUTOR Vs. SANNIDHI SRIRANGANAYAKULU
November 26, 1948
PUBLIC PROSECUTOR Vs. AKGOPALASWAMI PILLAI
November 24, 1948
PUBLIC PROSECUTOR Vs. ILLUR THIPPAYYA
October 29, 1948
PUBLIC PROSECUTOR Vs. JEEVARATHNAM
January 20, 1948
PUGALUMPERUMAL PILLAI Vs. THANGATHAMMAL
November 30, 1948
PULAVARTHI AMMANNA Vs. BOMMIREDDIPALLI RAMAKRISHNA RAO
November 12, 1948
PUNJAB PICTURES LTD Vs. JHABAR MAL GANGA DHAR CHOKHANI
March 16, 1948
PUNJAB SUGAR MILLS CO LTD Vs. LACHHMAN PRASAD
February 17, 1948
PURANMAL FATTECHAND AGARWAL Vs. JAGANNATH HANSRAJ AGARWAL
March 17, 1948
PUVVADA VENKATA SUBBAYYA Vs. ATTAR SHEIK MASTAN
April 7, 1948
PYARE LAL SHARMA Vs. EMPEROR
February 4, 1948
PYARI MOHAN KUNDOO Vs. BEJOY SINGH CHOPRA
April 26, 1948
PYDIPALLI JOGA RAO Vs. PYDIPALLI VENKATA RAO
October 26, 1948
PYNDAH RAMAKRISHNAIAH Vs. OFFICIAL RECEIVER
March 18, 1948
QABOOL Vs. CHAJJU
May 31, 1948
R A COODZER AND COMPANY Vs. COMMISSIONER OF EXCESS PROFITS TAX
August 12, 1948
R A GOODSIR AND CO MADRAS Vs. COMMISSIONER OF EXCESS PROFITS TAX, MADRAS
August 12, 1948
R L REDDY S/O NARSAYYA Vs. PROVINCIAL GOVERNMENT
November 8, 1948
R M S M P SUBRAMANIAN CHETTIAR Vs. OFFICIAL RECEIVER OF RAMNAD, REPRESENTING THE ESTATE OF ATKPLSP, SUBRAMANIAN CHETTIAR
September 10, 1948
R MUTHIAH THEVAR Vs. PLAKSHMANAN PANDITHAR
July 21, 1948
R NILAKANTA IYER Vs. RAMANARAYANA IYER
August 20, 1948
R R CHARI Vs. EMPEROR
January 26, 1948
R RAMACHANDRA RAO Vs. TGNARAYANA RAO
April 1, 1948
R SRINIVASAN Vs. ANDHRA BANK, LTD,
August 6, 1948
R THIMMAPPA Vs. LINGUTLA BALAYYA
September 17, 1948
R. K. MISHRA Vs. KUNDANLAL SHAHNI
August 3, 1948
RADHA KISHUN SAO Vs. SKMISRA
January 27, 1948
RADHA MOHAN SINGH Vs. SHREE KISHUN GIR
January 28, 1948
RADHAKRISHNA DAS Vs. RAMANA SWAMI
August 27, 1948
RADHEY SHIAM Vs. OFFICIAL RECEIVER OF THE ESTATE OF RAM CHARAN DAS
December 14, 1948
RAFIQ AHMAD Vs. MOHAMMAD SHAFI
November 25, 1948
RAGHU SINGH Vs. BHAIRO PRASAD TRIGUNAIT
August 3, 1948
RAGHUNANDAN YADAV Vs. PROVINCE OF BIHAR
October 27, 1948
RAHIM Vs. COMMISSIONER OF INCOME-TAX
November 23, 1948
RAJ RANI Vs. PREM ADIB
July 21, 1948
RAJA BAHADUR KAMAKSHYA NARAIN SING Vs. COMMISSIONER OFINCOME-TAX, BIHAR AND ORISSA
January 20, 1948
RAJA INUGANTI VENKATA RAJAGOPALA RAMA SURYAPRAKASA RAO GARU Vs. MAHARAJA OF PITHAPURAM
January 20, 1948
RAJA MAHADEVA ROYAL Y B Vs. RAJA VIRABASAVA CHIKKA ROYAL
February 3, 1948
RAJA OF VENKATAGIRI Vs. KRISHNAYYA RAO BAHADUR, ZAMINDAR
March 18, 1948
RAJA RAM Vs. CHHEDA
October 21, 1948
RAJAM NAIDU Vs. MEENAKSHI AMMAL
April 16, 1948
RAJARAM KESHEO MARATHE Vs. BINDRAWAN ZAMIPRASAD
December 7, 1948
RAJARAM MANIRAM PARDESHI Vs. JAGANNATH RAWATHMAL MARWADI
July 8, 1948
RAJDEO SINGH Vs. EMPEROR THROUGH SADLOO
May 31, 1948
RAJE SHRINIVASRAO Vs. RAJE VINAYAKRAO
July 13, 1948
RAJESHWAR PRASAD SINGH Vs. PROVINCE OF BIHAR
November 5, 1948
RAJIB NATH MUKHERJEE Vs. CHOTA NAGPUR BANKING ASSOCIATION LTDORS
January 5, 1948
RAJINDER CHAND Vs. KISHEN DITTA
August 9, 1948
RAKHALRAJ MONDAL Vs. DEBENDRA NATH MONDAL
April 28, 1948
RALLA RAM Vs. PROVINCE OF EAST PUNJAB
November 24, 1948
RALPH HUGH FRIEDLANDER Vs. KATHLEEN MARJORIE FRIEDLANDER
August 30, 1948
RAM ASRAY Vs. HIRA LAL
August 30, 1948
RAM BHAROSEY Vs. BISHWANATH RAO PESHWA
January 14, 1948
RAM CHANDRA SAHAI Vs. BISHAMBHAR
September 2, 1948
RAM CHARAN Vs. REX
December 7, 1948
RAM DAS SINGH Vs. RAM ANUPLAL RAI
April 13, 1948
RAM HARAKH SINGH Vs. SMUMTAZ HUSAIN
September 8, 1948
RAM KIRPAL MISIR Vs. BHAGWATI SARAN MISIR
October 29, 1948
RAM KISHAN Vs. KARAM SINGH
September 7, 1948
RAM KRISHNA BHAKAT Vs. FIRM HAJI JONABALLY AND ABDUL JALIL
February 25, 1948
RAM KUMAR Vs. DAMODAR DAS
October 26, 1948
RAM LAKSHMAN JANKI JI Vs. MAKUND LAL SAHU
May 6, 1948
RAM LAL S/O KOTU MAL Vs. KHUSHI RAM
July 17, 1948
RAM NARAIN CHAUBEY Vs. PANACHAND JAIN
September 13, 1948
RAM PARSHAD CHELA SARWAN DAS Vs. SHANKAR DAS CHELA NATHU DAS
June 24, 1948
RAM SAHAI Vs. MURLI DHAR
August 18, 1948
RAM SAMUJ Vs. REX
October 6, 1948
RAM SARUP Vs. REX
August 11, 1948
RAM SARUP Vs. RAM CHANDAR
June 16, 1948
RAM SINGH Vs. DARBARA SINGH
October 22, 1948
RAMA BAHADUR KAMAKSHYA NARAIN SINGH Vs. HARKHU SINGH
September 29, 1948
RAMACHANDRA CHETTIAR Vs. KANDASAMI PILLAI
November 12, 1948
RAMADHAR RAI Vs. DUDH NATH RAI
January 20, 1948
RAMANAND PATHAK Vs. BINDHACHAL TEWARI
February 17, 1948
RAMANAND PRASAD Vs. GAYA PRASAD RAM
January 6, 1948
RAMANI MOHAN SARKAR Vs. EMPEROR
January 15, 1948
RAMBILAS SINGH Vs. LOKENATH CHAUDHURI
January 8, 1948
RAMCHANDRA NARAYAN KULKARNI Vs. JIJABA RANGNATH JADHAV
December 10, 1948
RAMDEO SINGH Vs. RAJ NARAIN SINGH
August 19, 1948
RAMESH RAMANLAL SARAIYA Vs. KUSUM MADGAOKAR
April 6, 1948
RAMESHWAR LAL MARWARI Vs. EMPEROR
February 16, 1948
RAMGOPAL RAGHUNATH DAS BHANGDE Vs. RAMCHANDRA KRISHNARAO SINGRU
October 29, 1948
RAMGOPAL RAGHUNATHDAS Vs. RAMCHANDRA KRISHNARAO SINGRU
August 23, 1948
RAMINEEDI RAMACHANDRA RAO, MINOR BY MOTHER AND GUARDIAN, TAYARAMMA Vs. SRI RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHANARAYANAMGARU
November 3, 1948
RAMJI LAL S/O MAHADEO PARSAD Vs. REX
July 26, 1948
RAMPRASHAD MAKUNDRAM RAJPUT Vs. CROWN
July 8, 1948
RANA BIRPAL SINGH Vs. EMPEROR
September 13, 1948
RANCHI ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF INCOME-TAX
April 12, 1948
RANG BAHADUR RAI Vs. KING
November 30, 1948
RAONAKALI ROSHANALI Vs. EMPEROR
March 29, 1948
RATAN LAL Vs. REX
August 17, 1948
RATANCHAND HIRACHAND Vs. DRPRADHAN
April 15, 1948
RATI RAM Vs. SHRI KRISHNA
September 14, 1948
RATNASWAMI PADAYACHI Vs. KUPPUSWAMI AYYAR
April 16, 1948
RATTAN SINGH Vs. NIRMAL SINGH
September 30, 1948
RATTI RAM AND SONS Vs. MOTI LAL
March 2, 1948
REX Vs. NAIN SUKH DAS
December 1, 1948
REX THROUGH SUBEDAR SINGH Vs. JOKHU
February 16, 1948
RISALDAR BHARAT SINGH Vs. NANHUN
September 8, 1948
ROMESH CHANDER Vs. GOVERNOR-GENERAL IN COUNCIL
November 15, 1948
ROSE MARY Vs. TSARULSWAMY
March 18, 1948
S ALAGA PILLAI Vs. SDORAISWAMI PILLAI
September 15, 1948
S G SARDESAI Vs. PROVINCIAL GOVERNMENT
October 28, 1948
S K S AYYATHURAI MUDALIAR Vs. IBRAMSA ROWTHER
December 2, 1948
S KISHAN SINGH Vs. LBALA MAL
July 29, 1948
S M YAQUB Vs. TNBASU
September 17, 1948
S VENKATRAMA AIYAR Vs. UNNAMALAI AMMAL
July 30, 1948
SABAPATHI PILLAI (DIED) Vs. MOHAMMAD ILAIS SAIT
July 16, 1948
SACHINDRA KUMAR BOSE Vs. RAJ KUMARI USHA PROVA DE
January 19, 1948
SADHU SINGH HARRA SINGH Vs. GANDA SINGH
July 22, 1948
SAFE BANK LIMITED Vs. PROVINCIAL GOVERNMENT, CENTRAL PROVINCES AND BERAR
September 22, 1948
SAGHIR AHMAD Vs. REX
September 10, 1948
SAGHIR UDDIN Vs. MTMUNNI
December 23, 1948
SAHDEO SHRAWAN Vs. NAMDEO ATMARAM MANKAR
February 17, 1948
SAHU MADAN MOHAN Vs. TEJRAM GEORGE CORONATION HINDU SCHOOL ASSOCIATION
August 31, 1948
SAIF-UD DIN MOHAMMAD IBRAHIM Vs. NEW INDIA ASSURANCE CO LTD
July 20, 1948
SAMAYAMANTHULA PARVATA VARDHANAMMA Vs. VILLA SUBBA RAO
December 17, 1948
SAMBHU CHANDRA MUKHERJEE Vs. MUNSHI ISMAIL
March 16, 1948
SAMUEL SEWARD TODDINGS Vs. EDMUND GRAHAM GIBBONS
July 23, 1948
SANIVARAPU VENKATA REDDI Vs. NIMMAKAYALA ALIAS NAGELLA LAKSHMI REDDI
October 27, 1948
SANKA PUNNAIYA Vs. BATTU BHADRAIYA
January 27, 1948
SANTI LAL Vs. JOGENDRA NATH GORAIN
February 20, 1948
SANTOSH S/O. GOPALA Vs. RAMA S/O. RAGHOTL
November 11, 1948
SARA VESRASWAMI ALIAS SARA VEERRAJU Vs. TALLURI NARAYYA (DECEASED)
June 17, 1948
SARASWATI PRASAD Vs. REX
August 21, 1948
SARJU RAM SAHU Vs. KAMAL KISHORE AGARWALA
December 7, 1948
SARUPCHAND HUKUMCHAND Vs. COMMISSIONER OF INCOME-TAX, CENTRAL, BOMBAY
September 21, 1948
SAT PAL DECEASED REPRESENTED BY MT SHANTI DEVI Vs. ABDUL HAYI
July 27, 1948
SATISH CHANDRA CHATTERJEE Vs. ATUL CHANDRA CHAKRAVARTI
February 9, 1948
SATYANARAYAN HIRALAL Vs. CHOTELAL ONKAR PRASAD
February 20, 1948
SECRETARY, MUNICIPAL COMMITTEE Vs. NEW EAST INDIA PRESS COMPANY LIMITED
August 3, 1948
SEOTI Vs. REX
March 10, 1948
SHA DEVICHAND MOOLCHAND Vs. SHA DHANRAJ KANTILAL
January 19, 1948
SHAIKH ULTAF HUSSAIN Vs. KALI RAM DOKANIA
January 16, 1948
SHAKUNTALABAI W/O. SHANKARRAO TELPANDE Vs. SHANKARRAO VISHNU PANT MULE
July 30, 1948
SHAMRAO BABAJI LOKARE Vs. BHIMRAO KONDI LOKARE
July 20, 1948
SHAMRAO GANPATRAO PATIL Vs. KING-EMPEROR
December 28, 1948
SHAMRAO JANRAO Vs. AMOLAK CHIMNIRA MAHESHWARI
August 20, 1948
SHANKARANARAYANA KADAMBALITHAYA Vs. VASUDEVA ACHUTA HEBBARA
August 13, 1948
SHANKARLAL BASDEOPRASAD Vs. MUKUNDILAL CHHUTAI
January 30, 1948
SHANTI LAL Vs. DAULAT RAM
April 6, 1948
SHEBAITS OF SREE SREE ISWAR LAKSHMI JANARDAN DEB THAKUR, JIBAN KRISHNA GHOSE Vs. SANTIMOYEE DEVI
April 28, 1948
SHEO MANGAL SINGH Vs. THAKURAIN MAHARAJ KUAR
August 20, 1948
SHEO NARAIN JAFA Vs. REX
May 10, 1948
SHEO PUJAN PRASAD SINGH Vs. BHAGWATI DUBEY
May 5, 1948
SHEOSAJANSINGH AMBERSINGH Vs. GOKULSINGH BISANSINGH
April 9, 1948
SHIB NARAIN Vs. CHITRU
September 15, 1948
SHIVDAS SINGH AJODHYA SINGH Vs. KING-EMPEROR
October 23, 1948
SHORAN SINGH Vs. EMPEROR
April 7, 1948
SHREE LAXMI SILK MILLS Vs. COMMISSIONER OF EXCESS PROFITS TAX ACT
March 23, 1948
SHREE LAXMI SILK MILLS, BOMBAY Vs. COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY CITY
March 23, 1948
SHREE SAKTI MILLS LTD Vs. COMMISIONER OF INCOME-TAX
March 15, 1948
SHREE SHAKTI MILLS LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY CITY
March 15, 1948
SHRI 1008 SWAMI HARIHARANANDA SARASWATI Vs. SUPERINTENDENT, CENTRAL JAIL
May 5, 1948
SHRIKISHUN LAL Vs. HARIHAR SAH
January 15, 1948
SHRIPATRAO MADHAVRAO SHINDE Vs. PARVATIBAI GANPATRAO SHINDE
February 6, 1948
SHRIRAM GANGABISAN Vs. BAJRANGLAL GOKULCHAND
August 27, 1948
SHYAM LAL Vs. KING
January 5, 1948
SHYAM SUNDER SINGH Vs. KALURAM AGARWALA
November 30, 1948
SHYAMA RAJARAM PARDHAN Vs. EMPEROR
September 10, 1948
SIBA PRASAD MISRA Vs. MTNURABATI ZAMINDARIANI
September 7, 1948
SIDDIQUE ALI Vs. PROVINCE OF BIHAR
October 20, 1948
SIDRAM LACHMAYA Vs. MALLAYA LINGAYA CHILAKA
February 4, 1948
SINGARACHARIAR, LEGAL REPRESENTATIVE OF DECEASED TRUSTEE, SRINIVASACHARIAR Vs. LAKSHMANAN CHETTIAR
November 17, 1948
SINGARAVELU ALIAS SINGARAM CHETTIAR Vs. PATTAMMAL
September 7, 1948
SINHA GOPE Vs. JAGESHWAR PRASAD
January 29, 1948
SITARAM JAGATRAMKA Vs. KING
June 16, 1948
SITARAM RANOO Vs. DEMAI D/O JAYA
January 22, 1948
SIVAGAMINATHA PILLAI Vs. SAVENKITASWAMI NAICKER
April 22, 1948
SM JADUBALA DASI Vs. UPENDRA NATH SAHA
January 27, 1948
SM NALINI BALA DASSI Vs. PANCHANAN DAS BAIRAGI
February 9, 1948
SM RUPRANI DEVI Vs. CHRISTOPHER SOUTHERN LEWIS
June 7, 1948
SM SANT KUER Vs. GANESH CHOUDHARY
May 3, 1948
SM SATI BALA DASI Vs. CHOTA NAGPUR BANKING ASSOCIATION LTD
January 26, 1948
SM SULOCHANA DEBI Vs. MTPURANJAYA
April 12, 1948
SM. MANIJEH W/O. KAIKHUSROO SUNTOKE Vs. SOHRAB PESHOTTAN KOTWAL
July 30, 1948
SM. SARJOOBAI Vs. DEEPCHAND
July 16, 1948
SOMABHAI SHANABAI PATEL Vs. NARANDAS ZAVERDAS
April 9, 1948
SOMESHWAR RAJARAM LINGHE Vs. PANNALAL BIRDICHAND MEHESARI
July 16, 1948
SRI BAKTAVATSALU NAIDU, INDUSTRIAL TRIBUNAL Vs. CHROME LEATHER CO LTD
November 17, 1948
SRI LAKSHMI NARASIMHA DEVARU BY ADALTHEDAR OR TRUSTEE, M NARAYANA ACHARYA Vs. REVENUE DIVISIONAL OFFICER (LAND ACQUISITION OFFICER)
September 16, 1948
SRI S KRISHNA AIYAR Vs. SUPERINTENDING ENGINEER, PWD
July 7, 1948
SRI VASUDEVANDRA SARASWATHISWAMI Vs. SRIDHARA SIVARAMA MOORTHY
October 26, 1948
SRI YERRI SWAMI BY COMMITTEE MEMBERS, THAIYIVEERA BHADRAPPA Vs. MADIGA CHINNA VANNURAPPA
July 9, 1948
SRINIVAS RAMKUMAR Vs. COMMISSIONER OF INCOME-TAX
March 18, 1948
SRIRANGAM MUNICIPALITY Vs. RVPALANISWAMI PILLAI
February 25, 1948
SUBBA NAICKER Vs. MINOR SUBBARAMAN NAICKER BY MOTHER AND GUARDIAN RAMAMMAL
November 16, 1948
SUBBARAYA PADAYACHI Vs. KOZHANDAIVEL UDAYAR
September 22, 1948
SUBODH CHANDRA BANERJI Vs. JWALA PRASAD
October 6, 1948
SUBODH SINGH Vs. PROVINCE OF BIHAR
October 26, 1948
SUBRAMANIA KANDAR Vs. RAMASWAMI KANDAR
March 17, 1948
SUBRAMANIAN Vs. SEETARAMA AIYAR
April 5, 1948
SUDAGAR CHAUDHARY Vs. RADHARAMAN PRASAD
November 20, 1948
SUDAMA SHEOBA Vs. KING EMPEROR
July 30, 1948
SUDARSANA VENKATACHARYULU Vs. SRI VENUGOPALASWAMI VARU, REPRESENTED BY THE TRUSTEES, GARLAPATI VENKATARAMAYYA
July 30, 1948
SUDDAPALLI RAMAIYA Vs. YELAVARTHI SURYANARAYANA
March 30, 1948
SUDHIR KUMAR DUTT Vs. KING
April 23, 1948
SUITI DEVI Vs. BANARSIDAS BHAGWANDAS
September 20, 1948
SUKRAJI BIKAJI Vs. KUNDAMMAL PACKRAJ
July 8, 1948
SURAJ PAL SINGH Vs. SARJOO PRASAD
September 15, 1948
SURAT SINGH Vs. MTLACHHMAN KAUR
April 19, 1948
SURYANARAYAN BALWANTRAO PULTAMBKER Vs. DAULATRAO BAJIRAO PATIL
July 30, 1948
SUWALAL CHHOGALAL Vs. COMMISSIONER OF INCOME-TAX
April 9, 1948
SWARNAVALLI ACHI Vs. PLNKMNAGAPPA CHETTIAR
January 9, 1948
T A JANAKUMARA NAINAR Vs. PERIASWAMY GOUNDAN
July 23, 1948
T K CHAKRAPANI IYER Vs. AMMALU AMMA
December 17, 1948
T RADHAKRISHNA CHETTIAR Vs. PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE
April 7, 1948
T V VARADA PILLAI Vs. CORPORATION OF MADRAS, REPRESENTED BY THE COMMISSIONER
August 11, 1948
TAFAZZUL Vs. SHAH MOHAMMAD
August 13, 1948
TAHIMAN BIBI Vs. MIDNAPORE ZAMINDARI CO LTD
May 7, 1948
TALANGARE MAMMUNHI Vs. PABBUL RAHIMAN
April 22, 1948
TARA PRASANNA CHOUDHURY Vs. ADWAITA CHARAN SAMANTA
March 9, 1948
TARMAHOMED HAJI ABDUL REHMAN Vs. TYEB EBRAHIM BHARAMCHARI
November 10, 1948
TEJAJI FARASRAM KHARAWALLA Vs. COMMISSIONER OF INCOME-TAX, BOMBAY (MOFUSSIL)
March 23, 1948
THAKAR DAS Vs. CHET RAM
December 28, 1948
THAKAR DAS Vs. SANT RAM
July 27, 1948
THAKARDWARA NAUSHEHRA UNDER THE MANAGEMENT OF MAHANTMAKHAN DAS Vs. OM PRAKASH
February 19, 1948
THAN SINGH Vs. LAKHAPAT SINGH
February 17, 1948
THE CENTRAL BANK, YEOTMAL LIMITED Vs. VYANKATESH BAPUJI
August 20, 1948
THELEPURATH MADHAVAKURUP Vs. KMUHAMMAD SUKRI SAHIB
July 12, 1948
THIKKA SURYA RAO Vs. SIRANGU SATHIRAJU
March 4, 1948
TREASURER OF CHARITABLE ENDOWMENTS Vs. SFBTYABJI
February 10, 1948
TULA RAM CHAUDHARI Vs. BDEBI DATT CHAUDHARI
November 29, 1948
UCHHAB BHOL Vs. SRI LORD JAGANNATH
December 17, 1948
UDERAM BALLI HALBA Vs. THAGGU
July 29, 1948
ULFAT RAI Vs. SMKAMLA DEVI
December 20, 1948
UMA SHANKER SINGH Vs. RAMA SHANKER JATI
November 26, 1948
UMAKANT RAI Vs. JITENDRA NARAIN
March 10, 1948
UNION TRUSTEE CO OF AUSTRALIA LTD Vs. LENA ETHEL BARTLAM
July 23, 1948
UNITED PROVINCES Vs. LOWER GANGES - JUMNA ELECTRICITY DISTRIBUTING CO LTD
March 15, 1948
V DAMODARA MENON Vs. PCHATHU ACHAN
October 6, 1948
V GURULINGA MUDALIAR Vs. THAYYANAYAKI AMMAL
February 3, 1948
V K KANDASAMI CHETTIAR (SINCE DECEASED) Vs. SHANMUGHA THEVAR
July 9, 1948
V R RAMANATHA AIYAR Vs. CORPORATION OF MADRAS BY ITS COMMISSIONER
April 22, 1948
V RAMASWAMI GUPTA Vs. PASUPARTHI KRISHNAYYA
March 12, 1948
V SHANMUGHAVELAYUDHAM PILLAI Vs. KMRMRAMANATHAN CHETTIAR
December 9, 1948
V VR BANK BY MANAGING PARTNER VALLIAPPA CHETTIAR Vs. LMBANK, CUSBA KANGAYAM BY MANAGING PARTNER MUTHAYYA CHETTIAR BY AGENT SRINIVASA RAGHAVA AYYANGAR
February 4, 1948
VADULA SATYANARAYANAMURTY Vs. OFFICIAL RECEIVER, WEST GODAVARY AND
August 10, 1948
VAPPULURI VENKATA RAMAMURTHI Vs. PAPPALA VENKAYYA
July 6, 1948
VEDACHALA GRAMANI Vs. SIVASANKARI AMMAL
April 12, 1948
VEERAMACHINENI SEETHIAH Vs. BODE VENKATASUBBIAH
December 10, 1948
VEERASWAMI Vs. NARAYYA
June 17, 1948
VEMBU AMMAL Vs. ESAKKIA PILLAI
October 7, 1948
VENKATACHALAM CHETTY Vs. RAMASWAMI CHETTY
August 20, 1948
VEPA NAGASURYA VENKATA JOGA KUSUMA HARNATH BEING MINOR BY HIS MOTHER, BEPU SEETHAMMA Vs. CHAKKA BHAVANARAYANA
April 19, 1948
VERKATTIL UNNYETHAMMA S SON RAMAN NAMBIAR Vs. KKGOVINDAN NAYAR
February 26, 1948
VICTOR MADUKA Vs. ESEODIMEGWU
February 23, 1948
VIMALA AND CO Vs. SIVAM AND CO BY PARTNERS, NKMSPVALLIYAPPA CHETTIAR, MSCHOCKALINGAM CHETTIAR AND KRMTTVVEDACHALAM CHETTIAR
April 22, 1948
VISHNU RAMKRISHNA WANI Vs. NATHU VITHAL WANI
August 10, 1948
VISHNU VISHWANATH PARANJPE Vs. GOVERNMENT OF BOMBAY
July 12, 1948
VISHNU WASUDEO JOSHI Vs. T. L. H. SMITH PEARSE
September 8, 1948
VISHNUPRASAD NARANDAS MODI Vs. NARANDAS MOHANLAL MODI
October 8, 1948
VISHWANATH KESHAV JOSHI Vs. BMSUKHADWALLA
October 11, 1948
VISHWANATH VISHNU DABHOLKAR Vs. KING
January 12, 1948
VITHOBA BALA Vs. GOVAL PRASAD RANGILAL
November 18, 1948
VITHOO PUNJAJI Vs. THAKURDAS KUNJILAL
August 31, 1948
VOOTLA VIRIAH Vs. TADEPALLI SUBBA RAO (DIED)
December 15, 1948
VYJA ESWARAMMA Vs. DAPPILI CHINNA KOTA REDDI
October 29, 1948
W KANNIAH LAL BY HIS DULY CONSTITUTED AGENT W NARASINGH PRASAD Vs. CORPORATION OF MADRAS BY ITS COMMISSIONER
February 20, 1948
W L KNOPP Vs. COMMISSIONER OF INCOME-TAX
August 10, 1948
WALLACE BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME
February 17, 1948
WALLI MOHAMMAD Vs. KING
July 28, 1948
WAMAN VISHWANATH DHOTE Vs. BALWANTRAO
September 15, 1948
WASAL Vs. HARNAM SINGH
June 7, 1948
WASUDEO ANANT SOHONI Vs. EMPEROR
March 31, 1948
WAZIR ALI KHAN Vs. ZAHIR AHMAD KHAN
October 4, 1948
Y R PARPIA Vs. RMDCHAMARBAGWALLA
July 28, 1948
YADAO RAMASA TELI Vs. KESARBAI
September 30, 1948
YELLAPRAGADA GOPALAKRISHNAMURTHI Vs. PETTU PODA MADIREDDI
November 26, 1948
YENKANNA Vs. ACHANNA
February 4, 1948
YVONME GWENDOLINE MARIE LEWIS Vs. ALOYSIUS LEWIS
December 6, 1948
ZAHARUL HUSSAIN S/O. MIRWAHED ALI Vs. MAHADEO RAMJI DESHMUKH
March 16, 1948
ZAMIR QASIM Vs. EMPEROR
March 5, 1948