Case Index

Title
Date
ABDUL SATTAR AND ANR Vs. THE CROWN
August 31, 1948
GHEBA S/O HAYAT ULLAH AND ORS Vs. THE CROWN
October 11, 1948
HAIDAYAT ULLAH KHAN S/O SHER NAWAB KHAN Vs. THE CROWN
December 6, 1948
IN RE: INDIAN COMPANIES ACT VII OF 1913 AND OF THE TRADERS BANK LTD Vs. STATE
April 6, 1948
IN RE: STAMPING OF CASH MEMORANDA BY TRADESMAN FOR SALES AGAINST CASH PAYMENT Vs. STATE
June 25, 1948
KATHU Vs. ANJUMAN IMDAD QARZA, RAJA JANG
December 20, 1948
KISHEN CHAND AND CO Vs. NUR MOHAMMAD
August 18, 1948
MIAN AHMAD YAR Vs. MIAN GHULAM NABI AND ORS
February 26, 1948
MOHAMMAD ASGHAR SINGH Vs. MOHAMMAD GULSHER KHAN AND ANR
July 17, 1948
MOHAMMAD SADDIQ Vs. THE CORWN
October 7, 1948
MOHD SADAT ALI KHAN Vs. THE ADMINISTRATOR, CORPORATION OF CITY OF LAHORE
June 6, 1948
MT BAKHAT BANO Vs. THE CROWN
July 6, 1948
MT FATIMA BIBI Vs. MOHAMMAD
October 6, 1948
NAZAR MOHAMMAD AND ORS Vs. THE CROWN
June 19, 1948
PUNJAB PROVINCE Vs. POLA AND ORS
November 22, 1948
RAB NIWAZ MALIK SHADA AND ORS Vs. GHULAM HAIDER AND ORS
May 20, 1948
RANA Vs. MOHAMMAD AFZAL KHAN AND ORS
July 2, 1948
SAEED AHMAD AND ANR Vs. KARAM SINGH AND ANR
February 17, 1948
THE CROWN Vs. MOHAMMAD SADIQ NIAZ
July 6, 1948
THE CROWN Vs. HAVELI S/O GHULAM MUHAMMAD
November 18, 1948
WEST PUNJAB GOVERNMENT Vs. RAIZADA BABU GAIN CHAND AND ORS
December 17, 1948