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Case Index
Title
Date
ABDUL GAFOOR Vs. SAGUN CHOUDHARY
February 16, 1948
ARUN KUMAR SINHA Vs. PROVINCE OF BIHAR
October 21, 1948
BAIDYA NATH BANERJI Vs. HIMANGSU BALA BOSE
September 24, 1948
BHAGWAN DAS Vs. JANAK LAL THAKUR
September 1, 1948
BIJOYANAND SINGH Vs. DOMA DUSADH
July 20, 1948
BILAS RAI BOHIT RAMLA Vs. KING
May 18, 1948
CHUNNILAL GANPATRAI Vs. COMMISSIONER OF INCOME TAX
September 8, 1948
COMMISSIONER OF INCOME TAX Vs. RAJA BAHADUR KAMAKHAYA NARAYAN SINGH
July 6, 1948
COMMISSIONER OF INCOME TAX Vs. RAMACHANDRA KESHARDEO
April 9, 1948
DAMODAR JHA Vs. MAHANGU JHA
August 16, 1948
GAURI SHANKAR Vs. AMBIKA DUTT
August 19, 1948
GOPI KRISHNA PRASAD Vs. JANAK PRASAD
April 20, 1948
HARIHAR PROSAD SINGH Vs. GANGA SINGH
March 23, 1948
HRIDAY NARAIN Vs. HARICHARAN TIWARI
March 5, 1948
JADUNANDAN SAHU DEOKISANRAM Vs. COMMISSIONER OF INCOME TAX
March 17, 1948
KAMAKSHYA NARAIN SINGH BAHADUR Vs. BALDEO SAHAI
March 10, 1948
KAMLA PRASAD AND OTHERS Vs. BHIKHAN MAHTON AND OTHERS
March 31, 1948
KARALI CHARAN CHATTERJI Vs. KING
April 15, 1948
KARU MIAN Vs. KADAR LAL
December 1, 1948
KEDARNATH LAL Vs. SHEONARAIN RAM
July 20, 1948
KING Vs. HARIHAR SINGH
September 6, 1948
KING Vs. PARMANAND
November 5, 1948
KING Vs. MOULE BUX
October 29, 1948
KING EMPEROR Vs. SHEO SHANKER SINGH
April 7, 1948
LALU GOPE Vs. KING
November 26, 1948
LAXMI NARAIN BHADANI Vs. COMMISSIONER OF INCOME TAX
September 10, 1948
MAHARAJA PRATAP SINGH BAHADUR Vs. PROVINCE OF BIHAR
September 15, 1948
MAHARAJA RAM RAN VIJAYA PRASAD SINGH Vs. PROVINCE OF BIHAR
September 16, 1948
MAHARANI JANKI KUER Vs. STATE OF BIHAR
October 12, 1948
MOHAMMAD MIAN Vs. JUGESHWAR PRASAD
March 31, 1948
PARMANAND VERMA Vs. SATNARAIN PRASAD
March 5, 1948
PRADYAMAN PRASAD SINGH Vs. MAHADEO SINGH
December 1, 1948
PRATAP SINGH BAHADUR Vs. PROVINCE OF BIHAR
September 15, 1948
PROVINCE BIHAR Vs. JOKHI RAM RAM PRASAD AND ANOTHER
September 28, 1948
PROVINCE OF BIHAR Vs. PROPRIETORS OF RAM NAGAR ESTATE
September 14, 1948
PROVINCE OF BIHAR Vs. CHHEDILAL SHARMA
September 8, 1948
PROVINCE OF BIHAR Vs. RAMCHARITAR MAHTON
September 8, 1948
PROVINCE OF BIHAR Vs. GAJENDRA NARAIN SINGH
January 2, 1948
PROVINCE OF BIHAR Vs. RAI BAHADUR KHETRA MOHAN KUNAR
September 28, 1948
PROVINCE OF BIHAR Vs. BHAGWAT PRASAD
December 10, 1948
PURNA CHANDRA TEWARI Vs. GOBINDA MISHRA
April 2, 1948
RAGHU SINGH Vs. BHAIRO PRASAD TRIGUNAIT
August 3, 1948
RAGHUNANDAN YADAV Vs. PROVINCE OF BIHAR
October 27, 1948
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
January 20, 1948
RAJA VISHESHWAR Vs. PROVINCE OF BIHAR
August 10, 1948
RAJESHWAR PRASAD SINGH Vs. PROVINCE OF BIHAR
November 5, 1948
RAJIBNATH MUKHERJEE Vs. CHOTA NAGPUR BANKING ASSOCIATION LTD
March 3, 1948
RAM NARAIN CHAUBEY Vs. PANACHAND JAIN
September 13, 1948
RAM RANBIJAYA PRASAD SINGH Vs. PROVINCE OF BIHAR
September 16, 1948
RAMNATH RAM Vs. JAMUNA PRASAD
April 5, 1948
RANCHI ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 12, 1948
RANG BAHADUR RAI Vs. KING
November 30, 1948
REHI DAMODAR LALJEE Vs. SONE BASANT LAL
August 12, 1948
S M YAQUB Vs. T N BASU
September 17, 1948
SIDDIQUE ALI Vs. PROVINCE OF BIHAR
October 20, 1948
SITARAM JAGATRAMKA Vs. KING
June 16, 1948
SRINIVAS RAMKUMAR Vs. COMMISSIONER OF INCOME TAX
March 18, 1948
SUBODH SINGH Vs. PROVINCE OF BIHAR
October 26, 1948
THAKURJI Vs. RAGHVESHSURENDRA SAHI
March 18, 1948
TRIBENI TEWARI Vs. SHEO SINGH
September 22, 1948
UPENDRA PRATAP NARAIN SAHI Vs. DULHIN ISHWARWATI KUER
April 16, 1948
VISHESHWAR SINGH Vs. PROVINCE OF BIHAR
August 10, 1948