Case Index

Title
Date
BANSIDHAR ONKARMAL Vs. COMMISSIONER OF INCOME TAX
December 6, 1948
BISESWAR MISRA Vs. KING
December 17, 1948
COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX Vs. S SEN
December 9, 1948
GIRDHARILAL SEETARAM AND BROS Vs. COMMISSIONER OF INCOME TAX
December 3, 1948
GIRIDHARI BISWAL Vs. GOLAK BISWAL
December 14, 1948
GURUBARU PRAJA Vs. KING
October 20, 1948
KALPATARU DAS Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS ADN ORS
December 3, 1948
KING Vs. HARI BAISAKH
November 18, 1948
KING Vs. TUSTIPADA MANDAL
October 16, 1948
KRISHNA BALLAV GHOSH Vs. SASHIMUKHI BOSE
August 30, 1948
MADHUSUDAN SAMANTARAI Vs. BRAJASUNDER DAS
December 16, 1948
MURALIDHAR BHATTAR Vs. MAHENDRANATH DAS
September 15, 1948
P VENKATA RAO Vs. KING
October 27, 1948
PADMALABHA PANDA Vs. APPALANARASAMMA
October 29, 1948
RADHAKRISHNA DAS Vs. RAMANA SWAMI
August 27, 1948
RAHIM Vs. COMMISSIONER OF INCOME TAX
November 23, 1948
SARADHAKAR NAIK Vs. KING
October 1, 1948
SARADHAKAR NAIK Vs. KING
September 9, 1948
TIRTHA NAIK Vs. LAL SADANANDA SINGH
September 30, 1948
UCHHAB BHOL Vs. SRI LORD JAGANNATH
December 17, 1948
UDAYPRATAP SINGH DEO Vs. KRUSHNA PADHANO
November 9, 1948