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Case Index
Title
Date
A.C. SAMADDAR Vs. SURESH CH. JANA
August 3, 1948
AMRENDRA NATH CHATTERJEE Vs. KING
September 14, 1948
AMULYA CHARAN DE Vs. CORPORATION OF CALCUTTA AND OTHERS
May 14, 1948
ASHIRUDDIN AHMED Vs. KING
August 20, 1948
BASUDEB PATRA Vs. KANAI LAL HALDAR
February 17, 1948
BATA SHOE CO LTD Vs. MEMBER BOARD OF REVENUE WEST BENGAL
September 7, 1948
BENGAL BANK LTD Vs. SATYENDRA NATH DAS
December 1, 1948
BHUPENDRA KUMAR DUTT Vs. SHEWDAS BILANI
January 28, 1948
BHUTNATH CHOUDHURY Vs. EMPEROR
February 19, 1948
BIBHUTI BHUSAN NANDY Vs. SUPERINTENDENT PRESIDENCY, JAIL
December 22, 1948
CHARU CHANDRA MUKHERJEE Vs. KHITISH CHANDRA MUKHERJEE
February 19, 1948
CHITTA RANJAN (BENODE) GUHA AND ANOTHER Vs. M. AMEEN
January 16, 1948
CHITTARANJAN SEN GUPTA Vs. SAMARENDRA NATH ROY
April 7, 1948
COMMERCIAL STRUCTURES LTD. Vs. R. A. BRIGGS.
November 16, 1948
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. RAJA JAGADISH CHANDRA DEO DHABAL DEB
September 29, 1948
COMMISSIONER OF INCOME TAX Vs. BURMA OIL COMPANY LTD
September 29, 1948
COMMISSIONER OF INCOME TAX Vs. KAMALA MILLS LTD
August 5, 1948
DEBAPROSAD BOSE Vs. KING
December 21, 1948
DOMINION OF INDIA Vs. GOPAL CHANDRA TAPADAR
February 24, 1948
DR JAHARLAL DAS Vs. JITENDRA NATH MANDAL
January 29, 1948
GOLAM PANJATAN AHMED Vs. NAJAFANNESSA BIBI
December 13, 1948
GOSTHA BEHARI DUTT Vs. (DEAD) PALARAM PAL
December 7, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. KISHENGOPAL BHARTIA
February 20, 1948
HARENDRA NATH MANDAL Vs. BEJOY KRISHNA DAS
July 21, 1948
HARIDAS GHOSH Vs. KISHAN CHAND MEHERA
June 22, 1948
HASAN HOSSAIN Vs. THE KING
August 18, 1948
IN RE: INDIAN COMPANIES ACT VII OF 1913 Vs. IN RE: DARJEELING BANK LTD
January 27, 1948
INDIA ICE AND COLD STORAGE CO LTD Vs. MEMBER BOARD OF REVENUE WEST BENGAL
August 19, 1948
ISWAR KALIMATA Vs. MANAGER BIJNI RAJ COURT OF WARDS ESTATE IN ASSAM
December 22, 1948
JATINDRA KUMAR BANERJEE Vs. AJIT KUMAR BANERJEE
March 11, 1948
JNAN PROSANNA DAS GUPTA Vs. PROVINCE OF WEST BENGAL
July 27, 1948
KHAN MAHAMMAD Vs. KING
September 10, 1948
KILBURN PROPERTIES LIMITED Vs. COMMISSIONER OF INCOME TAX, BENGAL.
September 6, 1948
KILBURN PROPERTIES LTD Vs. COMMR OF INCOME TAX
December 6, 1948
KISHORI MOHAN PAL Vs. SUDHA MOYEE
December 3, 1948
LACHMAN SING Vs. KING
November 26, 1948
M. RAHAMAN Vs. R. D. KHAMBATTA
July 7, 1948
MADANGOPAL BAGLA Vs. LACHMIDAS
February 13, 1948
MAHARAJA BIKRAM KISHORE OF TRIPURA Vs. PROVINCE OF ASSAM.
March 30, 1948
MAHARAJA BIKRAM KISHORE OF TRIPURA Vs. PROVINCE OF ASSAM
July 30, 1948
MANMATHA NATH SEN Vs. GOPEE BALLAV SEN
August 17, 1948
METAL CORPORATION OF INDIA LTD Vs. A S SUBBAIYER
November 30, 1948
MUKUTDHARI SHAO Vs. AJODHYA SHAO
November 26, 1948
MULLUKCHAND SHEIKH Vs. KING
July 14, 1948
MUNESWARI Vs. JUGAL MOHINI DASI
September 2, 1948
MUNNALAL DWARKADAS Vs. P. BANERJEE
September 16, 1948
NAGENDRA NATH MITRA Vs. BALDEOJI THAKUR
December 2, 1948
NAKARI ROY Vs. UPANANDA KARATI
January 7, 1948
NARENDRA NARAYAN CHOWDHURY Vs. THE PROVINCE OF ASSAM.
March 30, 1948
NARENDRA NARAYAN CHOWDHURY Vs. PROVINCE OF ASSAM
July 30, 1948
NIRMAL KUMAR GHOSH Vs. KING
September 22, 1948
ONDI BORO Vs. EMPEROR
January 21, 1948
P K PAUL Vs. EMPEROR
January 9, 1948
PANNALAL SHOW Vs. NANIGOPAL BISWAS
July 26, 1948
PRAMATHA NATH CHOUDHURY Vs. DWARKA NATH CHAKRAVARTY
March 16, 1948
PRAVA DEBI Vs. SANTI RAM CHATTERJI
June 21, 1948
PROMODE KUMAR ROY Vs. HIRENDRA NATH MUKHERJEE
September 10, 1948
PYARI MOHAN KUNDOO Vs. BEJOY SINGH CHOPRA
April 26, 1948
RADHAGOVINDA ROY Vs. NARAYAN DHOBA
September 2, 1948
RAMANI MOHAN SARKAR Vs. EMPEROR
January 15, 1948
RAMESH CHANDRA PATRA Vs. CORPORATION OF CALCUTTA
July 28, 1948
RAMNATH AGARWALLA Vs. KING
August 4, 1948
ROMESH ROY Vs. KING
September 10, 1948
SAMBHU CHANDRA MUKHERJEE Vs. MUNSHI ISMAIL
March 16, 1948
SAMBHU ROY Vs. MOTI KHATIK
June 21, 1948
SANTIRAM DAS Vs. PROSHAD DAS
September 16, 1948
SANTOSH KUMAR Vs. KING
September 17, 1948
SASADHAR BANERJEE Vs. PRAHLAD CHANDRA DUTTA
September 21, 1948
SASHI BHUSAN BANERJEE Vs. TULSI CHARAN BASU
November 22, 1948
SATISH CHANDRA Vs. KING
July 29, 1948
SATISH CHANDRA CHATTERJEE Vs. ATUL CHANDRA CHAKRAVARTI
February 9, 1948
SHAMLAL BANIA Vs. THE KING
September 20, 1948
SHEBAITS OF SREE SREE ISWAR LAKSHMI JANARDAN DEB T Vs. SANTIMOYEE DEVI
April 28, 1948
SM JADUBALA DASI Vs. UPENDRA NATH SAHA
January 27, 1948
SM NALINI BALA DASSI Vs. PANCHANAN DAS BAIRAGI
February 9, 1948
SM. ACHIA KHATOON Vs. ABDUL HAI
September 14, 1948
SREE SING Vs. PANCHU SING
January 17, 1948
SUBODH CHANDRA GOHO Vs. JAMSER MONDAL
February 5, 1948
SUBOL CHANDRA KOLEY Vs. KING.
July 2, 1948
SUNIL CHANDRA BANERJEA Vs. KRISHNA CHANDRA NATH
August 26, 1948
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. HAROLD JOSEPH OSMOND
August 4, 1948
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, GOVERNMENT OF WEST BENGAL Vs. HAJI HABIB HAJI PIR MOHAMMAD
November 25, 1948
SUPRINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. BIDHINDRA KUMAR ROY
July 23, 1948
SURENDRA NATH Vs. GOVERNOR GENERAL IN INDIA IN COUNCIL
November 25, 1948
TAHIMAN BIBI Vs. MIDNAPORE ZAMINDARI CO LTD
May 7, 1948
TARAPADA KARATI Vs. SUDHAMOY DOLUI AND ORS
September 13, 1948
TILOKCHAND PUNAMCHAND, LANDLORD Vs. KANHAYALAL AGARWALA TENANT
September 28, 1948