Case Index

Title
Date
ABDUL GANI Vs. COMMISSIONER OF POLICE
September 28, 1948
ABDULLAMIYA HAMDUMIYA Vs. MAHOMEDMIYA GULAMHUSEIN
July 26, 1948
ABRAHAM EZRA ISSAC MANSOOR Vs. ABDUL MAHOMED ALIBHAI
August 30, 1948
ACCOUNTANT GENERAL Vs. COMMISSIONER OF INCOME-TAX
March 12, 1948
ACCOUNTANT GENERAL BARODA STATE Vs. COMMISSIONER OF INCOME TAX
March 12, 1948
AHMEDBHAI UMARBHAI AND CO Vs. EXCESS PROFITS TAX OFFICER III CIRCLE
March 17, 1948
AKBARALLY A ESKI Vs. EFFY ANDRADE
August 3, 1948
ALBERT WEST MEADS Vs. KING
April 19, 1948
ANTONIUS RAAB Vs. state
November 24, 1948
ANWARI BEGUM GULZARKHAN Vs. COMMISSIONER OF POLICE
April 7, 1948
ATMARAM MANEKLAL PARIKH Vs. BAI HIRA
February 23, 1948
BADRIDAS DAGA Vs. COMMISSIONER OF INCOME-TAX CENTRAL AND UNITED PROVINCES
December 20, 1948
BAI AIMAI LIMJIBHAI KAVARANA Vs. MINOO MANCHERSHAW DAVAR
September 30, 1948
BAI HAMABAI J K MEHTA Vs. COMMISSIONER OF INCOME TAX
March 15, 1948
BALDEODAS MAHAVIRPRASAD Vs. G P SONAVALLA
January 8, 1948
BALVANTRAO VENKATRAO Vs. SATAPPA SHIDAPPA
October 8, 1948
BANK OF BIHAR LIMITED Vs. SARANGDHAR SINGH
July 19, 1948
BANSILAL GULABCHAND Vs. COMMISSIONER OF INCOME TAX
March 24, 1948
BEHRAMJI SORABJI LALKAKA Vs. COMMISSIONER OF INCOME-TAX
March 16, 1948
BELI RAM AND BROTHERS Vs. CHAUDRI MOHAMMAD AFZAL
April 7, 1948
BHAGWANJI MORARJI GOCULDAS Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED
February 26, 1948
BHAIYALAL KHUBCHAND Vs. KING-EMPEROR
November 19, 1948
BHARMAGOWDA BHIMAGOWDA PATIL Vs. IRAPPA SATYAPPA DHANAGAR
February 27, 1948
BHASKAR SADASHIV JOSHI Vs. REGISTRAR BOMBAY PUBLIC TRUST REGISTRATION ACT 1935
February 26, 1948
C P BANNERJEE Vs. B S IRANI
November 3, 1948
CHANDU SAJAN PATIL Vs. NYAHALCHAND PANAMCHAND
October 15, 1948
CHIMA SAVALARAM LANDE Vs. BABULAL RAVCHAND SHETH GUJAR
February 27, 1948
COMMISSIONER OF INCOME TAX Vs. MURLIDHAR MATHURAWALLA MAHAJAN ASSOCIATION
March 18, 1948
COMMISSIONER OF INCOME TAX Vs. BAI NAVAJBAI N GAMADIA
March 11, 1948
COMMISSIONER OF INCOME TAX Vs. KIKABHAI PREMCHAND SIR
March 12, 1948
COMMISSIONER OF INCOME-TAX Vs. NAVAJBAI N GAMADIA
March 11, 1948
COMMISSIONER OF INCOME-TAX Vs. MURLIDHAR MATHURAWALA
March 18, 1948
COMMISSIONER OF INCOME-TAX Vs. DHANMAL CHELLARAM
March 19, 1948
COMMISSIONER OF INCOME-TAX Vs. LAXMIDAS MULRAJ KHATAU
March 16, 1948
COMMISSIONER OF INCOME-TAX Vs. KAMAKHYA NARAYAN SINGH
June 6, 1948
COMMISSIONER OF INCOME-TAX Vs. N M RAIJI
September 22, 1948
COMMISSIONER OF INCOME-TAX BOMBAY CITY Vs. GREAT EASTERN LIFE ASSURANCE COMPANY LIMITED
October 14, 1948
COMMISSIONER OF INCOME-TAX BOMBAY MOFUSSIL Vs. WESTERN INDIA LIFE INSURANCE COMPANY LIMITED
October 21, 1948
COMMISSIONER OF INCOME-TAX CENTRAL Vs. SIR KIKABHAI PREMCHAND
March 12, 1948
D N COOPER Vs. SHIAVAX COWASJI CAMBATA
July 19, 1948
DATTATRAYA LAXMAN KULKARNI Vs. DAULATA HARI CHAVAN
June 16, 1948
DATTATRAYA PANDURANG DATAR Vs. HARI KESHAV GOKHALE
March 31, 1948
DHULESAHEB DAWALSAHEB JAMBAJI Vs. MUNICIPAL BOROUGH
August 30, 1948
DISTRICT LOCAL BOARD Vs. KRISHNA SAKHARAM PATIL
December 17, 1948
DURGA PRASAD Vs. GHANSHIAM DAS
April 6, 1948
DWARKADAS BHIMJI Vs. COMMISSIONER OF INCOME TAX
March 15, 1948
EMPEROR Vs. ISAK SOLOMON MACMULL
January 13, 1948
EMPEROR Vs. BASHAN MADAR KORBU
February 4, 1948
EMPEROR Vs. RANCHHODDAS NAROTTAMDAS
February 11, 1948
EMPEROR Vs. RANCHHODLAL HIRABHAI
February 16, 1948
EMPEROR Vs. MANJU HANUMANT NAIK
February 16, 1948
EMPEROR Vs. G B GHATGE
September 14, 1948
EMPEROR Vs. ATMARAM NARAYAN PATIL
April 15, 1948
EMPEROR Vs. PETER DSOUZA
April 12, 1948
EXECUTORS OF THE ESTATE OF J K DUBASH Vs. COMMISSIONER OF INCOME-TAX
March 19, 1948
G B GHATGE Vs. EMPEROR
September 14, 1948
GANPATRAO VISHWANATHAPPA Vs. BHIMRAO SAHIBRAO
September 21, 1948
GOKULCHAND DWARKADAS MORARKA Vs. KING
January 13, 1948
GOSWAMI SHRI MAGANLALJI GORDHANLALJI MAHARAJ Vs. GOSWAMI SHRI PURSHOTTAMLALJI WAGHESHALALJI MAHARAJ
February 4, 1948
GOURI DUTT MAHARAJ Vs. SHEIKH SUKUR MOHAMMED
April 6, 1948
GOVERDHANDAS KANHAYALAL BHATE Vs. RANCHHODDAS BHIKHARILAL SHET BHATE
July 7, 1948
GOVERNOR-GENERAL IN COUNCIL Vs. MUNICIPAL COUNCIL
June 15, 1948
GURUNATH MADHAV Vs. MALLAPPA SHANTAPPA
December 10, 1948
GURUNATHARUDHASWAMI GURU SHIDHAARUDHASWAMI Vs. BHIMPPA GANGADHARPPA DIVATE
May 26, 1948
H H B GILL Vs. KING
February 17, 1948
HAJI ABDUL RAZAQ Vs. SHEIKH ALI BAKHSH
April 14, 1948
HAMABAI J K MEHTA Vs. COMMISSIONER OF INCOME-TAX
March 15, 1948
HARAKCHAND MAKANJI AND CO Vs. COMMISSIONER OF INCOME TAX
March 12, 1948
HARIDAS DAMAJI AWADE Vs. PROVINCIAL GOVERNMENT C P AND BERAR
July 20, 1948
HIGH COMMISSIONER FOR INDIA AND THE HIGH COMMISSIONER FOR PAKISTAN Vs. I M LALL
March 18, 1948
HOLIA BUDHOO GOWARA Vs. EMPEROR
July 8, 1948
HUBLI ELECTRICITY CO LTD Vs. PROVINCE OF BOMBAY
December 20, 1948
J K DUBASH EXECUTORS OF ESTATE Vs. COMMISSIONER OF INCOME TAX
March 19, 1948
JAYANTILAL NATHUBHAI PAREKH Vs. state
July 22, 1948
JIBAN KRISHNA DAS Vs. JITENDRA NATH DAS
December 16, 1948
JIVRAM JAGJIVANDAS DAVE Vs. KANTILAL KESHAVLAL TRIVEDI
August 30, 1948
JOHARILAL DEBISAHAI AGARWAL Vs. EMPEROR
March 11, 1948
JUHARIMAL SENAJI Vs. LILADHAR MADHAVJI SATWARA
July 22, 1948
KADAPPA BAPURAO DESAI Vs. LINGAPPA RAMCHANDRA DESAI
June 17, 1948
KAIKHUSHROO PIROJSHA GHIARA Vs. C P SYNDICATE LTD
August 3, 1948
KAIKHUSHRU JEHANGIR Vs. BAI BACHUBAI JEHANGIR
March 23, 1948
KAKULAM SUBRAHMANYAM Vs. KURRA SUBBA RAO
February 26, 1948
KALIDAS AMTHARAM Vs. EMPEROR
July 16, 1948
KARACHI OIL PRODUCTS LTD Vs. KUMAR SHREE NARENDRASINGHJI
March 22, 1948
KAVASJI PESTONJI DALAL Vs. RUSTOMJI SORABJI JAMADAR
April 6, 1948
KING EMPEROR Vs. BUDHOO MANDAL GOND
September 3, 1948
KING EMPEROR Vs. ABDULLAH ISMAIL
October 22, 1948
KISHINCHAND CHELLARAM Vs. VISHANDAS AMARNATH
February 18, 1948
LAXMI SILK MILLS Vs. COMMISSIONER OF EXCESS PROFITS TAX
March 23, 1948
M GULAMALI ABDULHUSSEIN AND CO Vs. VISHWAMBHARLAL RUIYA
September 20, 1948
MADANLAL DHARNIDHARKA Vs. COMMISSIONER OF INCOME TAX
March 22, 1948
MADHAO RAO NARAYAN RAO GHATATE Vs. ISWARDAS SHEORATAN BAGDI
December 13, 1948
MADHAVPRASAD KALKAPRASAD NIGAM Vs. S G CHANDAVARKAR
August 24, 1948
MAHADEO SHEOLAL AGARWAL Vs. EMPEROR
December 7, 1948
MAHARAJA OF PITTAPURAM Vs. PROVINCE OF MADRAS
July 15, 1948
MAHOMED ABDUL AZIZ HIDAYAT Vs. KHAIRUNNISSA ABDUL GANI
November 19, 1948
MAHOMED YASIN NURIE Vs. SHRIPAT AMRIT DANGE
April 7, 1948
MALLAWA SHIDDAPPA UJJANNAVAR Vs. SHIDDAPPA BHIMAPPA UJJANNAVAR
September 29, 1948
MANGIBAI GULABCHAND Vs. SUGANCHAND BHIKAMCHAND
April 8, 1948
MARIA M E L NORONHA Vs. PETER E V NORONHA
March 30, 1948
MARUTI VITHU MULE Vs. GANPAT GENU DHAMDHERE
February 27, 1948
MOHAMMAD KHALIL KHAN Vs. MAHBUB ALI MIAN
May 31, 1948
MOHAMMAD KHUDABAX Vs. KING EMPEROR
November 9, 1948
MOHAMUDKHAN Vs. EMPEROR
February 13, 1948
MOHSIN REHMAN PENKAR Vs. COMMISSIONER OF INCOME TAX
March 17, 1948
MOINUDDIN ABDULLAMIA KOREISHI Vs. state
April 14, 1948
MOSHE REHMAN PENKAR Vs. COMMISSIONER OF INCOME-TAX MOFUSSIL
March 17, 1948
MULCHAND KUNDANMAL JAGTIANI Vs. RAMAN HIRALAL SHAH
September 2, 1948
MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME-TAX
March 23, 1948
MUNICIPAL CORPORATION FOR THE CITY OF BOMBAY Vs. COMMISSIONER OF INCOME TAX
March 23, 1948
MUNICIPAL CORPORATION FOR THE CITY OF BOMBAY Vs. GOVIND LAXMAN SAVANT
November 5, 1948
MUPPANNAPPA KANNAPPA GASTIYAVAR Vs. FAKIRAGOUDA CHANBASANGOUDA GANGANGOUDAR
July 26, 1948
MUSTAFA ALI KHAN Vs. COMMISSIONER OF INCOME-TAX
July 12, 1948
MUTHUSWAMI THEVAR Vs. CHIDAMBARA THEVAR
July 19, 1948
NANALAL ZAVER Vs. BOMBAY LIFE ASSURANCE CO LTD
March 11, 1948
NEELANGOUDA LIMBANGOUDA Vs. UJJANGOUDA SHANKARGOUDA
April 20, 1948
NETRAM ASARAM Vs. RAJJU BAI
December 29, 1948
NILKANTH RAMCHANDRA CHANDOLE Vs. RASIKLAL MULCHAND GUJAR
October 7, 1948
NORTH-WEST FRONTIER PROVINCE Vs. SURAJ NARAIN ANAND
November 4, 1948
P D SHAMDASANI Vs. state
September 29, 1948
PADAMSI PREMCHAND Vs. LAXMAN VISHNU DESHPANDE
February 3, 1948
PANDURANG GOVIND PHATAK Vs. state
March 11, 1948
PEAREY LAL Vs. NANAK CHAND
February 25, 1948
PETHU REDDIAR Vs. RAJAMBU AMMAL
March 2, 1948
PHANINDRA CHANDRA NEOGY Vs. KING
October 21, 1948
PRAGDAS MATHURADAS Vs. JEEWANLAL LIMITED
June 8, 1948
PREMIER CONSTRUCTION CO LTD Vs. COMMISSIONER OF INCOME-TAX
June 28, 1948
PRINCE KHANDERAO GAEKWAR OF BARODA Vs. COMMISSIONER OF INCOME-TAX
March 16, 1948
PROVINCE OF BOMBAYWESTERN INDIA AUTOMOBILE ASSOCIATION Vs. WESTERN INDIA AUTOMOBILE ASSOCIATIONTHE INDUSTRIAL TRIBUNAL AND SATYA MANGULA VENKTRAMANRAO BHUPAT
September 9, 1948
PROVINCIAL GOVERNMENT CENTRAL PROVINCES AND BERAR Vs. SHEIKH IDU SATLOO
March 19, 1948
R L REDDY NARSAYYA Vs. PROVINCIAL GOVERNMENT
November 8, 1948
R M D CHAMARBAGHWALLA Vs. Y R PARPIA
August 5, 1948
RAJ RANI Vs. PREM ADIB
July 21, 1948
RAJA MAHADEVA ROYAL Y B Vs. RAJA VIRABASAVACHIKKA ROYAL
February 3, 1948
RAJA OF VENKATAGIRI Vs. KRISHNAYYA RAO
March 18, 1948
RALLA RAM Vs. PROVINCE OF EAST PUNJAB
November 24, 1948
RALPH HUGH FRIEDLANDER Vs. KATHLEEN MARJORIE FRIEDLANDER
August 30, 1948
RAMCHANDRA NARAYAN KULKARNI Vs. JIJABA RANGANATH JADHAV
December 10, 1948
RAMESH RAMANLAL SARAIYA Vs. KUSUM MADGAOKAR
April 6, 1948
RAMJI KARAMSI Vs. UNIQUE MOTOR AND GENERAL INSURANCE CO LTD
March 4, 1948
RAMPRASHAD MAKUNDRAM RAJPUT Vs. CROWN
July 8, 1948
RANA BIRPAL SINGH Vs. state
September 13, 1948
RANA BIRPAL SINGH Vs. EMPEROR
September 13, 1948
RAONAKALI ROSHANALI Vs. EMPEROR
March 29, 1948
SARDAR NAWAB NAWAZISH ALI KHAN Vs. SARDAR ALI RAZA KHAN
February 26, 1948
SARUPCHAND HUKUMCHAND Vs. COMMISIONER OF INCOME-TAX
September 21, 1948
SHAKTI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 15, 1948
SHAMRAO BABAJI LOKARE Vs. BHIMRAO KONDI LOKARE
July 20, 1948
SHAMRAO GANPATRAO PATIL Vs. KING-EMPEROR
December 28, 1948
SHIVDAS SINGH AJODHYA SINGH Vs. KING-EMPEROR
October 23, 1948
SHOILEN DEY Vs. state
June 25, 1948
SHREE SAKTI MILLS LTD Vs. COMMISIONER OF INCOME-TAX
March 15, 1948
SHRIPATRAO MADHAVRAO SHINDE Vs. PARVATIBAI GANPATRAO SHINDE
February 6, 1948
SHRIRAM GANGABISAN Vs. BAJRANGLAL GOKULCHAND
August 27, 1948
SHYAMA RAJARAM PARDHAN Vs. EMPEROR
September 10, 1948
SIDRAM LACHMAYA Vs. MALLAYA LINGAYA CHILAKA
February 4, 1948
SITARAM RANOO Vs. DEMAI
January 22, 1948
SOMABHAI SHANABAI PATEL Vs. NARANDAS ZAVERDAS
April 9, 1948
SUDAMA SHEOBA Vs. KING EMPEROR
July 30, 1948
SUDHIR KUMAR DUTT Vs. KING
April 23, 1948
SUDKYA RAMJI Vs. MAHAMMED ISSAK
September 10, 1948
TARMAHOMED HAJI ABDUL REHMAN Vs. TYEB EBRAHIM BHARAMCHARI
November 10, 1948
TEJAJI FARASRAM KHARAWALLA Vs. COMMISSIONER OF INCOME TAX
March 23, 1948
VEERASWAMI Vs. NARAYYA
June 17, 1948
VISHNU RAMKRISHNA WANI Vs. NATHU VITHAL WANI
August 10, 1948
VISHNU VISHWANATH PARANJPE Vs. GOVERNMENT OF BOMBAY
July 12, 1948
VISHNUPRASAD NARANDAS MODI Vs. NARANDAS MOHANLAL MODI
October 8, 1948
VISHWANATH KESHAV JOSHI Vs. B M SUKHADWALLA
October 11, 1948
VITHOBA BALA Vs. GOVAL PRASAD RANGILAL
November 18, 1948
WALCHAND RAMCHAND KOTHARI Vs. YESHWANT DEORAO DESHMUKH
January 27, 1948
WALLACE BROTHERS AND CO LTD Vs. COMMISSIONER OF INCOME-TAX
February 17, 1948
WASUDEO ANANT SOHONI Vs. EMPEROR
March 31, 1948
Y R PARPIA Vs. R M D CHAMARBAGWALLA
July 28, 1948