Case Index

Title
Date
A B TONSE Vs. STATE OF MADRAS
November 26, 1948
A K GOPALAN Vs. DISTRICT MAGISTRATE
November 18, 1948
A N G SUNDARAJALU CHETTY Vs. STATE
November 26, 1948
A NALLIAPPA PILLAI Vs. PALANIANDI AMBALAM
August 10, 1948
A. KARUPPA CHETTY GOUNDAN Vs. THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS  AND ANR.
December 6, 1948
A. KRISHNA RAYA KODGI AND ANR. Vs. SANKAYYA SHETTY
December 17, 1948
A. MOHAMMAD HASSAN SAHIB AND ORS. Vs. THE PODANUR SUNNATH JAMATH BY PRESIDENT C.A. ALLI SAHIB AND ORS.
February 3, 1948
A. RAMACHANDRA NAIDU Vs. KANDASWAMI MUDALIAR
September 10, 1948
A. VEDACHALA MUDALIAR Vs. THE CENTRAL ROAD TRAFFIC BOARDAND ANR.
February 17, 1948
A.B.M.S. MOHAMED ALI MARACOIR AND ORS. Vs. P.S.N.S. AMBALAVANA CHETTIAR
April 7, 1948
A.KN.V.VALLIAPPA CHETTIAR Vs. P.KL.S. NACHIAPPA CHETTIAR AND ORS.
March 16, 1948
A.S. MOHAMMAD IBRAHIM UMMAL ALIAS SHAHUL HAMEED UMMAL OFUNSOUND MIND BY NEXT FRIEND, M.T.S. MD. THAMBI Vs. SHAIK MOHAMMAD MARAKAYAR AND ANR.
April 2, 1948
ABDUL SHUKOOR SAIT Vs. THE OFFICIAL ASSIGNEE OF MADRAS AND ORS.
March 18, 1948
ABDURAHIMAN SETTU Vs. MUHAMMAD KASAM SETTU
October 29, 1948
ADDAKULA SUBBAMMA Vs. DODDI ADEMMA
July 8, 1948
AKKIRAYU SANYASI Vs. STATE OF TAMIL NADU
October 28, 1948
ALAGIRISAMI NAIDU Vs. CHINNA VEERAMMAL
November 4, 1948
ALLA ANNAPURNAMMA Vs. P.L. SWAMI
August 2, 1948
ALLA SUBBAREDDI Vs. LANKIREDDI NARAYANASWAMIREDDI AND ORS.
July 13, 1948
AMIRTHALINGAM PILLAI Vs. STATE
August 4, 1948
ANDI THEVAN Vs. STATE
December 7, 1948
ANGAMUTHU Vs. STATE
October 7, 1948
ANTONY D SILVA Vs. STATE
March 19, 1948
ARJUNA GOUNDAN AND ORS. Vs. JAYAKEERTHI NAINAR AND ORS.
March 19, 1948
ARJUNA MUDALIAR Vs. LAKSHMI AMMAL AND ORS.
March 24, 1948
ARUNAGIRI GOUNDAN Vs. VASANTHAROYAGOUNDAN AND ORS.
December 13, 1948
B. RANGASWAMI NAIDU Vs. VUMMIDI BANGARU CHETTY AND SONS AND ANR.
March 10, 1948
BALAMMAL Vs. THE OFFICIAL ASSIGNEE OF MADRAS
September 29, 1948
BALARAMIREDDIGARI SOMA REDDI AND ANR. Vs. GOWKANAPALLE THIPPA REDDI
July 6, 1948
BATTEPATI PARTHASARATHY GUPTA Vs. THE CALCUTTA GLASS AND SILICATE WORKS (1936) LTD.
February 3, 1948
BUDDU SATYANARAYANA Vs. KONDURU VENKATAPPAIAH
December 15, 1948
BURUGU NAGAYYA AND RAJANNA Vs. COMMISSIONER OF INCOME TAX
August 16, 1948
C BAKTAVATSALU NAYUDU INDUSTRIAL TRIBUNAL MADURA AT Vs. CHROME LEATHER CO LTD
November 17, 1948
C V GOVINDARAJULU IYER Vs. COMMISSIONER OF INCOME TAX
August 11, 1948
C W CASSE Vs. STATE
March 31, 1948
CALICO PRINTERS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
August 26, 1948
CHADALAVADA SATYANARAYANA Vs. ALLADI SURYANARAYANA
January 22, 1948
CHAGANTY KATAMRAJU Vs. MADAVARAPPU PARIPURNANANDAM
April 9, 1948
CHANDU KUNHAN PANIKKER Vs. UKKAPPAN AND ORS.
March 31, 1948
CHATURVEDULA VENKATA LAKSHMINARASIMHAM AND ANR. Vs. SHA VEN VAKTAJI GOMAJIAND CO., SAIT VUMMAJI MANRUPCHAND FIRM
July 20, 1948
CHAVA LAKSHMIDEVAMMA Vs. CHAVA NAGAYYA AND ORS.
July 16, 1948
CHEBROLE NARAYANA Vs. CHENDRA RUDRAYYA
March 19, 1948
CHEKKA APPA RAO Vs. STATE
September 29, 1948
CHEKKU AND ORS. Vs. MUKTHIAR MANAGERS OF POOMULLI MANA KRISHNAN NAMBUDRIPAD AND ANR.
August 12, 1948
CHELLIAH PILLAI P Vs. COMMISSIONER OF INCOME TAX
August 4, 1948
CHELLIAH SERVAI Vs. STATE
April 2, 1948
CHENNURU SITHARAMAMURTHI CHETTY AND ORS. Vs. CHENNURU GURUSWAMI CHETTI AND ORS.
December 10, 1948
CHERUKUR CHINA VENKATASUBBA NAIDU Vs. KANDADI SUNDARA VARADACHARLU
October 7, 1948
CHINNIAH THEVAR Vs. F.M. BADSHA
January 20, 1948
CHIVATAPU LAKSHMINARAYANA Vs. MADDIRALA SUBBAYYA AND ORS.
February 6, 1948
CHOYI Vs. KAITHA PARAMBATH AYISSABI
September 13, 1948
COIMBATORE TRANSPORT LIMITED Vs. GOVERNOR GENERAL IN COUNCIL
March 5, 1948
COMMISSIONER OF INCOME TAX Vs. D AROKIASWAMI CHETTY AND CO
August 9, 1948
COMMISSIONER OF INCOME TAX Vs. SIDDAREDDY VENKATASUBBA REDDY AND BROS
September 3, 1948
COMMISSIONER OF INCOME TAX Vs. R S A SANKARA AIYAR
August 17, 1948
COMMISSIONER OF INCOME TAX Vs. CHARI AND RAM
August 12, 1948
COMMISSIONER OF INCOME TAX Vs. A SP S KR KARUPPAN CHETTIAR
August 16, 1948
COMMISSIONER, MUNICIPAL COUNCIL Vs. SRIMATHI SIDDESWARA DEVI AND ORS.
March 17, 1948
CONTRACTOR KATTUPUCHI ARUMUGHAM Vs. NAGAMMAL AND ORS.
November 2, 1948
CORPORATION OF MADRAS Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED
September 7, 1948
D H SATYAM Vs. STATE
March 15, 1948
D. GNANAMBAL AND ANR. Vs. SREEMATHI MEENAMBAL SUNDARAM AND ORS.
March 18, 1948
DATLA SANYASI SEETHARAMARAJU Vs. DATLA SATYANARAYANAMURTHI RAJU AND ORS.
April 8, 1948
DHANARAJU Vs. STATE
September 17, 1948
DHARMALINGA CHETTI Vs. A.M. KRISHNASWAMI CHETTY
October 29, 1948
DR. C.S. KRISHNASWAMY AYYAR Vs. MOHANLAL BINJANI AND ANR.
September 2, 1948
DR. P. TIRUMAL RAO Vs. T. RANGANATHA MUDALIAR AND ANR.
December 13, 1948
DUNNA VENKATA RAO Vs. SREE RAJAH SAHEB MEHARBAN I DOSTAN SREE RAJAH RAO
November 3, 1948
ELLAPPA GOUNDAN- ACCUSEDS Vs. ELLAPPA GOUNDAN
August 24, 1948
ELLAPPA NAICKEN Vs. K. LAKSHMANA NAICKEN (DEAD) AND ORS.
February 20, 1948
G M MADAPPA Vs. COMMISSIONER OF INCOME TAX
August 12, 1948
G NARAYANASWAMI NAIDU Vs. INSPECTOR OF POLICE
July 30, 1948
G NATESAN Vs. STATE
October 1, 1948
G. NARAYANASWAMI NAIDU Vs. THE INSPECTOR OF POLICE AND ANR.
August 31, 1948
GADIRAJU SRIRAMA SARMA AND ORS. Vs. GADIRAJU VENKATAPPA AND ORS.
January 9, 1948
GANESHMAL SAIT Vs. STATE
February 18, 1948
GEDDAM VENKAMMA AND ANR. Vs. GEDDAM VENKATARAMAYYA AND ORS.
October 7, 1948
GHADIYARAM SESHAYYA Vs. CHINTALAPATI SEETHARAMAMMA AND ORS.
December 8, 1948
GIRJARAM SINGH Vs. MOOPU SAMBAN AND ORS.
July 16, 1948
GOPALAKRISHNA CHETTY Vs. R. DORAI BABU BEING MINOR BYMOTHER AND NEXT FRIEND AND ORS.
April 23, 1948
GOVINDA NAIR Vs. SRINIVASA PATTAR
July 22, 1948
GOWLERU KOTRAPPA Vs. STATE
July 6, 1948
H M MUHAMMAD IBRAHIM Vs. M R ABDUL HAFEEZ SAHIB
January 30, 1948
H. SHIVA RAO Vs. THE COLLECTOR OF MADRAS
January 20, 1948
H. SYED ABBAS SAHEB AND ORS. Vs. I. SYED AMIR HAMIZA SAHEB AND ORS.
January 23, 1948
HANUMAN PRASAD PRAGDAS Vs. P.S. NANJAPPA CHETTY AND SONS BY PARTNERS, P.S.N.M. CHIDAMBARAM CHETTY AND ORS.
December 8, 1948
HARICHANDRAN PAGADAI Vs. THANGASWAMI NADAR
January 23, 1948
HONNA REDDY, MINOR BY GUARDIAN AND MOTHER, SUBBAMMA Vs. THE OFFICIAL RECEIVER
April 2, 1948
IN RE : RAO SAHEB C. P. KUPPUSWAMI MUDALIAR Vs. STATE
March 22, 1948
IN RE: A.T. VASUDEVAN AND ORS. MINORS., A.S. THIRUVENGADA MUDALIAR Vs. STATE
March 16, 1948
IN RE: ANDI THEVAN Vs. STATE
February 7, 1948
IN RE: ARUNACHALA GOUNDAN AND ORS. Vs. STATE
February 18, 1948
IN RE: CHELAMCHERLA VENKATESWARA RAO Vs. STATE
April 7, 1948
IN RE: CHINNAYYA GOUNDAN AND ORS. Vs. STATE
January 7, 1948
IN RE: JAYARAMAN AND ORS. Vs. STATE
February 20, 1948
IN RE: MAJOR F.K. MISTRY Vs. STATE
April 21, 1948
IN RE: MEDISETTI BENNIAH AND ANR. Vs. STATE
November 19, 1948
IN RE: MUDDULETI BUGGAPPA AND ANR. Vs. STATE
January 23, 1948
IN RE: NARAHARI BALAJI PARKHI Vs. STATE
May 4, 1948
IN RE: P. VENKATACHALA THEVAR; IN RE: M.V. SIVASANKARA THEVAR Vs. STATE
April 23, 1948
IN RE: PEDDA MUNI REDDI AND ANR. Vs. STATE
March 11, 1948
IN RE: PERIASWAMI NADAR Vs. STATE
July 31, 1948
IN RE: SADAGOPA NAIDU Vs. STATE
March 25, 1948
IN RE: SWARANATH BHATIA Vs. STATE
January 28, 1948
IN RE: THE FRENCH INDIA CENTRAL TRANSPORT, LIMITED Vs. STATE
March 11, 1948
IN RE: V. VENKATARAMAN Vs. STATE
May 19, 1948
IN RE: VALLURI KAMANNA AND ORS. Vs. STATE
July 23, 1948
IN RE: W. KANNIAH LAL BY HIS AGENT, N. NARASINGA PRASAD Vs. STATE
September 9, 1948
IN RE:M.P. GOPAL MENON (ADVOCATE) Vs. STATE
January 26, 1948
INDO COMMERCIAL BANK LIMITED MADRAS Vs. CORPORATION OF MADRAS
September 10, 1948
IPPAGUNTA LAKSHMINARASINGA RAO Vs. IPPAGUNTA BALASUBRAMANYAM AND ANR.
April 2, 1948
J F MATHIAS Vs. STATE
September 17, 1948
JAMBAPURAM SUBBAMA Vs. JAMBAPURAM VENKATA REDDI
March 15, 1948
JAYARAMA CHETTIAR Vs. STATE
January 16, 1948
K P G B U G M S S A MOHAMAD ABDUL KAREEM AND CO Vs. COMMISSIONER OF INCOME TAX
August 23, 1948
K RAMACHANDRIAH SETTY Vs. STATE
January 23, 1948
K S DORAISWAMY IYER Vs. STATE
March 12, 1948
K V M PARAMESWARAYYA Vs. STATE
November 3, 1948
K. GOPALAN BEING MINOR BY HIS MOTHER AND GUARDIAN, MRS. JAGADAMBAL Vs. TRAVANCORE NATIONAL AND QUILON BANK LTD. (IN LIQUIDATION) BY ITS OFFICIAL LIQUIDATORS
March 23, 1948
K. KANNABHIRAN MUDALIAR Vs. MULLANGI LAKSHMANA PERUMAL CHETTY, TRUSTEE OF MULLANGI CHARITIES
March 23, 1948
K. KRISHNA NAIR Vs. VALLIAMMAL
October 26, 1948
K.E.M. MUHAMMAD IBRAHIM MARICAR AND ORS. Vs. O.S.M. AHMED MARICA
September 16, 1948
K.N. ADIKESAVALU NAIDU Vs. MANNI MUNUSWAMI CHETTY
April 8, 1948
K.S. RAMACHAR Vs. K.S. KRISHNACHAR
November 24, 1948
KALAHASTI VEERAMMA Vs. PRATTIPATI LAKSHMAYYA AND ORS.
February 19, 1948
KALIAMMAL AND ORS. Vs. SUNDARAMMAL AND ORS.
February 23, 1948
KALIAMMAL, MINOR BY GUARDIAN, PATTA GOUNDAN Vs. RAMASWAMI GOUNDAN AND ORS.
December 8, 1948
KAMBHAM RAMAMURTHY Vs. SAGIRAJU TIRUPATIRAJU
March 19, 1948
KAMMALA SESHAGIRI RAO ALIAS PROF. GIRI RAO Vs. KAMMALA SOMASUNDARAMMA (FIRST PETITIONER) AND ANR.
February 11, 1948
KANDASWAMI GOUNDAN Vs. STATE
July 16, 1948
KANDASWAMI UDAYAN AND ANR. Vs. ANNAMALAI PILLAI AND ORS.
March 25, 1948
KANJANUR SRI AGNESWARASWAMI DEVASTHANAM BY ITS SUPERINTENDENT, CHITHIAH MUDALIAR Vs. THILLAI GOVINDA PANDITHAN
August 13, 1948
KAPA KASI VISWANADHAM Vs. BONDILI MADAN SINGH AND ORS.
January 28, 1948
KARAI CHINNAPPA NAIDU Vs. B.K. DEENADAYALU NAIDU
February 26, 1948
KARAMADAI NAICKEN Vs. R. RAJU PILLAI AND ANR.
August 6, 1948
KARAVADI MANIKYA RAO Vs. NALLURI ADENNA
December 14, 1948
KARUPPASAMY GOUNDAR Vs. K.T. KRISHNASWAMY GOUNDAR
November 15, 1948
KARUPPIAH AMBALAM Vs. ANDIAPPAN SERVAI
November 10, 1948
KASI ALIAS ALAGAPPA CHETTIAR AND ORS. Vs. RM. A. RM. V. RAMANATHAN CHETTIAR ALIAS SREENIVASAN CHETTIAR AND ANR.
December 17, 1948
KASI AMMAL, MINOR BY MOTHER AND GUARDIAN, KANCHI AMMAL Vs. RAMASAMI REDDIAR AND ANR.
December 8, 1948
KATIKARA SIMHAGIRI DORA ALIAS LATCHANNA DORA Vs. SRI VYRICHERLA CHANDRAMANI PATTAMAHADEVI ZEMINDARINI OF
September 13, 1948
KATRAGADDA RAJAGOPALA RAO, PUBLISHER OF THE ABOVESAID NEWSPAPER "PRAJASAKTI" Vs. THE PROVINCE OF MADRAS
February 11, 1948
KISTA PILLAI Vs. STATE
February 6, 1948
KIZHEKKE KIZHUKKOTT KUNHOTHI AND ANR. Vs. PAYIKKAT MAMMAD KOYA AND ORS.
April 23, 1948
KODAVALUR SUBBAMMA Vs. LOTA NARAYANAMURTHI AND ORS.
August 18, 1948
KODI MAKKU NAICKER AND ANR. Vs. AGATHIAPPA GOUNDAR AND ORS.
November 23, 1948
KODURI KRISHNAMMA Vs. KODURI CHENNAYYA AND ANR.
April 20, 1948
KODURU KAMALAMMA AND ORS. Vs. KODURU PITCHAMMA AND ORS.
October 7, 1948
KOMMINENI KOTIAH Vs. MUVVA NARASIMHAM
October 7, 1948
KOPRAM DHANALAKSHMAMMA AND ANR. Vs. GADAM CHETTY NAMBERUMAL CHETTY
July 6, 1948
KOTHA APPA RAO Vs. M. MOHAMMAD HANEEF
April 16, 1948
KOTHA VENKATASUBBA RAO Vs. MAJETI SREERAMULU
October 27, 1948
KOTTA VEERAIAH Vs. STATE
April 2, 1948
KRISHNA BHATTA Vs. NARAYANA ACHARY AND ANR.
November 12, 1948
KRISHNASWAMI ALIAS KITTAN Vs. STATE
April 6, 1948
KUNDA CHINNA DASAPPA AND ANR. Vs. GOPALAKRISHNA CO., BYMANAGING PARTNER, VENKADARI GATTU VENKATASUBBIAH
April 22, 1948
KUNJAMMAL AND ANR. Vs. P.S. RAJAGOPALA IYER
April 5, 1948
KUPPAMMAL AND ORS. Vs. SEETHARAMA AIYAR
February 9, 1948
KURAPATI RADHAKRISHNA AND ANR. Vs. KURAPATI SATYANARAYANA AND ORS.
April 23, 1948
M R VENKATARAMAN Vs. COMMISSIONER OF POLICE AND SUPERINTENDENT
October 27, 1948
M V BERANKUTTY HAJI Vs. C I RAMAN
July 23, 1948
M V SHANMUGHAVEL NADAR AND SONS Vs. COMMISSIONER OF INCOME TAX
August 2, 1948
M. ABDUL RAHIM Vs. THE OFFICIAL ASSIGNEE OF MADRAS
August 13, 1948
M. NARAYANASWAMI NAIDU (DIED) AND ORS. Vs. PARVATI BAI AND ORS.
April 20, 1948
M.K. KRISHNA RAO Vs. SRI GANGADARESWARAR TEMPLE AND OTHER CONNECTED TEMPLES BY TRUSTEES
November 16, 1948
M.K. SHANMUGAM PILLAI AND ORS. Vs. SRI SANKARANARAYANASWAMI, THROUGH ITS EXECUTIVE OFFICER, SRI K.V. SUBBIAH PILLAI
October 7, 1948
M.S. CHOCKALINGAM CHETTIAR Vs. VIMALA AND CO.
April 22, 1948
M.V. KALYANASUNDARAM CHETTY Vs. NAGALINGA ACHARI AND ANR.
March 12, 1948
MADIGA NARASIGADU Vs. STATE
September 24, 1948
MANICKA GOUNDAN Vs. KRISHNA GOUNDAN
September 16, 1948
MANICKAM AND ORS. Vs. MR. R.M. RAMANATHAN CHETTIAR AND ORS.
August 23, 1948
MARAGANI RAMALINGAM AND ORS. Vs. MARIDU KOTESWARA RAO
September 10, 1948
MARAMREDDI RAMIREDDI, MINOR BY GUARDIAN AND NATURAL MOTHER, NAGABHUSHANAMMA Vs. VALLAPAREDDI RAMAKRISHNAREDDI AND ANR.
August 5, 1948
MARUTHIA SUBRAHMANYAM Vs. NIVARTHI LAKSHMI NARAYANAMMA
September 17, 1948
MEERASA ROWTHER Vs. STATE
March 16, 1948
MIKKILINENI RAGHAVAYYA Vs. MIKKILINENI RANGAMMA AND ANR.
September 15, 1948
MINOR VEDACHALA REDDY BY NEXT FRIEND, SUBRAMANIA REDDIAR Vs. NARAYANASWAMY REDDY
November 18, 1948
MOHAMED ISMAIL SAIT Vs. ABDUL HAMEED SAIT AND ORS.
January 19, 1948
MOHAMMED HAJI GANI Vs. A. MOHSIN RAJA
January 16, 1948
MOODANANCHU BORRAYYA AND ORS. Vs. KASA VAJJULU RAMAKOTI SASTRI
October 27, 1948
MUDIGONDA VEERABHADRAIAH Vs. LAVU SESHIAH
March 31, 1948
MUHAMMAD ABDUL HALIM BAIG Vs. MUHAMMAD ALI HUSSAIN AND ORS.
January 22, 1948
MUHAMMAD IBRAHIM SAHIB Vs. KRISHNA RAO AND ORS.
September 9, 1948
MULUKULLA KUMARASWAMI Vs. GHANTASALA MAHALAKSHMAMMA AND ANR.
April 8, 1948
MUNUSWAMI CHETTI AND ANR. Vs. MUNISWAMI CHETTI AND ORS.
February 13, 1948
MUPPAVARAPU KOTAYYA AND ORS. Vs. NARAHARI DEVAIAH AND ORS.
December 10, 1948
MUSALIYAM VEETTIL KOTTULUNGAL MUHAMMAD Vs. VALLUR MANAKKAL AKKIRAMAN NAMBOODIRI
February 25, 1948
MUTHIAH THEVAN Vs. STATE OF TAMIL NADU
November 30, 1948
MUTHUVENKATASUBBA REDDIAR AND ANR. Vs. THANGAVEL CHETTI AND ORS.
January 9, 1948
N V R NAGAPPA CHETTIAR Vs. MADRAS RACE CLUB
October 5, 1948
N.S. SUBRAMANYA AYYAR Vs. THE OFFICIAL LIQUIDATOR, MOCHERI CO-OPERATIVE SOCIETY IN LIQUIDATION AND DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
November 25, 1948
NADIMPALLI CHANDRAKANTAM AND ANR. Vs. VELAVARTIPATI CHANDRAMOWLIPRASADA RAO AND ORS.
April 1, 1948
NAGUPUDI KRISHNAMMA NAIDU AND ORS. Vs. POLIDILI CHINNA VENKAPATHI NAIDU
January 16, 1948
NAKKA APPALA NAIDU Vs. NAKKA LATCHU NAIDU AND ORS.
January 6, 1948
NALLAI CHAKRAVARTHULU ANDALAMMA Vs. P. NATESAM PILLAI AND ANR.
February 19, 1948
NALLAMILLI VEERAYAMMA Vs. KARRI AMMIREDDI
December 2, 1948
NALLURU VEERA RAGHAVAYYA AND ANR. Vs. NALLURU KOTI RATTAMMA AND ORS.
February 16, 1948
NANDULA BHAVANI SANKARAM Vs. SALADI MANGAMMA AND ORS.
August 13, 1948
NARASINGAMUTHU CHETTIAR Vs. STATE
April 8, 1948
P UMANATH BHANDARY Vs. PEDRU SOUZA
July 8, 1948
P VENKATACHALA THEVAR Vs. STATE
March 25, 1948
P. RM. ATHIMUTHU NADAR Vs. K.C.K. SUBRAMANIA NADAR
December 14, 1948
P. SUNDARESAN AND ORS. Vs. P. VENKATESIAH AND ORS.
August 13, 1948
P. VENUGOPALA PILLAI Vs. V. THIRUNAVUKKARASU AND ORS.
April 1, 1948
P.N.S. AIYAR Vs. K.J. NATHAN
February 10, 1948
PALANIYANDI MUDALIAR AND ORS. Vs. PALANIVEL MUDALI AND ANR.
December 3, 1948
PAMUDURTHI SURYANARAYANA REDDI AND ORS. Vs. PAMUDURTHI VENKATA REDDI AND ORS.
January 21, 1948
PANCHAKSHARAM PILLAI Vs. RANGASWAMI PILLAI, TRUSTEE OF SELVA VINAYAKAR KOIL MUTT AND ORS.
January 21, 1948
PARANKUSAM RANGACHARYULU AND ORS. Vs. PERNAMITTA VENKATANARASIMHAYYA, TRUSTEE OF SRI CHENNA KESAVASWAMI TEMPLE INCLUDING THE MINOR SHRINE SRI RANGANADHASWAMI AND ORS.
November 11, 1948
PARASA MANGADU Vs. STATE
July 23, 1948
PARATTAKATH MAYAN AND ORS. Vs. PALAKKOTANTEAKATTE MAMMAD KUNHI
December 3, 1948
PARTHASARATHY AND ANR. Vs. KRISHNAMOORTHY AND ANR.
August 31, 1948
PATURU VISWANATHAM AND ANR. Vs. GUNUPATI BALARAMI REDDI AND ORS.
July 22, 1948
PAYYAVULU KESANNA Vs. PAYYAVULU VENKAMMA
September 24, 1948
PEDAPUDI NOOKARATNAM Vs. PEDAPUDI VENKATA SURYANARAYANA
July 23, 1948
PEMMANI RANGAPPA NAIDU Vs. GURRAM VENKALAKSHAMMA AND ORS.
January 7, 1948
PENUKONDA RATHAKRISHNAMURTHY Vs. BALASUBRAMANIAAND CO. AND ORS.
August 13, 1948
PERIASWAMI NADAR Vs. STATE
July 23, 1948
PERIYASAMI PADAYACHI AND ANR. Vs. MINOR ULAGANATHAN BY NEXT FRIEND MOTHER, MUTHAMMAL AND ORS.
April 21, 1948
PERIYASWAMI ASARI Vs. STATE
August 12, 1948
POLAMMAL Vs. K. RATHNA MUDALIAR AND ORS.
November 9, 1948
PONNAMBALAM PILLAI Vs. PANJAKSHARAM PILLAI AND ORS.
August 6, 1948
PONNATH KALYANI AMMAS SON EACHARAN NAIR Vs. CHERIKKOTTIL SAYED ROWTHERS SON FAMILY MANAGER, CHINNAYYA ROWTHER (DIED) AND ANR.
April 9, 1948
PONNUSAMI GOUNDAN AND ORS. Vs. ALAMELAMMAL AND ORS.
October 6, 1948
POTRU SUBBIAH Vs. PALAPARTHI VENKTESWARLU (MINOR) AND ORS.
February 13, 1948
PUBLIC PROSECUTOR Vs. BONDADA RAMALINGESWARASWAMY
July 27, 1948
PUBLIC PROSECUTOR Vs. K M IBRAHIM SAHIB
July 21, 1948
PUBLIC PROSECUTOR Vs. SANNIDHI SRIRANGANAYAKULU
November 26, 1948
PUBLIC PROSECUTOR Vs. R DESIGAN
November 26, 1948
PUBLIC PROSECUTOR Vs. ILLUR THIPPAYYA
October 29, 1948
PUBLIC PROSECUTOR Vs. NAGAPPA PUJARY
October 5, 1948
PUBLIC PROSECUTOR Vs. A K GOPALASWAMI PILLAI
November 24, 1948
PUGALUMPERUMAL PILLAI Vs. THANGATHAMMAL
November 30, 1948
PULAVARTHI AMMANNA AND ORS. Vs. BOMMIREDDIPALLI RAMAKRISHNA RAO AND ORS.
November 12, 1948
PUVVADA VENKATA SUBBAYYA Vs. ATTAR SHEIK MASTAN
April 7, 1948
PYDIPALLI JOGA RAO Vs. PYDIPALLI VENKATA RAO
October 26, 1948
PYNDAH RAMAKRISHNAIAH Vs. THE OFFICIAL RECEIVER AND ORS.
March 18, 1948
R A GOODSIR AND CO Vs. COMMISSIONER OF EXCESS PROFITS TAX
August 12, 1948
R RAMANATHAN Vs. STATE
May 20, 1948
R. MUTHIAH THEVAR Vs. P. LAKSHMANAN PANDITHAR
July 21, 1948
R. NILAKANTA IYER Vs. RAMANARAYANA IYER AND ORS.
August 20, 1948
R. RAMACHANDRA RAO Vs. T.G. NARAYANA RAO
April 1, 1948
R. SRINIVASAN AND ORS. Vs. THE ANDHRA BANK, LTD.,
August 6, 1948
R. THIMMAPPA AND ANR. Vs. LINGUTLA BALAYYA AND ORS.
September 17, 1948
R.M.S.M.P. SUBRAMANIAN CHETTIAR Vs. THE OFFICIAL RECEIVER OF RAMNAD, REPRESENTING THE ESTATE OF A.T.K.P.L.S.P., SUBRAMANIAN CHETTIAR
September 10, 1948
RAJAM NAIDU AND ANR. Vs. MEENAKSHI AMMAL AND ORS.
April 16, 1948
RAJU CHETTIAR P A Vs. COMMISSIONER OF INCOME TAX
August 12, 1948
RAMACHANDRA CHETTIAR Vs. KANDASAMI PILLAI
November 12, 1948
RAMASWAMI CHETTIAR Vs. STATE
November 5, 1948
RAMASWAMY CHETTY Vs. STATE
October 28, 1948
RAMINEEDI RAMACHANDRA RAO, MINOR BY MOTHER AND GUARDIAN, TAYARAMMA Vs. SRI RAJAH INUGANTI RAJAGOPALA VENKATA NARASIMHANARAYANAMGARU AND ORS.
November 3, 1948
RATNASWAMI PADAYACHI AND ORS. Vs. KUPPUSWAMI AYYAR AND ORS.
April 16, 1948
ROSE MARY Vs. T.S. ARULSWAMY
March 18, 1948
S M ABDUL KAREEM Vs. STATE
November 24, 1948
S M NATHANIEL Vs. STATE
November 12, 1948
S MOHAMMAD SHERIFF Vs. STATE
September 23, 1948
S. ALAGA PILLAI AND ORS. Vs. S. DORAISWAMI PILLAI AND ANR.
September 15, 1948
S. VENKATRAMA AIYAR Vs. UNNAMALAI AMMAL AND ANR.
July 30, 1948
S.K.S. AYYATHURAI MUDALIAR Vs. IBRAMSA ROWTHER AND ANR.
December 2, 1948
SABAPATHI PILLAI (DIED) AND ORS. Vs. MOHAMMAD ILAIS SAIT AND ANR.
July 16, 1948
SAMAYAMANTHULA PARVATA VARDHANAMMA Vs. VILLA SUBBA RAO AND ORS.
December 17, 1948
SANIVARAPU VENKATA REDDI AND ORS. Vs. NIMMAKAYALA ALIAS NAGELLA LAKSHMI REDDI
October 27, 1948
SANKA PUNNAIYA Vs. BATTU BHADRAIYA
January 27, 1948
SAPPA APPALASWAMY Vs. STATE
November 24, 1948
SATHYA ENGINEERING CONTRACTORS, THROUGH THE PROPRIETOR, SATHAPPA SINGARAM Vs. S NACHAMMAL AND ANR
February 27, 1948
SELATHU Vs. STATE
September 17, 1948
SERAJE NARAYANA BHATTA Vs. STATE
April 12, 1948
SHA DEVICHAND MOOLCHAND Vs. SHA DHANRAJ KANTILAL
January 19, 1948
SHANKARANARAYANA KADAMBALITHAYA Vs. VASUDEVA ACHUTA HEBBARA AND ORS.
August 13, 1948
SINGARACHARIAR, LEGAL REPRESENTATIVE OF DECEASED TRUSTEE, SRINIVASACHARIAR Vs. LAKSHMANAN CHETTIAR AND ORS.
November 17, 1948
SINGARAVELU ALIAS SINGARAM CHETTIAR Vs. PATTAMMAL
September 7, 1948
SIVAGAMINATHA PILLAI Vs. S.A. VENKITASWAMI NAICKER
April 22, 1948
SIVAGNANAMMAL Vs. THIRUMAGAL MILLS LIMITED
July 6, 1948
SREENIVASALU NAIDU A V Vs. COMMISSIONER OF INCOME TAX
July 15, 1948
SRI LAKSHMI NARASIMHA DEVARU BY ADALTHEDAR OR TRUSTEE, M. NARAYANA ACHARYA AND ANR. Vs. THE REVENUE DIVISIONAL OFFICER (LAND ACQUISITION OFFICER) AND ANR.
September 16, 1948
SRI S. KRISHNA AIYAR Vs. THE SUPERINTENDING ENGINEER, P.W.D.
July 7, 1948
SRI VASUDEVANDRA SARASWATHISWAMI Vs. SRIDHARA SIVARAMA MOORTHY
October 26, 1948
SRI YERRI SWAMI BY COMMITTEE MEMBERS, THAIYIVEERA BHADRAPPA AND ORS. Vs. MADIGA CHINNA VANNURAPPA AND ORS.
July 9, 1948
SRIRANGAM MUNICIPALITY Vs. R.V. PALANISWAMI PILLAI
February 25, 1948
SUBBA NAICKER Vs. MINOR SUBBARAMAN NAICKER BY MOTHER AND GUARDIAN RAMAMMAL
November 16, 1948
SUBBARATNAM Vs. STATE
August 18, 1948
SUBBARAYA PADAYACHI AND ANR. Vs. KOZHANDAIVEL UDAYAR
September 22, 1948
SUBRAMANIA KANDAR Vs. RAMASWAMI KANDAR
March 17, 1948
SUBRAMANIAN AND ORS. Vs. SEETARAMA AIYAR
April 5, 1948
SUDARSANA VENKATACHARYULU AND ORS. Vs. SRI VENUGOPALASWAMI VARU, REPRESENTED BY THETRUSTEES, GARLAPATI VENKATARAMAYYA AND ORS.
July 30, 1948
SUDDAPALLI RAMAIYA AND ORS. Vs. YELAVARTHI SURYANARAYANA
March 30, 1948
SUKRAJI BIKAJI Vs. KUNDAMMAL PACKRAJ
July 8, 1948
SWARNAVALLI ACHI AND ANR. Vs. P.L.N.K.M. NAGAPPA CHETTIAR
January 9, 1948
T. RADHAKRISHNA CHETTIAR Vs. THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TANJORE
April 7, 1948
T.A. JANAKUMARA NAINAR Vs. PERIASWAMY GOUNDAN AND ORS.
July 23, 1948
T.K. CHAKRAPANI IYER Vs. AMMALU AMMA AND ANR.
December 17, 1948
T.V. VARADA PILLAI Vs. THE CORPORATION OF MADRAS, REPRESENTED BY THE COMMISSIONER
August 11, 1948
TALANGARE MAMMUNHI Vs. P ABDUL RAHIMAN
April 22, 1948
THATHI REDDI Vs. STATE
September 17, 1948
THE MADURA SRI MEENAKSHI SUNDARESWARAL, ETC., DEVASTHANAMS, THROUGH ITS EXECUTIVE OFFICER Vs. SELLATHAYEE
September 14, 1948
THE MAHARAJAH OF PITHAPURAM Vs. CITTOORI VENKATARAJU
August 11, 1948
THE OFFICIAL RECEIVER OF RAMNAD Vs. P.L.P. DEVARAYAN CHETTIAR AND ORS.
August 4, 1948
THE OFFICIAL RECEIVER, REPRESENTING THE ESTATE OF TADI BULLI GANGIREDDI OF RAJAHMUNDRY Vs. TADI MURALI MOHAN REDDI AND ORS.
January 22, 1948
THE OFFICIAL TRUSTEE OF MADRAS AS RECEIVER Vs. S.V.L.L. SETHU CHETTIAR AND ORS.
April 9, 1948
THE PROVINCE OF MADRAS REPRESENTED BY THE COLLECTOR OF NELLORE Vs. KALAVAKURU AUDEMMA AND ORS.
November 12, 1948
THE PUBLIC PROSECUTOR Vs. KUPANDRA CHETTY
March 5, 1948
THE PUBLIC PROSECUTOR Vs. JEEVARATHNAM AND ORS.
January 20, 1948
THELEPURATH MADHAVAKURUP Vs. K. MUHAMMAD SUKRI SAHIB
July 12, 1948
THIKKA SURYA RAO AND ORS. Vs. SIRANGU SATHIRAJU AND ANR.
March 4, 1948
V VENKATARAMAN Vs. STATE
May 25, 1948
V. DAMODARA MENON AND ORS. Vs. P. CHATHU ACHAN
October 6, 1948
V. GURULINGA MUDALIAR Vs. THAYYANAYAKI AMMAL
February 3, 1948
V. RAMASWAMI GUPTA Vs. PASUPARTHI KRISHNAYYA
March 12, 1948
V. SHANMUGHAVELAYUDHAM PILLAI Vs. K.M.R.M. RAMANATHAN CHETTIAR AND ANR.
December 9, 1948
V. VR. BANK BY MANAGING PARTNER VALLIAPPA CHETTIAR Vs. L.M. BANK, CUSBA KANGAYAM BY MANAGING PARTNER MUTHAYYA CHETTIAR BY AGENT SRINIVASA RAGHAVA AYYANGAR
February 4, 1948
V.K. KANDASAMI CHETTIAR (SINCE DECEASED) AND ORS. Vs. SHANMUGHA THEVAR AND ANR.
July 9, 1948
V.R. RAMANATHA AIYAR Vs. THE CORPORATION OF MADRAS BY ITS COMMISSIONER
April 22, 1948
VADULA SATYANARAYANAMURTY Vs. THE OFFICIAL RECEIVER, WEST GODAVARY AND AND ORS.
August 10, 1948
VANKA BHIMARAJU Vs. STATE
November 26, 1948
VAPPULURI VENKATA RAMAMURTHI Vs. PAPPALA VENKAYYA AND ORS.
July 6, 1948
VEDACHALA GRAMANI Vs. SIVASANKARI AMMAL
April 12, 1948
VEERAMACHINENI SEETHIAH Vs. BODE VENKARASUBBIAH
December 10, 1948
VELAYUDHA MUDALI Vs. STATE
November 3, 1948
VEMBU AMMAL Vs. ESAKKIA PILLAI
October 7, 1948
VENKATACHALAM CHETTY Vs. RAMASWAMI CHETTY
August 20, 1948
VEPA NAGASURYA VENKATA JOGA KUSUMA HARNATH BEING MINOR BY HIS MOTHER, BEPU SEETHAMMA Vs. CHAKKA BHAVANARAYANA AND ORS.
April 19, 1948
VERKATTIL UNNYETHAMMAS SON RAMAN NAMBIAR AND ANR. Vs. K.K. GOVINDAN NAYAR
February 26, 1948
VIMALA AND CO. Vs. SIVAM AND CO., BY PARTNERS, N.K.M.S.P. VALLIYAPPA CHETTIAR, M.S. CHOCKALINGAM CHETTIAR AND K.RM.T.T.V. VEDACHALAM CHETTIAR
April 22, 1948
VOOTLA VIRIAH AND ORS. Vs. TADEPALLI SUBBA RAO (DIED) AND ORS.
December 15, 1948
VYJA ESWARAMMA Vs. DAPPILI CHINNA KOTA REDDI AND ORS.
October 29, 1948
W L KNOPP Vs. COMMISSIONER OF INCOME TAX
August 10, 1948
W. KANNIAH LAL BY HIS DULY CONSTITUTED AGENT W. NARASINGH PRASAD Vs. THE CORPORATION OF MADRAS BY ITS COMMISSIONER
February 20, 1948
WAHID Vs. STATE
October 7, 1948
YELLAPRAGADA GOPALAKRISHNAMURTHI Vs. PETTU PODA MADIREDDI AND ORS.
November 26, 1948
YVONME GWENDOLINE MARIE LEWIS Vs. ALOYSIUS LEWIS
December 6, 1948