Case Index

Title
Date
(MAHARAJA BAHADUR) RAM RANVIJAYA PRASAD SINGH Vs. MUNI PANDE
January 18, 1938
(MRS ) M BULTEEL Vs. (MR) RCBULTEEL
March 9, 1938
A DHANAPALA CHETTY Vs. DGOVERCHAND SOWCAR
April 7, 1938
A K A A AUDIAPPA CHETTI Vs. TALUK BOARD OF DEVAKOTTAH, THROUGH ITS PRESIDENT
March 29, 1938
A L S P P L SUBRAMANIAM CHETTIAR Vs. SNATESA GURUKKAL
February 3, 1938
A LAKSHMANA REDDIAR Vs. ELLINGANAICKENPATTY KUMARA KOIL SRI SUBRAMANIA SWAMI, THROUGH ITS TRUSTEE AND MANAGER MEENAKSHISUNDARA BHATTAR
January 27, 1938
A M GOPALAKRISHNAN Vs. OFFICIAL LIQUIDATORS; QUILON BANK LIMITED
November 18, 1938
A MILTON AND CO LTD Vs. OJHA AUTOMOBILE ENGINEERING CO
May 19, 1938
A N BHATTACHARJEE Vs. EMPEROR
January 7, 1938
A N CHOCKALINGAM CHETTIAR Vs. KMSCHINNAYYA SERVAI
December 16, 1938
A R L S V L SEVUGAN CHETTIAR Vs. RAJA SRIMATHU MUTHU VIJAYA RAGHUNATHA DORAISINGAM
August 15, 1938
A SUBRAMANIA AIYAR Vs. KSVENKATARAMA AIYAR
March 22, 1938
A VIJIARAGHAVALU NAIDU (DIED) Vs. RMARRMARUNACHALAM CHETTIAR
September 22, 1938
ABDUL LATIF Vs. NAWAB KHAJEH HABIBULLA
August 11, 1938
ABDUL MAJEED Vs. EMPEROR
November 9, 1938
ABDUL MATIN Vs. BIDESI RAJWAR
April 12, 1938
ABDUL MOMIN, COMMISSIONER OF WAKFS Vs. GAGAN CHANDRA DAS, MANAGER, SERAMPUR BANKING AND TRADING CO LTD
January 20, 1938
ABDUL RAHMAN MOHAMMAD ISA Vs. SALAMAT ULLAH ABDUL ALIM
October 20, 1938
ABDUL RASHID Vs. BBRAHAM SARAN
March 1, 1938
ABDUL WAHEED KHAN Vs. RAM BUX
September 2, 1938
ABINASH CHANDRA GARGARY Vs. RAJ KUMAR SARDAR
November 10, 1938
ACHUTA NAND Vs. MAHABIR PRASAD
February 25, 1938
ADEPALLI VENKATA GURUNADHA RAMASESHAYYA Vs. VISSAMSETTI VENKATARATHNAM BEING MINOR BY MOTHER AND GUARDIAN SESHARATHAMMA
April 5, 1938
ADITYA NARAIN SINGH BAHADUR Vs. COMMISSIONER OF INCOME-TAX
January 24, 1938
ADOOR ARUNACHALAM CHETTY Vs. KONJITI SESHIAH CHETTY
August 26, 1938
AGRENATH MISIR Vs. RAM RATAN PANDEY
July 27, 1938
AHMAD ALI Vs. FAJARALI RASULI
August 16, 1938
AHMED ANGULLIA Vs. ESTATE AND TRUST AGENCIES (1927) LTD
March 7, 1938
AJAB NARAIN SINGH Vs. EMPEROR
August 22, 1938
AJIT NATH DAS Vs. SATISH CHANDRA KAYAL
February 24, 1938
AKHAURI THAKUR PRASAD Vs. DWARKA SINGH
December 19, 1938
AKHJU PANDEY Vs. RAMESHWAR PERSHAD SINGH
November 16, 1938
AKRAMADDIN Vs. EMPEROR
December 7, 1938
ALAGAR RAJA Vs. NARAYANA RAJA
March 8, 1938
ALAPATI NARASIMHAM Vs. AILOORI BABU RAO (DEAD)
August 29, 1938
ALI AHMAD Vs. MEHARBAN ALI
October 6, 1938
ALI HYDER Vs. EMPEROR
August 9, 1938
ALLAHABAD BANK LTD Vs. BENARAS BANK LTD
April 25, 1938
ALLIANCE BANK OF SIMLA LTD Vs. FBPOWEL
September 9, 1938
ALLIANZ UND STUTTGARTER LIFE INSURANCE BANK LTD Vs. HEMANTA KUMAR DAS
March 18, 1938
AMAR NATH Vs. FIRM CHOTELAL DURGAPRASAD
August 23, 1938
AMARENDRA NATH SHAW Vs. SATYA PROKASH SARCAR
May 20, 1938
AMBIKA PRASAD Vs. MTNAZIRAN BIBI
September 22, 1938
AMIRTHAVALLI AMMAL (MINOR) BY HER NEXT FRIEND T A ARUMUGHAMPILLAI Vs. SIRONMANI AMMAL
January 7, 1938
AMRITALAL OJHA Vs. UTTAM LAL SARKAR
May 26, 1938
AMULYA CHARAN MISRA Vs. PRANKRISHNA ADHICARY
March 28, 1938
AMULYA DHONE GHOSE Vs. RAM SUNDAR SINGH
March 23, 1938
AN SINGH Vs. BHAGAT SINGH
August 9, 1938
ANANT TELI Vs. RAMDHAN PURI
December 16, 1938
ANGAD Vs. MADHO RAM
March 31, 1938
ANJUMAN ISLAMIA OF BAREILLY Vs. RADHEY LAL
November 1, 1938
AR L N RM AR SEVUGAN CHETTIAR Vs. RAJA SRIMATHU MUTHU VIJIYA RAGHUNATHA DORAISINGAM ALIAS GOURI VALLABHA THEVAR AVL, ZAMINDAR OF SIVAGANGA, REPRESENTED BY THE ESTATE COLLECTOR
February 8, 1938
ARATHIL KANDOTH MADHATHIL BALAKRISHNAN NAMBIAR Vs. PKCHATHU
April 14, 1938
ARAVAMUDHU AIYANGAR Vs. RAMANUJA AIYANGAR
August 17, 1938
ARDHA CHANDRA SAHA Vs. NAMANI GAROANI W/O LALIT MARAK
December 1, 1938
ARULAYI Vs. RAKKA KUDUMBAN
January 7, 1938
ARUMUGHA GOUNDAN Vs. RANGASWAMI GOUNDAN
January 11, 1938
ASHUTOSH MANDAL Vs. GATI KRISHNA GHOSE
February 24, 1938
ASIATIC GOVERNMENT SOCIETY LIFE ASSURANCE COMPANY, LIMITED Vs. NEW ASIATIC LIFE INSURANCE COMPANY LIMITED
September 8, 1938
ATLA VEERASWAMY REDDI Vs. GUNISETTY VENKATASWAMY
March 25, 1938
ATTORNEY-GENERAL FOR THE ISLE OF MAN Vs. EMILY MOORE
May 27, 1938
ATTORNEY-GENERAL OF ALBERTA Vs. ATTORNEY-GENERAL OF CANADA
July 14, 1938
ATUL CHANDRA BHADURI Vs. MOHINI MOHAN MAZUMDAR CHAUDHURY
July 20, 1938
AURAIYA PAY OFFICE OF IMPERIAL BANK OF INDIA Vs. NOTIFIED AREA COMMITTEE
February 3, 1938
AVADH BIHARI SARAN Vs. SKPSINGH
December 21, 1938
AYANCHERI KOVILAKATH SANKARA VARMA RAJA AND MANAGER OF AYANCHERI KOVILAKAM Vs. AYANCHERI KOVILAKATH CHERIA RAMA VARMA RAJA
August 10, 1938
AYINAN CHETTIAR Vs. KRRAMASWAMI AIYAR
February 1, 1938
AYYAPPA NAICKER Vs. KASIPERUMAL NAYAKAR
December 13, 1938
B B BISWAS Vs. MUCHIRAM MAHATA
November 14, 1938
B KRISHNA GOPAL Vs. MTLAKSHMI BAI
January 17, 1938
B MAHINDER DAS Vs. PMOHAN LAL
November 16, 1938
B RAM CHANDER Vs. FIRM SETH KISHAN LAL BABU LAL
November 14, 1938
B VENKATACHALA MUDALIAR Vs. COIMBATORE MUNICIPALITY BY ITS CHAIRMAN
January 7, 1938
BABU GOVIND DAS Vs. MTINDRAWATI
July 25, 1938
BABU LAL Vs. RAM PRASAD
September 29, 1938
BABU PARSHOTTAM DAS Vs. OFFICIAL LIQUIDATOR, GORAKHPUR ELECTRIC SUPPLY CO LTD
August 25, 1938
BABU RAM Vs. GOPAL SAHAI
August 1, 1938
BABU RAM PANDEY Vs. SHYAMDEO NARAYAN
October 12, 1938
BABULAL CHAUKHANI Vs. KING
February 17, 1938
BACHCHA LAL Vs. LACHMAN
February 24, 1938
BACHU LAL Vs. RAM DIN
October 18, 1938
BACHU SINGH Vs. TRIBENI SAH
November 3, 1938
BACHU SINGH Vs. EMPEROR
July 27, 1938
BADAL Vs. RAM BHAROSA
August 19, 1938
BADEMIAN SAHEB (ADJUDGED INSOLVENT) Vs. PMJANKAN SAHEB
January 17, 1938
BADRI PRASAD Vs. RAM NARAIN SINGH
September 12, 1938
BADRI SINGH Vs. CHHOTU SINGH
January 3, 1938
BADRUDDIN KHAN Vs. MUNSHI MAHYAR KHAN
September 28, 1938
BADRUL HASSAN ANDE ORS Vs. BIBI HAKEEMUNNISSA
October 11, 1938
BADRUL ZAMAN Vs. FIRM HAJI FAIZ ULLAH ABDULLAH
July 29, 1938
BAFATI Vs. EMPEROR
November 25, 1938
BAGALA NANDA DUTTA Vs. SHRISH CHANDRA NANDY, A WARD OF COURT REPRESENTED BY THE MANAGER, COURT OF WARDS
November 10, 1938
BAHURIA RAMSAWARI KUER Vs. DULHIN MOTIRAJ KUER
August 16, 1938
BAIDYANATH BASAK Vs. ONKARMUL MANICKLAL
February 9, 1938
BAIDYANATH DUTTA Vs. KANHAILAL MARWARI
November 14, 1938
BAIJ NATH SAHAI Vs. MAN SINGH
May 5, 1938
BAIJNATH PRASAD Vs. BINDA PRASAD SINGH
March 31, 1938
BAIJNATH TAMAKUWALLA Vs. TORMULL
February 2, 1938
BAIJOO LALL KATARYAR Vs. RAJENDRA NATH BHATTACHARIYA
November 23, 1938
BAIJU LAL MARWARI Vs. THAKUR PRASAD MARWARI
September 22, 1938
BAIJU LAL PATHAK Vs. SMTMAINA DAI
August 2, 1938
BALA BUX Vs. EMPEROR
April 5, 1938
BALAGURUMURTHY CHETTIAR Vs. KALINGAN AMBALAGARAN (DECEASED)
August 8, 1938
BALBIR SINGH Vs. SOHAN LAL
December 7, 1938
BALCHAND Vs. NARAIN DASS
September 26, 1938
BALKU Vs. EMPEROR
June 13, 1938
BANARSI PRASAD Vs. MAHABIR PRASAD SAHU
August 4, 1938
BANK OF BIHAR LTD Vs. MUHAMMAD ISMAIL
March 23, 1938
BANKIM BEHARI SEN Vs. YUSUF MIAN
November 9, 1938
BANSI LAL Vs. MOHAMMAD HAFIZ
September 14, 1938
BANSI SINGH Vs. CHAKRADHAR PRASAD
January 28, 1938
BANSIDHAR DHANDHANIA Vs. KALROO MANDAR
May 5, 1938
BANSIDHAR SHROFF Vs. THAKUR ASHUTOSH DEO GHATWAL
November 23, 1938
BANSRAJ PANDEY Vs. RAM LAL PANDEY
December 14, 1938
BARAIK AKHAJ SINGH Vs. SHRI NATH TEWARI
November 1, 1938
BARNES (INSPECTOR OF TAXES) Vs. HUTCHINSON
June 2, 1938
BASANTA KUMAR DUTTA Vs. SUKUMARI DAS GUPTA W/O BABU SATISH CHANDRA DAS GUPTA
February 7, 1938
BATAKRISHNA PRASAD SUKUL Vs. APURBO KRISHNA MITRA
January 12, 1938
BATHULU BHAGIRATHI Vs. BATHULU LAKSHMI DEVI
December 13, 1938
BEHARI RAM Vs. EMPEROR
April 6, 1938
BENARSI DAS Vs. MUNICIPAL BOARD
November 14, 1938
BENGAL COAL CO LTD Vs. SRI JANARDAN KISHORE LAL SINGH DEO
June 28, 1938
BENGAL COAL CO LTD Vs. BAUL CHANDRA MUKHERJI
March 25, 1938
BENI PRASAD Vs. OM PRAKASH
April 14, 1938
BENIMADHO PD SINGH Vs. HEMCHANDRA MITTER
December 5, 1938
BENOY BHUSAN CHATTERJEE Vs. EMPEROR
January 7, 1938
BHABANI CHARAN LAW Vs. BAIKUNTHA SAHA
December 8, 1938
BHAGABAT CHANDRA MANDAL Vs. EMPEROR
December 6, 1938
BHAGALPUR ELECTRIC SUPPLY CO LTD Vs. PROFULLA KUMAR GHOSAL
January 6, 1938
BHAGI MALIK Vs. SATYABADI OTA
January 5, 1938
BHAGIRATH SINGH Vs. MUNGA LAL
October 19, 1938
BHAGWATI DASI Vs. EMPEROR
May 19, 1938
BHAGWATI SINGH Vs. LKASHI NARAIN
February 21, 1938
BHAJJA Vs. EMPEROR
December 2, 1938
BHARAT ABHYUDOY COTTON MILLS LTD Vs. MAHARAJADHIRAJ SIR KAMESWAR SINGH
June 30, 1938
BHATTIPROLE HANUMANTHA RAO Vs. KODRAKOTA SITHARAMAYYA
August 9, 1938
BHIKARI CHARAN DAS Vs. SUDHIR CHANDRA JANA
June 21, 1938
BHOLA NATH Vs. SHIV SINGH
November 29, 1938
BIBI AMNA KHATOON BEGUM Vs. BENI RAM
December 12, 1938
BIHARI SAHU Vs. MTSUDAMA KUER
January 3, 1938
BIMAL KUMAR HUI Vs. SMPURNIMA DASI
June 28, 1938
BIMLA KANTA BAGCHI Vs. SANAT KUMAR GHOSH
July 4, 1938
BINDESHRY SINGH Vs. PERGAS SINGH
November 22, 1938
BINDESHWARI MISSIR Vs. EMPEROR
March 25, 1938
BINDESHWARI PRASAD Vs. SHIVA SUTT SINGH
April 1, 1938
BINDESHWARI SINGH Vs. RAMRAJ SINGH
September 27, 1938
BIRAJ MOHAN GHOSE Vs. ABANI KANTA GHOSE
May 27, 1938
BIRAJA CHARAN NANDA Vs. SAILAJA CHARAN NANDA
March 18, 1938
BIRANCHI SINGH Vs. NAND KUMAR SINGH
December 12, 1938
BISESAR SHEODAYAL SOONAR Vs. JAIRAM BARIYAR SOONAR
September 16, 1938
BISHAN DATT SINGH Vs. MATHURA PRASAD
December 8, 1938
BISHAN SINGH GAUR Vs. IPRSHERRED
April 29, 1938
BKOTTIPROLU SEETHARAMAMMA Vs. RAMIREDDI PATTA REDDI
November 22, 1938
BOARD OF COMMISSIONER FOR THE HINDU RELIGIOUS ENDOWMENTS Vs. PIDUGU NARASIMHAM
February 15, 1938
BODA VIRARAJU Vs. VETCHA VENKATARATNAM
August 29, 1938
BONAGIRI SREERAMULU Vs. KARUMURI VENKATANARASIMHAM
August 17, 1938
BONOMALI BHATTACHARJEE Vs. EMPEROR
August 24, 1938
BONTHALA SUBBAMMA Vs. GADAMSETTI SURAPPA COMPANY, BY SURVIVING PARTNER GADAMSETTI SUBBIAH
September 28, 1938
BOPANNA PRAKASAM Vs. MAGANTI NAGABHUSHANAM
May 12, 1938
BRAJA BEHARI DASS Vs. RAM NARAYAN RAI
February 22, 1938
BRIJ BEHARI LAL Vs. UDAI NATH SHAH
August 2, 1938
BRIJ BEHARI LAL Vs. PHUNNI LAL
February 18, 1938
BRIJ MOHAN Vs. KISHUN LAL
April 19, 1938
BROJA BASHI ROY Vs. NAGARBASHI CHOUDHURY
January 25, 1938
BROJESH CHARAN SEN Vs. SECRETARY OF STATE
June 1, 1938
BULAK GOPE Vs. EMPEROR
August 9, 1938
BULAQI DASS Vs. PTGULAB CHAND
September 13, 1938
C A LOW Vs. HVLOW AND CO LTD
February 22, 1938
C A STEVENSON Vs. SHAHZADI BEGUM MAHMOODI
March 1, 1938
C A V BALUSWAMI NAIDU Vs. OFFICIAL RECEIVER REPRESENTED BY TMMURUGESAM PILLAI
January 28, 1938
C S NATARAJA PILLAI Vs. CSSUBBAROYA CHETTIAR
November 15, 1938
CANADIAN SHREDDED WHEAT CO LTD Vs. KELLOGG COMPANY OF CANADA LTD
February 4, 1938
CARSON AND CO LTD Vs. DOROTHY MARGARET CATHERINE HULME KING
May 27, 1938
CH PAHLAD SINGH Vs. NIADAR SINGH
April 21, 1938
CH TARA SINGH Vs. EMPEROR
April 5, 1938
CHADURAGIRI KATTARI NAGAYYA KAMARAJENDRA RAMASWAMI KAMAYA NAYAKKAR Vs. VIRALAKSHMI AMMAL
November 23, 1938
CHAKKU PANDA Vs. NEMAI PRASAD PANDA
December 6, 1938
CHANDRA KUMAR HOME Vs. GOPI NATH KAR
February 16, 1938
CHANDRAKANTA BAL MUNSHI Vs. SAHARALI SHEIKH
January 4, 1938
CHANDRIKA PRASAD Vs. MTBHAGWATI DEVI
November 23, 1938
CHARLES FRANCIS MARTIN DE BUEGER Vs. J BALLANTYNE AND CO LTD
February 14, 1938
CHARU CHANDRA BASU Vs. NRITYA GOPAL BASU
July 5, 1938
CHATDRADHARI LAL Vs. BHAGWATI PRASHAD
August 30, 1938
CHATRA SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD Vs. BECHARAM SARKAR
July 26, 1938
CHAUDHARI BED RAM SINGH Vs. INDERJIT SINGH
March 22, 1938
CHAUDHARI SHEO BARAN SINGH Vs. RANBIR PRASAD
March 25, 1938
CHAUDHRI MAHBUB SINGH Vs. HAJI ABDUL AZIZ KHAN
October 31, 1938
CHAVALI VELAYYA Vs. PRESIDENT OF THE BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
January 26, 1938
CHHAGANMAL MARWARI Vs. INDRA KEOT
August 12, 1938
CHHEDI LAL Vs. EMPEROR
November 1, 1938
CHHOTEY LAL CHAUDHURY Vs. DALIP NARAIN SING
February 17, 1938
CHIDAMBARAM CHETTIAR, M S S AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX, MADRAS
November 1, 1938
CHIDAMBARAM CHETTIAR, SON OF PONNAYYAN CHETTIAR Vs. RASRAMASWAMI CHETTIAR
September 30, 1938
CHIDAMBARAM, MINOR REPRESENTED BY HIS MATERNAL GRANDFATHER NATESA MUDALIAR AS HIS NEXT FRIEND Vs. NATARAJA MUDALIAR
January 11, 1938
CHIMAKURTHI VENKATARATHNAM Vs. NOONEY SAMBASIVA RAO
March 24, 1938
CHIMMAN LAL Vs. SYED ZAHUR UDDIN
July 28, 1938
CHINTAMAN MAHTO Vs. BABU AMAR SINGH
November 15, 1938
CHITTAGONG URBAN CO-OPERATIVE BANK LTD Vs. INDO BURMAH TRADERS BANK LTD
April 4, 1938
CHOCKALINGAM CHETTIAR Vs. MEYAPPA CHETTIAR
January 28, 1938
CHOCKALINGAM CHETTIAR Vs. MUTHUKARUPPAN CHETTIAR
March 29, 1938
CHOKKA DHANAMMA Vs. COROMANDAL COMPANY LIMITED
December 9, 1938
CHUNG CHI CHEUNG Vs. KING
December 2, 1938
COLLECTOR OF GORAKHPUR Vs. BUDHU KALWAR
November 30, 1938
COLONEL CHANDRA JANG SINGH THAPA Vs. SITA RAM LAL
April 11, 1938
COMMISSIONER OF INCOME-TAX Vs. KAMESHWAR SINGH BAHADUR OF DARBHANGA
July 20, 1938
COMMISSIONER OF INCOME-TAX Vs. PRALMMUTHUKARUPPAN CHETTIAR
November 14, 1938
COMMISSIONER OF INCOME-TAX Vs. RAJA BAHADUR DHAKESHWAR PRASAD NARAIN SINGH
April 28, 1938
COMMISSIONER OF INCOME-TAX Vs. VALLIAMMAI ACHI, WIFE OF SMAMRAMASWAMI CHETTIAR
November 1, 1938
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. SIR RAJENDRA NARAYAN BHANJA DEO OF KANIKA
May 5, 1938
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA
March 20, 1938
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA Vs. RAJA BAHADUR DHAKESWAR PRASAD NARAIN SINGH
April 28, 1938
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN Vs. MESSRS KHIEMCHAND-RAMDAS
April 7, 1938
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN Vs. CHUNILAL B MEHTA, BOMBAY
June 16, 1938
COMMISSIONER OF INCOME-TAX, MADRAS Vs. VALLIAMMAI ACHI
November 1, 1938
COMMISSIONER OF INCOME-TAX, MADRAS Vs. BANK OF CHETTINAD LTD
November 17, 1938
COMMISSIONER OF INCOME-TAX, MADRAS Vs. S L MATHIAS
November 18, 1938
COMMISSIONER, MUNICIPAL COUNCIL Vs. KNDAMODARA MUDALIAR
August 17, 1938
COMMISSIONERS OF DARBHANGA MUNICIPALITY Vs. SHIVA PRASAD
August 31, 1938
CORPORATION OF CALCUTTA Vs. BON BEHARY SHAW
January 28, 1938
CORPORATION OF CALCUTTA Vs. MOTI CHAND CHOWDHURY
November 29, 1938
COURT OF WARDS Vs. LAJODHIA PRASAD
February 1, 1938
COURT OF WARDS REPRESENTING NARHAN ESTATE THROUGH W W M MURRAY Vs. SUMRIT RAI
August 26, 1938
CROSS (INSPECTOR OF TAXES) Vs. LONDON PROVINCIAL TRUST, LTD
January 31, 1938
CROWN PROSECUTOR Vs. TSELLAMUTHU
December 1, 1938
CT AL VR ALAGAPPA CHETTIAR Vs. BANK OF CHETTINAD, LTD, KANADUKATHAN THROUGH ITS DIRECTOR AND GENERAL MANAGER PRALKASI CHETTIAR
September 6, 1938
CYRIL BERTRAM PLUCKNETT Vs. EMPEROR
August 5, 1938
CYRIL BERTRAM PLUCKNETT Vs. EMPEROR
August 3, 1938
D CHOCKALINGAM CHETTIAR Vs. TSPLPPALANIAPPA CHETTIAR
January 24, 1938
DAMODAR DAS Vs. SECRETARY OF STATE
September 12, 1938
DARBAR PATIALA Vs. FIRM NARAIN DAS GULAB SINGH
March 22, 1938
DAROGA GOBIND RAO Vs. MOHAR GOBIND RAO
January 11, 1938
DATTA MAL Vs. LALA AMAR NATH
March 24, 1938
DAULAT SINGH Vs. PREM SINGH
April 4, 1938
DAWA FAQIR SINGH Vs. EMPEROR
July 21, 1938
DEB DAS LALA Vs. SKABDUL GANI
January 6, 1938
DEB NARAIN KUNDU Vs. AMRITA LAL SIL
May 5, 1938
DEBENDRA NATH DAS Vs. SASI BHUSAN DAS
November 15, 1938
DEBI DIN Vs. SECRETARY OF STATE
October 17, 1938
DEBI PRASAD CHOWDHARY Vs. TARA PRASANNA NAIL
February 14, 1938
DEBI PROSANNA GHOSH Vs. INDRA NARAIN PAL
August 3, 1938
DELHI BATHER Vs. CORPORATION OF MADRAS BY ITS FOOD INSPECTOR CPSUBRAMANIAM
November 8, 1938
DEOCHARAN SINGH Vs. RAMSUNDER SAHU
July 28, 1938
DEOKI SINGH Vs. SRI THAKUR RAGHAVINDRA BHAGWAN THROUGH MAHANT SATRUGHAN CHARI
November 23, 1938
DEONANDAN PANDEY Vs. RAMPIRITA RAI
November 1, 1938
DEONANDAN TEWARY Vs. DRAUPADI KUER
January 18, 1938
DEVARINTI DASI REDDI ANNAJI CHINNAPPA REDDI Vs. DASARI VENKOBAYYA
January 20, 1938
DEVENDRA KUMAR ROY Vs. SYED YAR BAKTA CHAUDHURY
December 8, 1938
DHANUKHDHARI SINGH Vs. JETHAN SINGH
August 21, 1938
DHARI JENA Vs. GAURANGA CHARAN SAHU
December 7, 1938
DHARICHHAN SINGH Vs. EMPEROR
August 31, 1938
DHARMAKARTHA GARUDACHAR Vs. MADRAS HINDU RELIGIOUS ENDOWMENT BOARD
July 25, 1938
DHIRENDRA NATH SEN Vs. EMPEROR
July 19, 1938
DHRUBESHWAR LAL SINGH DEO Vs. KANTU LAIK
November 16, 1938
DIN DAYAL Vs. SHEO PRASAD
March 8, 1938
DINABANDHU CHATTERJEE Vs. ASHUTOSH CHATTERJEE
July 18, 1938
DINANATH SAHAY Vs. EMPEROR
May 12, 1938
DIRGPAL SINGH Vs. GULZARI LAL
February 1, 1938
DISTRICT BOARD Vs. CAPTAIN HTROTTER
December 19, 1938
DISTRICT MAGISTRATE Vs. KCMAMMEN MAPILLAI
November 8, 1938
DISTRICT MAGISTRATE OF KURNOOL Vs. CHANDRA THIRUMAL REDDY
July 12, 1938
DJHANI SAO Vs. BISHUN PRASAD SINGH
July 27, 1938
DUBASH D K AHMAD IBRAHIM SAHIB Vs. AKRMKMEYYAPPA CHETTIAR
September 13, 1938
DULA BIBI Vs. PARMANANDA DAS
December 9, 1938
DULAR PANDEY Vs. NANDA BUDHAI
March 8, 1938
DULHIN KAMLAPATI DEVI Vs. JAGESHWAR DAYAL
November 16, 1938
DURGA CHARAN Vs. MARKANDE MISIR
December 2, 1938
DURGA DUTT JHA Vs. ASHARIFILAL MAHTHA
October 14, 1938
DWARIKA NATH NATH Vs. EMPEROR
April 12, 1938
DWARIKA NATH SAHA PODDAR Vs. RASIK LAL SAHA PODDAR
August 9, 1938
DWARKA PRASAD SINGH Vs. PATNA CITY MUNICIPALITY
May 5, 1938
DWARKA PROSAD Vs. KRISHNA CHANDRA
November 16, 1938
DWARKADAS GOBINDRAM FIRM Vs. SALIGRAM REKHRAJ FIRM
May 5, 1938
E C MATHERS Vs. GSAMATHERS
November 10, 1938
E J WILLIAMS Vs. MAHOMED SULEMAN
February 18, 1938
E N A S NARAYANA AIYAR Vs. MOORTHI KENDAN ALIAS NARAYANA NAMBUDRIPAD
January 31, 1938
EBADI KHAN Vs. EMPEROR
February 21, 1938
EBRAHIM MONDAL Vs. EMPEROR
December 9, 1938
EDARA VENKAYYA Vs. EDARA VENKATA RAO
August 19, 1938
EDGAR SAMMUT Vs. STRICKLAND
June 30, 1938
ELIZABETH ARMINELLA BURROWS SIFTON Vs. CLIFFORD SIFTON
June 24, 1938
EMPEROR Vs. GAJADHAR PRASAD
December 21, 1938
EMPEROR Vs. JAGANNATH PRASAD SWADHIN
March 2, 1938
EMPEROR Vs. BENI
May 9, 1938
EMPEROR Vs. SADASIBO MAJHI
August 29, 1938
EMPEROR Vs. MANU CHIK
March 3, 1938
EMPEROR Vs. SOHRAI KOERI
May 23, 1938
EMPEROR Vs. MUSAMMAT JAGIA
February 9, 1938
EMPEROR Vs. RAMSIDH RAI
March 23, 1938
EMPEROR Vs. ITWA MUNDA
February 22, 1938
EMPEROR Vs. BANSI
February 2, 1938
EMPEROR Vs. AFSARUDDI NASERADDI
May 31, 1938
EMPEROR Vs. SACHINDRA NATH MOULIK MUKHTEAR
January 11, 1938
EMPEROR Vs. SAYERUDDIN PRAMANIK
March 1, 1938
ETWARI MAHTO Vs. GANGA MAHTO
February 21, 1938
F E CHRESTIEN Vs. CARTER
April 5, 1938
FAIYAZ HUSAIN Vs. MUNICIPAL BOARD
November 15, 1938
FAKIR CHANDRA RAY Vs. SIR BEJOY CHAND MAHATAB
March 30, 1938
FAROK AHMED MEAH Vs. LALIT MOHAN CHOUDHURY
December 1, 1938
FATEH Vs. HAR BILAS
November 23, 1938
FATEH BAHADUR SINGH Vs. MTSUBHAGO KUER
February 10, 1938
FATEH SINGH Vs. RAGHUBIR SAHAI
August 15, 1938
FEKUA MAHTO Vs. BABU LAL SAHU
November 17, 1938
FIRM CHAND MAL RUP CHAND THROUGH L RUPCHAND Vs. LGURDIAL PRASAD
October 20, 1938
FIRM GOKAL CHAND JAGAN NATH Vs. FIRM NAND RAM DAS-ATMA RAM
October 21, 1938
FIRM HAJI FAIZULLAH EBAD ULLAH Vs. BADRUZZAMAN
July 29, 1938
FIRM HARI MOHAN GOBINDA CHANDRA DAS Vs. AMRITALAL CHAUDHURY
May 19, 1938
FIRM KANI RAM-HAZARI MALL Vs. SITARAM AGARWALA
October 20, 1938
FIRM LADURAM SAGARMAL Vs. JAMUNA PRASAD CHAUDHURI
October 28, 1938
FIRM NOKHLAL SARJU PRASAD Vs. MTBIBI MOJIHAN
September 15, 1938
FIRM RAMPRATAP SIRINARAYAN Vs. DARSAN RAM
August 15, 1938
FIRM RATANJI BHAGWANJI AND CO Vs. PREM SHANKER
August 12, 1938
FIRM SUKHANAND MATHURA PRASAD Vs. FIRM RAM GOPAL GIRJA SANKER
December 23, 1938
FOUZI LAL KURMI Vs. SMDHANA KUMARI DEVI
March 3, 1938
G M RAJULU Vs. RAO BAHADUR MGOVINDAN NAIR
March 30, 1938
G N SUBBA RAO Vs. ANNA MVENKATACHALAPATHI AIYAR
May 5, 1938
G V C BABU NAIDU Vs. MUNICIPAL COUNCIL
September 21, 1938
GADDIPATI VENKAYYA Vs. CHUNDURU SAMBAYYA
February 3, 1938
GAEKWAR BARODA STATE RAILWAY Vs. HAFIZ HABIB-UL-HAQ
March 18, 1938
GAJANAND MARWARI Vs. NONIDH LAL
January 24, 1938
GANESH Vs. EMPEROR
November 28, 1938
GANESH PRASHAD SAH, CHAIRMAN, MOTIHARI MUNICIPALITY Vs. SHAIKH JAWAD HUSSAIN
January 7, 1938
GANESH PROSAD AGARWALLA Vs. MONOHAR LAL MULLICK
December 7, 1938
GANESHI LAL AND SONS JEWELLERS AGRA Vs. COMMISSIONER OF INCOME TAX
February 14, 1938
GANGI SAH Vs. HARLAL SAH
October 10, 1938
GAURI SHANKAR Vs. SHYAM SUNDER LAL
April 20, 1938
GAURISHANKER Vs. BACHHA SINGH
August 24, 1938
GAYA PRASAD Vs. SECYOF STATE
December 16, 1938
GAYA PRASAD SAH Vs. RAM PRASAD PATHAK
November 3, 1938
GEORGE WALKEM SHANNON Vs. LOWER MAINLAND DAIRY PRODUCTS BOARD
July 27, 1938
GIRDHAR LAL Vs. ALAY HASAN MUSANNA
February 18, 1938
GIRIDHARI LAL MUNDRA Vs. KUMAR PURNENDU NARAYAN ROY DEV BARMA
June 24, 1938
GOBIND BEHARI Vs. SHUJAAT-MAND KHAN
February 14, 1938
GOBIND PRASAD Vs. MOHAMAD ABDUL RASHID KHAN
August 5, 1938
GOBINDA KISHORE BAL Vs. JITENDRA CHANDRA MUKHOPADHAYA
February 8, 1938
GOLAK BEHARI MONDAL Vs. SURADHANI DASSI
July 22, 1938
GOORU NARAYANA Vs. VAIKUNTAM CHINNA LAKSHMAYYA
July 29, 1938
GOPAL CHANDRA CHANDA Vs. GOBARDHAN CHANDRA CHANDA
March 17, 1938
GOPAL DAS Vs. JAGANNATH PRASAD
January 10, 1938
GOPALDAS KHETRIYA Vs. JNANENDRA NATH DAWN
March 3, 1938
GOPI NATH Vs. SRIMATI CHAMELI
May 6, 1938
GOPIRAM RAMCHANDRA FIRM Vs. NITAI LAL DUTT
January 18, 1938
GOPU CHINA JOGAYYA, GOPU SESHAVATHARAM AND CO Vs. MANEPALLI BAPANAYYA
November 22, 1938
GOSWAMI BISHAMBHAR LAL Vs. GOSWAMI BRIJ RATAN LAL
November 30, 1938
GOTTEPULLA BAPAYYA NAIDU Vs. PETA BAPAYYA
May 2, 1938
GOVIND PRASAD Vs. MTBATULAN
December 7, 1938
GOVINDARAJA PILLAI Vs. VANCHINATHAM PILLAI
March 11, 1938
GOVINDASWAMI NAICKER Vs. KNSRINIVASA RAO
September 27, 1938
GULAB KUER Vs. GANOURI KOERI
January 17, 1938
GURCHARAN PRASAD Vs. ALI SAJJAD
September 13, 1938
GURMUKH RAI GHANASYAMDAS, FIRM Vs. EFLAWSON, MANAGER, MORONGIBAGAN TEA ESTATE
December 16, 1938
GURSARAN LAL Vs. EMPEROR
October 31, 1938
GURU PROSAD RAM GUPTA Vs. RAMESWAR MARWARI
March 17, 1938
GURUDAS ROY CHOUDHURY Vs. BHUPENDRA NATH GHOSE
August 22, 1938
GURUNATHASWAMI KOIL BY MANAGER KODI P MUTHIRULAPPA PILLAI Vs. ALANGARAM PILLAI (DIED)
April 11, 1938
GURUPRASAD SUKUL Vs. TARINI CHARAN DEBNATH
May 26, 1938
GUSAIN SINGH Vs. PURAN SINGH
December 15, 1938
H EZEKIEL Vs. CAREW AND CO LTD
January 20, 1938
H M EBRAHIM SAIT Vs. SOUTH INDIA INDUSTRIALS LIMITED
August 10, 1938
H R H BULL Vs. MRSBSBULL
January 31, 1938
HAJI ISHTIAQ AHMAD Vs. ABDUL SAMAD
October 20, 1938
HAJI MAHOMED DIN Vs. EHJALLEN
June 30, 1938
HAJI MOHAMMAD KAZIBULLA MONDAL Vs. HUMAYUN REZA CHAUDHURY
February 23, 1938
HAJI MOHAMMAD SALEH KHAN Vs. BIBI NUR FATMA BEGAM
March 2, 1938
HAJI SHEIKH WAHID-UDDIN Vs. BMAKHAN LAL
May 4, 1938
HAKIM ENAYAT ULLAH Vs. KHALIL ULLAH KHAN
April 1, 1938
HAKIM KANHAIYA PRASAD Vs. MTHAMIDAN
April 29, 1938
HALADDHAR MAHTO Vs. KESAR MAHTO
November 18, 1938
HALDHAR UPADHYA Vs. RAM SUMER UPADHYA
December 14, 1938
HALUMAN PRASAD MAHASETH Vs. PURAN TATMA
December 16, 1938
HANUTRAM BHURAMAL Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
January 31, 1938
HAR DAYAL Vs. BABU RAM MANOHAR LAL
November 28, 1938
HAR NARAIN SINGH Vs. NAND RAM SINGH
November 4, 1938
HAR PRASAD Vs. SEWA
April 29, 1938
HARA DAYAL NAG Vs. CHANDPUR CENTRAL CO-OPERATIVE BANK, LTD
January 14, 1938
HARA KRISHNA PRAMANIK Vs. INDU BALA DASSI
December 2, 1938
HARADHAN MAITY Vs. EMPEROR
May 20, 1938
HARADHONE GHOSE Vs. DASARATHI MUKHERJI
March 10, 1938
HARAMOHAN PATNAIK Vs. EMPEROR
November 11, 1938
HARBANS PROSAD SINGH Vs. JADUNANDAN RAI
January 14, 1938
HARE KRISHNA MAITI Vs. GOJENDRA NATH HATOI
July 5, 1938
HARENDRA NATH MUKHERJI Vs. HARI PADA MUKHERJI
April 11, 1938
HARI OJHA Vs. RAMJATAN OJHA
September 5, 1938
HARI PRASAD SAHU Vs. ROPNA KHARIA
February 21, 1938
HARI SADHAN ROY Vs. PROBHAKAR RAY
May 6, 1938
HARI SHANKAR LAL SAHU Vs. MTCHANDU URAIN
December 15, 1938
HARIHAR PRASAD Vs. ANANT PRASAD
December 16, 1938
HARIHAR PRASAD SINGH Vs. HITLAL SINGH
December 9, 1938
HARIHARAYYAR Vs. AHAMMADUNNI
December 16, 1938
HARISH CHANDRA PAL Vs. CHANDRA NATH SAHA
January 17, 1938
HARNANDAN LAL Vs. RAMPALAK MAHATO
August 12, 1938
HEM NALINI DEVI Vs. NISHITH NATH KUNDU, PRINCIPAL DEFENDANT
January 28, 1938
HEM RAJ Vs. KHEM CHAND
May 12, 1938
HIMANSU KUMAR ROY CHOWDHURY Vs. MOULVI HASEM ALI KHAN
July 14, 1938
HIRA LAL Vs. EMPEROR
March 22, 1938
HIRA LAL MANDAL Vs. SHANKAR LAL MANDAL
February 8, 1938
HONGKONG AND SHANGHAI BANKING CORPORATION Vs. PARESH LAL ROY
July 4, 1938
HRISHIKESH CHAKRAVARTY Vs. NIL MADHAB CHATTOPADHYA
April 26, 1938
HRISHIKESH GHOSE Vs. RPMICHAEL
June 2, 1938
HUKAM CHAND GAPPULAL PARWAR Vs. MOHAMMADJI ABDULJI MUSALMAN
July 28, 1938
I L M CADIJA UMMA Vs. S DON MANIS APPU
November 17, 1938
IN RE HIMALAYA ASSURANCE CO LTD Vs. STATE
January 11, 1938
IN RE MOOLJI SICKA [NO 2] Vs. STATE
January 12, 1938
IN RE: A S PANDIAN Vs. STATE
May 6, 1938
IN RE: A T KAVA Vs. STATE
December 9, 1938
IN RE: ABDUL RAZACK SAHIB Vs. STATE
February 22, 1938
IN RE: ADVOCATE Vs. STATE
September 12, 1938
IN RE: ALLAH BAKSH Vs. STATE
January 21, 1938
IN RE: APPU GOUNDAN Vs. STATE
March 31, 1938
IN RE: AVIDI VEERASAMI Vs. STATE
December 9, 1938
IN RE: B K PAUL AND CO Vs. STATE
February 24, 1938
IN RE: BABU MOOLJI SICKA Vs. STATE
January 12, 1938
IN RE: BALIAN Vs. STATE
March 31, 1938
IN RE: BOJJI REDDI Vs. STATE
March 15, 1938
IN RE: BONDANTHILA NARANAPPAYYA Vs. STATE
February 23, 1938
IN RE: CALICUT BANK, LIMITED, THROUGH ITS MANAGER P C GOPALAN Vs. STATE
September 15, 1938
IN RE: CERTAIN TRUSTS CREATED BY THE WILL OF GEORGE BRIDGE; IN RE: OFFICIAL TRUSTEES ACT II OF 1913 Vs. STATE
February 3, 1938
IN RE: CHOUTHMAL GOLAPCHAND Vs. STATE
July 21, 1938
IN RE: CHUKKA DURGIAH Vs. STATE
August 19, 1938
IN RE: G ANANTACHARI Vs. STATE
April 28, 1938
IN RE: G S PLEADER Vs. STATE
April 19, 1938
IN RE: GANESHI LAL AND SONS, JEWELLERS Vs. STATE
February 14, 1938
IN RE: GANESHILAL BHATTAWALA Vs. STATE
May 5, 1938
IN RE: GANTI VEERA REDDI Vs. STATE
March 1, 1938
IN RE: GOLLAKOTA SURYANARAYANAMURTHI Vs. STATE
December 15, 1938
IN RE: GOODS OF NANI LAL DAS Vs. STATE
December 19, 1938
IN RE: GORREPATY RAMASUBBAYYA Vs. STATE
January 26, 1938
IN RE: GULABARI PALIRAM Vs. STATE
June 28, 1938
IN RE: GURUSAMI TEVAN Vs. STATE
August 5, 1938
IN RE: JUGAL KISHORE MUKAT LAL Vs. STATE
May 5, 1938
IN RE: K M T T KULANDAIVELU CHETTIAR Vs. STATE
February 10, 1938
IN RE: K NARASIMHA BHATTACHARIAR Vs. STATE
August 16, 1938
IN RE: KALAGARLA SANYASIRAJU Vs. STATE
November 25, 1938
IN RE: KAMAL NAIN HAMIR SINGH THROUGH SETH GADH MAL LODHA Vs. STATE
September 13, 1938
IN RE: KAMALAMMAL Vs. STATE
March 30, 1938
IN RE: KANAKASABAI PILLAI Vs. STATE
August 8, 1938
IN RE: KANDAN PADAYACHI Vs. STATE
July 29, 1938
IN RE: KANNEGANTI CHOWDARAYYA Vs. STATE
February 22, 1938
IN RE: KASIREDDI APPANNA Vs. STATE
November 9, 1938
IN RE: KOMMA HARICHANDRA REDDY Vs. STATE
March 24, 1938
IN RE: KUMARASWAMY REDDIAR Vs. STATE
January 27, 1938
IN RE: LAKSHMIPATHI NAICK Vs. STATE
August 2, 1938
IN RE: LALA TRIBENI RAM Vs. STATE
May 6, 1938
IN RE: M F R D CRUZ, A SHAREHOLDER OF THE THE GARLAND PETROLEUM COMPANY Vs. STATE
December 13, 1938
IN RE: M R V VENKATACHALAM CHETTIAR Vs. STATE
August 9, 1938
IN RE: M S PONNUSWAMY AIYAR Vs. STATE
February 16, 1938
IN RE: MADAN MOHAN MULLICK AND BROTHERS Vs. STATE
January 12, 1938
IN RE: MADDUKURI SUBBA RAO Vs. STATE
September 9, 1938
IN RE: MAHALIRAM RAMJEEDAS Vs. STATE
February 24, 1938
IN RE: MAJOR A U JOHN Vs. STATE
April 25, 1938
IN RE: MEKRAJ ALLI SAHIB Vs. STATE
July 29, 1938
IN RE: MOHIDEEN PICHAI ROWTHER Vs. STATE
August 1, 1938
IN RE: MUHAMMAD YUSUF SAHIB Vs. STATE
February 24, 1938
IN RE: MUTHAMMAL Vs. STATE
January 18, 1938
IN RE: MYLSWAMI CHETTY Vs. STATE
February 22, 1938
IN RE: NARENDRA NATH JHA Vs. STATE
June 8, 1938
IN RE: NATARAJA GOUNDAN Vs. STATE
August 8, 1938
IN RE: NAVANITHAMMAL Vs. STATE
May 4, 1938
IN RE: NEMICHAND PARAKH Vs. STATE
January 26, 1938
IN RE: NEW RING MILLS LTD (IN LIQUIDATION) Vs. STATE
May 11, 1938
IN RE: NONDI ALIAS CHINNASWAMI Vs. STATE
February 3, 1938
IN RE: PEDDA RAMAMUNI REDDI Vs. STATE
March 17, 1938
IN RE: PERIASWAMI GOUNDAN Vs. STATE
January 21, 1938
IN RE: PERNE MAILA RAI Vs. STATE
February 4, 1938
IN RE: PONNAMBALA MUDALI Vs. STATE
April 22, 1938
IN RE: POULOSE MATHEN Vs. STATE
November 7, 1938
IN RE: S S BATLIWALA Vs. STATE
March 14, 1938
IN RE: SAMBANGI LAKSHUMANNA Vs. STATE
September 28, 1938
IN RE: SECTION 5, IN RE: OFFICIAL ASSIGNEE Vs. STATE
July 8, 1938
IN RE: SIR SUNDAR SINGH MAJITHIA Vs. STATE
March 9, 1938
IN RE: SRINIVASA NAICKER Vs. STATE
January 28, 1938
IN RE: SWAMI ARUNAGIRINATHAR Vs. STATE
August 30, 1938
IN RE: SYED MUSTAFA SAHIB Vs. STATE
March 25, 1938
IN RE: T VENKATASUBBA PILLAI Vs. STATE
May 4, 1938
IN RE: TRAVANCORE NATIONAL AND QUILON BANK LTD S BARKATALLY; K ANANTARAMAN Vs. JAMES VOCE PIRRIE AND CYRIL GILL (OFFICIAL LIQUIDATOR)
September 14, 1938
IN RE: UPPARA DODDA NARASA Vs. STATE
September 5, 1938
IN RE: VEERANA KONE Vs. STATE
April 14, 1938
IN RE: W K DEVARAJA MUDALIAR Vs. STATE
May 4, 1938
IN THE MATTER MESSRS CHOUTHMAL GOLAPCHAND Vs. STATE
March 11, 1938
INDERJIT RAI Vs. BULAK CHAND
October 18, 1938
INLAND REVENUE COMMISSIONERS Vs. BRITISH SALMSON AERO ENGINES, LTD
May 12, 1938
IQAN HUSAIN Vs. SAHU BABU RAM
November 1, 1938
IRUKULAPATI VENKATESWARA RAO, STYLING HIMSELF AS KANNAGANTI VENKATESWARA RAO Vs. VEMURI AMMAYYA
December 9, 1938
ISHRI PRASAD KISHUN TEWARI Vs. CHANDRABHAN PRASAD KISHUN TIWARI
November 1, 1938
ISHWAR DAYAL Vs. BADRI LAL
January 12, 1938
ISMAIL BHAI RAHIM Vs. ADAM OSMAN
February 23, 1938
JADU RAM Vs. EMPEROR
October 14, 1938
JADUNATH MITRA Vs. ISAR JHA
August 31, 1938
JAGADISH PROSAD BASU Vs. EMPEROR
June 24, 1938
JAGAN NATH BRIJRAJ OIL MILL CAWNPORE THROUGH KALU RAM Vs. SOEMBAR
September 14, 1938
JAGANNATH Vs. ANGAD
February 21, 1938
JAGDAMBA PRASAD LALLA Vs. ANADI NATH ROY
January 19, 1938
JAGDEO SINGH Vs. MAHABIR SINGH
April 23, 1938
JAGDISH RAI Vs. SURAJ KUMAR SINGH
October 19, 1938
JAGESHUR SINGH Vs. ALAKH NARAIN SINGH
December 15, 1938
JAHARLAL MUKHERJEE Vs. JYOTI PROSAD BANERJEE
April 28, 1938
JAI NARAIN LAL TANDON Vs. LALA BECHOO LAL
March 4, 1938
JAMBULINGAM PILLAI Vs. PONNUSWAMI PILLAI
December 14, 1938
JAMINI KANTA GHOSE Vs. BHABANATH JAISI BARMAN
December 9, 1938
JAMUNA SINGH Vs. ZULMI SINGH
March 29, 1938
JAMUNA SONAR Vs. ATMA RAM OJHA
February 25, 1938
JANAKI AMMAL Vs. GPERUMALSWAMI NADAR
April 25, 1938
JATINDRA MOHAN BANIK Vs. SURENDRA MOHAN ROY CHOUDHURY
May 6, 1938
JATINDRA NATH MALLICK Vs. SATYA KINKAR SAIN
January 14, 1938
JEONANDAN SINGH Vs. JANKI SINGH
April 1, 1938
JETHA LAL LAXMI CHAND SHAH Vs. AMRITA LAL OJHA
April 7, 1938
JHARIA WATER BOARD Vs. JAGDAMBA LOAN CO LTD
July 26, 1938
JHORAMA Vs. VISWASARAYI LATCHANNA DORA
September 15, 1938
JITENDRA KUMAR PAL Vs. DEBENDRA CHANDRA SAHA
March 4, 1938
JNANADA GOVINDA CHOUDHURY Vs. BIRENDRA NATH GOSWAMI
May 31, 1938
JOALA PRASAD SINGH Vs. MTCHANDERJOT KUER
February 18, 1938
JOGENDRA NARAIN SINGH Vs. RADHA PRASAD SINGH
January 18, 1938
JOGENDRA NATH BANERJEE Vs. TOLLYGANJ MUNICIPALITY
March 23, 1938
JOGENDRA NATH BHATTACHARYYA Vs. SHEIKH NABI NEWAJ
February 9, 1938
JOGENDRA NATH CHAKRAVARTI Vs. NEW BENGAL BANK LTD
November 11, 1938
JOGENDRA NATH ROY CHAUDHURY Vs. SAROJ MOHINI DEBI
December 5, 1938
JOGESH CHANDRA CHAKRAVARTY Vs. MAHESH CHANDRA CHAKLADAR
July 18, 1938
JOHN MINAS APCAR Vs. LOUIS CAIRD MALCHUS
November 16, 1938
JOURA MADHAVA SAHU (DEAD) Vs. TELLI SATRUGHANA SAHU
November 4, 1938
JOY KRISHNA HAZRA Vs. KALI KRISHNA HAZRA
January 24, 1938
JUGAL KISHORE Vs. PAHLAD RAI
August 19, 1938
JUGAL KISHORE PRASAD SINGH Vs. MANAKA SINGH
November 8, 1938
JUREDDY KANNAYYA Vs. YANDAMURI LAKSHMIDEVI
March 15, 1938
JYOTISH CHANDRA SIKDAR Vs. SURENDRA NATH DAS
November 7, 1938
K K ABDUL RAHIMAN ROWTHER Vs. MJJAMALLUDDIN SAHIB AND CO THROUGH ONE OF ITS PARTNERS MUTHUKRISHNAMA NAIDU
March 31, 1938
K KANDASWAMI MUDALIAR Vs. THEVAMMAL
January 28, 1938
K M PALANIAPPA MUDALIAR Vs. ABDUL SUBHAN SAHIB
August 24, 1938
K M VENKATACHALA CHETTY Vs. NDNATESA CHETTY
May 2, 1938
K MANAITHUNAINATHA DESIKAR Vs. GOPALA CHETTIAR
November 18, 1938
K P S KARUTHAN CHETTIAR Vs. PCTCHIDAMBARAM CHETTIAR (DIED)
March 4, 1938
K V KRISHNA AIYAR Vs. KGSUBRAMANIA AIYAR
December 13, 1938
K V VENKATARAMANIER Vs. VARADARAJULU CHETTY
April 14, 1938
KAILASA PADAYACHI Vs. DURAIAPPA KACHIRAYAR
August 5, 1938
KAILASH CHANDRA BHAUMIC Vs. RAM KANAI CHAKRAVARTI
November 11, 1938
KALADHARI SINGH Vs. JIBACHH MISHRA
November 4, 1938
KALI CHARAN SARDAR Vs. ADHAR MANDAL
December 13, 1938
KALI CHARAN SOM Vs. PRIYA NATH DAS
March 8, 1938
KALI DASI DASI W/O FANINDRA NATH NANDY Vs. SANTOSH KUMAR PAL
July 25, 1938
KALI PRASAD SINGH Vs. SIRIKRISHUN CHATURVEDI
May 30, 1938
KALI PRASAD SINHA, CHAIRMAN, BUXAR MUNICIPALITY Vs. BADRI NARAIN SAHU
December 22, 1938
KALIKA PANDE Vs. RAM AUTAR PANDE
August 24, 1938
KALLIAPPA GOUNDAN Vs. KANDASWAMI GOUNDAN
January 18, 1938
KALLU SINGH Vs. SECRETARY OF STATE
September 19, 1938
KALURAM AGARWALA Vs. JANISTHA LAL CHAKRABARTY
October 21, 1938
KALYAN SINGH Vs. AJUDHYA PRASAD
April 26, 1938
KAMADANA SESHAYYA RAO Vs. KOTAMARTHI ARUNDHATAMMA
September 30, 1938
KAMAL LAL GURDA Vs. CHANDRIKA CHARAN RAY
August 4, 1938
KAMESHAR SINGH BAHADUR Vs. KUSHESHWAR MAHTO
September 2, 1938
KAMESHWAR PROSAD SINGH Vs. LALU MAL
January 7, 1938
KAMESHWAR SINGH BAHADUR Vs. BISHESHWAR SINGH
July 29, 1938
KAMESHWAR SINGH BAHADUR Vs. RAMPAT THAKUR
August 9, 1938
KAMLA PRASAD RAM PANDEY Vs. HASAN ALI KHAN
December 9, 1938
KANAHYA LAL LOHIA Vs. ASSICURAZIONI GENERALLI
March 18, 1938
KANAILAL BANERJEE Vs. SATYABATI DEVI
February 21, 1938
KANDASWAMI GOUNDAN Vs. RAMAI GOUNDAN (DECEASED)
August 30, 1938
KANGALI MOLLA Vs. EMPEROR
December 9, 1938
KANHAIYA LAL Vs. BANKE BEHARI
August 4, 1938
KANHYA LAL Vs. MAHESHWAR NARAIN
May 2, 1938
KANJI VALJI Vs. KALIDAS THAKURSAY
November 18, 1938
KANWALNEN HAMIR SINGH Vs. COMMISSIONER OF INCOME-TAX, AJMER-MERWARA
September 13, 1938
KARALA VALLEY TEA CO LTD Vs. LACHMI NARAYAN AGARWALLA
January 26, 1938
KARAN SINGH Vs. BUDH SEN
February 23, 1938
KARIPARAMBIL YUSUF MOIDU Vs. SAMBANTHRI HAJI ABDUL KHADER SAHIB AND BROSBY MANAGING PARTNER HAJI MUHAMMAD MEERA SAHIB
September 1, 1938
KARNANI INDUSTRIAL BANK LTD Vs. BARABONI COAL CONCERN LTD
February 4, 1938
KARUPPASAMI GOUNDAN Vs. OVALA KONDAMA NAICKER AIYAN
April 20, 1938
KASHI KAHAR Vs. BASHARFI SINGH
May 9, 1938
KASHI NATH Vs. MUNICIPAL BOARD
December 12, 1938
KASI MANGALATH ILLATH VISHNU NAMBUDIRI Vs. RAO SAHIB PATTATH RAMUNNI MARAR
November 25, 1938
KATHOOM BI Vs. ABDUL WAHAB SAHIB
September 14, 1938
KATNENI VENKATAKRISHNAYYA Vs. GARAPATTI CHINA VENKAYYA
January 24, 1938
KATYAYANI DASI Vs. EMPEROR
January 6, 1938
KAYATHAN ROCHE ALIAS G C ROCHE Vs. KCHINNAYYA ROCHE
November 8, 1938
KAZI ABDUL SATTAR Vs. DINAJPUR TRADING AND BANKING CO LTD
June 28, 1938
KAZIMADDI SARDAR Vs. MAKRAMALI MOLLA
February 22, 1938
KEDAR NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX, CP AND UP
January 4, 1938
KERR AND CO Vs. AHMEDABAD COTTON MANUFACTURING AND CALICO PRINTING CO
January 3, 1938
KESAVAN NAMBUDIRI Vs. LAKSHMI VARASYAR
May 9, 1938
KESHAB LAL BHATTACHARJEE Vs. PROVAT CHANDRA SEN
March 17, 1938
KESHWAR SAO Vs. GUNI SINGH
January 26, 1938
KHADAR MOHIDEEN SAHIB Vs. CNAGU BAI ALIAS SEETHA BAI
November 7, 1938
KHAJEH SAJIDULLA Vs. KHABIBULLAH
March 28, 1938
KHIROD RANJAN DAS Vs. SYED MOHAMMAD WASY
January 28, 1938
KHOLIA NAIKO Vs. EMPEROR
January 15, 1938
KHWAJA MOHD ABDUL LATIF Vs. MOULVI AHMAD ABDUL HALIM
September 14, 1938
KIRTIBASH MODAK Vs. RAKHAL MAJHI
November 7, 1938
KISHAN LAL Vs. MUHAMMAD ISHAQ
May 10, 1938
KISHAN LAL MATRUMAL Vs. BBAND CIRAILWAY COMPANY
August 8, 1938
KISHORE RAMAN PRASAD Vs. HANUMAN SINGH
January 6, 1938
KISHORI MOHAN SHADHU Vs. KUMAR BRAHMA NIRANJAN CHAKRAVARTY BAHADUR
April 26, 1938
KISSORY LALL BASAK Vs. CORPORATION OF CALCUTTA
March 14, 1938
KISTA PILLAI Vs. AMIRTHAMMAL
July 20, 1938
KISTAMMAL Vs. SARASWATHI BAI AMMAL (MINOR) BY NEXT FRIEND,HER HUSBAND, BHIMASENA RAO
August 31, 1938
KIZHAKKEKARA NATUVIL MANKOLATH ILLOTH GOVINDAN NAMBUDIRI, KARNAVAN AND MANAGER OF THE ILLOM Vs. SOOPPIATATH AMAD, KARNAVAN AND MANAGER OF THE TARWAD
April 29, 1938
KODANDARAMA REDDIAR Vs. PPARTHASARATHI AIYANGAR
August 23, 1938
KOLISETTI ETHIRAJAMMA, MINOR BY NEXT FRIEND AND MOTHER PARUCHURU THAYARAMMA Vs. KOLISETTI SUBBARAYUDU (DECEASED)
September 19, 1938
KOLLIPARA VENKATA MANIKYA RAO Vs. CHITTURU BHADRACHALAM
January 17, 1938
KOMARI POTHURAJU SETTY Vs. KRISHNAPATAM PADDA POLIAH
December 15, 1938
KONETI DESIKACHARI (DECEASED) Vs. SRI MAHANT PRAYAG DASJI VARU
April 29, 1938
KONJETI SESHAYYA Vs. VRANGIAH, OFFICIAL RECEIVER
November 1, 1938
KOTAKONDA VENKATESULU NAIDU Vs. GOLLA CHITTAPPA
May 6, 1938
KOZHIKOTE PATINHARE KOVILAKATH MAHADEVI ALIAS KUNHITHAMBURATTI ALIAS VALIYA THAMBURATTI AVERGAL STYLED VIYATHEN NOTTI Vs. KOZHIKOTE PATINHARE KOVILAKATH KULAPURA THAVAZHI KARNAVAN AND MANAGER VEERARAYAN ALIAS MARUMAKAN THAMBURAN
August 18, 1938
KRISHNA CHANDRA MUKHERJEE Vs. MANIK LAL MUKHERJEE
March 22, 1938
KRISHNAMACHARI Vs. CHENGALRAYA NAIDU
December 2, 1938
KRISHNASWAMI MUDALIAR Vs. VIJIARAGHAVA PILLAI
September 29, 1938
KRISTO GOPAL NATH Vs. BAIDYA NATH KHAN
January 19, 1938
KUMAR GONESH CHUNDER MULLICK Vs. SMNARAYANI DASSI
August 25, 1938
KUMAR KAMAKHYA NARAIN SINGH Vs. KALIPADO DUTT
September 22, 1938
KUMAR KAMALARANJAN ROY Vs. SECRETARY OF STATE
October 17, 1938
KUMAR NARENDRA NATH MITTER Vs. SMBIMALA SUNDARI DEBI
January 31, 1938
KUNDAN Vs. JAWAHAR SINGH
September 1, 1938
KUNDAN LAL Vs. EMPEROR
November 22, 1938
KUNJ BEHARI LAL Vs. SMTJAMNA KUNWAR
November 28, 1938
KUNJA BEHARY CHAKRABARTI Vs. KRISTO DHONE MAJUMDAR
March 2, 1938
KUNJO MANDAL Vs. SARJU RAM MARWARI
November 11, 1938
KURELLA RAMAMURTI ALIAS SREERAMULU Vs. NALAM SUBBARAO
December 7, 1938
KUSUM KUMARI Vs. KISHORILAL MARWARI
February 25, 1938
L E GODFREY Vs. MTPARBATI PALUNI
January 3, 1938
L KALLU MAL Vs. MTBARFO
February 24, 1938
L PIRBHU DAYAL Vs. JWALA BANK
March 8, 1938
L SHANKER LAL Vs. RANA LAL SINGH
January 5, 1938
L VENKATAKRISHNA NAIDU, RECEIVER Vs. RNARAYANASWAMI AIYAR AND FIVE ORSAND TSRAJARAMA SASTRI
September 21, 1938
LACHHAM SINGH MANRAL Vs. JHAGAR SINGH MANRAL
December 22, 1938
LACHHMAN SINGH CHANDER SINGH Vs. MOTISINGH UMEDSINGH
August 17, 1938
LACHHMI NARAIN Vs. EMPEROR
November 23, 1938
LACHHMILAL Vs. FIRM SRINIWASH RAM KUMAR
October 12, 1938
LACHMAN SINGH Vs. MULWA
December 8, 1938
LACHMI NARAIN Vs. HAR SWARUP
October 13, 1938
LACHMI RAI Vs. SRIDEO RAI
November 30, 1938
LAGDIR NAUJI Vs. SURENDRA MOHUN NAG
May 27, 1938
LAKHMI CHAND Vs. MOTI LAL
November 16, 1938
LAKHMI CHAND Vs. BIBI KALSUMANNISA
November 1, 1938
LAKSHMI IRON AND STEEL MANUFACTURING CO LTD Vs. FIRM RADHEY LAL-MANNI LAL
August 26, 1938
LAKSHMI NARAIN Vs. MIRZA MOHAMMAD AKBAR
September 16, 1938
LAL BAHADUR RAUT Vs. EMPEROR
January 18, 1938
LAL SINGH Vs. EMPEROR
June 10, 1938
LAL SINGH NAYAL Vs. JIWANAND
May 4, 1938
LALA Vs. EMPEROR
August 29, 1938
LALA ASA RAM Vs. LALA RAM CHANDER
November 2, 1938
LALA BABU RAM Vs. BNITYANAND MATHUR
November 4, 1938
LALA GOPINATH Vs. SALIL KUMAR MITTER
March 1, 1938
LALA KARAM CHAND Vs. FIRM MIAN MIR AHMAD AZIZ AHMAD
January 31, 1938
LALA LALLU MAL Vs. MTAZIZ FATIMA
October 7, 1938
LALA LALUNG Vs. EMPEROR
February 14, 1938
LALA NAND KISHORE Vs. AZMAT ULLA, OFFICIAL RECEIVER, DELHI
October 17, 1938
LALA SHIAM LAL Vs. NAWAL KISHORE
August 22, 1938
LALDAS LAKSHMI DAS Vs. JDITALIA
May 6, 1938
LALIT MOHAN DUTT Vs. KRISHNADHON BANDOPADHYA
July 6, 1938
LAYCOCK Vs. FREEMAN, HARDY AND WILLIS, LTD
December 2, 1938
M APPADORAI AIYANGAR (DECEASED) Vs. PBANNANGARACHARIAR
September 13, 1938
M GOVINDARAJULU CHETTY Vs. OCRAMASWAMY CHETTY
August 1, 1938
M J SHETH AND CO BY ITS POWER-OF-ATTORNEY AGENT K N ABDUL RAHIMAN Vs. RAMIZA BI
March 11, 1938
M MAHAMMAD ABDUL RAHMAN Vs. LBALDEO SAHAI
October 20, 1938
M NARAYANA SINGH Vs. KBATCHA SAHIB
January 19, 1938
M PARAMASIVAM PILLAI Vs. AVRMSPSRAMASAMI CHETTIAR
September 20, 1938
M PARTHASARATHI AIYANGAR (DECEASED), M VEERARAGHAVAN L R OF THE DECEASED Vs. KEKAMBARA MUDALIAR
January 31, 1938
M S S CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME-TAX
November 1, 1938
MACHINGAL POTTE VEETU ALIAS THAKKE VEETTIL SEETHA NEITHYAR Vs. MACHINGAL POTTE VEETU ALIAS PATINHARA VEETTIL KARNAVAN KELU MENON
March 25, 1938
MADAN LALL Vs. LAKSHMI NARAIN
August 11, 1938
MADAN MOHAN SARKAR Vs. EMPEROR
April 5, 1938
MADHO PRASAD Vs. MAKHAN LAL
December 7, 1938
MAHABIR DAS Vs. UDIT NARAIN VERMA
May 4, 1938
MAHABIR SINGH Vs. ALIMOHAMMAD
July 26, 1938
MAHABIR SINGH Vs. SRI RAMSUMRAN ANANTNIDHI
November 3, 1938
MAHADEO PRASAD BHAGAT Vs. BHAGWAT NARAIN SINGH
March 4, 1938
MAHADEO SINGH Vs. MIAN DIN
March 22, 1938
MAHANGE LAL Vs. FIRM SURAJ PRASAD CHANDU LAL
October 19, 1938
MAHANI CHINERA Vs. MIR RAMJAN ALI
December 6, 1938
MAHANT MANGAL PURI Vs. MAHANT BALDEO PURI
February 2, 1938
MAHANT SATNAM SINGH Vs. BAWAN BHAGWAN SINGH
May 27, 1938
MAHANT SIDHAKAMAL RAMANUJ DAS Vs. BATAKRISHNA MAHAPATRA
December 6, 1938
MAHANTH ACHUTANAND GIRI Vs. SARAN SINGH
July 27, 1938
MAHANTH JAGDISH DAS Vs. EMPEROR
March 3, 1938
MAHANTH RAMKESHWAR DAS Vs. BALDEO SINGH
February 4, 1938
MAHANTH RAMSAROOP DAS Vs. RAMESHWAR DAS
March 1, 1938
MAHARAJ BAHADUR SINGH Vs. ABDUL MAJID
June 27, 1938
MAHARAJA BAHADUR SIR PRODYOT COOMAR TAGORE Vs. MATHURA KANTA DAS
March 22, 1938
MAHARAJA BAHADUR SIR PRODYOT COOMAR TAGORE Vs. MAYNUDDIN MIA
March 28, 1938
MAHARAJA SRISH CHANDRA NANDI Vs. DOA MAHAMMAD BYAPARI
January 6, 1938
MAHARAJADHIRAJ SIR KAMESWAR SINGHA Vs. HRIDOY NATH SAHOO
January 26, 1938
MAHARAJAH RAJASRI RAJA SAHEB MEHARBHAN DOSTAN RAJA SRI RAO SWETHACHALAPATHI RAMAKRISHNA RANGARAO BAHADUR VARU, THE RAJAH OF BOBBILI SAMASTHANAM Vs. BOMMIREDDIPALLI VENKATA SURYANARAYANA (DECEASED)
April 7, 1938
MAHBOOB KHAN Vs. SHAIKH MAJID HUSAIN
December 22, 1938
MAHESHWARI BROTHERS Vs. OFFICIAL LIQUIDATORS, INDRA SUGAR WORKS LTD
August 19, 1938
MAHTAB SINGH Vs. EMPEROR
September 22, 1938
MAHTHA RAGHUBIR PRASAD Vs. RAMNATH SINGH
August 15, 1938
MAINA SAHU Vs. MAHANTH BALAK DAS
February 22, 1938
MAJETI VENKATA NAGABHUSHANAM RAO Vs. MAJETI VENKATA LAKSHMINARASIMHA RAO
August 15, 1938
MAJOR A U JOHN Vs. COMMISSIONER OF INCOME-TAX
April 25, 1938
MAJOR ANTHONY ULYSSES JOHN Vs. SETH SURAJ BHAN
August 3, 1938
MAKHAN LAL GOVINDRAM Vs. BHAGWAN SINGH MISTRI CREDITORS
January 5, 1938
MAKHAN LAL KELA Vs. BALDEO PRASAD
April 26, 1938
MAKHAN SAHU Vs. MTBIBI KAMRUN NISSA
March 22, 1938
MAKSOOD ALAM Vs. BADHU SAHU
July 19, 1938
MAKSOOD ALI Vs. PRESIDENT, UNION BOARD
June 14, 1938
MALIK HARKISHAN SINGH Vs. MALIK PARTAP SINGH
May 2, 1938
MALIYAKKAL IMBICHI S SON MANNAN Vs. CHEVAKARAN KELOTH PUTHIYA MALIKKAYAMMAL MARIYUMMA
April 12, 1938
MAMIDI CHINA VENKATA SIVAYYA Vs. NEKKANTI SURYANARAYANA
April 28, 1938
MANDAVALLI SATYANARAYANAMURTHI Vs. KOTHA MANIKYALA RAO
November 30, 1938
MANGAL CHAND Vs. MTDULARI BIBI
September 5, 1938
MANICKAVACHAKAM CHETTIAR Vs. OFFICIAL RECEIVER
May 12, 1938
MANICKCHAND AGARWALLA Vs. PARESHNATHJI
February 17, 1938
MANKI KANK RATAN Vs. SUNDARMUNDA
December 6, 1938
MANMATHA NATH SETT Vs. GOBINDALALL SETT
January 5, 1938
MANNI LAL Vs. GAURI SHANKER
September 7, 1938
MANODA MOHINI DAS W/O GIRISH CHANDRA MONDAL Vs. SMSAKINA BIBI W/O DRMUHAMMAD ALI
July 20, 1938
MANTENA KANAKARAJU Vs. DATLA ATCHUTHARAMANARAJU
November 21, 1938
MANUFACTURERS LIFE INSURANCE CO LTD Vs. SMHARIDASI DEBI
March 21, 1938
MARGARET LORNIE Vs. ABU BACKER SAIT, MINOR BY GUARDIAN ALLI MOHAMMAD SOOMER SAIT
November 16, 1938
MARTIN CASHIN Vs. PETER J CASHIN
January 13, 1938
MARUDAMUTHU MUDALIAR Vs. NKVENKATRAMA AIYAR
December 16, 1938
MARY ELIZABETH WOOD Vs. GERALD ALLAN WOOD
July 27, 1938
MASK AND CO Vs. SECRETARY OF STATE
February 2, 1938
MATHUKUMALLI RAMAYYA Vs. UPPALAPATI LAKSHMAYYA
January 24, 1938
MATHUKUMALLI RAMAYYA Vs. VUPPALAPATTI LAKSHMAYYA
April 12, 1938
MATHURA PRASAD SINGH Vs. BHAN KUMAR CHAND
October 12, 1938
MATHURA SAO Vs. RAM LAL JUGAL KISHORE FIRM
February 14, 1938
MATHURAMOHAN CHAKRAVARTI Vs. LALMOHAN CHAKRAVARTI
May 16, 1938
MATIUR RAHMAN KHAN Vs. SONU LAL
January 7, 1938
MAULA BUX Vs. MUNNA LAL
October 19, 1938
MAULAVI KAMIRUDDIN KHAN Vs. BADRUN NISA BIBI
December 1, 1938
MAUNA PO HLA Vs. MA NGWE SINT
May 12, 1938
MD ABDULLA SHAH CHOWDHURY Vs. GIRIDHARI LAL MUNDRA
February 1, 1938
MD AYUB ALI Vs. AMIR KHAN
July 20, 1938
MD KARIMUL RAHMAN KHAN Vs. SARASWATI SUGAR SYNDICATE
October 18, 1938
MELEPAT MADHATHIL M R VENKITARAYA AIYAR Vs. NEELAMANE SANKARAN EMBRANDIRI
January 25, 1938
MESSRS P C MULLICK Vs. COMMISSIONER OF INCOME-TAX, BENGAL
February 1, 1938
MIA MOHAMMAD YUSUF Vs. MIA MOHAMAD AYUB
August 2, 1938
MIDNAPORE ZAMINDARY CO LTD Vs. CHANDRA SINGHA DUDHURIA
July 29, 1938
MIDNAPORE ZAMINDARY CO LTD Vs. SECRETARY OF STATE
August 1, 1938
MIDNAPORE ZAMINDARY CO LTD Vs. HARIPADA ROY
June 2, 1938
MINOR JALI BASAPPA BY NEXT FRIEND NAGAMMA Vs. HEERADA RUDRAPPA
September 29, 1938
MINOR MINAKSHI AIYAR BY NEXT FRIENDS Vs. NOOR MUHAMMAD ROWTHER
September 2, 1938
MINOR RAGUNATHAN BY HIS MOTHER AND NEXT FRIEND ANDALAMMAL Vs. PNRAVUTHAKANNI (DIED)
March 16, 1938
MINOR VARADARAJAM PILLAI BY GUARDIAN MALAYAPERUMAL PILLAI Vs. KRISHNAMURTHI PILLAI
November 4, 1938
MISS G B SOLANO Vs. MAHARAJ KUMARI UMESHWARI KUER
January 14, 1938
MOBARAK ALI SHIAK Vs. EMPEROR
February 18, 1938
MOHAMED YUSUF Vs. ABDUL MAJID
January 18, 1938
MOHAMMAD HATIBUL HAQ Vs. SETH TIKAM CHAND
January 21, 1938
MOHAMMAD ISMAIL Vs. HANUMAN PARSHAD
October 20, 1938
MOHAMMAD QUDRAT ULLAH KHAN Vs. MOHAMMAD SAMIULLAH KHAN
December 21, 1938
MOHAMMAD TAHAR Vs. MTINTIZAR FATIMA
September 13, 1938
MOHAMMAD YAKUB Vs. EMPEROR
July 12, 1938
MOHAMMED WASI AHMED Vs. MTBIBI JAMILA KHATOON
October 20, 1938
MOHAN LAL Vs. SOHAN LAL
September 28, 1938
MOHENDRA NARAYAN ROY CHOWDHURY Vs. PROFULLA KUMAR GUHA
August 10, 1938
MOHESHWARI PRASHAD BHAGAT Vs. MAHADEO ROY
October 20, 1938
MOHIB ALI KHAN Vs. BALDEO PRASHAD
December 6, 1938
MOKHADA DASI Vs. LAKSHMI NARAIN DAS
November 14, 1938
MOKSHADA RANJAN DUTTA Vs. SURENDRA BIJOY DATTA
June 17, 1938
MON MOHAN BHATTACHARJEE Vs. BIDHU BHUSAN DUTTA
November 21, 1938
MONNI AIDRUZ Vs. SAPPANI MIRA MOHIDEEN
March 31, 1938
MORLEY (INSPECTOR OF TAXES) Vs. TATTERSALL
May 26, 1938
MOTTAI MEERA ALIAS SHEIK ABDUL KADIR ROWTHER Vs. CHINNA SHEIK ABDUL KADIR ROWTHER
November 25, 1938
MOULAVI ALI AHMED Vs. SMSHAMSUNNESSA W/O MUNSHI AMIRULLAH
June 1, 1938
MT AFTI Vs. MTSUKNI
August 23, 1938
MT ALI BEGAM Vs. BADR-UL-ISLAM ALI KHAN
March 29, 1938
MT ALIMUNNISA BIBI Vs. MOHAMMAD ABDUR RAHMAN
May 6, 1938
MT ALODHAN KUAR Vs. NAURANGI SINGH
January 14, 1938
MT ANURAGI KUER Vs. PARMANAND PATHAK
September 27, 1938
MT AYESHA Vs. MUHAMMAD YUNUS
August 1, 1938
MT BAS KUAR Vs. GAYA MUNICIPALITY
April 28, 1938
MT BATULAN Vs. SAYID MOHAMMAD NAEEM
January 14, 1938
MT BECHAN KUER Vs. MAHARAJA OF CHOTA NAGPUR
October 14, 1938
MT BIBI FATMA SOGRA Vs. SSAIDER HUSSAIN
December 14, 1938
MT BIBI SHAIMA Vs. BANK OF BIHAR LTD
July 22, 1938
MT BRIJ DEVI Vs. SHIVA NANDA PRASAD
December 6, 1938
MT CHAMPA DEVI Vs. PTSANSAR CHAND
September 16, 1938
MT CHUNNI Vs. EMPEROR
September 1, 1938
MT GUDA KUERI Vs. ADNATH PANDE
July 26, 1938
MT HAZARI Vs. EMPEROR
October 21, 1938
MT IZHAR FATMA BIBI Vs. MTANSAR FATMA BIBI
December 19, 1938
MT JANKI BAI Vs. DURGA PRASAD
August 30, 1938
MT KAMNI BEGAM Vs. EMPEROR
May 5, 1938
MT KOMAL Vs. GUR CHARAN PRASAD
January 6, 1938
MT KULWANTA BEWA Vs. KARAM CHAND SONI
June 8, 1938
MT KUNDAN BEGAM Vs. MTAISHA BEGAM
August 29, 1938
MT LACHHMINA KUNWARI Vs. MTMAKFULA KUNWARI
January 28, 1938
MT MANKI KAUR Vs. HANSRAJ SINGH
January 25, 1938
MT MEHDATUNNISSA BEGUM Vs. MTHALIMATUNISSA BEGUM
August 29, 1938
MT SATWANTI KUER Vs. AMBICK PRASAD SINGH
August 24, 1938
MT SAVITRI DEVI Vs. DWARKA PRASAD BHATYA
November 29, 1938
MT SHAYAM PEARE Vs. RAM AUTAR SINGH
December 7, 1938
MT SUMITRA KUER Vs. BHAGWAT NARAIN SINGH
August 17, 1938
MT SUMITRA KUER Vs. SITAMARHI SUGAR WORKS LTD
January 25, 1938
MUBARAK HUSAIN Vs. SAGAR MAL
January 18, 1938
MUHAMMAD RAFIQ Vs. EMPEROR
January 25, 1938
MUHAMMAD YUNUS Vs. CHAMPAMANI BIBI
September 21, 1938
MUKKAMALA HANUMAYAMMA Vs. KASINENI LAKSHMIDEVAMMA
August 2, 1938
MULLAPUDI SOORANNA Vs. MULLAPUDI VENKANNA
April 19, 1938
MULLICK AND ANOTHER (EXECUTORS OF AKSHOY KUMAR GHOSE) Vs. COMMISSIONER OF INCOME-TAX
February 1, 1938
MUNA SONA SUNDARAM CHETTIAR Vs. SONA THEEANNA CHOCKALINGAM CHETTIAR ALIAS NAGAPPA CHETTIAR
January 18, 1938
MUNICIPAL BOARD Vs. JOKHUN
December 13, 1938
MUNICIPAL BOARD THROUGH B DURGA PRASAD, CHAIRMAN Vs. PTHOTI LAL
May 11, 1938
MUNICIPAL COMMISSIONERS Vs. ANUKUL CHANDRA MAITRA
November 11, 1938
MUNICIPAL COUNCIL BY ITS COMMISSIONER Vs. SUNDARESAN
August 22, 1938
MUNNI SINGH Vs. COLLECTOR OF BENARES
September 13, 1938
MUNNILAL Vs. MUKHTESHWAR PRASAD
January 19, 1938
MUNNOO LAL Vs. PKBANERJI, OFFICIAL RECEIVER
July 25, 1938
MUNSHI Vs. MUZAFFAR
August 24, 1938
MUNUSAMI CHETTI Vs. PERIYA KUPPUSAMI CHETTI
December 9, 1938
MURADAN SARDAR Vs. SECRETARY OF STATE
December 8, 1938
MURARI LAL Vs. MOHAMMAD YASIN
September 27, 1938
MURGI MUNDA Vs. EMPEROR
September 6, 1938
MUTHYALA RAMACHANDRAPPA Vs. MUTHYALA NARAYANAPPA
August 26, 1938
MYLAPORE HINDU PERMANENT FUND LTD Vs. PSPUSHPAMMAL
December 9, 1938
N KAYAMBU PILLAI Vs. LAKSHMI AMMANI AMMAL BY GUARDIAN AD LITEM THE MANAGER OF COURT OF WARDS FOR MARUNGAPURI ESTATE
January 4, 1938
N SWAMINATHA AIYAR Vs. KUPPUSWAMI AIYAR ALIAS RAMASWAMI AIYAR
August 19, 1938
NAGENDRA LAL PAL CHOUDHURY Vs. HEMANTA KUMAR MUKHERJEE
March 10, 1938
NAGOR DAMODAR SHANBHOGUE (DIED) Vs. GANGE
January 27, 1938
NAIVARANI MATATHIL AYYA PATTAR Vs. KRISHNAN ALIAS THONDEE KARUPPASAN ALIAS THONDEE PUNATHUNNAVAL
April 25, 1938
NAKUL CHANDRA POLLEY Vs. KALIPADA GHOSAL
February 23, 1938
NALAM LAKSHMIKANTHAM Vs. NALAM RAMALINGAYYA
September 20, 1938
NALLANGAL Vs. ARASAPPAPPILLAIPATTI CO-OPERATIVE SOCIETY BYSECRETARY, AMANGAYANA PILLAI
December 2, 1938
NAMA NAGAYYA Vs. KALLE NARASAYYA DESCRIBED AS KALLE NARASIMHAYYA IN RECORDS OF THE LOWER COURT
April 26, 1938
NAMBAR Vs. PANDIKADAN MULLATHIL CHANDUKUTTY
September 29, 1938
NANDA GHOSH Vs. EMPEROR
December 13, 1938
NANDA KISHORE LAL Vs. KHETABUDDIN AHMED
February 10, 1938
NANDKISHORE LALL Vs. CHANDRIKA PRASAD SINGH
January 14, 1938
NANDURI SRIRAMACHANDRA RAO Vs. CHINTAMANIBHATLA VENKATESWARA RAO
September 27, 1938
NANHA PRASAD SINGH Vs. JAGDAMBI SINGH
October 17, 1938
NANHAK SINGH Vs. RAM LAGAN DUBEY
December 23, 1938
NANI GOPAL MUKHERJEE Vs. SRISH CHANDRA NANDY
November 9, 1938
NARAIN CHANDRA KHAN Vs. JAGANNATH ACHARYA GOSWAMI
July 20, 1938
NARAIN DAS Vs. FIRM GHASI RAM GOJAR MAL
February 24, 1938
NARAIN DAS Vs. MTRADHA KUAR
September 28, 1938
NARAIN SARUP Vs. DAYA SHANKER
January 24, 1938
NARAN SINGH Vs. BAIKUNTH SINGH
February 8, 1938
NARAYAN LAL MAHTHA Vs. BULAK LAL CHAUDHARY
November 14, 1938
NARAYANA MUDALI Vs. PERIA KALATHI MUDALI
November 8, 1938
NARAYANA MUDALI Vs. PERIYA KALATHI MUDALI
November 7, 1938
NARAYANASWAMI NAYAK Vs. RAMASWAMI NAYAK, SON OF NARAYANAPPA NAYAK
December 12, 1938
NARENDRA NATH ACHARJEE Vs. HIRENDRA NATH ACHARJEE
February 15, 1938
NARENDRA NATH PATRA Vs. BHAGABAT CHANDRA MALLIK
April 22, 1938
NARESH CHANDRA Vs. EMPEROR
April 12, 1938
NARHARI SHASTRI Vs. PTBASUDEO NAMBURI
May 3, 1938
NAROTAM DAS AGARWAL Vs. BHAGWAN DAS
September 21, 1938
NATESA AIYAR Vs. VENKALAKSHMI AMMAL
September 1, 1938
NATHU LAL Vs. COLLECTOR OF BUDAUN
March 25, 1938
NATHU RAMU MAHAJAN Vs. GANGABAI
June 17, 1938
NATHUNI SAO Vs. MTLACHHMINIA
September 20, 1938
NAWAB MIRZA MOHAMMAD KAZIM ALI KHAN Vs. NAWAB MIRZA MOHAMMAD SADIQ ALI KHAN
April 7, 1938
NEDUNGADI BANK, LTD Vs. COLLECTOR OF MALABAR
March 25, 1938
NEPAL CHANDRA BHATTACHARYA Vs. EMPEROR
December 5, 1938
NERODE CHANDRA MALLIK Vs. OFFICIAL TRUSTEE OF BENGAL, TRUSTEE TO THE ESTATE OF MANICK LAL MITRA
August 3, 1938
NIBARAN CHANDRA SHAHA Vs. LALIT MOHAN BRINDABAN SHAHA
March 9, 1938
NIDASANAMETLA VENKATA SESHAYYA Vs. DISTRICT BOARD REPRESENTED BY ITS PRESIDENT
November 4, 1938
NILAKANTA PRABHU Vs. APPU NAIKA
September 22, 1938
NILURIPATRA COAL CO LTD Vs. NORTH BURRAKAR COAL CO LTD
August 26, 1938
NINKILERI LAKSHMIKUTTY KETTILAMMA Vs. THEKKA MADATHI VISHNU NAMBISAN
December 8, 1938
NIPPON YUSEN KAISHA Vs. RAMJIBAN SEROWGEE
March 11, 1938
NIRMAL CHANDRA BANERJEE Vs. JYOTI PROSAD BANNERJEE
June 14, 1938
NIRMAL KUMAR BHOWMIK Vs. EMPEROR
May 5, 1938
NIRMAL NALINI DASI Vs. HARSHA MUKHI DASI
May 24, 1938
NISAR AHMAD Vs. EMPEROR
October 14, 1938
NISHI KANTA DAS THAKUR Vs. PRAMATH NATH DAS
August 5, 1938
NOONE VARADARAJAN CHETTY Vs. VUTUKURI KANAKIAH
January 21, 1938
NOOR MOHAMMAD Vs. MOHAMAD KAREEM
January 20, 1938
NORTHERN ONTARIO POWER CO LTD Vs. LA ROCHE MINES LTD
July 27, 1938
NOSH ALI Vs. SHAMSUNNESA BIBI
December 9, 1938
NRIPENDRA NATH CHATTERJEE Vs. KULDIP MISRA
August 22, 1938
NRIPENDRA NATH CHATTERJI Vs. JUGAL PRASAD MANDAL
December 23, 1938
NRISINGHA CHARAN NANDY CHOUDHURY Vs. TRIGUNAND JHA KHOWARE
March 22, 1938
NUR MIA Vs. NOAKHALI NATH BANK LTD
December 15, 1938
NYAPATI VIZIA RAMA MURTI Vs. NYAPATI SURYANARAYANA MURTI
December 12, 1938
OFFICIAL ASSIGNEE Vs. PSURYAKANTHAMMAL
May 4, 1938
OFFICIAL LIQUIDATORS Vs. JUGAL KISHORE
September 15, 1938
OFFICIAL RECEIVER Vs. SAMUDRAVIJAYAN CHETTIAR
March 22, 1938
OUDH COMMERCIAL BANK, LTD, FYZABAD Vs. PANDIT BISHAMBHAR NATH BAJPAI
July 14, 1938
OWNERS AND PARTIES INTERESTED IN S S MALACCA MARU Vs. DEUTSCHE DAMPFSCHIFFFAHRTS GESELLSCHAFT HANSA (OWNERS OF S S MARTIENFELS )
July 22, 1938
P L N K M NAGAPPA CHETTIAR Vs. ORMOMSPFIRM
May 9, 1938
P R GOVINDASWAMI NAICKER Vs. CJAVANMULL SOWCAR
May 21, 1938
P R GOVINDASWAMI NAICKER Vs. CJAVANMULL SOWCAR
August 16, 1938
P RAMI REDDI Vs. CHINTHA CHINNA NARASI REDDI
August 8, 1938
P S SATHAPPA CHETTIAR Vs. NKPRSPRCHOCKALINGAM CHETTIAR
November 16, 1938
P S TULAJARAMA RAO Vs. SIR JAMES TAYLOR, GOVERNOR OF RESERVE BANK OF INDIA
November 16, 1938
PABBATI VENKATA REDDI Vs. DOREDLA VENKATARATNAM AND SONS, REPRESENTED BY DOREDLA SATYANARAYANAMURTHI
August 30, 1938
PABOODAN GOOLABCHAND Vs. MJMILLER
April 12, 1938
PACHIGOLLA SATYANARAYANAMURTHY Vs. CHAVALA GANGAYA
September 21, 1938
PAKKIRI MUHAMMAD ROWTHER Vs. LSWAMINATHA MUDALIAR
January 6, 1938
PANANGIPALLI SURYANARAYANACHARYULU Vs. RAVI NARASIMHASWAMY
November 29, 1938
PANCHAM RAM Vs. EMPEROR
July 18, 1938
PANCHAYAT BOARD BY ITS PRESIDENT, BALASUBRAMANIA MUDALIAR Vs. WESTERN INDIA MATCHES COMPANY BY AGENT HENRIK HYBBIDNETTEE
December 15, 1938
PANDARATHIL ABDULLA OF ANDROTH ISLAND Vs. KOMALATH THANGA KOYA OF ANDROTH ISLAND
March 28, 1938
PANDIT PARMA NAND Vs. NIHAL CHAND
May 3, 1938
PANDYAPPA ARASU BINNANI Vs. CHENNAPPA HEGDE
November 18, 1938
PANGUDAYA PILLAI Vs. UTHANDIYA PILLAI
February 15, 1938
PARIMI CHAKRAPANI NAIDU Vs. MATTAPALLI VENKATARAJU (DECEASED)
August 16, 1938
PARMA NAND RAM Vs. THAKUR PRASAD
December 6, 1938
PARMESHWAR DAYAL AMIST Vs. RAMBRICHH SINGH
May 5, 1938
PARMESHWARI SINGH Vs. RANJIT SINGH
August 16, 1938
PARTAP SINGH Vs. SANT KAUR
April 1, 1938
PARYAG SAHU Vs. BABU CHANDRACHUR DEVA
November 4, 1938
PASUPATI KARMAKAR Vs. EMPEROR
December 20, 1938
PATELKHANA VENKATARAMASWAMI Vs. IMPERIAL BANK OF INDIA
April 11, 1938
PATHUMA BIBI Vs. MUTHUSWAMI CHETTIAR, MINOR BY GUARDIAN NALLAMMAL ACHI THROUGH HER AUTHORISED AGENT VNALLATHAMBI CHETTIAR
November 25, 1938
PATNA CITY MUNICIPALITY Vs. KRISHNAVATI BAHOO
April 13, 1938
PATURI VEERAYYA Vs. PATURI CHELLAMMA
August 19, 1938
PELLUR VENKATASUBBAMMA Vs. DUVVUR NARAYANA REDDI, BY POWER OF ATTORNEY AGENT KPITCHI REDDI
August 8, 1938
PENTAPATHI VENKATRAMANA AND OTHERS Vs. PENTAPATHI VARAHALU AND OTHERS
September 22, 1938
PENTAPATI VENKATARAMANA Vs. PENTAPATI VARAHALU
September 22, 1938
PENUMATSA RANGA RAZU OF VEMPA Vs. SREE RAJAH KANDREGULA SRINIVASA JAGANNADHA RAO PANTULU BAHADUR GARU, ZAMINDAR, GAZZARAM AND KALIPATNAM ESTATES
January 20, 1938
PEOPLES BANK OF NORTHERN INDIA LTD Vs. MIAN GHULAM JAN
July 22, 1938
PERUMAL CHETTIAR Vs. KAMAKSHI AMMAL
February 10, 1938
PESTONJEE BHICAJEE FIRM Vs. PATRICK H ANDERSON
July 27, 1938
PHEKU RAM MALI Vs. GANGA PRASAD
January 3, 1938
PHUL CHAND Vs. DHARAM CHAND
January 28, 1938
PIAREY LAL Vs. DINA NATH
October 27, 1938
PICHAI PILLAI UDAYAN Vs. SUBBARAYA PILLAI (DIED)
January 27, 1938
PICHANDHI MURUGAPPA MUDALI Vs. KUPPUSWAMI MUDALI
April 6, 1938
PRAFULLA CHANDRA NAG Vs. JATINDRA NATH KAR
February 18, 1938
PRAFULLA KUMAR MUKHERJEE Vs. EMPEROR
June 21, 1938
PRAHLADRAI CHOOREEWALLA Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
December 1, 1938
PRAN SINGH Vs. MANGAL SINGH
January 6, 1938
PRASADA RAO (DECEASED) Vs. KADIYALA VENKATARATNAM (DECEASED)
January 18, 1938
PRASANNADEB RAIKAT Vs. TABIUR RAHAMAN
July 12, 1938
PRAVAT CHANDRA SYAM Vs. BENGAL CENTRAL BANK LTD
March 29, 1938
PREMILA DEVI Vs. PEOPLES BANK OF NORTHERN INDIA LTD (IN LIQUIDATION)
October 17, 1938
PRIYABALA DASI W/O BIRENDRA KUMAR ROY Vs. HANUMAN PRASAD KALWAR
July 11, 1938
PROFULLA CHANDRA SINHA Vs. BISSESWAR SINHA
April 12, 1938
PROHLAD CHANDRA FARICAL Vs. PARAN CHANDRA FARICAL
June 15, 1938
PROVINCE OF BENGAL Vs. NOOR AHMADE
July 5, 1938
PT SHYAM LAL Vs. LAKSHMI NARAIN
December 15, 1938
PT SHYAMA CHARAN Vs. MTANGURI DEVI
February 3, 1938
PUBLIC PROSECUTOR Vs. PERIANNA GOUNDAN
September 20, 1938
PUBLIC PROSECUTOR Vs. CHIKKA RANGAN
August 2, 1938
PUBLIC PROSECUTOR Vs. MSKRISHNAMURTHI AIYAR
March 4, 1938
PUBLIC PROSECUTOR Vs. SOOSAI PILLAI
March 1, 1938
PUBLIC PROSECUTOR Vs. BVSABAPATHY CHETTY
April 7, 1938
PUBLIC PROSECUTOR Vs. KUZIKKAL KRISHNAN
March 11, 1938
PUBLIC PROSECUTOR Vs. ABDUL RAZAK
February 17, 1938
PUBLIC PROSECUTOR Vs. PANCHAKSHARAM ALIAS MANNANGATTI
March 30, 1938
PUBLIC PROSECUTOR Vs. MOTURU APPALANARASAYYA
August 9, 1938
PUBLIC PROSECUTOR Vs. AMIRTHAM SERVAI
August 25, 1938
PUBLIC PROSECUTOR Vs. NATESA PILLAI
December 9, 1938
PULIN BEHARY MANDAL Vs. RAMA CHARAN HALDAR
February 15, 1938
PURAN CHAND Vs. ABDULLAH
August 5, 1938
PURNANANDA DAS GUPTA Vs. EMPEROR
May 9, 1938
PUTTA VEERANNA Vs. YELLAPALLI MOCHARAMMA
January 18, 1938
PYRMONT LTD Vs. LUCILA SCHOTT
December 1, 1938
QAIM HUSAIN Vs. LPIRBHU LAL
April 26, 1938
QAZI NASIR UDDIN HAIDER Vs. RAGHUBIR PRASAD
December 19, 1938
R SHANMUGA RAJESWARA SETHUPATHI Vs. CHIDAMBARAM CHETTIAR
January 27, 1938
RADHA KISSEN Vs. HIRA LAL BANJARA
June 20, 1938
RADHA NATH SAHA Vs. HARI MOHAN SAHA
February 24, 1938
RADHAMOHAN THAKUR Vs. BIPIN BEHARI MITRA
January 6, 1938
RADHARANI DASSYA Vs. BRINDARANI
December 19, 1938
RADHEY LAL Vs. EMPEROR
January 20, 1938
RADHEY LAL Vs. KANHAI LAL
December 23, 1938
RADHIKA MOHUN KARMAKAR Vs. SURENDRA NATH ACHARJI
May 19, 1938
RAGGHI Vs. NATHU LAL
September 5, 1938
RAGHO SEWAK RAI Vs. BHOLA SINGH
April 11, 1938
RAGHO SINGH Vs. RAMBIRICH SINGH
August 26, 1938
RAGHUBIR SINGH Vs. SECRETARY OF STATE
March 29, 1938
RAGHUBIR SINGH CHETRI Vs. TEZPUR LOCAL BOARD
December 15, 1938
RAHIM BAKSH Vs. MUNICIPAL BOARD OF BULANDSHAHR
November 28, 1938
RAHIM BUKHSH Vs. KISHEN LAL
December 19, 1938
RAI BAHADUR LACHMI PRASAD SINHA Vs. MISS CHARLOTTE BANERJI
January 27, 1938
RAI BAJRANG BAHADUR SINGH Vs. RAI BENI MADHO BAKHSH SINGH
May 27, 1938
RAI SAHIB C N MADURANAYAKAM PILLAI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
November 7, 1938
RAJ KUMAR BHARTHI Vs. SURAJDEO SAHI
July 28, 1938
RAJA AJAI VERMA Vs. MT VIJAI KUMARI
December 19, 1938
RAJA BAHADUR DHANARAJAGERJI Vs. RAJA PANUGANTI PARTHASARATLII RAYANIM VARU
February 10, 1938
RAJA BRAJASUNDER DEB Vs. MANI BEHERA
December 7, 1938
RAJA GOPE Vs. SUKAN SINGH
December 6, 1938
RAJA JAGAT KISHORE ACHARJYA CHAUDHURY Vs. HAZRAT ALI BEPARI
January 26, 1938
RAJA JALESHWARI PRATAP NARAIN SINGH Vs. PATESHWARI BAKSH SINGH
January 12, 1938
RAJA MANDAR Vs. REWAT MAHTO
January 28, 1938
RAJA RAM RAI Vs. NIRANJAN RAI
January 27, 1938
RAJA SHIVA PRASAD SINGH Vs. TOM SMITH
February 18, 1938
RAJA SHYAM SUNDER SINGH Vs. KALURAM AGARWALA
June 17, 1938
RAJAHMUNDRY MUNICIPAL COUNCIL REPRESENTED BY THE COMMISSIONER, RAJAHMUNDRY MUNICIPALITY Vs. TRIPURANI MALLAYYA
August 8, 1938
RAJE SHRINIWAS RAO Vs. SECRETARY OF STATE
November 30, 1938
RAJENDRA KISHORE SAHI Vs. NAND PRASAD
August 30, 1938
RAJENDRA NARAYAN BHANJA DEO Vs. CAHUDHURI CHINTAMANI MAHAPATRA
April 25, 1938
RAJENDRA NARAYAN RAY Vs. BHAIRABENDRA NARAYAN RAY
March 30, 1938
RAJENDRA PRASAD TEWARI Vs. NAGESHWAR UPADHYA
April 25, 1938
RAJESHWAR DUBE Vs. RAM SANMUKH MISIR
September 7, 1938
RAJINDRA LALL Vs. BRICH KURMI
July 25, 1938
RAJLAKSHMI DASSI Vs. BHOLANATH SEN
July 18, 1938
RAM BABU Vs. CHAUDHARI SANWAL DAS
April 4, 1938
RAM CHANDRA GANGA BUX FIRM Vs. SUNDERLALL SINGH
April 13, 1938
RAM CHANDRA MAHTON Vs. RAM GULAM MAHTON
February 25, 1938
RAM DAS SAHU Vs. SUKHDEO RAM
September 2, 1938
RAM GHULAM Vs. RAM BHAJAN
November 29, 1938
RAM GOBINDA GHOSE Vs. EMPEROR
February 14, 1938
RAM GOPAL Vs. AMBAPRASAD
August 23, 1938
RAM GOPAL Vs. LACHHMAN DAS
May 12, 1938
RAM JAPAN MISSIR Vs. MTJAGESARA KUER
November 9, 1938
RAM KHELWAN KAHAR Vs. EMPEROR
February 24, 1938
RAM KINKAR BANERJEE Vs. SATYA CHARAN SRIMANI
November 29, 1938
RAM KINKAR SINGH Vs. SMTKAMAL BASINI DEVI
January 4, 1938
RAM KISHON RAM BHAKAT Vs. SATYA NARAIN BHAKAT
June 23, 1938
RAM KRISHNA DAS Vs. NIMAI BHAR
September 27, 1938
RAM KRISHNA SUKUL Vs. ALI NEWAJ
May 5, 1938
RAM KUMAR PANDEY Vs. HIRA LAL
November 22, 1938
RAM LAL MISIR Vs. JAGDISH TIWARI
August 22, 1938
RAM LAL SAHU Vs. MTBIBI ZOHRA
December 7, 1938
RAM NARAIN Vs. RAM NARAIN
October 18, 1938
RAM NARAIN Vs. MUNICIPAL BOARD
July 29, 1938
RAM NARESH Vs. EMPEROR
December 15, 1938
RAM NIWAS Vs. RAM DAYAL
October 20, 1938
RAM PRASAD Vs. EMPEROR
May 23, 1938
RAM RANBIJAYA PRASAD SINGH Vs. KESHO PRASAD SINGH
April 19, 1938
RAM RATAN DAS BAGRI Vs. MTSEW KUMARI BIBI W/O LAL BAHADUR SINGH
July 13, 1938
RAM SWARUP Vs. DEVI DAS
September 15, 1938
RAMA KANT MALAVIYA Vs. SATYA NARAIN MALAVIYA
July 30, 1938
RAMA PRASAD GUPTA Vs. COLLECTOR OF SHAHABAD
March 29, 1938
RAMABADRA REDDIAR Vs. LAKSHMAMBAL AMMAL
December 14, 1938
RAMACHANDRA MADHAVADOSS CO BY PARTNER K RAGHUNATHA MALLAYYA Vs. MOOVAKAT MOIDUNKUTTI BIRANKUTTI AND BROTHERS
March 11, 1938
RAMANAND LAL Vs. BARHAMDUTT MISSIR
January 19, 1938
RAMANAND MISIR Vs. RAM BARAN CHAUBE
December 20, 1938
RAMANAND TELI Vs. EMPEROR
July 28, 1938
RAMANANDA PAUL Vs. PANKAJ KUMAR GHOSH, RECEIVER
February 17, 1938
RAMANANDAN MARWARI Vs. RAMJIBAN MARWARI
September 28, 1938
RAMANATHA GURUKKAL ALIAS PARAMESWARA GURUKKAL Vs. VVRARUNACHALAM CHETTIAR
August 4, 1938
RAMANATHAN CHETTIAR Vs. MARRMVISWANATHAN CHETTIAR
August 4, 1938
RAMASAMI MESTRIAR Vs. VELAYUTHAN PILLAI
January 7, 1938
RAMASRAY PRASAD CHOUDHARY Vs. CGATKINS
January 4, 1938
RAMASWAMI AIYANGAR Vs. RAMASWAMI PATRACHAR
May 6, 1938
RAMASWAMI PILLAI Vs. COMMISSIONER OF INCOME-TAX, MADRAS
November 1, 1938
RAMAVTAR PRASAD VERMA Vs. SATDEO LAL
July 25, 1938
RAMESHVAR DAYAL Vs. SHEO NARAIN
December 2, 1938
RAMESHWAR LAL JHUNJHUNWALA AUCTION-PURCHASER Vs. MTSUBDI- CLAIMANT
January 18, 1938
RAMESHWAR NATH Vs. GHULAM RASOOL KHAN
September 20, 1938
RAMESHWAR PRASAD Vs. GAYA PRASAD
November 9, 1938
RAMGATI SINGH Vs. SHITAB SINGH
December 19, 1938
RAMJAP DUBE Vs. JAGADISH CHANDRA DEO DHABAL DEB
August 26, 1938
RAMJI MAHTON Vs. GOPAL MAHTON
February 8, 1938
RAMJI SAHEBLAL PATIL Vs. TANYABAPU HANMANTRAO POWAR
September 22, 1938
RAMKESHWAR SINGH Vs. KESHO PRASAD SINGH
January 20, 1938
RAMNARAIN TRIVEDI Vs. SHIB KUMAR TEWARY
February 8, 1938
RAMNATH GOURI SANKAR DAWAY Vs. CHANDULAL BMODI
January 26, 1938
RANA UMA NATH BAKHSH SINGH Vs. JANG BAHADUR
July 8, 1938
RANG LAL Vs. GAJRAJ SINGH
November 2, 1938
RANI BIRJA RAJ KUMARI Vs. RANI BISHWA NATH KUMARI
December 19, 1938
RANI HARSHAMUKHI DASI Vs. NABA KRISHNA ROY CHOUDHURY
May 26, 1938
RANI HUZUR ARA BEGAM Vs. DEPUTY COMMISSIONER, GONDA
July 22, 1938
RATAN BEHARI DATTA Vs. MARGARETHA HEH
August 12, 1938
RATHNASWAMI NADAR Vs. PRINCE OF ARCOT S ENDOWMENTS UNDER THE CONTROL OF HIS HIGHNESS THE PRINCE OF ARCOT, GCIEREPRESENTED BY HIS AUTHORISED AGENT SHAMSUL ULAMA MOULVI MOHAMMAD ABDUR RAHMAN SAHIB BAHADUR SHAKEER
March 30, 1938
REGISTRAR CO-OPERATIVE SOCIETIES Vs. RAMKISHUN MANDAR
August 11, 1938
REV FATHER P MESARIC Vs. RAI RAMANI MOHAN BANERJEE BAHADUR, ADVOCATE
July 19, 1938
REZA ALI WAHSHAT Vs. DWARAKA PERSHAD SARAF
November 11, 1938
ROBINDRA NATH MITRA Vs. EMPEROR
February 4, 1938
RODA RAM Vs. MUKAND LAL
January 11, 1938
ROWLAND ADY Vs. ADMINISTRATOR GENERAL OF BURMA, ADMINISTRATOR TO THE ESTATE OF HOSAIN HAMADANEE
May 3, 1938
ROY SATINDRA NATH CHOUDHURY Vs. ROY HARENDRA NATH CHOUDHURY
April 4, 1938
RUP CHAND PANNA LAL Vs. SUBEDAR MAHUQ
August 24, 1938
RY RAJARAM RAJA SAHEB Vs. TRBHAWANI SANKER JOSHI
July 27, 1938
RYOTS OF GARABANDHA, SARIAPALLI AND RAMACHANDRAPURAM VILLAGE, GARABHANDHA GROUP, PARLAKIMIDI ESTATE REPRESENTED BY PEDDINI RAMALINGAM SUBUDHI Vs. ZAMINDAR OF PARLAKIMIDI
April 4, 1938
S A RAMANATHAN CHETTIAR Vs. PPPALANIAPPA CHETTIAR
August 8, 1938
S A RAMANATHAN CHETTIAR Vs. SNALAGAPPA CHETTIAR
February 3, 1938
S APPASWAMI PILLAI (DEACEASED) Vs. THAYAMMAL ALIAS THAIYAMUTHU ACHI
December 16, 1938
S FAKHRUDDIN HUSAIN Vs. ABDUL WAHID
January 11, 1938
S GIRDHARILAL SON AND CO Vs. BKAPPINI GOWDER
February 3, 1938
S MUNIYANDIA PILLAI Vs. MUTHUSAMI SERVAI
April 26, 1938
S N BANNERJEE Vs. KUCHWAR LIME AND STONE CO LTD
October 31, 1938
S NAZIRUDDIN ASHRAF Vs. KHARAGNARAIN
August 12, 1938
S P PERUMAL CHETTIAR Vs. MKKONDAL CHETTY
November 3, 1938
S RM M RM RAMANATHAN CHETTIAR LATE A MINOR BY GUARDIAN MUTHAYI ACHI ALIAS CHITTAL ACHI Vs. HIS HIGHNESS MAHARANA SHRI DOWLAT SINGJEE, THAKORE SAHIB OF LIMBDI REPRESENTED BY HIS AGENT MRVCGOPALARATNAM, ADVOCATE, HIGH COURT
February 1, 1938
S RM RM CHOCKALINGAM CHETTIAR Vs. ARPLSPMUTHIAH CHETTIAR (DECEASED)
May 3, 1938
S S S VARISAI MUHAMMAD ROWTHER Vs. MARUNGAPURI ESTATE IN CHARGE OF THE COURT OF WARDS REPRESENTED BY THE MANAGER OF THE ESTATE UNDER THE COURT OF WARDS
August 26, 1938
S V SUBBA RAO Vs. THA CALICUT CO-OPERATIVE URBAN BANK, LTD
April 12, 1938
SABITRIBAI DEBI Vs. JUGAL KISHORE DAS
May 19, 1938
SADACHI AMMAL Vs. RAJATHI AMMAL
May 4, 1938
SADANAND JHA Vs. AMAN KHAN
November 30, 1938
SADHU PRASAD SAH Vs. SATNARAIN SAH
October 26, 1938
SAFDER KHAN Vs. GAYA MUNICIPALITY
January 27, 1938
SAILA BALA DEVI Vs. SWORNA MOYEE DEVI W/O PARBATI CHARAN ROY
March 22, 1938
SAILABALA DAS JAYA Vs. NITYANANDA SARKAR, MUKTEAR
January 18, 1938
SAIN MAULE SHAH Vs. GHANE SHAH
May 3, 1938
SALIG RAM Vs. JUMNA SAHAI
September 26, 1938
SAMANTHAN KARAKKATTITATHIL CHANDUKUTTY NAMBIAR, PRESENT KARNAVAN AND MANAGER OF THE TARWAD Vs. CHIRAKKAL KOVILAKKATH RAMA VARMA RAJA AVERGAL
September 1, 1938
SAMBHOO UKARDA MALI Vs. PARASHRAM SHRIKISAN MARWADI
August 16, 1938
SANKARA MINING SYNDICATE LTD BY ITS MANAGING AGENT RPATTABHIRAMA REDDI Vs. SECRATERY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NELLOR
February 11, 1938
SANKARALINGAM PILLAI Vs. ARUMUGAM PILLAI
April 22, 1938
SANKARANARAYANA AIYAR FIRM (INSOLVENT) NOW REPRESENTED BY THE OFFICIAL ASSIGNEE, HIGH COURT Vs. YEGNALAKSHMI AMMAL
September 16, 1938
SANKATHA PRASAD Vs. MTRUKMANI
September 21, 1938
SANTHAPPA Vs. SIDDALINGAYYA ESWARAPPA BULLA, MINOR BY NEXTFRIEND AND MOTHER SANGAVVA
November 2, 1938
SARAT CHANDRA GUHA Vs. KALI PADA ROY
August 5, 1938
SARAT CHANDRA PATNAIK Vs. BAIDYANATH PATNAIK
January 5, 1938
SARAT SUNDARI DEBY Vs. RAM KINKAR RAI
June 15, 1938
SARAVANA MUDALIAR Vs. SINGARAVELU MUDALIAR MINOR BY MOTHER AND NEXT FRIEND SINNAMMAL ACHI
February 16, 1938
SARDAR MOHAMMAD NAWAZ KHAN Vs. BHAGATA NAND (GURDWARA COMMITTEE PANJA SAHIB, HASSAN ABDAL)
May 27, 1938
SARIFA KHATUN WIDOW OF MUSLIM BAFTA Vs. ASIMANNESSA BIBI W/O AMINADDI AHAMED
May 4, 1938
SARJUG PRASAD SAHU Vs. SURENDRAPAT TEWARI
October 13, 1938
SAROJENDRA K DUTT Vs. SRIMATHI BINAPANI DASSI
February 4, 1938
SARVABHOTLA THOTAPALLE CHENDIKAMBA Vs. KANALA INDRAKANTI VISWANATHAMAYYA
November 28, 1938
SASHTI GOPAL SAMUI Vs. HARIDAS BAGDI
January 28, 1938
SATIS CHANDRA ROY CHAUDHURY Vs. RAMPADA CHATTAPADHYA
July 5, 1938
SATISH CHANDRA DAS Vs. CHINTA HARAN SAHA
May 25, 1938
SATISH CHANDRA KUNDU Vs. NAOGAON UNION BANK LTD
July 14, 1938
SATNARAIN DAS Vs. EMPEROR
May 5, 1938
SATYANDRA NATH MAZUMDAR Vs. EMPEROR
December 1, 1938
SATYENDRA NATH SINHA Vs. AKHIL CHANDRA BAGCHI
March 14, 1938
SECRETARY OF STATE Vs. RAWAT MULL NOPANY
September 13, 1938
SECRETARY OF STATE Vs. KARIM BUX
September 22, 1938
SECRETARY OF STATE Vs. SURENDRA NATH GOSWAMI
July 7, 1938
SECRETARY OF STATE Vs. BANK OF INDIA LTD
May 2, 1938
SECRETARY OF STATE Vs. ALLAHABAD BANK LTD
August 5, 1938
SECRETARY OF STATE Vs. BHUPATI NATH DEV
July 4, 1938
SECRETARY OF STATE Vs. GIRINDRA NATH SAHA
February 16, 1938
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. CSKRISHNASWAMI AYYA
August 26, 1938
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF MADURA Vs. MUNIAPPAN CHETTI
January 3, 1938
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT Vs. MASK AND COMPANY, BY PARTNERS, MVEDACHALA MUDALIAR
September 8, 1938
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF TINNEVELLY Vs. MARY PONNAMMAL
March 24, 1938
SHAH CHATURBHUJ Vs. SHAH MAUJI RAM
April 20, 1938
SHAHABUDDIN SAHIB Vs. TOTA VENKATACHALAM CHETTIAR
April 22, 1938
SHAIKH BADLI MEAH Vs. CORPORATION OF CALCUTTA
July 27, 1938
SHAIKH DARGAHAN Vs. HAFIZ MOHAMMAD ZAYAUDDIN
February 22, 1938
SHAIKH MOHAMMAD YAQUOOB ALLY Vs. CHHOTEY LAL MISTRI
September 13, 1938
SHAIKH REYASAT Vs. GOPI NATH MISSIR
November 22, 1938
SHANMUGA PANDARAM Vs. KPONNUSWAMI AIYAR
March 28, 1938
SHEIK DAWOOD ROWTHER Vs. ABDUL KADAR ROWTHER
August 19, 1938
SHEIKH BHUKHAN MIAN Vs. SRIMATI RADHIKA KUMARI DEBI
April 21, 1938
SHEIKH BUDHU Vs. SITAL SINGH
September 12, 1938
SHEIKH IBRAR AHMAD Vs. MTKAMNI BEGAM
February 22, 1938
SHEO AHIR Vs. EMPEROR
July 29, 1938
SHEO BANDHAN PANDE Vs. KISHAN PRASAD PANDE
October 10, 1938
SHEO CHARAN LAL Vs. UMRAO BEGAM
August 25, 1938
SHEO GOBIND KOERI Vs. RAM ASRAY SINGH
August 26, 1938
SHEO MANDIL Vs. EMPEROR
August 30, 1938
SHEO NANDAN SINGH Vs. SURAJ PRASAD SINGH
September 1, 1938
SHEO NARAIN GOPI RAM Vs. NEW SEVAN SUGAR AND GUR REFINING CO LTDTHROUGH ANDREW YULE AND CO LTD
January 19, 1938
SHEO PRASAD BANSAL Vs. KULSHARASTRA SABHA
May 4, 1938
SHEO PRASAD SINGH Vs. RAM KHELAWAN SINGH
December 7, 1938
SHEO SHANKER SINGH Vs. SANGRAM SINGH
January 18, 1938
SHEOSAHAYAMAL HIRALAL Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
April 29, 1938
SHIB CHARAN Vs. EMPEROR
January 11, 1938
SHIB CHARAN GORAIN Vs. RAGHAB SANTAL
November 4, 1938
SHIBA PRASAD SINGH Vs. CHAMRU PASI
September 16, 1938
SHIROMANI SUGAR MILLS LTD Vs. SETH SUGNI CHAND HASHMAT RAI AND CO
May 19, 1938
SHIVA PRASAD GUPTA Vs. GOKUL CHAND
October 12, 1938
SHIVA PRASAD SETH Vs. HANUMAN BUX SETH
May 2, 1938
SHIVA PRASAD SINGH Vs. MTDEOKI KUAR
March 23, 1938
SHIVA PRASAD SINGH Vs. BHAGWANDAS AGARWALA
November 14, 1938
SHIVA SHANKAR SAH Vs. MANBHARAN RAI
November 3, 1938
SHRI BHAGWAN Vs. SECRETARY OF STATE
December 19, 1938
SHRI GOPAL CHANDRA Vs. NARAIN DAS
August 19, 1938
SHYAMAPADO DEB Vs. SUNDER DAS
July 18, 1938
SIDDAVARUPU RAMALINGA REDDY Vs. RACHAPUTI RAMALINGAM SETTY
March 25, 1938
SIDDESWAR GHOSE Vs. PANCHANAN BANGAL
January 3, 1938
SINNACHAMI CHETTIAR Vs. RAMASAMI CHETTIAR (DECEASED)
August 12, 1938
SINNAMMAL Vs. SETTIYA GOUNDAN
February 17, 1938
SIRAJ AHMAD KHAN Vs. GAYA PRASAD
December 5, 1938
SIRDHAR VASANTA RAO ANANDA RAO DHYBER KILLEDAR Vs. GOPAL RAO SETHU RAO PESHWAI
September 30, 1938
SISHU MOHAN KOYAL Vs. RAJENDRA NATH SARKAR
June 16, 1938
SISSIR CHANDRA MAITRA Vs. AJIT KISHORE MAITRA
February 23, 1938
SITA RAM RAI Vs. MADHO PRASAD
September 27, 1938
SITAL CHANDRA BOSE Vs. RAMESH CHANDRA MITTER
May 31, 1938
SITAL SINGH Vs. RAMJIPRASAD
August 1, 1938
SITANATH SAHA Vs. MONORANJAN ROY
April 27, 1938
SIVAGAMI AMMAL Vs. MUTHU AIYAR
September 22, 1938
SIVANMALAI GOUNDAN Vs. ARUNACHALA GOUNDAN
April 7, 1938
SK ASABUDDIN Vs. EMPEROR
January 11, 1938
SK BADAL ALI Vs. EMPEROR
December 16, 1938
SM BIBHABATI DEVI Vs. KUMAR RAMENDRA NARAYAN ROY
December 2, 1938
SM DHAPUBAI MINI W/O JNANMALL MINI Vs. CHANDRA NATH CHAKRAVORTY
March 18, 1938
SM INDUBALA DEVI Vs. SATCHID PROSAD
December 22, 1938
SM KHIRABALA DEBI W/O NITYA GOPAL ROY Vs. SURESH CHANDRA CHATTERJEE
February 1, 1938
SM KIRAN BALA SAHA Vs. SMSUNITI PROVA SAHA W/O NAGENDRA NATH SAHA
November 11, 1938
SM LILABATI DASI, WIDOW OF HARI MOHAN GHOSE Vs. CHITPORE GOLABARI COLTD
February 22, 1938
SM MEGHMALA DEBI W/O NIBARAN CHANDRA CHAKRAVARTI Vs. SADAY PARHYA
May 23, 1938
SM NIRUPAMA DEVI W/O SURESH CHANDRA LAHIRI Vs. ANATHBANDHU SAHA
June 1, 1938
SM RADHARANI DEBI W/O RAMAN CHANDRA CHATTERJEE Vs. SRI BIJOY CHAND MAHATAB BAHADUR
May 6, 1938
SM SARASWATI DEVI Vs. BAHADUR LAL MISSIR
July 7, 1938
SM SUBODHBALA GHOSE W/O GOPAL CHANDRA GHOSE Vs. HARENDRA NATH DAY
April 12, 1938
SM TULSI MONI DASI, WIDOW OF SATYA CHARAN SREEMANI Vs. SUBHAS CHANDRA PRAMANIK
May 17, 1938
SMT HEMANGINI DEVI Vs. ANIL KRISHNA BANERJEE
January 28, 1938
SMT KAMINI DASI W/O GOBINDA CHANDRA DAS Vs. HARI PADA DUTT
December 14, 1938
SMT SARAJBASHINI GHOSH Vs. BAIJNATH PANDEY
January 20, 1938
SOMAR RAM Vs. BADHU RAM
March 8, 1938
SOMASUNDARA EDANGAPURANDAR ALIAS SOMASUNDARA ERATHA BAKISH PACKIRI SAHIB Vs. KPNARASIMHACHARIAR
July 27, 1938
SOMASUNDARAM CHETTIAR Vs. AVENKATA SUBBAYYA
January 24, 1938
SOMAVARAPU BALARAMI REDDI Vs. OFFICIAL RECEIVER
November 1, 1938
SOMESHWAR NATH SINGH Vs. RAGHUBAND LAL
March 31, 1938
SONU KURMI Vs. EMPEROR
May 5, 1938
SOONIRAM RAMNIRANJANDASS Vs. ALAGU NACHIYAR KOIL (TEMPLE)
July 5, 1938
SOUTH INDIAN GENERAL ASSURANCE AND CO LTD Vs. REGISTRAR OF LIFE INSURANCE COMPANIES
December 9, 1938
SOUTI RAGHUBAR DAYAL Vs. SETH AMBA PRASAD
March 30, 1938
SREE BATCHU VENKATARATNAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF EAST GODAVARI
January 25, 1938
SREE MEENAKSHI MILLS CO LTD REPRESENTED BY MR K THIAGARAJA CHETTIAR Vs. ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES
March 8, 1938
SREE RAJAH MALLAPUDI VENKATARAYADU GARU Vs. THATHIRAJU VENKATARAMANA RAO
September 26, 1938
SREE RAJAH VENKATADRI APPARAO BAHADUR ZAMINDAR GURU Vs. MORIVINENI SEETHARAMAYYA
February 16, 1938
SREE SREE LAKSHMI NARAYAN JIU THAKUR Vs. JAGADISH CHANDRA SUR
March 23, 1938
SREE SREE RAMCHANDERJI Vs. HEM CHANDRA SINGH
November 10, 1938
SREEDHAR CHANDRA ROY Vs. SMKUSUM KUMARI ROY
March 18, 1938
SREEMAN NALLANCHAKRAVARTHULA SAMPATH KUMARA VENKATARANGACHARYULU AYYAVARLAM GARU (DECEASED) Vs. JAMMI TURANGA RAO
May 10, 1938
SRI BEHARIJI MAHARAJ BIRAJMAN THAKURDWARA THROUGH RANENDRANATH BASU, RECEIVER Vs. LALA MANMOHAN DAS
September 16, 1938
SRI MAHARAJA SAHEB BAHADUR THROUGH SATNARAIN LAL MUKHTARAM Vs. BAULESHWAR SINGH
November 23, 1938
SRI MAHARANI ADILAKSHMI DEVAMMA GARU BY HER AUTHORISEDAGENT KANCHERLA RAMAKRISHNIAH Vs. RAO KUMARA RAYA APPA RAO GARU
September 19, 1938
SRI RAJAH BOMMADEVARA VENKATARAYULU NAIDU BAHADUR ZAMINDAR GARU Vs. SRI RAJAH LANKA VENKATA RATTAMMA GARU
August 18, 1938
SRI RAJAH KAKARLAPUDI VENKATA SUDARSANA SUNDARA NARASAYYA GARU Vs. SRI RAJAH KAKARLAPUDI BUTCHI KRISTNAM RAJU GARU
April 5, 1938
SRI RAJAH RAI SRI VENKATRAYA KRISHNA RANGARAO BAHADUR ZAMINDAR, MINOR BY FATHER AND NEXT FRIEND SRI RAJAH RAO SRI RAMAKRISHNA RANGARAO BAHADUR, ZAMINDAR OF KIRLAMPUDI, ETC ESTATE Vs. LANKA APPAYYA
January 3, 1938
SRI SRI SRI NIRVANI MAHANT GOMATI DOSS BHAVAJI, DISCIPLE OF HIRA DAS BAVAJI (DECEASED) Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
January 20, 1938
SRI THAKURJI MAHARAJ Vs. SUJAN SINGH
November 3, 1938
SRINIVAS MULL Vs. SECRETARY OF STATE
January 27, 1938
SRIPATI SARAN PRASAD SINGH Vs. INDARJIT MAHTON
October 20, 1938
SRISH CHANDRA MANDAL Vs. BISHNU PADA MANDAL, AUCTION-PURCHASER
May 3, 1938
SUB-JUDGE, FIRST CLASS Vs. JAWAHAR LAL RAMCHAND PARWAR
September 20, 1938
SUBODH CHANDRA MALLICK Vs. AJODHYA HATUI
November 8, 1938
SUBRAMANIA GURUKKAL Vs. ABHINAVA POORNAPRIYA ASRINIVASA RAO SAHIB
November 16, 1938
SUDHINDRA KUMAR RAI CHAUDHURI Vs. GANESH CHANDRA GANGULI
August 4, 1938
SUDHIR CHANDRA NAG Vs. NAZIR MAMUD SHEIKH
August 10, 1938
SUKKIRA GOUNDAN Vs. PALANI GOUNDAN
March 2, 1938
SUKRA URAON Vs. MANJHI LAL BISWANATH SAHI DEO
January 12, 1938
SUKUMAR BANERJI Vs. RAJESWARI DEBI
April 25, 1938
SULEIMAN TIGG Vs. CYRIL TIGG
August 3, 1938
SUN LIFE ASSURANCE CO LTD Vs. NILRATAN MOOKHERJEE
June 15, 1938
SUNDAR LAL Vs. KAUSHI RAM
September 1, 1938
SUNDAR SINGH MAJITHIA Vs. COMMISSIONER OF INCOME-TAX
March 9, 1938
SUNDARAMMAL Vs. PALANIANDI MUDALI
December 14, 1938
SUNDARAMMAL MINOR BY NEXT FRIEND P V E PONNUSWAMI CHETTIAR Vs. JAGADAMBAL AMMAL
September 1, 1938
SUNDARARAJULU NAIDU Vs. BPAPIAH NAIDU
February 4, 1938
SUNDER RAM Vs. HARANGI RAM
February 16, 1938
SUNITY BALA DAS GUPTA Vs. SIR PRODYOT KUMAR TAGORE
June 1, 1938
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. NABIN CHANDRA HUR
January 28, 1938
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. ISABALI
February 2, 1938
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. HOSSEIN ALI
March 15, 1938
SURADHANI DEBYA CHOUDHURANI W/O LALIT KISHORE ACHARYA CHOUDHURY Vs. RAJA JAGAT KISHORE ACHARYA CHOUDHURY
December 21, 1938
SURAJ NARAIN CHAUBE Vs. EMPEROR
May 25, 1938
SURAJ PATISH NANDAN LAL Vs. MTATUL BIBI
March 30, 1938
SURAMA SUNDARI DEBI Vs. KIRANSHASHI CHOWDHURANI
January 27, 1938
SURATHU SITHARATNAMMA Vs. PILLARISETTI SESHAMMA
December 13, 1938
SURENDRA NATH BASU Vs. EMPEROR
February 9, 1938
SURENDRA NATH BOSE Vs. ASHUTOSH SAHA
November 10, 1938
SURENDRA NATH SARKAR Vs. PYARI CHARAN LAW
June 16, 1938
SURESH CHANDRA DE Vs. EMPEROR
May 19, 1938
SURESH CHANDRA MUKHERJI Vs. BISWA NATH CHAKRAVARTY
April 8, 1938
SURJA GORAIN Vs. GNANENDRA NATH BANERJI
September 20, 1938
SURJO MOHAN THAKUR Vs. CHHOTE SINGH
February 18, 1938
SWADESHI BIMA CO LTD Vs. SHIV NARAIN KATIYAR
September 29, 1938
SYED ABDUL JALIL Vs. EMPEROR
December 20, 1938
SYED TAYYAB HASAN Vs. SYED SAGHIR HASAN
September 1, 1938
T G RAJAN Vs. ASIATIC GOVERNMENT SECURITY LIFE ASSURANCE CO LTD
August 1, 1938
T M SUBRAMANYAN TIRUMURUPU Vs. TENARAINA TIRUMURUPU
January 21, 1938
T MUHAMMAD SHAMSUDIN RAVUTHAR AND BROTHERS Vs. SHAW, WALLACE AND COMPANY
September 29, 1938
T N BORAI GOUDAR Vs. COMMISSIONER, OOTACAMUND MUNICIPALITY
May 4, 1938
T PR SM SOMASUNDARAM CHETTIAR Vs. VRMSEVUGAN CHETTIAR
December 1, 1938
T R PRATT (BOMBAY) LTD Vs. M T LTD
March 11, 1938
T S SHANMUGASUNDARAM PILLAI Vs. AMANICKA MUDALIAR
November 25, 1938
T S SWAMINATHA ODAYAR, LATELY A MINOR BY GUARDIAN MEENAKSHI ACHI BUT NOW DECLARED A MAJOR AND GUARDIAN ON RECORD DISCHARGED Vs. TSGOPALASWAMI ODAYAR
May 9, 1938
T SIVASANKARA MUDALIAR Vs. RADHABAI AMMAL
May 9, 1938
T V SRINIVASA AIYANGAR Vs. VJAGANNATHA AIYANGAR
July 28, 1938
TAHAD ALI KHAN Vs. SHEIKH ISRAR ULLAH
September 27, 1938
TAHARAT KARIM Vs. MALIK ABDUL KHALIQ
August 2, 1938
TALLA LINGAMURTHI Vs. SIDDANI PEDA MALLAYYA
March 1, 1938
TALLAPRAGADA ACHUTHARAMAYYA Vs. AYYAGARI SOORAPPAYYA
September 9, 1938
TARAK CHANDRA DAS Vs. CHIEF EXECUTIVE OFFICER, CORPORATION OF CALCUTTA
August 10, 1938
TARAPRASAD SUKUL Vs. ABUL KASEM KHUNDKAR S/O ABU BAKKR KHUNDKAR
January 20, 1938
TETALI SOORAMMA Vs. KOVVURI VENKAYYA (DIED)
March 10, 1938
THADIKONDA SREERAMAMURTHY Vs. MANNALURI RAMA RAO
April 19, 1938
THAKAMANI DEBI Vs. NEPAL CHANDRA BHATTACHARYYA
August 2, 1938
THAKUR BAKHT BALI SINGH Vs. SARJU SINGH
December 1, 1938
THAKUR CHANDRA MOHAN SINGH Vs. BUTU MIAN
January 21, 1938
THAKUR GAYA BAKHSH SINGH SINCE DECEASED (NOW REPRESENTED BY RANI SURAJ KUNUAR AND ANOTHER) Vs. DEO SINGH
January 24, 1938
THAKUR KISHUN CHAND SINGH Vs. MUNSHI MAKUND SARUP
February 14, 1938
THAKUR PRASAD Vs. AJODHYA PRASAD CHAUDHURY
September 27, 1938
THAKUR RAI Vs. ISSARDYAL PARSHAD ADN ORS
January 18, 1938
THAZHEPEEDIKAYIL VEERANKUTTI HAJI Vs. CROWN
February 4, 1938
THIAGARAJA AIYAR Vs. NARAYANASWAMI PILLAI
March 16, 1938
THIN YEN Vs. SECYOF STATE
August 22, 1938
THIRUMALAI TIRUPATHI DEVASTHANAMS COMMITTEE (REPRESENTED BY ITS COMMISSIONER AND AUTHORISED AGENT, RAO BAHADUR K SITARAMA REDDIAR AVERGAL) Vs. PUJALI KOMARAPPA MUDALI
August 16, 1938
THUMBALAM GOOTY THIMMIAH Vs. OFFICIAL RECEIVER OF BELLARY
November 2, 1938
TIKAIT SRINIBAS HUKUM SINGH DEO Vs. LAL NARAIN SINGH
August 9, 1938
TILAK RAM Vs. SURAT SINGH
February 17, 1938
TILE BEHARANI Vs. KEVUTE RAGHUBEHARA
August 16, 1938
TOON LAL Vs. SONOO LALL
July 26, 1938
TRIPURARI BHATTACHARJEE Vs. EMPEROR
January 21, 1938
TROJAN AND CO Vs. ALALANNAMALAI CHETTIAR
May 12, 1938
UCHMATAN BIBI W/O KAZI ABDUL AZIM Vs. RAJENDRA NATH SANYAL
January 31, 1938
UDIT NARAYAN PATWARI Vs. EMPEROR
March 25, 1938
UMA SHANKER RAI Vs. RAM AGYAN THAKUR
December 22, 1938
UMASHANKAR PRASAD Vs. KUNJ BIHARI THAKUR
January 21, 1938
UMRAI ALI KHAN Vs. INTIZAMI BEGAM
November 14, 1938
UPENDRA NARAYAN MUKHERJEE Vs. BEPIN BEHARY MAL
February 15, 1938
V E R M K KRISHNAN CHETTIAR BY AGENT RAMA AIYANGAR Vs. VELAYEE AMMAL
March 15, 1938
V M AHMAD MARAIKAYAR Vs. VNTHANGIAH NADAR
March 4, 1938
V P KRISHNAN Vs. PAYANKALATH NARAYANAN NAYAR
January 21, 1938
V PANCHAPAKESA AIYAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE
September 6, 1938
V R K M KUMARAPPA CHETTIAR Vs. KMVRCHIDAMBARAM CHETTIAR
April 4, 1938
V V VYTHILINGAM PILLAI Vs. SESHAN MINOR BY GUARDIAN FANKAJATHAMMAL
November 18, 1938
VADAVALLI NARASIMHA RAO Vs. VAYYANNA RAO
December 7, 1938
VADREVU SANKARAMURTHI Vs. VADREVU SUBBAMMA
August 8, 1938
VAIYAPURI CHETTIAR Vs. MUNICIPAL COMMISSIONER
May 4, 1938
VAKKALANKA KONDAMMA Vs. KASANEEDI VENKATARAYADU
May 10, 1938
VEDAKANNU NADAR Vs. NANGUNERI TALUK SINGIKULAM ANNADANA CHATRAM THROUGH ITS HUKTDARS MEDAI DALAVOI RANGANATHA MUDALIAR
May 6, 1938
VEDAKANNU NADAR Vs. GNANAYYA NADAR
May 2, 1938
VELAPPA GOUNDAN Vs. RAMASWAMI GOUNDAN
January 24, 1938
VELLA VEERAN CHETTI Vs. VVEERAN CHETTI
January 21, 1938
VELUR MUNUSWAMI MUDALIAR Vs. DARWAJA RAGHUPATHI
September 2, 1938
VILLUPURAM URBAN CO-OPERATIVE BANK BY ITS SECRETARY MR KUPPUSWAMY MUDALI Vs. BALASUBRAMANIA MUDALI
January 5, 1938
VISHWANATH NARAYAN SINGH Vs. HARIHAR GIR
September 20, 1938
VITHOBA BHANJI NAGMOTI Vs. ANNA BALIRAM KUNBI
October 4, 1938
VOORA SREERAMULU CHETTY Vs. COMMISSIONER OF INCOME-TAX
November 10, 1938
VR L VR S PETHAPERUMAL CHETTIAR (DECEASED) Vs. VALVRAMASWAMI CHETTIAR
January 26, 1938
W K WESLEY Vs. EMPEROR
July 19, 1938
YADEO GANESH SUBHEDAR Vs. SECRETARY OF STATE
October 6, 1938
YARLAGADDA RANGANAYAKULU NAIDU BAHADUR Vs. MYNENI LAKSHMINARAYANA
November 4, 1938
YELLAVAJJHULA SURAYYA Vs. TUMMALAPALLI MANGAYYA
November 28, 1938
YERLAGADDA MAHALAKSHMI Vs. MIDDE SOMARAJU
November 10, 1938
YUSUF MIA Vs. EMPEROR
August 17, 1938
YUSUF MIAN Vs. EMPEROR
April 6, 1938
ZIAUL RAHMAN Vs. MTGANGA DEI
November 10, 1938