Case Index

Title
Date
ABDUL GHAFOOR AND ORS Vs. FAJIR ALI AND ANR
July 7, 1938
ABDUL GHAFUR Vs. CANTONMENT BOARD
November 23, 1938
ABDUL GHANI AND ORS Vs. SIRAJ-UD-DIN AND ORS
November 19, 1938
ABDUL HAKIM AND ANR Vs. EMPEROR
April 4, 1938
ABDUL HAMID Vs. AMRIT LAL
December 23, 1938
ABDUL HAMID MOHD DIN Vs. IQBAL HUSSAIN MOHD HUSSAIN
June 22, 1938
ABDUL MAJID Vs. EMPEROR
April 19, 1938
ABDUL MAQSAT AND ORS Vs. MOHAMMAD AMIN KHAN AND ANR
April 19, 1938
ABDUL REHMAN KHAN AND ORS Vs. MT BHIRAWAN AND ORS
October 5, 1938
ABDULLAH Vs. ISHAQ MOHAMMAD AND ANR
December 7, 1938
AHMAN AND ORS Vs. EMPEROR
June 16, 1938
AHSAN ELAHI Vs. ALLA-UD-DIN AND ORS
June 28, 1938
AKBAR BADR DIN AND ANR Vs. EMPEROR
March 24, 1938
ALI MOHAMMAD Vs. NUR MOHAMMAD AND ANR
July 11, 1938
ALLAH BAKHSH Vs. SHIVJI MAHARAJ THROUGH MANAGING COMMITTEE OF SHIVALA SHIVJI OF KOT DASKA AND ANR
October 18, 1938
ALLAH DIN AND ANR Vs. PRABH DAYAL AND ORS
February 1, 1938
AMBA PARSHAD Vs. IMAM ALI AND ANR
March 29, 1938
ASA RAM Vs. MT FATIMA BEGUM AND ORS
October 24, 1938
AZIZ AHMAD JAN MOHAMMAD Vs. EMPEROR
January 3, 1938
BACHITTAR SINGH AND ORS Vs. RAHIM BAKHSH AND ORS
June 7, 1938
BADRI NATH MEHRA Vs. MOTI RAM MEHRA
November 11, 1938
BAHADARI AND ANR Vs. EMPEROR
December 2, 1938
BALDEV RAJ PAUL AND ANR Vs. MOOL GHAND-AMOLAK RAM
February 16, 1938
BALWANT SINGH Vs. ANJAMAN IMDAD BAHAMI QARZA AND ANR
April 28, 1938
BALWANT SINGH Vs. GURBACHAN SINGH AND ANR
December 1, 1938
BANSI LAL AND ORS Vs. HARI CHAND AND ANR
November 29, 1938
BANWARI LAL Vs. MATU RAM
November 9, 1938
BARU MAL Vs. RALA RAM AND ORS
June 6, 1938
BEHARI LAL Vs. EMPEROR
September 20, 1938
BEHARI LAL SUD Vs. EMPEROR
December 7, 1938
BELI RAM AND ANR Vs. DASONDHA SINGH AND ORS
May 6, 1938
BHAGAT RAM AND ANR Vs. RALLA RAM
April 19, 1938
BHAGAT RAM KHANNA Vs. MOHAMMAD BAKHSH
December 14, 1938
BIDHI CHAND Vs. AZMAT ULLAH AND ORS
October 14, 1938
BIHARI LAL Vs. LALA CHANDU LAL
November 28, 1938
BRAHM DEV Vs. EMPEROR
January 17, 1938
BUA DITTA AND ORS Vs. SAHIB DIYAL
July 14, 1938
BUDH RAM Vs. MUNICIPAL COMMITTEE
January 12, 1938
BUDHU Vs. EMPEROR
January 6, 1938
BUTA SINGH Vs. ABDUL RAHMAN AND ORS
December 7, 1938
BUTA SINGH Vs. EMPEROR
October 27, 1938
C FLEMING Vs. OFFICIAL RECEIVER AND ORS
December 13, 1938
CENTRAL BANK OF INDIA LTD Vs. ATTAR CHAND AND ORS
January 3, 1938
CHAUDHRI FATEH DIN Vs. DIWAN CHAND AND ANR
May 30, 1938
CHAUDHRI GANESH DASS AND ANR Vs. MALIK MOHAMMAD HUSSAIN AND ORS
June 13, 1938
CHAUDHRI NUR MOHAMMAD, OFFICIAL LIQUIDATOR Vs. AMJAD HUSSAIN SHAH AND ORS
October 27, 1938
CHAUDHRI SHIV TAJ SINGH Vs. MT GEORGINA NATHA SINGH AND ORS
December 1, 1938
CHHAGAN LAL Vs. FIRM MANGAL SAIN RAJ NARAIN AND ORS
May 16, 1938
CHIRANJI LAL AND ORS Vs. RAMJI LAL AND ANR
November 4, 1938
CHUNI LAL AND ANR Vs. BEANT SINGH AND ORS
May 10, 1938
COURT OF WARDS GURU AMARJIT SINGH SAHIB Vs. DEVI DAWALA
May 19, 1938
DALIP SINGH AND ORS Vs. JAGAT SINGH AND ORS
April 6, 1938
DARU MAL Vs. TODAR
January 24, 1938
DASAUNDHI AND ORS Vs. LAL SINGH AND ANR
May 9, 1938
DASAUNDHI KHAN AND ORS Vs. SADHU AND ORS
November 25, 1938
DASONDHI AND ORS Vs. MILKHI RAM AND ANR
November 16, 1938
DASU RAM Vs. GHAZI MOHAMMAD AND ORS
June 17, 1938
DEBI SINGH AND ORS Vs. SISRAM AND ORS
December 14, 1938
DEVI DOARA Vs. COURT OF WARDS, GURU AMARJIT SINGH
January 26, 1938
DIN MOHAMMAD Vs. MT WALAIT BEGUM AND ANR
February 24, 1938
DR GHULAM HAIDER Vs. D IQBAL NATH AND ORS
November 8, 1938
DR MOHAMMAD MUSA Vs. NABI BAKHSH AND ORS
March 16, 1938
DULLA Vs. RAM CHAND AND ORS
January 27, 1938
EMPEROR Vs. TULSI RAM
February 2, 1938
EMPEROR Vs. RAM RAKHA
February 1, 1938
EMPEROR Vs. KHUDA BAKHSH
January 4, 1938
EMPEROR Vs. DHANA AND ORS
March 22, 1938
EMPEROR Vs. PAHLU AND ORS
November 21, 1938
EMPEROR Vs. AMAR SINGH
June 21, 1938
EMPEROR Vs. UJAGAR SINGH HAKAM SINGH AND ANR
May 26, 1938
EMPEROR Vs. SULTAN MAHMUD
August 17, 1938
EMPEROR Vs. NAND LAL AND ORS
January 31, 1938
FAQIR SINGH SUDH SINGH Vs. EMPEROR
November 18, 1938
FAZAL KARIM AND ORS Vs. ALLAH RAKHA AND ORS
October 31, 1938
FAZLU Vs. MUNICIPAL COMMITTEE
October 14, 1938
FIRM AHMAD DIN-ALLAH DITTA Vs. SARDAR PARTAP SINGH AND ORS
October 26, 1938
FIRM ATTAR SINGH-SANT SINGH Vs. MUNICIPAL COMMITTEE
January 11, 1938
FIRM AYA RAM-TOLA RAM AND ORS Vs. SADHU LAL AND ANR
April 21, 1938
FIRM CHANDU LAL-PARMA NAND Vs. GRAHAMS TRADING CO (INDIA) LTD AND ANR
July 12, 1938
FIRM CHUNI LAL-RALI RAM Vs. ALTAF-UL-RAHMAN AND ORS
December 5, 1938
FIRM DAULAT RAM-MOHAN DASS Vs. FIRM VERA MALL-KEWAL RAM
June 10, 1938
FIRM DULI CHAND MAIDHAN Vs. PANTHI AND ANR
February 1, 1938
FIRM G D GIANCHAND PERAMBULATORS AND TRICYCLE MANUFACTURERS Vs. ABDUL HAMID
May 10, 1938
FIRM GHANDU LAL GHANSHYAM DASS AND ANR Vs. SARASWATI SUGAR SYNDICATE LTD
May 16, 1938
FIRM GURPARSHAD DEWAT RAM Vs. KISHEN CHAND AND ANR
March 2, 1938
FIRM HARDAYAL MAL-MOHRI LAL Vs. FIRM KISHAN GOPAL JHANJI AND SONS
June 1, 1938
FIRM JAGAN NATH-KIDAR NATH Vs. SITA RAM AND ANR
March 10, 1938
FIRM JHINDA RAM FATEH CHAND Vs. MAHNI AND ORS
May 2, 1938
FIRM JINDA RAM FATEH CHAND Vs. MAHNI AND ORS
October 28, 1938
FIRM JINDA RAM GURANDITTA MAL Vs. BUR SINGH
March 7, 1938
FIRM KARAM CHAND-SHANKAR DAS Vs. SM AMAR KAUR AND ANR
January 27, 1938
FIRM KISHEN SINGH-SANT RAM Vs. FIRM SALIG RAM-BHAGAT RAM
June 16, 1938
FIRM LABHU MAL-BANARSI DAS Vs. MT BIBI AND ORS
October 17, 1938
FIRM MAIDATT MANAK CHAND Vs. MT LACHOO AND ORS
November 17, 1938
FIRM NAND MAL-DURGA DAS Vs. NAZIR AHMAD
November 28, 1938
FIRM PHUL CHAND-NEM CHAND Vs. AGGARWAL BATTERY MANUFACTURING CO
June 6, 1938
FIRM PRABHU DYAL BALKISHAN DASS Vs. BHONDU MAL AND ORS
January 18, 1938
FIRM SALIG RAM-BHAGAT RAM Vs. FIRM KISHEN SINGH-SANT RAM
June 16, 1938
FIRM SARDAR CHATAR SINGH SANT SINGH Vs. CHAUDHRI GHULAM MOHAMMAD
October 14, 1938
FIRM SHEIKH MIAN MOHD-ALLAH BUX Vs. MUNICIPAL COMMITTEE
December 8, 1938
FIRM SRI CHAND-SHEO PARSHAD Vs. LAJJIA RAM
September 27, 1938
FIRM TIRKHA RAM-CHUNI LAL AND ANR Vs. FAKHIR AHMED AND ORS
March 16, 1938
GANDA SINGH AND ORS Vs. JAWAND SINGH AND ANR
November 30, 1938
GANDA SINGH AND ORS Vs. VASAKHA SINGH
November 10, 1938
GANGA SINGH AND ORS Vs. GURDIT SINGH
June 20, 1938
GHULAM AHMAD AND ANR Vs. EMPEROR
June 28, 1938
GHULAM HAIDER Vs. EMPEROR
January 25, 1938
GHULAM MOHY-UD-DIN AND ORS Vs. MT RUQIYA AND ORS
November 2, 1938
GHULAM MOHY-UD-DIN KHAN AND ORS Vs. MT NIAMAT BIBI AND ANR
February 3, 1938
GHUNGAR MAL GHANIA LAL Vs. EMPEROR
October 20, 1938
GIAN CHAND Vs. MOHAMMAD ALI
January 11, 1938
GIAN SINGH MUNSHA SINGH Vs. AMAR SINGH JAIMAL SINGH
January 31, 1938
GOBIND Vs. NARAIN SINGH AND ORS
February 3, 1938
GOPAL DASS Vs. FIRM SETH KHUSHI RAM-BEHARI LAL AND ORS
June 15, 1938
GOPI NATH VIR BHAN Vs. COMMISSIONER OF INCOME-TAX, NORTH-WEST FRONTIER AND DELHI PROVINCES
January 6, 1938
GOPINATH VIR BHAN Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
January 6, 1938
GULSARAN DAS Vs. BRIJ MOHAN AND ORS
December 16, 1938
GULZARA AND ORS Vs. QUTBA AND ORS
May 12, 1938
GURANDITTA Vs. EMPEROR
March 28, 1938
GURDAS SINGH Vs. EMPEROR
April 12, 1938
GURDIT SINGH Vs. MOTA SINGH
September 28, 1938
GURDIT SINGH Vs. EMPEROR
November 8, 1938
GURDITTA AND ORS Vs. TAJA
March 14, 1938
HAJI GHULAM MOHAMMAD Vs. FEROZ AND ORS
March 31, 1938
HAR CHAND Vs. HIRA LAL AND ANR
May 9, 1938
HARDIAL Vs. EMPEROR
March 4, 1938
HARI SINGH PREM Vs. MOTI RAM
October 31, 1938
HARNAM SINGH Vs. EMPEROR
December 12, 1938
HAYAT MOHAMMAD Vs. BAR GAUSHALA LTD
July 5, 1938
HIRA LAL Vs. MOHNA SINGH
March 28, 1938
HOSIERY KNITTING MILLS, LTD Vs. S WAHID-UD-DIN
November 23, 1938
HUSSAIN Vs. EMPEROR
October 28, 1938
ILAHI BAKSH Vs. KALU MAL AND ORS
September 29, 1938
IMAM ALI Vs. MT SUGHRAN BEGUM AND ORS
November 1, 1938
IN RE: ADVOCATE-GENERAL Vs. STATE
December 6, 1938
IN RE: HAKIM WASAN Vs. STATE
July 12, 1938
IN RE: MUSLIM BANK OF INDIA, LTD IN LIQUIDATION Vs. STATE
December 19, 1938
IN RE: PEOPLES BANK OF NORTHERN INDIA LTD (IN LIQUIDATION) Vs. STATE
November 25, 1938
IN RE: VIDYA SAGAR KAPUR, EDITOR, DAILY GURU AND ORS Vs. STATE
February 18, 1938
IQBAL SINGH AND ORS Vs. MAHINDAR SINGH AND ORS
June 3, 1938
ISHAR DAS Vs. RALLIA RAM AND ANR
January 4, 1938
ISLAM-UD-DIN Vs. EMPEROR
November 2, 1938
ISMAIL Vs. JAGAT SINGH AND ORS
April 28, 1938
JAI BHAGWAN DASS Vs. OM PARKASH AND ANR
December 2, 1938
JAI DAYAL Vs. DEWAN RAM SARAN DAS AND ORS
June 3, 1938
JAIMAL SINGH AND ANR Vs. EMPEROR
November 3, 1938
JALAL DIN AND ANR Vs. HUKAM CHAND
June 21, 1938
JODH SINGH Vs. EMPEROR
September 20, 1938
JOINT HINDU FAMILY FIRM KNOWN AS LALA KASTURI LAL-SANT LAL Vs. MUNICIPAL COMMITTEE
December 5, 1938
JOINT HINDU FAMILY PILADA RAM AND ORS Vs. JOINT HINDU FAMILY TULSI DAS ASA NAND AND ORS
December 21, 1938
JOTI PARSAD Vs. RAHAM ALI
June 10, 1938
JOWAND SINGH AND ANR Vs. TIRATH RAM
December 1, 1938
KAKU SINGH Vs. SARB KRISHAN AND ORS
November 1, 1938
KANSHI RAM Vs. DULA RAI & CO
February 4, 1938
KANWAR CHANDRA RAJSARAN SINGH Vs. MUNSHI LAL
January 26, 1938
KANWAR SAIN Vs. EMPEROR
May 2, 1938
KANWAR SAIN Vs. EMPEROR
September 23, 1938
KARAM BAKHSH AND ANR Vs. MT MEHTAB BIBI AND ANR
November 8, 1938
KARTAR SINGH Vs. EMPEROR
January 4, 1938
KEWAL KISHAN Vs. JAIN BROTHERHOOD AND ORS
October 31, 1938
KHAMANA Vs. SITA SINGH AND ANR
November 3, 1938
KHEMAN Vs. CHHOTU
April 28, 1938
KIRPA RAM Vs. OFFICIAL RECEIVER, SARGODHA
December 16, 1938
KISHAN SINGH AND ANR Vs. PRITAM SINGH AND ORS
January 31, 1938
KISHEN LAL Vs. GOHLI
May 31, 1938
KUMMAN AND ANR Vs. SUJAN SINGH
March 22, 1938
LABHU AND ORS Vs. SHIB RAM AND ANR
November 3, 1938
LACHHMAN DAS Vs. JAI GOPAL AND ORS
June 17, 1938
LACHHMI NARAIN AND ORS Vs. MANAK CHAND AND ORS
June 30, 1938
LAHAURI RAM Vs. AMAR CHAND
May 20, 1938
LAHORE ELECTRIC SUPPLY COMPANY LTD Vs. SECRETARY OF STATE AND ORS
April 22, 1938
LAKHMIR SINGH AND ORS Vs. SADHU AND ANR
November 2, 1938
LAKSHMI NARAIN AND ORS Vs. (LALA) BALA PARSHAD, PROPRIETOR OF MESSRS KANAHIYA LAL-BALAH RAM AND MESSRS SHIV NARAIN-BALA PARSHAD
January 18, 1938
LAL CHAND CHAUDHRI Vs. BOGHA RAM AND ORS
February 7, 1938
LAL DIN Vs. OFFICIAL RECEIVER
October 24, 1938
LAL SINGH Vs. DISTRICT OFFICIAL RECEIVER
November 10, 1938
LAL SINGH AND ORS Vs. EMPEROR
April 14, 1938
LALA Vs. JAGE RAM
July 8, 1938
LALA DAULAT RAM AND ORS Vs. LALA HAVELI SHAH AND ORS
January 17, 1938
LALA JIWAN RAM Vs. MOTOR AND GENERAL FINANCE LTD DELHI AND ANR
January 27, 1938
LALA MATHRA DAS PURI Vs. ADMINISTRATOR OF LAHORE MUNICIPALITY AND ANR
November 2, 1938
LALA MEGH RAJ Vs. FIRM RAGHBAR DAS-BENI PRASAD
February 2, 1938
LALA MULK RAJ BHALLA Vs. OFFICIAL LIQUIDATOR OF THE PEOPLES BANK OF NORTHERN INDIA, LTD
March 24, 1938
LALA PIARE LAL AND ORS Vs. LALA HEM CHAND
January 27, 1938
LALA TARA CHAND Vs. FIRM MANKU LAL RAM CHAND
July 1, 1938
LALIT MOHAN AND ANR Vs. HARDAT RAI AND ORS
November 17, 1938
LLOYDS BANK LTD AND ANR Vs. MT REHMAT BIBI
October 26, 1938
LLOYDS BANK, LTD AND ANR Vs. MT REHMAT BIBI
October 19, 1938
M A KHAN Vs. EMPEROR
June 27, 1938
M AND D AMINOFF Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
January 25, 1938
M AND D AMINOFF, LONDON THROUGH MUSA AMINOFF Vs. COMMISSIONER OF INCOME-TAX
January 25, 1938
MADHO RAM Vs. SITA RAM AND ANR
October 21, 1938
MAI CHAND Vs. RAM JAS AND ORS
December 1, 1938
MALAK CHAND Vs. FIRM HARI CHAND-KISHEN CHAND AND ANR
December 14, 1938
MAM RAJ Vs. FIRM SHER SINGH-JIA LAL AND ANR
January 10, 1938
MANOHAR LAL AND ORS Vs. ROSHAN LAL AND ORS
July 11, 1938
MANZUR ALI Vs. EMPEROR
September 1, 1938
MAYA SINGH Vs. UDHAM SINGH
May 14, 1938
MEHAR LANGAH AND ORS Vs. MEHR ALLAH YAR AND ORS
January 14, 1938
MEHR MOHAMMAD DIN Vs. PANDIT ANANT RAM AND ANR
September 27, 1938
MEHTAB SINGH Vs. DAYAL SINGH
October 14, 1938
MIAN BASHIR AHMAD Vs. MRS MARY MINCK
January 5, 1938
MIAN SINGH NAND LAL AND ORS Vs. EMPEROR
March 1, 1938
MIR MOHAMMAD KHAN Vs. ABDUL KARIM AND ANR
December 12, 1938
MITHU LAL Vs. EMPEROR
January 22, 1938
MODERN CHEMICAL WORKS LTD Vs. PANDIT MAN MOHAN NATH DAR
January 17, 1938
MOHAMMAD DIN AND ORS Vs. AMIR KHAN AND ANR
December 9, 1938
MOHAMMAD NAWAZ AND ORS Vs. EMPEROR
January 17, 1938
MOHAMMAD YAR Vs. EMPEROR
April 19, 1938
MOHAMMAD ZAMAN AND ANR Vs. HANS RAJ SHAH AND ORS
January 28, 1938
MOHD DIN AND ORS Vs. SANT RAM
January 3, 1938
MOLAR Vs. EMPEROR
March 16, 1938
MOOLA AND ANR Vs. EMPEROR
September 29, 1938
MOSQUE KNOWN AS MASJID SHAHID GANJ AND ORS Vs. SHROMANI GURDWARA PARBANDHAH COMMITTEE
January 26, 1938
MRS J PELITI Vs. KANSHI GOPAL
December 1, 1938
MT AISHAN Vs. JODHA RAM AND ORS
January 25, 1938
MT AMRATI Vs. BISHAMBER DAS AND ORS
November 29, 1938
MT ATTE (ATTO) W/O HAKO Vs. FAIZ MOHAMMAD AND ORS
January 3, 1938
MT BHAGWANTI Vs. SANT SINGH AND ORS
October 7, 1938
MT BHOLI Vs. JAI LAL AND ORS
May 10, 1938
MT BIBI KUNDO AND ORS Vs. ONKAR NATH AND ORS
October 31, 1938
MT GANGA DEVI Vs. RAM SARUP
September 27, 1938
MT HAR KAUR Vs. UDHAM SINGH AND ORS
October 20, 1938
MT HARBANS KAUR Vs. LAHARI RAM AND ORS
July 1, 1938
MT HASAN JAN Vs. QAMAR-UD-DIN
October 11, 1938
MT JAMILA KHATOON Vs. ABDUL RASHID
November 29, 1938
MT KHAIRAN Vs. ATA MOHAMMAD AND ORS
November 11, 1938
MT KIRPA DEVI Vs. SARDAR ARJAN SINGH AND ORS
December 1, 1938
MT MALAN Vs. DAYAL SINGH
December 8, 1938
MT MAM KAUR Vs. MOLIA AND ORS
June 7, 1938
MT MUBARAK JAN Vs. MT TAJ BEGUM AND ORS
January 14, 1938
MT PARBATI Vs. GOPAL DAS
January 25, 1938
MT PREM KAUR Vs. HARNAM SINGH
November 8, 1938
MUL RAJ Vs. RAHIM BAKHSH AND ANR
November 30, 1938
MUNICIPAL COMMITTEE Vs. WALI MOHAMMAD AND ORS
February 1, 1938
MUNICIPAL COMMITTEE Vs. BHOLA NATH
October 17, 1938
MUNICIPAL COMMITTEE Vs. PIRYA LAL AND ANR
October 18, 1938
NAGIN CHAND SHIV SAHAI Vs. COMMISSIONER OF INCOME TAX, PUNJAB
May 5, 1938
NAGIN CHAND SHIV SAHAI Vs. COMMISSIONER OF INCOME-TAX, N W F AND DELHI PROVINCES
May 5, 1938
NANAK CHAND Vs. SURAJ PARKASH
April 25, 1938
NANAK CHAND Vs. GANDU RAM AND ORS
January 13, 1938
NAND LAL Vs. FIRM KHARAITI LAL CHAMAN LAL AND ANR
February 16, 1938
NANU MAL Vs. AMAR NATH
January 14, 1938
NARANJAN SINGH AND ANR Vs. GHULAM MOHAMMED AND ANR
February 9, 1938
NATHU MAL Vs. GOKAL CHAND AND ORS
June 17, 1938
NAURATA AND ORS Vs. RAN SINGH
March 24, 1938
NAWAB KHAN AND ORS Vs. RANJIT AND ORS
October 27, 1938
NORTHERN INDIA INSURANCE CO LTD Vs. KANHAYA LAL
February 24, 1938
PAINDA AND ORS Vs. GULAB KHATUN W/O HAIDER
March 14, 1938
PAL SINGH Vs. SUNDAR DAS AND ANR
October 26, 1938
PARMANAND Vs. EMPEROR
November 23, 1938
PEOPLES BANK OF NORTHERN INDIA (IN LIQUIDATION) Vs. DURGA DASS-BHAGWAN DAS AND ANR
March 10, 1938
PEOPLES BANK OF NORTHERN INDIA LTD THROUGH OFFICIAL LIQUIDATOR Vs. PRIMLA DEVI AND ORS
June 17, 1938
PHUMAN SINGH AND ORS Vs. MANU AND ORS
September 28, 1938
PRABH DAYAL Vs. BASANT LAL AND ANR
June 3, 1938
PRABHU MAL Vs. CHANDAN AND ANR
May 23, 1938
PRABU MAL Vs. CHANDAN AND ANR
January 31, 1938
PRATAP SINGH AND ORS Vs. KHAZAN SINGH AND ORS
November 15, 1938
PUNJAB CO-OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME-TAX
February 3, 1938
PUNJAB CO-OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
February 3, 1938
PUNJAB CO-OPERATIVE BANK LIMITED Vs. PUNJAB NATION BANK LTD AND ORS
October 21, 1938
PUNJAB CO-OPERATIVE BANK LIMITED Vs. MUHAMMAD YUSAF AND ORS
December 16, 1938
PUNJAB NATIONAL BANK LTD Vs. PUNJAB CO-OPERATIVE BANK LTD AND ORS
March 29, 1938
PUNJAB NATIONAL BANK LTD Vs. FIRM NANHE MAL-JANKI DAS AND ORS
March 7, 1938
PUNJAB ZAMINDARS BANK LTD Vs. BABU MOHAMMAD SHAFFI
February 24, 1938
RADHA KISHAN AND ORS Vs. SAFDAR ALI AND ANR
December 20, 1938
RADHA KISHEN Vs. EMPEROR
January 25, 1938
RAHMAN SAMAIL AND ORS Vs. EMPEROR
July 12, 1938
RAJ MAL-PAHAR CHAND Vs. COMMISSIONER OF INCOME TAX, PUNJAB
June 24, 1938
RAJA RAM Vs. ALLAHABAD BANK, LTD AND ORS
November 3, 1938
RAJA RAM Vs. CHARANJI LAL AND ORS
October 11, 1938
RAJA SINGH Vs. KHAZAN SINGH AND ANR
October 24, 1938
RAM BHAJ Vs. AHMAD SAID AKHTAR KHAN AND ORS
May 4, 1938
RAM CHAND AND ANR Vs. EMPEROR
December 20, 1938
RAM CHANDAR AND ANR Vs. SARUPA
November 22, 1938
RAM PRASAD Vs. DHANNA AND ANR
November 23, 1938
RAM SUKH MAL Vs. HAR SAHAI MAL
June 29, 1938
RAMESH CHANDRA JOSHI AND ORS Vs. MURLI MANOHAR JOSHI AND ANR
January 10, 1938
RAMESHWAR DAS AND ANR Vs. PIRTHI AND ORS
October 27, 1938
RASUL KHAN Vs. EMPEROR
November 25, 1938
RATI RAM AND ORS Vs. SHERA RAM AND ORS
October 8, 1938
REGISTERED CORPORATION NAMED JAMIAT DAWAT WA TABLIGH ISLAM THROUGH MOHAMMAD ABDULLAH KHAN Vs. MOHAMMAD SHARIF
April 8, 1938
RISAL SINGH AND ANR Vs. CHANDHI AND ORS
July 12, 1938
RODA AND ORS Vs. AUTAR SINGH
September 26, 1938
RUGHNATH AND CO Vs. FIRM RAM GOPAL ROHIT RAM
November 15, 1938
SADDU S/O AMIR AND ORS Vs. EMPEROR
November 10, 1938
SADHU RAM Vs. LAKHMI DASS AND ANR
December 2, 1938
SADHU RAM Vs. KISHORI LAL
February 22, 1938
SAMAND KHAN AND ORS Vs. MOHAMMAD RAMZAN KHAN AND ORS
March 21, 1938
SANT LAL AND ORS Vs. FIRM UDHO RAM WALAIT RAM AND ANR
April 4, 1938
SARDAR GIAN SINGH Vs. EMPEROR
May 23, 1938
SARDAR MAL Vs. KARTAR SINGH
December 5, 1938
SARDAR SINGH Vs. NAWAL KISHORE KHARAITI LAL OF CHEERA KHANA AND ORS
March 9, 1938
SARDAR ZORAWAR SINGH AND ORS Vs. JASBIR SINGH AND ORS
April 28, 1938
SARWAN AND ANR Vs. SHIB SINGH
March 7, 1938
SARWAN SINGH AND ORS Vs. MAN SINGH
December 14, 1938
SAYAD PIR MOHI-UD-DIN LAL BADSHAH Vs. EMPEROR
June 15, 1938
SETH LOOKMANJI ADAMJI & CO Vs. MANGAL SAIN AND ORS
February 14, 1938
SETH ONKAR NATH Vs. LALA MUNI LAL
October 5, 1938
SEWA AND ANR Vs. MOHAN SINGH AND ORS
April 1, 1938
SHAM LAL Vs. CHAMAN LAL AND ANR
December 15, 1938
SHAM SINGH Vs. JAGAT SINGH
January 5, 1938
SHANKAR LAL AND ORS Vs. KAILASH CHAND AND ORS
November 30, 1938
SHEIK MUBARAK ALI Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
June 27, 1938
SHEIKH MUBARAK ALI Vs. COMMISSIONER OF INCOME-TAX
June 27, 1938
SHEIKH NOOR AHMAD Vs. SAYED MAHMUD ALI
November 8, 1938
SHEIKH RAHIM-UD-DIN SHAIKH ALLA DIA Vs. MURLI DHAR AND ORS
April 14, 1938
SHEO NATH AND ORS Vs. MUGHLA AND ORS
July 4, 1938
SHIROMANI GURDWARA PARBHANDAK COMMITTEE Vs. SARDAR GURDIAL SINGH AND ORS
January 26, 1938
SHIV NATH RAI Vs. LALLO MAL-MADAN LAL AND ANR
January 31, 1938
SHIV SINGH Vs. EMPEROR
September 19, 1938
SIKANDAR Vs. MT KARAM NISHAN AND ORS
May 2, 1938
SIMLA BANKING AND INDUSTRIAL CO LTD Vs. INDO SWISS TRADING CO LTD AND ANR
June 17, 1938
SINGHA Vs. CHIRANJI LAL
October 13, 1938
SMT DIWANNI WIDYAWATI W/O DEWAN BADRI NATH Vs. RAMJI DAS AND COMPANY
December 5, 1938
SOHAN SINGH Vs. EMPEROR
March 16, 1938
SOM CHAND MALUK CHAND Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
January 19, 1938
SOM CHAND-MALUK CHAND Vs. COMMISSIONER OF INCOME-TAX
January 19, 1938
SRI RAM Vs. MAM RAJ
December 6, 1938
SRI RAM, PROPRIETOR OF MESSRS JUGAL KISHORE & SONS, DELHI Vs. EMPEROR THROUGH COLLECTOR, DELHI, AND ANR
December 9, 1938
SUBERDAR SAMUNDAR KHAN AND ORS Vs. SECRETARY OF STATE
June 16, 1938
SULTAN Vs. OFFICIAL RECEIVER AND ANR
October 10, 1938
SUNDAR DAS Vs. SECRETARY OF STATE AND ORS
February 25, 1938
SURAJ MAL Vs. CHANDER BHAN
November 10, 1938
TAJA AND ANR Vs. MT DEVI AND ORS
March 1, 1938
TEGU MAL Vs. MOTI LAL AND ANR
January 20, 1938
THAKAR DATT SARMA AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
November 17, 1938
THAKARJI MAHARAJ Vs. KHUSHI RAM AND ANR
June 6, 1938
TIRATH RAM Vs. OFFICIAL RECEIVER
February 17, 1938
TULSI DAS NAGIN CHAND Vs. COMMISSIONER OF INCOME-TAX, PUNJAB, N W F AND DELHI PROVINCES
March 1, 1938
TULSI DAS-NAGIN CHAND Vs. COMMISSIONER OF INCOME-TAX, NORTH-WEST FRONTIER AND DELHI PROVINCES
March 1, 1938
TULSI RAM Vs. GOBIND RAM AND ORS
October 12, 1938
UJAGAR SINGH AND ORS Vs. EMPEROR
November 8, 1938
UMRA AND ORS Vs. FATEH-UD-DIN AND ORS
January 31, 1938
UTTAM CHAND Vs. DIWAN SINGH AND ORS
November 22, 1938
VIR BHAN BANSI LAL Vs. COMMISSIONER OF INCOME-TAX, PUNJAB
March 7, 1938
VIR BHAN-BANSI LAL Vs. COMMISSIONER OF INCOME-TAX
July 7, 1938
VISHWA NATH SAREEN Vs. MT KARM DEVI
December 2, 1938
WALAITI RAM Vs. NATHI RAM AND ORS
November 17, 1938
WALATI RAM Vs. NATHU RAM AND ORS
June 17, 1938
WALI DAD Vs. MT IMAM KHATUN AND ORS
January 27, 1938
WARYAM SHER MOHAMMAD AND ANR Vs. EMPEROR
June 10, 1938
WARYAM SINGH Vs. PHERU AND ORS
January 3, 1938