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Case Index
Title
Date
AMRITLAL RAICHAND JHAVERI Vs. BHAGWANDAS FATEHCHAND
March 7, 1938
BAI HARI Vs. NATHUBHAI PARBHUBHAI
December 20, 1938
BALKRISHNA ABA PATIL Vs. GAJA JAITYA
November 23, 1938
BALKRISHNA RAMCHANDRA KONKAR Vs. CALCUTTA SOAP WORKS
March 24, 1938
CALICO PRINTERS ASSOCIATION LIMITED Vs. MITSUBISHI SHOJI KAISHA LIMITED
March 11, 1938
CHIMANLAL GIRDHAR GHANCHI Vs. DAHYABHAI NATHUBHAI GHANCHI
March 11, 1938
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED
March 23, 1938
COMMISSIONER OF INCOME TAX Vs. BOMBAY TRUST CORPORATION
March 23, 1938
COMMISSIONER OF INCOME TAX Vs. GRAIN MERCHANTS ASSOCIATION OF BOMBAY
March 23, 1938
COMMISSIONER OF INCOME TAX Vs. ABUBAKER ABDUL REHMAN
November 1, 1938
COMMISSIONER OF INCOME TAX Vs. METRO GOLDWYN MAYER INDIA LIMITED
November 2, 1938
COMMISSIONER OF INCOME TAX Vs. TATA SONS LIMITED
November 4, 1938
COMMISSIONER OF INCOME-TAX Vs. NEW INDIA ASSURANCE COMPANY LTD
March 23, 1938
COMMISSIONER OF INCOME-TAX Vs. GRAIN MERCHANTS ASSOCIATION
March 23, 1938
DAHYABHAI MARGHABHAI PATEL Vs. BAI DIWALI
December 22, 1938
DHONDO NARAYAN SHIRALKAR Vs. ANNAJI PANDURANG KOKATNUR
February 2, 1938
EMPEROR Vs. JALAM BHARATSING
January 10, 1938
EMPEROR Vs. EUGENE MIRANDA
January 19, 1938
EMPEROR Vs. AHMEDALLI ESUFALLI
January 20, 1938
EMPEROR Vs. YARMAHOMED AHMEDKHAN
February 11, 1938
EMPEROR Vs. TRIMBAK DAMODAR HERLEKAR
February 18, 1938
EMPEROR Vs. MAGAN BHIKHA
December 8, 1938
GAEKWAR BARODA STATE RAILWAY Vs. HAFIZ HABIB-UL HAQ
March 18, 1938
GANESH SHANKARBHAT SADALGEKAR NAGESH RANGO KULKARNI Vs. GANGABAI SHAMBHUBHAT SADALGEKARGANESH SHANKARBHAT SADALGEKAR
January 18, 1938
GANPATRAO RAMJI PATIL Vs. JEHANGIR NAVROJI
February 2, 1938
HANMANT NARAYAN KULKARNI Vs. B R JAINAPUR
January 28, 1938
JANARDAN GOVIND GORE Vs. ADVOCATE GENERAL OF BOMBAY
December 6, 1938
JIVANRAO ANANDRAO DESHPANDE Vs. VISHNU RANGNATH KALAWADE
November 22, 1938
KRISHNA HUKUMCHAND GUJAR Vs. MADHAV DATTATRAYA KIRPEKAR
January 28, 1938
LALA KARAM CHAND Vs. MIAN AHMAD AZIZ AHMAD
January 31, 1938
MAGANLAL PITAMBERDAS KHATRI Vs. DAHYABHAI CHHAGANLAL VYAS
February 4, 1938
MAHOMEDBHAI SAMSUDDIN JIVAJI RAJA VOHRA Vs. M A DAWOODBHAI AND CO
March 14, 1938
MANEKLAL KALIDAS SHAH Vs. YORKSHIRE INSURANCE COMPANY LIMITED
February 2, 1938
MANUFACTURERS LIFE INSURANCE CO OF CANADA Vs. COMMISSIONER OF INCOME TAX
March 22, 1938
MARIA FLAVIANA ALMEIDA Vs. RAMCHANDRA SANTURAM ASAVLE
March 9, 1938
MOTILAL TRIBHOVANDAS CHOKSEY Vs. SHANKARLAL CHHAGANLAL
December 6, 1938
MUNICIPAL CORPORATION OF THE CITY OF BOMBAY Vs. VASANTLAL FULCHAND ANAND JAITHA
February 18, 1938
NAMDEV KRISHNA CHAUDHARI Vs. GOVARDHAN NANABHAI GUJARATHI
December 16, 1938
NATHJIBHAI HARJIWAN PANDYA Vs. SHANKARLAL NATHJIBHAI BHATT
November 23, 1938
NATHU LAL Vs. COLLECTOR OF BUDAUN
March 25, 1938
P C MULLICK Vs. COMMISSIONER OF INCOME-TAX
February 1, 1938
PARVATIBAI HARIVALLABHDAS VANI Vs. VINAYAK BALVANT JANGAM
March 17, 1938
PRAHLADRAI CHOOREEWALLA Vs. COMMISSIONERS FOR THE PORT OF CALCUTTA
December 1, 1938
RADHARANI Vs. BRINDARANI
December 19, 1938
RAGHUNANDAN N KOTHARE Vs. KESHAVRAO B KIRTIKAR
March 24, 1938
RAICHAND CHUNILAL Vs. RAHI NANA GADE
February 8, 1938
RAICHAND LALCHANDSHET Vs. TANIBAI
March 15, 1938
RAJA PRATAPGIR NARSINGIRJI Vs. OFFICIAL LIQUIDATOR PRAHLAD MILLS LTD
February 10, 1938
RAM KINKAR BANERJEE Vs. SATYA CHARAN SRIMANI
November 29, 1938
SADASHIV GOVIND AREKAR Vs. YESHVANT BHIKAJI VILANKAR
November 23, 1938
SECRETARY OF STATE Vs. BANK OF INDIA LIMITED
March 2, 1938
SHIVAPPA NARSAPPA PUJARI Vs. KARIYAPPA RAMAPPA DONUR
September 12, 1938
SHRIPAD BAJI GARWARE Vs. DATTATRAYA VITHAL GARWARE
November 16, 1938
T R PRATT BOMBAY LIMITEDE D SASSOON AND CO LIMITED Vs. M T LIMITEDT R PRATT BOMBAY LIMITED
March 11, 1938
VISHWANATH SADASHIV NATU Vs. MUNICIPAL CORPORATION OF THE CITY OF BOMBAY
March 17, 1938