Case Index

Title
Date
COMMISSIONER OF INCOME TAX Vs. P R A L M MUTHUKARUPPAN CHETTIAR
November 14, 1938
COMMISSIONER OF INCOME TAX Vs. BANK OF CHETTINAD LIMITED
November 17, 1938
COMMISSIONER OF INCOME TAX Vs. VALLIAMMAI ACHI
November 1, 1938
CROWN PROSECUTOR Vs. DORAISWAMI NAICKER
March 16, 1938
IN RE: SRINIVASA NAICKER Vs. STATE
January 28, 1938
M S S CHIDAMBARAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX
November 1, 1938
MACHINGAL POTTE VEETU ALIAS THAKKE VEETTIL SEETHA NEITHYAR Vs. MACHINGAL POTTE VEETU ALIAS PATINHARA VEETTIL KARNAVAN KELU MENON
March 25, 1938
NOONE VARADHARAJAN CHETTY Vs. VUTUKURI KANAKIAH
January 21, 1938
PR AL M MUTHUKARUPPAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
October 27, 1938
RAMASWAMI PILLAI Vs. COMMISSIONER OF INCOME TAX
November 1, 1938
S A RAMANATHAN CHETTIAR Vs. SNALAGAPPA CHETTIAR
February 3, 1938