Case Index

Title
Date
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR Vs. SRI KUTHALANATHASWAMI TEMPLE THROUGH ITS TRUSTEES SUBRAMANIA PILLAI (RESIGNED HIS TRUSTEESHIP) AND RAMASAMIA PILLAI
March 21, 1928
V R VENKATARAMA AIYAR Vs. TGOPALAKRISHNA PILLAI
September 24, 1928