Case Index

Title
Date
A C GANAPATHIYA PILLAI Vs. GOPALA AIYER
December 3, 1918
A C TOPS Vs. EMPEROR
March 7, 1918
A C TOPS Vs. EMPEROR
April 12, 1918
A CUNNIAH MUDALY Vs. ARANGASWAMI MUDALI
January 28, 1918
A F CUFFLY Vs. MUHAMADALI MUHAMMAD IBRAHIM SAHIB
January 18, 1918
A K T K M SANKARAN NAMBUDRIPAD Vs. SNRAMASWAMI AIYAR
January 29, 1918
A L A ALAGAPPA CHETTIAR Vs. CHOCKALINGAM CHETTY
April 25, 1918
A N A RAMACHANDRA RAO Vs. TBRAMACHANDRA RAO
October 8, 1918
A RAMA RAO Vs. MANDACHALUGAI
February 18, 1918
A T S RAJAM BHATTAR Vs. SINGARAMMAL
August 1, 1918
A THIAGARAJA AIYAR Vs. GRAMASWAMI AIYAR
August 14, 1918
A V JOSEPH Vs. RSHEW BUX
November 8, 1918
A VENKATARAMA AIYAR Vs. EVENKATARAMA AIYAR (DEAD)
March 21, 1918
ABAS MIRZA Vs. EMPEROR
January 11, 1918
ABDUL HAKIM KHAN Vs. EMPEROR
February 8, 1918
ABDUL HAMID SADAGAR Vs. SRIMATI AKHINA KHATUN, DAUGHTER OF ABDUL RAHMAN
May 31, 1918
ABDUL HASHIM SAHIB Vs. KADER BATCHA SAHIB (DIED)
July 26, 1918
ABDUL KARIM Vs. MEHERUNESSA DAUGHTER OF BAKTER BHUYA
January 7, 1918
ABDUL LATIF KHAN Vs. EMPEROR
March 1, 1918
ABDUL MAJID Vs. KHALIL (KHALILUR IN VAKALATNAMA) RAHAMAN
April 3, 1918
ABDUL RAHIM MAHOMED NARMA Vs. MUNICIPAL COMMISSIONER FOR CITY OF BOMBAY
March 14, 1918
ABDUL RASHID Vs. EMPEROR
April 6, 1918
ABDUL WAZED Vs. EMPEROR
June 21, 1918
ABDULLABHAI LALJI Vs. EXECUTIVE COMMITTEE
February 27, 1918
ABDUR RAHAMAN Vs. AMIR SHARIF AND AMIR ALI MIYA
January 4, 1918
ABDUR SAMAD SAHIB Vs. CHINNATHAMBI SAHIB ALIAS GULAM MOHIDEEN SAHIB
August 14, 1918
ABHA MUNSHI Vs. KAMU MOLLA
August 23, 1918
ABHILAKH DHELPHORA Vs. LILADHAR DHALPHORA
January 28, 1918
ABHOY SANKAR MOZUMDAR Vs. RAJANI MANDAL
June 20, 1918
ABINASH CHANDRA Vs. SHEKHAR CHAND
January 26, 1918
ABINASH CHANDRA MANDAL Vs. LOKENATH GANI
January 25, 1918
ABINASH CHANDRA SARKAR Vs. ATUL KRISHNA BOSE
June 4, 1918
ADDAGANTI CHINNA VENKATA SUBBA ROW MINOR, BY MOTHER AND NEXT FRIEND NARASAMMA Vs. YEMMANUR VENKATRAMAYYA
October 9, 1918
ADHIKARI VISHNUMURTHIAYYA Vs. AUTHAIYA
March 14, 1918
ADURAM HALDAR Vs. NAKULESWAR RAI CHOWDHURY
August 21, 1918
ADUSUMILLI SURYANARAYANA Vs. ACHUTA PETHANNA
July 1, 1918
ADVI FAKIRAPPA CHALWADI Vs. FAKIRAPPA ADIVEPPA CHALWADI
February 8, 1918
AFTABUDDIN Vs. PROKASH CHUNDER SOOT
June 17, 1918
AGA MUHAMMADALLY BEG SAHIB Vs. CHENDRAGIRI VENKATAPPAYYA
March 15, 1918
AGHORE NATH BANERJEE Vs. KALYANESWARI DASI
May 22, 1918
AH FOONG Vs. EMPEROR
May 17, 1918
AIYALAM KESAVA CHETLI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NORTH ARCOT
November 21, 1918
AJA NASYA Vs. KARIMBAKSH SARKAR
May 7, 1918
AKKACH MONDAL Vs. AMINUDDI MULLIK
February 1, 1918
AKRURMANI BAISNABI Vs. MADHAB CHANDRA CHAKRABARTY
June 5, 1918
ALAMDAR HUSAIN Vs. MOTI RAM
April 26, 1918
ALEK MAIMED BEPARI Vs. BACHHANI BIBI
August 8, 1918
ALI HAMMAD Vs. JAGARDEO SINGH
January 10, 1918
ALI ISLAM Vs. WAZIR ALI
July 2, 1918
ALI RAZA Vs. SANWAL DAS
June 15, 1918
ALIMUDDI BEPARI Vs. CHINTAHARAN MUKHOPADHYAY
August 26, 1918
ALLA PICHAI ROWTHAN Vs. PAPPATHIAMMAL ALIAS AMMAL BIBI
April 19, 1918
ALOK CHAND PAL Vs. JALURAM NAMASUT
January 21, 1918
ALUR LAKSHMI NARASIMHA SASTRULU Vs. VENKATA NARASAMMA
November 20, 1918
AMAR CHANDRA Vs. SRIMATI NOOR KHATUN
June 20, 1918
AMBA ALIAS PADMAVATI Vs. SHRINIVASA KAMTHI
July 26, 1918
AMBA ALIAS PADMAVATI Vs. SRINIVASA KAMATHI
July 26, 1918
AMBALAM IBRAHI Vs. EMPEROR
August 20, 1918
AMBIKA CHARAN CHAKRAVARTI Vs. SARAT CHANDRA BASU
January 30, 1918
AMBIRSAHEB BALAMIYA PATIL Vs. EMPEROR
January 24, 1918
AMERICAN BAPTIST FOREIGN MISSION SOCIETY, BY ITS ATTORNEY REV W L FERGUSON; JALADI AYYAPPASETI AND GURRAM SESHIAH Vs. AMALANADHUNI PATTABHIRAMAYYA
February 18, 1918
AMINUDDI DAFADAR; RAHIM BAKSHA Vs. ANANDA CHANDRA PAUL
June 20, 1918
AMIR HASAN KHAN Vs. EMPEROR
April 18, 1918
AMMALU ACHI, BY HER AUTHORISED AGENT, G VENKATACHALAM PILLAI Vs. PONNAMMAL ACHI
October 11, 1918
AMMANI AMMA AND FIVE ORS Vs. PADMANABHA MENON AND FIFTEEN ORS
April 27, 1918
AMMANI AMMAL Vs. RAMASAWMI NAIDU
January 10, 1918
AMRITA LAL GHOSEAND; NIM TARAN NASKAR Vs. NARAIN CHANDRA CHAKRABARTY
April 9, 1918
AMRITA LAL ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
May 29, 1918
ANANDGIR Vs. SRI NIWAS
June 5, 1918
ANANDI KUNWAR Vs. RAM NIRANJAN DAS
March 13, 1918
ANANDIRAM MANDAL Vs. GOZA KACHORI
February 7, 1918
ANANT NARAYAN DESHPANDE Vs. RAMCHANDRA GANGADHAR DESHPANDE
February 6, 1918
ANANTHA BHATTA Vs. MAVINAMALE ANANTHA BHATTA
September 4, 1918
ANCHAL Vs. DALIP SINGH
July 16, 1918
ANNADA KUMAR ROY Vs. SREEMUTTY HARA DURGA GHOSH
August 6, 1918
ANNADA PRASANNA LAHIRI Vs. BADULLA MANDAL
July 1, 1918
ANNAYA TANTRI Vs. AMMAKA HENGSU
April 18, 1918
ARAMPROTH ILLOTH VASUDEVAN MOOSAD, KARNAVAN AND MANAGER OF HIS ILLOM Vs. KATTADI MOOTHEDATH ITTIRARICHAN NAIR
March 13, 1918
ARUMUGHAM CHETTY Vs. MUTHU KOUNDAN
April 10, 1918
ARUNACHALA CHETTIAR Vs. MUTHU ALIAS SALAKSHI AMMAL
September 12, 1918
ARUNACHALAM PILLAI Vs. PONNUSWAMI PILLAI
August 20, 1918
ARUNACHALLAM PILLAI Vs. PONNUSWAMY
August 20, 1918
ASAN ALLIAR MARAIKAYAR Vs. TBMASILAMANI NADAR
November 18, 1918
ASHRAF ALI Vs. KARM ALI
May 14, 1918
ASHRAF ALI Vs. MAHAMMAD NURAJJAMA
July 31, 1918
ATAL BEHARY KEORA Vs. LAL MOHAN SINGHA ROY
August 22, 1918
AUDI RAJU PYRAPPA Vs. AUDI RAJU SYMA RAO
August 7, 1918
AUGRAHIT NAPIT Vs. NABNATANNESSA BIBI
November 19, 1918
AYYA KRISHNASWAMI THATHACHARIAR Vs. VEERASWAMI MUDALI
October 10, 1918
AZEM ALI Vs. EMPEROR
August 23, 1918
AZIMUDDIN MANDAL Vs. TARA SANKAR GHOSE
July 8, 1918
AZIZ-UR-RAHMAN Vs. HANSA
June 27, 1918
AZIZUR RAHMAN Vs. HANSA
June 27, 1918
B RAJARAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL, RAJAH OF RAMNAD Vs. MEERASA MARAKKAYAR
September 10, 1918
BABU NARSINGH DAS Vs. DEBI PRASAD
January 10, 1918
BABU PALLAVE MANDALAND; BEPIN BEHARI MANDAL Vs. AKHOY GHOSH
May 1, 1918
BABU RAM Vs. EMPEROR
May 31, 1918
BABU RAM Vs. EMPEROR
July 15, 1918
BABU RAM DHENG Vs. UPENDRA NATH KOLEY
February 27, 1918
BACHU SOORAYYA Vs. TOOMULOORI CHINNA ANJANEYALU, MINOR BY HIS MOTHER AND NEXT FRIEND, MAHALAKSHMAMMA
October 8, 1918
BADAGALA JOGI NAIDU Vs. BENDALAM PAPIAH NAIDU
April 22, 1918
BADMI SESHIAH Vs. KATTI CHINNA MARIPPA
October 17, 1918
BAGIRATHI AMMAL Vs. BAGIRATHI AMMAL, DECEASED
November 5, 1918
BAHADUR SINGH Vs. KISHORE SINGH
July 2, 1918
BAHUBALLAV ROY Vs. JOGESH CHANDRA BANERJEE
June 6, 1918
BAI NEMATBU Vs. BAI NEMATULLABU
January 9, 1918
BAIJ NATH Vs. MANSUKRAJ PANNA LALL
February 25, 1918
BAIKUNTHA NATH GHOSE Vs. SODANANDA MOHAPATRA
April 25, 1918
BAIKUNTHA NATH SARKAR Vs. SATISH CHANDRA BHUSAN
June 12, 1918
BAKHTAWAR Vs. EMPEROR
January 8, 1918
BAKSH ALI SARKAR ADD ORS Vs. SARAT CHANDRA ROT CHAUDHURY
June 5, 1918
BAL KRISHNA DAS Vs. HIRA LAL
October 22, 1918
BALA GENUJI NAVALE Vs. BALVANT LAXMAN GHATPANDE
February 7, 1918
BALASUNDARA PANDIAM PILLAI Vs. AUTHIMULAM CHETTIAR
March 7, 1918
BALDEVA Vs. PANNA LAL
June 14, 1918
BALGOBIND RAI Vs. SHEORAJ RAI
April 25, 1918
BALIRAM KOCH Vs. SABHA SHEIKH
January 31, 1918
BALJIT Vs. MAHIPAT
November 11, 1918
BALKRISHNA MOTIRAM GUJAR Vs. SHRI UTTAR NARAYAN DEV
November 11, 1918
BALMUKUND RUIA Vs. BISSENDOYAL
March 21, 1918
BALWANT SINGH Vs. JOTI PRASAD
July 15, 1918
BAMA SUNDARI DASYA Vs. KIRAN CHANDRA ALIAS HARABLLASH SIKDAR
July 18, 1918
BANARSI DAS Vs. SHEODARSHAN DAS SHASTRI
February 12, 1918
BANI RAMCHANDRA SALVI Vs. JAYAWANTI GOVIND PANDIT
January 10, 1918
BANOMALI DUTTA Vs. LALIT MOHAN GHOSHAL
June 4, 1918
BANWARI LAL Vs. MAHESH
July 16, 1918
BAPUJI NARAYAN CHITNIS Vs. BHAGVANT BALWANT CHITNIS
January 31, 1918
BARANASHIBASI MUKERJEE Vs. HARI KRISHNA SHAHA
January 10, 1918
BASANTA KUMAR CHOWDHURY Vs. MADAN MOHUN CHOWDHURY
February 7, 1918
BASANTI Vs. KUNJ BIHARI LAL
March 2, 1918
BASIRUDDIN THANADAR Vs. MOKIMA BIBI
January 9, 1918
BASUDEO ROY; RUPE LAL RAUT Vs. MAHANT JUGUL KISHWAR; MAHANT JUGAL KISHWAR DOSS
March 21, 1918
BATCHU RAMAJOGAYYA Vs. VAJJULA JAGANNADHAM
November 14, 1918
BEJOY KRISHNA MUKERJEE Vs. JIBON KRISHNA GANGULY
March 22, 1918
BEJOY KRISHNA NANDY Vs. MAHARAJ KUMAR DHARENDRA KRISHNA DEB BAHADUR
June 14, 1918
BEJOY KRISHNA PAL Vs. BALAI CHAND BHANDARI
August 23, 1918
BENGAL PROVIDENT AND INSURANCE COMPANY LTD Vs. KAMINI KUMAR CHOUDHURY
January 3, 1918
BENI MADHAB CHACKRABUTTY Vs. BHOLA NATH MAJILA
May 2, 1918
BENI MADHAB KUNDU Vs. EMPEROR
August 28, 1918
BENI MADHAB KUNDU Vs. EMPEROR
May 3, 1918
BEPIN BEHARI SEN Vs. KRISHNA BEHARI SEN
February 19, 1918
BEST AND CO LTD Vs. COLLECTOR OF MADRAS
March 18, 1918
BHAGABAN CHANDRA KAIBARTA DAS Vs. ISHAN CHANDRA KAIBARTA DAS
May 13, 1918
BHAGIRTHIBAI KOM MAHADEV ABHYANKAR; MIRKHA WALAD IMAMKHA Vs. ROSHANBI KOM MAHOMED HANIF; BHAGIRTHIBAI KOM MAHADEV ABHYANKAR
August 28, 1918
BHAGWAN DIN Vs. EMPEROR
May 4, 1918
BHAGWAN DIN Vs. MAHMUD ALI
March 22, 1918
BHAGWANA Vs. EMPEROR
April 3, 1918
BHAGWANDAS PARASHRAM Vs. BURJORJI RUTTONJI BOMANJI
November 26, 1918
BHAGWATI Vs. EMPEROR
July 31, 1918
BHARATPUR STATE Vs. SECRETARY OF STATE
April 29, 1918
BHARGAVA COMMERCIAL BANK Vs. KUNJ BEHARI LAL
March 22, 1918
BHARMA SHIDAPPA BHORE Vs. BALARAM SAKHARAM GUJAR
March 22, 1918
BHAUSING RAGHO Vs. CHAGANIRAM HARCHAND
January 24, 1918
BHAUSING WALAD RAGHO Vs. CHAGANIRAM HURCHAND
January 24, 1918
BHIM SINGH Vs. EMPEROR
November 28, 1918
BHIMANAGOWD Vs. ESWARAGOWD
January 22, 1918
BHIMANGAUDA KONAPGAUDA PATIL Vs. HANMANT RANGAPPA PATIL
February 26, 1918
BHIVA BHIKA CHOKEKAR Vs. BABU BALSHET BOBHATE
September 25, 1918
BHOLA NATHTEWARI Vs. SURAJ BALI RAI
November 30, 1918
BHUBAN RAM Vs. BIBHUTI BHUSAN BISWAS
July 29, 1918
BHUP SINGH Vs. JAI RAM
April 25, 1918
BHUSAN CHANDRA GHOSE Vs. JAHAR MAL BHUTRA
July 5, 1918
BHUT NATH CHATTERJEE Vs. BIRAJ MOHINI DEBI
May 31, 1918
BHUTA JAYATSING Vs. LAKADU DHANSING
October 27, 1918
BIBHUTI BHUSAN BISWAS Vs. BHUBAN RAM
July 29, 1918
BIBHUTI BHUSAN CHAKRAVARTY Vs. UMESH CHANDRA MUKHERJEE
August 19, 1918
BIBI KACHHIRANNESSA CHOWDHURANI Vs. HEM CHARAN KASYA
May 9, 1918
BIHARI LAL Vs. BALDEO NARAIN
June 29, 1918
BIMAL CHANDRA BANERJEE Vs. TEZ CHANDRA BANERJEE
May 23, 1918
BINODE BEHARI MUKHERJEE Vs. MAIZUDDIN SARENG
November 27, 1918
BIPIN CHANDRA SARKAR Vs. BASANTA KUMAR CHAKRAYARTI
December 5, 1918
BIPRADAS PAL CHOWDHARY Vs. AZAM OSTAGAR
June 6, 1918
BIPRODAS PAL CHOWDHURY; KEDAR NATH ROY Vs. KEDAR NATH ROY; BIPRODAS PALCHOWDHURY
June 21, 1918
BIRJRAJ SARAN SINGH Vs. MANSUKH RAM
May 27, 1918
BISHESHAR DAS Vs. JHUNKU LAL
May 6, 1918
BOBBA PADMANABHUDU Vs. BOBBA BUCHAMMA
February 5, 1918
BODHI RAM Vs. MUSAMMAT MENDA
November 20, 1918
BOHRA BHIM SEN Vs. NIZAM-UD-DIN SHAH
January 5, 1918
BRAHMANDAM VENKATA LAKSHMI NARAYANA ROW Vs. ALLAMANENI VENKAYYA
October 9, 1918
BRAJENDRA KUMAR ROY CHOWDHURY Vs. SARAJENDRA NATH SAHA
April 3, 1918
BRI NIWAS Vs. ANANDGIR
June 5, 1918
BRIJ NARAIN RAI Vs. MANGAL PRASAD
October 28, 1918
BRINDABAN CHANDRA DE Vs. KRISHNA MOHAN DE
June 6, 1918
BROJENDRA KISHORE ROY CHOWDHURY Vs. KALI KUMAR CHOWDHURY
May 10, 1918
BROJENDRA NATH BAKSHI Vs. EMPEROR
March 8, 1918
BROJENDRA NATH MITRA Vs. ARMAN SHEIKH
February 11, 1918
BROJONATH SARMA Vs. MAHESWAR GAHANI
March 14, 1918
BULAICHAND DUTTA Vs. NARAIN CHANDRA DUTTA
July 28, 1918
BUPAN RAI Vs. SUB KARAN RAI
November 15, 1918
C CUNNIAH, PROPRIETOR OF THE SRI KRISHNA VINODHA SABHA DRAMATIC COMPANY Vs. KGOPAL CHETTIAR
December 15, 1918
C RAMA AIYANGAR Vs. ANGA GURUSAMI CHETTI
January 29, 1918
C V C T VENKATACHALAM CHETTY Vs. AIYAMPERUMAUL TEVAN
December 18, 1918
C VEKATACHARIAR Vs. NARASIMHA AYYANGAR
August 23, 1918
C VENKATACHARIAR Vs. NARASIMHA AIYANGAR
August 23, 1918
C VENKATACHARIAR Vs. CRANGASWAMI AYYANGAR
October 2, 1918
CHABRAJ SINGH Vs. MAHESH NARAIN SINGH
April 19, 1918
CHAIRMAN OF THE COMMISSIONERS OF NAVADWIP MUNICIPALITY Vs. GOUR CHANDRA GOSWAMI
April 29, 1918
CHAITAN LAL Vs. EMPEROR
June 8, 1918
CHALLAGUNDLA VARAMMA Vs. MADALA GOPALADASAYYA
March 8, 1918
CHAND MOHATAB BAHADUR Vs. SARAT CHANDRA ADHYA
December 18, 1918
CHAND TARAFDAR Vs. SHAMSHER FAKIR
January 28, 1918
CHANDRA KUMAR ROY CHOWDHURY Vs. ASWINI KUMAR DAS
March 14, 1918
CHANDRA MOYI CHOWDHURANI Vs. MRCBGREGSON
June 17, 1918
CHANDRA NATH MUKERJEE MINOR BY HIS GUARDIAN, SAHIB KRISHNA ROY CHOUDHURY Vs. EMPEROR (EAST INDIAN RAILWAY COMPANY)
June 20, 1918
CHANDRAPPA BASAWANTRAO DESAI Vs. BHIMA DASSAPPA MANIKERI
March 12, 1918
CHANGALROYA CHETTI Vs. RAGHAVA RAMANUJA DOSS
November 27, 1918
CHARU CHANDRA BHATTACHRJEE Vs. HEM CHANDRA MOOKERJEE
June 24, 1918
CHATURI SINGH Vs. RAMIA
April 3, 1918
CHATURI SINGH Vs. MUSAMAUT RANIA
April 3, 1918
CHAUDHRI GHULAM MOHIUDDIN KHAN Vs. DAMBER SINGH
January 7, 1918
CHAUDHRI RISAL SINGH Vs. BALWANT SINGH
June 3, 1918
CHAVADI RAMASAMIA PILLAI Vs. EVENKATESWARA AIYAR
July 23, 1918
CHERUTHAZHATH ABDULLA HAJI Vs. CHERIYANDI IBRAYAN KUTTI
April 9, 1918
CHET RAM Vs. NANHE MAL
July 20, 1918
CHHIDDA SINGH Vs. ABDUL MAJID KHAN
December 13, 1918
CHHOTE LAL Vs. EMPEROR
March 22, 1918
CHIDAMBARA PILLAI Vs. RANGASAMI NAICKER
February 20, 1918
CHIDAMBARA PILLAI Vs. SUBBAYYA PILLAI
February 20, 1918
CHIDAMBARAM PILLAI Vs. MUHAMMAD KHAN SAHIB
January 24, 1918
CHIDAMBARAM PILLAI Vs. MCMDURAISWAMY CHETTY
November 28, 1918
CHIDAMBARAM PILLAI Vs. MEENAKSHIAMMAL
October 10, 1918
CHILDREN THANKAMMAL VAYAMKARAMMA Vs. MULLATHA MEENAKSHI AMMA S DAUGHTER KUNHAMMA
November 6, 1918
CHIMABAI Vs. DHULA KUPPA
September 23, 1918
CHINNASWAMI PILLAI Vs. APPASWAMI PILLAI
July 26, 1918
CHINNASWAMI REDDI Vs. KRISHNASWAMI REDDI
July 31, 1918
CHINTO MAHADEO KHANDEKAR Vs. MADHAV RAMCHANDRA PATKAR
November 19, 1918
CHINTO MAHADEV KHANDEKAR Vs. MAHADEV RAMACHANDRA PATKAR
November 19, 1918
CHIRANJI LAL Vs. BEHARI LAL
July 25, 1918
CHITAN SINGH Vs. BALDEO SINGH
May 2, 1918
CHOCKALINGA NAYAKAN Vs. ARUNACHALAM CHETTIAR
December 5, 1918
CHOKKALINGAM CHETTIAR Vs. KURUNTHAPPAN CHETTIAR
March 22, 1918
CHOWDHURI MEAH Vs. EMPEROR
December 13, 1918
CHUNILAL HARILAL Vs. BAI MANI
January 21, 1918
CHUNNI LAL Vs. BIRI SINGH
November 8, 1918
CHUNNI LAL Vs. BIRI SINGH
December 8, 1918
CHUNNI LAL BIRJ LAL Vs. MAKHAN LAL PARSOTAM DAS
July 23, 1918
COLLECTOR OF MORADABAD Vs. MAQBUL-UL-RAHMAN
March 7, 1918
CORPORATION OF CALCUTTA Vs. SREEMATI HEMANGINI DASSI WIDOW OF BROJA NATH BOSE
January 25, 1918
CORPORATION OF MADRAS BY ITS PRESIDENT, T C MOLONY, E Q I C S Vs. PMAPPASAMI PILLAI
December 16, 1918
CROWN PROSECUTOR Vs. BHAGAVATHI
August 23, 1918
DADOO BHAOO Vs. DINKAR VISHNU APHALE
April 5, 1918
DAKAS KHAN Vs. GHULAM KASIM KHAN
February 7, 1918
DARPANARAIN SARKAR Vs. GIRISH CHANDRA DAS
March 20, 1918
DATA DIN Vs. NANKU
July 26, 1918
DAUDBHAI ALLIBHAI Vs. DAYA RAMA
November 26, 1918
DEBENDRA NATH DAS Vs. BIBUDHENDRA MANSINGH BHRAMARBAR ROY (MINOR)
February 7, 1918
DEBENDRA NATH DAS Vs. BIBUDHENDRA MANSING BHRAMARBAR
February 9, 1918
DEBI Vs. EMPEROR
January 4, 1918
DEBI PRASAD Vs. BADRI PRASAD
March 13, 1918
DEBI PRASAD Vs. NARSINGH DAS
January 10, 1918
DEO SARAN TEWARI Vs. EMPEROR
April 4, 1918
DEODATT SINGH Vs. RAM CHARRITTAR JATI
May 11, 1918
DEOKI NANDAN Vs. GAPUA
March 19, 1918
DEPUTY COLLECTOR, MADURA DIVISION Vs. MUTHIRULA MUDALI
March 15, 1918
DEUTSCH ASIATISCHE BANK Vs. HIRALAL BURDHAN AND SONS
July 22, 1918
DEUTSCH ASIATISCHE BANK Vs. HIRA LALL BARDHAN AND SONS
August 21, 1918
DEUTSCHE ASIATESCHE BANK Vs. HIRA LALL BURDHAN AND SONS
August 21, 1918
DEVAPPA RAMAPPA NAIK Vs. EMPEROR
December 19, 1918
DEVI PRASAD Vs. JAHLEWIS
January 18, 1918
DHANANJOY MANJHI Vs. UPENDRANATH DEB SARBHADIKARY
April 23, 1918
DHARA SINGH Vs. GAYAN CHAND
April 22, 1918
DHARANI KANTA LAHIRI CHOWDHURI Vs. ISMAIL SHEIKH
March 14, 1918
DHONDIRAM CHATRABHUJ MARWADI Vs. SADASUK SAVATRAM MARWADI
January 28, 1918
DHRUPAD CHANDRA KOLEY Vs. HARINATH SINGHA ROY
March 23, 1918
DHULIPALLIA BUTCHAYYA Vs. KUPPA VENKATAKRISHNAYYA
October 23, 1918
DIGENDRA CHANDRA BASAK Vs. RAMANI MOHAN GOSWAMI
July 19, 1918
DILAWAR Vs. NARAIN DAS; SHANTI PRAKASH
December 7, 1918
DILDAR HUSAIN Vs. SHEO NARAIN
August 1, 1918
DINABANDHU PATRA Vs. SANATAN DANDAPAT AND BIKRAM KAR
July 16, 1918
DINANATH CHANDA, AND ON HIS, DEATH HIS HEIRS AND LEGAL REPRESENTATIVES UMESH CHANDRA CHANDA Vs. SHEIKH NAWABALI
August 15, 1918
DIVAKAR SINGH Vs. ARAMAMURTHI NAIDU
March 15, 1918
DODBASAPPA RAMLINGAPPA NARGUND Vs. BASAWANEPPA SHIVLINGAPPA SINTRE
February 28, 1918
DOOBAR TEWARI Vs. EMPEROR
May 3, 1918
DOSSABHAI HIRCHAND Vs. VIRCHAND DALCHHAKAM
November 18, 1918
DUDDAMPUDI VENKATRAYUDU (DEAD) Vs. BIKKINA SUBBARAYUDU
March 22, 1918
DULLI Vs. EMPEROR
October 23, 1918
DURGA CHARAN BOSE Vs. LAKHI NARAIN BERA
June 25, 1918
DURGA PRASAD JANA; DINABANDHU JANA Vs. DINABANDHU JANA; DURGA PRASAD JANA
January 8, 1918
DURUGAMMA POOJARI BHEEMAPPA Vs. DURUGAMMA POOJARI TIMAKKA
August 16, 1918
DWARKA NATH DEY CHOWDHURY Vs. SAILAJA KANTA MULLIK
March 12, 1918
DWARKADAS MOTILAL Vs. BAI JEKORE
August 27, 1918
DWARKANATH ROY Vs. FANINDRA NATH ROY
December 9, 1918
E D MURRAY Vs. EAST BENGAL MAHAJAN FLOTILLA CO LTD
May 21, 1918
EAST INDIAN RAILWAY CO Vs. KANAK BEHARY HALDAR
February 8, 1918
EDON MOLLAH Vs. SHAIK BADAN
January 30, 1918
EDON MOLLAH Vs. SHEIKH BADAN
June 18, 1918
ELAHI BAKSHA KAZI Vs. EMPEROR
January 29, 1918
EMPEROR Vs. RAJENDRA ROY
January 9, 1918
EMPEROR Vs. SVARDACHARIAR
July 18, 1918
EMPEROR Vs. PUNJA GODAD
September 26, 1918
EMPEROR Vs. LALLU WAGHJI
November 12, 1918
EMPEROR Vs. ASIMODDI
January 9, 1918
EMPEROR Vs. KABILI KATONI
January 14, 1918
EMPEROR Vs. BAKHTAWAR
January 8, 1918
EMPEROR Vs. MATHURA
August 3, 1918
EMPEROR Vs. MAHADEO SINGH
August 8, 1918
EMPEROR Vs. BHAGWATI
July 31, 1918
EMPEROR Vs. SARJU
December 17, 1918
EMPEROR Vs. WAMAN DINKAR KELKAR
July 3, 1918
EMPEROR Vs. INDAR
February 12, 1918
EMPEROR Vs. BHAGWANI
March 16, 1918
EMPEROR Vs. SARJU MALLAH
December 11, 1918
EMPEROR Vs. RAM CHARAN
December 10, 1918
EMPEROR Vs. MISRI LAL
October 4, 1918
EMPEROR Vs. SAYED YACOOB SAYED LALLAMIAN
November 13, 1918
EMPEROR Vs. MAHA RAM
February 25, 1918
EMPEROR Vs. GHULAM HUSAIN
March 1, 1918
EMPEROR Vs. NAGINDAS CHHABILDAS
January 25, 1918
EMPEROR Vs. AMIRSAHEB BALAMIYA PATIL
January 15, 1918
EMPEROR Vs. ESUFALLI ABDUL HUSSEIN
March 7, 1918
EMPEROR Vs. SOMYA HIRYA MAHAR
March 26, 1918
EMPEROR Vs. ASGAR MANDAL
February 13, 1918
EMPEROR Vs. SAKHAWAT ALI
December 18, 1918
EMPEROR Vs. KIFAYAT
December 20, 1918
EMPEROR Vs. HADIYAR KHAN
September 4, 1918
EMPEROR Vs. YUSUF HUSAIN
January 8, 1918
EMPEROR Vs. GOPAL DAS
November 28, 1918
EMPEROR Vs. RAM DAS
January 11, 1918
EMPEROR Vs. GAURI SHANKAR
January 28, 1918
EMPEROR Vs. DEVAPPA RAMAPPA NAIK
December 19, 1918
EMPEROR Vs. ABDUL LATIF
March 1, 1918
EMPEROR Vs. HARKESH
March 18, 1918
EMPEROR Vs. AMIR HASAN KHAN
April 18, 1918
EMPEROR Vs. KEDAR NATH
June 13, 1918
EMPEROR Vs. MADHAV LAXMAN
April 3, 1918
EMPEROR Vs. RAMRAO VISHVANATH
March 20, 1918
EMPEROR Vs. HARIBHAI DADA
January 11, 1918
EMPEROR Vs. HARI RAMJI PAVAR
January 11, 1918
EMPEROR Vs. CHHANOO LAL BANIA
July 12, 1918
EMPEROR Vs. SAHDEO RAI
April 23, 1918
EMPEROR Vs. GULAB
July 4, 1918
EMPEROR Vs. KARIM-UD-DIN
April 18, 1918
EMPEROR Vs. SHEO SAMPAT PANDE
May 22, 1918
EMPEROR Vs. MATURWA
March 20, 1918
EMPEROR Vs. RAM DAS
April 15, 1918
EMPEROR Vs. AMBIRSAHEB BALAMIYA PATIL
January 24, 1918
EMPEROR Vs. ABAS MIRZA
January 11, 1918
EWAZ SINGH Vs. UMRAI SINGH
December 19, 1918
EYUNNI RAGHAVACHARYULU Vs. EPURI GOVINDASARI
April 18, 1918
F P NALLADAROO AND CO Vs. HARI KISSEN RATHI
July 24, 1918
FAZAL RAB Vs. MANZUR AHMAD
March 5, 1918
FAZAR ALI MISTRI Vs. AMIR BUKSH MIAN
July 9, 1918
FAZARALI MAHALDAR Vs. POROO MIAN
June 17, 1918
FELANI MONDALANI Vs. MUKUNDA LAL MONDAL
April 9, 1918
FELU SARKAR Vs. RANI HEMANTA KUMARI DEBYA
July 1, 1918
FIRM BHAGWAN DAS GONDKA Vs. FIRM RAM KUMAR RAMESHER DAS
June 27, 1918
FIRM BHUDAR MAL-RAM CHANDRA MARWARI Vs. SEW NARAYAN MARWARI
February 8, 1918
FIRM STANDING IN THE NAME OF GOUR CHARAN-GANGA CHARAN SAHA Vs. TOYEBUDDIN AHMED, RECEIVER TO THE ESTATE OF ABDUR RAHAMAN SOWDAGAR
August 21, 1918
FUZLAR RAHAMAN Vs. ABEDOR RAHAMAN
November 8, 1918
G B NAIRKAR Vs. NALINI RANJAN SIRKAR
May 29, 1918
G P MALLAPPA Vs. MATAN NAGA CHETTY
July 30, 1918
GABINDA CHANDRA GHOSE BISWAS Vs. NANDADULAL SUT
March 7, 1918
GADADHAR GOSWAMI Vs. NEDHIRAM MODAK
April 23, 1918
GADDAM PARAMASIVUDU Vs. MULAKALA SUBBANNA
October 25, 1918
GAHAR MAHAMMED SARKAR Vs. PITAMBAR DAS
February 8, 1918
GAJADHAR Vs. EMPEROR
September 7, 1918
GAJADHAR Vs. MUNICIPAL BOARD OF BENARES
August 3, 1918
GAJADHAR PRASAD SINGH Vs. SHEO NANDAN PROSAD SINGH
January 4, 1918
GANESH AMRIT DHOKRIKAR Vs. RANGNATH MANOHAR PANSARE
February 5, 1918
GANESH CHANDRA MOHAJAN Vs. SRIMATI BERAJA SUNDARI
June 12, 1918
GANESH DATT TEWARI Vs. JITTAN TAMBOLI
December 16, 1918
GANESH MAHADEV JAMSANDEKAR Vs. SECRETARY OF STATE FOR INDIA
July 23, 1918
GANESHI LAL Vs. BABU LAL
February 4, 1918
GANGA PERSHAD Vs. MEGH RAJ
May 30, 1918
GANGA PERSHAD SINGH Vs. ISHRI PERSHAD SINGH
February 1, 1918
GANGADHAR NANDA AND THE SECRETARY OF STATE FOR INDIA Vs. SRIMATI JANAKIMONI DASI
May 22, 1918
GANPATI RANU KOLAPURE Vs. SEVAKRAM MANSUKHRAM
February 19, 1918
GANTASOLA JAGANNADHAN Vs. THATAVARTHI RAMABRAHMAM
December 4, 1918
GANU RAMJI PATIL Vs. BHAU BAPUJI PATIL
January 21, 1918
GANU WALAD RAMJI PATIL Vs. BHAU WALAD BAPUJI PATIL
January 21, 1918
GARUDA SANYASAYYA Vs. NERELLA MURTHENNA
July 31, 1918
GASPARI LOUIS Vs. REVFRCPGONSALVES
April 15, 1918
GAURI SAHAI Vs. ACBAHREE
March 19, 1918
GAURI SHANKAR Vs. EMPEROR
January 28, 1918
GAURISHANKAR BALMUKUND Vs. CHINNUMIYA
June 13, 1918
GENDU NASYA Vs. SADI BANIA ALIAS SADI SAHA
February 14, 1918
GHANSHAM SINGH Vs. NATHU
December 14, 1918
GHASITA Vs. EMPEROR
December 4, 1918
GHULAM JILANI Vs. EMPEROR
September 4, 1918
GIRDHAR DAS Vs. SIDHESHWARI PRASAD NARAIN SINGH
February 26, 1918
GIRIBALA DASI Vs. KUDRUTULLA PARAMANICK
July 8, 1918
GIRIDHARI LAL SEROWGI Vs. SYED ALTAF ALI CHOWDHURY
March 19, 1918
GIRISH CHANDRA GHOSE Vs. KISHORE MOHAN DAS
April 10, 1918
GIRISH CHANDRA MITRA Vs. GIRIBALA DEBI, WIDOW OF ADYA CHARAN MUKHOPADHYA
April 16, 1918
GNANENDRA KUMAR RAI CHOWDHURY Vs. SREE SREE SHAYAMA SUNDER JEN
January 28, 1918
GOBARDHAN Vs. MANNA LAL
April 30, 1918
GOBARDHAN Vs. EMPEROR
February 27, 1918
GOBARDHAN Vs. PADAM SINGH
February 28, 1918
GOBARDHAN DAS Vs. ANMOLE SINGH
December 19, 1918
GOBINDA HOTA Vs. KRISTAPADA SINGHA BABU
April 19, 1918
GODHRA MUNICIPALITY Vs. HARILAL LALLUBHAI SONI
September 25, 1918
GOKUL Vs. MOHRI BIBI
January 18, 1918
GOPAL ANANT BHAGVAT Vs. BHAGIRTHI GOPAL GOKHALE
January 11, 1918
GOPAL CHANDRA DAS Vs. KSHETRA MOHUN BHUIA
May 3, 1918
GOPAL DAS Vs. EMPEROR
November 28, 1918
GOPAL JAYVANT SHIRGAONKAR Vs. SHRINIWAS VITHAL PAI
March 14, 1918
GOPAL MANDAL Vs. TAPAI SANKHARI
March 15, 1918
GOPALASAMI NAICK Vs. NAMMALWAR NAICK
October 9, 1918
GOPI LAL Vs. LAKHPAT RAI
May 22, 1918
GOPI NATH MONDAL Vs. ASHUTOSH GHOSE, RECEIVER TO THE ESTATE OF NILRATAN MONDAL
January 7, 1918
GORIPALAYAM DURGA BY ITS MANAGER SYED MUHAYADEES ALLI SAHIB Vs. SYED BACHA SAHIB
April 26, 1918
GOSTA BEHARI DE Vs. GOSTA BEHARI LUMANTA
April 22, 1918
GOSWAMI GORDHAN LALJI Vs. GOSWAMI MAKSUDAN BALLABH
May 30, 1918
GOURISH NARAIN SINGH Vs. MATABADAL SINGH
June 7, 1918
GOVIND RAMAJI GANJALE Vs. SAVITRI RAMA THOSAR
July 5, 1918
GRANDE VENKATA RATNAM AND Vs. NITY CHARAN HAZRA
May 21, 1918
GREAT INDIAN PENINSULA RAILWAY Vs. RAMCHANDRA JAGANNATH
September 3, 1918
GUDDAR MAL Vs. HET RAM
November 1, 1918
GULAB RAIJI Vs. BAI TEJBAI
July 8, 1918
GULUSAM BIVI Vs. AHMADSA ROWTHER
October 17, 1918
GUMANAN Vs. JAHANGIRA
March 22, 1918
GUR NARAYAN Vs. SHEOLAL SINGH
October 17, 1918
GURDIAL Vs. MUNNA LAL
December 2, 1918
GURU CHARAN GHOSE Vs. KASHI CHANDRA GHOSE
May 10, 1918
HADIYAR KHAN Vs. EMPEROR
September 4, 1918
HAFIZUDDIN KHAN Vs. MAHAMMED ELIM
June 18, 1918
HAJEE ISMAIL SAIT AND SONS Vs. WILSON AND CO
January 31, 1918
HAJI MUNSHI JILLOR RAHMAN Vs. EBRAHIM KHAN
February 1, 1918
HAMID HUSAIN Vs. KUBRA BEGAM
January 24, 1918
HAMIDA BIBI Vs. FATIMA BIBI
March 18, 1918
HANMANDAS RAMDAYAL Vs. VALABHDAS SHANKARDAS
March 1, 1918
HANMANT KASHINATH JOSHI Vs. GANESH ANNAJI PUJARI
December 20, 1918
HANMANTRAM RADHAKISAN Vs. SHIVNARAYAN ASURAM
July 30, 1918
HANSRAJ LADDASHET Vs. ANANT PADMANABH BHATT
March 20, 1918
HAR KESH Vs. EMPEROR
March 18, 1918
HAR KUMAR SEN Vs. RAJ KUMAR HALDAR
June 17, 1918
HAR PRASAD Vs. TAJAMMUL HUSAIN
February 20, 1918
HARA KUMAR SAHA Vs. RAM CHANDRA PAL
June 20, 1918
HARA NARAIN BERA Vs. SRIDHAR PANDE
June 12, 1918
HARAPALI SARKAR Vs. SYED RAJABALI MIA AND ANRAND ANNAPURNA DASSYA
January 22, 1918
HARDIT SINGH Vs. GURMUKH SINGH
January 29, 1918
HARDWARI LAL Vs. RAM DULARI
April 15, 1918
HARENDRA CHANDRA LAHIRI Vs. BASANTA KUMAR MAITRA
January 7, 1918
HARGOVIND FULCHAND Vs. NAJA SURA
March 20, 1918
HARI BHUSAN DATTA Vs. MANMATHA NATH DATTA
February 25, 1918
HARI CHARAN DUTTA Vs. NIBARAN CHANDRA DAS
November 25, 1918
HARI DAS BASAK Vs. RADHA CHARAN PODDAR
May 17, 1918
HARI RAMJI PAVAR Vs. EMPEROR
January 11, 1918
HARIBHAI DADA Vs. EMPEROR
January 11, 1918
HARIDAS DEY Vs. KAILASH CHANDRA BOSE
January 30, 1918
HARIHAR BANERJI Vs. RAMSASHI RAY
June 10, 1918
HARIHAR DAS Vs. CHANDRA KUMAR GUHA
May 16, 1918
HARIHAR DUTTA TEWARI Vs. BHIM SANKER DUTTA TEWARI
April 8, 1918
HARIHAR ROY Vs. EMPEROR
November 22, 1918
HARIHAR ROY Vs. EMPEROR
August 23, 1918
HARIKRISHNA NAIKO Vs. EMPEROR
July 2, 1918
HARIMOHON ROY Vs. KHALIL BEPARY
August 9, 1918
HARIPADA SADHUKHAN Vs. ANATH NATH DEY
January 16, 1918
HARIRAM KISNIRAM Vs. SHIVABAKAS RAMCHAND
January 9, 1918
HARNAM SINGH Vs. EMPEROR
May 23, 1918
HARRY MEREDITH, THE LIQUIDATOR APPOINTED FOR THE PURPOSE OF WINDING UP OF THE FIRM OF J H ELLIOT AND CO LTD OF BIRMINGHAM Vs. VKABDUL SAHIB
April 17, 1918
HASAN ALI KHAN Vs. AZHAR-UL-HASAN
July 26, 1918
HASHMI BEGAM Vs. SURAJ BHAN, MUHAMMAD TAWAKKUL HUSAIN
April 10, 1918
HAZARIMUL SHOHANLAL Vs. SATISH CHANDRA GHOSH
July 18, 1918
HAZARIMULL SHOHANLAL Vs. SATISH CHANDRA GHOSE
July 18, 1918
HAZRA SARDAR Vs. KUNJA BEHARI NAG CHOUDHURY
January 11, 1918
HDYANATH RAY Vs. BISSESWAR DAS
May 17, 1918
HEMANTA KUMAR KAR Vs. BIRENDRA NATH ROY CHOUDHURY
May 30, 1918
HET RAM Vs. SHADI RAM
March 15, 1918
HET RAM Vs. GUDDAR MAL
November 1, 1918
HET RAM Vs. GANGA SAHAI
May 7, 1918
HIMATLAL MAGANLAL SHAH Vs. BHIKABHAI AMRITLAL SHAH
January 28, 1918
HINGO SINGH Vs. JHURI SINGH
April 30, 1918
HIRDE NARAIN Vs. ALAM SINGH
July 29, 1918
HIRDEY NARAIN Vs. ALAM SINGH
June 29, 1918
HON BLE BABU BROJENDRA KISHORE ROY CHOWDHURY Vs. RAJA JUGENDRA KISHORE ROY CHOWDHURY
June 12, 1918
HON BLE BROJENDRA KISHORE ROY CHOUDHURY Vs. DIL MUHMUD SARKAR
February 4, 1918
HON BLE MAHARAJA MANINDRA CHANDRA NANDY, TRUSTEE TO THE ESTATE OF PARAMSUK CHANDRA Vs. PANCHANAN BANDHOO
July 23, 1918
HON BLE MAHARAJA RANJIT SINHA Vs. ABDUR RAHIM KHAN CHOWDHURY
April 4, 1918
HON BLE NAWAB BAHADUR OF MURSHIDABAD, SIR SYED WASIF ALI MEERZA, K C S I K C V O Vs. KHANDKAR MOHAMAD HOSSAIN
August 1, 1918
HON BLE SIR MAHARAJA MANINDRA CHANDRA NANDI BAHADUR Vs. KUMAR SARABINDU RAY
March 19, 1918
HRISHIKESH SINGH MINOR, BY HIS NEXT FRIEND SURENDRA NATH PALIT Vs. LAKHI NARAIN SINGH
May 6, 1918
HUKAMCHAND SARUPCHAND Vs. ABRAHAM EJABRAHAM
September 18, 1918
HUKUMCHAND BOID Vs. PIRTHICHAND LAL CHOWDHURY
December 3, 1918
HUSAN MEA BARA BHUIA Vs. HAZI NAUN MEA CHOWDHURY
May 9, 1918
IMAMBANDI Vs. SHEIKH HAJI MUTSADDI
February 28, 1918
IN RE SURESH CHUNDER GOOYEE Vs. STATE
December 10, 1918
IN RE VASUDEO PUNDLIK SAMANT Vs. STATE
December 6, 1918
IN RE: A VAKIL Vs. STATE
March 7, 1918
IN RE: AMBALAM IBRAHI Vs. STATE
August 20, 1918
IN RE: AMULYADHAN ADDY Vs. STATE
March 19, 1918
IN RE: ANANT VIRUPAX PEERANT Vs. STATE
March 19, 1918
IN RE: ANNASAMI NADAVAN Vs. STATE
February 26, 1918
IN RE: APPAJI IYER Vs. STATE
January 8, 1918
IN RE: BABU HAR PRASAD SINGH, VAKIL OF BANDA Vs. STATE
May 4, 1918
IN RE: BALU BRINDABAN CHANDRA DAS, A MUKHTEAR Vs. STATE
January 2, 1918
IN RE: D MACINTYRE Vs. STATE
November 11, 1918
IN RE: ELECTION OF BROJO GOPAL GOSWAMI AS COMMISSIONER OF WARD NO 25 Vs. STATE
April 24, 1918
IN RE: GADDAM PANCHALU REDDY Vs. STATE
August 30, 1918
IN RE: GOODS OF D MCINTYRE Vs. STATE
November 11, 1918
IN RE: GURUMURTHI CHETTI Vs. STATE
September 27, 1918
IN RE: HAJEE MOHAMED HABIBULLA BADSHA SAHIB Vs. STATE
September 18, 1918
IN RE: HAWAJI SAKHARAM MHALASKAR Vs. STATE
December 17, 1918
IN RE: HUBERT CRAWFORD Vs. STATE
January 15, 1918
IN RE: K VENKATARAMA CHETTY Vs. STATE
February 15, 1918
IN RE: KANDASAMI PILLAI Vs. STATE
August 23, 1918
IN RE: KHEMA RUKHAD Vs. STATE
February 22, 1918
IN RE: MAGANLAL KHEMCHAND Vs. STATE
March 14, 1918
IN RE: MARAPPA GOUNDAN THE SESSIONS JUDGE OF COIMBATORE Vs. STATE
July 8, 1918
IN RE: MOGAL BEG Vs. STATE
September 24, 1918
IN RE: MR A SEETHARAMIAH, SECOND GRADE PLEADER, PRACTISING IN THE DISTRICT OF GANJAM Vs. STATE
September 30, 1918
IN RE: N N KRISHNASWAMI IYER Vs. STATE
April 23, 1918
IN RE: P VARADARAJULU NAIDU Vs. STATE
October 15, 1918
IN RE: PYDI RAMANNA Vs. STATE
July 22, 1918
IN RE: REFERENCE UNDER RULE 1 ORDER 46, C P C Vs. STATE
March 23, 1918
IN RE: SAVARAJULU NAYUDU Vs. STATE
April 3, 1918
IN RE: SESSIONS JUDGE OF TANJORE Vs. STATE
July 9, 1918
IN RE: SHIRINBAI MERWANJI DALAL Vs. STATE
August 23, 1918
IN RE: SRINIVASA THATHACHARIAR Vs. STATE
January 18, 1918
IN RE: SURENDRA CHANDRA GHOSE Vs. STATE
February 28, 1918
INAYAT-ULLAH KHAN Vs. HASHMAT-ULLAH KHAN
April 16, 1918
INDAR Vs. EMPEROR
February 2, 1918
INDRA NARAIN DAS Vs. BADAN CHANDRA DAS
June 27, 1918
INDRA NARAIN RAY Vs. NABIN CHANDRA BANERJEE
June 6, 1918
ISABALI Vs. BHAGABAN CHANDRA SHAHA
June 4, 1918
ISHAN CHANDRA SAMUI Vs. DULAL CHANDRA DE
January 22, 1918
ISHWAR PRASAD Vs. EMPEROR
March 8, 1918
ISHWARI DUTT Vs. EMPEROR
July 6, 1918
ISMAIL SARKAR Vs. EMPEROR
July 8, 1918
ISWAR CHANDRA KAPALI Vs. SHEIKH ARJAN
March 12, 1918
ISWAR DALIN Vs. GIRINDRA KUMAR NAG, MINOR, BY HIS FATHER AND GUARDIAN JATINDRA KUMAR NAG
July 23, 1918
IYATHURAI AIYER Vs. KUPPAMUTHU PADAYACHI
October 11, 1918
J B LESLIE ROGERS Vs. ARHAJEE FAKIR MUHAMMAD SAIT (DEAD)
September 26, 1918
JADUPATI CHATTERJEE Vs. KAHETRA NATH PAUL
July 24, 1918
JAGADISH NARAIN PARAMANIK Vs. MAHAMUDDIN MAHAMED MINORS REPRESENTED BY THEIR GUARDIAN GRANDMOTHER ALAKJADI BEWA
May 27, 1918
JAGAN NATH MARWARI Vs. EAST INDIAN RAILWAY CO
April 19, 1918
JAGARDEO SINGH Vs. ALI HAMMAD
January 10, 1918
JAGAT CHANDRA SHAHA Vs. BIRENDRA NATH DUTTA CHOUDHURY
August 27, 1918
JAGUJI RAI Vs. EMPEROR
May 9, 1918
JAHANGIRA Vs. GUMANAN
March 22, 1918
JAHANGIRA Vs. KARRAR HUSAIN
January 19, 1918
JAHIRAL HAQUE Vs. SADAR ALI
June 12, 1918
JAHURMUL BABU Vs. KERAMUTULLAH MOLLA
January 31, 1918
JAI KISHAN SINGH Vs. NAULAKHI KUNWAR
April 20, 1918
JAI NARAIN LAL Vs. EMPEROR
April 13, 1918
JAIMAL SINGH Vs. SHIB SARAN SINGH
May 9, 1918
JAINT SINGH Vs. GOSAIN
May 6, 1918
JAKHER MOHAMED MONDAL Vs. KHATIR MOHAMED SHAIKH
April 11, 1918
JALALUDDIN PESHAWARI Vs. EMPEROR
July 17, 1918
JAMILA KHATUN CHOWDHURY Vs. SRIMATI MAHAMUD KHATUN CHOWDHURY
February 8, 1918
JAMPANA SOMADU Vs. SRI RAJA VENKATA RAMAYA APPA ROW BAHADUR ZAMINDAR GARU
October 31, 1918
JANA APPA SUTAR Vs. RAKHMA NARAYAN BADIGER
September 24, 1918
JANARDAN GOVIND KARGUPPIKAR Vs. NARAYAN KRISHNAJI KARGUPPIKAR
January 18, 1918
JASSA Vs. RANGI LAL
March 7, 1918
JATINDRA KUMAR DAS Vs. GAGAN CHANDRA PAL
February 25, 1918
JATINDRA NATH BOSE Vs. SARAT CHANDRA ADDYA
December 13, 1918
JATRA MOHAN SEN Vs. SECRETARY OF STATE FOR INDIA
July 9, 1918
JHUNKU LAL Vs. BISHESHAR DAS
May 6, 1918
JHURI SINGH Vs. HINDU SINGH; RAMBAZ SINGH
April 30, 1918
JITENDRA GOPAL ROY Vs. MATANGINTI ALIAS SUSAMOYI DEBYA
August 22, 1918
JOGEMAYA DASSI Vs. BAIDYANATH PRAMANICK
May 21, 1918
JOGENDRA KUMAR GHOSE Vs. ANANDA CHANDRA MOZUMDAR
January 17, 1918
JOGENDRA NARAIN RAY CHOWDHURY Vs. RAI KIRAN CHANDRA RAY BAHADUR AND ANRAND JANAKI NATH BISWAS
December 11, 1918
JOGENDRA NARAIN ROY CHOWDHURY Vs. KIRAN CHANDRA ROY
December 11, 1918
JOGENDRA NARAYAN RAY Vs. DURGA CHARAN GUHA THAKURTA
November 25, 1918
JOGENDRA NATH BHUNYA Vs. MOHINDRA GHORA
June 13, 1918
JOGENDRA NATH MALLIK Vs. SHIB NARAYAN MUKERJEE
August 19, 1918
JOGENDRA NATH MITRA Vs. APARA PROSAD MUKERJEE
April 11, 1918
JOGESH CHANDRA BANERJEE Vs. SARADA KUMAR CHAKRAVARTI
April 18, 1918
JOGESH CHANDRA ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
August 7, 1918
JOSEPH HENRY JONES Vs. ADMINISTRATOR-GENERAL OF BENGAL
July 1, 1918
JOY CHANDRA DAS GUPTA Vs. SRIMATI KHUKI, MINOR BY HER MATERNAL UNCLE RADHA KRISHNA SAHA,
May 21, 1918
JOY GOBINDA CHOWDHURY Vs. DEBENDRA NATH BOSE
May 21, 1918
JOYENULLAH BEPARI (MANDAL); MONIRUDDIN SHEIKH Vs. EMPEROR
January 4, 1918
JUADULLA Vs. SHEIKH BAKSHI
November 25, 1918
JUGALPADA DUTT Vs. GANESH CHANDRA PAL
January 4, 1918
JUMNA PRASAD Vs. KARAN SINGH
June 14, 1918
JURAWAN Vs. MAHABIR DUBE
January 2, 1918
JURAWAN, PASI Vs. MAHABIR DHAR DUBE
January 19, 1918
JUSCURN BOID Vs. PIRTHICHAND LAL CHOUDHURY
December 3, 1918
JWALA PRASAD Vs. EAST INDIAN RAILWAY COMPANY
May 16, 1918
K GOPALAKRISHNA KUDVA Vs. BANGLE NARAYANA KAMTHY
January 17, 1918
K NANU NAIR Vs. KMKUNDAN ASHTAMURTHI NAMBUDRIPAD BY MUKTEAR KUNDAN DAMODARAN NAMBUDRIPAD
March 8, 1918
K PATHUMMA UMMA Vs. MTHITTU UMMA ALIAS KUNHI UMMA
November 18, 1918
K RAMACHENDRA THEVAR, ZEMINDAR OF PALAYAMPATTI Vs. SVVELAYUTHA NADAN,; NARAYANA NADAN AND ANRAND SIVA SIVATHALPERIYAVA NADAN
April 17, 1918
K T V R T VEERAPPA CHETTY Vs. VELLAYAN AMBALAM
December 11, 1918
KADIR MOHIDEEN SAHEB Vs. SYYED ABBUBUKARR SAHEB
September 11, 1918
KADIRVELU NAINAR Vs. KUPPUSWAMI NAICKER
April 13, 1918
KAIKHUSHRU BEZONJI CAPADIA Vs. SHRINIBAI BEZONJI CAPADIA
July 26, 1918
KAIKUSHRU BEZONJI NANABHOY CAPADIA Vs. SHIRINBAI BEZONI CAPADIA
July 26, 1918
KAILASH CHANDRA KANDOR Vs. HARIHAR PATRA
June 5, 1918
KAILASH CHANDRA PAL Vs. EMPEROR
August 26, 1918
KALAMUA KHADIM Vs. AMIR ALI KHALIFA; MAHMAD SAYAD
March 23, 1918
KALI CHARAN PANDE Vs. GUPT NATH MISRA
March 19, 1918
KALI KISHORE DAS Vs. GOPAL RAM SAHA
August 1, 1918
KALI KRISHNA CHOWDHURY Vs. TARA PROSANNA CHONGDAR
February 5, 1918
KALI PRASAD CHATTERJEE Vs. RASH BEHARI LAIK
May 2, 1918
KALI PRASONNO MAITY Vs. SECRETARY OF STATE FOR INDIA
May 29, 1918
KALIANARAMA AIYAR Vs. SIVARAMA CHETTIAR
November 14, 1918
KALIKA BAKSH SINGH Vs. RAM CHARAN
May 10, 1918
KALKA BAKHSH SINGH Vs. RAM OHARAN
May 10, 1918
KALKA PRASAD Vs. RAJ RANI
December 11, 1918
KALLU Vs. SITAL
January 16, 1918
KALLU Vs. SITAL
January 5, 1918
KALYAN DAS Vs. MAQBUL AHMAD
April 18, 1918
KALYAN SINGH Vs. ALLAH DIYA
October 26, 1918
KAMAL BAIDYA Vs. GANESH CHANDRA BISWAS
June 17, 1918
KAMALA KANTA SEN Vs. DURGA KUMAR SEN
January 25, 1918
KANAILAL KUNDU Vs. NITYA SARAN MUKHERJEE
June 17, 1918
KANCHANI BEWA ALIAS KANDANI BEWA Vs. JADUB PARAMANIK
July 26, 1918
KANDA PONNAPPA NAICKEN Vs. VENKATASESHAIYAR
November 28, 1918
KANDARPA NARAN MANDAL Vs. SRIDHAR ROY
February 12, 1918
KANDASAMI PILLAI Vs. RAMASAMI MANNADI
September 30, 1918
KANDUKURI VEERA BASAVARAJU PANTULU Vs. KANDUKURI BALASURYA PRASADA RAO PANTULU
May 10, 1918
KANHAI LAL Vs. BRIJ LAL
March 15, 1918
KANHAI LAL Vs. GANGA; DHANNO
July 1, 1918
KANHAIYA LAL Vs. ROSHAN LAL
August 10, 1918
KANNUSAMI PILLAI Vs. JAGATHAMBAL
January 30, 1918
KARAKKATTITATHIL RAYARAPPA NAMBIAR KARNAVAN AND MANAGER OF HIS TARWAD Vs. KOYOTAN CHABLE VEETIL KAMARAN KARNAVAN OF HIS TARWAD (DEAD)
January 21, 1918
KARAKKATTITATHIL RAYARAPPAN NAMBIAR KARNAVAN AND MANAGER OF HIS TARWAD Vs. KOYOTAN CHALILE VEETIL KAMARAN KARNAVAN OF HIS TARWAD (DEAD)
January 21, 1918
KARAN SINGH Vs. JAMNA PRASAD
June 14, 1918
KARBASAPPA GOOLAPPA NAREGAL Vs. KALLAVA GOOLAPPA NAREGAL
March 19, 1918
KARIM BAKSHA Vs. ABDUL JABBAR MIAJI
June 26, 1918
KARIM-UD-DIN Vs. EMPEROR
April 11, 1918
KASI VISWANATHAM CHETTIAR Vs. RAMASWAMI ATHITHA NADAR
August 1, 1918
KASISWAR GOSWAMI Vs. AMIRUDDIN ALIAS ZUKKA GAZI
June 4, 1918
KAVERAMMA Vs. VISHNU KUNKULLAYYA
January 30, 1918
KEDAR NATH Vs. EMPEROR
June 13, 1918
KEDAR NATH MONDAL Vs. MOHESH CHANDRA KHAN
May 23, 1918
KHERODE BEHARI GOSSAMI Vs. RAJA NARENDRA LAL KHAN
January 15, 1918
KHETRA MOHAN KUNDU Vs. JOGENDRA CHANDRA KUNDU
January 28, 1918
KHETRA NATH MANDAL Vs. MAHOMED ALLA RAKHA
February 13, 1918
KHETTRA MOHAN SINGH Vs. SHIB DAS CHANDER
July 26, 1918
KHIMJI BHIMSI; CHUNILAL AMBAIDAS Vs. CHUNILAL AMBAIDAS; GOVINDJI KHIMJI
November 19, 1918
KHIRODE CHANDRA GHOSE Vs. MIDNAPORE ZEMINDARY COMPANY LIMITED
May 6, 1918
KHITISH CHANDRA BANERJEE Vs. THAKOMANI DEBI
March 21, 1918
KHUBI Vs. BAKHTAYAL
April 25, 1918
KILARU KOTAYYA Vs. POLAVARAPU DURGAYYA
April 19, 1918
KIRTI CHANDRA DAW Vs. BEPIN BEHARI PAL CHAUDHURI
May 21, 1918
KISHORE SINGH Vs. BAHADUR SINGH
July 2, 1918
KISHORI MOHAN TALAPATRA Vs. OSI PRAMANICK
July 23, 1918
KIZHEKKE MANJAMBRATH AVULLA Vs. CKPKANNA KURUP
February 12, 1918
KODI SANKARA BHATTA Vs. MOIDIN
February 26, 1918
KOMANDUR KRISHNAMACHARLU Vs. BDANOJI
August 12, 1918
KOMPELLA ANANTARAMAYYA Vs. CHIKKATLA TUKKADU
February 14, 1918
KOMPELLA ANANTHARAMAYYA Vs. CHIKATLA TUKKADU
February 14, 1918
KOMU KUTTI Vs. KUMARA MENON
March 26, 1918
KOMURU APPALASWAMI Vs. PALLI NARAYANASWAMY, MINOR BY GUARDIAN, ALLA NARAYANAMMA AND ALLA YERAKAMMA
August 30, 1918
KONIMA REDDI SUBBAREDDI Vs. KOLLIPARA VEERAYYA TATA
November 6, 1918
KOTTARATHIL PUTHIYAPURAYIL POKKER Vs. BALATHIL PARKUM CHANDRANKANDI KUNHAMAD
September 27, 1918
KOYITTAL PARAMBIL PARKUM CHIRATHODI VAZHA VALAPPIL CHEERU Vs. ATTIMANA ILLOTH NARAYANAN NAMBUDIRI
December 16, 1918
KOZHIKOT KIZHAKKA KOVILAGATH SRI MANAVEDAN ALIAS VALIA, KUNHUNNI RAJAH AVERGAL Vs. PRESENT ZAMORIN RAJAH OF CALICUT REPRESENTED BY THE ESTATE COLLECTOR
April 11, 1918
KOZHIPURATH KUNHIKRSIHNA MENON KURNAVAN Vs. KOZHIPURATH KUNHIKAVAMMA
April 25, 1918
KRISHNA AYYAR; PALANI GOUNDAN AND AMMASAI GOUNDAN Vs. EMPEROR
February 25, 1918
KRISHNA GOPAL BHOWMIK; ICHHAMAYI DEBI Vs. HEM CHANDRA BAIRAGI
April 15, 1918
KRISHNA IYER REPRESENTED BY HIS AUTHORISED AGENT V KRISHNA IYER Vs. SWAMINATHA IYER
February 22, 1918
KRISHNADHON GHOSE Vs. MAHENDRA NATH DUTT
August 28, 1918
KRISHNAJI GANESH KULKARNI Vs. SECRETARY OF STATE FOR INDIA
December 3, 1918
KRISHNASWAMI IYER Vs. SEETHALAKSHMI AMMAL
September 18, 1918
KRISHNASWAMI NAIDU Vs. AKKULAMMAL AVERGAL, ZEMINDARINI
June 24, 1918
KUFILUDDIN SARKAR Vs. EMPEROR
August 23, 1918
KULAK CHANDRA DAS Vs. KULA CHANDRA DAS
March 23, 1918
KUMAR SARAT KUMAR ROY; SARAT CHANDRA MUKHERJEE; PROMOTHO NATH CHATTERJEE Vs. SRIPATI CHATTERJEE; RAM CHANDRA CHATTERJEE
April 10, 1918
KUMARAPPA CHETTIAR Vs. SAMINATHA CHETTIAR ALIAS AVATHA CHETTIAR
October 15, 1918
KUMARASAMI CHETTY Vs. KUPPUSAMI CHETTY
January 22, 1918
KUMARASWAMI CHETTY Vs. KUPPUSAMI CHETTI
January 22, 1918
KUMUD BEHARY PAL Vs. HARI CHARAN SARDAR
November 20, 1918
KUNHI COYA HAJI Vs. PANIKKA VITTIL ASSAN BAVA HAJI
October 10, 1918
KUNJ BEHARI LAL Vs. LALTU SINGH
June 6, 1918
KUNJ BEHARI LAL Vs. BHARGAVA COMMERCIAL BANK
March 22, 1918
KUNJA BEHARI GHOSE Vs. LALIT MOHUN SINGH ROY
August 28, 1918
KUNWAR BAHADUR Vs. MADHO PRASAD
December 19, 1918
KUPPUSAMI IYER Vs. KKUPPUSAMI IYER
August 15, 1918
KURE Vs. EMPEROR
April 17, 1918
KURICHETTI VENKATASUBBAYYA Vs. EMPEROR
October 8, 1918
KURSHED ALI Vs. DINANATH SURMA
December 13, 1918
KUTTI CHAMI MOOTHAN Vs. RAMA PATTAR
July 17, 1918
KUTTIVENTI VENKATARAMANAMURTHI Vs. MACHERLA SUNDARA RAMIAH
January 22, 1918
L ABDUL SUKUR SAHEB Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 10, 1918
L W ORDE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 29, 1918
LABHU Vs. RADHA CHARAN
January 16, 1918
LACHHMI KUNWAR Vs. DURGAI KUNWAR
May 8, 1918
LACHHMI NARAIN Vs. BINDRABAN
January 29, 1918
LACHMI NARAIN DUBE Vs. KISHAN LAL
June 26, 1918
LAIK SINGH Vs. EMPEROR
November 8, 1918
LAKHI KANTA ROY Vs. RAJ CHANDRA SAHA
April 15, 1918
LAKHI NARAIN DAS Vs. EMPEROR
July 31, 1918
LAKHICHAND CHATRABHUJ MARWADI Vs. LALCHAND GANPAT PATIL
January 17, 1918
LAKHIMANI DASSI Vs. DWIJENDRA NATH MUKERJEE
June 20, 1918
LAKHPAT RAI Vs. SRI KISHAN DAS
May 22, 1918
LAKSHMANAN CHETTY Vs. PPVPALANIAPPA CHETTY
March 18, 1918
LAKSHMI KANTA DE Vs. CHAIRMAN OF THE MUNICIPAL COMMISSIONER OF THE NAIHATI MUNICIPALITY
June 20, 1918
LAKSHMI NARAYAN ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 30, 1918
LAKSHMI PRASANNA MOJUMDAR Vs. RAJINDRA PODDAR
May 27, 1918
LAKSHUMANAN CHETTY Vs. RMKSSADAYAPPA CHETTY
August 15, 1918
LAL MOHAN SAHA Vs. SHAIKH TAZIMADDIN
August 19, 1918
LAL SRIPAT SINGH Vs. LAL BASANT SINGH
May 2, 1918
LALA BALLA MAL Vs. AHAD SHAH
July 8, 1918
LALA KANHAI LAL Vs. LALA BRIJ LAL AND MUSAMMAT KAUSILLA
March 15, 1918
LALA RAM Vs. THAKUR PRASAD
July 1, 1918
LALJI SINGH Vs. MUHAMMAD EHTISHAM ALI; NABBU RANDU
December 3, 1918
LALMAN Vs. CHINTAMANI
December 12, 1918
LALTA PRASAD CHAUDHRY Vs. GOKUL PRASAD
May 7, 1918
LALU SARDAR Vs. OHEDALI MRIOHA
February 11, 1918
LANKA LAKSHMANNA Vs. LANKA VARDHANAMMA
September 3, 1918
LATIFAN MIAN Vs. MUSAMMAT MOORTI JANANA
March 14, 1918
LAXMAN GANESH RAJENDRA Vs. KESHAV GOVIND DESHPANDE
July 18, 1918
LAXMAVA HUCHAPPA NASIPUDI Vs. RACHAPPA CHANBASAPPA KARVEERSHETTI
February 18, 1918
LEGAL REMEMBRANCER Vs. TULARAM BARODIA
August 26, 1918
LELONG (JUMEA) Vs. RAJANI KANTA CHOWDHURY
March 5, 1918
LEON SAUBOLLE Vs. KVSEYNE AND BROTHERS
March 6, 1918
LINGAPPAYA Vs. SHANKARANARAYANA BHATTA
March 1, 1918
M KUPPASWAMY CHETTY Vs. KUSALA RAMIAH
March 18, 1918
M N MUKHERJEE Vs. MATANGI CHARAN PALIT
November 1, 1918
M S YESUVADIYAN Vs. PSASUBBA NAICKER
November 1, 1918
MADDIPOTI PERAMMA Vs. GANDRAPU KRISHNAYYA
February 15, 1918
MADDUKURI ANKAMMA Vs. MUVVALA SUBBAYYA
September 14, 1918
MADHUSUDAN GOPE Vs. BEHARI LALL GOPE
February 8, 1918
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LIMITED Vs. HARIDOSS BANMALIDOSS
February 22, 1918
MADRAS AND SOUTHERN MAHRATTA RAILWAY COMPANY LTD Vs. HARIDOSS BANMALI DOSS
February 22, 1918
MADURA ETC DEVASTANAM THROUGH MANAGER, P S ANANTHANARAYANA AYYARMADURA Vs. CHENA KONDAMA NAICKEN
January 22, 1918
MAGAN LAL Vs. GANESH PRASAD
January 30, 1918
MAHA RAM Vs. EMPEROR
February 26, 1918
MAHABIR Vs. EMPEROR
February 27, 1918
MAHADEO GOPALBHAT Vs. TRIMBAKBHAT BALAMBHAT
September 3, 1918
MAHADEO KORI Vs. SHEORAJ RAM TELI
October 23, 1918
MAHADEO SINGH Vs. EMPEROR
August 8, 1918
MAHAMAD JALIS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
February 4, 1918
MAHAMED AYUB CHOWDHURY Vs. ELAHI BAKSH MANDAL AND FAKIRULLAH MEAN
August 1, 1918
MAHAMED KERAMUT ULLA MIAH; CHINTAMANNESSA BIBIAND REFATULLA MEAH; KURAMANNESSA BIBI Vs. KEAMUTULLA MEAH; KURAMANNESSA BIBI; CHINTAMANNESSA BIBI
July 19, 1918
MAHAMMAD SHAFIKUL HUQ CHOWDHURY Vs. KRISHNA GOBINDA DUTTA
April 30, 1918
MAHANAKALI LAKSHMIAH Vs. KARNAM NARAYANAPPA
January 11, 1918
MAHANT DARSHAN DAS Vs. COLLECTOR OF MEERUT
July 4, 1918
MAHARAJ BAHADUR SINGH Vs. MAHANT BHAGAWAN DAS SHEBAIT OF ISWAR RAGHUNATH DEB THAKUR
April 20, 1918
MAHARAJ BAHADUR SINGH Vs. JADAB CHANDRA GHOSE HAZRA
May 13, 1918
MAHARAJ SINGH Vs. LALTA PRASAD
November 1, 1918
MAHARAJA BAHADUR SIR PRODYAT KUMAR TAGORE, KT Vs. CHUNDRA MOHUN SIL
February 6, 1918
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. HASHMAT ALI
May 7, 1918
MAHARAJA BIRENDRA KISORE MANIKYA BAHADUR Vs. BAIKUNTHA CHANDRA DEB
May 6, 1918
MAHARAJA OF BURDWAN; THE SECRETARY OF STATE FOR INDIA IN COUNCIL; RAJ NARAIN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL; THE MAHARAJA OF BURDWAN; THE SECRETARY OF STATE FOR INDIA IN COUNCIL
May 24, 1918
MAHARAJA RANJIT SINGH Vs. MAHARAJ BAHADUR SINGH
May 30, 1918
MAHARAJAH BAHADUR SIR PRODYOT KUMAR TAGORE Vs. BHUBAN MOYEE DASYA
April 8, 1918
MAHARAJAH RANJIT SINGH BAHADUR Vs. MAHARAJ BAHADUR SINGH
April 16, 1918
MAHARAJAH SRI MAHARAJAH SAHIB MAHARBAN DOSTAN MAHARAJAH SRI RAO SIR VENKATASWETACHELLAPATHI RANGA RAO BAHADUR GARU, MAHARAJAH OF BOBBILI HAVING ABDICATED HIS RIGHTS ON 11 10 1916 IN FAVOUR OF HISELDEST SON, THE HON BLE SRI RAJAH RAO SRI VENKATA KUMARA KRI Vs. MAHARAJAH SRI MAHARAJAH SAHIB MAHARBAN DOSTAN MAHARAJAH SRI RAO SIR VENKATASWETACHELLAPATHI RANGA RAO BAHADUR GARU, MAHARAJAH OF BOBBILI HAVING ABDICATED HIS RIGHTS ON 11 10 1916 IN FAVOUR OF HISELDEST SON, THE HON BLE SRI RAJAH RAO SRI VENKATA KUMARA KRI
October 1, 1918
MAHBOOB BI (DEAD) Vs. SHERIFABI
November 8, 1918
MAHBOOL BI (DIED) Vs. SHERIFA BI
November 8, 1918
MAHENDRA NATH CHATTERJEE Vs. LALIT MOHAN DATTA
December 20, 1918
MAHMUD ALI Vs. TAMIZ-UN-NISSA BIBI
July 30, 1918
MAHOMED HAJI ABU Vs. KHATUBAI
September 21, 1918
MAHOMED IBRAHIM MAHOMED JAFFIR SAHIB AND CO Vs. NALAM LAKSHMIKANTAM
November 5, 1918
MAHOMED RENU MEAH Vs. SRIMATI SABIDA KHATUN
July 18, 1918
MAHU Vs. EMPEROR
February 27, 1918
MAISTRY RAJABHAI NARAIN OF CUTCH Vs. HAJI KARIM MAMOOD OF BOMBAY THROUGH HIS RECOGNISED AGENT HUSSAN IYOOD SAIT
February 26, 1918
MAKHAN LAL PARSOTTAM DAS Vs. CHUNNI LAL BRIJ LAL
July 23, 1918
MAKHAN SINGH Vs. JAHAN KUAR
May 8, 1918
MAKUNDA LAL KUNDU Vs. PRIYA NATH MOITRA
January 25, 1918
MALKARJUN MAHADEV BELURE Vs. AMRITA TUKARAM DAMBARE
February 27, 1918
MALLAPPA PARAPPA HOSPETI Vs. GANGAVA GANGAPPA HOSPETI
July 17, 1918
MALRAJU LAKSHIMI VENKAYAMMA RAO GARU Vs. MEKA VENKATARAMIAH APPA RAO BAHADUR GARU
April 2, 1918
MAMIDI APPAYYA Vs. YEDAN VENKATASWAMI, MINOR BY HIS NEXT FRIEND PILLIMETLA NANNI
February 18, 1918
MAMRAJ AGARWALA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES CHHAGMAL AGARWALA Vs. AHMAD ALI MAHAMAD
July 3, 1918
MAN MOHAN LAL Vs. GOPI NATH
May 3, 1918
MANAVIKRAMAN TIRUMALPAD Vs. COLLECTOR OF THE NILGIRIS
April 13, 1918
MANDAVILLI RAMA ROW, LEGAL REPRESENTATIVE OF COUNTER Vs. SIVANARAYANA
July 26, 1918
MANGAL PRASAD Vs. BRIJ NARAIN RAI; SITA RAM
October 28, 1918
MANGALATHAMMAL Vs. VEERAPPA GOUNDAN
December 5, 1918
MANGESHWAR NARAIN RAO Vs. SSHIVA RAO
April 3, 1918
MANIK CHANDRA ROY Vs. ISMAIL KALU
May 22, 1918
MANINDRA MOHAN SANYAL Vs. EMPEROR
April 22, 1918
MANJANALI DEBI Vs. KAILASH NATH MITRA, ON HIS DEATH HIS HEIR AND LEGAL REPRESENTATIVE GOUR SUNDAR MITRA
January 10, 1918
MANJAPPA Vs. RAJAGOPALACHARIAR
January 11, 1918
MANJU MAHADEV SHETTI Vs. SHIVAPPA MANJU SHETTI
January 21, 1918
MANMATHA NATH MITTER; ANATH BANDHU PAL SELF AND AS EXECUTOR Vs. ANATH BANDHU PAL SELF AND AS EXECUTOR TO ANR; MANMATHA NATH MITTER
June 7, 1918
MANNU LAL Vs. NELIN KUMAR MUKERJI
October 23, 1918
MANOHAR Vs. EMPEROR
May 23, 1918
MANSA RAM Vs. EMPEROR
November 26, 1918
MANSUKH RAM Vs. BIRJRAJ SARAN SINGH
May 27, 1918
MAPPILLAI KADIR ROWTHER Vs. EMPEROR
February 26, 1918
MAREPPA PANDITEPPA BHOJANNAVAR Vs. GUNDO ANNAJI DESHPANDE
February 14, 1918
MARIAPPA PILLAI Vs. LRRAMAN CHETTIAR
November 6, 1918
MARIE PENHEIRO Vs. JOTINDRA MOHAN SEN
June 25, 1918
MARUDAI MUTHIRIAN Vs. CHINNAKANNU MUTHIRIAN
October 10, 1918
MATA BADAL SINGH Vs. GOURISH NARAIN SINGH
June 7, 1918
MATHURA Vs. EMPEROR
August 3, 1918
MATURWA Vs. EMPEROR
March 20, 1918
MAY GERALDINE DUCKWORTH Vs. GEORGE FRANCIS DUCKWORTH
August 28, 1918
MEENAKSHISUNDARA MUDALIAR ALIAS THYAGARAJA MUDALIAR AND VAITHILINGA PILLAI Vs. RATHNASAMI PILLAI
April 25, 1918
MEETHALA VEETIL KAITHERI KELU NAMBIAR Vs. NARIKOTT PARAMBATH KAITHERI CHATHU NAMBIAR
September 11, 1918
MEWA RAM Vs. NARAIN DAS
May 1, 1918
MEWA SINGH Vs. BASANT SINGH
April 18, 1918
MIDNAPORE ZEMINDARI COMPANY LIMITED Vs. APPAYASAMI NAICKER
February 18, 1918
MIDNAPORE ZEMINDARI COMPANY, LIMITED THROUGH ITS DULY AUTHORIZED MANAGER, P V SUBRAMANIA AYYAR Vs. MALAYANDI APPAYASAMI NAICKER
February 18, 1918
MIDNAPORE ZEMINDARI COMPANY, LIMITED; AKSHOY KUMAR SIRKAR; GIRI LIAK Vs. KRISTO PROSAD SUKUL AND ANR; IJARDAR MONDAL; CHANDRA NATH PAL
May 7, 1918
MIDNAPORE ZEMINDARY CO LIMITED Vs. DINA NATH SAHU
January 25, 1918
MIDNAPORE ZEMINDARY COMPANY, LIMITED Vs. SYAMA CHARAN CHOWDHURY
August 22, 1918
MIDNAPUR ZEMINDARY COMPANY LIMITED; ABINASH CHUNDRA MITRA Vs. ABINASH CHUNDRA MITRA; SRIMATI PROMODINI DASI
December 12, 1918
MIR DAD KHAN Vs. RAMZAN KHAN
March 9, 1918
MIRKHA IMAMKHA; BHAGIRATHI MAHADEV ABHYANKAR Vs. BHAGIRATHI MAHADEV ABHYANKAR; ROSHANBI MAHOMED HANIF
August 8, 1918
MITHAN LAL Vs. CHHAJU SINGH
March 6, 1918
MOHAMMAD ALI KHAN Vs. RAJA RAM SINGH
May 4, 1918
MOHAMMAD EHTISHAM ALI Vs. LALJI SINGH
December 3, 1918
MOHAMMAD NIAZ KHAN Vs. MOHAMMAD ADREES KHAN
January 16, 1918
MOHAMMAD SHARIF Vs. RADHA MOHAN
December 21, 1918
MOHAMMAD ZAKI Vs. MUNICIPAL BOARD OF MAINPURI
April 25, 1918
MOHAMMED ISHAQ KHAN Vs. MOHAMMED RUSTUM ALI KHAN
January 9, 1918
MOHAN LAL Vs. TIKA RAM
July 9, 1918
MOHANANDA DUTTA CHOWDHURY Vs. BAIKANTHA NATH DUTTA
March 14, 1918
MOHENDRA NATH BAGCHI Vs. GOUR CHANDRA GHOSH
April 18, 1918
MOHENDRA NATH PAL Vs. SHEIKH NASIRUDDIN MAHAMMAD
May 21, 1918
MOHENDRA NATH SOW Vs. RAJANI KANTA SOW
June 7, 1918
MOHENDRALAL SINHA Vs. SREEMUTTY KRISHNA KUMARI DEBI
May 10, 1918
MOHESH CHANDRA SHAW Vs. BIPIN BEHARI KHAN
July 29, 1918
MOHIM CHANDRA PAL Vs. MAHARAJA SIR PRADYAT KUMAR TAGORE
March 20, 1918
MOHINI MOHAN GHOSE Vs. EMPEROR
September 24, 1918
MOHINI MOHAN SIRKAR MINOR Vs. NAVADWIP CHANDRA BISWAS
July 31, 1918
MOHNI Vs. BAIJ NATH
April 25, 1918
MOHUNT PARMANANDRA DAS GOSWAMI Vs. KRIPA SINDHU ROY
July 26, 1918
MON MOHAN DUTTA Vs. MOHAMED HATIM
November 15, 1918
MONINDRA NATH CHOWDHURI Vs. RADHA PROSANNO GON
June 5, 1918
MONMOHAN PANDAY Vs. BIDHU BHUSAN RAY CHOWDHURY
March 22, 1918
MONMOTHA NATH SANTRA MADAK Vs. RAJA PEARY MOHAN MUKERJEE
November 28, 1918
MONMOTHO NATH LAHA Vs. ANNODA PROSAD ROY
January 16, 1918
MONOHAR MUKHERJEE Vs. KALI DAS NANDI
July 1, 1918
MOONSHI SHAHED BAKSH Vs. GOLAM NABI KHONDOKAR
April 4, 1918
MORU NARSU GUJAR Vs. HASAN FATTEKHAN JUMMAL
July 24, 1918
MOTI RAM Vs. BANKE LAL
May 18, 1918
MOULVI AHMAD ALI Vs. SRIMATI JINNATUNESSA
May 15, 1918
MRS E J DELAUNEY Vs. PRANHARI GUHA; CHANDRA KUMAR GUHA
February 7, 1918
MUHAMMAD ABDUL RASHID ALI KHAN Vs. BUDH SEN
July 24, 1918
MUHAMMAD ESUF SAHIB Vs. MOULVI ABDUL SATHAR SAHIB
October 8, 1918
MUHAMMAD FARZAND ALI Vs. RAHAT ALI
February 5, 1918
MUHAMMAD HUSAIN KHAN Vs. HANUMAN
August 7, 1918
MUHAMMAD ILTIFAT HUSAIN Vs. ALIM-UN-NISSA BIBI
April 10, 1918
MUHAMMAD ISHAQ KHAN Vs. MUHAMMAD RUSTAM ALI KHAN
January 9, 1918
MUHAMMAD NIAZ KHAN Vs. MUHAMMAD IDRIS KHAN
January 16, 1918
MUHAMMAD SAID Vs. EMPEROR
May 31, 1918
MUKAT LAL Vs. GOPAL SARUP
November 28, 1918
MUKUNDA LAL ROY Vs. SRIMATI BHABASUNDARI DEBYA CHOWDHURANI
July 22, 1918
MULA Vs. EMPEROR
November 28, 1918
MULUKUTLA RAMAMURTHI Vs. CHILLARA BHASKARAYYA
October 31, 1918
MUNIAPPA CHETTIAR (DEAD) Vs. SUMAVELLACHAMY MANNADI
August 16, 1918
MUNICIPAL BOARD OF BENARES Vs. GAJADHAR
August 3, 1918
MUNICIPAL COUNCIL OF COCANADA Vs. CLAN LINE STEAMERS, LIMITED
November 8, 1918
MUNNA LAL Vs. GOBAUDHAN
April 30, 1918
MUNNA SINGH Vs. AUSAN SINGH
July 30, 1918
MUNNAVARU BEGAM SAHIBU Vs. MIR MAHAPALLI SAHIB
March 20, 1918
MURAJALLI MUNIA GOUNDAN Vs. RAMASAMI CHETTI
February 12, 1918
MURARI MAHAN DAS Vs. TOFEL SHA
May 28, 1918
MUSAMMAT AJNASI KUAR Vs. PAYAG SINGH
February 20, 1918
MUSAMMAT BHANA Vs. GUMAN SINGH
February 5, 1918
MUSAMMAT FATIMA BIBI Vs. RAM NARAIN SAHU
April 6, 1918
MUSAMMAT GANGA Vs. KANHAI LAL
July 1, 1918
MUSAMMAT JEUNA BAHU Vs. RAI PARMESHWAR NARAYAN MAHTHA
December 3, 1918
MUSAMMAT KUMARI Vs. SUNDAR PANDE
December 7, 1918
MUSAMMAT SHABBAN BIBI Vs. BABU KHALIQ SHAH
May 28, 1918
MUTHU AYER ST ARUNACHALAM CHETTIAR Vs. STNNARAYANAN CHETTIAR
November 27, 1918
MUTHU KARAU VENA ALAGAPPA CHETTIAR Vs. KANAKASABAI PILLAI
January 10, 1918
MUTHUKRISHNA NAICKEN Vs. RAMACHANDRA NAICKEN
April 25, 1918
MUTHUVELU MUDALIAR Vs. VYTHILINGA MUDALIAR
February 13, 1918
MUTHUVENKATANARAYANAN CHETTI Vs. ATHIPANDURENGA NAIDU, MINOR, BY HIS NEXT FRIEND, BALAGURU NAIDU
October 3, 1918
N P R M V R M ALAGAPPA CHETTIAR; ALAGAPPA CHETTIAR Vs. NPRMLSTLAKSHMANAN CHETTIAR; THE OFFICIAL RECEIVER
March 14, 1918
N RANGA RAO Vs. RANGANAYAKI AMMAL
April 22, 1918
N SETHURAMASWAMI NAYANI VARU Vs. SOWEAR SYED MIR HUSSAIN SAHIB
December 6, 1918
NA PE RM LE SI THA LAKSHUMANAN CHETTY Vs. SEVENASITHACHIDAMBARAM CHETTY
October 17, 1918
NADHAMUNI IYYAN (DECEASED) Vs. APPU ODAYAN
April 22, 1918
NAFAR CHANDRA PAL CHOWDHURY Vs. SHUKUR SHEIKH
June 4, 1918
NAGALINGAM PILLAI Vs. VADUGANATHA ASARI
January 21, 1918
NAGAPPA Vs. SIDDALINGAPPA
April 18, 1918
NAGAR KASHI PATEL Vs. BAI DHULI
January 21, 1918
NAGENDRA NATH MAZUMDAR Vs. BANWARI LAL DAS
June 12, 1918
NAGENDRABALA DASSY Vs. AMRITA LALL CHATTOPADHYA
April 26, 1918
NAGENDRO NATH BISWAS Vs. RAKHAL DAS SINHA
October 24, 1918
NAGINDAS CHHABILDAS Vs. EMPEROR
January 25, 1918
NAIM-UL-HAQ Vs. MUHAMMAD SUBHAN-ULLAH
June 5, 1918
NAJA MIA Vs. ABDUL KADAR
April 25, 1918
NALLAYA NAICK Vs. EMPEROR
November 8, 1918
NANDAN DAS MAHAPATRA Vs. GAJENDRA NARAIN DAS MAHAPATRA
June 18, 1918
NANDLAL SINGH Vs. BENI MADHO SINGH
June 28, 1918
NANDO LAL GANGULI Vs. KHETRA MOHAN GHOSE
January 28, 1918
NANHE Vs. EMPEROR
May 3, 1918
NANHEY MAL Vs. CHAIT RAM
July 20, 1918
NANI KUTTI ALIVS NARAYANI KUTTI AMMA Vs. KOTTHALE PATINHARE PUTHIYA PURAYIL ACHUTHAN KUTTI NAIR
October 9, 1918
NANIKUTTI ALIAS NARAYANI KUTTI AMMA Vs. KOTALE PATNIHARE PUTHIYAPURIL ACHUTAN KUTTI NAIR, KARNAVAN AND MANAGER OF THE TARWAD
October 9, 1918
NANNHU Vs. SRI THAKURJI MAHARAJ
June 28, 1918
NANNU PRASAD Vs. SUKH LAL
June 26, 1918
NARAIN DAS Vs. HET SINGH
May 11, 1918
NARAIN DAS Vs. DILAWAR
December 7, 1918
NARAIN DAS Vs. EMPEROR
September 2, 1918
NARASIMHAYYA Vs. SRINIVASAYYA
October 30, 1918
NARASINGHA BAN GOSWAMI Vs. PROLHADMAN TEWARI
June 12, 1918
NARAYAN CHANDRA PODDAR Vs. KESHAB LAL DHAI BHAI
May 3, 1918
NARAYAN GANESH GHATATE Vs. BALIRAM
May 9, 1918
NARAYANASWAMY MUDALI Vs. GANGADHARA MUDALI
April 22, 1918
NARENDRA BHUSAN ROY ON HIS DEATH HIS SONS AND LEGAL REPRESENTATIVES KHAGENDRA BHUSAN ROY Vs. MRJATINDRA NATH ROY
August 1, 1918
NARENDRA NATH LAHIRI Vs. CHARU CHANDRA BOSE
February 1, 1918
NARENDRA NATH MITRA Vs. ESTUDD
May 29, 1918
NARENDRA NATH MITTER Vs. RADHA CHARAN PAL
March 18, 1918
NARENDRA NATH SANNYAL Vs. UMA CHARAN GHOSH
August 9, 1918
NARSAGAUDA SAVANTGAUDA PATIL Vs. CHAWAGAUDA ADGAUDA PATIL
February 19, 1918
NARSAGOUNDA BIN SAVANTGOUNDA PATIL Vs. CHAWAGOUNDA ADGOUNDA PATIL
February 19, 1918
NARSINGGIRJI MANUFACTURING CO Vs. GREAT INDIAN PENINSULAR RAILWAY
September 10, 1918
NARSINGRAO KONHER INAMDAR Vs. BANDU KRISHNA KULKARNI
January 15, 1918
NARSINHBHAT CHINTAMANBHAT Vs. BANDU KRISHNA KULKARNI
January 16, 1918
NARSO BAMAJI KULKARNI Vs. NAGAVA ISHVARAPPA
January 22, 1918
NARSO RAMAJI KULKARNI Vs. NAGAVA KOM ISHVARAPPA
January 22, 1918
NASIRUDDIN HUSAIN Vs. ASHFAQ HUSAIN
June 26, 1918
NATARAJA PILLAI; SUNDARAMMALL Vs. SUBBARAYA PILLAI
February 14, 1918
NATESA AIYAR Vs. SATTAYA PILLAI
July 23, 1918
NATHU Vs. GHANSHAM SINGH
December 14, 1918
NATHU Vs. MUSAMMAT TULSHA
April 2, 1918
NAULAKHI KUAR Vs. JAI KISHEN SINGH
April 20, 1918
NAWAB SYED MAZAFFAR ALI KHAN, PRESIDENT OF THE ENDOWED COMMITTEE OF BASAUT ALI KHAN S ESTATE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 4, 1918
NELIN KUMAR MUKERJI Vs. MANNU LAL AND ANRAND SHANKAR LAL
October 28, 1918
NEZAMADDI Vs. EMPEROR
November 1, 1918
NIJALINGAPPA NIJAPPA HALAGATTI Vs. CHANABASAWA SATAVIRAPPA NESARI
March 22, 1918
NILKANTH LAXMAN JOSHI Vs. RAGHO MAHADU PAVALE
February 8, 1918
NILMONI DE Vs. SOORENDRA NATH MITRA
February 5, 1918
NILMONY CHOWDHURY; PURNA CHANDRA DUTTA; BASANTA KUMAR NANDI Vs. DURGA CHARAN CHANDER
April 4, 1918
NOGENDRA LAL CHOWDHURY Vs. FANI BHUSAN DAS
January 15, 1918
NUR-UD-DIN KHAN Vs. PRAN KISHAN CHAKRAVARTY
June 7, 1918
OFFICIAL ASSIGNEE OF MADRAS Vs. OFFICIAL ASSIGNEE OF RANGOON BY HIS AGENT, SUBRAMANIA AIYAR
August 27, 1918
OFFICIAL ASSIGNEE OF MADRAS Vs. TBMEHTA AND SONS
December 4, 1918
OFFICIAL ASSIGNEE OF MADRAS AND AS SUCH THE ASSIGNEE OF THE PROPERTY AND CREDITS OF V P L R M PALANIAPPA CHETTY, THE 2ND INSOLVENT Vs. VPLRMPALANIAPPA CHETTY
April 4, 1918
OHI BHUSAN ADHIKARI Vs. EMPEROR
December 20, 1918
OHIDUDDIN CHOUDHURY Vs. EMPEROR
January 4, 1918
OOKERJEE COWASJEE OOMRIGAR Vs. PVSABHAPATHY MUDALIAR
December 12, 1918
ORIGANTI VENKATARATHNAM Vs. KDESIKACHARI
November 21, 1918
P BHASHYAKARLU NAIDU Vs. NUNGAMBAKKAM ANDALAMMAL
September 24, 1918
P DASARTHY NAIDU Vs. PALALA KUMARAMULL RAJA (DEAD)
January 22, 1918
P K NANJUNDASAMY CHETTY Vs. KANAGARAJU ALIAS SUBBARAYALU CHETTY
October 3, 1918
P L P L PALANIAPPA CHETTIAR Vs. PANA LANA SEENA SHANMUGAM CHETTIAR
April 17, 1918
P L T L LAKSHUMANAN CHETTY Vs. NASUPASUBRAMANIAN CHETTY
January 28, 1918
P NARAYAN NAIR Vs. APMCHERIA KATHIRI KUTTY
February 1, 1918
P S KRISHNA AIYAR Vs. SAVURIMUTHU PILLAI
December 20, 1918
P S MELLOR, CUSTODIAN OF ENEMY PROPERTY AND LIQUIDATOR OF HOSTILE FIRMS Vs. AMMUTHIAH CHETTY
June 6, 1918
P W MONIE Vs. REVROBERT SCOTT
April 11, 1918
PAHLADI LAL Vs. MUSAMMAT LARAITI
June 10, 1918
PALANI GOUNDANMINORS BY THEIR NEXT FRIEND MANIAM KARICHI GOUNDAN Vs. KASI GOUNDAN
December 16, 1918
PAMIREDDI SAMBAYYA Vs. NIMMAGADDA NAGAYYA
October 2, 1918
PANANGIPALLI SURANNA Vs. SREE RAJA DATTA VENKATA SURYANARAYANA JAGAPATHIRAJU BAHADUR GARU
August 13, 1918
PANCHANAN SEN Vs. MADHU SUDAN MALLIK
January 25, 1918
PANCHU KAPALI AND RAJARAM KAPALI, MINORS, BY THEIR GRANDMOTHER NEXT FRIEND AND GUARDIAN BIJOYA KAPALI Vs. JAJNESWAR MAJHI AND ROHINIDASYA WIDOW OF ABHOY CHARAN MAJHI
July 4, 1918
PANDIRI VEERANNA Vs. GRANDHI VEERABHADRASWAMI ALIAS VEERABHADRUDU
February 20, 1918
PANDU VITHOJI LADKE Vs. GOMA RAMJI MARWADI
September 27, 1918
PANNA LAL Vs. BALDEO
June 14, 1918
PAPALA CHAKRAPANI CHETTI Vs. LATCHMI ACHI LROF THE DECEASED 1ST RESPONDENT SUBRAMANIA CHETTIAR
January 9, 1918
PARAMANANDA DAS GOSWAMI Vs. KRIPASINDHU ROY
July 26, 1918
PARAMASWAMI AIYANGAR Vs. ALAMU NACHIAR AMMAL, MINOR REPRESENTED BY HER NATURAL UNCLE VENKATACHARIAR
August 23, 1918
PARBATI KUNWAR Vs. DEPUTY-COMMISSIONER OF KHERI
April 18, 1918
PAREMESHWARIBAI NAGESH GANPAYA Vs. RAGHAVENDRA CHIDANAND KAIKENI
June 9, 1918
PAREMESHWARIBAI NAGESH GANPAYA Vs. RAGHAVENDRA CHIDANAND KAIKENI
July 9, 1918
PARSOTAM DAS Vs. JAGAN NATH
November 9, 1918
PARSURAM MAHAJAN Vs. BHAL CHANDRA SHAHA
February 11, 1918
PARVATANENI VENKATARAMAYYA Vs. LANKA RAMBRAHMAN
February 20, 1918
PATHMA RE KRISHNA CHETTIAR Vs. MU PA VENKATACHELLA CHETTIAR
October 22, 1918
PATRACHARIAR Vs. TRMSRAMASWAMI CHETTIAR
September 25, 1918
PAZHAVATHIL MAVILAPUTHIA VEETIL CHINDAN NAMBIAR Vs. KUNHI RAMAN NAMBIAR
March 4, 1918
PEARI LAL DAS Vs. BEPIN BEHARI DAS
April 3, 1918
PERIAKARUPPA MUKKANDAN Vs. BRAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI
December 4, 1918
PILLA KAKKADU ALIAS BALAJI; PILLA RAMAYYA Vs. VEDULA CHENDRAYYA CHANDARI
April 18, 1918
PIRTHI SINGH Vs. LAIQ SINGH
February 28, 1918
PONNUSAMI PILLAI Vs. SINGARAM PILLAI (MINOR BY FATHER AND NEXT FRIEND KUMARASWAMI PILLAI)
February 20, 1918
PONNUSWAMI PILLAY Vs. SINGARAM PILLAY
February 20, 1918
PORT CANNING AND LAND IMPROVEMENT CO LIMITED; SRIMANTA BHAROSHA Vs. NAYAN CHANDRA PARAMANIK; SARIF MOLLAH
March 15, 1918
POYYALI NAICKER Vs. SUBBA NAICKER
April 24, 1918
PRAFULLA NATH TAGORE Vs. SHITAL KHAN
February 25, 1918
PRAMATHA NATH MUKHOPADHYA Vs. CHANDRA SEKHAR BANERJEE
May 2, 1918
PRAMOTHA NATH SAHA Vs. RANI SASHIMUKHI DEBI
February 25, 1918
PRAN KRISHNA BHADURI Vs. KESHAB CHANDRA ROY
January 25, 1918
PRAN KRISHNA DAS Vs. SRIMATI SATIBALA SEN
May 7, 1918
PRAN KRISHNA NATH Vs. MOHESH CHANDRA CHOUDHURY
May 17, 1918
PRASANNA DEB RAIKAT Vs. DARPA NARAYAN SINGH
January 14, 1918
PRATAPSING SHIVSING Vs. THAKOR SHRI AGARSINGHJI RAISINGHJI
December 12, 1918
PRATAPSINGH SHIVSINGH Vs. THAKOR SHRI AGARSINGJI RAJASANGJI
December 13, 1918
PREM CHAND GORAI Vs. SONATAN SAHA ALIAS SONAULLA SAHA
March 11, 1918
PREM SUKH DAS Vs. LACHMI TEWARI
March 7, 1918
PRIONATH BOSE Vs. SRIMATY KUSUM KUMARI DASSI
May 16, 1918
PROBODH CHANDRA MITRA Vs. INDRA CHANDRA CHAULE
January 31, 1918
PROSANNA DEB ROYKOT Vs. SAFURUDDIN AHMED AND KAMIRUDDIN MAHMED
April 26, 1918
PROTAP CHANDRA DHAR Vs. PEARY MOHUN DHAR
March 7, 1918
PROTAP CHUNDRA DUTT Vs. ABHIMANINI SURINI
August 19, 1918
PUBLIC PROSECUTOR Vs. SENNIMALAI GOUNDAN
November 27, 1918
PUBLIC PROSECUTOR Vs. SETTIGIRI NARAYANA REDDI
August 6, 1918
PUBLIC PROSECUTOR Vs. MADDILA MUTYALU
April 24, 1918
PUBLIC PROSECUTOR Vs. MAHOMED SHERIFF SAHEB
July 29, 1918
PULE BISHUNATH RAI Vs. BRAMHANAND SWAMI
July 24, 1918
PULIN BEHARY ROY Vs. ABDUL MAJID
February 8, 1918
PURNA CHANDRA HALDER Vs. KUNJA BEHARI HALDER
January 9, 1918
PURNA CHANDRA KUNDOO Vs. PORT COMMISSIONER OF CALCUTTA
May 1, 1918
PURNA CHANDRA PAL Vs. BARADA PRASUNNA BHATTACHARJEE
March 5, 1918
PURNANANDA DATTA Vs. ABINASH CHANDRA CHATTORAJ
April 18, 1918
PUTTI SESHA AIYAR Vs. KUPPACHAR
October 9, 1918
PYARI MOHAN SHAHA Vs. HARISH CHANDRA SHAHA
December 19, 1918
R RAJACHARI Vs. THIRUMUGOOR DEVASTANAM; VENGU NAIDU
February 5, 1918
RACHAPPA SUBRAO JADHAV DESAI Vs. SHIDAPPA VENKATRAO JADHAV DESAI
December 3, 1918
RADHA KANT AICH Vs. SECTERY OF STATE FOR INDIA IN COUNCIL
August 30, 1918
RADHA KISSEN GOENKA Vs. FATEH CHAND BORAH
October 1, 1918
RADHA MOHAN Vs. SAKHAWAT ALI
October 29, 1918
RADHAMOHAN RAI Vs. NAIMUDDI MOLLA
March 18, 1918
RADHE SHIAM Vs. BEHARI LAL
April 11, 1918
RAGHUBTANDAN AHIR Vs. SHEO NANDAN AHIR
August 2, 1918
RAGHUNANDAN LAL Vs. BADAN SINGH
January 7, 1918
RAGHUVALU NAICKER Vs. SINGARAM
February 14, 1918
RAGUNANDAN AHIR Vs. SHEONANDAN AHIR
August 2, 1918
RAGUNATH Vs. EMPEROR
May 23, 1918
RAHAMATUNNESSA KHANAM CHOUDHURANI Vs. NAWAB SYED ABDUL SOBHAN CHOUDHURY
August 20, 1918
RAI BAHADUR MANI LAL NAHAR Vs. MOWDAD RAHAMAN
March 23, 1918
RAI CHARAN KARMAKAR Vs. SIB RAM PARAI
May 2, 1918
RAI CHOWDHURY SATISH CHANDRA MUSTAFI Vs. ABDUL MAJID MAHAMAD
June 20, 1918
RAICHAND MOTICHAND GUJAR Vs. DHONDO LAXUMAN BHURE
March 5, 1918
RAJ CHANDRA DEB Vs. GOUR CHANDRA DAS
August 7, 1918
RAJ KUMAR DAS Vs. EMPEROR
August 13, 1918
RAJ KUMAR JAGANNATH PRASHAD SINGH Vs. SYED ABDULLAH
March 18, 1918
RAJA BEJOY SINGH DUDHURIA Vs. KUMUDI KANTA TALUKDAR
December 6, 1918
RAJA DURGA PRASHAD SINGH Vs. TRIBENI SINGH
July 26, 1918
RAJA JAGAVEERA RAMA ETTAPPA Vs. ARUMUGAM CHETTI
July 2, 1918
RAJA JOYTI PRASHAD SINGH DEO BAHADUR Vs. KUMUD NATH CHATTERJI
March 21, 1918
RAJA KISHORE LAL GOSWAMI Vs. TARAPADA BHATTACHARJEE
April 24, 1918
RAJA NARENDRA LAL KHAN Vs. MANMOTHA RANJAN PAL
May 28, 1918
RAJA NARENDRA LAL KHAN; DEBNANDAN MUKHERJEE; RAJA NARENDRA LAL KHAN Vs. HRISHIKESH MUKHERJEE; RAMANATH BANERJEE
May 31, 1918
RAJA OF RAMNAD Vs. SUNDARA PANDIYASAMI TEVAR
November 7, 1918
RAJA PARTHASARADHI APPA RAO Vs. RAJA BOMMADEVARA SATYANARAYAN
November 1, 1918
RAJA RAM SINGH Vs. EMPEROR
May 4, 1918
RAJA SASHISHEKHARESWAR REY BAHADUR Vs. RANI HEMANGINI DEBI AND RANI KAMAL KUMARI DEBI
January 22, 1918
RAJA YERLAGADDA MALLIK ARJUNA NAYAUDU Vs. RAJULAPATI SOMAYA
December 3, 1918
RAJAH OF BOBBILI Vs. AKKELLA SURYANARAYANA RAO GARU
March 6, 1918
RAJAH RAMACHANDRA SURU HARISCHANDRA DEO GARU (DEAD) Vs. AKELLA VENKATALAKSHMINARAYANA
November 13, 1918
RAJANI KANTA BHADRA Vs. PANCHANANDA
August 8, 1918
RAJANI KANTA GHOSE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
June 3, 1918
RAJANI KANTA GHOSH Vs. LALA ROUT
June 6, 1918
RAJANI KANTA PAL Vs. KEDAR NATH BISWAS
July 19, 1918
RAJANI KANTA ROY Vs. MANMATHA NATH NANDI
April 15, 1918
RAJANI MANNA BAGDI, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES KHEPA MANNA BAGDI Vs. SATISH CHANDRA ROY
August 2, 1918
RAJJAB ALI Vs. EMPEROR
May 10, 1918
RAJLAKSHMI DASYA Vs. MAHARAJA BAHADUR SIR PRODYOT KUMAR TAGORE
April 18, 1918
RAKHAL CHANDRA DE Vs. CHAIRMAN OF THE SURI MUNICIPALITY
June 21, 1918
RAM BARAN RAI Vs. HAR SEWAK DUBE
February 20, 1918
RAM CHANDRA NAIK KALIA Vs. RAGHUNATH SARAN SINGH DEO
May 13, 1918
RAM DAS Vs. EMPEROR
April 15, 1918
RAM DASS Vs. EMPEROR
January 11, 1918
RAM FAQIR Vs. BINDESHRI SINGH
July 30, 1918
RAM NARAIN SAHU Vs. MUSLEHA BIBI; IN RE: MUHAMMAD JAMIL-ULLAH
April 6, 1918
RAM NARAYAN GOPE Vs. KULA CHANDRA CHAKRABARTY
June 24, 1918
RAM NATH OJAH Vs. NATABAR MAITI
May 1, 1918
RAM PRASAD Vs. EMPEROR
September 23, 1918
RAM PROSAD PANDEY, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVE, BOIDYA NATH PANDEY Vs. DEBI PROSAD DEB
November 26, 1918
RAM RICHCHA PRASAD TEWARI Vs. RAGHUNATH PRASAD TEWARI
May 9, 1918
RAM SAHAI Vs. EMPEROR
September 7, 1918
RAM SAMBHARI TEWARI Vs. RAJMAN NAIK
February 26, 1918
RAM SARUT Vs. EMPEROR
October 26, 1918
RAM SINGH Vs. BAIJ NATH
November 20, 1918
RAMA SANTU RANDIVE Vs. DAJI NARU RANDIVE
July 31, 1918
RAMACHARYA VENKATRAMANACHARYA Vs. SHRINIVASACHARYA VENKATRAMANACHARYA
January 18, 1918
RAMALINGA CHETTY Vs. SIVACHIDAMBARA CHETTY
November 15, 1918
RAMALINGAM AYYAR Vs. SSUBBAIER
March 20, 1918
RAMANBHAI M NILKANTH Vs. GHASHIRAM LADLIPRASAD
January 30, 1918
RAMASWAMI GOUNDAN Vs. KALI GOUNDAN
October 31, 1918
RAMASWAMI PILLAI Vs. GOVINDASWAMI NAICKER
November 4, 1918
RAMCHANDRA JAGANNATH Vs. GREAT INDIAN PENINSULA RAILWAY
February 19, 1918
RAMCHARAN BAIRAGI Vs. UDAL BAIRAGI
August 2, 1918
RAMESH CHANDRA SEN Vs. AIJUDDI SHEIKH
March 1, 1918
RAMIAH AIYAR Vs. GOPALIER AND FIVE ORS
April 16, 1918
RAMJI BAPUJI PATIL Vs. PANDHARINATH RAVJI
August 28, 1918
RAMZAN Vs. BHUKHAL RAI
July 19, 1918
RAMZAN KHAN Vs. MIR DAD KHAN
March 9, 1918
RANGA PILLAI Vs. NARASIMHA AYYANGAR
March 19, 1918
RANGASAMI GOUNDEN Vs. NACHIAPPA GOUNDEN
December 16, 1918
RANGBHAT RAMCHANDRABHAT Vs. SITABAI BANDBHAT
January 15, 1918
RANI ANHAYESWARI DEBI Vs. HATU SHIEKH
February 11, 1918
RANI KUAR MANI MANDHATA Vs. RANI KUAR MANI MANDHATA
December 3, 1918
RANI MINA KUMARI SAHEBA Vs. ICHAMOYEE CHOWDHURANI
March 13, 1918
RANI PARBATI KUNWAR Vs. DEPUTY COMMISSIONER
July 29, 1918
RANI SHASIMUKHI DEBI Vs. PARBATY SUNKAR ROY CHOWDHURY
August 22, 1918
RAOJI BHIKAJI KONDKAR Vs. ANANT LAXMAN KONDKAR
January 30, 1918
RASH MOHAN SAHA Vs. KRISTO DAS ROY
June 4, 1918
RASIK CHANDRA MUKHOPADHYA Vs. SHYAMA KUMAR TAGORE
March 12, 1918
RATAN MOTI Vs. TILAK CHAND
June 4, 1918
RATAN SINGH Vs. KHEM KARAN
January 26, 1918
RATANLAL CHOONILAL PANALAL Vs. MUNICIPAL COMMISSIONER
June 18, 1918
RATANLAL CHOONILAL PANALAL Vs. MUNICIPAL COMMISSIONER FOR THE CITY OF BOMBAY
July 26, 1918
RATHA PILLAI Vs. KANAKA SUNDRIAM PILLAI
January 28, 1918
REBATI MOHAN DAS Vs. NADIABASHI DE
January 24, 1918
RIPON PRESS AND SUGAR MILL COMPANY, LIMITED, BY ITS CHAIRMAN OF THE BOARD OF DIRECTORS, MR VENKATA RAO Vs. NAMA VENKATARAMA CHETTY
July 29, 1918
ROOP CHAND JANKIDAS Vs. NATIONAL BANK OF INDIA, LTD
July 18, 1918
ROOPCHAND JANKIDAS Vs. NATIONAL BANK OF INDIA
July 18, 1918
RUDRA NARAYAN JANA Vs. NABA KUMAR DAS
January 25, 1918
RUDRA NATH ROY Vs. JOY CHAND KAIBARTNA (DAS)
March 20, 1918
RUDRAVARAM VENKATASUBBIAH Vs. RUDRAVARAM VENKATA SESHAIYA
July 16, 1918
RUPA THAKURANI; ABDUL KHALIFA; SHIB LAL SHAHA Vs. KUMUDNATH KARMAKAR
January 16, 1918
RUSHAN LAL Vs. KANHAIYA LAL
August 1, 1918
RUSTOMJEE DHANJIBHAI SETHNA Vs. FREDERIC GAEBELE
May 27, 1918
S A CHELAPPA CHETTY Vs. EPRVRSSUBRAMANIA CHETTY
July 12, 1918
S D S N FIRM, REPRESENTED BY MANAGING PARTNER S D S N SANKARARAMA IYER Vs. TMPONNUSWAMI PILLAI
October 8, 1918
S K NATHARSA ROWTHAR Vs. SHEIK MUHAMMAD ROWTHAR
July 23, 1918
S KRISHNA MURTHI IYER Vs. TALUQ BOARD OF MAYAVARAM REPRESENTED BY THE PRESIDENT IN COUNCIL
December 12, 1918
S KRISHNAMURTHI AIYAR Vs. TALUQ BOARD OF MAYAVARAM REPRESENTED BY ITS PRESIDENT IN COUNCIL
December 12, 1918
S R M M C T MUTHIAH CHETTY Vs. ALVRALAGAPPA CHETTY
February 5, 1918
S T N RAMAN CHETTYAND R M M L LAKSHMANAN CHETTY Vs. KGPASUPATHI IYER
February 1, 1918
SACHI PRASAD MUKHERJEE Vs. AMARNATH ROY CHOWDHURI
March 5, 1918
SADASIVA CHETTY Vs. RANGAPPA RAJOO
January 25, 1918
SADASUK JANKI DAS Vs. MAHARAJA SIR KISHAN PERSHAD BAHADUR
November 1, 1918
SAHDEO RAI Vs. EMPEROR
April 23, 1918
SAIAD SHA MAIDAL Vs. SRIDHAR DULEY
June 12, 1918
SAILAJA NATH ROY CHAUDHURY Vs. CHANDI CHARAN LAHA
March 11, 1918
SAINUDDIN Vs. LATIFANNESSA BIBI
April 3, 1918
SAIYED MUHAMMAD RAZI-UD-DIN Vs. RAGHUBIR PRASAD
May 2, 1918
SAJJADI BEGAM Vs. DILAWAR HUSAIN
April 25, 1918
SAKHAWAT ALI Vs. RADHA MOHAN
October 29, 1918
SAKHAWAT ALI Vs. EMPEROR
December 13, 1918
SAKHIUDDIN SAHA Vs. SONAULLA SARKAR
February 8, 1918
SAMANTHALA KOTI REDDI Vs. POTHURI SUBBIAH
March 14, 1918
SAMAYAN SERVAI Vs. PKKADIR MOIDEEN ROWTHEN
October 17, 1918
SAMBASIVA AIYAR Vs. THIRUMALAIRAMANUJATHATHACHARIAR
October 1, 1918
SAMINATHA AIYAR Vs. GOVINDASAMI PADAYACHI
March 13, 1918
SANCHIRAM DE BAHARI Vs. SREEMUTTY HARA PRIYA THAKURANI
April 11, 1918
SANKAR NATH MUKHERJI Vs. BIDDUTLATA DEBI
July 12, 1918
SANKARA KYLASA MUDALIAR Vs. KUTHALINGA MUDALIAR
April 9, 1918
SANKARALINGA MUDALIAR Vs. KUTHALINGA MUDALIAR (DEAD)
January 30, 1918
SANNI BIBI Vs. MUNSHI SIDDIK HOSSAIN
July 29, 1918
SANTOK CHAND Vs. SUGAN CHAND MANAWAT
May 27, 1918
SANTOK CHAND Vs. EMPEROR
May 27, 1918
SAOHI PRASAD MUKHERJEE Vs. AMAR NATH RAI CHOWDHURY
March 5, 1918
SARABAI AMIBAI Vs. MAHOMED CASSUM HAJI JAN MAHOMED
August 22, 1918
SARADA CHARAN BASAR Vs. JURO RAM MANDAL
January 11, 1918
SARADA PROSAD ROY Vs. ANANDA MOY DUTTA
April 23, 1918
SARADA SUNDARI DASSYA Vs. GANGAHARI SAHA
December 13, 1918
SARAT CHANDRA SEN Vs. EMPEROR
August 9, 1918
SARJU Vs. EMPEROR
December 7, 1918
SARVOTHAMA ROW Vs. CHINNASAMI PILLAI
December 9, 1918
SATIS CHANDRA BANDOPADHYA Vs. NATABAR DOME
June 20, 1918
SATISH CHANDRA SARKAR Vs. BROJO GOPAL DUTTA
January 18, 1918
SATISH MOHINI DEBYA Vs. PABNA BANK LIMITED
June 4, 1918
SATYENDRA NARAYAN BAGCHI Vs. SASHI BHUSAN CHOWDHURY
July 16, 1918
SAVLA TUKARAM MALI Vs. SANTYA PARSHA MAHAR
August 19, 1918
SECRETARY OF STATE FOR INDIA Vs. SHIB NARAIN HAJRA
April 4, 1918
SECRETARY OF STATE FOR INDIA Vs. BIJOY CHAND MAHATAP
May 22, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. CHATURBHUJ NANDA
August 7, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MONALAR MOOKERJEE
July 3, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. KAMAL KRISHNA PAL
January 17, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SHIB NARAIN HAZRA
April 4, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. LAKHI NARAIN DAS; GANGA NARAIN BHUNIA
June 5, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MUNSHI QAMAR ALI
May 17, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF NORTH ARCOT Vs. TRAMANUJAM CHETTY
July 30, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF SOUTH CANARA Vs. HOSANGADI SHITARAMAPPA
November 14, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE Vs. SAMI CHETTIAR
July 12, 1918
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF CHINGLEPUT DISTRICT Vs. MESRIRANGACHARIAR
August 20, 1918
SECRETARY OF STATE FOR INDIA REPRESENTED BY THE COLLECTOR OF CUDDAPPAH Vs. DADI REDDI NAGIAH
September 20, 1918
SEE VANA NA RAMAH IYER Vs. SRMAGGOPALA IYER
April 16, 1918
SEENA VANA RAMIAH AYYAR Vs. SRMAGGOPALA AYYAR
April 16, 1918
SEETHARAMA AYYAR Vs. NARAYANASWAMI PILLAI
March 8, 1918
SERGEANT A R MILTON Vs. MRAND MRSSHERMAN
June 14, 1918
SESHI AMMAL Vs. VAIRAVAN CHETTIAR BY HIS AUTHORISED AGENT RAMASWAMI CHETTIAR
July 24, 1918
SESSIONS JUDGE Vs. MURAPPA GOUNDAN
July 18, 1918
SESSIONS JUDGE OF COIMBATORE Vs. IN RE MARAPPA GOUNDAN
July 8, 1918
SHADAYA CHANDRA SHAHA Vs. KALINATH SAHA
November 15, 1918
SHAHASAHEB MARD SABDARALLI Vs. SADASHIV SUPDU
December 3, 1918
SHAHASAHEB SABDURALLI Vs. SADASHIV SUPDE
December 3, 1918
SHAIK TAMIZ-UD-DIN SARKAR Vs. SHAIK TAJU
May 10, 1918
SHAIKH GOLAM KHALIK Vs. TASARDAK KHAN
May 21, 1918
SHAMSHER SINGH Vs. PEAREY DUT AND SUBEDAR
July 9, 1918
SHANKAR LAL Vs. RAM BABU
March 7, 1918
SHANKARLAL TAPIDAS Vs. SECRETARY OF STATE FOR INDIA
December 18, 1918
SHARFUDDIN HOSSAIN Vs. RADHA CHARAN DAS
June 18, 1918
SHASHI BHUSAN DHUR Vs. ISTISMAM-UL-MULK RATS-UD-DOWA AMIR-UL-UMRAH- NAWAB ASID KABIR SYED SIR WASIF ALI MIRZA KHAN BAHADUR JUNG, KCSI, KCVO, NAWAB BAHADUR OF MURSHIDABAD
August 23, 1918
SHASTI CHARAN BISWAS Vs. NAKUL CHANDRA BARUA
November 26, 1918
SHEIK BASIRUDDIN Vs. SHEIK SADHU TANTI
February 18, 1918
SHEIK SAMIR Vs. SHEIK SYED ALI
March 4, 1918
SHEIK SHARFUDDIN Vs. RADHA CHARAN DAS
June 13, 1918
SHEIKH ABDUL AZIZ Vs. HABID MISTRI
August 6, 1918
SHEIKH ABDUL HAKIM Vs. ADYATA CHANDRA DAS DALAL
July 19, 1918
SHEIKH ALA BUX Vs. SHEIKH KHIDIR AHMAD
May 30, 1918
SHEIKH DASTUR ALI Vs. RAM KUMAR GOPE AND SHEIKH SOMIR
June 5, 1918
SHEIKH GHULAM RASUL Vs. EMPEROR
July 29, 1918
SHEIKH HUSHMAT Vs. SHEIKH JAMIR
June 13, 1918
SHEIKH JAHADALI Vs. SRIMATI AJIMANNESSA BIBI AND SHEIKH RAJABALI
January 11, 1918
SHEIKH TAMIZ MUNSHI ALIAS TAMIZUD-DIN MUNSHI Vs. BISWESWARI DEBYACHOWDHURANI
April 29, 1918
SHEO NARAIN Vs. DILDAR HUSAIN
May 1, 1918
SHEO SAMPAT PANDE Vs. EMPEROR
May 22, 1918
SHEOBARAN SINGH Vs. BHAGWAN SAHAI
December 9, 1918
SHEORAJ RAM TELI Vs. MAHADEO KORI
October 23, 1918
SHER MOHAMMAD KHAN Vs. EMPEROR
August 2, 1918
SHIB CHANDRA ROY CHOWDHURY; JOTINDRA NATH BOSE; TARAN KRISHNA NASKAR Vs. HARENDRA LAL RAI CHOWDHURY AND JOTINDRA NATH BOSE; HARENDRA LAL RAI CHOWDHURY AND KHOGENDRA NATH BANERJEE; HARENDRA LAL RAI CHOWDHURY AND JOLINDRA NATH BOSE
May 23, 1918
SHIDAYA VIRBHADRAYA KODLIMATH Vs. SATAPPA BHARMAPPA MUTGAUDA
January 31, 1918
SHIRINBAI Vs. RATANBAI AND NAVAJBAI
September 3, 1918
SHIVBAI BABYA SWAMI Vs. YESU CHEOO NAYAKIN
July 23, 1918
SHOSHI LAL DAS Vs. SECRETARY OF STATE FOR INDIA
March 23, 1918
SHRIDHAR MADHAVRAO DHOPAOKAR Vs. GANPATI PUNJA GODSE
November 18, 1918
SHRINIWAS APPACHARYA JAHAGIRDAR Vs. JAGADEVAPPA KALLAPPA PATIL
February 8, 1918
SHYAMDAS ROY CHOWDHURY Vs. RADHIKA PROSAD CHATTERJEE AND SRIMATI PANCH KAURI DEBI
March 7, 1918
SIBA KRISHNA SINHA SARMA Vs. JAGAT CHANDRA TALUKDAR
April 4, 1918
SIDHESHWARI PRASAD NARAIN SINGH Vs. GIRDHAR DAS
February 26, 1918
SINGA RAJA Vs. PETHU RAJA
August 16, 1918
SISTU SEETARAMAYYA Vs. TADAPALLI SODEMMA
January 17, 1918
SITA NATH GHOSE Vs. THAKURDAS CHAKRAVARTY
June 6, 1918
SITA RAM Vs. DULAM KUNWAR
December 10, 1918
SITAL SINGH Vs. EMPEROR
August 26, 1918
SITIKANTA ROY Vs. BIPRADAS CHARAN
March 23, 1918
SIVANARASA REDDI Vs. DORAISWAMI REDDI
February 21, 1918
SIVARAMALINGA DIKSHATAR Vs. SABHARATHNA DIKSHITAR
August 28, 1918
SIVARAMALINGA DIKSHITAR Vs. SABHARATNA DIKSHITAR
August 28, 1918
SIVASUBRAMANIA MUDAMAR Vs. RSALAKSHMANAIER
December 12, 1918
SOMU PATHAR Vs. RENGASWAMI REDDIAR
April 16, 1918
SONAULLA SARKAR Vs. SRIMATI TULA BIBI
February 5, 1918
SOVA CHAND BHUTORIA Vs. HURRY BUX DEORA
November 26, 1918
SOWRENDRA MOHAN SINHA Vs. SOSHI BHUSAN KOER
August 16, 1918
SREE BHANIREDDI VENKAN DORAGARU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR, GODAVARI DISTRICT
April 2, 1918
SREE RAJAH VASIREDDI VENKATA LAKSHMI NARASAMMA BAHADUR MANNE SULTAN GARU, DHARMAKARTHA OF BHAVA NARAYANASWAMY DEVASTANAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR
April 17, 1918
SREE VEERA SREE VEERADHI VEERA VARA PRATAPA SREE, KURUPAMAYA ANANGABHIMA DEO KESARI GAJAPATHY MAHARAJA GARU, ZAMINDAR OF BODOKIMIDI Vs. BABU SEESIL KUMAR LAHIRI
July 31, 1918
SREEMANTHU RAJA YERLAGADDA Vs. RAJULAPATI SOMAYYA
December 8, 1918
SREEMATI THANDAMOYEE DASI Vs. SRIMATI GOONAMANI DASI
July 12, 1918
SREEMUTTY CHAND BIBI Vs. LAL MOHAMED, AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES HIS WIDOW SREEMUTTY CHAMPA BIBI
August 1, 1918
SREERAM NARASIAH Vs. BOMMIREDDI VENKATARAMIAH
August 14, 1918
SRI MADANA MOHANA ANANGA BHEEMA DEO KESARI GAJAPATHI Vs. SRI PURUSHOTHAMA ANANGA BHEEMA DEO
April 26, 1918
SRI PUSAPATI VENKATAPATHIRAJU GARU Vs. SRI RAJA VATSAVAYA VENKATASUBHADRAYYAMMA JAGAPATI BAHADUR GARU
March 21, 1918
SRI RAJAH KANDANA VENKATA VARADARAJA SOBANADHRI ROW BAHADUR ZEMINDAR Vs. ACHANTA VENKATA SUBBARAYUDU
December 11, 1918
SRI RAJAH RAMA RAO Vs. RAJAH OF PITTAPUR
May 2, 1918
SRI RAJAH RAO VENKATA MAHIPATI GANGADHARA RAMARAO BAHADUR GARU Vs. SRI RAJAH RAO VENKATA KUMARA MAHIPATI SURYA RAO BAHADUR GARU
October 2, 1918
SRI SRI BRINDABAN CHANDRA JIEW BY HIS PRESENT MANAGER RAGHUNATH BANERJI Vs. KARUNA NIDHAN SINGHA
January 15, 1918
SRI SRI MAHARAJA RAM NARAYAN SINGH Vs. RAM SARAN LAL
December 3, 1918
SRI SRI SRI JAGANNADHA GAJAPATI ANAGA BHIMA DELO KESARI MAHARAJULUNGARU Vs. SRI KUNJA BIHARI DEO
September 12, 1918
SRI SRI VIKRAMA DEO GARU, K C L E Vs. SRI RAJAH TYADAPUSAPATHI RUDRA SRILAKSHMI NARASIMHA RUPA SADURSA ANNAMARAD DUGARAJU DAKSHINA KAVATA DUGARAJU BAHADUR GARU
January 8, 1918
SRIJUKTA SARAJUBALA DEBI CHOWDHURANI Vs. SARADANATH BHATTACHARJEE
June 27, 1918
SRILAL CHAMARIA Vs. EMPEROR
October 22, 1918
SRILAL CHAMARIA Vs. EMPEROR
March 8, 1918
SRILAL CHAMARIA Vs. EMPEROR
August 22, 1918
SRIMANTH RAJAH YARLAGADDA MALLIKHARJUNA PRASADA NAIDU BAHADUR ZAMINDAR GARU Vs. MATLAPALLI VIRAYYA
July 22, 1918
SRIMANTH RAJAH YARLAGADDA MALLIKHARJUNA PRASADA NAYUDU BAHADUR ZEMINDAR GARU Vs. MATIAPALLI VIRAYYA
July 22, 1918
SRIMATH DEIVASIKAMANI NATARAJA DESIKAR, MADATHIPATHI OF THIRUVANNAMALAI MUTT Vs. VALLIAMMAI ACHI
October 3, 1918
SRIMATI AMBALIKA DASI Vs. SRIMATI ARPANA DASI
February 6, 1918
SRIMATI BASEEMATI DEBI Vs. SRIMATI TARIT BASANI DASSI AND CHEDI DOSADH
January 18, 1918
SRIMATI ISHANI DASI Vs. RAJENDRANATH JASH
July 8, 1918
SRIMATI JASHODA DASEE Vs. UPENDRA NATH HAZRA
February 11, 1918
SRIMATI KAMINI SUNDARI CHOWDHURANI Vs. ABDUL HALIM MOULAVI
May 9, 1918
SRIMATI KAUSALYA SUNDARI Vs. NABIN CHANDRA KAR
August 7, 1918
SRIMATI LAKHIMONI DASSI Vs. DWIJENDRA NATH MUKHERJEE
June 20, 1918
SRIMATI MUKTA KESHI DEBI Vs. SRIMATI GIRI BALA DEVI
June 24, 1918
SRIMATI NEAMATUN NESSA BIBI, WIFE OF HASINUDDIN NAZIR Vs. GOLAM PANCHATON KAZI
January 28, 1918
SRIMATI RANI KUAR MANI SINGH MANDHATA Vs. NAWAB OF MURSHIDABAD
December 1, 1918
SRIMATI SAIDUNNESSA Vs. TEJENDRA CHANDRA DHAR
January 21, 1918
SRIMATI SIVA KUMARI DEBI Vs. RAI BISWAMBHAR ROY BAHADUR
May 9, 1918
SRIMATI SUKUMARI DEBI; KALIPADA MUKHERJEE Vs. KALIPADA MUKHERJEE; SRIMATI SUKUMARI DEBI
January 25, 1918
SRIMATI SUSHILABALA DASI Vs. ANUKUL CHANDRA CHOWDHURY
January 16, 1918
SRIMUTTY JAMILA KHATUN Vs. ABDUL JALIL MEAH
February 25, 1918
SRINIVASA RAGHAVA AIYANGAR Vs. KRRANGANATHA AIYANGAR
November 27, 1918
SRINIVASA RAGHAVA IYENGAR Vs. KRRENGANATHA IYENGAR
November 27, 1918
SRIPAT NARAIN RAI Vs. TIRBENI MISRA
March 2, 1918
SRIPATI LAL DUTT Vs. SARAT CHANDRA MONDAL
April 23, 1918
SRISH CHANDRA RAY Vs. JADUNATH KUNDU
April 5, 1918
SRISH CHANDRA SIRCAR Vs. EMPEROR
August 9, 1918
SRISTIDHAR GHOSE Vs. KEDARESWAR BISWAS
April 26, 1918
SUBAL CHANDRA CHOWDHURY, MANAGER TO THE ESTATE OF LATE GOPINATH SAUDAGAR Vs. SUVANKAR BARUA
August 8, 1918
SUBBALAKSHMI AMMAL Vs. RAMANUJAM CHETTY
August 6, 1918
SUBBARAYA GOUNDAN Vs. MUTHAYAMMAL
February 14, 1918
SUBBARAYA PILLAI Vs. SATHANATHA PANDARAM
April 23, 1918
SUBBU REDDI Vs. PONNAMBALA REDDI
March 8, 1918
SUBH KARAN RAI Vs. RUPAN RAI; BANWARI RAI
November 5, 1918
SUBRAYA BHATTA Vs. SRINIVASA SHANBHAGA
March 20, 1918
SUBRAYA VENKAPPA HEGDE Vs. SOMBAYA HEGDE
January 11, 1918
SUJIR RAGHUNATHAIYA Vs. SOBINA SALDANHA ALIAS REBELLE
December 6, 1918
SUKH LAL Vs. NANNOON PRASAD
June 26, 1918
SUKHA Vs. EMPEROR
January 2, 1918
SUKHLALL CHANDANMULL Vs. EASTERN BANK, LTD
August 21, 1918
SUKHU KALWAR Vs. EMPEROR
June 18, 1918
SUKKULAL SOWCAR Vs. AVTIRUMALA ROW SAHIB
February 27, 1918
SUKLAL BANIKYA Vs. BI; DHU MINDHU
May 10, 1918
SUKRU Vs. EMPEROR
April 15, 1918
SULTAN AHMAD Vs. ABDUL GANI
February 25, 1918
SUNDAR BAI Vs. BASDEO SINGH
October 30, 1918
SUNDAR KUNWAR Vs. RAM GHULAM
May 9, 1918
SUNDAR NATH Vs. EMPEROR
January 28, 1918
SUNDAR NATH Vs. BARANA NATH
January 28, 1918
SUNDAR PANDE Vs. MUSAMMAT KUMARI
December 5, 1918
SUNDARAM AYYANGAR Vs. RAMASWAMI AYYANGAR
April 19, 1918
SUNDARAM IYENGAR Vs. RAMASWAMI IYENGAR
April 19, 1918
SUNDER LAL Vs. BANARSI DAS
January 28, 1918
SUNKARA RATHA DOSS Vs. EPARI KOPILS
March 8, 1918
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MOZAM MOLLA
February 20, 1918
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. TULARAM BARODIA
August 26, 1918
SURAJ BALI RAI Vs. BHOLA NATH TIWARI
November 30, 1918
SURAJ BHAN Vs. HASHIM BEGAM
April 10, 1918
SURAJBALI SINGH Vs. MOHAMMAD NASIR
July 17, 1918
SURENDRA NATH MUKERJI Vs. EMPEROR
April 15, 1918
SURENDRA NATH SAHA Vs. BOLA RAM PODDAR; APPEAL DISMISSED WITH COSTS
March 21, 1918
SYAM CHAND MAITI Vs. BAIKUNTHA NATH MANDAL
June 10, 1918
SYED HABIBUR RAHAMAN CHAUDHURY Vs. SYED ALTAF ALI CHAUDHURY
August 1, 1918
SYED MAMSHAH THAIKA THROUGH SYED SULTAN MOIDEEN SAHIB INAMDAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, THROUGH THE COLLECTOR OF TINNEVELLY
September 27, 1918
SYED NIZAM UDDIN SHAH Vs. BOHRA BHIM SEN
January 5, 1918
SYED YACOOB SYED LALLAMIAN Vs. EMPEROR
November 13, 1918
T C TWEEDIE Vs. JOGESH CHANDRA ROY CHOWDHURY
July 5, 1918
T K PARAMESWARA IYER Vs. LAND ACQUISITION COLLECTOR
October 22, 1918
T MANAVIKRAMAN TIRUMALAPAD Vs. COLLECTOR OF THE NILGIRIS
April 3, 1918
T R RAMA KRISHNA NAIDU Vs. SVKRISHNASWMI NAIDU (DEAD)
September 25, 1918
T R RAMACHANDRA IYER Vs. PONNIATH AKATHUTHU PARAMESWARAM MUNBU
November 21, 1918
T V SANKARANARAYANA AIYAR Vs. ALAGIRI AIYAR
February 18, 1918
T V SEETHARAMA AIYAR Vs. MUNISWAMI MUDALIAR
October 21, 1918
T V SEETHARAMAYYAR Vs. MUNISAMI MUDALIAR
October 21, 1918
T V VEDAVYASA AIYAR Vs. MADURA HINDU LABHA NIDHI CO LTD, THROUGH ITS SOLE DIRECTORS AND PROPRIETORS RMPVMRAMASWAMI CHETTIAR
August 27, 1918
T VENKATAKRISHNAMA CHARLU Vs. KARNAM ARUNACHALAM PILLAY
October 22, 1918
TAIMUDDI BEPARI Vs. SHEIKH LAKPAT BEPARI
March 15, 1918
TAIMUR ALI SHAH Vs. SHAH MOHAMMAD KHAN
November 16, 1918
TAMIJUDDIN SARKAR Vs. TAZU
May 10, 1918
TAMIZ-UN-NISSA BIBI Vs. NAJJU KHAN
June 26, 1918
TAMIZ-UN-NISSA BIBI Vs. MAHMUD ALI
July 30, 1918
TAPRINESSA Vs. EMPEROR
June 28, 1918
TARA KANTA DAS CHOWDHURY Vs. GOPAL CHANDRA SIL
April 24, 1918
THAKUR DAS Vs. ABDULLA
November 1, 1918
THAKUR RAJINDRA BAHADUR SINGH Vs. RANI RAGHUBANS KUNWAR
February 25, 1918
THANGATHAMMA Vs. VAARARUNACHALLAM CHETTIAR
April 25, 1918
THANGATHAMMAL Vs. VAARARUNACHALAM CHETTIAR
April 25, 1918
THANGI SHETTITHI Vs. DUJA SHETTI
July 16, 1918
THATHA PILLAI Vs. EMPEROR
February 14, 1918
THIMMA REDDI Vs. SUBBA REDDIAR
April 3, 1918
TILAK RAM Vs. DALIP SINGH
January 25, 1918
TIRBENI MISRA Vs. SRIPAT NARAIN RAI
March 2, 1918
TOTA RAM Vs. GOPAL SINGH
May 2, 1918
TRAILOKYA NATH ROY CHOWDHURY Vs. DURGA NATH BHATTACHARJYA
May 10, 1918
TULLA SOBHARAM PANDYA Vs. COLLECTOR OF KAIRA
February 15, 1918
UMESH CHANDRA ROY Vs. AKRUR CHANDRA SIKDAR
March 4, 1918
UMRAO SINGH Vs. UMRAO SINGH
April 12, 1918
UPENDRA CHANDRA BHADRA Vs. HUKUM CHAND DE
August 8, 1918
UPENDRA KISHORE MONDAL Vs. NOBOKISHORE MONDAL
August 5, 1918
UPENDRA NATH BHATTACHARJEE Vs. PRASANNA KUMAR GHOSH
August 6, 1918
UPENDRA NATH BISWAS Vs. SHIB KUMARI DEBI
December 13, 1918
UPPARA CHINNGAPPA Vs. GADDAM CHINNA HANUMANNA
October 23, 1918
V P PEER MAHOMED ROWTHER Vs. DALOORAM JAYANARAYAN
March 13, 1918
V PONNIAH NADAN Vs. TNDEIVANAI AMMAL
August 15, 1918
V R M RAMASAMI NAIDU Vs. TMMUTHUSAMIA PILLAI
March 13, 1918
V RAMAMURTHI AYYAR Vs. PARASARAM MANGAYACHARYULU
December 16, 1918
V SREENIVASA CHARIAR Vs. PKUMARA THATHACHARIAR
July 18, 1918
V SUBRAMANIA AIYAR Vs. MULLA VEETTIL ASSAN KOYA BY NEXT FRIEND MULLA VEETTIL AMEENA UMMA
August 2, 1918
V SUBRAMANIA AYYAR Vs. MULLA VEETTIL ASSAN KOYA BY NEXT FRIEND MULLA VEETTIL AMEENA UMMA
August 22, 1918
VADAMALAI THIRUVANATHA SEVUGA PANDIA THEVAR AVERGAL Vs. SANKARA MOORTHI NAIDU
September 4, 1918
VADAMALI THIRUVANATHA SEVUGA PANDIA THEVAR AVERGAL Vs. SANKARAMOORTHI NAIDU
September 24, 1918
VAITHILINGA MUDALIAR Vs. SRIRANGATHANNI
October 22, 1918
VALAN PAKKIRI TARAGAN Vs. SUBBAYAN SAMBAN
November 14, 1918
VAMAN GURURAO DESHPANDE Vs. KRISHNAJI TIMMAJI KULKARNI
November 26, 1918
VANAMATI SATTIRAJU Vs. BALLAPRAGADA
March 26, 1918
VANAMATTI SATTERAJU Vs. BOLLAPRAGADA PALLAMRAJU
March 26, 1918
VATAVATTA NAIR Vs. KENATH PUTHEN VITTIL KUPPASSAN MENON
April 8, 1918
VATHIAR VENKATACHARIAR Vs. PPONAPPA AYYENGAR
February 12, 1918
VATSALABAI VISHNU SUKHTANKAR Vs. SAMBHAJI PANDURANG NABAR
June 25, 1918
VEERABASAVARAJU PANTULU Vs. BALASURYA PRASADA RAO PANTULU
July 11, 1918
VEERARAGHAVA AIYANGAR Vs. SOURI AIYANGAR
August 13, 1918
VENKATA LASHMINARASAMMA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 17, 1918
VENKATA REDDI Vs. KUPPA REDDI
April 25, 1918
VENKATACHALLAPATHI AIYAR Vs. THAVASI SERVAI (DECEASED)
November 27, 1918
VENKATARAMA SIVAN Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TANJORE
September 25, 1918
VENKATARAMIER Vs. GOPALAN MINOR, BY HIS GUARDIAN AND ADOPTIVE MOTHER SUNDARATHAMMAL
August 12, 1918
VENKATASAMI NAIK Vs. SIVANU MUDALI
November 27, 1918
VENKATESH APPASHET Vs. ABDUL KADIR
January 23, 1918
VINAYAGA MUDALIAR Vs. PARTHASARATHY AYYANGAR MINOR, BY NEXT FRIEND GOPU ARAMUDU AYYANGAR
January 9, 1918
VIRUPAKSHI GOWD Vs. BANDAPPA
October 1, 1918
VISHNU JAGANNATH JOSHI Vs. VASUDEO RAGHUNATH OKA
April 5, 1918
VISHVESHVAR VIGHNESHVAR SHASTRI Vs. MAHABLESHVAR SUBBA BHATTA
March 5, 1918
VISHVESHWAR VIGHNESHWAR SHASTRI Vs. MAHABLESHWAR SUBBA BHATTA
March 5, 1918
VITHAL DHONDDEV RAIKAR Vs. ALIBAG MUNICIPALITY
February 19, 1918
VITHOBA MADHAV SHANBHOG Vs. MADHAV DAMODAR SHANBHOG
January 16, 1918
VYTHINATHIEN Vs. PADMANABHA PATTAR
February 1, 1918
WAHID ALI BHUYA Vs. MAHAMAD ANSAR ALI
May 17, 1918
WALLACE SITHA BOI Vs. WALLACE RADHA BOI
October 8, 1918
WAMAN DINKAR KELKAR Vs. EMPEROR
July 3, 1918
WAZIR ALI Vs. ALI ISLAM
July 2, 1918
YAMUNABAI NARAYAN CHITNIS Vs. LAGMANNA BASANNA KURANI
February 12, 1918
YEGNARAMA DIKSHADAR Vs. GOPALA PATTAR
April 23, 1918
YUSUF HUSAIN Vs. EMPEROR
January 8, 1918
ZAMINDAR OF SANIVARAPUPET Vs. ZAMINDAR OF SOUTH VALLUR
November 1, 1918