Home
Case Index
Title
Date
ANISH RAI Vs. STATE OF SIKKIM
July 20, 2018
ANITA TAMANG Vs. BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
March 14, 2018
ANKIT SARDA Vs. SUBASH AGARWAL
March 19, 2018
ARUN RAI Vs. STATE OF SIKKIM
October 9, 2018
ASHIM STANISLAUS RAI Vs. STATE OF SIKKIM
March 20, 2018
AVANTIKA CONTRACTORS (I) LTD Vs. UNION OF INDIA
April 23, 2018
BIJAY GURUNG Vs. STATE OF SIKKIM AND OTHERS
November 12, 2018
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SHRI NAVIN CHETTRI
July 18, 2018
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. KRISHNA BAHADUR CHETTRI
October 9, 2018
BRANCH MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. MR. CHURAMANI SHARMA
October 26, 2018
CHENGA TSHERING BHUTIA Vs. STATE OF SIKKIM
April 16, 2018
CHIRANJILAL PAREEK, S/O RAM KUMAR PAREEK Vs. LALAN KUMAR ROY @ LALON KUMAR ROY, S/O CHOUDHURY ROY
December 5, 2018
COURT ON SUO MOTU Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM, GANGTOK
December 4, 2018
DAWA PHUTI BHUTIA AND OTHERS Vs. STATE OF SIKKIM AND OTHERS
November 2, 2018
DEEPESH CHANDRA SHARMA, S/O LATE K P SHARMA Vs. STATE OF SIKKIM
November 20, 2018
DIBYA GURUNG Vs. STATE OF SIKKIM
April 10, 2018
DURGA PRASAD SHRESTHA Vs. SPECIAL SECRETARY, TOURISM DEPARTMENT, GOVERNMENT OF SIKKIM
February 19, 2018
FURDEN TSHERING BHUTIA Vs. PAYJEE BHUTIA SHERPA
May 28, 2018
GOSHIR GYALTSAB RINPOCHE Vs. KARMAPA CHARITABLE TRUST
October 29, 2018
GURU SINGH SABHA & ANR Vs. STATE OF SIKKIM & ORS
December 1, 2018
HANTEY GYATSO KAZI Vs. STATE OF SIKKIM
November 15, 2018
LAKPA LEPCHA Vs. STATE OF SIKKIM
June 25, 2018
M/S NAURATANMAL ASHOK KUMAR Vs. YANGZILA BHUTIANI
June 1, 2018
M/S. SUMMIT ONLINE TRADE SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
June 6, 2018
MANGALA MISHRA Vs. STATE OF SIKKIM
October 13, 2018
MANOJ DARJEE, SON OF KRISHNA NARAYAN DARJEE Vs. STATE OF SIKKIM
February 22, 2018
MD. IBRAJ ALAM Vs. STATE OF SIKKIM
July 24, 2018
MICHAEL KAMI Vs. STATE OF SIKKIM
September 24, 2018
MIKAL BHUJEL ALIAS RUBEN Vs. STATE OF SIKKIM
November 19, 2018
NABIN MANGER S/O KRISHNA MANGER Vs. STATE OF SIKKIM
November 15, 2018
NARAYAN SHARMA (DAWARI), SON OF CHURAMANI DAWARI Vs. STATE OF SIKKIM
April 18, 2018
OLD RUMTEK MONASTERY Vs. LAMA KARMA DORJEE S/O LATE SONAM TOPDEN BHUTIA
December 7, 2018
PAHALMAN SUBBA Vs. HONBLE SPEAKER
June 19, 2018
PAN INDIA NETWORK LIMITED AND ANR Vs. STATE OF SIKKIM & ANR
November 29, 2018
PREM SINGH TAMANG Vs. STATE OF SIKKIM
April 11, 2018
PRINCIPAL SECRETARY, DEPARTMENT OF COMMERCE & INDUSTRIES, GOVERNMENT OF SIKKIM Vs. SNOWLION AUTOMOBILE PVT LTD
February 26, 2018
PRINCIPAL SECRETARY, DEPARTMENT OF COMMERCE AND INDUSTRIES Vs. M/S SNOWLION AUTOMOBILE PVT. LTD.
August 28, 2018
RADHEY SHYAM SWAMI Vs. JAGAT SINGH SINGHI
August 6, 2018
RAMAYANA SINGH MEENA ALIAS RAMAYAN SINGH Vs. STATE OF SIKKIM
March 15, 2018
SANCHA HANG LIMBOO, SON OF AITA MAN LIMBOO Vs. STATE OF SIKKIM
February 19, 2018
SANTA MAYA RAI Vs. STATE OF SIKKIM
May 10, 2018
SASHI SHEKHAR THAKUR Vs. STATE OF SIKKIM
November 2, 2018
SHRI BISHNU LALL SHARMA Vs. SHRI RABI LALL SHARMA
May 2, 2018
SHRI CHETAN SHARMA Vs. MRS. JANUKI PRADHAN
August 13, 2018
SHRI KHARGA BAHADUR GURUNG Vs. SHRI NIRMAL GURUNG
June 4, 2018
SHRI NARENDRA KUMAR CHETTRI Vs. SHRI ASHOK KUMAR PRADHAN
September 25, 2018
SHRI PURAN ALLEY Vs. STATE OF SIKKIM
May 24, 2018
SHRI SUREN GURUNG Vs. STATE OF SIKKIM
April 11, 2018
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MR. KEZANG KAZI
July 3, 2018
SINGHA BAHADUR TAMANG Vs. STATE OF SIKKIM
September 14, 2018
STATE OF SIKKIM Vs. ARPAN LIMBOO, S/O JANGA BAHADUR LIMBOO
November 30, 2018
STATE OF SIKKIM Vs. RAM NATH CHOUDHARY
August 31, 2018
STATE OF SIKKIM Vs. SUREN RAI
March 10, 2018
SUBASH CHANDRA RAI, SON OF JEET BAHADUR RAI Vs. STATE OF SIKKIM
March 31, 2018
SUMMIT ONLINE TRADE SOLUTIONS (PVT ) LTD , AND ANR Vs. STATE OF SIKKIM & ANOTHER
November 29, 2018
SUSHIL SHARMA Vs. STATE OF SIKKIM
December 1, 2018
SUSHMITA DONG Vs. STATE OF SIKKIM
June 12, 2018
TANAM LIMBOO Vs. STATE OF SIKKIM
August 2, 2018
THE BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO . LTD . Vs. DIK BIR DAMAI
September 17, 2018
TRILOCHAN KAPOOR SHARMA, S/O LATE HARI SINGH SHARMA Vs. STATE OF SIKKIM
December 26, 2018
YAM PRASAD RAI AND OTHERS Vs. STATE OF SIKKIM AND OTHERS
March 21, 2018