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Case Index
Title
Date
AAFINDRA MAHTO, S/O JAGAT MAHTO Vs. STATE OF JHARKHAND
July 12, 2018
AASIYA KHATOON Vs. STATE OF JHARKHAND
March 19, 2018
ABDUL GANI Vs. ACCOUNTANT GENERAL (A AND E) RANCHI
July 3, 2018
ABDUL KADIR, SON OF ABDUL KHALIQUE Vs. STATE OF JHARKHAND
July 13, 2018
ABDUL KARIM Vs. BIBI SAZDA PARVEEN
February 23, 2018
ABDUL QAYUM, S/O ABDUL HALIM Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
March 19, 2018
ABDUL RAJAK Vs. CENTRAL COAL FIELDS LIMITED
March 8, 2018
ABDUL RAZZAQUE Vs. LEYAKAT ANSARI
February 5, 2018
ABDUL SATTAR ANSARI Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
October 3, 2018
ABDUL WADUD, S/O EJABUL HAQUE Vs. STATE OF JHARKHAND AND ANR.
August 27, 2018
ABDULLA ANSARI @ CHADI ANSARI, SON OF LATE S K HANSU Vs. SK SAHAMAT
October 12, 2018
ABHIJEET RAVIDAS @ ABHIJEET KUMAR DAS Vs. THE STATE OF JHARKHAND
November 28, 2018
ABHIJIT ROY Vs. THE STATE OF JHARKHAND
January 8, 2018
ABHINANDAN SINGH Vs. STATE OF JHARKHAND
November 27, 2018
ABHINASH KUMAR Vs. RAMASHISH PRASAD
November 5, 2018
ABHISHEK KUMAR Vs. STATE OF JHARKHAND
July 2, 2018
ABID KHAN Vs. STATE OF JHARKHAND
February 15, 2018
ABILAS HANSDA @ ABILAS SOREN Vs. STATE OF JHARKHAND
April 3, 2018
ADARSH CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD. Vs. MALTI DEVI
September 11, 2018
ADHIK SINGH ALIAS ADITYA SINGH, S/O LATE BHUSAN SINGH Vs. STATE OF JHARKHAND
October 25, 2018
ADHUNIK POWER AND NATURAL RESOURCES LIMITED Vs. THE STATE OF JHARKHAND
May 16, 2018
ADHUNIK POWER AND NATURAL RESOURCES LTD Vs. COAL INDIA LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAG
May 18, 2018
ADHUNIK POWER TRANSMISSION LIMITED Vs. UNION OF INDIA, THROUGH COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
September 24, 2018
ADITYA KUMAR CHAKRABARTY Vs. BHARAT COKING COAL LIMITED
June 29, 2018
ADMINISTRATOR, RANCHI MUNICIPAL CORPORATION Vs. CHANDRA SEKHAR
April 18, 2018
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. BAJRANJ CHIRANIA
June 21, 2018
AHSOK KUMAR Vs. STATE OF JHARKHAND
August 7, 2018
AIJUDDIN MIAN @ AIJUDDIN ANSARI Vs. QURBAN MIAN & ORS
October 11, 2018
AISHA KHATOON MD KHALID Vs. STATE OF JHARKHAND
January 15, 2018
AJAIB SINGH Vs. STATE OF JHARKHAND
August 7, 2018
AJAY BHAGAT Vs. STATE OF JHARKHAND
July 10, 2018
AJAY KUMAR Vs. GEETANJALI DEVI
October 26, 2018
AJAY KUMAR Vs. CENTRAL COAL FIELDS LIMITED, THROUGH ITS CHAIRMAN
January 31, 2018
AJAY KUMAR DWIVEDI Vs. THE STATE OF JHARKHAND
January 8, 2018
AJAY KUMAR GUPTA Vs. STATE OF JHARKHAND & ANR
February 15, 2018
AJAY KUMAR JHA Vs. THE STATE OF JHARKHAND & ORS.
January 17, 2018
AJAY KUMAR NAYAK Vs. PADMA DEVI @ GUDIA
February 12, 2018
AJAY KUMAR SINGH Vs. UNION OF INDIA
December 14, 2018
AJAY KUMAR SINGH Vs. PARAS NATH GUPTA
March 27, 2018
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/ PRINCIPA
April 24, 2018
AJAY NARAYAN DAS, SON OF UPENDRA NARAYAN DAS Vs. ASHA DEVI, WIFE OF AJAY NARAYAN DAS
February 2, 2018
AJAY PRASAD Vs. STATE OF JHARKHAND
August 8, 2018
AJIT KHARIA S/O SUKRA KHARIA Vs. STATE OF JHARKHAND
July 14, 2018
AJIT KUMAR SINGH Vs. STATE OF JHARKHAND
April 3, 2018
AJIT RAUT Vs. STATE OF JHARKHAND
January 8, 2018
AKHIL BHARTIYA DABGAR MAHASABHA, JHARKHAND THROUGH ITS SECRETARY Vs. UNION OF INDIA THROUGH SECRETARY, GOVT OF INDIA
August 3, 2018
AKHIL JHARKHAND PRATHMIK SHIKSHAK SANGH Vs. STATE OF JHARKHAND
November 5, 2018
AKHILESH SINGH Vs. STATE OF JHARKHAND
January 3, 2018
AKHILESH SINGH, S/O SURAJ SINGH Vs. BHARAT COKING COAL LTD
January 19, 2018
AKHOURI DHANANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
July 11, 2018
AKSHAY PATHAK Vs. STATE OF JHARKHAND
December 14, 2018
AKSHAY PRADHAN Vs. STATE OF BIHAR
May 8, 2018
ALAM ANSARI Vs. STATE OF JHARKHAND
April 23, 2018
ALAM KHAN Vs. STATE OF JHARKHAND
April 24, 2018
ALAUDDIN CHURIFAROSH S/O JAINAB BIBI Vs. STATE OF JHARKHAND
December 5, 2018
ALBERT KUJUR, S/O ANDHERIOUS KUJUR Vs. STATE OF JHARKHAND
July 31, 2018
ALOK ASHUTOSH TOPPO Vs. RAJIV SAHKARI GRIH NIRMAN SAHYOG SAMITEE LIMITED
May 17, 2018
ALOK DUTT PANDEY Vs. STATE OF JHARKHAND
February 21, 2018
ALOK KUMAR RAM Vs. STATE OF JHARKHAND
July 17, 2018
ALOK KUMAR SINGH Vs. UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS
October 22, 2018
ALOK MINZ S/O JAVIER MINZ Vs. PARVESH KUMAR SINGH S/O LATE JAGDISH SINGH
November 28, 2018
ALOKE KUMAR SENGUPTA Vs. STATE OF JHARKHAND
February 27, 2018
AMAL KANTI GHOSH Vs. STATE OF JHARKHAND
December 20, 2018
AMAL SANGHA Vs. DHARAM SHILA DEVI
December 10, 2018
AMAR NATH THAKUR AND ORS. Vs. SUBODH NATH THAKUR AND ORS.
May 9, 2018
AMAR SAH Vs. STATE OF JHARKHAND
January 18, 2018
AMBEY MINING PRIVATE LIMITED Vs. UNION OF INDIA
September 26, 2018
AMDIUS BECK Vs. STATE OF JHARKHAND
January 24, 2018
AMERESH KUMAR Vs. JHARKHAND ACADEMIC COUNCIL
November 28, 2018
AMIR HUSSAIN Vs. STATE OF JHARKHAND
June 8, 2018
AMIR HUSSAIN @ AMIR HUSSAIN GAJI Vs. STATE OF JHARKHAND
February 6, 2018
AMIT KUMAR Vs. STATE OF JHARKHAND
June 13, 2018
AMIT KUMAR GHOSH Vs. STATE OF JHARKHAND
October 23, 2018
AMIT TALABDAR Vs. STATE OF JHARKHAND
December 5, 2018
AMOGHVARSH SISODIA Vs. INDIAN INSTITUTE OF TECHNOLOGY
July 25, 2018
AMRENDRA KUMAR AMAR Vs. THE STATE OF JHARKHAND AND ORS.
January 12, 2018
AMRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
March 23, 2018
AMULYA KUMAR SINGH, SON OF RAGHUBANS KUMAR SINGH Vs. MARWARI RELIEF SOCIETY, A COMPANY
April 24, 2018
AN EX-SERVICEMAN ENTERPRISES M/S SHREE ANGAD TRANS Vs. BHARAT COKING COAL LTD THROUGH ITS CHAIRMAN
January 19, 2018
ANAND KODA @ KARAN KODA Vs. STATE OF JHARKHAND
June 6, 2018
ANAND KUMAR Vs. STATE OF JHARKHAND AND OTHERS
February 5, 2018
ANAND KUMAR Vs. STATE OF JHARKHAND
June 6, 2018
ANAND KUMAR ARYA Vs. SRI BISHWANATH PODDAR
June 18, 2018
ANAND KUMAR MAHATO Vs. STATE OF JHARKHAND
January 31, 2018
ANAND KUMAR SAHU, SON OF VIVEKA NAND SAHU Vs. STATE OF JHARKHAND
May 11, 2018
ANAND KUMAR SHUKLA Vs. STATE OF BIHAR
March 9, 2018
ANAND LAL Vs. STATE OF JHARKHAND AND ORS.
January 29, 2018
ANAND PRAKASH SINGH, SON OF LATE RAM CHANDRA PRASA Vs. CENTRAL COALFIELDS LIMITED, DARBHANGA HOUSE, P O -
March 16, 2018
ANDU SINGH Vs. STATE OF JHARKHAND
January 31, 2018
ANIL CHANDRA DEO S/O LATE SHAMBHU NATH DEV Vs. STATE BANK OF INDIA
July 2, 2018
ANIL KUMAR Vs. STATE BANK OF INDIA
October 8, 2018
ANIL KUMAR BAKREWALA @ AGARWAL Vs. RATAN AGIWAL
June 22, 2018
ANIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND & ORS
June 11, 2018
ANIL KUMAR JHA Vs. STATE OF JHARKHAND
July 27, 2018
ANIL KUMAR MISHRA Vs. STATE BANK OF INDIA
April 12, 2018
ANIL KUMAR SHRIVASTAVA Vs. STATE OF JHARKHAND
December 4, 2018
ANIL KUMAR VARSHNEY Vs. VINOBHA BHAWE UNIVERSITY, HAZARIBAGH
January 19, 2018
ANIL PANDIT Vs. STATE OF JHARKHAND
December 6, 2018
ANIL PRASAD @ ANIL KUMAR GUPTA Vs. STATE OF JHARKHAND
March 7, 2018
ANIL TANTI SON OF SRI PALI TANTI Vs. STATE OF JHARKHAND
May 14, 2018
ANIL YADAV Vs. STATE OF JHARKHAND
January 31, 2018
ANIMESH TETARWAY Vs. STATE OF JHARKHAND
April 10, 2018
ANIRUDH KUMAR PANDEY Vs. STATE OF JHARKHAND
March 21, 2018
ANIRUDH KUMAR SINHA Vs. STATE OF JHARKHAND
December 10, 2018
ANIRUDH PANDEY Vs. STATE OF JHARKHAND
July 31, 2018
ANITA DEVI WIFE OF LATE CHARKA MUNDA Vs. CENTRAL COALFIELD LIMITED
August 16, 2018
ANITA DEVI, WIFE OF VINOD SOURABH Vs. STATE OF JHARKHAND
February 16, 2018
ANITA KUMARI Vs. STATE OF JHARKHAND
October 23, 2018
ANITA KUMARI Vs. STATE OF JHARKHAND
July 4, 2018
ANITA KUMARI Vs. STATE OF JHARKHAND
December 14, 2018
ANITA KUMARI Vs. THE STATE OF JHARKHAND
December 18, 2018
ANITA KUMARI, DAUGHTER OF MAHESHWAR MAHLI Vs. STATE OF JHARKHAND
August 16, 2018
ANITA MAHLI Vs. STATE OF JHARKHAND
October 30, 2018
ANJALI GUPTA, W/O RANJIT KUMAR, JAGDISH PRASAD Vs. RANJIT KUMAR, S/O SHRI KISHORI LAL PRASAD
March 16, 2018
ANJANA DEVI Vs. RAJU RANA
March 26, 2018
ANJANI MAHATWAIN Vs. GOPAL MAHATO
November 1, 2018
ANOSH EKKA Vs. STATE OF JHARKHAND & ORS.
January 16, 2018
ANSHU YADAV Vs. STATE OF JHARKHAND
July 27, 2018
ANUJ KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
July 5, 2018
ANUJ SHARMA, SON OF R K SHARMA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
September 24, 2018
ANUP CHANDRA MISHRA Vs. STATE OF JHARKHAND
December 17, 2018
ANUP KUMAR PANDEY @ ANUP PANDEY AND ANR. Vs. STATE OF JHARKHAND AND ANR.
February 26, 2018
ANUP LAL SAH Vs. STATE OF JHARKHAND
January 2, 2018
ANUPAM ENGINEERS, A PARTNERSHIP FIRM Vs. HEAVY ENGINEERING CORPORATION
August 3, 2018
ANURANJAN TOPPO Vs. STATE OF JHARKHAND
February 20, 2018
ANWAR AND OTHERS Vs. RAFIQUE ANSARI AND OTHERS
February 5, 2018
ANWAR ANSARI Vs. STATE OF JHARKHAND
July 4, 2018
APARNA MODAK Vs. THE STATE OF JHARKHAND & ORS.
March 22, 2018
APSARA SHOE HOUSE THROUGH ITS PROPRIETOR KHURSID AHMAD JOHAR Vs. M M BHADANI & BROTHERS
August 9, 2018
APURBA KUMAR GORAI Vs. STATE OF JHARKHAND AND OTHERS
January 16, 2018
ARATI DUTTA Vs. STATE OF JHARKHAND
January 8, 2018
ARBIND GIRI Vs. STATE OF BIHAR
August 7, 2018
ARBIND KUMAR Vs. JHARKHAND PUBLIC SERVICE COMMISSION
May 3, 2018
ARBIND KUMAR ALIAS ARBIND KUMAR SONI Vs. MADHULIKA NANDKULIAR
July 5, 2018
ARBIND KUMAR ARYA Vs. STATE OF JHARKHAND
June 12, 2018
ARBIND THAKUR Vs. STATE OF BIHAR (NOW JHARKHAND)
January 16, 2018
ARCHANA BURMAN Vs. SANJAY KUMAR
June 21, 2018
ARJUN KUMAR Vs. STATE OF JHARKHAND
July 13, 2018
ARJUN PRASAD RAI Vs. STATE OF JHARKHAND
March 28, 2018
ARJUN PRASAD SHARMA Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
October 1, 2018
ARJUN PRASAD SHARMA, S/O LATE JALO SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
September 28, 2018
ARJUN SAWAIYA Vs. THE STATE OF JHARKHAND
January 5, 2018
ARUN BAURI Vs. CENTRAL COAL FIELDS LIMITED
September 26, 2018
ARUN KUMAR Vs. STATE OF JHARKHAND
June 13, 2018
ARUN KUMAR JAISWAL, S/OLATE SHEO PRASAD JAISWAL Vs. ANAND KUMAR JAISWAL
July 2, 2018
ARUN KUMAR SHARMA Vs. STATE OF JHARKHAND
October 26, 2018
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
September 24, 2018
ARUN KUMAR SINGH @ VICKY (IN 225) Vs. STATE OF JHARKHAND
January 18, 2018
ARUN KUMAR SINHA, S/O LATE LAXMI NARAYAN PRASAD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT O
May 14, 2018
ARUN KUMAR SONI Vs. STATE OF JHARKHAND
December 12, 2018
ARUN SINGH Vs. STATE OF JHARKHAND
April 25, 2018
ARUN SINHA, SON OF LATE JAGAT NARAYAN SINHA Vs. STATE OF JHARKHAND, THROUGH SECRETARY, HUMAN RESOU
March 19, 2018
ARUN THAKUR Vs. STATE OF JHARKHAND
August 27, 2018
ARUNODAYA CARRIERS PVT. LTD. Vs. BHARAT COKING COAL LIMITED
June 13, 2018
ARVIND KUMAR Vs. UNION OF INDIA
January 18, 2018
ARVIND KUMAR, SON OF LATE MADAN MOHAN PRASAD Vs. STATE OF JHARKHAND
September 28, 2018
ARYAN VISHWAKARMA Vs. STATE OF JHARKHAND
June 14, 2018
ASGAR SHEIKH Vs. STATE OF JHARKHAND
January 16, 2018
ASHA RANI Vs. CHAIRMAN -CUM- MANAGING DIRECTOR, ALLAHABAD BANK
December 11, 2018
ASHGAR MIAN S/O YUSUF MIAN Vs. STATE OF JHARKHAND
February 6, 2018
ASHIM KUMAR SINGH Vs. STATE OF JHARKHAND
December 18, 2018
ASHISH KUMAR CHKRABORTY Vs. CHANCELLOR BIRSA AGRICULTURAL UNIVERSITY THROUGH OFFICER
September 28, 2018
ASHISH KUMAR SINGH Vs. STATE OF JHARKHAND
June 22, 2018
ASHOK KACHHAP SON OF LATE DILIP KACHHAP Vs. STATE OF JHARKHAND
August 8, 2018
ASHOK KUMAR Vs. STATE OF JHARKHAND
July 3, 2018
ASHOK KUMAR Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
November 30, 2018
ASHOK KUMAR CHOUHAN, SON OF RAM BRIKSHA NONIA Vs. STATE OF JHARKHAND
February 6, 2018
ASHOK KUMAR MISHRA Vs. STATE OF JHARKHAND
August 9, 2018
ASHOK KUMAR PANDEY Vs. CMD-CUM CHAIRMAN
July 27, 2018
ASHOK KUMAR SAO Vs. AMRESH KUMAR SAO
October 5, 2018
ASHOK KUMAR SHARMA Vs. SARDA SHARMA
April 12, 2018
ASHOK KUMAR SINGH Vs. FERTILIZER CORPORATION OF INDIA LIMITED
December 4, 2018
ASHOK KUMAR SINHA Vs. STATE OF JHARKHAND
May 15, 2018
ASHOK KUMAR UPADHAYA Vs. UNION OF INDIA
March 12, 2018
ASHOK KUMAR VERMA Vs. STATE OF JHARKHAND
May 15, 2018
ASHOK KUMHAR @ KUMAR Vs. STATE OF JHARKHAND
October 8, 2018
ASHOK KUMHAR AND ANOTHER Vs. STATE OF JHARKHAND
June 29, 2018
ASHRAF ALI Vs. STATE OF JHARKHAND
November 27, 2018
ASHUTOSH KUMAR Vs. STATE OF JHARKHAND
February 27, 2018
ASHUTOSH KUMAR PANDEY Vs. STATE OF JHARKHAND
November 1, 2018
ASHUTOSH PRASAD SAH, SON OF LATE SARJU SAH Vs. STATE OF JHARKHAND; COMMISSIONER, SANTHAL PARGANA
March 6, 2018
ASHWANI KUMAR PAUL @ GODA Vs. KAMTA PRASAD S/O LATE JAMUNA PRASAD
July 24, 2018
ASHWINI KUJUR Vs. STATE OF JHARKHAND
April 9, 2018
ASHWINI KUMAR TRIPATHY Vs. STATE OF JHARKHAND
August 24, 2018
ASIAN GURIA Vs. STATE OF BIHAR (NOW JHARKHAND)
October 4, 2018
ASIM KUMAR KUSHESHWAR PANDEY Vs. STATE OF JHARKHAND AND OTHERS
January 5, 2018
ASIMA BHATTACHARJEE Vs. STATE OF JHARKHAND
May 17, 2018
ASLAM MIAN Vs. STATE OF JHARKHAND
August 20, 2018
ASLAM SHADAB Vs. STATE OF JHARKHAND
August 24, 2018
ATAUL MIAN Vs. STATE OF JHARKHAND
December 14, 2018
ATIK CHANDRA PRAMANIK Vs. STATE OF JHARKHAND AND OTHERS
August 8, 2018
ATWA ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
December 6, 2018
AURINDRA KUMAR Vs. STATE OF JHARKHAND
July 3, 2018
AVISHEK KUMAR SHARMA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
May 17, 2018
AVON CYCLES LIMITED Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT O
January 29, 2018
AWADESH KUMAR SINGH, SON OF RAM KEDAR SINGH Vs. STATE OF JHARKHAND
June 18, 2018
AWADHESH KUMAR Vs. STATE OF JHARKHAND
December 18, 2018
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
January 31, 2018
AWDHESH VISHWAKARMA Vs. DILIP KUMAR VISHWAKARMA
November 5, 2018
AYODHAYA PANDEY Vs. STATE OF JHARKHAND
June 13, 2018
AYODHYA SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
October 31, 2018
AYUB ANSARI Vs. STATE OF JHARKHAND
December 14, 2018
AZIM ANSARI Vs. STATE OF JHARKHAND
January 30, 2018
B K BANERJEE Vs. SUMITA BANERJEE
August 7, 2018
BABBAN @ SAJID, SON OF CHHOTA JAMIL @ MD JAMIL Vs. STATE OF JHARKHAND
January 6, 2018
BABITA Vs. STATE OF JHARKHAND
August 6, 2018
BABITA DEVI Vs. STATE OF JHARKHAND
January 19, 2018
BABITA KUMARI Vs. THE STATE OF JHARKHAND AND OTHERS
July 3, 2018
BABITA MAHESHWARI Vs. STATE OF JHARKHAND
July 11, 2018
BABITA PRASAD, WIFE OF SANJEEV SAXENA Vs. STATE OF JHARKHAND
July 6, 2018
BABLU MALLIK Vs. STATE OF JHARKHAND
July 24, 2018
BABLU SAHU Vs. STATE OF JHARKHAND
April 18, 2018
BABLU SONI Vs. SONI DEVI
July 12, 2018
BABU CHAND RAM Vs. CENTRAL COALFIELDS LIMITED
July 2, 2018
BABUDHAN MARANDI Vs. STATE OF JHARKHAND
September 11, 2018
BABULAL @ BABOOLAL Vs. CANARA BANK
December 3, 2018
BABULAL MANJHI Vs. STATE OF JHARKHAND
December 11, 2018
BABULAL MURMU Vs. STATE OF JHARKHAND
April 17, 2018
BABUWA SINGH @ ARJUN SINGH Vs. STATE OF JHARKHAND
June 6, 2018
BABY DEVI Vs. STATE OF JHARKHAND
March 26, 2018
BACHCHU PRASAD Vs. STATE OF JHARKHAND
February 14, 2018
BACHPAN BACHAO ANDOLAN Vs. STATE OF JHARKHAND AND OTHERS
March 14, 2018
BACHPAN BACHAO ANDOLAN Vs. STATE OF JHARKHAND
July 4, 2018
BADAL CHANDRA MAHATO Vs. STATE OF JHARKHAND
July 27, 2018
BADAL KUMAR PAHAN Vs. STATE OF JHARKHAND
February 26, 2018
BADAN MAHATO Vs. STATE OF JHARKHAND
August 13, 2018
BADRI PRASAD Vs. STATE OF JHARKHAND
December 20, 2018
BADRI PRASAD @ BADRI SAO Vs. STATE OF JHARKHAND
February 16, 2018
BAGHRAI SOREN Vs. STATE OF JHARKHAND
June 14, 2018
BAHADUR GOPE Vs. THE STATE OF JHARKHAND & ANOTHER
February 6, 2018
BAHADUR SINGH MUNDA @ BAHADUR PAHAN Vs. STATE OF JHARKHAND
October 4, 2018
BAIDHNATH THAKUR Vs. STATE OF JHARKHAND
October 24, 2018
BAIDYA NATH JHA Vs. STATE OF BIHAR THROUGH COMMISSIONER CUM SECRETARYLABIC
December 19, 2018
BAIDYANATH PRASAD SINGH Vs. STATE OF JHARKHAND
January 17, 2018
BAIJ NATH MUNDA S/O LATE RAM NATH MUNDA Vs. STATE OF JHARKHAND
February 7, 2018
BAIJNATH MAHTO Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION, RANCHI
December 12, 2018
BAIJNATH MANDAL Vs. THE STATE OF JHARKHAND
January 11, 2018
BAIJNATH SAO Vs. STATE OF JHARKHAND
May 3, 2018
BAIKUNTH NATH TIWARY Vs. STATE OF JHARKHAND
August 1, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD., DHANBAD, THROUGH THE MANAGER Vs. SUNDHIA DEVI &
January 5, 2018
BAJRANG LAL AGARWAL Vs. RAJENDRA KHIRWAL
July 6, 2018
BAL MOHAN PRASAD Vs. STATE OF JHARKHAND
September 5, 2018
BALA PRASAD CHOUDHARY Vs. THE STATE OF JHARKHAND AND OTHERS
July 11, 2018
BALAJEE ELECTRO-STEELS LTD Vs. STATE OF JHARKHAND
February 27, 2018
BALAY BANARJEE Vs. STATE OF JHARKHAND
July 19, 2018
BALDEO MAHTO AND OTHERS Vs. THE STATE OF JHARKHAND
April 25, 2018
BALDEO SINGH Vs. STATE OF JHARKHAND
November 5, 2018
BALESHWAR YADAV Vs. STATE OF JHARKHAND
April 30, 2018
BALKRISHNA KUMAR Vs. STATE OF JHARKHAND
July 2, 2018
BALMUKUND LINDA Vs. STATE OF JHARKHAND
July 31, 2018
BALMUKUND MEHTA Vs. STATE OF JHARKHAND
November 27, 2018
BALRAM MIRDHA Vs. STATE OF JHARKHAND
May 3, 2018
BALRAM RAJAK Vs. STATE OF JHARKHAND, THROUGH ITS CHIEF SECRETARY
February 6, 2018
BANDANA PANDIT Vs. STATE OF JHARKHAND
November 19, 2018
BANDHAN MIAN Vs. STATE OF JHARKHAND
July 9, 2018
BANDHANI KAMIN Vs. CENTRAL COAL FIELD LTD.
September 12, 2018
BANDHU MUNDA Vs. STATE OF JHARKHAND
February 15, 2018
BANESHWAR MANJHI AND OTHERS Vs. KARMI MANJHIAN AND OTHERS
March 8, 2018
BANGALI SAH @ BANGALI SAO @ TRIBHUWAN SAH Vs. STATE OF JHARKHAND
April 4, 2018
BANKESHWAR NATH HIGH SCHOOL, BANKA BHANDAR Vs. STATE OF JHARKHAND
March 21, 2018
BANNU PRAJAPATI Vs. STATE OF JHARKHAND
January 19, 2018
BANSIDHAR MAHATO Vs. STATE OF JHARKHAND
October 11, 2018
BAREGA BAGE @ BERGA BAGE Vs. THE STATE OF JHARKHAND
November 28, 2018
BARUN KUMAR KHAN Vs. STATE OF JHARKHAND
January 2, 2018
BARUN RANJAN AND ORS Vs. STATE OF JHARKHAND AND ORS
January 18, 2018
BASANTI MUNDA Vs. STATE BANK OF INDIA
March 16, 2018
BASIRUDDIN ANSARI @ LEDO MIAN, SON OF KURBAN ANSARI Vs. STATE OF JHARKHAND
July 13, 2018
BASUDEO KUMAR BAKHLA AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
February 5, 2018
BASUDEO MANDAL Vs. STATE OF JHARKHAND
March 17, 2018
BASUDEO MANDAL AND ORS Vs. STATE OF JHARKHAND AND ORS
January 18, 2018
BASUDEO MANJHI Vs. STATE OF JHARKHAND
October 11, 2018
BASUDEO MANJHI @ DULU MAJHI Vs. STATE OF JHARKHAND
December 20, 2018
BASUDEO THAKAR Vs. STATE JHARKHAND
April 18, 2018
BASUDEO YADAV Vs. STATE OF JHARKHAND
October 10, 2018
BASUDEV RAWANI, S/O BANMALI RAMANI Vs. BHARAT COKING COAL LIMITED, THROUGH ITS CHAIRMAN
April 3, 2018
BAZIR MIAN, SON OF LATE ABBAS MIAN, RESIDENT OF VILLAGE DUDHIA Vs. MOFIZUDDIN ANSARI & ORS
October 25, 2018
BEEKAY STEEL INDUSTRIES LTD. Vs. STATE OF JHARKHAND
June 14, 2018
BENANCIUS FORTHNATUS BARLA Vs. STATE OF JHARKHAND
May 14, 2018
BENEDIK KERKETTA Vs. ARUN K LAKRA
May 14, 2018
BENI MADHAW YADAV Vs. STATE OF JHARKHAND
June 14, 2018
BHAGINATH MAHTO Vs. STATE OF JHARKHAND
May 14, 2018
BHAGIRATI @ BHAGIRATHI BHAGAT Vs. THE STATE OF JHARKHAND AND OTHERS
February 2, 2018
BHAGMANI DEVI Vs. KIRAN KUMARI
May 10, 2018
BHAGWAN LAL CHOUDHARY Vs. STATE OF JHARKHAND AND ORS.
January 15, 2018
BHAGWAN MISHRA Vs. JASWANT SINGH
November 27, 2018
BHAGWATI DEVI, WIFE OF SITARAM AGARWAL Vs. PRAMOD KUMAR SINGH; BINOD KUMAR SINGH
March 14, 2018
BHAIYA SURENDRA NATH SHAH Vs. THE STATE OF JHARKHAND AND OTHERS
March 27, 2018
BHANU MAHTO Vs. STATE OF JHARKHAND AND ORS.
January 12, 2018
BHANU PRATAP SINGH Vs. STATE OF JHARKHAND
May 9, 2018
BHARAT COKING COAL LIMITED Vs. BAIJNATH SINGH
April 24, 2018
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY SECRETARY
April 3, 2018
BHARAT COKING COAL LIMITED, DHANBAD THROUGH ITS H O D, LEGAL MAHENDRA PASWAN SASTRI Vs. BHIM PASWAN
October 4, 2018
BHARAT DRILLING AND FOUNDATION TREATMENT PVT. LTD. Vs. UNION OF INDIA
May 15, 2018
BHARAT GORAI Vs. STATE OF JHARKHAND
August 13, 2018
BHARAT KANSARI Vs. STATE OF JHARKHAND
January 15, 2018
BHARAT LAAL Vs. STATE OF JHARKHAND
December 20, 2018
BHARAT RAJ SINGH Vs. DILEEP SANTHALIA
February 8, 2018
BHARAT SANCHAR NIGAM LIMITED, NEW DELHI Vs. SHYAM BIHARI S/O MAHABIR PRASAD YADAV AND OTHERS
January 17, 2018
BHARAT STEEL CASTING Vs. ALLAHABAD BANK
April 4, 2018
BHARATI DEVI @ BHARATI ROY Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
January 19, 2018
BHARTI SPONGE PVT. LTD. Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
June 19, 2018
BHATNI DEVI, WIFE OF JANKI YADAV Vs. STATE OF JHARKHAND
July 2, 2018
BHAUKA SINGH @ BHOWKA SINGH Vs. STATE OF JHARKHAND
January 6, 2018
BHEEM SABAR Vs. STATE OF JHARKHAND
December 12, 2018
BHEKH LAL GANJHU Vs. CENTRAL COAL FIELD LIMITED
December 13, 2018
BHIMA ORAON Vs. STATE OF JHARKHAND
February 20, 2018
BHIMENDRA KUMAR KASHYAP Vs. STEEL AUTHORITY OF INDIA LIMITED
January 10, 2018
BHOLA GOSAI SON OF JHARI GOSAI Vs. STATE OF JHARKHAND
October 23, 2018
BHOLA MEHTA Vs. MOSTT. RADHA KUER
June 19, 2018
BHOLA SAH AND ANOTHER Vs. KANTA DEVI AGARWAL AND OTHERS
April 5, 2018
BHRIGU ASHRAM RAM Vs. STATE OF JHARKHAND
January 17, 2018
BHUKHAL MAHATO Vs. SHANTI MAHATAIN
January 31, 2018
BHUNESHWAR RAVIDAS Vs. STATE OF JHARKHAND
May 10, 2018
BHUPENDAR SINGH @ BHUPENDAR KUMAR SINGH Vs. STATE OF JHARKHAND
September 27, 2018
BHUSHAN KHALKHO AND ORS. Vs. THE STATE OF JHARKHAND & ORS.
March 22, 2018
BHUSHAN MUNDA Vs. NIRANJAN MAHLI
April 19, 2018
BIBHASH PRASAD SINGH Vs. STATE OF JHARKHAND
December 14, 2018
BIBHUTI PRASAD SINGH Vs. STATE OF JHARKHAND
July 12, 2018
BICHHU RAWANI Vs. STATE OF JHARKHAND
August 8, 2018
BIDHU BHUSHAN DVIVEDI Vs. STATE COMMISSION FOR WOMEN, JHARKHAND
January 30, 2018
BIDYADHAR CHOUDHARY, S/O LATE DEVENDRA NATH CHOUDHARY Vs. STATE OF JHARKHAND
August 10, 2018
BIHAR CEMENT CONCRETE PRODUCTS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
April 12, 2018
BIHAR COKE PRODUCE COMPANY Vs. PUNJAB NATIONAL BANK
February 23, 2018
BIHAR STATE CO-OPERATIVE MILK PRODUCERS FEDERATION PETITIONER LIMITED Vs. STATE OF JHARKHAND
June 13, 2018
BIHARI LAL PANDIT Vs. THE STATE OF JHARKHAND AND OTHERS
August 8, 2018
BIHARI LOHRA Vs. STATE OF JHARKHAND
February 1, 2018
BIHARI PAL AND ORS. Vs. THE STATE OF JHARKHAND
January 3, 2018
BIHARI SINGH S/O LATE SHEOPATI SINGH Vs. BHAGWAT SINGH S/O LATE BIGAWAN SINGH
July 26, 2018
BIHARI YADAV SON OF LATE BHAVATARAN PRASAD YADAV Vs. STATE OF JHARKHAND
May 15, 2018
BIJAY DEHRI Vs. STATE OF JHARKHAND
August 14, 2018
BIJAY KHOSLA SON OF LATE K L KHOSLA Vs. STATE OF JHARKHAND
February 8, 2018
BIJAY KUJUR Vs. STATE OF JHARKHAND
January 23, 2018
BIJAY KUMAR SON OF LATE RAMCHANDRA PRASAD Vs. STATE OF JHARKHAND
May 14, 2018
BIJAY MURMU @ BIJAY SOREN Vs. STATE OF JHARKHAND
July 6, 2018
BIJAY PRATAP SINGH Vs. STATE OF JHARKHAND
December 14, 2018
BIJAY PURTY Vs. STATE OF JHARKHAND
December 5, 2018
BIKASH CHANDRA MISHRA Vs. STATE OF JHARKHAND
July 13, 2018
BIMAL ORAON @ GUNA ORAON @ GUNA BAXLA @ CHARKU Vs. STATE OF JHARKHAND
July 3, 2018
BIMLA DEVI Vs. STATE OF JHARKHAND
July 20, 2018
BIMLESH KUMAR Vs. STATE OF JHARKHAND
May 18, 2018
BINA KUMARI Vs. STATE OF JHARKHAND
January 25, 2018
BINA SINGH Vs. STATE OF JHARKHAND AND OTHERS
January 30, 2018
BINAY KUMAR JHA Vs. STATE OF JHARKHAND
March 15, 2018
BINDA SINGH AND OTHERS Vs. TATA IRON AND STEEL COMPANY AND OTHERS
March 13, 2018
BINDESHWAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
February 5, 2018
BINDESHWARI PRASAD Vs. STATE OF JHARKHAND
February 19, 2018
BINDESHWARI SINGH Vs. HEAVY ENGINEERING CORPORATION, THROUGH ITS CHAIRMA
April 2, 2018
BINDU DEBI OM PRAKASH GUPTA AND OTHERS Vs. STATE OF JHARKHAND
January 25, 2018
BINDU MAHTO Vs. STATE OF JHARKHAND
June 26, 2018
BINOD KUMAR Vs. STATE OF JHARKHAND
May 15, 2018
BINOD KUMAR KHOWALA Vs. BHAGWATI PRASAD KHOWALA
September 24, 2018
BINOD KUMAR LAL S/O LATE MADHUSUDAN LAL Vs. STATE OF JHARKHAND AND OTHERS
April 9, 2018
BINOD KUMAR VERMA Vs. UNION OF INDIA THROUGH CBI
September 24, 2018
BINOD RAM, SON OF LATE JITENDRA RAM Vs. STATE OF JHARKHAND
October 10, 2018
BINOD SAO Vs. STATE OF JHARKHAND
March 12, 2018
BINOD SHANKAR MISHRA, SON OF LATE DHARMDEO MISHRA Vs. STATE OF JHARKHAND
March 16, 2018
BINOD SHARMA Vs. STATE OF JHARKHAND
August 27, 2018
BINOD SINKU Vs. STATE OF JHARKHAND
May 17, 2018
BINOY KUMAR Vs. STATE OF JHARKHAND AND OTHERS
July 4, 2018
BIPIN BIHARI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
November 29, 2018
BIPIN BIHARI MAHTO Vs. STATE OF JHARKHAND, THROUGH SECRETARY
February 20, 2018
BIPIN HEMBRAM Vs. STATE OF JHARKHAND
December 12, 2018
BIRENDRA KUMAR AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
April 18, 2018
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
January 19, 2018
BIRENDRA SINGH JAISAWAL Vs. STATE OF JHARKHAND
February 16, 2018
BIRJO DEVI Vs. STATE OF JHARKHAND
August 6, 2018
BIRMANI TUDU Vs. STATE OF JHARKHAND
April 21, 2018
BIRSA SANGA Vs. STATE OF BIHAR (NOW JHARKHAND)
December 20, 2018
BIRTU SAHU @ RAM BRIKSH SAHU AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
February 23, 2018
BIRU RAJAK Vs. SUBHAS RANJAN HORE
November 1, 2018
BIRU RAY SON OF LATE BHIM RAY Vs. CHAIRMAN CUM CHIEF MANAGING DIRECTOR
August 14, 2018
BISHESWAR SINGH Vs. STATE OF JHARKHAND
December 17, 2018
BISHNU BHAKAT Vs. STATE OF JHARKHAND
July 31, 2018
BISHNU PRASAD BHAIYA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
January 8, 2018
BISHNU PRASAD SAHA Vs. PRATUL KANTI PAL AND OTHERS
January 8, 2018
BISHNU RAKSHIT Vs. STATE OF JHARKHAND
October 8, 2018
BISHWANATH FERRO ALLOYS LTD Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF COAL
July 12, 2018
BISHWANATH PANDIT Vs. STATE OF JHARKHAND
December 13, 2018
BITTU SINGH @ RAHUL SINGH @ BITTU RAHUL SINGH Vs. STATE OF JHARKHAND
May 11, 2018
BODA MUNDA @ SUKHRAM MUNDA Vs. STATE OF BIHAR (NOW JHARKHAND)
January 4, 2018
BOKARO CONTRACTOR ASSOCIATION Vs. BOKARO STEEL PLANT
January 10, 2018
BORO PASWAN Vs. STATE OF JHARKHAND
July 10, 2018
BRAHM RISHI SHEWA MUNCH Vs. STATE OF JHARKHAND
May 2, 2018
BRAHMANAND CHOUDHARY Vs. STATE OF JHARKHAND
June 19, 2018
BRAJ ALIAS BRIJ BHUSHAN BANSAL Vs. MANAGEMENT OF M/S. USHA MARTIN INDUSTRIES LTD.
January 11, 2018
BRAJ KISHORE MISHRA Vs. STATE OF JHARKHAND
December 14, 2018
BRAJENDRA PRASAD SINGH Vs. CENTRAL COALFIELDS LTD.
June 28, 2018
BRAJESH KUMAR GAUTAM Vs. STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY
August 3, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. NASIRAN KHATOON
February 27, 2018
BRIJ BEHARI PANDEY Vs. STATE OF JHARKHAND
October 29, 2018
BRIJ LALA PRASAD, SON OF LATE RAMPYARE SINGH Vs. STATE OF JHARKHAND
July 2, 2018
BRIJ MOHAN VERMA Vs. STATE OF JHARKHAND THROUGH VIGILANCE
January 10, 2018
BRIJMOHAN KUMAR SINGH Vs. STATE OF JHARKHAND
June 26, 2018
BUDHAN BHUIAN Vs. STATE OF JHARKHAND
December 18, 2018
BUDHAN SINGH HESSA Vs. STATE OF JHARKHAND
January 31, 2018
BUDHANI DEVI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY OF STATE OF JHARKHAND
August 31, 2018
BUDHNI DEVI Vs. CENTRAL COALFIELDS LIMITED
November 27, 2018
BUDHRAM LAGURI Vs. STATE OF JHARKHAND
January 19, 2018
BUDHU DAS Vs. STATE OF JHARKHAND
November 1, 2018
BUDHU MUNDA Vs. STATE OF JHARKHAND
February 21, 2018
BUDHU ORAON Vs. CENTRAL COAL FIELDS LIMITED
July 12, 2018
BUDHU ORAON Vs. CHARIA URAIN
August 20, 2018
BUDINATH BASKEY @ BUDDHINATH BASKEY Vs. STATE OF JHARKHAND
July 9, 2018
C P MISHRA & BROTHERS Vs. UNION OF INDIA
July 31, 2018
CASTRON TECHNOLOGIES LTD Vs. DAMODAR VALLEY CORPORATION
December 10, 2018
CECIL KANDULNA, SON OF SENTH SEVENTH KANDULNA Vs. STATE OF JHARKHAND
July 25, 2018
CENTRAL BANK OF INDIA, PURNIA (BIHAR) Vs. WORKMAN DINANATH TIWARY
December 13, 2018
CENTRAL COALFIELDS LIMITED Vs. HEMANTI DEVI
August 16, 2018
CENTRAL COALFIELDS LIMITED Vs. BIPIN MURMU
September 17, 2018
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
April 3, 2018
CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR Vs. BHAGWAT SINGH
October 4, 2018
CENTRAL COALFIELDS LTD. Vs. AJMERI KHATOON
May 9, 2018
CENTRAL TASAR RESEARCH AND TRAINING INSTITUTE Vs. GANGO ORAIN D/O LATE BANDHANA ORAON
April 5, 2018
CHAITU ORAON Vs. STATE OF JHARKHAND
April 13, 2018
CHAMU MAZI Vs. STATE OF JHARKHAND
September 25, 2018
CHANCHAL KUMAR MISTRY, SON OF GANESH CHANDRA MISTRY Vs. STATE OF JHARKHAND
July 31, 2018
CHANDAN KUMAR Vs. CENTRAL COALFIELDS LIMITED, THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, DARBHANGA HOUSE, RANCHI
August 1, 2018
CHANDAN KUMAR AMBASTA Vs. CENTRAL BANK OF INDIA
February 26, 2018
CHANDAN LAHA @ CHANDAN KUMAR LAHA Vs. STATE OF JHARKHAND
January 24, 2018
CHANDAN MANNA & ANR. Vs. STATE OF JHARKHAND AND OTHERS
February 1, 2018
CHANDESHWAR SINGH Vs. CENTRAL COALFIELDS LIMITED AND ORS.
January 11, 2018
CHANDI CHARAN, SON OF LATE RAMESHWAR SAHU Vs. STATE OF JHARKHAND
January 30, 2018
CHANDO RAM Vs. STATE OF JHARKHAND
August 6, 2018
CHANDRA BHUSHAN PATHAK Vs. STATE OF JHARKHAND
August 13, 2018
CHANDRA DEO DANGI Vs. STATE OF JHARKHAND
February 5, 2018
CHANDRA MOHAN @ HOGO KHANDIT @ CHANDRA MOHAN KHAND Vs. STATE OF JHARKHAND
April 28, 2018
CHANDRA MOHAN HEMBRAM Vs. STATE OF JHARKHAND
November 27, 2018
CHANDRA MOULESHWAR SINGH Vs. MALTI DEVI
February 22, 2018
CHANDRA SHEKHAR PRASAD Vs. STATE OF JHARKHAND
July 11, 2018
CHANDRABHAN TALEJA, SON OF DEVA RAM TELEJA Vs. BALAJI SKYSCRAPERS CONSTRUCTION PRIVATE LIMITED
October 29, 2018
CHANDRAJIT KUMAR SINGH Vs. STATE OF JHARKHAND
October 23, 2018
CHANDRASHEKHAR PRASAD, SON OF MAHABIR RAM Vs. STATE OF JHARKHAND THROUGH SECRETARYLABIC
December 20, 2018
CHANDRIKA PASWAN Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY GOVT OF JHARKHAND
August 7, 2018
CHANDRIKA PRASAD Vs. LALJEE SAO
February 15, 2018
CHANDRU ORAON Vs. STATE OF JHARKHAND
March 14, 2018
CHARAN SINGH @ TOTI SINGH Vs. STATE OF JHARKHAND
August 8, 2018
CHARI PAHARIA Vs. STATE OF BIHAR (NOW JHARKHAND)
September 13, 2018
CHARU ORAON @ CHARO ORAON, SON OF LATE GANDRU ORAON Vs. STATE OF JHARKHAND
July 13, 2018
CHATTU MAHTO @ CHOTU SON OF SEWA MAHTO Vs. STATE OF JHARKHAND
July 12, 2018
CHEDIA ORAON Vs. STATE OF JHARKHAND
January 24, 2018
CHHATHU MAHTO Vs. STATE OF JHARKHAND
October 22, 2018
CHHATISH MANDAL Vs. STATE OF JHARKHAND
December 3, 2018
CHHAYA BHANDARI Vs. RAJU DHIBAR
October 25, 2018
CHHEDI MAHTO Vs. STATE OF JHARKHAND AND OTHERS
August 1, 2018
CHHOTA RAMA PAHARIA Vs. STATE OF JHARKHAND
August 29, 2018
CHHOTE LAL SOREN Vs. THE STATE OF JHARKHAND
January 13, 2018
CHHOTELAL MAHTO, SON OF LATE SUKU MAHTO Vs. STATE OF JHARKHAND
April 3, 2018
CHHOTI SAO @ PUNIT SAO SON OF JEHAL SAO Vs. STATE OF JHARKHAND
April 6, 2018
CHHOTU KUMAR @CHHOTU PRASAD Vs. STATE OF JHARKHAND
April 17, 2018
CHHOTU SINGH Vs. STATE OF BIHAR
October 25, 2018
CHHOTU SINGH @ VIKASH KUMAR SINGH Vs. STATE OF JHARKHAND
June 8, 2018
CHIDANAND JHA Vs. STATE OF JHARKHAND
April 3, 2018
CHINTA DEVI Vs. STATE OF JHARKHAND, THROUGH ADDITIONAL COLLECTOR
February 22, 2018
CHITRANJAN TURI Vs. STATE OF JHARKHAND
April 3, 2018
CHITTRANJAN MANDAL Vs. SUDHIR GOPE
December 5, 2018
CHITTRANJAN NAYAK Vs. STATE OF JHARKHAND
June 19, 2018
CHOUDHARY HEMBROM Vs. STATE OF JHARKHAND
July 4, 2018
CHUNDRI DEVI Vs. STATE OF JHARKHAND AND OTHERS
August 14, 2018
CHUNMUN DEVI, WIDOW OF LATE PARMANAND SINGH Vs. STATE OF JHARKHAND
May 17, 2018
CHUNNILAL Vs. STATE OF JHARKHAND
May 16, 2018
CHURAMAN MISTRY Vs. STATE OF JHARKHAND
May 9, 2018
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
June 14, 2018
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
February 20, 2018
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND & OTHERS
February 5, 2018
DADI BABU HANSDA Vs. STATE OF JHARKHAND
December 19, 2018
DADU Vs. STATE OF JHARKHAND
December 12, 2018
DAKHINESWAR MAHTO Vs. STATE OF JHARKHAND
December 13, 2018
DAMAYANTI DEVI Vs. STATE OF JHARKHAND
December 18, 2018
DAMODAR SINGH Vs. STATE OF JHARKHAND
February 7, 2018
DAMODAR TURI, SON OF CHATRI TURI Vs. UNION OF INDIA
January 23, 2018
DANI RAM MAHATO Vs. STATE OF JHARKHAND
October 11, 2018
DASHWA ORAON Vs. STATE OF JHARKHAND
April 5, 2018
DASO MARANDI Vs. STATE OF JHARKHAND
December 11, 2018
DASU MAHTO Vs. STATE OF JHARKHAND
April 4, 2018
DAYA NIDHI SINGH Vs. KRISHNA MAHTO
October 24, 2018
DAYANAND BHARTI Vs. STATE OF JHARKHAND
August 16, 2018
DAYANAND PRASAD KASHAYAP Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION (AHD)
October 12, 2018
DAYANAND SINGH, SON OF LATE PARMANAND SINGH Vs. BHARAT SINGH SON OF BALIRAM SINGH
September 12, 2018
DEBASHISH CHAKRABORTY Vs. STATE OF JHARKHAND
July 31, 2018
DEBDULAL SARKAR Vs. SMT. PAPIYA SARKAR
January 18, 2018
DEEN DAYAL Vs. THE STATE OF JHARKHAND
January 4, 2018
DEENANATH PRASAD, SON OF LATE CHANI PRASAD Vs. STATE OF JHARKHAND
July 6, 2018
DEEP SHIKHA KUMARI, DAUGHTER OF RAVINDRA NARAYAN UPADHAY Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY OF GOVERNMENT OF JHARKHAND
January 11, 2018
DEEPAK KUMAR Vs. ASHOK KUMAR
October 8, 2018
DEEPAK KUMAR GUPTA Vs. STATE OF JHARKHAND
January 11, 2018
DEEPAK KUMAR LOKNATH SAHU Vs. CENTRAL COALFIELDS LIMITED, RANCHI AND OTHERS
April 17, 2018
DEEPAK KUMAR MUKHERJEE @ DEEPAK MUKHERJEE Vs. STATE OF JHARKHAND
June 6, 2018
DEEPAK KUMAR RAO Vs. BHAWANI DEVI
November 1, 2018
DEEPAK KUMAR RAWANI Vs. STATE OF JHARKHAND
December 5, 2018
DEEPAK TARWAY SON OF LATE KALI CHARAN RAM Vs. RADHWA DEVI WIFE OF LATE JHARKHAR KOERI
August 6, 2018
DEEPIKA KUMARI WIFE OF SANJAY KUMAR Vs. SANJAY KUMAR SON OF LATE BHOLA NATH BHAGAT
July 11, 2018
DEEPIKA TEW Vs. UNION OF INDIA, THROUGH SECRETARY MINISTRY OF PETROLEUM AND NATURAL GAS
August 1, 2018
DEO DUTTA KUMAR Vs. STATE OF JHARKHAND
July 24, 2018
DEOGHAR DISTRICT CONGRESS COMMITTEE Vs. STATE OF JHARKHAND
March 14, 2018
DEV KUMAR PRASAD Vs. STATE OF JHARKHAND AND OTHERS
December 10, 2018
DEVAN CHAND JAIN AND ANR. Vs. THE STATE OF JHARKHAND & ORS.
March 23, 2018
DEVANAND Vs. SUDHIR KUMAR SHARMA
September 12, 2018
DEVANTI DEVI Vs. UNION OF INDIA THROUGH GENERAL MANAGER
February 21, 2018
DEVENDRA PRASAD SINGH Vs. JHARKHAND STATE MINERAL DEVELOPMENT CORPORATION LIMITED
August 13, 2018
DEVNISH DHAN Vs. STATE OF JHARKHAND
June 26, 2018
DHAN SINGH LAGURI Vs. STATE OF JHARKHAND
April 27, 2018
DHANAKAR THAKUR Vs. MECON LIMITED
August 1, 2018
DHANANJAY NAYAK Vs. STATE OF JHARKHAND
January 9, 2018
DHANBAD WINE Vs. STATE OF JHARKHAND
February 21, 2018
DHANESHWAR MAHTO Vs. TILIYA DEVI
June 29, 2018
DHANESHWAR SINGH Vs. CENTRAL COALFIELD LIMITED
November 27, 2018
DHANIRAM SARDAR Vs. STATE OF JHARKHAND
October 23, 2018
DHANMATI DEVI Vs. CENTRAL COALFIELDS LIMITED
May 14, 2018
DHANMATI DEVI AND ANOTHER Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMANCUMMANAGING DIRECTOR, RANCHI AND OTHERS
January 3, 2018
DHARMENDRA KUMAR SINGH @ TIMAL SINGH Vs. STATE OF JHARKHAND
March 12, 2018
DHENA BASKI, SON OF LATE CHUNKA BASKI Vs. STATE OF JHARKHAND
February 16, 2018
DHIBA MARANDI Vs. STATE OF JHARKHAND
April 10, 2018
DHIRAJ GHOSH Vs. STATE OF JHARKHAND
October 23, 2018
DHIRAJ KUMAR Vs. STATE OF JHARKHAND
March 13, 2018
DHIREN SARDAR Vs. STATE OF JHARKHAND
April 28, 2018
DHIRENDRA KUMAR MISTRY Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL SECRETARY
July 3, 2018
DHRIT SAHU Vs. STATE OF JHARKHAND
December 12, 2018
DHRUBA CHAKROBURTY Vs. STATE OF JHARKHAND
May 14, 2018
DHRUVA PRASAD OJHA Vs. STATE OF JHARKHAND
November 2, 2018
DIBAI KAYAM @ DIBAY KAYAM Vs. STATE OF JHARKHAND
February 17, 2018
DIBYA LAL WIFE OF MADHURA PRASAD SINGH Vs. STATE OF JHARKHAND, THROUGH SECRETARY/PRINCIPAL
July 11, 2018
DIJAN MANDAL Vs. STATE OF BIHAR
April 19, 2018
DILBAG SINGH Vs. UNION OF INDIA
December 5, 2018
DILDAR HUSSAIN Vs. STATE OF JHARKHAND
May 3, 2018
DILIP KUMAR Vs. STATE OF JHARKHAND
October 4, 2018
DILIP KUMAR Vs. STATE OF JHARKHAND AND OTHERS
April 3, 2018
DILIP KUMAR CHOUDHARY Vs. THE STATE OF JHARKHAND
January 4, 2018
DILIP KUMAR DAS, S/O LAKHAN DAS Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN
September 28, 2018
DILIP KUMAR KEDIA Vs. STATE OF JHARKHAND
July 2, 2018
DILIP KUMAR SINHA Vs. JHARKHAND GRAMM BANK
July 10, 2018
DILIP KUMAR YADAV Vs. STATE OF JHARKHAND
February 14, 2018
DILIP MANDAL Vs. STATE OF JHARKHAND
December 20, 2018
DILIP MIRDHA Vs. STATE OF JHARKHAND
June 19, 2018
DILIP NONIA Vs. STATE OF JHARKHAND
October 30, 2018
DILIP PASWAN Vs. STATE OF JHARKHAND
January 31, 2018
DILIP RAM @ JHANU KUMAR Vs. JITAN DEVI
July 26, 2018
DILNATH MAHTO Vs. RATHO DEVI
February 16, 2018
DINAKAR PATHAK S/O BANESHWAR PATHAK Vs. STATE OF JHARKHAND THROUGH ITS DIRECTOR
October 12, 2018
DINESH BHARTI, SON OF LATE JAWAHAR PRASAD Vs. DAMODAR VALLEY CORPORATION THROUGH ITS CHAIRMANLABIC
December 19, 2018
DINESH DUBEY Vs. AMBIKA PRASAD DUBEY
August 9, 2018
DINESH KUMAR HANSDA Vs. STATE OF JHARKHAND
June 22, 2018
DINESH KUMAR SAHU Vs. URMILA DEVI
November 27, 2018
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
January 25, 2018
DINESH PRASAD GUPTA Vs. STATE OF JHARKHAND
April 4, 2018
DINESH PRASAD SHUKLA Vs. RANCHI UNIVERSITY, RANCHI THROUGH ITS VICE-CHANCELLOR
September 27, 2018
DINESH SAO Vs. STATE OF JHARKHAND
February 8, 2018
DINESH SINGH @ VINESH SINGH Vs. STATE OF JHARKHAND
July 9, 2018
DINESH YADAV Vs. STATE OF JHARKHAND
January 18, 2018
DINU HEMBRAM SON OF LATE SOMRA HEMBRAM Vs. STATE OF JHARKHAND
August 1, 2018
DIP NARAYAN SINGH SON OF LATE RAM DAYAL SINGH Vs. MALTI DEVI WIFE OF PURANMAL SHARMA
August 6, 2018
DIPA GADODIA Vs. STATE OF JHARKHAND
February 20, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. SUMARI ORAIN, WIFE OF LATE SOMARA TIRKEY
January 10, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIM Vs. KARTIK MAHTO
February 19, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. MALINI DEVI
August 2, 2018
DIWAKAR CHANDRA JHA Vs. STATE OF JHARKHAND
February 26, 2018
DIWAKAR MAHATO Vs. THE STATE OF JHARKHAND
January 11, 2018
DIWAKAR MAHTO Vs. STATE OF JHARKHAND
February 1, 2018
DIWALI CHOUDHARY Vs. STATE OF JHARKHAND
October 10, 2018
DKD PROJECTS PVT LTD Vs. TRF LIMITED
November 22, 2018
DOMAN MAHTO Vs. STATE OF JHARKHAND
December 11, 2018
DOMAN SAO, S/O PRAMESHWAR SAW Vs. STATE OF JHARKHAND
December 21, 2018
DR. ANAND KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
March 22, 2018
DR. ANIL KUMAR Vs. STATE OF JHARKHAND AND OTHERS
July 19, 2018
DR. ANIL KUMAR VARSHNEY Vs. VINOBHA BHAWE UNIVERSITY
January 19, 2018
DR. B.P. SINHA (BINOD PRASAD SINHA) Vs. RANCHI MUNICIPAL CORPORATION
May 8, 2018
DR. BRAJ NANDAN SHARMA Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION (AHD)
April 6, 2018
DR. MD. ABDULLAH Vs. THE STATE OF JHARKHAND & ORS.
January 9, 2018
DR. NAVIN KUMAR SINGH Vs. STATE OF JHARKHAND
January 19, 2018
DR. RABINDRA KUMAR RANA @ RAVINDRA KUMAR RANA Vs. STATE OF JHARKHAND
November 2, 2018
DR. SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
February 14, 2018
DR. SHASHI KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH CBI
July 27, 2018
DR. SHYAM KISHORE PATHAK Vs. UNION OF INDIA
September 12, 2018
DR. SWARALI KRISHNA KONDWILKAR Vs. UNION OF INDIA
July 5, 2018
DUDHESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
December 3, 2018
DUDHNATH PD SINGH Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
August 6, 2018
DUGI PRAJAPATI Vs. STATE OF BIHAR
October 11, 2018
DUJA @ DHUJA HANSDA, SON OF LATE THAKUR HASDA Vs. STATE OF JHARKHAND
October 11, 2018
DUKA CHATAR Vs. STATE OF JHARKHAND
September 6, 2018
DUKHAN DUSADH SON OF SRI KARU DUSADH Vs. BHARAT COKING COAL LIMITED AND OTHERS
July 3, 2018
DUKHI MIRDHA Vs. RAMDAS MIRDHA
September 26, 2018
DUKHI RAM HANSDA Vs. STATE OF JHARKHAND
May 17, 2018
DULAL MANDAL Vs. MANDAL
October 26, 2018
DULAR HAJAM, SON OF LATE JOBAN THAKUR Vs. STATE OF JHARKHAND
January 5, 2018
DULWA DEVI Vs. KUMAR NALIN SINGH
October 3, 2018
DUMKA TRADERS Vs. STATE OF JHARKHAND
May 9, 2018
DURGA MANGU GOPE Vs. STATE OF JHARKHAND
April 23, 2018
EASTER RANI BHENGRA Vs. STATE OF JHARKHAND
August 7, 2018
EDUPGANTI VARA PRASAD CHOUDARY, SON OF LATE EDUPAN Vs. STEEL AUTHORITY OF INDIA LTD
January 31, 2018
EKTA RACHNA KINDO Vs. STATE OF JHARKHAND
November 28, 2018
EKTA TELECOMMUNICATION SYSTEM Vs. UNION OF INDIA
December 6, 2018
ELECTROSTEEL STEELS LIMITED Vs. SECRETARY, OFFICE OF LOKAYUKTA JHARKHAND
July 26, 2018
ELECTROSTEEL STEELS LIMITED Vs. JHARKHAND STATE POLLUTION CONTROL BOARD
August 25, 2018
ELECTROSTEEL STEELS LIMITED Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF ENVIRONMENT
September 27, 2018
ELECTROSTEEL STEELS LIMITED Vs. DIVISIONAL FOREST OFFICER, BOKARO
March 13, 2018
EMPLOYEES STATE INSURANCE CORPORATION Vs. TATA IRON AND STEEL COMPANY LIMITED
May 2, 2018
EMPLOYERS IN RELATION TO MANAGEMENT OF KATRAS-CHAITUDIH COLLIERY UNDER KATRAS AREA OF BHARAT COKING COAL LTD Vs. THEIR WORKMAN BEING REPRESENTED BY SECRETARY KOYLA ISPAT MAZDOOR PANCHAYAT
January 24, 2018
EMPLOYERS IN RELATION TO THE MANAGEMENT Vs. THEIR WORKMEN BEING REPRESENTED BY THE ZONAL SECRETARY, BIHAR COLLIERY MAZDOOR SABHA
December 13, 2018
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TAPIN SOUTH COLLIERY OF M/S. C.C. LTD. Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL NO. 1, DHANBAD AND ANR.
March 7, 2018
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TATA STEEL LTD. Vs. WORKMEN SRI KAMAL PRASAD MEHTA
August 20, 2018
EMRENSIYA EKKA Vs. STATE OF JHARKHAND AND ANOTHER
May 15, 2018
EQBAL AHMAD Vs. STATE OF JHARKHAND
May 18, 2018
EQBAL AHMADI Vs. CENTRAL COAL FIELDS LIMITED THROUGH ITS DIRECTOR
January 31, 2018
ETWA ORAON Vs. STATE OF JHARKHAND
April 6, 2018
FAGU SAO Vs. MANSUKH LAL KOTECHA
November 26, 2018
FAIZ MIRJA Vs. STATE OF BIHAR (NOW JHARKHAND)
June 13, 2018
FAKRUDDIN Vs. SHAHJANHA KHATOON
December 11, 2018
FARUK HASAN @ FARUK KHAN Vs. JAIBUN NISHA
February 22, 2018
FEKWA KOIRI Vs. STEEL AUTHORITY OF INDIA
September 28, 2018
FIROJ RAVIDAS @ FIROJ DAS Vs. STATE OF JHARKHAND
August 21, 2018
FIROZ KHAN Vs. STATE OF JHARKHAND
December 14, 2018
FIROZ MIAN Vs. STATE OF JHARKHAND
November 1, 2018
FOOD CORPORATION OF INDIA Vs. DEEPAK KUMAR SINGH
January 4, 2018
FOOD CORPORATION OF INDIA Vs. RAJHANS TRANSPORT
July 24, 2018
FORESTER NONIAN Vs. STATE OF JHARKHAND
October 22, 2018
FUCHU ALIAS FUCHANU MOHULI ALIAS FUCHAN MOHULI Vs. STATE OF JHARKHAND
January 13, 2018
FULSEHRA KHATOON, D/O LATE KASIM ANSARI Vs. STATE OF JHARKHAND
August 8, 2018
G E L CHURCH MECON MANDALI, PARASTOLI, SOUTH OFFICE PARA Vs. JOWANA MINZ @ JOWAN MITRA, WIFE OF ASIT KUMAR MITRA
August 9, 2018
G HARI DAS NAIR Vs. BITHIKA DAS
March 19, 2018
G VENUGAPAL SON OF LATE G S NARAIN PROP LAXMI ENTERPRISES Vs. STATE OF JHARKHAND
October 23, 2018
GAINA SOREN Vs. STATE OF JHARKHAND
November 19, 2018
GAJADHAR PRASAD YADAV Vs. STATE OF JHARKHAND
August 24, 2018
GANDRU ORAON Vs. STATE OF JHARKHAND
March 14, 2018
GANESH CHANDRA GOWALA Vs. STATE OF JHARKHAND
February 15, 2018
GANESH DAS AND OTHERS Vs. UNION OF INDIA
February 7, 2018
GANESH MANDAL Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
August 8, 2018
GANESH PRASAD Vs. SANCHITRA BHAKAT @ SANCHITA BHAKAT
November 27, 2018
GANESH PRASAD Vs. STATE OF JHARKHAND
October 23, 2018
GANESH PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ORS.
January 16, 2018
GANESH PRASAD MISHRA Vs. JHARKHAND STATE ELECTRICITY BOARD
February 9, 2018
GANESH PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
October 4, 2018
GANESH RAM Vs. STATE OF JHARKHAND
February 1, 2018
GANESHI SINGH Vs. MAHABIR SINGH & ORS
October 24, 2018
GANGA CONSTRUCTION Vs. STATE OF JHARKHAND
November 26, 2018
GANJU RAJWAR @ KASHINATH RAJWAR Vs. UNION OF INDIA
July 16, 2018
GAURAV PRIYADARSHI Vs. STATE OF JHARKHAND
December 20, 2018
GAURI DEVI Vs. RESHMANI MAHATO
August 27, 2018
GAURI SHANKAR PRASAD VERMA Vs. TARLOCHAN SINGH
July 13, 2018
GAURISHANKAR BHAGAT Vs. STATE OF JHARKHAND
July 3, 2018
GAUTAM FERRO ALLOYS Vs. DAMODAR VALLEY CORPORATION; CHIEF ENGINEER (COMMER
March 12, 2018
GAUTAM SARKAR Vs. UNION OF INDIA AND OTHERS
January 30, 2018
GAYATRI DEVI Vs. BIRENDRA PRASAD
June 19, 2018
GAYTRI KUMARI Vs. JHARKHAND STAFF SELECTION COMMISSION, NAMKUM
February 12, 2018
GEETA DEVI Vs. STATE OF JHARKHAND
May 11, 2018
GEETA MISHRA AND ORS Vs. STATE OF JHARKHAND AND ORS
January 11, 2018
GHAMANDI PRASAD Vs. STATE OF JHARKHAND
September 4, 2018
GHANDHI ORAON @ GANDHI ORAON AND OTHERS Vs. THE STATE OF JHARKHAND
July 5, 2018
GHANESHYAM MAHATO Vs. NAD PRAKASH MAHATO
November 2, 2018
GHANSHYAM MAHTO Vs. STATE OF JHARKHAND
April 3, 2018
GHANSHYAM MANDAL Vs. NAND LAL MANDAL
November 26, 2018
GHASI RAM MUNDA Vs. STATE OF BIHAR (NOW JHARKHAND)
July 26, 2018
GHISO DAS SON OF LATE CHHANGORI DAS Vs. THE STATE OF JHARKHAND
July 3, 2018
GHUNJU KUJUR Vs. STATE OF JHARKHAND
October 3, 2018
GHURAM MANJHI Vs. BRAHMDEO MANJHI @ BALMUKUND MANJHI
July 10, 2018
GIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
August 1, 2018
GIRENDRA KUMAR SINGH, SON OF KISHORI SINGH Vs. STATE OF JHARKHAND
July 6, 2018
GIRJA RAI Vs. STATE OF BIHAR (NOW JHARKHAND)
August 2, 2018
GIRJESH KUMAR SINHA, S/O LATE JUGAL KISHORE PRASAD SINHA Vs. JHARKHAND GRAMIN BANK THROUGH ITS CHAIRMAN
July 25, 2018
GITA DEVI W/O JAI NANDAN RAM Vs. STATE OF JHARKHAND AND OTHERS
January 4, 2018
GOBARDHAN BERA Vs. JITEN NAYAK
May 11, 2018
GODNATH MAHTO, SON OF LATE MADHO MAHTO Vs. CENTRAL COALFIELDS LIMITED
January 10, 2018
GOLA HO Vs. STATE OF JHARKHAND
April 2, 2018
GOLKA TURI Vs. STATE OF JHARKHAND
December 11, 2018
GOLLU MIAN Vs. STATE OF JHARKHAND
January 15, 2018
GOPAL CHANDRA MANDAL Vs. STATE OF JHARKHAND
December 10, 2018
GOPAL KRISHNA PATAR @ RAJA PETER Vs. STATE THROUGH NATIONAL INVESTIGATION AGENCY
October 11, 2018
GOPAL KRISHNA PATAR @ RAJA PETER Vs. STATE OF JHARKHAND
August 25, 2018
GOPAL PRASAD Vs. BANSIDHAR SINGH AND OTHERS
July 2, 2018
GOPAL PRASAD GUPTA, SON OF LATE KEDAR NATH GUPTA Vs. STATE OF JHARKHAND
April 30, 2018
GOPAL SINGH Vs. DHANESHWAR SAO
August 20, 2018
GOPI CHAND RAJWAR Vs. STATE OF JHARKHAND
March 8, 2018
GOPI KRISHNA ROUT Vs. STATE OF JHARKHAND
January 19, 2018
GOPI NATH GOPE Vs. STATE OF JHARKHAND
April 11, 2018
GORA CHAND SETH Vs. UNION OF INDIA
November 28, 2018
GOURI SHANKAR MAHATO Vs. CHEPIA MAHATAIN
September 26, 2018
GOURI SHANKAR SINGH Vs. STATE OF JHARKHAND
July 31, 2018
GOUTAM MISHRA Vs. BHARAT COKING COAL LIMITED
July 24, 2018
GOVIND GOPE Vs. STATE OF JHARKHAND
April 27, 2018
GOVIND MAHTO Vs. STATE OF JHARKHAND
August 7, 2018
GOVIND MANJHI Vs. STATE OF JHARKHAND
November 28, 2018
GUDU YADAV @ PAWAN YADAV SON OF LATE GOVIND YADAV Vs. STATE OF JHARKHAND
December 21, 2018
GUJRA KARMALI Vs. STATE OF JHARKHAND
April 25, 2018
GULAM MUSTAFA Vs. MD. YUSUF ANSARI
May 15, 2018
GUMLA NAGESIA & ANR. Vs. THE STATE OF JHARKHAND & ORS.
January 3, 2018
GUNADHAR MANDAL Vs. STATE OF JHARKHAND
May 14, 2018
GUPTA KEWAT Vs. STATE OF JHARKHAND
February 20, 2018
GURMEET SINGH Vs. SONI KAUR
July 17, 2018
GURU DAYAL KAMAR Vs. MULIA MAHATAIN
June 11, 2018
GURU PADA MONDAL Vs. STATE OF JHARKHAND
September 24, 2018
GURUCHARAN MUKHI Vs. STATE OF JHARKHAND
June 22, 2018
GYAN CHAND SAW S/O LATE KOD NARAYAN SAW Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
September 28, 2018
GYANWATI DEVI, DAUGHTER OF LATE DHIRAJ DUTT TIWARI Vs. SHYAM NANDAN TIWARI
October 9, 2018
HABIB ANSARI Vs. JASIM ANSARI
December 17, 2018
HABIL NAG Vs. STATE OF JHARKHAND
October 29, 2018
HANSAWATI KUMARI Vs. STATE OF JHARKHAND
February 19, 2018
HARADHAN MODAK Vs. BHARAT COKING COAL LIMITED, DISTRICT DHANBAD AND OTHERS
March 28, 2018
HARDEEP SINGH SIDHU Vs. STATE OF JHARKHAND
February 2, 2018
HARDEO SINGH BIRULY Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
March 19, 2018
HARI CHARAN MAHATO Vs. STATE OF JHARKHAND
December 20, 2018
HARI KISHORE SINGH Vs. ALLAHABAD BANK
December 6, 2018
HARI MAHTO (NOW DEAD) S/O LATE HULASH MAHTO Vs. BABULAL BHAGAT S/O LATE DINESH BHAGAT
August 7, 2018
HARI NANDAN PRASAD YADAV Vs. STATE OF JHARKHAND
February 27, 2018
HARI NANDAN SINGH Vs. STATE OF JHARKHAND
May 4, 2018
HARI RAM MAHTO Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
February 22, 2018
HARI SHANKAR DEHURI Vs. STATE OF JHARKHAND
August 8, 2018
HARISH CHANDRA KESHRI Vs. STATE OF JHARKHAND
June 27, 2018
HASIM Vs. STATE OF JHARKHAND
January 29, 2018
HAWALDAR PURAN CHANDRA SAHA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
March 12, 2018
HAZARIBAGH KSHETRIYA GRAMIN BANK Vs. JITENDRA BAHADUR SINGH
June 28, 2018
HAZRA KHATOON Vs. EMPLOYER
February 20, 2018
HDFC ERGO GENERAL INSURANCE COMPANY LTD THROUGH PRATIK CHOUDHARY Vs. BABITA DEVI, WIFE OF LATE KAILASH PODDAR
February 12, 2018
HEMAN TIWARI S/O LATE RIT LAL TIWARI Vs. STATE OF JHARKHAND
April 3, 2018
HEMANT KUMAR PODDAR S/O LATE MAHABIR PRASAD PODDAR Vs. INDU DEVI W/O LATE JAWAHAR PRASAD
June 14, 2018
HEMANT LAL HANSDA Vs. PAKU MURMU
October 24, 2018
HEMENDRA KUMAR BUDHIA Vs. STATE OF JHARKHAND
December 14, 2018
HEMLATA KUMARI Vs. STATE OF JHARKHAND
October 25, 2018
HIBARAN YADAV Vs. STATE OF JHARKHAND
April 28, 2018
HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING Vs. INDIAN RAILWAY
July 31, 2018
HIMADRI STEEL PVT. LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
September 5, 2018
HINA TOPNO Vs. SEEMA SMITA TOPNO
June 18, 2018
HIND AUTO (P) LTD THROUGH ITS DIRECTOR Vs. JHARKHAND BIJLI VITRAN NIGAM LTD
October 1, 2018
HINDUSTAN COPPER LTD Vs. STATE OF JHARKHAND
February 21, 2018
HINDUSTAN COPPER LTD. Vs. T.T.G. INDUSTRIES LTD.
April 20, 2018
HINDUSTAN PETROLEUM CORPORATION LTD THROUGH ITS CHIEF REGIONAL MANAGER Vs. CHIEF REGIONAL MANAGER, H P C L
October 3, 2018
HIRA LAL RAM SON OF LATE SHEO BALAK RAM Vs. STATE OF JHARKHAND
November 5, 2018
HIRA LAL SAHU Vs. SUKU MAJHI
February 15, 2018
HIRA LAL SAO, S/O LATE TIPAN SAO AND OTHERS Vs. THE STATE OF JHARKHAND
July 5, 2018
HIRWA DEVI Vs. PRATIMA EKKA
April 4, 2018
HIT NARAYAN JHA Vs. STATE OF JHARKHAND
September 18, 2018
HITESH VARMA Vs. COAL INDIA LTD THROUGH ITS CHAIRMAN
January 31, 2018
HOPNA HANSDA Vs. DHONMUNI TUDU
March 19, 2018
HULAS MANDAL Vs. STATE OF JHARKHAND
December 20, 2018
HV AXLES LTD. Vs. STATE OF JHARKHAND AND ORS.
January 25, 2018
HV TRANSMISSIONS LTD , MUMBAI Vs. STATE OF JHARKHAND AND OTHERS
January 25, 2018
ICON CONTROLS PVT. LTD. Vs. MECON LIMITED
March 16, 2018
IMAM AHMED, SON OF LATE ABDUL SAMAD Vs. REYAZ AHMAD, S/O ABDUL SAMAD
August 6, 2018
IMTIAZ KHAN AND ANOTHER Vs. HAFIZ KHAN AND OTHERS
May 8, 2018
INDIRA RAI Vs. RANCHI UNIVERSITY
October 22, 2018
INDRA GOPE Vs. STATE OF JHARKHAND
July 27, 2018
INDU KUMARI WIFE OF ASHOK KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY
June 22, 2018
INTERNATIONAL COMMERCE LIMITED Vs. BOKARO STEEL PLANT
November 1, 2018
ISHAN TUDU Vs. STATE OF JHARKHAND
September 26, 2018
ISHAR AHMAD Vs. MD. KAISH @ KAMAL AHAMAD
January 11, 2018
ISHRAT PRAWEEN Vs. THE STATE OF JHARKHAND AND ANR.
January 2, 2018
ISHTA NARAYAN MISHRA Vs. STATE OF JHARKHAND
July 25, 2018
ISHWAR MAHTO SON OF LAXMAN MAHTO Vs. STATE OF JHARKHAND
August 9, 2018
ISLAM MIAN Vs. BHARAT COKING COAL LTD.
January 10, 2018
IVATURIVEERA RAJU SON OF LATE I SOMESWARA RAO Vs. BHARAT COKING COAL LIMITED
January 24, 2018
IVRCL INFRASTRUCTURES & PROJECTS LIMITED Vs. STATE OF JHARKHAND
February 23, 2018
JADU MAHATO Vs. STATE OF JHARKHAND
September 27, 2018
JAFIR KHAN Vs. GENERAL MANAGER
April 4, 2018
JAG MOHAN KANWAR Vs. STATE OF JHARKHAND
March 24, 2018
JAGABANDHU MAJI Vs. STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY
November 5, 2018
JAGAN MANDAL Vs. STATE OF JHARKHAND
September 27, 2018
JAGANNATH MISHRA ALIAS DR JAGARNATH MISHRA Vs. STATE OF JHARKHAND
February 16, 2018
JAGANNATH PRASAD SINGH Vs. EASTERN COALFIELDS LIMITED THROUGH ITS CHAIRMAN
March 8, 2018
JAGARNATH PRASAD SAHU Vs. STATE OF JHARKHAND
December 18, 2018
JAGDANAND MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY / PRINCIPAL
February 7, 2018
JAGDISH Vs. CENTRAL COALFIELDS LIMITED
May 14, 2018
JAGDISH CHANDRA GHOSH Vs. STATE OF JHARKHAND
June 28, 2018
JAGDISH CHOUDHARY Vs. STATE OF JHARKHAND
November 30, 2018
JAGDISH MAHALI @ RAMESHWAR MAHALI Vs. STATE OF JHARKHAND
June 4, 2018
JAGDISH PRASAD HANSDA Vs. STATE OF JHARKHAND
March 6, 2018
JAGDISH YADAV Vs. STATE OF JHARKHAND
September 6, 2018
JAGDISH YADAV Vs. STATE OF JHARKHAND
December 12, 2018
JAGESHWAR GOPE Vs. JUMINI DEVI
July 9, 2018
JAGESHWAR MAHTO ALIAS YADAV Vs. STATE OF JHARKHAND
July 12, 2018
JAGGU @ JAGUWA GOPE Vs. STATE OF BIHAR (NOW JHARKHAND)
September 13, 2018
JAGRAN LOHRA Vs. STATE OF JHARKHAND
October 12, 2018
JAHIR ALAM Vs. RAM LAKHAN PRASAD VISHWAKARMA
April 3, 2018
JAI PRAKASH DEO Vs. ANJANI KUMARI @ ANJANI DEVI
November 27, 2018
JAI SHANKAR VISHWAKARMA Vs. STATE OF JHARKHAND
February 23, 2018
JAI SIA RAM MISHRA Vs. CHANDRAMA MISHRA
June 14, 2018
JAI SINGH PURTY Vs. STATE OF JHARKHAND
May 1, 2018
JAIBIND KUMAR SON OF KISHORI SINGH Vs. HIGH COURT OF JHARKHAND AT RANCHI THROUGH ITS REGISTRAR GENERAL
August 21, 2018
JAIBUN BIBI Vs. MD ISMAIL KHAN
July 24, 2018
JAINUL SHEIKH Vs. STATE OF BIHAR (NOW JHARKHAND)
August 25, 2018
JAIPRAKASH MISTRY Vs. STATE OF JHARKHAND AND OTHERS
June 29, 2018
JAIRAM HESSA Vs. STATE OF JHARKHAND
August 29, 2018
JALESHWAR GOPE Vs. STATE OF JHARKHAND
December 15, 2018
JAMESH KUJUR, SON OF LATE KODIYA KUJUR Vs. RAMDHANI URAWN, SON OF LATE GIRDHARI URAWN
May 15, 2018
JAMSHEDPUR UTILITIES AND SERVICES COMPANY, SINGHBHUM (EAST) Vs. STATE OF JHARKHAND AND OTHERS
January 25, 2018
JANARDAN PRASAD RAI Vs. STATE OF JHARKHAND
October 26, 2018
JANARDAN PRASAD YADAV Vs. STATE OF JHARKHAND
October 23, 2018
JANARDHAN TIWARI Vs. STATE OF JHARKHAND
October 11, 2018
JANKI KUMARI Vs. INDRA DEVI
December 11, 2018
JANKI MAHTO & OTHERS Vs. MOST NANDI & OTHERS
December 21, 2018
JARKU KHARIA AND OTHERS Vs. STATE OF JHARKHAND
January 31, 2018
JASMUDDIN ANSARI @ JASIM MIAN, S/O ABDUL RAHIM MIA Vs. STATE OF JHARKHAND
May 2, 2018
JAWAHAR YADAV, S/O DEVLAL YADAV Vs. THE STATE OF JHARKHAND
October 22, 2018
JAWALA TIWARI AND OTHERS Vs. MOST INDRA MANI KUER AND OTHERS
June 14, 2018
JAY PRAKASH GUPTA Vs. STATE OF JHARKHAND
December 17, 2018
JAYASH KUMAR Vs. STATE OF JHARKHAND
December 19, 2018
JAYKANT ISHAR Vs. EASTERN COALFIELDS LTD.
August 21, 2018
JEOTI TIRKEY Vs. STATE OF JHARKHAND
August 31, 2018
JETHA SAHU S/O LATE SARYUG SAHU Vs. STATE OF JHARKHAND
February 20, 2018
JETHU SINGH Vs. STATE OF JHARKHAND
December 11, 2018
JHALWA @ MASOMAT JHALWA Vs. STATE OF JHARKHAND
August 1, 2018
JHARKHAND ACADEMIC COUNCIL, Vs. VANDANA KUMARI
August 13, 2018
JHARKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF JHARKHAND
March 8, 2018
JHARKHAND STATE ELECTRICITY BOARD Vs. STATE OF JHARKHAND
December 7, 2018
JHARKHAND STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. STATE OF JHARKHAND AND OTHERS
April 5, 2018
JHARKHAND STATE PROBATION (GAZETTED) SERVICES ASSOCIATION Vs. STATE OF JHARKHAND
December 14, 2018
JHIPA KACHHAP Vs. STATE OF JHARKHAND
May 7, 2018
JHIRGI DEVI Vs. CENTRAL COALFIELDS LTD
August 6, 2018
JHON BEREHMANS MINZ Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF SCHOOL EDUCATION & LITERACY
August 2, 2018
JIBLAL SHARMA Vs. STATE OF JHARKHAND
August 14, 2018
JITAN CHARAN DAS Vs. STATE OF JHARKHAND
February 7, 2018
JITAN MAHATO Vs. KISHUN SAO
December 4, 2018
JITEN CHANDRA BISTU Vs. MRIDUL BISTU AND OTHERS
October 23, 2018
JITEN MARDI Vs. STATE OF JHARKHAND
August 9, 2018
JITENDRA KUMAR AGARWAL Vs. VISHNU CHANDRA MODI AND ORS.
March 7, 2018
JITENDRA KUMAR MAHTO, SON OF LATE PUNIT MAHTO Vs. VICE CHANCELLOR, RANCHI UNIVERSITY
August 14, 2018
JITENDRA KUMAR SHARMA Vs. ANITA DEVI
July 12, 2018
JITENDRA KUMAR SINGH Vs. CHAIRMAN -CUM- MANAGING DIRECTOR, HAVING HEAVY ENG
February 20, 2018
JITENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
April 30, 2018
JITENDRA KUMAR, SON OF SHEO BACHCHAN SINGH Vs. STATE OF JHARKHAND
February 26, 2018
JITENDRA LAL GUPTA Vs. RAVI SHANKAR AGRAWAL
November 19, 2018
JITENDRA ORAON Vs. STATE OF JHARKHAND
June 6, 2018
JITRAM MANJHI Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
October 22, 2018
JOGENDRA RAVIDAS Vs. CENTRAL COALFIELDS LIMITED
July 2, 2018
JOHAN MINZ SON OF LATE ATWA ORAON Vs. STATE OF JHARKHAND
May 14, 2018
JOME PAHARIYA Vs. STATE OF JHARKHAND
January 15, 2018
JOYDEEP BISWAS Vs. UNION OF INDIA
December 7, 2018
JUBAIL SAWAIYAN ALIAS JUMBAIL SABBAYA Vs. STATE OF JHARKHAND
January 16, 2018
JUGESHWAR MAHTO Vs. STATE OF JHARKHAND
October 3, 2018
JULI PATHAK Vs. STATE OF JHARKHAND
November 30, 2018
JYOTI GOEL Vs. STATE OF JHARKHAND
February 5, 2018
JYOTISH CHANDRA SINGH Vs. STATE OF JHARKHAND
August 8, 2018
K K BUILDERS PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR Vs. UNION OF INDIA THROUGH MINISTRY OF SHIPPING
July 3, 2018
K K BUILDERS PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR KAUSHAL KISHORE SINGH Vs. UNION OF INDIA THROUGH MINISTRY OF SHIPPING, ROAD TRANSPORT & HIGHWAY
August 2, 2018
K N PATHAK Vs. STATE OF JHARKHAND
February 7, 2018
K.K. BUILDERS PRIVATE LIMITED Vs. UNION OF INDIA
June 25, 2018
KAILASH NATH AGARWAL Vs. STATE OF BIHAR AND OTHERS
February 22, 2018
KAILASH SINGH, SON OF LATE JURAWAN SINGH Vs. STATE OF JHARKHAND
July 27, 2018
KAILASH YADAV Vs. SATIYA GOWALIN
December 18, 2018
KAJAL PRADHAN Vs. ARUN KUMAR SHRESTHA
December 21, 2018
KAKOLI DEY MODAK Vs. SATYADEO PRASAD & OTHERS
May 16, 2018
KALA HEMBROM Vs. STATE OF JHARKHAND
February 3, 2018
KALAI TUDU Vs. STATE OF JHARKHAND AND OTHERS
May 10, 2018
KALAWATI DEVI Vs. STATE OF JHARKHAND
May 10, 2018
KALESHWAR SINGH Vs. STATE OF JHARKHAND
November 27, 2018
KALI CHARAN BHAGAT Vs. STATE OF JHARKHAND
August 8, 2018
KALI KISKU Vs. STATE OF JHARKHAND
November 27, 2018
KALI MODI Vs. STATE OF JHARKHAND
October 10, 2018
KALI PADA MAHATO Vs. THE STATE OF JHARKHAND
October 23, 2018
KALI PRASAD MUKHOPADHYAY @ KALI PRASAD MUKHERJEE, Vs. STATE OF JHARKHAND
April 11, 2018
KALICHARAN SOREN, SON OF BABUSHWAR SOREN Vs. STATE OF JHARKHAND
February 8, 2018
KALYAN KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
April 6, 2018
KALYANI SAHA Vs. STATE OF JHARKHAND AND OTHERS
January 16, 2018
KAMAKHYA GOUR ALIAS AJAY GAUR @ KAMAKHYA GOPE @ FADKU GOPE Vs. STATE OF JHARKHAND
June 11, 2018
KAMAL KISHORE SINGH Vs. STATE OF JHARKHAND
April 17, 2018
KAMESHWAR PRASAD Vs. RANCHI INDUSTRIAL AREA DEVELOPMENT AUTHORITY
February 27, 2018
KAMESHWAR VISHWAKARMA Vs. STATE OF JHARKHAND, THROUGH DEPUTY COMMISSIONER
April 3, 2018
KAMLA DEVI Vs. STATE OF JHARKHAND
August 1, 2018
KAMLA PRASAD SAH, SON OF LATE DULOO SAHU Vs. STATE OF JHARKHAND
May 18, 2018
KAMRUDDIN SHEIKH Vs. STATE OF JHARKHAND
February 26, 2018
KANA NAYAK Vs. STATE OF JHARKHAND
November 1, 2018
KANAI PAUL Vs. BINOY BHUSAN PAUL @ BINOY PAL
March 13, 2018
KANAK BARA Vs. STATE OF JHARKHAND
November 2, 2018
KANAK LAL JAISWAL @ PAPPU Vs. STATE OF JHARKHAND
June 7, 2018
KANCHAN BAGCHI @ KANCHAN KUMAR BAGCHI Vs. STATE OF JHARKHAND
August 7, 2018
KANCHAN DEVI @ KANCHAN KUMARI Vs. STATE OF JHARKHAND AND OTHERS
March 12, 2018
KANDANA MURMU ALIAS KUNDAN MURMU Vs. STATE OF JHARKHAND
January 20, 2018
KANDRA MAHLI @ KANDRA MAHALI, SON OF KOKA MAHALI Vs. STATE OF JHARKHAND
March 17, 2018
KANDU MURMU @ KHANDU MURMU Vs. STATE OF JHARKHAND
April 7, 2018
KANHAI HANSDA Vs. STATE OF JHARKHAND
May 2, 2018
KANHAI MAHTO Vs. DOMAN MAHTO
July 31, 2018
KANO BASKI Vs. STATE OF JHARKHAND
October 23, 2018
KANSE ANSARI Vs. STATE OF JHARKHAND
December 10, 2018
KANTA BALA SINGH Vs. STATE OF JHARKHAND
December 5, 2018
KAPIL DEO SINGH Vs. STATE OF JHARKHAND
December 18, 2018
KAPIL MAHTO @ KAPILDEO MAHTO Vs. STATE OF JHARKHAND
August 13, 2018
KAPIL YADAV ALIAS KAPILDEO YADAV Vs. STATE OF JHARKHAND
January 16, 2018
KAPOOR @ KAPUR CHAND JAIN, SON OF LATE DALSUKH LAL Vs. ANANDITA SAHAY, WIDOW OF LATE PRASHANT SAHAY
January 23, 2018
KARAN GOPE Vs. STATE OF JHARKHAND
August 13, 2018
KARMA ORAON Vs. STATE OF BIHAR
July 6, 2018
KARTIK CHANDRA PAUL Vs. HIGH COURT OF JHARKHAND AT RANCHI THROUGH REGISTRAR GENERAL
October 11, 2018
KARTIK MAHTO Vs. BHARAT COKING COAL LTD
November 1, 2018
KARTIK PANDIT Vs. STATE OF JHARKHAND
December 13, 2018
KARTIK SHARMA Vs. STATE OF JHARKHAND
July 10, 2018
KARU PASWAN Vs. STATE OF JHARKHAND
December 5, 2018
KASHI NATH GANGULY Vs. THE STATE OF JHARKHAND AND ORS.
January 19, 2018
KASHI NATH VERMA Vs. STATE OF JHARKHAND THROUGH HOME DEPARTMENT
November 27, 2018
KASURAM TUDU AND OTHERS Vs. THE STATE OF JHARKHAND
August 28, 2018
KATI KISKU @ LAKHI RAM KISKA AND ANOTHER Vs. STATE OF JHARKHAND
March 24, 2018
KAULESHWAR MAHTO, SONS OF BUDHAN MAHTO Vs. THE CHAIRMAN
March 28, 2018
KAUSHLYA DEVI Vs. STATE BANK OF INDIA
May 7, 2018
KAYUM SHEIKH SON OF LATE NUHU SHEIKH Vs. STATE OF JHARKHAND
October 23, 2018
KEDAR NATH MISHRA Vs. STATE OF JHARKHAND
July 12, 2018
KEDAR PANDEY ALIAS KEDARNATH PANDEY Vs. STATE OF JHARKHAND AND OTHERS
January 16, 2018
KEDAR PRASAD SWARNKAR @ KEDAR PRASAD Vs. STATE OF JHARKHAND
May 14, 2018
KEHAR MAHTO AND ORS. Vs. BISHU MAHTO AND ORS.
January 24, 2018
KESHAV KUMAR SINHA Vs. STATE OF JHARKHAND
May 3, 2018
KEWAL NATH RAJAK Vs. THE STATE OF JHARKHAND
November 30, 2018
KHADIJA FARJANA Vs. STATE OF JHARKHAND
August 24, 2018
KHALIL MIAN, S/O SUKAR MIAN Vs. STATE OF JHARKHAND
March 23, 2018
KHENA KAIBARTA Vs. STATE OF JHARKHAND
November 27, 2018
KHETRO MOHAN PINGUA Vs. STATE OF JHARKHAND
April 13, 2018
KHUDIA ORAON SON OF LATE FAGU ORAON Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, RANCHI
September 12, 2018
KHUDU SONAR Vs. STATE OF JHARKHAND
December 19, 2018
KHUSHBOO DEVI Vs. BINOD RAJAK
March 16, 2018
KIRAN LATA PANDEY WIFE OF PRAVEEN KUMAR PANDEY Vs. STATE OF JHARKHAND THROUGH SECRETARY
September 28, 2018
KIRAN LOHANI Vs. DHARMENDRA KUMAR
October 10, 2018
KIRITY BHUSHAN PAUL Vs. MADHU SUDAN PAUL
May 14, 2018
KISAN MANJHI Vs. STATE OF JHARKHAND
December 13, 2018
KISHOR KUMAR SAW Vs. STATE OF JHARKHAND THROUGH C B I
October 25, 2018
KISHORE CHANDRA Vs. STATE OF JHARKHAND
November 20, 2018
KISHORE TIWARY Vs. STATE OF JHARKHAND
July 2, 2018
KISHORI RAJAK Vs. STATE OF JHARKHAND
November 1, 2018
KISHUN BHUIYAN Vs. IDMUDDIN ANSARI
October 4, 2018
KISTU BESRA Vs. STATE OF JHARKHAND
August 16, 2018
KOLEBAR MAHATO Vs. STATE OF JHARKHAND
December 7, 2018
KORDULA EKKA Vs. STATE OF JHARKHAND AND OTHERS
May 16, 2018
KRIPA GOPE @ KRIPA SINGHU Vs. STATE OF JHARKHAND
August 3, 2018
KRISHAN KUMAR BANPAR, SON OF LATE HALKHORI MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY, CO-OPERATIVE
February 26, 2018
KRISHNA BHUIYAN Vs. STATE OF JHARKHAND
February 3, 2018
KRISHNA HANSDA, S/O LATE KALARAM HANSDA Vs. STATE OF JHARKHAND
July 2, 2018
KRISHNA KANT DUBEY Vs. STATE OF JHARKHAND
April 17, 2018
KRISHNA KANTI TIWARY Vs. STATE OF JHARKHAND AND ANOTHER
February 1, 2018
KRISHNA KUMAR GUPTA Vs. BIHAR STATE FINANCIAL CORPORATION
May 14, 2018
KRISHNA KUMAR MISHRA Vs. STATE OF JHARKHAND
February 21, 2018
KRISHNA KUMAR PODDAR Vs. STATE OF JHARKHAND
April 5, 2018
KRISHNA LAL AGRAWAL Vs. STATE OF JHARKHAND
August 6, 2018
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
April 6, 2018
KRISHNA ORAON Vs. STATE OF JHARKHAND
August 4, 2018
KRISHNA PRASAD MAHTO Vs. ASHOK RAM AND OTHERS
April 25, 2018
KRISHNA RAM Vs. STATE OF JHARKHAND
April 3, 2018
KRISHNADHAN KHAWARE Vs. ANANDI DEVI
June 21, 2018
KRITI CHANDRA GOPE Vs. STATE OF JHARKHAND
December 7, 2018
KULDEEP SAO Vs. STATE OF JHARKHAND
January 29, 2018
KULDEEP SINGH @ SARDARJI Vs. STATE OF JHARKHAND
April 12, 2018
KULDEEP SINGH SON OF NAND KISHORE SINGH Vs. STATE OF JHARKHAND
April 20, 2018
KULDIP CHOUHAN Vs. BHARAT COKING COAL LIMITED
June 13, 2018
KUMAR KUNAL Vs. STATE OF JHARKHAND; PRINCIPAL SECRETARY, DEPARTMEN
April 10, 2018
KUMAR MANOJ Vs. STATE OF JHARKHAND
December 14, 2018
KUMAR UMESH PRASAD @ PUTUL Vs. STATE OF JHARKHAND
August 2, 2018
KUMARI ASHA CHAUHAN Vs. CENTRAL COALFIELDS LIMITED
June 27, 2018
KUMARI BIMLA Vs. RUPESH KUMAR
May 2, 2018
KUMARI SEEMA Vs. THE STATE OF JHARKHAND AND ANR.
January 16, 2018
KUMARIS MANDAL @ KUMARIS GORAI, S/O JAIDEB GORAI @ JAIDEB MANDAL Vs. STATE OF JHARKHAND
August 9, 2018
KUMUDNI DEVI WIFE OF MADAN MOHAN MISHRA Vs. UDAYAN PRASAD TAPAN
August 2, 2018
KUNAL KUMAR SINGH Vs. JHARKHAND URJA VIKASH NIGAM LIMITED
October 24, 2018
KUSHWAHA KANCHAN KUMARI, WIFE OF BALWANT KUMAR Vs. STATE OF JHARKHAND
May 15, 2018
KUSUM DEVI Vs. THE UNION OF INDIA
March 14, 2018
LADE TURI Vs. STATE OF JHARKHAND
January 18, 2018
LADURA CHERWA @ JOTO CHERWA Vs. STATE OF JHARKHAND
October 31, 2018
LAGAN GOPE Vs. STATE OF JHARKHAND
April 18, 2018
LAGAN KUMAR Vs. CHAKU LAYAK
April 26, 2018
LAGNI TURI Vs. STATE OF JHARKHAND
November 20, 2018
LAKHAN BARAIK Vs. STATE OF JHARKHAND
June 22, 2018
LAKHAN CHANDRA PRAMANIK Vs. STATE OF JHARKHAND
March 13, 2018
LAKHAN MANDAL Vs. MINERAL AREA DEVELOPMENT AUTHORITY
October 31, 2018
LAKHAN PRASAD AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
July 11, 2018
LAKHAN RAM Vs. STATE OF JHARKHAND
November 26, 2018
LAKHI DEVI & ORS. Vs. THE STATE OF JHARKHAND & ORS.
March 8, 2018
LAKHRAJO DEVI Vs. TATA IRON & STEEL COMPANY LTD
September 28, 2018
LAKHWA DEVI Vs. STATE OF BIHAR (NOW JHARKHAND)
November 29, 2018
LAKSHMAN MAHTO Vs. STATE OF JHARKHAND
January 24, 2018
LAKSHMAN SINGH MUNDA Vs. STATE OF JHARKHAND
August 1, 2018
LAKSHMI KUMARI, D/O LATE BHOLA PRASAD Vs. STATE OF JHARKHANDLABIC
December 19, 2018
LAKSHMI NARAYAN BHAGAT SON OF LATE SHIVANANDAN BHA Vs. GAYATRI DEVI
May 15, 2018
LAKSHMI SAH Vs. STATE OF JHARKHAND
December 14, 2018
LAL BIHARI SINGH Vs. STATE OF JHARKHAND
July 2, 2018
LAL CHAND MAHTO AND OTHERS Vs. MINERAL EXPLORATION CORPORATION LIMITED AND OTHERS
February 6, 2018
LAL KRISHNA KUMAR NATH SHAHDEO @ L K K N SHAHDEO Vs. STATE OF JHARKHAND
April 17, 2018
LAL MOHAN MAHTO Vs. STATE OF JHARKHAND
February 24, 2018
LAL MOHANNATH SAHDEO Vs. STATE OF JHARKHAND AND ORS.
January 18, 2018
LALDEO MAHTO @ LALO MAHTO Vs. STATE OF JHARKHAND
April 20, 2018
LALIT KUMAR SINGH Vs. LAWANGI BIBI
July 11, 2018
LALIT MOHAN GILUA Vs. STATE OF JHARKHAND
August 21, 2018
LALITA DEVI Vs. STATE OF JHARKHAND
February 21, 2018
LALJI RAM TIU Vs. STATE OF JHARKHAND AND ORS.
March 12, 2018
LALU PRASAD @ LALU PRASAD YADAV Vs. STATE OF JHARKHAND
May 11, 2018
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF JHARKHAND THROUGH CBI
February 23, 2018
LATIF MIAN Vs. STATE OF JHARKHAND
December 13, 2018
LATIKA DEVI Vs. CENTRAL COAL FIELD LTD THROUGH ITS CHAIRMAN CUM MA
April 10, 2018
LATTU MAHTO Vs. STATE OF JHARKHAND
October 24, 2018
LAURENCIA LAKRA Vs. STATE OF JHARKHAND
December 18, 2018
LAXAMAN JYOTISHI Vs. STATE OF JHARKHAND
April 26, 2018
LAXMAN PRASAD RAJAK, SON OF SOUDAGAR RAJAK Vs. STATE OF JHARKHAND
May 15, 2018
LAXMAN SINGH Vs. STATE OF JHARKHAND
July 31, 2018
LAXMI KUMARI Vs. BIKASH KUMAR RAWANI
April 12, 2018
LAXMI KUMARI @ LAXMI KUMARI SRIVASTAVA Vs. STATE OF JHARKHAND
October 23, 2018
LAXMI KUMARI W/O BIKAS KUMAR GUPTA Vs. BIKASH KUMAR GUPTA
June 14, 2018
LAXMI NARAYAN TEWARY AND OTHERS Vs. NEW INDIA ASSURANCE CO LTD DHANBAD AND OTHERS
March 6, 2018
LEENA SINHA Vs. SIDDHARTH SINHA
August 2, 2018
LEPO MUNDA Vs. STATE OF JHARKHAND
December 7, 2018
LIFE INSURANCE CORPORATION OF INDIA Vs. JAI PRAKASH ROY
December 5, 2018
LIFE INSURANCE CORPORATION OF INDIA Vs. ARVIND KUMAR SINGH
November 26, 2018
LILA DEVI Vs. STATE OF JHARKHAND
January 15, 2018
LILA DEVI, WIFE OF MADHO BHUIAN Vs. CENTRAL COALFIELDS LIMITED
March 16, 2018
LILU HEMBROM Vs. STATE OF JHARKHAND
April 11, 2018
LOVELY KUMARI Vs. STATE OF JHARKHAND THROUGH SECRETARY, FAMILY WELFA
March 6, 2018
LUKMAN ANSARI Vs. CHAIRMAN CUM MANAGING DIRECTOR
November 19, 2018
M V RATNAKAR RAO Vs. STATE OF JHARKHAND
January 4, 2018
M/S ANVIL CABLES PVT LIMITED Vs. THE COMMISSIONER
May 9, 2018
M/S ARETPL Vs. M/S CENTRAL COALFIELDS LTD. AND OTHERS
February 28, 2018
M/S BHARAT COKING COAL LIMITED Vs. MANOHAR TIWARY
May 16, 2018
M/S CENTRAL COALFIELDS LIMITED Vs. SARLU MAHATO
September 12, 2018
M/S DAMODAR VALLEY CORPORATION Vs. THEIR WORKMEN
March 28, 2018
M/S GANPATI FOOD PRODUCT LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
October 25, 2018
M/S GANPATI FOOD PRODUCT LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED AND OTHERS
July 17, 2018
M/S HINDALCO INDUSTRIES LIMITED Vs. STATE OF JHARKHAND AND ORS.
January 4, 2018
M/S HINDALCO INDUSTRIES LIMITED AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
February 21, 2018
M/S IFFCO TOKIO GENERAL INSURANCE CO. Vs. BUTNI DEVI
December 13, 2018
M/S ISSCO LTD. THROUGH ITS CHAIRMAN-CUM-MANAGING Vs. TULSHI CHOUDHARY
January 4, 2018
M/S J.G. GARMENTS Vs. CENTRAL BANK OF INDIA
January 3, 2018
M/S SHREE BALAJI COAL TRADERS LTD. Vs. CENTRAL COALFIELDS LIMITED
July 19, 2018
M/S. COBRA INDUSTRIAL SECURITY FORCE (I) LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
September 11, 2018
M/S. FRONTLINE BUSINESS SOLUTIONS Vs. UNION OF INDIA
October 1, 2018
M/S. G.K. WIRES Vs. BANK OF INDIA, HAZARIBAGH BRANCH, HAZARIBAGH
February 8, 2018
M/S. HIMADRI STEEL PVT. LTD. NUAGOAN, SATKATIA, DHALBHUMGARH, EAST SINGHBHUM, JHARKHAND Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
March 14, 2018
M/S. HINDUSTAN PRODUCE COMPANY Vs. STEEL AUTHORITY OF INDIA LTD., A PUBLIC SECTOR UNDERTAKING
February 14, 2018
M/S. NIGAR FRESH RESTAURANT Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 29, 2018
M/S. PRABHU COKE MANUFACTURING CO., DHANBAD Vs. CENTRAL POLLUTION CONTROL BOARD
June 13, 2018
M/S. R.D. RUBBER RECLAIM LIMITED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
January 11, 2018
M/S. RUNGTA SONS PVT. LTD Vs. SRI TAPAS DARIPA
August 8, 2018
M/S. S.N. THAKKAR CONSTRUCTION PVT. LTD. Vs. EAST CENTRAL RAILWAYS AND OTHERS
February 4, 2018
M/S. SAHARA INDIA Vs. AJAY KUMAR PATHAK @ AJAY PATHAK
February 15, 2018
M/S. SNL BEARINGS LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
July 13, 2018
M/S. Y.S. HITECH SECURE PRINT PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
March 12, 2018
M/S.TECHNOFAB ENGINEERING-EMC JOINT VENTURE Vs. JHARKHAND URJA SANCHARAN NIGAM LTD.
August 3, 2018
M/S HINDALCO INDUSTRIES LIMITED Vs. STATE OF JHARKHAND
January 12, 2018
MAA KALI ALLOYS UDYOG PRIVATE LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF FINANCE
October 30, 2018
MAA TARA ISPAT INDUSTRIES PVT LTD Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
August 3, 2018
MADAN KUMAR Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
January 19, 2018
MADAN MAHTO Vs. STATE OF JHARKHAND
July 9, 2018
MADAN MOHAN ROY Vs. THE STATE OF JHARKHAND AND ORS.
January 9, 2018
MADHO MAHTO Vs. STATE OF JHARKHAND
December 8, 2018
MADHO ORAON Vs. STATE OF JHARKHAND
February 19, 2018
MADHU JYOTSNA AKHOURI Vs. JHARKHAND STATE HOUSING BOARD
February 20, 2018
MADHU KUMARI SONI W/O MUKESH KUMAR VERMA Vs. MUKESH KUMAR VERMA S/O LATE BALESHWAR PRASAD VERMA
July 11, 2018
MADHURI DEVI WIDOW OF LATE TILAKDHARI RAM Vs. STATE OF JHARKHAND
March 19, 2018
MADHUSUDAN RAJA Vs. STATE OF JHARKHAND THROUGH SECRETARY, HIGHER, TECH
May 15, 2018
MADHUSUDAN SINGH Vs. STATE OF JHARKHAND
April 6, 2018
MADHUSUDHAN SWANSI Vs. STATE OF JHARKHAND
April 23, 2018
MAGMA FINCORP LTD Vs. VIVEK KUMAR SINGH
May 17, 2018
MAHA PRASAD GHOSH Vs. STATE OF JHARKHAND
March 14, 2018
MAHABIR GOPE AND OTHERS Vs. STATE OF JHARKHAND
March 22, 2018
MAHABIR PRASAD BISHWAKARMA Vs. UNION OF INDIA
May 14, 2018
MAHABIR PRASAD DAGA Vs. STATE OF JHARKHAND
May 14, 2018
MAHADEO HAZAM Vs. BUDHNI DEVI
May 17, 2018
MAHADEO MAHTO Vs. STATE OF JHARKHAND
March 8, 2018
MAHADEO PRASAD Vs. GIRWARDHARI PRASAD
October 25, 2018
MAHENDRA GOPE Vs. STATE OF JHARKHAND
March 7, 2018
MAHENDRA KISKU Vs. DAMODAR VALLEY CORP.
April 10, 2018
MAHENDRA MANDAL @ MAHENDRA PRASAD MANDAL Vs. STATE OF JHARKHAND
January 12, 2018
MAHENDRA NATH TIWARI Vs. STATE OF JHARKHAND
July 2, 2018
MAHENDRA PANDEY Vs. SURESH RAM, SON OF LATE MAHESH RAM
July 12, 2018
MAHENDRA PRASAD NIRALA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL
April 2, 2018
MAHENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
May 15, 2018
MAHENDRA RAM AND OTHERS Vs. CMD
May 11, 2018
MAHESH CHANDRA JHA Vs. CENTRAL COALFIELDS LIMITED AND ORS.
January 11, 2018
MAHESH KUMAR JAIN Vs. STATE OF JHARKHAND
October 26, 2018
MAHESH PRASAD SAW Vs. STATE OF JHARKHAND
April 4, 2018
MAHESH SINGH Vs. STATE OF JHARKHAND AND ORS.
March 23, 2018
MAHESHWAR TIGGA Vs. STATE OF JHARKHAND
December 7, 2018
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. STATE OF JHARKHAND
December 5, 2018
MAITHON POWER LIMITED Vs. STATE OF JHARKHAND
February 22, 2018
MAJIN LOHAR Vs. STATE OF JHARKHAND
December 4, 2018
MALTI DEVI Vs. JHARKHAND URJA VIKAS NIGAM LTD.
June 28, 2018
MAMTA ORAON, W/O SHEORAJ ORAON Vs. THE STATE OF JHARKHAND AND OTHERS
July 4, 2018
MANAGER MURMU Vs. STATE OF JHARKHAND
November 20, 2018
MANAGER, NATIONAL INSURANCE COMPANY LIMITED, GUMLA Vs. MUNI DEVI
April 27, 2018
MANAY SUNDI @ LANGRA Vs. STATE OF JHARKHAND
February 24, 2018
MANBASI DEVI Vs. STATE OF JHARKHAND
December 19, 2018
MANBODH MAHTO, SON OF LATE BONU MAHTO Vs. STATE OF JHARKHAND
March 6, 2018
MANDODARI DEVI, WIFE OF SITARAM THAKUR Vs. STATE OF JHARKHAND
August 8, 2018
MANDUI KUI Vs. THE STATE OF JHARKHAND & ORS.
January 2, 2018
MANGAL @ MANGRA ORAON Vs. STATE OF JHARKHAND
February 20, 2018
MANGAL DAN ORAON Vs. UNION OF INDIA THROUGH MINISTRY OF DEFENCE
March 5, 2018
MANGAL SAMAD Vs. STATE OF JHARKHAND
July 4, 2018
MANGAR YADAV Vs. LALPATI DEVI
November 19, 2018
MANGAT MURMU Vs. STATE OF JHARKHAND
May 2, 2018
MANGOVINDA MAHATO Vs. STATE OF BIHAR
June 29, 2018
MANGRA TOPNO Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL SECRETARY
August 3, 2018
MANGRU KANDEYANG Vs. STATE OF BIHAR (NOW JHARKHAND)
February 22, 2018
MANI BARAIK, S/O LATE BUDHAI BARAIK Vs. STATE OF JHARKHAND
March 17, 2018
MANI XESS Vs. STATE OF JHARKHAND
June 27, 2018
MANIK CHAND CHOPRA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION, PURULIA HIG
June 13, 2018
MANIK SABAR Vs. STATE OF JHARKHAND
December 7, 2018
MANIKANT JHA SON OF LATE RUDRANANDA JHA Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR
January 24, 2018
MANIR ANSARI @ MANIRUDDIN ANSARI Vs. STATE OF JHARKHAND
December 5, 2018
MANISH ANAND S/O SACHCHIDA NAND PRASAD Vs. SUPRIYA KUMARI W/O MANISH ANAND
June 21, 2018
MANISH KUMAR Vs. STATE OF JHARKHAND
August 7, 2018
MANISH TEWARI @ MANISH TIWARY Vs. STATE OF JHARKHAND
May 11, 2018
MANISHA MANJHI @ MANISHA MUKHERJEE Vs. NIRMALA DEVI
December 13, 2018
MANISHANKAR MAHATO Vs. STATE OF JHARKHAND
March 13, 2018
MANJHI MURMU @ KARA MURMU Vs. STATE OF JHARKHAND
April 26, 2018
MANJIT KAUR Vs. STATE OF JHARKHAND
July 11, 2018
MANJIT KUMAR SINGH AND ORS Vs. UNION OF INDIA AND ORS
January 18, 2018
MANJOOR SHEIKH Vs. STATE OF JHARKHAND
November 20, 2018
MANJU BALA JAYASWAL W/O PRAMOD KUMAR JAISWAL Vs. STATE OF JHARKHAND
February 6, 2018
MANJU DEVI Vs. STATE OF JHARKHAND
March 14, 2018
MANJU DEVI Vs. STATE OF JHARKHAND
March 22, 2018
MANJU SHREE SINHA Vs. STATE OF JHARKHAND AND OTHER
February 8, 2018
MANOJ CHAUHAN @ MANOJ KUMAR CHAUHAN Vs. STATE OF JHARKHAND
May 10, 2018
MANOJ KUMAR Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
August 14, 2018
MANOJ KUMAR BARAIK @ MANOJ BARAIK Vs. STATE OF JHARKHAND
August 21, 2018
MANOJ KUMAR JHA Vs. STATE OF JHARKHAND
December 17, 2018
MANOJ KUMAR KAPARDAR Vs. STATE OF JHARKHAND
April 2, 2018
MANOJ KUMAR SAHU @ MANOJ SAHA Vs. STATE OF JHARKHAND
August 31, 2018
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
January 29, 2018
MANOJ KUMAR SINHA Vs. STATE OF JHARKHAND
June 14, 2018
MANOJ KUMAR SINHA, SON OF BIJAY SHANKAR PRASAD Vs. STATE OF JHARKHAND
July 25, 2018
MANOJ KUMAR VERMA Vs. STATE OF JHARKHAND
August 1, 2018
MANOJ KUMAR, SON OF BAIJNATH RAM Vs. STATE OF JHARKHAND
July 13, 2018
MANOJ KUMAR, SON OF BAIJNATH RAM Vs. STATE OF JHARKHAND
January 10, 2018
MANOJ SAO Vs. STATE OF JHARKHAND
April 25, 2018
MANOJ SINGH Vs. CENTRAL COALFIELDS LIMITED
November 28, 2018
MANOJ SRIVASTAVA Vs. STATE OF JHARKHAND
July 11, 2018
MANORANJAN PRASAD Vs. STATE OF JHARKHAND
October 30, 2018
MANSHA SINGH @ RAJESH SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
October 1, 2018
MANSI BATHWAL Vs. BHARAT KUMAR AGARWAL
July 16, 2018
MANSINGH MARANDI, S/O LATE BISHTU MARANDI Vs. STATE OF JHARKHAND
August 3, 2018
MANSOOR MIAN AND OTHERS Vs. STATE OF BIHAR (NOW JHARKHAND)
January 16, 2018
MANSU TURI Vs. THE STATE OF JHARKHAND
December 20, 2018
MANTOSH KUMAR JHA @ MANTOSH JHA Vs. STATE OF JHARKHAND
June 21, 2018
MANTU KESHRI Vs. STATE OF JHARKHAND
February 14, 2018
MANTU MALLICK Vs. LAKHI MALLICK
August 8, 2018
MANWARA BIBI, W/O MD HABIB SHIEKH Vs. STATE OF JHARKHAND
May 16, 2018
MARCEL GURIA Vs. STATE OF JHARKHAND THROUGH SECRETARY
October 29, 2018
MARKANDO PINGUA MUNDA Vs. THE STATE OF JHARKHAND
July 3, 2018
MARKUS EKKA AND OTHERS Vs. STATE OF JHARKHAND
October 1, 2018
MARTIN XESS, SON OF LATE FRANCIS XESS Vs. STATE OF JHARKHAND
July 6, 2018
MARU RAI Vs. LAKHAPATI RAI
February 26, 2018
MARWADI MAHATO Vs. STATE OF JHARKHAND
December 10, 2018
MARWARI COLLEGE Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS
January 10, 2018
MASROOR ALI @ AFTAB ALAM @ SUNNY Vs. STATE OF JHARKHAND
February 23, 2018
MATAL MARAIYA Vs. STATE OF BIHAR (NOW JHARKHAND)
April 19, 2018
MATHURA PRASAD Vs. KUNTI DEVI, WIFE OF KRISHNA KUMAR JAISWAL
April 26, 2018
MAUMITA DAS @ MOUMITA DAY (DAS) Vs. STATE OF JHARKHAND
March 13, 2018
MAYA DEVI @ MAYA SINGH Vs. STATE OF JHARKHAND
December 15, 2018
MAYA MINZ Vs. STATE OF JHARKHAND
May 14, 2018
MAYA PATHAK, WIFE OF SANTOSH PATHAK Vs. SANTOSH PATHAK
March 15, 2018
MAYA SINGH Vs. VINOBA BHAVE UNIVERSITY, HAZARIBAG THROUGH ITS VICE CHANCELLOR
August 1, 2018
MAYANK GIRI Vs. DIVYA GIRI @ DIVYA CHOWDHRY
August 8, 2018
MAYLEN TOPNO Vs. STATE OF JHARKHAND
July 16, 2018
MD AHSANULLAH KHAN Vs. STATE OF JHARKHAND
December 20, 2018
MD AKBAR ALI Vs. STATE OF JHARKHAND
August 6, 2018
MD AKHTAR HUSSAIN, SON OF LATE MD IBRAHIM HUSSAIN Vs. BANK OF INDIA THROUGH ZONAL MANAGER; ZONAL MANAGER
March 8, 2018
MD ALLAUDDIN Vs. RAM LAKHAN PRASAD VISHWAKARMA
April 3, 2018
MD ASFAK @ MD ISFAQUE Vs. STATE OF JHARKHAND
August 6, 2018
MD ASHRAF JAWED @ CHUNNU Vs. STATE OF JHARKHAND
April 13, 2018
MD ASJAD AND ORS Vs. STATE OF JHARKHAND AND ORS
January 18, 2018
MD AZIM Vs. MEENA DEVI
October 1, 2018
MD BASIRUDDIN ANSARI & ANR Vs. BASANT MUNDA & ORS
May 18, 2018
MD DANISH EQBAL S/O LATE SHABBIR AHMAD Vs. STATE OF JHARKHAND
July 25, 2018
MD FAROOQ Vs. STATE OF JHARKHAND
October 30, 2018
MD IMTIYAZ ALAM @ MD IMTIYAZ Vs. STATE OF JHARKHAND
September 5, 2018
MD INAMUDDIN, SON OF MD ISHAQUE RIZVI Vs. JHARKHAND PUBLIC SERVICE COMMISSION
January 31, 2018
MD IRFAN @ DABLU Vs. STATE OF JHARKHAND
August 28, 2018
MD KALIM Vs. UNION OF INDIA, THROUGH GENERAL MANAGER
August 14, 2018
MD KASHIM Vs. STATE OF JHARKHAND
May 2, 2018
MD MAKSUD ALAM Vs. RAJESH JAISWAL
February 27, 2018
MD MANNOWAR ALAM Vs. STATE OF JHARKHAND
May 8, 2018
MD MAQUBOOL ANJUM Vs. STATE OF JHARKHAND
April 9, 2018
MD MOHSIN SHEIKH Vs. STATE OF JHARKHAND
April 3, 2018
MD MOJAMMEL HAQUE Vs. STATE OF JHARKHAND
September 28, 2018
MD NASHIR Vs. MD MANJOOR
August 30, 2018
MD NIYAMUDDIN ANSARI Vs. STATE OF JHARKHAND
October 29, 2018
MD NIZAMUDDIN ANSARI @ NEZAMUDDIN ANSARI Vs. STATE OF JHARKHAND
June 7, 2018
MD QUARBAN Vs. MOHAMMAD AZIMMUDDIN
December 13, 2018
MD RAHIM @ KALIA Vs. STATE OF JHARKHAND
August 3, 2018
MD RAZAUL HAQUE Vs. STATE OF JHARKHAND
February 27, 2018
MD SAHIN PARVEJ Vs. STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY
March 14, 2018
MD SALIM Vs. ANIL KUMAR GUPTA
July 27, 2018
MD SAMIM ANSARI Vs. STATE OF JHARKHAND
December 10, 2018
MD SIDIQUE KASMI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
January 29, 2018
MD SIRAJ KHALIFA Vs. STATE OF JHARKHAND
December 13, 2018
MD SIRAJUDDIN ANSARI Vs. WAHAB ANSARI
October 22, 2018
MD SULEMAN Vs. MD BAJARAT
December 12, 2018
MD TASLIM ARIF Vs. STATE OF JHARKHAND
April 3, 2018
MD TAUSIF JAMAL KHAN Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
February 16, 2018
MD USHMAN ANSARI S/O GULAM NABI ANSARI Vs. SERAJUDDIN ANSARI
October 23, 2018
MD YAKUB Vs. STATE OF JHARKHAND
June 14, 2018
MD YAKUF KALAL Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
October 10, 2018
MD YUNUS SON OF LATE AZMAT ALI Vs. STATE OF JHARKHAND
November 27, 2018
MD. ABBAS MIAN SON OF LATE ABDUL RAHIM Vs. STATE OF JHARKHAND AND ORS.
March 28, 2018
MD. AFTAB ANSARI Vs. STATE ELECTION COMMISSION
April 12, 2018
MD. ALLAUDDIN Vs. STATE OF JHARKHAND
July 5, 2018
MD. AMIR KASIM Vs. SHAHDA KHATOON
May 10, 2018
MD. ANWAR ALI Vs. STATE OF JHARKHAND
April 4, 2018
MD. ATAULLAH Vs. STATE OF JHARKHAND
July 23, 2018
MD. FIROJ AHMAD Vs. STATE OF BIHAR
September 24, 2018
MD. JALALUDDIN Vs. MD. MUSTAFA
July 5, 2018
MD. KAMALUDDIN Vs. MD. JAMALUDDIN
June 19, 2018
MD. MAHFOOZ ALAM ANSARI Vs. CHANCELLOR
September 12, 2018
MD. MOZAUMEL HAQUE AND OTHERS Vs. NATIONAL THERMAL POWER CORPORATION LTD. AND OTHERS
August 13, 2018
MD. SAJID Vs. STATE OF JHARKHAND
July 3, 2018
MD. SIKANDAR ALI Vs. STATE OF JHARKHAND
February 14, 2018
MD. TUFAIL KHAN Vs. CENTRAL COALFIELDS LIMITED
June 26, 2018
MD. YUSUF Vs. NASREEN BEGUM
June 18, 2018
MEENA DEVI Vs. STATE OF JHARKHAND
March 27, 2018
MEENA DEVI (MOTHER) Vs. NUNU CHAND MAHTO @ NEMCHAND MAHTO
October 24, 2018
MEENA KUMARI Vs. STATE OF JHARKHAND
April 9, 2018
MEENU DEVI Vs. AMIT KUMAR
March 12, 2018
MEERA CHOUDHARY Vs. DILIP MAHTO AND OTHERS
October 22, 2018
MEERA GUPTA Vs. MONJULA S SOORESH
September 11, 2018
MEETA KUMAR Vs. STATE OF JHARKHAND
July 2, 2018
MEGHRAI HANSDA, S/O LATE NANU HANSDA Vs. STATE OF JHARKHAND
August 7, 2018
MEHBOOB KHAN Vs. UNION OF INDIA
October 26, 2018
MEHMUD ALAM AND ORS Vs. SURENDRA SINGH AND ORS
January 11, 2018
MIHIR DAS Vs. STATE OF JHARKHAND
January 15, 2018
MIKHAIL SORENG @ MIKHAIL KHARIA Vs. STATE OF JHARKHAND
July 12, 2018
MILLAN PRASAD Vs. STATE OF JHARKHAND
April 25, 2018
MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD THROUG Vs. RANJIT KUMAR SINHA SON OF LATE MAHESHWARI PRASAD
April 5, 2018
MITHILESH KUMAR Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
October 8, 2018
MITHILESH KUMAR SINGH S/O LATE BAIJNATH PRASAD Vs. UNION OF INDIA THROUGH, DIVISIONAL RAILWAY MANAGER
August 9, 2018
MITHILESH PRASAD Vs. STATE OF JHARKHAND
May 10, 2018
MITHILESH SINGH S/O LATE RAM RAJ SINGH Vs. PROJECTS AND DEVELOPMENT INDIA LIMITED (PDIL)
February 15, 2018
MITHLESH KUMAR GUPTA, SON OF RAM KISHUN GUPTA Vs. STATE OF JHARKHAND
January 30, 2018
MITHON MAHTO Vs. STATE OF JHARKHAND
April 26, 2018
MODI PROJECTS LIMITED Vs. THE STATE OF JHARKHAND
February 9, 2018
MODI PROJECTS LIMITED Vs. EAST CENTRAL RAILWAY THROUGH GENERAL MANAGER (ENGG )LABIC
December 20, 2018
MOHAN BHUIYA Vs. STATE OF JHARKHAND
October 31, 2018
MOHAN MAHTO SON OF LATE GANJU MAHTO Vs. STATE OF JHARKHAND
July 13, 2018
MOHAN MAJHI Vs. STATE OF JHARKHAND
April 27, 2018
MOHAN RAI @ MAHENDRA RAI @ MAHANAND RAI Vs. SUBAL RAY @ CHARKU RAY
January 17, 2018
MOHD SALAUDDIN ANSARI Vs. STATE OF JHARKHAND
December 10, 2018
MOHINI FARMS PVT LTD Vs. STATE OF JHARKHAND
March 7, 2018
MOHIUR RAHMAN KHAN Vs. STATE OF JHARKHAND
November 19, 2018
MOKHTAR ANSARI Vs. STATE OF JHARKHAND
August 2, 2018
MOKHTAR HUSSAIN S/O LATE HARKHU ANSARI Vs. MANAGING DIRECTOR, BOKARO STEEL PLANT, BOKARO AND ANOTHER
January 16, 2018
MONA MURMU Vs. STATE OF JHARKHAND
March 15, 2018
MONIKA MANI, W/O LATE RAJNEESH KUMAR Vs. THE JHARKHAND STATE ELECTRICITY BOARD
January 9, 2018
MOST DEORANI KUER Vs. MUNDRIKA CHAUDHARY
October 31, 2018
MOST PURNI Vs. STATE OF JHARKHAND
December 14, 2018
MOST. GANGIA DEVI Vs. BAL KISHUN SAHU
April 25, 2018
MOSTT. DHANESHWARI DEVI AND OTHERS Vs. DHARAMNATH SHARMA AND OTHERS
April 6, 2018
MOTI RAM MAHATO Vs. RAM NARAYAN MAHATO
March 14, 2018
MOTIJHARI DEVI Vs. NATIONAL INSURANCE CO LTD
February 19, 2018
MOUNT SAHKARI GRIH NIRMAN SAMITI (P) LTD. Vs. STATE OF JHARKHAND
June 20, 2018
MOUSUMI MUKHERJEE @ MOUSHUMI MUKHERJEE @ MOUSUMI BHATTACHARYYA, W/O RAGHUBIR BHATTACHARYYA Vs. BHARAT COKING COAL LTD
July 27, 2018
MOYKA PURTY Vs. STATE OF JHARKHAND
January 18, 2018
MPD INDUSTRIES PVT LTD , INDORE (MADHYA PRADESH) Vs. STEEL AUTHORITY OF INDIA LIMITED THROUGH ITS CHAIRMAN
January 5, 2018
MRIDU SHANKAR DEY Vs. STATE OF JHARKHAND AND ANOTHER
May 1, 2018
MRITYUNJAY MANDAL Vs. STATE OF JHARKHAND
August 24, 2018
MRITYUNJAY SINGH Vs. STATE OF JHARKHAND
January 31, 2018
MRS. MARY LUGUN Vs. STATE OF JHARKHAND
October 10, 2018
MRS. NAJMA KHATOON Vs. STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER
November 29, 2018
MS. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR AND ANR.
February 8, 2018
MUKESH KUMAR, S/O LATE ANUP LAL PASWAN Vs. STATE OF JHARKHAND
September 28, 2018
MUKESH RAM Vs. STATE OF JHARKHAND
November 28, 2018
MUKHTAR MIAN Vs. STATE OF JHARKHAND
October 24, 2018
MUKHTAR MIAN Vs. STATE OF JHARKHAND
December 20, 2018
MUKTAR ALAM Vs. STATE OF JHARKHAND
January 4, 2018
MUKUND MUNDA Vs. THE STATE OF JHARKHAND
May 22, 2018
MUKUND SINGH, SON OF LATE YADUNATH SINGH Vs. STATE OF JHARKHAND
April 2, 2018
MUMTAZ AHMAD Vs. STATE OF JHARKHAND
March 13, 2018
MUNESHWAR MISTRY Vs. BHARAT COKING COAL LIMITED
July 11, 2018
MUNIA DEVI W/O LATE KRISHNA RAM Vs. STATE OF JHARKHAND
October 29, 2018
MUNIYA DEVI Vs. STATE OF JHARKHAND
April 7, 2018
MUNIYA DEVI Vs. UNION OF INDIA
April 26, 2018
MUNNA ANSARI SON OF NAIMUDDIN ANSARI Vs. STATE OF JHARKHAND
December 19, 2018
MUNNA HONHAGA Vs. STATE OF JHARKHAND
March 7, 2018
MUNNA KANSERA Vs. BIRENDRA SHUKLA
July 17, 2018
MUNNA RAVIDASS Vs. STATE OF JHARKHAND
July 5, 2018
MURARI BHAGAT Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
July 11, 2018
MURARI LAL SAH Vs. STATE OF JHARKHAND
June 18, 2018
MURAT RAVIDAS Vs. STATE OF BIHAR (NOW JHARKHAND)
July 3, 2018
MURLI ALIAS BANWARI THAKUR Vs. KRIPA JHARI THAKUR AND OTHERS
July 5, 2018
MUSRRAT NESHAT Vs. STATE OF JHARKHAND
August 6, 2018
N.P. CONSTRUCTION Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
December 10, 2018
NABI SHEIKH Vs. STATE OF JHARKHAND
December 18, 2018
NADIRA KHATOON Vs. STATE OF JHARKHAND
June 19, 2018
NAGENDRA PRASAD ALIAS NAGENDRA PRASAD OJHA Vs. STATE OF JHARKHAND
March 19, 2018
NAGENDRA RAJAK Vs. KHOKHANI DEVI
March 27, 2018
NAGESHWAR MAHTO Vs. STATE OF JHARKHAND
February 10, 2018
NAHIDA AKHTARI, WIFE OF MD MUMTAZ Vs. STATE OF JHARKHAND
May 14, 2018
NAJI SK Vs. STATE OF JHARKHAND
March 12, 2018
NAND KISHORE CHOUDHARY Vs. GENERAL MANAGER, BOKARO STEEL PLANT
August 2, 2018
NAND KISHORE KUMAR Vs. STATE OF JHARKHAND
August 25, 2018
NAND KISHORE SINGH Vs. STATE OF JHARKHAND
July 10, 2018
NAND KISHORE THAKUR Vs. STATE OF JHARKHAND
December 18, 2018
NAND KUMAR SINGH Vs. INDICA COMPOSITE PRIVATE LIMITED
April 2, 2018
NAND KUMAR SINGH SON OF LATE BALGOBIND SINGH Vs. STATE OF JHARKHAND
October 11, 2018
NAND LAL MODAK Vs. JAI BAHADUR SINGH
October 23, 2018
NANDLAL KUMAR MAHTO Vs. CENTRAL COALFIELDS LIMITED
August 23, 2018
NANDU HAZRA Vs. STATE OF JHARKHAND
January 18, 2018
NANHAK @ NANKU BHUIAN Vs. GOVIND GOPE
February 23, 2018
NANHAK SAO Vs. STATE OF JHARKHAND
December 14, 2018
NANHU MAHTO Vs. STATE OF JHARKHAND
July 11, 2018
NANHU MEHTA Vs. STATE OF JHARKHAND
January 15, 2018
NARAD PRASAD TIWARY Vs. STATE OF JHARKHAND AND OTHERS
April 17, 2018
NARAIN SONAR @ NARAYAN SONAR SON OF LATE MAJU SONA Vs. CHETLAL SONAR SON OF LATE BABULAL SONAR
April 2, 2018
NARAYAN KUMAR SINGH, S/O LATE KRISHNA KUMAR SINGH Vs. STATE OF JHARKHAND
April 2, 2018
NARAYAN MAHTO Vs. KHEMNI DEVI
December 3, 2018
NARAYAN MANDAL Vs. STATE OF JHARKHAND
December 11, 2018
NARDEO SAH Vs. STATE OF JHARKHAND
May 14, 2018
NARENDRA KUMAR VORA Vs. GURWANT V PATEL
January 18, 2018
NARENDRA SINGH BHANDARI Vs. STATE OF JHARKHAND
April 24, 2018
NARESH CHANDRA MAHTO Vs. CHAIRMAN
April 11, 2018
NARESH HEMBRAM Vs. STATE OF JHARKHAND
February 20, 2018
NARESH JHA Vs. STATE OF JHARKHAND
June 27, 2018
NARESH KUMAR VISHWAKARMA @ NARESH PRASAD VISHWAKAR Vs. BHARAT COKING COAL LIMITED
February 6, 2018
NARESH MISHRA Vs. STATE OF JHARKHAND
February 14, 2018
NARESH PRASAD SINGH, SON OF RAM TUNUK SINGH Vs. STATE OF JHARKHAND
March 16, 2018
NARESH PRASAD TIWARY Vs. SUKHDEO TIWARY
April 3, 2018
NASIMUDDIN ANSARI Vs. ABDUL SHEHARAM QURAISHI
October 23, 2018
NATHUNI JHA Vs. BHARAT COKING COAL LTD AND ORS
January 18, 2018
NATIONAL FEDERATION OF FARMERS PROCUREMENT PROCESSING AND RETAILING COOPERATIVES OF INDIA LIMITED (NACOF) Vs. STATE OF JHARKHAND
August 21, 2018
NATIONAL HAWKERS FEDERATION, RANCHI CHAPTER Vs. UNION OF INDIA
February 19, 2018
NATIONAL INSURANCE CO LTD THROUGH BRANCH MANAGER Vs. GEETA BURNWAL
August 9, 2018
NATIONAL INSURANCE CO. LTD. Vs. RAJOBLA DEVI
April 17, 2018
NATIONAL INSURANCE CO. LTD. Vs. TRANSPORT CORPORATION OF INDIA LTD.
April 12, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SURESH MAHTO
November 29, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SOHAGINI KAMARIN @ SUHAGIN KAMARIN
February 12, 2018
NAUSHAD ANSARI Vs. THE STATE OF JHARKHAND
January 16, 2018
NAV NIRMAN BUILDERS, JAMSHEDPUR Vs. STATE OF JHARKHAND THROUGH CBI
September 4, 2018
NAVEEN KUMAR GUPTA SON OF LATE SUSHIL KUMAR GUPTA Vs. MAYA DEVI WIFE OF NAVEEN KUMAR GUPTA AND DAUGHTER OF PRASAD SAHU
February 19, 2018
NAVIN KUMAR SINGH SON OF TRIBHUWAN PRASAD SINGH Vs. STATE OF JHARKHAND
January 19, 2018
NAWAB SHER KHAN Vs. STATE OF JHARKHAND
January 22, 2018
NAWAL DUBEY Vs. STATE OF JHARKHAND
July 14, 2018
NAWAL KISHORE Vs. STATE OF JHARKHAND
January 30, 2018
NAWAL KISHORE PRASAD SHRIVASTAVA Vs. VINOBA BHAVE UNIVERSITY
February 23, 2018
NAWIN SAHU @ NAGENDRA PRASAD SAHU Vs. STATE OF BIHAR (NOW JHARKHAND)
January 11, 2018
NAYAK LALAN RAI Vs. YOGENDRA MAHTO
July 6, 2018
NAZIR AHMAD Vs. STATE OF JHARKHAND
August 14, 2018
NAZNI DEVI, WIFE OF JAIPRAKASH BHAGAT Vs. STATE OF JHARKHANDLABIC
December 21, 2018
NEELA DEVI Vs. STATE OF JHARKHAND
March 14, 2018
NEHA NILIMA EKKA Vs. ABHISHEK ROHIT KHALKHO
August 3, 2018
NELAN SURIN Vs. STATE OF JHARKHAND
February 1, 2018
NEPAL CHANDRA PRAMANIK Vs. DIPTI MUKHERJEE
August 7, 2018
NEPAL PRASAD SAH, SON OF TILOCHAN PRASAD SAH Vs. STATE OF JHARKHAND
May 14, 2018
NEPAL RAM @ MAIHTAR Vs. DEOGHAR MUNICIPAL CORPORATION
December 17, 2018
NEW INDIA ASSURANCE CO LTD Vs. MANABENDRA MAHTO
January 10, 2018
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOSTT. SONA MUNI
April 2, 2018
NIBARAN MAHTO Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCE
December 13, 2018
NIHAR BALA BOSE AND ANOTHER Vs. DIVISIONAL RAILWAY MANAGER
April 19, 2018
NILAM PANDEY Vs. STATE OF JHARKHAND
January 3, 2018
NILU MURMU ALIAS MILU MURMU Vs. STATE OF JHARKHAND
November 22, 2018
NIMAI JOJO Vs. STATE OF JHARKHAND
December 18, 2018
NIMAN TOPPO Vs. STATE OF JHARKHAND
February 26, 2018
NINA KUMARI SAH, WIFE OF AMARNATH SAH Vs. STATE OF JHARKHAND
May 7, 2018
NIRAJ KUMAR, SON OF SUDHIR SHARMA Vs. STATE OF JHARKHAND
July 25, 2018
NIRANJAN ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
April 5, 2018
NIRANJAN ROY, SON OF LATE HARIHAR ROY Vs. JHARKHAND STATE ELECTRICITY BOARD
May 15, 2018
NIRMAL CHANDRA MANDAL Vs. STATE OF JHARKHAND
May 1, 2018
NIRMAL GIRI AND OTHERS Vs. THE STATE OF JHARKHAND
February 15, 2018
NIRMAL MAHATO Vs. THE STATE OF JHARKHAND & ORS.
January 2, 2018
NIRMALA DEVI Vs. STATE OF JHARKHAND
July 11, 2018
NIRMALYA CHANDRA GANGULI, SON OF LATE NIHAR CHANDRA GANGULI Vs. ANITA GOPE MICHIYARI, WIFE OF ALOK KUMAR MICHIYARI
July 13, 2018
NIRU KUWAR Vs. MEDININAGAR MUNICIPAL CORPORATION
June 11, 2018
NISHA RASHMI WIFE OF KAMLESH PANDEY, DAUGHTER OF CHANDRA MOHAN PANDEY Vs. KAMLESH PANDEY SON OF GYAN CHANDRA PANDEY
July 16, 2018
NISHANT SINHA AND ORS. Vs. THE UNION BANK OF INDIA AND ORS.
December 10, 2018
NISHIKANT @ NISHIKANT DUBEY Vs. UNION OF INDIA AND ORS.
January 3, 2018
NISHIT VISWAS Vs. BHARAT COKING COAL LIMITED & ORS.
July 6, 2018
NISTAR BHENGRA Vs. STATE OF JHARKHAND
May 14, 2018
NISTAR MINZ Vs. THE STATE OF JHARKHAND & ORS.
February 3, 2018
NITA SINGH Vs. STATE OF JHARKHAND & ORS.
January 2, 2018
NITA VERMA Vs. STATE OF JHARKHAND
February 20, 2018
NITAI PADDU GHOSH Vs. STATE OF JHARKHAND
March 5, 2018
NITAI PAL Vs. STATE OF JHARKHAND
June 19, 2018
NITISH KUMAR Vs. UNION OF INDIA
June 13, 2018
NIZAM ANSARI @ NAZZO ANSARI Vs. MUSTKIN ANSARI
August 9, 2018
NOOR HAQUE ANSARI @ NURUL HAQUE Vs. STATE OF BIHAR (NOW JHARKHAND)
February 16, 2018
NOOR ISLAM Vs. STATE OF JHARKHAND
January 18, 2018
NURUL HASAN Vs. STATE OF JHARKHAND
December 12, 2018
NUSRAT PARVEEN Vs. STATE OF JHARKHAND AND OTHERS
April 4, 2018
OM PRAKASH MAHATO @ PETU Vs. STATE OF JHARKHAND
September 17, 2018
OM PRAKASH SINGH, S/O LATE KANHAIYA SINGH Vs. JAI PRAKASH SINGH, S/O LATE KANHAIYA SINGH
October 12, 2018
ORIENTAL INSRUANCE COMPANY LTD , RANCHI Vs. LALITA SURIN AND OTHERS
May 10, 2018
ORIENTAL INSURANCE COMPANY LTD , REPRESENTED THROUGH ITS DYMANAGER Vs. VIJAY KUMAR, FATHERS NAME NOT KNOWN
February 15, 2018
ORIENTAL INSURANCE COMPANY LTD. Vs. RANBIR KUMAR SINGH
June 22, 2018
P GOSH @ PARMESHWAR GHOSH Vs. STATE OF JHARKHAND
October 23, 2018
PADAMAN RAM PASWAN Vs. LIFE INSURANCE CORPORATION OF INDIA
March 19, 2018
PALAV MANDAL Vs. STATE OF JHARKHAND
June 19, 2018
PAMELA KUJUR Vs. STATE OF JHARKHAND
April 25, 2018
PANCHANAN RAI Vs. STATE OF JHARKHAND
April 9, 2018
PANCHDEO SINGH Vs. BHARAT COCKING COAL LIMITED
April 24, 2018
PANCHU MANDAL Vs. STATE OF JHARKHAND
October 29, 2018
PANDAWA DEVI Vs. CENTRAL COALFIELDS LTD
August 8, 2018
PANDEY JAYANT KUMAR Vs. RANCHI KSHETRIYA GRAMIN BANK
July 25, 2018
PANDEY SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
January 18, 2018
PANKAJ KUMAR Vs. STATE OF JHARKHAND
July 30, 2018
PANKAJ KUMAR Vs. STATE OF JHARKHAND
October 8, 2018
PANKAJ KUMAR AND ORS Vs. STATE OF JHARKHAND AND ORS
January 18, 2018
PANKAJ KUMAR PANDEY ALIAS PANKAJ PANDEY AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
May 18, 2018
PANKAJ KUMAR PRADHAN SON OF LATE PARSHU RAM PRADHA Vs. STATE OF JHARKHAND
May 14, 2018
PANKAJ KUMAR SHARMA Vs. MONIKA SHARMA
August 25, 2018
PANPATI DEVI, W/O LATE PARMESHWAR LOHAR Vs. STATE OF BIHAR
April 4, 2018
PAPU SAH @ GHANSHYAM SAH Vs. STATE OF JHARKHAND
December 12, 2018
PARAMESHWAR MANDALS/O LATE GURUDAYAL MANDAL Vs. STATE OF JHARKHAND
December 20, 2018
PARAMHANSH SINGH Vs. STATE OF JHARKHAND
July 25, 2018
PARAS KUMAR Vs. KAMAL KISHORE SONE
August 30, 2018
PARAS PANDEY AND OTHERS Vs. STATE OF JHARKHAND
January 29, 2018
PARDEN ORAON, WIFE OF LATE BINOD ORAON @ VINOD ORAON Vs. CENTRAL COAL FIELD LIMITED
August 16, 2018
PARIBAL MAHTO Vs. STATE OF JHARKHAND
February 27, 2018
PARMANAND DAS Vs. STATE OF JHARKHAND
January 10, 2018
PARMATMA MISHRA Vs. STATE OF JHARKHAND
May 16, 2018
PARMESHWAR KUMBHKAR Vs. SHYAMAPADA KUMBHKAR
October 1, 2018
PARMESHWAR SAH, SON OF LATE BASUDEO SAH Vs. STATE OF JHARKHAND
August 9, 2018
PARMILA DEVI, WIFE OF PRADIP YADAV Vs. STATE OF JHARKHAND
September 14, 2018
PARSU SINGH Vs. STATE OF JHARKHAND
April 11, 2018
PARTHA SARATHI CHOWDHARY, S/O LATE NARAYAN PRASAD Vs. STATE OF JHARKHAND
January 19, 2018
PARVATI DEVI Vs. STATE OF JHARKHAND
April 18, 2018
PARVATI DEVI Vs. STATE OF JHARKHAND
November 28, 2018
PARWATI @ CHUNCHUNI @ CHUNCHI MUNDA @ JEDE MUNDA Vs. STATE OF JHARKHAND
February 3, 2018
PARWATI DEVI Vs. SITA RAM MEHTA
September 10, 2018
PARWATI NAG D/O LATE RAM KRIT SRIVASTAVA Vs. STATE OF JHARKHAND
January 10, 2018
PARWATIA DEVI Vs. STATE OF JHARKHAND
May 1, 2018
PASU MANDAL, S/O LATE GANESH MANDAL Vs. STATE OF JHARKHAND
August 14, 2018
PATEL KATWAR Vs. STATE OF BIHAR (NOW JHARKHAND)
January 4, 2018
PATTAR HESSA Vs. STATE OF JHARKHAND
July 2, 2018
PAWAN KUMAR Vs. STATE OF JHARKHAND
October 29, 2018
PAWAN KUMAR Vs. CENTRAL COALFIELDS LTD.
June 22, 2018
PAWAN KUMAR RAI Vs. STATE OF JHARKHAND
July 14, 2018
PAWAN SINGH Vs. STATE OF JHARKHAND
September 12, 2018
PEDU GOPE Vs. STATE OF JHARKHAND
December 18, 2018
PERMANAND MANDAL Vs. MOST. BIBI FATIMA
February 9, 2018
PHAKU MIAN Vs. UNION OF INDIA
April 20, 2018
PHULANGI YADAV Vs. STATE OF JHARKHAND
July 26, 2018
PIJUSH KUMAR SENGUPTA Vs. BHARAT COKING COAL LIMITED
October 12, 2018
PIYUSH KARAN @ PIYUSH RANA Vs. THE STATE OF JHARKHAND THROUGH S.P.
November 29, 2018
PIYUSH PATHAK Vs. STATE OF JHARKHAND AND OTHERS
May 15, 2018
PODO PAL Vs. STATE OF JHARKHAND
May 18, 2018
POKHAL MAHTO AND OTHERS Vs. STATE OF JHARKHAND
January 29, 2018
PRABHAKAR MANDAL, SON OF LATE MAHINDI MONDAL Vs. STATE OF JHARKHAND
August 16, 2018
PRABHU MANDAL Vs. STATE OF JHARKHAND
April 3, 2018
PRABHU PRASAD SAHU ALIAS PRABHU SAO Vs. STATE OF JHARKHAND
June 28, 2018
PRADEEP EKKA Vs. STATE OF JHARKHAND
May 17, 2018
PRADEEP GON Vs. STATE OF JHARKHAND
August 9, 2018
PRADEEP KUMAR MANDAL Vs. STATE OF JHARKHAND
August 14, 2018
PRADEEP KUMAR SAHU Vs. KRISHNA KUMAR GUPTA
October 24, 2018
PRADEEP KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
March 6, 2018
PRADEEP KUMAR SINGH, SON OF DEVENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
January 30, 2018
PRADHAN BOBONGA Vs. STATE OF JHARKHAND
December 14, 2018
PRADIP DAS SON OF LATE TULSI DAS AND GRAND SON OF LATE BALI MIRDHA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
November 29, 2018
PRADIP KUMAR SINGH Vs. STATE OF JHARKHAND
December 6, 2018
PRADIP MODI Vs. STATE OF JHARKHAND
June 13, 2018
PRADIP SINGH Vs. STATE OF JHARKHAND
August 1, 2018
PRAHALAD PRASAD, SON OF NAKUL PRASAD Vs. SHWETA KUMARI, WIFE OF PRAHALAD PRASAD
October 23, 2018
PRAKASH JHA Vs. CLASSIC MULTIPLEX PRIVATE LIMITED
April 27, 2018
PRAKASH KUMAR GOSWAMI Vs. SURESH RAVIDAS
February 21, 2018
PRAKASH KUMAR PRAKASH Vs. THE STATE OF JHARKHAND
December 19, 2018
PRAKASH MAHTO Vs. STATE OF JHARKHAND
December 18, 2018
PRAKASH RATNA JHA Vs. HEAVY ENGINEERING CORPORATION LTD
April 2, 2018
PRAMILA DEVI RAMAWTAR SAH Vs. STATE OF JHARKHAND AND OTHERS
May 10, 2018
PRAMILA DEVI WIFE OF LATE DINDAYAL BARNWAL Vs. UNION OF INDIA THROUGH GENERAL MANAGER
February 20, 2018
PRAMILA KUMARI Vs. MOSOMAT FUDWA DEVI
November 1, 2018
PRAMILA MINZ Vs. STATE OF JHARKHAND
November 27, 2018
PRAMOD CHANDRAVANSHI Vs. STATE OF JHARKHAND
July 3, 2018
PRAMOD KUMAR Vs. STATE OF JHARKHAND
October 4, 2018
PRAMOD KUMAR GUPTA Vs. STATE OF JHARKHAND
July 27, 2018
PRAMOD KUMAR PANDEY Vs. STATE OF JHARKHAND
February 2, 2018
PRAMOD KUMAR SINGH Vs. STATE OF JHARKHAND
May 15, 2018
PRAMOD KUMAR SINGH AND ANR. Vs. UNION OF INDIA
March 8, 2018
PRAMOD KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
October 23, 2018
PRAMOD MANDAL Vs. STATE OF JHARKHAND
December 14, 2018
PRAN SHANKAR D PANDEYA Vs. DILIP KUMAR PANDEYA
November 1, 2018
PRANDHAN MARIK, SON OF SHIV LAL MARIK Vs. STATE OF JHARKHAND THROUGH DIRECTOR GENERAL
May 17, 2018
PRASADI MANDAL Vs. STATE OF JHARKHAND
January 9, 2018
PRASENJIT ROY Vs. STATE OF JHARKHAND
April 9, 2018
PRASHANT PATI ETC. Vs. STATE OF JHARKHAND
February 14, 2018
PRASOON KUMAR Vs. CHETNA KUMAR
February 2, 2018
PRATIBHA ADVERTISING PVT. LTD. Vs. STATE OF JHARKHAND
December 14, 2018
PRATIMA KERKETTA Vs. STATE OF JHARKHAND AND ANOTHER
May 17, 2018
PRAVEEN KUMAR Vs. NAND KISHORE PRAJAPATI
January 8, 2018
PRAVEEN KUMAR SINGH, SON OF LATE DHIRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
July 25, 2018
PRAVIN KUMAR BENUDHAR Vs. STATE OF JHARKHAND
February 21, 2018
PRAVIN KUMAR RANA Vs. STATE OF JHARKHAND
December 7, 2018
PRAYAG ROUT Vs. STATE OF JHARKHAND
October 23, 2018
PRBHASH CHANDRA PANDEY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION LIMITED THROUGH ITS ADMINISTRATOR, PATNA
September 14, 2018
PREM @ PREMJEET @ PREM SAHU @ PREMJEET SAHU Vs. STATE OF JHARKHAND
July 7, 2018
PREM CHAND PRASAD Vs. MOST RESHMI KUER WIDOW
March 7, 2018
PREM CHANDRA SINGH Vs. STATE OF JHARKHAND AND OTHERS
January 29, 2018
PREM KUMAR DUBEY Vs. STATE OF JHARKHAND AND OTHERS
March 28, 2018
PREM KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
April 12, 2018
PREM KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, RURAL DEVELOPMENT DEPARTMENT, JHARKHAND, RANCHI
June 22, 2018
PREM KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND AND OTHERS
April 13, 2018
PREM MAHTO Vs. STATE OF JHARKHAND
August 21, 2018
PREMA DEVI Vs. UNION OF INDIA
July 5, 2018
PREMCHAND VERMA Vs. STATE OF JHARKHAND
December 3, 2018
PRINCIPAL DAV PUBLIC SCHOOL Vs. RAHUL KUMAR SINGH
December 13, 2018
PRITI DEVI Vs. STATE OF JHARKHAND
February 20, 2018
PRIYA DUBEY, WIFE OF SANTOSH DUBEY Vs. STATE OF JHARKHAND
April 2, 2018
PROJECT OFFICER, SARUBERA COLLIERY OF CENTRAL COALFIELDS LIMITED Vs. PATO DEVI
July 27, 2018
PUJA KACHHAP Vs. UNION OF INDIA THROUGH DEPARTMENT OF PERSONNEL AND TRAINING REPRESENTED THROUGH ITS SECRETARY
July 3, 2018
PUJA SINGH Vs. MUKESH KUMAR SINGH
May 14, 2018
PUNAM DAS, ASSISTANT SECRETARY Vs. SIYAMANI SHARMA WIFE OF RAM SHCHIT SHARMA PRESIDEN
May 16, 2018
PUNAM KUMARI DEVI Vs. STATE OF JHARKHAND AND OTHERS
May 8, 2018
PUNAM KUMARI RAVIDAS Vs. JHARKHAND PUBLIC SERVICE COMMISSION
November 29, 2018
PUNIT RANA Vs. STATE OF JHARKHAND
August 14, 2018
PUNJAB VIDYA SABHA (PUNJAB EDUCATIONAL SOCIETY) HAVING ITS OFFICE AT BISTUPUR Vs. STATE OF JHARKHAND
November 30, 2018
PUNWASI CHOUHAN Vs. BHARAT COKING COAL LTD
August 8, 2018
PURAN MAHATO Vs. STATE OF JHARKHAND
January 16, 2018
PURAN ORAON Vs. STATE OF JHARKHAND
July 27, 2018
PURAN THAKUR SON OF HURU THAKUR Vs. STATE OF JHARKHAND
September 28, 2018
PURNI DEVI Vs. STATE OF JHARKHAND
July 10, 2018
PURUSHOTTAM KUMAR SINGH Vs. STATE OF JHARKHAND
September 26, 2018
PUSHPA MANGLICK, WIFE OF SANJAY KUMAR Vs. STATE OF JHARKHAND
February 8, 2018
PUSHPALATA Vs. SNEH LATA GOEL
July 17, 2018
PUSHPANJALI KUMARI Vs. STATE OF JHARKHAND
January 31, 2018
PUSPA MARANDI Vs. STATE OF JHARKHAND
September 25, 2018
PUTUL MURMU Vs. STATE OF JHARKHAND
June 29, 2018
PYARE LAL Vs. STATE OF JHARKHAND
May 1, 2018
RABI LOHAR Vs. STATE OF JHARKHAND
October 4, 2018
RABI MANJHI Vs. STATE OF JHARKHAND
October 1, 2018
RABIKANT MURMU, S/O KUNDAN MURMU Vs. STATE OF JHARKHAND
August 13, 2018
RABINDRA NATH PAUL AND ORS Vs. STATE OF JHARKHAND AND ORS
January 11, 2018
RABINDRA NATH THAKUR AND OTHERS Vs. STATE OF JHARKHAND
May 1, 2018
RABIYA KHATOON Vs. STATE OF JHARKHAND THROUGH SECRETARY
September 24, 2018
RABUL ANSARI Vs. STATE OF JHARKHAND
August 4, 2018
RADHA KRISHNA PRASAD SON OF LATE RAM SEWAK SAHU Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
May 18, 2018
RADHE KRISHNA PRASAD Vs. THE STATE OF JHARKHAND
February 12, 2018
RADHE MAHATO Vs. STATE OF JHARKHAND
May 14, 2018
RADHE MAHTO Vs. STATE OF JHARKHAND
February 7, 2018
RADHIKA DEVI Vs. STATE OF JHARKHAND AND OTHERS
February 14, 2018
RAGHAW PRASAD SAHI S/O MAHESHWAR PD SAHI Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
November 29, 2018
RAGHUBIR SAO, SON OF LATE GOVIND SAO Vs. KESHWAR SAO, SON OF LATE SUKHDEO SAO
August 7, 2018
RAGHUNATH PRASAD AND OTHERS Vs. SHARDA DEVI AND OTHERS
July 5, 2018
RAGHUNATH SINGH Vs. STATE OF JHARKHAND
February 12, 2018
RAGINI SHRIVESTVA, WIFE OF AMARESH KUMAR Vs. JHARKHAND ACADEMIC COUNCIL, RANCHI AT GYANDEEP CAMPUS BARGAWAN
January 5, 2018
RAHBAN CHOUDHARY Vs. STATE OF JHARKHAND
June 4, 2018
RAHEEM ANSARI @RAHIM ANSARI Vs. STATE OF JHARKHAND
January 5, 2018
RAHUL DEO PANDEY Vs. STATE OF JHARKHAND
January 16, 2018
RAHUL GUPTA SON OF RAJENDRA KUMAR GUPTA Vs. STATE OF JHARKHKAND
February 15, 2018
RAHUL KUMAR Vs. STATE OF JHARKHAND
April 3, 2018
RAHUL KUMAR Vs. STATE OF JHARKHAND
July 4, 2018
RAHUL KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
April 5, 2018
RAI ELECTRICAL Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED
January 29, 2018
RAJ BALLABH SINGH Vs. STATE OF JHARKHAND
April 4, 2018
RAJ KISHORE DAS Vs. RENU DEVI
June 14, 2018
RAJ KISHORE PRASAD Vs. STATE OF JHARKHAND
February 20, 2018
RAJ KUMAR BISWAS Vs. UNION OF INDIA
June 13, 2018
RAJ KUMAR GUPTA Vs. STATE OF JHARKHAND
June 28, 2018
RAJ KUMAR PASWAN Vs. STATE OF JHARKHAND
August 8, 2018
RAJ KUMAR RAM DOM Vs. STATE OF JHARKHAND
August 8, 2018
RAJ KUMAR SOGANI AND OTHERS Vs. NAND KISHORE KHANDELWAL AND OTHERS
May 10, 2018
RAJ KUMARR YADAV @ MANJIT JEE Vs. STATE OF JHARKHAND
August 28, 2018
RAJ SHEKHAR Vs. GOVIND LAL SAHU
May 8, 2018
RAJ VIVEKANAND MARANDI Vs. STATE OF JHARKHAND THROUGH SECRETARY
October 8, 2018
RAJA PRATAP SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY, MINISTRY OF
February 27, 2018
RAJA RAM SAHU Vs. VICE CHAIRMAN, RANCHI REGIONAL DEVELOPMENT AUTHORITY
February 5, 2018
RAJAN MEHTA Vs. STATE OF JHARKHAND
November 2, 2018
RAJEEV KUMAR Vs. GENERAL MANAGER
July 11, 2018
RAJEEV RANJAN Vs. THE STATE OF JHARKHAND AND ORS.
January 3, 2018
RAJEN BARAIK, S/O LATE HARKAM BARAIK Vs. STATE OF JHARKHAND
May 14, 2018
RAJENDRA BIND Vs. STATE OF JHARKHAND
December 17, 2018
RAJENDRA CHATURVEDI Vs. GEETA OJHA
August 9, 2018
RAJENDRA KUMAR PATI Vs. CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED
December 5, 2018
RAJENDRA NATH MAHTO @ RAJENDRA PRASAD MAHTO Vs. THE STATE OF JHARKHAND
January 31, 2018
RAJENDRA PRASAD PANDEY Vs. STATE OF JHARKHAND
October 3, 2018
RAJENDRA PRASAD RAM Vs. STATE OF JHARKHAND
October 23, 2018
RAJENDRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
October 9, 2018
RAJENDRA THAKUR Vs. STATE OF JHARKHAND
July 24, 2018
RAJESH KACHHAP Vs. STATE OF JHARKHAND
October 11, 2018
RAJESH KUMAR LAL Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
August 6, 2018
RAJESH KUMAR MISHRA Vs. UNION OF INDIA AND ORS.
January 16, 2018
RAJESH KUMAR RAGHU DAS Vs. UNION OF INDIA AND OTHERS
March 16, 2018
RAJESH KUMAR SAHU Vs. STATE OF JHARKHAND
April 24, 2018
RAJESH KUMAR SON OF LATE GOSAI PRASAD YADAV Vs. STATE OF JHARKHAND
June 27, 2018
RAJESH KUMAR SON OF LATE RAJENDRA BHUIYA Vs. CENTRAL COAL FIELD LIMITED
July 2, 2018
RAJESH MAHTO Vs. STATE OF JHARKHAND
February 21, 2018
RAJESH MANDAL @ RAJESH KUMAR @ RAJESH KUMAR MANDAL Vs. THE STATE OF JHARKHAND
January 9, 2018
RAJESH NAYAK Vs. STATE OF JHARKHAND
December 7, 2018
RAJESH TIWARI Vs. UNION OF INDIA
May 1, 2018
RAJESH UPADHYAY Vs. USHA DEVI @ USHA UPADHYAY
April 23, 2018
RAJESHWAR CHAUHAN @ KAMDEO CHAUHAN Vs. STATE OF BIHAR
April 12, 2018
RAJESHWARI PRASAD SINGH Vs. PRAVESH KUMAR SINGH @ RAM PRAVESH SINGH
September 25, 2018
RAJINDRA BHUIYAN @ RAJENDRA DAS, Vs. STATE OF JHARKHAND
September 24, 2018
RAJIV KUMAR Vs. STATE OF JHARKHAND
May 18, 2018
RAJIV KUMAR SINGH Vs. SWARN LATA DEVI
August 20, 2018
RAJIV RANJAN PANDEY Vs. STATE OF JHARKHAND
April 9, 2018
RAJIV SAHKARI GRIH NIRMAN SAHYOG SAMITI LTD Vs. ADRIAN BECK
July 13, 2018
RAJNI JAIN Vs. STATE OF JHARKHAND
March 5, 2018
RAJNI KUMARI Vs. STATE OF JHARKHAND
June 18, 2018
RAJU BISHWAKARMA Vs. STATE OF JHARKHAND
February 24, 2018
RAJU RAVIDAS Vs. STATE OF JHARKHAND
January 29, 2018
RAJU TURI Vs. STATE OF JHARKHAND
September 24, 2018
RAJU VISHWAKARMA Vs. SEEMA DEVI
May 17, 2018
RAJU YADAV Vs. THE STATE OF JHARKHAND
December 18, 2018
RAKESH BHASKAR Vs. STATE OF JHARKHAND
August 1, 2018
RAKESH GOYAL Vs. STATE OF JHARKHAND
May 14, 2018
RAKESH PAL Vs. RAM VRIKSHA PAL AND OTHERS
June 11, 2018
RAM ASHISH RAM Vs. STATE OF JHARKHAND
November 28, 2018
RAM AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
August 7, 2018
RAM BADAN SINGH Vs. STATE OF JHARKHAND
August 1, 2018
RAM BAHADUR PANDEY Vs. STATE OF JHARKHAND
April 12, 2018
RAM BANRA, S/O LATE MAHENDRA BANRA Vs. STATE OF JHARKHAND THROUGH SECRETARY, HOME DEPARTMENT
August 6, 2018
RAM BRIND PRASAD SINGH Vs. UNION OF INDIA
May 7, 2018
RAM CHANDRA JHA, SON OF AMIRI JHA Vs. CENTRAL COALFIELDS LIMITED, DHARBHANGA HOUSE
February 26, 2018
RAM CHANDRA KESHRI Vs. STATE OF JHARKHAND AND OTHERS
March 14, 2018
RAM CHANDRA OJHA Vs. STATE OF JHARKHAND
August 7, 2018
RAM CHANDRA RAM Vs. STATE OF JHARKHAND
January 23, 2018
RAM CHANDRA RAM Vs. STATE OF BIHAR
October 11, 2018
RAM CHANDRA YADAV Vs. STATE OF JHARKHAND
August 23, 2018
RAM CHARITRA SHARMA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
August 8, 2018
RAM CHHAPIT SINGH Vs. KRISHNA SINGH
October 31, 2018
RAM CHHEDI SINGH Vs. STATE OF JHARKHAND
October 30, 2018
RAM DAS ORAON Vs. FAGU ORAON
March 15, 2018
RAM DULARI SINHA Vs. STATE OF JHARKHAND
June 22, 2018
RAM KISHORE MISHRA Vs. DINDAYAL SAWA
May 9, 2018
RAM KISHORE SAHU Vs. STATE OF JHARKHAND
April 17, 2018
RAM KUMAR SINGH Vs. STEEL AUTHORITY OF INDIA LTD
May 17, 2018
RAM KUMAR SINGH AND ORS Vs. STATE OF JHARKHAND AND ORS
January 15, 2018
RAM LAKHAN MANDAL SON OF BANDHAN MANDAL Vs. STATE OF JHARKHAND
October 25, 2018
RAM LAL MUNDA Vs. COMMISSIONER
July 4, 2018
RAM MANJHI Vs. CENTRAL COALFIELDS LIMITED
January 30, 2018
RAM NAKSHATRA SINGH @ RAM NAKSHATRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL CHIEF CONSERVATOR OF FOREST
August 13, 2018
RAM NARAYAN PRASAD Vs. RAMESH KR PANDEY
October 12, 2018
RAM NARESH SAO Vs. STATE OF JHARKHAND
August 20, 2018
RAM PARBESH SINGH Vs. BHARAT COKING COAL LTD.
July 11, 2018
RAM PRASAD MANJHI S/O MADAN MANJHI Vs. STATE OF JHARKHAND
April 11, 2018
RAM PRAVESH SINGH Vs. BHARAT COKING COAL LIMITED
July 20, 2018
RAM PRAVESH SINGH Vs. UNION OF INDIA
March 12, 2018
RAM PRIT PRASAD Vs. STATE OF JHARKHAND
November 19, 2018
RAM PUKAR SHARMA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 8, 2018
RAM PYARE MISHRA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
July 3, 2018
RAM SAHAY THAKUR, S/O LATE JHAMMAN THAKUR Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
May 15, 2018
RAM SEWAK DANGI Vs. STATE OF BIHAR (NOW JHARKHAND)
July 2, 2018
RAM SUNDAR PRASAD Vs. STATE OF JHARKHAND
April 19, 2018
RAM SWAROOP PASWAN Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
December 10, 2018
RAMA GOPE @ RAMESHWAR GOPE Vs. STATE OF JHARKHAND
December 4, 2018
RAMA SAHU, SON OF LATE MAHADEO SAHU Vs. STATE OF JHARKHAND
February 6, 2018
RAMAKANT SHUKLA Vs. THE STATE OF JHARKHAND AND ORS.
January 2, 2018
RAMANUJ PRASAD Vs. STATE OF JHARKHAND
August 24, 2018
RAMBALI SAO Vs. STATE OF JHARKHAND
December 11, 2018
RAMCHANDRA CHOUDHARY Vs. KALI DASI
October 25, 2018
RAMCHANDRA MAHATO Vs. STATE OF JHARKHAND
November 27, 2018
RAMCHIJ VISHWAKARMA Vs. GAYAN PRAKASH BUDHIA
November 5, 2018
RAMDAS MARDI Vs. INDIAN OIL CORPORATION LIMITED
August 21, 2018
RAMDEO MAHTO Vs. STATE OF JHARKHAND
June 25, 2018
RAMDEO PRASAD KUSHWAHA Vs. STATE OF JHARKHAND
November 5, 2018
RAMESH CHANDRA BEHRA Vs. STATE OF JHARKHAND
August 13, 2018
RAMESH CHANDRA DAS Vs. STATE OF JHARKHAND
August 2, 2018
RAMESH CHANDRA SINGH Vs. SUNITA DEVI
June 14, 2018
RAMESH KUMAR AGARWAL Vs. FOOD CORPORATION OF INDIA
August 29, 2018
RAMESH PRASAD SINGH Vs. STATE OF JHARKHAND
August 31, 2018
RAMESH VISHWAKARMA Vs. CENTRAL COALFIELDS LIMITED
December 10, 2018
RAMESHWAR HEMBRAM Vs. STATE OF JHARKHAND
December 7, 2018
RAMESHWAR MODI Vs. STATE OF JHARKHAND
April 17, 2018
RAMESHWAR RAI AND ORS. Vs. THE STATE OF JHARKHAND
April 30, 2018
RAMGATI SINGH Vs. STATE OF JHARKHAND
December 12, 2018
RAMIYA CONSTRUCTION PVT. LTD. Vs. STATE OF JHARKHAND
May 11, 2018
RAMJEET @ RAMJEET MEHTA Vs. THE STATE OF JHARKHAND
January 8, 2018
RAMJI SINGH Vs. STATE OF JHARKHAND
August 31, 2018
RAMKUMAR HARISHANKAR Vs. RAJESH KASERA
May 10, 2018
RAMPAD PANDIT Vs. STATE OF JHARKHAND
January 30, 2018
RAMSHRAY SINGH Vs. STATE OF JHARKHAND
November 27, 2018
RAMYATAN CHOUDHARY Vs. STATE OF JHARKHAND
August 24, 2018
RANA MOTI LAL SINGH, SON OF NIRANJAN PRASAD SINGH Vs. STATE OF JHARKHAND
May 14, 2018
RANCHI UNIVERSITY Vs. NATASCHA SAHU
July 31, 2018
RANJAN KUMAR Vs. STATE OF JHARKHAND
June 22, 2018
RANJAN KUMAR PATHAK Vs. SANDHYA KUMARI
March 27, 2018
RANJAN KUMAR, SON OF GANESH LAL AND ANOTHER Vs. THE STATE OF JHARKHAND AND OTHERS
July 13, 2018
RANJAN N. MINZ Vs. THE STATE OF JHARKHAND AND ANR
August 31, 2018
RANJAY KUMAR MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
November 22, 2018
RANJAY KUMAR SINGH, SON OF RAM DAHIN SINGH Vs. STATE OF JHARKHAND
November 5, 2018
RANJAY KUMAR SINGH, SON OF RAM DAHIN SINGH Vs. STATE OF JHARKHAND
May 14, 2018
RANJEET DAS AND OTHERS Vs. STATE OF JHARKHAND
July 25, 2018
RANJEET KUMAR Vs. STATE OF JHARKHANDLABIC
December 20, 2018
RANJEET KUMAR SINGH Vs. KALYANI DEVI
July 17, 2018
RANJEET KUMAR THAKUR, S/O LATE BIRENDRA THAKUR Vs. STEEL AUTHORITY OF INDIA LTD , NEW DELHI, THROUGH
May 17, 2018
RANJIT KUMAR Vs. STATE OF JHARKHAND
August 31, 2018
RANJIT KUMAR MAHATO S/O RAMESHWAR MAHTO Vs. BHARAT COKING COAL LIMITED
April 3, 2018
RANJIT LALL S/O LATE RAM PRASAD RAM Vs. JAIDEO PANDIT
February 14, 2018
RANJIT SINGH @ RAJU Vs. STATE OF JHARKHAND
August 2, 2018
RANJIT SINGH ALIAS RANA AND ANOTHER Vs. SATYABHAMA DEVI AND ANOTHER
July 23, 2018
RAO RANJEET SINGH SON OF LATE BALDEO SINGH Vs. STATE OF JHARKHAND
September 14, 2018
RASDHARI SINGH, S/O LATE RAMDHAWAR SINGH @ RAMDAWAL SINGH Vs. BHARAT COKING COAL LIMITED
January 10, 2018
RASHMI S LAKRA Vs. STATE OF JHARKHAND
December 12, 2018
RASHMI SINGH Vs. ARUN KUMAR SINGH
December 5, 2018
RASIK BASKI Vs. STATE OF JHARKHAND
September 10, 2018
RATAN BEDIYA Vs. STATE OF JHARKHAND
June 6, 2018
RATAN LAL MAHTO Vs. STATE OF JHARKHAND THROUGH SECRETARY, REVENUE DEPA
March 6, 2018
RATAN LAL MAHTO Vs. STATE OF JHARKHAND
March 12, 2018
RAVI BHUSHAN SETH Vs. MEENA SETH ALIAS MEENA KUMARI
January 2, 2018
RAVI RAM Vs. STATE OF JHARKHAND
May 17, 2018
RAVI SHANKAR MISHRA Vs. STATE OF JHARKHAND AND ANOTHER
February 14, 2018
RAVINDER SINGH MANDA AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
March 28, 2018
RAVINDRA KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY/ PRINCIPAL SECRETARY
October 1, 2018
RAVINDRA KUMAR Vs. STATE OF JHARKHAND
August 14, 2018
RAVINDRA NATH SAHU Vs. STATE OF JHARKHAND
February 19, 2018
RAZI AHMED Vs. STATE OF JHARKHAND
August 1, 2018
RCM INFRASTRUCTURE LIMITED Vs. STATE OF JHARKHAND AND OTHERS
February 23, 2018
REBA SARKAR Vs. STATE OF JHARKHAND
July 24, 2018
REENA DEVI @ RANI DEVI Vs. RAVI PRAKASH SINGH
August 6, 2018
REKHA AGARWAL Vs. STATE OF JHARKHAND AND ORS.
January 10, 2018
REKHA DEVI Vs. BIKRAM CHOUHAN
February 5, 2018
REKHA PANDEY Vs. COAL INDIA LIMITED
December 13, 2018
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. PARBATI DEVI
February 19, 2018
RIDDHI RANI DEY Vs. STATE OF JHARKHAND
August 9, 2018
RIGA SUGAR COMPANY LTD Vs. STATE OF JHARKHAND
May 11, 2018
RINKI KUMARI, WIFE OF CHUNNU RAJAK Vs. STATE OF JHARKHAND
September 28, 2018
RINKU SINGH Vs. UNION OF INDIA
December 4, 2018
RINTU BHAGAT Vs. THE STATE OF JHARKHAND AND ORS.
January 2, 2018
RISHA MANJHI @ RISA MAJHI Vs. STATE OF JHARKHAND
October 23, 2018
RITA DEVI Vs. STATE OF JHARKHAND
April 4, 2018
RITA DSOUZA Vs. JAY MANGAL KUMAR
July 31, 2018
RITA SAHU Vs. STATE OF JHARKHAND
May 10, 2018
RITESH KUMAR GUPTA Vs. GOPAL KRISHNA SINHA & ORS
November 19, 2018
RITLAL VERMA Vs. STATE OF JHARKHAND
May 4, 2018
RITU MISTRI S/O LATE LAXMAN MISTRI Vs. STATE OF JHARKHAND
July 3, 2018
ROBIN MOHALI Vs. STATE OF JHARKHAND
August 14, 2018
ROHAN SHEIKH @ NIKKU @ REHAN SEIKH Vs. STATE OF JHARKHAND
June 4, 2018
ROHANI MARANDI Vs. STATE OF JHARKHAND
October 25, 2018
ROHITESHWAR RAY Vs. KAUSHAL KISHORE
October 24, 2018
ROHTAS MUNDA Vs. RANCHI MUNICIPAL CORPORATION AND ORS
January 17, 2018
ROJA ORAIN AND ANR. Vs. ELIAS ORAON AND ORS.
April 5, 2018
ROSANI DEVI W/O ANAND PAL MAHTO Vs. STATE OF JHARKHAND AND OTHERS
March 13, 2018
ROSHAN LAL CHOUDHARY Vs. NIRMALA DEVI & ORS.
January 4, 2018
ROSHAN LAL CHOUDHARY Vs. NIRMALA DEVI
June 26, 2018
ROUDRA ROHIT MALLICK Vs. ROHINI DAS MALLICK
May 14, 2018
ROUSHAN PRASAD @ ROSHAN PRASAD @ ROSHAN PRASAD Vs. STATE OF JHARKHAND
July 13, 2018
ROYLEN BHENGRA Vs. STATE OF JHARKHAND THROUGH SECRETARY
November 5, 2018
ROZAN MIAN @ ROJNA MIAN, SON OF LATE SAHADAT KHAN Vs. STATE OF JHARKHAND
October 9, 2018
RUBI KUMARI Vs. STATE OF JHARKHAND
February 21, 2018
RUBI SINHA Vs. BHARAT COKING COAL LIMITED (BCCL)
September 4, 2018
RUBY DEVI, WIFE OF BIRBAL SINGH Vs. BIRBAL SINGH, SON OF LAGTE NIRANJAN SINGH
October 26, 2018
RUDWA DEVI AND ORS. Vs. LALJI MAHTO AND ORS.
February 21, 2018
RUKMINI DEVI Vs. RAVIKANT JHA
January 23, 2018
RUKMINI DEVI Vs. STATE OF JHARKHAND
April 17, 2018
RUKMINI DEVI JALAN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
February 2, 2018
RUPA KUMARI @ DEVI Vs. LOKESHWAR PRASAD
March 16, 2018
RUPA PAL Vs. SANJAY PAL
August 14, 2018
S N THAKKAR CONSTRUCTION PVT LTD Vs. EAST CENTRAL RAILWAYS
February 2, 2018
S SHAUKAT ALI Vs. MOHAMMAD ALI
March 15, 2018
S.M. TANWEER Vs. STATE OF JHARKHAND
August 7, 2018
SABBIR MIAN Vs. STATE OF JHARKHAND
February 24, 2018
SABITA DEVI Vs. STATE OF JHARKHAND
June 13, 2018
SABITRI DEVI Vs. STATE OF JHARKHAND
February 26, 2018
SABIYA DEVI AND OTHERS Vs. UNION OF INDIA
July 19, 2018
SABRE AYUB ANSARI Vs. STATE OF JHARKHAND
November 22, 2018
SABUJ MURMU Vs. STATE OF JHARKHAND
June 20, 2018
SACHIDANAND PANDIT Vs. STATE OF JHARKHAND
May 18, 2018
SACHIN PRAKASH @ RAJA Vs. THE STATE OF JHARKHAND
November 30, 2018
SADANAND GUPTA Vs. UNION OF INDIA THROUGH PRINCIPAL SECRETARY
July 2, 2018
SADANAND MAHATO Vs. STATE OF JHARKHAND
January 18, 2018
SADANAND PATRO Vs. STATE OF JHARKHAND
January 17, 2018
SADHU RAKSHIT & ANR Vs. JAGAT SINGH & ORS
September 26, 2018
SAFIQUE AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
January 31, 2018
SAGAR SHEIKH Vs. STATE OF JHARKHAND
June 6, 2018
SAGYAN DEVI Vs. LALAN SINGH
October 22, 2018
SAHDEO KERKETTA SON OF LATE BUDHUA KERKETTA Vs. NATIONAL INSTITUTE OF FOUNDRY & FORGE TECHNOLOGY
September 19, 2018
SAHDEO MAHTO Vs. STATE OF JHARKHAND
September 4, 2018
SAHDEO PRASAD Vs. STATE OF JHARKHAND, THROUGH SECRETARY
February 21, 2018
SAHINA PARWEEN @ SHAHINA PARWEEN Vs. IRSHAD ANWAR, S/O ANWAR ALI
June 22, 2018
SAHJU PAHAN Vs. STATE OF JHARKHAND
July 9, 2018
SAHMAN MIAN Vs. STATE OF JHARKHAND
August 2, 2018
SAHODRA KUMARI Vs. STATE OF JHARKHAND
April 30, 2018
SAIRA BIBI @ SAURA BIBI Vs. STATE OF JHARKHAND
May 15, 2018
SAIYAD RAJU, S/O MEHBOOB ALAM Vs. STATE OF JHARKHAND
July 30, 2018
SAJAL CHAKROVORTY Vs. STATE OF JHARKHAND
August 3, 2018
SAJANLAL JAYASWAL Vs. STATE OF JHARKHAND
September 4, 2018
SAJANTI DEVI AND OTHERS Vs. BASANTI AND OTHERS
October 25, 2018
SAKET SAURABH Vs. STATE OF JHARKHAND
May 18, 2018
SAKIR ANSARI @ KALLU Vs. THE STATE OF JHARKHAND
November 30, 2018
SALOMI KULLU Vs. STATE OF JHARKHAND
December 18, 2018
SAMAR ANSH Vs. STATE OF JHARKHAND AND ANR.
March 26, 2018
SAMBHU MARAIYA, S/O MANNAR MARAIYA Vs. GURU MARAIYA, S/O LATE NANHU MARAIYA
November 22, 2018
SAMID AHMED Vs. STATE OF JHARKHAND
March 14, 2018
SAMIKSHA SINGHAI Vs. CENTRAL INSTITUTE OF PSYCHIATRY
April 11, 2018
SAMIRA SINHA Vs. STATE OF JHARKHAND
December 7, 2018
SAMRU SWASI Vs. STATE OF JHARKHAND
December 10, 2018
SAMSON MINJ Vs. STATE OF BIHAR (NOW JHARKHAND)
April 26, 2018
SAMSUDDIIN ANSARI Vs. ABDUL SHEHARAM QURAISHI
October 11, 2018
SAMU TIRKEY Vs. CHANDRAKALA TIRKEY
July 25, 2018
SAMUEL MURUM SOY Vs. STATE OF JHARKHAND
March 7, 2018
SANATAN BHAGAT Vs. STATE OF JHARKHAND
December 14, 2018
SANATAN TURU S/O BAGAT TUDU Vs. STATE OF JHARKHAND
August 23, 2018
SANDHYA BEDEKAR Vs. STATE OF JHARKHAND THROUGH SECRETARY
December 18, 2018
SANGEET DALMIA Vs. RAJ KISHORE SABOO
October 24, 2018
SANGEETA TOPPO Vs. STATE OF JHARKHAND
December 17, 2018
SANGRAM MUNDA Vs. STATE OF JHARKHAND
May 21, 2018
SANICHARIA ORAIN Vs. SARASWATI DEVI
December 6, 2018
SANJAY DAS @ SANJAY KUMAR VERMA Vs. GEETA DEVI @ SANGITA DEVI
July 26, 2018
SANJAY GARI Vs. STATE OF JHARKHAND
March 8, 2018
SANJAY KUMAR Vs. STATE OF JHARKHAND
July 26, 2018
SANJAY KUMAR Vs. THE STATE OF JHARKHAND AND OTHERS
March 12, 2018
SANJAY KUMAR Vs. SUDHA DEVI
August 13, 2018
SANJAY KUMAR BOSE AND ANR Vs. STATE OF JHARKHAND AND OTHERS
December 21, 2018
SANJAY KUMAR DAS Vs. STATE OF JHARKHAND
October 5, 2018
SANJAY KUMAR JAIN Vs. STATE OF JHARKHAND
April 11, 2018
SANJAY KUMAR MINOCHA Vs. GEL CHURCH, CHHOTANAGPUR & ASSAM
February 15, 2018
SANJAY KUMAR RAMESH CHANDRA GHOSH Vs. STATE OF JHARKHAND AND OTHERS
January 18, 2018
SANJAY KUMAR TIWARY Vs. THE STATE OF JHARKHAND
February 27, 2018
SANJAY KUMAR, S/O LATE LAXMAN PRASAD SAH Vs. STATE OF JHARKHAND
March 14, 2018
SANJAY PALSANIA Vs. CENTRAL BUREAU OF INVESTIGATION
February 1, 2018
SANJAY PRASAD GUPTA Vs. SAKUNTALA DEVI
March 23, 2018
SANJAY PRASAD SONU Vs. STATE OF JHARKHAND
February 21, 2018
SANJAY PRASAD, S/O DAYA NAND PRASAD Vs. STATE OF JHARKHAND
May 17, 2018
SANJAY SAO @ SANJAY KUMAR SAO Vs. STATE OF JHARKHAND
June 7, 2018
SANJEEB KUMAR Vs. BALGOVIND PRASAD
July 25, 2018
SANJEEV KUMAR JHA Vs. STATE OF JHARKHAND
January 25, 2018
SANJEEV KUMAR MISHRA Vs. CHANDA MISHRA
June 26, 2018
SANJEEV KUMAR SINGH Vs. STATE OF JHARKHAND
January 10, 2018
SANJEEV KUMAR, SON OF SRI UMESH SINGH Vs. STATE OF JHARKHAND
February 16, 2018
SANJEEV SHARAN Vs. STATE OF JHARKHAND AND ORS.
January 10, 2018
SANJESH MOHAN THAKUR Vs. STATE OF JHARKHAND
January 19, 2018
SANJIB KUMAR Vs. STATE OF JHARKHAND
December 10, 2018
SANJIV BADHAN @ SANJIV BHADAN Vs. DILIP KUMAR SINHA @ DR D K SINHA
July 11, 2018
SANJIV KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT
March 13, 2018
SANJIV KUMAR MAHATO Vs. REKHA MAHATO
January 2, 2018
SANJU DEVI W/O DHANANJAY MANDAL Vs. DHANANJAY MANDAL
August 3, 2018
SANKAT MOCHAN, SON OF OM PRAKASH TAILIK Vs. STATE OF JHARKHAND THROUGH SECRETARY, COMMERCIAL
March 16, 2018
SANT KUMAR MISHRA Vs. EASTERN COALFIELD LIMITED
October 23, 2018
SANTOSH KUMAR Vs. GAYATRI KUMARI (SINGH)
March 14, 2018
SANTOSH KUMAR GUPTA Vs. BHAGWAN DAS GUPTA & OTHERS
October 12, 2018
SANTOSH KUMAR MANDAL Vs. STATE OF JHARKHAND
May 2, 2018
SANTOSH KUMAR S/O KHUDI SAHU Vs. UNION OF INDIA THROUGH, DIRECTOR, C R P F ; DIRECT
April 11, 2018
SANTOSH KUMAR SHARMA, SON OF LATE SURENDRA NATH NAND SHARMA Vs. UNION OF INDIA
July 31, 2018
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
May 9, 2018
SANTOSH KUMAR SINGH Vs. RUCHI SINGH @ AARCHANA SINGH
August 13, 2018
SANTOSH KUMAR SINGH SON OF SURENDRA SINGH Vs. STATE OF JHARKHAND
November 5, 2018
SANTOSH KUMAR, S/O LATE RAMCHANDRA PRASAD Vs. THE STATE OF JHARKHAND
January 4, 2018
SANTOSH NAPIT, SON OF LATE PURNO NAPIT Vs. MOTILAL SAW, SON OF LATE SRINATH SAW
January 30, 2018
SANTOSH RAM Vs. STATE OF JHARKHAND
June 8, 2018
SANTOSH THAKUR AND ORS Vs. STATE OF JHARKHAND AND ORS
January 15, 2018
SANTRA GOPE AND ANR Vs. STATE OF JHARKHAND AND ORS
January 10, 2018
SAO MUNDA Vs. STATE OF JHARKHAND
July 10, 2018
SAPAN KUMAR SAHA Vs. STATE OF JHARKHAND
February 16, 2018
SARABJEET NARAYAN JHA Vs. STATE OF JHARKHAND
December 10, 2018
SARASWATI DEVI Vs. STATE OF JHARKHAND
March 7, 2018
SARAT CHANDRA MAHATHA @ SURUWA Vs. STATE OF JHARKHAND
September 13, 2018
SARDA DEVI W/O BUDHAN RAM Vs. STATE OF JHARKHAND
December 21, 2018
SARDAR TRILOCHAN SINGH Vs. STATE OF JHARKHAND
December 11, 2018
SARDENDU KUMAR DAS Vs. STATE OF JHARKHAND THROUGH C.B.I
August 3, 2018
SARDUL AUTO WORKS PVT LTD Vs. STATE OF JHARKHAND
July 12, 2018
SARIUL SHEIKH Vs. STATE OF JHARKHAND
March 7, 2018
SARJU PANDEY Vs. STATE OF JHARKHAND
October 12, 2018
SARJUG YADAV ALIAS SARJUG GOPE Vs. STATE OF JHARKHAND
September 24, 2018
SARKARI PADADHIKARI SAHKARI GRIH NIRMAN SAMITI LTD , JHARKHAND Vs. STATE OF JHARKHAND AND OTHERS
April 4, 2018
SARLA DEVI Vs. STATE OF JHARKHAND
April 30, 2018
SAROJ DADEL Vs. UNION OF INDIA
April 6, 2018
SAROJ DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 25, 2018
SAROJ PRASAD Vs. STATE OF JHARKHAND
January 1, 2018
SAROJANI HEMBRAM Vs. STATE OF JHARKHAND
June 27, 2018
SARSWATI DEVI Vs. STATE OF JHARKHAND AND ANOTHER
February 21, 2018
SARVANAND PASWAN Vs. STATE OF JHARKHAND
February 23, 2018
SARWESH KUMAR SINGH Vs. STATE OF JHARKHAND
October 12, 2018
SARWESHWARI KUMARI Vs. STATE OF JHARKHAND
August 14, 2018
SASTHI KUMBHKAR Vs. UNION OF INDIA
April 13, 2018
SATENDRA KUMAR DUBEY SON OF LATE ASHESHWAR KUMAR DUBEY Vs. STATE OF JHARKHAND
July 11, 2018
SATENDRA RAM, SON OF UDIT RAM Vs. STATE OF JHARKHAND
July 31, 2018
SATENDRA SINGH Vs. STATE OF JHARKHAND
December 4, 2018
SATRUGHAN RAJWAR @ CHHOTU Vs. STATE OF JHARKHAND
January 2, 2018
SATRUPA GHOSH, WIFE OF SRI ARUN KUMAR GHOSH Vs. UNION OF INDIA
March 26, 2018
SATYA DEVI Vs. STATE OF JHARKHAND
February 5, 2018
SATYA NARAYAN AGARWAL Vs. RADHESHYAM AGARWAL
December 18, 2018
SATYA NARAYAN RAM Vs. STATE OF JHARKHAND & ORS
July 18, 2018
SATYA PRAKASH, SON OF VIJAY KUMAR Vs. STATE OF JHARKHAND
September 28, 2018
SATYANARAYAN MISHRA Vs. STATE OF BIHAR
July 16, 2018
SATYENDRA KEWAT Vs. STATE OF JHARKHAND
March 16, 2018
SATYENDRA KUMAR CHOUDHARY Vs. RAJENDRA KUMAR CHOUDHARY
April 12, 2018
SATYENDRA KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
April 19, 2018
SATYENDRA KUMAR MEHRA Vs. STATE OF JHARKHAND
February 23, 2018
SATYENDRA NARAYAN RAI Vs. STATE OF JHARKHAND
December 15, 2018
SATYENDRA NARAYAN SINGH, SON OF LATE HARDEO PRASAD SINGH Vs. RANCHI UNIVERSITY, RANCHI
July 6, 2018
SATYENDRA RAJAK Vs. STATE OF JHARKHAND
March 19, 2018
SAURABH KUMAR SINGH Vs. THE STATE OF JHARKHAND
February 8, 2018
SAURAV KUMAR Vs. STATE OF JHARKHAND
August 13, 2018
SAVILA KHATUN Vs. UNION OF INDIA
April 26, 2018
SAVITRI WALA DEVI Vs. BHARAT COKING COAL LIMITED THROUGH CHAIRMAN CUM MANAGING DIRECTOR
October 26, 2018
SAVITRI YADAV Vs. STATE OF JHARKHAND
June 13, 2018
SEEMA SAHA Vs. STATE OF JHARKHAND
June 22, 2018
SERAJ @ SERAJUDDIN MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
May 17, 2018
SERAJ ANSARI AND OTHERS Vs. THE STATE OF BIHAR (NOW JHARKHAND)
July 19, 2018
SHABINA NAZLY KHAN @ NIKKI BANO Vs. STATE OF JHARKHAND
October 10, 2018
SHABNAM W/O MAHMOOD ALAM ANSARI Vs. STATE OF JHARKHAND
January 19, 2018
SHAFIQUE ANSARI, S/O MAZBUL ANSARI Vs. STATE OF JHARKHAND
April 23, 2018
SHAH BROTHERS Vs. UNION OF INDIA AND OTHERS
June 27, 2018
SHAHABUDDIN ANSARI Vs. STATE OF JHARKHAND THROUGH SECRETARY
May 15, 2018
SHAHIDA BEGUM Vs. MD YAQUB
March 8, 2018
SHAHZADA IRFAN Vs. STATE OF JHARKHAND
July 2, 2018
SHAILENDRA JHA S/O LATE GANESH JHA Vs. STATE OF JHARKHAND
August 1, 2018
SHAILENDRA KUMAR PATHAK Vs. STATE OF JHARKHAND
August 14, 2018
SHAILENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND
March 14, 2018
SHAILENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
July 25, 2018
SHAILESH KUMAR SON OF LATE GOPAL MAHTO Vs. BHARAT COKING COAL LIMITED
November 29, 2018
SHAILESH KUMAR TIWARI, SON OF SHREE SHAMBHU NATH TIWARI Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
August 16, 2018
SHAKAMBARI NIRMAN PVT. LTD. Vs. STATE OF JHARKHAND AND ORS.
December 11, 2018
SHAKAMBRI INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
May 11, 2018
SHAKAMBRI INDUSTRIES PRIVATE LIMITED Vs. STATE OF JHARKHAND
August 6, 2018
SHAKHAWAT MOMIN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
January 18, 2018
SHAKTIDHAR RAM Vs. STATE OF JHARKHAND
January 29, 2018
SHAKTIPADA MAHATO Vs. CHANDANA MAHATO
July 11, 2018
SHAMBA MANJHI Vs. STATE OF JHARKHAND
April 11, 2018
SHAMBHU KISHKU Vs. STATE OF JHARKHAND
October 1, 2018
SHAMBHU NATH MUNDA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
October 3, 2018
SHAMBHU NATH TIWARY ALIAS SAMBHU NATH TIWARI Vs. STATE OF JHARKHAND
August 10, 2018
SHAMBHU SHARAN LALL Vs. CHAIRMAN CUM MANAGING DIRECTOR
November 29, 2018
SHANKAR BHUIA Vs. UNION OF INDIA AND ORS.
March 21, 2018
SHANKAR CHANDRA MAHATO Vs. STATE OF JHARKHAND
August 28, 2018
SHANKAR CHOUDHARY, S/O LATE SURAJ MAL CHOUDHARY Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER
September 13, 2018
SHANKAR GHASI Vs. STATE OF JHARKHAND
December 21, 2018
SHANKAR MAHLI Vs. STATE OF JHARKHAND
July 7, 2018
SHANKAR ORAON Vs. CENTRAL COALFIELDS LIMITED (A SUBSIDIARY OF COAL INDIA LTD )
October 24, 2018
SHANKAR PANJARIYA Vs. VICE CHANCELLOR
October 31, 2018
SHANKAR PASWAN Vs. STATE OF JHARKHAND
April 3, 2018
SHANKAR PRASAD SINGH Vs. VIJAY SHANKAR SINGH
June 29, 2018
SHANKAR RAI Vs. STATE OF JHARKHAND
December 12, 2018
SHANKAR RAJAK Vs. STATE OF JHARKHAND
December 19, 2018
SHANKAR SILICATE & CHEMICAL INDUSTRY Vs. COAL INDIA LTD.
December 13, 2018
SHANKAR TIRIYA SON OF JOTEYA TIRIYA Vs. STATE OF JHARKHAND
March 17, 2018
SHANKAR URAON, SON OF LATE DEOTHAN URAON Vs. STATE OF JHARKHAND
August 14, 2018
SHANTI BANERJEE WIDOW Vs. PRABHAT KUMAR
November 1, 2018
SHANTI KUMAR KESHAODEO PODDAR Vs. UNION OF INDIA
May 14, 2018
SHARAD KUMAR @ SONU, SON OF SHEOCHARAN DAS Vs. SNEHA BHARATI, WIFE OF SHARAD KUMAR @ SONU AND DAUGHTER OF DASRATH PRASAD
October 1, 2018
SHARAFAT ALI Vs. STATE OF JHARKHAND
December 14, 2018
SHARDA DEVI, WIFE OF ARJUN PRASAD MAHATO Vs. STATE OF JHARKHAND
July 25, 2018
SHARMACOMPANY Vs. STATE OF JHARKHAND
February 1, 2018
SHASHI BHUSHAN KUMAR Vs. STATE OF JHARKHAND
January 24, 2018
SHASHI BHUSHAN YADAV & ORS Vs. STATE OF JHARKHAND & ORS
July 12, 2018
SHASHI KANT GOPALKA Vs. STATE OF JHARKHAND
April 2, 2018
SHASHI KANT GOPALKA Vs. STATE OF JHARKHAND
May 2, 2018
SHASHI MUNDA Vs. STATE OF JHARKHAND
March 13, 2018
SHAYAMAL KUMAR AIKAT, SON OF LATE SHANTANU KUMAR AIKAT Vs. STATE OF JHARKHAND
April 3, 2018
SHEELA DEVI WIFE OF BALDEV SAHU Vs. STATE OF JHARKHAND
July 27, 2018
SHEKHAR JHA Vs. M/S. TATA STEEL LIMITED
June 18, 2018
SHEKHAR KUMAR JHA Vs. STATE OF JHARKHAND
August 20, 2018
SHEO DUTT SHARMA Vs. STATE OF JHARKHAND
November 1, 2018
SHEO NARAYAN RAMBHA CONSTRUCTION PRIVATE LIMITED Vs. STATE OF JHARKHAND
February 22, 2018
SHEO PRASAD SINGH SON OF LATE RAM DHANIK SINGH Vs. INDIAN IRON & STEEL COMPANY (NOW UNDER SAIL) THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
April 10, 2018
SHIEKH ALIMUDDIN Vs. STATE OF JHARKHAND
February 15, 2018
SHITAL CHATTERJEE, SON OF LATE SHAMBHU CHATTERJEE Vs. STEEL AUTHORITY OF INDIA LIMITED, THROUGH ITS CHAI
May 18, 2018
SHITAL RAM AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
January 3, 2018
SHIV CHANDRA SINGH Vs. M/S. UNITED INDIA INSURANCE CO. LTD., BOKARO AND ANR.
March 7, 2018
SHIV NARAYAN PASWAN Vs. BANDEY SINGH
October 10, 2018
SHIV NATH SINGH GONJHU Vs. STATE OF JHARKHAND
July 11, 2018
SHIV PRASAD SINGH S/O LATE RAM NARESH SINGH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
October 24, 2018
SHIV PUJAN PRASAD Vs. STATE OF JHARKHAND
April 3, 2018
SHIV RATAN PRASAD GUPTA @ SHIV RATAN GUPTA Vs. STATE OF JHARKHAND
August 6, 2018
SHIV SHANKAR CHAUDHARY, S/O LATE KAMESHWAR CHAUDHARY Vs. MAMTA KUMARI, WIFE OF SHIV SHANKAR CHAUDHARY
November 20, 2018
SHIV SHANKAR MAHTO S/O RAMDHARI MAHTO Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, GARHWA
October 22, 2018
SHIVA MOHAN JHA Vs. BHARAT SANCHAR NIGAM LTD.
February 1, 2018
SHIVA STONE CHIPS Vs. STATE OF JHARKHAND
April 26, 2018
SHIVAM IRON AND STEEL CO LIMITED Vs. STATE OF JHARKHAND
February 27, 2018
SHIVANI KUMARI @ SHIVANI PRAMANIK Vs. HARILAL PRAMANIK
August 3, 2018
SHIVCHANDRA SINGH Vs. STATE OF JHARKHAND
July 12, 2018
SHIVENDRA KUMAR Vs. STATE OF JHARKHAND
July 3, 2018
SHOUKAT ALI Vs. RANCHI MUNICIPAL CORPORATION
May 8, 2018
SHRAWAN KUMAR AGARWALLA Vs. MAKHANLAL HARNARAIN
May 11, 2018
SHREE NANAK FERRO ALLOYS (P) LTD Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
February 14, 2018
SHREE RADHA BALLAV GAS STATION Vs. UNION BANK OF INDIA
June 19, 2018
SHREENIWAS SINGH Vs. RAMNIWAS SINGH
October 22, 2018
SHRI BIRENDRA KUMAR MISHRA Vs. UNION OF INDIA
March 6, 2018
SHRIKANT PRASAD SUMAN @ SHRIKANT SUMAN Vs. STATE OF JHARKHAND
August 14, 2018
SHUBH CHANDRA JHA Vs. M/S BHARAT COKING COAL LIMITED
January 10, 2018
SHUBHAM @ SHUBHAM THAKUR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
February 6, 2018
SHUKDEO SUBODH GANDHI Vs. STATE OF JHARKHAND
November 27, 2018
SHUKDEV PRASAD, SON OF LATE BAIJNATH PRASAD SAHU Vs. UNITED BANK OF INDIA(GIRIDIH BRANCH)
February 27, 2018
SHWETABH SHIVAM Vs. CENTRAL UNIVERSITY
June 18, 2018
SHYAM KUMAR CHOUDHARY Vs. BANK OF BARODA, A SCHEDULED BANK
February 21, 2018
SHYAM NARAYAN, SON OF JAG NARAYAN Vs. STATE OF JHARKHAND
July 11, 2018
SHYAM SUNDER AGARWAL Vs. HARISH KUMAR MANSATHA @ HARISH KUMAR MANSATA
February 15, 2018
SHYAM SUNDER PANDEY, S/O LATE EKLAL PANDEY Vs. SHANKAR PANDEY
July 25, 2018
SHYAM SUNDER SARDAR Vs. STATE OF JHARKHAND
October 26, 2018
SHYAM SUNDER SINGH, SON OF LATE BHAGWAT SINGH Vs. STATE OF JHARKHAND
August 6, 2018
SHYAMAL BARAN MANDAL Vs. STATE OF JHARKHAND
October 23, 2018
SHYAMAL SAMANTA, SON OF LATE RASH BIHARI SAMANTA Vs. NAVIN KUMAR SINGH, SON OF MAHENDRA SINGH
May 14, 2018
SIBLAL MAHTO Vs. STATE OF JHARKHAND
May 16, 2018
SIBNARAYAN SAH, S/O LATE MAHARAJ SAH Vs. STATE OF JHARKHAND
April 25, 2018
SIDHESHWAR PRASAD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF INDUSTRIES
August 14, 2018
SIDHESHWAR SINGH Vs. STATE OF JHARKHAND AND ANOTHER
April 6, 2018
SIKANDAR BADHAI @ SIKANDAR SHARMA Vs. STATE OF JHARKHAND
July 27, 2018
SIKUR HO Vs. MARKI HO
April 4, 2018
SILVERY INTERNATIONAL Vs. STATE OF JHARKHAND
March 8, 2018
SIMMI KHATOON @ PUMMY @ SIMMY KHATOON Vs. MD SARFERAJ ALAM
August 3, 2018
SINGA BAGE Vs. STATE OF JHARKHAND
May 15, 2018
SINU RAM JARIKA Vs. STATE OF JHARKHAND
January 19, 2018
SISTER SHANTILA KUJUR Vs. STATE OF JHARKHAND
May 18, 2018
SITA KUMHARIN Vs. STATE OF JHARKHAND
May 15, 2018
SITA RAM KHANDAIT Vs. STATE OF JHARKHAND
April 20, 2018
SITA RAM MAHTO Vs. CENTRAL COAL FIELD LIMITED THROUGH DIRECTOR (PERSONNEL)
December 12, 2018
SITA RAM PAHARIYA SON OF LATE KALU PAHARIYA Vs. STATE OF JHARKHAND
March 6, 2018
SITA RAM PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
June 28, 2018
SITA RAM RAO (RETIRED REVENUE KARMCHARI) Vs. STATE OF JHARKHAND AND OTHERS
February 5, 2018
SITA RAM SAO Vs. M. WAZAHAT HUSSAIN
August 28, 2018
SITA RAM SAW Vs. CENTRAL COALFIELDS LTD.
April 6, 2018
SITA RAM SINGH Vs. STATE OF JHARKHAND, THROUGH SECRETARY
March 15, 2018
SITARAM TUDU Vs. THE STATE OF JHARKHAND
July 18, 2018
SITU KUMAR YADAV @ RAVI KUMAR YADAV Vs. STATE OF JHARKHAND
June 7, 2018
SITWA DEVI, W/O LATE MANBODH MAHTO Vs. GUPAT RAI, SON OF LATE DOMAN RAI
October 22, 2018
SIYARAM MIRDHA Vs. DHANANJAY KUNWAR
January 3, 2018
SMT. BABY DEVI Vs. SMT. MADHURI DEVI & ANR.
January 12, 2018
SMT. TIJAN DEVI Vs. UNION OF INDIA
September 7, 2018
SNIGDHA CHATTOPADHYAY Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HUMAN RESOURCE DEVELOPMENT
September 18, 2018
SOM NATH MALHOTRA Vs. UNION OF INDIA
November 5, 2018
SOMA BAS MAHALI Vs. STATE OF JHARKHAND
December 17, 2018
SOMNATH BISWAS Vs. STATE OF JHARKHAND AND ANOTHER
February 7, 2018
SOMRA MUNDA Vs. STATE OF JHARKHAND
October 25, 2018
SONA NAYAK Vs. STATE OF JHARKHAND
January 9, 2018
SONA RAM MURMU SON OF BASTA MURMU Vs. STATE OF JHARKHAND
February 8, 2018
SONA RAM RAJWAR Vs. THE UNION OF INDIA & ORS.
March 28, 2018
SONATAN SOREN Vs. STATE OF JHARKHAND
November 28, 2018
SONI KUMARI WIFE OF RAJESH KUMAR Vs. STATE OF JHARKHAND
September 19, 2018
SONU KUMAR S/O KEDAR NATH SINGH Vs. STATE OF JHARKHAND
February 26, 2018
SR. DIVISIONAL PERSONNEL OFFICER, SOUTH EASTERN RAILWAY, RANCHI Vs. ASIM GYAN TIGGA AND ORS.
March 8, 2018
SRI AJIT KUMAR, MANAGING DIRECTOR Vs. STATE OF JHARKHAND
October 10, 2018
SRI BECK JULIUS Vs. THE STATE OF JHARKHAND THROUGH S.P.
November 30, 2018
SRIDHAR PASI Vs. STATE OF JHARKHAND
January 8, 2018
SRIKANT MONDAL Vs. STATE OF JHARKHAND
November 20, 2018
ST XAVIER SCHOOL BOKARO, THROUGH SECRETARY OF ITS Vs. STATE OF JHARKHAND THROUGH SECRETARY, HUMAN RESOUR
March 14, 2018
ST XAVIER SCHOOL, RANCHI Vs. KUNJAL KUMAR
May 15, 2018
STATE Vs. SRI. SUBHASH CHANDRA VARSHANI
April 10, 2018
STATE BANK OF INDIA Vs. STATE OF JHARKHAND
July 4, 2018
STATE OF BIHAR Vs. BRAJ NANDAN PRASAD VERMA
December 19, 2018
STATE OF JHARKHAND Vs. DINESH PRASAD SINGH
December 20, 2018
STATE OF JHARKHAND Vs. TENI RAM
April 10, 2018
STATE OF JHARKHAND Vs. KANCHAN TIRKEY
August 29, 2018
STATE OF JHARKHAND Vs. GOURI SHANKAR PRASAD
July 18, 2018
STATE OF JHARKHAND Vs. KAMESHWAR UPADHYAY
December 18, 2018
STATE OF JHARKHAND Vs. PHILBIYUS BARLA
August 23, 2018
STATE OF JHARKHAND Vs. PREM CHANDRA PRASAD VERMA
October 11, 2018
STATE OF JHARKHAND Vs. AMIN ANSARI
November 1, 2018
STATE OF JHARKHAND Vs. CHIEF INFORMATION COMMISSIONER
May 2, 2018
STATE OF JHARKHAND Vs. BIR STEEL (P) LIMITED
June 13, 2018
STATE OF JHARKHAND Vs. MEERA DAS GUPTA
March 8, 2018
STATE OF JHARKHAND Vs. CHURAMANI YADAV
April 30, 2018
STATE OF JHARKHAND Vs. RATNI JATIA
October 3, 2018
STATE OF JHARKHAND AND OTHERS Vs. SAMBHU PRASAD SINHA AND ANOTHER
January 16, 2018
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, DU Vs. PAYSIL KISKU
April 10, 2018
STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, KODERMA Vs. AZAD KHAN
March 12, 2018
STATE OF JHARKHAND THROUGH SECRETARY, ROAD CONSTRUCTION DEPARTMENT Vs. KIRAN KUNWAR
October 1, 2018
STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY Vs. LALIT ASUR
July 2, 2018
STATE OF JHARKHAND, THROUGH COMMISSIONER & SECRETARY Vs. SUTLEJ CONSTRUCTION LIMITED THROUGH ITS CHAIRMAN
October 12, 2018
STATE THROUGH DY SUPERINTENDENT OF POLICE Vs. STATE OF JHARKHAND
April 3, 2018
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF LABOUR EMPLOYMENT AND TRAINING, NEPAL HOUSE, DORANDA, RANCHI
April 5, 2018
STEEL AUTHORITY OF INDIA LTD AND OTHERS Vs. TEJAS CONSTRUCTION, DALTONGANJ AND ANOTHER
February 8, 2018
STEEL AUTHORITY OF INDIA LTD. Vs. PRAKASH PODDAR
August 30, 2018
SUBHADRA JHA SON OF JAY BHADRA JHA Vs. STATE OF JHARKHAND
August 14, 2018
SUBHAN MIAN, S/O LATE JITU MIAN Vs. STATE OF JHARKHAND
April 30, 2018
SUBHANKAR CHOUDHARY Vs. STATE OF JHARKHAND THROUGH SECRETARY/PRINCIPAL SECRETARY
August 9, 2018
SUBHAS NARAYAN SINGH Vs. THE UNION OF INDIA AND ORS.
January 15, 2018
SUBHASH BOURI Vs. STATE OF JHARKHAND
February 1, 2018
SUBHASH CHANDRA SAHU SON OF LATE MAHABIR PRASAD Vs. STATE OF JHARKHAND
July 26, 2018
SUBHASH CHANDRA UPADHYAY Vs. JHARKHAND STATE ELECTRICITY BOARD
January 9, 2018
SUBHASH PAL Vs. STATE OF JHARKHAND
December 12, 2018
SUBHASH SINGH @ BHOMA Vs. STATE OF JHARKHAND
December 5, 2018
SUBHENDU BASU Vs. SUMITRA SINGH
December 6, 2018
SUBODH KUMAR ROY Vs. STATE OF JHARKHAN
March 15, 2018
SUBODH KUMAR THAKUR Vs. STATE OF JHARKHAND
February 12, 2018
SUBRATA BANGA Vs. UNION OF INDIA
July 11, 2018
SUBRATA ROY SON OF LATE N B ROY Vs. HEAVY ENGINEERING CORPORATION LIMITED; CHAIRMAN-CU
March 19, 2018
SUBSIYA DEVI Vs. CHAIRMAN CUM MANAGING DIRECTOR (C M D )
September 13, 2018
SUDARSHAN RANA Vs. STATE OF JHARKHAND
November 1, 2018
SUDEV GHOSE AND ANOTHER Vs. STATE OF JHARKHAND
June 26, 2018
SUDHA SINGH Vs. STATE OF JHARKHAND
April 6, 2018
SUDHIR BECK Vs. STATE OF JHARKHAND
June 22, 2018
SUDHIR KUMAR Vs. STATE OF BIHAR (NOW JHARKHAND)
December 7, 2018
SUDHIR KUMAR @ SUDHIR YADAV Vs. STATE OF JHARKHAND
June 8, 2018
SUDHIR KUMAR CHOUBEY Vs. UNION OF INDIA
January 19, 2018
SUDHIR KUMAR PATHAK Vs. STATE OF JHARKHAND
May 1, 2018
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
October 23, 2018
SUDHIR MUKHI Vs. STATE OF JHARKHAND
May 15, 2018
SUDHIRA MINJ Vs. AMIT ANUJ MINJ
July 4, 2018
SUDIP KUMAR SINGH @ SUDIP KUMAR Vs. STATE OF JHARKHAND
February 14, 2018
SUGIYA DEVI Vs. STATE OF JHARKHAND
November 5, 2018
SUHARSH KUMAR SON OF SURESH KUMAR SAHAY Vs. STATE OF JHARKHAND
June 14, 2018
SUHAS KUMAR MUKHERJEE Vs. UNION OF INDIA
December 15, 2018
SUIYA SAHU @ DILESHWAR SAHU Vs. STATE OF JHARKHAND
February 23, 2018
SUJIT KUMAR BANPAR Vs. THE STATE OF JHARKHAND AND OTHERS
March 16, 2018
SUKAL SOREN Vs. STATE OF JHARKHAND
March 9, 2018
SUKHA RAM ORAON Vs. STATE OF JHARKHAND
March 7, 2018
SUKHDEO SEN Vs. STATE OF JHARKHAND
December 18, 2018
SUKHDEO SINGH Vs. STATE OF JHARKHAND
January 23, 2018
SUKHLAL SINGH SON OF DARWARI SINGH Vs. STATE OF JHARKHAND
January 5, 2018
SUKHRI BHUINI DAUGHTER OF LATE ARJUN BHUIA Vs. EASTERN COAL FIELD LIMITED THROUGH CHIEF GENERAL M
May 14, 2018
SUKIYA HARI & ANR Vs. STATE OF JHARKHAND & ORS
August 8, 2018
SUKRA RAWANI @ SUKRU @ SUKRU RAWANI Vs. STATE OF JHARKHAND
January 31, 2018
SUKU HANSDA Vs. STATE OF JHARKHAND
June 18, 2018
SUKUMAR PRAMANICK Vs. THE STATE OF JHARKHAND AND OTHERS
January 30, 2018
SULAMI SOY WIFE OF BONIFAS TOPNO Vs. STATE OF JHARKHAND
July 25, 2018
SULEMAN KHALKHO Vs. CENTRAL COAL FIELD LIMITED
December 4, 2018
SULEMAN KULLU @ MANGRA Vs. STATE OF JHARKHAND
March 21, 2018
SULEMAN MIYA Vs. STATE JHARKHAND
August 1, 2018
SUMAN DEVI Vs. NIKESH KUMAR
July 2, 2018
SUMAN KUJUR, SON OF LAJRUSH KUJUR Vs. ANNA AGNES SUNDARI TOPPO, W/O SUMAN KUJUR
August 16, 2018
SUMAN PRAKASH @ SUMAN MUNDU Vs. DIVYA LALITA
March 12, 2018
SUMAN SINGH Vs. STATE OF JHARKHAND
February 14, 2018
SUMBER SINGH TUTI Vs. STATE OF JHARKHAND
December 13, 2018
SUMESHWAR SHARMA, S/O LATE MOSAFIR SHARMA Vs. STATE OF JHARKHAND
April 2, 2018
SUMIT KUMAR Vs. RANJEETA GUPTA
July 12, 2018
SUMITRA DEVI DAUGHTER OF LATE RAMESHWAR RAMANI Vs. STATE OF JHARKHAND
August 14, 2018
SUMITRA SINGH SARDAR, WIFE OF BAND SINGH Vs. TARINI SINGH BHUMIJ
August 2, 2018
SUNDER LAL MANJHI, S/O SONA RAM MANJHI Vs. STATE OF JHARKHAND
December 21, 2018
SUNIL KUMAR Vs. STATE OF JHARKHAND
May 1, 2018
SUNIL KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 11, 2018
SUNIL KUMAR CHAURASIA Vs. SUBODH JHA
February 9, 2018
SUNIL KUMAR DUTTA Vs. STATE OF JHARKHAND
May 17, 2018
SUNIL KUMAR KAMAL Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
September 28, 2018
SUNIL KUMAR RANA Vs. PRAKASH RANA, SON OF LATE TALESHWAR RANA
October 30, 2018
SUNIL KUMAR SEN Vs. BHARAT COKING COAL LIMITED, DHANBAD AND ANOTHER
February 19, 2018
SUNIL KUMAR SHARMA Vs. UNION OF INDIA
May 16, 2018
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
February 5, 2018
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
June 18, 2018
SUNIL KUMAR SINHA Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT OF WELFARE, GOVERNMENT OF JHARKHAND
August 9, 2018
SUNIL KUMAR, S/O LATE CHHATRABALI BELDAR Vs. BHARAT COKING COAL LIMITED
May 14, 2018
SUNITA DEVI @ SUNITA KUMARI, W/O GOPAL KUMAR SINGH Vs. STATE OF JHARKHAND
June 14, 2018
SUNITA SINGH Vs. SOUTH EASTERN RAILWAY THROUGH RESPONDENTS SENIOR DIVISIONAL MANAGER
March 21, 2018
SUNITA SINGH W/O NAWAL KISHORE @ NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
September 28, 2018
SUNITA TIGGA Vs. RAJU SINGH
September 7, 2018
SUNMEET KAUR RAJ @ RIMPI Vs. STATE OF JHARKHAND
February 21, 2018
SUPA ORAON Vs. STATE OF JHARKHAND
June 18, 2018
SUPHAL GOUR Vs. STATE OF JHARKHAND
May 2, 2018
SURAJ BANSHI KUNWAR Vs. SHIV PATI KUNWAR
January 16, 2018
SURAJ CHANDRA GOSWAMI Vs. CENTRAL COALFIELDS LIMITED
February 27, 2018
SURAJ KUMAR RAWANI @ SURAJ RAM, SON OF LATE ETWARI RAM Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
August 20, 2018
SURAJ KUMAR SAHU, SON OF SHYAM BIHARI SAW Vs. STATE OF JHARKHAND
July 6, 2018
SURAJ PRASAD GUPTA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
February 6, 2018
SURAJDEO PRASAD CHOUHAN Vs. CENTRAL COALFIELD LIMITED (A SUBSIDIARY OF COAL INDIA LTD )
May 7, 2018
SURAJDEO SINGH Vs. STATE OF BIHAR NOW JHARKHAND
April 11, 2018
SURAJMAL PASWAN Vs. STATE OF JHARKHAND
June 4, 2018
SURENDRA KUMAR NAYAK SON OF BHUNESHWAR NAYAK Vs. STATE OF JHARKHAND
February 6, 2018
SURENDRA KUMAR SAH Vs. STATE OF JHARKHAND
May 16, 2018
SURENDRA MAHATO Vs. STATE OF JHARKHAND
October 23, 2018
SURENDRA NATH SINGH Vs. BHARAT COKING COAL LTD.
April 6, 2018
SURENDRA NONIA, SON OF GOKUL NONIA Vs. STATE OF JHARKHAND
August 8, 2018
SURENDRA PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION THROUGH ITS ADMINISTRATOR, PATNA, BIHAR
October 3, 2018
SURENDRA YADAV Vs. STATE OF JHARKHAND
October 10, 2018
SURESH AGRAWAL Vs. STATE OF JHARKHAND
September 26, 2018
SURESH GOPE AND OTHERS Vs. THE STATE OF JHARKHAND
March 8, 2018
SURESH KHAN Vs. STATE OF JHARKHAND
November 19, 2018
SURESH KUMAR Vs. SHANTI DEVI
December 6, 2018
SURESH KUMAR TIWARY Vs. STATE OF JHARKHAND
August 24, 2018
SURESH PRASAD Vs. STATE OF JHARKHAND
April 2, 2018
SURESH PRASAD Vs. SRI. SURAJ KUMAR BHADANI
April 30, 2018
SURESH SAH Vs. STATE OF JHARKHAND AND OTHERS
January 8, 2018
SURESHWAR PRASAD SHARMA Vs. STATE OF JHARKHAND
July 19, 2018
SURJA KUJUR Vs. STATE OF JHARKHAND
November 5, 2018
SURYA KUMAR SINGH Vs. JAMSHEDPUR TRANSPORT WELFARE ASSOCIATION
October 1, 2018
SURYA NARAIN SINGHDEO @ SURYA VARDHAN SINGHDEO Vs. SONU RAM MAHATO
July 9, 2018
SURYU YADAV @ SURJU YADAV @ SURJU MAHTO Vs. STATE OF JHARKHAND
March 7, 2018
SUSHIL BHENGRA Vs. STATE OF JHARKHAND
December 12, 2018
SUSHIL KUMAR Vs. STATE OF JHARKHAND
July 3, 2018
SUSHIL KUMAR Vs. STATE OF JHARKHAND
June 21, 2018
SUSHIL KUMAR Vs. STATE OF JHARKHAND THROUGH C.B.I.
April 6, 2018
SUSHIL KUMAR BANKA Vs. VIJAY KUMAR MAHESHWARI
June 20, 2018
SUSHIL KUMAR BARIYAR Vs. SANJEEV KUMAR AND ORS.
January 4, 2018
SUSHIL KUMAR KISKU Vs. STEEL AUTHORITY OF INDIA
August 21, 2018
SUSHIL KUMAR MANDAL Vs. THE STATE BANK OF INDIA & ORS.
February 8, 2018
SUSHIL KUMAR PURTY, S/O C M PURTY Vs. STATE OF JHARKHAND
February 26, 2018
SUSHMA NAG Vs. STATE OF JHARKHAND
July 5, 2018
SUSIL KUMAR SEN SON OF LATE RADHA BALLABH SEN Vs. STEEL AUTHORITY OF INDIA LIMITED
August 13, 2018
SUVENDU JAIPURIYAR Vs. STATE OF JHARKHAND
August 1, 2018
SWAPNA PRINTING WORKS PRIVATE LIMITED Vs. STATE OF JHARKHAND
January 30, 2018
SWAROOP KUMAR SETHI Vs. STATE OF JHARKHAND
April 24, 2018
SWATI KUMARI Vs. HIGH COURT OF JHARKHAND THROUGH REGISTRAR GENERAL,
April 13, 2018
SWATI SINGH WIFE OF RAJAN KUMAR SINGH Vs. RAJAN KUMAR SINGH SON OF SRI RAJENDRA PRASAD SINGH
March 19, 2018
SYED MIAN Vs. STATE OF JHARKHAND
August 13, 2018
SYLVANUS DUNGDUNG Vs. STATE OF JHARKHAND
May 14, 2018
T HUSSAIN, SON OF LATE MANIRUDDIN Vs. JHARKHAND STATE AGRICULTURAL MARKETING BOARD
March 19, 2018
TABISH ANWAR Vs. STATE OF JHARKHAND
September 24, 2018
TAPENDRA KUMAR SINGH @ LADDU SINGH Vs. STATE OF JHARKHAND
August 14, 2018
TAPESHWAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
February 12, 2018
TARAMANI DEVI, WIFE OF HARENDRA PRASAD YADAV Vs. STATE OF JHARKHAND
August 8, 2018
TARUN BAXLA Vs. STATE OF JHARKHAND
April 2, 2018
TARUN KUMAR Vs. STATE OF JHARKHAND
June 14, 2018
TATA AIG GENERAL INSURANCE CO LTD THROUGH ITS MANAGER CLAIMS AJIT SHARMA Vs. TARKESHWAR SAMANTA
August 2, 2018
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF JHARKHAND
April 10, 2018
TATA NAGAR RAILWAY PLOT HOLDER WELFARE ASSOCIATION Vs. UNION OF INDIA THROUGH GENERAL MANAGER
February 27, 2018
TATA STEEL LIMITED Vs. UNION OF INDIA
March 13, 2018
TATA STEEL LIMITED Vs. UNION OF INDIA
January 10, 2018
TAUFEEQUE AHMAD ANSARI Vs. STATE OF JHARKHAND
April 18, 2018
TECHNO-FOUR TOOLS Vs. MANAGING DIRECTOR
July 5, 2018
TELESPHORE BAGE Vs. STATE OF JHARKHAND
July 11, 2018
TELESPHORE BAGE Vs. STATE OF JHARKHAND
November 28, 2018
TERESA EKKA Vs. STATE OF JHARKHAND
November 20, 2018
THADIUS SORENG Vs. STATE OF JHARKHAND THROUGH SECRETARY, HRD
October 3, 2018
THAKUR MAHTO Vs. CHIMNI MAHATWAIN
August 8, 2018
THE STATE OF JHARKHAND Vs. MEMBER BOARD OF REV. AND ORS.
January 31, 2018
THE UNION OF INDIA Vs. MAUSAMI RANI AND ANR.
March 22, 2018
THEIR WORKMAN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF BNHURUNGIA
March 15, 2018
THEIR WORKMEN BEING REPRESENTED BY AREA SECRETARY Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF 20/21 PITS
February 19, 2018
TIJO KUMARI Vs. STATE OF JHARKHAND
February 12, 2018
TILESHWARI PRAJAPATI, W/O ARUN KUMAR MAHTO Vs. THE STATE OF JHARKHAND
November 27, 2018
TIRTHU SAHU Vs. STATE OF JHARKHAND
January 17, 2018
TRIBHUWAN PANDEY Vs. STATE OF JHARKHAND
May 22, 2018
TRILOK SINGH Vs. STATE OF JHARKHAND
January 10, 2018
TRIPURARI MOHAN PRASAD Vs. THE STATE OF JHARKHAND
October 26, 2018
TRIVENI COMMERCIAL LTD Vs. DARUKA & COMPANY
May 11, 2018
TRIVENI MAHTO Vs. STATE OF JHARKHAND
March 22, 2018
TRIVENI SINGH Vs. STATE OF JHARKHAND
December 10, 2018
TUKLAL YADAV Vs. STATE OF JHARKHAND
September 19, 2018
TULSI MAHTO Vs. STATE OF JHARKHAND
September 19, 2018
TULSI PRASAD MEHTA Vs. STATE OF JHARKHAND
December 3, 2018
TULSI SAO Vs. RAJESH PRASAD
June 29, 2018
TUMPA DEVI Vs. STATE OF JHARKHAND THROUGH SECRETARY
October 29, 2018
TUNA RAM, S/O MALOKI RAM Vs. STATE OF JHARKHAND
May 2, 2018
TUNDI PRIMARY AGRICULTURAL CREDIT CORPORATION SOCIETY LIMITED Vs. STATE OF JHARKHAND, THROUGH SECRETARY
July 11, 2018
TURAM MUNDUIYA, SON OF NANDEYA Vs. STATE OF JHARKHAND
September 19, 2018
TUSHAR KANTI CHATTERJEE Vs. PAWAN KUMAR AGARWAL
July 11, 2018
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
July 10, 2018
UDAY NATH WAHADAR Vs. STATE OF JHARKHAND
December 21, 2018
UDAY SHANKAR BAKSHI Vs. STATE OF JHARKHAND
September 14, 2018
UDAY SHANKAR UPADHYAY Vs. STATE OF JHARKHAND
June 13, 2018
UDAY SINGH Vs. STATE OF JHARKHAND
November 2, 2018
UMA DEVI, WIFE OF RAMESHWAR PRASAD SHARMA Vs. RAGHUBIR SINGH, W/O ARJUN SINGH
August 2, 2018
UMA SHANKAR AGRAWAL, SON OF GULAB SAO Vs. SHARDA DEVI, WIFE OF LATE RAM KISTO SAO
February 8, 2018
UMA SHANKAR SINGH Vs. STATE OF JHARKHAND
September 12, 2018
UMA SHANKAR SINGH AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
January 18, 2018
UMAR FAROOQUE SON OF NURULLAH ANSARI Vs. BIRSA AGRICULTURE UNIVERSITY, KANKE, THROUGH ITS VICE-CHANCELLOR
October 12, 2018
UMESH DEO ALIAS UMESH KUMAR DEO Vs. STATE OF JHARKHAND
January 3, 2018
UMESH DUBEY Vs. STATE OF JHARKHAND THROUGH CBI (AHD)
March 23, 2018
UMESH KUMAR Vs. STATE OF JHARKHAND
October 30, 2018
UMESH MAHALI Vs. STATE OF JHARKHAND
October 31, 2018
UMESH PRASAD CHOUDHARY S/O LATE MUKHLAL CHOUDHARY Vs. JHARKHAND STATE ELECTRICITY BOARD
February 12, 2018
UMESH PRASAD SINGH Vs. BHARAT COKING COAL LIMITED
May 3, 2018
UNION OF INDIA Vs. DEORAJ PRASAD AND OTHERS
August 2, 2018
UNION OF INDIA Vs. RAMESH TURI
April 20, 2018
UNION OF INDIA Vs. MD. FARID
May 9, 2018
UNION OF INDIA Vs. MD MATLOOB SON OF LATE VARHU SHAH
February 19, 2018
UNION OF INDIA Vs. MD GUFRAN
December 3, 2018
UNION OF INDIA Vs. SHAMBHU NATH SARKAR
April 13, 2018
UNION OF INDIA & ORS. Vs. LALAN PRASAD & ORS.
January 10, 2018
UNION OF INDIA AND ANOTHER Vs. STEEL AUTHORITY OF INDIA LIMITED
May 11, 2018
UNION OF INDIA AND ANR. Vs. M/S. STEEL AUTHORITY OF INDIA LIMITED
May 14, 2018
UNITED INDIA INSURANCE CO LTD Vs. YAKUB TOPPO
October 11, 2018
UNITED INDIA INSURANCE CO. LTD. Vs. PUJA LINDA
April 9, 2018
UNITED INDIA INSURANCE COMPANY Vs. NEERY SONLOK
December 21, 2018
UPENDRA KISHORE BAKSHI Vs. STATE OF JHARKHAND
December 17, 2018
UPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
April 5, 2018
UPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
June 19, 2018
UPENDRA KUMAR SINHA Vs. BIHAR STATE FINANCIAL CORPORATION
February 19, 2018
UPENDRA NATH GHOSE Vs. STATE OF JHARKHAND
November 5, 2018
UPENDRA YADAV, S/O RAMESHWAR YADAV Vs. STATE OF JHARKHAND
July 28, 2018
URANIUM CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY
February 1, 2018
URMILA DEVI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN
April 2, 2018
USHA DEVI Vs. STATE OF JHARKHAND
July 6, 2018
USHA DEVI Vs. STATE OF JHARKHAND
October 10, 2018
USHA DEVI, W/O SUNIL SINGH Vs. STATE OF JHARKHAND
May 4, 2018
USHA JAISWAL WIFE OF LATE GOPAL JAISWAL Vs. STATE BANK OF INDIA
March 21, 2018
USHA W/O MAHESH VIJAYWARGIYA Vs. MAHESH KUMAR S/O BRIJMOHANJEE VIJAYWARGIYA
June 18, 2018
USHMAN MIAN Vs. STATE OF JHARKHAND
May 9, 2018
USMAN ANSARI Vs. STEEL AUTHORITY OF INDIA LIMITED, BOKARO STEEL PLA
April 17, 2018
UTPAL HAZARI Vs. MAYA HAZARI
July 3, 2018
UTTAM DEVI Vs. CENTRAL COALFIELDS LIMITED
January 18, 2018
UTTOM LAYAK Vs. STATE OF JHARKHAND
July 10, 2018
VASAMSETTI VISHNU POTHANA @ VASAMSETTI APPALA RAJU Vs. STATE OF JHARKHAND
October 25, 2018
VED PRAKASH BHAGAT Vs. THE STATE OF JHARKHAND AND OTHERS
July 18, 2018
VED PRAKASH JINDAL Vs. DEBASIS CHANDRA
June 18, 2018
VEER KRISHNA SAHAY Vs. VARDAAN BUILDERS
February 15, 2018
VENKATESHWAR NATH PANDEY, S/O LATE GOPESHWAR PANDE Vs. STATE OF JHARKHAND, THROUGH SECRETARY
April 4, 2018
VIBHA LAL Vs. STATE OF JHARKHAND
December 15, 2018
VICE CHANCELLOR, RANCHI UNIVERSITY Vs. REGISTRAR, RANCHI UNIVERSITY
December 20, 2018
VICE PRESIDENT, REGIONAL COMMITTEE, C C L JANTA MAZDOOR SANGH, RANCHI (JHARKHAND) Vs. PROJECT OFFICER, ASHOK PROJECT PIPARWAR, C C L BACHRA, CHATRA (JHARKHAND)
June 28, 2018
VIDYA BHUSHAN PRASAD Vs. STATE OF JHARKHAND
April 10, 2018
VIJAY BHUSHAN MISHRA Vs. AMALESH KUMAR
May 25, 2018
VIJAY CHAUHAN Vs. STATE OF JHARKHAND
December 14, 2018
VIJAY KUMAR Vs. INSPECTOR GENERAL, CISF, PATNA AND OTHERS
April 30, 2018
VIJAY KUMAR Vs. SAGARIKA PRASAD
November 19, 2018
VIJAY KUMAR @ VIJAY KUMAR Vs. NILU KUMARI, W/O VIJAY KUMAR
July 13, 2018
VIJAY KUMAR MALLIK Vs. STATE OF JHARKHAND
March 16, 2018
VIJAY KUMAR SHARMA SON OF LATE OM PRAKASH SHARMA Vs. BODHRAJ SHARMA SON OF OM PRAKASH SHARMA
March 14, 2018
VIJAY SAO, SON OF GEETA LAL SAO Vs. STATE OF JHARKHAND
October 10, 2018
VIJAY SHANKAR DUBEY Vs. CENTRAL BUREAU OF INVESTIGATION
December 14, 2018
VIJAY SHARMA Vs. STATE OF JHARKHAND
April 4, 2018
VIJAY SINGH Vs. STATE OF JHARKHAND
July 2, 2018
VIJAY SINGH S/O BITAL SINGH Vs. CENTRAL COALFIELDS LIMITED (A SUBSIDIARY OF COAL INDIA LIMITED)
August 1, 2018
VIJAYE NAGESIYA Vs. STATE OF JHARKHAND THROUGH SECRETARY
December 18, 2018
VIJETA PROJECTS AND INFRASTRUCTURE LTD Vs. STATE OF JHARKHAND
December 13, 2018
VIJETA PROJECTS AND INFRASTRUCTURE LTD Vs. STATE OF JHARKHAND
November 22, 2018
VIJOY PRAKASH Vs. THE STATE OF JHARKHAND & ORS.
January 8, 2018
VIKASH KUMAR GUPTA Vs. UNION OF INDIA
April 18, 2018
VIKASH MAHTO Vs. UNION OF INDIA
March 14, 2018
VIKRAM DAS AND OTHERS Vs. STATE OF JHARKHAND
May 10, 2018
VIMAL KUMAR MAHTO Vs. CENTRAL COALFIELDS LTD
December 14, 2018
VINAY BHAGAT Vs. STATE OF JHARKHAND
April 10, 2018
VINAY KUMAR CHAUHAN S/O LATE SATYA NARAYAN CHAUHAN Vs. STEEL AUTHORITY OF INDIA LTD
September 28, 2018
VINAY MURMU Vs. STATE OF JHARKHAND
July 11, 2018
VINITA PRAKASH Vs. STATE OF JHARKHAND
January 29, 2018
VINOD KUMAR JHA Vs. THE STATE OF JHARKHAND THROUGH CBI
November 30, 2018
VINOD KUMAR MISHRA Vs. STATE OF JHARKHAND AND ANOTHER
June 14, 2018
VIRENDRA KUMAR GUPTA Vs. RAMDAS AGARWAL, SON OF LATE BHOLA RAM AGARWAL
July 31, 2018
VIRENDRA KUMAR PRASAD Vs. STATE OF JHARKHAND
December 4, 2018
VISHAL PALSANIA Vs. STATE OF JHARKHAND
April 11, 2018
VISHAL SINGH Vs. THE STATE OF JHARKHAND
January 4, 2018
VISHNU DHEKARO Vs. STATE OF JHARKHAND
December 11, 2018
VISHNU PRASAD PANDEY, S/O LATE JANARDAN PANDEY Vs. STATE OF JHARKHAND
August 14, 2018
VISHNUKANT KHEMKA Vs. BIHAR HINDU RELIGIOUS TRUST BOARD, PATNA
February 16, 2018
VISHWADEO NARAIN SINGH Vs. STATE OF JHARKHAND
January 15, 2018
VISHWANATH Vs. UNION OF INDIA
July 31, 2018
VIVEK DADA Vs. STATE OF JHARKHAND
April 26, 2018
VIVEK GAURAV MINZ S/O HENRY MINZ Vs. NIRMALA PUSHPA TIRKEY @ NIRMALA PRAKASH
October 22, 2018
VIVEK KUMAR Vs. STATE OF JHARKHAND AND OTHERS
February 5, 2018
VIVEK KUMAR KARN Vs. STATE OF JHARKHAND
February 27, 2018
VIVEK RAI, SON OF VIJAY NARAYAN RAI Vs. SUNITA RAI, DAUGHTER OF DEEPAN RAI
August 9, 2018
VIVEKANAND CHOUDHARY Vs. STATE OF JHARKHAND AND OTHERS
July 4, 2018
VIVEKANAND MISHRA Vs. UNION OF INDIA
April 24, 2018
VRIJESH KUMAR YADAV Vs. STATE OF JHARKHAND
July 2, 2018
WAKIL HANSDA Vs. STATE OF JHARKHAND
December 8, 2018
WILLIUM KIR Vs. STATE OF JHARKHAND
January 6, 2018
YAMUNA RAM, SON OF LATE SARYU RAM Vs. STATE OF JHARKHAND THROUGH SECRETARY, HOME DEPARTM
March 15, 2018
YASH KAMAL DEVELOPERS PVT LTD Vs. VINOD KUMAR BARBHAYA
April 2, 2018
YOGENDRA HAZRA S/O LATE LOCHAN HAZRA Vs. STATE OF JHARKHAND
July 31, 2018
YOGENDRA MAHTO Vs. JHARKHAND VIDHAN SABHA
April 30, 2018
YOGENDRA PODDAR Vs. BIHAR STATE ROAD TRANSPORT CORPORATION LIMITED THROUGH ITS ADMINISTRATOR, PATNA
September 14, 2018
YUGAL KISHORE YADAV @ YUGAL KISHORE MAHTO Vs. STATE OF JHARKHAND
August 9, 2018
YUNUS ANSARI Vs. STATE OF JHARKHAND
November 29, 2018
ZAKIR HUSSAIN Vs. STATE OF JHARKHAND
June 19, 2018
ZULFIKAR AHMAD Vs. BRIGADIER RAVI KUMAR
September 26, 2018