Home
Case Index
Title
Date
A KANAKALATHA Vs. M S SUNDHAR DIED PER LRS
July 27, 2018
A PADMAJA Vs. STATE OF TELANGANA
August 28, 2018
A SUBHASHINI Vs. UNION OF INDIA
November 20, 2018
A. GURUSWAMY NAIDU Vs. M. CHENGAIAH
September 5, 2018
A.V. SRIHARSHA Vs. STATE OF ANDHRA PRADESH AND ORS.
June 5, 2018
ALAVALA NAGI REDDY Vs. STATE OF AP
October 5, 2018
ANIL KUMAR CHALAMALASHETTY Vs. STATE OF TELANGANA
October 1, 2018
ANNAPURNA SAHITA KASI Vs. UNION OF INDIA
November 20, 2018
ARUN KUMAR KHARIA Vs. STATE OF A.P.
October 4, 2018
B. BALAIAH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS.
July 27, 2018
B.SUDHIRA RAO Vs. A.P.S.R.T.C 2
October 3, 2018
BANDALA RAJESHWAR Vs. UNION OF INDIA
October 1, 2018
BANDARI SATYANARAYANA Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION AND ORS.
July 6, 2018
BANDARI SRINIVAS Vs. STATE OF TELANGANA
November 20, 2018
BANGARU CHIRANJEEVI Vs. STATE OF A.P.
September 7, 2018
BAYYAREDDY MANJUNTHA Vs. STATE - ACB, WARANGAL RANGE, WARANGAL
October 10, 2018
BEZWADA YOHANU, S/O SAMIYELU Vs. KONANGI RADHA KRISHNA, S/O YEDUKONDALU
February 2, 2018
BHOGAVILLI VARAHALAMMA Vs. SUVAKASI APPALANARASAMMA AND OTHERS
November 2, 2018
BLUE CUBE GERMANY ASSETS GMBH & CO. KG Vs. VIVIMED LABS LIMITED
December 20, 2018
BOJJA CHANDRAIAH Vs. STATE OF TEKANGANA
September 25, 2018
BOMMATHOTI YEDUKONDALU Vs. STATE OF AP.
July 10, 2018
BUDAGALA NAGESWARA RAO Vs. TADEPALLI RAMA DEVI
September 4, 2018
BURAGAM RAJU Vs. STATE OF ANDHRA PRADESH
October 4, 2018
C.VENKATA SUBBA RAO Vs. COMMISSIONER
October 10, 2018
CH SUDHAKAR RAJU Vs. JUBLIEE HILLS CO OPERATIVE HOUSE BUILDING SOCIETY LTD
November 9, 2018
CHALLA SRINIVASA RAO Vs. PRL. SECY., ENERGY DEPT.
October 3, 2018
CHUNDURU ABBAIAH Vs. GARLAPATI SATYANARAYANA & OTHERS
November 13, 2018
COMMISSIONER OF CUS., VISAKHAPATNAM Vs. GAYTRI TIMBER PVT. LTD.
December 18, 2018
D RATHNAMMA 3 ORS Vs. K RAMAMMA 8 OTHERS
December 18, 2018
DARGAH HZ.SHAIK SHA VALI AND HAZ. Vs. STATE OF ANDHRA PRADESH, REP.BY ITS PRINCIPAL SECRETARY,
November 15, 2018
DENZILO SAVIO RODRICKS Vs. STATE OF TELANGANA
June 28, 2018
DEVINENI KOTI BABU Vs. LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER
August 8, 2018
DINASARAPU SRINIVASA REDDY Vs. STATE OF TELANGANA
June 25, 2018
DODDA LAXMINARAYAN Vs. GAJJI KRISHNAIAH
December 10, 2018
DURGA BHAVANI AGRO TECH INDUSTRY Vs. CANARA BANK
April 18, 2018
DWARAPUDI BRAHMA REDDY Vs. COMMISSIONER, DEPARTMENT OF ENDOWMENTS,
September 26, 2018
G.RAMANAIAH Vs. K.KRISHNAIAH
August 10, 2018
GANDLA LAXMI & OTHERS Vs. G ASHAVVA & OTHERS
November 20, 2018
GOKULAPATI APPALARAJU Vs. STATE OF A.P.
October 3, 2018
GOLLA VARA PRASAD Vs. STATE OF ANDHRA PRADESH
November 27, 2018
GOOTY COOPERATIVE TOWN LTD Vs. GOVERNMENT OF ANDHRA PRADESH
November 20, 2018
GUDE VIJAYARAM Vs. STATE OF A.P.
September 17, 2018
GUDEPU LAXMAMMA Vs. MOHD RAZA MOHD RAAJ
November 30, 2018
GUNJI VENKATA RAO Vs. TALAKAYALA MANIKYA RAO
October 4, 2018
IRRANKI NAGESHWAR RAO Vs. DISTRICT COLLECTOR
October 4, 2018
J. MURALIDHAR GOUD Vs. STATE OF TELANGANA
November 9, 2018
JACOB KURIAN Vs. STATE OF ANDHRA PRADESH
December 13, 2018
JOINT COLLECTOR-CUM-SETTLEMENT OFFICER Vs. S. KAMALAMMA
December 11, 2018
K. LAXMAN Vs. JOINT REGISTRARDISTRICT
December 3, 2018
K. SAVITHRI Vs. A.P. STATE ROAD TRANSPORT
November 30, 2018
K.G.B.D. LAKSHMI KUMARI Vs. STATE OF ANDHRA PRADESH
October 4, 2018
KALATHIL BROTHERS CONSTRUCTION CO. PVT. LTD. Vs. C.C.E. S.T. AND C., VISAKHAPATNAM-II
December 19, 2018
KASAPURAM GOVINDU Vs. STATE
October 5, 2018
KAVITHA Vs. STATE OF TELANGANA
November 2, 2018
KHADER VALLI Vs. SPL. DY COLLECTOR LAND ACQ.
October 3, 2018
KOMARAM BALU Vs. STATE OF TELANGANA
December 10, 2018
KOMMINENI RAVISHANKAR RAO Vs. DISTRICT REGISTRAR, MEDAK DISTRICT AND ORS.
July 26, 2018
KORRA REDDY MOHAN Vs. STATE OF A.P.
November 6, 2018
KOTHA KURVA MAHENDAR Vs. STATE OF TELANGANA
August 10, 2018
KURA PRABHAKAR Vs. EXECUTIVE ENGINEER, TS TRANSCO TRANSMISSION, LINES DIVISION AND OTHERS
November 15, 2018
KURRI SHIVA NAGI REDDY Vs. STATE OF A.P. AND ORS.
December 5, 2018
KUTURU RAJESHWAR AND ORS. Vs. NAYAMTABAD RAMKISHAN AND ORS.
September 28, 2018
M JYOTHI Vs. KAVERI ROAD CARRIER
February 26, 2018
M. LALITHA AND ORS. Vs. E. SRINIVAS AND ORS.
August 29, 2018
M.A.KHALIQ VISAKHAPATNAM 2 Vs. BHASKAR BHUSHAN
November 20, 2018
M.SHANKAR Vs. STATE OF A.P.
October 6, 2018
M/S. GMR AEROSPACE ENGINEERING LIMITED AND ANOTHER Vs. UNION OF INDIA, AND OTHERS
December 27, 2018
M/S. VIJAY IRON FOUNDRY PVT. LTD. Vs. TRANSMISSION CORP OF AP., LTD. AND OTHERS
November 15, 2018
MADDI RAMESH BABU Vs. STATE OF TELANGANA
October 1, 2018
MADHURI UNDRAJAVARAPU Vs. HON'BLE HIGH COURT
November 20, 2018
MADHURI VIJAYA KUMAR Vs. STATE OF TELANGANA
September 25, 2018
MADIREDDY PUSHPALATHA Vs. STATE OF T.S.
March 28, 2018
MALKAPUR GANI KARIMIKA CONTRACT COOPERATIVE SOCIETY Vs. STATE OF TELANGANA
January 2, 2018
MANI KUMARI Vs. S AMRTUHA
February 5, 2018
MARGADARSI FINANCIERS Vs. STATE OF ANDHRA PRADESH
December 31, 2018
MERIDIAN MEDICAL PROJECTSN LIMITED Vs. TILAK ENTERPRISES, A REGISTERED
October 8, 2018
MOHAMMAD AZAM Vs. STATE OF A.P.
December 31, 2018
MUMTAZ YARUD DOWLA WAKF Vs. STATE OF TELANGANA
October 1, 2018
NALLA ANJANEYULU Vs. STATE OF TELANGANA
October 1, 2018
NANDYALA SRIDEVI Vs. GOTTIMUKKALA SATYANARAYANA RAJU
November 30, 2018
NAYAMTABAD RAMKISHAN Vs. NAYAMTABAD RAMKISHAN
September 28, 2018
NEW INDIA ASSURANCE COMPANY Vs. TEJAM GURAVAIAH
November 30, 2018
NOOR UL HAQ MOHAMMED Vs. STATE OF ANDHRA PRADESH
December 4, 2018
P. MOHANAMMA, CHITTOOR DIST. Vs. R. KARIKAL VALAVEN, AMARAVATHI
October 4, 2018
P.LAXMI Vs. UNION OF INDIA
October 4, 2018
P.MADHANAIAH Vs. STATE OF ANDHRA PRADESH, REP. BY ITS PUBLIC PROSEUCTO
November 6, 2018
PATURI GANGI REDDY Vs. SPECIAL COLLECTOR GNSS
October 3, 2018
PINNABOINA RAMA RAO Vs. STATE OF ANDHRA PRADESH
October 4, 2018
PRAJWALA Vs. UNION OF INDIA
November 20, 2018
R OMNARAYAN KHANDELWAL Vs. MADDINENI SRAVAN KUMAR AND OTHERS
September 28, 2018
R.LOKESWARI Vs. G.VENUGOPAL
August 13, 2018
RAMACHANDRA SAMAL I.A.S RETD. Vs. STATE OF A.P.
December 31, 2018
RAMAIAH KONAR NAVANEETHA Vs. VENKATA PADMAVATHI COTTON
December 30, 2018
ROYAL SUNDARAM ALLIANCE INS CO. LTD. Vs. VEMAVARAM SUDHEER BABU
September 7, 2018
RUCHITA Vs. SACHIN GUNNALA
February 28, 2018
S MOHD ABDUL RAHEEM KHAN Vs. REGISTRAR, RECRUITMENT HIGH COURT OF JUDICATURE AT HYDERABAD
October 24, 2018
S RAJESHWAR RAO Vs. TELANGANA STATE
July 31, 2018
S. SRINIVAS REDDY Vs. STATE OF TELANGANA
March 28, 2018
S.A.ISMAIL Vs. LAND ACQUISITION OFFICER.
October 6, 2018
S.S.KARRI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIE
November 29, 2018
SAI PRIYA PLOT OWNERS WELFARE ASSOCIATION Vs. STATE OF TELANGANA
June 3, 2018
SAI RAM CONSTRUCTIONS Vs. STATE OF TELANGANA
November 20, 2018
SANDHYA HOTELS PVT. LTD. AND ORS. Vs. AMRITHA MISHRA
August 9, 2018
SAVANT INSTRUMETNS PVT LTD. Vs. STATE OF TELANGANA
October 4, 2018
SHAIK MALIK BASHA Vs. STATE OF TELANGANA
September 24, 2018
SHIHABUDDIN N.H.TOMS MATHEW Vs. STATE OF TELENGANA
October 3, 2018
SIVA PAVANI FILLING STATION Vs. STATE OF ANDHRA PRADESH
November 13, 2018
SMT. EDA MARY, MOGALATUR, NARSAPUR AND OTHERS Vs. SMT. YEDLA ELZEBETH RANI, INAMDAR, KAKINADA, AND OTHERS
October 5, 2018
SONTI KAMALA KUMARI Vs. STATE OF A.P.
October 1, 2018
SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION Vs. ROSHAN H JEHANGIR
November 22, 2018
STATE OF A.P. Vs. VODDE RAMUDU
October 1, 2018
STATE OF TELANGANA Vs. N.SURESH CHANDRA
November 20, 2018
SUGALI RAJU NAIK Vs. STATE OF A.P.
September 28, 2018
SUNRISE OLEO CHEMICALS LTD Vs. RELIANCE ASSET
December 21, 2018
SURAPANENI SRIVALLI Vs. STATE OF A.P.
December 31, 2018
SYED HASSAN ABBAS Vs. SYED ASAD ABBAS
September 20, 2018
T.MALLESHAM,. S/O.VITTAL Vs. CHIEF MANAGER PD
October 3, 2018
U.S.RAO Vs. STATE OF ANDHRA PRADESH
December 31, 2018
UNION OF INDIA Vs. M. SATYANARAYANA
December 13, 2018
V VENKATA RAMANA Vs. STATE OF A.P.
December 31, 2018
V.NAGA VINAY Vs. CH.SAMBASIVA RAO
July 31, 2018
V.V. DURGA PRASAD AND ORS. Vs. A.P. STATE CONSUMER DISPUTE REDRESSAL COMMISSION AND ORS.
August 2, 2018
VEMURI VENKATASWAMY Vs. N.V. SANKARA SRINIVASA RAO & ANOTHER
October 22, 2018
VIGNESWARA SWAMY DEVASTHANAM Vs. ASST. COMMISSIONER
December 31, 2018
VINEETH TULSIAN Vs. STATE OF TELANGANA
December 31, 2018