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Case Index
Title
Date
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM CHANDRA BAIRWA
May 8, 2018
RAJASTHAN HOUSING BOARD Vs. ARVIND GUPTA
May 14, 2018
SMT. BIMLA DEVI Vs. RAJENDRA PRASAD SHARMA
April 6, 2018
SMT. SUDHA DEVI Vs. VEDPRAKASH SAINI
May 17, 2018
VIMLA KUMARI MALAV Vs. STATE OF RAJASTHAN
May 9, 2018
DARSHNA JASUJA Vs. STATE
March 8, 2018
GUDDI @ JASPAL KAUR Vs. THE STATE OF RAJASTHAN
January 17, 2018
AADRAM S/O GUGAN RAM Vs. STATE OF RAJASTHAN
May 25, 2018
AAMINA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2018
AARADHYA VIJAY Vs. STATE OF RAJASTHAN AND OTHER
August 24, 2018
AAROHI CONSTRUCTION Vs. MANGLAM BUILD DEVELOPERS PVT LTD
February 23, 2018
AARTI SHARMA AND ORS. Vs. STATE AND ORS.
August 3, 2018
AATMA RAM Vs. STATE OF RAJASTHAN
June 7, 2018
ABBU KHAN @ ABU SALEEM Vs. NARPAT SINGH DETHA
April 23, 2018
ABDUL HAMID Vs. HAMIDA BANO AND ANR.
March 6, 2018
ABDUL RAHEEM Vs. STATE OF RAJASTHAN
March 23, 2018
ABDUL RASHID Vs. LRS OF RASOOL KHAN
February 6, 2018
ABDUL WAJID Vs. STATE OF RAJASTHAN
October 30, 2018
ABHA MAYANK Vs. GAJRAJ SINGH
August 6, 2018
ABHAY KUMAR MEENA Vs. RAJASTHAN STATE THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATI RAJ
May 23, 2018
ABHAY SINGH AHEER S/O ROHITASH Vs. STATE OF RAJASTHAN THROUGH P.P.
January 4, 2018
ABHISHEK JAIN (HATHI) Vs. SARIKA JAIN AND OTHERS
April 11, 2018
ABHISHEK RAI Vs. PAYAL KHAROLIWAL
August 14, 2018
ABID MOHAMMAD S/O LATE SH. MOHAMMAD SHARIF Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, THROUGH THE CHAIRMAN AND MANAGING DIRECTOR
February 19, 2018
ABUBAKAR AND OTHERS Vs. STATE OF RAJASTHAN
May 17, 2018
ACHARYA SHRI NANESH SAMTA VIKAS TRUST Vs. I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LIMITED
April 16, 2018
ACHPAL @ RAMSWAROOP S/O RAMKISHOR @ KISHOR Vs. STATE OF RAJASTHAN
July 23, 2018
ADITYA JOSHI S/O SH. PUKHRAJ JI JOSHI Vs. THE STATE OF RAJASTHAN
January 8, 2018
ADITYA KUMAR SAMARIYA Vs. UNION OF INDIA
December 4, 2018
AEHSAN MOHD @ AMIR KHAN Vs. STATE OF RAJASTHAN
April 4, 2018
AGARCHAND BHANSALI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, THE SUB
January 5, 2018
AHMED SULTAN Vs. BHANWAR SINGH
February 2, 2018
AI METALS PVT. LTD. Vs. JOINT COMMISSIONER OF CENTRAL EXCISE
May 2, 2018
AISHVEER SINGH Vs. STATE OF RAJASTHAN
August 31, 2018
AJAIB SINGH Vs. LRS OF SHIV LAL
May 22, 2018
AJAY Vs. STATE OF RAJASTHAN,
August 27, 2018
AJAY JAIN Vs. STATE OF RAJASTHAN
August 29, 2018
AJAY KALLA Vs. STATE OF RAJASTHAN AND ANOTHER
February 5, 2018
AJAY RINWA Vs. STATE OF RAJASTHAN
May 5, 2018
AJAY SHANKAR DUBEY Vs. STATE OF RAJASTHAN
December 10, 2018
AJAY SINGH S/O LATE BHANWAR SINGH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
January 22, 2018
AJAY SINGLA Vs. STATE OF RAJASTHAN
November 26, 2018
AJAY THAKUR Vs. STATE OF RAJASTHAN
February 2, 2018
AJEET @ JEETU S/O HOSHYAR SINGH Vs. STATE OF RAJASTHAN THOUGH P.P.
January 4, 2018
AJEET BAGRA Vs. UNION OF INDIA
March 20, 2018
AJIJUR RAHMAN Vs. STATE OF RAJASTHAN
December 6, 2018
AJIT SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
December 5, 2018
AJJI Vs. STATE OF RAJASTHAN
July 3, 2018
AJMER CENTRAL COOPERATIVE BANK LIMITED AND OTHERS Vs. JUDGE, LABOUR COURT AND INDUSTRIAL TRIBUNAL, AJMER
March 22, 2018
AJMER VIDHYUT VITRAN NIGAM LIMITED Vs. RADHA DEVI & ORS.
July 10, 2018
AJMER VIDHYUT VITRAN NIGAM LTD. Vs. SANJAY KUMAR S/O SH. RAMESH CHAND
February 26, 2018
AJMER VIDYUT VITARAN NIGAM LIMITED THROUGH ITS CMD HATHIBHATA POWER HOUSE ROAD Vs. HINDUSTAN ZINC LIMITED (HZL) YASHAD BHAWAN, UDAIPUR (RAJ )
April 5, 2018
AKARAM BANJARA Vs. THE BOARD OF REVENUE AND OTHERS
April 26, 2018
AKASH BHATIYA Vs. RAJEEV SHARMA
January 2, 2018
AKASH CHANWARIYA Vs. STATE OF RAJASTHAN
November 1, 2018
AKASHDEEP MORYA S/O SH. LAXMAN DAS MORYA Vs. THE STATE OF RAJASTHAN
May 25, 2018
AKASHDEEP MORYA S/O SH. LAXMAN DAS MORYA Vs. RAJASTHAN HIGH COURT, JODHPUR THROUGH THE REGISTRAR GENERAL, RAJASTHAN HIGH COURT, JODHPUR
March 21, 2018
AKHIL BHARTIYA VALMIKI SAMAJ AARAKSHAN SAMAJIK SHODH Vs. STATE OF RAJASTHAN
July 13, 2018
AKIL KHAN S/O BHURE KHAN MEWATI Vs. STATE OF RAJASTHAN
October 9, 2018
AKSHAY JAIN Vs. NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES NUALS
September 10, 2018
AKSHAY KUMAR SANGHI AND ANR. Vs. RATAN KUMAR SANGHI AND ORS.
September 6, 2018
ALKA Vs. STATE OF RAJASTHAN
August 9, 2018
ALTAF HUSSAIN AND OTHERS Vs. STATE OF RAJASTHAN
October 29, 2018
AMAN KUMAR Vs. STATE OF RAJASTHAN
February 1, 2018
AMAR CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
August 30, 2018
AMAR LAL GURJAR AND OTHERS Vs. STATE OF RAJASTHAN
September 12, 2018
AMAR SINGH S/O DALBARA SINGH Vs. KAILASH CHANDRA S/O SHRI SURAIMAL AGARWAL AND OTHERS
January 30, 2018
AMARPREET SINGH Vs. STATE OF RAJASTHAN
October 4, 2018
AMERICAN INTERNATIONAL HEALTH MANAGEMENT LTD AND OTHER Vs. UNION OF INDIA
August 29, 2018
AMIR SINGH @ AMER SINGH Vs. STATE OF RAJASTHAN
January 18, 2018
AMIT KUMAR Vs. STATE OF RAJASTHAN
January 24, 2018
AMIT KUMAR S/O NANDKISHORE Vs. FIRM KAPOORCHAND BHAGCHAND
May 17, 2018
AMIT PAHARIA Vs. STATE OF RAJASTHAN THROUGH PP
January 18, 2018
AMIT SHARMA AND OTHER Vs. GOVERNMENT OF RAJASTHAN
October 26, 2018
AMIT SINGHAL Vs. STATE OF RAJASTHAN
April 17, 2018
AMJAD KHAN Vs. STATE OF RAJASTHAN AND OTHERS
October 6, 2018
AMORE JEWELS PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
April 27, 2018
AMRIT LAL SALVI Vs. UNION OF INDIA
September 27, 2018
ANAND GADAN Vs. THE STATE OF RAJASTHAN
February 19, 2018
ANAND SINGH RATHORE AND OTHERS Vs. STATE OF RAJASTHAN
October 4, 2018
ANAND SONI Vs. STATE OF RAJASTHAN
February 6, 2018
ANCL & CO. (INDIA) PVT. LTD. Vs. RSWM LTD. (UNIT LNJ DENIM)
May 4, 2018
ANGREJ SINGH Vs. STATE OF RAJASTHAN
January 8, 2018
ANIL @ LALA Vs. STATE OF RAJASTHAN
April 4, 2018
ANIL JAGAN S/O HARISH KUMAR Vs. STATE OF RAJASTHAN
January 5, 2018
ANIL JHAJHADIYA Vs. USHA
April 20, 2018
ANIL JHAWAR Vs. STATE OF RAJASTHAN AND ORS.
July 2, 2018
ANIL KUMAR Vs. STATE OF RAJASTHAN
December 11, 2018
ANIL KUMAR Vs. SUMAN DEVI
April 19, 2018
ANIL KUMAR JAIN Vs. UNION OF INDIA
September 5, 2018
ANIL KUMAR SHAH SON OF ROOP NARAIN SHAH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
August 18, 2018
ANIL KUMAR SHARMA AND OTHER Vs. STATE OF RAJASTHAN
October 23, 2018
ANIL KUMAR SINGHVI Vs. STATE OF RAJASTHAN & ORS
August 24, 2018
ANIL KUMAR SOTWAL Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR, COLLECTORATE
February 9, 2018
ANIL SINGH, CHAIRMAN AIT Vs. STATE OF RAJASTHAN THROUGH PP
September 7, 2018
ANIL YADAV Vs. STATE OF RAJASTHAN
September 6, 2018
ANITA Vs. STATE OF RAJASTHAN
January 11, 2018
ANITA DAMOR Vs. THE COORDINATOR, PTET EXAMS 2013, JAI NARAYAN VYAS UNIVERSITY, JODHPUR
February 23, 2018
ANJANA PALIWAL Vs. MOHAN LAL SUKHADIA UNIVERSITY
March 7, 2018
ANJU KUMARI Vs. THE STATE OF RAJASTHAN AND OTHERS
August 16, 2018
ANKIT GARG Vs. STATE OF RAJASTHAN AND OTHERS
May 25, 2018
ANKIT KUMAR TAILOR Vs. THE STATE OF RAJASTHAN AND OTHERS
January 10, 2018
ANKIT UPADHYAY Vs. THE DISTRICT JUDGE, FAMILY COURT
March 23, 2018
ANKITA SHARMA @ ANITA PANDEY W/O SOURABH SHARMA Vs. SOURABH SHARMA S/O ASHOK SHARMA
January 23, 2018
ANKUR GUGNAANI @ ANKUR BABBAR Vs. STATE OF RAJASTHAN & ANR.
January 24, 2018
ANKUSH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
January 3, 2018
ANNU MARSHAL Vs. DEVENDRA KUMAR YOGI
October 5, 2018
ANOKH BAI AND OTHERS Vs. DISTRICT COLLECTOR, JHALAWAR RAJ AND OTHERS
August 16, 2018
ANOOP RAM Vs. STATE OF RAJASTHAN
March 5, 2018
ANOPA RAM S/O SHRI DHONKAL RAM BISHNOI Vs. THE STATE OF RAJASTHAN AND ANOTHERS
January 8, 2018
ANSHUL KULSHRESHTHA Vs. SMT. SWARNIMA KULSHRESHTHA
August 31, 2018
ANUP KHATI Vs. STATE OF RAJASTHAN AND OTHERS
May 5, 2018
ANUP SINGH Vs. STATE OF RAJASTHAN
January 3, 2018
ANUPAMA CHOUDHARY Vs. STATE OF RAJASTHAN
September 19, 2018
ANURAG CHOUDHARY ALIAS ANURAG KASHYAP Vs. STATE OF RAJASTHAN AND ANOTHER
March 16, 2018
ARCHANA JAWA WIFE OF DAYANAN JAWA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, LOCAL SELF DEPARTMENT
September 5, 2018
ARCHANA KASHYAP W/O NAND KANWAR Vs. STATE OF RAJASTHAN,
February 23, 2018
ARIF KHAN Vs. STATE OF RAJASTHAN
July 30, 2018
ARIHANT SUPERSTRUCTURE LIMITED Vs. THE UNION OF INDIA
March 22, 2018
ARJUN AHIR AND ORS. Vs. STATE OF RAJASTHAN
May 3, 2018
ARJUN BANJARA (MINOR) THROUGH HIS FATHER RAGHUVEER BANJARA Vs. STATE OF RAJASTHAN THROUGH PP. & ANR.
February 28, 2018
ARJUN GANGANI Vs. DEBT RECOVERY TRIBUNAL
October 6, 2018
ARJUN LAL Vs. STATE OF RAJASTHAN
February 15, 2018
ARJUN LAL Vs. PAPPU LAL
October 31, 2018
ARJUN LAL GARASIA Vs. STATE & ORS
January 9, 2018
ARJUN SINGH & ORS Vs. STATE & ORS
January 18, 2018
ARJUN SON OF MANSHARAM Vs. STATE OF RAJASTHAN
May 3, 2018
ARK CORPORATION 179 Vs. ACE LABORATORIES LTD AND OTHER
October 1, 2018
ARPIT JAIN Vs. UNION OF INDIA
February 14, 2018
ARPIT JAIN Vs. UNION OF INDIA
April 17, 2018
ARPIT KUMAR PATHAK Vs. STATE OF RAJASTHAN,
May 15, 2018
ARTI MEENA Vs. STATE OF RAJASTHAN
October 24, 2018
ARUN KUMAR Vs. SPECIAL JUDGE, NDPS
March 13, 2018
ARUN KUMAR GUPTA S/O KISHORI LAL GUPTA Vs. STATE OF RAJASTHAN THROUGH PP
May 23, 2018
ARUN MEHTA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
May 2, 2018
ARUNA GUPTA W/O PRAMOD GUPTA B/C MAHAJAN Vs. STATE OF RAJASTHAN
February 7, 2018
ARUNA JAIN Vs. STATE OF RAJASTHAN
August 10, 2018
ARVIND Vs. STATE OF RAJASTHAN
January 12, 2018
ARVIND BANKAT LAL SARDA DIRECTOR Vs. UNION OF INDIA (UOI)
July 25, 2018
ARVIND GUPTA AND OTHERS ARVIND GUPTA AND OTHERS Vs. RAJASTHAN HOUSING BOARD AND OTHERS
May 14, 2018
ARVIND KISHORE AND OTHERS Vs. SMT. NEHA MATHUR AND OTHERS
May 2, 2018
ARVIND KUMAR NAYAK Vs. STATE OF RAJASTHAN AND ORS.
August 20, 2018
ARVIND SINGH Vs. STATE OF RAJASTHAN
September 4, 2018
ARVIND SINGH AND OTHERS Vs. DINESH CHAND GUPTA AND OTHERS
July 12, 2018
ARVIND SINGH MEWAR S/O HIH MAHARANA BHAGWAT SINGH JI MEWAR Vs. MAHENDRA SINGH
April 27, 2018
ARVIND SWAMI AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
October 26, 2018
ARYAN MOTOR DRIVING SCHOOL Vs. STATE OF RAJASTHAN
October 12, 2018
ASHA RANI AND OTHER Vs. SARSWATI DEVI AND OTHER
September 12, 2018
ASHA SHARMA AND OTHERS Vs. MANDIR SHRI LADLIJI RAMGANJ BAZAR AND OTHERS
September 27, 2018
ASHA YOGI D/O SHRI LALARAM YOGI Vs. GRAM PANCHAYAT BHOORTHAL
May 17, 2018
ASHIMA W/O PAWAN GOYAL Vs. STATE OF RAJASTHAN THROUGH PP
May 15, 2018
ASHISH JOSHI Vs. STATE OF RAJASTHAN
May 25, 2018
ASHISH KUMAR AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
May 31, 2018
ASHOK BENIWAL Vs. THE STATE OF RAJASTHAN
April 6, 2018
ASHOK CHAND S/O SHRI KALU RAM Vs. THE MUNICIPALITY, PHALODI
February 20, 2018
ASHOK GOSWAMI Vs. STATE OF RAJASTHAN
January 10, 2018
ASHOK KAVATADA Vs. JYOTI PRAKASH THAKRANI
April 16, 2018
ASHOK KUMAR Vs. SMT. PREMA BAI
February 22, 2018
ASHOK KUMAR Vs. THE STATE OF RAJASTHAN
March 5, 2018
ASHOK KUMAR Vs. STATE OF RAJASTHAN
March 12, 2018
ASHOK KUMAR Vs. JAI PRAKASH
September 26, 2018
ASHOK KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 5, 2018
ASHOK KUMAR CHARPOTA Vs. THE STATE OF RAJASTHAN AND OTHERS
January 8, 2018
ASHOK KUMAR CHHAJER Vs. RAJ. CIVIL SERVICES APPELLATE TRIBUNAL AND OTHERS
July 17, 2018
ASHOK KUMAR GHANCHI Vs. STATE OF RAJASTHAN
March 7, 2018
ASHOK KUMAR JAIN S/O SH. SOHANLAL JAIN Vs. DISTRICT JUDGE, CHITTORGARH (CONSTITUTED ELECTION TRIBUNAL UNDER THE PANCHAYATI RAJ ACT 1994) & ORS.
January 15, 2018
ASHOK KUMAR MEENA Vs. STATE OF RAJASTHAN
December 19, 2018
ASHOK KUMAR MISHRA Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED, THROUGH ITS CHAIRMAN-AND-MANAGING DIRECTOR
April 6, 2018
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 21, 2018
ASHOK LALWANI Vs. APPELLATE RENT TRI. JODHPUR
March 20, 2018
ASHOK PAREEK Vs. STATE OF RAJASTHAN
March 7, 2018
ASHOK S/O SHRI MAMCHAND Vs. SMT SUMAN D/O SHEODAN W/O SHRI ASHOK
February 1, 2018
ASHOK SINGH KANDERA Vs. STATE OF RAJASTHAN
May 11, 2018
ASHOK VISHNOI Vs. STATE OF RAJASTHAN
August 24, 2018
ASHU RAM MEGHWAL AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
February 20, 2018
ASHVINI KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
April 13, 2018
ASHWANI GUPTA Vs. APARNA ARORA
August 6, 2018
ASHWANI KUMAR GARG Vs. STATE (CBI)
April 27, 2018
ASHWANI KUMAR S/O SHRI JAI NARAYAN Vs. STATE OF RAJASTHAN
May 7, 2018
ASHWIN Vs. STATE OF RAJASTHAN
August 28, 2018
ASLAM KHAN Vs. STATE OF RAJASTHAN
May 18, 2018
ASMA PARVEEN Vs. JAVED BHATI
March 14, 2018
ASSOCIATION OF SELF FINANCING UNIVERSITIES OF RAJASTHAN Vs. STATE OF RAJASTHAN AND OTHERS
July 25, 2018
ATAR KAUR W/O GURMEET SINGH Vs. GURMEET SINGH S/O BALBIR SINGH
January 23, 2018
ATMA Vs. SHIMBHUDAYAL
October 8, 2018
ATMA RAM Vs. GAJENDRA KUMAR JOSHI
April 11, 2018
ATUL DILIP MHATRE Vs. UNION OF INDIA
March 15, 2018
ATUL GUPTA S/O KARAMCHAND GUPTA Vs. STATE
May 9, 2018
AUGAD RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 15, 2018
AUTO CENTER, THROUGH ITS PARTNER JAI CHAND LAL Vs. SHREEKANT
April 19, 2018
AVANTI MEENA Vs. ANJU DEVI DHANAK
April 20, 2018
AVAS VIKAS SANSTHAN Vs. VIJAY SINGH SARAN
February 26, 2018
AVTAR SINGH Vs. THE STATE OF RAJASTHAN
February 19, 2018
AYUSHI JAIN Vs. PRESIDENT, THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
April 10, 2018
AZHARUDDIN GHOSI Vs. STATE OF RAJASTHAN & ORS.
January 18, 2018
AZI BAI Vs. JUDGE, MOTOR ACCIDENT CLAIMS TRIBUNAL, UDAIPUR AND ORS.
March 13, 2018
B M JHANWAR Vs. PUNJAB NATIONAL BANK
July 26, 2018
B.L.M. COLLEGE OF NURSING AND OTHERS Vs. UTSAV SHARMA
January 15, 2018
B.S. MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 3, 2018
B/C MUSALMAN KARIGAR Vs. JAVED S/O SHRI ABDUL KARIM
May 9, 2018
BABLOO Vs. STATE OF RAJASTHAN
July 9, 2018
BABLU @ PAPPU Vs. STATE OF RAJASTHAN
February 1, 2018
BABU LAL Vs. STATE OF RAJASTHAN
December 12, 2018
BABU LAL Vs. STATE OF RAJASTHAN AND OTHER
November 2, 2018
BABU LAL Vs. KANTA
September 10, 2018
BABU LAL AGARWAL Vs. JAGDISH PRASAD
July 18, 2018
BABU LAL AND OTHERS Vs. STATE OF RAJASTHAN
August 9, 2018
BABU LAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
August 29, 2018
BABU LAL KHATIK S/O SHRI NANDA KHATIK Vs. DIRECTOR (TRAFIC), RAJASTHAN STATE ROAD TRANSPORT CORPORATION (RSRTC)
January 5, 2018
BABU LAL MEGHWAL Vs. STATE & ORS.
January 18, 2018
BABU LAL SAHU AND OTHERS Vs. STATE OF RAJASTHAN
August 1, 2018
BABU RAM ALIAS BABU Vs. STATE OF RAJASTHAN AND OTHERS
October 1, 2018
BABU RAM S/O HIRA RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
August 9, 2018
BABU SINGH INDA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 16, 2018
BABU SON OF HAZARI BY CASE GURJAR Vs. RAISINGH SON OF KANHAIYALAL
January 16, 2018
BABULAL Vs. SMT. MANGLIBAI
April 9, 2018
BABULAL GURJAR AND OTHERS Vs. SMT. SANTOSH DEVI SONI AND OTHERS
March 22, 2018
BABULAL MEENA Vs. STATE PUBLIC INFORMATION OFFICER AND SECRETARY
October 24, 2018
BABURAM PRAJAPAT Vs. STATE OF RAJASTHAN AND OTHERS
January 30, 2018
BACHCHU SINGH @ KAMLESH Vs. STATE OF RAJASTHAN THROUGH P.P.
January 4, 2018
BADRI GUJAR Vs. BANWARI LAL MEENA
September 28, 2018
BADRI LAL S/O MATHURA LAL Vs. STATE OF RAJASTHAN THROUGH PP
August 1, 2018
BADRI PRASAD SON OF NATHU LAL BY CASTE PATWA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
January 25, 2018
BADRIKASHRAM JOSHI CHARITABLE TRUST JAIPUR Vs. R.D. BAHETI CHARITABLE TRUST AND OTHERS
May 2, 2018
BADRIKASHRAM JOSHI CHARITABLE TRUST JAIPUR THROUGH MANAGER HANUMAN PRASAD JOSHI Vs. DISTRICT COLLECTOR, JAIPUR
May 2, 2018
BADRIRAM Vs. LRS OF RATAN LAL
May 16, 2018
BADRUN NISHA W/O KHAJU @ KHAWAJA HUSSAIN Vs. STATE OF RAJASTHAN
January 5, 2018
BAGDA RAM Vs. STATE OF RAJASTHAN
November 20, 2018
BAGGA SINGH RAI SIKH Vs. THE STATE OF RAJASTHAN THROUGH THE P.P.
February 23, 2018
BAHADUR MEENA AND ANR. Vs. THE STATE OF RAJASTHAN
April 16, 2018
BAHADUR RAM Vs. STATE OF RAJASTHAN
February 14, 2018
BAHADUR SINGH Vs. FIRM NAGPAL BROTHERS AND OTHERS
August 2, 2018
BAHADUR SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
August 10, 2018
BAHADUR SINGH SON OF SHRI GULKANDI RAM Vs. STATE OF RAJASTHAN
January 9, 2018
BAJRANG LAL Vs. MANJOO DEVI
July 24, 2018
BAJRANG LAL Vs. STATE
February 6, 2018
BAJRANG LAL GUPTA Vs. THE UNION OF INDIA
April 19, 2018
BAJRANGLAL JANGID Vs. STATE OF RAJASTHAN
December 12, 2018
BAKAR HUSSAIN Vs. STATE OF RAJASTHAN AND OTHERS
August 14, 2018
BAKSHA SINGH Vs. GIRDHARI SINGH
April 2, 2018
BAL RAM S/O SH. SOBHA RAM Vs. LEGAL REPRESENTATIVES OF LATE SMT. BHAGO BAI SINCE DECEASED
April 12, 2018
BALA RAM SON OF SHRI BHAGIRATH Vs. THE STATE OF RAJASTHAN AND ANOTHER
January 4, 2018
BALAJI INDUSTRIAL PRODUCTS LIMITED Vs. AIA ENGINEERING LIMITED
July 2, 2018
BALDEV RAJ S/O SHRI JAGMAL SINGH Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATI RAJ
February 5, 2018
BALJEET SINGH Vs. STATE OF RAJASTHAN
April 3, 2018
BALJEET SINGH S/O SH. GURNAM SINGH Vs. THE GANGANAGAR KENDRIYA SAHAKARI BANK LIMITED
January 24, 2018
BALJEET SINGH S/O SHRI GURNAM SINGH Vs. THE GANGANAGAR KENDRIYA SAHKARI BANK
January 22, 2018
BALOTRA WATER POLLUTION CONTROL TREATMENT AND RESEARCH FOUNDATION TRUST Vs. STATE OF RAJASTHAN & ORS.
July 13, 2018
BALVEER KAUR & ORS Vs. TARA SINGH & ORS
March 22, 2018
BALVEER KAUR W/O LATE SH. TOTA SINGH S/O LATE SH. MAGHAR SINGH AND OTHERS Vs. TARA SINGH S/O SADHU SINGH AND OTHERS
March 21, 2018
BALWAN SINGH Vs. STATE OF RAJASTHAN
March 8, 2018
BANARSI Vs. RENT TRIBUNAL
October 3, 2018
BANAY SINGH GOOJAR AND OTHERS Vs. STATE OF RAJASTHAN
May 10, 2018
BANKARAM Vs. SMT. MEERA DEVI
March 21, 2018
BANNALAL JAT CONSTRUCTIONS PVT. LTD. Vs. ACIT
August 31, 2018
BANNEY SINGH AND ANR. Vs. BOARD OF REVENUE AND ORS.
August 6, 2018
BANSHIDHAR Vs. STATE OF RAJASTHAN
December 11, 2018
BANSI LAL SWAMI Vs. STATE OF RAJASTHAN
February 22, 2018
BANSIDHAR SHARMA DEVAGYA Vs. STATE OF RAJASTHAN
April 20, 2018
BANSWARA SYNTEX LTD Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
September 24, 2018
BANWARI LAL Vs. THE STATE OF RAJASTHAN
January 11, 2018
BANWARI LAL Vs. STATE OF RAJASTHAN
March 7, 2018
BANWARI LAL AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
April 25, 2018
BANWARI LAL AND OTHER Vs. RAMESHWARI DEVI AND OTHERS
August 7, 2018
BANWARI LAL S/O SHRI UDMI RAM Vs. PUBLIC INFORMATION OFFICER AND ASSISTANT COMMERCIAL TAXES OFFICER, WARD
January 8, 2018
BANWARI LAL S/O SHRI UDMI RAM Vs. CHHABIL DAS S/O SHRI SAJAN RAM, CHAIYA, TEHSIL
January 18, 2018
BANWARI LAL SHARMA Vs. BABU LAL BAGDA
September 5, 2018
BANWARI LAL, S/O REKHA RAM Vs. THE STATE OF RAJASTHAN
April 24, 2018
BARMER LIGNITE MINING CO. LTD. Vs. DCIT
July 24, 2018
BASANT KUMAR SON OF KHUMAN SINGH @ KHUBCHAND, PATWA Vs. SMT BHAGWATI DAUGHTER OF NANDLALA (WIFE OF BASAND KUMAR)
February 1, 2018
BASRAM S/O RAMDEV Vs. STATE OF RAJASTHAN
March 7, 2018
BEANT SINGH JAT SIKH AND ORS. Vs. STATE OF RAJASTHAN
May 18, 2018
BHAG CHAND JAIN Vs. NAMAN JAIN
December 11, 2018
BHAG DEI Vs. STATE OF RAJASTHAN
August 31, 2018
BHAG SINGH Vs. UNION OF INDIA AND ANR.
June 8, 2018
BHAGIRATH Vs. STATE OF RAJASTHAN
January 2, 2018
BHAGIRATH Vs. STATE
February 23, 2018
BHAGIRATH AND OTHER Vs. BALLI DEVI
January 19, 2018
BHAGIRATH RAM JAT AND ANOTHER Vs. THE STATE OF RAJASTHAN
January 25, 2018
BHAGIRATHMAL Vs. STATE OF RAJASTHAN
March 6, 2018
BHAGWAN DAS AND OTHERS Vs. BOARD OF REVENUE, AJMER AND OTHERS
August 24, 2018
BHAGWAN LAL Vs. STATE OF RAJASTHAN
May 15, 2018
BHAGWAN LAL Vs. NANA LAL
January 30, 2018
BHAGWAT SINGH Vs. STATE OF RAJASTHAN
January 17, 2018
BHAIROOU LAL S/O MANGI LAL Vs. RAMESH CHANDRA MALIWAL S/O BALU RAM
May 29, 2018
BHAJAN LAL Vs. THE STATE OF RAJASTHAN AND ANOTHER
July 11, 2018
BHAJAN LAL Vs. STATE OF RAJASTHAN
March 12, 2018
BHAJNARAM VISHNOI Vs. STATE OF RAJASTHAN THRO P.P.
February 21, 2018
BHANJI Vs. STATE OF RAJASTHAN
May 18, 2018
BHANWAR LAL Vs. STATE OF RAJ. AND OTHERS
April 11, 2018
BHANWAR LAL Vs. STATE OF RAJASTHAN
January 5, 2018
BHANWAR LAL PARGI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2018
BHANWAR LAL S/O JEEVA RAM Vs. THE STATE OF RAJASTHAN
March 16, 2018
BHANWAR LAL SON OF SHRI KUNJ BEHARI LAL BOHRA, RESIDENT OF SIDRIYAS, TEHSIL AND DISTRICT BHILWARA Vs. MADHAV LAL SON OF SHRI SRILAL BOHRA
January 18, 2018
BHANWAR LAL SUTHAR Vs. ASSISTANT PROVIDENT FUND
January 9, 2018
BHANWAR SINGH Vs. THE STATE OF RAJASTHAN
February 9, 2018
BHANWARA RAM CHOUDHARY Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED
January 9, 2018
BHANWARLAL Vs. RAMAVTAR AND ORS.
April 26, 2018
BHANWARLAL Vs. STATE OF RAJASTHAN
November 16, 2018
BHANWRA RAM CHOUDHARY Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AND OTHER
September 7, 2018
BHARAT CHAUHAN SON OF LATE SHRI LAXMAN CHAUHAN Vs. STATE OF RAJASTHAN,
January 25, 2018
BHARAT LAL TAILOR SON KANEHIYA LAL TAILOR Vs. STATE OF RAJASTHAN
February 2, 2018
BHARAT PETROLEUM CORPORATION LTD. AND OTHERS Vs. M/S. P.C. JAT & BROTHERS AND OTHERS
April 11, 2018
BHARAT SANCHAR NIGAM LIMITED THROUGH Vs. GAURI SHANKAR SON OF SHRI CHANAN RAM
July 23, 2018
BHARAT SANCHAR NIGAM LTD. Vs. SMT.POOJA HANS
January 11, 2018
BHARMAL RAM CHOUDHARY S/O POONMARAM CHOUDHARY Vs. THE STATE OF RAJASTHAN
January 17, 2018
BHARTI GAUR D/O UMESH GAUR Vs. LALIT KUMAR TANK S/O CHHOTE LAL TANK
January 24, 2018
BHARTIYA SHIKSHAN AND VIKAS SAMITI DHOLAKHEDA Vs. STATE OF RAJASTHAN AND OTHERS
September 5, 2018
BHARTIYA SHIKSHAN AND VIKAS SAMITI DHOLAKHEDA Vs. STATE OF RAJASTHAN AND OTHERS
August 10, 2018
BHATIA COLONIZERS P LTD., Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 18, 2018
BHATTARAM Vs. STATE OF RAJASTHAN
April 24, 2018
BHAVESH ARVIND BHAI PATEL AND OTHER Vs. STATE
August 30, 2018
BHAVESH KUMAR SANKHALA Vs. RANJAN MAHESHWARI
October 26, 2018
BHAVESH VALMIKI Vs. STATE OF RAJASTHAN
January 29, 2018
BHAVYA RAJ AND OTHERS Vs. STATE OF RAJASTHAN
August 9, 2018
BHAWANI SHANKAR GAHLOT Vs. STATE OF RAJASTHAN
February 1, 2018
BHAWANI SINGH @ BHAU @ RAJENDRA SINGH Vs. THE STATE OF RAJASTHAN AND ANOTHER
May 5, 2018
BHAWANI SINGH S/O GANGA SINGH Vs. STATE OF RAJASTHAN
April 21, 2018
BHER SINGH S/O MAGAN SINGH Vs. STATE OF RAJASTHAN
February 17, 2018
BHERU DAS Vs. BIRLA CORPORATION LTD.
July 11, 2018
BHERU LAL DANGI Vs. STATE OF RAJASTHAN
March 6, 2018
BHERU SINGH DEWARA Vs. THE STATE OF RAJASTHAN
February 8, 2018
BHIKAM SINGH GUJAR Vs. STATE OF RAJASTHAN
February 27, 2018
BHIRMA RAM AND OTHERS Vs. STATE OF RAJASTHAN
September 29, 2018
BHISHMAPAL SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS
October 8, 2018
BHOJRAJ GURJAR Vs. STATE OF RAJASTHAN
October 4, 2018
BHOLA SHANKAR RAMANI Vs. STATE OF RAJASTHAN
December 14, 2018
BHOM SINGH Vs. UNION OF INDIA
October 5, 2018
BHOMSINGH Vs. STATE OF RAJASTHAN
January 4, 2018
BHORI LAL @ BHORIYA Vs. STATE OF RAJASTHAN
April 4, 2018
BHUPENDRA NAGDA AND OTHERS Vs. STATE OF RAJASTHAN
May 3, 2018
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN
January 16, 2018
BHURA RAM Vs. STATE OF RAJASTHAN
January 11, 2018
BHURA RAM Vs. STATE OF RAJASTHAN
April 20, 2018
BHUSHAN KUMAR PANDYA AND OTHERS Vs. STATE OF RAJASTHAN
October 25, 2018
BIHARI LAL Vs. STATE OF RAJASTHAN AND OTHERS
September 12, 2018
BINDER SINGH Vs. STATE
June 29, 2018
BINTU RAM Vs. STATE OF RAJASTHAN
September 5, 2018
BIOGENETIC DRUGS PVT LTD Vs. MANAGING DIRECTOR, RAJASTHAN MEDICAL SERVICES CORPORATION LIMITED
February 23, 2018
BIRDHI CHAND CHOUHAN Vs. SANTOSH KACHAWA
April 23, 2018
BISHAN DEV Vs. STATE OF RAJASTHAN
July 4, 2018
BIYANI SHIKSHAN SAMITI Vs. UNION OF INDIA
April 24, 2018
BOUTIQUE HOTELS (INDIA) PVT. LTD. Vs. STATE OF RAJASTHAN
June 8, 2018
BRAHMA PRAKASH BADAYA Vs. STATE OF RAJASTHAN
May 17, 2018
BRAJ VIHARI GURJAR Vs. STATE OF RAJASTHAN
April 4, 2018
BRAJRAJ SINGH Vs. STATE OF RAJASTHAN
May 2, 2018
BRIJ MOHAN DIVEDI Vs. SHIKHAR CHAND
February 1, 2018
BRIJESH KUMAR BHOI S/O SHRI BALULAL BHAI Vs. STATE OF RAJASTHAN
January 17, 2018
BRIJESH SINGH W/O DINESH SINGH Vs. STATE OF RAJASTHAN THROUGH HOME SECRETARY, GOVT OF RAJASTHAN
April 6, 2018
BSL LIMITED Vs. THE LABOUR AND INDUSTRIAL TRIBUNAL, BHILWARA AND ORS.
January 18, 2018
BUDDHIRAM Vs. STATE OF RAJASTHAN
April 5, 2018
BUSHRA KHAN AND OTHERS Vs. DR. SARVEPALLI RADHAKRISHANAN RAJ. AYURVED UNIVERSITY AND OTHERS
January 16, 2018
C L VERMA Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
May 1, 2018
CELEX TECHNOLOGIES PVT LTD THROUGH DIRECTOR/AUTHORIZED SIGNATORY Vs. TRANSPORT SECRETARY-CUM-COMMISSIONER
June 1, 2018
CHAINA RAM SON OF SHRI LUMBHA RAM Vs. STATE OF RAJASTHAN
January 5, 2018
CHAINARAM BHAT Vs. SMT. SHANTI BHAT AND OTHERS
May 7, 2018
CHAIRMAN Vs. SHRI ROBINSON (DECEASED) AND OTHERS
January 29, 2018
CHAKKI AND OTHERS Vs. MANSUKH BHAI J BARIYA AND OTHERS
October 29, 2018
CHAKRAVATI SINGH RATHORE Vs. STATE OF RAJASTHAN
February 27, 2018
CHAMPALAL VYAS AND ORS. Vs. STATE OF RAJASTHAN
July 23, 2018
CHAMUNDA SYNPROCESS (I) PVT. LTD. Vs. JT. COMMR.
May 7, 2018
CHANCHAL Vs. STATE OF RAJASTHAN
August 21, 2018
CHANDAN KUMAR Vs. STATE OF RAJASTHAN
April 5, 2018
CHANDRA KALA Vs. SHRIDHAR
April 2, 2018
CHANDRARAM GAWARIYA Vs. ARPIT GOYAL
July 11, 2018
CHANDU RAM Vs. STATE OF RAJASTHAN AND OTHERS
August 16, 2018
CHATARSINGH RATHORE S/O SH HARISINGH RATHORE Vs. UDAIPUR CHAMBER OF COMMERCE AND INDUSTRIES
June 6, 2018
CHATTAMAL SINDHI Vs. STATE OF RAJASTHAN
April 27, 2018
CHAUTH MAL Vs. STATE OF RAJASTHAN
February 1, 2018
CHEEMA RAM Vs. STATE OF RAJASTHAN
September 14, 2018
CHETAN Vs. STATE OF RAJASTHAN
February 5, 2018
CHETAN PRAKASH VERMA Vs. THE STATE OF RAJASTHAN
April 25, 2018
CHHOGA LAL Vs. STATE OF RAJASTHAN
July 6, 2018
CHHOTU MEENA AND ORS. Vs. THE STATE OF RAJASTHAN,
February 23, 2018
CHHOTU RAM Vs. STATE OF RAJASTHAN
March 6, 2018
CHIEF GENERAL MANAGER TELECOMMUNICATION Vs. JAWARI LAL
October 5, 2018
CHIEF MANAGER Vs. RADHA W/O GOVIND PURI AND OTHERS
September 12, 2018
CHIEF MANAGER , RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RADHESHYAM NAMDEV
August 24, 2018
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION LIMITED, BANSWARA DEPOT Vs. HEERA LAL PANCHAL (DECEASED)
October 25, 2018
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION, BARAN AGAR Vs. SHRI CHANDAR MOHAN BAIRWA
April 4, 2018
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, ALWAR DEPOT, ALWAR Vs. BANWARI LAL SAIN S/O PRATAP SINGH SAIN, THROUGH MAHAMANTRI ALL INDIA TRADE UNION CONGRESS (ETAK)
January 10, 2018
CHIEF MANAGER, RAJASTHAN STATE TRANSPORT CORPORATION Vs. KELA DEVI
August 16, 2018
CHIMAN SINGH Vs. STATE OF RAJASTHAN
February 17, 2018
CHINAR MOTELS Vs. STATE OF RAJASTHAN
April 6, 2018
CHIRAG KOTHARI Vs. STATE OF RAJASTHAN
September 14, 2018
CHIRANJILAL GUPTA Vs. STATE OF RAJASTHAN
October 25, 2018
CHITTORGARH CENTRAL CO Vs. STATE OF RAJASTHAN
October 1, 2018
CHITTORGARH CENTRAL CO Vs. STATE OF RAJASTHAN
January 25, 2018
CHITTORGARH KENDRIYA SAHKARI BANK LTD. Vs. NIRBHAY SINGH
April 6, 2018
CHITWAN KOTHARI AND ORS. Vs. MOHD. IBRAHIM AND ORS.
January 16, 2018
CHOLAMANDALAM GENERAL INSURANCE CO. LTD. Vs. SMT. BADAMI AND OTHERS
May 9, 2018
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. LACHHI W/O LATE CHUTRA RAM
August 30, 2018
CHOLLAMANDALAM M.S. GENERAL INSURANCE COMPANY LIMITED Vs. CHUKI DEVI WIFE OF LATE DEVILAL
May 18, 2018
CHORU LAL Vs. STATE OF RAJASTHAN
April 5, 2018
CHOUDHARY AND BROTHERS AND OTHERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 31, 2018
CHUG SINGH Vs. VS STATE
March 21, 2018
CHUG SINGH S/O SH. JAAM SINGHJI Vs. STATE OF RAJASTHAN
March 21, 2018
CHUKALI W/O MUNNA RAM Vs. HANUMAN RAM
April 2, 2018
CHUNNI LAL @ CHUNA LAL S/O PANNAJI Vs. STATE OF RAJASTHAN
April 5, 2018
CHURU Vs. STATE OF RAJASTHAN
January 10, 2018
CHUTTAN LAL S/O LATE SHRI MARDANA Vs. STATE OF RAJASTHAN
February 9, 2018
CLARITY GOLD PVT. LTD. Vs. PR. COMMISSIONER OF INCOME TAX
July 25, 2018
COMMERCIAL TAXES OFFICER, ANTI EVASION, UDAIPUR Vs. M/S. VIPIN ENTERPRISES
January 11, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. MR. ARUN JAIN
March 14, 2018
COMMISSIONER OF CENTRAL EXCISE AND S.T., ALWAR Vs. S. PAL ENTERPRISES (PVT.) LTD.
February 21, 2018
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. MITTAL PIGMENT PVT LTD
May 2, 2018
COMMISSIONER OF CENTRAL GOODS AND S.T., JAIPUR Vs. SHREE CEMENT LTD.
January 17, 2018
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. JATAN CONSTRUCTION PRIVATE LIMITED
July 20, 2018
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. PREM JAIN ISPAT UDYOG PRIVATE LIMITED
July 18, 2018
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. MEDICAMEN BIOTECH LTD.
July 11, 2018
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. ARJUN INDUSTRIES LTD.
July 11, 2018
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX CENTRAL EXCISE Vs. BHOORATHANAM CONSTRUCTION CO (P) LTD
March 13, 2018
COMMISSIONER OF CUSTOMS (PREVENTIVE), JODHPUR Vs. PANKAJ P. SHAH
August 1, 2018
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, UDAIPUR Vs. CHAMBAL FERTILIZERS AND CHEM. LTD.
February 21, 2018
COMMISSIONER OF CUSTOMSEX., JAIPUR-I Vs. CONTINENTAL ENGINES LTD.
February 14, 2018
COMMISSIONER OF INCOME Vs. MODERN SCHOOL SOCIETY
July 31, 2018
COMMISSIONER OF INCOME TAX Vs. BANNA ALI GIRDHARI SINGH & PARTY (JHUNJHUNU GROUP) C
July 31, 2018
COMMISSIONER OF INCOME TAX Vs. JINVAYANE PARMARTH SAHITYA PRAKASHAN
January 10, 2018
COMMISSIONER OF INCOME TAX Vs. SHYAM LAL PANWAR ANANDI DEVI MEMORIAL CHARITABLE TRUST
January 2, 2018
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. SHRI SUPARASNATH JAIN SANGH TRUST
May 11, 2018
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. M/S. MUDGAL EDUCATION TRUST
April 17, 2018
COMMISSIONER OF INCOME TAX - EXEMPTION Vs. ANESTHESIA SOCIETY
December 4, 2018
COMMISSIONER OF INCOME TAX TDS Vs. BHARTI HEXACOM LIMITED
July 24, 2018
COMMISSIONER OF INCOME TAX, ALWAR Vs. SUPREME CYLINDERS PVT LTD
April 23, 2018
COMMISSIONER OF INCOME TAX, EXEMPTION, JAIPUR Vs. MATA PADMAWATI SHYAMDAYA CHARITABLE TRUST
December 4, 2018
COMMISSIONER OF INCOME TAX, JAIPUR Vs. KAMLA DEVI SHARMA
July 10, 2018
COMMISSIONER OF INCOME TAX-EXEMPTION, JAIPUR Vs. DALI BAI SEWA SANSTHAN
March 15, 2018
COMMISSIONER OF INCOME TAX-I Vs. SHRI SUNIL SANKHLA
January 10, 2018
COMMR. OF CGST, JAIPUR Vs. RAJASTHAN TOURISM DEVELOPMENT CORPN. LTD.
February 28, 2018
CONTEC AIRFLOW (I) PRIVATE LIMITED Vs. RAJASTHAN DRUGS AND PHARMACEUTICALS LIMITED
February 2, 2018
COTTON CORPORATION OF INDIA LTD Vs. NAVIN OIL AND GINNING FACTORY AND OTHER
October 1, 2018
DALEEP SINGH Vs. THE STATE OF RAJASTHAN
February 15, 2018
DALIP KUMAR & ORS. Vs. STATE OF RAJASTHAN & ANR.
July 6, 2018
DALJEET SINGH SALUJA Vs. STATE OF RAJ
January 23, 2018
DALPAT SINGH SON OF SHRI MADAN SINGH Vs. STATE OF RAJASTHAN
January 3, 2018
DALURAM KUMAWAT AND OTHERS Vs. THE STATE OF RAJASTHAN
September 14, 2018
DAMANI SHIPPING PVT. LTD. Vs. HINDUSTAN ZINC LTD. COMPANY
August 23, 2018
DAMODAR Vs. ANJU DEVI AND OTHER
April 12, 2018
DAMODAR SHARMA Vs. BHAGAT RAM AND OTHERS
August 16, 2018
DANIEL FURNITURE (P) LIMITED Vs. STATE OF RAJASTHAN
November 16, 2018
DARSAN SINGH S/O BALBEER SINGH Vs. STATE
September 5, 2018
DATARAM GURJAR Vs. CITIBANK N.A.
October 26, 2018
DAULAT RAM S/O NANU RAM Vs. STATE OF RAJASTHAN
February 1, 2018
DAYAL PRASAD VYAS Vs. DIVYA SWAROOP VYAS
February 23, 2018
DAYARAM Vs. STATE OF RAJASTHAN
February 1, 2018
DAYARAM PATEL Vs. STATE
January 17, 2018
DAYARAM PATEL S/O UMMEDARAM PATEL (AAJNA). Vs. STATE OF RAJASTHAN
January 17, 2018
DEBU @ DEBI LAL Vs. THE STATE OF RAJASTHAN
May 14, 2018
DEENA @ DEENDAYAL Vs. STATE OF RAJASTHAN
March 16, 2018
DEEP MALA GAUTAM Vs. STATE OF RAJASTHAN
May 2, 2018
DEEPAK Vs. STATE OF RAJASTHAN
February 26, 2018
DEEPAK Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
March 7, 2018
DEEPAK DEORA S/O SHRI KANARAM DEORA Vs. THE STATE OF RAJASTHAN AND OTHERS
September 12, 2018
DEEPAK GOYAL Vs. STATE OF RAJASTHAN & ORS.
July 10, 2018
DEEPAK KUMAR Vs. SMT. PHOOLWANTI DEVI
July 4, 2018
DEEPAK KUMAR BASER S/O SHRI BHERU LAL BASER Vs. THE UNIVERSITY GRANTS COMMISSION, NEW DELHI
January 17, 2018
DEEPAK KUMAR S/O LATE SH. AMBA LAL KHATIK Vs. SMT. SHANTA BAI D/O SH. HEERA LAL KHATIK
January 12, 2018
DEEPAK PUNDIR S/O HARENDRA SINGH Vs. STATE OF RAJASTHAN THROUGH PP, RAJ
October 8, 2018
DEEPAK SHARMA Vs. THE STATE OF RAJASTHAN
January 18, 2018
DEEPAK SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
May 1, 2018
DEEPAK SHARMA AND OTHERS Vs. GOVERNMENT OF RAJASTHAN
October 8, 2018
DEEPAK VAISHNAV Vs. STATE OF RAJASTHAN AND ANR.
March 5, 2018
DEEWAN SINGH Vs. STATE OF RAJASTHAN
July 3, 2018
DEO KARAN SHRI CHAND Vs. COMMERCIAL TAXES OFFICER
January 11, 2018
DEPUTY CONSERVATOR OF FOREST, DEPARTMENT OF FOREST, SAWAI ROAD, SIKAR (RAJASTHAN) AND ANOTHER Vs. JUDGE, LABOUR COURT NO. 2, JAIPUR AND ANOTHER
January 22, 2018
DEV PRAKASH Vs. STATE OF RAJASTHAN
February 14, 2018
DEV SINGH Vs. STATE OF RAJASTHAN
February 2, 2018
DEVADA BHARAT SINGH Vs. STATE OF RAJASTHAN,
May 15, 2018
DEVARAM AND OTHERS Vs. STATE OF RAJASTHAN
September 20, 2018
DEVENDRA GARG Vs. MANAGING DIRECTOR, RAJASTHAN PATRIKA PRIVATE LIMITED
December 6, 2018
DEVENDRA KUMAR KALER Vs. VINOD KUMAR
August 16, 2018
DEVENDRA KUMAR SARASWAT Vs. RAJASTHAN STATE MINES & MINERAL LTD AND OTHERS
September 19, 2018
DEVENDRA MITTAL (HUF) Vs. DEPUTY COMMISSIONER OF INCOME TAX, SRI GANGANAGAR
April 11, 2018
DEVENDRA SONI Vs. STATE OF RAJASTHAN
October 1, 2018
DEVESH SHARMA Vs. RAJESH CHHANGANI AND ORS.
May 25, 2018
DEVI DAYAL Vs. STATE
February 26, 2018
DEVI KUNWAR W/O LATE NATHU SINGH Vs. MOTI LAL S/O GAMERA JI
July 18, 2018
DEVI LAL Vs. MANAGING DIRECTOR, ORIENTAL POWER CABLES LTD
March 22, 2018
DEVI SAHAY S/O SUKHLAL Vs. PRABHU DAYAL S/O BASANTI LAL
January 4, 2018
DEVI SINGH Vs. STATE OF RAJASTHAN
April 5, 2018
DEVI SINGH Vs. UNION OF INDIA
March 7, 2018
DEVI SINGH AND OTHER Vs. STATE OF RAJASTHAN
October 24, 2018
DEVMAN RAM AND OTHERS Vs. STATE OF RAJASTHAN
October 25, 2018
DEVYANI FOOD INDUSTRIES PVT. LTD Vs. STATE OF RAJASTHAN
December 19, 2018
DHAKU (SMT.) Vs. STATE OF RAJASTHAN
April 24, 2018
DHALA RAM S/O LATE SHIR HUKMARAM Vs. KALU SINGH S/O SHRI AASU LAL
February 1, 2018
DHANE SINGH Vs. RAMAVTAR AND OTHER
October 6, 2018
DHANNA SINGH Vs. STATE OF RAJASTHAN
August 27, 2018
DHANPAL MEENA Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND OTHERS
September 18, 2018
DHAPU DEVI Vs. STATE OF RAJASTHAN
January 11, 2018
DHARA Vs. STATE OF RAJASTHAN
December 6, 2018
DHARAM PAL SINGH Vs. STATE OF RAJASTHAN,
May 9, 2018
DHARAMSINGH AND OTHER Vs. STATE OF RAJASTHAN
August 29, 2018
DHARMENDRA GURJAR Vs. STATE OF RAJASTHAN AND OTHERS
May 14, 2018
DHARMENDRA KUMAR BHINCHAR Vs. STATE OF RAJASTHAN
August 21, 2018
DHARMENDRA LATHI (RATHI) Vs. STATE OF RAJASTHAN
February 8, 2018
DHARMENDRA SUMAN S/O SH. LALCHAND Vs. STATE OF RAJASTHAN
April 12, 2018
DHARMVEER SINGH Vs. STATE OF RAJASTHAN
September 28, 2018
DHATTARWAL EDUCATION SOCIETY Vs. STATE OF RAJASTHAN AND OTHERS
September 5, 2018
DHATTARWAL EDUCATION SOCIETY, LAMBA MANDRELLA Vs. STATE OF RAJASTHAN AND OTHERS
August 10, 2018
DHATTI AND OTHERS Vs. STATE OF RAJASTHAN
August 8, 2018
DHEERAJ KUMAR NAGRIYA Vs. UNION OF INDIA
March 20, 2018
DHOLEE D/O SHRI HEERA RAM W/O SHRI SURESH KUMAR Vs. STATE OF RAJASTHAN
January 17, 2018
DHOLI DEVI W/O SHRI NARENDRA KUMAR @ NARSIRAM Vs. STATE OF RAJASTHAN THROUGH P.P. AND ANOTHER
January 23, 2018
DIGVIJAY SINGH AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
August 16, 2018
DIKSHA GEHLOT Vs. YOGESH GEHLOT
August 14, 2018
DILDAR KHAN Vs. STATE OF RAJASTHAN
May 14, 2018
DILDAR KHAN AND OTHERS Vs. THE STATE OF RAJASTHAN & ANR.
May 11, 2018
DILIP BUILDCON LIMITED Vs. STATE OF RAJASTHAN
October 26, 2018
DILIP KHANT Vs. STATE OF RAJASTHAN
October 12, 2018
DILIP KUMAR Vs. STATE OF RAJASTHAN AND OTHER
August 10, 2018
DILIP KUMAR S/O SHRI LALIT KUMAR Vs. THE REGIONAL OFFICER, CENTRAL BOARD OF SECONDARY EDUCATION, REGIONAL OFFICE, TODARMAL MARG, AJMER AND ANOTHER
January 19, 2018
DILIP MAHESHWARI Vs. STATE OF RAJASTHAN
January 22, 2018
DILIP SINGH Vs. STATE OF RAJASTHAN AND ORS.
January 3, 2018
DILIP SINGHAVI Vs. SHEKHADDIN MOHEMMAD
April 20, 2018
DINESH ARORA Vs. VIBHORE KAPOOR AND ANR.
July 18, 2018
DINESH BABU DUBEY AND OTHERS Vs. STATE OF RAJASTHAN
August 20, 2018
DINESH CHANDRA BAMANIYA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2018
DINESH CHANDRA BHANAT S/O SHRI DHUL CHAND BHANAT Vs. STATE OF RAJASTHAN THROUGH SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ DEPARTMENT
February 17, 2018
DINESH CHANDRA S/O SHRI KESHU RAM Vs. STATE OF RAJASTHAN
January 30, 2018
DINESH CHANDRA SUTHAR Vs. STATE OF RAJASTHAN THROUGH SECRETARY
February 2, 2018
DINESH JAIN Vs. JITENDRA PANDYA
February 16, 2018
DINESH KHATIK Vs. STATE OF RAJASTHAN
April 12, 2018
DINESH KUMAR Vs. SHRI ASHIM KHURANA, CHAIRMAN CUM SECRETARY STAFF SELECTION COMMISSION
May 7, 2018
DINESH KUMAR Vs. UNION OF INDIA
August 29, 2018
DINESH KUMAR & ORS. Vs. STATE OF RAJASTHAN
July 2, 2018
DINESH KUMAR AGRAWAL Vs. SHYAM SINGH SHEKHAWAT
February 5, 2018
DINESH KUMAR AND OTHERS Vs. SHOBHA CHOUHAN AND OTHERS
September 27, 2018
DINESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
August 16, 2018
DINESH KUMAR GARG Vs. RAJASTHAN HOUSING BOARD
September 19, 2018
DINESH KUMAR GURJAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
August 18, 2018
DINESH KUMAR LADDHA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 2, 2018
DINESH KUMAR MEENA Vs. STATE OF RAJASTHAN
February 26, 2018
DINESH S/O SHRI HAR PRASAD Vs. STATE OF RAJASTHAN
May 9, 2018
DINESH SHARMA Vs. STATE OF RAJASTHAN
September 25, 2018
DINESH SHARMA Vs. SMT. GARGI SHARMA
November 28, 2018
DIPAK Vs. STATE
November 16, 2018
DIPENDRA SANWAL Vs. STATE OF RAJASTHAN
February 22, 2018
DIRECTOR Vs. NAWAL KISHOR PAREEK
July 30, 2018
DIRECTOR OF ESTATE, JAIPUR Vs. MAHARAJA BRIGADIER SAWAI BHAWANI SINGH RAJPUT
March 12, 2018
DIVISIONAL MANAGER AND AUTHORIZED DISCIPLINARY OFFICER RSRTC Vs. SHRI SHABIR SHAH
July 23, 2018
DIVISIONAL MANAGER N.I.C. LTD. Vs. RAJ. STATE CONS. DISP. RED. COMMI.
October 25, 2018
DIVYA PAREEK D/O RAKESH PAREEK Vs. STATE OF RAJASTHAN, THROUGH CHIEF SECRETARY
October 1, 2018
DIVYESH RAWAL S/O SHRI VISHNU KUMAR RAWAL Vs. STATE OF RAJASTHAN, THROUGH: THE PRINCIPAL SECRETARY, RURAL DEVELOPMENT AND PANCHYATI RAJ DEPARTMENT
February 16, 2018
DJANGO NAVIGATION LTD Vs. INDO FERRO METAL PRIVATE LTD
February 2, 2018
DOSHION PRIVATE LIMITED Vs. HINDUSTAN ZINC LILMITED
January 4, 2018
DR RAHUL AGARWAL Vs. NATIONAL INSURANCE CO LTD.
August 7, 2018
DR. AMINU DEEN S/O LATE SHRI BULAKI KHAN Vs. SECRETARY, INDIAN COUNCIL OF AGRICULTURAL RESEARCH, KRISHI BHAWAN, NEW DELHI
March 14, 2018
DR. ANUPAM BHARGAVA Vs. STATE OF RAJASTHAN
February 14, 2018
DR. ASHOK KUMAR GUPTA S/O VED BHUSHAN GUPTA AGRAWAL Vs. STATE OF RAJASTHAN
January 12, 2018
DR. ASHOK SINGHVI Vs. STATE OF RAJASTHAN
March 23, 2018
DR. D.K. TAKNET AND OTHER Vs. UNIVERSITY OF RAJASTHAN AND OTHER
August 14, 2018
DR. HEMA RAM GOYAL Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY, MEDICAL & HEALTH SERVICES
February 6, 2018
DR. JAI SINGH JETMAL Vs. THE STATE OF RAJASTHAN
February 17, 2018
DR. JAISHREE AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
July 9, 2018
DR. JITENDRA KUMAR SHARMA S/O SHRI RAMNIWAS SHARMA Vs. STATE OF RAJASTHAN
January 18, 2018
DR. K.V. SUBBARAO Vs. STATE OF RAJASTHAN
January 23, 2018
DR. LAVKUSH LAL SAXENA AND ORS. Vs. JAI NARAYAN VYAS UNIVERSITY
January 16, 2018
DR. MAHESH CHAND KATARA Vs. STATE OF RAJASTHAN
October 12, 2018
DR. NARENDRA MISHRA Vs. STATE OF RAJASTHAN AND ORS.
August 2, 2018
DR. NASIR KHAN S/O SHRI GULAM MOINUDDIN Vs. STATE OF RAJASTHAN
January 24, 2018
DR. NIRANJAN NARAYAN SINGH Vs. THE STATE OF RAJASTHAN
May 18, 2018
DR. PRAMOD BEDI S/O SHRI INDERJEET SINGH BEDI Vs. STATE OF RAJASTHAN,
January 22, 2018
DR. PRAVEEN GOYAL Vs. STATE OF RAJASTHAN
December 6, 2018
DR. RAGHUVEER SINGH CHAMPAWAT AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 16, 2018
DR. RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN
November 27, 2018
DR. RAMCHANDRA SONI Vs. THE STATE OF RAJASTHAN
January 5, 2018
DR. RAMESH GOSWAMI S/O SHRI HANUMAN GIRI Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, MEDICAL EDUCATION DEPARTMENT
February 16, 2018
DR. SATINDER KAUR SAHNI AND ORS. Vs. PRINCIPAL, SAWAI MAN SINGH MEDICAL COLLEGE AND ORS.
January 22, 2018
DR. SHISHIL WILLIAM Vs. APPELLATE AUTHORITY
July 27, 2018
DR. SUNITA JAIN Vs. STATE OF RAJASTHAN
November 26, 2018
DR. VIKAS BHARDWAJ AND OTHERS Vs. STATE OF RAJASTHAN AND
July 31, 2018
DR.RAM KISHOR Vs. STATE OF RAJASTHAN
January 5, 2018
DR.RAVINDRA MEHTA Vs. THE STATE OF RAJASTHAN
February 26, 2018
DULICHAND Vs. STATE OF RAJASTHAN
February 20, 2018
DUNGAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
August 28, 2018
DURGA RAM Vs. HUKMA RAM
April 6, 2018
DURGA RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 5, 2018
DUSHYANT KUMAR S/O DURGA SHANKER Vs. PINKY D/O GOPI LAL NAGDA
January 24, 2018
EDEN AUTOMOTIVES PVT LTD Vs. NARESH KUMAR GUPTA
February 2, 2018
EGIS RAIL SA Vs. JAIPUR METRO RAIL CORPORATION LIMITED
November 29, 2018
EKTA SOLANKI Vs. JOHNY SOLANKI
March 5, 2018
EMMANUEL CHRISTIAN BELIEVERS ASSEMBLY FELLOWSHIP SOCIETY Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
May 9, 2018
ENDURANCE HEALTH CARE LTD. AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
July 10, 2018
EX. HEAD CONSTABLE SUNAHARI LAL Vs. UNION OF INDIA AND OTHERS
September 7, 2018
EXECUTIVE ENGINEER IRRIGATION DEPARTMENT, SIKAR Vs. SHRI PHOOL CHAND JAT
March 21, 2018
FAGNA S/O LALUA PARGI Vs. STATE OF RAJASTHAN
April 17, 2018
FARUKH KHAN (MINOR) Vs. STATE OF RAJASTHAN
March 6, 2018
FATEH SINGH Vs. STATE OF RAJASTHAN
January 2, 2018
FATIA @ FATTA RAM Vs. THE STATE OF RAJASTHAN
February 22, 2018
FATMA W/O SHRI DALLE KHAN Vs. STATE OF RAJASTHAN
March 21, 2018
FIRM MUNGARAM SHANKAR LAL & ANR. Vs. PURSHOTTAM DAS & ANR.
October 9, 2018
FIROZ KHAN Vs. RAJASTHAN HOUSING BOARD AND ANR.
May 17, 2018
FIROZUDDIN AND OTHERS Vs. STATE HOME DEPARTMENTORS AND OTHERS
September 6, 2018
FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED Vs. RASAL AND OTHERS
August 28, 2018
G.L. JAIMAN Vs. MAHARAJA GANGA SINGH UNIVERSITY
February 21, 2018
GAGANDEEP KAUR W/O SHRI SARTAJ SINGH S/O SH. BALVINDER SINGH Vs. PARAMJEET KUAR D/O SHRI PRITHVI SINGH W/O SHRI GURTEJ SINGH
July 24, 2018
GAJANAND Vs. STATE OF RAJASTHAN
August 21, 2018
GAJENDRA SINGH AND ORS. Vs. BHAGWATI SINGH AND ORS.
January 17, 2018
GAJENDRA SINGH S/O SH KARAN SINGH Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY
May 29, 2018
GAJI KHAN Vs. STATE OF RAJASTHAN
November 1, 2018
GAJJI SON OF LADU AND ORS. Vs. THE STATE OF RAJASTHAN
March 16, 2018
GAJRAJ Vs. STATE OF RAJASTHAN
January 25, 2018
GAJRAJ KANWAR D/O SHRI NAVRATAN SINGH Vs. STATE OF RAJASTHAN
January 18, 2018
GALJI S/O RAKIA Vs. STATE OF RAJASTHAN
May 16, 2018
GANESH AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
August 24, 2018
GANESH LAL S/O FARSA RAM SONI Vs. HEMA SONI W/O GANESH LAL SONI D/O SHRI NAVAL KISHORE SONI
July 13, 2018
GANESH PAREEK Vs. MUSTFA LUHAR
July 18, 2018
GANESH PRAJAPAT Vs. STATE OF RAJASTHAN
May 9, 2018
GANESHMAL & ORS Vs. MAGHA RAM
February 6, 2018
GANESHMAL AND OTHERS Vs. MAGHA RAM
March 6, 2018
GANGA VISHAN GURJARATI Vs. STATE OF RAJASTHAN
April 19, 2018
GANGARAM Vs. STATE & ANR
January 9, 2018
GANPAT LAL Vs. STATE OF RAJASTHAN
March 13, 2018
GANPATI Vs. STATE OF RAJASTHAN,
May 15, 2018
GAPA RAM Vs. STATE OF RAJASTHAN
February 15, 2018
GAURAV HARGOVINDBHAI DAVE (NAMED AS GORAV HARGOVIND BHAI DAVE IN THE FIR) S/O HARGOVIND DAVE Vs. STATE OF RAJASTHAN
January 23, 2018
GAURAV KUMAR SEN AND OTHERS Vs. STATE OF RAJASTHAN
October 29, 2018
GAUTAM CHAND LOONKAR SON OF SH. CHHOT MAL LOONKAR Vs. STATE OF RAJASTHAN THROUGH SECRETARY, ARTS & CULTURE DEPARTMENT
January 18, 2018
GAUTAM RAJ BHANSALI Vs. STATE OF RAJASTHAN
February 22, 2018
GAVER CHAND Vs. APPELLATE RENT TRIBUNAL, BIKANER
February 23, 2018
GEETA DEVI AND OTHERS Vs. GIRDHARI AND OTHERS
July 19, 2018
GEETA DEVI AND OTHERS Vs. PUSHAP CHAND AND OTHERS
August 23, 2018
GEETA MEENA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AND OTHERS
February 28, 2018
GEETA W/O SH SHIV DAYAL Vs. SHIV DAYAL S/O BADRI LAL RAO
January 24, 2018
GEMA RAM ALIAS GUMANMAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
July 12, 2018
GENERAL MANAGER,RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. CHANDA DEVI
April 26, 2018
GENI W/O KADAR KHAN AND OTHERS Vs. STATE OF RAJASTHAN
September 28, 2018
GHANSHYAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
May 18, 2018
GHANSHYAM AND OTHERS Vs. THE STATE OF RAJASTHAN
May 1, 2018
GIE JEWELLS Vs. PR COMMISSIONER OF INCOME TAX
April 3, 2018
GIEPL Vs. ADDITIONAL CHIEF ENGINEER
October 26, 2018
GIEPL Vs. ADDITIONAL CHIEF ENGINEER
October 31, 2018
GIRDHARI @ LILURAM S/O RUDARAM Vs. POOJA KUMARI W/O GIRDHARI @ LILLU KUMAR
April 25, 2018
GIRDHARI LAL AND OTHER Vs. ASHOK KUMAR AND OTHERS
October 4, 2018
GIRDHARI LAL MALI Vs. STATE OF RAJASTHAN
August 3, 2018
GIRDHARI LAL S/O LATE RAMA RAM Vs. STATE OF RAJASTHAN THROUGH SECRETARY
August 6, 2018
GIRDHARI RAM Vs. STATE OF RAJASTHAN,
August 8, 2018
GIRDHARI SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
May 17, 2018
GIRIRAJ BAIRWA Vs. STATE OF RAJASTHAN
August 14, 2018
GIRIRAJ PRASAD DHAKAR Vs. STATE OF RAJ
January 17, 2018
GIRRAJ BRAHMIN Vs. STATE OF RAJASTHAN
July 31, 2018
GLOBAL COLLEGE OF PHARMACY Vs. STATE OF RAJASTHAN AND OTHERS
September 5, 2018
GOKUL CHAND PAREEK Vs. MANJEET SINGH THE CHAIRMAN RAJASTHAN STATE ROAD
August 6, 2018
GOLDEN BUILDERS Vs. RAJ FINANCIAL CORP
December 14, 2018
GOMA RAM Vs. STATE OF RAJASTHAN AND OTHERS
January 31, 2018
GOPA RAM S/O BHANWARA RAM Vs. UNION OF INDIA
January 22, 2018
GOPAL Vs. THE STATE OF RAJASTHAN
January 11, 2018
GOPAL Vs. OMEGA INFRASTURCTURE LIMITED
January 10, 2018
GOPAL LAL S/O LATE SHRI SHANTI LAL JI AGRAWAL Vs. SHRI KANHAIYA LAL S/O LATE SHRI JAGANNATH JI AGARWAL
May 11, 2018
GOPAL LAL SHARMA Vs. BHARTI VERMA
September 29, 2018
GOPAL PATEL Vs. STATE OF RAJASTHAN
January 3, 2018
GOPAL RAM Vs. THE STATE OF RAJASTHAN
February 27, 2018
GOPAL SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
August 7, 2018
GOPAL SHARMA AND OTHERS Vs. STATE OF RAJASTHAN
August 16, 2018
GOPAL SINGH SOLANKI AND OTHERS Vs. SALIM KHAN AND OTHERS
August 8, 2018
GOPAL SINGH SON OF LAXMINARAIN AND OTHERS Vs. STATE OF RAJASTHAN
April 26, 2018
GOPI CHAND Vs. DISTRICT JUDGE, BIKANER
April 9, 2018
GOPI CHAND Vs. DISTRICT JUDGE, BIKANER
January 15, 2018
GOPI LAL KUMAWAT Vs. AJMER VIDHUT VITRAN LIT
January 3, 2018
GORAKHRAM RAMPROTAP TRUST AND OTHERS Vs. MR. NARESH PAL GANGWAL AND OTHER
August 27, 2018
GORDHAN JAT AND OTHERS Vs. JAGDISH JAAT AND OTHERS
April 17, 2018
GOURAV BABERWAL Vs. RITU RENIWAL
May 3, 2018
GOVIND RAM Vs. THE RENT TRIBUNAL
January 29, 2018
GOVIND RAM Vs. THE RENT TRIBUNAL, SRIGANGANAGAR AND ANOTHER
January 25, 2018
GOVIND SINGH Vs. STATE OF RAJASTHAN
January 3, 2018
GOVIND SINGH Vs. SMT. SHARDA W/O SHRI GOVIND SINGH
November 28, 2018
GOVT OF INDIA, MINISTRY OF HOME AFFAIRS Vs. CONST RAM MEEL
July 26, 2018
GRAM PANCHAYAT DUNDLOD Vs. STATE OF RAJASTHAN AND OTHERS
September 10, 2018
GRAM PANCHAYAT TILANJU, PANCHAYAT SAMITI MALPURA Vs. STATE OF RAJASTHAN
February 7, 2018
GRAM SEVA SAHKARI SAMITI LTD. Vs. STATE
May 18, 2018
GRAPHTECH EXIM PVT. LTD. AND OTHERS Vs. STATE OF RAJASTHAN
May 9, 2018
GREAT PACIFIC GENERAL TRADING COMPANY Vs. UNION OF INDIA
February 27, 2018
GUDDI DEVI Vs. JUDGE, INDUSTRIAL TRIBUNAL
February 27, 2018
GULAM HUSSAIN LOHAR Vs. STATE OF RAJASTHAN
July 27, 2018
GULAM JILANEE Vs. DIRECTOR OF LOCAL SELF GOVERNMENT DEPARTMENT
February 2, 2018
GULAM RAZA Vs. SMT. RAZIA BANO
January 4, 2018
GULNAZ W/O JAFARULLAH KHAN Vs. JAFARULLAH S/O AMMENULLAH KHAN
January 23, 2018
GUMAN SINGH Vs. THE STATE OF RAJASTHAN
January 24, 2018
GUNENDRA SINGH & ORS. Vs. STATE OF RAJASTHAN
July 10, 2018
GUNWANT SINGH JHALA Vs. DR. YUVRAJ SINGH JHALA
March 6, 2018
GUPTA CHEMICALS PRIVATE LIMITED AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
May 8, 2018
GURDEEP SINGH Vs. STATE OF RAJASTHAN
February 5, 2018
GURDEEP SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
July 12, 2018
GURMEET SINGH Vs. STATE OF RAJASTHAN
April 3, 2018
GURPAL SINGH JATSIKH Vs. THE STATE OF RAJASTHAN
March 7, 2018
GURTEJ SINGH AND ORS. Vs. MAGHAR SINGH AND ORS.
January 16, 2018
GURU GOVIND BHARTI Vs. MANAGER PORBANDAR
October 9, 2018
GURUCHARAN SINGH S/O SHRI SANTOK SINGH Vs. LRS OF LAXMAN LAL GARG S/O SHRI RAMSWAROOP
July 23, 2018
GURUKUL SHIKSHAN SANSTHAN Vs. PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY, SIKAR
August 6, 2018
GURUNANAK SYNTHETIC Vs. STATE OF RAJASTHAN
December 6, 2018
GURVINDER SINGH Vs. STATE OF RAJASTHAN AND OTHERS
May 23, 2018
HABIB QURESHI S/O SHRI TAJ MOHD., BY CASTE MUSLIM Vs. THE STATE OF RAJASTHAN
January 8, 2018
HABIBUNISSA W/O HABBIBUDDIN MANSOORI MUSALMAN Vs. SADDAM HUSSAIN @ SHANU S/O AKHTAR HUSSAIN
January 22, 2018
HAJI AMIN SIROHA Vs. DUNGARMAL
August 10, 2018
HALUKA SON OF LAKHAN SINGH Vs. STATE OF RAJASTHAN THROUGH P P
April 27, 2018
HAMENDRA @ HARSHAD Vs. STATE OF RAJASTHAN,
August 20, 2018
HAMIRA Vs. STATE
March 22, 2018
HAMIRA S/O SHRI ROOPA GARASIYA Vs. STATE OF RAJASTHAN
March 22, 2018
HANSRAJ MEENA S/O CHAUTHMAL MEENA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
May 25, 2018
HANSRAJ SON OF PRAHLAD Vs. STATE OF RAJASTHAN THROUGH P P
May 1, 2018
HANUMAN AND ANOTHER Vs. STATE OF RAJASTHAN
August 18, 2018
HANUMAN DADHICH Vs. SATISH KUMAR GAUR AND OTHER
October 24, 2018
HANUMAN KHARWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 12, 2018
HANUMAN MALI Vs. STATE OF RAJASTHAN
July 23, 2018
HANUMAN PANCHAL Vs. STATE OF RAJASTHAN
May 17, 2018
HANUMAN RAM Vs. STATE OF RAJASTHAN
May 15, 2018
HANUMAN SAHAI AND OTHERS Vs. STATE OF RAJASTHAN
August 2, 2018
HANUMAN SINGH S/O SHRI SAVANT SINGH Vs. THE STATE OF RAJASTHAN
January 22, 2018
HANUMANRAM Vs. STATE OF RAJASTHAN
September 10, 2018
HANWANT SINGH Vs. STATE OF RAJASTHAN
February 27, 2018
HARCHAND RAM Vs. THE STATE BANK OF INDIA AND OTHERS
May 31, 2018
HARDEV SINGH S/O JEET SINGH Vs. STATE OF RAJASTHAN
February 15, 2018
HARDEVA RAM S/O LATE SH. SHANKAR LAL Vs. ASHOK KUMAR MOYAL (MAJOR), S/O SH. DAYARAM
March 13, 2018
HARDUTT SINGH AND OTHERS Vs. STATE OF RAJASTHAN
October 3, 2018
HARDUTT SINGH S/O MAHENDRA SINGH Vs. THE STATE OF RAJASTHAN
October 8, 2018
HARGOVIND NIRBHIK AND OTHERS Vs. UIT KOTA
May 10, 2018
HARI BABO KULSHRESHTHA S/O LATE RAMSWAROOP KULSHRESHTHA Vs. STATE OF RAJASTHAN
January 23, 2018
HARI RAM JAT Vs. STATE OF RAJASTHAN
December 14, 2018
HARI SINGH Vs. STATE OF RAJASTHAN
September 14, 2018
HARI SINGH KARNAWAT SON OF SHRI POORAN SINGH Vs. MUNICIPAL BOARD, JHUNJHUNU THROUGH ITS ADMINISTRATOR
January 30, 2018
HARIHAR Vs. TURAB ALI
August 8, 2018
HARIRAM SHARMA Vs. MANDIR SHRI RADHA MADHAV JI
October 22, 2018
HARISH CHANDRA S/O SH. TARU RAM Vs. KAMLESH KUMAR S/O LATE SH. BHOM SINGH
January 8, 2018
HARISH MEHTA Vs. OMKAR SH. GOMA
February 28, 2018
HARISHANKER AND OTHER Vs. SMT. GOMTI AND OTHER
January 8, 2018
HARIVALLABH Vs. STATE OF RAJASTHAN
May 16, 2018
HARKA RAM S/O LATE SHRI JALU RAM, BY CASTE NAYAK, RESIDENT OF SUKHWASI, NAGAUR Vs. KARTAR SINGH S/O SHRI NATH SINGH
January 8, 2018
HARMEET SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
May 7, 2018
HARNEK SINGH CHAHAL Vs. THE STATE OF RAJASTHAN
March 5, 2018
HARNEK SINGH JAT SIKH Vs. STATE OF RAJASTHAN
August 1, 2018
HARSH BHAVI S/O DEEPAK Vs. STATE OF RAJASTHAN
May 9, 2018
HARSH DAN CHARAN Vs. STATE OF RAJASTHAN
May 1, 2018
HARSHIT CHAPLOT @ TAPPU S/O MOHAN LAL Vs. THE STATE OF RAJASTHAN
January 12, 2018
HARSHIT SUTHAR S/O SHRI MANI LAL SUTHAR Vs. STATE OF RAJASTHAN
January 10, 2018
HASTI CEMENT PVT. LTD. AND ANOTHER Vs. SANDEEP CHARAN AND OTHERS
March 7, 2018
HEEM SINGH S/O NATHU SINGH JI Vs. STATE OF RAJASTHAN
February 1, 2018
HEERA DAS AND OTHER Vs. RAFIQ MOHD. AND ORS.
September 6, 2018
HEERA LAL DANGI Vs. THE STATE OF RAJASTHAN
January 23, 2018
HEERA RAM Vs. STATE & ORS.
January 18, 2018
HEERA RAM Vs. STATE OF RAJASTHAN
October 4, 2018
HEMA D/O SH KARAN SINGH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
April 6, 2018
HEMA RAM Vs. STATE OF RAJASTHAN
October 11, 2018
HEMANT KUMAR SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
April 13, 2018
HEMANT SINGH SHEKHAWAT AND OTHERS Vs. STATE OF RAJASTHAN
August 14, 2018
HEMENDRA KUMAR SHARMA @ MONU Vs. STATE OF RAJASTHAN
September 5, 2018
HEMENDRA KUMAR TRIVEDI Vs. STATE OF RAJASTHAN
March 13, 2018
HEMRAJ AND OTHERS Vs. OM PRAKASH AND OTHERS
April 9, 2018
HEMRAJ NAGAR Vs. STATE OF RAJASTHAN
January 17, 2018
HEMRAJ SAINI AND OTHERS Vs. STATE OF RAJASTHAN
September 6, 2018
HIMANSHU BAGRI S/O KESAV LAL BAGRI Vs. STATE, THROUGH PP
August 13, 2018
HIMANSHU TRIVEDI S/O RAMESHWAR PRAKASH TRIVEDI Vs. STATE OF RAJASTHAN
July 10, 2018
HIMMAT ABHILASH TAK Vs. DULHE SINGH AND OTHER
August 10, 2018
HIMMAT SINGH Vs. SURAJ KANWAR AND OTHERS
October 9, 2018
HIMMAT SINGH Vs. STATE OF RAJASTHAN
March 6, 2018
HIMMAT SINGH Vs. J K NATURAL MARBLE LIMITED
March 20, 2018
HINDU UNDIVIDED FIRM PRABHURAM DEVARAM Vs. HINDU UNDIVIDED FAMILY FIRM GANGAVISHAN HANUMAN PRASAD AND OTHER
September 7, 2018
HINDUSTAN UNILEVER LTD. Vs. STATE OF RAJASTHAN
July 9, 2018
HINDUSTAN ZINC LIMITED Vs. THE STATE OF RAJASTHAN
May 18, 2018
HINDUSTAN ZINC LIMITED AND OTHER Vs. C.J. DARCL LOGISTICS LTD. AND OTHER
October 9, 2018
HINDUSTAN ZINC LTD., PUTHOLI Vs. LADU LAL AND OTHERS
April 13, 2018
HIRKANRAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 23, 2018
HISTORICE RESORT HOTELS PVT LTD THROUGH ITS AUTHORIZED SIGNATORY ARUN KHODPIA Vs. STATE OF RAJASTHAN THROUGH, SUB REGISTRAR, JAISALMER (RAJASTHAN)
August 16, 2018
HITESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 7, 2018
HITESH SHANDILYA Vs. STATE OF RAJASTHAN AND OTHERS
September 5, 2018
HOMLA Vs. STATE OF RAJASTHAN
October 12, 2018
HONEY SON OF HUKAM SINGH Vs. SHIV PRASAD ARYA SON OF SHRI SHIV CHAND ARYA
January 24, 2018
HRIDAYARAJ SINGH Vs. SUMAN JAGA
February 26, 2018
HUKAM SINGH RAJPUROHIT SON OF SHRI RATAN SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
January 17, 2018
HUKMAICHAND, S/O LATE BHAGWNA LAL Vs. LRS OF NANA LAL SH. DHARAM CHAND S/O LATE NANA LAL
January 30, 2018
I.C.I.C.I. BANK LIMITED., JAIPUR Vs. KRISHNA KUMAR BISHNOI AND OTHERS
April 27, 2018
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. STATE OF RAJASTHAN
October 3, 2018
IDL EXPLOSIVES LIMITED Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
April 6, 2018
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. KESAR SINGH AND OTHERS
August 29, 2018
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. LEHRI DEVI MEGHWAL
September 24, 2018
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. SUGANA AND OTHERS
October 26, 2018
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. BHAGWAN SAHAI
February 8, 2018
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. BHAGWAN SAHAI SON OF LATE RAM PAL MEENA
January 8, 2018
IFTKAR AHMED & ORS Vs. STATE
April 12, 2018
IKTISAR ABDUL HAMEED ALI Vs. UNION OF INDIA AND OTHERS
March 14, 2018
IMAM KHAN S/O IBU KHAN Vs. AKRAM S/O REHMAN KHAN
May 2, 2018
IMARTI LAKDI VYAPARI SANSTHAN JODHPUR Vs. STATE OF RAJASTHAN
October 29, 2018
IMMAMUDDIN S/O SHRI RAMZAN Vs. NOOR MOHAMMAD S/O OF SHRI KAMLU
February 6, 2018
IMRAN AND OTHERS Vs. THE STATE OF RAJASTHAN
May 7, 2018
IMRAN OMER Vs. STATE OF RAJASTHAN
August 28, 2018
IN RE: M/S. JAIPUR METALS ELECTRICALS LTD. Vs. JAIPUR METALS AND ELECTRICALS AND ORS.
June 1, 2018
INDER SEN Vs. STATE AND OTHERS
October 4, 2018
INDERJEET SINGH SON OF SHRI RATAN LAL KARNAWAT Vs. AMRIT LAL SON OF SUKHLAL JI TAYA, TAYA BHAWAN, ASHOK NAGAR, UDAIPUR AND OTHERS
January 22, 2018
INDIAN HUME PIPE COMPANY LIMITED JOINT VENTURE Vs. STATE OF RAJASTHAN AND OTHER
September 7, 2018
INDIAN MEDICAL TRUST CHARITABLE PUBLIC TRUST Vs. BALVEER SINGH TOMAR
July 9, 2018
INDIAN OIL CORPORATION LIMITED AND ANOTHER Vs. VIMLA
August 29, 2018
INDIAN OIL CORPORATION LTD. Vs. STATE OF RAJASTHAN
May 15, 2018
INDRA SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
February 15, 2018
INDU SHARMA AND OTHERS Vs. RAMCHANDRA AND OTHERS
October 24, 2018
INDUBALA W/O DINESH KUMAR Vs. THE STATE OF RAJASTHAN
January 17, 2018
INDUS HOTEL CORPORATION LIMITED AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
August 18, 2018
INDUSTRIAL GASES LIMITED Vs. HINDUSTAN ZINC LIMITED, YASHAD BHAWAN
August 24, 2018
INVEN PHARMACEUTICALS PRIVATE LIMITED Vs. STATE OF RAJASTHAN
July 30, 2018
ISHWAR Vs. THE STATE OF RAJASTHAN AND OTHER
August 9, 2018
ISHWAR LAL PUROHIT Vs. THE STATE OF RAJASTHAN
February 6, 2018
ISHWAR SINGH Vs. STATE OF RAJASTHAN THROUGH PP
May 23, 2018
ISHWAR SINGH RATHORE Vs. STATE OF RAJASTHAN AND ANOTHER
August 2, 2018
ISLAM S/O CHITRU Vs. STATE OF RAJASTHAN
October 26, 2018
ISLAUDEEN Vs. SHANTI LAL SINGHVI AND ORS.
April 3, 2018
ISSACK KHAN Vs. STATE OF RAJASTHAN
October 23, 2018
JAAN MOHD Vs. MOHAN LAL
December 4, 2018
JAGATGURU RAMANAND ACHARYA SANSKRIT UNIVERSITY Vs. RAJEEV KUMAR CHOUHAN AND OTHERS
September 11, 2018
JAGDEEP SINGH S/O SH. NAKSHTRA SINGH Vs. THE CHIEF ENGINEER IRRIGATION NORTH DIVISION
January 25, 2018
JAGDISH Vs. SMT. MANJU KHATEEK
May 5, 2018
JAGDISH Vs. STATE OF RAJASTHAN
September 12, 2018
JAGDISH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
January 9, 2018
JAGDISH BISHNOI Vs. STATE OF RAJASTHAN
August 3, 2018
JAGDISH CHANDRA SEN S/O SHRI LADU RAM NAI Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION, SECRETARIAT, JAIPUR (RAJ.) AND ORS.
January 15, 2018
JAGDISH JAT Vs. STATE OF RAJASTHAN
February 8, 2018
JAGDISH KHATIK Vs. STATE OF RAJASTHAN
September 14, 2018
JAGDISH KUMAR S/O LATE SITARAM NAI Vs. BHEEM SINGH S/O BHUP SINGH MEENA
February 6, 2018
JAGDISH MALI Vs. DAUDAYAL PRABHU MANDIR PRANYAS
September 20, 2018
JAGDISH PRASAD JAT SON OF LATE NANAG RAM JAT Vs. STATE OF RAJASTHAN
January 24, 2018
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN
May 16, 2018
JAGDISH SON OF DHARAMPAL Vs. STATE OF RAJASTHAN, THROUGH P P
July 10, 2018
JAGJEET SINGH S/O SHRI BUTA SINGH Vs. THE STATE OF RAJASTHAN.
January 19, 2018
JAGMAL SINGH CHOUDHARY S/O LICHHMAN RAM CHOUDHARY Vs. BAR COUNCIL OF INDIA THROUGH ITS SECRETARY
August 2, 2018
JAGMOHAN Vs. STATE OF RAJASTHAN
August 8, 2018
JAGNNATH PURBIA S/O SHRI HARLAL JI Vs. STATE OF RAJASTHAN THROUGH THE JOINT GOVERNMENT SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ. DEPARTMENT
February 5, 2018
JAI KISHAN S/O SHRI BHARTA RAM Vs. DIRECTOR
August 2, 2018
JAI NARAYAN Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
January 10, 2018
JAI NARAYAN VYAS UNIVERSITY, JODHPUR, THROUGH ITS REGISTRAR Vs. M K VYAS S/O KRAPA RAM VYAS
September 4, 2018
JAI RAM S/O KHINYA RAM Vs. THE STATE OF RAJASTHAN
January 16, 2018
JAIDEEP S/O SHRI KISHORE DAS, BY CASTE VAISHNAV Vs. SMT. JAISHREE W/O SHRI JAIDEEP
January 8, 2018
JAIN BULK MOVERS Vs. STATE OF RAJASTHAN
July 2, 2018
JAIN GRANI MARMO PVT. LTD. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA (NHAI) AND ANR.
August 21, 2018
JAINARAYAN SANGWA Vs. STATE OF RAJASTHAN
January 18, 2018
JAIPRAKASH Vs. STATE OF RAJ
March 16, 2018
JAIPUR DISTRICT CRICKET ASSOCIATION Vs. REGISTRAR, COOPERATIVE SOCIETIES
March 14, 2018
JAIPUR ENGINEERING COLLEGE AND RESEARCH CENTER Vs. THE STATE OF RAJASTHAN & ORS.
March 14, 2018
JAIPUR MUNICIPAL CORPORATION Vs. M/S SHILPA CONSTRUCTION
September 14, 2018
JAIPUR NATIONAL UNIVERSITY Vs. UNION OF INDIA AND ANR
May 29, 2018
JAIPUR NATIONAL UNIVERSITY INSTITUTE FOR MEDICAL SCIENCES AND RESEARCH CENTRE Vs. UNION OF INDIA
July 17, 2018
JAIPUR VIDYUT VITRAN NIGAM LTD Vs. SHRI NATHU SINGH
February 14, 2018
JAIRAM MEENA SON OF SHRI MANYA RAM Vs. STATE OF RAJASTHAN
April 19, 2018
JAIVEER SHARMA AND ANOTHER Vs. STATE OF RAJASTHAN
August 27, 2018
JAKIR HUSSAIN @ CHAND MOHAMMED S/O LATE UMRAO NILGAR Vs. STATE OF RAJASTHAN
January 30, 2018
JALANDHAR SINGH Vs. STATE OF RAJASTHAN
October 5, 2018
JAMANALAL Vs. STATE,
August 20, 2018
JAMMALUDIN Vs. FAZLU REHMAN AND ANOTHER
March 13, 2018
JANAK SINGH S/O DHARAM SINGH Vs. STATE OF RAJASTHAN
December 4, 2018
JASPREET SINGH GAMBIR Vs. DAYAGOLD CREATION
January 16, 2018
JASVEER SINGH Vs. STATE OF RAJASTHAN
September 27, 2018
JASWANT SINGH Vs. STATE OF RAJASTHAN
August 8, 2018
JASWANT SINGH MEENA Vs. U O I
March 21, 2018
JATA SHANKAR BANSAL AND OTHERS Vs. HALIMA
October 23, 2018
JAVED @ JABID @ PANKAJ S/O JAMALU Vs. STATE OF RAJASTHAN, THROUGH PP
October 23, 2018
JAVED BHATI S/O SHRI KUDRAT ALI BHATI Vs. SMT. ASMA PARVEEN
March 14, 2018
JAWAHARLAL GURJAR Vs. SMT. GHISHI GURJAR AND OTHERS
April 24, 2018
JAWANRI LAL Vs. STATE OF RAJASTHAN
February 2, 2018
JAY KISHAN SON OF THAKURDAS RAM LALANI Vs. POONAM WIFE OF JAY KISHAN, DAUGHTER OF GYAN CHAND
January 23, 2018
JAYA BHARDWAJ Vs. STATE OF RAJASTHAN AND OTHERS
August 20, 2018
JAYDEEP RAVINDRA PATIL Vs. UNION OF INDIA
October 4, 2018
JAYESH KUMBHAT S/O SHRI SHEKHAR KUMBHAT Vs. STATE OF RAJASTHAN AND OTHER
July 17, 2018
JAYESH PRABHUDAYAL DHAKADA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
May 23, 2018
JEAN LAVABRE DOMINIQUE Vs. VOYAGER HOTELS & MOTELS PRIVATE LIMITED
April 4, 2018
JEETMAL Vs. STATE OF RAJASTHAN
March 22, 2018
JEEVAN MAL Vs. KAILASH CHANDRA
April 4, 2018
JEEVAN RAM Vs. STATE OF RAJASTHAN
September 7, 2018
JEEVAN RAM Vs. STATE OF RAJASTHAN AND OTHERS
September 12, 2018
JEEVRAJ Vs. STATE,
August 20, 2018
JEEVRAJ SINGH RAJPUT Vs. STATE OF RAJASTHAN
February 23, 2018
JEEWA Vs. STATE
March 8, 2018
JHANDU RAM @ MOOL CHAND S/O GYAN CHAND @ GYANA RAM @ GYANA Vs. STATE OF RAJASTHAN
April 2, 2018
JHANJAN Vs. SMT. DROPATI
July 19, 2018
JHUMAR RAM S/O MAGA RAM Vs. STATE OF RAJASTHAN
April 24, 2018
JILSAD ALIAS DILSAD Vs. SHAUKAT AND OTHER
September 4, 2018
JINENDRA VAYA @ VISHAL VAYA Vs. STATE OF RAJASTHAN
August 8, 2018
JITENDRA Vs. STATE
March 15, 2018
JITENDRA KUMAR Vs. STATE OF RAJASTHAN
January 3, 2018
JITENDRA KUMAR BAGARIA Vs. STATE OF RAJASTHAN
December 10, 2018
JITENDRA KUMAR MEENA S/O SHRI BHAGWAN LAL MEENA Vs. STATE OF RAJASTHAN,
February 1, 2018
JITENDRA KUMAR S/O SHRI RAMESHWAR LAL Vs. STATE OF RAJASTHAN
February 1, 2018
JITENDRA PARIHAR Vs. STATE OF RAJASTHAN AND OTHER
August 23, 2018
JITENDRA SAINI Vs. STATE OF RAJASTHAN
July 25, 2018
JITENDRA SINGH RATHOR AND OTHERS Vs. STATE OF RAJASTHAN
October 1, 2018
JITENDRA TANWAR @ ASHOK Vs. STATE OF RAJASTHAN
March 21, 2018
JITESH PATEL S/O SHRI SHANTILAL PATEL Vs. STATE OF RAJASTHAN THROUGH: THE PRINCIPAL SECRETARY, RURAL DEVELOPMENT & PANCHAYATI RAJ DEPARTMENT
February 17, 2018
JODHPUR VIDHYUT VITRAN NIGAM LIMITED Vs. STATE OF RAJASTHAN AND OTHER
September 6, 2018
JOHARI LAL MEENA S/O SHRI RAMNIWAS MEENA Vs. STATE OF RAJASTHAN
July 13, 2018
JOHNSON & JOHNSON PRIVATE LIMITED AND OTHERS Vs. STATE OF RAJASTHAN SECRETARIAT
July 6, 2018
JOHNSON JOHNSON PRIVATE LIMITED Vs. STATE OF RAJASTHAN, MEDICAL
May 17, 2018
JORA RAM AND OTHERS Vs. UNION OF INDIA
October 4, 2018
JSW CEMENT LIMITED Vs. STATE OF RAJASTHAN
May 29, 2018
JVS FOOD PVT. LTD. Vs. UNION OF INDIA
January 4, 2018
JYOTI BAI AND ORS. Vs. AMARJEET SINGH AND ORS.
April 9, 2018
JYOTI BALA Vs. STATE OF RAJASTHAN AND OTHERS
January 10, 2018
JYOTI BHATI Vs. STATE OF RAJASTHAN AND OTHERS
August 9, 2018
JYOTSANA D/O LATE MANSA RAM BHATT Vs. STATE OF RAJASTHAN
February 9, 2018
JYOTSANA RANKAWAT Vs. RAHUL SWAMI
February 2, 2018
JYOTSANA W/O RAVI KHATWAL (SALVI) Vs. RAVI KHATWAL S/O LATE BHERU LAL KHATWAL
March 12, 2018
KAILASH AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
October 24, 2018
KAILASH BANJARA S/O SHRI BANSI LAL Vs. STATE OF RAJASTHAN
January 5, 2018
KAILASH CHAND AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 16, 2018
KAILASH CHAND JAT Vs. STATE OF RAJASTHAN
December 3, 2018
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
January 22, 2018
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
October 4, 2018
KAILASH CHANDRA Vs. SMT. LAXMI
May 4, 2018
KAILASH CHANDRA BANJARA Vs. NAND KISHORE BANJARA
April 6, 2018
KAILASH CHANDRA GOPAL KRISHNA Vs. PRAHALAD RAI
August 14, 2018
KAILASH S/O BHANWAR LAL Vs. STATE OF RAJASTHAN
January 8, 2018
KAILASH SWAMI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 8, 2018
KAILASHNATH AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
June 5, 2018
KALA AND OTHERS Vs. ALLARAKHA BHAI SANGAR AND OTHERS
August 30, 2018
KALAWATI AND ORS. Vs. BALAK RAM AND ORS.
May 3, 2018
KALI CHARAN ALIAS BHAGWAN Vs. STATE OF RAJASTHAN
November 3, 2018
KALI DEVI GURJAR (SMT.) AND OTHERS Vs. DHOLA RAM @ DHOLURAM YADAV AND OTHERS
April 24, 2018
KALPANA GOSWAMI Vs. VIPIN SHARMA
December 11, 2018
KALU LAL SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
April 13, 2018
KALU RAM Vs. THE STATE OF RAJASTHAN
August 3, 2018
KALU RAM MEENA AND OTHERS Vs. STATE OF RAJASTHAN
May 31, 2018
KALU RAM S/O SOMA RAM Vs. THE STATE OF RAJASTHAN
January 30, 2018
KALYAN S/O SH. MULYA MALI Vs. DINESH CHAND JAIN
December 10, 2018
KALYAN SAHAI AND OTHERS Vs. STATE OF RAJASTHAN
September 6, 2018
KAMAAL KHAN Vs. STATE OF RAJASTHAN
February 9, 2018
KAMAL GATTANI AND OTHER Vs. STATE OF RAJASTHAN
August 29, 2018
KAMAL KANT MISHRA Vs. SHRI RAJESH YADAV, THE RAJASTHAN STATE ROAD TRANSPORT, CORPORATION
March 23, 2018
KAMAL KISHORE AGARWAL Vs. THE STATE OF RAJASTHAN
October 23, 2018
KAMAL KUMAR Vs. ANKIT KUMAR AND OTHERS
October 6, 2018
KAMAL KUMAR SHARMA Vs. KISTOOR CHAND AND ORS.
April 12, 2018
KAMAL NAYAN SANADHYA SON OF SHRI MOHAN LAL JI SANADHYA Vs. STATE OF RAJASTHAN THROUGH PP & ANR.
January 11, 2018
KAMLA Vs. BHAWANI SHANKAR
March 5, 2018
KAMLA DEVI Vs. STATE OF RAJASTHAN
February 8, 2018
KAMLA MOTDA W/O SHRI SOHAM MOTDA Vs. RAJESHWARI W/O DEEPARAM
September 7, 2018
KAMLESH Vs. STATE OF RAJASTHAN
August 14, 2018
KAMLESH CHARPOTA S/O JEEVAJI Vs. STATE OF RAJASTHAN
February 28, 2018
KAMLESH KUMAR MATHUR Vs. STATE OF RAJASTHAN
August 9, 2018
KAMLESH KUMAR MEENA Vs. STATE OF RAJASTHAN
July 31, 2018
KAMLESH KUMAR MEENA Vs. STATE OF RAJASTHAN AND OTHERS
September 19, 2018
KAMLESH KUMAR PANCHAL Vs. STATE OF RAJASTHAN
June 4, 2018
KAMLESH PARGI Vs. STATE OF RAJASTHAN
October 29, 2018
KAMLESH SIHAG Vs. DR. SARVEPALLI RADHAKRISHNAN RAJASTHAN AYURVED UNIVERSITY
October 25, 2018
KANA RAM Vs. STATE OF RAJASTHAN
May 10, 2018
KANAHIYA LAL DAHIYA Vs. STATE OF RAJASTHAN
May 11, 2018
KANARAM SAINI S/O SHRI PRAHLAD SAINI Vs. STATE OF RAJASTHAN THROUGH
May 18, 2018
KANCHAN KUMARI AND ORS. Vs. STATE OF RAJASTHAN
July 24, 2018
KANDAN Vs. STATE OF RAJASTHAN
October 25, 2018
KANHAIYA LAL Vs. STATE OF RAJASTHAN
May 10, 2018
KANHAIYA LAL Vs. PHOOL CHAND AND ORS.
April 27, 2018
KANHAIYA LAL Vs. STATE OF RAJASTHAN
March 5, 2018
KANHAIYA LAL AND OTHERS Vs. CIVIL JUDGE, SURATGARH AND OTHERS
March 7, 2018
KANHAIYA LAL JOGI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 26, 2018
KANHIYALAL AND OTHERS Vs. STATE OF RAJASTHAN
August 18, 2018
KANODIA TECHNOPLAST (P) LIMITED Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION
February 5, 2018
KANTA CHOUHAN W/O MANOHAR SINGH Vs. INDIAN OIL CORPORATION LTD THROUGH ITS CHIEF AREA MANAGER
August 14, 2018
KANTA DEVI Vs. STATE OF RAJASTHAN
February 22, 2018
KANTI LAL Vs. STATE OF RAJASTHAN
November 13, 2018
KANTI LAL S/O KHETA RAM Vs. STATE OF RAJASTHAN
February 1, 2018
KANTI PRASAD ALIAS SONU SON OF KEDAR PRASAD GAUTAM Vs. STATE OF RAJASTHAN THROUGH P P
August 9, 2018
KANWAR PAL SINGH Vs. THE STATE OF RAJASTHAN
February 8, 2018
KAPIL BHARGAVA Vs. STATE OF RAJASTHAN
February 22, 2018
KAPIL DEV Vs. STATE OF RAJASTHAN AND OTHERS
January 30, 2018
KAPIL PATIDAR Vs. THE STATE OF RAJASTHAN, MINISTRY OF HOME AFFAIRS,
May 14, 2018
KAPIL THANVI AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHER
August 20, 2018
KAPTAN Vs. STATE OF RAJASTHAN AND OTHERS
January 3, 2018
KARAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
July 12, 2018
KARAN SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
January 8, 2018
KARAN SINGH CHOUHAN AND OTHERS Vs. MANU BAL SIKSHAN SANSTHAN, SOORSAGAR JODHPUR AND OTHERS
May 9, 2018
KARANCHAND JAIN Vs. USHA UTTAMCHANDANI AND OTHER
September 27, 2018
KARANPAL SINGH Vs. STATE OF RAJASTHAN
March 22, 2018
KARISHMA MEENA Vs. STATE OF RAJATHAN AND OTHERS
April 12, 2018
KARMABAI MAHILA SHIKSHA AVAM GRAMIN VIKAS MANAV SEVA SANSTHAN Vs. STATE REVENUE & ORS.
September 26, 2018
KARU LAL PATIDAR S/O MANGI LAL PATIDAR Vs. STATE OF RAJASTHAN
April 10, 2018
KASHI RAM RATHORE Vs. STATE OF RAJASTHAN
February 22, 2018
KASTURI DEVI W/O LATE BABULAL SAINI Vs. JAMBU KUMAR PATNI
February 1, 2018
KAUSHAL KISHOR SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 3, 2018
KAUSHAL TRIPATHI Vs. STATE OF RAJASTHAN, THROUGH CHIEF SECRETARY
September 14, 2018
KAUSHALIYA DEVI AND OTHERS Vs. JABBAR KHAN AND OTHERS
May 16, 2018
KAVITA VYAS Vs. DEEPAK DAVE
January 10, 2018
KESA RAM Vs. STATE
January 5, 2018
KESAR SINGH S/O HIRA SINGH RAWAT Vs. UNION OF INDIA
February 28, 2018
KESHA RAM Vs. STATE OF RAJASTHAN
May 9, 2018
KESHA RAM AND OTHERS Vs. STATE OF RAJASTHAN
May 4, 2018
KESHAR SINGH BHATI S/O NARAIN SINGH BHATI Vs. AJIT KUMAR S/O BHANWAR LAL GANGAWAT
April 5, 2018
KESHAR SINGH S/O LAL SINGH CHUNDAWAT Vs. STATE OF RAJASTHAN
February 27, 2018
KESHU RAM Vs. STATE OF RAJASTHAN
February 14, 2018
KESHULAL AND ANOTHER Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER (RAJ.) AND ORS.
January 3, 2018
KHADI GRAM UDYOG BHAWAN Vs. KHUSHBU MEHTA
April 2, 2018
KHAMA RAM VISHNOI S/O SHRI JHETA RAM Vs. JAI NARAYAN VYAS UNIVERSITY
October 8, 2018
KHAMISHA RAM Vs. THE STATE BANK OF INDIA AND OTHERS
May 31, 2018
KHARKA Vs. STATE OF RAJASTHAN
January 3, 2018
KHEEMA RAM Vs. STATE OF RAJASTHAN
March 22, 2018
KHEM CHAND MEENA Vs. BALU RAM MEENA
February 27, 2018
KHETA RAM Vs. STATE OF RAJASTHAN
April 4, 2018
KHETARAM Vs. RAMLAL
March 15, 2018
KHETPAL Vs. THE STATE OF RAJASTHAN
March 20, 2018
KHUBIRAM ADOPTED SON OF LATE SHRI GAMANDI Vs. GULANDI AND OTHERS
January 31, 2018
KHUDA BUX Vs. STATE OF RAJASTHAN
January 5, 2018
KHUMAN SINGH Vs. STATE OF RAJASTHAN
April 25, 2018
KHUSHI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 4, 2018
KIRAN Vs. UNION OF INDIA
July 20, 2018
KIRAN KANWAR WIDOW OF LATE PRITHVI SINGH AND OTHERS Vs. DURGA DEVI W/O LATE SHRI PADAM SINGH AND OTHERS
March 21, 2018
KIRTIKA JAIN AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 30, 2018
KISHAN KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 23, 2018
KISHAN LAL S/O AMRAT LAL RANGA Vs. SIRE KANWAR
April 5, 2018
KISHAN S/O SHRI DEETA JI Vs. STATE OF RAJASTHAN
February 27, 2018
KISHAN SINGH Vs. GAJANAD BARODIYA
March 8, 2018
KISHAN SINGH PANWAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
April 11, 2018
KISHAN SINGH S/O SHRI RAM KARAN Vs. SITA RAM S/O SHRI SRIKISHANJI
March 13, 2018
KISHNA RAM, SON OF SHRI BHIKHA RAM Vs. LAXMAN SINGH, SON OF SHRI PRABHU RAM
January 29, 2018
KISHORE Vs. STATE OF RAJASTHAN AND OTHER
February 17, 2018
KISHORE RAM JAT Vs. DISTRICT ELECTION OFFICER PANCHAYAT
July 23, 2018
KISNA RAM Vs. STATE OF RAJASTHAN
April 3, 2018
KISNDAS RANGASWAMI Vs. STATE OF RAJASTHAN
May 7, 2018
KOMAL PUROHIT Vs. STATE OF RAJASTHAN
July 25, 2018
KOMAL PUROHIT AND OTHERS Vs. STATE OF RAJASTHAN
October 12, 2018
KOSHALYA KUMARI GEHLOT Vs. STATE OF RAJASTHAN AND OTHERS
January 24, 2018
KOUSHLYA SONI D/O SHRI BACHH RAJ SONI AND ANOTHER Vs. THE STATE OF RAJASTHAN
May 11, 2018
KRISHAN KUMAR AGARWAL Vs. MOHAN LAL AGARWAL AND OTHERS
July 2, 2018
KRISHAN KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
August 10, 2018
KRISHAN KUMAR MEHRA Vs. UNION OF INDIA AND ORS.
January 18, 2018
KRISHAN KUMAR S/O SHRI JEETARAM Vs. STATE OF RAJASTHAN
September 19, 2018
KRISHAN LAL AND ORS Vs. STATE OF RAJASTHAN AND OTHERS
July 11, 2018
KRISHNA JAKHAR D/O SHANKAR LAL JAKHAR Vs. STATE OF RAJASTHAN
January 23, 2018
KRISHNA KUMAR GUPTA Vs. THE STATE OF RAJASTHAN AND ANR.
January 30, 2018
KRISHNA KUMAR MENARIA S/O LATE PANNA LAL MENARIYA Vs. KUSUM MENARIA W/O KRISHNA KUMAR MENARIA, D/O LATE SHRI CHHABBILALJI MEHTA
January 22, 2018
KRISHNA WIFE OF LATE JAGANNATH (DECEASED) Vs. LIYAKAT ALI SON OF ALI KHAN
January 23, 2018
KULDEEP Vs. STATE OF RAJASTHAN
February 5, 2018
KULDEEP Vs. VINOD KUMAR AND OTHERS
July 11, 2018
KULDEEP GARGI Vs. BHAGWAN DAS AND OTHERS
January 10, 2018
KULDEEP SINGH Vs. RAJA HAMMIR EDUCATION MEDICAL AND HEALTH WELFARE SOCIETY
March 13, 2018
KULDEEP SINGH S/O LATE BALWANT SINGH Vs. STATE OF RAJASTHAN, THROUGH SECRETARY IRRIGATION DEPARTMENT
October 5, 2018
KULDEEPAK AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
July 2, 2018
KULVINDRA SINGH @ KALA SINGH S/O MEJAR SINGH Vs. STATE OF RAJASTHAN
May 5, 2018
KUM DIVYA GAHLOT Vs. MANAVENDRA SINGH GAHLOT
October 8, 2018
KUMAR PRINCE S/O SUKHRAM B/C NAYAK Vs. PUSHPA W/O KUMAR PRINCE
January 22, 2018
KUMARI CHANDRA @ SATI LAJNANI Vs. STATE OF RAJASTHAN
August 1, 2018
KUMARI KIRAN CHOUDHARY Vs. UNION OF INDIA & ANR
February 1, 2018
KUMARI SUMITRA KUNWAR & ANR Vs. YUSUF KHAN & ORS
January 10, 2018
KUMKUM SHARMA Vs. PRASHANT SHARMA
April 27, 2018
KUSHAL Vs. THE STATE OF RAJASTHAN
January 11, 2018
KUSUM MEENA Vs. STATE OF RAJASTHAN
May 1, 2018
LADDA DEVI Vs. LAXMINARAYAN
June 1, 2018
LADDU BANO Vs. MUKHTIYAR ALI
February 1, 2018
LADU LAL Vs. THE STATE OF RAJASTHAN
March 16, 2018
LAKHA RAM Vs. STATE OF RAJASTHAN
February 20, 2018
LAKHAN SINGH @ LAKHAN Vs. BADAN SINGH AND ANR.
April 3, 2018
LAL BAHADUR SHASTRI COLLEGE OF PHARMACY AND OTHERS Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
August 10, 2018
LAL BHADUR RAI Vs. STATE OF RAJASTHAN
February 21, 2018
LAL CHAND Vs. STATE OF RAJASTHAN
August 3, 2018
LAL CHAND Vs. STATE OF RAJASTHAN
December 6, 2018
LAL CHAND (SINCE DECEASED) Vs. BHAGYAWATI (SINCE DECEASED)
April 3, 2018
LAL CHAND BRAHMIN Vs. STATE OF RAJASTHAN
January 22, 2018
LAL MOHAMMED S/O LATE SH. AHMED Vs. JAIPAL S/O LATE SH. GANESHMALJI AND OTHERS
September 10, 2018
LAL SINGH MEENA Vs. STATE OF RAJASTHAN
April 24, 2018
LALIT KUMAR Vs. STATE OF RAJASTHAN
July 3, 2018
LALIT KUMAR MALI Vs. STATE OF RAJASTHAN
February 2, 2018
LALIT KUMAR MEHTA Vs. SMT. SANJEETA
July 12, 2018
LALIT KUMAR NAHATA (HATHI) Vs. MST. KRISHNA DEVI
October 11, 2018
LALIT KUMAR SHARMA Vs. UNION OF INDIA
February 19, 2018
LALIT SUWALKA Vs. STATE OF RAJASTHAN
January 31, 2018
LALITA DEVI HARIZAN (SMT.) Vs. STATE OF RAJASTHAN AND OTHERS
July 20, 2018
LALITA GURJAR D/O CHAGGAN LAL Vs. STATE OF RAJASTHAN THROUGH ADDITIONAL COMMISSIONER AND JOINT SECRETARY
February 17, 2018
LALITA W/O LATE SHRI CHHOTU RAM SENWAR Vs. THE JODHPUR VIDHYUT VITARAN NIGAM LIMITED, JODHPUR (RAJ.),
January 17, 2018
LATURI @ RAMKISHAN Vs. STATE OF RAJASTHAN
August 10, 2018
LAXMAN MEHRAT Vs. STATE OF RAJASTHAN
April 6, 2018
LAXMAN RAM Vs. BHOOR SINGH AND OTHERS
May 24, 2018
LAXMAN RAM AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
June 1, 2018
LAXMAN S/O GIRRAJ PRASAD Vs. PARUSRAM SON OF GIRRAJ PRASAD
February 9, 2018
LAXMAN S/O SAMDA Vs. STATE OF RAJASTHAN
April 6, 2018
LAXMAN SHARMA Vs. STATE OF RAJASTHAN
March 14, 2018
LAXMAN SINGH Vs. STATE OF RAJASTHAN
August 28, 2018
LAXMAN SINGH S/O SHRI SHRAWAN SINGH Vs. STATE OF RAJASTHAN
April 24, 2018
LAXMI BAI AND OTHERS Vs. BHOJRAJ SINGH AND OTHERS
July 17, 2018
LAXMI CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
April 11, 2018
LAXMI NARAYAN MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND ORS.
August 1, 2018
LAXMI NARAYAN S/O SHRI RAM LAL BY CASTE JAT Vs. ADDL. DISTRICT COLLECTOR HANUMANGARH.
January 11, 2018
LAXMI NARAYAN SHARMA & ORS. Vs. STATE OF RAJASTHAN
July 11, 2018
LAXMILAL S/O SHRI RAM LAL Vs. STATE OF RAJASTHAN
January 8, 2018
LAXMINARAYAN DODIYAR Vs. STATE OF RAJASTHAN AND ORS.
May 18, 2018
LEENA Vs. THE STATE OF RAJASTHAN AND ANOTHER
February 26, 2018
LEGAL HEIRS OF LATE SHRI JABBAR SINGH Vs. APPELLATE RENT TRIBUNAL
July 20, 2018
LEGAL REPRESENTATIVE OF MANGI LAL Vs. THE STATE OF RAJASTHAN
March 21, 2018
LEGAL REPRESENTATIVE OF MOTI LAL Vs. SMT. SHANTI DEVI BORANA
July 26, 2018
LEGAL REPRESENTATIVES OF LATE BHANWAR LAL SUTHAR S/O SHRI POONA RAM JI AND OTHERS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, THE SUB
January 5, 2018
LEGAL REPRESENTATIVES OF LATE SHRI NARENDRA SINGH BHATI AND OTHERS Vs. LEGAL REPRESENTATIVES OF LATE SHRI FATEH SINGH RATHORE AND OTHERS
October 22, 2018
LEHRI LAL AND OTHERS Vs. FOREST DEPARTMENT AND OTHERS
May 5, 2018
LEKHANI SHARMA Vs. STATE OF RAJASTHAN
February 6, 2018
LIBRA INDIA Vs. UNION OF INDIA AND OTHERS
October 26, 2018
LICCHMA DEVI Vs. STATE OF RAJASTHAN
January 11, 2018
LICHHMA DEVI W/O JAGDISH PRASAD Vs. PARASA RAM S/O RUDA RAM
September 5, 2018
LIYAKAT ALI Vs. STATE OF RAJASTHAN
September 24, 2018
LOCHANDAS SON OF DHOBADAS Vs. STATE OF RAJASTHAN
August 10, 2018
LOKENDRA SINGH NATHAWAT Vs. UNION OF INDIA AND OTHERS
September 29, 2018
LOKESH KUMAR SEN ANS ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 10, 2018
LOON SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
April 10, 2018
LOVDEEP SINGH AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
August 14, 2018
LRS OF CHATTAR SINGH AND ORS. Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ANOTHER
April 9, 2018
LRS OF DASRATHRAJ Vs. STATE OF RAJASTHAN
May 18, 2018
LRS OF DEVRAJ Vs. LOKNATH
July 24, 2018
LRS OF JAIGOPALCHARYA Vs. SHYAM PRAKASH
August 13, 2018
LRS OF JAIGOPALCHARYA Vs. SHYAM PRAKASH
September 24, 2018
LRS OF LATE KHETA LAL AND ORS. Vs. LRS OF LATE BHIKHA LAL
March 6, 2018
LRS OF MAGANLAL NAGDA AND OTHERS Vs. SHOORVEER SINGH CHOUDHARY AND OTHERS
September 25, 2018
LRS OF VEER BHAN SINGH AND OTHERS Vs. OSWAL SINGH SABHA
October 25, 2018
LUNE KHAN Vs. STATE OF RAJASTHAN
September 6, 2018
M.S. PANWAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 4, 2018
M/S AAKAR-PRAKAR LAXMAN PATH Vs. M/S MADHUBAN DAIRIES PARTNERSHIP FIRM
October 23, 2018
M/S BOMBAY PLASTER INDUSTRIES AND OTHERS Vs. M/S JAGDAMBA PLASTER AND OTHERS
January 3, 2018
M/S CHANDRA SHUBH YATRA CO. PVT. LTD. Vs. STATE OF RAJASTHAN
April 4, 2018
M/S CHARBHUJA CONSTUCTION COMPANY Vs. NAGAR PALKA MERTA CITY
January 22, 2018
M/S DEO KARAN SHRI CHAND, MERTA Vs. THE COMMERCIAL TAXES OFFICER, SPECIAL CIRCLE I, JODHPUR
January 11, 2018
M/S DHANLAXMI MILLS Vs. THE JUDGE, INDUSTRIAL DISPUTE TRIBUNAL AND LABOUR COURT, JODHPUR (RAJASTHAN) AND ANR
January 23, 2018
M/S HAR HAR COMPANY, DOSHI CHAMBERS Vs. UNION OF INDIA
January 19, 2018
M/S J.V. ENTERPRISES Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
February 5, 2018
M/S JAIN BANDHU SNEH RESORTS PRIVATE LIMITED Vs. RAJASTHAN FINANCIAL CORPORATION
January 19, 2018
M/S KANHAIYA LAL GIRRAJ PRASAD Vs. SMT. GOMTI DEVI GHODAWAT
August 14, 2018
M/S MAGMA FINCROP LTD. Vs. SMT. KAMAL KUMARI AND OTHERS
August 20, 2018
M/S RIKHABCHAND JAI KUMAR Vs. THE UNITED WESTERN BANK LTD
January 11, 2018
M/S SANKHLA MINES AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
February 15, 2018
M/S SHRI AHIMSA MINES Vs. THE ADDI DISTRICT
March 14, 2018
M/S SHRI DEVNARAYAN ELECTRICALSCOMPANY Vs. AJMER VIDHYUT VITRAN NIGAM LTD.
May 3, 2018
M/S VENUS ENTERPRISES, OFFICES AT AN Vs. THE EMPLOYEE PROVIDENT FUND, APPELLATE, TRIBUNAL, NEW DELHI
January 17, 2018
M/S. AMAN GRANITES PVT. LTD. AND ORS. Vs. UNION OF INDIA
April 11, 2018
M/S. BHANSALI IMPLEX LIMITED Vs. SHRI HARI PRASAD
April 6, 2018
M/S. BHARTI RETAIL LIMITED Vs. MR. VIJAY AJMERA
November 20, 2018
M/S. CHETANDAS RAJKUMAR BATRA Vs. M/S. GULSHAN ENTERPRISES
August 16, 2018
M/S. DULHANOMAL GANGARAM Vs. RAJASTHAN BOARD OF MUSLIM WAQF, JALEBI CHOWK, JAIPUR
May 7, 2018
M/S. G.N. ENTERPRISES Vs. STATE BANK OF BIKANER AND JAIPUR & ORS.
August 20, 2018
M/S. GAUTAM ELECTRONICS Vs. LADU LAL
July 26, 2018
M/S. HINDUSTAN COPPER LIMITED Vs. M/S. PARAMOUNT LIMITED AND OTHERS
May 10, 2018
M/S. JAIN BANDHU SNEH RESORTS PVT. LTD. Vs. RAJASTHAN FINANCIAL CORPORATION
March 8, 2018
M/S. KAILASH CHANDRA GOPAL KRISHNA Vs. PRAHALAD RAI
August 14, 2018
M/S. KANHAIYALAL TILLUMAL Vs. DARGAH COMMITEE, AJMER THOUGH ITS PRESIDENT ABDUL MABUDKHAN
March 12, 2018
M/S. LOTUS ORGANIC CARE Vs. AADHAR PRODUCTS PVT. LTD.
July 18, 2018
M/S. MANDA DEVELOPERS AND BUILDERS P. LTD. AND OTHERS Vs. STATE AND OTHERS
September 14, 2018
M/S. MANIBHADRA PLASTIC INDUSTRIES Vs. M/S. PEARL THRMOPLAST PVT. LTD.
March 5, 2018
M/S. P.G. STONE CRUSHING INDUSTRIES, RANDHISAR HILL, DISTRICT CHURU AND ORS. Vs. UNION OF INDIA, TO BE SERVED THROUGH THE INSPECTOR GENERAL OF FORESTS
January 31, 2018
M/S. PARADISE MEHAK PROPERTIES PVT. LTD. Vs. STATE OF RAJASTHAN
April 11, 2018
M/S. PIYA PHARMACEUTICALS PVT. LTD. Vs. STATE OF RAJASTHAN, DRUGS CONTROL ORGANISATION, SWASTHYA BHAWAN
January 3, 2018
M/S. R.K. POLYTEX PVT. LTD. Vs. RIDHAKARAN PARASRAMPURIA
February 2, 2018
M/S. RAJASTHAN DEVELOPMENT TRUST PVT. LTD. AND OTHERS Vs. SMT. RANI SUROLIA AND OTHERS
April 10, 2018
M/S. SANWARIA CONSTRUCTION, GOVERNMENT BUILDING CONTRACTOR Vs. UNION OF INDIA
March 16, 2018
M/S. SHRI UTTAM SOLVENT EXTRACTION P LTD. AND OTHERS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. (RIICO), JAIPUR
April 11, 2018
M/S. VARKA LUCKY SAVINGS SCHEME COMPANY Vs. STATE OF RAJASTHAN AND OTHERS
May 9, 2018
M/S. SANTOKBA Vs. LICENSE AUTHORITY & ASST. DRUG CONTROLLER, JAIPUR
November 27, 2018
MADAN @ MADNIYA @ SHEOPAL BAWARIYA Vs. STATE OF RAJASTHAN,
May 16, 2018
MADAN LAL Vs. SMT. PUSHPA DEVI
April 11, 2018
MADAN LAL Vs. GHISI BAI WIDOW
April 4, 2018
MADAN LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2018
MADAN LAL KHATIK Vs. SMT. GHISI BAI AND ANOTHER
April 4, 2018
MADAN LAL SON OF SHRI RATAN LAL MALI Vs. THE STATE OF RAJASTHAN
May 11, 2018
MADAN MOHAN SHARMA SON OF LATE DWARKA PRASAD SHARMA Vs. MANJU WIFE OF MADAN MOHAN SHARMA
January 15, 2018
MADAN SINGH NATHAWAT Vs. RAJESH YADAV
September 10, 2018
MADANLAL GURJAR S/O SHRI MEWA RAM GURJAR Vs. THE EXECUTIVE ENGINEER, NATIONAL HIGHWAY PUBLIC WORKS DEPARTMENT, TONK AND ANOTHER
January 11, 2018
MADHAV GIRI Vs. ANANDI DEVI
April 12, 2018
MADHO Vs. STATE OF RAJASTHAN
April 16, 2018
MADHO GURJAR & ORS. Vs. STATE OF RAJASTHAN
April 16, 2018
MADHU AND OTHERS Vs. PARAMJEET SINGH AND OTHERS
September 7, 2018
MADHU BALA LAXKAR Vs. STATE OF RAJASTHAN
July 12, 2018
MADHU W/O LATE SHRI ANIL KUMAR Vs. THE UNITED INSURANCE COMPANY LTD., BRANCH OFFICE DHOOLKOT ROAD, DHOLPUR (RAJ.)
March 6, 2018
MADHULIKA SINGH Vs. STATE OF RAJASTHAN
October 29, 2018
MADHUR MOHAN SABU Vs. STATE OF RAJASTHAN
September 10, 2018
MADHUSUDAN RATHORE Vs. SMT HEMLATA
January 19, 2018
MAGARAM Vs. STATE OF RAJASTHAN
January 3, 2018
MAGNI RAM Vs. STATE OF RAJASTHAN
February 15, 2018
MAHADEO Vs. STATE OF RAJASTHAN
April 25, 2018
MAHANT SH. BHAGWATI PRASAD JI Vs. ATAM PRAKASH PUNJABI THROUGH L/RS
September 10, 2018
MAHARAM & ANR Vs. JUDGE,LABOUR COURT,BHILWARA
January 17, 2018
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE & TECHNOLOGY, UDAIPUR Vs. DINESH YADAV AND ANOTHER
April 4, 2018
MAHARANI ART EMPORIUM K-345-346 Vs. INCOME TAX OFFICER WARD-1(3) JODHPUR
May 9, 2018
MAHAVEER KUMAR MEHTA Vs. STATE OF RAJASTHAN
April 3, 2018
MAHAVEER MEGHWAL @ VEER Vs. STATE OF RAJASTHAN
April 24, 2018
MAHAVEER SEN Vs. RITU KUMARI
April 23, 2018
MAHAVEER SODIUM PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 12, 2018
MAHAVEER YADAV S/O GANGADEEN Vs. INCOME TAX OFFICER
August 13, 2018
MAHAVEERYA Vs. MURARI
August 8, 2018
MAHAVIR CHAND BHANSALI Vs. HARI PRASAD MEHRA
August 2, 2018
MAHAVIR CHAND MEHTA Vs. SHOBHA JAIN
April 12, 2018
MAHAVIR PRASAD Vs. STATE (RAJASTHAN)(JAIPUR BENCH)
February 8, 2018
MAHAVIR PRASAD MALI AND ORS. Vs. STATE OF RAJASTHAN THROUGH P.P.
February 1, 2018
MAHENDER MEGHWAL Vs. THE STATE OF RAJASTHAN
March 12, 2018
MAHENDRA Vs. STATE
January 19, 2018
MAHENDRA Vs. STATE OF RAJASTHAN
January 11, 2018
MAHENDRA @ KANNUU GURJAR Vs. STATE OF RAJASTHAN
February 20, 2018
MAHENDRA AGARWAL @ MALI S/O SURESH KUMAR AGARWAL Vs. STATE OF RAJASTHAN THROUGH PP
July 9, 2018
MAHENDRA KUMAR Vs. ASHOK KUMAR
April 3, 2018
MAHENDRA KUMAR Vs. UNION OF INDIA
April 12, 2018
MAHENDRA KUMAR AND OTHERS Vs. THE STATE OF RAJASTHAN
January 10, 2018
MAHENDRA KUMAR GUPTA Vs. CHIEF EXECUTIVE OFFICER
February 6, 2018
MAHENDRA KUMAR KABRA Vs. CHATURBHUJ
April 3, 2018
MAHENDRA KUMAR KOCHAR Vs. SURENDRA KUMAR KOCHAR
February 28, 2018
MAHENDRA KUMAR PAREEK AND OTHERS Vs. STATE OF RAJASTHAN
May 2, 2018
MAHENDRA KUMAR REGAR Vs. STATE OF RAJASTHAN
May 16, 2018
MAHENDRA LODHA Vs. C.S. RAJAN AND ORS.
April 27, 2018
MAHENDRA MENSION Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY MEDICAL EDUCATION DEPARTMENT
April 20, 2018
MAHENDRA PAL SINGH Vs. STATE OF RAJASTHAN
April 10, 2018
MAHENDRA RINWA Vs. STATE OF RAJASTHAN
April 2, 2018
MAHENDRA SAINI Vs. STATE OF RAJASTHAN
April 19, 2018
MAHENDRA SHARMA Vs. DAYA RAM
January 3, 2018
MAHENDRA SINGH Vs. THE AUTHORITY UNDER THE PAYMENT OF WAGES ACT, SRI GANGANAGAR AND OTHER
February 5, 2018
MAHENDRA SINGH Vs. UNION OF INDIA AND OTHERS
August 6, 2018
MAHENDRA SINGH AND ORS. Vs. SMT. DEEPI DEVI AND ORS.
January 16, 2018
MAHENDRA SINGH RATNAWAT S/O SHRI NAWAL SINGH RATNAWAT Vs. STATE OF RAJASTHAN
January 4, 2018
MAHENDRA SINGH S/O MOOL SINGH Vs. STATE OF RAJASTHAN
April 5, 2018
MAHENDRA SWAMI Vs. STATE OF RAJASTHAN
October 22, 2018
MAHESH DANGAYACH Vs. STATE OF RAJASTHAN
July 19, 2018
MAHESH KUMAR Vs. STATE OF RAJASTHAN
September 5, 2018
MAHESH MULJIBHAI PATEL Vs. STATE OF GUJARAT
January 8, 2018
MAHIPAL MEENA & ORS Vs. STATE & ORS
January 18, 2018
MAHIPAL SINGH Vs. STATE OF RAJASTHAN
May 25, 2018
MAHIPAL SINGH AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
January 2, 2018
MAHIPAL SINGH AND ORS. Vs. SAJJAN SINGH AND ORS.
January 15, 2018
MAJOR SINGH JAT SIKH Vs. STATE OF RAJASTHAN
July 24, 2018
MAJOR SINGH S/O JAGINDER SINGH @ JOGINDER SINGH Vs. STATE OF RAJASTHAN
September 26, 2018
MALARAM S/O SUGNARAM Vs. STATE OF RAJASTHAN
May 3, 2018
MALU RAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 10, 2018
MAMTA DEVI VALMIKI Vs. STATE OF RAJASTHAN
September 7, 2018
MAMTA KUMARI MEGHWAL Vs. STATE OF RAJASTHAN AND ORS.
August 20, 2018
MAMTA RANI Vs. STATE OF RAJASTHAN AND OTHERS
August 16, 2018
MAMTA RANI Vs. STATE OF RAJASTHAN
July 12, 2018
MAN INDUSTRIAL CORPORATION LOCO SHED Vs. COMMR. OF C. EX. S.T.
April 11, 2018
MAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN
May 3, 2018
MANA RAM Vs. STATE OF RAJASTHAN
April 6, 2018
MANAGEMENT CIMMCO BIRLA LIMITED, BHARATPUR Vs. STATE OF RAJASTHAN
June 1, 2018
MANAGER (SANCHALAK) RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. SANTOSH DEVI AND OTHERS
October 8, 2018
MANAGING DIRECTOR RUPAYAN GURF Vs. SHRI SANTOSH KUMAR TAILOR
August 23, 2018
MANAK CHAND S/O SH. HARI PRASAD Vs. THE STATE OF RAJASTHAN AND OTHERS
May 4, 2018
MANAV TEA COMPANY Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
May 30, 2018
MANDA DEVELOPERS AND BUILDERS P. LTD. AND OTHERS Vs. STATE AND OTHERS
September 14, 2018
MANDIR THAKURJI SHRI RAMCHANDRAJI NAVGRAHJI VIRAJMAAN Vs. SUSHELLA DEVI
February 6, 2018
MANGALA ISPAT (JAIPUR) PVT. LTD. Vs. UNION OF INDIA
March 7, 2018
MANGALAM CEMENT LTD. Vs. UNION OF INDIA
March 21, 2018
MANGI LAL Vs. NANDLAL LOHARIYA
April 24, 2018
MANGI LAL Vs. FATEH LAL
March 20, 2018
MANGI LAL AND OTHERS Vs. STATE OF RAJASTHAN
October 26, 2018
MANGI LAL AND OTHERS Vs. STATE OF RAJASTHAN
September 26, 2018
MANGI LAL BHAT Vs. JUDGE, LABOUR COURT CUM INDUSTRIAL TRIBUNAL, BIKANER AND ANOTHER
May 9, 2018
MANGI LAL LUHAR Vs. STATE OF RAJASTHAN AND OTHERS
March 20, 2018
MANGILAL AND OTHERS Vs. STATE OF RAJASTHAN
January 15, 2018
MANGILAL NIRBAN HOMOEOPATHIC MEDICAL COLLEGE Vs. STATE OF RAJASTHAN
October 24, 2018
MANGILAL TANWAR Vs. VIJENDRA KUMAR JAT AND OTHERS
May 3, 2018
MANGU KHAN Vs. STATE OF RAJASTHAN AND ANOTHER
May 16, 2018
MANGU SINGH Vs. RAJ. RAJYA VIDYUT UTPA. NIGAM LTD.
February 19, 2018
MANGU SINGH & ORS Vs. STATE OF RAJASTHAN & ORS
January 3, 2018
MANI BAI Vs. PURUSHOTTAM
March 5, 2018
MANI LAL MAIDA Vs. STATE OF RAJASTHAN
April 19, 2018
MANISH Vs. STATE OF RAJASTHAN
February 2, 2018
MANISH Vs. STATE
November 13, 2018
MANISH AJMERA AND OTHERS Vs. SMT. MAHIMA AND OTHERS
May 4, 2018
MANISH KUMAR SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
January 22, 2018
MANISH KUMAR SONI S/O SHRI PRAKASH CHAND AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHERS
January 19, 2018
MANISH RAJPUROHIT Vs. STATE OF RAJASTHAN AND ORS.
February 9, 2018
MANISH RATHORE AND OTHERS Vs. THE STATE OF RAJASTHAN & ANR.
April 27, 2018
MANISH S/O RAJKUMAR, B/C RATHORE Vs. STATE OF RAJASTHAN
April 27, 2018
MANISH SINGH Vs. JEETENDRA MEENA
July 9, 2018
MANISH SONI Vs. VINITA
March 6, 2018
MANISHA Vs. STATE OF RAJASTHAN
May 7, 2018
MANISHA DHAT RAWAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
April 6, 2018
MANJEET SINGH Vs. STATE OF RAJASTHAN
May 18, 2018
MANJU DEVI @MANJU BAI Vs. SUMAN DEVI AND OTHERS
August 16, 2018
MANJU DEVI AND OTHERS Vs. IFFCO TOKIO INSURANCE COMPANY LTD. AND OTHERS
July 17, 2018
MANJU LATA GUPTA Vs. UNION OF INDIA AND OTHERS
May 3, 2018
MANJU LATA SHARMA WIFE OF RAM KUMAR SHARMA Vs. PRAHLAD TAMBOLI SON OF SHIV PRAKASH TAMOLI, BY CASTE TAMBOLI, ADDRESS
January 18, 2018
MANJU RANI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
January 2, 2018
MANJU W/O JAI KARAN JI MALI Vs. JAI KARAN
February 7, 2018
MANJU WIFE OF LATE SHRI PRAKASH CHAND Vs. MAHESH KUMAR SHARMA SON OF JAGDISH NARAYAN SHARMA
September 5, 2018
MANMAL OSWAL Vs. RAVINDRA KUMAR OSWAL
July 25, 2018
MANMOHAN Vs. STATE OF RAJASTHAN
January 18, 2018
MANMOHANVEER SINGH AND ORS. Vs. STATE AND ANR.
May 24, 2018
MANOHAR LAL Vs. STATE OF RAJASTHAN
August 2, 2018
MANOHAR LAL AND ORS. Vs. STATE OF RAJASTHAN
January 2, 2018
MANOHAR LAL BANSAL AND OTHERS Vs. SANTOSH DEVI AND OTHERS
March 14, 2018
MANOHAR LAL BHATI AND OTHERS Vs. CHHAGNA RAM AND OTHERS
August 9, 2018
MANOHAR SINGH Vs. STATE OF RAJASTHAN
January 22, 2018
MANOJ Vs. STATE OF RAJASTHAN
July 19, 2018
MANOJ KHANDELWAL SON OF SH RAM CHARAN KHANDELWAL Vs. STATE OF RAJASTHAN
February 8, 2018
MANOJ KUMAR Vs. SHARDA BAI
July 24, 2018
MANOJ KUMAR Vs. THE STATE OF RAJASTHAN
January 4, 2018
MANOJ KUMAR Vs. SMT. SAPNA
July 2, 2018
MANOJ KUMAR SHARMA Vs. NARPAT SINGH RAJPUT AND ANOTHER
April 6, 2018
MANOJ KUMARI Vs. REGISTRAR, MAHARAJA GANGA SINGH UNIVERSITY BIKANER AND ANR
September 13, 2018
MANOJ MEENA Vs. MANAGING DIRECTOR
February 9, 2018
MANOJ MEGHVANSHI Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
January 19, 2018
MANOJ SAINANI @ MAHENDRA Vs. THE STATE OF RAJASTHAN AND OTHERS
May 16, 2018
MANOJ SON OF RAMSINGH Vs. STATE OF RAJASTHAN
April 6, 2018
MANPHOOL, S/O ROHITASH YADAV Vs. U.O.I,
May 10, 2018
MANSA RAM Vs. PRATAP RAM
April 16, 2018
MANVENDRA SINGH Vs. STATE OF RAJASTHAN,
August 20, 2018
MAQBOOL S/O RASHUL KHAN Vs. S L SHARMA, CHIEF BRANCH MANAGER
August 24, 2018
MARUDHAR HOTELS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME
March 20, 2018
MARUDHAR SINGH AND OTHERS Vs. STATE OF RAJASTHAN
April 12, 2018
MASHRI MAL AND OTHERS Vs. STATE OF RAJASTHAN
October 23, 2018
MASOOQ ALI@BANGALI Vs. STATE OF RAJASTHAN THROUGH PP
January 22, 2018
MATESHWARI CONSTRUCTION COMPANY Vs. UNION OF INDIA
February 7, 2018
MAYANK PANDYA AND OTHERS Vs. STATE OF RAJASTHAN
August 18, 2018
MAYANK SONI AND OTHERS Vs. STATE OF RAJASTHAN
March 12, 2018
MAYURESH SAIN Vs. STATE OF RAJASTHAN
December 1, 2018
MEDICAL COUNCIL OF INDIA Vs. THAKRA RAM
March 8, 2018
MEDICAL DESIGNS INDIA PRIVATE LTD Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED
July 16, 2018
MEENA Vs. STATE OF RAJASTHAN AND OTHERS
October 3, 2018
MEENAKSHI Vs. JUDGE, FAMILY COURT, SRIGANGANAGAR.
February 21, 2018
MEENAKSHI Vs. STATE OF RAJASTHAN AND OTHERS
August 23, 2018
MEENAKSHI KOTED Vs. STATE OF RAJASTHAN AND OTHERS
October 6, 2018
MEERA W/O KESRA RAM Vs. THE STATE OF RAJASTHAN.
January 12, 2018
MEGHA KHANDELWAL Vs. RAJAT KHANDELWAL
April 12, 2018
MEGHA RAM Vs. DISTRICT ELECTION OFFICER (PANCHAYAT)
July 10, 2018
MEGHSHYAM SHARMA Vs. RAJESH YADAV
October 24, 2018
MERAJ UN NABI KHAN AND OTHER Vs. STATE OF RAJASTHAN
August 28, 2018
MINAKSHI RAO Vs. STAYENDRA SINGH RAO
April 23, 2018
MINING ENGINEER, MINES & GEOLOGY DEPARTMENT, JODHPUR Vs. GAYATRI DEVI
April 20, 2018
MISHRA ELECTRONICS Vs. JAGDISH KUMAR
October 6, 2018
MISS DEEPAWALI DHAWA Vs. RAJASTHAN STATE MINES AND MINERAL LTD. AND OTHERS
January 10, 2018
MISS MEERA VARIYANI Vs. THE RAJASTHAN NON
May 2, 2018
MISS MUMAL RAIKA AND ANOTHERS Vs. SECRETARY
February 28, 2018
MISS REKHA DEVI (MINOR) Vs. STATE OF RAJASTHAN AND ORS.
June 12, 2018
MISS. R. (MINOR) Vs. STATE OF RAJASTHAN AND ORS.
June 19, 2018
MITTAN LAL GWALA Vs. STATE OF RAJASTHAN
April 16, 2018
MODA RAM S/O SHRI MOOLA RAM Vs. THE STATE OF RAJATHAN.
January 12, 2018
MODERN INSULATORS LIMITED Vs. ADDITIONAL COMMISSIONER, CENTRAL EXCISE COMMISSIONERATE
April 4, 2018
MOHAMMAD Vs. RAJU KHATIK AND OTHERS
May 9, 2018
MOHAMMAD ISLAM AND OTHERS Vs. ABDUL WAJID AND OTHERS
May 11, 2018
MOHAMMED ARIF KHAN S/O SHRI JAKIR HUSSAIN Vs. RAJASTHAN NURSING COUNCIL
February 16, 2018
MOHAMMED BASHUIR KHAN Vs. SHRI C.K. MATHEW, IAS, PRINCIPAL SECRETARY AND OTHERS
August 8, 2018
MOHAMMED FARHAN Vs. STATE OF RAJASTHAN AND ANOTHERS
January 8, 2018
MOHAMMED FARUQ Vs. TOQIR AHMED
August 8, 2018
MOHAMMED MEHBOOB Vs. SHABANA BANO AND ANOTHER
July 16, 2018
MOHAMMED YUNUS Vs. STATE OF RAJASTHAN
March 22, 2018
MOHAN Vs. STATE OF RAJASTHAN
December 3, 2018
MOHAN BHAI BHALLA BHAI BOI Vs. STATE OF RAJASTHAN & ANR.
January 30, 2018
MOHAN GIRI AND ORS. Vs. STATE OF RAJASTHAN
January 2, 2018
MOHAN GIRI GOSWAMI Vs. MANAGING COMMITTEE
March 13, 2018
MOHAN KANWAR AND ORS. Vs. THE ADDITIONAL DISTRICT COLLECTOR PALI AND ORS.
January 2, 2018
MOHAN LAL Vs. KHEM CHAND
May 3, 2018
MOHAN LAL Vs. STATE OF RAJASTHAN
December 4, 2018
MOHAN LAL @ KALU SON OF HARI RAM Vs. THE STATE OF RAJASTHAN
May 8, 2018
MOHAN LAL AND OTHERS Vs. STATE OF RAJASTHAN
September 12, 2018
MOHAN LAL BISHNOI Vs. STATE OF RAJASTHAN
January 19, 2018
MOHAN LAL CHOMAL, SON OF SHRI MADAN LAL CHOMAL Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF LOCAL BODIES
January 3, 2018
MOHAN LAL GUPTA Vs. STATE OF RAJASTHAN
October 22, 2018
MOHAN LAL SONI AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
January 8, 2018
MOHAN S/O SHRI NARAYAN LAL Vs. STATE OF RAJASTHAN
January 17, 2018
MOHAN SINGH AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
September 7, 2018
MOHAN SONS AGROTECH PRIVATE LIMITED Vs. SUBHASH GARG, S/O MOHANLAL GARG
August 13, 2018
MOHAN WADHWANI Vs. REKHA DAUGHTER OF LATE SHRI BHOJRAJ TAHLANI
April 24, 2018
MOHANLAL BALAI Vs. PANNARAM BALAI
May 14, 2018
MOHANLAL BARBAR Vs. STATE OF RAJASTHAN
February 16, 2018
MOHANLAL SON OF SHRI OTARAMJI SUTHAR Vs. STATE OF RAJASTHAN
January 3, 2018
MOHANLAL SUKHADIA UNIVERSITY, UDAIPUR THROUGH ITS AUTHORIZED OFFICER Vs. BODU RAM JAT S/O RAMDEO JAT
February 1, 2018
MOHD FAROOQ Vs. YOGESH
January 23, 2018
MOHD HASAM S/O USMAN GANI Vs. STATE OF RAJASTHAN AND ANOTHER
September 10, 2018
MOHD USMAN S/O MOHD. ATIK MEVATI MUSALMAAN Vs. STATE OF RAJASTHAN
January 2, 2018
MOHD. AYUB AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
August 20, 2018
MOHD. BILAL AND OTHERS Vs. STATE OF RAJASTHAN
May 2, 2018
MOHD. GULZAR S/O SHRI HAJI MEHBOOB KHAN Vs. STATE OF RAJASTHAN
February 15, 2018
MOHD. HUSAIN Vs. STATE OF RAJASTHAN
October 3, 2018
MOHD. IQBAL @ HABIB S/O. MOHD. SHARIF Vs. SHAMSHUDEEN S/O SHREE ABDUL GANI
May 5, 2018
MOHD. JAKIR Vs. STATE OF RAJASTHAN
August 2, 2018
MOHD. RAFIQ SON OF HAZI MODH. Vs. STATE OF RAJASTHAN
April 12, 2018
MOHD. RAMEEZ Vs. STATE OF RAJASTHAN
October 30, 2018
MOHD. YUSUF Vs. STATE OF RAJASTHAN
January 5, 2018
MOHNI Vs. MOHSEEN KHAN S/O SHRI MEHBOOB KHAN
July 27, 2018
MOHRU Vs. SARA DEVI
February 21, 2018
MOHRU SON OF SHRI NARAYAN AND OTHERS Vs. ADDITIONAL CIVIL JUDGE (J.D.) NO.1
October 4, 2018
MONA D/O MD SUBHAN Vs. STATE OF RAJASTHAN THROUGH P P
May 24, 2018
MONIKA DARANGA D/O BABU LAL Vs. STATE OF RAJASTHAN
January 5, 2018
MONU DEV JEENGAR Vs. THE STATE OF RAJASTHAN
March 12, 2018
MOOL CHAND Vs. STATE OF RAJASTHAN
December 10, 2018
MOOLCHAND Vs. GOPAL LAL MEENA AND OTHERS
May 3, 2018
MOOLCHAND Vs. STATE OF RAJASTHAN
February 27, 2018
MOORTI MANDIR BABA RAMDEV VIRAJMAN RAJENDRAPURA HATHI BHATA, AJMER Vs. CHAND KANWAR
February 7, 2018
MOTI LAL Vs. STATE OF RAJASTHAN
April 16, 2018
MOTILAL JINGAR Vs. STATE OF RAJASTHAN
July 10, 2018
MR. ASHISH BAGGA S/O MR. B.B. BAGGA Vs. STATE OF RAJASTHAN
May 12, 2018
MR. HANUMAN Vs. HEERALAL AND OTHERS
January 4, 2018
MR. MUKESH KUMAR VERMA SON OF SHRI MEWA RAM VERMA Vs. UNION OF INDIA
January 18, 2018
MR. RAJU RANJAN Vs. DIRECTOR, MAJ. GEN. SUNIL CHANDRA VSM RETD., ARMY WELFARE EDUCATION SOCIETY AND OTHERS
August 20, 2018
MR. SATISH KUMAR MEENA Vs. STATE OF RAJASTAN
August 6, 2018
MRS. SUMAN DEVI W/O LATE SH. VINOD RAI Vs. THE STATE OF RAJASTHAN AND ORS.
January 18, 2018
MUKESH Vs. STATE OF RAJASTHAN
August 10, 2018
MUKESH ASSOCIATES Vs. MALAVIYA NATIONAL INSTITUTE OF TECHNOLOGY
February 23, 2018
MUKESH DAS VAISHNAV Vs. STATE OF RAJASTHAN
October 23, 2018
MUKESH HARIJAN Vs. STATE OF RAJASTHAN,
June 5, 2018
MUKESH JOSHI Vs. STATE OF RAJASTHAN
January 23, 2018
MUKESH KUMAR Vs. STATE OF RAJASTHAN
February 15, 2018
MUKESH KUMAR Vs. STATE OF RAJASTHAN
February 2, 2018
MUKESH KUMAR Vs. SMT. RANI KUMARI
August 16, 2018
MUKESH KUMAR Vs. STATE OF RAJASTHAN
March 6, 2018
MUKESH KUMAR & ORS. Vs. STATE & ORS.
January 29, 2018
MUKESH KUMAR AND ORS Vs. RAHMANI W/O LALLU
July 12, 2018
MUKESH KUMAR AND OTHER Vs. STATE OF RAJASTHAN
August 29, 2018
MUKESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
August 7, 2018
MUKESH KUMAR DAGACHA THRO HIS NATURAL GUARDIAN Vs. STATE OF RAJASTHAN
July 19, 2018
MUKESH KUMAR DHAKA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2018
MUKESH KUMAR MEENA Vs. STATE OF RAJASTHAN
February 19, 2018
MUKESH KUMAR SONI Vs. GENERAL MANAGER PUNJAB NATIONAL BANK AND OTHERS
May 16, 2018
MUKESH KUMAR VISHNOI Vs. STATE
February 21, 2018
MUKESH LAL GURJAR Vs. STATE OF RAJASTHAN AND ANOTHER
April 6, 2018
MUKESH LODHA Vs. SMT. RANI KUMARI
January 25, 2018
MUKHES KUMAR RAIGAR Vs. UNION OF INDIA
February 16, 2018
MULA RAM AND OTHERS Vs. STATE OF RAJASTHAN
May 28, 2018
MULCHAND Vs. MANAGING DIRECTOR, ORIENTAL POWER CABLES LTD.
March 22, 2018
MUNICIPAL BOARD Vs. TEMPLE NARSINGH JI KHATEDAR
October 6, 2018
MUNICIPAL BORAD RAJGARH Vs. MOHD ANIF
April 4, 2018
MUNICIPAL CORPORATION, UDAIPUR Vs. MANNARAM DANGI ADVOCATE AND OTHERS
May 9, 2018
MUNNA RAM Vs. SMT. MANJU JAIN AND ANOTHER
February 14, 2018
MUNNA SINGH S/O SHRI SUDAMA SINGH Vs. STATE OF RAJASTHAN
September 29, 2018
MURARI LAL Vs. SMT. DHARMI DEVI
February 19, 2018
MURARI LAL SHARMA S/O NANVA LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
April 26, 2018
MURLIDHAR SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
September 10, 2018
MURTI DEVI Vs. STATE OF RAJASTHAN
September 12, 2018
MUSALMAN KARIGAR Vs. JAVED S/O SHRI ABDUL KARIM
May 9, 2018
MUSHTAK ALI Vs. STATE OF RAJASTHAN THROUGH P.P AND ORS.
February 15, 2018
MUSHTAQUE SON OF SHRI SHAHABUDDIN TELI Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY TO GOVERNMENT, HOME DEPARTMENT
February 9, 2018
MUSTAQ Vs. STATE OF RAJASTHAN
August 8, 2018
NAGAR NIGAM, JAIPUR THROUGH THE MAYOR, NAGAR NIGAM OFFICE, TONK ROAD, JAIPUR Vs. MS. SHRERIT AUTO PVT. LTD. THROUGH SHRI K.K. PODDAR, NANDAN D
February 17, 2018
NAGAR PALIKA INDRAGARH Vs. RAMESH CHAND MAHAJAN (SINCE DECEASED)
February 20, 2018
NAGENDRA SINGH CHUNDAWAT S/O SHRI BHANWAR SINGH CHUNDAWAT Vs. THE UNION OF INDIA
January 18, 2018
NAGINA Vs. NAVRATAN MAL
March 6, 2018
NAGPAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
January 29, 2018
NAGRAJ JAIN Vs. KESARIMAL JAIN
March 6, 2018
NAITIK SHARMA Vs. UNIVERSITY OF RAJASTHAN
December 14, 2018
NAND KISHOR KUMAWAT Vs. STATE OF RAJASTHAN
February 1, 2018
NAND KISHORE AND OTHERS Vs. JANKI DEVI W/O DHANNA LAL (SINCE DECEASED)
August 23, 2018
NAND KISHORE AND OTHERS Vs. STATE OF RAJASTHAN
August 6, 2018
NAND KISHORE KOLI Vs. GOPAL LAL BHARTI
April 25, 2018
NAND LAL Vs. SMT SEEMA
January 29, 2018
NAND LAL AND OTHERS Vs. JAGDISH
August 16, 2018
NAND RAM Vs. STATE & ORS.
May 9, 2018
NANDGOPAL Vs. STATE OF RAJASTHAN
February 14, 2018
NANDKISHORE S/O. SHRI BHAGWAN DASS, BY CASTE VAISHNAV Vs. STATE OF RAJASTHAN
January 16, 2018
NANDRAM Vs. DHARAMPAL AND OTHERS
July 10, 2018
NANJI RAM Vs. STATE OF RAJASTHAN
January 29, 2018
NANU RAM Vs. STATE OF RAJASTHAN
May 16, 2018
NARAIN GURJAR (DELETED) AND ORS. Vs. LALA RAM AND ORS.
May 2, 2018
NARAIN SINGH Vs. STATE OF RAJASTHAN AND OTHER
October 23, 2018
NARAINLAL PANDIYA Vs. STATE OF RAJASTHAN
October 22, 2018
NARAYAN Vs. STATE OF RAJASTHAN
June 8, 2018
NARAYAN LAL ATAL Vs. SHIKHA GADWAL @ LAXMI D/O SHRI PRABHATI LAL RAIGAR
January 17, 2018
NARAYAN LAL, S/O SHRI RAM LAL Vs. KAILASH SHARMA, S/O SHRI RAMSWAROOP
April 26, 2018
NARAYAN PRAKASH Vs. SURENDRA KUMAR
January 4, 2018
NARAYAN RAM Vs. STATE OF RAJASTHAN
February 7, 2018
NARAYAN S/O GANESH LAL JI SUTHAR Vs. SARASWATI W/O NARAYAN
August 30, 2018
NARBADA Vs. RAKESH NAYAK S/O RATAN LAL NAYAK
July 12, 2018
NARENDAR SINGH Vs. STATE OF RAJASTHAN
December 12, 2018
NARENDRA DAVE AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
May 1, 2018
NARENDRA KUMAR Vs. JEEVAN LATA AND OTHERS
March 14, 2018
NARENDRA KUMAR AND OTHER Vs. STATE OF RAJASTHAN
September 6, 2018
NARENDRA PRAKASH AND OTHERS Vs. STATE OF RAJASTHAN
May 4, 2018
NARENDRA SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
April 3, 2018
NARENDRA SINGH RAJAWAT Vs. STATE OF RAJASTHAN
November 1, 2018
NARENDRA YADAV Vs. STATE BANK OF INDIA
February 23, 2018
NARESH CHANDRA JAJRA Vs. THE JODHPUR DEVELOPMENT AUTHORITY JODHPUR AND ANOTHERS
March 15, 2018
NARESH KASLIWAL AND OTHERS Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION (RIICO), GEM STONE INDUSTRIAL PARK AND OTHERS
March 12, 2018
NARESH KUMAR CHASTA AND ORS. Vs. CHAIRMAN & MANAGING DIRECTOR, RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
January 16, 2018
NARESH KUMAR CHAWLA Vs. STATE OF RAJASTHAN
March 8, 2018
NARESH KUMAR SAINI Vs. STATE OF RAJASTHAN THROUGH P.P.
February 21, 2018
NARESHPAL MEENA Vs. STATE OF RAJASTHAN
December 19, 2018
NARMADA DEVI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 3, 2018
NAROTTAM JAT Vs. STATE OF RAJASTHAN
July 6, 2018
NARPAT RAM Vs. THE STATE OF RAJASTHAN
February 27, 2018
NARPAT SINGH Vs. JUDGE, LABOUR COURT
March 20, 2018
NARU @ NARIYA @ NARAYAN Vs. STATE OF RAJASTHAN
August 20, 2018
NASIR KHAN Vs. RIZWANA SHEIKH
February 23, 2018
NATHDWARA TEMPLE BOARD THROUGH ITS CHIEF EXECUTIVE OFFICER Vs. BANSHI LAL RATHI
February 9, 2018
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ARBITRATOR- DISTRICT COLLECTOR JAIPUR RAJASTHAN
July 17, 2018
NATIONAL INSURANCE CO LTD Vs. SMT SITARA BANO
November 13, 2018
NATIONAL INSURANCE CO. LTD Vs. NAVRATANMAL & ORS
January 17, 2018
NATIONAL INSURANCE CO. LTD Vs. PREM
July 17, 2018
NATIONAL INSURANCE CO. LTD. Vs. NAVRATANMAL S/O NATHU LAL SONI
January 16, 2018
NATIONAL INSURANCE CO. LTD. Vs. JAGANNATH
April 5, 2018
NATIONAL INSURANCE CO. LTD. AND OTHERS Vs. ALEEM KHAN AND OTHERS
May 16, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. RAMESH CHAND
April 12, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI SURAJ KARAN S/O SHRI BHERU RAM MEGHVASNHI
January 9, 2018
NATIONAL INSURANCE COMPANY LTD. Vs. KISHORE KUMAR CHAKARWATI & ORS.
May 8, 2018
NAURANG RAM Vs. SONU W/O NAURANG RAM D/O KRISHAN LAL
April 23, 2018
NAUSAD AND OTHERS Vs. STATE OF RAJASTHAN
August 30, 2018
NAVEEN KUMAR Vs. PAYAL
October 26, 2018
NAVIN KUMAR Vs. STATE OF RAJASTHAN
March 21, 2018
NAWAB AFTAB ALI KHAN Vs. STATE OF RAJASTHAN
September 11, 2018
NAWAL KISHOR SHARMA Vs. STATE OF RAJASTHAN AND OTHER
August 14, 2018
NAWAL KISHORE GUPTA Vs. STATE OF RAJASTHAN
February 1, 2018
NAWAL KISHORE SAINI Vs. MADHOPRASAD SAINI
September 4, 2018
NAZIR KHAN S/O MEERU KHAN, BY CASTE MUSALMAN Vs. STATE OF RAJASTHAN
January 4, 2018
NEELAM SAXENA Vs. STATE OF RAJASTHAN THROUGH SECRETARY
January 29, 2018
NEELAM SEJWANI WIFE OF SH. KANHAIYA LAL SEJWANI Vs. JAIPUR DEVELOPMENT AUTHORITY
January 15, 2018
NEETUÂ PIPARA Vs. STATE, THROUGH PP
December 11, 2018
NEHA CHOUDHARY Vs. NATIONAL ELIGIBILITY CUM ENTRANCE TEST AND OTHERS
August 27, 2018
NEHA CHOUDHARY AND OTHER Vs. NATIONAL ELIGIBILITY
August 20, 2018
NEHA JAIN Vs. SHRI AVINASH MEHTA
September 12, 2018
NEHA JAIN Vs. THE CHANCELLOR, SHRI JAGDISHPRASAD JHABARMAL TIBREWALA UNIVERSITY
March 13, 2018
NEHA JAIN D/O SH. JAYANT KUMAR JAIN Vs. THE CHANCELLOR, SHRI JAGDISHPRASAD JHABARMAL TIBREWALA UNIVERSITY
February 13, 2018
NEHA REVADIYA Vs. AVDESH KUMAR
February 15, 2018
NEHA VAISHNAV D/O SHRI SATYA NARAYAN VAISHNAV Vs. STATE OF RAJASTHAN AND OTHER
September 7, 2018
NEI LABOUR UNION Vs. STATE OF RAJASTHAN
August 23, 2018
NEMI CHAND Vs. SMT. SURAJ DEVI SONI
July 16, 2018
NEMI CHAND S/O SH. NARAYAN DAS Vs. STATE OF RAJASTHAN
January 29, 2018
NEPAL SINGH Vs. THE STATE OF RAJASTHAN
February 27, 2018
NEW INDIA ASSURANCE CO LTD Vs. SUSHMA @ SUSHILA
March 8, 2018
NEW INDIA ASSURANCE CO. LTD, BRANCH AT ALWAR Vs. NEERAJ SAINI AND ORS.
April 10, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. SURENDRA SINGH
July 23, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. SUSHILA
September 13, 2018
NEW SWIM AND SMILE SWIMMING POOL Vs. USHA SONI WIFE OF SHRI VED PRAKASH SONI AND ANR.
July 12, 2018
NIDHI GUPTA D/O RAJENDRA PRASAD GUPTA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
January 10, 2018
NIDHI KHANDELWAL Vs. STATE OF RAJASTHAN
October 29, 2018
NIDHI SHARMA WIFE OF LATE BHAWANI SHANKAR Vs. DURGA PRASAD SON OF MURLIDHAR SHARMA
January 23, 2018
NIHAL SINGH S/O MOMAN RAM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
January 4, 2018
NIHAL SINGH S/O SHIBBU B/C MEENA Vs. STATE OF RAJASTHAN THROUGH P P
August 2, 2018
NIJAMUDDIN Vs. NAGAR NIGAM
September 25, 2018
NIKESH KANWAR Vs. STATE OF RAJASTHAN
October 9, 2018
NIKHIL SHAHRA AND ORS. Vs. STATE OF RAJASTHAN
September 7, 2018
NIKITA KUMARI Vs. UNION OF INDIA
February 5, 2018
NIKITA W/O DEEPAK KHAMESARA Vs. DEEPAK KHAMESARA
April 11, 2018
NIMBANATH S/O LATE GULAB NATH Vs. STATE OF RAJASTHAN, THROUGH ITS TEHSILDAR, KISHANGARH
September 4, 2018
NIMS UNIVERSITY RAJASTHAN Vs. STATE OF RAJASTHAN
October 31, 2018
NIRAJAN SINGH TAK AND OTHERS Vs. MAHARAN PRATAP AGR. UNIVERSITY, UDAIPUR
January 18, 2018
NIRANJAN LAL DATA S/O PYARE LAL DATA Vs. STATE OF RAJASTHAN
February 6, 2018
NIRANJAN NARAYAN SINGH Vs. THE STATE OF RAJASTHAN
March 7, 2018
NIRMALA GOME AND ORS. Vs. HARIBALLABH GOME AND ORS.
July 30, 2018
NIRMALA MEENA Vs. STATE OF RAJASTHAN
April 17, 2018
NIROTTAM SHARMA Vs. RAMKISHORE SON OF JWALA PRASAD
February 7, 2018
NISHA GUPTA Vs. STATE OF RAJASTHAN
December 19, 2018
NISHA JATOLIYA Vs. STATE OF RAJASTHAN
October 23, 2018
NISHAN SINGH Vs. THE STATE OF RAJASTHAN
January 19, 2018
NISHIT Vs. STATE OF RAJASTHAN
July 26, 2018
NITIN Vs. STATE OF RAJASTHAN
December 4, 2018
NITIN SONI SON OF PRABHU DAYAL SONI Vs. STATE OF RAJASTHAN
January 10, 2018
NONIHAL SINGH, S/O SHRI BALKISHAN Vs. SMT. MAYA DEVI, W/O SHRI MAHENDRA KUMAR JAIN
January 15, 2018
NONIHAL SINGH, S/O SHRI BALKISHAN Vs. SMT. MAYA DEVI, W/O SHRI MAHENDRA KUMAR JAIN
February 27, 2018
NOOR MOHAMMED Vs. THE STATE OF RAJASTHAN
January 4, 2018
NORAT MAL KUMHAR BALING Vs. BHANWAR LAL KUMHAR (SINCE DECEASED)
May 2, 2018
NORTHAN MINERALS LTD Vs. STATE OF RAJASTHAN
December 6, 2018
NRASINGH RAM ADOPTED S/O SHANKAR S/O TRILOKA Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER
February 16, 2018
OFFICIAL LIQUIDATOR OF ACE LABORATORIES LIMITED (IN LIQUIDATION) & IN THE MATTER OF PADMAWATI SUGARS LIMITED Vs. OFFICIAL LIQUIDATOR OF ACE LABORATORIES LTD. (IN LIQUIDATION)
February 9, 2018
OFFICIAL LIQUIDATOR OF LOK VIKAS FINANCE CORPORATION LIMITED Vs. LOKESH KUMAR SINGH
April 9, 2018
OFFICIAL LIQUIDATOR OF M/S KALYAN SUNDRAM CEMENT INDUSTRIES LTD. Vs. SHRI SANJAY MODI S/O LATE SHRI K.M. MODI, CENTURAY BHAVAN
February 15, 2018
OFFICIAL LIQUIDATOR OF RAJASTHAN COMMERCIAL AND INDUSTRIAL FINANCE (INDIA) LIMITED Vs. RAKESH SRIVASTAVA
April 23, 2018
OFFICIAL LIQUIDATOR OF SURYA POWER LTD Vs. S K BHARGAVA
February 23, 2018
OM KANWAR D/O SHRI SHISPAL SINGH Vs. STATE OF RAJASTHAN
February 1, 2018
OM PRAKASH Vs. SURYA PRAKASH
March 5, 2018
OM PRAKASH Vs. STATE OF RAJASTHAN
August 1, 2018
OM PRAKASH Vs. STATE OF RAJASTHAN
October 25, 2018
OM PRAKASH Vs. STATE OF RAJASTHAN
September 20, 2018
OM PRAKASH @ PRAKASH @ CHANDRA PRAKASH, SON OF SHRI AMAR SINGH Vs. STATE OF RAJASTHAN
February 21, 2018
OM PRAKASH AND ORS. Vs. STATE OF RAJASTHAN
January 16, 2018
OM PRAKASH AND ORS. Vs. RAM KUMAR AND ORS.
January 19, 2018
OM PRAKASH AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE NO. 5 JODHPUR METRO, JODHPUR AND OTHERS
May 5, 2018
OM PRAKASH DHADHICH Vs. STATE OF RAJASTHAN
March 14, 2018
OM PRAKASH KARIR Vs. DIRECTOR AND JOINT SECRETARY, ECONOMIC AND STATISTICAL DIRECTORATE AND ORS.
May 15, 2018
OM PRAKASH NAYAK Vs. ISHARRAM NAYAK
July 11, 2018
OM PRAKASH S/O GHER DAS Vs. STATE OF RAJASTHAN
February 15, 2018
OM SHIV SANSTHAN YOGA AND NATUROPATHY COLLEGE Vs. STATE OF RAJASTHAN
October 24, 2018
OMA RAM Vs. JAIPUR VIDYUT VITRAN NIGAM LIMITED
October 11, 2018
OMKANWAR AND OTHERS Vs. BABUSINGH AND OTHERS
July 18, 2018
OMPRAKASH BAIRWA AND ORS. Vs. STATE OF RAJASTHAN
August 16, 2018
OMPRAKASH JAT Vs. SITARAM MAHAJAN
September 18, 2018
OMPRAKASH S/O PRABHU RAM JI Vs. SMT. KANCHAN DEVI W/O SHRI LUNKARAN JI
January 5, 2018
ONKAR Vs. STATE OF RAJASTHAN
May 2, 2018
ONKAR RAM Vs. DAULA
October 3, 2018
ONKAR SINGH Vs. SURENDRA SINGH AND ORS
August 16, 2018
ONKARLAL MEENA Vs. STATE
March 7, 2018
ORIENTAL INSURANCE COMPANY Vs. BHANWAR SINGH AND OTHERS
September 18, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. NANCHI DEVI AND OTHERS
July 4, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. RAJA W/O RAM NARAYAN
March 6, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. MALI RAM
February 5, 2018
ORIENTAL INSURANCE COMPANY LTD. Vs. NARENDRA MEHTA
July 19, 2018
ORIENTAL INSURANCE COMPANY REGIONAL OFFICE ANAND BHAWAN Vs. SURESH YOGI AND ORS.
July 18, 2018
P N MAINDOLA Vs. STATE OF RAJ
November 26, 2018
PADAM CHAND BUNDELA S/O SHRI RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
March 12, 2018
PADAM SINGH Vs. BABU SINGH
February 9, 2018
PAHAR SINGH S/O SHRI SAMRATH SINGH Vs. STATE OF RAJASTHAN
January 18, 2018
PANDAY MINERALS PRIVATE LIMITED Vs. SANJAY SUKHWAL
April 4, 2018
PANKAJ GUPTA Vs. STATE OF RAJASTHAN
March 14, 2018
PANKAJ JAIN, S/O SHRI MAHENDRA KUMAR JAIN Vs. UNION OF INDIA
June 15, 2018
PANKAJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
May 24, 2018
PANKAJ SAINI Vs. DR. PRIYANKA KATARA AND OTHERS
September 27, 2018
PANKAJ SUWALKA Vs. UNION OF INDIA
February 14, 2018
PAPPU KHAN Vs. STATE OF RAJASTHAN
January 12, 2018
PAPPU PRASAD MEENA Vs. STATE OF RAJASTHAN
January 18, 2018
PARAS @ DEVKISHAN S/O SHRI PANNALAL JI Vs. SH. PANNA LAL JI S/O SHRI BAL KISHAN JI & ANR.
January 12, 2018
PARBHATI W/O SHRI RAM CHANDER RAM Vs. STATE OF RAJASTHAN AND OTHERS
January 30, 2018
PARMESHWAR VYAS Vs. UNION OF INDIA
September 7, 2018
PARSA RAM Vs. STATE OF RAJASTHAN,
August 23, 2018
PARSARAM Vs. STATE OF RAJASTHAN
March 12, 2018
PARTAP SINGH Vs. STATE OF RAJASTHAN
February 19, 2018
PARVEJ KHAN Vs. UNION OF INDIA THROUGH CENTRAL BUREAU OF INVESTIGATION
February 14, 2018
PARVINDER KAUR Vs. UNION OF INDIA THROUGH SECRETARY
November 28, 2018
PATASI DEVI Vs. UNION OF INDIA
February 8, 2018
PATASI DEVI MEENA AND ANOTHER Vs. RAJA MEENA AND OTHERS
March 12, 2018
PATASI DEVI W/O SURMA RAM Vs. SURMA RAM S/O PEMARAM
January 23, 2018
PATRAM AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 23, 2018
PAWAN KUMAR Vs. STATE OF RAJASTHAN
April 25, 2018
PAWAN KUMAR S/O BAJRANG LAL BY CASTE MALI Vs. STATE OF RAJASTHAN
April 3, 2018
PAWAN KUMAR S/O SHRI DHARAMPAL Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, SECRETARIAT
March 12, 2018
PAWAN MARU, S/O SH.BADRI RAM Vs. SEEMA, D/O MOOLA RAM
April 27, 2018
PAWAN YADAV Vs. STATE OF RAJASTHAN AND OTHERS
August 16, 2018
PEMA RAM Vs. STATE OF RAJASTHAN
March 7, 2018
PHOOL SINGH Vs. STATE OF RAJASTHAN
March 22, 2018
PHORU Vs. STATE OF RAJASTHAN
September 7, 2018
PHULYA @ PHOOL CHAND SON OF SULTAN MEENA Vs. STATE OF RAJASTHAN THROUGH P P
February 2, 2018
PINKI @ SUMAN Vs. GOPIKISHAN
February 26, 2018
PINKY SINGH D/O BHANWAR SINGH Vs. MAHARSHI DAYANAND SARSWATI UNIVERSITY
April 20, 2018
PINTU @ PRAKASHCHANDRA Vs. STATE OF RAJASTHAN
August 7, 2018
PITAMBAR DAS S/O HATHI RAM Vs. RAKESH KUMAR S/O RAJ KUMAR JAIN
September 20, 2018
PIYA PHARMACEUTICALS PVT. LTD. Vs. STATE OF RAJASTHAN
January 3, 2018
PIYUSH BHUSHAN SHARMA & ANR. Vs. MAHESH KUMAR SHARMA & ORS.
September 6, 2018
PIYUSH KAVIYA S/O SHRI GAJE SINGH KAVIRAJ Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
April 10, 2018
POONAM Vs. SUMITRA
March 21, 2018
POONAM CHAND Vs. STATE OF RAJASTHAN
January 11, 2018
POONAM CHAND BHANDARI Vs. VASUNDHRA RAJE SCINDHIYA
July 5, 2018
POONAM RAM S/O SH. BHALA JI Vs. STATE OF RAJASTHAN
January 17, 2018
POORAN MAL KEER AND OTHERS Vs. STATE OF RAJASTHAN
April 23, 2018
POWER CONTROL CORPORATION Vs. C.C.E. & S.T. JAIPUR-I, NCR BUILDING, STATUE CIRCLE
November 26, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S GILLETTE INDIA LTD.
February 6, 2018
PR. COMMISSIONER OF INCOME TAX Vs. SHRI SHAILENDRA GARG
February 15, 2018
PR. COMMISSIONER OF INCOME TAX Vs. ROSHAN LAL SANCHETI
October 30, 2018
PR. COMMISSIONER OF INCOME TAX Vs. SHRI NARESH SINGHVI, 10A, BATHERA HOUSE COLONY, UDAIPUR
January 19, 2018
PR. COMMISSIONER OF INCOME TAX Vs. AMAR SINGH BHANDARI
July 19, 2018
PR. COMMISSIONER OF INCOME TAX Vs. PRAKASH GWALERA
July 31, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S AGRIBIOTECH INDUSTRIES LIMITED
February 20, 2018
PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. SHRI BADRI NARAIN SODHANI AND OTHERS
January 9, 2018
PR. COMMISSIONER OF INCOME TAX, JAIPUR Vs. M/S. MODERN THREADS (I) LTD., A
January 16, 2018
PRABHA AWASTHI Vs. STATE OF RAJASTHAN
April 5, 2018
PRABHA SHANKAR JHA (SINCE DECEASED) Vs. UCO BANK, HEAD OFFICE 10 BTM SARANI, KOLKATA
February 1, 2018
PRABHU LAL DHAKAR Vs. STATE OF RAJASTHAN
January 17, 2018
PRABHU MEENA Vs. STATE OF RAJASTHAN
July 23, 2018
PRADEEP Vs. STATE OF RAJASTHAN
July 30, 2018
PRADEEP KUMAR MEENA Vs. STATE OF RAJASTHAN
September 14, 2018
PRADEEP KUMAR S/O JAGNA RAM Vs. BHARAT PETROLEUM CORPORATION LTD
August 13, 2018
PRAHLAD MEENA SON OF SHRI RAMLAL MEENA Vs. STATE OF RAJASTHAN & OTHERS
July 13, 2018
PRAHLAD SHARMA Vs. STATE OF RAJASTHAN
December 6, 2018
PRAHLAD SINGH, S/O SHRI PHOOL CHAND KALAL Vs. MUNICIPAL COUNCIL KOTA THROUGH ITS ADMINISTRATOR AND ANOTHER
February 20, 2018
PRAKASH Vs. STATE OF RAJASTHAN AND OTHERS
October 6, 2018
PRAKASH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
July 13, 2018
PRAKASH CHAND AND OTHER Vs. GANGA VISHAN GUJARATI AND OTHERS
August 6, 2018
PRAKASH CHANDANI Vs. STATE OF RAJASTHAN
March 23, 2018
PRAKASH CHANDRA CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
January 3, 2018
PRAKASH CHANDRA SON OF SHRI BHERA RAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY TO THE GOVERNMENT AND COMMISSIONER
February 5, 2018
PRAKASH GAUR Vs. STATE OF RAJASTHAN AND OTHERS
January 10, 2018
PRAKASH KUMAR Vs. STATE OF RAJASTHAN AND OTHER
September 28, 2018
PRAKASH KUMAR Vs. STATE OF RAJASTHAN
January 4, 2018
PRAKASH KUMAWAT Vs. STATE OF RAJASTHAN
July 19, 2018
PRAKASHWATI D/O SHRI NOURANG LAL Vs. STATE OF RAJASTHAN
January 17, 2018
PRAMESHWARI WIFE OF SHRI MUKESH Vs. SUMAN MEHESHWARI WIFE OF SHRI BHAGWAN SWAROOP MAHESHWARI
January 5, 2018
PRAMOD JAISWAL AND OTHERS Vs. STATE OF RAJASTHAN
September 10, 2018
PRAMOD KUMAR Vs. STATE OF RAJASTHAN
December 12, 2018
PRAMOD KUMAR BISHNOI Vs. THE STATE OF RAJASTHAN
March 12, 2018
PRAMOD SINGH Vs. THE STATE OF RAJASTHAN
September 18, 2018
PRAMOD VYAS Vs. STATE OF RAJASTHAN
August 8, 2018
PRATAP SINGH AND OTHERS Vs. OSWAL SINGH SABHA
October 25, 2018
PRATAPA Vs. GRAM PANCHAYAT AHOR
March 22, 2018
PRATEEK SISODIYA Vs. SMT SURBHI SISODIYA
August 27, 2018
PRAVEEN KUMAR SOLANKI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 7, 2018
PRAVEEN PRAJAPAT Vs. STATE OF RAJASTHAN
June 11, 2018
PRAVEEN RATHORE Vs. UNION OF INDIA
May 10, 2018
PRAVEEN SINGH Vs. STATE OF RAJASTHAN
August 7, 2018
PRAVIN KUMAR PATIDAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
June 20, 2018
PREETI MEWARA Vs. CITI FINANCIAL AND OTHERS
May 4, 2018
PREETI SHARMA Vs. PANKAJ KHANDELWAL
February 1, 2018
PREETIBALA SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
May 25, 2018
PREM @ PREM LAL Vs. THE STATE OF RAJASTHAN
February 2, 2018
PREM CHAND S/O LATE SHRI JAGANNATHJI Vs. SMT. HEM KUNWAR W/O SHRI RADHAKRISHNA
January 8, 2018
PREM DEVI Vs. THE STATE OF RAJASTHAN
January 10, 2018
PREM GIRI, S/O SHIVDAN GIRI Vs. THE STATE OF RAJASTHAN
February 5, 2018
PREM MOHAN GOVILA Vs. THE STATE OF RAJASTHAN
May 25, 2018
PREM PRAKASH KATARA SON OF LATE SHRI KISHAN LAL Vs. STATE OF RAJASTHAN
January 22, 2018
PREM SANGHI Vs. STATE OF RAJASTHAN
March 5, 2018
PREM SINGH AND OTHERS Vs. STATE OF RAJASTHAN
August 20, 2018
PREM SUKH Vs. THE STATE OF RAJASTHAN
January 12, 2018
PREM SUKH JAT Vs. STATE OF RAJASTHAN
December 12, 2018
PREMCHAND JAIN AND ORS. Vs. GANPAT RAM MAHAJAN
March 6, 2018
PREMI RANI Vs. THE STATE OF RAJASTHAN AND OTHERS
August 7, 2018
PREMIER TEXTO TRADE PVT LTD Vs. TAX RECOVERY OFFICER
April 12, 2018
PREMLATA DEORA AND OTHERS Vs. CHAMPALAL SEN AND ORS.
May 1, 2018
PREMRATAN NAYAK Vs. SMT. SUMAN
July 25, 2018
PREMWATI @ PREM KUMARI Vs. MALTI DEVI & ORS
February 6, 2018
PRIME CHEM OIL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 17, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. DEEPAK VEGPRO PVT. LTD.
January 2, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. PANCHSHEEL COLONIZERS PVT. LTD.
February 20, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PRAMOD JAIN & ORS.
July 24, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SMT. MANJU BANSAL
March 13, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. ASSAM ROLLER FLOUR MILLS LTD.
March 13, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs. PANCHSHEEL COLONIZERS PVT LTD
March 13, 2018
PRINCIPAL RAJRISHI COLLEGE ALWAR Vs. RAM BHAROSI
July 18, 2018
PRITAM KUMAR SANKHLA S/O SEDURAM Vs. THE STATE OF RAJASTHAN THROUGH P.P.
February 1, 2018
PRITHVI RAJ AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
May 10, 2018
PRITHVI RAJ BAWARI Vs. STATE OF RAJASTHAN & ORS.
January 18, 2018
PRITHVI RAJ SONGARA AND OTHERS Vs. STATE OF RAJASTHAN
October 4, 2018
PRITHVIRAJ PATWARI Vs. STATE OF RAJASTHAN
March 12, 2018
PRITHVIRAJ S/O SHRI CHUNNI RAM Vs. STATE OF RAJASTHAN
February 15, 2018
PRITHVIRAJ S/O SHRI CHUNNI RAM Vs. STATE OF RAJASTHAN
January 17, 2018
PRIYANKA CHOUDHARY Vs. STATE OF RAJASTHAN
January 5, 2018
PRIYANKA MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
April 12, 2018
PRIYANKA SHEKHAWAT Vs. VIJAY SINGH RATHORE
April 11, 2018
PUKHRAJ Vs. SMT. LAXMI DEVI AND OTHERS
August 13, 2018
PUKHRAJ BISSA Vs. THAT STATE OF RAJASTHAN
February 21, 2018
PUKHRAJ MEENA Vs. STATE OF RAJASTHAN
March 16, 2018
PUKHRAJ SONI Vs. NISHA CITLANGIYA AND OTHERS
October 24, 2018
PUKHRAJ SONI Vs. SEEMA SPOUSE/O SHRI PRADEEP SINGH AND OTHERS
September 13, 2018
PUNEET CHITLANGIYA Vs. SMT. ARCHANA
January 24, 2018
PUNJILAL DAMOR AND OTHERS Vs. CHOUHAN HARI SINGH SEVA SANSTHAN PEETH AND OTHERS
August 29, 2018
PURA RAM AND OTHERS Vs. THE STATE OF RAJASTHAN AND ANOTHER
May 10, 2018
PURA RAM S/O SHRI HAKARAM Vs. JETA RAM S/O SHRI WAGTA RAM
May 8, 2018
PURAN MAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 19, 2018
PURAN MAL S/O SHRI LALA RAM Vs. DHAGAL SINGH S/O GORDHAN SINGH
May 3, 2018
PURAN SINGH Vs. GENERAL PUBLIC
December 5, 2018
PURANMAL Vs. STATE OF RAJASTHAN
April 3, 2018
PURKHARAM JAT Vs. STATE OF RAJASTHAN
February 8, 2018
PURUSHOTTAM GURJAR AND OTHERS Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ANOTHER
January 15, 2018
PUSHPA DEVI AND OTHERS Vs. SHARIF KHAN AND OTHERS
March 7, 2018
PUSHPA W/O NARENDRA LOKWANI Vs. STATE OF RAJASTHAN
July 27, 2018
PUSHPENDER S/O SHRI CHANDU LAL Vs. THE UNION OF INDIA
January 18, 2018
PUSHPKANT Vs. DEEPTI @ PINKI
March 6, 2018
PUSHYA MITRA SINGH DEO S/O LATE G. RAMCHANDRA Vs. UNION OF INDIA
May 9, 2018
R S R T C Vs. SAMTA DEVI & ORS
March 23, 2018
R S R T C Vs. SAMTA DEVI
March 21, 2018
R.K. INDUSTRIES Vs. MAXIMUS INTERNATIONAL GENERAL
March 16, 2018
R.K. INDUSTRIES N Vs. MAXIMUS INTERNATIONAL GENERAL TRADING LLC
October 31, 2018
RADHA DEVI WIDOW OF LATE CHIRANJI LAL RAO Vs. STATE OF MANIPUR
February 8, 2018
RADHA KISHAN Vs. STATE OF RAJASTHAN
February 14, 2018
RADHAKISHAN AND ANOTHER Vs. GULAB DEVI WD/O LATE SH. OMPRAKASH SINCE DECEASED
January 31, 2018
RADHEY SHYAM Vs. STATE OF RAJASTHAN
September 10, 2018
RADHEYSHYAM SUMAN Vs. STATE OF RAJASTHAN
February 16, 2018
RAFIQ SON OF ABDUL MAJEED Vs. STATE OF RAJASTHAN
March 13, 2018
RAGHUNANDAN GOYAL Vs. INCOME
August 14, 2018
RAGHUNATH GURJAR AND OTHERS Vs. STATE OF RAJASTHAN
July 4, 2018
RAGHUNATH RAM Vs. STATE OF RAJASTHAN ,
August 7, 2018
RAGHUVAR DAYAL SONI SON OF LATE RAGHUNATH SONI Vs. STATE OF RAJASTHAN
January 23, 2018
RAGHUVAR SAINI @ RAGHUVIR SAINI Vs. THE STATE OF RAJASTHAN
October 24, 2018
RAGHUVEER Vs. STATE OF RAJASTHAN
February 20, 2018
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN AND ORS.
January 8, 2018
RAGHUVEER SINGH JAT AND OTHERS Vs. STATE OF RAJASTHAN
July 26, 2018
RAGHUVIR Vs. ANGANA DEVI W/O RAM CHANDRA
February 1, 2018
RAHIM KHAN AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
April 13, 2018
RAHMU KHAN @ RAHAMUDDEN KHAN Vs. STATE OF RAJASTHAN THROUGH P.P.
January 9, 2018
RAHUL Vs. STATE (RAJASTHAN)(JAIPUR BENCH)
February 2, 2018
RAHUL BHANWARIA S/O MULARAM JAT Vs. SEEMA DEVI W/O RAHUL BHANWARIA
January 24, 2018
RAHUL KUMAR JAIN Vs. STATE OF RAJASTHAN
March 5, 2018
RAHUL NAGAR AND ORS. Vs. REGISTRAR GENERAL
July 3, 2018
RAHUL NANDA Vs. STATE OF RAJASTHAN
October 24, 2018
RAHUL SARGARA Vs. STATE OF RAJASTHAN
March 7, 2018
RAHUL TYAGI AND OTHERS Vs. STATE OF RAJASTHAN
August 1, 2018
RAHUL VAISHNAV Vs. THE STATE OF RAJASTHAN AND OTHER
August 23, 2018
RAJ BEHARI MITTAL S/O SHRI MAHADEV PRASAD MITTAL Vs. THE STATE OF RAASTHAN
January 5, 2018
RAJ KUMAR Vs. MANOJ KUMAR AND ORS.
May 15, 2018
RAJ KUMAR BUDANIA AND ANR. Vs. STATE OF RAJASTHAN,
May 8, 2018
RAJ KUMAR MEENA AND OTHER Vs. STATE OF RAJASTHAN
October 4, 2018
RAJ KUMAR RANGWANI S/O HARIRAM RANGWANI Vs. SMT. KALPANA VYAS W/O DEVENDRA KUMAR VYAS
January 2, 2018
RAJ KUMAR SHARMA Vs. SMT. MANJU
January 24, 2018
RAJ KUMAR SHARMA S/O GANPATLAL SHARMA Vs. MANJU W/O RAJKUMAR SHARMA
January 24, 2018
RAJ SINGH Vs. SUNIL KUMAR
January 18, 2018
RAJ VIDHYUT TAKNIKI KARMCHARI ASSOCIATION Vs. STATE OF RAJASTHAN
April 4, 2018
RAJAB ALI Vs. STATE
October 11, 2018
RAJASTHAN DEVELOPMENT TRUST PVT LTD Vs. RANI SUROLIA
April 10, 2018
RAJASTHAN FINANCIAL CORPORATION Vs. RAJENDRA SINGH GEHLOT
July 16, 2018
RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF RAJASTHAN
October 31, 2018
RAJASTHAN JUDICIAL EMPLOYEES ASSOCIATION Vs. STATE OF RAJASTHAN
February 1, 2018
RAJASTHAN MARUDHARA GRAMIN BANK (R.M.G.B) AND OTHERS Vs. RAJESH HARSH
September 5, 2018
RAJASTHAN MEDICAL SERVICES CORPORATION Vs. SHIVEK LABS LIMITED
May 10, 2018
RAJASTHAN PARA MEDICAL COUNCIL Vs. HITESH KUMAR SHARMA AND OTHERS
May 25, 2018
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. MANSI TIWARI AND OTHERS
May 8, 2018
RAJASTHAN RAJYA SAHKARI UPBHOKTA SANGH LTD Vs. LABOUR COURT
April 24, 2018
RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD. Vs. PARSA KENTE COLLIERIES LTD.
February 28, 2018
RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED Vs. BALBIR SINGH KHANDEKAR S/O LATE RAMDHAN KHANDEKAR
January 23, 2018
RAJASTHAN SPINNING Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
August 13, 2018
RAJASTHAN STATE MINES & MINERALS LIMITED Vs. ADDITIONAL DISTRICT JUDGE
February 26, 2018
RAJASTHAN STATE ROAD CORPORATION Vs. SURESH AGARWAL S/O SHRI RAGHUVEER SHARAN AGARWAL
April 16, 2018
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. MAHIPAL SINGH
March 20, 2018
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SMT. GEETA W/O LATE SHRI NATHU
February 27, 2018
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. MANISHA KANWAR AND OTHERS
March 22, 2018
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. POORNENDU SHARMA AND OTHERS
August 23, 2018
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, PARIVAHAN MARG, JAIPUR AND OTHERS Vs. SHRI DHURI LAL AND OTHERS
March 20, 2018
RAJASTHAN STATE ROAD TRASNPORT CORPORATION, JAIPUR Vs. BHARAT LAL MEENA AND OTHERS
March 21, 2018
RAJASTHAN STATE SAHKARI SPINNING AND GINNING MILLS LIMITED AND OTHERS Vs. ATAL BIHARI BHARDWAJ AND OTHERS
October 8, 2018
RAJASTHAN TAX CONSULTANTS ASSOCIATION Vs. UNION OF INDIA
October 1, 2018
RAJASTHAN TAX CONSULTANTS ASSOCIATION Vs. UNION OF INDIA
August 1, 2018
RAJASTHAN UNIVERSITY OF HEALTH SCIENCES, THROUGH ITS REGISTRAR Vs. AMARDEEP SHARMA
June 1, 2018
RAJASTHAN UNIVERSITY OF HEALTH SCIENCES, THROUGH ITS REGISTRAR Vs. MAHATMA GANDHI COLLEGE OF PHARMACY
October 22, 2018
RAJEEV DUBEY Vs. STATE OF RAJASTHAN
January 18, 2018
RAJEEV GARG Vs. RAJIV SWAROOP
April 25, 2018
RAJEEV KHANNA URF RAJU Vs. SMT ANITA TRIPATHI
January 3, 2018
RAJEEV KUMAR JAISWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 31, 2018
RAJENDRA Vs. STATE OF RAJASTHAN
August 27, 2018
RAJENDRA BHARADWAJ Vs. STATE OF RAJASTHAN
May 30, 2018
RAJENDRA CHOUDHARY S/O SHRI RAMEHSWAR LAL Vs. THE SENIOR CIVIL JUDGE, DEEDWANA DISTRICT
September 10, 2018
RAJENDRA KUMAR Vs. DALCHAND S/O LATE SHRI BHAGWAN LAL REGAR
July 9, 2018
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
March 22, 2018
RAJENDRA KUMAR AGARWAL AND OTHERS Vs. DEWAN HOUSING FINANCE CORPORATION LIMITED
September 4, 2018
RAJENDRA KUMAR AJMERA & ORS. Vs. STATE & ANR.
July 3, 2018
RAJENDRA KUMAR MEENA Vs. STATE OF RAJASTHAN
March 16, 2018
RAJENDRA KUMAR PARMARTHAK Vs. CENTRAL ADMINISTRATIVE TRIBUNAL JAIPUR BENCH JAIPUR
July 12, 2018
RAJENDRA KUMAR SHARMA Vs. RAJEEV SWAROOP IAS AND OTHERS
October 3, 2018
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN THROUGH PP
August 7, 2018
RAJENDRA PRASAD GUPTA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION THROUGH ITS EXECUTIVE DIRECTOR (LAW)
February 16, 2018
RAJENDRA PRASAD MEENA Vs. STATE OF RAJASTHAN
January 3, 2018
RAJENDRA PRASAD SHARMA Vs. SMT. BIMLA DEVI
April 6, 2018
RAJENDRA PRASAD SHARMA Vs. STATE OF RAJASTHAN
March 22, 2018
RAJENDRA SHARMA Vs. SURENDRA KUMAR SHARMA
September 11, 2018
RAJENDRA SINGH Vs. STATE & ORS
March 21, 2018
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
February 17, 2018
RAJENDRA SINGH Vs. THE STATE OF RAJASTHAN AND OTHERS
January 10, 2018
RAJENDRA SINGH RAJAWAT AND OTHERS Vs. STATE OF RAJASTHAN
October 25, 2018
RAJENDRA SINGH SHEKHAWAT Vs. SHRI NAVEEN DADICH
September 28, 2018
RAJESH GAUR Vs. STATE OF RAJASTHAN
January 22, 2018
RAJESH GAUR SON OF SHRI GULAB JI Vs. STATE OF RAJASTHAN AND OTHER
August 10, 2018
RAJESH JALAN Vs. PRESTIGE CITY DEVELOPERS PRIVATE LIMITED
May 17, 2018
RAJESH KUMAR Vs. UGRASEN
February 21, 2018
RAJESH KUMAR Vs. JAI NARAIN VYAS UNIVERSITY
February 22, 2018
RAJESH KUMAR Vs. STATE OF RAJASTHAN
October 11, 2018
RAJESH KUMAR Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
July 4, 2018
RAJESH KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 6, 2018
RAJESH KUMAR MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
September 4, 2018
RAJESH KUMAR MITHARWA Vs. UNION OF INDIA AND OTHERS
October 3, 2018
RAJESH KUMAR SANGWA Vs. THE STATE OF RAJASTHAN
February 6, 2018
RAJESH MEGHWAL Vs. STATE OF RAJASTHAN
February 9, 2018
RAJESH SHRIMAL Vs. STATE OF RAJASTHAN
September 25, 2018
RAJKUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 24, 2018
RAJKUMAR JAIN Vs. STATE OF RAJASTHAN & ANR.
May 3, 2018
RAJKUMAR JAISWAL AND OTHERS Vs. STATE OF RAJASTHAN
May 17, 2018
RAJKUMAR NAGDA S/O SHYAMLAL NAGDA Vs. STATE OF RAJASTHAN , THROUGH PRINCIPAL SECRETARY
August 6, 2018
RAJKUMAR RANGI Vs. UNIVERSITY GRANTS COMMISSION
April 6, 2018
RAJKUMAR S/O SHRI HANUMAN PRASAD Vs. SUMAN
April 6, 2018
RAJKUMAR SAWLANI Vs. STATE OF RAJASTHAN
January 19, 2018
RAJKUMAR SINGH S/O SHRI RAM SHANKAR SINGH Vs. THE CHAIRMAN
January 17, 2018
RAJKUMARI Vs. VEENU GUPTA
March 6, 2018
RAJMAT SINGH Vs. SHRI NAVEEN MAHAJAN, SECRETARY CUM COMMISSIONER, RURAL DEVELOPMENT AND PANCHAYATI RAJ DEPARTMENT AND ORS.
May 25, 2018
RAJNI SHARMA Vs. KALU RAM MEENA
February 7, 2018
RAJPAL Vs. STATE OF RAJASTHAN
February 14, 2018
RAJPAL MEENA Vs. VISHNU SHARMA
February 9, 2018
RAJPAL SON OF SHRI AMARARAM Vs. STATE OF RAJASTHAN AND ORS.
January 18, 2018
RAJPUTANA UNANI MEDICAL COLLEGE Vs. STATE OF RAJASTHAN, THROUGH PRINCIPAL SECRETARY
October 24, 2018
RAJU @ RAJIA Vs. THE STATE OF RAJASTHAN
March 5, 2018
RAJU @ RAMAN LAL SON OF HAKRA HOTA Vs. STATE OF RAJASTHAN
May 7, 2018
RAJU CHHABA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
August 30, 2018
RAJU DEVI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 28, 2018
RAJU RANJAN Vs. CHAIRMAN, ARMY WELFARE EDUCATION SOCIETY
March 15, 2018
RAJU SINGH Vs. MANGELAL S/O GURDAYAL RAM
April 13, 2018
RAJVEER Vs. STATE OF RAJASTHAN
March 8, 2018
RAJVEER SHARMA Vs. STATE OF RAJASTHAN
February 14, 2018
RAKE SH & ANR Vs. STATE
January 29, 2018
RAKESH Vs. STATE OF RAJASTHAN
February 2, 2018
RAKESH DHARIWAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2018
RAKESH GOYAL S/O SHRI OMPRAKASH GOYAL Vs. PUSHPA GUPTA W/O LATE SHRI NIRAJ GUPTA
July 26, 2018
RAKESH JAIN Vs. STATE OF RAJASTHAN
February 17, 2018
RAKESH KUMAR Vs. CIVIL JUDGE
October 5, 2018
RAKESH KUMAR & ORS. Vs. STATE OF RAJASTHAN & ORS.
July 10, 2018
RAKESH KUMAR KEDIA Vs. STATE OF RAJASTHAN
August 27, 2018
RAKESH KUMAR MEHTA Vs. STATE OF RAJASTHAN
May 17, 2018
RAKESH KUMAR SIDANAAND OTHERS Vs. STATE EXCISE AND ORS.
October 5, 2018
RAKESH NATH Vs. KHINVRAJ SINGH RATHORE
January 29, 2018
RAKESH SON OF SHRI POKHARMAL Vs. STATE OF RAJASTHAN THROUGH P.P.
January 8, 2018
RAKU W/O SHRI LALA Vs. STATE OF RAJASTHAN
January 24, 2018
RAM BHAROS AND OTHERS Vs. STATE OF RAJASTHAN
October 9, 2018
RAM BHAROSE Vs. STATE OF RAJASTHAN AND ORS.
January 8, 2018
RAM CHANDAR Vs. STATE OF RAJASTHAN AND OTHERS
May 11, 2018
RAM CHANDER Vs. C.B.I. THROUGH PUBLIC PROSECUTOR C.B.I.
February 16, 2018
RAM CHANDRA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
August 6, 2018
RAM CHARAN Vs. STATE
February 6, 2018
RAM DHAN Vs. STATE OF RAJASTHAN
March 23, 2018
RAM GOPAL SHARMA Vs. RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD. AND OTHERS
July 30, 2018
RAM KARAN MEENA Vs. MILIND A KHARAT
May 17, 2018
RAM KISHOR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 5, 2018
RAM KUMAR S/O SHRI JAGMAL RAM Vs. THE STATE OF RAJASTHAN,
January 22, 2018
RAM KUMAR SINGH Vs. COMMISSIONER DEV STHAN DEPARTMENT
December 12, 2018
RAM KUMAR SWAMI Vs. STATE OF RAJASTHAN
July 12, 2018
RAM LAL Vs. STATE OF RAJASTHAN
September 14, 2018
RAM LAL Vs. STATE OF RAJASTHAN
August 23, 2018
RAM LAL GAMER AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2018
RAM LAXMAN Vs. STATE OF RAJASTHAN
April 6, 2018
RAM MANOHAR Vs. STATE OF RAJASTHAN
August 14, 2018
RAM NIWAS S/O SHRI BHOORA LAL Vs. BHOJA BHEEL S/O SHRI GANESH
January 9, 2018
RAM NIWAS THALOR AND OTHER Vs. STATE OF RAJASTHAN
January 9, 2018
RAM PRAKASH @ PRAKASH Vs. STATE
February 23, 2018
RAM PRAKASH PATHAK Vs. STATE OF RAJASTHAN
August 10, 2018
RAM PRASAD AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
March 15, 2018
RAM PRASAD CHOUDHARY Vs. STATE OF RAJASTHAN
December 14, 2018
RAM RATAN GURJAR Vs. BABU LAL
April 5, 2018
RAM S/O GOPARAM Vs. STATE OF RAJASTHAN
August 28, 2018
RAM SAHAI AND ANOTHER Vs. STATE OF RAJASTHAN
May 5, 2018
RAM SINGH Vs. STATE
January 16, 2018
RAM SINGH BISHNOI AND ORS. Vs. SAHAB RAM BISHNOI
March 5, 2018
RAM SINGH RAJAK Vs. STATE OF RAJASTHAN
February 16, 2018
RAM SINGH S/O DEVI SINGH Vs. STATE OF RAJASTHAN, THROUGH SECRETARY, DEPARTMENT OF MEDICAL AND HEALTH
August 2, 2018
RAMA RAM Vs. STATE OF RAJASTHAN
February 19, 2018
RAMAN LAL CHARPOTA Vs. STATE OF RAJASTHAN & ORS.
January 3, 2018
RAMANUJ GOUR Vs. RAVINDRA SHARMA
April 10, 2018
RAMAVTAR JAT S/O SHRI SARDARMAL JAT Vs. STATE OF RAJASTHAN
December 5, 2018
RAMBABU SHARMA SON OF SHRI HARI NARAYAN SHARMA Vs. STATE OF RAJASTHAN
January 8, 2018
RAMCHANDRA Vs. SHYONARAYAN ADOPTED SON SHYOCHANDRA
July 13, 2018
RAMCHANDRA BAJIYA Vs. STATE OF RAJASTHAN AND OTHERS
January 4, 2018
RAMCHANDRA NAGA AND ANOTHER Vs. STATE OF RAJASTHAN
July 18, 2018
RAMCHANDRA SON OF SHRI DEEPA RAM Vs. STATE OF RAJASTHAN AND OTHERS
August 10, 2018
RAMCHARAN Vs. STATE OF RAJASTHAN
April 23, 2018
RAMCHARAN SON OF RAMKALYAN DHANKAR Vs. STATE OF RAJASTHAN
July 16, 2018
RAMDEEN Vs. STATE OF RAJASTHAN
February 2, 2018
RAMDEV BHALIA Vs. STATE OF RAJASTHAN
January 9, 2018
RAMDEV SON OF BHOPAL RAM Vs. STATE OF RAJASTHAN
April 5, 2018
RAMDHAN AND ORS. Vs. THE STATE OF RAJASTHAN
January 2, 2018
RAMDHAN MEENA Vs. BHAJAN LAL MEENA
January 17, 2018
RAMDHAN MEENA Vs. BHAJAN LAL
February 20, 2018
RAMDHAN MEENA Vs. BHAJAN LAL MEENA AND ANOTHERS
January 17, 2018
RAMESH BISHNOI Vs. UNION OF INDIA AND ORS.
March 8, 2018
RAMESH CHAND Vs. STATE
March 21, 2018
RAMESH CHAND SHARMA AND OTHERS Vs. SMT. MADHVI AHLUWALIA AND OTHERS
May 1, 2018
RAMESH CHAND SHARMA MAJOR Vs. VIPIN MODI MAJOR
May 21, 2018
RAMESH CHAND, S/O SNEHI LAL Vs. STATE OF RAJASTHAN
February 22, 2018
RAMESH CHANDRA JAT Vs. STATE OF RAJASTHAN
February 22, 2018
RAMESH CHANDRA MEENA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
April 12, 2018
RAMESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
January 19, 2018
RAMESH KUMAR Vs. ASHOK KUMAR
May 17, 2018
RAMESH KUMAR AND OTHER Vs. BASTIMAL AND OTHERS
August 23, 2018
RAMESH KUMAR KACHHAWAHA Vs. STATE BANK OF INDIA
March 14, 2018
RAMESH SHARMA Vs. STATE OF RAJASTHAN
July 17, 2018
RAMESHRAM Vs. STATE
September 7, 2018
RAMESHVRI KUMARI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 5, 2018
RAMESHWAR AND OTHERS Vs. BOARD OF REVENUE, RAJASTHAN, AJMER
May 11, 2018
RAMESHWAR PRASAD Vs. JOINT REGISTRAR
December 5, 2018
RAMESHWAR PRASAD SHARMA S/O SHRI KAJOD MAL SHARMA Vs. STATE OF RAJASTHAN
January 16, 2018
RAMGOPAL AGRAWAL Vs. ASHOK KUMAR SUKLECHA
March 22, 2018
RAMGOPAL SHARMA Vs. RAJASTHAN AGRICULTURE MARKETING DEPARTMENT
April 24, 2018
RAMI DEVI Vs. NARAYANI & ORS.
October 26, 2018
RAMJAN KHAN S/O SHRI RASOOL KHAN Vs. STATE OF RAJASTHAN
February 16, 2018
RAMJAS GURIAR AND OTHERS Vs. GIRRAJ GURJAR AND OTHERS
May 3, 2018
RAMJI LAL Vs. STATE OF RAJASTHAN
May 1, 2018
RAMKANYA Vs. STATE OF RAJASTHAN
July 12, 2018
RAMKHILADI MEENA Vs. STATE OF RAJ AND ORS
April 2, 2018
RAMLAL Vs. STATE OF RAJASTHAN AND OTHER
August 8, 2018
RAMNARAYAN CHOUDHARY Vs. STATE OF RAJASTHAN AND OTHERS
May 5, 2018
RAMNATH RAJORIYA S/O LATE SHRI GOPIRAM RAJORIYA Vs. MAGGAR SINGH ALIAS VEETA, S/O SHRI GURU DUTT
February 17, 2018
RAMNIWAS Vs. STATE OF RAJASTHAN
January 4, 2018
RAMNIWAS Vs. MADAN AND OTHERS
October 9, 2018
RAMNIWAS Vs. THE STATE OF RAJASTHAN
March 5, 2018
RAMNIWAS Vs. STATE OF RAJASTHAN
February 8, 2018
RAMNIWAS HINGONIA Vs. STATE OF RAJASTHAN THR. HOME SECRETARY, GOVERNMENT SECRETARIAT, JAIPUR
April 17, 2018
RAMNIWAS SON OF SHRI BUDH RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
January 18, 2018
RAMPATI W/O GOPAL Vs. MANJU JAIN W/O SHRI PREM CHAND JAIN
September 19, 2018
RAMRATI DEVI Vs. STATE OF RAJASTHAN
January 18, 2018
RAMSAHAY PALSANIYA Vs. BHARAT PETROLEUM CORPORATION LIMITED
March 6, 2018
RAMSWAROOP Vs. STATE OF RAJASTHAN AND OTHERS
July 18, 2018
RAMSWAROOP Vs. STATE OF RAJASTHAN
September 28, 2018
RAMSWAROOP Vs. STATE OF RAJASTHAN AND OTHERS
August 16, 2018
RAMSWAROOP KHATI S/O RAMKISHAN KHATI Vs. STATE OF RAJASTHAN
January 6, 2018
RAMSWAROOP SONI Vs. YASHODA DEVI AND ANR
March 13, 2018
RAMU RAM Vs. BISHANARAM AND OTHERS
February 22, 2018
RAMZAN KHAN Vs. STATE OF RAJASTHAN
February 5, 2018
RANG LAL MEENA Vs. RAM SWAROOP
January 4, 2018
RANJANA JAIN W/O SHRI VIKAS JAIN Vs. AUTHORIZED OFFICER
October 9, 2018
RANJEET SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 2, 2018
RANJEET SINGH BARAR S/O SHRI NAKSHATRA SINGH Vs. STATE OF RAJASTHAN THROUGH, ITS P.P. AND ANOTHER
February 14, 2018
RANJIT SINGH Vs. RAJU LAL
January 22, 2018
RANVEER SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 9, 2018
RANVEER SINGH JATAV Vs. STATE OF RAJASTHAN THROUGH P.P.
February 5, 2018
RAO SULOCHANA KUMARI Vs. STATE OF RAJASTHAN AND OTHERS
January 10, 2018
RASHID Vs. RAJENDRA
January 24, 2018
RASHUL KHAN S/O NASER KHAN Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, DEPARTMENT OF PANCHAYATI RAJ AND RURAL DEVELOPMENT, SECRETARIAT
February 5, 2018
RATAN INDUSTRIAL CORPORATION Vs. STATE OF RAJASTHAN
February 23, 2018
RATAN LAL & ANR. Vs. PREM LATA PARIHAR
April 11, 2018
RATAN LAL @ BHANIYA NAYAK Vs. STATE OF RAJASTHAN
May 2, 2018
RATAN LAL GARG AND ANOTHER Vs. STATE OF RAJASTHAN
January 3, 2018
RATAN LAL JAAT Vs. THE STATE OF RAJASTHAN
February 27, 2018
RATAN LAL SON OF LATE SHRI JAI RAM DASS JI Vs. PREM LATA PARIHAR D/O SHRI RATAN LAL PARIHAR
July 30, 2018
RATAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
September 12, 2018
RATAN VERMA Vs. STATE OF RAJASTHAN & ORS
January 4, 2018
RATANLAL Vs. STATE OF RAJASTHAN
February 22, 2018
RATANLAL CHAMAR Vs. STATE OF RAJASTHAN
February 22, 2018
RATHI SPECIAL STEELS LTD Vs. UNION OF INDIA
September 28, 2018
RATIONAL HANDLOOM CORPORATION PVT. LTD. Vs. M/S KEWAL CHAND BHANWAR LAL SURANA ITS PARTNERS
February 21, 2018
RATNA RAM Vs. THE STATE OF RAJASTHAN
March 16, 2018
RATNI BAI AND ORS. Vs. OMPRAKASH MEENA AND ORS.
April 10, 2018
RAUNAK JAIN Vs. STATE OF RAJASTHAN
August 1, 2018
RAVI KANT Vs. STATE OF RAJASTHAN
October 22, 2018
RAVI KUMAR GODARA Vs. STATE OF RAJASTHAN
June 1, 2018
RAVI KUMAR S/O SHRI CHAND MAL JI Vs. STATE OF RAJASTHAN
January 11, 2018
RAVI SINGH Vs. STATE OF RAJASTHAN
August 20, 2018
RAVINDRA ARORA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 20, 2018
RAVINDRA KUMAR MEERWAL Vs. STATE OF RAJASTHAN
October 4, 2018
RAVINDRA YADAV AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
July 11, 2018
RAVJI S/O JEEVANA Vs. STATE OF RAJASTHAN
January 19, 2018
RAZAK KHAN Vs. HEMRAJ SHARMA
July 27, 2018
REAL MAZON INDIA LTD Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
May 21, 2018
REENA TANWAR AND OTHER Vs. STATE OF RAJASTHAN
October 24, 2018
REGIONAL PROVIDENT FUND COMMISSIONER Vs. HINDUSTAN ZINC LIMITED
September 24, 2018
REGISTRAR OF COMPANIES Vs. REGAL FINANCE PRIVATE LIMITED
January 24, 2018
REHAN PUBLIC SHIKSHAN SANSTHAN, DANTA Vs. PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY
August 9, 2018
REHANA BANO Vs. STATE OF RAJASTHAN
February 1, 2018
REKHA JOSHI D/O LATE SHRI PUKHRAJ JOSHI Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF EDUCATION
January 15, 2018
REKHA YADAV D/O OM PRAKASH Vs. STATE OF RAJASTHAN
February 8, 2018
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SMT. MANJU PAWAN JATAV
September 10, 2018
RENU JOSHI AND OTHERS Vs. STATE OF RAJASTHAN
October 23, 2018
RENU KANWAR Vs. MOHANLAL SON OF ONKARLAL SUMAN
June 1, 2018
RENU MALVIYA Vs. STATE OF RAJASTHAN
March 5, 2018
RESHAM SINGH Vs. STATE OF RAJASTHAN
November 16, 2018
RESIDENT ENGG. RAJ. DIVISION II Vs. M/S I.P. SINGH CONSTRUCTION COMPANY
February 23, 2018
REVANT RAM MEGHWAL AND OTHERS Vs. STATE OF RAJASTHAN
October 9, 2018
RIDDHA RAM Vs. HARMAN RAM AND ORS.
April 13, 2018
RINKU Vs. AVDESH
September 10, 2018
RISHABH SETHI S/O SHRI SUSHIL KUMAR SETHI Vs. STATE OF RAJASTHAN
March 8, 2018
RISHI BAGHARI S/O LATE HANWANT SINGH BAGHARI Vs. STATE BANK OF INDIA THROUGH GENERAL MANAGER (HR & GA) LOCAL HEAD OFFICE
April 5, 2018
RIYAZ MOHD. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR BENCH, JAIPUR AND ORS.
February 8, 2018
ROBIN FANDA S/O SH.SURESH KUMAR FANDA Vs. UNION OF INDIA
September 10, 2018
ROCHE DIAGNOSTICS INDIA PRIVATE LIMITED Vs. STATE OF RAJASTHAN, DEPARTMENT OF MEDICAL AND HEALTH
February 21, 2018
ROHIT JAIN S/O GOPAL SINGH JAIN Vs. SHRI MITHILESH KUMAR
August 20, 2018
ROHIT KHANDELWAL S/O SHRI TARA CHAND KHANDELWAL Vs. SMT. SHIVANI KHANDELWAL D/O SHRI ASHOK KUMAR KHANDELWAL
February 5, 2018
ROHIT KUMAR @ JEETU SON OF SHRI MAHESH ROT Vs. STATE OF RAJASTHAN
January 8, 2018
ROHIT PUNGA Vs. STATE OF RAJASTHAN
January 17, 2018
ROHTASH S/O HARPAL Vs. RAMKISHAN S/O HEMRAJ
September 13, 2018
ROOFI NAWAZ AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 24, 2018
ROOP SINGH AND OTHERS Vs. GANESHLAL AND OTHERS
January 24, 2018
ROOPAM TYAGI W/O ABHINAV TYAGI Vs. ABHINAV TYAGI S/O LATE HARIRAJ SINGH TYAGI,
April 25, 2018
ROSHAN LAL Vs. STATE OF RAJASTHAN
January 2, 2018
ROYAL LIVING HOMES PVT. LIMITED AND OTHERS Vs. ASEEM KUMAR SHARMA AND OTHERS
September 11, 2018
RUCHI CHOUDHARY AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
January 2, 2018
RUDARAM Vs. STATE OF RAJASTHAN
July 20, 2018
RUDRA KUMAR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
April 11, 2018
RUJDAR S/O SH. HIMMAT KHA Vs. GULLA S/O SH. GHANSHYAM
March 7, 2018
RUKAM PAL SINGH YADAV SON OF SHRI CHHOTEY RUKAMPAL SINGH YADAV Vs. STATE OF RAJASTHAN
March 8, 2018
RUKMA DEVI Vs. STATE OF RAJASTHAN
October 22, 2018
RUKMA DEVI MALI (SMT.) AND OTHERS Vs. SMT. MANGI BAI MALI AND OTHERS
April 24, 2018
RUKMANI DEVI AND ORS. Vs. SITA AND ORS.
January 2, 2018
RUKMUDIN Vs. STATE OF RAJASTHAN
July 16, 2018
RULDU SINGH Vs. KAILASH CHANDRA AND OTHERS
January 30, 2018
RUMAL SINGH Vs. STATE OF RAJASTHAN
February 16, 2018
RUPA Vs. STATE
January 25, 2018
RUPA RAM MALI Vs. SAKHA RAM KUMHAR
July 20, 2018
RUPESH AND OTHERS Vs. STATE OF RAJASTHAN
July 31, 2018
RUSTIC ART EXPORTS Vs. EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS PRESCRIBED OFFICER
September 19, 2018
S JAIPUR METALS ELECTRICALS LTD Vs. JAIPUR METALS AND ELECTRICALS
June 1, 2018
S.B.I. GENERAL INSURANCE COMPANY LTD Vs. SMT. JHAMRI DEVI
November 13, 2018
S.H. QURESHI Vs. THE STATE OF RAJASTHAN
May 9, 2018
S.S. AGARWAL Vs. SHALINI GUPTA
February 21, 2018
S.S. EDUCATION TRUST Vs. THE UNION OF INDIA
February 16, 2018
SACHIN MISHRA AND OTHERS Vs. STATE OF RAJASTHAN
September 25, 2018
SACHIN MISHRA S/O MANOJ MISHRA Vs. STATE OF RAJASTHAN THROUGH ADDITIONAL CHIEF SECRETARY
October 24, 2018
SACHU RAM AND OTHERS Vs. SMT. PARMESHWARI BAI URF VEERO BAI AND OTHERS
May 4, 2018
SAGEER SAJJAD AHMED S/O PEERZADA KARIMUDDIN Vs. MOHAMMED AYUB THROUGH LRS
February 19, 2018
SAHANAWAJ & ORS. Vs. STATE OF RAJASTHAN & ORS.
July 10, 2018
SAHDEV PAREEK Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
July 13, 2018
SAHI RAM POONIA AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
April 19, 2018
SAHIRAM Vs. STATE
February 26, 2018
SAIDITTAMAL S/O VAJIRCHAND Vs. STATE OF RAJASTHAN AND ORS.
January 18, 2018
SAJIDA BANO CHEJARA Vs. DISTRICT LEGAL SERVICE AUTHORITY
January 11, 2018
SAJIYA Vs. STATE OF RAJASTHAN
April 26, 2018
SAJJAN KUMAR S/O SHRI SAROJ KUMAR Vs. STATE OF RAJASTHAN
April 30, 2018
SAJJAN PANWAR Vs. STATE OF RAJASTHAN
March 21, 2018
SAJJAN SINGH Vs. SHRI BHANWARLAL AND OTHERS
April 25, 2018
SAJJAN SINGH Vs. STATE OF RAJASTHAN
May 8, 2018
SAKEEL Vs. STATE TAX OFFICER
July 4, 2018
SAKET MOT Vs. STATE OF RAJASTHAN
July 23, 2018
SALEEM KHAN Vs. STATE OF RAJASTHAN
March 20, 2018
SALEEM MOHD. Vs. GANESHA RAM
September 4, 2018
SALIM Vs. AMZAD ALI
March 20, 2018
SALIM KHAN & ORS. Vs. STATE OF RAJASTHAN & ANR.
July 16, 2018
SALIM KHAN AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
January 16, 2018
SALIM S/O EHSAN KHAN Vs. STATE OF RAJASTHAN THROUGH P P
June 1, 2018
SALIM S/O SHRI FAKIR MOHAMMAD Vs. STATE OF RAJASTHAN
January 17, 2018
SAMIR SHARMA Vs. THE REGISTRAR
March 14, 2018
SAMPAT LAL S/O SHRI BHANWAR LAL Vs. THE STATE OF RAJASTHAN
January 16, 2018
SAMRATH AND OTHERS Vs. STATE OF RAJASTHAN
April 23, 2018
SAMTA SHARMA AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
April 12, 2018
SANCHITA Vs. STATE
September 29, 2018
SANCHITA @ SHILPI(MISS) AND ORS. Vs. REGISTRAR GENERAL, R.H.C. JODHPUR AND ANR.
April 17, 2018
SANDEEP Vs. STATE OF RAJASTHAN
August 7, 2018
SANDEEP @ KALU Vs. STATE OF RAJASTHAN
March 12, 2018
SANDEEP @ KALU S/O VISHAMBHAR DAYAL Vs. THE STATE OF RAJASTHAN
February 14, 2018
SANDEEP KUMAR Vs. THE STATE OF RAJASTHAN
March 5, 2018
SANDEEP KUMAR AAGIWAL Vs. RENT TRIBUNAL JAIPUR METROPOLITAN CITY AND ANOTHER
May 3, 2018
SANDEEP KUMAR SAHARAN Vs. STATE OF RAJASTHAN
March 20, 2018
SANDEEP PARMER Vs. THE STATE BANK OF INDIA AND ORS.
June 18, 2018
SANDEEP S/O SHIR BHAIRULAL VYAS Vs. MS RENU W/O SANDEEP VYAS
January 5, 2018
SANGEETA Vs. STATE OF RAJASTHAN
February 9, 2018
SANGEETA DEVI Vs. SUSHILA
February 9, 2018
SANGEETA DEVI WIFE OF VIJAY PRAKASH Vs. VIJAY PRAKASH S/O HARI PRAKASH UDAY
January 22, 2018
SANGHI INDUSTRIES LIMITED Vs. MICRO SMALL ENTERPRISES FACILITATION COUNCIL, DEPARTMENT OF INDUSTRIES RAJASTHAN
April 4, 2018
SANJAY @ MAHENDRA @ DHOLU S/O SUBHASH Vs. STATE OF RAJASTHAN
May 29, 2018
SANJAY ALIAS BALOO AND OTHERS Vs. STATE OF RAJASTHAN
August 7, 2018
SANJAY BHANSALI Vs. JAIPUR DEVELOPMENT AUTHORITY AND ORS.
February 20, 2018
SANJAY CHOUDHARY Vs. INDIAN OIL CORPORATION LIMITED
August 21, 2018
SANJAY CHOUDHARY S/O PRAKASH CHOUDHARY Vs. STATE OF RAJASTHAN
January 10, 2018
SANJAY DHALET Vs. MURARI LAL SAIN
December 10, 2018
SANJAY GARG Vs. UNION OF INDIA
March 13, 2018
SANJAY GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
August 10, 2018
SANJAY KUMAR Vs. STATE OF RAJASTHAN
March 21, 2018
SANJAY KUMAR BHARGAVA Vs. STATE OF RAJASTHAN
August 1, 2018
SANJAY LEELA BHANSALI Vs. STATE OF RAJASTHAN
February 6, 2018
SANJAY PALIWAL Vs. ALOK GOYAL
July 20, 2018
SANJAY SINGH JETHI Vs. STATE OF RAJASTHAN
May 25, 2018
SANJAY TANWAR S/O BHERULAL JI AND OTHERS Vs. STATE OF RAJASTHAN
July 17, 2018
SANJAY VARGHESE Vs. STATE OF RAJASTHAN
December 13, 2018
SANJEEV @ SANJU Vs. STATE OF RAJASTHAN
January 29, 2018
SANJEEV AGRAWAL S/O SHRI GHANSHYAM AGRAWAL Vs. SHEFALI AGRAWAL W/O SHRI SANJEEV AGRAWAL
April 20, 2018
SANJEEV KUMAR S/O SHRI SURENDRA NATH & ORS. Vs. STATE OF RAJASTHAN
May 1, 2018
SANJU Vs. HARINARAYAN
January 5, 2018
SANJU KUMARI Vs. STATE OF RAJASTHAN AND OTHER
September 27, 2018
SANT VAIDEHI BALABH DEV ACHARYAJI MAHARAJ Vs. STATE OF RAJASTHAN
October 23, 2018
SANTO W/O VIJAYKUMAR Vs. THAKURDAS S/O KIRTIRAM AND OTHERS
October 24, 2018
SANTOKH SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
August 10, 2018
SANTOSH Vs. THE STATE OF RAJASTHAN
January 2, 2018
SANTOSH Vs. STATE OF RAJASTHAN AND ANOTHER
July 26, 2018
SANTOSH BOOBNA Vs. RAMAVTAR KANDOI AND OTHERS
October 30, 2018
SANTOSH KUMAR Vs. CHIEF OF THE ARMY STAFF
May 2, 2018
SANTOSH KUMARI & ORS. Vs. STATE OF RAJASTHAN
July 12, 2018
SANTOSH PAREEK S/O LATE SHRI BRIJ MOHAN Vs. MOHAN SON OF JODHA
January 12, 2018
SANTOSH SHARMA AND OTHERS Vs. STATE OF RAJASTHAN
September 28, 2018
SANTOSH SHARMA S/O KANHAIYA LAL SHARMA Vs. ANJALI SHARMA W/O SANTOSH SHARMA
January 23, 2018
SARASWATI DEVI WIFE OF SHIV LAL Vs. THE STATE OF RAJASTHAN AND OTHERS
March 5, 2018
SARASWATI KUMARI AHARI DAUGHTER OF DWARIKA PRASAD AHARI, WIFE OF BHUPENDRA KUMAR DAMOR Vs. STATE OF RAJASTHAN
January 18, 2018
SARASWATI VIDHYA BHAVAN SAMITI Vs. PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY, SIKAR
August 9, 2018
SARITA CHOUDHARY Vs. STATE OF RAJASTHAN
April 11, 2018
SARITA W/O SHRI SURENDRA Vs. DISTRICT JUDGE, HANUMANGARH AND OTHERS
January 30, 2018
SAROJ CHOUDHARY Vs. STATE OF RAJASTHAN
January 30, 2018
SAROJ DEVI Vs. STATE OF RAJASTHAN AND OTHERS
September 29, 2018
SAROJ KUMARI D/O MOOLCHAND Vs. STATE OF RAJASTHAN, THROUGH DIRECOTR
January 22, 2018
SAROJ WD/O LT SH MAHENDRA KUMAR PANWAR Vs. STATE OF RAJASTHAN
March 15, 2018
SARVESH AGARWAL Vs. VANDANA MALI
July 13, 2018
SARVESH MALOO S/O SHRI NATWAR LAL MALOO Vs. STATE OF RAJASTHAN
August 8, 2018
SATISH @ LEELU SON OF SHRI SATYAPAL, BY CASTE YADAV Vs. STATE OF RAJASTHAN
January 31, 2018
SATISH CHATURVEDI S/O KAILASH CHAND CHATURVEDI Vs. JAIPUR VIDHYUT VITARAN NIGAM LIMITED
January 18, 2018
SATISH KUMAR Vs. STATE OF RAJASTHAN
April 4, 2018
SATISH KUMAR SHARMA Vs. SECRETARY, RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER (RAJ)
July 10, 2018
SATISH KUMAR SHARWA Vs. THE STATE OF RAJASTHAN
January 10, 2018
SATPAL Vs. STATE OF RAJASTHAN AND ORS.
January 3, 2018
SATYA NARAIN GARG Vs. LEARNED ADDITIONAL DISTRICT JUDGE NO. 2
August 9, 2018
SATYA NARAYAN S/O SHRI GHYANCHAND Vs. KALU RAM (SINCE DECEASED
January 4, 2018
SATYA PRAKASH Vs. UNION OF INDIA
July 20, 2018
SATYA PRAKASH AND ORS. Vs. STATE OF RAJASTHAN
May 1, 2018
SATYA PRAKASH GAUTAM Vs. STATE OF RAJASTHAN
October 22, 2018
SATYA PRAKASH S/O RAMCHANDRA Vs. THE STATE OF RAJASTHAN
February 26, 2018
SATYA PRAKASH S/O SH.BANARASI DAS Vs. ANIL KUMAR JAIN S/O HEMRAJ JAIN
February 16, 2018
SATYANARAYAN BHAMBHI S/O LATE SHRI DEVI LAL BHAMBHI Vs. STATE OF RAJASTHAN AND OTHER
January 12, 2018
SATYENDRA KUMAR SHARMA AND OTHERS Vs. SMT UMA SHARMA
May 16, 2018
SAVITA AGED W/O PANKAJ MEEL Vs. PANKAJ MEEL S/O RAMLAL MEEL
May 24, 2018
SAVITRI DEVI WIDOW OF SHRI GULJARI LAL Vs. SHYAM SUNDER S/O DECEASED MALIRAM REPRESENTED
February 15, 2018
SAWAI KHAN AND ORS. Vs. STATE OF RAJASTHAN
July 6, 2018
SAWAI SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
April 12, 2018
SAWAI SINGH BHATI S/O BHANU JI BHATI Vs. MANAK SINGH S/O SHRI BHANU SINGH JI
April 6, 2018
SAYARA BANO AND OTHERS Vs. MANGAL SINGH AND OTHERS
May 16, 2018
SAYYED ABUBAKRA NAQVI S/O SAYYED ALI Vs. STATE OF RAJASTHAN
May 8, 2018
SECRETARY, C.B.S.E. AJMER Vs. MUMAL RAIKA
February 28, 2018
SEEMA KAUR Vs. GURPREET SINGH
March 8, 2018
SEEMA MEENA D/O SHRI GHANSHYAM MEENA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ DEPARTMENT
March 15, 2018
SETHA RAM AND OTHERS Vs. STATE OF RAJASTHAN
August 6, 2018
SH. ANIL KUMAR SOTWAL Vs. THE DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR
February 9, 2018
SH. RAM JI LAL MEENA Vs. INCOME TAX OFFICER
May 1, 2018
SH. SHANKARDAS SWAMI S/O SH. RADHA KISHAN SWAMI Vs. STATE OF RAJASTHAN
January 25, 2018
SH. SHARVAN KUMAR SHARMA Vs. INCOME TAX OFFICER
July 3, 2018
SHABBIR MOHAMMAD Vs. STATE OF RAJASTHAN AND OTHERS
January 9, 2018
SHAFI MOHAMMED (DEAD) S/O ALLAH NOOR Vs. STATE OF RAJASTHAN
January 30, 2018
SHAFIQ KHAN S/O SHRI SALEEM KHAN, 94, AMBAVAGARH, KACHHI BASTI, UDAIPUR Vs. STATE OF RAJASTHAN
January 8, 2018
SHAHABUDDIN Vs. STATE OF RAJASTHAN
February 16, 2018
SHAHEDA BEGUM Vs. STATE OF RAJASTHAN AND OTHERS
April 4, 2018
SHAIF ALI Vs. STATE OF RAJASTHAN
September 5, 2018
SHAILENDRA RAJALWAL Vs. PUNJAB NATIONAL BANK AND ORS.
June 1, 2018
SHAITAN ISHWAR SINGH Vs. STATE OF RAJASTHAN
March 13, 2018
SHAITAN SINGH SON OF SOMARAM, B/C MEENA Vs. STATE OF RAJASTHAN THROUGH SECRETARY DEPARTMENT OF HOME AFFAIRS GOVERNMENT OF RAJASTHAN
February 1, 2018
SHAKHAVAT HUSSAIN Vs. TULSIRAM
February 16, 2018
SHAKILA AND ORS. Vs. ASHOK KUMAR AHUJA
July 3, 2018
SHAKUNTALA AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
July 10, 2018
SHAKUNTALA WIFE OF SHRI NARESH KUMAR Vs. STATE OF RAJASTHAN
February 2, 2018
SHAMBHOO LAL AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
May 23, 2018
SHAMBHOO SINGH S/O DEVI SINGH Vs. STATE OF RAJASTHAN AND OTHERS
May 14, 2018
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
February 1, 2018
SHAMBHU DAYAL S/O GANESH NARAYAN Vs. STATE OF RAJASTHAN, THROUGH ADDITIONAL CHIEF SECRETARY, HOME AND JUSTICE, GOVERNMENT OF RAJASTHAN
February 1, 2018
SHAMBHU SINGH Vs. CHANDRA NATH AND OTHERS
August 7, 2018
SHAMHBU RAM MEENA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, REVENUE DEPARTMENT
January 22, 2018
SHAMSHAR KHAN Vs. STATE
February 26, 2018
SHANKAR LAL Vs. STATE OF RAJASTHAN
February 9, 2018
SHANKAR LAL Vs. STATE OF RAJASTHAN
April 5, 2018
SHANKAR LAL Vs. STATE OF RAJASTHAN
May 4, 2018
SHANKAR LAL Vs. STATE OF RAJASTHAN
November 2, 2018
SHANKAR LAL GEHLOT Vs. STATE OF RAJASTHAN AND OTHERS
September 25, 2018
SHANKER GOOND S/O SHRI RAM KISHORE Vs. STATE OF RAJASTHAN
January 17, 2018
SHANKER LAL Vs. SHRI SHAMBHU
August 30, 2018
SHANKER LAL AND ORS. Vs. STATE OF RAJASTHAN
January 19, 2018
SHANKER RAM Vs. O.I.C. & ORS.
February 23, 2018
SHANTI LAL DAYMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 18, 2018
SHANTI LAL MEENA Vs. THE STATE BANK OF INDIA AND ORS.
June 18, 2018
SHANTI MARU Vs. VISHAL MARU
July 4, 2018
SHANTI WIFE OF SHRI JOGARAMJI PATEL Vs. STATE OF RAJASTHAN
January 3, 2018
SHARAD CHANDRA Vs. STATE OF RAJASTHAN
December 21, 2018
SHARDA DEVI Vs. THE STATE OF RAJASTHAN
January 18, 2018
SHARDA SHARMA Vs. BANWARI LAL AGRAWAL
May 10, 2018
SHARUKH KHAN Vs. STATE OF RAJASTHAN
November 26, 2018
SHASHANK GUPTA Vs. STATE OF RAJASTHAN AND OTHERS
April 12, 2018
SHASHI KANT AND OTHER Vs. RAJASTHAN STATE MINES AND MINERALS LTD.
January 2, 2018
SHASHI KANT VYAS Vs. STATE & ANR
April 25, 2018
SHEELA VERMA Vs. STATE OF RAJASTHAN
August 23, 2018
SHEETALNATH TRADING COMPANY Vs. BHIM SINGH S/O MOHAN SINGH CHOUHAN
July 24, 2018
SHEKHAR SHARMA Vs. UNIVERSITY OF RAJASTHAN
February 16, 2018
SHEKHAWATI INSTITUTE OF PHARMACY Vs. STATE OF RAJASTHAN
July 16, 2018
SHER ALAM KHAN S/O SHRI NASEER KHAN Vs. STATE OF RAJASTHAN
January 8, 2018
SHER MOHD Vs. STATE OF RAJASTHAN
October 26, 2018
SHER SINGH Vs. STATE OF RAJASTHAN
September 4, 2018
SHERSINGH Vs. STATE OF RAJASTHAN
January 10, 2018
SHESHA RAM Vs. STATE OF RAJASTHAN
April 2, 2018
SHILLO DEVI W/O AMAR CHAND AND OTHERS Vs. STATE OF RAJASTHAN
September 7, 2018
SHISH RAM S/O RAM KUMAR Vs. THE STATE OF RAJASTHAN
March 21, 2018
SHITAL PRASAD SHARMA S/O SH. NATHU LAL SHARMA Vs. STATE OF RAJASTHAN
April 6, 2018
SHIV DAYAL SINGH Vs. STATE OF RAJASTHAN AND OTHERS
August 28, 2018
SHIV KARAN Vs. RAM KARAN AND OTHERS
August 28, 2018
SHIV KUMAR KASARA AND ANOTHER Vs. THE STATE OF RAJASTHAN AND ANOTHER
July 11, 2018
SHIV KUMAR SONI Vs. STATE OF RAJASTHAN
March 13, 2018
SHIV LAL MEENA Vs. STATE OF RAJASTHAN
February 2, 2018
SHIV NAGAR Vs. THE STATE OF RAJASTHAN
September 11, 2018
SHIV NARAYAN Vs. STATE OF RAJASTHAN
August 28, 2018
SHIV PAL BALODA Vs. INDIAN OIL CORPORATION LIMITED
April 13, 2018
SHIV PRATAP SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 9, 2018
SHIV RAJ Vs. STATE OF RAJASTHAN
March 22, 2018
SHIV SHAKTI BUILDERS Vs. DIVISIONAL RAILWAY ENGINEER (WEST)
October 23, 2018
SHIV SHAKTIRAJ BHANDARI Vs. DISTRICT MAGISTRATE CUM AUTHORIZED OFFICE
January 25, 2018
SHIV SHAKTIRAJ BHANDARI S/O SH BHIMRAJ BHANDARI Vs. DISTRICT MAGISTRATE CUM AUTHORIZED OFFICE
April 6, 2018
SHIV SHANKAR DAYAL Vs. STATE OF RAJASTHAN
January 25, 2018
SHIV SONI Vs. STATE OF RAJASTHAN
September 10, 2018
SHIV TIWARI Vs. PRINCIPAL DIRECTOR OF INCOME TAX (INVESTIGATION)
September 7, 2018
SHIVANI VERMA Vs. STATE OF RAJ AND ANR
July 13, 2018
SHIVANSHU ATRE S/O VINOD KUMAR ATRE Vs. REENU ATRE W/O SHIVANSHU ATRE
May 8, 2018
SHIVCHARAN AND OTHERS Vs. STATE OF RAJASTHAN
August 20, 2018
SHIVCHARAN HEDA Vs. UNION OF INDIA
May 18, 2018
SHIVDAAN MAL & ORS Vs. GIRDHAR SINGH & ORS
January 24, 2018
SHIVDAYAL SON OF KALU RAM Vs. BANWARI LAL
March 20, 2018
SHIVLAL Vs. STATE OF RAJASTHAN
January 23, 2018
SHIVRAJ MEENA Vs. STATE OF RAJASTHAN
October 22, 2018
SHIVRAJ SINGH Vs. STATE OF RAJASTHAN
September 19, 2018
SHIVRATAN AND ORS. Vs. SMT. PUSHPA AND ANR.
April 11, 2018
SHOBHA BAI Vs. URBAN IMPROVEMENT TRUST
September 13, 2018
SHRADDHANAND Vs. PUSHPA SHARMA
January 9, 2018
SHRAWAN @ MAHENDRA AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
August 10, 2018
SHRAWAN SINGH Vs. STATE OF RAJASTHAN
February 7, 2018
SHRAWAN SINGH RATHORE AND ORS. Vs. UNION OF INDIA,
May 14, 2018
SHREE RAJASTHAN SYNTEX LTD. Vs. UNION OF INDIA AND ORS.
April 4, 2018
SHREE SHUBHAM LOGISTICS LIMITED AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
August 30, 2018
SHREEMAT PANDEY Vs. PRADEEP JAIN S/O GANGA BISHAN
April 3, 2018
SHREENATH LOHIYA Vs. PUSHPADEVI & ANR
February 21, 2018
SHREYA BASNET Vs. UNION OF INDIA
February 5, 2018
SHRI BADRUDDIN S/O ABDUL REHMAN SORGAR Vs. SHRI RAMCHANDRA S/O CHHITAR JAT
March 21, 2018
SHRI BHANWAR LAL CHOUDHARY, PRO., NEW CHOUDHARY ENTERPRISES Vs. ACIT CIRCLE
February 15, 2018
SHRI DADU DAYALU MAHASABHA Vs. STATE OF RAJASTHAN
May 5, 2018
SHRI DAS DAGA Vs. SHRI DAGA PANCHAYAT BAGECHI TRUST
February 16, 2018
SHRI GOPAL & ORS Vs. LRS OF HEERA LAL
January 4, 2018
SHRI K.C. VERMA Vs. STATE BANK OF INDIA AND OTHERS
August 28, 2018
SHRI MITHU LAL Vs. SHRI GEELU
March 6, 2018
SHRI NAND LAL DHINGRA Vs. RENT APPELLATE TRIBUNAL
August 7, 2018
SHRI RAJKUMAR Vs. RAGHUNATHDAAS
March 21, 2018
SHRI RAJVEER AND OTHERS Vs. SHRI MOTI CHAND MALOO
September 11, 2018
SHRI RAM @ SAURABH Vs. STATE OF RAJASTHAN
January 9, 2018
SHRI RAM AND OTHERS Vs. STATE OF RAJASTHAN
August 28, 2018
SHRI SIDDHI INDUSTRIES Vs. RAJASTHAN STATE GANGANAGAR SUGAR MILLS LTD AND OTHER
September 28, 2018
SHRI SOHANLAL SONI (SINCE DECEASED) AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
January 5, 2018
SHRI SUDARSHAN Vs. SATYANARAYAN (DECEASED)
September 28, 2018
SHRI SURESH YOGI Vs. GRAM PANCHAYAT BHOORTHAL, TEHSIL AMER
May 17, 2018
SHRI TOR MAL HARMUKH RAY CHARITABLE TRUST, JHUNJHUNU AND OTHERS Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO.2, JHUNJHUNU
May 8, 2018
SHRICHAND MALKAANI Vs. STATE OF RAJ ASTHAN
February 23, 2018
SHRIKRISHN Vs. UNION OF INDIA
February 8, 2018
SHRIMATI Vs. HEMLATA
March 12, 2018
SHRIYA MEENA Vs. GIRRAJ PRASAD
February 26, 2018
SHUBHAKARAN S/O SHRI JETHMAL Vs. STATE OF RAJASTHAN
January 11, 2018
SHUBHAM BENIWAL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
April 12, 2018
SHWETANG JOSHI S/O SHRI SHIV RAM JOSHI Vs. THE STATE OF RAJASTHAN
February 23, 2018
SHYAM KUMAR S/O SH SOHAN LAL DAD Vs. PURANDAS JI KI BAGICHI TRUST
April 2, 2018
SHYAM LAL AND OTHER Vs. THE STATE OF RAJASTHAN AND OTHER
August 23, 2018
SHYAM LAL SARASWAT Vs. STATE OF RAJASTHAN
August 20, 2018
SHYAM LAL SON OF SH. PREMDAS VAISHNAV Vs. SMT. NEETU WIFE OF SHYAM LAL
January 8, 2018
SHYAM SINGH PARIHAR Vs. LRS OF YUVRAJ SINGH
October 30, 2018
SHYAM SINGH PARIHAR Vs. SMT. MANJU BALA AND OTHERS
August 8, 2018
SHYAM SUNDAR SHARMA Vs. STATE OF RAJASTHAN & ORS.
January 18, 2018
SHYAM SUNDER Vs. SMT. KRISHNA VERMA
December 19, 2018
SHYAM SUNDER AGARWAL S/O MR. KUNJ BIHARI Vs. STATE OF RAJASTHAN
July 2, 2018
SHYAM SUNDER S/O SHRI HARI MOHAN Vs. STATE OF RAJASTHAN
January 29, 2018
SHYAM SUNDER SHARMA Vs. STATE OF RAJASTHAN
February 2, 2018
SHYAMSUNDER VISHNOI Vs. SMT. JYOTI
May 11, 2018
SIKANDAR SON OF SHRI SITA RAM Vs. STATE OF RAJASTHAN AND OTHER
August 10, 2018
SIRMAL Vs. NAZIR HUSSAIN
March 12, 2018
SITA D/O MANI RAM, B/C KUMAHAR Vs. THE STATE OF RAJASTHAN
February 1, 2018
SITA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
January 3, 2018
SITA RAM SHARMA Vs. STATE OF RAJASTHAN
April 20, 2018
SITARAM MEENA Vs. STATE OF RAJASTHAN
February 23, 2018
SITARAM YADAV AND ORS Vs. PRAKASH CHAND AND ORS
July 17, 2018
SMALL INDUSTRIES DEVELOPMENT BANKS OF INDIA Vs. N M ROOF DESIGNERS LIMITED
March 15, 2018
SMT ANITA SHARMA (CHANDRAKALA) Vs. PUSHPENDRA DEEP PATALIYA AND OTHERS
August 23, 2018
SMT BILKIS AND ANOTHER Vs. STATE OF RAJASTHAN
July 12, 2018
SMT KAMLA KANWAR Vs. RATAN SINGH
September 11, 2018
SMT MANJU LATA Vs. JAGAT ALIAS DESHRAJ
August 27, 2018
SMT NEELAM SEJWANI WIFE OF SH. KANHAIYA LAL SEJWANI, CASTE SINDHI Vs. THE JAIPUR DEVELOPMENT AUTHORITY
January 15, 2018
SMT PARUL WIFE OF LOKESH KUMAR VERMA, D/O RAJENDRA KUMAR Vs. THE STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF PERSONNEL, SECRETARIAT, JAIPUR
January 10, 2018
SMT RAFIKA BANO Vs. SALMA SHERANI AND OTHERS
October 5, 2018
SMT RUKMANI DEVI AND ORS. Vs. SMT KAILASH KANWAR AND ORS.
July 13, 2018
SMT SAVITA DEVI AND ANOTHER Vs. BALVANT SINGH AND ORS.
April 9, 2018
SMT VEENA BEN Vs. STATE
October 25, 2018
SMT. ANGANA DEVI Vs. RAGHUVIR
February 1, 2018
SMT. ANITA GOSWAMI WIFE OF LATE SHRI ANIL GOSWAMI Vs. STATE OF RAJASTHAN
January 17, 2018
SMT. ANJANA DEVI W/O SHRI SHYAM LAL SHARMA Vs. URBAN IMPROVEMENT TRUST, BHILWARA,
January 18, 2018
SMT. ANJU DEVI W/O SURENDRA KUMAR JAIN AND ORS. Vs. MAGNA W/O BHURA BALAI AND ORS.
January 16, 2018
SMT. BEENA JAIN W/O SHRI VINENDRA KUMAR JAIN Vs. SHRI VINENDRA KUMAR JAIN
October 22, 2018
SMT. BHANWAR KANWAR Vs. STATE OF RAJASTHAN
August 27, 2018
SMT. BHAWANA Vs. STATE OF RAJASTHAN AND ORS.
May 22, 2018
SMT. CHHIPA W/O SHRI BADLERAM AND ANOTHER Vs. SHRI VIRENDRA S/O SHRI MAHTAV SINGH AND OTHERS
May 2, 2018
SMT. CHIMAN KANWAR BHANSALI AND OTHERS Vs. STATE OF RAJASTHAN
May 18, 2018
SMT. DEV KUMARI AHIR Vs. THE STATE OF RAJASTHAN
March 5, 2018
SMT. GEETA DEVI W/O SHRI SANJAY VERMA D/O SHRI JEET SINGH VERMA Vs. THE STATE OF RAJASTHAN
March 16, 2018
SMT. GEETA RANI Vs. KAVITA GOSWAMI
August 7, 2018
SMT. GOMTI DEVI Vs. STATE OF RAJASTHAN
January 4, 2018
SMT. GUDDI @ JASPAL KAUR W/O SRI CHAND Vs. THE STATE OF RAJASTHAN
January 18, 2018
SMT. HABIBUNISSA Vs. SADDAM HUSSAIN @ SHANU
January 22, 2018
SMT. HIMANI Vs. STATE OF RAJASTHAN AND OTHERS
May 1, 2018
SMT. HUSN BANO Vs. AHAMAD HUSSAIN @ BABLU
March 5, 2018
SMT. IQBAL BANU Vs. RAMESH AND OTHERS
September 12, 2018
SMT. JAMNA DEVI W/O SHRI RAMGOPAL Vs. AIJAN DEVI W/O NARAYAN
January 5, 2018
SMT. JAMNI DEWASI Vs. THE STATE OF RAJASTHAN
March 6, 2018
SMT. JEEYA DEVI W/O SHRI SHRAVAN KUMAR Vs. THE STATE OF RAJASTHAN
January 16, 2018
SMT. JHAMKU AND OTHER Vs. DEVI LAL
August 9, 2018
SMT. KALAWATI CHAPLOT Vs. BABU LAL MOTAWAT AND ORS.
May 10, 2018
SMT. KALLI MEENA W/O SHRI KAJOD MEENA Vs. REKHA DEVI DHANKA W/O SHRI BABU LAL DHANKA AND OTHERS
January 16, 2018
SMT. KAMLA DEVI Vs. RAJENDRA
May 14, 2018
SMT. KAMLA SHARMA AND OTHERS Vs. SHAHNAWAJ AHMED AND OTHERS
April 9, 2018
SMT. KAMLESH @ KAMLA AND ORS. Vs. RAJKUMAR @ RAJU AND ORS.
April 10, 2018
SMT. KANCHAN DEVI PALIWAL Vs. THE BOARD OF REVENUE OF RAJASTHAN, AJMER AND OTHERS
March 16, 2018
SMT. KANCHAN W/O SHRI RAMSWAROOP Vs. RAMSHWAROOP S/O SH. SHANKARLAL
January 25, 2018
SMT. KAUSALLYA A.G., W/O SHRI SOMANATHAN K. Vs. STATE OF RAJASTHAN,
March 12, 2018
SMT. KESHANTI DEVI W/O LATE SHRI SAMARTHA LAL MEENA AND OTHERS Vs. OM PRAKASH S/O RANG LAL AND OTHERS
May 1, 2018
SMT. KHATUN Vs. STATE OF RAJASTHAN
March 5, 2018
SMT. KIRAN MAHESHWARI Vs. STATE OF RAJASTHAN
January 22, 2018
SMT. KOSHALYA KUMARI GEHLOT Vs. STATE OF RAJASTHAN
January 24, 2018
SMT. KRISHNA DEVI Vs. PUBLIC WORKS DEPARTMENT
May 10, 2018
SMT. LALITA DEVI Vs. MANAK CHAND AND ORS.
April 9, 2018
SMT. LATA Vs. STATE OF RAJASTHAN
July 12, 2018
SMT. LATA AGARWAL W/O SHRI SANJIV KUMAR AGARWAL Vs. SHRI OM PRAKASH S/O SHRI JAGDISH, GRANDSON OF SHRI CHHOTILAL
January 31, 2018
SMT. LEELA DEVI Vs. STATE OF RAJASTHAN
January 3, 2018
SMT. LEHARI BAI Vs. STATE OF RAJASTHAN
January 3, 2018
SMT. LILLY MISHRA Vs. NATIONAL ARBITRAL TRIBUNAL AND
December 14, 2018
SMT. MADHU SHARMA Vs. SANJEEV SHARMA
January 10, 2018
SMT. MANGU KANWAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 16, 2018
SMT. MANITA TAK Vs. RAM GOPAL TANWAR
February 21, 2018
SMT. MANJU Vs. STATE OF RAJASTHAN
May 28, 2018
SMT. MANJU DEVI Vs. STATE OF RAJASTHAN AND OTHERS
January 3, 2018
SMT. MANJU LATA GUPTA Vs. UNION OF INDIA AND OTHERS
May 3, 2018
SMT. MEENA Vs. KAILASH CHAND
August 24, 2018
SMT. MEGHA KHANDELWAL Vs. SH. RAJAT KHANDELWAL
April 12, 2018
SMT. MOHAN KANWAR BHANSALI Vs. STATE OF RAJASTHAN AND OTHERS
August 24, 2018
SMT. NARMDA DEVI AND OTHERS Vs. STATE AND OTHERS
May 15, 2018
SMT. NATHI AND OTHERS Vs. REVENUE BOARD, RAJASTHAN, AJMER
May 5, 2018
SMT. NEHA Vs. SORABH GOYAL
April 11, 2018
SMT. NEHA REVADIYA Vs. AVDESH KUMAR
February 15, 2018
SMT. NIRMALA Vs. MAHENDRA AND MAHENDRA FINANCIAL SERVICES LTD.
April 11, 2018
SMT. NIRMALA DEVI Vs. RAMESH CHANDRA
March 6, 2018
SMT. PADMA KUMARI Vs. SHRI SUDARSHAN SETHI
September 10, 2018
SMT. PAYAL WIFE OF RANARAM VEERA Vs. RANARAM VEERA
January 16, 2018
SMT. PINKI @ PRACHI Vs. VIKLESH @ VIKKI SHARMA
January 3, 2018
SMT. PINKI JHA W/O ARMY SIGNALMAN (SERVICE NO. 15671949N) SEP GANESH KUMAR JHA Vs. THE UNION OF INDIA,
March 23, 2018
SMT. POOJA @ SAJNA W/O DURGA PRASAD SAINI, D/O PHOOL CHAND SAINI Vs. DURGA PRASAD
April 10, 2018
SMT. POONI DEVI Vs. SMT. VARSA AND OTHERS
April 11, 2018
SMT. PRAMESHWARI WIFE OF SHRI MUKESH Vs. SMT. SUMAN MEHESHWARI WIFE OF SHRI BHAGWAN SWAROOP MAHESHWARI
January 5, 2018
SMT. PREETI SHARMA Vs. PANKAJ KHANDELWAL
February 1, 2018
SMT. PRITI W/O NARESH KUMAR D/O SHRI PRABHU RAM Vs. NARESH KUMAR GANDHI S/O SHRI BANSHI LAL
May 4, 2018
SMT. PRIYANKA Vs. SHRI PRAVEEN
March 7, 2018
SMT. PURNIMA DEVI RATHORE Vs. STATE OF RAJASTHAN
April 24, 2018
SMT. PUSHPA DEVI Vs. STATE OF RAJASTHAN
January 3, 2018
SMT. PUSHPA JINDAL Vs. STATE OF RAJASTHAN
May 5, 2018
SMT. RADHA BAI GAUTTAM Vs. MUKESH NAGAR AND OTHERS
July 5, 2018
SMT. RAJIYA BANO Vs. HARI RAM
May 10, 2018
SMT. RAJNI W/O NARESH KUMAR GURJAR D/O PADAM SINGH GURJAR Vs. NARESH KUMAR GURJAR S/O RAMESHWAR PRASAD GURJAR
February 23, 2018
SMT. RAKU W/O SHRI LALA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF HOME
January 24, 2018
SMT. RAMESHWARI DEVI Vs. SMT. GULAB KANWAR
August 16, 2018
SMT. RANGI DEVI AND ORS. Vs. RASHID KHAN AND ORS.
May 16, 2018
SMT. RASHMI SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
February 9, 2018
SMT. REENU NAYAK Vs. DILIP KUMAR NAYAK
January 23, 2018
SMT. REKHA Vs. THE STATE OF RAJASTHAN
February 20, 2018
SMT. REKHA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2018
SMT. RINKI DEVI Vs. SANTOSH KUMAR SHARMA
September 12, 2018
SMT. RUPA & ANR Vs. STATE & ORS
January 9, 2018
SMT. SANGEETA W/O SHRI VIKRAM SINGH D/O SHRI VIJAY PRAKASH Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF EDUCATION, RAJASTHAN, BIKANER AND ORS.
March 16, 2018
SMT. SARBATI W/O GOKAL Vs. THE STATE OF RAJASTHAN
July 10, 2018
SMT. SARIFAN Vs. MOHD. IBRAHIM AND ANR
August 13, 2018
SMT. SAROJ Vs. STATE OF RAJASTHAN
March 15, 2018
SMT. SAROJ DEVI Vs. STATE OF RAJASTHAN
January 3, 2018
SMT. SAROJ SAINI AND OTHERS Vs. SHRIKISHAN MALI AND OTHERS
May 17, 2018
SMT. SEEMA Vs. HITESH S/O SHRI RAMLAL JI
March 8, 2018
SMT. SEETA Vs. UNION OF INDIA
January 19, 2018
SMT. SHABANA AND OTHERS Vs. SHRI JAINARAYAN AND OTHERS
April 26, 2018
SMT. SHANTI AND OTHERS Vs. SHANKER LAL AND OTHER
August 8, 2018
SMT. SHANTI WIFE OF SHRI JOGARAMJI PATEL Vs. STATE OF RAJASTHAN
January 3, 2018
SMT. SHARIFA @ SHARIFAN BANO Vs. STATE OF RAJASTHAN AND OTHERS
April 12, 2018
SMT. SHARMILA JAIN Vs. STATE OF RAJASTHAN
January 10, 2018
SMT. SHASHI LATA SHARMA Vs. STATE OF RAJASTHAN AND OTHER
August 16, 2018
SMT. SHIMLA DEVI Vs. HEERALAL
July 3, 2018
SMT. SITA DEVI Vs. STATE OF RAJASTHAN AND OTHERS
January 4, 2018
SMT. SITA SHARMA Vs. HEERA LAL UPADHYAY
January 30, 2018
SMT. SONIA GODHWANI Vs. HITESH GODHWANI
August 1, 2018
SMT. SULBHA SINSINWAR Vs. SMT. BEENA JAT AND ORS.
January 16, 2018
SMT. SUMAN Vs. VIJAY KUMAR
March 14, 2018
SMT. SUNITA Vs. MUKESH PANCHARIYA
September 12, 2018
SMT. SUNITA Vs. STATE OF RAJASTHAN AND OTHER
August 7, 2018
SMT. SUNITA KANERIYA Vs. THE STATE OF RAJASTHAN AND OTHERS
January 29, 2018
SMT. TAKUDI AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
April 6, 2018
SMT. THAWARI BAI BHEEL Vs. THE STATE OF RAJASTHAN
January 10, 2018
SMT. UDI KUMARI PURBIA Vs. SHANKAR LAL PURBIA
September 14, 2018
SMT. UJI DEVI MEGHWAL Vs. STATE OF RAJASTHAN AND OTHERS
April 17, 2018
SMT. UMRAV KANWAR AND OTHERS Vs. DHANNA RAM AND OTHERS
August 8, 2018
SMT. URMILA DEVI Vs. SMT. BHANWARI DEVI AND OTHERS
March 13, 2018
SMT. USA KIRAN SEN Vs. STATE OF RAJASTHAN
May 15, 2018
SMT. USHA JUGTAWAT Vs. THE STATE OF RAJASTHAN
March 13, 2018
SMT. VIMLA KANWAR WIFE OF LATE BHIM SINGH Vs. THE STATE OF RAJASTHAN
May 15, 2018
SMT. VINOD KANWAR WD/O SAHEED SHRI VISHNU SINGH SHEKHAWAT, (SAURYA CHAKRA) Vs. THE UNION OF INDIA,
April 26, 2018
SMT.CHANDRA KALA W/O SHRI BHANWARLAL MANGAL Vs. SMT.RAM PYARI
February 19, 2018
SODA RAM @ SODHA RAM AND OTHERS APPELLANTS Vs. THE STATE OF RAJASTHAN
April 26, 2018
SOHAIL GAUR @ MONU GAUR AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
August 24, 2018
SOHAN LAL Vs. STATE OF RAJASTHAN
August 7, 2018
SOHAN LAL Vs. STATE OF RAJASTHAN
June 1, 2018
SOHAN LAL JOSHI S/O SHRI GOPAL RAM Vs. GANGA DEVI W/O SHRI SOHANLAL
January 17, 2018
SOHAN LAL KALAL Vs. STATE OF RAJASTHAN
May 10, 2018
SOHAN LAL MEENA S/O HARJI MEENA Vs. STATE OF RAJASTHAN AND OTHERS
January 17, 2018
SOHAN LAL SAIN Vs. STATE OF RAJASTHAN
April 19, 2018
SOHAN LAL SINGATHIA Vs. STATE OF RAJASTHAN
February 17, 2018
SOHAN RAM Vs. TAJ KHAN & ORS.
February 21, 2018
SOHANLAL SONI Vs. THE STATE OF RAJASTHAN
January 5, 2018
SOHEL KHAN S/O KAMRUDDIN Vs. STATE OF RAJASTHAN
August 1, 2018
SOMDUTT KACHHWAH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
August 24, 2018
SOMDUTT SHARMA Vs. STATE OF RAJASTHAN,
May 1, 2018
SOMI RAJORIYA Vs. UNIVERSITY OF RAJASTHAN AND ORS.
May 18, 2018
SONI MALI AND OTHERS Vs. STATE OF RAJASTHAN
March 21, 2018
SONI MEDICALS LTD. Vs. THE UNION OF INDIA THROUGH COMMISSIONER CUSTOMS NEW DELHI
February 21, 2018
SONIA GODHWANI Vs. HITESH GODHWANI
August 1, 2018
SONU JANGID Vs. STATE OF RAJASTHAN
July 24, 2018
SONU KANWAR Vs. BHARAT SINGH
February 2, 2018
SOORAJMAL Vs. STATE OF RAJASTHAN
October 12, 2018
SRI BALAJI SHIKSHA SAMITI Vs. UNIVERSITY OF RAJASTHAN, JAIPUR & OTHERS
June 1, 2018
SRIPAL Vs. STATE OF RAJASTHAN
January 9, 2018
SRIRAM AND OTHERS Vs. STATE OF RAJASTHAN
September 10, 2018
STATE Vs. AATMA RAM
December 13, 2018
STATE BANK OF INDIA AND OTHERS Vs. RAMESH KUMAR KACHHAWAHA
September 29, 2018
STATE OF RAJ. Vs. PRABHU DAYAL
February 5, 2018
STATE OF RAJASTHAN Vs. OKHA BHARTI
February 5, 2018
STATE OF RAJASTHAN Vs. PERMESHWARI DEVI
February 26, 2018
STATE OF RAJASTHAN Vs. PREM CHAND A SON OF POONAM CHAND
February 1, 2018
STATE OF RAJASTHAN Vs. DR. BANSILAL JAKHAR
February 2, 2018
STATE OF RAJASTHAN Vs. MUKESH GOYAL S/O SHRI NIRANJAN LAL JI GOYAL
February 2, 2018
STATE OF RAJASTHAN Vs. SHANKER LAL
January 31, 2018
STATE OF RAJASTHAN Vs. MANGI LAL & ORS
January 11, 2018
STATE OF RAJASTHAN Vs. VIRENDRA SINGH S/O SHRI LAXMAN SINGH
January 19, 2018
STATE OF RAJASTHAN Vs. INDER RAJ S/O SHRI HEERA RAM
January 22, 2018
STATE OF RAJASTHAN Vs. VINOD KUMAR SON OF OM PRAKASH
January 8, 2018
STATE OF RAJASTHAN Vs. GANPAT LAL
March 5, 2018
STATE OF RAJASTHAN Vs. ROOP SINGH
February 26, 2018
STATE OF RAJASTHAN Vs. SMT. PERMESHWARI DEVI
February 26, 2018
STATE OF RAJASTHAN Vs. JOINT SECRETARY TO GOVERNMENT
April 2, 2018
STATE OF RAJASTHAN Vs. BHARAT SINGH S/O RAM SINGH
April 4, 2018
STATE OF RAJASTHAN Vs. SHRI SOHAN LAL
January 9, 2018
STATE OF RAJASTHAN Vs. VIRENDRA KUMAR KHATI @ VEERU KHATI
February 9, 2018
STATE OF RAJASTHAN Vs. MURARI LAL SINGHAL, PWD
February 8, 2018
STATE OF RAJASTHAN Vs. MANOJ KUMAR
July 23, 2018
STATE OF RAJASTHAN Vs. DADU DAYAL MARRIAGE GARDEN
March 23, 2018
STATE OF RAJASTHAN Vs. BHAGWATI PRASAD GAUCHAR
February 16, 2018
STATE OF RAJASTHAN Vs. KAPIL @ ANNA
March 7, 2018
STATE OF RAJASTHAN Vs. SHYAMA @ SHYAM SINGH RAJPUT
February 2, 2018
STATE OF RAJASTHAN Vs. VINOD KUMAR @ VIKKI S/O MOOLCHAND B/Y BAIRWA
January 10, 2018
STATE OF RAJASTHAN Vs. AMAR SINGH S/O SUWA LAL
January 3, 2018
STATE OF RAJASTHAN Vs. MITTAL & COMPANY
April 23, 2018
STATE OF RAJASTHAN Vs. BABU LAL AND OTHER
October 24, 2018
STATE OF RAJASTHAN Vs. GEETA KUMARI AND OTHERS
August 24, 2018
STATE OF RAJASTHAN Vs. VIMAL KUMAR BAIRATHI S/O SHRI SHITTAL PRASAD BAIRATHI
January 3, 2018
STATE OF RAJASTHAN Vs. T C I INFRASTRUCTURE FINANCE LIMITED
September 7, 2018
STATE OF RAJASTHAN Vs. MADHAV INFRA PROJECT LIMITED
October 4, 2018
STATE OF RAJASTHAN Vs. MAHENDRA SINGH
May 31, 2018
STATE OF RAJASTHAN Vs. MOHAMMAD IMRAN
January 4, 2018
STATE OF RAJASTHAN Vs. UMESH DATTA SHARMA
July 17, 2018
STATE OF RAJASTHAN Vs. SARLA DEVI SETHIA & ORS
July 13, 2018
STATE OF RAJASTHAN Vs. PINTU DAKOT
October 25, 2018
STATE OF RAJASTHAN Vs. RAJU LAL SAINI
March 20, 2018
STATE OF RAJASTHAN Vs. VINOD KUMAR BANJARA
December 3, 2018
STATE OF RAJASTHAN Vs. SUDHA DEVI YADAV
August 1, 2018
STATE OF RAJASTHAN Vs. BALWAN SINGH
February 20, 2018
STATE OF RAJASTHAN Vs. M/S. GYAN CHAND MEHTA
February 20, 2018
STATE OF RAJASTHAN Vs. PAWAN KUMAR
March 15, 2018
STATE OF RAJASTHAN Vs. SHANKAR LAL YOGI
March 21, 2018
STATE OF RAJASTHAN Vs. SMT. SHEELA JAMES AND OTHERS
March 22, 2018
STATE OF RAJASTHAN Vs. ASHOK KUMAR JAIN
April 2, 2018
STATE OF RAJASTHAN Vs. M/S. HIGHTECH CONSTRUCTION CO.
April 26, 2018
STATE OF RAJASTHAN Vs. BHERU LAL
April 12, 2018
STATE OF RAJASTHAN Vs. FARHAD BANU
April 11, 2018
STATE OF RAJASTHAN Vs. OM PRAKASH PUROHIT AND OTHERS
May 10, 2018
STATE OF RAJASTHAN Vs. ASAD ALI AND ANOTHER
May 3, 2018
STATE OF RAJASTHAN Vs. SHANKARLAL S/O MOOLA
May 7, 2018
STATE OF RAJASTHAN Vs. ANKUR PADIYA
September 14, 2018
STATE OF RAJASTHAN Vs. MANSINGH
September 20, 2018
STATE OF RAJASTHAN Vs. RESHMA
May 22, 2018
STATE OF RAJASTHAN Vs. VIKRAMJEET SINGH @ VIKA VIRK SON OF CHRANJEET SINGH
May 23, 2018
STATE OF RAJASTHAN Vs. VINOD KUMAR SHARMA
October 9, 2018
STATE OF RAJASTHAN Vs. RAMJAN KHAN SON OF SHRI BHERU KHAN
March 7, 2018
STATE OF RAJASTHAN AND ANR. Vs. GANESH LAL SHARMA
April 2, 2018
STATE OF RAJASTHAN AND ORS. Vs. ROOP GIRI AND OTHERS
October 6, 2018
STATE OF RAJASTHAN AND ORS. Vs. GANI MOHD. AND ORS.
January 2, 2018
STATE OF RAJASTHAN AND OTHERS Vs. JITENDRA KUMAR AND OTHERS
January 2, 2018
STATE OF RAJASTHAN AND OTHERS Vs. SARU BAI AND OTHERS
October 5, 2018
STATE OF RAJASTHAN AND OTHERS Vs. MST. SANTOSH DEVI
August 28, 2018
STATE OF RAJASTHAN AND OTHERS Vs. KAMAL MEENA
September 28, 2018
STATE OF RAJASTHAN AND OTHERS Vs. RAJENDRA KUMAR BHOLA
September 10, 2018
STATE OF RAJASTHAN AND OTHERS Vs. MEERA SIKSHA SAMITI AND OTHERS
April 2, 2018
STATE OF RAJASTHAN AND OTHERS Vs. GYAN CHAND
May 3, 2018
STATE OF RAJASTHAN AND OTHERS Vs. NVUOCO VISTAS CORPORATION LIMITED
May 14, 2018
STATE OF RAJASTHAN AND OTHERS Vs. RAJASTHAN JUDICIAL EMPLOYEES ASSOCIATION AND OTHERS
May 14, 2018
STATE OF RAJASTHAN AND OTHERS Vs. SMT. KANTA SAHARAN AND OTHERS
May 15, 2018
STATE OF RAJASTHAN REPRESENTED THROUGH ADDITIONAL CHIEF SECRETARY Vs. ASHOK KUMAR SON OF SHRIRAM
August 14, 2018
STATE OF RAJASTHAN THROUGH CHIEF SECRETARY Vs. MURARI LAL
August 20, 2018
STATE OF RAJASTHAN THROUGH COLLECTOR, CHITTORGARH AND ORS. Vs. KANMAL S/O NAND LAL JAIN
January 31, 2018
STATE OF RAJASTHAN THROUGH SECRETARY Vs. RAJVEER SINGH S/O SHER SINGH
August 6, 2018
STATE OF RAJASTHAN THROUGH SECRETARY IRRIGATION DEPARTMENT RAJASTHAN Vs. JUDGE, LABOUR COURT NO. 2, JAIPUR RAJASTHAN AND ANR.
January 4, 2018
STATE OF RAJASTHAN THROUGH THE DEPUTY CONSERVATOR OF FORESTS, INDIRA GANDHI NAHAR PARIYOJANA, STAGE Vs. SHRI SADIQ KHAN AND ORS.
January 16, 2018
SUBH ENTERPRISES Vs. SHANKHALA PAINTS & BUILDING MATERIAL
March 16, 2018
SUBHASH Vs. STATE OF RAJASTHAN
May 31, 2018
SUBHASH CHAND CHANWRIA Vs. STATE OF RAJASTHAN
November 1, 2018
SUBHASH CHANDER Vs. STATE OF RAJASTHAN
February 15, 2018
SUBHASH CHANDER ARORA Vs. STATE OF RAJASTHAN
August 16, 2018
SUBHASH CHANDER PARIHAR Vs. RAJASTHAN HIGH COURT AND OTHERS
July 2, 2018
SUBHASH CHANDRA NAIN Vs. THE STATE OF RAJASTHAN
February 17, 2018
SUBHASH THORI Vs. AJMER VIDHYUT VITRAN NIGAM LTD
February 22, 2018
SUDARSHAN BARETH Vs. STATE OF RAJASTHAN
February 5, 2018
SUDEEP GAWADIA AND ORS. Vs. AJMER VIDHYUT VITARAN NIGAM LTD. AND ORS.
January 16, 2018
SUDHA YADAV AND OTHERS Vs. RAGHUNATH AND OTHERS
August 3, 2018
SUDHEER KUMAR KHANNA Vs. STATE OF RAJASTHAN AND OTHERS
March 7, 2018
SUDHIR CHHABRA Vs. STATE OF RAJASTHAN
October 25, 2018
SUDHIR HEERALAL DHADDA Vs. ASSISTANT COMMISSIONER-I
May 17, 2018
SUFEDA Vs. STATE OF RAJASTHAN
July 31, 2018
SUJARAM @ SUJANMAL Vs. STATE OF RAJASTHAN
January 19, 2018
SUKH RAM MEENA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND ANOTHERS
January 3, 2018
SUKHA @ SIKANDAR Vs. STATE OF RAJASTHAN
February 28, 2018
SUKHA RAM Vs. STATE OF RAJASTHAN
July 12, 2018
SUKHCHAIN SINGH Vs. STATE OF RAJASTHAN
February 9, 2018
SUKHDEV SINGH AND OTHER Vs. STATE OF RAJASTHAN
August 21, 2018
SUKHPAL SINGH TEJY Vs. STATE OF RAJASTHAN
May 15, 2018
SULTAN SINGH Vs. STATE OF RAJASTHAN
January 17, 2018
SUMAN Vs. STATE OF RAJASTHAN
April 2, 2018
SUMAN DEVI Vs. STATE OF RAJASTHAN
April 3, 2018
SUMAN DEVI Vs. STATE OF RAJASTHAN
January 11, 2018
SUMAN DEVI W/O SHRI MANGILAL PALIWAL AND OTHERS Vs. STATE OF RAJASTHAN,
July 17, 2018
SUMAN RATNU D/O JAI SINGH CHARAN Vs. STATE OF RAJASTHAN
May 16, 2018
SUMAN W/O GURCHARAN D/O HARBANSH SINGH Vs. GURCHARAN SINGH S/O AMARJEET SINGH
April 11, 2018
SUMAN YOGI D/O SHRI LALARAM YOGI Vs. GRAM PANCHAYAT BHOORTHAL
May 17, 2018
SUMER MAL AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHER
January 30, 2018
SUMIT KAWADIYA AND OTHER Vs. STATE AND ORS.
September 12, 2018
SUMIT KUMAR AND ANOTHER Vs. STATE OF RAJASTHAN,
August 24, 2018
SUMITRA DEVI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 26, 2018
SUNDA RAM AND OTHERS Vs. STATE OF RAJASTHAN
August 8, 2018
SUNDER SINGH Vs. THE STATE OF RAJASTHAN AND ANOTHER
May 9, 2018
SUNIL Vs. STATE OF RAJASTHAN
March 5, 2018
SUNIL AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 7, 2018
SUNIL BATRA Vs. THE STATE OF RAJASTHAN AND OTHERS
May 16, 2018
SUNIL BHANDARI S/O SHRI DHANPAT RAJ BHANDARI AND ANR. Vs. SHAKUNTALA KUMARI ALIAS SANGEETA KANWAR D/O SHRI PREM SINGH AND OTHERS
July 2, 2018
SUNIL BISHNOI Vs. STATE
February 1, 2018
SUNIL KANVA Vs. STATE OF RAJASTHAN
February 8, 2018
SUNIL KUMAR NAGORI Vs. SANGEETA NAGORI
December 14, 2018
SUNIL KUMAR SRIVASTAVA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR AND OTHERS
January 4, 2018
SUNIL KUMAR YOGI AND OTHER Vs. STATE OF RAJASTHAN
August 28, 2018
SUNIL SHARMA Vs. STATE OF RAJASTHAN
May 8, 2018
SUNIL SONI Vs. KHUSHBOO SONI W/O SUNIL SONI
March 22, 2018
SUNITA CHOUDHARY AND ORS. Vs. MANOJ KUMAR AND ORS.
January 10, 2018
SUNITA KUMARI AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
April 25, 2018
SUNITA W/O SH MAHAVEER PRASAD Vs. MAHAVEER PRASAD ARYA S/O LATE NAND LAL @ LALLU JI
January 22, 2018
SUNNY ALIAS SANI Vs. THE STATE OF RAJASTHAN
March 15, 2018
SUO MOTU Vs. INSPECTOR GENERAL OF POLICE AND ORS.
August 27, 2018
SUPRIYA PARIHAR Vs. MOHANLAL
September 24, 2018
SURAJ GIRI GUSAI Vs. DAULAT SINGH DEVRA
April 5, 2018
SURAJ KANWAR Vs. STATE OF RAJASTHAN
February 26, 2018
SURAJ MAL @ RAJPAL Vs. BOARD OF REVENUE FOR RAJASTHAN
April 9, 2018
SURAJ MAL CHOUDHARY AND ORS. Vs. STATE OF RAJASTHAN,
May 3, 2018
SURENDRA JAIN Vs. STATE OF RAJASTHAN
April 9, 2018
SURENDRA KHANDELWAL Vs. STATE OF RAJASTHAN
September 19, 2018
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
January 3, 2018
SURENDRA KUMAR Vs. SHRI ASHIM KHURANA
May 7, 2018
SURENDRA KUMAR Vs. PRAMOD KUMAR SINGHANIA
August 3, 2018
SURENDRA KUMAR KHEDIA AND OTHERS Vs. STATE OF RAJASTHAN
May 15, 2018
SURENDRA MATHUR S/O LATE SHRI GEHRALAL MATHUR, RETIRED REVENUE INSPECTOR Vs. STATE OF RAJASTHAN
February 22, 2018
SURENDRA PANWAR Vs. STATE OF RAJASTHAN AND ANOTHER
July 17, 2018
SURENDRA SINGH Vs. STATE OF RAJASTHAN
July 20, 2018
SURENDRA SINGH Vs. STATE OF RAJASTHAN
January 4, 2018
SURENDRA SINGH Vs. STATE
August 28, 2018
SURENDRA SINGH AND OTHERS Vs. UNION OF INDIA AND ANOTHERS
January 18, 2018
SURENDRA SINGH RAJPUT Vs. STATE OF RAJASTHAN
December 4, 2018
SURENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN
October 24, 2018
SURENDRA SINGH SANKHLA Vs. SMT. SULOCHANA GEHLOT
April 3, 2018
SURENDRA SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
December 12, 2018
SURESH CHAND S/O SHRI SITARAM AGARWAL AND OTHERS Vs. BALWANTSINGH S/O SHRI INDERSINGH AND OTHERS
May 10, 2018
SURESH CHANDRA Vs. STATE OF RAJASTHAN
May 25, 2018
SURESH CHANDRA SHARMA Vs. SMT. ANUSUIYA SHARMA
May 4, 2018
SURESH CHANDRA SONI Vs. AJEET JAIN AND OTHERS
May 16, 2018
SURESH CHANDRA TAMBOLI Vs. LEGAL REPRESENTATIVES OF HAJI MUSHTAQ HUSSAIN
January 19, 2018
SURESH KUMAR Vs. UNION OF INDIA
February 22, 2018
SURESH KUMAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 16, 2018
SURESH KUMAR AND OTHERS Vs. LRS OF NAZIR HUSSAIN , SINCE DECEASED
March 12, 2018
SURESH KUMAR MEENA Vs. STATE OF RAJASTHAN AND OTHER
January 22, 2018
SURESH KUMAR RAD Vs. SURESH JAKHAR
February 8, 2018
SURESH KUMAR S/O SHRI BHANWAR LAL BY CASTE VISHNOI Vs. STATE OF RAJASTHAN
January 17, 2018
SURESH SINGH S/O SHRI NARAYAN SINGH Vs. STATE OF RAJASTHAN
June 6, 2018
SURESH URF SETHI Vs. STATE OF RAJASTHAN
December 6, 2018
SURGHAN SINGH Vs. STATE OF RAJASTHAN
December 1, 2018
SURINDER SINGH, S/O LATE SHRI TAKHAT SINGH Vs. FOOD CORPORATION OF INDIA,
May 11, 2018
SURJA RAM S/O RAJU Vs. SAVITRI W/O LATE LEKH RAM
July 26, 2018
SURJAN AHIR Vs. RAM SINGH RAJPUT
September 11, 2018
SURJANRAM S/O BALOO RAM Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE, BHINMAL DISTRICT
February 16, 2018
SURJEET SINGH AND ORS. Vs. KAYUM KHAN AND ORS.
March 8, 2018
SURYA NARAYAN SHARMA AND OTHERS Vs. STATE OF RAJASTHAN AND OTHER
August 29, 2018
SUSHIL & ORS Vs. STATE
January 11, 2018
SUSHIL KUMAR Vs. STATE OF RAJASTHAN
September 12, 2018
SUSHIL KUMAR JAIN Vs. BLACKMOUNT GRANITE PRIVATE LIMITED
February 8, 2018
SUSHIL KUMAR SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
October 3, 2018
SUSHIL SINGH PANWAR SHRI MADAN SINGH Vs. THE STATE OF RAJASTHAN
January 4, 2018
SUSHILA Vs. DHANANJAY SINGH AND OTEHRS
October 3, 2018
SUSHILA Vs. STATE OF RAJASTHAN
October 24, 2018
SUSHMA MEHTA (JOSHI) AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
April 12, 2018
SWAMI KESHWANAD Vs. BADRI RAM
July 12, 2018
SWARN COMPLEX PVT LTD&ORS Vs. TULSI RAM SAINI &ORS
February 21, 2018
SWAROOP SINGH Vs. SUBHASH SINGH
April 2, 2018
SWAROOP SINGH BHATI Vs. STATE OF RAJASTHAN
February 23, 2018
SWASTIK COPPER PVT LIMITED Vs. AJMER VIDYUT VITARAN NIGAM LIMITED
February 7, 2018
SWATI BHATIA W/O SHRI BHUPESH BHATIA Vs. LALIT UPADHYAY SHASTRI S/O LATE SHRI SHYAM SUNDER UPADHYAY SHASTRI
September 6, 2018
SWAYAM PRAKASH SWAMI Vs. JAGDISH
July 5, 2018
TAKUDI W/O VAKTA JI GAMETI Vs. STATE OF RAJASTHAN
April 6, 2018
TARA CHAND SHARMA Vs. STATE OF RAJASTHAN
March 7, 2018
TARACHAND VERMA S/O SHIVKARAN RAM Vs. STATE OF RAJASTHAN
July 31, 2018
TARINI MINERALS (P) LTD Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION
February 5, 2018
TARUN AGARWAL & ORS. Vs. BANK OF BARODA
April 5, 2018
TASKEEN S/O ILAHI BUX Vs. CHANDRA HANDA
August 2, 2018
TATA CHEMICALS LTD. Vs. GAYATRI SINGH
December 10, 2018
TAUFIK KHAN @ DHANPAT SON OF MANGLI Vs. STATE OF RAJASTHAN THROUGH P.P.
January 9, 2018
TAYAB ANSARI Vs. STATE OF RAJASTHAN AND OTHER
April 11, 2018
TEENA Vs. KANHAIYA LAL
April 20, 2018
TEENA Vs. STATE OF RAJASTHAN
February 22, 2018
TEJ SINGH Vs. STATE OF RAJASTHAN
April 3, 2018
TEJSINGH Vs. STATE OF RAJASTHAN AND OTHERS
July 23, 2018
TELECOMMUNICATIONS CONSULTANTS INDIA LIMITED Vs. RAJCOMP INFO SERVICES LTD. AND OTHERS
September 29, 2018
THAWARA RAM AND OTHERS Vs. STATE OF RAJASTHAN
October 22, 2018
THAWARI BAI BHEEL Vs. STATE OF RAJASTHAN AND OTHERS
January 10, 2018
THE CHIEF ENGINEER Vs. THE JUDGE, LABOUR COURT
January 2, 2018
THE EXECUTIVE ENGINEER Vs. RAM PYARA
January 31, 2018
THE MANAGING COMMITTEE, LACHOO MEMORIAL COLLEGE OF SCIENCE AND TECHNOLOGY, JODHPUR THROUGH ITS SECRETARY Vs. SHRI VIJAY PRAKASH S/O LATE SHRI PRATAP SINGH GEHLOT
January 5, 2018
THE NEW INDIA ASSU. COM. LTD. Vs. SMT. SUGNA KANWAR
March 22, 2018
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. SANTOSH KUMAR
February 5, 2018
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. MS. DIVYA LAXMI FABRICS & ANR.
March 8, 2018
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. BEGAM BANOO WIDOW SHRI NEK MOHMMED AND OTHERS
August 8, 2018
THE ORIENTAL INSURANCE COMPANY, REGIONAL OFFICE, ANAND BHAWAN, SANSAR CHANDRA ROAD, JAIPUR THROUGH MANAGER Vs. BUNTY HARIJAN S/O SHRI HARI
February 19, 2018
THE REGISTRAR OF COMPANIES, RAJASTHAN Vs. M/S. REGAL FINANCE PRIVATE LIMITED, SOJATI GATE, JODHPUR
January 24, 2018
THE STATE BANK OF INDIA Q Vs. KAILASH CHAND GUPTA
January 17, 2018
THE STATE OF RAJASTHAN Vs. ISHWAR CHAND GUPTA S/O SOM CHANDRA
January 9, 2018
THE STATE OF RAJASTHAN Vs. SANWAR MAL SHARMA
April 4, 2018
THE STATE OF RAJASTHAN Vs. GANPAT SAMRIYA AND OTHERS
May 10, 2018
THE UNION OF INDIA AND ORS. Vs. GUMAN SINGH AND ORS.
January 2, 2018
THE UNION OF INDIA AND OTHERS Vs. MUKESH KUMAR SAINI
August 16, 2018
THE UNION OF INDIA THROUGH THE GENERAL MANAGER Vs. KAILASHI DEVI W/O LATE SHRI SHANKER LAL
January 8, 2018
THE UNITED INDIA INSURANCE COMPANY Vs. CHANDER KALAN BAWARIA AND OTHERS
March 21, 2018
TIKMA RAM Vs. STATE
October 25, 2018
TOOFANMAL Vs. STATE OF RAJASTHAN
March 14, 2018
TRILOK CHAND SAINI S/O REWARRAM Vs. STATE OF RAJASTHAN
January 23, 2018
TRILOKI KUMAR Vs. RAVINDRA KUMAR AND ORS.
April 25, 2018
TULSA RAM Vs. STATE OF RAJASTHAN
February 19, 2018
TULSIRAM Vs. STATE OF RAJASTHAN
February 14, 2018
TULSIRAM AND ANR. Vs. SHRI SUDARSHAN SHETTY AND ORS.
August 20, 2018
TVS MOTORS COMPANY LTD Vs. BAGARIA MOTORS
October 9, 2018
U P PRESENTLY AT JODHPUR (RAJ ) Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS NEW DELHI
September 7, 2018
U.N. AUTOMOBILES AND OTHERS Vs. SUNDARAM FINANCE LTD
October 4, 2018
UCHAB KANWAR Vs. CIVIL JUDGE NO. 3
October 9, 2018
UDAI CHAND Vs. MANOJ KUMAR
July 2, 2018
UDAI RAM Vs. RAMOTAR AND OTHERS
September 6, 2018
ULTRATECH CEMENT LIMITED Vs. RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LTD
December 20, 2018
UMA DEVI Vs. VINOD KUMAR
April 19, 2018
UMAID INDA Vs. UNION OF INDIA AND OTHERS
May 2, 2018
UMAID RAJ Vs. STATE OF RAJASTHAN AND ANOTHERS
February 17, 2018
UMAID SINGH Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION
January 11, 2018
UMESH CHAND GUPTA Vs. UNION OF INDIA
April 10, 2018
UMRAO SINGH Vs. LATE GAJANAND
March 20, 2018
UNION OF INDIA Vs. CHITTAR MAL
February 22, 2018
UNION OF INDIA Vs. JAGDISH PRASAD SHARMA
February 15, 2018
UNION OF INDIA Vs. J.C. 701490 X NB. SUB PANKAJ KUMAR JHA
July 10, 2018
UNION OF INDIA Vs. SHESHNARAYAN TIWARI
March 5, 2018
UNION OF INDIA Vs. KANSARA MODLERS LTD.
January 25, 2018
UNION OF INDIA Vs. SURESH KUMAR
July 5, 2018
UNION OF INDIA Vs. RAJASTHAN VIKAS SANSTHAN AND OTHERS
August 28, 2018
UNION OF INDIA Vs. SURAJBHAN SWARNKAR
October 23, 2018
UNION OF INDIA Vs. INDUSTRIAL TRIBUNAL
April 10, 2018
UNION OF INDIA Vs. STATE AND ORS.
May 18, 2018
UNION OF INDIA Vs. DINESH KUMAR ASTHANA
March 7, 2018
UNION OF INDIA Vs. P.C. BHATIA
April 19, 2018
UNION OF INDIA & ORS Vs. GUMAN SINGH & ANR
January 2, 2018
UNION OF INDIA AND OTHERS Vs. MOMD YUSUF KHAN AND OTHER
October 6, 2018
UNION OF INDIA AND OTHERS Vs. MUJAFFAR HUSSAIN SHAIKH S/O SHRI HAMID HUSSAIN
September 6, 2018
UNION OF INDIA AND OTHERS Vs. VASUDEO REGAR
September 10, 2018
UNION OF INDIA AND OTHERS Vs. RAMESH BISHNOI
May 8, 2018
UNION OF INDIA THROUGH DIVISIONAL MANAGER Vs. SMT. MUNNI DEVI SHARMA
July 11, 2018
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF COMMUNICATION AND INFORMATION TECHNOLOGY Vs. MAHENDRA BHARTI
August 16, 2018
UNION OF INDIA THROUGH STATION COMMANDER Vs. M/S. S.R. LAND SQUARE PRIVATE LIMITED
February 2, 2018
UNITED INDIA INSURANCE CO LTD Vs. ASHISH SHARMA
March 14, 2018
UNITED INDIA INSURANCE CO. LTD Vs. SMT. VARDI BAI
January 11, 2018
UNITED INDIA INSURANCE CO. LTD. Vs. ASHISH SHARMA
March 6, 2018
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. CHAMPA BAI AND OTHERS
May 4, 2018
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BHARAT SINGH AND OTHERS
August 14, 2018
UNITED INDIA INSURANCE COMPANY LIMITED AND OTHER Vs. PERMANENT LOK ADALAT
September 28, 2018
UNITED INDIA INSURANCE COMPANY LTD. Vs. LALTI PRASAD SHARMA
April 4, 2018
UNITED INDIA INSURANCE COMPANY LTD. AND OTHER Vs. KOYALI DEVI AND ORS.
July 9, 2018
UNKAR S/O SH.RAMA MEENA Vs. STATE OF RAJASTHAN
February 1, 2018
URBAN IMPROVEMENT TRUST Vs. CHHAGAN LAL
September 19, 2018
URMILA Vs. STATE OF RAJASTHAN AND OTHERS
May 5, 2018
URMILA DEVI (SMT.) Vs. STATE OF RAJASTHAN AND OTHERS
March 22, 2018
URVASHI SHARMA Vs. STATE OF RAJASTHAN
March 12, 2018
USHA DEVI Vs. SUBHASH SAINI
March 13, 2018
USHA KOTHARI Vs. STATE OF RAJASTHAN AND ORS.
August 20, 2018
USHA WIFE OF SHRI RAJENDRA SINGH JUGTAWAT Vs. STATE OF RAJASTHAN
March 13, 2018
UTTAM CHAND SON OF SHRI MOHAN LAL Vs. KAVITA DAUGHTER OF SHRI TULSIRAM
September 6, 2018
V KRISHNAMURTHY Vs. AIRPORT DIRECTOR JAIPUR AIRPORT
March 8, 2018
V. SHASHANK SHEKHAR Vs. UNION OF INDIA,
May 3, 2018
V.K. GODIKA Vs. STATE OF RAJASTHAN
August 20, 2018
VADERA TRADELINK PRIVATE LTD. Vs. STATE OF RAJASTHAN
March 20, 2018
VAHIDULLA S/O SHRI IBRAHIM Vs. STATE OF RAJASTHAN
January 18, 2018
VAIBHAV KUMAR Vs. KAMLESH AND OTHER
October 24, 2018
VAILAS DAS DHURVE GOND AND OTHERS Vs. STATE OF RAJASTHAN
July 18, 2018
VAKIL SINGH Vs. STATE OF RAJASTHAN
October 26, 2018
VANRAJ @ BANRAJ Vs. DRAUPADI DEVI
March 20, 2018
VARDHMAN AUTO FINANCE Vs. SANTOSH KANWAR
April 11, 2018
VARDHMAN INDUSTRIES, JAIN KUNJ Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
June 1, 2018
VARDHMAN JEWELLERS Vs. SURESH KUMAR AND OTHERS
September 14, 2018
VARDHMAN TILES PVT. LTD. Vs. COMMERCIAL TAXES OFFICER
July 2, 2018
VARUN WADHWA S/O SHRI LALIT WADHWA Vs. THE STATE OF RAJASTHAN
January 19, 2018
VASUDEV AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
May 15, 2018
VASUDEV VYAS Vs. STATE OF RAJASTHAN
January 10, 2018
VED PRAKASH S/O SAHIB RAM, Vs. STATE OF RAJASTHAN
January 23, 2018
VEDPRAKASH SAINI S/O SHRI PRABHATI LAL SAINI Vs. SMT. SUDHA DEVI W/O SHRI VED PRAKASH SAINI AND D/O SHRI SITARAM CHOBDAR
May 17, 2018
VEENA PHALKE WIFE OF SHRI VIJAY SINGH CHAUHAN Vs. DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD.
May 9, 2018
VENUS ENTERPRISES Vs. EMPLOYEE PROVIDENT FUND
January 17, 2018
VIBHA JAIN Vs. NARESH KUMAR SOMIYA
July 9, 2018
VIBHUTI BHUSHAN SHARMA AND ANR. Vs. STATE OF RAJASTHAN AND OTHERS
September 5, 2018
VICE CHANCELLOR, I A S E AND ORS Vs. SHYAM PRAKASH SHRIVASTAVA AND ORS
July 13, 2018
VIDHYA AND OTHERS Vs. SHIV KARAN AND OTHERS
October 1, 2018
VIDUSHI GARG Vs. GAURI SALES THROUGH PROPRIETOR SAPNA SONI
May 21, 2018
VIDYSTAHLI SHIKSHA SAMITI Vs. CHAIRMAN, NATIONAL COUNCIL FOR TEACHER EDUCATION
February 7, 2018
VIJAY BAIJAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 26, 2018
VIJAY BHERUMAL RAMCHANDANI S/O BHERUMAL TEKCHAND Vs. TEJBHAN S/O DARSHANDAS (DECEASED)
March 7, 2018
VIJAY CHOUDHARY Vs. STATE OF RAJASTHAN
February 27, 2018
VIJAY JULKA Vs. SAMRIDDHI MEGA STRUCTURES LIMITED
May 9, 2018
VIJAY KUMAR Vs. STATE OF RAJASTHAN
May 14, 2018
VIJAY KUMAR MEHTA Vs. STATE OF RAJASTHAN THROUGH SECRETARY
January 30, 2018
VIJAY KUMAR TIWARI Vs. STATE OF RAJASTHAN
July 20, 2018
VIJAY PRAKASH SHARMA Vs. STATE OF RAJASTHAN
July 24, 2018
VIJAY SEHRA Vs. STATE OF RAJASTHAN
December 3, 2018
VIJAY SINGH Vs. STATE OF RAJASTHAN
August 27, 2018
VIJAY SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
May 15, 2018
VIJAY SINGH MEENA Vs. MOHAN LAL S/O SHRI LAXMINARAYAN MEENA R/O VILLAGE MANDROOP PURA POST KISHANPURA
February 20, 2018
VIJAY SINGH S/O SHRI GOPAL SINGH Vs. THE STATE OF RAJASTHAN,
January 17, 2018
VIJAY SOLVEX LTD Vs. BABU LAL DATA
April 19, 2018
VIJENDER SINGH S/O UMED SINGH Vs. STATE OF RAJASTHAN
August 9, 2018
VIJIT MURARKA AND OTHERS Vs. SMT. SHEETAL KEJRIWAL AND OTHERS
September 19, 2018
VIKAS ADHIKARI , PANCHAYAT SAMITI Vs. SHRI BADRI LAL
July 30, 2018
VIKAS CONSTRUCTION COMPANY Vs. UNION OF INDIA
January 22, 2018
VIKAS GARG Vs. STATE OF RAJASTHAN
January 12, 2018
VIKAS VAISHNAV AND OTHERS Vs. STATE OF RAJASTHAN
October 24, 2018
VIKRAM AHUJA S/O SUDARSH AHUJA Vs. STATE OF RAJASTHAN
August 23, 2018
VIKRAM BOTHRA S/O LATE THAN SINGH BOTHRA Vs. NUPUR BOTHRA W/O VIKRAM BOTHRA
January 8, 2018
VIKRAM MEENA Vs. STATE OF RAJASTHAN
April 11, 2018
VIKRAM SHARMA Vs. SHYAM LAL TAKHAR
December 12, 2018
VIKRAM SINGH CHOUHAN S/O SHRI HAMIR SINGH CHOUHAN Vs. THE RAJASTHAN STATE CONSUMER DISPUTE REDRESSAL COMMISSION, RAJASTHAN, JAIPUR THROUGH ITS SECRETARY
February 5, 2018
VIKRAM SINGH CHUNDAWAT AND ORS. Vs. SENIOR MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
January 9, 2018
VILLAGE ANTIQUE & ETHINIC Vs. INCOME TAX OFFICER
September 26, 2018
VIMLA D/O PARSA RAM Vs. STATE OF RAJASTHAN
January 16, 2018
VIMLA DEVI AND OTHER Vs. UPENDRA NATH AND OTHERS
September 6, 2018
VINOD AJMERA Vs. STATE OF RAJASTHAN
May 2, 2018
VINOD CHOUDHARY Vs. STATE OF RAJASTHAN
February 1, 2018
VINOD GEHLOT Vs. STATE OF RAJASTHAN
July 2, 2018
VINOD GOYAL S/O MALARAM Vs. STATE OF RAJASTHAN
February 9, 2018
VINOD KUMAR Vs. TARACHAND RAJKUMAR LUNAWAT
April 6, 2018
VINOD KUMAR Vs. THE STATE BANK OF INDIA
May 31, 2018
VINOD KUMAR AND OTHER Vs. STATE OF RAJASTHAN
August 20, 2018
VINOD KUMAR BAIRWA Vs. REGISTRAR STATE CONSUMER
May 29, 2018
VINOD KUMAR NATHWANI Vs. STATE OF RAJASTHAN
January 2, 2018
VINOD KUMAR SHARMA Vs. CHAIRMAN CENTRAL BOARD OF TRUST
December 11, 2018
VINOD SAINI AND OTHERS Vs. STATE OF RAJASTHAN
August 14, 2018
VIRENDRA KUMAR Vs. HARI KISHAN
January 3, 2018
VIRENDRA KUMAR JAIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 2, 2018
VIRENDRA KUMAR SINGHVI Vs. STATE OF RAJASTHAN
May 24, 2018
VIRENDRA MEENA Vs. STATE OF RAJASTHAN AND ANOTHER
March 16, 2018
VIRENDRA PAL SINGH Vs. SHARANKIRAT SINGH AND OTHERS
October 8, 2018
VIRENDRA SINGH Vs. INCOME TAX OFFICER, WARD 2(1), ALWAR
April 17, 2018
VIRENDRA SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHER
August 27, 2018
VISHAL GOYAL S/O PUSHARAM GOYAL Vs. STATE OF RAJASTHAN
October 8, 2018
VISHAL SINGH AND ORS. Vs. SMT. HIMANI AND ANR.
January 3, 2018
VISHAMBHAR Vs. THE STATE OF RAJASTHAN
February 15, 2018
VISHNU KANWAR D/O DILIP SINGH Vs. RAJ. PUBLIC SERVICE COMMISSION, AJMER, THROUGH ITS SECRETARY, RAJASTHAN PUBLC SERVICE COMMISSION, AJMER
February 15, 2018
VISHNU KUMAR GUPTA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN, JODHPUR AND ANOTHER
April 19, 2018
VISHNU YADAV Vs. STATE OF RAJASTHAN
April 12, 2018
VISHNUPURI Vs. OM PRAKASH AND OTHERS
August 16, 2018
VISHWA KARMA MOTOR BODY Vs. YUSUF MOHAMMAD
April 17, 2018
VIVEK BUGALIA Vs. STATE OF RAJASTHAN
February 9, 2018
VIVEK KUMAR DERASARI Vs. STATE OF RAJASTHAN AND OTHERS
March 14, 2018
VIVEK KUMAR DEVESH S/O KISHAN SINGH Vs. STATE OF RAJASTHAN
October 8, 2018
WALLED CITY HOTELS PVT. LTD. Vs. STATE OF RAJASTHAN AND OTHERS
August 21, 2018
WELCURE DRUGS AND PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX.
February 7, 2018
WIRES & FABRIKS (S A ) LIMITED Vs. TATA BLUE SCOPE STEEL LIMITED
January 15, 2018
YADRAM MEENA Vs. UNIVERSITY OF RAJASTHAN
October 23, 2018
YASHODA WIFE OF LATE GULSHAN RAI Vs. VYAPAR DHARAMSHALA RAMGARH
February 6, 2018
YASHPAL DAN AND OTHERS Vs. THE STATE OF RAJASTHAN
January 4, 2018
YATIN GOLECHA Vs. STATE OF RAJASTHAN AND OTHERS
August 23, 2018
YOGENDRA SINGH @ JOGENDRA SINGH VAANBHATT RAJPUT (PUNJABI) Vs. STATE OF RAJASTHAN,
June 6, 2018
YOGENDRA SINGH S/O SHRI KISHAN SINGH Vs. RAJENDRA SINGH S/O AMAR SINGH
July 13, 2018
YOGESH Vs. STATE OF RAJASTHAN
September 6, 2018
YOGESH ACHARYA Vs. THE STATE OF RAJASTHAN
May 2, 2018
YOGESH KUMAR S/O SHRI BHAGURAM B/C JAT Vs. STATE OF RAJASTHAN
January 2, 2018
YOGESH SHARMA Vs. UNION OF INDIA AND ORS.
September 4, 2018
YUNUS KHAN AND OTHERS Vs. BHANWAR SINGH GURJAR AND OTHERS
August 9, 2018
YUSUF SHAH Vs. RUBI BANO @ BEBY
February 19, 2018
YUSUF SHAH Vs. RUBI BANO
February 17, 2018
YUVRAJ SINGH Vs. STATE
January 16, 2018
YUVRAJ SINGH SANDU Vs. UNION OF INDIA AND ORS
August 21, 2018
ZAIBA D/O SH. SAYED SHAHABUDDIN AND OTHERS Vs. THE STATE OF RAJASTHAN AND OTHERS
May 7, 2018