Case Index

Title
Date
SURENDRA PRASAD SINGH Vs. THE STATE OF BIHAR
March 13, 2018
(DR.) SHASHI NATH JHA LATE GANGA NATH JHA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY AND OTHERS
June 20, 2018
A V I CABLE NETWORK Vs. STATE OF BIHAR
April 16, 2018
A. K. MISHRA & ASSOCIATES Vs. THE STATE OF BIHAR AND ORS.
January 11, 2018
AAKASH GAURAV Vs. STATE OF BIHAR
December 21, 2018
AARPEE INFRA PROJECT (P) LTD. Vs. STATE OF BIHAR AND ANOTHERS
July 11, 2018
AASH NARAIN RAI Vs. STATE OF BIHAR
November 27, 2018
ABBAS QUARASHI SON OF LATE KALUT QUARASHI Vs. STATE OF BIHAR
January 6, 2018
ABDUL ANSARI Vs. THE UNION OF INDIA
January 2, 2018
ABDUL HALIM KHAN @ ABDUL ALIM KHAN Vs. STATE OF BIHAR
March 9, 2018
ABDUL JAMIL SON OF LATE H A QAYUM Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
December 4, 2018
ABDUL KALAM AZAD, S/O LATE KHURSHID Vs. THE STATE OF BIHAR AND ANOTHER
June 26, 2018
ABDUL NOOR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 24, 2018
ABDUL RAUF, SON OF RAMZAN ALI Vs. STATE OF BIHAR THROUGH COLLECTOR, KISHANGANJ, DISTRICT KISHANGANJ
January 4, 2018
ABDUL SALAM, SON OF LATE MUNSHI NAZIR Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT RAJ, GOVT OF BIHAR, PATNA
August 30, 2018
ABHAY KUMAR Vs. THE STATE OF BIHAR
July 2, 2018
ABHAY KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHER
October 12, 2018
ABHAY KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
September 11, 2018
ABHAY KUMAR VERMA Vs. STATE OF BIHAR AND ANR.
May 7, 2018
ABHIJEET KUMAR Vs. THE STATE OF BIHAR
February 7, 2018
ABHIMANYU SINGH Vs. STATE OF BIHAR AND OTHERS
August 3, 2018
ABHINAV KUMAR Vs. STATE OF BIHAR
January 16, 2018
ABHISHEK SINGH Vs. UNION OF INDIA
April 6, 2018
ABHISHEK THAKUR @ ABHISHEK BHARTI SON OF ARUN THAKUR @ ARUN KUMAR THAKUR AND OTHERS Vs. STATE OF BIHAR
April 5, 2018
ABHISHEKH KUMAR & ORS. Vs. STATE OF BIHAR
April 11, 2018
ABRAR KHAN Vs. THE UNION OF INDIA AND OTHERS
July 17, 2018
ABU NASAR ANSARI S/O LATE ABU ZAFFAR ANSARI Vs. UTTAR BIHAR GRAMIN BANK
January 16, 2018
ABU TALIB Vs. BIHAR STATE ELECTRICITY BOARD AND OTHERS
February 26, 2018
ABUL FAZAL MD. NASIR SON OF LATE Vs. THE STATE OF BIHAR AND OTHERS
July 12, 2018
ACHHELAL SAH, SON OF LATE SATYANARAYAN SAH Vs. STATE OF BIHAR
May 9, 2018
ADITYA NARAYAN ROY Vs. THE UNION OF INDIA
April 6, 2018
ADITYA PRAKASH VERMA @ ADITYA KUMAR VERMA Vs. RAMESH RAUT
March 15, 2018
ADYA RAJ DEVELOPER PRIVATE LIMITED Vs. STATE OF BIHAR
March 6, 2018
ADYA SHARAN CHAUDHARY SON OF LATE MATA BADAL CHOUD Vs. STATE OF BIHAR
May 11, 2018
AHAMAD MIYAN SON OF MOHAMMAD MUSHTAQUE ANSARI Vs. STATE OF BIHAR
March 22, 2018
AHMAD MAHMOOD SON OF LATE ABDUL MOGHNI Vs. STATE OF BIHAR
December 12, 2018
AHMAD RAZA @ MD. AHMAD ANSARI, SON OF MD. SAFIQUE ANSARI Vs. THE STATE OF BIHAR AND ORS.
June 22, 2018
AJAY KRISHNA MISHRA, SON OF RAJENDRA PRASAD MISHRA Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
AJAY KUMAR Vs. STATE OF BIHAR
June 25, 2018
AJAY KUMAR Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD. AND ORS.
June 27, 2018
AJAY KUMAR @ AJAY KUMAR RAY Vs. STATE OF BIHAR
March 28, 2018
AJAY KUMAR @ SHIV Vs. STATE OF BIHAR
April 13, 2018
AJAY KUMAR GUPTA Vs. UNION OF INDIA
May 17, 2018
AJAY KUMAR SHARMA Vs. THE STATE OF BIHAR
July 26, 2018
AJAY KUMAR THAKUR Vs. BIHAR PUBLIC SERVICE COMMISSION; CHAIRMAN, BIHAR P
March 5, 2018
AJAY KUMAR YADAV SON OF SHRI BHARAT YADAV Vs. THE STATE OF BIHAR AND ANR.
January 17, 2018
AJAY MALLIK @ GUDDU MALLIK Vs. STATE OF BIHAR
September 7, 2018
AJAY NATH GUPTA, SON OF LATE GOPAL PRASADGUPTA @ GOPALJEE PRASAD GUPTA Vs. STATE OF BIHAR
February 1, 2018
AJAY PASWAN Vs. STATE OF BIHAR
January 11, 2018
AJAY RAM, SON OF ASHOK RAM Vs. THE STATE OF BIHAR
March 27, 2018
AJAY YADAV Vs. THE STATE OF BIHAR
August 31, 2018
AJESH KUMAR SINGH SON OF LATE SHYAM SUNDAR SINGH Vs. UNION OF INDIA AND OTHERS
June 22, 2018
AJIT KUMAR Vs. STATE OF BIHAR AND OTHERS
August 28, 2018
AJIT KUMAR RAI AND OTHERS Vs. THE STATE OF BIHAR
February 20, 2018
AKALU RAI @ AKLU RAI Vs. THE STATE OF BIHAR
May 3, 2018
AKASH VERMA @ SONU KUMAR Vs. THE STATE OF BIHAR
February 22, 2018
AKASHDEEP PIPES Vs. COMMISSIONER OF CENTRAL EXCISE
April 2, 2018
AKHIL KISHORE PRASAD SINGH, SON OF LATE RAM BACHHA Vs. CENTRAL BANK OF INDIA THROUGH ITS GENERAL MANAGER
May 3, 2018
AKHILANAND SINGH, S/O LATE BINDA SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION
July 17, 2018
AKHILESH BHARTI AND OTHERS Vs. THE STATE OF BIHAR
February 15, 2018
AKHILESH KUMAR VERMA, SON OF LATE CHATURBHUJ SAHAY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HOME DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
February 7, 2018
AKHILESH YADAV Vs. THE STATE OF BIHAR
June 25, 2018
AKHLAQUE HUSSAIN Vs. STATE OF BIHAR
March 14, 2018
AKLU SAHANI Vs. STATE OF BIHAR
November 26, 2018
AKRITI KUMARI, D/O SUDHIR PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHER
September 17, 2018
AKSHAY KUMAR AGARWAL Vs. THE DARBHANGA MUNICIPAL CORPORATION AND OTHERS
October 9, 2018
AKSHAY KUMAR AGRAWAL AND OTHERS Vs. CHAIRMAN, BHARAT PETROLEUM CORPORATION LIMITED AND OTHERS
January 8, 2018
AKSHAY KUMAR YADAV Vs. STATE OF BIHAR
October 31, 2018
ALKA SINGH WIFE OF SANJAY KUMAR @ SANJAY SINGH Vs. THE STATE OF BIHAR
July 12, 2018
ALKEM LABORATORIES LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
August 2, 2018
ALLAMA IQBAL COLLEGE, BIHARSHARIF, NALANDA Vs. STATE OF BIHAR AND OTHERS
September 11, 2018
ALLENGERS MEDICAL SYSTEMS LTD. Vs. THE STATE OF BIHAR
January 2, 2018
ALOK KUMAR Vs. STATE OF BIHAR
September 20, 2018
AMAN CHOUDHARY, SON OF NAGENDRA CHOUDHARY Vs. STATE OF BIHAR
August 16, 2018
AMAN KUMAR @ SATYAM KUMAR AANU Vs. THE STATE OF BIHAR
November 30, 2018
AMAN KUMAR RANJAN Vs. STATE OF BIHAR
July 23, 2018
AMAR KANT PANDEY Vs. STATE OF BIHAR
October 31, 2018
AMAR KAUSHAL Vs. STATE OF BIHAR
March 9, 2018
AMAR NATH @ BUNTI SON OF LATE JAGANNATH PRASAD Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
January 16, 2018
AMAR NATH CHOUDHARY Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
AMAR NATH SAH Vs. STATE OF BIHAR
April 13, 2018
AMAR SINGH, SON OF LATE RAM LOCHAN SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 26, 2018
AMARJEET YADAV SON OF KISHUN YADAV Vs. STATE OF BIHAR
September 11, 2018
AMARKANT SHARMA Vs. STATE OF BIHAR
July 24, 2018
AMARNATH YADAV Vs. STATE OF BIHAR
December 14, 2018
AMARPUR CONSTRUCTION CO PVT LTD Vs. STATE OF BIHAR
March 23, 2018
AMBA PRASAD YADAV Vs. STATE OF BIHAR AND OTHERS
August 2, 2018
AMBIKA BHAWANI COLD STORAGE PRIVATE LIMITED Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
July 31, 2018
AMIKA RAM @ AMERIKA RAM AND ORS. Vs. THE STATE OF BIHAR
February 9, 2018
AMILA DEVI, WIFE OF SATTAN ROY Vs. THE STATE OF BIHAR
March 29, 2018
AMINUR RASHIED Vs. BRANCH MANAGER, BHUMI AND ORS
February 7, 2018
AMIR CHAND SAH Vs. BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAIL
March 8, 2018
AMIRUL HASAN GHAZALI SON OF MD. QAMRUL HASSAN Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
AMIT KUMAR Vs. THE STATE OF BIHAR
May 10, 2018
AMIT KUMAR Vs. STATE OF BIHAR
January 31, 2018
AMIT KUMAR Vs. STATE OF BIHAR & ORS.
April 9, 2018
AMIT KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
AMIT KUMAR SINGH Vs. STATE OF BIHAR
October 8, 2018
AMIT KUMAR, S/O ANIL KUMAR RAI Vs. THE INDIAN OIL CORPORATION LIMITED
January 24, 2018
AMIT KUMAR, S/O LATE JITENDRA KUMAR, P S BAHADURPU Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY FIN
April 25, 2018
AMITABH KUMAR S/O LATE DURGA PRASAD Vs. STATE OF BIHAR AND OTHERS
June 27, 2018
AMLEEYA KHATOON AND OTHERS Vs. IFTEKHAR AHMAD AND OTHERS
February 7, 2018
AMOD MANDAL SON OF FEKAN MANDAL Vs. STATE OF BIHAR
April 6, 2018
AMODH KUMAR SINGH S/O TRIVENI SINGH Vs. THE STATE OF BIHAR
January 17, 2018
AMRENDRA JHA @ AMRENDRA KUMAR JHA, SON OF RAM KUMAR JHA Vs. THE STATE OF BIHAR AND OTHERS
July 20, 2018
AMRENDRA KUMAR RAJAK Vs. STATE OF BIHAR AND ORS
January 9, 2018
AMRENDRA PRASAD YADAV SON OF LATE DEO NARAYAN YADAV Vs. THE STATE OF BIHAR
March 22, 2018
AMRENDRA VIDYARTHI S/O DHARMENDRA VIDYARTHI Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
May 7, 2018
AMRIT RAJ, SON OF PARMANAND PRASAD Vs. STATE OF BIHAR
August 8, 2018
AMRITA SINGH, DAUGHTER OF SURENDRA PRATAP SINGH Vs. STATE OF BIHAR
September 28, 2018
AMRITESH KUMAR Vs. THE STATE OF BIHAR
June 26, 2018
ANAMIKA SINGH Vs. INDIAN OIL CORPORATION
May 18, 2018
ANAND KUMAR BARDHAN Vs. STATE OF BIHAR
May 18, 2018
ANAND KUMAR, SON OF LATE RAJ KISHORE MAHTO Vs. THE STATE OF BIHAR
January 2, 2018
ANANDI KUMAR AND OTHERS Vs. THE STATE OF BIHAR
July 16, 2018
ANANDI MAHTO S/O LATE MOTI MAHTO Vs. STATE OF BIHAR
May 16, 2018
ANANT KUMAR S/O SIDHESHWAR PRASAD Vs. STATE OF BIHAR
August 3, 2018
ANANT KUMAR SHARMA Vs. STATE OF BIHAR
March 15, 2018
ANANT KUMAR SINHA, SON OF LATE ANJANI KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
June 22, 2018
ANIL CHAUBEY Vs. STATE OF BIHAR
March 21, 2018
ANIL HARIJAN, SON OF NARAYAN HARIJAN Vs. STATE OF BIHAR
February 6, 2018
ANIL KUMAR Vs. THE UNION OF INDIA
January 3, 2018
ANIL KUMAR Vs. THE UNION OF INDIA AND OTHERS
July 2, 2018
ANIL KUMAR Vs. THE STATE OF BIHAR AND ANOTHERS
July 3, 2018
ANIL KUMAR Vs. STATE OF BIHAR AND OTHERS
August 3, 2018
ANIL KUMAR Vs. THE STATE OF BIHAR
October 12, 2018
ANIL KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
ANIL KUMAR BAJAJ, SON OF LATE PURSHOTTAM BAJAJ Vs. STATE OF BIHAR
April 10, 2018
ANIL KUMAR MISHRA SON OF SHRI NAND KUMAR SHARMA Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
ANIL KUMAR RAIM Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY, EN
March 5, 2018
ANIL KUMAR RAMANAND PRASAD Vs. STATE OF BIHAR AND OTHERS
March 3, 2018
ANIL KUMAR S/O BINDESHWARI PRASAD Vs. STATE OF BIHAR
July 16, 2018
ANIL KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
August 23, 2018
ANIL KUMAR SINGH, SON OF LATE JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
February 7, 2018
ANIL KUMAR THAKUR, S/O KAMLESHWARI THAKUR Vs. THE STATE OF BIHAR
January 17, 2018
ANIL KUMAR, SON OF LATE RAM CHANDRA SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
ANIL KUMAR, SON OF RAGHUNATH MAHTO AND OTHERS Vs. STATE OF BIHAR
June 27, 2018
ANIL PRASAD YADAV Vs. THE STATE OF BIHAR
November 19, 2018
ANIL SINGH Vs. STATE OF BIHAR
January 5, 2018
ANIL SINGH @ ANIL KUMAR SINGH Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
August 31, 2018
ANIL SINGH, SON OF GAJADHAR SINGH Vs. STATE OF BIHAR
January 25, 2018
ANIL SINGH, SON OF LATE SURESH SINGH Vs. STATE OF BIHAR
January 5, 2018
ANIL YADAV AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 18, 2018
ANIL YADAV, SON OF DAYANAND YADAV Vs. THE STATE OF BIHAR
January 19, 2018
ANIRUDH PRASAD Vs. STATE OF BIHAR
February 6, 2018
ANIRUDH SINGH @ PAPPU, SON OF JWALA SINGH AND OTHERS Vs. THE STATE OF BIHAR
June 27, 2018
ANIRUDHYA ROY CHOWDHARY Vs. STATE OF BIHAR
December 17, 2018
ANITA DEVI Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD , GAYA
July 26, 2018
ANITA DEVI, D/O LATE RAMESH PRASAD SRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
ANITA RAI Vs. STATE OF BIHAR
March 26, 2018
ANITA RAI, WIFE OF RAJESHWAR PRASAD Vs. STATE OF BIHAR AND OTHERS
June 27, 2018
ANJALI DEVI W/O LATE KAUSHAL KISHORE SINGH Vs. MANPREET SINGH, S/O AJAIB SINGH BODLANI
July 27, 2018
ANJANI KUMAR CHOUDHARY @ ANJANI KUMAR Vs. STATE OF BIHAR
August 3, 2018
ANJANI KUMAR SINHA Vs. STATE OF BIHAR
January 4, 2018
ANJANI KUMARI AND OTHERS Vs. THE ORIENTAL INSURANCE CO. LTD AND OTHERS
July 23, 2018
ANJANI PASWAN @ ANJANI KUMAR PASWAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE
March 9, 2018
ANJU PATHAK Vs. STATE OF BIHAR
July 24, 2018
ANMOL KUMAR Vs. STATE OF BIHAR
August 13, 2018
ANNAPURNA DEVI Vs. STATE OF BIHAR
June 21, 2018
ANUJA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
ANURADHA DEVI Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
ANURAG Vs. STATE OF BIHAR AND OTHERS
July 23, 2018
ANURAG KUMAR SINGH @ ANURAG KUMAR Vs. STATE OF BIHAR
May 11, 2018
ANWAR ALI @ ANWAR MIYA @ GUDDU @ SIDDU Vs. STATE OF BIHAR
July 31, 2018
ANWAR HUSSAIN S/O ABDUL QADIR Vs. STATE OF BIHAR
March 5, 2018
ANZORE KULLU Vs. STATE OF BIHAR
March 26, 2018
APOLLO NURSING TRAINING SCHOOL Vs. THE STATE OF BIHAR AND OTHERS
October 6, 2018
APURV MOHAN @ MANNU SON OF SHYAM MOHAN Vs. STATE OF BIHAR
January 8, 2018
APURVA AWAS YOJNA PVT LTD PATNA THROUGH ITS DIRECTOR SABITRI DEVI Vs. STATE OF BIHAR
January 3, 2018
ARBIND CHAUDHARY Vs. THE STATE OF BIHAR
March 8, 2018
ARBIND KUMAR SINHA Vs. STATE OF BIHAR
March 28, 2018
ARBIND KUMAR, SON OF BIDYANAND SINGH Vs. THE STATE OF BIHAR
March 14, 2018
ARBIND YADAV Vs. THE STATE OF BIHAR
August 31, 2018
ARGHANAND SHARMA Vs. MAGADH UNIVERSITY, BODH GAYA
March 30, 2018
ARINJAY KUMAR SHARMA Vs. STATE OF BIHAR
November 27, 2018
ARJIK CARRIER PVT LTD Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LIMITED
February 22, 2018
ARJUN PASWAN Vs. STATE OF BIHAR
May 16, 2018
ARJUN PASWAN AND OTHERS Vs. THE BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. AND OTHERS
August 8, 2018
ARJUN PRASAD S/O LATE JEET LAL RAI Vs. STATE OF BIHAR
August 3, 2018
ARJUN SINGH AND OTHERS Vs. KAMLA SINGH AND OTHERS
September 12, 2018
ARJUN THAKUR Vs. STATE OF BIHAR
November 5, 2018
ARPANA KUMARI Vs. STATE OF BIHAR
November 1, 2018
ARUN KUMAR Vs. STATE OF BIHAR
August 13, 2018
ARUN KUMAR Vs. STATE OF BIHAR
April 4, 2018
ARUN KUMAR GUPTA Vs. THE STATE OF BIHAR
March 21, 2018
ARUN KUMAR MISHRA Vs. STATE OF BIHAR (THRU C B I )
April 12, 2018
ARUN KUMAR PATEL Vs. THE STATE OF BIHAR
November 29, 2018
ARUN KUMAR S/O RADHESHYAM PRASAD Vs. STATE OF BIHAR
May 11, 2018
ARUN KUMAR SINGH Vs. PARASNATH MAHTO AND OTHERS
August 28, 2018
ARUN KUMAR SINGH @ ARUN KR. SINGH, SON OF LATE DINESH SINGH Vs. STATE OF BIHAR
January 24, 2018
ARUN KUMAR SINGH SON OF SHARDANAND SINGH Vs. STATE OF BIHAR
July 13, 2018
ARUN KUMAR SON OF LATE BINDESHWAR MAHTO Vs. UNION OF INDIA
February 5, 2018
ARUN KUMAR SRIVASTAVA S/O LATE KISHORI PRASAD TATA MOTORS FINANCE LTD. Vs. STATE OF BIHAR AND OTHERS
June 22, 2018
ARUN KUMAR TIWARY S/O LATE JAGAT NARAYAN TIWARY Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
ARUN KUMAR TRIPATHY, SON OF LATE RAM NARESH TRIPAT Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY, SO
March 13, 2018
ARUN KUMAR YADAV Vs. STATE OF BIHAR
April 30, 2018
ARUN KUMAR, SON OF INDRADEV SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
April 30, 2018
ARUN KUMAR, SON OF LATE MISHRI SINGH YADAV Vs. THE STATE OF BIHAR
July 12, 2018
ARUN SINGH Vs. STATE OF BIHAR
March 15, 2018
ARUN SINGH @ ARUN KUMAR SINGH Vs. THE STATE OF BIHAR
February 23, 2018
ARUN YADAV, SON OF JHIMAL PRASAD YADAV Vs. STATE OF BIHAR
October 31, 2018
ARUNA DEVI, WIFE OF LATE SUKHDEO PRASAD VERMA Vs. STATE OF BIHAR; PUNAM VERMA, WIFE OF JAY KUMAR VER
March 9, 2018
ARUNA KUMARI Vs. STATE OF BIHAR
June 29, 2018
ARVIND CHOUDHARY S/O LATE RAM PRAVESH CHOUDHARY AND OTHERS Vs. THE STATE OF BIHAR
August 31, 2018
ARVIND KUMAR MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 3, 2018
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR
May 2, 2018
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
June 27, 2018
ARVIND KUMAR SINGH @ ARVIND SINGH Vs. STATE OF BIHAR
May 16, 2018
ARVIND KUMAR, SON OF LATE MEWA LAL SAO Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
October 31, 2018
ASHA DEVI Vs. SAROJ YADAV @ SAROJ KUMAR
June 28, 2018
ASHA KUMARI Vs. STATE OF BIHAR
December 11, 2018
ASHA PANDEY, WIFE OF SRI RAMASHISH PANDEY Vs. ACIT CENTRAL CIRCLE, MUZAFFARPUR
January 29, 2018
ASHA SAHAY Vs. VICE CHANCELLOR, BHIM RAO AMBEDKAR BIHAR UNIVERSIT
April 24, 2018
ASHARAM BAPU SON OF LATE THAUMAL SIRUMALANI Vs. THE STATE OF BIHAR AND OTHERS
March 21, 2018
ASHESHWAR NATH SINGH Vs. STATE OF BIHAR
April 19, 2018
ASHISH KUMAR GUPTA AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
August 18, 2018
ASHMITA KUMARI Vs. STATE OF BIHAR
April 2, 2018
ASHOK BIHARI SHARAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
ASHOK BIND Vs. THE STATE OF BIHAR
March 9, 2018
ASHOK KUMAR Vs. STATE OF BIHAR
February 15, 2018
ASHOK KUMAR Vs. STATE OF BIHAR
December 21, 2018
ASHOK KUMAR ADVOCATE, SON OF SHYAM NANDAN RAY, Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY; UNION OF I
March 6, 2018
ASHOK KUMAR GUPTA, SON OF LATE YASHWANT GUPTA Vs. UNION OF INDIA, THROUGH NARCOTICS CONTROL BUREAU
August 3, 2018
ASHOK KUMAR JHA SON OF LATE GULAB JHA Vs. THE STATE OF BIHAR
June 27, 2018
ASHOK KUMAR OJHA Vs. STATE OF BIHAR
June 19, 2018
ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
April 30, 2018
ASHOK KUMAR SINGH Vs. STATE OF BIHAR; DIVISIONAL FOREST OFFICER-CUM-AUTH
March 6, 2018
ASHOK KUMAR SINHA Vs. THE STATE OF BIHAR AND OTHERS
March 16, 2018
ASHOK KUMAR YADAV, SON OF SRI MADAN LAL YADAV & ORS. Vs. THE STATE OF BIHAR
January 4, 2018
ASHOK MANJHI @ ASHOK KUMAR MANJHI S/O CHANDAR MANJHI AND OTHERS Vs. STATE OF BIHAR
August 9, 2018
ASHOK MUKHIA Vs. STATE OF BIHAR
February 5, 2018
ASHOK PARIKH Vs. PRESIDING OFFICER, LABOUR COURT, BHAGALPUR AND ANO
February 1, 2018
ASHOK PASWAN SON OF LATE BASUDEO PASWAN AND OTHERS Vs. RABINDRA PASWAN SON OF BHOLA PASWAN AND OTHERS
June 19, 2018
ASHOK PRASAD SAH @ ASHOK PRASAD S/O MADAN SAH Vs. STATE OF BIHAR
June 20, 2018
ASHOK SINGH SON OF TODARMAL SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE DEPARTMENT
February 1, 2018
ASHOK SINGH, S/O KAMTA SINGH Vs. STATE OF BIHAR
June 28, 2018
ASHOK UPADHYAY SON OF ADBHUT UPADHYAY AND OTHERS Vs. STATE OF BIHAR
October 1, 2018
ASHOK YADAV Vs. THE STATE OF BIHAR
February 27, 2018
ASHOK YADAV Vs. ASHOK YADAV , SON OF KRISHNA YADAV
May 11, 2018
ASHOK YADAV AND OTHERS Vs. THE STATE OF BIHAR
June 20, 2018
ASHRAF BADAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 3, 2018
ASHTURNA DEVI, WIFE OF RAMYASH MAUAR Vs. THE STATE OF BIHAR AND OTHERS
January 24, 2018
ASHUTOSH ELLAMI SON OF LATE KANHIAYA LAL SINDHI Vs. UNITED BANK OF INDIA THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
June 19, 2018
ASHUTOSH KUMAR & ORS. Vs. STATE OF BIHAR
May 18, 2018
ASHUTOSH KUMAR S/O UDAY KRISHNA YADAV Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
ASHWANI ANAND Vs. UNION OF INDIA AND OTHERS
July 11, 2018
ASHWANI KUMAR SINGH, SON OF AKHILESH SINGH Vs. STATE OF BIHAR
May 11, 2018
ASHWANI PANGIAR Vs. STATE OF BIHAR
January 12, 2018
ASHWINI KUMAR MISHRA Vs. STATE OF BIHAR
August 31, 2018
ASIM SRIVASTAVA, SON OF LATE K P SRIVASTAVA Vs. STATE OF BIHAR
December 6, 2018
ASLAM ANSARI, SON OF LATE SAMID ANSARI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 23, 2018
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
May 2, 2018
ASTERISK HOME PVT LTD THROUGH IT S ONE OF DIRECTOR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
March 6, 2018
ATTURESH KUMAR JHA, SON OF LATE UDIT NARAYAN JHAN Vs. THE STATE OF BIHAR
July 12, 2018
AVINASH CHANDRA SON OF LATE RAMBINOD THAKUR AND ANOTHER Vs. KAPILDEO PANDEY AND OTHERS
June 19, 2018
AVINASH KUMAR JHA @ PAWAN JHA Vs. STATE OF BIHAR
July 24, 2018
AVINASH KUMAR PANDEY, SON OF LATE PANCHANAND PANDEY Vs. THE STATE OF BIHAR
January 30, 2018
AVINASH KUMAR SINHA Vs. STATE OF BIHAR
December 7, 2018
AWADESH SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 2, 2018
AWADH BIHARI YADAV, SON OF LATE NARAIN YADAV ARE Vs. THE STATE OF BIHAR
February 3, 2018
AWADH MUNI PRASAD Vs. STATE OF BIHAR
April 12, 2018
AWADHESH KUMAR DUBEY Vs. THE STATE OF BIHAR AND OTHERS
February 20, 2018
AWADHESH KUMAR GUPTA SON OF LATE KESHO LAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
April 26, 2018
AWADHESH KUMAR GUPTA, S/O LATE KAILASH PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION
September 7, 2018
AWADHESH KUMAR SHRIVASTAVA S/O LATE BIRENDRA PRATAP NARAYAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 29, 2018
AWADHESH KUMAR SINGH Vs. UNION OF INDIA, THROUGH ASSISTANT COMMISSIONER (ADMINISTRATION)
February 1, 2018
AWADHESH KUMAR SINGH Vs. UNION OF INDIA & ORS.
January 9, 2018
AWADHESH PASWAN SON OF LATE BALGOVIND PASWAN Vs. CHAIRMAN CUM M D , CENTRAL BANK OF INDIA; APPELLAT
March 22, 2018
AWADHESH RAI, S/O BISHUNI RAI Vs. UNION OF INDIA AND OTHERS
June 19, 2018
AWADHESH SINGH Vs. THE STATE OF BIHAR
March 19, 2018
AWADHESH SINGH, S/O RAJESHWAR SINGH Vs. THE STATE OF BIHAR
January 16, 2018
AWDHESH DWIVEDY Vs. THE STATE OF BIHAR AND OTHERS
June 28, 2018
AWDHESH SINGH Vs. STATE OF BIHAR
January 15, 2018
AYODHYA PRASAD, S/O LATE BUDHYA MAHTO Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
AZAD MANSOOR @ AZAD MANSURI, SON OF MD. MAKBUL MANSURI Vs. THE STATE OF BIHAR
January 25, 2018
B N MANDAL UNIVERSITY, MADHEPURA Vs. RAMA KANT MISHRALABIC
November 27, 2018
BABA PROJECT PVT LTD Vs. STATE OF BIHAR
April 2, 2018
BABAN KUMAR S/O RAMJI PASWAN Vs. UNION OF INDIA AND OTHERS
February 13, 2018
BABAN RAI Vs. STATE OF BIHAR
March 5, 2018
BABAN RAY Vs. STATE OF BIHAR
March 21, 2018
BABITA DEVI WIFE OF LATE RAM BALAK PRASAD Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
BABITA KUMARI Vs. THE STATE OF BIHAR
July 24, 2018
BABLI DEVI Vs. STATE OF BIHAR
May 8, 2018
BABLOO GOSWAMI, SON OF BISHWANTH @ BISHNUNDEO GOSWAMI Vs. THE STATE OF BIHAR
June 25, 2018
BABLOO PASWAN Vs. STATE OF BIHAR
December 14, 2018
BABLU HARIJAN Vs. THE STATE OF BIHAR AND OTHERS
August 2, 2018
BABLU KUMAR @ BABLU KUMAR SINGH Vs. STATE OF BIHAR THROUGH SENIOR SUPERINTENDANT OF PO
April 11, 2018
BABLU KUMAR @ BABLU SON OF RAM NARAYAN SHAH Vs. STATE OF BIHAR
April 6, 2018
BABLU RAI @ BABLU ROY S/O RAUDI RAI Vs. STATE OF BIHAR
April 23, 2018
BABU RAM SINGH SON OF BHUTI SINGH Vs. THE STATE OF BIHAR
June 21, 2018
BABUNA DUBEY, SON OF LATE RAMJEE DUBEY Vs. STATE OF BIHAR AND OTHERS
June 27, 2018
BABY KUMARI Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
BACHAN SAH Vs. STATE OF BIHAR
January 29, 2018
BACHCHA JEE Vs. THE STATE OF BIHAR
March 9, 2018
BACHHA SAH Vs. THE STATE OF BIHAR
February 20, 2018
BACHU RAI Vs. STATE OF BIHAR
August 1, 2018
BADAL KUMAR SAHNI SON OF MAHENDRA SAHANI Vs. STATE OF BIHAR
January 23, 2018
BADAN DHANUK Vs. STATE OF BIHAR
March 16, 2018
BADIUZAMA S/O HAZI SK. ENAMUL HAQUE Vs. THE STATE OF BIHAR
March 8, 2018
BADRI CHOUDHARY AND OTHERS Vs. THE STATE OF BIHAR
September 10, 2018
BADRI PASWAN Vs. MASJID OF SUNNI COMMUNITY
December 20, 2018
BADRI YADAV AND OTHERS Vs. THE STATE OF BIHAR
July 26, 2018
BAHADUR SAH Vs. STATE OF BIHAR
April 2, 2018
BAHARAN ALI Vs. STATE OF BIHAR
April 10, 2018
BAIDYANATH CHOUDHARY SON OF LATE BLAESHWAR CHOUDHA Vs. STATE OF BIHAR
May 1, 2018
BAIDYANATH SHARAN VERMA Vs. PASHUPATI DEVI AND ANOTHERS
February 21, 2018
BAIJ NATH PANDEY Vs. THE STATE OF BIHAR
June 29, 2018
BAIJ NATH SAH, S/O LATE MUKHLAL SAH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
BAIJNATH RAI Vs. STATE OF BIHAR
April 16, 2018
BAIJNATH RAM Vs. STATE OF BIHAR
January 13, 2018
BAIJNATH SAO Vs. STATE OF BIHAR
March 27, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PARMESHWARI DEVI AND OTHERS
October 4, 2018
BAJARU Vs. THE STATE OF BIHAR
January 3, 2018
BAL MUKUND PRASAD SINGH Vs. PUNJAB NATIONAL BANK & ORS.
May 11, 2018
BAL MUKUND SINHA, SON OF LATE TEJ NARAIN SINGH Vs. THE STATE OF BIHAR
February 15, 2018
BALAK MAHTO SON OF RAMROOP MAHTO Vs. STATE OF BIHAR
July 27, 2018
BALESHWAR MAHTO, SON OF SRI JITAN MAHTO, AND ORS. Vs. THE STATE OF BIHAR
January 18, 2018
BALESHWAR OJHA, S/O DEV DHARI OJHA Vs. STATE OF BIHAR AND ANOTHERS
June 20, 2018
BALESHWAR PASWAN, S/O SHRIPAT PASWAN Vs. STATE OF BIHAR
January 18, 2018
BALESHWAR RAI Vs. STATE OF BIHAR
July 26, 2018
BALESHWAR YADAV AND OTHERS Vs. THE STATE OF BIHAR
July 12, 2018
BALI RAM PRASAD SINGH Vs. THE GENERAL MANAGER (H.R.) CUM REVIEWING AUTHORITY BANK OF INDIA
November 27, 2018
BALI SINGH Vs. STATE OF BIHAR
March 21, 2018
BALIRAM JHA @ BALRAM JHA S/O LATE NARMDESHWAR JHA Vs. STATE OF BIHAR
September 18, 2018
BALIRAM RAI SON OF LATE RAM BILASH RAI Vs. STATE OF BIHAR
December 7, 2018
BALKESHI DEVI Vs. STATE OF BIHAR
March 15, 2018
BALKISHUN RABIDAS SON OF BIHARI RABIDAS Vs. STATE OF BIHAR
July 5, 2018
BALMEEKI SINGH Vs. BHAGIRATHI SINGH
May 10, 2018
BALMIKI KUMAR S/O LATE SATYA NARAYAN SINGH Vs. STATE OF BIHAR
November 22, 2018
BALMIKI PANDEY, SON OF LATE ISHWAR DAYAL PANDEY Vs. UNION OF INDIA
February 8, 2018
BALMIKI PATHAK Vs. THE STATE OF BIHAR
November 26, 2018
BALMUKUND PANDEY Vs. STATE OF BIHAR
October 26, 2018
BALMUKUND PRASAD SON OF LATE BHAGWAT PRASAD Vs. THE STATE OF BIHAR AND OTHERS
July 2, 2018
BALRAM PANDEY, SON OF LATE JANKI PANDEY Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY; SECRETARY,
March 5, 2018
BALVIKASH SEWA SANSTHAN Vs. STATE OF BIHAR
May 18, 2018
BAMBAM RAI AND OTHERS Vs. THE STATE OF BIHAR
June 28, 2018
BAMBAM SINGH SON OF BALLAM SINGH Vs. STATE OF BIHAR
July 9, 2018
BAMBHOLI MANDAL Vs. STATE OF BIHAR
March 6, 2018
BAMESHWAR SINGH Vs. UNION OF INDIA AND OTHERS
February 23, 2018
BANDANA PRAKASH Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
BANDANA SINHA, WIFE OF LATE BISHUNDEO PRASAD Vs. MAGADH UNIVERSITY THROUGH REGISTRAR
April 23, 2018
BANDEY LAL YADAV Vs. STATE OF BIHAR
March 27, 2018
BANGALI Vs. PATNA MUNICIPAL CORPORATION
June 19, 2018
BANGALI SAH SON OF LATE DURGA SAH Vs. THE STATE OF BIHAR AND ANR.
January 16, 2018
BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
February 22, 2018
BANKE PASWAN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
October 6, 2018
BANSI BELDAR @ BANSI JAMADAR, SON OF LATE RAMKISHUN JAMADAR Vs. THE STATE OF BIHAR
January 17, 2018
BANSIDHAR SHARMA Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
BANWARI LAL DALANIYA Vs. STATE OF BIHAR
April 2, 2018
BANWARI YADAV, SON OF LATE SITARAM YADAV Vs. THE STATE OF BIHAR
February 27, 2018
BAPPA PAHARI, SON OF BIRAN PAHARI Vs. STATE OF BIHAR
August 23, 2018
BARMESHWAR CHOUDHARY S/O RAM KUMAR CHOUDHARY Vs. STATE OF BIHAR
October 5, 2018
BARNABAS TUDU, S/O LATE TITUS TUDU Vs. THE STATE OF BIHAR, THE CHIEF SECRETARY, BIHAR, PATNA AND OTHERS
June 19, 2018
BASANT KUMAR SRIVASTAVA SON OF LAL BABU SRIVASTAVA Vs. STATE OF BIHAR
May 4, 2018
BASANT PRASAD SINGH Vs. STATE OF BIHAR
May 18, 2018
BASANT SINGH, SON OF LATE RAHGUBIR SINGH Vs. STATE OF BIHAR
July 24, 2018
BASANT YADAV SON OF LATE BALDEO YADAV Vs. STATE OF BIHAR
May 4, 2018
BASANTI MUKHERJEE Vs. STATE OF BIHAR
January 9, 2018
BASED ON THE NEWS DATED 18.08.2018 IN THE ENGLISH DAILY THE TIMES OF INDIA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
September 25, 2018
BASED ON THE NEWS ITEM UPLOADED ON THE WEBSITE OF NEWS APP BAR AND BENCH Vs. THE STATE OF BIHAR & ORS
July 12, 2018
BASED ON THE NEWS ITEM UPLOADED ON THE WEBSITE OF NEWS APP BAR AND BENCH Vs. STATE OF BIHAR & ORS.
June 26, 2018
BASHISHTHA SINGH Vs. RAJIV RANJAN TRIVEDI
January 16, 2018
BASISTHA NARAIN SINGH @ BHAGAT LAL SINGH S/O LATE BIYASH SINGH Vs. STATE OF BIHAR
September 7, 2018
BASUDEO PRASAD PODDAR Vs. STATE OF BIHAR AND OTHERS
July 5, 2018
BASUDEO SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 20, 2018
BASUDEO YADAV Vs. THE STATE OF BIHAR AND OTHERS
September 17, 2018
BASUKI KUMAR JHA @ BASUKI JHA Vs. THE STATE OF BIHAR AND OTHER
September 7, 2018
BATA INDIA LTD. AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 18, 2018
BATA INDIA LTD. BATAGANJ AND OTHER Vs. THE STATE OF BIHAR
June 27, 2018
BECHAN THAKUR Vs. THE BIHAR STATE ELECTRICITY BOARD AND OTHERS
October 10, 2018
BECHU SINGH, SON OF LATE BIPHAN SINGH YADAV Vs. STATE OF BIHAR
April 23, 2018
BHAGALPUR ZILA KHADI GRAMODYOG SANGH Vs. REGIONAL DIRECTOR
December 13, 2018
BHAGWAN CHOUDHARY ALIAS PALTU CHOUDHARY AND OTHERS Vs. STATE OF BIHAR
May 15, 2018
BHAGWAN MAHTO Vs. STATE OF BIHAR
December 11, 2018
BHAGWAN PRASAD @ SHREE BHAGWAN PRASAD Vs. STATE OF BIHAR
January 4, 2018
BHAGWAN SINGH AND OTHERS Vs. THE BIHAR SCHOOL EXAMINATION BOARD
January 30, 2018
BHAGWANI MANDAL Vs. THE STATE OF BIHAR
July 17, 2018
BHAGWAT PRASAD Vs. MANOJ KUMAR
December 19, 2018
BHAGWATI COKE INDUSTRIES PVT LTD Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, AURANGABAD
August 8, 2018
BHAIRO RAUT, SON OF LATE PURNMASHI RAUT Vs. STATE OF BIHAR
February 9, 2018
BHAJAN KEWAT, SON OF GURUDEO KEWAT Vs. STATE OF BIHAR
March 19, 2018
BHANA RAM SON OF BABU LAL Vs. THE STATE OF BIHAR AND OTHERS
July 12, 2018
BHARAT BAITHA @ BHAIRO BAITHA & ORS Vs. STATE OF BIHAR
January 2, 2018
BHARAT BHAGAT, SON OF LATE SANJIVAN BHAGAT Vs. THE STATE OF BIHAR
January 31, 2018
BHARAT BHUSHAN Vs. STATE OF BIHAR
May 1, 2018
BHARAT MAHTO Vs. STATE OF BIHAR AND OTHERS
June 21, 2018
BHARAT RAY Vs. STATE OF BIHAR
January 29, 2018
BHARAT SAO, S/O KAMESHWAR SAO Vs. STATE OF BIHAR
April 6, 2018
BHARAT SHARMA Vs. STATE OF BIHAR
January 13, 2018
BHARAT SINGH Vs. THE UNION OF INDIA
March 21, 2018
BHARAT V DAFTARY Vs. STATE OF BIHAR
July 13, 2018
BHARTI PANJIYAR Vs. STATE OF BIHAR AND OTHERS
June 22, 2018
BHAVYA KUMARI AND ANR. Vs. STATE OF BIHAR AND ANR.
August 29, 2018
BHAWANI AUTOMOBILES Vs. THE STATE OF BIHAR
July 5, 2018
BHAWANI AUTOMOBILES Vs. THE STATE OF BIHAR
June 28, 2018
BHAWESH NATH JHA Vs. THE STATE OF BIHAR
March 26, 2018
BHAWESH PATHAK, SON OF LATE SACHIDANAND PATHAK Vs. STATE OF BIHAR
January 13, 2018
BHIBHAV SINGH, S/O SRI ASHOK KUMAR SINGH Vs. STATE OF BIHAR
April 19, 2018
BHIKHA DEVI Vs. THE STATE OF BIHAR
June 19, 2018
BHIKHARI PANDEY @ GANPATI PANDEY Vs. STATE OF BIHAR
June 26, 2018
BHIKHARI RAI AND OTHERS Vs. CHANI LALL RAI AND OTHERS
September 12, 2018
BHIKHARI SAH SON OF LATE BILAT SAH Vs. STATE OF BIHAR
March 30, 2018
BHIKHARI YADAV Vs. STATE OF BIHAR
July 23, 2018
BHIM SINGH Vs. THE STATE OF BIHAR
March 13, 2018
BHIMAL RAM @ VIMAL RAM Vs. THE STATE OF BIHAR
October 9, 2018
BHINU RAI Vs. STATE OF BIHAR
August 9, 2018
BHIVISHAN SINGH Vs. STATE OF BIHAR
February 6, 2018
BHOJ YADAV AND ANOTHER Vs. THE STATE OF BIHAR
February 22, 2018
BHOLA GOPE AND OTHERS Vs. THE STATE OF BIHAR
August 14, 2018
BHOLA KUMAR, SON OF YOGENDRA PRASAD @ YOGENDRA PRASAD SINGH, PERMANENT Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EXCISE
February 1, 2018
BHOLA PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR
September 14, 2018
BHONTU DAS @ BICHHU DAS Vs. STATE OF BIHAR
October 10, 2018
BHRIGUNANDAN SAH Vs. STATE OF BIHAR
January 24, 2018
BHRIGUNATH MANDAL Vs. STATE OF BIHAR
April 16, 2018
BHUBNESHWAR SINGH, SON OF LATE KRIPANAND SINGH Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
BHUKHI YADAV S/O SUKHANDAN SINGH AND OTHERS Vs. THE STATE OF BIHAR
March 7, 2018
BHULAN MISHRA @ DWARIKA MISHRA, SON OF LATE VISHWANATH MISHRA Vs. STATE OF BIHAR
March 21, 2018
BHULAN SAH Vs. STATE OF BIHAR
January 15, 2018
BHUNA DEVI, WIFE OF NANDAN SAHANI Vs. THE STATE OF BIHAR AND OTHERS
January 24, 2018
BHUNESHWAR YADAV @ BHUNESHWAR RAI Vs. STATE OF BIHAR
January 9, 2018
BHUPENDRA KUMAR MEHTA, S/O PARMESHWARI MEHTA Vs. STATE OF BIHAR
March 6, 2018
BHUPNARAYAN YADAV, S/O LATE AMIN YADAV Vs. STATE OF BIHAR
October 31, 2018
BHUSHAN DOME Vs. THE STATE OF BIHAR
November 19, 2018
BHUSHAN MAHTO, S/O LATE DUKHI MAHTO Vs. THE STATE OF BIHAR
June 19, 2018
BHUSHAN YADAV Vs. STATE OF BIHAR
August 30, 2018
BHUTAI YADAV S/O GIRIDHARI YADAV R/O BOJHAYAT Vs. STATE OF BIHAR
February 20, 2018
BHUTKUN DAS @ SATENDRA DAS Vs. STATE OF BIHAR
January 10, 2018
BHUWAR YADAV AND OTHERS Vs. STATE OF BIHAR
August 9, 2018
BHUWNESHWAR MISHRA Vs. STATE OF BIHAR
June 18, 2018
BIBHA KUMARI W/O SRI. ARUN KUMAR AKELA Vs. THE STATE OF BIHAR AND ORS.
January 29, 2018
BIBHUTI NATH JHA Vs. THE STATE OF BIHAR AND OTHERS
February 21, 2018
BIBI FURZANA AND OTHERS Vs. MD. AJAJ SON OF MD. NAGAR AND OTHERS
June 19, 2018
BIBI HAZARA KHATOON @ BIBI HAJARA KHATUN Vs. THE STATE OF BIHAR
August 23, 2018
BIBI HUSHANA WIFE OF LATE WAHAB. Vs. THE STATE OF BIHAR
February 1, 2018
BIBI KHARUNISSHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
BIBI NAJDA KHATOON, WIFE OF LATE MOKHTAR Vs. STATE OF BIHAR
April 11, 2018
BIBI NAJIA W/O LATE MUSLIM MIYAN Vs. THE STATE OF BIHAR
June 20, 2018
BIBI RASHIDA KHATOON Vs. RAJENDRA AGRICULTURAL UNIVERSITY AND OTHERS
July 12, 2018
BIDHAN CHAND SINGH Vs. THE STATE OF BIHAR
April 3, 2018
BIDYANAND PASWAN Vs. THE STATE OF BIHAR
March 9, 2018
BIGAN MISTRY Vs. THE STATE OF BIHAR
November 28, 2018
BIGAN YADAV S/O TUKAN YADAV Vs. STATE OF BIHAR
September 5, 2018
BIHAR COOPERATIVE WEAVERS SPINNING MILL Vs. SRI SIYA RAM
March 27, 2018
BIHAR COUNCIL ON SCIENCE AND TECHNOLOGY Vs. VIJOY KUMAR SINHA AND OTHERS
June 26, 2018
BIHAR OFFSET PRINTERS ASSOCIATION AND OTHERS Vs. THE STATE OF BIHAR
February 26, 2018
BIHAR POLICE ASSOCIATION AND OTHERS Vs. STATE OF BIHAR AND OTHERS
September 11, 2018
BIHAR PRADESH PHARMACY TEACHERS ASSOCIATION AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 10, 2018
BIHAR PRADESH ZILA PARISHAD ADHYAKSH SANGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT
April 25, 2018
BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY Vs. SUDHIR KUMAR S/O RAM CH
March 8, 2018
BIHAR RAJYA ARYA PRATINIDHI SABHA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR
October 12, 2018
BIHAR RAJYA ARYA PRATINIDHI SABHA AND ORS. Vs. THE STATE OF BIHAR
June 22, 2018
BIHAR RAJYA JAIL CHATURTHVARGIYA KAMGAR UNION AND OTHERS Vs. THE STATE OF BIHAR
June 25, 2018
BIHAR RAJYA KISHAN SABHA AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
October 9, 2018
BIHAR RAJYA KRISHI VIPNAN PARISHAD, BAZAR PRAVESHI Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD, THROUGH
April 26, 2018
BIHAR RAJYA VIDYUT PARISHAD FIELD KAMGAR UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATNA AND OTHERS
February 15, 2018
BIHAR RAJYA ZILA PARISHAD KARMACHARI MAHASANGH Vs. STATE OF BIHAR
April 5, 2018
BIHAR SCHOOL EXAMINATION BOARD AND OTHERS Vs. ASHA SINHA MEMORIAL UCHCHA MADHYAMIK VIDYALAYA AND ANOTHERS
July 13, 2018
BIHAR STATE BEVERAGE CORPORATION LTD. AND OTHERS Vs. PRATYUSH KIRAN
October 3, 2018
BIHAR STATE BUILDING CONSTRUCTION CORPORATION LTD Vs. HARI SHANKAR PRASAD
March 14, 2018
BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD AND ORS Vs. VANSH NARAYAN SHARMA AND ORS
January 31, 2018
BIHAR STATE COOPERATIVE MARKETING UNION LIMITED Vs. SURENDRA KUMAR
February 21, 2018
BIHAR STATE ELECTRICITY BOARD Vs. STATE OF BIHAR
September 19, 2018
BIHAR STATE ELECTRICITY BOARD Vs. VIJAY ELECTRICALS LTD.
June 27, 2018
BIHAR STATE ELECTRICITY BOARD VIDYUT BHAWAN BAILEY ROAD PATNA Vs. M/S HARSH ADVANCE DIAGNOSTIC AND RESEARCH PVT. LTD. AND OTHER
July 23, 2018
BIHAR STATE FOOD & CIVIL SUPPLIED CORPORATION LIMITED & ORS. Vs. JAGESHWAR CHOUDHARY & ANR.
February 20, 2018
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. NAYAN KUMAR
August 6, 2018
BIHAR STATE HOUSING BOARD Vs. ARUN KUMAR SINGH; STATE OF BIHAR; DEPUTY SECRETARY
March 7, 2018
BIHAR STATE HOUSING BOARD PATNA Vs. RATAN YADAV
March 9, 2018
BIHAR STATE HOUSING BOARD, PATNA Vs. BRAJ NANDAN SINGH
September 11, 2018
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
May 7, 2018
BIHAR STATE POWER ( HOLDING ) COMPANY LIMITED Vs. MOKHTAR AHMAD SAKIB AND OTHERS
October 9, 2018
BIHAR STATE POWER (HOLDING) COMPANY LIMITED THROUGH ITS CHAIRMAN Vs. MD ASIF HUSSAIN SON OF MD RASHID HUSSAIN
December 18, 2018
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE STATE OF BIHAR
February 13, 2018
BIHAR STATE SHIA WAKF BOARD Vs. THE SECRETARY, MINORITY WELFARE DEPT., GOVT. OF BIHAR, OLD SECRETARIAT, PATNA AND ORS.
January 31, 2018
BIHAR YUVA ADHIWAKTA KALYAN SAMITTEE Vs. PATNA HIGH COURT
April 17, 2018
BIJAY KUMAR MANDAL Vs. THE T.M. BHAGALPUR UNIVERSITY, BHAGALPUR AND OTHERS
September 27, 2018
BIJAY KUMAR SAH Vs. STATE OF BIHAR
October 1, 2018
BIJAY PATHAK @ BIJAY KUMAR PATHAK Vs. THE STATE OF BIHAR
March 14, 2018
BIJAY SAPERA S/O LAKHAN SAPERA Vs. STATE OF BIHAR
February 22, 2018
BIJAY SHANKAR JHA Vs. STATE BANK OF INDIA AND OTHERS
July 25, 2018
BIJENDRA PRASAD AMBASTHA SON OF LATE SHIV NARAYAN PRASAD Vs. STATE OF BIHAR
June 27, 2018
BIKASH YADAV @ VIKASH KUMAR YADAV Vs. STATE OF BIHAR
August 24, 2018
BIKRAM CHAUDHARY Vs. STATE OF BIHAR & ORS.
July 2, 2018
BIKRAM PASWAN Vs. STATE OF BIHAR
April 5, 2018
BIKRAMA SAW Vs. STATE OF BIHAR AND ANOTHER
March 28, 2018
BIMAL CHANDRA MISHRA Vs. THE STATE OF BIHAR AND OTHERS
February 8, 2018
BIMAL KUMAR SINGH @ BIMAL KUMAR Vs. THE STATE OF BIHAR
March 30, 2018
BIMLA DEVI AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
February 28, 2018
BIMLESH KUMAR Vs. THE STATE OF BIHAR
July 16, 2018
BIMLESH KUMAR Vs. STATE OF BIHAR
June 18, 2018
BIMLESH MAHTO SON OF RAGHU NANDAN MAHTO Vs. STATE OF BIHAR
March 26, 2018
BIMLESH SINGH @ KARU SINGH Vs. STATE OF BIHAR
May 4, 2018
BINA DEVI Vs. LAKHAN YADAV
December 6, 2018
BINAY KUMAR AND ORS. Vs. THE STATE OF BIHAR
January 3, 2018
BINAY KUMAR SINGH Vs. STATE OF BIHAR
January 4, 2018
BINAY PRAKASH Vs. THE STATE OF BIHAR AND OTHERS
August 3, 2018
BIND KUMAR PASWAN Vs. STATE OF BIHAR
October 29, 2018
BINDESHWAR BHAGAT Vs. THE STATE OF BIHAR
June 28, 2018
BINDESHWAR DAS Vs. STATE OF BIHAR
January 5, 2018
BINDESHWAR MAHTO Vs. THE STATE OF BIHAR
March 20, 2018
BINDESHWAR MANDAL AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 30, 2018
BINDESHWAR S/O LATE DHARAM Vs. STATE OF BIHAR THROUGH C B I
September 24, 2018
BINDESHWARI MANDAL, SON OF SUDHESHWAR YADAV Vs. THE STATE OF BIHAR
February 15, 2018
BINDESHWARI PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
BINDESHWARI YADAV @ BINDESHWARI YADAV AND OTHERS Vs. STATE OF BIHAR
August 24, 2018
BINDHAYACHAL SINGH Vs. STATE OF BIHAR AND OTHERS
July 24, 2018
BINDU DEVI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 27, 2018
BINITA KUMARI Vs. STATE OF BIHAR
February 7, 2018
BINOD KUMAR Vs. STATE OF BIHAR
January 4, 2018
BINOD KUMAR AGARWAL SONOF KASHI NATH AGARWAL Vs. STATE OF BIHAR
September 10, 2018
BINOD KUMAR AGRAWAL SON OF LATE LAXMI NARAYAN AGRA Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF FO
March 7, 2018
BINOD KUMAR MALAKAR Vs. STATE OF BIHAR
December 17, 2018
BINOD KUMAR SINGH, SON OF LATE ARJUN PRASAD SINGH Vs. STATE OF BIHAR
May 1, 2018
BINOD KUMAR, SON OF LATE RAM PRATAP KARAK AND OTHERS Vs. STATE OF BIHAR
June 19, 2018
BINOD KUMAR, SON OF LATE SHIR PRASAD Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
BINOD MALAKAR Vs. STATE OF BIHAR
March 14, 2018
BINOD MANDAL Vs. THE STATE OF BIHAR
August 14, 2018
BINOD PAL AND OTHER Vs. THE STATE OF BIHAR
September 18, 2018
BINOD PRASAD @ VINOD PRASAD, SON OF RAM CHANDRA PRASAD Vs. STATE OF BIHAR
March 26, 2018
BINOD PRASAD, SON OF VISHWANATH PRASAD Vs. DAHU MAHTO ALIAS DAHU BHAGAT, SON OF LATE LEELA MA
April 26, 2018
BINOD RAI @ VINOD KUMAR RAY S/O GANESH RAY Vs. STATE OF BIHAR
April 19, 2018
BINOD RAM SON OF LATE SITA RAM Vs. STATE OF BIHAR
January 13, 2018
BINOD SINGH Vs. P.S. SAHPUR AND OTHERS
December 7, 2018
BINOD SINGH SAUMITRA Vs. CHAIRMAN &
February 23, 2018
BINOD TATWA, SON OF LATE NARAIN PRASAD TATAWA Vs. STATE OF BIHAR
January 19, 2018
BINOD TIWARY Vs. ALLAHABAD BANK AND OTHERS
July 3, 2018
BINOD YADAV @ BINOD KUMAR YADAV Vs. STATE OF BIHAR
December 13, 2018
BINOY SINGH Vs. STATE OF BIHAR
February 1, 2018
BIPIN BIHARI CHAUBEY Vs. STATE OF BIHAR
January 10, 2018
BIPIN BIHARI MANDAL SON OF SRI BHUDEV MANDAL Vs. THE STATE OF BIHAR
January 17, 2018
BIPIN KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
August 18, 2018
BIPIN MANDAL @ BIPIN KUMAR MANDAL Vs. STATE OF BIHAR
April 9, 2018
BIPUL CHOUDHARY S/O RAMANUJ CHOUDHARY Vs. STATE OF BIHAR
December 17, 2018
BIPUL KUMAR @ RAJESH KUMAR (VICTIM) Vs. MAHESH KUMAR AND OTHERS
August 3, 2018
BIR BAHADUR RAM SON OF JAGDISH RAM Vs. STATE OF BIHAR THROUGH SECRETARY DEPARTMENT
July 13, 2018
BIR MANI PRASAD SINGH Vs. UNION OF INDIA THROUGH CHAIRMAN KENDRIYA VIDYALAYA SANGHATHAN, HEADQUARTER
April 5, 2018
BIRAN SINGH & ORS. Vs. SRI MUNINDAR SINGH & ORS.
April 2, 2018
BIRBAHADUR SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 13, 2018
BIRBAL MURMU @ PANCHU MURMU Vs. THE STATE OF BIHAR
July 27, 2018
BIREN SAH Vs. STATE OF BIHAR
January 5, 2018
BIRENDRA CHAUDHARY Vs. THE STATE OF BIHAR
January 2, 2018
BIRENDRA CHAUHAN Vs. STATE OF BIHAR
March 15, 2018
BIRENDRA KUMAR AND ANOTHER Vs. SURYA NATH VAIDH AND OTHERS
August 30, 2018
BIRENDRA KUMAR JAISWAL AND ORS. Vs. STATE OF BIHAR
January 16, 2018
BIRENDRA KUMAR KAUSHIK, SON OF LATE MUNESHWAR SHARMA Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
BIRENDRA KUMAR SINGH SON OF RAGHUNATH SINGH Vs. STATE OF BIHAR
August 31, 2018
BIRENDRA KUMAR SON OF LATE PARMESHWAR RAM Vs. THE STATE OF BIHAR
July 20, 2018
BIRENDRA KUMAR SON OF LATE RAJESHWAR MAHTO Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
May 11, 2018
BIRENDRA KUMAR, SON OF GANGA RAI Vs. RATNESH MISHRA SON OF KISHORI MISHRA; BANGESWAR OJ
March 7, 2018
BIRENDRA MANDAL, S/O YUGESHWAR MANDAL @ JUGAI MANDAL @ JUGAL MANDAL Vs. STATE OF BIHAR
February 1, 2018
BIRENDRA PANDEY Vs. THE HIGH COURT OF JUDICATURE AT PATNA
June 27, 2018
BIRENDRA PASWAN @ BATORAN PASWAN Vs. STATE OF BIHAR
March 27, 2018
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
December 7, 2018
BIRENDRA PRASAD SINGH & ANR. Vs. STATE OF BIHAR & ORS.
February 8, 2018
BIRENDRA SHARMA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
February 20, 2018
BIRENDRA SINGH Vs. STATE OF BIHAR
January 4, 2018
BIRENDRA SINGH @ VIRENDRA SINGH @ PAPPU SINGH Vs. STATE OF BIHAR AND OTHERS
June 28, 2018
BIRENDRA YADAV AND OTHERS Vs. STATE OF BIHAR
February 24, 2018
BIRMANI YADAV, SON OF LATE NAND KISHORE YADAV Vs. STATE OF BIHAR
June 21, 2018
BISHRAM OJHA SON OF SRI RADHA MOHAN OJHA Vs. THE STATE OF BIHAR
March 27, 2018
BISHUN SINGH Vs. STATE OF BIHAR
December 12, 2018
BISHWA NATH SINGH, SON OF LATE RAMBHAJAN SINGH Vs. STATE OF BIHAR
April 27, 2018
BISHWAMBHAR NATH PANDEY, SON OF LATE THAG PANDEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
April 9, 2018
BISHWANATH DUBEY Vs. STATE OF BIHAR
February 13, 2018
BISHWANATH PASSI @ KULLAR PASI Vs. STATE OF BIHAR
April 12, 2018
BISHWANATH PRASAD, S/O RAM KRIPAL SAH @ RAM KRIPAL Vs. VEENA KUMARI
May 4, 2018
BISUNDEO PASWAN, SON OF LATE BHADAI PASWAN Vs. STATE OF BIHAR
January 19, 2018
BITIYA HEMBRUM W/O LATE DEWAN SOREN Vs. STATE OF BIHAR
May 4, 2018
BRAHAM PRAKASH, SON OF OM PRAKASH VARSHNEY Vs. STATE OF BIHAR
March 7, 2018
BRAHMANAND SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
September 6, 2018
BRAHMDEO PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
October 4, 2018
BRAHMDEO YADAV AND OTHERS Vs. THE STATE OF BIHAR
February 9, 2018
BRAHMESHWAR NATH TIWARY Vs. STATE OF BIHAR
March 30, 2018
BRAJ BIHARI SINGH Vs. STATE OF BIHAR
September 14, 2018
BRAJ KISHORE PRASAD S/O LATE SURAJDEO RAM Vs. STATE OF BIHAR
February 26, 2018
BRAJENDRA PRASAD DEO SON OF LATE UPENDRA LAL DEO Vs. STATE OF BIHAR
August 28, 2018
BRAJESH KUMAR YADAV AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
BRAJESH SHARMA @ BRAJESH KUMAR, SON OF CHAMRU SHARMA AND OTHERS Vs. THE STATE OF BIHAR
June 28, 2018
BRANCH MANAGER Vs. PARO DEVI, WIFE OF LATE BHOLA SHARMA AND OTHERS
October 1, 2018
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SURENDRA RAI S/O BANSHI YADAV
August 13, 2018
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MOLA DEVI W/O LATE SHANKAR MANDAL
July 12, 2018
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. RAJ KUMARI DEVI
September 27, 2018
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. KALPANA SINGH AND OTHERS
September 6, 2018
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. SUSHILA DEVI
November 22, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMP LTD MUNGER Vs. ISHWAR RAM
May 9, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. VEENA DEVI
May 8, 2018
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIM Vs. PARWATI DEVI, W/O TEJ NARAIN JHA
May 11, 2018
BRICHHA YADAV Vs. THE STATE OF BIHAR
July 18, 2018
BRIJ BHUSHAN DWIVEDI Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF LABOUR
January 8, 2018
BRIJ BHUSHAN DWIVEDI S/O LATE GANGADHAR DWIVEDI R/O HARDEV NIWAS Vs. UNION OF INDIA THROUGH ITS SECRETARY NULL MINISTRY OF CIVIL AVIATION
January 8, 2018
BRIJ NANDAN YADAV S/O BALDEO YADAV @ GAURI YADAV Vs. UNITED INDIA INSURANCE COMPANY LTD
August 6, 2018
BRIJESH DAS @ BRIJESH KUMAR DAS SON OF HARICHANDRA DAS AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
March 21, 2018
BRIJESH KUMAR SHUKLA Vs. UNION OF INDIA THROUGH SECRETARY
October 4, 2018
BRIJNANDAN LAL BARNWAL Vs. BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN AND OTHERS
February 21, 2018
BRIND SINGH @ BIRENDRA SINGH Vs. THE STATE OF BIHAR
August 28, 2018
BRISHKETU BIHARI SINHA Vs. STATE OF BIHAR
September 14, 2018
BROAD SON COMMODITIES PVT. LTD AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
October 5, 2018
BUCHAN SONI @ BUCHUU SONI S/O SHIVAJEE SAH Vs. STATE OF BIHAR
February 26, 2018
BUCHI DEVI @ BUCHHI @ BACHI DEVI Vs. STATE OF BIHAR
May 15, 2018
BUDHIYA DEVI W/O DHRUP RAM @ DHRUPNARAYAN SAH Vs. STATE OF BIHAR
April 9, 2018
BULBUL DEVI WIFE OF MAHENDRA PRATAP CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 18, 2018
BULLA RAI @ BULLA YADAV SON OF DARSHAN YADAV AND OTHERS Vs. THE STATE OF BIHAR
March 14, 2018
BUNDESHWAR PRASAD SINGH S/O LATE BASANT PRASAD SINGH Vs. STATE OF BIHAR
March 8, 2018
BYASDEO Vs. STATE OF BIHAR
February 1, 2018
CELSIUS HEALTHCARE PVT LTD Vs. STATE OF BIHAR
July 9, 2018
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION THR ASSISTANT PROVIDENT FUND COMMISSIONER & ORS Vs. MRITUNJAY KUMAR
October 26, 2018
CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LIMITED & ORS. Vs. ARJIK CARRIER PVT. LTD.
July 5, 2018
CHAIRMAN MADHYA BIHAR GRAMIN BANK, PATNA Vs. UNION OF INDIA
July 2, 2018
CHAIRMAN, UTTAR BIHAR GRAMIN BANK Vs. DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL), PATNA,
April 24, 2018
CHAIRMAN, UTTAR BIHAR GRAMIN BANK, MUZAFFARPUR AND OTHERS Vs. AMAN KUMAR, SON OF TRIVENI PRASAD
January 23, 2018
CHAIRMAN,CENTRAL BANK OF INDIA Vs. M/S. RAM PRAVESH RAI ESTATE PVT. LTD.
January 24, 2018
CHAMAK LAL YADAV AND OTHERS Vs. THE STATE OF BIHAR
February 20, 2018
CHAMAKU RAM Vs. STATE OF BIHAR
March 13, 2018
CHAMARU YADAV @ CHANDAR YADAV Vs. THE STATE OF BIHAR
June 25, 2018
CHANCELLOR,UNIVERSITIES OF BIHAR Vs. DINESH PRASAD SINHA
December 3, 2018
CHANDA DEVI Vs. STATE OF BIHAR; DISTRICT MAGISTRATE, BHAGALPUR; SU
March 19, 2018
CHANDA DEVI Vs. THE STATE OF BIHAR AND OTHERS
June 20, 2018
CHANDA SINGH Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
CHANDAN KUMAR Vs. THE STATE OF BIHAR AND OTHERS
July 13, 2018
CHANDAN KUMAR JAISWAL AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
CHANDAN KUMAR SAH Vs. STATE OF BIHAR
January 4, 2018
CHANDAN KUMAR SAHNI S/O MOTI LAL SAHNI Vs. STATE OF BIHAR
September 27, 2018
CHANDAN KUMAR SHARMA Vs. THE STATE OF BIHAR AND OTHERS
August 31, 2018
CHANDAN KUMAR SON OF LATE PRAMOD KUMAR Vs. UNION OF INDIA AND OTHERS
June 26, 2018
CHANDAN KUMAR YADAV S/O VISHWANATH SINGH Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
CHANDAN MANJHI Vs. THE STATE OF BIHAR
June 19, 2018
CHANDAN MUKHIYA @ CHANNA MUKHIYA Vs. STATE OF BIHAR
April 2, 2018
CHANDAN PRASAD SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY, HEALTH, MEDICAL EDUCATION AND FAMILY WELFARE DEPARTMENT
February 5, 2018
CHANDAN SINGH, SON OF LATE RAJARAM SINGH Vs. STATE OF BIHAR
September 12, 2018
CHANDESHWAR CHAUDHARY Vs. STATE OF BIHAR
September 11, 2018
CHANDESHWAR MALI Vs. THE STATE OF BIHAR
May 8, 2018
CHANDESHWAR PRASAD Vs. STATE OF BIHAR
October 25, 2018
CHANDESHWAR PRASAD SON OF LATE LAXMI KAPAR Vs. BIHAR STATE POWER HOLDING COMPANY LTD. AND OTHERS
June 29, 2018
CHANDESHWAR SAH Vs. STATE OF BIHAR
January 25, 2018
CHANDESHWAR SINGH, S/O RAM BILAS SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PRISON
April 4, 2018
CHANDESHWAR SINGH, SON OF LATE SUKHDEO SINGH Vs. STATE OF BIHAR
November 5, 2018
CHANDESHWARI PRASAD YADAV Vs. THE STATE OF BIHAR
July 3, 2018
CHANDRA DEO MEHTA SON OF LATE GANESH MEHTA Vs. STATE OF BIHAR
February 2, 2018
CHANDRA DITYA NATH DAS Vs. NORTH BIHAR GRAMIN BANK, PRINCIPAL OFFICE, KALAMBAGH CHOUK, MUZAFFARPUR, THROUGH ITS CHAIRMAN
February 8, 2018
CHANDRA KANT JHA Vs. STATE OF BIHAR
April 9, 2018
CHANDRA KANT JHA, SON OF LATE JAGESHWAR JHA Vs. STATE OF BIHAR
August 2, 2018
CHANDRA KISHORE MAHTO Vs. STATE OF BIHAR
August 20, 2018
CHANDRA KISHORE SHAHI Vs. STATE OF BIHAR
September 17, 2018
CHANDRA KISHORE YADAV Vs. STATE OF BIHAR
September 25, 2018
CHANDRA MOHAN JHA Vs. UNION OF INDIA
January 29, 2018
CHANDRA MOHAN YADAV Vs. THE STATE OF BIHAR
August 28, 2018
CHANDRA PRATAP PATHAK Vs. STATE OF BIHAR
March 15, 2018
CHANDRADEO RAI Vs. STATE OF BIHAR
December 10, 2018
CHANDRAMA DUSADH Vs. STATE OF BIHAR
February 6, 2018
CHANDRAMANI SAH S/O RAM CHARIT SAH Vs. STATE OF BIHAR
May 14, 2018
CHANDRASHEKHAR Vs. STATE OF BIHAR
March 14, 2018
CHANDRESH KUMAR Vs. STATE OF BIHAR
January 30, 2018
CHANDRIKA CHAUDHARY AND OTHERS Vs. STATE OF BIHAR
September 13, 2018
CHANDRIKA ROY AND OTHERS Vs. THE STATE OF BIHAR
February 28, 2018
CHANDRIKA SINGH Vs. THE STATE OF BIHAR
August 23, 2018
CHANDRIKA YADAV, SON OF BANSHI YADAV Vs. STATE OF BIHAR
October 4, 2018
CHATURGUN MAHTO SON OF BHIKHARI MAHTO Vs. STATE OF BIHAR
July 31, 2018
CHAVIKALA W/O LATE HIRA LAL TANTI Vs. STATE OF BIHAR
June 29, 2018
CHETAN KUMAR MARKAN Vs. STATE OF BIHAR AND OTHERS
August 29, 2018
CHHABBU SHARMA Vs. STATE OF BIHAR
April 2, 2018
CHHABU SINGH SON LATE MAHABIR SINGH Vs. STATE OF BIHAR
October 9, 2018
CHHANU RAI S/O LATE MUNAK RAI @ MANKU RAI Vs. STATE OF BIHAR
January 24, 2018
CHHATHU RAI Vs. AWADHESH RAI S/O BHARAT RAI
November 27, 2018
CHHATRADHARI PASWAN Vs. STATE OF BIHAR
January 25, 2018
CHHAYA KUMARI Vs. STATE OF BIHAR
March 8, 2018
CHHOTE LAL CHOUDHARY Vs. STATE OF BIHAR AND OTHERS
August 2, 2018
CHHOTELAL @ CHHOTELAL PRASAD @ MITHUN AND OTHERS Vs. THE STATE OF BIHAR
June 22, 2018
CHHOTELAL SAH SON OF LAE RAM PRASAD SAH AND OTHERS Vs. STATE OF BIHAR
August 30, 2018
CHHOTU KUMAR Vs. THE STATE OF BIHAR
March 19, 2018
CHHOTU KUMAR AND OTHERS Vs. STATE OF BIHAR
May 18, 2018
CHIEF GENERAL MANAGER Vs. SHEO NANDAN SINGH AND OTHERS
October 3, 2018
CHIEF GENERAL MANAGER EAST ZONE N.T.P.C. Vs. MAHBOOB AZIM.
January 4, 2018
CHINTA DEVI Vs. STATE OF BIHAR
October 26, 2018
CHINTA DEVI, WIFE OF PARAS NATH KAMAT Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY SOCIAL WELFARE DEPARTMENT GOVERNMENT OF BIHAR
July 24, 2018
CHITRANJAN PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
July 19, 2018
CHITTARANJAN ROY, SON OF BRAJ KISHORE ROY Vs. STATE OF BIHAR; COMMISSIONER-CUM-SECRETARY, DEPART
March 13, 2018
CHOTE LAL PASWAN Vs. STATE OF BIHAR
January 30, 2018
COMMISSIONER OF INCOME TAX-11, PATNA AND ORS Vs. AISHWARYA HEALTH CARE AND ORS
January 29, 2018
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN Vs. RAJESH KUMAR, SON OF MANORANJAN PRASAD
January 15, 2018
COMMISSIONER, PATNA MUNICIPAL CORPORATION, & ORS. Vs. RUBY PRASAD & ORS.
January 18, 2018
COSMOS BEVERAGES PVT LTD Vs. STATE OF BIHAR; EXCISE COMMISSIONER, BIHAR, PATNA;
March 27, 2018
DABLOO KUMAR YADAV Vs. THE STATE OF BIHAR
March 13, 2018
DABLOO SINGH Vs. THE STATE OF BIHAR
October 11, 2018
DABLU @ AVINASH KUMAR @ AVINASH SINGH Vs. STATE OF BIHAR
June 25, 2018
DADAN CHOUDHARY SON OF LATE GUPTESHWAR CHOUDHARY Vs. STATE OF BIHAR
November 5, 2018
DALJIT SINGH, S/O LATE EQBAL SINGH Vs. STATE OF BIHAR
April 17, 2018
DAMAN CHANDRA MISHRA S/O LATE KAMLA KANT MISHRA Vs. T M BHAGALPUR UNIVERSITY, BHAGALPUR, THROUGH ITS R
March 29, 2018
DAMARI RAM AND ANOTHER Vs. STATE OF BIHAR
April 20, 2018
DAMYANTI Vs. BISHUNDEO PD MANDAL AND OTHERS
August 8, 2018
DASHRATH RAI, SON OF LATE RAM BARAN RAI Vs. STATE OF BIHAR
January 25, 2018
DATA TECHNOSYS (ENGINEERS) PVT LTD Vs. UNION OF INDIA AND ORS
March 23, 2018
DAYA NAND JHA Vs. THE STATE OF BIHAR
February 6, 2018
DAYA SHANKAR AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 27, 2018
DAYA SHANKAR SINGH Vs. UMA SHANKAR SINGH
May 3, 2018
DAYALI SINGH, SON OF SHEU SINGH Vs. THE STATE OF BIHAR
January 18, 2018
DAYANAND SHARMA Vs. STATE OF BIHAR
May 9, 2018
DAYANAND YADAV Vs. STATE OF BIHAR
March 29, 2018
DAYANAND YADAV @ DAYANAND KUMAR Vs. STATE OF BIHAR
June 25, 2018
DAYANIDHI SINGH Vs. STATE OF BIHAR
January 15, 2018
DEBASHISH BANERJEE Vs. STATE OF BIHAR
July 5, 2018
DEELAN YADAV, SON OF RAM CHANDRA YADAV @ CHANDAR YADAV Vs. THE STATE OF BIHAR
January 23, 2018
DEENANATH YADAV Vs. STATE OF BIHAR
March 27, 2018
DEEP NARAYAN YADAV SON OF LATE CHHEDI YADAV @ CHHE Vs. STATE OF BIHAR
May 8, 2018
DEEP SHANKAR Vs. STATE OF BIHAR
June 28, 2018
DEEPAK KUMAR Vs. THE STATE OF BIHAR AND OTHERS
August 30, 2018
DEEPAK KUMAR MISHRA Vs. STATE OF BIHAR
August 10, 2018
DEEPAK KUMAR SAW AND ANOTHER Vs. STATE OF BIHAR
April 19, 2018
DEEPAK KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HOME (POLICE) DEPARTMENT
June 28, 2018
DEEPAK KUMAR TIWARY Vs. STATE OF BIHAR & ORS
November 19, 2018
DEEPAK LAL S/O DEENANATH PRASAD VERMA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
DEEPU @ SHAILENDRA KUMAR Vs. STATE OF BIHAR
September 18, 2018
DEO BANSH SINGH, SON OF LATE JAG NARAYAN MAHTO Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
March 8, 2018
DEO KANT JHA, SON OF LATE RAM KRISHNA JHA Vs. STATE OF BIHAR
February 9, 2018
DEO NARAYAN RAI S/O SRI GANGA RAI Vs. STATE OF BIHAR
January 8, 2018
DEO NARAYAN SHARMA Vs. THE T.M. BHAGALPUR UNIVERSITY
September 24, 2018
DEO NARAYAN YADAV @ DEWAN YADAV, SON OF LATE THAKUR PRASAD YADAV Vs. STATE OF BIHAR
March 8, 2018
DEO SHAKHI KUER ALIAS DEO SHAKHI DEVI Vs. THE STATE OF BIHAR AND OTHERS
September 18, 2018
DEODHARI RAI @ DON S/O SHIVJEE RAI Vs. THE STATE OF BIHAR
March 29, 2018
DEOKI NANDAN PANDEY AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
DEOLAGAN RAJAK Vs. STATE OF BIHAR
December 6, 2018
DEONANDAN MAHTO @ DEVNANDAN MAHTO AND OTHERS Vs. THE STATE OF BIHAR
June 29, 2018
DEONANDAN PASWAN Vs. THE STATE OF BIHAR AND OTHERS
September 5, 2018
DEV RAJ DEV Vs. THE STATE OF BIHAR
July 20, 2018
DEV SARAN MAHILA EVENING COLLEGE Vs. STATE OF BIHAR AND OTHERS
August 2, 2018
DEVANAND MISHRA Vs. THE STATE OF BIHAR & ANR.
February 2, 2018
DEVANAND SINGH Vs. THE STATE OF BIHAR
September 18, 2018
DEVATA CHARAN SINGH, SON OF LATE KISHUN SINGH Vs. STATE OF BIHAR
September 12, 2018
DEVENDRA KUMAR SINHA Vs. THE STATE BANK OF INDIA, CORPORATE CENTRE, MUMBAI
January 23, 2018
DEVENDRA MAHTO @ D. MARKA AND OTHERS Vs. THE STATE OF BIHAR
August 30, 2018
DEVENDRA RAI Vs. STATE OF BIHAR
July 5, 2018
DEVENDRA RAI AND ORS. Vs. THE STATE OF BIHAR
January 13, 2018
DEVENDRA SINGH Vs. STATE OF BIHAR
June 19, 2018
DEVENDRA YADAV Vs. STATE OF BIHAR
July 26, 2018
DEWNATH RAM LATE SHIVBALAK RAM Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
DHALE SAH Vs. MOHAN PRASAD YADAV
October 25, 2018
DHANANJAY KUMAR RAO Vs. STATE OF BIHAR AND OTHERS
May 18, 2018
DHANANJAY KUMAR SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 25, 2018
DHANANJAY KUMAR, SON OF RAGHUNATH PRASAD CHAUDHARY Vs. STATE OF BIHAR
September 14, 2018
DHANANJAY SINGH @ DHANANJAY KUMAR SINGH Vs. STATE OF BIHAR THROUGH EXCISE COMMISSIONER
February 1, 2018
DHANANJAY SINGH, SON OF LATE RAM PRATAP SINGH AND OTHERS Vs. THE STATE OF BIHAR
March 23, 2018
DHANANJAY THAKUR Vs. THE STATE OF BIHAR
June 28, 2018
DHANANJAY YADAV, SON OF BISHUNDEO YADAV Vs. STATE OF BIHAR
May 18, 2018
DHANESHWAR DAS @ DASHAR DAS Vs. STATE OF BIHAR
August 18, 2018
DHANJI KUMAR SINGH @ DHANAJI KUMAR SINGH Vs. STATE OF BIHAR
March 13, 2018
DHANPATO DEVI KUER Vs. STATE OF BIHAR
February 2, 2018
DHANU HAMBRUM Vs. STATE OF BIHAR AND OTHERS
June 21, 2018
DHARAMBIR KUMAR Vs. STATE OF BIHAR
September 14, 2018
DHAREMDRA RAI Vs. STATE OF BIHAR
February 12, 2018
DHARMA SHEELA DEVI Vs. USHA DEVI
March 26, 2018
DHARMENDRA BHANDARI SON OF YOGENDRA BHANDARI Vs. STATE OF BIHAR
February 12, 2018
DHARMENDRA KUMAR Vs. THE STATE OF BIHAR
June 27, 2018
DHARMENDRA KUMAR Vs. STATE OF BIHAR AND ANOTHERS
April 18, 2018
DHARMENDRA KUMAR @ DHARMENDRA KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
DHARMENDRA KUMAR GUPTA, SON OF LAXMAN SAH Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
DHARMENDRA KUMAR RAM, SON OF LATE VISHANATH RAM Vs. STATE OF BIHAR
April 27, 2018
DHARMENDRA KUMAR SINGH S/O LATE JITENDRA SINGH Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE
January 4, 2018
DHARMENDRA KUMAR SINGH SON OF RAM SINGHASAN SINGH Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
DHARMENDRA MAHATO, SON OF LATE YAMUNA MAHATO Vs. STATE OF BIHAR
August 30, 2018
DHARMVEER RAJAK Vs. STATE OF BIHAR
February 23, 2018
DHASHI MIAN Vs. STATE OF BIHAR
April 3, 2018
DHEERAJ KUMAR Vs. CHAIRMAN, UTTAR BIHAR GRAMIN BANK AND OTHERS
January 15, 2018
DHEERAJ KUMAR SON OF LATE KAPILDEO SINGH Vs. DHANANJAY KUMAR SON OF SRI LAL NARAYAN SINGH
June 19, 2018
DHEERAJ KUMAR, SON OF SURENDRA SHARMA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 27, 2018
DHELAN MAHTO Vs. STATE OF BIHAR
February 16, 2018
DHIRAJ KUMAR, S/O PREMCHANDRA PRASAD @ PREMCHAND PRASAD Vs. STATE OF BIHAR
September 5, 2018
DHIRENDRA KUMAR @ DHIRENDRA SHARMA AND ORS. Vs. STATE OF BIHAR
January 16, 2018
DHRUB NARAYAN JHA Vs. MADHUBANI KSHETRIYA GRAMIN BANK
July 2, 2018
DHRUPAN ROUT, SON OF LATE GURUCHARAN RAM Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
March 22, 2018
DHRUV KUMAR S/O KANHAI PRASAD Vs. THE STATE OF BIHAR AND OTHERS
March 5, 2018
DHURANDHAR PRASAD SINGH SON OF JAI KRISHNA SINGH Vs. STATE OF BIHAR
February 13, 2018
DHURI RAM S/O LATE BADRI RAM Vs. STATE OF BIHAR
September 25, 2018
DIAMOND CARRIERS, A PARTNERSHIP FIRM HAVING ITS OF Vs. INDIAN OIL CORPORATION LTD
May 16, 2018
DIGAMBAR MISHRA Vs. STATE OF BIHAR & ORS
November 19, 2018
DILEEP RAJAK, S/O JAGDISH RAJAK AND OTHERS Vs. STATE OF BIHAR
March 6, 2018
DILIP KUMAR Vs. STATE OF BIHAR
April 11, 2018
DILIP KUMAR Vs. UNION OF INDIA
September 27, 2018
DILIP KUMAR AND OTHERS Vs. THE STATE OF BIHAR
July 5, 2018
DILIP KUMAR CHAUDHARY @ DILIP CHOUDHARY Vs. STATE OF BIHAR
January 9, 2018
DILIP KUMAR GUPTA SON OF LATE RAMCHANDRA SAH Vs. STATE OF BIHAR
March 8, 2018
DILIP KUMAR MANDAL @ DILIP MANDAL, SON OF LATE FAKIR MANDAL Vs. STATE OF BIHAR
March 19, 2018
DILIP KUMAR MISHRA Vs. SMT. SUNITA SINGH CHAUHAN
October 12, 2018
DILIP KUMAR PANDEY Vs. THE STATE OF BIHAR
January 9, 2018
DILIP KUMAR ROY @ CHEDI ROY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
DILIP KUMAR SINGH, SON OF SRI RAM BACHAN SINGH Vs. THE VEER KUNWAR SINGH UNIVERSITY
February 13, 2018
DILIP KUMAR, SON OF LATE RAJENDRA CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
July 12, 2018
DILIP MAHTO Vs. STATE OF BIHARLABIC
December 19, 2018
DINA NATH GUPTA Vs. SAJDA PARVEEN
October 26, 2018
DINA NATH RAM @ DINA NATH PRASAD, SON OF SHRI DASRATH RAM @ DASRATH PRASAD Vs. THE STATE OF BIHAR
January 23, 2018
DINA YADAV S/O LATE LALJEET YADAV RESIDENT OF VILL Vs. STATE OF BIHAR
May 11, 2018
DINANATH TIWARI, S/O DHARMNATH TIWARI Vs. THE STATE OF BIHAR
May 8, 2018
DINANTH SINGH Vs. THE STATE OF BIHAR AND ORS.
June 26, 2018
DINESH JHA S/O LATE GENA LAL JHA Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
DINESH JHA, SON OF LATE RAM BUJHAWAN JHA Vs. THE STATE OF BIHAR AND OTHERS
June 27, 2018
DINESH KUMAR AND OTHERS Vs. STATE OF BIHAR
May 1, 2018
DINESH KUMAR GUPTA @ DINESH KUMAR SAH AND OTHERS Vs. STATE OF BIHAR
September 19, 2018
DINESH KUMAR MISHRA SON OF LATE ATMA RAM MISHRA Vs. STATE OF BIHAR
January 25, 2018
DINESH KUMAR S/O LATE KEDAR PRASAD SINGH Vs. UNION OF INDIA AND ANOTHERS
July 12, 2018
DINESH KUMAR SINGH Vs. STATE OF BIHAR
November 2, 2018
DINESH MANDAL, SON OF LATE PAIRU MANDAL Vs. THE STATE OF BIHAR
March 23, 2018
DINESH MISTRY @ DINESH SHARMA Vs. STATE OF BIHAR
February 23, 2018
DINESH PASWAN, S/O LATE CHNDRADEEP PASWAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 27, 2018
DINESH SINGH Vs. STATE OF BIHAR
October 29, 2018
DINESH SINGH, S/O LATE PARMESHWAR SINGH VILLAGE GA Vs. STATE OF BIHAR
April 10, 2018
DINESH TUDDU Vs. STATE OF BIHAR
March 12, 2018
DINESH YADAV SON OF LATE BODHAN YADAV Vs. STATE OF BIHAR
August 1, 2018
DINESHWAR JHA Vs. THE CENTRAL BANK OF INDIA
March 8, 2018
DINESHWAR PRASAD, SON OF LATE NAND LAL PRASAD Vs. STATE OF BIHAR
January 10, 2018
DIPAK BAJAJ Vs. THE UNION OF INDIA
November 28, 2018
DIPAK KUMAR S/O UPENDRA RAY @ UPENDRA KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
February 1, 2018
DIRECTOR, DEPARTMENT OF AGRICULTURE, NAMELY, DHARM Vs. KUMKUM DEVI, DAUGHTER OF LATE RAM PRASAD SINGH
March 7, 2018
DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY & ORS. Vs. AMIT KUMAR & ORS.
July 5, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RINKI DEVI
August 29, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. LEENA DEVI
August 14, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SARITA DEVI W/O LATE RAM CHANDRA MANDAL
May 15, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. SHANKAR PRASAD SAH AND OTHERS
September 17, 2018
DIVYA CONSTRUCTION SITUATED AT JUSTICE MANDAL PATH Vs. PATNA MUNICIPAL CORPORATION (PRDA DISSOLVED)
August 21, 2018
DIVYANSHU BHARDWAJ Vs. PATNA UNIVERSITY THROUGH ITS VICE-CHANCELLOR
April 4, 2018
DIWAKAR KUMAR SINGH, SON OF AVADHESH SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE
March 22, 2018
DIWAKAR MISHRA Vs. STATE OF BIHAR
April 13, 2018
DIWAKAR YADAV Vs. STATE OF BIHAR
March 20, 2018
DR. AJIT N. GUNJIKAR, MANAGING DIRECTOR Vs. THE STATE OF BIHAR AND OTHERS
February 16, 2018
DR. AMRENDRA PRASAD SINHA Vs. THE GOVERNMENT OF BIHAR
June 28, 2018
DR. ANAND KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
June 18, 2018
DR. ANDAL ARUMUGAM AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
August 23, 2018
DR. ASHA RANI Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
DR. ASHOK KUMAR SINGH, PRESENTLY SENIOR SCIENTIST Vs. RAJENDRA AGRICULTURE UNIVERSITY AND OTHERS
June 26, 2018
DR. ASHUTOSH SINGH Vs. THE STATE OF BIHAR
July 3, 2018
DR. BAIJNATH SINGH AND OTHERS Vs. THE UNION OF INDIA
June 25, 2018
DR. BIJAY KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 16, 2018
DR. DAMAN CHANDRA MISHRA S/O LATE KAMLA KANT MISHRAP.S. Vs. THE T.M. BHAGALPUR UNIVERSITY
March 29, 2018
DR. DINESH PRASAD SINHA Vs. STATE OF BIHAR
August 24, 2018
DR. DINESH SINGH Vs. MAGADH UNIVERSITY
July 24, 2018
DR. GAURI SHANKAR PRASAD Vs. THE STATE OF BIHAR
June 28, 2018
DR. GOPAL SHARAN SHARMA S/O LATE KEDAR SINGH Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
DR. JAGARNATH MISHRA DEGREE MAHAVIDYALAYA AND OTHERS Vs. THE VICE CHANCELLOR, MAGADH UNIVERSITY AND OTHERS
June 20, 2018
DR. JAGDISH PRASAD, S/O LATE BANARSI PRASAD Vs. THE STATE OF BIHAR
July 10, 2018
DR. JAI KUMAR JAIN Vs. UNION OF INDIA
August 30, 2018
DR. JITENDRA NARAYAN SINGH Vs. THE HONBLE CHANCELLOR OF UNIVERSITIES OF BIHAR AND OTHERS
July 23, 2018
DR. KANHAIYA JEE JHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 13, 2018
DR. KASHI NATH Vs. PATNA UNIVERSITY
May 16, 2018
DR. KUMAR ADESH CHANDRA SRIVASTAVA Vs. THE STATE OF BIHAR AND OTHERS
August 14, 2018
DR. LALAN PRASAD YADAV, SON OF LATE RAMUGRAH PRASAD YADAV Vs. THE STATE OF BIHAR
June 18, 2018
DR. MAHRUKH KHAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
DR. MAMTA RANI THAKUR D/O LATE GOBIND SHARAN THAKUR Vs. L.N. MITHILA UNIVERSITY, DARBHANGA
June 27, 2018
DR. NAWIN KRISHNA PRASAD AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
DR. NEHAL AKHTAR @ DR. MD. NEHAL AKHTAR, SON OF LATE CHAUDHARY MUSTAK HUSSAIN Vs. THE STATE OF BIHAR
March 29, 2018
DR. NILAKANT Vs. STATE OF BIHAR
July 10, 2018
DR. PRADEEP KUMAR Vs. DR. SAMIR KUMAR SHARMA
November 27, 2018
DR. PREM PRAKASH GUPTA SON OF LATE BISHWANATH PRASAD Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
DR. RABINDRA NATH SINHA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
August 9, 2018
DR. RAI CHANDI NATH SAHAY Vs. ANIMESH RANJAN AND OTHERS
July 24, 2018
DR. RAJAN SINHA Vs. STATE OF BIHAR
September 5, 2018
DR. RAJESHWAR PRASAD YADAV SON OF LATE DEO NANDAN PRASAD YADAV Vs. STATE OF BIHAR AND OTHERS
June 28, 2018
DR. RAM BINOD PRASAD SINGH SON OF LATE RAM LAKHAN SINGH AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
DR. RAM JANAM SHARMA Vs. VEER KUNWAR SINGH UNIVERSITY ARA (BIHAR) THE
June 19, 2018
DR. RAM LAL SAHA @ RAM LAL SHAH Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
DR. RAMAYAN PRASAD Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
DR. RAMESH KUMAR AND OTHERS Vs. B.N. MANDAL UNIVERSITY AND OTHERS
July 11, 2018
DR. RANA RAN KESHRI SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
DR. RANDHIR KUMAR Vs. THE UNION OF INDIA
September 5, 2018
DR. RANJEET KUMAR Vs. MEDICAL COUNCIL OF INDIA AND OTHERS
July 11, 2018
DR. S. M. ALI IMAM Vs. HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR
July 2, 2018
DR. S.M. NAQUI IMAM DENTAL COLLEGE & HOSPITAL Vs. THE UNION OF INDIA
January 3, 2018
DR. SAPANA VERMA, D/O SHRI ANAND KUMAR VERMA AND OTHERS Vs. THE MAGADH UNIVERSITY
May 15, 2018
DR. SATISH PRASAD SINGH, S/O LATE BAIDYANATH SINGH Vs. B.R.A. BIHAR UNIVERSITY AND OTHERS
June 22, 2018
DR. SHAILENDRA KUMAR Vs. STATE OF BIHAR & ORS.
May 24, 2018
DR. SHARDA NAND SINGH AND OTHERS Vs. SECRETARY EXAMINATION CONTROLLER AND OTHERS
July 11, 2018
DR. SHEKHAR KUMAR JAISWAL Vs. THE STATE OF BIHAR AND ANOTHER
February 19, 2018
DR. SHYAM BAHADUR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 11, 2018
DR. SIYARAM ROY Vs. STATE OF BIHAR
May 2, 2018
DR. SPRIHA SMRITI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
DR. SUDISHT KUMAR, SON OF LATE KAMLESHWARI PRASAD YADAV Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
DR. SUMAN KUMAR, S/O LATE SHIVESHWAR PRASAD SINHA Vs. THE B.R.A. BIHAR UNIVERSITY
June 22, 2018
DR. SUNIL KUMAR YADAV Vs. STATE OF BIHAR
May 15, 2018
DR. SURESH PRASAD YADAV Vs. THE STATE OF BIHAR AND OTHERS
September 11, 2018
DR. UMESH KUMAR Vs. STATE OF BIHAR
May 2, 2018
DROPADI DEVI, WIFE OF LATE JAI PRAKASH SAHANI Vs. UNION OF INDIA, THROUGH ITS GENERAL MANAGER, N E R
May 15, 2018
DUDH NATH SINGH Vs. RABINDRA SINGH; PARAS SINGH; MUNSETARI DEVI WIFE O
March 6, 2018
DUKHAN MISHRA Vs. STATE OF BIHAR
July 20, 2018
DUKHNI DEVI W/O LATE HARE KISHAUN MAHTO Vs. BRANCH MANAGER, NATIONAL INSURANCE CO LTD
August 27, 2018
DURGA DEVI @ DURGAWATI DEVI W/O- LATE SURESH TIWARI Vs. STATE OF BIHAR
February 26, 2018
DURGA PASWAN Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
DURGANAND MANDAL Vs. STATE OF BIHAR
March 26, 2018
DURGAWATI DEVI, WIFE OF CHANDRA BHUSHAN PANDEY Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
DWARIKA NATH SON OF LATE UMA PRASAD Vs. STATE OF BIHAR
February 7, 2018
DWARIKA YADAV Vs. STATE OF BIHAR
May 3, 2018
DWIPUNJ DEO YADAV Vs. THE STATE OF BIHAR
October 4, 2018
E D M A C ENGINEERING CONSULTANT (INDIA) PRIVATE LIMITED Vs. THE STATE OF BIHAR
March 20, 2018
EDWARD DAVID NATAL Vs. BANSHIDHAR DUBEY
December 11, 2018
EKRAM MIAN S/O ABDUL RAZAQUE Vs. STATE OF BIHAR
November 5, 2018
EMPLOYEES STATE INSURANCE CORPORATION Vs. KRISHNA GOSHALA
August 24, 2018
ESTIMATE COMMITTEE OF BIHAR LEGISLATIVE ASSEMBLY THROUGH CHAIRMAN Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
February 13, 2018
EXECUTIVE ENGINEER, WESTERN KOSHI CANAL DIVISION NO. 1 Vs. SIKANDAR PRASAD SINGH, SON OF LATE NOONOO PRASAD SINGH
January 17, 2018
FADI FADEL Vs. STATE OF BIHAR AND OTHERS
January 17, 2018
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
April 3, 2018
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF BIHAR
August 20, 2018
FAIYAZ AHMAD SON OF LATE MUKHTAR AHMAD Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
FAKIRA MAHTO S/O LATE BITTU MAHTO PURKHO Vs. STATE OF BIHAR
April 10, 2018
FANI BHUSHAN PRASAD, SON OF LATE VIRAT PRATAP KUSH Vs. STATE OF BIHAR
April 20, 2018
FARIYAD @ BIKU @ MD FARIYAD ALAM Vs. STATE OF BIHAR
October 26, 2018
FAUJDAR KAMAT ALIAS FAUDAR KAMAT AND OTHERS Vs. STATE OF BIHAR
April 20, 2018
FAZLE IQUBAL SON OF SHAMSUDDIN Vs. STATE OF BIHAR
December 11, 2018
FAZLE RUB Vs. THE STATE OF BIHAR & ORS
November 20, 2018
FEKAN YADAV S/O LATE SUKHI YADAV Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
FOOD CORPORATION OF INDIA Vs. PUNJAB NATIONAL BANK AND OTHER
February 16, 2018
FULAN RAI @ RAM PRAVESH RAI AND ANOTHER Vs. STATE OF BIHAR
February 23, 2018
FULENA RAI Vs. STATE OF BIHAR
March 9, 2018
FULENA YADAV SON OF RASO YADAV Vs. STATE OF BIHAR
June 29, 2018
G M , BARAUNI THERMAL POWER STATION Vs. STATE OF BIHAR
March 29, 2018
G.M.(REGION), FOOD CORPORATION OF INDIA Vs. THE UNION OF INDIA,
January 24, 2018
GABBAR RAM @ VIVEK KUMAR Vs. STATE OF BIHAR
September 13, 2018
GAITRI DEVI WIFE OF LATE RAMASHISH RAM Vs. STATE OF BIHAR
September 18, 2018
GAJANAND PRASAD Vs. THE BIHAR STATE HOUSING BOARD
October 11, 2018
GAJENDRA KUMAR Vs. STATE OF BIHAR AND OTHERS
July 2, 2018
GAJENDRA KUMAR, SON OF SURESH PRASAD SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HOME D
March 5, 2018
GAJENDRA PRASAD SON OF SRI NAKCHHEDI DAS Vs. T M BHAGALPUR UNIVERSITY, BHAGALPUR THROUGH ITS RE
March 7, 2018
GANADHI PATI CONSTRUCTION PVT LTD THROUGH ITS MANA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI
March 12, 2018
GANESH DAS, SON OF LATE PRABHU DAS Vs. STATE OF BIHAR
May 15, 2018
GANESH PANDIT Vs. STATE OF BIHAR
October 29, 2018
GANESH PASWAN, SON OF LATE TUNTUN PASWAN Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY; PRINCIPAL
March 26, 2018
GANESH PRASAD SAH Vs. STATE OF BIHAR AND OTHERS
August 3, 2018
GANESH PRASAD SINGH Vs. STATE OF BIHAR
August 21, 2018
GANESH RAI Vs. STATE OF BIHAR
March 19, 2018
GANESH RAI S/O LATE BAIDYA NATH RAI Vs. STATE OF BIHAR
April 2, 2018
GANESH RAY AND OTHERS Vs. THE STATE OF BIHAR
July 10, 2018
GANESH SAH @ RAM GANESH SAH SON OF SRI LAL SAH AND OTHERS Vs. STATE OF BIHAR
March 9, 2018
GANESH SINGH, S/O KULDEEP SINGH Vs. STATE OF BIHAR
May 4, 2018
GANESH TIWARY @ GANESH PRASAD TIWARY Vs. STATE OF BIHAR
February 7, 2018
GANESH YADAV SON OF BISHUNDEO YADAV AND OTHERS Vs. THE STATE OF BIHAR
June 18, 2018
GANGA DEVI AND OTHERS Vs. STATE OF BIHAR
July 31, 2018
GANGA SAFI Vs. LIFE INSURANCE CORPORATION OF INDIA, MUMBAI
March 9, 2018
GANGA SAGAR SINGH, SON OF LATE SARYUG DAS Vs. STATE OF BIHAR
March 15, 2018
GANGADEYAL SINGH Vs. STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF FINANCE
February 7, 2018
GANGAJALI DEVI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
September 5, 2018
GANGESH JHA Vs. STATE OF BIHAR
August 16, 2018
GANPAT MEHTA @ GANPAT PRASAD MEHTA Vs. STATE OF BIHAR & ANR
November 22, 2018
GARIB YADAV Vs. STATE OF BIHAR
July 24, 2018
GARIBAN RAM Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
GAURA DEVI @ GAURI DEVI Vs. D M , NEW INDIA ASSURANCE COMPANY LTD, NAGAMATIA ROAD, GAYA
September 18, 2018
GAURAV SINHA AND ORS. Vs. HIGH COURT OF JUDICATURE AT PATNA
January 16, 2018
GAURI DEVI Vs. BAL MUKUND PRASAD GUPTA
August 1, 2018
GAURI SHANKAR PODDAR Vs. THE STATE OF BIHAR
March 19, 2018
GAURI SHANKAR SINGH, SON OF LATE GARIBA SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
February 9, 2018
GAURI SHANKER PANDEY Vs. STATE OF BIHAR
July 23, 2018
GAURI SHANKER SINGH Vs. B R A BIHAR UNIVERSITY
March 13, 2018
GAUSUL AJAM Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
GAUTAM KUMAR SINGH, SON OF JAGESHWAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR, PAT
March 9, 2018
GAUTAM PASWAN @ GAUTAM KUMAR SON OF SRI PRASADI PASWAN Vs. THE STATE OF BIHAR
March 23, 2018
GAYA PRASAD YADAV Vs. LALIT NARAYAN MITHILA UNIVERSITY, KAMESHWAR NAGAR, DARBHANGA
January 4, 2018
GAYA ZILA PRAMUKH SANGH Vs. THE STATE OF BIHAR
June 22, 2018
GAYAN PRAKASH PURSHARTHI Vs. STATE OF BIHAR
April 2, 2018
GAYATRI DEVI, WIFE OF LATE JAGDISH HARIJAN Vs. THE UNION OF INDIA
January 18, 2018
GAYATRI KUMARI Vs. STATE OF BIHAR
August 3, 2018
GEETA DEVI Vs. THE STATE OF BIHAR AND ANOTHERS
July 2, 2018
GEETA DEVI Vs. UNION OF INDIA
January 11, 2018
GEETA KUMARI WIFE OF SRI BALDEO YADAV Vs. THE STATE OF BIHAR
January 24, 2018
GENDA DEVI Vs. ASHOK KUMAR SINGH
September 19, 2018
GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA, REGIONAL OFFICE, ARUNACHAL BUILDING, EXHIBITION ROAD Vs. UNION OF INDIA,
December 5, 2018
GENERAL MANAGER N F RAILWAY, MALIGAON, GOWAHATI (ASSAM) Vs. DIVISIONAL RAILWAY MANAGER, N F RAILWAY, KATIHAR
August 18, 2018
GHANSHYAM SAH @ GHANSHYAM PRASAD SAH Vs. STATE OF BIHAR
August 30, 2018
GHURUL RAI AND OTHERS Vs. THE STATE OF BIHAR
July 26, 2018
GIRIJA NANDAN PRASAD Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
GIRINDRA NATH MISHRA Vs. STATE OF BIHAR
October 5, 2018
GIRISH UPADHYAY Vs. STATE OF BIHAR
April 2, 2018
GOKUL PRASAD DEO Vs. THE SONE COMMAND AREA DEVELOPMENT AGENCY
March 21, 2018
GOLU KUMAR MISHRA Vs. THE STATE OF BIHAR
March 13, 2018
GONU PRASAD, S/O LATE HARIHAR RAY Vs. STATE OF BIHAR AND OTHERS
September 6, 2018
GOPAL DUTT SHUKLA SON OF LATE RAM NATH SHUKLA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT
May 4, 2018
GOPAL KRISHNA Vs. STATE OF BIHAR
June 28, 2018
GOPAL PRAJAPATI SON OF YUGAL PRASAD PRAJAPATI Vs. STATE OF BIHAR
August 9, 2018
GOPAL PRASAD Vs. STATE OF BIHAR
July 23, 2018
GOPAL PRASAD Vs. THE STATE OF BIHAR
August 13, 2018
GOPAL PRASAD SAH Vs. THE STATE OF BIHAR
November 29, 2018
GOPAL PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
August 2, 2018
GOPAL SAH Vs. STATE OF BIHAR
December 20, 2018
GOPAL SINGH, SON OF CHANDRA KISHORE SINGH Vs. STATE OF BIHAR
August 7, 2018
GORAKH YADAV SON OF LATE DHANUKDHARI YADAV Vs. STATE OF BIHAR
January 8, 2018
GOVIND KUMAR RAY Vs. THE STATE OF BIHAR
July 5, 2018
GOVIND SHARMA @ GOVIND KUMAR SHARMA SON OF DILIP SHARMA Vs. THE STATE OF BIHAR
March 22, 2018
GOVIND UPADHYAY Vs. BHARAT PETROLEUM CORPORATION LIMITED
March 26, 2018
GRIHASTHA COLD STORAGE PVT LTD Vs. STATE OF BIHAR
November 22, 2018
GUDDI KUMARI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
GUDDU JHA @ UTTAM JHA Vs. THE STATE OF BIHAR
July 20, 2018
GUDDU SHARMA SON OF TUNTUN SHARMA Vs. STATE OF BIHAR
December 7, 2018
GUDDU SINGH Vs. THE STATE OF BIHAR
March 30, 2018
GUDDU YADAV Vs. STATE OF BIHAR
March 7, 2018
GUDDU YADAV @ GUDDU AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 29, 2018
GUDIA KUMARI WIFE OF SRI AJAY RAI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
GUFRAN AHMAD & ANR. Vs. STATE OF BIHAR & ORS.
April 13, 2018
GUNJAN KUMAR Vs. STATE OF BIHAR
February 2, 2018
GUNJAN SHARMA Vs. STATE OF BIHAR
April 2, 2018
GUPTESHWAR MAHTO AND OTHERS Vs. THE STATE OF BIHAR
February 23, 2018
GURUDEO MANDAL AND OTHERS Vs. SUKURDEO MANDAL AND OTHERS
August 10, 2018
GURUDEO SINGH @ GOLDEN SINGH S/O SHRI NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
August 3, 2018
GURUDWARA GURU NANAK SINGH SABHA, DARBHANGA Vs. MANISH RANJAN, SON OF NARAYAN PRASAD MEHTA
January 24, 2018
GYANENDRA NATH SHRIVASTAVA Vs. STATE OF BIHAR
February 15, 2018
GYANTI DEVI Vs. STATE OF BIHAR
May 3, 2018
GYANTI DEVI Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
GYANTI KUMARI AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
July 26, 2018
HAIDER ALI AND OTHERS Vs. STATE OF BIHAR
March 26, 2018
HANUMANJEE MODERN RICE MILL, VILLAGE- KHATIBA, P O Vs. STATE OF BIHAR, THROUGH COMMISSIONER, COMMERCIAL T
March 8, 2018
HARBANS NONIA AND ORS. Vs. STATE OF BIHAR AND ORS.
January 20, 2018
HARE KRISHNA LAL DAS SON OF LATE KEWAL KRISHNA DAS Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
July 23, 2018
HARE KRISHNA YADAV Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF MICRO, SMALL & MEDIUM ENTERPRISES, GOVERNMENT OF INDIA
July 16, 2018
HARE RAM Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
HARE RAM SINGH Vs. ESTATE OF LATE BALIRAM SINGH @ BALI SINGH AND OTHERS
July 18, 2018
HARENDRA KUMAR SINGH SON OF LATE TERAS SINGH Vs. STATE OF BIHAR
March 22, 2018
HARENDRA MAHTO Vs. THE STATE OF BIHAR
February 28, 2018
HARENDRA PRASAD YADAV Vs. STATE OF BIHAR
June 19, 2018
HARERAM SAH SON OF LATE RAMANAND SAH Vs. STATE OF BIHAR
May 11, 2018
HARI KISHORE MANDAL SON OF LATE JUGAL MANDAL Vs. BHAGALPUR BANKA KHETRIYA GRAMIN BANK, THROUGH CHAI
April 10, 2018
HARI KISHUN JAMADAR @ HARI KISHUN BELDAR (JAMADAR) Vs. THE STATE OF BIHAR
February 20, 2018
HARI KRISHNA THAKUR Vs. THE STATE OF BIHAR AND OTHER
March 27, 2018
HARI MOHAN TRIVEDI Vs. VIJAY KISHORE SAH
June 20, 2018
HARI NANDAN SINGH Vs. STATE OF BIHAR
May 24, 2018
HARI RAM SON OF LATE FULENA RAM Vs. THE STATE OF BIHAR
January 25, 2018
HARI SHANKAR CHAUDHARY Vs. STATE OF BIHAR
February 1, 2018
HARI SHANKAR LAL DAS, SON OF LATE RAGHUNANDAN LAL DAS Vs. THE STATE OF BIHAR
January 16, 2018
HARI SHANKAR UPADHYAY @ HARI SHANKAR UPADHYA AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 2, 2018
HARI SHANKER UPADHYAY Vs. STATE OF BIHAR
March 28, 2018
HARI SINGH AND OTHERS Vs. STATE OF BIHAR
August 10, 2018
HARIHAR NATH JHA Vs. STATE OF BIHAR
February 7, 2018
HARIHAR PASWAN, SON OF LATE NANDLAL PASWAN AND OTHERS Vs. THE STATE OF BIHAR
June 19, 2018
HARIHAR YADAV AND OTHERS Vs. THE STATE OF BIHAR
February 21, 2018
HARIJI RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 2, 2018
HARISHANKAR PRASAD Vs. STATE OF BIHAR
November 1, 2018
HARSHA, SON OF ZOBIN Vs. THE STATE OF BIHAR
March 13, 2018
HASIBUDDIN @ HASIB, SON OF LATE SAGIRUDDIN Vs. THE STATE OF BIHAR
February 15, 2018
HASMUDDIN, S/O MUSTAKIM ALAM @ MUSTAKIM MIAN Vs. THE STATE OF BIHAR
February 16, 2018
HAZRAT BELAL SON OF LATE MD. GAFFAR Vs. THE STATE OF BIHAR
January 24, 2018
HEERA KANT JHA @ HEERA JHA AND OTHER Vs. STATE OF BIHAR
February 15, 2018
HEERA LAL MAHRA @ HEERA LAL RAM, S/O LATE SUNDAR MAHRA Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
HEM NATH OJHA Vs. THE STATE OF BIHAR
October 6, 2018
HEMA DEVI Vs. STATE OF BIHAR THROUGH COMMISSIONER, TIRHUT DIVISION, MUZAFFARPUR
July 31, 2018
HEMANT KUMAR Vs. SMT. DEEP LAKSHMI KUMARI
June 7, 2018
HIMANGSHU PAUL THROUGH ITS ONE OF PARTNERS ASHISH PAUL Vs. U P STATE BRIDGE CORPORATION LTD
November 20, 2018
HIMANSHU SHEKHAR AND OTHERS Vs. THE STATE OF BIHAR
July 16, 2018
HINDUSTAN MEDIA VENTURES LTD. Vs. STATE OF BIHAR
June 19, 2018
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SANJAY KUMAR
April 10, 2018
HINDUSTAN STEEL CONSTRUCTION LTD THROUGH ITS THEN CHIEF PROJECT MANAGER Vs. STATE OF BIHAR, THROUGH SECRETARY, LAW DEPARTMENT
July 2, 2018
HIRA LAL PASWAN @ HIRA LALA RAM Vs. STATE OF BIHAR AND OTHERS
May 17, 2018
HIRA LAL SAHU SON OF LATE BASUDEO SAHU Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK
January 18, 2018
HIRA LAL YADAV Vs. PRATIMA DEVI
June 22, 2018
HIRA PRASAD YADAV SON OF LATE LAL BEHARI YADAV Vs. STATE OF BIHAR
January 6, 2018
HRIDAY YADAV AND ORS. Vs. THE STATE OF BIHAR
January 11, 2018
HRIDYANAND SAH S/O PATEYA SAH Vs. STATE OF BIHAR
February 1, 2018
IBHA BANERJEE, WIFE OF RABINDRA LAL BANDAPADHAYA Vs. STATE OF BIHAR
July 6, 2018
IBRAR AHMED, SON OF ZAKIR AHMED Vs. BIHAR STATE POWER ( HOLDING ) COMPANY LIMITED
July 16, 2018
IDEAL HIGHER SECONDARY PUBLIC SCHOOL DELHA GAYA Vs. STATE OF BIHAR
March 9, 2018
IMAMUN NESHA, WIFE OF LATE MD FAROOQUE, SON OF LAT Vs. STATE OF BIHAR THROUGH ITS SECRETARY, HIGHER EDUCA
March 8, 2018
IMRAN KHAN Vs. THE STATE OF BIHAR AND OTHERS
October 5, 2018
IMTIYAZ SAI @ MALLU SAI @ MALLU SON OF KAYUM SAI Vs. THE STATE OF BIHAR & ORS.
February 2, 2018
IN THE GOODS OF LATE BIRENDRA NATH SEN AND OTHERS Vs. STATE
August 24, 2018
IN THE GOODS OF LATE SHASHI KANT MISHRA, SON OF LATE RAMESHWAR MISHRA Vs. STATE
August 31, 2018
INDIA POWER CORPORATION ( BODHGAYA ) LTD , BIHAR Vs. SOUTH BIHAR POWER DISTRIBUTION CO LTD
June 22, 2018
INDIAN EXPRESS LTD Vs. STATE OF BIHAR
August 14, 2018
INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA, MINISTRY OF LABOUR, NEW DELHI AND ORS
February 8, 2018
INDIAN OIL CORPORATION LIMITED, THROUGH ITS CHAIRM Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY GOVERNMENT
March 6, 2018
INDIRA DEVI WIFE OF MAHENDRA MANDAL Vs. STATE OF BIHAR
October 3, 2018
INDIRA SINHA Vs. STATE OF BIHAR AND OTHERS
June 28, 2018
INDRADEO RAI Vs. STATE OF BIHAR
August 23, 2018
INDRADEO YADAV S/O CHHEDI YADAV AND OTHERS Vs. THE STATE OF BIHAR
July 27, 2018
INDRAJEET DHADHI @ INDRAJEET DHADI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 18, 2018
INDRAJEET KUMAR S/O BHARAT PRASAD Vs. STATE OF BIHAR
January 15, 2018
INDRAJEET UPADHYAYA Vs. STATE OF BIHAR
March 9, 2018
INDRASEKHAR DEVEDI @ CHUHA PANDIT Vs. STATE OF BIHAR
March 17, 2018
INDU KUMARI Vs. STATE OF BIHAR
February 1, 2018
ISHWAR CHANDRA SHARMA Vs. STATE OF BIHAR
January 5, 2018
ISHWAR CHANDRA SINGH SON OF JAMUNA SINGH Vs. STATE OF BIHAR
September 17, 2018
ISHWARI DAYAL SON OF LATE RAMESHWAR PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 21, 2018
ISHWARI SINGH SON OF LATE BANGALI SINGH Vs. STATE OF BIHAR
February 2, 2018
ISLAMIA EDUCATIONAL & SOCIAL WELFARE TRUST Vs. STATE OF BIHAR
April 10, 2018
ITC LIMITED Vs. UNION OF INDIA
July 24, 2018
J P MEMORIAL TRUST, THROUGH ITS SECRETARY, SHAILES Vs. MAGADH UNIVERSITY, BODH GAYA THROUGH REGISTRAR; VI
March 5, 2018
JABBAR MIAN, SON OF LATE HADISH MIAN Vs. STATE OF BIHAR
April 17, 2018
JADO SAH AND ORS. Vs. STATE OF BIHAR
February 3, 2018
JAG NARAYAN OJHA, SON OF MOTI OJHA AND OTHERS Vs. THE STATE OF BIHAR
July 6, 2018
JAG NARAYAN SINGH SON OF LATE NAURANG DEO SINGH Vs. THE STATE OF BIHAR AND ANOTHER
June 18, 2018
JAGAN NATH PRASAD, S/O LATE DHUPAN PRASAD Vs. THE STATE OF BIHAR
June 26, 2018
JAGANNATH JHA Vs. THE STATE OF BIHAR
July 20, 2018
JAGANNATH PRASAD SINGH Vs. STATE OF BIHAR
March 9, 2018
JAGANNATH PRASAD, S/O RADHA MOHAN LAL Vs. STATE BANK OF INDIA THROUGH ITS CHIEF GENERAL MANAGER
August 25, 2018
JAGARNATH MAHTO SON OF GONAUR MAHTO Vs. STATE OF BIHAR
June 19, 2018
JAGARNATH PANDIT @ NANKHI PANDIT Vs. THE STATE OF BIHAR
August 1, 2018
JAGARNATH YADAV S/O LATE TOFALAL YADAV Vs. STATE OF BIHAR
October 1, 2018
JAGAT NARAYAN SINGH SON OF LATE RAM RATAN SINGH Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY
April 26, 2018
JAGBIR SINGH Vs. UNION OF INDIA
March 20, 2018
JAGDAMBI MANDAL Vs. STATE OF BIHAR
September 18, 2018
JAGDEO SINGH BHOKTA SON OF LATE SAMBHODI SINGH BHOKTA Vs. THE STATE OF BIHAR
January 31, 2018
JAGDISH KUMAR, SON OF SHRI DASARATH YADAV Vs. BIHAR STATE ELECTRICITY BOARD
January 8, 2018
JAGDISH SAH, S/O SARYUG SAH Vs. STATE OF BIHAR
March 23, 2018
JAGDISH SINGH AND OTHERS Vs. THE STATE OF BIHAR
March 29, 2018
JAGDISH TIWARI AND OTHERS Vs. KISHORIA DEVI AND ORS.
June 26, 2018
JAGDISH YADAV Vs. THE STATE OF BIHAR
February 20, 2018
JAGLAL CHOUDHARY @ KARU CHOUDHARY Vs. STATE OF BIHAR
October 12, 2018
JAGLAL NUT AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
JAHOOR ANSARI SON OF BHOLA ANSARI, Vs. THE STATE OF BIHAR
February 15, 2018
JAI BABU SAO SON OF LATE GOURI SHANKAR SAO Vs. LAXAMI NARAIN SAO SON OF LATE GOURI SHANKAR SAO
April 9, 2018
JAI CHAND SAH @ MASTAN Vs. THE STATE OF BIHAR
February 27, 2018
JAI KUMAR SINGH Vs. STATE OF BIHAR
February 9, 2018
JAI NARAIN SAHNI Vs. THE STATE OF BIHAR
July 24, 2018
JAI PRAKASH Vs. THE STATE OF BIHAR AND OTHERS
June 26, 2018
JAI PRAKASH LAL Vs. STATE OF BIHAR
July 12, 2018
JAI PRAKASH NARAIN SINGH Vs. STATE OF BIHAR
May 10, 2018
JAI PRAKASH NARAYAN SINHA Vs. STATE OF BIHAR
January 15, 2018
JAI PRAKASH SHARMA @ PUTUN SHARMA, SON OF DHUP NAT Vs. STATE OF BIHAR
March 6, 2018
JAI PRAKASH SINGH Vs. STATE OF BIHAR
March 15, 2018
JAI PRAKASH SINGH, SON OF KANHAIYA LAL SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
JAI RAM SAH AND OTHERS Vs. THE STATE OF BIHAR
July 3, 2018
JAI RANI DEVI Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
JAI SHANKAR SINGH Vs. MANAGING DIRECTOR, BIHAR STATE FOOD & CIVIL SUPPLY CORPORATION LIMITED AND OTHERS
August 18, 2018
JAI SHANKAR SINGH SON OF LATE BRAJ KISHORE SINGH Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR OLD SECRETARIAT, PATNA
July 13, 2018
JAIKY KUMAR SON OF RAMAUTAR SAH Vs. STATE OF BIHAR
August 18, 2018
JAINATH PRASAD YADAV Vs. THE STATE OF BIHAR
March 21, 2018
JAINI MANDAL @ JAUNI MANDAL @ JAI PRAKASH MANDAL, Vs. STATE OF BIHAR
May 29, 2018
JALDHARI SAH AND OTHERS Vs. MOST. PARO DEVI AND OTHERS
January 5, 2018
JALENDRA SINGH @ JALENDAR SINGH Vs. STATE OF BIHAR
February 15, 2018
JAMADAR MANJI ALIAS JAMINDER MANJHI Vs. STATE OF BIHAR
January 4, 2018
JAMILUR RAHAMAN @ MD. JAMILUR RAHAMAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
JAMUNADHAR MISHRA AND OTHER Vs. THE STATE OF BIHAR AND ANOTHER
February 2, 2018
JANARDAN PRASAD SINGH SON OF LATE JAMUNA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT
August 13, 2018
JANARDAN SHARMA Vs. UNION OF INDIA
January 9, 2018
JANARDAN SINGH SIGRIWAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 24, 2018
JANG BAHADUR PRASAD KESRI AND OTHERS Vs. THE STATE OF BIHAR
March 30, 2018
JANKI RAM JHA, SON OF LATE NITYA NATH JHA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF INFORMATION AND PUBLIC RELATION, PATNA
January 10, 2018
JANKI RAM RAJAK SON OF KANHAI RAM RAJAK Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD.
March 27, 2018
JASILA KUMARI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
JASMIT SINGH GUJRAL Vs. THE STATE OF BIHAR AND OTHERS
September 10, 2018
JAVAHAR YADAV, SON OF LATE KUSUM LAL YADAV Vs. STATE OF BIHAR
June 29, 2018
JAWAHAR SAHU SON OF GAURI SAHU Vs. STATE OF BIHAR
July 13, 2018
JAWAHAR SINGH @ JAWAHAR PRASAD SINGH, SON OF LATE RAM UDGAR SINGH Vs. THE STATE OF BIHAR
June 11, 2018
JAY NARAYAN RAJAK, S/O LATE BHUMI RAJAK Vs. STATE OF BIHAR THROUGH VIGILANCE
September 12, 2018
JAY PRAKASH TIWARI Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
JAYANAND TIWARI Vs. STATE OF BIHAR
September 18, 2018
JAYANTA BHAWAL, SON OF KARTIK CHANDRA BHAWAL Vs. THE STATE OF BIHAR
January 19, 2018
JEEWAS PASWAN S/O LATE GHULAM PASWAN Vs. DIVISION COMMISSIONER, DARBHANGA DIVISION
January 17, 2018
JHABBU RAM, SON OF LAL BAHADUR RAM Vs. STATE OF BIHAR
March 23, 2018
JHAGRU JHA, S/O SHOBA KANT JHA Vs. THE STATE OF BIHAR
January 17, 2018
JHANAK YADAV Vs. THE STATE OF BIHAR
February 3, 2018
JHANDU @ SUNDAR PASWAN SON OF LATE RAMASHISH PASWAN Vs. STATE OF BIHAR
February 12, 2018
JHAPAS ANSARI Vs. STATE OF BIHAR AND OTHERS
April 19, 2018
JHONA DEVI WIFE OF LATE RAMKRIT SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARYDEPARTMENT OF HOME (POLICE) GOVERNMENT OF BIHAR PATNA
July 9, 2018
JIGYASA RANJAN Vs. THE BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD AND OTHERS
August 2, 2018
JIMEDAR THAKUR @ JAMINDAR THAKUR Vs. STATE OF BIHAR
July 10, 2018
JITENDER SINGH TOMAR, SON OF BALBIR SINGH TOMAR Vs. TILKA MANJHI BHAGALPUR UNIVERSITY, BHAGALPUR, THRO
April 26, 2018
JITENDRA CHAUDHARY AND OTHERS Vs. STATE OF BIHAR
February 28, 2018
JITENDRA DAS Vs. STATE OF BIHAR
September 26, 2018
JITENDRA KUMAR Vs. THE CHIEF MANAGER, PUNJAB NATIONAL BANK AND ORS.
December 20, 2018
JITENDRA KUMAR CHAUDHARY @ JITENDRA KUMAR, S/O RAM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; COLLEC
March 6, 2018
JITENDRA KUMAR PANDEY @ VIVEK KUMAR AND OTHERS Vs. THE STATE OF BIHAR
August 24, 2018
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
December 21, 2018
JITENDRA PRASAD Vs. THE STATE OF BIHAR
July 6, 2018
JITU RAI S/O OF JAGDISH RAI AND OTHERS Vs. THE STATE OF BIHAR
March 5, 2018
JIUT MANJHI SON OF LATE TEYAI MANJHI Vs. STATE OF BIHAR
May 11, 2018
JIVAN KUMAR SAMPANG, S/O JITBAT SAMPANG @ JIT BAHADUR SAMPANG Vs. STATE OF BIHAR
November 5, 2018
JIVENDRA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, PATNA
June 29, 2018
JOGO YADAV Vs. STATE OF BIHAR
April 20, 2018
JOKHU PANDEY Vs. STATE OF BIHARLABIC
December 12, 2018
JUGESHWAR TANTI Vs. STATE OF BIHAR
November 20, 2018
JULAMI BHAGAT Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
JULEKHA KHATOON @ JULEKHA KHATUN Vs. THE STATE OF BIHAR AND OTHERS
September 25, 2018
JUNAB MIAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
February 20, 2018
JUTHIKA URINDA Vs. STATE OF WEST BENGAL AND OTHERS
September 7, 2018
JWALA PRASAD SINGH S/O SRI LOKNATH SINGH Vs. THE STATE OF BIHAR THRU. CHIEF SECRETARY, GOVT. OF BIHAR, OLD SECRETARIAT, PATNA AND OTHERS
July 2, 2018
JYOTIMARY MADHURI, WIFE OF LATE DHARMENDRA PRASAD SRIVASTAVA Vs. THE STATE OF BIHAR
March 14, 2018
JYOTINDRA NANDAN AZAD, S/O LATE RAMAVATAR SWARNKAR @ RAMAHATAR PRASAD KHATRI Vs. DEPARTMENT OF HOME, GOVT. OF BIHAR, PATNA AND OTHERS
June 26, 2018
KABINDRA KOHAR Vs. STATE OF BIHAR
March 21, 2018
KABINDRA SINGH SON OF LATE RAM JANAM SINGH Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
KABUTARI DEVI Vs. STATE OF BIHAR
July 17, 2018
KAILASH KUMAR RAI Vs. THE ZILA PARISHAD, KATIHAR
March 21, 2018
KAILASH KUMAR RAI SON OF LATE JAGDISH RAI Vs. ZILA PARISHAD, KATIHAR
June 26, 2018
KAILASH PRASAD Vs. STATE OF BIHAR
July 31, 2018
KAILASH YADAV @ KAILA Vs. THE STATE OF BIHAR
October 9, 2018
KAILASH YADAV, SON OF GULTU YADAV Vs. STATE OF BIHAR
April 26, 2018
KALANAND MAHTO Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
KALAWATI DEVI Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
KALEEMA KHATOON, WIFE OF SRI ASDULLAH GALIV Vs. THE STATE OF BIHAR
June 19, 2018
KALIKA RAI AND OTHERS Vs. SURYADEO RAI AND OTHERS
August 10, 2018
KALIKA SWACHCHHANDA JOINT VENTURE PRIVATE LIMITED, KALIMATI, KATHMANDU, NEPAL Vs. SECRETARY, BIHAR RURAL WORKS DEPARTMENT, RURAL WORKS DEPARTMENT
August 8, 2018
KALIM SIDDIQUE, SON OF LATE ABDUL GAFFAR Vs. STATE OF BIHAR
September 12, 2018
KALIMUDDIN KHAN SON OF MD MOINUDDIN KHAN Vs. STATE OF BIHAR; ISMAT PARVEEN DAUGHTER OF MD SHAHA
March 6, 2018
KALYANI KUMARI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 22, 2018
KAMAKSHI MINAKSHI CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
May 18, 2018
KAMAL BHAGAT SON OF LATE RAMPHAL BHAGAT Vs. STATE OF BIHAR
July 10, 2018
KAMAL KUMAR Vs. STATE OF BIHAR
March 30, 2018
KAMAL KUMARI DEVI, DAUGHTER OF LATE SARYUG SHARMA Vs. STATE OF BIHAR
May 1, 2018
KAMAL NARAYAN JHA Vs. CENTRAL BANK OF INDIA
February 28, 2018
KAMAL NATH CHOUBEY Vs. STATE OF BIHAR & ORS
November 19, 2018
KAMAL SINGH Vs. STATE OF BIHAR AND OTHERS
February 22, 2018
KAMALA DEVI W/O LATE MADAN SINGH Vs. SARWAN KUMAR SAH S/O SHIV PRASAD SAH
November 26, 2018
KAMESHAR DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 3, 2018
KAMESHER RAM & ANR Vs. STATE OF BIHAR & ORS
January 8, 2018
KAMESHWAR CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR
January 11, 2018
KAMESHWAR DUBEY, SON OF SHREE NIWAS DUBEY Vs. THE STATE OF BIHAR
January 9, 2018
KAMESHWAR LAL @ KAMESHWAR LAL SRIVASTAV S/O LATE DEODUTT LAL Vs. DINESHWAR PRASAD SRIVASTAV S/O LATE DEODUTT LAL AND OTHERS
June 18, 2018
KAMESHWAR MAHTO SON OF LATE RAM ASHISH MAHTO Vs. STATE OF BIHAR
January 8, 2018
KAMESHWAR NATH PATHAK, SON OF KEDAR PATHAK Vs. STATE OF BIHAR
February 1, 2018
KAMESHWAR PANDIT Vs. STATE OF BIHAR
October 31, 2018
KAMESHWAR PASWAN, S/O LATE DULARCHAND PASWAN Vs. STATE OF BIHAR
May 1, 2018
KAMESHWAR SAHANI SON OF LATE MAGAR SAHANI @ MANGAR SAHANI Vs. STATE OF BIHAR
August 2, 2018
KAMESHWAR SINGH Vs. STATE OF BIHAR AND ORS
February 15, 2018
KAMLA KANT KHARWAR Vs. STATE OF BIHAR
August 6, 2018
KAMLA KANT MISHRA, SON OF BABUJEE MISHRA Vs. STATE OF BIHAR
January 8, 2018
KAMLESH DAS Vs. STATE OF BIHAR
March 16, 2018
KAMLESH RAI Vs. STATE OF BIHAR
December 11, 2018
KAMLESHWAR PRASAD SINGH S/O RAM ISHWAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
KAMLESHWARI PASI Vs. THE STATE OF BIHAR AND OTHERS
September 25, 2018
KAMROON KHATOON Vs. STATE OF BIHAR
September 12, 2018
KAMTA PRASAD Vs. THE STATE OF BIHAR
June 25, 2018
KANCHAN KUMAR, SON OF NITYANAND DEVANSU Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
February 1, 2018
KANCHAN MALA @ KANCHAN MALA GUPTA WIFE OF CHANCHAL Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVT O
March 28, 2018
KANHAIYA BHAGAT SON OF KALI BHAGAT AND OTHERS Vs. STATE OF BIHAR
June 18, 2018
KANHAIYA GIRI Vs. STATE OF BIHAR
April 3, 2018
KANHAIYA KUMAR Vs. STATE OF BIHAR AND OTHERS
July 24, 2018
KANHAIYA LAL PRASAD SINGH SON OF LATE BIGAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
January 18, 2018
KANHAIYA MAHTO Vs. STATE OF BIHAR
July 17, 2018
KANHAIYA SINGH Vs. STATE OF BIHAR
May 18, 2018
KANHAIYA SINGH Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, HUMAN RESOURC
March 7, 2018
KANHAIYA TIWARY Vs. STATE OF BIHAR
February 13, 2018
KANIYA ABHIYANTA ASSOCIATION Vs. STATE OF BIHAR, ITS PRINCIPAL SECRETARY
April 9, 2018
KANT SINGH, S/O LATE NAND KUMAR SINGH Vs. REGIONAL MANAGER, CANARA BANK
July 2, 2018
KANTI DEVI @ SRIKANTI @ SRIKANI DEVI Vs. STATE OF BIHAR
December 21, 2018
KANWAL TANUJ, SON OF ARTIMAN TRIPATHI Vs. STATE OF BIHAR
September 17, 2018
KANWAR SINGH Vs. THE UNION OF INDIA
June 27, 2018
KAPIL DEO MAHTO Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR
January 4, 2018
KAPIL DEO ROY, SON OF LATE DULAR ROY Vs. THE STATE OF BIHAR AND ORS.
January 29, 2018
KAPIL DEO SINGH S/O LATE BASHISTH NARAYAN SINGH Vs. THE STATE OF BIHAR AND ORS.
January 30, 2018
KAPIL DEO YADAV Vs. STATE OF BIHAR
January 6, 2018
KAPIL MAHTO SON OF AMBIKA MAHTO Vs. STATE OF BIHAR
August 16, 2018
KAPILDEO MAHTO AND ORS. Vs. THE STATE OF BIHAR
January 20, 2018
KAPILDEO SAHNI @ KAPIL SAHNI Vs. THE STATE OF BIHAR
February 22, 2018
KAPILDEO SINGH, SON OF LATE BHAGWAN SINGH AND OTHERS Vs. STATE OF BIHAR
March 16, 2018
KARE LAL MANDAL Vs. STATE OF BIHAR
March 6, 2018
KARE YADAV S/O SUKHDEV YADAV Vs. STATE OF BIHAR
August 30, 2018
KARI MAHTO Vs. STATE OF BIHAR
August 13, 2018
KARI RAI AND OTHERS Vs. THE STATE OF BIHAR
June 25, 2018
KARI YADAV Vs. STATE OF BIHAR
March 15, 2018
KARIMAN YADAV, S/O CHALITAR YADAV AND OTHERS Vs. STATE OF BIHAR
June 29, 2018
KARNAIL SINGH Vs. THE UNION OF INDIA AND ORS.
December 11, 2018
KAROO SAO, SON OF BHULAN SAO Vs. STATE OF BIHAR
September 11, 2018
KARPURI BUS PADAV KSHETRA VISTHAPIT DUKANDAR SANGH SHAHID BHAGAT SINGH CHOWK MAGARDAHI GHAT Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
KARRAH PARSHU RAMAIAH @ K. P. RAMAIYA Vs. THE STATE OF BIHAR
March 23, 2018
KARTIKEY KUMAR Vs. THE STATE OF BIHAR AND OTHERS
April 11, 2018
KARUN GIRI Vs. STATE OF BIHAR
December 13, 2018
KARUNA JHA Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
KARUNA OJHA Vs. STATE OF BIHAR
December 18, 2018
KARUNESH KUMAR TIWARY @ PRAKASH TIWARY AND ORS. Vs. MOSMAT DEORAJI KUWAR AND ORS.
June 27, 2018
KASHI RANI Vs. STATE OF BIHAR AND OTHERS
June 22, 2018
KASHI SINGH Vs. STATE OF BIHAR
August 18, 2018
KASHI SINGH, SON OF RAMADHAR SINGH Vs. STATE OF BIHAR
March 28, 2018
KASHINDAR MANGRAITA @ KASHINDRA MANGRAITA Vs. STATE OF BIHAR
May 15, 2018
KASHISH DEVELOPERS LIMITED AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 9, 2018
KATYANTI DEVI ATHARVA, WIFE OF PRANAV KUMAR ATHARVA Vs. THE STATE OF BIHAR AND ANR.
January 17, 2018
KAUSHAL KISHORE MISHRA Vs. STATE OF BIHAR AND OTHERS
July 17, 2018
KAUSHAL KISHORE RAI AND ORS. Vs. THE STATE OF BIHAR
January 20, 2018
KAUSHAL KUMAR Vs. THE STATE OF BIHAR
June 27, 2018
KAUSHALYA DEVI Vs. STATE OF BIHAR
April 2, 2018
KAUSHALYA DEVI WIFE OF NARESH YADAV Vs. STATE OF BIHAR
April 25, 2018
KAUSHARI BEGUM WIFE OF SRI RAFIQUE ALAM Vs. THE STATE OF BIHAR
July 6, 2018
KAUSHLENDRA PRASAD SINGH Vs. STATE OF BIHAR
June 19, 2018
KAVITA DEVI Vs. STATE OF BIHAR
January 10, 2018
KEDAR NATH JHA Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
KEDAR NATH, SON OF LATE BABBAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
January 8, 2018
KEDAR PANDIT Vs. STATE OF BIHAR
April 9, 2018
KEDAR PASWAN SON OF LATE RAMAN PASWAN Vs. STATE OF BIHAR; SECRETARY, ROAD CONSTRUCTION DEPAR
March 8, 2018
KEDAR PASWAN, SON OF LATE RAMAN PASWAN Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY, GOVERNMEN
March 26, 2018
KEDAR PRASAD Vs. THE STATE OF BIHAR
July 26, 2018
KEDAR SAH Vs. BIHAR STATE POWER GENERATION COMPANY LIMITED AND OTHERS
July 12, 2018
KEDAR YADAV @ KEDAR SINGH AND ORS. Vs. STATE OF BIHAR
March 8, 2018
KEDAR YADAV, SON OF SUDHO YADAV Vs. THE STATE OF BIHAR
January 30, 2018
KEDARNATH SHARMA @ KEDAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
KESHAV KUMAR SINGH SON OF KAPILDEV SINGH Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
April 18, 2018
KHAGENDRA KUMAR DAS Vs. THE STATE OF BIHAR AND OTHERS
February 15, 2018
KHEDAN THAKUR Vs. STATE OF BIHAR
September 18, 2018
KHERODHER CHOUDHARY, SON OF SUKHLAL CHOWDHARY Vs. STATE OF BIHAR
January 13, 2018
KHURSHID MOHAMMAD Vs. THE STATE OF BIHAR
August 24, 2018
KHURSID AHMAD @ KHURSHID AHMAD HADI Vs. THE STATE OF BIHAR
November 30, 2018
KHUSBU KUMARI, DAUGHTER OF LATE ASHOK MAHTO Vs. STATE OF BIHAR AND ANOTHER
April 11, 2018
KHUSHI RAM S/O SRI JEEVAN SINGH Vs. UNION OF INDIA AND OTHERS
June 21, 2018
KIRAN KUMAR Vs. STATE OF BIHAR
August 21, 2018
KIRAN MEHTA WIFE OF DHANJAY MEHTA Vs. LILA DEVI WIFE OF RAM LAKHAN PRASAD
April 3, 2018
KISHORE KUMAR AGRAWAL, SON OF LATE DWARKA PRASAD AGRAWAL Vs. THE STATE OF BIHAR
June 25, 2018
KISHORE KUMAR, S/O LATE SIYARAM Vs. THE STATE OF BIHAR,
January 23, 2018
KISHORI SAH, SON OF HIRA SAH Vs. STATE OF BIHAR
February 8, 2018
KISHUN PRASAD SINGH Vs. STATE OF BIHAR
March 6, 2018
KISHUN RAM, S/O LATE SUKHDEO RAM Vs. THE STATE OF BIHAR AND OTHERS
July 13, 2018
KODAI SAH AND ANR Vs. RAM AUTAR SAH AND ORS
January 23, 2018
KOKILA KHATOON AND OTHERS Vs. STATE OF BIHAR
July 26, 2018
KOUSHALENDRA KUMAR SON OF SRI SATYENDRA KUMAR SINGH Vs. STATE OF BIHAR
June 25, 2018
KRIPA SHANKAR PRASAD SAH AND OTHERS Vs. THE STATE OF BIHAR
August 16, 2018
KRISHAN MURARI KUMAR AND OTHERS Vs. THE STATE OF BIHAR
September 7, 2018
KRISHAN MURARI KUMAR S/O LATE SAUDI SINGH Vs. THE STATE OF BIHAR
March 22, 2018
KRISHNA CHOURASIYA Vs. STATE OF BIHAR
January 4, 2018
KRISHNA KANT JHA SON OF LATE KAMLA KANT JHA Vs. STATE OF BIHAR THROUGH SECRETARY LAW DEPARTMENT
August 30, 2018
KRISHNA KANT SINGH, SON OF SURESH SINGH Vs. STATE OF BIHAR
May 11, 2018
KRISHNA KANT SINHA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
October 8, 2018
KRISHNA KUMAR CHAUDHARY @ KISHUN CHAUDHARY Vs. SMT. SUREKHA DEVI
February 5, 2018
KRISHNA KUMAR KEDIA SON OF LATE CHAJU RAM KEDIA Vs. UNION OF INDIA THROUGH C B I PATNA
April 6, 2018
KRISHNA KUMAR, SON OF LATE RAMCHANDRA PRASAD SINGH Vs. THE STATE OF BIHAR
June 28, 2018
KRISHNA MOHAN MISHRA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
KRISHNA MOHAN SINGH Vs. STATE OF BIHAR
January 29, 2018
KRISHNA MURARI Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LTD
May 18, 2018
KRISHNA NANDAN DAS S/O LATE BABU LAL DAS Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
March 26, 2018
KRISHNA NANDAN SAH Vs. THE STATE OF BIHAR
July 5, 2018
KRISHNA PRASAD Vs. STATE OF BIHAR
May 7, 2018
KRISHNA PRASAD @ KRISHNA SAH Vs. KUSUM DEVI AND OTHERS
February 2, 2018
KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
March 9, 2018
KRISHNA SHANKAR PRASAD SON OF LATE MOHAN PRASAD Vs. STATE OF BIHAR
July 24, 2018
KRISHNA SINGH & ORS Vs. STATE OF BIHAR
January 16, 2018
KRISHNA SINHA WIFE OF SRI KAILASH SINGH Vs. THE STATE OF BIHAR AND ANR.
January 8, 2018
KRISHNANDAN PRASAD, SON OF LATE RAGHO MAHTO AND OTHERS Vs. STATE OF BIHAR
April 2, 2018
KRISHNDEO MANDAL Vs. STATE OF BIHAR
July 24, 2018
KRITI SINGH SON OF RAMDHARI SINGH Vs. STATE OF BIHAR
July 5, 2018
KRITICHANDRAYAN VIBHUTI PANDEY Vs. STATE OF BIHAR AND OTHERS
January 18, 2018
KRITYA NAND CHOUDHARY Vs. STATE OF BIHAR
November 28, 2018
KULWANT SAW @ KULWANT SINGH @ KULAVANT SAW AND OTHERS Vs. THE STATE OF BIHAR
June 28, 2018
KULWANTI KUER Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
KUMAR ABHAY PRATAP SINGH SON OF LATE RAJENDRA PRASAD SINGH Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD. AND OTHERS
June 21, 2018
KUMAR ASHUTOSH S/O LATE SURESH PRASAD SINHA Vs. APARNA KUMARI W/O KUMAR ASHUTOSH, D/O UMA SHANKAR PRASAD
June 29, 2018
KUMAR BRAJENDRA NATH Vs. STATE OF BIHAR
February 6, 2018
KUMAR JYOTINDRA AND OTHERS Vs. STATE OF BIHAR
June 18, 2018
KUMAR MITHILESH PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
January 31, 2018
KUMAR NILOTPAL Vs. STATE OF BIHAR THROUGH SPECIAL SECRETARY, EDUCATIO
May 10, 2018
KUMAR RAJIB RANJAN, SON OF LATE BACHCHELAL RAM Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
KUMAR RANDHIR SINGH @ RANDHIR KUMAR AND ORS. Vs. THE STATE OF BIHAR
January 3, 2018
KUMAR SINGH @ SHEO KUMAR SINGH Vs. STATE OF BIHAR
January 4, 2018
KUMARI ANITA Vs. THE STATE OF BIHAR
November 29, 2018
KUMARI ANITA SINGH @ ANITA KUMARI W/O ANOJ KUMAR AND D/O RABINDRA KUMAR @ RABINDRA PRASAD Vs. THE STATE OF BIHAR
January 24, 2018
KUMARI ARCHANA Vs. UNION OF INDIA
April 4, 2018
KUMARI KANCHANBALA Vs. STATE OF BIHAR
June 18, 2018
KUMARI MADHURI SINHA, D/O Vs. THE STATE OF BIHAR
February 12, 2018
KUMARI PUNAM AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
KUMARI RENU SHARMA W/O SRI YOGENDRA SHARMA Vs. THE STATE OF BIHAR
June 22, 2018
KUMARI SANGEETA W/O SRI RAKESH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
March 14, 2018
KUMOD KUMAR Vs. STATE OF BIHAR
February 2, 2018
KUNDAN KUMAR S/O LATE RAM CHANDRIKA SHARMA Vs. STATE OF BIHAR AND ANR.
January 25, 2018
KUNDAN MISHRA Vs. STATE OF BIHAR
March 21, 2018
KUNDAN SINGH Vs. STATE OF BIHAR
September 25, 2018
KUNJ BIHARI SHARMA, S/O SURENDRA PRASAD PAN Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA THROUGH ITS CHAIRMAN
January 25, 2018
KUR KUR RAI Vs. HARI BANS TIWARI & ORS
July 24, 2018
LADDU SINGH @ LADDU PRASAD SINGH S/O LATE NAGO PD SINGH Vs. STATE OF BIHAR
September 13, 2018
LAJWANTI DEVI Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
LAKHAN CHOUHAN Vs. STATE OF BIHAR
August 13, 2018
LAKHAN JHENA HANSDA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
February 5, 2018
LAKHAN LAL MISHRA, SON OF JHAGRU MISHRA Vs. STATE OF BIHAR
July 26, 2018
LAKHAN RAJA Vs. THE BIHAR CRICKET ASSOCIATION BINDHYAWASHINI COMMERCIAL COMPLEX
October 10, 2018
LAKHAN SINGH, S/O LATE DAYAL SINGH Vs. VEER KUWAR SINGH UNIVERSITY, ARA
July 12, 2018
LAKHDEO RAM, SON OF LATE DARGU RAM Vs. THE STATE OF BIHAR AND OTHERS
July 12, 2018
LAKHIYA DEVI AND OTHERS Vs. MOST. KESHARI AND OTHERS
February 1, 2018
LAKSHMAN DUBEY, SON OF SHEO MURAT DUBEY Vs. STATE OF BIHAR
March 29, 2018
LAKSHMAN SAH SON OF LATE RAM LAKHAN SAH Vs. THE STATE OF BIHAR
February 5, 2018
LAKSHMAN YADAV S/O LATE MUKHI YADAV Vs. STATE OF BIHAR
February 26, 2018
LAKSHMESHWAR SINGH, SON OF RAMASHRAY SINGH Vs. JAI PRAKASH UNIVERSITY
May 3, 2018
LAKSHMI KANT PATEL Vs. STATE OF BIHAR
December 17, 2018
LAKSHMI KANT PATEL, SON OF ANAND PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, BISHESHWARIYA BHAWAN, PATNA
February 7, 2018
LAKSHMI NARAYAN SHARMA Vs. THE STATE OF BIHAR AND OTHERS
March 27, 2018
LAKSHMI SINGH Vs. STATE OF BIHAR
December 12, 2018
LAL BABOO PRASAD Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
LAL BABU CHOWDHARY @ LAL BABU SAHNI Vs. STATE OF BIHAR
March 29, 2018
LAL BABU JAISWAL, SON OF ACHHELAL JAISWAL Vs. CHIEF MANAGER CUM AUTHORISED OFFICER, BANK OF BARO
March 13, 2018
LAL BABU PRASAD @ LAL BABU JAISWAL SON OF ACHHELAL Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
March 19, 2018
LAL BABU SINGH Vs. THE STATE OF BIHAR AND OTHERS
July 24, 2018
LAL BABU THAKUR, SON OF LATE BALIST THAKUR Vs. THE STATE OF BIHAR
January 29, 2018
LAL BAHADUR RAI @ LALO RAI @ LALBAHADUR RAY, S/O L Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
March 20, 2018
LAL BHUSHAN SINGH, SON OF SARYUG SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
January 29, 2018
LAL MOHAN SINGH Vs. STATE OF BIHAR
February 3, 2018
LAL NARAYAN JHA Vs. THE STATE OF BIHAR AND OTHERS
July 17, 2018
LALA RAM @ SURESH RAM Vs. STATE OF BIHAR
March 15, 2018
LALA SAH SON OF JINDA SAH Vs. STATE OF BIHAR
July 31, 2018
LALAN CHOUDHARY Vs. THE STATE OF BIHAR
August 28, 2018
LALAN JHA S/O LATE SURESH JHA Vs. STATE OF BIHAR
April 26, 2018
LALAN PRASAD Vs. THE STATE OF BIHAR
February 28, 2018
LALAN PRASAD SINGH Vs. THE VEER KUNWAR SINGH UNIVERSITY AND OTHERS
June 22, 2018
LALAN PRASAD, S/O SHRI LATE BAHADUR PRASAD Vs. STATE OF BIHAR
August 24, 2018
LALAN RAM, SON OF SHRI SHIVJI RAM RESIDENT OF MIRGANJ P S- BEGUSARAI TOWN, DISTRICT Vs. STATE OF BIHAR
January 9, 2018
LALAN TANTI, SON OF KRISHANDEO TANTI Vs. STATE OF BIHAR
June 26, 2018
LALIT KUMAR SINGH S/O SRI KRISHNA MANDAL Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
LALITA DEVI, WIFE OF NIRANJAN KUMAR Vs. STATE OF BIHAR
May 4, 2018
LALJEE SINGH, S/O LATE MITHU SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
LALJEE SINGH, SON OF KAPIL SINGH AND OTHERS Vs. THE STATE OF BIHAR
July 5, 2018
LALJI RAI AND OTHERS Vs. SMT. SITA DEVI AND OTHERS
June 21, 2018
LALLAN PASI Vs. STATE OF BIHAR
February 7, 2018
LALLAN SINGH SON OF JAMUNA SINGH AND OTHERS Vs. STATE OF BIHAR
March 28, 2018
LALLU YADAV @ SANJAY YADAV Vs. STATE OF BIHAR
August 10, 2018
LALTUSH MANDAL Vs. STATE OF BIHAR
March 13, 2018
LARSON & TOUBRO LIMITED Vs. BIHAR STATE POWER TRANSMISSION COMPANY LIMITED
December 12, 2018
LATE RADHA SAH Vs. GIRJA DEVI
March 15, 2018
LAW KISHORE YADAV Vs. STATE OF BIHAR AND OTHERS
June 22, 2018
LAXAMI THAKUR @ LAXMAN THAKUR, SON OF BICHHO THAKU Vs. STATE OF BIHAR
March 15, 2018
LAXMI CHOUDHARY SON OF LATE BALDEO CHOUDHARY Vs. STATE OF BIHAR
November 27, 2018
LAXMI KUMAR S/O LATE MOHAN PRASAD SAH Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
LAXMI PARIYAR Vs. SHREE RAMA ROAD WAYS
December 4, 2018
LAXUMAN RAI S/O LATE BALDEO RAI Vs. STATE OF BIHAR
March 23, 2018
LEGRAND (INDIA) PVT. LIMITED AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
LILA YADAV AND OTHERS Vs. STATE OF BIHAR
March 30, 2018
LILANAND SHARMA Vs. STATE OF BIHAR
March 17, 2018
M ANWAR ASGHAR Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
March 7, 2018
M. SRINIVASAN Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
M/S AFROZ ALAM Vs. THE STATE OF BIHAR
October 10, 2018
M/S AGRI CLINIC AND AGRI BUSINESS CENTRE Vs. STATE OF BIHAR
August 24, 2018
M/S BATA INDIA LIMITED Vs. STATE OF BIHAR
June 22, 2018
M/S BIHAR STATE ELECTRICITY BOARD Vs. THE STATE OF BIHAR
February 20, 2018
M/S GAYATRI ENGICON PVT. LTD Vs. STATE OF BIHAR
August 13, 2018
M/S HANUMAN STONE WORKS, JAMUHAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
M/S INDUS INTEGRATED INFORMATION MANAGEMENT LIMITED Vs. BIHAR MAHADALIT VIKAS MISSION AND OTHERS
July 11, 2018
M/S KOSHI RICE MILL, SOUR BAZAR, SAHARSA Vs. THE GENERAL MANAGER, FOOD CORPORATION OF INDIA
October 25, 2018
M/S MANGALAM AUTOMOBILES Vs. UCO BANK AND OTHERS
July 9, 2018
M/S SUPER INDUCTO STEELS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD AND OTHERS
August 10, 2018
M/S. ASTERISK HOME PVT. LTD. Vs. THE STATE OF BIHAR
March 19, 2018
M/S. BABA HANS CONSTRUCTION PVT. LTD. Vs. THE STATE OF BIHAR
August 23, 2018
M/S. BABA PROJECT PVT. LTD. Vs. THE STATE OF BIHAR
June 28, 2018
M/S. BHARAT SANCHAR NIGAM LTD. AND OTHERS Vs. ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
August 2, 2018
M/S. CHANDRA PRAKASH STEEL TRUNCK FACTORY, SHADIPUR, MUNGER Vs. THE STATE OF BIHAR AND OTHERS
July 12, 2018
M/S. CHISTI ROAD LINES Vs. THE CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LIMITED
March 19, 2018
M/S. GASTER INDIA COMPANY Vs. BIHAR STATE FINANCIAL CORPORATION
October 10, 2018
M/S. GAYATRI ENGICON PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
June 19, 2018
M/S. GLOBUS SPIRITS LIMITED Vs. THE STATE OF BIHAR
June 27, 2018
M/S. H.N.S. ENT UDYOG, VILLAGE Vs. THE STATE OF BIHAR
June 25, 2018
M/S. JAHURI & SONS, FUNCTIONAL ESTATE KARANCHOURA (KARNCHOWDA) MUNGER, P.S. Vs. THE STATE OF BIHAR
June 26, 2018
M/S. MAA MUNDESHWARI FOOD PVT. LTD. Vs. THE CENTRAL BANK OF INDIA AND OTHERS
July 12, 2018
M/S. MAHADEV ENCLAVE PVT. LTD. Vs. THE STATE OF BIHAR
March 29, 2018
M/S. MICRO RANJAN CONSTRUCTION PVT. LTD. Vs. THE UNION OF INDIA
July 16, 2018
M/S. NATRAJ ENGINEERS (P) LTD. AND OTHERS Vs. THE STATE OF BIHAR
August 1, 2018
M/S. PANCHSHEEL SOFTWARES Vs. STATE OF BIHAR
August 1, 2018
M/S. RAJHANSH TRANSPORT AND OTHERS Vs. BIHAR STATE WAREHOUSING CORPORATION AND OTHERS
July 2, 2018
M/S. RIGA SUGAR CO. LTD. Vs. STATE OF BIHAR
July 11, 2018
M/S. RIGA SUGAR COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD AND OTHERS
July 30, 2018
M/S. RIGA SUGAR COMPANY LTD. Vs. THE STATE OF BIHAR AND ORS.
June 25, 2018
M/S. S. S.S. CONSTRUCTION Vs. STATE OF BIHAR
July 12, 2018
M/S. SASA MUSA SUGAR WORKS PVT. LTD. Vs. THE STATE OF BIHAR AND OTHERS
July 12, 2018
M/S. SUPREME ENTERPRISES Vs. STATE OF BIHAR AND ANOTHERS
July 11, 2018
MABHAY KUMAR SINGH Vs. THE STATE OF BIHAR
January 2, 2018
MADAN PRASAD AND OTHERS Vs. AWADH KISHORE PRASAD AND OTHERS
October 9, 2018
MADAN PRASAD, S/O LATE KAMESHWAR PRASAD Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
MADAN RAVIDAS @ MULHAI RAVIDAS, SON OF JHAKSU RAVI Vs. STATE OF BIHAR
March 27, 2018
MADAN SAHNI Vs. THE STATE OF BIHAR
March 21, 2018
MADAN SINGH Vs. THE STATE OF BIHAR
August 6, 2018
MADHAV MISHRA SON OF SRI JAGDISH MISHRA AND OTHERS Vs. THE STATE OF BIHAR
June 25, 2018
MADHU YADAV, SON OF BARJU YADAV Vs. STATE OF BIHAR
March 26, 2018
MADHURI SINGH Vs. KUNDAN KUMAR SINGH
January 3, 2018
MADHYA BIHAR GRAMIN BANK THROUGH CHAIRMAN Vs. KEDAR PRASAD MEHTA, S/O LATE BODH RAM MAHTO
April 30, 2018
MADHYA BIHAR GRAMIN BANK, THROUGH ITS CHAIRMAN Vs. MAHESH KUMAR SINHA SON OF LATE LAL BABU SINHA; R P
March 6, 2018
MAGADH COLONISER PVT. LTD. AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
August 13, 2018
MAGAN SADA Vs. STATE OF BIHAR
December 17, 2018
MAHABIR MEHTA Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
MAHABIR PRASAD Vs. THE STATE OF BIHAR AND OTHERS
August 8, 2018
MAHADEO MAHTO, SON OF LATE NAND LAL MAHTO Vs. THE CHIEF REGIONAL MANAGER, BANK OF INDIA, REGIONAL OFFICE, PANKAJ MARKET, SARAIYA GANJ, MUZAFFARPUR
March 22, 2018
MAHADEO PRASAD GUPTA Vs. STATE OF BIHAR
November 6, 2018
MAHANAND SINGH S/O LATE MUKHLAL SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
MAHANTH RAMCHARITRA DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
August 21, 2018
MAHARANA PRATAP COLLEGE Vs. THE STATE OF BIHAR & ORS
December 19, 2018
MAHARANA SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
November 28, 2018
MAHAVIR SINGH Vs. CHIEF SECRETARY, GOVT. OF BIHAR AND OTHERS
July 25, 2018
MAHENDER MEHTA Vs. STATE OF BIHAR
July 16, 2018
MAHENDRA BEVERAGES & FOODS PVT Vs. BANK OF INDIA ZONAL OFFICE
July 19, 2018
MAHENDRA KUMAR MOHAN Vs. STATE OF BIHAR
January 17, 2018
MAHENDRA KUMAR S/O GANESH PRASAD Vs. THE CHAIRMAN
March 22, 2018
MAHENDRA PRASAD Vs. THE STATE OF BIHAR AND OTHERS
August 28, 2018
MAHENDRA PRASAD SON OF SRI DWARIKA YADAV Vs. THE STATE OF BIHAR
July 12, 2018
MAHENDRA RAM, S/O LATE PREM LAL RAM Vs. THE STATE OF BIHAR AND OTHERS
June 29, 2018
MAHENDRA RAM, SON OF INDRAJEET RAM Vs. STATE OF BIHAR
March 28, 2018
MAHENDRA SHARMA Vs. STATE OF BIHAR
March 7, 2018
MAHENDRA SINGH Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
MAHENDRA SINGH, SON OF RAM CHANDRA SINGH Vs. STATE OF BIHAR
January 5, 2018
MAHENDRA THAKUR Vs. STATE OF BIHAR
February 20, 2018
MAHENDRA YADAV Vs. STATE OF BIHAR
January 8, 2018
MAHENDRA YADAV SON OF MISHRI YADAV AND OTHERS Vs. STATE OF BIHAR (THROUGH CHINTA DEVI)
June 19, 2018
MAHESH KUMAR AGARWAL @ MAHESH AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 16, 2018
MAHESH KUMAR AGRAWAL Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
August 8, 2018
MAHESH KUMAR SINGH Vs. THE STATE OF BIHAR
July 3, 2018
MAHESH PASWAN Vs. STATE OF BIHAR
June 28, 2018
MAHESH PASWAN Vs. STATE OF BIHAR
August 10, 2018
MAHESH PRASAD SINGH, SON OF LATE RAMANAND SINGH Vs. THE STATE OF BIHAR
June 18, 2018
MAHESH PRASAD SON OF LATE KRIT NARAYAN PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI
May 7, 2018
MAHESH SAH S/O - LATE THAKUR SAH RESIDENT OF VILLA Vs. STATE OF BIHAR
March 13, 2018
MAHESH SHARMA SON OF LATE SHALIGRAM SINGH Vs. SIYAMATI DEVI D/O OF LATE RAM KARAN SINGH; BHUNESH
March 8, 2018
MAHESH THAKUR SON OF GAYA THAKUR AND OTHERS Vs. STATE OF BIHAR
March 20, 2018
MAHESH THAKUR, SON OF DAMODAR THAKUR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
September 14, 2018
MAHESH YADAV Vs. STATE OF BIHAR
December 10, 2018
MAHESHWAR MANDAL S/O LATE BACHCHI MANDAL Vs. STATE OF BIHAR
July 31, 2018
MAHESHWAR PRASAD VERMA Vs. STATE OF BIHAR AND OTHERS
August 1, 2018
MAHESHWAR RAJAK AND OTHERS Vs. THE STATE OF BIHAR
October 11, 2018
MAHMOOD ALAM AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
July 17, 2018
MAHMUDUL HAQUE, SON OF SHUKAL MIAN Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
March 22, 2018
MAHTMA VYASANAND @ SHAMBHUNATH PATHAK, SON OF KRISHNA DEV PATHAK Vs. STATE OF BIHAR
February 6, 2018
MAITREYEE CHATTOPADHYAYA WIFE OF CHAMPAK MUKHERJEE Vs. STATE OF BIHAR
December 6, 2018
MAKESH SHARMA Vs. STATE OF BIHAR
November 20, 2018
MALA DEVI Vs. STATE OF BIHAR
February 1, 2018
MALA WIFE OF ANIL KUMAR SINGH Vs. BIHAR STATE STAFF SELECTION COMMISSION, THROUGH ITS CHAIRMAN
August 7, 2018
MALA, WIFE OF SANJAY KUMAR Vs. STATE OF BIHAR
September 10, 2018
MALAY KUMAR Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE CUM DIS
May 17, 2018
MALLICK KALAN Vs. STATE OF BIHAR
March 12, 2018
MALTI DEVI Vs. THE STATE OF BIHAR AND OTHERS
February 22, 2018
MALTI DEVI Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
MANAGEMENT OF PUNJAB NATIONAL BANK ZONAL OFFICE Vs. MINTU KUMAR SON OF LATE SHRI NARESH JHA
March 29, 2018
MANAGEMENT OF STATE BANK OF INDIA Vs. UNION OF INDIA
April 12, 2018
MANAGER SINGH Vs. STATE OF BIHAR
May 2, 2018
MANAGING COMMITTEE AND OTHER Vs. STATE OF BIHAR AND OTHERS
August 14, 2018
MANAGING COMMITTEE OF MADARSA ISLAMIA AND OTHERS Vs. STATE OF BIHAR
June 28, 2018
MANAGING COMMITTEE OF SARSWATI BILASH SANSKRIT HIG Vs. STATE OF BIHAR
April 23, 2018
MANAGING DIRECTOR, BIHAR HYDRO ELECTRIC POWER CORP Vs. BINOD BIHARI SINGH
March 21, 2018
MANAGING DIRECTOR, BIHAR MEDICAL SERVICES & INFRASTRUCTURE CORPORATION LIMITED Vs. STATE OF BIHAR
December 3, 2018
MANAGING DIRECTOR, PATLIPUTRA CENTRAL CO Vs. STATE OF BIHAR AND ORS.
January 16, 2018
MANAS KUMAR, SON OF LATE NARAYAN THAKUR Vs. STATE OF BIHAR
April 10, 2018
MANGALAM AUTOMOBILES Vs. UCO BANK THROUGH ITS ZONAL MANAGER, ZONAL OFFICE
April 11, 2018
MANI LAL SHARMA SON OF LATE KISHUN MISTRY @ LATE KISHUN LAL SHARMA Vs. THE STATE OF BIHAR AND ANR.
June 25, 2018
MANIK BIND @ MANIKI BIND @ MANIK Vs. STATE OF BIHAR
January 6, 2018
MANISH BIHANI @ MANISH BRIYANI S/O KANHAIYA LAL BIHANI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
MANISH KUMAR Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
MANISH KUMAR @ KINTU KUMAR, SON OF LALAN SHARMA Vs. STATE OF BIHAR
December 20, 2018
MANISH KUMAR PASWAN Vs. UNION OF INDIA
May 18, 2018
MANISH KUMAR S/O CHHOTE PRASAD AYODHYA Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
MANISH KUMAR, S/O LATE SIYA SARAN PATEL @ SIYA RAM SHARAN AKELA Vs. THE STATE OF BIHAR
July 3, 2018
MANISH RAY ALIAS MANISH KUMAR RAY SON OF MOHAN RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PROHIBITION, EXCISE AND REGISTRATION DEPARTMENT, GOVERNMENT OF BIHAR
February 1, 2018
MANJAY KUMAR RAM S/O SRI RADHA KRISHNA RAM Vs. STATE OF BIHAR
June 26, 2018
MANJU DEVI Vs. MANI BHUSHAN KUMAR
September 25, 2018
MANJU DEVI AND OTHERS Vs. THE UNION OF INDIA
June 27, 2018
MANJU KUMARI SINHA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
June 21, 2018
MANJU SINHA Vs. BIHAR STATE POWER HOLDING COMPANY LTD. AND OTHERS
July 11, 2018
MANJUSHREE AND OTHERS Vs. THE BIHAR STATE HOUSING BOARD AND OTHERS
September 28, 2018
MANOHAR PRASAD SINHA, S/O LATE MADAN MOHAN PRASAD Vs. PAWAN KUMAR MISHRA, S/O AWDHESH KUMAR MISHRA
April 25, 2018
MANOJ KUMAR Vs. THE UNION OF INDIA
March 21, 2018
MANOJ KUMAR Vs. STATE OF BIHAR
March 26, 2018
MANOJ KUMAR Vs. STATE OF BIHAR
April 3, 2018
MANOJ KUMAR @ MANOJ DAS S/O LATE JAGGAN DAS Vs. STATE OF BIHAR
September 12, 2018
MANOJ KUMAR OJHA Vs. STATE OF BIHAR
September 11, 2018
MANOJ KUMAR PANDEY AND OTHER Vs. THE STATE OF BIHAR THE PRINCIPAL SECRETARY
October 11, 2018
MANOJ KUMAR PANDEY AND OTHERS Vs. THE STATE OF BIHAR
September 10, 2018
MANOJ KUMAR SINGH Vs. PUNJAB NATIONAL BANK
March 20, 2018
MANOJ KUMAR SINGH Vs. THE STATE OF BIHAR AND ANOTHER
August 28, 2018
MANOJ KUMAR SINGH AND OTHERS Vs. STATE OF BIHAR
March 29, 2018
MANOJ KUMAR SINGH SON OF SHARDA PRASAD SINGH Vs. STATE OF BIHAR
September 26, 2018
MANOJ KUMAR SON OF KULDIP BARAI Vs. THE STATE OF BIHAR
February 5, 2018
MANOJ KUMAR TANTI @ MANOJ TANTI Vs. STATE OF BIHAR
April 30, 2018
MANOJ KUMAR YADAV Vs. THE STATE OF BIHAR AND OTHERS
March 29, 2018
MANOJ RAJAK @ MANOJ KR RAJAK, SON OF MADAN RAJAK, RESIDENT OF MANDARJA Vs. STATE OF BIHAR
January 31, 2018
MANOJ RANJAN SINGH, SON OF LATE RUKMINI RAMAN SINGH AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER OPPOSITE PARTIES
June 26, 2018
MANOJ SINGH S/O LATE BIJA SINGH Vs. STATE OF BIHAR
February 9, 2018
MANSOOR ALAM AND OTHERS Vs. ALIROSH MIYAN S/O LATE FURD MIYAN
June 19, 2018
MANTI KUMARI Vs. STATE OF BIHAR
December 21, 2018
MANTU DHOBI, S/O BUDHU DHOBI AND OTHERS Vs. THE STATE OF BIHAR
June 19, 2018
MANTU PRASAD, SON OF MURLIDHAR PRASAD Vs. THE STATE OF BIHAR
March 23, 2018
MANTU SINGH SON OF RAM JATAN SINGH Vs. STATE OF BIHAR
October 3, 2018
MANTU YADAV ALIAS RAMDEO YADAV ALIAS RAMDEO KUMAR, Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE
March 12, 2018
MANTUN MANDAL Vs. STATE OF BIHAR
January 4, 2018
MANUNI RAM AND OTHERS Vs. THE STATE OF BIHAR
July 17, 2018
MANZER HASSAN KHAN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
February 26, 2018
MARAI RAI, SON OF ANMOL RAI AND OTHERS Vs. STATE OF BIHAR
March 19, 2018
MARAI RAM Vs. STATE OF BIHAR
March 19, 2018
MARKANDEY PRASAD Vs. STATE OF BIHAR
August 20, 2018
MARUTI MATHUR, GENERAL MANAGER, MARKETING (EAST), MAHINDRA & MAHINDRA LIMITED Vs. STATE OF BIHAR
January 9, 2018
MATAK SAH S/O LATE KANHAIYA SAH Vs. STATE OF BIHAR
June 26, 2018
MATHURA NATH CHAMPAI (RETIRED) Vs. STATE OF BIHAR & ORS.
July 4, 2018
MATHURA SINGH Vs. THE STATE OF BIHAR
January 2, 2018
MATIUR RAHMAN Vs. THE STATE OF BIHAR
June 28, 2018
MAUAJEE LAL SINGH Vs. STATE OF BIHAR
March 20, 2018
MAULI BACCHU YADAV Vs. STATE OF BIHAR
February 28, 2018
MD ALAM KHAN SON OF LATE MD TASIR Vs. STATE OF BIHAR
February 16, 2018
MD AMANULLAH S/O LATE JUNAID ALAM Vs. STATE OF BIHAR
December 3, 2018
MD ASHGAR KHAN @ ASHGAR KHAN, SON OF LATE SADIK KHAN Vs. STATE OF BIHAR
September 6, 2018
MD ASLAM SON OF MD HABIB Vs. STATE OF BIHAR
May 1, 2018
MD ATIQULLAH, SON OF MD SHAMIM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; DIRECT
March 6, 2018
MD AYUB, S/O MD YUNUS Vs. STATE OF BIHAR
July 27, 2018
MD FAROOQUE Vs. STATE OF BIHAR
December 21, 2018
MD HASAN IMAM Vs. STATE OF BIHAR
March 7, 2018
MD ILHAM Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
MD ISLAM ANSARI, SON FOLL MOHAMMAD ANSARI Vs. CHAIRMAN SANSKRIT SHIKSHA BOARD KADAMKUAN
February 8, 2018
MD ISTIYAQUE ALAM Vs. STATE OF BIHAR
March 7, 2018
MD JAHID KHAN SON OF MD LATE AZIZ Vs. UNION OF INDIA THROUGH SECRETARY
April 30, 2018
MD JAVED, S/O LATE MD AZIZ Vs. STATE OF BIHAR
August 16, 2018
MD JEEBRAIL Vs. STATE OF BIHAR
January 9, 2018
MD MAJHARUL @ MD MAJHARUL HAQUE Vs. STATE OF BIHAR
May 15, 2018
MD MANJOOR ANSARI @ MANJUR ALAM Vs. STATE OF BIHAR
March 8, 2018
MD MAZLUM, SON OF LATE MD KHALIL Vs. STATE OF BIHAR
September 17, 2018
MD MUBARAK @ KAILA, SON OF LATE SK PAIROO Vs. STATE OF BIHAR
April 27, 2018
MD MUKRRAM Vs. STATE OF BIHAR
February 13, 2018
MD MURSHID ALAM Vs. STATE OF BIHARLABIC
December 11, 2018
MD MUSLIM Vs. STATE OF BIHAR
January 9, 2018
MD MUSTAQUE, SON OF LATE MD MAQBUL Vs. STATE OF BIHAR
August 9, 2018
MD NASIM RAZA RAHMANI @ MUNNA Vs. STATE OF BIHAR
November 5, 2018
MD NAWAZ ALAM @ MD NAWAZ @ NAWAZ ALAM Vs. STATE OF BIHAR
June 26, 2018
MD NUR ALAM Vs. STATE OF BIHAR
April 26, 2018
MD OJIR Vs. STATE OF BIHAR
February 20, 2018
MD PARVEZ ALAM Vs. STATE OF BIHAR
August 24, 2018
MD RAYAZ @ MD RAYAZ ALAM, SON OF LATE MD MOINUDDIN Vs. STATE OF BIHAR
September 13, 2018
MD RAZI IMAM, S/O MD AZIM KHAN Vs. TILKA MANJHI BHAGALPUR UNIVERSITY, BHAGALPUR THROU
March 28, 2018
MD SABBIR @ MD SABBIR ALAM Vs. STATE OF BIHAR
March 8, 2018
MD SALAMAT S/O MD QURBAN Vs. THE STATE OF BIHAR
January 18, 2018
MD SHAHABUDDIN SON OF MD JALAL Vs. STATE OF BIHAR
November 19, 2018
MD SHAHNAWAZ HUSSAIN Vs. STATE OF BIHAR
July 31, 2018
MD SHAKIL AHMAD HASHMI Vs. STATE OF BIHAR
April 2, 2018
MD SHAMIM, SON OF LATE SHEIKH JUMAID ALI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
January 9, 2018
MD SULTAN Vs. STATE OF BIHAR
July 25, 2018
MD TABREJ S/O MD SHAMSHOOL Vs. STATE OF BIHAR
September 24, 2018
MD WASIMUDDIN SON OF LATE SALIMUDDIN Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT COMMISSIONER INDUSTRIES DEPARTMENT
August 8, 2018
MD WASIUR RAHMAN Vs. STATE OF BIHAR THROUGH COLLECTOR, SITAMARHI
April 25, 2018
MD YAHYA SON OF MD WASI AHMAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
April 19, 2018
MD. ABDUL HALIM Vs. THE STATE OF BIHAR
April 13, 2018
MD. ABRAR HUSSAIN @ ABRAR HUSSAIN AND OTHERS Vs. MAULANA AZAD NATIONAL URDU UNIVERSITY AND OTHERS
June 18, 2018
MD. ABULESH @ LASIA Vs. THE STATE OF BIHAR
July 27, 2018
MD. ALAUDDIN AZMI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
November 20, 2018
MD. ANAR, SON OF MD. ISLAM ALIAS ISLAM Vs. THE STATE OF BIHAR
June 14, 2018
MD. ANWAR KHAN Vs. THE STATE OF BIHAR
June 26, 2018
MD. ASHFAQUE ALAM Vs. THE STATE OF BIHAR
June 26, 2018
MD. ASIF HUSSAIN AND OTHERS Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LIMITED
August 29, 2018
MD. BHOKAL @ HASIN Vs. THE STATE OF BIHAR
February 26, 2018
MD. DASTGIR @ DASTGIR AHMAD Vs. THE STATE OF BIHAR AND OTHERS
October 10, 2018
MD. FAIYAZ KHAN @ MD. FAIYAZ S/O MD. ISRAIL KHAN Vs. THE STATE OF BIHAR
January 17, 2018
MD. FAZLUR RAHMAN, SON OF LATE MD. ABDUL WARI Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
MD. GANIYA @ MD. JAINYA Vs. THE STATE OF BIHAR
June 25, 2018
MD. HADIS S/O SHEIKH KARMUNIA Vs. STATE OF BIHAR
April 10, 2018
MD. HAROON Vs. STATE OF BIHAR AND OTHERS
October 1, 2018
MD. IDRISH SHAH @ IDARISH SHAH, SON OF AJIJ SAH Vs. STATE OF BIHAR AND OTHERS
June 22, 2018
MD. ILIYAS @ ILIYAS Vs. THE STATE OF BIHAR
July 11, 2018
MD. IQBAL @ MD. IQBAL KHAN Vs. THE STATE OF BIHAR
June 27, 2018
MD. ISHRAFIL ANSARI Vs. STATE OF BIHAR
August 10, 2018
MD. ISLAM Vs. BIHAR STATE ELECTRICITY BOARD
December 18, 2018
MD. ISRAR AHAMAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
MD. ISTEHAR @ MD. ESTEHAR DEWAN AND OTHER Vs. THE STATE OF BIHAR
September 10, 2018
MD. IZHAR SON OF MD. SHARAFAT ALI Vs. THE STATE OF BIHAR AND OTHERS
June 20, 2018
MD. JAFAR ALI Vs. THE STATE OF BIHAR AND OTHERS
August 27, 2018
MD. JAMIL DEEBAJI SON OF LATE MD. JALIL DEEBAJI Vs. AMINUL HAQUE SON OF LATE ISRADUL HAQUE AND OTHERS
June 25, 2018
MD. JAMIRUDDIN ANSARI @ MD. JAMIRUDDIN & ORS. Vs. STATE OF BIHAR & ANR.
April 20, 2018
MD. KAMAL, SON OF MD. HUSAIN Vs. THE UNION OF INDIA AND OTHERS
June 20, 2018
MD. KAMIL AKHTAR SON OF LATE MAULAVI HANIF Vs. THE STATE OF BIHAR
July 12, 2018
MD. KAUSAR NIAJEE @ MD. KAUSHAR NEYAZI Vs. THE STATE OF BIHAR
June 27, 2018
MD. KHALID, SON OF MD. ISLAM Vs. THE STATE OF BIHAR
January 23, 2018
MD. MAHFOOZ ALAM S/O MD. SALABHUDDIN Vs. THE STATE OF BIHAR
March 23, 2018
MD. MANSOOR, S/O LATE MD. IBRAHIM Vs. THE STATE OF BIHAR
March 22, 2018
MD. MOIN, SON OF MD. ISMAIL AND OTHERS Vs. STATE OF BIHAR
February 27, 2018
MD. MOTIURR REHMAN SON OF MD. TAYEES AND ANR. Vs. MD. ABID AND OTHERS
June 25, 2018
MD. MURSHID ALAM Vs. THE STATE OF BIHAR
March 26, 2018
MD. MUTURZA @ MD. MURTUZA Vs. THE STATE OF BIHAR AND OTHERS
October 1, 2018
MD. MUZAFFAR HUSSAIN Vs. STATE OF BIHAR
December 21, 2018
MD. NASIMUDDIN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
October 4, 2018
MD. NIZAM SON OF LATE NOOR MOHAMMAD AND OTHERS Vs. THE STATE OF BIHAR
September 5, 2018
MD. RAHMAN Vs. THE STATE OF BIHAR
May 7, 2018
MD. RAJJAQ MIAN S/O MD. OLI MIAN. Vs. THE STATE OF BIHAR
January 30, 2018
MD. RAKIB KHAN Vs. STATE OF BIHAR
August 10, 2018
MD. SADDAM HUSSAIN SON OF MD. JAMIL AKHTAR AND ORS. Vs. THE STATE OF BIHAR AND ANR.
January 9, 2018
MD. SAIFUL ISLAM AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
MD. SAIFUR RAHMAN Vs. THE STATE OF BIHAR AND OTHER
July 27, 2018
MD. SALEEM RIZVI Vs. STATE BANK OF INDIA
March 19, 2018
MD. SAWOOD ALAM Vs. THE STATE OF BIHAR
July 12, 2018
MD. SHABBIR AHMAD, SON OF LATE S.K. SANUALLAH Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
MD. SHAH ALAM @ BABLOO @ SHAH ALAM @ BABLU SON OF FAZAL MAHMOOD AND ANR. Vs. THE STATE OF BIHAR
January 17, 2018
MD. SHAMIM AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 25, 2018
MD. SHAMIMUL HAQUE Vs. THE STATE OF BIHAR AND OTHERS
October 4, 2018
MD. SHAMSHAD ALAM Vs. THE STATE OF BIHAR
December 18, 2018
MD. WAIS S/O MD. MANSUR Vs. THE INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
January 8, 2018
MD. WASHI @ WASHI Vs. STATE OF BIHAR
August 16, 2018
MD. WASIM UDDIN Vs. STATE OF BIHAR AND OTHERS
August 10, 2018
MD. ZAYEEM AKHTAR, SON OF LATE MAHFOOZUR RAHMAN Vs. THE UNION OF INDIA
June 25, 2018
MD. ZIYAFIL @ MD. ZIYAPIL AND OTHERS Vs. STATE OF BIHAR
August 8, 2018
MD.MOZAMIL HUSSAIN @ MUZAMIL HUSAIN Vs. THE STATE OF BIHAR
March 29, 2018
MD.SHAMSAD @ KAJJU Vs. THE STATE OF BIHAR
March 14, 2018
MEDIPOL PHARMACEUTICAL INDIA PRIVATE LIMITED Vs. THE STATE OF BIHAR
March 8, 2018
MEENA DAS DAUGHTER OF LATE BHUP NARAYAN LAL DAS Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
March 6, 2018
MEENA DEVI SRI ARUN KUMAR YADAV BHELAHI Vs. THE STATE OF BIHAR
January 2, 2018
MEENA DEVI WIFE OF LATE MULK RAJ PASWAN Vs. STATE OF BIHAR
June 18, 2018
MEENA DEVI, WIFE OF LATE SATISH SHARMA Vs. STATE OF BIHAR
May 11, 2018
MEENA PRATAP AND ORS. Vs. THE STATE OF BIHAR
June 29, 2018
MEENA SINHA, W/O LATE VINAY KUMAR SINHA Vs. STATE OF BIHAR
January 4, 2018
MEERA DEVI WIFE OF RAM DEO RAJAK Vs. STATE OF BIHAR
April 5, 2018
MEERA KUMARI Vs. STATE OF BIHAR AND OTHERS
August 24, 2018
MEERA KUMARI AND OTHERS Vs. THE STATE OF BIHAR
June 25, 2018
MEGH NARAYAN PRASAD GUPTA Vs. THE VICE CHANCELLOR, V.K.S.U ARA AND OTHERS
June 21, 2018
MEGHNATH YADAV AND OTHERS Vs. THE STATE OF BIHAR
March 29, 2018
MEHARUN NESHA WIFE OF ALI MURTUZA @ MURTUZA AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
June 21, 2018
MEHROTRA ENGINEERING WORKS PRIVATE LIMITED Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
October 10, 2018
MEHTAR SAH SON OF LATE ANKI SAH Vs. STATE OF BIHAR
September 7, 2018
MINA SAH @ MINA SAO SON OF RAMDHARI SAO AND OTHERS Vs. STATE OF BIHAR
August 21, 2018
MINAJ HUSSAIN Vs. STATE OF BIHAR
April 6, 2018
MINAKSHI WIFE OF BHOOPESH KUMAR Vs. BHUPESH KUMAR
June 22, 2018
MINTU DEVI WIFE OF NAGENDRA SINGH Vs. THE STATE OF BIHAR
July 9, 2018
MINTU KUMAR SINGH, S/O RAMAVILAS SINGH Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
MINU DEVI W/O LATE AJAY KUMAR Vs. THE STATE OF BIHAR,
January 25, 2018
MIR MD. SAJJAD ALAM Vs. STATE OF BIHAR
December 20, 2018
MIRA DEVI Vs. THE STATE OF BIHAR
July 10, 2018
MIRA DEVI Vs. THE STATE OF BIHAR AND OTHERS
October 8, 2018
MIRA DEVI WIFE OF AKHILESH SINGH Vs. STATE OF BIHAR
June 28, 2018
MIRJA MUGAL BEG, SON OF LATE MIRJA MOHIDDIN BEG Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EASTERN RA
May 10, 2018
MISS AB Vs. THE STATE OF BIHAR
January 31, 2018
MITHILA BIHARI SHARAN Vs. STATE OF BIHAR
March 8, 2018
MITHILA DEVI Vs. SHANKAR MAHTO
September 7, 2018
MITHILESH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
June 26, 2018
MITHILESH KUMAR DAS Vs. STATE OF BIHAR
November 26, 2018
MITHILESH KUMAR SINGH @ MITHILESH KUMAR Vs. STATE OF BIHAR
September 17, 2018
MITHILESH KUMAR SON OF GANESH PRASAD SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
August 31, 2018
MITHILESH SINGH S/O BHUPENDRA SINGH Vs. STATE OF BIHAR
March 30, 2018
MITHLESH KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
April 3, 2018
MODERN SAW MILL Vs. STATE OF BIHAR
November 28, 2018
MODI STEEL LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, REGIONAL OFF
March 20, 2018
MOHAMMAD ANIS SON OF ABDUL SUBHAN Vs. THE STATE OF BIHAR AND ORS.
January 31, 2018
MOHAMMAD HUSSAIN Vs. THE STATE OF BIHAR AND OTHERS
September 25, 2018
MOHAMMAD SAGIRUDDIN, S/O LATE SADRUDDIN Vs. THE STATE OF BIHAR AND ANR.
January 25, 2018
MOHAMMAD YUNUS ANSARI Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
MOHAMMAD YUSUF @ MD. YUSUF MIAN Vs. STATE OF BIHAR
February 22, 2018
MOHAN LAL BISHWAS SON OF SRI NAND LAL BISHWAS Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
MOHAN MANDAL; SANDEEP MANDAL Vs. STATE OF BIHAR
March 15, 2018
MOHAN PRASAD SRIVASTAVA SON OF LATE VISHWANATH PRASAD Vs. STATE OF BIHAR
June 28, 2018
MOHAN PRASAD, SON OF LATE DASRATH PRASAD Vs. STATE OF BIHAR
May 9, 2018
MOHAN RAM Vs. THE STATE OF BIHAR
August 14, 2018
MOHAN SINGH CHOUHAN Vs. THE STATE OF BIHAR AND ANOTHER
April 11, 2018
MOHAN YADAV Vs. THE STATE OF BIHAR
August 31, 2018
MOHD SALIMULLAH Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
February 22, 2018
MOHD WAKIL, SON OF LATE MOHD BIRAN Vs. STATE OF BIHAR
April 26, 2018
MOKHTAR SINGH @ MOKTAR SINGH AND OTHERS Vs. STATE OF BIHAR
June 18, 2018
MONAZIR SIDDIQUE SON OF ZAINUL ABEDIN Vs. STATE OF BIHAR
February 5, 2018
MONI KUMARI Vs. STATE OF BIHAR AND OTHERS
September 26, 2018
MONIKA KUMARI Vs. THE STATE OF BIHAR & ORS
November 20, 2018
MONIKA SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 31, 2018
MONU KUMAR MISHRA @ MONU MISHRA, SON OF SRI SANJAY KUMAR MISHRA Vs. THE STATE OF BIHAR
June 19, 2018
MORA TOLLWAYS LIMITED Vs. BIHAR STATE ROAD DEVELOPMENT CORPORATION LIMITED THROUGH ITS MANAGING DIRECTOR
December 12, 2018
MOSMAT INDRA DEVI Vs. THE STATE OF BIHAR
June 29, 2018
MOST MINI SINHA WIFE OF LATE KRISHNA MURARI PRASAD SINHA Vs. REENA DEVI WIFE OF HEMANT KISHORE
July 18, 2018
MOST VIDYA DEVI, WIFE OF LAL CHANDRA Vs. UNION OF INDIA THROUGH ITS GENERAL MANAGER
August 25, 2018
MOST. NEELAM KUMARI, W/O LATE MAHESH SAHU Vs. THE STATE OF BIHAR AND OTHERS
January 19, 2018
MOST. PARMILA DEVI AND OTHERS Vs. SRI SANJEEV KUMAR SINGH AND OTHERS
October 10, 2018
MOST.SUMITRA DEVI Vs. THE STATE OF BIHAR
March 22, 2018
MOSTT NAIMUNESA, WIFE OF LATE BIGU KHALIFA Vs. UNION OF INDIA THROUGH GENERAL MANAGER EASTERN RAILWAY
June 27, 2018
MOSTT. GAURI DEVI AND OTHERS Vs. RAMESHWAR SAO AND OTHERS
August 30, 2018
MOSTT. INDRASHANA KUER W/O LATE SHRI BRIJ BIHARI SINGH Vs. THE STATE OF BIHAR
February 22, 2018
MOTI SINGH SON OF SUDARSHAN SINGH Vs. STATE OF BIHAR
June 22, 2018
MOTI THAKUR, SON OF MAHENDRA THAKUR Vs. STATE OF BIHAR AND OTHERS
April 4, 2018
MOTI VISHWAKARMA Vs. THE UNION OF INDIA
July 16, 2018
MOTIPUR ADHISUCHIT KSHETRA PASCHIMI PRIMARY AGRICU Vs. STATE OF BIHAR
April 16, 2018
MR. MANOJ KUMAR SHAHI Vs. STATE OF BIHAR AND OTHERS
July 5, 2018
MR. NASIRUDDIN HAIDER Vs. THE STATE OF BIHAR & ORS
December 20, 2018
MR. SHAH JAMAL @ SHAH JAMAL Vs. STATE OF BIHAR
April 19, 2018
MRIDULA PALIT, WIFE OF MADAN MOHAN PRASAD KESHRI Vs. STATE OF BIHAR THROUGH DIRECTOR, SECONDARY EDUCATION, BIHAR, PATNA
February 8, 2018
MRITUNJAY KUMAR SINGH SON OF LATE JITENDRA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
September 5, 2018
MRITUNJAY KUMAR SON OF SHANKAR MANJHI Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
MRITUNJAY SINGH @ TINKU SINGH, S/O JANARDAN SINGH Vs. STATE OF BIHAR
August 29, 2018
MRITYUNJAY PANDEY @ MRITUNJAY PANDEY, S/ O-LATE DE Vs. STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY;
March 29, 2018
MRS. SUSHILA DEVI SINGH Vs. MRS. MONIA SHEEL, DAUGHER OF DR. RAJESHWAWR PRASAD TONDON AND WIFE OF MR. VIVEK SHEEL
June 28, 2018
MUDRIKA PRASAD, S/O DHUPAN SAH Vs. THE STATE OF BIHAR AND OTHERS
March 8, 2018
MUGLE AZAM Vs. UNION OF INDIA AND ANR.
August 3, 2018
MUJIBUR RAHMAN, S/O REYAJUDDIN Vs. THE STATE OF BIHAR AND ANOTHER
June 25, 2018
MUKESH CHOUDHARY AND OTHERS Vs. THE BIHAR SCHOOL EXAMINATION BOARD AND ANOTHERS
June 18, 2018
MUKESH KUMAR Vs. STATE OF BIHAR
June 21, 2018
MUKESH KUMAR Vs. THE UNION OF INDIA AND OTHERS
October 10, 2018
MUKESH KUMAR AGRAWAL, S/O SRI RAGHUBIR PRASAD AGRAWAL Vs. STATE OF BIHAR
April 5, 2018
MUKESH KUMAR AND OTHERS Vs. THE STATE OF BIHAR
June 28, 2018
MUKESH KUMAR DAS AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
MUKESH KUMAR GUPTA Vs. STATE OF BIHAR
February 1, 2018
MUKESH KUMAR MISHRA Vs. STATE OF BIHAR
May 10, 2018
MUKESH KUMAR RAI SON OF DHANESHWAR RAI Vs. STATE OF BIHAR
July 12, 2018
MUKESH KUMAR SAHANI Vs. THE UNION OF INDIA AND OTHERS
September 6, 2018
MUKESH KUMAR SINGH Vs. STATE OF BIHAR
March 8, 2018
MUKESH KUMAR SINGH, S/O LATE AKHILESHWAR PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
MUKESH MAHTO SON OF DINESH MAHTO Vs. STATE OF BIHAR
April 18, 2018
MUKESH RAI Vs. STATE OF BIHAR
February 1, 2018
MUKESH RAM S/O BUCHHI RAM Vs. STATE OF BIHAR
October 29, 2018
MUKESH SINGH @ MUKESH KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
July 18, 2018
MUKESHWAR DAYAL AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 20, 2018
MUKHLAL YADAV AND OTHERS Vs. STATE OF BIHAR
March 19, 2018
MUKTESHWAR PRASAD @ MUKTESHWAR RAM & ORS. Vs. THE STATE OF BIHAR
June 27, 2018
MUKTI NATH PRASAD Vs. SUSHMA DEVI AND OTHERS
April 2, 2018
MUKTI NATH RAI Vs. PUNJAB NATIONAL BANK THROUGH CHAIRMAN CUM MANAGING DIRECTOR
January 5, 2018
MUNESHWAR PRASAD, EX Vs. BANK OF INDIA AND OTHERS
July 13, 2018
MUNI LAL BIND SON OF MAHNGU Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
MUNI LAL MOCHI Vs. THE STATE OF BIHAR AND OTHERS
February 23, 2018
MUNIB SAH BARNWAL Vs. STATE OF BIHAR
July 12, 2018
MUNINDRA KUMAR Vs. STATE OF BIHAR
January 3, 2018
MUNMUN SINGH Vs. THE STATE OF BIHAR
March 6, 2018
MUNNA KUMAR Vs. STATE OF BIHAR
February 1, 2018
MUNNA KUMAR CHAUDHARY Vs. STATE OF BIHAR
April 3, 2018
MUNNA KUMAR, SON OF RAJENDRA PRASAD Vs. THE STATE OF BIHAR
July 5, 2018
MUNNA MOHAMMAD SON OF LATE MAKBUL HAWARI Vs. STATE OF BIHAR
March 16, 2018
MUNNA NUT SON OF RAMASHANKAR NUT Vs. STATE OF BIHAR
October 3, 2018
MUNNA SINGH S/O SHEO PUJAN SINGH Vs. STATE OF BIHAR
September 7, 2018
MUNNA SINGH, SON OF DAROGA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ANR.
January 9, 2018
MUNNI DEVI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
MUNNI KHATOON Vs. STATE OF BIHAR
September 20, 2018
MUNNI YADAV SON OF RAM BALI SINGH Vs. STATE OF BIHAR
May 1, 2018
MURARI KUMAR Vs. UNION OF INDIA
December 10, 2018
MURARI PODDAR Vs. STATE OF BIHAR
June 18, 2018
MURARI RAJAK Vs. THE STATE OF BIHAR
June 26, 2018
MUREN SHARMA Vs. STATE OF BIHAR
December 20, 2018
MURLIDHAR MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
MURLIDHAR PRASAD Vs. STATE OF BIHAR
July 27, 2018
MUSAFIR CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
September 13, 2018
MUSAFIR PASWAN Vs. THE STATE OF BIHAR
March 27, 2018
MUSANI DEVI, WIFE OF LATE YOGESHWAR JHA, RESIDENT Vs. STATE OF BIHAR
May 17, 2018
MUSLIM SON OF LATE GUL MOHAMMAD Vs. STATE OF BIHAR
January 9, 2018
NAGENDRA KUMAR @ NAGESHWAR PRASAD (M/S VANDANA CINEMA HALL, BIHARSHARIF) Vs. STATE OF BIHAR
July 23, 2018
NAGENDRA NATH JHA S/O LATE SHREE NANDAN JHA Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
NAGENDRA NATH PANDEY Vs. THE STATE OF BIHAR
March 22, 2018
NAGENDRA PRASAD SINHA S/O LATE TRIPURARI LAL Vs. STATE OF BIHAR
March 26, 2018
NAGENDRA PRASAD THAKUR S/O LATE RAM KHELAWAN SINGH Vs. STATE OF BIHAR
May 2, 2018
NAGENDRA RAI S/O LATE GOPAL RAI Vs. THE STATE OF BIHAR
June 29, 2018
NAGENDRA RAI, SON OF LATE SHIVJI RAI Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
NAGESH SINGH Vs. STATE OF BIHAR
March 7, 2018
NAGESHWAR JHA Vs. STATE OF BIHAR
January 30, 2018
NAGESHWAR PRASAD, SON OF JAY GOVIND PRASAD Vs. STATE OF BIHAR
May 8, 2018
NAGESHWAR SINGH Vs. STATE OF BIHAR
March 13, 2018
NAGESHWAR SINGH, S/O LATE SAGAR SINGH Vs. STATE OF BIHAR
September 14, 2018
NAGINA KAHAR Vs. STATE OF BIHAR
January 5, 2018
NAGO SAH SON OF CHHAGURI SAH Vs. STATE OF BIHAR
April 20, 2018
NAIM @ MD. NAIMUDDIN AND OTHERS Vs. THE STATE OF BIHAR
June 29, 2018
NAKUL PRASAD SINGH S/O RAM CHARITRA SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY
September 27, 2018
NAND DULARI KUMARI @ MOSMAT NAND DULARI DEVI Vs. STATE OF BIHAR AND OTHERS
July 3, 2018
NAND KISHOR SINGH SON OF CHURAMAN SINGH Vs. STATE OF BIHAR
May 29, 2018
NAND KISHOR, SON OF CHANDRIKA YADAV Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, URBAN
May 15, 2018
NAND KISHORE DAS Vs. STATE OF BIHAR
January 20, 2018
NAND KISHORE DUBEY Vs. THE STATE OF BIHAR
July 24, 2018
NAND KISHORE PRASAD YADAV @ NAND KISHORE YADAV Vs. STATE OF BIHAR THROUGH SECRETARY
February 1, 2018
NAND KISHORE SAH Vs. THE STATE OF BIHAR AND OTHER
September 13, 2018
NAND KISHORE SHUKLA Vs. THE STATE OF BIHAR AND OTHERS
September 27, 2018
NAND KISHORE SINGH Vs. STATE OF BIHAR
May 7, 2018
NAND KISHORE SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
NAND KISHORE TEWARY Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS
July 12, 2018
NAND LAL SINGH AND OTHERS Vs. STATE OF BIHAR
September 11, 2018
NANDU KHATIK Vs. THE STATE OF BIHAR
June 19, 2018
NANHAKU YADAV @ NANHKU YADAV Vs. STATE OF BIHAR
April 27, 2018
NANHKU DOME @ NANDUKA @ NANDU DOME SON OF CHHATSI DOME AND ANR. Vs. STATE OF BIHAR
January 17, 2018
NANHKU MANJHI Vs. STATE OF BIHAR
April 3, 2018
NARANGI BAITHA Vs. THE STATE OF BIHAR
June 27, 2018
NARAYAN MAHTO S/O LATE MEWALAL MAHTO Vs. THE STATE OF BIHAR
March 27, 2018
NARAYAN PRASAD SON OF LATE RAM CHANDRA PRASAD Vs. VED PRAKASH SON OF LATE HARI PRASAD AND OTHERS
June 26, 2018
NARAYAN PRASAD, (AGED ABOUT 81 YEARS OLD), SON OF LATE JITAN MANJHI Vs. THE STATE OF BIHAR
June 19, 2018
NARBDESHWAR PRASAD SINGH, S/O LATE NAGDEO SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
NARENDRA DEO PANDEY SON OF LATE BALDEO PANDEY Vs. BIHAR STATE POWER HOLDING COMPANY LTD. AND OTHERS
June 19, 2018
NARENDRA KUMAR SINGH, S/O LATE BAIJNATH SINGH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD THROUGH ITS MANAGING DIRECTOR
January 3, 2018
NARENDRA PRASAD Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
NARENDRA PRASAD SINGH Vs. RAM ASHISH SINGH AND OTHERS
July 4, 2018
NARENDRA RAI @ JYOT RAI AND OTHERS Vs. STATE OF BIHAR
June 26, 2018
NARESH GOPE @ NARESH YADAV Vs. STATE OF BIHAR
April 16, 2018
NARESH KESHARI Vs. STATE OF BIHAR
May 28, 2018
NARESH KUMAR MANDAL @ NARESH KUMAR MANDAL SON OF LATE SITARAM MANDAL Vs. STATE OF BIHAR
February 1, 2018
NARESH PASWAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 3, 2018
NARESH PRASAD S/O BHONU PRASAD Vs. THE STATE OF BIHAR
August 13, 2018
NARESH RAI SON OF SITA RAM RAI Vs. STATE OF BIHAR
September 11, 2018
NARESH RAM Vs. THE STATE OF BIHAR
March 22, 2018
NARESH RAM SON OF SONELAL RAM Vs. STATE OF BIHAR
December 10, 2018
NARESH SAW Vs. STATE OF BIHAR
March 9, 2018
NARESH YADAV, S/O LATE HIRALAL YADAV Vs. STATE OF BIHAR
April 6, 2018
NARNATH ROY Vs. STATE OF BIHAR
February 19, 2018
NASIB GOPE AND OTHERS Vs. THE STATE OF BIHAR
June 19, 2018
NASIM RAZA KHAN @ NASIM AHMAD RAZA KHAN Vs. STATE OF BIHAR
May 7, 2018
NASIMA KHATOON, WIFE OF LATE ABUL HALAAT Vs. THE STATE OF BIHAR AND ORS.
January 4, 2018
NATHUN @ NATHUNWA, SON OF JANKI YADAV Vs. STATE OF BIHAR
April 25, 2018
NATHUNI PRASAD SINGH SON OF JAGDEO SINGH Vs. STATE OF BIHAR; DIVISIONAL COMMISSIONER, PATNA DIV
March 27, 2018
NATHUNI SINGH AND OTHERS Vs. STATE OF BIHAR
June 19, 2018
NATHUNI THAKUR AND ORS. Vs. THE STATE OF BIHAR
January 11, 2018
NATIONAL ALUMINIUM COMPANY LIMITED Vs. STATE BANK OF INDIA
January 11, 2018
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. MULTI STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED
January 12, 2018
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. MADHUKAR KUMAR AND OTHERS
July 25, 2018
NATIONAL INSURANCE CO LTD Vs. ARHULA DEVI
July 24, 2018
NATIONAL INSURANCE CO LTD THROUGH REGIONAL MANAGER Vs. UTTAM PASWAN, SON OF TENGAROO PASWAN
May 7, 2018
NATIONAL INSURANCE COMP LTD THROUGH ITS DIVISIONAL Vs. KAMLA DEVI, WIFE OF LATE DINESH SINGH
May 14, 2018
NATIONAL INSURANCE COMPANY LTD Vs. MUSMAT SINGASAN DEVI W/O LATE VIJAY KUMAR RAI
July 19, 2018
NATIONAL INSURANCE COMPANY LTD Vs. LALESHWAR PRASAD SHARMA
December 11, 2018
NATIONAL INSURANCE COMPANY LTD , CHAS BOKARO THROU Vs. RAJA S/O LATE KAUSHAL KR SINGH
May 4, 2018
NATIONAL TRADING CORPORATION Vs. BIHAR RAJYA BEEJ NIGAM LIMITED
August 18, 2018
NATTU YADAV Vs. STATE OF BIHAR
October 9, 2018
NAUSHAD ALAM AND OTHERS Vs. STATE OF BIHAR
April 18, 2018
NAVAL KISHORE SINGH @ NAVAL KISHOR SINGH Vs. STATE OF BIHAR
August 20, 2018
NAVENDRA JHA Vs. STATE OF BIHAR AND OTHERS
January 17, 2018
NAVIN CHANDRA JHA, SON OF LATE BISHWAMBHAR JHA Vs. STATE OF BIHAR
August 6, 2018
NAVIN KUAMR Vs. STATE OF BIHAR THROUGH DEPARTMENT OF VIGILANCE
May 17, 2018
NAVIN KUMAR Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
NAVIN KUMAR JHA Vs. THE STATE OF BIHAR AND ANR.
June 20, 2018
NAWAL KEWAT Vs. STATE OF BIHAR
December 4, 2018
NAWAL KISHORE CHAUDHARY Vs. STATE OF BIHAR
April 16, 2018
NAWAL KISHORE RAM Vs. STATE BANK OF INDIA
August 14, 2018
NAWALKISHORE RAI Vs. STATE OF BIHAR
December 4, 2018
NAWEEN KUMAR @ NAWEEN KUMAR SINGH, SON OF RAMCHAND Vs. INDIAN OIL CORPORATION LIMITED
May 2, 2018
NAZIMUDDIN Vs. STATE OF BIHAR & ORS.
May 18, 2018
NCC LTD Vs. STATE OF BIHAR
February 23, 2018
NEBI DAS @ NABI DAS Vs. MANESHWAR YADAV & ANR.
January 15, 2018
NEEL BHUSHAN KUMAR Vs. STATE BANK OF INDIA
April 4, 2018
NEELAM CHANDAN, S/O PREM KUMAR Vs. STATE OF BIHAR
December 21, 2018
NEELAM DEVI Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
NEELAM KUMARI AND OTHERS Vs. THE STATE OF BIHAR
September 14, 2018
NEELAM PRINTERS Vs. STATE OF BIHAR
May 3, 2018
NEENA VERMA, WIFE OF AKHILESHWAR KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCAT
March 27, 2018
NEERAJ KUMAR RAI SON OF BRIJESH RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; BIHAR
March 5, 2018
NEERAJ KUMAR, SON OF NARESH PRASAD Vs. STATE OF BIHAR
September 27, 2018
NEHA KUMARI W/O DILIP MALI @ DILIP KUMAR MALI Vs. STATE OF BIHAR
February 5, 2018
NEHAL YADAV, SON OF KAMAT YADAV AND OTHERS Vs. THE STATE OF BIHAR
June 11, 2018
NETI YADAV Vs. STATE OF BIHAR
October 3, 2018
NEW INDIA ASSURANCE CO. LTD Vs. BIBI KURESHA KHATOON
December 13, 2018
NEW INDIA ASSURANCE COM LTD Vs. SHEKHAR BHAGAT S/O JAGDISH BHAGAT
July 16, 2018
NEW INDIA ASSURANCE COMPANY LTD REGIONAL OFFICE, P Vs. KALYANI DEVI, W/O LATE MANISH PRAKASH BHARTI
May 14, 2018
NEZAMUDDIN ANSARI Vs. STATE OF BIHAR
November 1, 2018
NIGEL CHARLES HARRIS @ NAIJEY HARRIS Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE BIHAR
August 10, 2018
NIKI KUMARI W/O RANJIT KUMAR Vs. SMT. SHEELA DEVI W/O SRI RAM PODDAR
July 12, 2018
NILAM KUMARI @ KUMARI NILAM SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 3, 2018
NILAM SINGH Vs. STATE OF BIHAR
October 31, 2018
NILESH KUMAR Vs. STATE OF BIHAR AND OTHERS
February 7, 2018
NILOFAR KHATOON Vs. STATE OF BIHAR
January 29, 2018
NILOOFAR KHATOON @ NILUFAR KHATUN WIFE OF MD MAHFO Vs. STATE OF BIHAR
May 1, 2018
NILU DEVI @ NILU KUMARI @ NILA DEVI, WIFE OF SRI BINAY PRASAD AND ANR. Vs. SRI DINANATH PRASAD, SON OF LATE DAYA SAH AND ANR.
January 17, 2018
NIRAJ KUMAR Vs. THE STATE OF BIHAR
March 22, 2018
NIRAJ KUMAR GUPTA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 18, 2018
NIRAJ KUMAR MALLICK, S/O LATE ASHOK KUMAR MALLICK Vs. STATE OF BIHAR THROUGH SECRETARY, RURAL WORKS DEPA
May 2, 2018
NIRANJAN GANDHI KUWAR Vs. STATE OF BIHAR AND OTHERS
February 13, 2018
NIRANJAN KUMAR DUTTA S/O LATE MAHENDRA PRASAD DUTTA Vs. STATE OF BIHAR
January 3, 2018
NIRANJAN KUMAR GHOSH Vs. STATE OF BIHAR & ORS.
February 27, 2018
NIRANJAN KUMAR SON OF LATE BALESHWAR PRASAD SINGH Vs. BIHAR STATE MILK COOPERATIVE FEDERATION LTD THROUG
April 23, 2018
NIRANJAN PRASAD S/O LATE BRAJ KR PRASAD Vs. CENTRAL BANK OF INDIA REPRESENTED THROUGH ITS CHAI
March 6, 2018
NIRANKAR PRASAD SINGH, SON OF LATE KAMESHWAR PRASAD SINGH Vs. THE STATE OF BIHAR
January 29, 2018
NIRBHAY KUMAR SINGH, SON OF LATE SIYA RAM SINGH Vs. THE STATE OF BIHAR AND OTHERS
January 25, 2018
NIRBHAY KUMAR SINHA, SON OF LATE BRIJ BHUSHAN PRASAD Vs. STATE OF BIHAR
January 9, 2018
NIRMAL MARANDI S/O LATE RASIK MARANDI Vs. STATE OF BIHAR
March 9, 2018
NIRMALA DEVI Vs. STATE OF BIHAR
December 4, 2018
NIRMALA DEVI W/O MADAN SAH Vs. STATE OF BIHAR
June 20, 2018
NIRMALA SINGH, W/O LATE DIAMBAR NATH SINGH Vs. STATE OF BIHAR AND OTHERS
July 13, 2018
NISAR AHMAD Vs. MD YASIN
January 3, 2018
NISAR AHMAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 3, 2018
NISHA KUMARI AND OTHERS Vs. STATE OF BIHAR
June 19, 2018
NITEESH KUMAR SINGH, S/O LATE OM PRAKASH SINGH Vs. UNION OF INDIA THROUGH SECRETARY, BANKING DIVISION, MINISTRY OF FINANCE, GOVERNMENT OF INDIA, NEW DELHI
June 25, 2018
NITESH KUMAR Vs. STATE OF BIHAR
February 1, 2018
NITESH KUMAR SON OF DHRUV NARAYAN PRASAD AND OTHERS Vs. UNION OF INDIA AND OTHERS
June 22, 2018
NITISH KUMAR YADAV @ NITISH YADAV Vs. THE STATE OF BIHAR
June 25, 2018
NITIYANAND SAH Vs. THE STATE OF BIHAR
March 27, 2018
NITU SAHU Vs. M/S BHARAT PETROLEUM CORPORATION LTD.
July 25, 2018
NITYANAND SINGH AND OTHERS Vs. THE STATE OF BIHAR
August 1, 2018
NITYANAND SINHA Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
NOOR MAHAMAD @ BADARI @ NOOR MOHAMMAD @ NOOR MAHMA Vs. STATE OF BIHAR
April 25, 2018
NOORJAHAN KHATOON Vs. STATE OF BIHAR
April 12, 2018
NOSHIN BANO WIFE OF HARIS USMANI Vs. STATE OF BIHAR
February 1, 2018
NUNBATIYA DEVI Vs. THE STATE OF BIHAR
September 7, 2018
NUNU YADAV @ JAGDISH YADAV Vs. STATE OF BIHAR
March 9, 2018
NUTAN KUMARI @ NUTAN DEVI, W/O ARUN KUMAR Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
OM ASTHA CONSTRUCTION PVT. LTD. Vs. AXON CONSTRUCTION PVT. LTD. AND OTHERS
June 21, 2018
OM PRAKASH AGRAWAL Vs. STATE OF BIHAR
April 9, 2018
OM PRAKASH ARYA AND ORS Vs. STATE OF BIHAR
January 6, 2018
OM PRAKASH GUPTA SON OF LATE RADHA KISHUN SAH Vs. THE STATE OF BIHAR
January 25, 2018
OM PRAKASH MISHRA SON OF SAROJ KUMAR MISHRA Vs. STATE OF BIHAR
March 29, 2018
OM PRAKASH PRASAD @ OM PRAKASH AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
September 27, 2018
OM PRAKASH RAI Vs. DISTRICT MAGISTRATE, DARBHANGA, BIHAR AND OTHERS
July 12, 2018
OM PRAKASH RAM Vs. STATE OF BIHAR & ORS.
February 5, 2018
OM PRAKASH SINGH Vs. STATE OF BIHAR & ORS.
May 16, 2018
OM PRAKASH SINGH @ OM PRAKASH S/O RAMDAHIN SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 28, 2018
OM PRAKASH SINGH AND OTHERS Vs. STATE OF BIHAR
August 29, 2018
OM PRAKASH SURESH SINGH Vs. STATE OF BIHAR AND OTHERS
February 22, 2018
OM PRAKASH THAKUR Vs. STATE OF BIHAR
August 2, 2018
OMKAR NATH SINGH @ ONKAR NATH SINGH Vs. THE STATE OF BIHAR
June 25, 2018
OMPAKASH KUMAR, SON OF NITYANAND LAL Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, URBAN DEVELOP
March 6, 2018
OMPRAKASH RAUT, SON OF LATE MAHENDRA RAUT Vs. STATE OF BIHAR THROUGH SECRETARY, HUMAN RESOURCES
March 29, 2018
ONE TOUCH MEDICALS PRODUCTS PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL G S T & CENTRAL EXCISE AND OTHERS
August 3, 2018
ONKAR NATH SINGH, SON OF DR. S.R. RAI Vs. THE STATE OF BIHAR,
January 23, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. MEENA DEVI
June 21, 2018
ORIENTAL INSURANCE COMPANY LTD. Vs. HAMIDA KHATOON AND 3 OTHERS
May 16, 2018
OSIYAR KUSHWAHA, SON OF MUNNA KUSHWAHA AND OTHERS Vs. THE STATE OF BIHAR
June 19, 2018
P.C.PRIYADARSHI Vs. THE UNION OF INDIA & ORS
March 22, 2018
P.K. JAIN Vs. THE STATE OF BIHAR AND OTHER
October 12, 2018
P.R.S. PANICKER & ORS. Vs. STATE OF BIHAR & ANR.
April 11, 2018
PALLAVI Vs. STATE OF BIHAR AND ANOTHER
August 21, 2018
PANCHU RAM Vs. THE HONBLE HIGH COURT, PATNA
July 13, 2018
PANCHU TATMA, SON OF LATE AKLU TATMA Vs. STATE OF BIHAR
January 4, 2018
PANKAJ AGRAWAL @ PANKAJ DUDHEWALA Vs. THE STATE OF BIHAR
May 7, 2018
PANKAJ KUMAR NIRALA AND OTHER Vs. THE CHIEF MANAGER, U C O BANK AND OTHERS
September 17, 2018
PANKAJ KUMAR RANJAN @ PANKAJ RANJAN Vs. STATE OF BIHAR
January 15, 2018
PANKAJ KUMAR S/O ARJUN PRASAD Vs. STATE OF BIHAR
August 16, 2018
PANKAJ KUMAR SINGH Vs. STATE OF BIHAR AND ORS
March 14, 2018
PANKAJ KUMAR SINGH @ PANKAJ SINGH, SON OF BIRJESH SINGH Vs. STATE OF BIHAR
October 9, 2018
PANKAJ KUMAR, SON OF JANARDAN PRASAD Vs. STATE BANK OF INDIA THROUGH BRANCH MANAGER; REGION
March 23, 2018
PANKAJ KUMAR, SON OF RAMANAND SINGH Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
PANKAJ YADAV AND OTHERS Vs. THE STATE OF BIHAR
January 10, 2018
PANKESH KUMAR RAI SON OF LATE AKHILESH KUMAR RAI Vs. THE STATE OF BIHAR
January 17, 2018
PAPPU PASWAN Vs. THE STATE OF BIHAR
September 13, 2018
PAPPU SINGH AND OTHERS Vs. THE STATE OF BIHAR
October 5, 2018
PAPPU SINGH, S/O DHARMENDRA SINGH Vs. THE STATE OF BIHAR AND OTHERS
March 6, 2018
PAPPU YADAV SON OF SRI RAM DAHIN YADAV Vs. STATE OF BIHAR
July 31, 2018
PARAMATMA TIWARI Vs. STATE OF BIHAR
March 20, 2018
PARAMHANS TIWARY, S/O LATE HIRSHIKESH TIWARI Vs. STATE OF BIHAR
May 9, 2018
PARAS MANDAL Vs. STATE OF BIHAR
January 6, 2018
PARAS NATH PANDEY Vs. STATE OF BIHAR
April 12, 2018
PARASH PRASAD AND ORS. Vs. THE STATE OF BIHAR
February 27, 2018
PARASNATH SINGH Vs. STATE OF BIHAR
September 6, 2018
PAREMESHWAR SINGH SON OF JAMUNA SINGH Vs. FULPARI KUER WIFE OF LATE SHANKAR SINGH
April 11, 2018
PARIVARTANKARI PRARAMBHIK SHIKHSAK SANGH, BANSHI DHAR BRAJWASI Vs. STATE OF BIHAR AND OTHERS
August 2, 2018
PARMA NAND RISHIDEO Vs. STATE OF BIHAR AND OTHERS
July 5, 2018
PARMA RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 3, 2018
PARMANAND GOPE (YADAV) , SON OF LATE ANANDI GOPE Vs. STATE OF BIHAR
November 22, 2018
PARMANAND MEHTA AND OTHERS Vs. THE STATE OF BIHAR
July 16, 2018
PARMANAND SINGH, SON OF LATE KAMDEO SINGH Vs. UNION OF INDIA
September 12, 2018
PARMBIR SINGH SON OF LATE KAMLESH KUMAR SINGH Vs. DEPARTMENT OF INDUSTRIES, THROUGH PRINCIPAL SECRETARY, GOVERNMENT OF BIHAR
January 2, 2018
PARMESHWAR CHAUDHARY Vs. STATE OF BIHAR
July 6, 2018
PARMESHWAR DAS, SON OF LATE BHEDLAL DAS Vs. STATE OF BIHAR
April 26, 2018
PARMESHWAR LAL DAS Vs. THE STATE OF BIHAR
July 6, 2018
PARMESHWAR MANDAL Vs. STATE OF BIHAR
February 22, 2018
PARMESHWAR SINGH SON OF LATE YADU NANDAN SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
February 17, 2018
PARMESHWARI DEVI Vs. STATE OF BIHAR
June 20, 2018
PARMESHWARI MUKHIYA AND ANR. Vs. THE STATE OF BIHAR
July 24, 2018
PARO SINGH Vs. STATE OF BIHAR
January 10, 2018
PARTH KUMAR YADAV AND OTHERS Vs. RAM NATH PRASAD AND OTHERS
June 22, 2018
PATALIPUTRA CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. STATE OF BIHARLABIC
December 21, 2018
PATANJALI AYURVED LTD , THROUGH ITS AUTHORIZED SIG Vs. STATE OF BIHAR THROUGH COMMISSIONER OF COMMERCIAL
March 28, 2018
PATNA SECRETARIAT MINISTERIAL OFFICERS CO Vs. THE STATE OF BIHAR
June 21, 2018
PAWAN DASS AND ORS. Vs. STATE OF BIHAR
January 13, 2018
PAWAN KUMAR @ PAWAN KUNWAR, SON OF VISHWANATH KUNWAR Vs. STATE OF BIHAR
August 7, 2018
PAWAN KUMAR KHETAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 24, 2018
PAWAN KUMAR S/O BHARAT SINGH Vs. THE STATE OF BIHAR AND OTHERS
March 5, 2018
PAWAN KUMAR S/O LATE SARYUG PRASAD Vs. THE STATE OF BIHAR
January 17, 2018
PAWAN SINGH & ORS Vs. STATE OF BIHAR
February 28, 2018
PAWAN YADAV S/O BALKRISHNA YADAV Vs. STATE OF BIHAR
May 15, 2018
PHOOLTAS HARSCO RAIL SOLUTIONS PRIVATE LTD. Vs. STATE OF BIHAR AND OTHERS
September 19, 2018
PHOTO DEVI Vs. SUSHILA DEVI @ KAUSHALYA DEVI
September 12, 2018
PHUL KUMARI Vs. THE STATE OF BIHAR AND OTHERS
October 3, 2018
PHUL KUMARI DEVI WIFE OF HAZARI YADAV Vs. STATE OF BIHAR
May 10, 2018
PHUSI PANDIT AND OTHERS Vs. THE STATE OF BIHAR
October 11, 2018
PINKI RASTOGI, WIFE OF GOVIND KUMAR RASTOGI Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
PINKU SAHANI @ VICKU SAHANI Vs. STATE OF BIHAR
December 12, 2018
PINTOO KUMAR CHAUDHARY @ DHELA CHAUDHARY, S/O DHARMANATH CHAUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, REGISTRATION, EXCISE & PROHIBITION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
February 1, 2018
PINTOO KUMAR SINGH, S/O KAPIL DEV PRASAD Vs. UNION OF INDIA THROUGH ITS SECRETARY, HOME DEPARTM
April 5, 2018
PINTU KUMAR @ CHANDRA PRAKASH VERMA Vs. THE STATE OF BIHAR
July 17, 2018
PINTU KUMAR @ CHANDRA PRAKASH VERMA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 13, 2018
PINTU KUMAR SON OF RAMADHAR SINGH Vs. STATE OF BIHAR
August 23, 2018
PINTU SINGH @ PINTU KUMAR Vs. STATE OF BIHAR
January 9, 2018
PINTU YADAV, SON OF MITHILESH YADAV Vs. STATE OF BIHAR
January 3, 2018
PITAMBER JHA, SON OF LATE BASUKINATH JHA Vs. STATE OF BIHAR
March 28, 2018
POOJA KUMARI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
August 2, 2018
POONAM PRASAD Vs. ZILA PARISHAD
April 16, 2018
POPIS YADAV Vs. THE STATE OF BIHAR
May 4, 2018
PRABESH KUMAR JHA, SON OF NACHARI JHA Vs. LIFE INSURANCE CORPORATION OF INDIA, THROUGH CHAIR
March 7, 2018
PRABHA DEVI Vs. STATE OF BIHAR AND OTHERS
May 18, 2018
PRABHAKAR KUMAR S/O RAM BALAK SINGH Vs. STATE OF BIHAR AND OTHERS
August 3, 2018
PRABHAKAR PRASAD S/O LATE NARBADESHWAR PRASAD Vs. THE STATE OF BIHAR
January 17, 2018
PRABHASH MISHRA @ CHIKU MISHRA Vs. STATE OF BIHAR
December 21, 2018
PRABHAT KUMAR Vs. STATE OF BIHAR
October 9, 2018
PRABHAT KUMAR JAISWAL @ PRABHAT KUMAR AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
August 27, 2018
PRABHAT KUMAR SAH, SON OF LATE CHANDRADEEP SAH Vs. STATE OF BIHAR
February 8, 2018
PRABHAT KUMAR SINGH, SON OF LATE BARELAL SINGH Vs. STATE OF BIHAR
July 6, 2018
PRABHAT KUMAR SINHA SON OF LATE MADAN PRASAD SINHA Vs. STATE OF BIHAR
January 4, 2018
PRABHAVATI DEVI Vs. THE STATE OF BIHAR
March 26, 2018
PRABHAWATI DEVI Vs. STATE OF BIHAR
March 21, 2018
PRABHU PRASAD Vs. THE STATE OF BIHAR
July 9, 2018
PRABHUNATH SAH, SON OF LAXMI PRASAD Vs. STATE OF BIHAR
February 17, 2018
PRABIR KUMAR SINGH Vs. STATE OF BIHAR
January 6, 2018
PRABODH KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY OF ANIM
May 14, 2018
PRADEEP KUMAR Vs. STATE OF BIHAR
April 3, 2018
PRADEEP KUMAR Vs. THE STATE OF BIHAR
April 6, 2018
PRADEEP KUMAR BEYAHUT Vs. STATE OF BIHAR
February 22, 2018
PRADEEP KUMAR KEJRIWAL @ PRADEEP KEJRIWAL Vs. STATE OF BIHAR
April 23, 2018
PRADEEP KUMAR RAWAT Vs. DISTRICT SELECTION COMMITTEE AND OTHERS
June 25, 2018
PRADIP SINGH Vs. THE STATE OF BIHAR
July 5, 2018
PRADUMAN KUMAR PRASAD Vs. THE STATE OF BIHAR AND OTHERS
June 26, 2018
PRADUMAN SAH SON OF LATE RAMBRICHHA SAH Vs. STATE OF BIHAR AND ANOTHERS
June 19, 2018
PRAGATI VERMA, DAUGHTER OF LATE BHARAT BHUSHAN VERMA Vs. THE STATE OF BIHAR
June 19, 2018
PRAGWENDRA PRASAD SINGH SON OF LATE RIPU MADHUSUDAN SINGH Vs. THE STATE OF BIHAR AND ORS.
January 18, 2018
PRAKASH CHANDRA YADAV SON OF KAILASH BIHARI YADAV Vs. THE STATE OF BIHAR
July 5, 2018
PRAKASH CHAUHAN @ PRAKASH KUMAR BELDAR Vs. STATE OF BIHAR
August 30, 2018
PRAKASH NARAYAN SINGH Vs. DAYAMANI DEVI AND OTHERS
August 27, 2018
PRAKASH PRASAD, SON OF LATE RAM SHARAN PRAJAPAT Vs. THE STATE OF BIHAR AND ORS.
January 30, 2018
PRAKASH RAI, SON OF LATE NAGESHWAR RAI Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT OF BIHAR
June 27, 2018
PRAKASH TAMANG SON OF BUDHI BAHADUR TAMANG Vs. THE STATE OF BIHAR AND ORS.
January 29, 2018
PRAMILA KUMARI Vs. STATE OF BIHAR AND OTHERS
June 25, 2018
PRAMOD CHAUDHARY SON OF HARENDRA CHAUDHARY Vs. THE STATE OF BIHAR
March 8, 2018
PRAMOD KUMAR NIRALA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 7, 2018
PRAMOD KUMAR PRASAD S/O SRI BAIJANTRI PRASAD SINHA Vs. STATE OF BIHARTHROUGH PRINCIPAL SECRETARY
January 8, 2018
PRAMOD KUMAR SHARMA, SON OF LATE KAPILDEO SHARMA Vs. UNION OF INDIA REPRESENTED THROUGH GENERAL MANAGER
August 16, 2018
PRAMOD KUMAR SINGH S/O DINA NATH SINGH Vs. STATE OF BIHAR
August 28, 2018
PRAMOD KUMAR SINGH, SON OF BHOLA SINGH, R/O VILLAG Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE, GOVT O
March 8, 2018
PRAMOD KUMAR SINHA Vs. THE STATE OF BIHAR AND OTHERS
July 16, 2018
PRAMOD KUMAR YADAV @ LARA @ PRAMOD KUMAR AND ORS. Vs. THE STATE OF BIHAR
January 3, 2018
PRAMOD MISHRA Vs. STATE OF BIHAR AND OTHERS
August 14, 2018
PRAMOD NARAYAN SINGH Vs. THE STATE OF BIHAR AND OTHERS
July 17, 2018
PRAMOD NARAYAN SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 3, 2018
PRAMOD PRASAD SINGH Vs. THE STATE OF BIHAR
November 19, 2018
PRAMOD SAHANI AND ORS. Vs. STATE OF BIHAR
December 14, 2018
PRAMOD SHARMA SON OF HARDEO SHARMA Vs. STATE OF BIHAR
March 13, 2018
PRAMOD TANTI @ PAGLA @ BAGLU TANTI S/O LATE NAGO T Vs. STATE OF BIHAR
April 3, 2018
PRANTOSH KUMAR DAS SON OF LATE NAKUL CHANDRA DAS Vs. STATE OF BIHAR
July 20, 2018
PRASHANT KUMAR VERMA Vs. BABITA VERMA
April 20, 2018
PRASHANT PRAKASH Vs. STATE OF BIHAR
August 24, 2018
PRASOON KUMAR ROY Vs. B.R.A. BIHAR UNIVERSITY AND OTHERS
June 22, 2018
PRASUN KUMAR JHA, S/O ARBIND KUMAR JHA Vs. UNION OF INDIA
February 6, 2018
PRATIBHA PRIYADARSHINI Vs. THE STATE OF BIHAR AND OTHERS
August 27, 2018
PRATIBHA SAHANI Vs. THE STATE OF BIHAR AND OTHERS
September 13, 2018
PRATIMA DEVI Vs. STATE OF BIHAR
February 6, 2018
PRATIMA SINGH Vs. THE STATE OF BIHAR
July 17, 2018
PRATIMA SINGH, WIFE OF PARMANAND PANDEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
June 19, 2018
PRAVEEN KUMAR @ NARAD PRASAD Vs. STATE OF BIHAR
February 1, 2018
PRAVEEN KUMAR BHAGAT AND ORS. Vs. UNION OF INDIA AND ORS.
January 4, 2018
PRAVEEN KUMAR MANDAL @ PRABIN KUMAR MANDAL @ GAJUA, SON OF SURESH CHANDRA MANDAL Vs. THE STATE OF BIHAR
June 19, 2018
PRAVEEN SINGH AND OTHERS Vs. THE STATE OF BIHAR
January 16, 2018
PREM @ PREM LAL MANDAL S/O SONU MANDAL Vs. STATE OF BIHAR
August 7, 2018
PREM KUMAR PANDEY Vs. THE STATE OF BIHAR
June 20, 2018
PREM KUMAR SON OF LATE GURDEO SINGH Vs. STATE OF BIHAR
August 2, 2018
PREM KUMARI DEVI Vs. STATE OF BIHAR
January 11, 2018
PREM NATH PASWAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
PREM SHANKAR SON OF LATE KUMAR BAIDNATH PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
June 29, 2018
PREM THAKUR Vs. THE STATE OF BIHAR
July 20, 2018
PREMLATA RAI WIFE OF SRI DEVENDRA KUMAR Vs. THE STATE OF BIHAR
August 27, 2018
PRIMARY Vs. STATE OF BIHAR AND OTHERS
August 28, 2018
PRITAM KUMAR AND OTHERS Vs. THE STATE OF BIHAR
January 30, 2018
PRITAM SAO SON OF KRISHNA SAO Vs. STATE OF BIHAR
February 26, 2018
PRITI WIFE OF HARI SHANKAR GUPTA, DAUGHTER OF UMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT
March 13, 2018
PRIYANKA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
April 20, 2018
PRIYANKA BHARTI & ORS. Vs. THE UNION OF INDIA
August 13, 2018
PRIYANKA DEVI Vs. STATE OF BIHAR
December 12, 2018
PRIYANKA KUMARI AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHERS
February 22, 2018
PROF BHAGWAN PRASAD SINGH, SON OF LATE HARIDWAR SH Vs. PATNA UNIVERSITY, PATNA THROUGH ITS REGISTRAR; VIC
March 14, 2018
PROF LAKSHMI KANT JHA Vs. STATE OF BIHAR AND OTHERS
February 26, 2018
PROF. CHANDRASHEKHAR @ CHANDRASHEKHAR, SON OF SRI ANIRUDDHA PRASAD YADAV Vs. THE STATE OF BIHAR
March 14, 2018
PROF. DR. INDIRA JHA Vs. THE VICE CHANCELLOR, LALIT NARAYAN MITHILA UNIVERSITY AND OTHERS
June 27, 2018
PROF. DR. RAM PRAKASH SHARMA, SON OF LATE SHIV KUMAR SHARMA Vs. THE STATE OF BIHAR
June 18, 2018
PROF. PRABHAKAR PATHAK SON OF LATE RAMBHADRA PATHAK Vs. THE VICE CHANCELLOR, L. N. MITHILA UNIVERSITY, DARBHANGA AND OTHERS
June 25, 2018
PROF. SHEO SHANKAR SINGH Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
PUBLIC INTEREST LITIGATION FORUM AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
September 10, 2018
PUJA KUMARI @ PUJA DEVI W/O VIVEK KUMAR Vs. STATE OF BIHAR
July 10, 2018
PUJA KUMARI, WIFE OF SURENDRA KUMAR Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
PUNAM DEVI WIFE OF LATE VISHAL GIRI Vs. UNION OF INDIA THROUGH GENERAL, MANAGER, E C R HAJIPUR
November 1, 2018
PUNAM KUMARI, W/O RAMESH SINGH Vs. STATE OF BIHAR
February 5, 2018
PUNESHWAR RAI Vs. THE STATE OF BIHAR
July 27, 2018
PUNIYA DEVI Vs. THE STATE OF BIHAR
July 12, 2018
PURAN PANDIT Vs. SUNIL JAIN KOTHARI
May 7, 2018
PURAN SAH Vs. THE STATE OF BIHAR AND OTHERS
August 31, 2018
PURNENDU KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
February 5, 2018
PUSHPA DEVI Vs. TINKU KUMAR
February 21, 2018
PUSHPA DEVI, WIFE OF LATE SUNIL BHAGAT Vs. STATE OF BIHAR
April 2, 2018
PUSHPA DEVI, WIFE OF SHASHI KANT UPADHYAY, RESIDEN Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY; PRINCI
March 12, 2018
PUSHPA KUMARI @ PUSHPA Vs. STATE OF BIHAR
July 17, 2018
QAMRUL @ MD QAMRUL Vs. STATE OF BIHAR
February 9, 2018
R B TRADERS Vs. BIHAR STATE ELECTRICITY BOARD
February 1, 2018
R K CONSTRUCTION BEGUSARAI THROUGH ITS PROPRIETOR Vs. STATE OF BIHAR
May 7, 2018
R P SHARMA INSTITUTE OF TECHNOLOGY Vs. MAGADH UNIVERSITY
April 30, 2018
RABINDRA KUMAR @ RAVINDRA KUMAR @ RAVINDRA KUMAR SINGH Vs. THE STATE OF BIHAR
February 28, 2018
RABINDRA MOHAN PRASAD LT. D.N.PD. INDRAPURI Vs. THE CENTRAL BANK OF INDIA
February 12, 2018
RABINDRA NATH GHOSH Vs. THE STATE OF BIHAR AND OTHERS
September 17, 2018
RABINDRA NATH MISHRA Vs. STATE OF BIHAR
June 19, 2018
RABINDRA NATH SHARMA Vs. STATE OF BIHAR
January 30, 2018
RABINDRA NATH SINHA AND OTHERS Vs. STATE OF BIHAR
July 24, 2018
RABINDRA PARVAT Vs. STATE OF BIHAR
November 19, 2018
RABINDRA PRASAD RAJAK S/O SRI PANCHU RAJAK AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 22, 2018
RADHA KRISHNA PRASAD AND OTHERS Vs. THE STATE OF BIHAR
June 29, 2018
RADHA MOHAN SINGH SON OF RAGHUNATH SINGH Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
RADHA MOHAN SINGH, SON OF LATE SRI NAND KUMAR SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
RADHE SHYAM SINGH Vs. STATE OF BIHAR
March 5, 2018
RADHE SHYAM SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
RADHESHYAM MISHRA Vs. THE STATE OF BIHAR
May 4, 2018
RADHEY SAHANI AND ORS. Vs. STATE OF BIHAR
February 3, 2018
RADHIKA RAMAN SINGH Vs. STATE OF BIHAR AND OTHERS
September 27, 2018
RAGHAV PRASAD S/O LATE ADALAT SINGH Vs. MAGADH UNIVERSITY, BODH GAYA, THROUGH REGISTRAR OF
March 6, 2018
RAGHU MAHTO @ RAGHU NATH MAHTO Vs. STATE OF BIHAR
January 9, 2018
RAGHU TANTI Vs. STATE OF BIHAR
December 14, 2018
RAGHU TANTI Vs. STATE OF BIHAR
December 10, 2018
RAGHUBANSH PRASAD SINGH SON OF LATE RAM RATAN SING Vs. STATE OF BIHAR
April 11, 2018
RAGHUNANDAN JASWAR S/O DASHRATH JASWAR Vs. THE STATE OF BIHAR
February 13, 2018
RAGHUNANDAN RAI SON OF TOTA RAI Vs. STATE OF BIHAR
March 26, 2018
RAGHUNANDAN SINGH, SON OF GOPALJEE SINGH Vs. THE STATE OF BIHAR
January 23, 2018
RAGHUNATH PRASAD SINGH @ RAGHO SINGH Vs. THE STATE OF BIHAR AND OTHERS
October 4, 2018
RAGHUNATH SAH Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
RAGHUNATH SAH, S/O LATE JANGLI SAH Vs. THE STATE OF BIHAR
January 24, 2018
RAGHUNATH YADAV SON OF RAMBHAJ YADAV Vs. STATE OF BIHAR
March 6, 2018
RAGHUVEER YADAV, SON OF MAKASU YADAV Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
RAGHVENDRA PRATAP SINGH Vs. STATE OF BIHAR
January 8, 2018
RAGHVENDRA RAI Vs. STATE OF BIHAR
September 19, 2018
RAGINI SRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
August 18, 2018
RAHUL KUMAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
February 27, 2018
RAHUL RANJAN Vs. STATE OF BIHAR AND OTHERS
July 24, 2018
RAISH KHAN @ MD. RAIS KHAN Vs. STATE OF BIHAR AND OTHERS
July 24, 2018
RAJ BAHADUR SINGH, S/O LATE RAM KRIT SINGH Vs. THE STATE OF BIHAR AND OTHERS
July 12, 2018
RAJ BALI OJHA AND ORS. Vs. STATE OF BIHAR
February 26, 2018
RAJ KISHORE SINGH Vs. THE STATE OF BIHAR
July 17, 2018
RAJ KISHORE SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
RAJ KISHORE SINHA Vs. STATE OF BIHAR
May 18, 2018
RAJ KRISHNA RAM @ RAJ KRISHNA PRAJAPATI, S/O LATE BANGARAM KOHAR Vs. STATE OF BIHAR
June 19, 2018
RAJ KUMAR @ RAJ KUMAR VERMA Vs. STATE OF BIHAR
February 9, 2018
RAJ KUMAR AGRAWAL Vs. STATE OF BIHAR
May 18, 2018
RAJ KUMAR CHOUDHARY Vs. CENTRAL BANK OF INDIA
August 31, 2018
RAJ KUMAR CHOUDHARY SON OF LATE JAWAHAR CHOUDHARY Vs. STATE OF BIHAR
August 6, 2018
RAJ KUMAR GUPTA SON OF LATE PRABHU KUMAR GUPTA Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
August 14, 2018
RAJ KUMAR JHA Vs. STATE OF BIHAR & ORS
September 20, 2018
RAJ KUMAR MAHTO SON OF LATE PRAGASH MAHTO Vs. STATE OF BIHAR
March 22, 2018
RAJ KUMAR MANJHI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
February 1, 2018
RAJ KUMAR RAUT Vs. THE PUNJAB NATIONAL BANK AND ORS.
August 27, 2018
RAJ KUMAR SINGH Vs. STATE OF BIHAR
February 1, 2018
RAJ KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR
June 25, 2018
RAJ KUMAR SINGH, SON OF LATE TRIVENI Vs. THE STATE OF BIHAR,
January 24, 2018
RAJ MUKH SINGH AND ORS. Vs. THE STATE OF BIHAR
June 29, 2018
RAJ NANDAN PASWAN @ RAJNITI PASWAN, SON OF LATE TARANI PASWAN Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
RAJ NATH RAM Vs. STATE OF BIHAR
January 3, 2018
RAJ ROSHNI DEVI, WIFE OF SIDHNATH PATHAK Vs. LAL BABU TIWARI, SON OF LATE RAMAYAN TIWARI
January 24, 2018
RAJA RAM MISHRA, SON OF KAPILMUNI MISHRA Vs. STATE OF BIHAR
March 29, 2018
RAJAN KUMAR AND OTHERS Vs. THE CHANCELLOR OF UNIVERSITY
July 3, 2018
RAJAN KUMAR GUPTA Vs. THE STATE OF BIHAR
March 20, 2018
RAJAN KUMAR GUPTA Vs. STATE OF BIHAR
March 12, 2018
RAJAN KUMAR SINGH Vs. THE MAGADH UNIVERSITY AND ORS.
December 18, 2018
RAJAN KUMAR THAKUR S/O NAGENDRA THAKUR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
February 1, 2018
RAJBALLAM MAHTO Vs. STATE OF BIHAR
November 26, 2018
RAJDEO SAH Vs. THE STATE OF BIHAR AND OTHERS
October 5, 2018
RAJDEO SAHNI, SON OF LATE BHAGERAN SAHNI Vs. STATE OF BIHAR
September 13, 2018
RAJDEV CHOUHAN @ RAJDEO CHOUHAN Vs. THE STATE OF BIHAR AND OTHERS
February 20, 2018
RAJDEV YADAV, SON OF YUGESHWAR YADAV Vs. STATE OF BIHAR THROUGH SECRETARY MINISTRY OF HOME
March 7, 2018
RAJEEV KUMAR Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
RAJEEV KUMAR @ RAJEEV NAYAN SON OF NAWAL KISHORE S Vs. STATE OF BIHAR
March 29, 2018
RAJEEV KUMAR MANJHI AND ORS. Vs. STATE OF BIHAR AND ORS.
January 10, 2018
RAJEEV NANDAN PANDEY @ RAJIB NANDAN PANDEY Vs. STATE OF BIHAR
December 21, 2018
RAJEEV RANJAN JHA AND OTHERS Vs. STATE OF BIHAR
September 11, 2018
RAJEEV RANJAN RANA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 24, 2018
RAJEEV RANJAN SON OF JAY KISHOR SAH Vs. JAI PRAKASH UNIVERSITY, CHAPRA
June 21, 2018
RAJEEV RANJAN, SON OF RAMESHWAR PRASAD Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
RAJENDRA CHOUDHARY, SON OF LATE CHARITAR CHOUDHARY Vs. THE STATE OF BIHAR
January 17, 2018
RAJENDRA KISHORE SINHA, SON OF LATE SATYA NARAIN PRASAD Vs. THE STATE OF BIHAR
January 19, 2018
RAJENDRA KUMAR SINHA Vs. THE STATE OF BIHAR AND OTHERS
April 2, 2018
RAJENDRA MANJHI Vs. THE STATE OF BIHAR AND OTHERS
September 10, 2018
RAJENDRA PANDIT, SON OF LATE SUKKAN PANDIT Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
RAJENDRA PRASAD Vs. STATE OF BIHAR
January 12, 2018
RAJENDRA PRASAD Vs. THE STATE OF BIHAR AND OTHERS
September 24, 2018
RAJENDRA PRASAD SHAH, DY MANAGER, BIHAR STATE FINANCIAL CORPORATION Vs. STATE OF BIHAR THROUGH SECRETARY TO GOVT OF BIHAR, DEPARTMENT OF INDUSTRIES
June 29, 2018
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
November 1, 2018
RAJENDRA RAI Vs. STATE OF BIHAR
November 28, 2018
RAJENDRA SAHNI, S/O SARYUG SAHNI Vs. STATE OF BIHAR
February 16, 2018
RAJENDRA SINGH AND GULAB SINGH AND ORS. Vs. THE STATE OF BIHAR
March 6, 2018
RAJENDRA YADAV Vs. STATE OF BIHAR
July 12, 2018
RAJENDRA YADAV Vs. THE STATE OF BIHAR
June 28, 2018
RAJENDRA YADAV Vs. STATE OF BIHAR
December 14, 2018
RAJENDRA YADAV SON OF LATE SAUDAGAR YADAV Vs. STATE OF BIHAR
March 22, 2018
RAJENRDRA KUMAR MISHRA @ RAJENDRA MISHRA Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
RAJESH KUMAR Vs. THE STATE OF BIHAR
March 9, 2018
RAJESH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
August 30, 2018
RAJESH KUMAR Vs. THE STATE OF BIHAR
August 28, 2018
RAJESH KUMAR @ RAJESH KUMAR GUPTA SON OF LATE JAGDISH PRASAD Vs. STATE OF BIHAR
September 7, 2018
RAJESH KUMAR JAISWAL SON OF LATE JAI NARAIN JAISWAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY HOME
January 25, 2018
RAJESH KUMAR JHA, SON OF LATE UPENDRA KUMAR JHA Vs. THE STATE OF BIHAR
January 17, 2018
RAJESH KUMAR PODDAR ARE SON OF NAND KISHORE PODDAR Vs. STATE OF BIHAR AND OTHERS
February 15, 2018
RAJESH KUMAR S/O LATE GAJRAJ SINGH Vs. CHAIRMAN, BIHAR PUBLIC SERVICE COMMISSION, 15, JAWAHAR LAL NEHRU MARG, (BAILEY ROAD), PATNA AND OTHERS
July 13, 2018
RAJESH MANDAL Vs. STATE OF BIHAR
August 25, 2018
RAJESH RANJAN Vs. STATE OF BIHAR
July 5, 2018
RAJESH RANJAN @ RAJEEV RANJAN YADAV @ RAJESH RANJAN YADAV, SON OF LATE KAMESHWAR YADAV AND OTHERS Vs. STATE OF BIHAR
June 28, 2018
RAJESH S/O SHANKAR PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
February 19, 2018
RAJESH SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 24, 2018
RAJESH SINGH, S/O RAMANUJ SINGH Vs. STATE OF BIHAR
August 6, 2018
RAJESHWAR PRASAD Vs. STATE OF BIHAR AND OTHERS
July 19, 2018
RAJESHWAR PRASAD SINGH S/O LATE FUDDI SINGH AND OTHERS Vs. STATE OF BIHAR
June 29, 2018
RAJESHWAR RAI Vs. STATE OF BIHAR
August 18, 2018
RAJESHWAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
August 31, 2018
RAJIV KUMAR GAUTAM @ RAJEEV KUMAR GAUTAM Vs. SHARDA KUMARI
June 18, 2018
RAJIV KUMAR, SON OF MOTI LAL Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
March 8, 2018
RAJIV RAJ Vs. STATE OF BIHAR
June 21, 2018
RAJIV RANJAN (ADVOCATE) S/O LATE BINDESHWARI SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 27, 2018
RAJIV RANJAN KUMAR Vs. STATE OF BIHAR AND OTHERS
February 21, 2018
RAJIV RISHI Vs. STATE OF BIHAR
January 10, 2018
RAJKISHORE SAH, S/O LATE RAMDEO SAH Vs. STATE OF BIHAR
April 27, 2018
RAJKUMAR JHA AND ORS. Vs. THE STATE OF BIHAR
December 12, 2018
RAJKUMAR SHARMA Vs. THE STATE OF BIHAR
June 25, 2018
RAJNANDAN PANDIT Vs. THE STATE OF BIHAR
June 25, 2018
RAJNISH RAJ, SON OF VINOD SINGH Vs. THE STATE OF BIHAR
January 19, 2018
RAJO SHARMA, SON OF LATE SHANKAR MISTRI Vs. THE STATE OF BIHAR
February 5, 2018
RAJSUKH PARAN HANSH RAJ BHAGAT KESHRI S/O LATE RAJENDRA PRASAD KESHRI Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
RAJU KUMAR PANDEY Vs. THE STATE OF BIHAR
September 12, 2018
RAJU MAHTO, SON OF JAGESHWAR MAHTO Vs. RANJANA SINGH
November 1, 2018
RAJU MAHTON SON OF BIKHO MAHTON Vs. STATE OF BIHAR
March 15, 2018
RAJU RAM @ RAJU SON OF LATE PANCHU RAM Vs. STATE OF BIHAR
June 29, 2018
RAJU RANJAN KUMAR RAMANUJ SHARMA Vs. STATE OF BIHAR
January 31, 2018
RAJVEER SINGH DAHIYA GENERAL MANAGER INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
August 1, 2018
RAKESH DUBEY, SON OF LATE RAMAYAN DUBEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; COMMIS
March 7, 2018
RAKESH KUMAR SHARMA & ORS. Vs. STATE OF BIHAR & ORS.
July 9, 2018
RAKESH KUMAR SHARMA, SON OF LATE PRABHU THAKUR Vs. THE STATE OF BIHAR
July 12, 2018
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
June 18, 2018
RAKESH KUMAR SINGH SON OF RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
January 24, 2018
RAKESH KUMAR SINHA SON OF JAGARNATH LAL Vs. STATE OF BIHAR
September 13, 2018
RAKESH KUMAR, SON OF VIJAY KUMAR Vs. STATE OF BIHAR
September 27, 2018
RAKESH KUMAR, SON OF YOGENDRA PRASAD Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY OLD SECRETARIAT, PATNA
February 1, 2018
RAKESH PRASAD GUPTA, S/O VISHWAS PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY; DISTRICT M
March 5, 2018
RAKESH PRASAD YADAV, SON OF LATE RAMBILASH RAI Vs. BHIM RAO AMBEDKAR BIHAR UNIVERSITY AND OTHERS
June 20, 2018
RAKESH RANJAN Vs. STATE OF BIHAR
April 18, 2018
RAKESH RANJAN SAHAY SON OF LATE JAGDISH SAHAY Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
RAKESH ROSHAN @ BABLU YADAV Vs. STATE OF BIHAR
August 7, 2018
RAKESH SINGH, SON OF MAHESHWARI SINGH AND OTHERS Vs. STATE OF BIHAR
March 17, 2018
RAM ASHISH SINGH S/O LATE HARI PRASAD SINGH Vs. SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
January 29, 2018
RAM AUTAR Vs. STATE OF BIHAR AND OTHERS
July 25, 2018
RAM BABU PASWAN @ RAM BABOO PASWAN, S/O LATE RAM SUNDAR PASWAN Vs. STATE OF BIHAR THROUGH SHIVENDRA SATYARTHI
September 14, 2018
RAM BABU SHARMA SON OF SUDARSHAN SHARMA Vs. STATE OF BIHAR
February 1, 2018
RAM BACHAN RAI AND OTHERS Vs. THE STATE OF BIHAR
February 19, 2018
RAM BACHAN RAM Vs. THE STATE OF BIHAR
July 10, 2018
RAM BACHAN ROY SON OF CHANDRIKA RAI Vs. STATE OF BIHAR
March 19, 2018
RAM BAHADUR MARKANDAY Vs. THE STATE OF BIHAR
September 10, 2018
RAM BALAK CHAUDHARY Vs. THE STATE OF BIHAR
March 9, 2018
RAM BALI CHAUDHARY, SON OF LATE ANUPLAL CHAUDHARY Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
RAM BALI MISHRA Vs. THE STATE OF BIHAR AND OTHERS
February 21, 2018
RAM BALI PASWAN Vs. STATE OF BIHAR
January 9, 2018
RAM BARAT YADAV SON FOF JATTU YADAV Vs. STATE OF BIHAR
January 19, 2018
RAM BHIKHI MISHRA, SON OF LATE DADAN MISHRA Vs. THE STATE OF BIHAR
January 23, 2018
RAM BIHARI PANDEY Vs. STATE OF BIHAR
May 18, 2018
RAM BILASH YADAV, SON OF LATE MATUKI YADAV Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
RAM BRIKSH SAH Vs. THE CHAIRMAN, BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND OTHERS
April 18, 2018
RAM CHANDRA JHA AND OTHERS Vs. THE STATE OF BIHAR
August 9, 2018
RAM CHANDRA PASI Vs. RAM NEWAJ PASI
June 21, 2018
RAM CHANDRA PASWAN Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
RAM CHANDRA PD. YADAV AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
RAM CHANDRA RAM AND OTHERS Vs. STATE OF BIHAR
August 18, 2018
RAM CHANDRA UPADHYAY S/O LATE KHOSHI UPADHYAY Vs. THE STATE OF BIHAR
June 26, 2018
RAM CHANDRA YADAV AND OTHERS Vs. THE STATE OF BIHAR
June 28, 2018
RAM DAS SON OF JUTHAN DAS Vs. STATE OF BIHAR
August 3, 2018
RAM DAS THAKUR Vs. THE STATE OF BIHAR AND OTHERS
February 27, 2018
RAM DATTA PRASAD SHARMA Vs. THE STATE OF BIHAR AND OTHERS
August 30, 2018
RAM DAYAL DAS SON OF GAMBHIRA DAS Vs. STATE OF BIHAR
July 5, 2018
RAM DAYAL RAI, SON OF LATE MAHENDRA RAI Vs. STATE OF BIHAR
May 17, 2018
RAM DULAR GUPTA SON OF LATE NAGINA GUPTA Vs. STATE OF BIHAR
October 29, 2018
RAM EKBAL DUBEY @ NATHUNI DUBEY SON OF PRADUMAN DUBEY Vs. ANUSUIA DEVI WIFE OF LATE DEO KUMAR DUBEY AND OTHERS
June 20, 2018
RAM EKBAL RAI AND OTHERS Vs. STATE OF BIHAR
August 9, 2018
RAM EKBAL SINGH Vs. STATE OF BIHAR
August 13, 2018
RAM EKWAL SINGH SON OF LATE RAJDEO SINGH Vs. THE STATE OF BIHAR
January 29, 2018
RAM JANAK SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 26, 2018
RAM JANAM RAM Vs. THE STATE OF BIHAR AND OTHERS
September 14, 2018
RAM JEE DHANUK @ RAMJEE MAHTO AND OTHERS Vs. THE STATE OF BIHAR
June 22, 2018
RAM JYOTI GYANCHAND SAHNI AND OTHERS Vs. RAM BILAS SAHNI AND OTHERS
February 1, 2018
RAM KARAN DAS AND OTHERS Vs. THE STATE OF BIHAR
June 28, 2018
RAM KESHWAR RAM Vs. THE STATE OF BIHAR
June 29, 2018
RAM KISHOR SINGH Vs. STATE OF BIHAR
February 23, 2018
RAM KISHORE TIWARI, SON OF LATE LAXMI TIWARI Vs. STATE OF BIHAR
May 17, 2018
RAM KRIPAL RAY @ RAM KRIPAL RAI, SON OF LATE BAISHAKHI RAY Vs. STATE OF BIHAR
August 18, 2018
RAM KRIPAL SAHI Vs. STATE OF BIHAR THROUGH REGISTRAR COOPERATIVE DEPARTMENT
February 1, 2018
RAM KRIPAL SAHI, S/O LATE MURAT SAHI Vs. STATE OF BIHAR THROUGH REGISTRAR COOPERATIVE DEPARTMENT, GOVT OF IHAR, PATNA
February 1, 2018
RAM KRISHNA RAI, SON OF LATE GARIBA RAI Vs. THE STATE OF BIHAR
March 20, 2018
RAM KUNWAR BHAGAT AND ANOTHER Vs. THE STATE OF BIHAR
August 24, 2018
RAM LAKHAN YADAV Vs. THE STATE OF BIHAR
July 12, 2018
RAM LAL PAL S/O LATE KEDARI PAL Vs. BUTAI PAL S/O LATE KEDARI RAI
March 5, 2018
RAM NAGINA CHOUDHARY Vs. UTTAR BIHAR GRAMIN BANK
July 5, 2018
RAM NARAYAN THAKUR Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
February 21, 2018
RAM NARESH SAH, SON OF LATE SHANKAR SAH Vs. STATE OF BIHAR AND OTHERS
June 27, 2018
RAM NARESH SINGH @ RAM NARESH PRASAD AND OTHERS Vs. NATHUN CHOUDHARY @ NATHUNI CHAUDHARY SON OF LATE SANICHAR PASI
January 19, 2018
RAM NARESH TIWARY SON OF LATE PANDIT DHARMDEO TIWARY Vs. THE STATE OF BIHAR
June 18, 2018
RAM NATH SINGH SON OF LATE RAM NAGINA SINGH Vs. STATE OF BIHAR
July 19, 2018
RAM NATH THAKUR SON OF SHIV SHANKER THAKUR Vs. THE STATE OF BIHAR
June 21, 2018
RAM NEWAJ DUBEY AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 10, 2018
RAM PRASAD MISHRA Vs. THE STATE OF BIHAR AND OTHERS
September 24, 2018
RAM PRASAD RAI AND ORS. Vs. THE STATE OF BIHAR
January 13, 2018
RAM PRASAD RAI AND OTHER Vs. THE STATE OF BIHAR
September 6, 2018
RAM PRASAD SAH SON OF LATE NAND LAL SAH Vs. STATE OF BIHAR
February 9, 2018
RAM PRASAD SAHANI Vs. STATE OF BIHAR
October 30, 2018
RAM PRAVESH MISTRI Vs. STATE OF BIHAR
March 22, 2018
RAM PRAVESH RAI ESTATE PVT LTD Vs. BIHAR STATE FINANCIAL CORPORATION
May 18, 2018
RAM PRAVESH RAI S/O LATE KAMLA RAI Vs. STATE OF BIHAR
October 26, 2018
RAM PRAVESH ROY Vs. RAJMATI DEVI
March 22, 2018
RAM PRAVESH SAHANI Vs. STATE OF BIHAR
June 18, 2018
RAM PRAVESH SHARMA @ RAM PRAVESH PRASAD SHARMA Vs. STATE OF BIHAR
April 13, 2018
RAM PRAVESH SINGH SON OF LATE BISHUNDEO SINGH Vs. THE STATE OF BIHAR AND ORS.
January 4, 2018
RAM PRAVESH YADAV AND ORS. Vs. STATE OF BIHAR
January 16, 2018
RAM PUKAR SHARMA @ MUSAHARU SHARMA Vs. STATE OF BIHAR
September 19, 2018
RAM PUKARI DEVI Vs. THE STATE OF BIHAR AND OTHERS
September 24, 2018
RAM RAI, S/O LATE PARDEEP RAI Vs. STATE OF BIHAR
January 8, 2018
RAM RATAN RAI AND OTHERS Vs. THE STATE OF BIHAR
February 3, 2018
RAM ROOP DEVI WIFE OF SRI. MANKESHWAR SAH Vs. THE STATE OF BIHAR
January 29, 2018
RAM SAGAR PASWAN Vs. THE STATE OF BIHAR
November 26, 2018
RAM SAKAL SAH @ CHUNNU Vs. THE STATE OF BIHAR
March 30, 2018
RAM SEWAK PANDIT, SON OF LATE MAHABIR PANDIT Vs. STATE OF BIHAR
August 30, 2018
RAM SHANKAR KUMAR SINGH @ RAM SHANKAR SINGH AND OTHERS Vs. STATE OF BIHAR
September 5, 2018
RAM SHARAN PD. SINGH Vs. THE STATE OF BIHAR
August 27, 2018
RAM SHOWARATH MANDAL SON OF SARJUG MANDAL Vs. THE STATE OF BIHAR
January 19, 2018
RAM SHRINGAR RAM SON OF LATE KUSHESHWAR RAM Vs. STATE OF BIHAR AND ORS.
January 18, 2018
RAM SINGH Vs. STATE OF BIHAR
September 19, 2018
RAM SURAT SINGH AND OTHERS Vs. STATE OF BIHAR
April 19, 2018
RAM SURESH TIWARI Vs. STATE OF BIHAR
March 30, 2018
RAM SWARATH MAHTO Vs. STATE OF BIHAR AND OTHERS
July 30, 2018
RAM UDAR SINGH SON OF LATE JAMADAR SINGH Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY FOOD AND SUPPLY DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
October 10, 2018
RAM VILAS RAJAK, S/O LATE RAMDEO RAJAK Vs. THE STATE OF BIHAR
January 18, 2018
RAM VILASH YADAV AND OTHER Vs. THE STATE OF BIHAR
September 6, 2018
RAM VYAS PANDEY, SON OF LATE INDRADEO PANDEY Vs. THE STATE OF BIHAR
January 19, 2018
RAM WARAN KUAR Vs. STATE OF BIHAR
January 4, 2018
RAMA DEVI Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
RAMA NAND PRASAD SINGH Vs. THE BIHAR STATE HOUSING BOARD
June 29, 2018
RAMA NAND SHARMA, SON OF LATE BADRI PRASAD SINGH Vs. THE UNION OF INDIA AND OTHERS
January 25, 2018
RAMA PRAJAPATI Vs. THE ADDITIONAL COMMANDANT GENERAL HOME GUARD AND FIRE SERVICES
December 3, 2018
RAMA SHANKAR CHOUDHARY AND OTHERS Vs. THE STATE OF BIHAR
September 11, 2018
RAMA SHANKAR SINGH Vs. STATE OF BIHAR
April 11, 2018
RAMA SHANKAR SINGH, SON OF LATE BISHESHWAR SINGH @ MOTOR SINGH @ VISHESHWAR PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR
June 18, 2018
RAMA SINGH Vs. STATE OF BIHAR
March 8, 2018
RAMADHAR SINGH AND OTHER Vs. STATE OF BIHAR
June 21, 2018
RAMADHAR THAKUR, SON OF LATE RAM BARAN THAKUR Vs. STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY
March 19, 2018
RAMAGAYA SINGH SON OF HARDEO SINGH Vs. STATE OF BIHAR
July 13, 2018
RAMAKANT KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 18, 2018
RAMAKANT PRASAD AND OTHERS Vs. THE STATE OF BIHAR
February 26, 2018
RAMAKANT PRASAD, SON OF LATE SINGHASHAN PRASAD Vs. STATE OF BIHAR
January 18, 2018
RAMAKANT RAM Vs. STATE OF BIHAR
May 28, 2018
RAMAKANT SINGH HOTELS PVT LTD Vs. STATE OF BIHAR
May 18, 2018
RAMAKANT SINGH, SON OF LATE RAM KHELAWAN SINGH Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF TO
March 22, 2018
RAMAN KHURANA @ RAM LAL KHURANA, SON OF KISHUN LAL KHURANA Vs. STATE OF BIHAR
January 8, 2018
RAMAN KUMAR Vs. STATE OF BIHAR
July 16, 2018
RAMANAND YADAV Vs. STATE OF BIHAR
August 21, 2018
RAMANAND YADAV @ RAM NANDAN & ORS. Vs. STATE OF BIHAR
April 12, 2018
RAMANUJ MAHANT TIWARI Vs. STATE OF BIHAR AND OTHERS
February 7, 2018
RAMASHANKAR CHAUDHARY AND OTHERS Vs. PRABHAWTI DEVI AND OTHERS
August 8, 2018
RAMASHANKAR SINGH Vs. STATE OF BIHAR
February 5, 2018
RAMASHANKAR SINGH Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
RAMASHISH KUMAR, S/O LATE BABU LAL RAJAK Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
RAMASHISH MALAKAR Vs. STATE OF BIHAR
March 16, 2018
RAMASHISH SAHANI Vs. STATE OF BIHAR
August 3, 2018
RAMASHISH SINGH Vs. STATE OF BIHAR
January 30, 2018
RAMASHRAY PRASAD RAM Vs. STATE OF BIHAR
April 4, 2018
RAMAUTAR MANJHI, S/O LATE SAMAN MANJHI Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
RAMAUTAR SINGH Vs. STATE OF BIHAR
January 20, 2018
RAMAVTAR JHA Vs. STATE OF BIHAR
February 22, 2018
RAMAYAN MAHTO Vs. THE STATE OF BIHAR AND OTHERS
September 17, 2018
RAMAYAN PRASAD Vs. STATE OF BIHAR AND OTHERS
August 3, 2018
RAMBALI COLD STORAGE PRIVATE LTD THROUGH ITS DIREC Vs. CENTRAL BANK OF INDIA, BODHGAYA BRANCH THROUGH ITS
May 2, 2018
RAMBRIKSHA SAH Vs. THE STATE OF BIHAR AND OTHERS
August 3, 2018
RAMCHANDRA RAM, SON OF LATE MANNU RAM Vs. UNION OF INDIA THROUGH SECRETARY, HUMAN RESOURCES DEPARTMENT, GOVERNMENT OF INDIA, NEW DELHI
January 9, 2018
RAMCHANDRA YADAV Vs. STATE OF BIHAR
October 4, 2018
RAMCHANDRA YADAV SON OF LILA YADAV Vs. STATE OF BIHAR
March 29, 2018
RAMCHANDRA YADAV, SON OF NARESH YADAV Vs. THE STATE OF BIHAR
January 18, 2018
RAMCHANDRAN JAIPRAKASH GENERAL MANAGER Vs. THE STATE OF BIHAR
November 30, 2018
RAMCHARAN Vs. THE STATE OF BIHAR
March 22, 2018
RAMDEO SAH Vs. STATE OF BIHAR
October 4, 2018
RAMENDRA KUMAR SINHA (RANGER) Vs. THE STATE OF BIHAR AND ANOTHER
March 29, 2018
RAMESH CHAUDHARY @ RAMESH YADAV Vs. STATE OF BIHAR
September 19, 2018
RAMESH KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
October 31, 2018
RAMESH KUMAR Vs. THE STATE OF BIHAR AND ANOTHER
March 28, 2018
RAMESH KUMAR AND OTHER Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
RAMESH KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
May 2, 2018
RAMESH KUMAR MANDAL @ RAMESH MANDAL Vs. STATE OF BIHAR
June 25, 2018
RAMESH KUMAR RAM Vs. THE STATE OF BIHAR
June 29, 2018
RAMESH KUMAR S/O MOTI SINGH Vs. UNION OF INDIA
February 1, 2018
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
May 2, 2018
RAMESH KUSHWAHA @ RAMESH SINGH KUSHWAHA Vs. STATE OF BIHAR
December 18, 2018
RAMESH PRASAD & ORS Vs. JITENDER KUMAR
December 20, 2018
RAMESH RAI Vs. STATE OF BIHAR
April 10, 2018
RAMESH RAM S/O SHRI GODHAN RAM Vs. STATE OF BIHAR AND OTHERS
September 6, 2018
RAMESH SINGH Vs. THE STATE OF BIHAR
July 26, 2018
RAMESH SINGH SON OF LATE RAM CHANDRA SINGH Vs. STATE OF BIHAR
April 6, 2018
RAMESHWAR MAHTO @ KAMESHWAR MAHTO AND OTHERS Vs. THE STATE OF BIHAR
June 28, 2018
RAMESHWAR SINGH Vs. STATE OF BIHAR
January 23, 2018
RAMESHWAR SINGH S/O LATE VIDYADHAR SINGH Vs. ALAKH NIRANJAN SINGH S/O LATE MAHABIR SINGH
January 24, 2018
RAMESHWAR THAKUR Vs. STATE OF BIHAR
January 15, 2018
RAMESHWAR THAKUR AND OTHERS Vs. THE STATE OF BIHAR
June 28, 2018
RAMESHWAR YADAVA S/O BAIDNATH YADAVA Vs. STATE OF BIHAR
November 2, 2018
RAMESHWARI DEVI, W/O LATE DHARMDEO MAHTO Vs. STATE OF BIHAR & ANR
January 25, 2018
RAMJANAM PRASAD, S/O LATE BADRI PRASAD Vs. RAJENDRA AGRICULTURAL UNIVERSITY
February 13, 2018
RAMJANAM SINGH Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT COMMISSIONER
February 6, 2018
RAMJEE PASWAN Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD.
June 29, 2018
RAMJEE PRASAD Vs. STATE OF BIHAR
April 12, 2018
RAMJEE PRASAD RAHUL Vs. THE STATE OF BIHAR AND OTHERS
June 26, 2018
RAMJEE SINGH SON OF KAILASH SINGH Vs. MAHARAJ SINGH, SON OF LATE CHANA CHAUDHARY AND OTHERS
June 21, 2018
RAMJEET S/O RAM NARAYAN RAM Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
August 18, 2018
RAMJEET YADAV Vs. STATE OF BIHAR
July 2, 2018
RAMJI PASWAN Vs. THE BABA SAHEB BHIM RAO AMBEDKAR UNIVERSITY
January 3, 2018
RAMJI SAH, SON OF LATE SHEOPUJAN SAH Vs. STATE OF BIHAR
April 30, 2018
RAMJOT DEVI Vs. UNION OF INDIA
September 11, 2018
RAMNANDI DEVI Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR
June 27, 2018
RAMPATI MAHTO, SON OF LATE BHAGAN MAHTO Vs. UNION OF INDIA THROUGH ITS PRINCIPAL SECRETARY
May 9, 2018
RAMPRIT CHOUDHARY Vs. KAVITA DEVI
July 17, 2018
RAMPUJAN SAH Vs. THE STATE OF BIHAR
March 13, 2018
RAMPUKAR SINGH & ORS Vs. STATE OF BIHAR
January 9, 2018
RAMWATI KUMARI Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
RAMYASH SAH S/O LATE CHULHAI SAH AND OTHERS Vs. THE STATE OF BIHAR
June 21, 2018
RAN VIJAY KUMAR CHARAN, SON OF LATE BAIDYA NATH CH Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, HUMAN RESOURC
March 29, 2018
RANA RAN KESHRI SINGH Vs. STATE OF BIHAR AND OTHERS
June 25, 2018
RANA VIJAY SINGH, SON OF LATE THAKUR RAM KRISHNA SINGH Vs. THE STATE OF BIHAR AND OTHERS
January 24, 2018
RANBIR SINGH Vs. STATE OF BIHAR
March 7, 2018
RANDHIR KUMAR RAMAN Vs. THE STATE OF BIHAR
March 26, 2018
RANDHIR KUMAR SINGH Vs. THE STATE OF BIHAR
January 18, 2018
RANDHIR KUMAR SINGH SON OF LATE RAM CHANDRA SINGH Vs. STATE OF BIHAR
February 5, 2018
RANJAN KUMAR Vs. THE STATE OF BIHAR
March 21, 2018
RANJAN KUMAR SAH, SON OF MAHENDRA SAH Vs. STATE OF BIHAR
September 6, 2018
RANJAN KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
February 19, 2018
RANJAN KUMAR SINGH SON JAY PRAKASH SINGH Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
RANJAN KUMAR SON OF SHRI RADHA KRISHNA PRASAD Vs. THE ASSISTANT GENERAL MANAGER CORPORATION BANK (PERSONAL ADMINISTRATION DIVISION) HEAD OFFICE
August 16, 2018
RANJEET KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
June 20, 2018
RANJEET KUMAR SINGH @ RAMNA SINGH Vs. STATE OF BIHAR
March 19, 2018
RANJEET KUMAR SINGH @ RAMNA SINGH SON OF RAM SNEHI SINGH; UMAKANT SINGH SON OF DEVENDRA SINGH Vs. STATE OF BIHAR
March 16, 2018
RANJEET SAHM, SON OF BILLASH SAH Vs. STATE OF BIHAR
January 16, 2018
RANJEET SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
RANJIT KUMAR GHOSH, SON OF LATE ASHUTOSH GHOSH Vs. STATE OF BIHAR
September 12, 2018
RANJIT KUMAR JHA Vs. THE UNION OF INDIA
March 15, 2018
RANJIT KUMAR SETH Vs. ANITA DEVI
February 28, 2018
RANJIT KUMAR YADAV S/O LATE BABAN YADAV Vs. STATE OF BIHAR
January 30, 2018
RANJU DEVI Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
RANVEER YADAV Vs. THE STATE OF BIHAR
May 2, 2018
RANVEER YADAV Vs. THE STATE OF BIHAR
March 16, 2018
RASHMI KUMARI Vs. STATE OF BIHAR
March 13, 2018
RASIDA KHATOON WIFE OF SAMEER KHAN DAUGHTER OF TOWFEEQ KHAN Vs. STATE OF BIHAR
August 28, 2018
RATI KANT MISHRA Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
RATNAKAR MISHRA Vs. ALLAHABAD BANK THROUGH CHAIRMAN CUM MANAGING DIRECTOR
January 8, 2018
RATNESH PATHAK S/O LATE LAXMAN PATHAK Vs. STATE OF BIHAR AND OTHERS
June 29, 2018
RAVI BHUSHAN PRASAD SINHA, SON OF SRI YOGENDRA PRASAD SINHA Vs. THE STATE OF BIHAR
January 23, 2018
RAVI KANT VERMA AND OTHERS Vs. HULAS MAHATO, SON OF LATE NANHKU MAHTO
March 21, 2018
RAVI KUMAR GUPTA, SON OF LATE DEVENDRA KUMAR GUPTA Vs. THE STATE OF BIHAR
January 9, 2018
RAVI KUMAR SON OF LAXMAN MUKHIYA Vs. STATE OF BIHAR
September 17, 2018
RAVI KUMAR, SON OF RAVINDRA SINGH Vs. STATE OF BIHAR
March 29, 2018
RAVI PRAKASH TIWARI Vs. STATE OF BIHAR
April 27, 2018
RAVI RANJAN @ RITU RAJ Vs. THE STATE OF BIHAR
November 26, 2018
RAVI RANJAN ROY, SON OF LATE RAMDEO PRASAD YADAV Vs. STATE OF BIHAR
March 28, 2018
RAVI SHANKAR SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 18, 2018
RAVI SINHA Vs. STATE OF BIHAR
January 12, 2018
RAVINDRA KISHOR Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
RAVINDRA KUMAR @ RABINDRA KUMAR S/O LATE RAM GOVIND SINGH Vs. YATENDRA NARAYAN CHAUDHARY S/O LATE HRIDYA NARAYAN CHAUDHARY
June 28, 2018
RAVINDRA KUMAR SINGH, SON OF LATE KEDAR SINGH Vs. THE STATE OF BIHAR
June 18, 2018
RAVINDRA MAHTO AND OTHERS Vs. THE STATE OF BIHAR
September 14, 2018
RAVINDRA NATH KUNDU, SON OF LATE NIMAICHAND KUNDU Vs. STATE OF BIHAR THROUGH SECRETARY
April 9, 2018
RAVINDRA RAM SON OF RAM LAKHAN RAM Vs. STATE OF BIHAR
January 17, 2018
RAVINDRA SAH , SON OF LATE KRISHNA SAH, Vs. THE STATE OF BIHAR
January 17, 2018
RAVINDRA YADAV @ RAVINDER YADAV @ RABBO SON OF RAM CHANDRA YADAV @ CHANDAR YADAV Vs. THE STATE OF BIHAR
January 19, 2018
RECON Vs. UNION OF INDIA
June 27, 2018
REEMA KUMARI, W/O RAJESH RANJAN VILLAGE- SAHIT Vs. BHARAT PETROLEUM CORPORATION LTD , THROUGH ITS GEN
May 17, 2018
REENA DEVI Vs. STATE OF BIHAR
March 9, 2018
REENA DEVI SANJEEV KUMAR THAKUR Vs. STATE OF BIHAR AND OTHERS
March 27, 2018
REENA KUMARI, WIFE OF PREMCHAND MANDAL Vs. THE STATE OF BIHAR
June 26, 2018
REGIONAL MANAGER, CENTRAL BANK OF INDIA, KOSHI CHOWK, SAHARSA Vs. SUMAN KUMAR ROY, SON OF LATE UDIT NARAYAN ROY
April 4, 2018
REHANA KHATOON Vs. STATE OF BIHAR
July 24, 2018
REKHA DEVI Vs. RANJEET SAH
December 7, 2018
REKHA DEVI WIFE OF SURYANARAYAN CHAUDHARY Vs. STATE OF BIHAR
May 11, 2018
REKHA KUMARI @ REKHA DEVI AND ORS. Vs. MAHESH KUMAR AND ORS.
January 16, 2018
RELIANCE COMMUNICATIONS LIMITED Vs. THE STATE OF BIHAR AND ORS.
June 19, 2018
RENU KISHORE Vs. B.R.A. BIHAR UNIVERSITY AND OTHERS
June 21, 2018
RENU KUMARI Vs. STATE OF BIHAR
April 3, 2018
RENUKA JHA Vs. VICE CHANCELLOR, L.N. MITHILA UNIVERSITY AND OTHERS
June 21, 2018
RESERVE BANK RETIRED EMPLOYEES WELFARE SOCIETY; DEBI DAYAL RAM SON OF HARIJAN RAM Vs. RESERVE BANK OF INDIA; GOVERNOR
March 15, 2018
REYAJUDDIN MIAN @ MD REYAJUDDEEN Vs. STATE OF BIHAR
February 6, 2018
REYAZ Vs. THE STATE OF BIHAR
July 16, 2018
REYAZ AHMAD AATISH Vs. THE STATE OF BIHAR
June 27, 2018
RIKESH KUMAR YADAV Vs. STATE OF BIHAR
November 28, 2018
RIMA DEVI Vs. STATE OF BIHAR
May 18, 2018
RINA KUMARI SHRIVASTWA W/O ASHOK PRASAD SRIVASTAVA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
RINKI DEVI, WIFE OF JITENDRA PRASAD Vs. STATE OF BIHAR
October 4, 2018
RINKU DEVI WIFE OF LATE PRAMOD PRASAD @ PRAMOD YADAV AND OTHERS Vs. SRI JANARDHAN SINGH SON OF LALAN SINGH SHIVASTAN AND OTHERS
June 19, 2018
RINKU DEVI, WIFE OF SHRI SANJAY KUMAR YADAV @ SANJAY YADAV Vs. STATE OF BIHAR
July 13, 2018
RINKU KUMARI Vs. THE STATE OF BIHAR
March 12, 2018
RISHI KUMAR SHAHI S/O LATE SHYAM NARAYAN SHAHI Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
RISHIDEO RAI, SON OF NOKHLAL RAI Vs. STATE OF BIHAR
May 24, 2018
RISHIKESH SINGH, SON OF RAMAPAYAR RAY Vs. THE STATE OF BIHAR AND OTHERS
June 27, 2018
RITA Vs. STATE OF BIHAR AND OTHERS
July 5, 2018
RITA DEVI AND OTHERS Vs. RAMESH DAS AND OTHERS
September 25, 2018
RITA KUMARI Vs. THE UNION OF INDIA
January 3, 2018
RITESH KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 14, 2018
RITESH KUMAR UPADHYAY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 24, 2018
RITESH TANTI, S/O PAGLA TANTI Vs. STATE OF BIHAR
January 24, 2018
RITU KUMARI W/O SHASHI BHUSHAN YADAV Vs. STATE OF BIHAR
April 3, 2018
RIZWAN AHMAD & ANR. Vs. STATE OF BIHAR & ORS.
May 18, 2018
RUBEDA KHATOON Vs. STATE OF BIHAR
March 21, 2018
RUCHI RACHNA Vs. THE STATE OF BIHAR AND OTHERS
August 14, 2018
RUDAL SAH, S/O LATE DEEP NARAYAN SAH Vs. THE STATE OF BIHAR AND OTHERS
July 12, 2018
RUDAL SAHNI Vs. STATE OF BIHAR
March 16, 2018
RUKMINI DEVI AND OTHERS Vs. HIRA JHA AND OTHERS
June 26, 2018
RUKMINI DEVI W/O SUNIL YADAV Vs. STATE OF BIHAR
September 26, 2018
RUNGTA ENTERPRISES, BHAGALPUR Vs. STATE OF BIHAR AND OTHERS
March 16, 2018
RUPA THAKUR, SON OF TILA THAKUR Vs. STATE OF BIHAR
January 30, 2018
RUPAK KUMAR AND OTHERS Vs. STATE BANK OF INDIA
April 16, 2018
RUPESH KUMAR VERMA, SON OF KALI PRASAD VERMA Vs. INDIAN OIL CORPORATION LIMITED
August 6, 2018
RURAL WORKS DEPARTMENT, WORKS DIVISION SASARAM Vs. COMMISSIONER OF INCOME TAX, TDS
March 23, 2018
SABAHUDDIN AZEEM AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 27, 2018
SABIR AHMAD Vs. STATE OF BIHAR AND ORS
February 26, 2018
SABITA KUMARI WIFE OF RAMCHANDRA DAS Vs. THE STATE OF BIHAR
June 26, 2018
SABITA SINGH @ SAVITA SINGH WIFE OF SRI MRITUNJAY KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
SACHCHIDANAND DUBEY AND OTHERS Vs. THE STATE OF BIHAR
June 19, 2018
SACHCHIDANAND SINGH Vs. THE STATE OF BIHAR AND OTHERS
July 3, 2018
SACHIDANAND PRASAD Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
SACHINDRA NARAYAN, SON OF LATE A K NARAYAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
March 13, 2018
SADANAND SINGH, S/O LATE JAGESHWAR SINGH Vs. STATE OF BIHAR
May 22, 2018
SADASHIV MANDAL Vs. THE UNION OF INDIA
June 29, 2018
SADHU MAHTO Vs. STATE OF BIHAR AND OTHERS
August 13, 2018
SADHU SHARAN PRASAD Vs. STATE OF BIHAR
January 18, 2018
SAFAL KUMAR MISHRA Vs. STATE OF BIHAR
June 21, 2018
SAFIULLAH Vs. THE STATE OF BIHAR AND OTHERS
August 29, 2018
SAGAR KUMAR Vs. STATE OF BIHAR
February 1, 2018
SAHABU MIYA Vs. STATE OF BIHAR
April 10, 2018
SAHABUDDIN MIAN SON OF JAN ALI Vs. THE STATE OF BIHAR
January 23, 2018
SAHANWAZ ALAM ANSARI @ SAHANWAZ ALAM, SON OF NASURUDIN ANSARI Vs. THE STATE OF BIHAR.
February 15, 2018
SAHDEO RAM Vs. STATE OF BIHAR
December 17, 2018
SAHDEV RAI SON OF LATE MOHIT RAJ Vs. STATE OF BIHAR AND OTHERS
June 25, 2018
SAHEBJAN MIAN Vs. THE STATE OF BIHAR
March 9, 2018
SAHIL KUMAR @ SAHEB KUMAR Vs. STATE OF BIHAR
June 19, 2018
SAHITYA BHUSHAN PANDEY AND ANOTHER Vs. RAJ KUMAR PANDEY AND ANOTHER
February 7, 2018
SAINIK FOOD PVT. LTD. Vs. THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX AND OTHERS
February 8, 2018
SAJJAN RAI Vs. STATE OF BIHAR
March 23, 2018
SAKALDEO YADAV AND ORS. Vs. THE STATE OF BIHAR
February 27, 2018
SAKALDEO YADAV YADAV, S/O RAJVALLAM @ RAJ BALLABH SINGH @ RAJ BALLABH YADAV AND OTHERS Vs. THE STATE OF BIHAR
June 29, 2018
SAKET BIHARI Vs. SHASHI BHUSHAN KUMAR
August 28, 2018
SAKILA KHATOON Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
SAKILA KUMARI Vs. THE STATE OF BIHAR REPRESENTED
August 13, 2018
SAKILA KUMARI W/O ARBIND KUMAR SINGH Vs. STATE OF BIHAR
February 7, 2018
SAKUNTALA DEVI WIFE OF SRI RAMJEE SAH Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
SALAHUDDIN KHAN, SON OF SHREE JAMALUDDIN KHAN Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS
July 20, 2018
SALKHU MURMU, S/O LATE HORIL MURMU Vs. STATE OF BIHAR; YUGAL KISHORE MANDAL
March 19, 2018
SAMBHU RAI, SON OF SUNDER RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY EXCISE
March 9, 2018
SAMIYA DEVI, WIFE OF DARSDHAN RAI Vs. SATISH SAHA, S/O GAURI SHANKAR SAHA
August 23, 2018
SAMRENDRA NARAYAN JHA, SON OF LATE AMRENDRA NARAYA Vs. STATE OF BIHAR
March 8, 2018
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. THE STATE OF BIHAR AND OTHERS
March 5, 2018
SANDEEP BHUTANI Vs. STATE OF BIHAR
August 23, 2018
SANDHYA DEVI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 25, 2018
SANDIP KUMAR ROUSHAN Vs. STATE OF BIHAR
July 24, 2018
SANGEET KUMAR Vs. THE UNION OF INDIA THROUGH CBI
May 2, 2018
SANGITA RANI Vs. STATE OF BIHAR AND OTHERS
June 27, 2018
SANJAY BOSAK Vs. STATE OF BIHAR
January 29, 2018
SANJAY KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT
May 15, 2018
SANJAY KUMAR Vs. THE STATE OF BIHAR
March 13, 2018
SANJAY KUMAR Vs. STATE OF BIHAR
July 2, 2018
SANJAY KUMAR Vs. STATE OF BIHAR
August 16, 2018
SANJAY KUMAR Vs. AUTHORISED OFFICER, BANK OF BARODA AND OTHERS
March 5, 2018
SANJAY KUMAR Vs. THE STATE OF BIHAR AND OTHERS
February 21, 2018
SANJAY KUMAR Vs. THE STATE OF BIHAR
August 31, 2018
SANJAY KUMAR Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
SANJAY KUMAR Vs. STATE OF BIHAR AND ANOTHERS
July 12, 2018
SANJAY KUMAR Vs. THE STATE OF BIHAR AND OTHER
June 25, 2018
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
June 29, 2018
SANJAY KUMAR @ SANJAY MAHTO AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 21, 2018
SANJAY KUMAR @ SHIV KUMAR YADAV Vs. THE STATE OF BIHAR
September 17, 2018
SANJAY KUMAR AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
October 8, 2018
SANJAY KUMAR GUPTA Vs. STATE OF BIHAR
October 10, 2018
SANJAY KUMAR GUPTA, SON OF RAMDEO SAO @ RAMDEO PRASAD Vs. STATE OF BIHAR
July 3, 2018
SANJAY KUMAR JAISWAL @ CHUNNU Vs. THE STATE OF BIHAR AND OTHERS
September 17, 2018
SANJAY KUMAR JHA, SON OF SHASHI KANT JHA Vs. THE STATE BANK OF INDIA
January 18, 2018
SANJAY KUMAR PATEL, PROPRIETOR OF M/S ABHISHEK TRADERS S/O LATE JAGDISH PATEL Vs. COMMISSIONER OF CUSTOMS, PATNA, GOVT OF INDIA
April 9, 2018
SANJAY KUMAR SHAHI, SON OF MAUJELAL SHAHI Vs. STATE OF BIHAR
February 7, 2018
SANJAY KUMAR SINGH @ SANJAY SINGH, SON OF LATE NARESH PD. SINGH Vs. STATE OF BIHAR
January 13, 2018
SANJAY KUMAR SINGH PROPRIETOR OF ABHIRAJ MOTORS Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
SANJAY KUMAR SINGH S/O SHIVNATH SINGH Vs. STATE OF BIHAR
December 4, 2018
SANJAY KUMAR SON OF LATE SATYA NARAYAN SAH Vs. STATE OF BIHAR
March 13, 2018
SANJAY KUMAR SRIVASTAVA Vs. PUNJAB NATIONAL BANK AND OTHERS
May 18, 2018
SANJAY KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
December 17, 2018
SANJAY KUMAR, S/O SH. GAURI SHANKAR PANDEY Vs. THE STATE OF BIHAR
March 8, 2018
SANJAY KUMAR, SON OF LATE PHULDEO PRASAD Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
SANJAY KUMAR, SON OF LATE RAMESH PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
SANJAY KUMAR, SON OF LATE YOGENDRA PRASAD Vs. THE STATE OF BIHAR
January 24, 2018
SANJAY KUMAR, SON OF SRI NANDLAL GRAIN AND OTHERS Vs. THE STATE OF BIHAR
March 9, 2018
SANJAY MAHTO Vs. STATE OF BIHAR
January 15, 2018
SANJAY PRINTING WORKS Vs. STATE OF BIHAR
July 5, 2018
SANJAY RAM SON OF LATURI RAM Vs. THE STATE OF BIHAR
March 29, 2018
SANJAY SHARMA Vs. STATE OF BIHAR
September 7, 2018
SANJAY SHARMA S/O BHAVI SHARMA Vs. STATE OF BIHAR
January 8, 2018
SANJAY SINGH Vs. STATE OF BIHAR
June 19, 2018
SANJAY SINGH Vs. STATE OF BIHAR
March 13, 2018
SANJAY SINGH, S/O NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
January 4, 2018
SANJAY SINGH, SON OF PARASNATH SINGH Vs. STATE OF BIHAR
August 10, 2018
SANJAY TIWARY Vs. STATE OF BIHAR
December 19, 2018
SANJAY YADAV S/O CHANDRA KISHORE YADAV Vs. STATE OF BIHAR
February 5, 2018
SANJEET KUMAR Vs. STATE OF BIHAR
March 22, 2018
SANJEET KUMAR @ SANJEET KUMAR Vs. STATE OF BIHAR
June 22, 2018
SANJEET KUMAR SON OF LATE KRISHNA RAM Vs. UNION OF INDIA THROUGH SECRETARY
January 4, 2018
SANJEEV KUMAR AND ANOTHER Vs. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR AND OTHERS
March 19, 2018
SANJEEV KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 20, 2018
SANJEEV KUMAR AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 26, 2018
SANJEEV KUMAR BHARTI, SON OF SITA RAM BHARTI Vs. STATE OF BIHAR
May 16, 2018
SANJEEV KUMAR YADAV @ SANJEEV KUMAR @ DALDA YADAV @ DALDA, SON OF GHAN SHYAM YADAV Vs. STATE OF BIHAR
January 2, 2018
SANJEEV KUMAR, S/O SRI RAGHURAJ PRASAD Vs. THE STATE OF BIHAR AND OTHERS
January 24, 2018
SANJEEV KUMAR, SON OF AGNI KUMAR SINGH Vs. STATE OF BIHAR
September 14, 2018
SANJEEV NAYAN Vs. STATE OF BIHAR AND OTHERS
August 2, 2018
SANJEEV SAH AND OTHERS Vs. THE STATE OF BIHAR
June 29, 2018
SANJIN KUMAR @ SAJIVAN KUMAR @ SAJEEV KUMAR Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
SANJIV KUMAR YADAV, SON OF LATE KUSHESHWAR YADAV Vs. STATE OF BIHAR
June 19, 2018
SANJOOR MIAN AND ORS. Vs. THE STATE OF BIHAR
January 23, 2018
SANJU BHART Vs. THE STATE OF BIHAR
March 14, 2018
SANJU DEVI Vs. RAJINDER
October 30, 2018
SANJU KUMARI Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
September 18, 2018
SANJU KUMARI Vs. STATE OF BIHAR
March 8, 2018
SANJU SINHA W/O LATE KRISHTO SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
SANOJ KUMAR @ SANOJ YADAV SON OF DEVENDRA YADAV Vs. THE STATE OF BIHAR
January 18, 2018
SANOJ YADAV SON OF SHIVJEE YADAV Vs. STATE OF BIHAR
July 26, 2018
SANT LAL KISHKU SON OF LATE SUFAL KISHKU Vs. STATE OF BIHAR
March 21, 2018
SANTLAL CHAUDHARY, S/O LATE RAMSWAROOP CHAUDHARY Vs. STATE OF BIHAR REPRESENTED THROUGH CHIEF SECRETARY
May 9, 2018
SANTOSH KALURAM PAIGUDE @ JHANNA SON OF LATE KALURAM PAIGUDE Vs. STATE OF BIHAR
August 2, 2018
SANTOSH KUMAR Vs. STATE OF BIHAR
July 18, 2018
SANTOSH KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
January 4, 2018
SANTOSH KUMAR Vs. STATE OF BIHAR AND OTHERS
August 30, 2018
SANTOSH KUMAR AGED SON OF RAMANAND PRASAD Vs. BIHAR STAFF SELECTION COMMISSION THROUGH ITS CHAIRMAN
April 10, 2018
SANTOSH KUMAR BAJAJ Vs. SAJAN KUMAR BAJAJ @ SAJJAN KUMAR BAJAJ
March 26, 2018
SANTOSH KUMAR JHA, SON OF BHAGWANLAL JHA Vs. THE STATE OF BIHAR AND ORS.
January 31, 2018
SANTOSH KUMAR PANDEY, SON OF LATE RADHA KRISHNA PANDEY Vs. STATE OF BIHAR
August 8, 2018
SANTOSH KUMAR PASWAN Vs. STATE BANK OF INDIA
December 17, 2018
SANTOSH KUMAR PATHAK Vs. THE STATE OF BIHAR
June 25, 2018
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
December 21, 2018
SANTOSH KUMAR SINGH, S/O SHRI RAM KUMAR SINGH Vs. THE UNION OF INDIA AND OTHERS
January 24, 2018
SANTOSH KUMAR THAKUR Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
SANTOSH KUMAR UPADHYA S/O LATE AWADHESH NARAYAN UPADHYA Vs. THE REGISTRAR GENERAL, HONBLE THE HIGH COURT OF JUDICATURE AT PATNA
January 25, 2018
SANTOSH KUMAR, S/O LATE SIYA RAM SINGH Vs. STATE OF BIHAR
February 8, 2018
SANTOSH KUMAR, SON OF MAHENDRA THAKUR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
January 4, 2018
SANTOSH PRASAD @ SANTOSH KUMAR S/O SRI INDAL RAUT Vs. STATE OF BIHAR
February 7, 2018
SANTOSH SAH @ SANTOSH KUMAR SAH SON OF LATE SARYUG SAH Vs. STATE OF BIHAR
July 27, 2018
SANTOSH SAH SON OF NAMI SAH AND OTHERS Vs. STATE OF BIHAR
February 23, 2018
SANTOSH SHARMA Vs. STATE OF BIHAR
March 26, 2018
SANTOSH SINGH, SON OF ASHOK SINGH Vs. STATE OF BIHAR
October 11, 2018
SANTOSH SINGH, SON OF KEDAR SINGH Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
SANTOSH SONAR @ SANTOSH KUMAR Vs. STATE OF BIHAR
October 5, 2018
SANTOSH YADAV @ SANTOSH KR YADAV, SON OF DASHRATH Vs. STATE OF BIHAR
May 29, 2018
SANTOSH YADAV SON OF SUKDEO YADAV Vs. STATE OF BIHAR
January 19, 2018
SANTU MIYAN SON OF LATE SARIFAN MIYAN Vs. STATE OF BIHAR
July 23, 2018
SARASWATI DEVI Vs. THE STATE OF BIHAR
February 20, 2018
SARASWATI DEVI Vs. STATE OF BIHAR
January 3, 2018
SARAVAJEET KUMAR SINGH @ SARAAVJIT KUMAR SINGH @ SANJAY SINGH, SON OF NIRBHAY SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE PROHIBITION & REGISTRATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
February 1, 2018
SARBJIT KUMAR AND ORS. Vs. THE STATE OF BIHAR
January 11, 2018
SARDAR SANTOSH SINGH Vs. STATE OF BIHAR
January 5, 2018
SARDAR SANTOSH SINGH, SON OF YOGENDRA SINGH Vs. STATE OF BIHAR
January 5, 2018
SARITA DEVI Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
SARITA DEVI @ SARITA KUMARI Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
November 30, 2018
SARJAN SINGH @ RAMAKANT SINGH Vs. STATE OF BIHAR
April 26, 2018
SARJUG RAI AND ORS. Vs. STATE OF BIHAR
March 16, 2018
SAROJ DEVI Vs. STATE OF BIHAR
August 27, 2018
SAROJ DEVI WIFE OF SRI JAI SHANKAR PRASAD RASTOGI Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
SAROJ RANJAN FOODS PVT. LTD. Vs. THE PUNJAB NATIONAL BANK
January 24, 2018
SARSWATI DEVI Vs. THE STATE OF BIHAR
November 19, 2018
SARWAN MAHTO Vs. SUJAY KUMAR MAHTO
February 1, 2018
SARWAN YADAV @ SARWAN KUMAR YADAV SON OF LATE BABAN YADAV Vs. STATE OF BIHAR
August 31, 2018
SATENDRA KUMAR Vs. STATE OF BIHAR AND OTHERS
August 13, 2018
SATENDRA SINGH Vs. STATE OF BIHAR
March 30, 2018
SATENDRA SINGH @ DALDAL SINGH Vs. STATE OF BIHAR
July 9, 2018
SATISH CHANDRA JHA Vs. STATE OF BIHAR AND ORS
February 5, 2018
SATISH KUMAR SINGH Vs. THE STATE OF BIHAR
February 16, 2018
SATISH KUMAR TIWARI Vs. STATE OF BIHAR
April 3, 2018
SATISH PRASAD DATTA Vs. UNION OF INDIA AND OTHERS
July 11, 2018
SATISH ROY Vs. STATE OF BIHAR
January 2, 2018
SATNARAYAN YADAV @ SATTAN YADAV S/O LATE SHIVJANAM YADAV Vs. STATE OF BIHAR
September 17, 2018
SATRUGHAN PRASAD SINHA, S/O LATE SRI MATHURA PRASAD SHARMA Vs. THE STATE OF BIHAR
March 19, 2018
SATTAN PASWAN AND ANOTHER Vs. THE STATE OF BIHAR
May 11, 2018
SATTAR MIAN, SON OF HANIF MIAN Vs. THE STATE OF BIHAR
January 25, 2018
SATYA DEO SAO AND ORS. Vs. THE STATE OF BIHAR
January 13, 2018
SATYA NARAIN SINGH @ SANJAY SINGH @ SANJAY @ SATYNARAIN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
June 18, 2018
SATYA NARAYAN JHA Vs. STATE OF BIHAR
August 14, 2018
SATYA NARAYAN MISHRA SON OF LATE BECHAN LAL MISHRA Vs. STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF LABOUR RESOURCES
January 8, 2018
SATYA NARAYAN RAI @ SATTO RAI SON OF LATE RAM SHARAN RAI Vs. STATE OF BIHAR
October 25, 2018
SATYA NARAYAN SINGH AND OTHERS Vs. ASHOK SINGH AND OTHERS
September 6, 2018
SATYA NARAYAN THAKUR Vs. THE STATE OF BIHAR AND OTHERS
September 24, 2018
SATYA PRAKASH TIWARI Vs. STATE OF BIHAR
October 30, 2018
SATYA PRIYA KUMAR SINHA, S/O LATE SWATANTRA BHUSHA Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT COMM
March 28, 2018
SATYADEO KUSHYAT SON OF LATE MUNGA LAL KUSHYAT Vs. STATE OF BIHAR
June 26, 2018
SATYANAM SATGURU B. ED. COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
January 5, 2018
SATYANARAYAN PRASAD SON OF LATE RAGHUNANDAN PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY, URBAN DEVELOPMEN
May 17, 2018
SATYENDRA KUMAR Vs. STATE OF BIHAR AND OTHERS
July 31, 2018
SATYENDRA KUMAR @ SATYENDRA Vs. STATE OF BIHAR
June 26, 2018
SATYENDRA KUMAR CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
August 23, 2018
SATYENDRA KUMAR S/O LATE BENGALI PRASAD Vs. CBI/ACB/PATNA THROUGH SUPERINTENDENT OF POLICE, CBI/ACB/ PATNA, STATE OF BIHAR
September 26, 2018
SATYENDRA KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
SATYENDRA KUMAR, PROPRIETOR SATYENDRA KR & COMPANY Vs. STATE OF BIHAR
April 12, 2018
SATYENDRA PRASAD Vs. PATNA UNIVERSITY
March 7, 2018
SATYENDRA SHARMA Vs. STATE OF BIHAR
August 31, 2018
SATYENDRA SINGH Vs. STATE OF BIHAR
March 15, 2018
SATYENDRA SINGH Vs. STATE OF BIHAR
January 9, 2018
SATYENDRA SINGH @ SATYANDER AND ORS. Vs. THE STATE OF BIHAR
June 22, 2018
SATYENDRA SINGH @ SATYENDRA SINGH YADAV Vs. STATE OF BIHAR
May 4, 2018
SATYENDRA TIWARI AND ORS. Vs. STATE OF BIHAR
January 20, 2018
SAUKAT @ BABLOO SON OF MD HABIB Vs. STATE OF BIHAR
March 23, 2018
SAURABH KUMAR S/O KAPIL RAM Vs. STATE OF BIHAR
July 12, 2018
SAVITRI DEVI Vs. STATE OF BIHAR AND OTHERS
July 24, 2018
SAVITRI DEVI WIFE OF LADDU LAL MAHTO Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
SDB SPS (JV), A JOINT VENTURE BETWEEN SOM DUTT BUILDERS PRIVATE LIMITED AND SP SINGH CONSTRUCTION PVT LTD , NEW DELHI Vs. BIHAR RAJYA PUL NIRMAN NIGAM LTD , BIHAR AND OTHERS
January 31, 2018
SEEMA KUMARI, D/O JHULAN MALI AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
June 18, 2018
SEEMA KUMARI, D/O S M PATEL Vs. ALEMANNI ENZO CRISTIAN, S/O ALEMANNI CALOGEROLABIC
December 11, 2018
SEIKH SHARIF Vs. STATE OF BIHAR
July 12, 2018
SENTU RAM Vs. STATE OF BIHAR
April 10, 2018
SHABANA ARA Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
SHADAB RAZA @ SHEDAB RAZA AND OTHERS Vs. THE STATE OF BIHAR AND OTHER
October 12, 2018
SHAFI AHMAD KHAN @ SHAFI AHMAD Vs. STATE OF BIHAR
April 12, 2018
SHAHID GHANI SON OF LATE ABDUL ALIM Vs. MOST. KHAIRUN KHATOON WIFE OF LATE MD. HUSSAIN
June 18, 2018
SHAHID SABJIFAROSA, SON OF MANU MIAN Vs. THE STATE OF BIHAR
January 9, 2018
SHAIL DEVI W/O NAWDIP RAI Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF RE
March 6, 2018
SHAILENDRA KUMAR SINHA Vs. MAGADH UNIVERSITY
August 18, 2018
SHAILENDRA KUMAR SON OF SRI CHANDRAKANT KUMAR Vs. THE STATE OF BIHAR
June 19, 2018
SHAILENDRA KUMAR, SON OF SRI RAMADHAR PRASAD SINHA Vs. THE STATE OF BIHAR
March 22, 2018
SHAILESH KUMAR AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
September 17, 2018
SHAILESH KUMAR SINGH, SON OF LATE CHANDRADEO SINGH Vs. STATE OF BIHAR
May 1, 2018
SHAILESH KUMAR SON OF RAM DEO PRASAD Vs. STATE OF BIHAR
August 16, 2018
SHAKTI MOHAN LAL MALLIK Vs. CHAIRMAN AND MANAGING DIRECTOR
April 10, 2018
SHALENDRA SINGH ALIAS SHAILENDRA SINGH Vs. STATE OF BIHAR
May 9, 2018
SHALIGRAM SINGH AND OTHER Vs. STATE OF BIHAR
October 4, 2018
SHAMBHAVI KUMARI, W/O DR RANVEER BATSA Vs. UNION OF INDIA THROUGH SECRETARY
April 5, 2018
SHAMBHU KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
April 17, 2018
SHAMBHU MAHTO @ SAMBHU SURHI Vs. STATE OF BIHAR
January 11, 2018
SHAMBHU NATH SIKARIA S/O RADHAKISHUN SIKARIA Vs. PRADEEP SON OF LATE RADHESHYAM PD; RAMESH SON OF L
March 6, 2018
SHAMBHU PRASAD SAH @ SHAMBHU PRASAD Vs. STATE OF BIHAR AND OTHERS
July 31, 2018
SHAMBHU PRASAD SINGH S/O SRI YADUNANDAN PD. SINGH Vs. BHIM RAO AMBEDKAR BIHAR UNIVERSITY AND OTHERS
June 26, 2018
SHAMBHU PRASAD SWARNKAR @ SHAMBHU PRASAD Vs. THE STATE OF BIHAR AND OTHERS
August 14, 2018
SHAMBHU SAH Vs. STATE OF BIHAR
September 6, 2018
SHAMBHU SAH, SON OF LATE BENI LAL SAH @ VENILALA SAH Vs. STATE OF BIHAR AND OTHERS
June 22, 2018
SHAMBHU SHARAN SINGH Vs. STATE OF BIHAR AND ORS
January 11, 2018
SHAMBHU SHARAN SINHA Vs. STATE OF BIHAR
April 13, 2018
SHAMBHU YADAV @ SHAMBHU PRASAD YADAV Vs. STATE OF BIHAR
September 11, 2018
SHAMIM AKHTAR ANSARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 3, 2018
SHAMSHER ALAM SON OF MAHAMMADIN MIYAN Vs. STATE OF BIHAR
March 8, 2018
SHAMSHER SINGH Vs. STATE BANK OF INDIA
August 31, 2018
SHAMSHUL HODA ANSARI Vs. STATE OF BIHAR
June 25, 2018
SHANKAR Vs. STATE BANK OF INDIA, STRESSED ASSETS MANAGEMENT BRANCH
April 6, 2018
SHANKAR BHAGAT Vs. THE STATE OF BIHAR AND OTHERS
August 30, 2018
SHANKAR BHAGWAN PRASAD Vs. THE STATE OF BIHAR
July 3, 2018
SHANKAR DAS, SON OF LATE NARAIN DAS Vs. STATE OF BIHAR
March 17, 2018
SHANKAR KUMAR @ SHANKAR SINGH Vs. STATE OF BIHAR
February 23, 2018
SHANKAR PRASAD SAH, SON OF LATE JAGESHWAR PRASAD SAH Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
SHANKAR PRASAD, S/O LATE HANUMAN PRASAD Vs. STATE OF BIHAR
April 5, 2018
SHANKAR SINGH Vs. STATE OF BIHAR
October 10, 2018
SHANKAR SINGH Vs. STATE OF BIHAR
December 11, 2018
SHANKAR SINGH AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
October 9, 2018
SHANKARANAND UPADHYAY S/O LATE BASUDEWANAND UPADHYA Vs. STATE OF BIHAR
July 25, 2018
SHANTI DEVI Vs. STATE OF BIHAR
March 26, 2018
SHANTI DEVI Vs. THE STATE OF BIHAR
July 19, 2018
SHANTI DEVI WIFE OF LATE RAMLAL KAPAR Vs. STATE OF BIHAR
September 11, 2018
SHANTI DEVI WIFE OF LATE SHAIL SUTESHWAR PRASAD NARAIN SINGH Vs. MAGADH UNIVERSITY BODH GAYA
July 25, 2018
SHARDA DEVI Vs. STATE OF BIHAR
July 26, 2018
SHASHI BHUSHAN DEVI Vs. STATE OF BIHAR AND OTHERS
February 2, 2018
SHASHI BHUSHAN KUMAR Vs. UNION OF INDIA
April 4, 2018
SHASHI BHUSHAN SHARMA Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
SHASHI BHUSHAN SINGH, SON OF RAM SINGH Vs. STATE OF BIHAR
March 5, 2018
SHASHI KANT DAS AND ORS. Vs. THE STATE OF BIHAR
January 13, 2018
SHASHI KANT RAI, S/O LATE RAM PRAVESH RAI Vs. STATE OF BIHAR & ORS
March 6, 2018
SHASHI KUMAR, S/O INDAL MAHTO Vs. STATE OF BIHAR
June 25, 2018
SHASHI KUMARI DAUGHTER Vs. STATE OF BIHAR
January 29, 2018
SHASHI RANJAN S/O LATE NAGESHWAR PRASAD SINGH Vs. SHISHIR KUMAR SINGH S/O SUDHIR KUMAR SINGH
March 30, 2018
SHASHI SHANKAR AND ORS. Vs. THE STATE OF BIHAR
January 24, 2018
SHASHIKANT MANDAL Vs. THE STATE OF BIHAR
February 28, 2018
SHATRUDHAN YADAV Vs. THE STATE OF BIHAR
March 28, 2018
SHATRUGHAN PRASAD AND OTHERS Vs. STATE OF BIHAR
April 20, 2018
SHATRUGHAN PRASAD SINGH Vs. STATE OF BIHAR
August 21, 2018
SHATRUGHNA UPADHYAY S/O LATE AWADH BIHARI UPADHYAY Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
SHAUKHIN CHAUDHARY Vs. THE STATE OF BIHAR
May 7, 2018
SHEEL ISSER AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
SHEELA DEVI Vs. UNION OF INDIA REPRESENTED GENERAL MANAGER EASTERN RAILWAY
August 27, 2018
SHEELA DEVI W/O BRAJESH SAH Vs. STATE OF BIHAR
September 26, 2018
SHEELA DEVI, WIFE OF LATE NAWAL KISHORE PRASAD Vs. THE STATE OF BIHAR
June 28, 2018
SHEIKH SHAMIM S/O SHEIKH NAJARUL Vs. STATE OF BIHAR
March 27, 2018
SHEKH AJMAL SON OF LATE GULAM RASUL Vs. STATE OF BIHAR
July 11, 2018
SHEO CHANDRA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
SHEO NARAYAN MEHTA S/O DEO NARAYAN MEHTA Vs. STATE OF BIHAR
March 15, 2018
SHEO PASWAN Vs. THE STATE OF BIHAR
March 19, 2018
SHEO RAJ KUMAR Vs. STATE OF BIHAR
January 16, 2018
SHEO RAJ SAHANI, SON OF LATE NARAYAN SAHANI AND OTHERS Vs. STATE OF BIHAR
June 21, 2018
SHEO RATAN PASWAN, S/O GANGU PASWAN Vs. STATE OF BIHAR
January 23, 2018
SHEO SHANKAR SAH, SON OF LATE RUPAN SAH Vs. THE STATE OF BIHAR
January 17, 2018
SHEOJEE DUBEY Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
SHEOMUNI PRASAD Vs. THE STATE OF BIHAR
June 27, 2018
SHER JAMA MIAN Vs. STATE OF BIHAR
July 5, 2018
SHIBAL SAH Vs. STATE OF BIHAR
October 1, 2018
SHIBU TANTI @ SHIBAN TANTI @ SHIBU SHARMA Vs. STATE OF BIHAR
March 5, 2018
SHILA DEVI Vs. STATE OF BIHAR, THROUGH SECRETARY, SOCIAL WELFARE DEPARTMENT, GOVERNMENT OF BIHAR
June 29, 2018
SHILA NATH SINGH AND OTHERS Vs. STATE OF BIHAR
July 13, 2018
SHIMA DEVI Vs. STATE OF BIHAR
January 12, 2018
SHIO CHANDRA RAI, SON OF RAM BABU RAI AND OTHERS Vs. THE STATE OF BIHAR
March 15, 2018
SHIO KUMAR CHAUBEY Vs. STATE OF BIHAR
January 12, 2018
SHIV BIN ALIAS MUKHIYA Vs. THE STATE OF BIHAR AND OTHERS
January 31, 2018
SHIV JEE SAH, SON OF MUNILAL SAH AND OTHERS Vs. THE STATE OF BIHAR
June 18, 2018
SHIV KUMAR BHAGAT @ MUNNA BHAGAT SON OF LATE MADHUSUDAN BHAGAT Vs. THE STATE OF BIHAR
July 27, 2018
SHIV KUMAR MISHRA Vs. THE STATE OF BIHAR
July 9, 2018
SHIV KUMAR YADAV AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 18, 2018
SHIV KUMAR YADAV SON OF GYANI YADAV Vs. STATE OF BIHAR
September 17, 2018
SHIV NARAYAN JHA Vs. STATE OF BIHAR
April 19, 2018
SHIV PRAKASH RAI Vs. THE STATE OF BIHAR
June 27, 2018
SHIV PRAKASH RAI, SON OF LATE NAGESHWAR RAI Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI
March 12, 2018
SHIV PUJAN SINGH SON OF LATE DEV RAJ SINGH Vs. STATE OF BIHAR
April 2, 2018
SHIV RAM SINGH AND ANOTHER Vs. STATE OF BIHAR
August 24, 2018
SHIV SHANKAR Vs. BIRENDRA KUMAR SINGH AND OTHERS
February 12, 2018
SHIV SHANKAR CHOUBEY S/O LATE RAM JANAM CHOUBEY Vs. THE STATE OF BIHAR
January 9, 2018
SHIV SHANKAR THAKUR, SON OF SITARAM THAKUR Vs. STATE OF BIHAR
September 14, 2018
SHIVA BALAK DARHI AND ORS. Vs. STATE OF BIHAR
June 29, 2018
SHIVA MAHTO AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 31, 2018
SHIVAN MANDAL Vs. STATE OF BIHAR
January 5, 2018
SHIVAN RAI SON OF LATE SAHDEO RAI Vs. STATE OF BIHAR
July 9, 2018
SHIVDAS PANDEY Vs. THE STATE OF BIHAR AND ANOTHERS
February 21, 2018
SHIVDATT KUMAR PAL AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
October 11, 2018
SHIVJEE RAI AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION, MUZAFFARPUR AND OTHERS
February 15, 2018
SHIVLAL TUDDU, SON OF MUNSHI TUDDU Vs. STATE OF BIHAR
January 4, 2018
SHIVNATH SAHNI Vs. STATE OF BIHAR
November 6, 2018
SHIVPYAR TRIPATHI Vs. THE STATE OF BIHAR AND OTHERS
August 7, 2018
SHIVSHANKAR PRASAD Vs. THE STATE OF BIHAR
March 14, 2018
SHORAB KHAN, S/O SHARFRAJ KHAN Vs. THE STATE OF BIHAR AND OTHERS
March 6, 2018
SHRAWAN PRASAD, SON OF RAMDEO PRASAD Vs. STATE OF BIHAR
March 9, 2018
SHREE BAIDYANATH AYURVED BHAWAN PRIVATE LIMITED Vs. THE STATE OF BIHAR
February 21, 2018
SHREE MAHA LAXMI GENERAL STORE Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF FINANCE
July 12, 2018
SHREE NARAYAN JHA S/O LATE HARINARAYAN JHA Vs. STATE OF BIHAR
February 8, 2018
SHREEMATI KANTA DEVI KANDEL Vs. SHYAM SUNDAR GARODIA
January 5, 2018
SHREENIDHI KUMAR Vs. STATE OF BIHAR
July 31, 2018
SHREYA SUMAN @ RAMBHA KUMARI Vs. THE STATE OF BIHAR
March 9, 2018
SHRI BHAGWAN CHOUDHARY @ PALTU CHOUDHARY & ORS. Vs. STATE OF BIHAR
May 15, 2018
SHRI PRABHAKAR DWIVEDI Vs. THE BIHAR STATE POWER HOLDING COMPANY, PATNA AND OTHERS
August 6, 2018
SHRI PRABHAKAR DWIVEDI Vs. BIHAR STATE POWER HOLDING COMPANY, PATNA
June 18, 2018
SHRI RAM ASHISH SINGH AND OTHER Vs. CENTRAL BANK OF INDIA
July 23, 2018
SHRI RIT LAL RAI @ RITLAL YADAV @ RITLAL RAY @ RITLAL PRASAD SINGH Vs. THE UNION OF INDIA
February 21, 2018
SHRIMATI HIRAMANI KUMARI, WIFE OF KOPENDRA KUMAR Vs. THE STATE OF BIHAR
June 18, 2018
SHUSHILA DEVI WIFE OF LATE NARAYAN JHA Vs. BRAJ BHUSHAN JHA SON OF BRAHMDEO JHA
April 27, 2018
SHYAM BABU SINGH Vs. STATE OF BIHAR
January 30, 2018
SHYAM KUMAR SON OF SHRI JANAK YADAV Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
SHYAM LAL YADAV, SON OF LALI BENI YADAV Vs. STATE OF BIHAR
April 10, 2018
SHYAM MANDAL AND OTHERS Vs. THE STATE OF BIHAR
March 27, 2018
SHYAM NANDAN PRASAD Vs. STATE OF BIHAR
December 18, 2018
SHYAM NATH SAH Vs. SHANKAR KUMAR GUPTA
August 21, 2018
SHYAM SUNDER MAHTHA Vs. THE STATE OF BIHAR AND OTHERS
January 15, 2018
SHYAM SUNDER THAKUR Vs. STATE OF BIHAR
March 26, 2018
SHYAM SUNDER TIWARI S/O DINNATH TIWARI Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
SHYAMA DEVI Vs. STATE OF BIHAR
April 2, 2018
SHYAMAL KISHORE SINGH, S/O OF SHAHDEO PRASAD SINGH Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
April 9, 2018
SHYAMDEO SHARMA Vs. THE STATE OF BIHAR
August 27, 2018
SHYAMDEO SINGH Vs. STATE OF BIHAR AND OTHERS
June 19, 2018
SHYAMJIT RAI Vs. STATE OF BIHAR
January 25, 2018
SIDHARSHI KUMAR PANDEY Vs. UCO BANK AND OTHERS
August 10, 2018
SIDHESHWAR SAHANI Vs. STATE OF BIHAR
November 22, 2018
SIDHESHWAR YADAV SON OF HEMRAJ YADAV Vs. STATE OF BIHAR
January 16, 2018
SIDHNATH SINGH SON OF LATE SHEOPUJAN SINGH Vs. STATE OF BIHAR
January 9, 2018
SIDHO PASWAN S/O LATE KALI PASWAN AND OTHERS Vs. STATE OF BIHAR
March 13, 2018
SIKANDAR YADAV @ SIKANDAR PRASAD YADAV Vs. STATE OF BIHAR
September 10, 2018
SINDHU DEVI @ SINDHU KUMARI Vs. STATE OF BIHAR
January 29, 2018
SIRAT SULTANA Vs. STATE OF BIHAR
April 30, 2018
SISU DEVI, WIFE OF BHOLA CHOUDHARY Vs. STATE OF BIHAR
August 31, 2018
SITA RAM PASWAN, SON OF SHIV SHANKAR PASWAN Vs. STATE OF BIHAR
February 19, 2018
SITA RAM PRASAD Vs. VICE CHANCELLOR, RAJENDRA AGRICULTURE UNIVERSITY
June 20, 2018
SITA RAM SINGH Vs. STATE OF BIHAR
March 28, 2018
SITA RAM SINGH Vs. STATE OF BIHAR
January 15, 2018
SITA RAM SINGH Vs. STATE OF BIHAR
March 26, 2018
SITA RAM THAKUR Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
SITA SHARMA Vs. STATE OF BIHAR
January 10, 2018
SITAB GOPE SON OF LATE DEOCHAN GOPE Vs. STATE OF BIHAR
March 8, 2018
SITAPATI CHAKHAIYAR S/O LATE PASHUPATI NATH CHAKHAIYAR Vs. STATE OF BIHAR
September 13, 2018
SITARAM ISHWAR SON OF LATE KAMLI ISHWAR Vs. STATE OF BIHAR
January 24, 2018
SITARAM SINGH Vs. STATE OF BIHAR
July 27, 2018
SITARAM SUREKA SON OF LATE S K SUREKA Vs. CENTRAL BUREAU OF INVESTIGATION, PATNA THROUGH SUP
March 7, 2018
SIWANI MINI RICE MILL, PATNA CITY Vs. STATE OF BIHAR
February 5, 2018
SIYA RAM PASWAN Vs. STATE OF BIHAR
June 29, 2018
SIYA RAM SINGH Vs. STATE OF BIHAR
February 22, 2018
SK BALTU SON OF SK PULLU Vs. STATE OF BIHAR
March 16, 2018
SK KAMAL @ DALOO, SON OF SK LIYAKAT Vs. STATE OF BIHAR
May 4, 2018
SK MINTU, SON OF SK HASMULLAH Vs. STATE OF BIHAR
January 29, 2018
SK. SAKARI @ MD. SAKARI AND OTHERS Vs. THE STATE OF BIHAR
June 18, 2018
SMT. BABITA DEVI Vs. THE STATE OF BIHAR AND OTHERS
August 29, 2018
SMT. DAMYANTI Vs. BISHUNDEO PD. MANDAL & ORS
August 8, 2018
SMT. DOULAT DEVI AND OTHERS Vs. SANJAY KUMAR AND OTHERS
June 29, 2018
SMT. LAXMINIYA DEVI WIFE OF BIKRAMA PRASAD Vs. THE ASSISTANT GENERAL MANAGER, NABARD, BIHAR REGIONAL OFFICE
July 12, 2018
SMT. MEENA DEVI AND ORS Vs. SMT. JYOTI DEVI AND ORS.
March 30, 2018
SMT. MEENA KUMARI Vs. THE STATE OF BIHAR AND OTHERS
August 7, 2018
SMT. MENUKA SINGH, WIFE OF SRI HEMENDRA KUMAR SINGH, ZIVIKA GRIHNI NIWAS Vs. THE STATE OF BIHAR
March 27, 2018
SMT. NIRA DEVI @ NIRA DEVI Vs. STATE OF BIHAR & ORS.
April 12, 2018
SMT. PRATIMA SINGH, RETIRED DISTRICT PROGRAM OFFICER, WIFE OF SHRI PARMANAND PANDEY Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
SMT. PREM SAXENA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 11, 2018
SMT. RATANMALA DEVI @ RADHA DEVI Vs. SHIV NARAYAN RAM, SON OF NARAYAN RAM
June 28, 2018
SMT. RENU VERMA AND OTHERS Vs. THE STATE OF BIHAR
July 2, 2018
SMT. SABITA DEVI Vs. MD. FAKRU ZAMAN AND OTHERS
February 22, 2018
SMT. SAKUNTALA DEVI WIFE OF SRI MITHU CHOUDHARY Vs. MAHENDRA CHOUDHARY
January 30, 2018
SMT. SHANTI DEVI, WIFE OF LATE SACHCHIDANAND PRASAD VARMA (THE ORIGINAL PETITIONER) AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 28, 2018
SMT. SOBHA KUMARI DAUGHTER OF BHAKTI PRASAD Vs. THE STATE OF BIHAR
March 29, 2018
SMT. SUNITA DEVI AND OTHERS Vs. LAL BABU SINGH AND OTHERS
August 3, 2018
SMT. USHA KUMARI Vs. RAJENDRA AGRICULTURAL UNIVERSITY AND OTHERS
June 25, 2018
SMT. VEENA DEVI W/O YOGENDRA PRASAD Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
SNEHA MAWANDIA D/O LATE RAJENDRA MAWANDIA Vs. SALMA TAJ W/O LATE MD ISMAIL
July 3, 2018
SOBHA DEVI Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
SOBHA DEVI WIFE OF LATE BINOD SHARMA Vs. STATE OF BIHAR
August 27, 2018
SOCHEN KUMAR @ SACHIN KUMAR YADAV, S/O SADANAND YA Vs. STATE OF BIHAR
March 27, 2018
SOHAN CHAUDHARY Vs. STATE OF BIHAR
September 19, 2018
SOHAN MUSAHAR Vs. STATE OF BIHAR
December 21, 2018
SOHAN SAH S/O MOTI LAL SAH Vs. STATE OF BIHAR
August 14, 2018
SONA RAI, S/O MUNI RAI @ MUNNI RAY Vs. THE STATE OF BIHAR AND ANOTHER
June 25, 2018
SONE LAL SINGH @ SONELAL MAHTO AND ORS. Vs. STATE OF BIHAR
January 4, 2018
SPIDER PROTECTION SERVICES PVT LTD THROUGH ITS DIRECTOR Vs. IMPERISHABLE SECURITY SERVICES PVT LTD THROUGH ITS DIRECTOR KAUSTABH RANJAN
December 20, 2018
SREE BHADRA JHA Vs. THE STATE OF BIHAR AND OTHERS
June 25, 2018
SRI BANSIDHAR SHARMA Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
SRI BHUNESHWAR RAM Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
SRI DEVENDRA PRASAD SINGH Vs. THE FOOD CORPORATION OF INDIA
June 29, 2018
SRI DINESH NARAYAN MALLIK SON OF LATE YUGAL KISHORE MALLIK Vs. THE B. R. A. BIHAR UNIVERSITY
June 29, 2018
SRI INDRA KUMAR AND OTHERS Vs. SALONI KUMARI AND OTHERS
July 26, 2018
SRI MAHENRA LAL HARIJAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
SRI MURARI PRASAD Vs. STATE OF BIHAR
June 29, 2018
SRI NITEESH KUMAR SINGH AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
July 12, 2018
SRI PANKAJ KUMAR Vs. THE STATE OF BIHAR
February 23, 2018
SRI RAGHWESH KUMAR Vs. THE B.R.A. BIHAR UNIVERSITY
June 29, 2018
SRI RAM SINGH Vs. STATE OF BIHAR
September 19, 2018
SRI RAMAVTAR JHA Vs. THE STATE OF BIHAR
February 22, 2018
SRI SUNIT KUMAR Vs. STATE OF BIHAR
April 4, 2018
SRI SURESH RAM AND OTHER Vs. THE STATE OF BIHAR
September 6, 2018
SRI TARA KANT DUTTA, S/O LATE SHIVNATH DUTTA Vs. B.R.A. BIHAR UNIVERSITY AND OTHERS
June 29, 2018
SRIKANT MAHTO SON OF LATE GAYA MAHTO Vs. STATE OF BIHAR
September 10, 2018
SRIMATI INDIRA DEVI Vs. RAMJI SHARMA AND OTHERS
September 26, 2018
SRINIWAS SINGH SON OF LATE RAM BADAN SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
SRIRAM SINGH Vs. STATE OF BIHAR AND ANR.
July 6, 2018
ST.XAVIERS COLLEGE Vs. STATE OF BIHAR & ORS
November 20, 2018
STATE BANK OF INDIA Vs. BASUDEO PRASAD MANDAL SON OF CHHOTKAN MANDAL
January 25, 2018
STATE BANK OF INDIA Vs. THE UNION OF INDIA AND OTHERS
September 7, 2018
STATE BANK OF INDIA AND ORS Vs. KAMAL KISHORE PRASAD
February 1, 2018
STATE BANK OF INDIA AND OTHERS Vs. M/S. HIND DRUG DISTRIBUTORS AND OTHERS
June 19, 2018
STATE GOVERNMENT THROUGH SECRETARY DEPARTMENT OF H Vs. PARWATI KUMARI
April 19, 2018
STATE OF BIHAR Vs. SACHITA RAI
January 3, 2018
STATE OF BIHAR Vs. VIJAY KUMAR SHARMA S/O LATE SUKHDEO PRASAD SHARMA
April 3, 2018
STATE OF BIHAR Vs. DURGA PRASAD SON OF LATE ETWARI RAM; MEMBER, BOARD
March 5, 2018
STATE OF BIHAR Vs. RADHA KANT PANDEY
January 8, 2018
STATE OF BIHAR Vs. DEO PRASOON
January 15, 2018
STATE OF BIHAR Vs. NAND KISHORE NAWAL
March 22, 2018
STATE OF BIHAR Vs. SUKHDEO SAH AND ORS
January 19, 2018
STATE OF BIHAR Vs. SATYENDRA KUMAR CONSTRUCTION PVT. LTD.
January 17, 2018
STATE OF BIHAR Vs. UMESH KUMAR SON OF RAM HRIDAY RAI
January 17, 2018
STATE OF BIHAR Vs. BHAGWAN SINGH SON OF LATE DILIP SINGH
January 4, 2018
STATE OF BIHAR Vs. MISHRI LAL MANDAL S/O MANGAN
March 6, 2018
STATE OF BIHAR Vs. SURENDRA KUMAR AMBASTHA
February 9, 2018
STATE OF BIHAR Vs. SUDAMA BHAGAT
March 6, 2018
STATE OF BIHAR Vs. RAM PRIT MANDAL, SON OF LATE PANNU MANDAL
April 4, 2018
STATE OF BIHAR Vs. DHANANRAJ PRASAD
April 4, 2018
STATE OF BIHAR Vs. MAHENDRA BAITHA
May 4, 2018
STATE OF BIHAR Vs. NAVIN KUMAR SINGH
April 2, 2018
STATE OF BIHAR Vs. STATE INFORMATION COMMISSIONER
April 4, 2018
STATE OF BIHAR Vs. MUNNA PANDEY
April 10, 2018
STATE OF BIHAR Vs. RAM SHARAN SON OF LATE NEMCHAND MAHTO
April 9, 2018
STATE OF BIHAR Vs. RATTU KORA & ORS
June 21, 2018
STATE OF BIHAR Vs. RAJESH MAHTO
August 23, 2018
STATE OF BIHAR Vs. SITA RAM JHA AND OTHERS
February 22, 2018
STATE OF BIHAR Vs. ROHAN BIND
October 4, 2018
STATE OF BIHAR Vs. NIZAMUDDIN AND ANOTHER
April 18, 2018
STATE OF BIHAR Vs. SUDAMA DEVI WIFE OF LATE BULKAN PRASAD SINGH
January 23, 2018
STATE OF BIHAR Vs. RAM SURESH SINGH
March 21, 2018
STATE OF BIHAR Vs. ANIRUDH JHA
March 13, 2018
STATE OF BIHAR Vs. SHAHANA IRAQI AND OTHERS
June 19, 2018
STATE OF BIHAR Vs. REKHA JHA AND OTHERS
June 20, 2018
STATE OF BIHAR Vs. RAJDEO CHAUDHARY
September 6, 2018
STATE OF BIHAR Vs. HARI KISHUN SADA
November 2, 2018
STATE OF BIHAR Vs. SAWALIA RAI
December 14, 2018
STATE OF BIHAR Vs. PRAMILA DEVI W/O LATE AWADH BIHARI PATHAK; RAJ KUM
March 29, 2018
STATE OF BIHAR AND ORS Vs. VAIDYANATH SUGAR MILLS PRIVATE LIMITED AND ORS
January 9, 2018
STATE OF BIHAR AND OTHERS Vs. PRABHAKAR MISHRA AND OTHERS
January 10, 2018
STATE OF BIHAR AND OTHERS Vs. BINIT KUMAR SON OF LATE NANDAN SAHI AND ANOTHERS
July 11, 2018
STATE OF BIHAR AND OTHERS Vs. AZAZ
February 7, 2018
STATE OF BIHAR AND OTHERS Vs. RAMNANDAN CHANDRABHAN SINGH AND ANOTHER
February 23, 2018
STATE OF BIHAR AND OTHERS Vs. DR. INDU BALA SAHAY AND OTHERS
September 10, 2018
STATE OF BIHAR AND OTHERS Vs. ANIT KUMAR SINGH AND OTHERS
September 27, 2018
STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI Vs. SUSHIL KUMAR SRIVASTVA S/O LATE BRIJNANDAN PRASAD
March 8, 2018
STATE OF BIHAR THROUGH COLLECTOR, NAWADAH Vs. MUKUND LAL S/O SHIV NANDAN LAL
April 17, 2018
STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE Vs. SHIVBHAJAN PAL
February 7, 2018
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. RAGHUBANSH RAI, SON OF LATE KAMLADHARI RAI
April 11, 2018
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. MD SIKANDAR ALAM SON OF MD ABDUL MAJID
March 28, 2018
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. ATA KARIM, SON OF MD MUSLIM; ASMOTULLAH BUKHARI; S
March 5, 2018
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. RAJNISH THAKUR, SON OF LATE BUDDHILAL THAKUR
April 4, 2018
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. B S S PROJECT PRIVATE LIMITED
October 9, 2018
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT BIHAR Vs. BIRENDRA KUMAR GUPTA SON OF LATE SHANKAR LALL
January 8, 2018
STATE OF BIHAR THROUGH SECRETARY DEPARTMENT Vs. S A J INFRACON PROJECT INDIA LTD
March 5, 2018
STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF LAW GOVT OF BIHAR Vs. GAJENDRA PRASAD, SON OF LATE VIMAL PRASAD
July 12, 2018
STATE OF BIHAR THROUGH SECRETARY SECONDARY EDUCATION Vs. RABINDRA PRASAD SINHA, SON OF LATE PARMESHWAR DAYAL
February 9, 2018
STATE OF BIHAR THROUGH SECRETARY-CUM-COMMISSIONER Vs. SUSHIL KUMAR SON OF SHANKAR SINGH
March 5, 2018
STATE OF BIHAR, Vs. SECRETARY VIDYALAYA SEVA BOARD, WEST BORING CANAL ROAD, ANANDPURI, PATNA
November 30, 2018
STATE OF BIHAR. AND ORS. Vs. BRAJESH KUMAR S/O LATE GANESH SAHU
January 17, 2018
STOCK HOLDING CORPORATION OF INDIA LIMITED Vs. STATE OF BIHAR
July 9, 2018
SUBBEDAR MIAN AND OTHERS Vs. THE STATE OF BIHAR
February 26, 2018
SUBHASH SAHANI, S/O LATE BHIKHARI SAHANI Vs. STATE OF BIHAR
April 5, 2018
SUBHASH YADAV SON OF LATE BALESHWAR YADAV Vs. STATE OF BIHAR
January 25, 2018
SUBHASHINI DEVI Vs. UNION OF INDIA
March 8, 2018
SUBODH JHA Vs. STATE OF BIHAR
June 25, 2018
SUBODH KUMAR Vs. THE STATE OF BIHAR
June 27, 2018
SUBODH KUMAR S/O LATE SURESH PRASAD CHOUDHARY Vs. STATE OF BIHAR
July 24, 2018
SUBODH KUMAR SAH Vs. THE STATE OF BIHAR
March 20, 2018
SUBODH KUMAR SINGH Vs. STATE OF BIHAR & ANR.
May 10, 2018
SUBODH MASKARA Vs. STATE OF BIHAR
March 21, 2018
SUBODH PASWAN, SON OF PHERAN PASWAN Vs. THE STATE OF BIHAR
January 30, 2018
SUDAMA BIN AND ORS. Vs. THE STATE OF BIHAR
January 20, 2018
SUDAMA PANDIT Vs. THE STATE OF BIHAR AND OTHER
July 24, 2018
SUDARSHAN RAM Vs. THE STATE OF BIHAR AND OTHERS
August 13, 2018
SUDARSHAN RAM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, RURAL WORKS DEPARTMENT
June 29, 2018
SUDARSHAN RAM S/O LATE SHEOPUKAR RAM AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 13, 2018
SUDHA SINHA Vs. STATE OF BIHAR
March 9, 2018
SUDHA TALKIES, MANPUR, GAYA A PARTNERSHIP FIRM THR Vs. STATE OF BIHAR
March 8, 2018
SUDHANSHU RANJAN JHA @ BUDHIYA, SON OF NITYA NAND JHA Vs. STATE OF BIHAR
January 13, 2018
SUDHIR KUMAR Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, DEPARTMENT OF
April 2, 2018
SUDHIR KUMAR Vs. UNION OF INDIA
February 1, 2018
SUDHIR KUMAR Vs. THE STATE OF BIHAR
June 25, 2018
SUDHIR KUMAR OJHA Vs. STATE OF BIHAR
August 21, 2018
SUDHIR KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
August 28, 2018
SUDHIR KUMAR SINGH, S/O LATE RAGHU NATH SINGH Vs. STATE OF BIHAR AND OTHERS
June 26, 2018
SUDHIR THAKUR Vs. THE STATE OF BIHAR AND OTHERS
October 10, 2018
SUGAN BARI SON OF LATE DUKHI BARI Vs. STATE OF BIHAR
August 24, 2018
SUJATA KUMARI, WIFE OF RAMASHISH KUMAR Vs. STATE OF BIHAR
January 31, 2018
SUJIT KUMAR AND OTHERS Vs. THE STATE OF BIHAR
October 11, 2018
SUJIT KUMAR S/O LATE HARIHARNATH SINGH Vs. STATE OF BIHAR
May 11, 2018
SUKESH KUMAR YADAV @ SUKESH KUMAR @ SUKESH YADAV Vs. THE STATE OF BIHAR
September 4, 2018
SUKHAL RAI, SON OF NOKHEY LAL RAI Vs. STATE OF BIHAR
October 26, 2018
SUKHDEO YADAV Vs. STATE OF BIHAR
December 7, 2018
SUKHDEO YADAV AND OTHERS Vs. STATE OF BIHAR
June 19, 2018
SUKHRAM RAI AND OTHERS Vs. THE STATE OF BIHAR
June 26, 2018
SUKOMAL MISHRA S/O SRI NAPESHWAR MISHRA Vs. THE STATE OF BIHAR
March 21, 2018
SUKUMARI DEVI Vs. RAMANAND PRASAD SINGH SON OF LATE RAM BILASH SINGH
March 5, 2018
SUKUMARI DEVI Vs. STATE OF BIHAR
December 7, 2018
SULO YADAV @ SULLA YADAV, SON OF SARYUG GOPE Vs. ASHOK YADAV , SON OF KRISHNA YADAV
May 11, 2018
SULTAN AHMED Vs. STATE OF BIHAR AND ORS
January 10, 2018
SUMA DEVI, WIFE OF SRI KAMDEO YADAV AND OTHERS Vs. THE STATE OF BIHAR
June 28, 2018
SUMAN KUMAR Vs. STATE OF BIHAR
January 18, 2018
SUMAN KUMAR JHA, SON OF LATE LAXMAN JHA Vs. STATE OF BIHAR
December 4, 2018
SUMAN KUMAR MISHRA Vs. FOOD AND CONSUMER PROTECTION DEPARTMENT
December 17, 2018
SUMAN KUMAR SON OF RAMESH SINGH Vs. THE FOOD AND CONSUMER PROTECTION DEPARTMENT
January 18, 2018
SUMAN KUMAR SUMAN Vs. STATE OF BIHAR
January 11, 2018
SUMAN RANI Vs. THE STATE OF BIHAR AND OTHERS
February 21, 2018
SUMANT PRASAD Vs. STATE OF BIHAR AND OTHERS
April 3, 2018
SUMEET KUMAR SON OF LATE SATYA NARAYAN PRASAD SINHA AND OTHERS Vs. STATE OF BIHAR
June 26, 2018
SUMIT KUMAR YADAV SON OF PUNDEV PRASAD YADAV Vs. STATE OF BIHAR
March 28, 2018
SUMIT MISHRA Vs. STATE OF BIHAR
January 10, 2018
SUMITRA DEVI Vs. THE STATE OF BIHAR
June 27, 2018
SUMITRA DEVI Vs. THE STATE OF BIHAR
October 9, 2018
SUNAINA KUMARI Vs. THE STATE OF BIHAR
June 18, 2018
SUNEEL KESHRI SON OF DWARIKA KESHRI Vs. THE STATE OF BIHAR
January 18, 2018
SUNIL Vs. THE STATE OF BIHAR
June 21, 2018
SUNIL @ SUNIL KUMAR JHA Vs. STATE OF BIHAR
December 17, 2018
SUNIL AND OTHER Vs. STATE OF BIHAR
July 31, 2018
SUNIL BHAGAT @ LADDU @ SUNIL KUMAR BHAGAT, SON OF ARUN BHAGAT Vs. STATE OF BIHAR
January 11, 2018
SUNIL CHAUDHARY, S/O LATE DHARAMNATH CHAUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; COLLEC
March 6, 2018
SUNIL KUMAR Vs. STATE OF BIHAR
September 6, 2018
SUNIL KUMAR @ SUNIL SINGH Vs. STATE OF BIHAR
June 27, 2018
SUNIL KUMAR @ SUNIL THAKUR, SON OF LATE YOGENDTA THAKUR Vs. THE STATE OF BIHAR
July 12, 2018
SUNIL KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
SUNIL KUMAR GUPTA Vs. STATE OF BIHAR
July 23, 2018
SUNIL KUMAR JHA SON OF VINOD JHA Vs. STATE OF BIHAR
March 7, 2018
SUNIL KUMAR SAH @ SUNIL PRASAD Vs. STATE OF BIHAR
September 7, 2018
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
July 24, 2018
SUNIL KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
February 5, 2018
SUNIL KUMAR SINGH S/O VIJAY BAHADUR SINGH Vs. THE STATE OF BIHAR AND OTHERS
March 6, 2018
SUNIL KUMAR SINGH SON OF SHIVJI SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY; ENGINEER-IN
March 28, 2018
SUNIL KUMAR SINGH, S/O CHHOTKU SINGH Vs. THE STATE OF BIHAR
June 28, 2018
SUNIL KUMAR SINHA, SON OF LATE KEDAR NATH SAHAY Vs. ASHOK KUMAR SINHA, SON OF LATE TARNI PRASAD
February 15, 2018
SUNIL KUMAR THAKUR Vs. STATE OF BIHAR
March 26, 2018
SUNIL MAHTON AND ORS. Vs. THE STATE OF BIHAR
January 3, 2018
SUNIL PANDEY, SON OF SUNDESHWAR PANDEY Vs. THE STATE OF BIHAR
January 17, 2018
SUNIL PASWAN Vs. UNION OF INDIA
April 20, 2018
SUNIL SAHANI Vs. STATE OF BIHAR
January 6, 2018
SUNIL SHARMA, SON OF MUNSHI SHARMA Vs. STATE OF BIHAR AND OTHERS
June 25, 2018
SUNIL SINGH @ SUNIL KUMAR Vs. STATE OF BIHAR
May 8, 2018
SUNIL SINGH, SON OF YADUNANDAN SINGH Vs. THE STATE OF BIHAR
October 9, 2018
SUNIL YADAV Vs. STATE OF BIHAR
April 19, 2018
SUNIL YADAV AND OTHERS Vs. THE STATE OF BIHAR
June 29, 2018
SUNITA DEVI, WIFE OF VINOD KUMAR SINGHANIA AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
June 18, 2018
SUNITA KUMARI Vs. THE STATE OF BIHAR
June 25, 2018
SUNITA KUMARI Vs. STATE OF BIHAR AND OTHERS
August 25, 2018
SUNITA KUMARI @ SUNITA DEVI, W/O SRI NARAYAN MAHTO Vs. THE STATE OF BIHAR AND OTHERS
June 29, 2018
SUNITA KUMARI, D/O SHRI YOG NARAYAN LAL DUTTA Vs. THE STATE OF BIHAR
January 25, 2018
SUNITA KUMARI, WIFE OF SRI INDESHWARI PRASAD MANDAL Vs. STATE OF BIHAR
September 5, 2018
SUNITA SINGH WIFE OF LATE SAKET KUMAR Vs. NATIONAL INSURANCE CO LTD
March 9, 2018
SUNITI ENTERPRISES Vs. STATE OF BIHAR
July 24, 2018
SUNNY KUMAR @ SANNI KUMAR Vs. STATE OF BIHAR; DISTRICT MAGISTRATE MOTIHARI, EAST
March 7, 2018
SUNSHINE PERSONAL CARE PVT LTD Vs. STATE OF BIHAR
June 25, 2018
SUPER INDUCTO STEELS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
August 2, 2018
SUPREME ENTERPRISES Vs. THE STATE OF BIHAR
January 18, 2018
SURAJ CHOUDHARY Vs. STATE OF BIHAR
April 4, 2018
SURAJ KUMAR Vs. THE STATE OF BIHAR
April 3, 2018
SURAJ KUMAR, SON OF LATE BRIJ MOHAN KUMAR Vs. STATE OF BIHAR
September 11, 2018
SURAJ PASWAN Vs. STATE OF BIHAR
March 7, 2018
SURAJ RAJBANSI S/O LATE BALDEO RAJBANSHI Vs. STATE OF BIHAR
March 19, 2018
SURAJ SINGH @ SURAJ NARAYAN SINGH S/O LATE LAKSHMAN SINGH Vs. STATE OF BIHAR
September 7, 2018
SURAJDEV SINGH @ SURAJ BABA S/O SHRI MAHENDRA SINGH Vs. STATE OF BIHAR AND ANOTHERS
June 29, 2018
SURENDRA CHAUDHARY Vs. STATE OF BIHAR
January 4, 2018
SURENDRA GOSHWAMI Vs. BIJENDRA GOSWAMI AND OTHERS
March 6, 2018
SURENDRA KUMAR PURBEY Vs. THE STATE OF BIHAR AND OTHERS
October 9, 2018
SURENDRA KUMAR SINGH, S/O JITENDRA SINGH Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF COMMUNICATION AND IT DEPARTMENT OF POST
January 4, 2018
SURENDRA MANDAL & ORS. Vs. THE STATE OF BIHAR
August 25, 2018
SURENDRA MOHAN SAHAY Vs. THE STATE OF BIHAR
June 25, 2018
SURENDRA PRASAD OJHA Vs. BIHAR STATE SANSKRIT SHIKSHA BOARD
June 20, 2018
SURENDRA PRASAD SON OF LATE JANKI SHARAN PRASAD Vs. STATE OF BIHAR
December 18, 2018
SURENDRA PRASAD YADAV Vs. THE STATE OF BIHAR AND OTHERS
October 1, 2018
SURENDRA SINGH Vs. STATE OF BIHAR
April 6, 2018
SURENDRA SINGH, SON OF LATE RAMPATI SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
SURENDRA THAKUR Vs. THE STATE OF BIHAR
September 6, 2018
SURENDRA TIWARY @ SULENDRA TIWARY Vs. STATE OF BIHAR
August 7, 2018
SURENDRA YADAV Vs. THE STATE OF BIHAR
July 26, 2018
SURENDRA YADAV AND OTHERS Vs. STATE OF BIHAR
August 30, 2018
SURENDRA YADAV, SON OF DILCHANDRA YADAV Vs. STATE OF BIHAR
February 9, 2018
SURESH CHANDRA BIJPURIA AND OTHERS Vs. ASHOK KUMAR BIJPURIA, SON OF LATE HARI NARAYAN LAL BIJPURIA
June 25, 2018
SURESH CHANDRA CHAUDHARY Vs. STATE OF BIHAR
October 5, 2018
SURESH CHANDRA TRIPATHI Vs. STATE OF BIHAR AND OTHERS
April 16, 2018
SURESH DWIVEDI, S/O LATE RAM CHANDRA DWIVEDI Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
SURESH KUMAR CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
September 7, 2018
SURESH KUMAR SINGH Vs. THE STATE OF BIHAR
June 4, 2018
SURESH MEHTA, SON OF LATE BIMAL MEHTA Vs. STATE OF BIHAR; SUPERINTENDENT OF POLICE, MADHEPUR
March 5, 2018
SURESH NARAYAN PANDEY Vs. THE STATE OF BIHAR AND ANOTHERS
June 18, 2018
SURESH PAL Vs. STATE OF BIHAR
January 2, 2018
SURESH PASWAN Vs. THE STATE OF BIHAR
March 15, 2018
SURESH PRASAD Vs. STATE OF BIHAR
April 10, 2018
SURESH PRASAD Vs. THE STATE OF BIHAR AND OTHERS
September 10, 2018
SURESH PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR
October 4, 2018
SURESH PRASAD SRIVASTAVA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 4, 2018
SURESH SINGH Vs. STATE OF BIHAR
January 4, 2018
SURESH SINGH Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST AND OTHERS
June 18, 2018
SURESH SINGH @ SURESH PRASAD SINGH Vs. STATE OF BIHAR
July 20, 2018
SURESH SINGH S/O LATE KESHWAR SINGH Vs. STATE OF BIHAR
November 6, 2018
SURESH YADAV Vs. STATE OF BIHAR
December 11, 2018
SURESHI DAS Vs. STATE OF BIHAR
January 15, 2018
SURTI DEVI WIFE OF LATE MAHENDRA RAM Vs. THE STATE OF BIHAR
June 22, 2018
SURYA KUER, WIFE OF LATE BHIKARI TIWARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF LAND REFORMS AND REVENUE, GOVERNMENT OF BIHAR, PATNA (BIHAR)
January 24, 2018
SURYA MOHAN YADAV Vs. THE STATE OF BIHAR
August 28, 2018
SURYA NARAYAN YADAV, SON OF HARIHAR YADAV Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, BIHAR,
April 26, 2018
SURYA NATH RAY Vs. STATE OF BIHAR
March 26, 2018
SURYA PRAKASH SINGH Vs. STATE OF BIHAR
May 7, 2018
SURYADEO RAI ALIAS SURAJ DEO RAI AND OTHERS Vs. STATE OF BIHAR
February 21, 2018
SUSHEELA KUMARI Vs. THE STATE OF BIHAR
September 10, 2018
SUSHIL CHOUDHARY SON OF TURAN CHOUDHARY Vs. STATE OF BIHAR
March 15, 2018
SUSHIL JHA, SON OF LATE MANDHATA JHA Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
SUSHIL KUMAR SINHA, S/O LATE RAMLAL SINGH Vs. STATE OF BIHAR
April 20, 2018
SUSHIL KUMAR, S/O LATE KAILASH PRASAD Vs. BIHAR SCHOOL EXAMINATION BOARD THROUGH CHAIRMAN
January 19, 2018
SUSHILA DEVI Vs. STATE OF BIHAR & OTHERS
March 15, 2018
SUSHMA SINHA Vs. BIHAR STATE FINANCIAL CORPORATION AND OTHERS
July 30, 2018
SWAMI BHAWATMANAND @ BHAVATMANAND Vs. THE STATE OF BIHAR AND OTHERS
August 23, 2018
SWARN LATA SINHA Vs. STATE OF BIHAR
July 3, 2018
SWARNIM KUMARI D/O JITENDRA CHAUDHARY Vs. STATE OF BIHAR
September 13, 2018
SWETAMBER NATH DUBEY, SON OF LATE BAIDYA NATH DUBEY Vs. STATE OF BIHAR
March 6, 2018
SYED AQUIL HASAN AKBARI, SON OF LATE SYED HAIDER H Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR
March 27, 2018
SYED SOHAIL AHMAD Vs. STATE OF BIHAR
March 6, 2018
T MATHEW @ TOM MATHEW Vs. STATE OF BIHAR
August 2, 2018
TABASSUM KHATOON @ BEJNI KHATOON Vs. STATE OF BIHAR
April 16, 2018
TAJ MOHAMMAD SON OF LATE MD RAZAK Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY TO
April 20, 2018
TALO SOREN D/O LATE DEWAN SOREN Vs. STATE OF BIHAR
May 4, 2018
TANBIR ALAM Vs. THE STATE OF BIHAR
August 14, 2018
TAPESHWAR YADAV @ TAPESH YADAV Vs. THE STATE OF BIHAR
March 14, 2018
TARA DEVI WIFE OF BUDHESHWAR GUPTA AND OTHERS Vs. THE STATE OF BIHAR
June 26, 2018
TARA RAM Vs. VIDYA DEVI
March 9, 2018
TARKESHWAR THAKUR AND OTHERS Vs. THE STATE OF BIHAR
February 19, 2018
TARKESHWAR YADAV @ TARKESHWAR RAI, SON OF LATE RAMPUJAN RAI Vs. STATE OF BIHAR
September 14, 2018
TARUN KUMAR AGARWAL Vs. STATE OF BIHAR
August 3, 2018
TARUN KUMAR MUKHERJEE, SON OF LATE SUNIL KUMAR MUK Vs. STATE OF BIHAR
April 2, 2018
TASKEEN TUFAIL, D/O TUFAIL AHMAD Vs. STATE OF BIHAR
January 10, 2018
TEJ NARAYAN YADAV Vs. THE STATE OF BIHAR
June 29, 2018
TEJAS RAJ Vs. STATE OF BIHAR
January 29, 2018
TEJASHWI PRASAD YADAV Vs. STATE OF BIHAR
October 6, 2018
TEPU SAH SON OF LATE PANWI SAH Vs. STATE OF BIHAR
June 29, 2018
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE Vs. M/S. SALAUDDIN.
June 25, 2018
THE BIHAR PUBLIC SERVICE COMMISSION Vs. JAGAT NARAYAN NAYAK
March 9, 2018
THE BIHAR STATE +2 VOCATIONAL TEACHERS ASSOCIATON Vs. THE STATE OF BIHAR
October 9, 2018
THE BIHAR STATE BUILDING CONSTRUCTION CORPORATION LIMITED AND OTHERS Vs. ADYA RAJ DEVELOPER PRIVATE LIMITED AND OTHERS
September 7, 2018
THE BIHAR STATE ELECTRICITY BOARD Vs. M/S. J.M.D. ALLOYS LTD.
January 4, 2018
THE BIHAR STATE FINANCIAL CORPORATION Vs. UPENDRA LAL KARN
March 9, 2018
THE BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE STATE OF BIHAR
March 29, 2018
THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. UMA DEVI
November 28, 2018
THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SITA DEVI
November 27, 2018
THE CENTRAL BANK OF INDIA AND OTHERS Vs. RAM SWARUP MISTRY
February 2, 2018
THE CHAIRMAN Vs. ISHWAR CHANDRA SHARMA AND OTHERS
October 8, 2018
THE CHAIRMAN MADHYA BIHAR GRAMIN BANK Vs. THE UNION OF INDIA AND ANOTHERS
July 2, 2018
THE FOOD CORPORATION OF INDIA Vs. BHIM PASWAN AND OTHERS
July 5, 2018
THE GENERAL MANAGER Vs. AJAY KUMAR
March 20, 2018
THE GENERAL MANAGER (REGION) , FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
June 28, 2018
THE NEW INDIA ASSURANCE CO. LTD Vs. VIBHA KUMARI AND OTHERS
October 11, 2018
THE SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED AND OTHERS Vs. M/S. DINA METALS LIMITED
February 19, 2018
THE STATE BANK OF INDIA Vs. RENU DEVI
September 6, 2018
THE STATE OF BIHAR Vs. Y.K. JAISWAL AND OTHERS
February 20, 2018
THE STATE OF BIHAR Vs. RAMNANDAN SINGH AND ANOTHER ( PATENT APPEAL NO. 1453 OF 2014 IN CIVIL WRIT JURISDICTION CASE NO. 19747 OF 2013)
February 23, 2018
THE STATE OF BIHAR Vs. DR. MOHMUDUL HASAN
March 22, 2018
THE STATE OF BIHAR Vs. RANA PRATAP SINGH
July 4, 2018
THE STATE OF BIHAR Vs. M/S. BABA HANS CONSTRUCTION PVT. LTD.
October 4, 2018
THE STATE OF BIHAR Vs. JITENDRA KUMAR SIGH S/O SRI SITARAM SINGH
June 20, 2018
THE STATE OF BIHAR & ORS. Vs. RHITURAJ SARAUBH, SON OF LATE PRAMOD KUMAR SHARMA
April 18, 2018
THE STATE OF BIHAR AND ORS. Vs. SUJIT KUMAR MISHRA AND ORS.
January 2, 2018
THE STATE OF BIHAR AND OTHERS Vs. SHANTI KUMARI AND OTHERS
February 23, 2018
THE STATE OF BIHAR AND OTHERS Vs. SURYA NATH PATHAK
February 20, 2018
THE STATE OF BIHAR AND OTHERS Vs. YOGENDRA KUMAR SINGH
August 14, 2018
THE STATE OF BIHAR AND OTHERS Vs. RENU SINHA
July 17, 2018
THE STATE OF BIHAR AND OTHERS Vs. SUSHIL KUMAR SRIVASTVA S/O LATE BRIJNANDAN PRASAD SRIVASTAVA AND OTHERS
March 8, 2018
THE STATE OF BIHAR AND OTHERS Vs. MD. AZAZ SON OF MD. SULAIMAN VILLAGE
February 7, 2018
THE STATE OF BIHAR AND OTHERS Vs. NAVEEN PRASAD SINGH AND OTHERS
October 6, 2018
THE STATE OF BIHAR AND OTHERS Vs. MD. SAMIUDDIN AND OTHERS
October 3, 2018
THE STATE OF BIHAR AND OTHERS Vs. URMILA DEVI AND OTHER
September 26, 2018
THE STATE OF BIHAR AND OTHERS Vs. DEVENDRA KUMAR SAVITA
September 26, 2018
THE STATE OF BIHAR AND OTHERS Vs. LAKSHMI NARAYAN MANDAL, SON OF LATE NAGENDRA PRASAD MANDAL
June 20, 2018
THE STATE OF BIHAR AND OTHERS Vs. SANTOSH KUMAR SON OF LATE RAM CHANDRA PRASAD AND ANR.
June 22, 2018
THE STATE OF BIHAR AND OTHERS Vs. ASHWINI KUMAR AND OTHERS
October 11, 2018
THE STATE OF BIHAR AND OTHERS Vs. RAGHUNATH PRASAD SINGH AND OTHERS
June 27, 2018
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY Vs. SRI CHANDRAKANT KUMAR ANIL
November 30, 2018
THE UNION OF INDIA Vs. MD.SHAHZAD HUSSAIN
March 23, 2018
THE UNION OF INDIA Vs. R.B.SINGH GAY HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL
March 13, 2018
THE UNION OF INDIA Vs. PRABHU NANDAN YADAV
June 25, 2018
THE UNION OF INDIA Vs. DINESH PRASAD, SON OF TAPESHWAR, TRACKMAN UNDER SENIOR SECTION ENGINEER (P.WAY)
June 22, 2018
THE UNION OF INDIA AND OTHERS Vs. KRISHNA KUMAR MANJHI
August 13, 2018
THE VICE CHANCELLOR, ARYABHATTA KNOWLEDGE UNIVERSITY AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
September 6, 2018
TILESHWAR YADAV Vs. THE STATE OF BIHAR
May 4, 2018
TIWARI SHARMA @ RAMESH SHARMA, S/O KRISHNADEO SING Vs. STATE OF BIHAR
March 5, 2018
TRIPURARI RAUT Vs. STATE OF BIHAR
November 1, 2018
TRIVENI SINGH AND OTHERS Vs. THE STATE OF BIHAR
August 14, 2018
TUFAIL AHMAD Vs. BHARAT PETROLEUM CORPORATION LIMITED
July 13, 2018
TULIKA SHEKHAR Vs. DEVELOPMENT, COMMISSIONER-CUM-MEMBER, BIHAR VIKAS MISSION, GOVERNMENT OF BIHAR, PATNA
November 26, 2018
TULSI NARAYAN PASWAN Vs. MANAGING DIRECTOR, BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. & ORS.
April 3, 2018
TUNNA PASWAN Vs. THE STATE OF BIHAR AND OTHERS
August 25, 2018
TUNNU PASWAN @ TUNNA PASWAN AND ORS. Vs. STATE OF BIHAR
January 20, 2018
TUNTUN KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 25, 2018
TUNTUN SAH, SON OF CHANDRADEEP SAH Vs. STATE OF BIHAR
February 5, 2018
TUSHAR KANT UPADHAYA Vs. THE STATE OF BIHAR
July 1, 2018
TUSHAR KANT UPADHAYA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
July 2, 2018
U C O BANK Vs. UNION OF INDIA THROUGH SECRETARY GOVT OF INDIA, MINISTRY OF LABOUR AND EMPLOYMENT
January 8, 2018
UDAY KUMAR CHAKROVARTY Vs. THE STATE OF BIHAR AND OTHERS
September 25, 2018
UDAY KUMAR RAI @ UDAY KUMAR, SON OF RAVI SHANKAR RAI Vs. STATE OF BIHAR
January 16, 2018
UDAY NARAIN RAI, SON OF LATE MURAT RAI Vs. STATE OF BIHAR
February 13, 2018
UDAY SHARMA Vs. STATE OF BIHAR AND OTHERS
February 6, 2018
UDAY SHARMA, SON OF LATE HRIDAY SHARMA Vs. STATE OF BIHAR AND OTHERS
June 25, 2018
UDAY SHEKHAR MAITRA AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
UJJAIN MAHTO @ UJJAIN KUMAR SON OF VISHWANATH MAHTO AND OTHERS Vs. STATE OF BIHAR
June 19, 2018
UJJWAL KUMAR Vs. STATE OF BIHAR & ORS.
May 18, 2018
UJJWAL MOLDINGS LIMITED, PATNA Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED, PATNA
February 19, 2018
UMA CHAUHAN AND OTHERS Vs. STATE OF BIHAR
June 29, 2018
UMA DEVI Vs. RAJU KUMAR RAI
July 2, 2018
UMA KANT SINGH, SON OF SARYUG SINGH Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
UMA PRASAD GUPTA SON OF LATE BUNDI LAL GUPTA AND ORS. Vs. STATE OF BIHAR
January 18, 2018
UMA SHANKAR SINGH Vs. STATE OF BIHAR
October 1, 2018
UMA SHANKAR TANTI Vs. THE STATE OF BIHAR
February 22, 2018
UMA SHANKER PANDAY SON OF LATE SIDH NATH PANDAY Vs. UNION OF INDIA THROUGH I G CENTRAL INDUSTRIAL SECU
March 20, 2018
UMA SHANKER SAH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 4, 2018
UMASREE DEVI AND OTHERS Vs. MENKA GUPTA AND OTHERS
August 13, 2018
UMESH KUMAR S/O SRI SHEO NANDAN PRASAD SINGH Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018
UMESH KUMAR SINGH, SON OF BISHNUDEO SINGH Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
UMESH KUMAR VERMA Vs. THE STATE OF BIHAR
January 31, 2018
UMESH MAHTO, SON OF SATO MAHTO Vs. STATE OF BIHAR
November 20, 2018
UMESH NANDAN SINHA Vs. STATE OF BIHAR
March 26, 2018
UMESH OJHA Vs. STATE OF BIHAR
June 26, 2018
UMESH PASWAN Vs. THE STATE OF BIHAR
June 25, 2018
UMESH PRASAD Vs. STATE OF BIHAR THOROUGH THE PRINCIPAL SECRETARY AND OTHERS
August 1, 2018
UMESH PRASAD @ UMESH SAH Vs. STATE OF BIHAR
July 27, 2018
UMESH PRASAD SAH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
June 26, 2018
UMESH RAI Vs. STATE OF BIHAR
March 9, 2018
UMESH RAI, SON OF MAHENDRA RAI Vs. STATE OF BIHAR
March 13, 2018
UMESH SINGH @ SUDAMA SINGH Vs. STATE OF BIHAR
January 25, 2018
UMESH SINGH @ UCHIT SINGH SON OF LATE PARMESHWAR SINGH Vs. STATE OF BIHAR
February 12, 2018
UMESH SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
May 14, 2018
UMESH YADAV S/O LATE HARI NANDAN YADAV Vs. THE STATE OF BIHAR
July 6, 2018
UMESH YADAV SON OF LATE DINESHWAR YADAV Vs. STATE OF BIHAR
February 13, 2018
UMESH YADAV SON OF LATE NAVI YADAV AND OTHERS Vs. THE STATE OF BIHAR
March 13, 2018
UMESHWAR PRASAD SINGH Vs. STATE BANK OF INDIA AND OTHERS
July 2, 2018
UMME SALMA JAMAL, D/O MD. MOJIBUR RAHMAN Vs. THE STATE OF BIHAR AND OTHERS
June 18, 2018
UMMI ZEENAT Vs. STATE OF BIHAR
March 8, 2018
UNION OF INDIA Vs. SADANAND PODDAR
April 12, 2018
UNION OF INDIA Vs. RAJNISH KUMAR SINGH
January 19, 2018
UNION OF INDIA Vs. REKHA DEVI
October 4, 2018
UNION OF INDIA Vs. MEENA DEVI
June 18, 2018
UNION OF INDIA Vs. RAKESH KUMAR CHOUDHARY
December 19, 2018
UNION OF INDIA Vs. SANJAY KUMAR SAH
December 19, 2018
UNION OF INDIA AND ORS. Vs. SHAMBHU MISHRA AND ORS.
January 16, 2018
UNION OF INDIA THROUGH D G CUM SECRETARY Vs. SANTOSH KUMAR
December 19, 2018
UNION OF INDIA THROUGH D G CUM SECRETARY, DEPARTME Vs. LAXMAN PRASAD SINGH SON OF LATE BHAGIRATH PRASAD
June 18, 2018
UNION OF INDIA THROUGH GENERAL MANAGER Vs. BADIUZZAMAN S/O LATE ZAFFIRUZZAMAN
October 4, 2018
UNION OF INDIA THROUGH GENERAL MANAGER Vs. MANOJ KUMAR S/O RAM CHANDRA SHARMA
March 5, 2018
UNION OF INDIA THROUGH GENERAL MANAGER EASTERN RAILWAY Vs. MD BARIK, MOHALLAH, BAKARPUR
August 7, 2018
UNION OF INDIA THROUGH GENERAL MANAGER, EASTERN RAILWAY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
April 2, 2018
UNION OF INDIA THROUGH GENERAL MANAGER, NORTH FRON Vs. PANKAJ KUMAR AKELA, S/O UMESH PRATAP SINGH, LOCO I
March 29, 2018
UNION OF INDIA THROUGH SECRETARY, HOME DEPARTMENT Vs. MD SHAHZAD HUSSAIN SON OF MD MOHSIN ALI
March 23, 2018
UNION OF INDIA THROUGH SECRETARY-CUM-DIRECTOR GENE Vs. SHYAM BIHARI, SON OF PATI RAM YADAV
April 9, 2018
UNION OF INDIA, THROUGH GENERAL MANAGER Vs. AMBIKA PRASAD UPADHYAY, SON OF LATE SARJU UPADHYAY
June 18, 2018
UNION OF INDIA, THROUGH GENERAL MANAGER E C RAILWA Vs. MUKESH KUMAR SAH SON OF GAJADHAR SAH
April 2, 2018
UNITED BANK OF INDIA Vs. STATE OF BIHAR AND OTHERS
August 2, 2018
UPADHYAY YADAV Vs. STATE OF BIHAR
January 5, 2018
UPENDRA CHOUDHARY, SON OF LATE GANESH CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
June 27, 2018
UPENDRA NARAIN CHOUDHARY Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
UPENDRA NATH SAH, SON OF LATE RAM PRATAP SINGH Vs. STATE OF BIHAR AND OTHERS
June 20, 2018
UPENDRA PRASAD SINGH Vs. STATE OF BIHAR
December 11, 2018
UPENDRA RAI @ UPENDRA RAY, SON OF LATE RAMASHISH R Vs. STATE OF BIHAR THROUGH PRINCIPLE SECRETARY; PRINCI
March 7, 2018
UPENDRA RAI SON OF SHRI ASHOK RAI Vs. STATE OF BIHAR
February 2, 2018
UPENDRA RAWAT Vs. UNION OF INDIA AND ORS
January 31, 2018
UPENDRA SHARMA AND OTHERS Vs. STATE OF BIHAR
March 27, 2018
UPENDRA SHARMA S/O LATE TAPESHWAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
January 29, 2018
URMIAL DEVI Vs. BIDYA THAKUR
December 17, 2018
URMILA DEVI Vs. STATE OF BIHAR
July 24, 2018
URMILA DEVI Vs. STATE OF BIHAR AND OTHERS
August 28, 2018
URMILA DEVI Vs. THE STATE OF BIHAR
August 30, 2018
URMILA DEVI ALIAS URMILA KUNWAR, WIFE OF LATE RAM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
April 23, 2018
URMILA DEVI, W/O LATE PANKAJ MANJHI Vs. THE STATE OF BIHAR
July 5, 2018
USHA CHOUDHARY Vs. UNION OF INDIA
August 2, 2018
USHA DEVI Vs. THE STATE OF BIHAR AND OTHERS
July 24, 2018
USHA DEVI Vs. STATE OF BIHAR
March 26, 2018
USHA DEVI, WIFE OF LATE KRISHNA KUMAR SINGH Vs. THE STATE OF BIHAR
June 22, 2018
USHA KUMARI Vs. THE STATE OF BIHAR
March 19, 2018
USHA RAMAN Vs. THE STATE OF BIHAR AND OTHERS
June 26, 2018
UTTAR BIHAR GRAMIN BANK Vs. RAMDEO SINGH S/O LATE CHANDRIKA SINGH
February 22, 2018
UTTAR BIHAR GRAMIN BANK Vs. UNION OF INDIA
March 7, 2018
UTTAR BIHAR GRAMIN BANK, THROUGH CHIEF MANAGER (OP Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
March 20, 2018
V P BAHUGUNA @ VIJAY BAHUGUNA, SON OF S D BAHUGUNA Vs. STATE OF BIHAR
September 12, 2018
V. RAO AVVA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
February 21, 2018
VAIDYA AJAY PRAKASH @ AJAY PRAKASH AND OTHERS Vs. THE UNION OF INDIA
August 2, 2018
VAIDYA PRAJAPATI TRIPATHI & ORS Vs. THE UNION OF INDIA & ORS
March 22, 2018
VAISHALI DISTRICT BADMINTON ASSOCIATION, HAJIPUR Vs. STATE OF BIHAR & ORS.
July 9, 2018
VAJIR SAIN, SON OF SOBRATI SAIN Vs. THE STATE OF BIHAR
January 30, 2018
VANDANA KUMARI Vs. THE STATE OF BIHAR
July 25, 2018
VANDANA OJHA Vs. THE STATE OF BIHAR
March 19, 2018
VARUN CHANDRA Vs. THE STATE OF BIHAR AND OTHERS
September 5, 2018
VARUN KUMAR YADAV, S/O LATE YOGENDRA PRASAD YADAV Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
October 10, 2018
VED PRAKASH SINGH YADAV, SON OF PUTU SINGH YADAV Vs. STATE OF BIHAR
September 5, 2018
VICE CHANCELLOR, ARYABHATTA KNOWLEDGE UNIVERSITY, Vs. ABHISHEK KUMAR VERMA, SON OF RAM NARESH VERMA; STA
March 12, 2018
VICKY KUMAR, SON OF JAI KISHUN SINGH Vs. THE STATE OF BIHAR AND OTHERS
February 13, 2018
VIDEH KISHORI KUMARI @ VIDEH KISHORI THAKUR @ VIDEH KISHORI KUMARI THAKUR Vs. CHANCELLOR OF UNIVERSITIES RAJ BHAVAN
September 13, 2018
VIDYA CHOUBEY AND OTHERS Vs. BHAGAY NARAYAN SINGH S/O LATE PARSHURAM SINGH AND OTHERS
June 27, 2018
VIDYA KARAN BHUSHAN Vs. THE STATE OF BIHAR
June 19, 2018
VIDYA PRAKASH SINGH Vs. SHEORATIA DEVI
March 9, 2018
VIDYA PRAKASH SINGH, SON OF SRI MANGAL SINGH Vs. LATE MAHAVIR SINGH
March 9, 2018
VIDYA RAJ Vs. THE STATE OF BIHAR AND ANOTHER
August 16, 2018
VIDYA SAH, SON OF SHEETAL SAH Vs. STATE OF BIHAR
January 4, 2018
VIDYA SHARMA AND OTHER Vs. CENTRAL BANK OF INDIA
August 10, 2018
VIDYANAND PASWAN Vs. STATE OF BIHAR
March 26, 2018
VIDYANAND RAI @ VIDYA RAI Vs. STATE OF BIHAR
August 24, 2018
VIDYANAND SINGH, SON OF MUSAFIR SINGH Vs. STATE OF BIHAR
April 3, 2018
VIHAR PRIVATE UNANI MEDICAL COLLEGES Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF AYURVEDA, YOGA & NATUROPATHY
October 10, 2018
VIJAY KANT JHA, S/O LATE PHEKU JHA Vs. STATE OF BIHAR
January 10, 2018
VIJAY KISHORE SAH SON OF SHIV JEE SAH Vs. HARI MOHAN TRIVEDI, SON OF LATE RAM JEEVAN TRIVEDI
June 20, 2018
VIJAY KUMAR Vs. STATE OF BIHAR
January 9, 2018
VIJAY KUMAR JAISWAL Vs. RAMDEO ROY AND OTHERS
June 19, 2018
VIJAY KUMAR S/O LATE RAMESHWAR PASWAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY HEALTH DEPARTMENT
July 9, 2018
VIJAY KUMAR S/O RAMCHANDRA PRASAD Vs. STATE OF BIHAR AND OTHERS
February 12, 2018
VIJAY KUMAR SHARMA AND OTHERS Vs. STATE OF BIHAR
July 13, 2018
VIJAY KUMAR SINGH Vs. MOST. SONI KUER
December 6, 2018
VIJAY KUMAR VIMAL Vs. STATE OF BIHAR
July 16, 2018
VIJAY LAXMI @ NITU SINGH @ VIJAYA LAXMI Vs. JAYANT KUMAR SINGH
June 25, 2018
VIJAY PRASAD SAH ALIAS VIJAY PRASAD SHA Vs. THE STATE OF BIHAR AND OTHERS
October 9, 2018
VIJAY SHANKAR KISHORE JHA SON OF CHANDRA SHEKHAR J Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
March 28, 2018
VIJAY SHANKAR RAI AND OTHERS Vs. STATE OF BIHAR
May 14, 2018
VIJAY SHANKAR RAI AND OTHERS Vs. THE STATE OF BIHAR
June 29, 2018
VIJAY SHARMA Vs. STATE OF BIHAR
July 27, 2018
VIJAY SHARMA Vs. THE STATE OF BIHAR
December 12, 2018
VIJAY SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
June 22, 2018
VIJAY SINGH SON OF RAMASHISH SINGH Vs. STATE OF BIHAR
January 30, 2018
VIJAY YADAV AND OTHERS Vs. THE STATE OF BIHAR
October 4, 2018
VIJAY YADAV S/O BHUBNESHWAR YADAV Vs. STATE OF BIHAR
April 18, 2018
VIJAYMAL SINGH Vs. THE STATE OF BIHAR
June 28, 2018
VIJETA PROJECTS AND INFRASTRUCTURE LTD. Vs. THE STATE OF BIHAR
January 9, 2018
VIKASH CHANDRA GUDDU BABA, S/O LATE RAMSHRAY PRASA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI
March 9, 2018
VIKASH KUMAR GIRI AND OTHERS Vs. STATE OF BIHAR AND OTHER
June 20, 2018
VIKASH KUMAR SINHA AND OTHERS Vs. STATE OF BIHAR
July 25, 2018
VIKRAM KEWAT S/O LATE RAGHUNANDAN KEWAT R/O VILL - TEHTA MALLAH TOLI Vs. STATE OF BIHAR
March 14, 2018
VIKRAM KUMAR Vs. STATE OF BIHAR
September 12, 2018
VIKRAM KUMAR @ BITTU & ORS. Vs. THE STATE OF BIHAR
June 22, 2018
VIMAL SAW @ VIMAL GUPTA Vs. STATE OF BIHAR
April 2, 2018
VIMALA DEVI ALIAS VIMLA DEVI Vs. STATE OF BIHAR
December 20, 2018
VIMLA JHA Vs. STATE OF BIHAR
September 11, 2018
VIMLESH KUMAR, SON OF BUCHUN SAH, Vs. STATE OF BIHAR AND OTHERS
January 24, 2018
VINAY CONSTRUCTION Vs. STATE OF BIHAR
May 10, 2018
VINAY KANT THAKUR Vs. SHIV KUMARI DEVI W/O DEVENDRA MISTRY
August 8, 2018
VINAY KUMAR Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
VINAY KUMAR SON OF DUDHNATH ROY Vs. UNION OF INDIA THROUGH SECRETARY
April 2, 2018
VINAY MAHTO @ VIJAY KUMAR Vs. STATE OF BIHAR
August 28, 2018
VINAY RAJAK Vs. GARIB MANDAL
February 22, 2018
VINAY SHANKAR RAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
VINAY SINGH Vs. STATE OF BIHAR
February 1, 2018
VINITA KUMARI D/O PAWAN KUMAR PATEL Vs. STATE OF BIHAR
November 22, 2018
VINOD KUMAR Vs. THE STATE OF BIHAR
June 28, 2018
VINOD KUMAR OJHA SON OF SRINIWAS OJHA Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE; INSPEC
March 6, 2018
VINOD KUMAR ROY Vs. THE STATE OF BIHAR
November 30, 2018
VINOD KUMAR TIWARI @ BINOD KUMAR TIWARI @ SANTOSH KUMAR TIWARI Vs. THE STATE OF BIHAR
August 28, 2018
VINOD SHARMA Vs. STATE OF BIHAR
December 12, 2018
VIPUL KUMAR JHA @ VIPUL JHA AND OTHERS Vs. THE STATE OF BIHAR
June 29, 2018
VIRENDRA KUMAR SINGH SON OF LATE GAURISHANKAR PRASAD Vs. THE STATE OF BIHAR AND ORS.
January 18, 2018
VIRENDRA RAM @ BIRENDRA RAM Vs. STATE OF BIHAR AND OTHERS
October 4, 2018
VISAKH RAI SON OF RAM SAGAR RAI Vs. STATE OF BIHAR
March 7, 2018
VISHAL JHA @ BISHAL JHA AND ORS. Vs. THE STATE OF BIHAR
January 16, 2018
VISHWA NATH SINGH AND OTHERS Vs. THE CHANCELLOR UNIVERSITIES OF BIHAR AND OTHERS
August 27, 2018
VISHWANATH JHA Vs. THE STATE OF BIHAR AND OTHERS
July 2, 2018
VISHWANATH PRASAD SAH SON OF LATE RAM SWAROOP SAH Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
January 9, 2018
VISHWANATH SINGH Vs. STATE OF BIHAR
January 24, 2018
VISHWANATH SINGHS/O LATE HARIDWAR SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT OF BIHAR
July 11, 2018
VISHWANATH YADAV Vs. STATE OF BIHAR
April 4, 2018
VIVEKANAND JHA AND ORS. Vs. THE BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. AND ORS.
January 16, 2018
VYAS PASWAN Vs. THE STATE OF BIHAR AND OTHERS
July 17, 2018
WAKIL SAH & ORS Vs. STATE
March 15, 2018
WAKIL SINGH AND OTHERS Vs. STATE OF BIHAR
August 2, 2018
WAKIL YADAV AND OTHERS Vs. THE STATE OF BIHAR
February 16, 2018
WAZIR AHMAD , SON OF IMAMUDDIN Vs. STATE OF BIHAR
August 27, 2018
YADUNANDAN SINGH SON OF LATE RAMBALAK SINGH Vs. VICE CHANCELLOR AND ANOTHERS
June 18, 2018
YAMUNA PRASAD Vs. STATE OF BIHAR
November 30, 2018
YAMUNA PRASAD, S/O LATE NAURANGI MAHTO Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
YOGENDRA BAITHA S/O LATE MACHHU BAITHA Vs. THE STATE OF BIHAR AND ORS.
January 29, 2018
YOGENDRA KUMAR JAISWAL Vs. STATE OF BIHAR AND OTHERS
July 12, 2018
YOGENDRA KUMAR SINGH AND OTHERS Vs. STATE OF BIHAR
June 20, 2018
YOGENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR
November 27, 2018
YOGENDRA RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
January 16, 2018
YOGENDRA RAI SON OF LATE DHUP LAL RAI Vs. THE STATE OF BIHAR AND OTHERS
June 22, 2018
YOGENDRA RAI, SON OF LATE PEYARE RAI Vs. THE STATE OF BIHAR AND OTHERS
June 19, 2018
YOGENDRA RAM, SON OF KANHAIYA RAM Vs. STATE OF BIHAR; DIRECTOR SECONDARY EDUCATION; R D
March 5, 2018
YOGENDRA SINGH S/O LATE RAM AWATAR SINGH Vs. STATE OF BIHAR
January 4, 2018
YOGENDRA YADAV AND OTHERS Vs. THE STATE OF BIHAR
June 20, 2018
YOGI YADAV @ YOGENDRA YADAV Vs. THE STATE OF BIHAR.
August 28, 2018
YUGAL YADAV AND OTHERS Vs. THE STATE OF BIHAR
July 17, 2018
YUGESH CHAUHAN @ YOGESH CHOUHAN Vs. THE STATE OF BIHAR
February 20, 2018
YUSHVIR RAJ Vs. THE STATE OF BIHAR
November 26, 2018
ZAINUL ABDIN S/O WAJID ALI Vs. THE STATE OF BIHAR
January 19, 2018
ZAMIR HASAN ANSARI Vs. THE STATE OF BIHAR
February 8, 2018
ZOBAIR AHMAD SIDDIQUE SON OF LATE HAYAT MD. SIDDIQUE Vs. THE STATE OF BIHAR AND OTHERS
June 21, 2018