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Case Index
Title
Date
A K ADHYAPOK Vs. STATE OF ASSAM AND 3 ORS
September 26, 2018
A LALHMANGAIHA Vs. STATE OF MIZORAM & 4 ORS
March 9, 2018
A Z VIASA & 58 ORS Vs. UNION OF INDIA REPRESENTED BY SECRETARY
September 3, 2018
ABDUL AHAD @ PAKI MIA Vs. STATE OF ASSAM
July 31, 2018
ABDUL HAKIM Vs. STATE OF ASSAM AND 2 ORS
September 6, 2018
ABDUL HAMID Vs. STATE OF ASSAM
August 21, 2018
ABDUL HANNAN Vs. STATE OF ASSAM
March 8, 2018
ABDUL JALIL Vs. KHARUPETIA TOWN COMMITTEE AND ANR
November 1, 2018
ABDUL JALIL AND 2 ORS Vs. STATE OF ASSAM AND ANR
September 27, 2018
ABDUL JALIL BARBHUIYA Vs. STATE OF ASSAM
July 26, 2018
ABDUL JIAT Vs. NATIONAL INSURANCE COMPANY LTD
November 9, 2018
ABDUL KADER AND 5 ORS Vs. STATE OF ASSAM AND 6 ORS REP BY COMMISSIONER
June 6, 2018
ABDUL KADER JILANI Vs. STATE OF ASSAM AND 5 ORS
May 2, 2018
ABDUL KADIR Vs. UNION OF INDIA & ORS.
October 3, 2018
ABDUL KADIR MAZUMDER Vs. OIL AND NATURAL GAS CORPORATION AND 4 ORS
August 13, 2018
ABDUL KHALEQUE Vs. MOMTAZ ALI
January 9, 2018
ABDUL KUDDUS Vs. UNION OF INDIA AND 5 ORS.
May 7, 2018
ABDUL KUDDUSH SK Vs. STATE OF ASSAM
November 29, 2018
ABDUL MALEK Vs. STATE OF ASSAM
November 14, 2018
ABDUL MOJID @ MOJID ALI Vs. UNION OF INDIA
March 15, 2018
ABDUL MUHIT BARBHUIYA Vs. DUKAR KHASIA
January 17, 2018
ABDUL MUMIN BARBHUIYA Vs. STATE OF ASSAM AND ANR
October 1, 2018
ABDUL RAHIM UDDIN @ ABDUL RAHIM Vs. STATE OF ASSAM
March 15, 2018
ABDUL SALAM AND OTHERS Vs. STATE OF ASSAM
March 12, 2018
ABDUL SAMAD @ ABDUS SAMAD @ MD. SAMAD UDDIN Vs. UNION OF INDIA
May 14, 2018
ABDUL SAMAD @ SAMAD MARANDI Vs. THE STATE OF ASSAM
May 15, 2018
ABDUL SHEIKH Vs. UNION OF INDIA
March 29, 2018
ABDUL WAHID Vs. THE STATE OF ASSAM AND ORS.
April 3, 2018
ABDUL WAHID Vs. STATE OF ASSAM AND 3 ORS
December 15, 2018
ABDUR RAHIM (MD.) & ORS. Vs. ABDUL ODUD (MD.) & ANR.
September 17, 2018
ABDUS SALAM Vs. STATE OF ASSAM
June 19, 2018
ABDUS SALAM Vs. STATE OF ASSAM
July 18, 2018
ABED HUSAIN Vs. CENTRAL BUREAU OF INVESTIGATION CBI
October 4, 2018
ABHIJIT BORAH Vs. ARPANA RAJKUMARI
October 10, 2018
ABHIJIT GOGOI Vs. ORIENTAL INSURANCE CO LTD AND 2 ORS
July 27, 2018
ABHISHEK MAITRA Vs. BARBIE BHATTACHARJYA
December 15, 2018
ABU BAKKAR SIDDIQUE Vs. STATE OF ASSAM
December 6, 2018
ABU BOKKOR SIDDIQUE Vs. UNION OF INDIA AND 6 ORS
August 28, 2018
ABU TAHER Vs. STATE OF ASSAM
May 11, 2018
ABU TAYAB MD SIDDIQUE AND ANR Vs. STATE OF ASSAM
May 24, 2018
ABUL HUSSAIN Vs. STATE OF ASSAM
January 31, 2018
ABUL HUSSAIN Vs. GAUHATI UNIVERSITY AND ORS
March 13, 2018
ABUL MALIK LASKAR Vs. STATE OF ASSAM
September 13, 2018
ABUTALHA MD. SAMSUZZUHA Vs. THE STATE OF ASSAM AND 7 ORS.
July 19, 2018
ACHYUT CH. MAHANTA Vs. STATE OF ASSAM
October 9, 2018
ACHYUT GOGOI AND ANR Vs. STATE OF ASSAM AND ANR
April 11, 2018
ACHYUT TURI Vs. STATE OF ASSAM
December 15, 2018
AFIA BEGUM D/O MD SOLIMUDDIN Vs. UNION OF INDIA AND 3 ORS
August 21, 2018
AFIZUDDIN Vs. HARPATI BEWA
March 23, 2018
AFUJA BEGUM @ AFRUJA BEGUM Vs. UNION OF INDIA
April 19, 2018
AFZAL HUSSAIN Vs. STATE OF ASSAM
March 8, 2018
AFZAL HUSSAIN LASKAR Vs. STATE OF ASSAM
November 22, 2018
AGAINST CORRUPTION AND UNABATED TAXATION (ACAUT) Vs. STATE OF NAGALAND
August 3, 2018
AGNU SAHU Vs. STATE OF MIZORAM
November 15, 2018
AHADUZZAMAN AND ANR Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
August 29, 2018
AHED ALI Vs. STATE OF ASSAM
July 31, 2018
AHSAN ALI Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
August 7, 2018
AIRMARI SENIOR MADRASSA Vs. STATE OF ASSAM AND 3 ORS
November 29, 2018
AISA BEWA AND ANR Vs. SAIDUL ISLAM AND ANR
July 23, 2018
AJAY TAMULY Vs. STATE OF ASSAM
June 25, 2018
AJBAHAR ALI Vs. UNION OF INDIA
July 25, 2018
AJIJ JAMAN BARBHUIYA Vs. STATE OF ASSAM AND 4 ORS
February 22, 2018
AJIJUL HAQUE @ AJIJUR RAHMAN Vs. SAMIR SEN
May 9, 2018
AJIMA BIBI Vs. MALATI DEVI AND ANOTHER
January 30, 2018
AJIT BARUAH Vs. STATE OF ASSAM AND 8 ORS
May 17, 2018
AJIT BORI S/O MOHEN BORI Vs. STATE OF ASSAM AND ANR
January 4, 2018
AJIT CHANDRA DE Vs. CENTRAL BUREAU OF INVESTIGATION CBI
October 4, 2018
AJIT DAS Vs. STATE OF ASSAM AND ORS.
January 23, 2018
AJIT KUMAR KHANDELWAL Vs. AMAR NATH KHANDELWAL
July 18, 2018
AJIT MEDHI Vs. CHIEF JUDICIAL MAGISTRATE
August 21, 2018
AJNUR ALI Vs. SADEK ALI (MD.) AND ORS.
February 20, 2018
AKIDA KHATUN Vs. STATE OF ASSAM
May 28, 2018
AKLASUR RAHMAN LASKAR Vs. STATE OF ASSAM AND 3 ORS
July 11, 2018
AKSHAY PIO Vs. STATE OF ASSAM
July 31, 2018
AKTAR MOHAMMED Vs. THE STATE OF ASSAM
February 28, 2018
ALAUDDIN Vs. STATE OF ASSAM
November 1, 2018
ALAUDDIN ALI AND ANR Vs. STATE OF ASSAM AND ANR
December 18, 2018
ALAUDDIN LASKAR AND ANR S/O MONIR UDDIN LASKAR Vs. ANGURA BEGUM W/O ALAUDDIN LASKAR
September 21, 2018
ALAUDDIN LASKAR AND ANR. Vs. TUNI DAS AND 3 ORS.
September 21, 2018
ALHAJ Vs. REHENA BEGUM
June 15, 2018
ALI HUSSAIN MAZUMDER Vs. ABDUL MATLIB MAZUMDER
February 8, 2018
ALIM N SANGMA AND ANR Vs. SANJAY THAKUR AND 2 ORS
August 7, 2018
ALL ASSAM MUSLIM MARRIAGES Vs. KAZI MD ABUL QUASIM KHAN
November 22, 2018
ALL ASSAM MUSLIM MARRIAGES AND DIVORCES REGISTRARS AND KAZI ASSOCIATION Vs. STATE OF ASSAM
November 22, 2018
ALL ASSAM PANCHAYAT AND WOMEN AND CHILDREN EXTENSION OFFICERS ASSOCIATION AND 20 ORS Vs. STATE OF ASSAM AND 51 ORS
October 1, 2018
ALL ASSAM SCIENTIFIC ASSISTANTS ASSOCATION AND ANR Vs. STATE OF ASSAM AND 3 ORS
May 22, 2018
ALLIED SLEEPERS PVT LTD REPRESENTED BY ITS DIRECTOR Vs. IDBI BANK LTD REPRESENTED BY ITS CHAIRMAN
September 17, 2018
AMAL ATHPARIA Vs. STATE OF ASSAM
January 8, 2018
AMAL KUMAR SAIKIA Vs. MARAMI MALAKAR SAIKIA
May 8, 2018
AMAL PAUL CHOUDHURY Vs. DWIJAMONI SINGH
March 19, 2018
AMALENDRA KUMAR ROY Vs. DR. SOIBAM HARIDAS SINGH AND ORS.
January 10, 2018
AMANAT HUSSAIN Vs. MUSSTT SAHIDA BEGUM
September 14, 2018
AMAR KUMAR PAUL Vs. SHYAM KANDAI NAGA AND OTHERS
January 11, 2018
AMARENDRA KUMAR SARMAH Vs. STATE OF ASSAM AND 5 ORS
February 23, 2018
AMARJYOTI BORGOHAIN Vs. STATE OF ASSAM AND 2 ORS
May 21, 2018
AMARJYOTI SARMA Vs. STATE OF ASSAM AND ORS
April 24, 2018
AMBIKA PATRA Vs. STATE OF ASSAM AND ORS.
April 19, 2018
AMENA KHATUN Vs. STATE OF ASSAM AND 5 ORS REP BY COMM AND SECY TO GOVT OF ASSAM
September 27, 2018
AMINA KHATUN Vs. ABIDA AHMEDA AND 4 ORS
May 31, 2018
AMINA KHATUN Vs. UNION OF INDIA
April 19, 2018
AMINUR ALI @ AMINOOR ISLAM Vs. UNION OF INDIA
December 4, 2018
AMIR HUSSAIN Vs. STATE OF ASSAM
July 31, 2018
AMIR UDDIN LASKAR Vs. STATE OF ASSAM AND 4 ORS
June 13, 2018
AMIRUL ISLAM S/O LATE NESAB UDDIN Vs. THE STATE OF ASSAM AND ANOTHER
May 4, 2018
AMIT KUMAR KHOIWAL Vs. INDIAN INSTITUTE OF TECHNOLOGY GUWAHATI
December 19, 2018
AMIT KUMAR SINGHAL AND 5 ORS Vs. KOHINOOR PLYWOODS PVT LTD AND ANR
December 4, 2018
AMJAT ALI Vs. STATE OF ASSAM
May 15, 2018
AMOLI TATAK Vs. STATE OF ARUNACHAL PRADESH
January 29, 2018
AMRIT BAISHYA Vs. KABERI DAS BAISHYA
May 10, 2018
AMRIT TIWARI Vs. RUKMINI DEVI KOIRI AND ANR
June 12, 2018
AMULYA MOHAN DAS AND ORS. Vs. COLLECTOR OF KAMRUP AND ORS.
February 6, 2018
AMULYA SAHA AND ORS Vs. LILABATI ROY AND ORS
November 27, 2018
ANAMUL HOQUE LASKAR Vs. STATE OF ASSAM AND 5 ORS
December 12, 2018
ANANDA HAZARIKA Vs. STATE OF ASSAM
July 27, 2018
ANAR HUSSEN @ MD ANOWAR HUSSAIN AND 4 ORS Vs. STATE OF ASSAM AND ANR
April 26, 2018
ANDALIB ISLAM AND ANR Vs. ABDUL SAMED @ KALIA BEPARI
May 8, 2018
ANIL GOGOI Vs. THE STATE OF ASSAM
February 13, 2018
ANIL KR BRAHMA S/O LT DAYARAM BRAHMA Vs. STATE OF ASSAM AND 7 ORS
September 17, 2018
ANIL KR. DAS Vs. RAMEN DAS AND ORS.
February 27, 2018
ANIL KUMAR BARUAH Vs. THE STATE OF ASSAM AND OTHERS
January 24, 2018
ANIL KUMAR SAHA AND ORS. Vs. BALIN GOGOI AND ORS.
May 16, 2018
ANIL KUMAR SAIKIA Vs. STATE OF ASSAM AND 8 ORS
May 4, 2018
ANIMA DAS Vs. SAMARESH MAJUMDAR
May 11, 2018
ANISUZZAMAN MD BOXAY ALLAH Vs. STATE OF ASSAM AND 6 ORS REP BY COMMISSIONER AND SECY TO GOVT OF ASSAM
November 12, 2018
ANJALI DEVI Vs. ASSAM STATE ELECTRICITY BOARD & ORS.
August 10, 2018
ANJALI DUTTA Vs. STATE OF ASSAM AND 4 ORS
April 23, 2018
ANJALI ROY AND 2 ORS Vs. MANIKA DAS AND 3 ORS
December 11, 2018
ANJALI SHARMA DUTTA Vs. STATE OF ASSAM
September 17, 2018
ANJAN KUMAR DAS Vs. KIRRI DINI BOGUM
January 9, 2018
ANJAN MITRA & ORS. Vs. STATE OF ASSAM & ORS.
September 10, 2018
ANJAN MITRA AND 3 ORS Vs. STATE OF ASSAM AND ORS
September 10, 2018
ANJAN TANTUBAI Vs. STATE OF ASSAM
February 22, 2018
ANJUM BEGUM @ NESSA Vs. UNION OF INDIA AND 5 ORS
November 14, 2018
ANNAYOK JAMES TAYENG Vs. CENTRAL BUREAU OF INVESTIGATIONCBI
June 22, 2018
ANOWAR ALI (MD.) Vs. STATE OF ASSAM
May 4, 2018
ANOWARA BEGUM AND 2 ORS. Vs. ABDUL KHALIQUE AND ANR.
March 15, 2018
ANOWARA KHATUN MD TAZUMADDIN AHMED Vs. STATE OF ASSAM AND 7 ORS REP BY COMMISSIONER
January 3, 2018
ANTAZ ALI SK Vs. BODOLAND TERRITORIAL COUNCIL AND 4 ORS
May 10, 2018
ANU BISWAS Vs. OWNER
January 12, 2018
ANUP CHAKRABORTY AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 23, 2018
ANUP KHATOWAL Vs. CHOLAMANDALAM M.S. GENERAL INSURANCE. CO. LTD.
August 6, 2018
ANUP KUMAR DAS S/O Vs. THE AIRPORTS AUTHORITY OF INDIA AND 4 ORS.
June 22, 2018
ANUP KUMAR JAGNANI Vs. POOJA AGARWAL
November 16, 2018
ANUP KUMAR SINHA Vs. CENTRAL BUREAU OF INVESTIGATION
April 4, 2018
ANUPAM ROY Vs. STATE OF ASSAM
May 15, 2018
ANURAG SHANDILYA Vs. THE STATE OF ASSAM
May 15, 2018
ANUWARA BEGUM Vs. STATE OF ASSAM
October 31, 2018
APARNA CHAKRABORTY Vs. STATE OF ASSAM
January 19, 2018
APEEJAY TEA LTD. & ORS. Vs. UNION OF INDIA & ORS.
October 12, 2018
APU DUTTA Vs. STATE OF ASSAM
January 23, 2018
APURBA KALITA Vs. STATE OF ASSAM
January 4, 2018
ARABINDA KUMAR SARMA Vs. STATE OF ASSAM AND 3 ORS REP
November 9, 2018
ARAMUL HAQUE CHOUDHURY Vs. THE MANAGING COMMITTEE OF THE MOINUL HAQUE CHOUDHURY HIGHER SECONDARY SCHOOL AND 3 OTHERS
April 5, 2018
ARATI BARUA Vs. BHUBAN MOHINI SARMA
March 29, 2018
ARATI BASUMATARY Vs. UNION OF INDIA
January 4, 2018
ARATI DAS Vs. STATE OF ASSAM AND ANR
November 28, 2018
ARATI DEBNATH Vs. UNION OF INDIA
October 31, 2018
ARDHENDU SHEKHAR DEB ALIAS ARDHENDU SEKHAR DEY Vs. THE UNION OF INDIA
May 17, 2018
ARIJITA PAUL Vs. STATE OF ASSAM
May 22, 2018
ARJUN BASUMATARY @ ANGRANG BASUMATARY Vs. STATE OF ASSAM AND ANR
May 16, 2018
ARJUN CHANDRA BARUAH Vs. STATE OF ASSAM
August 17, 2018
ARNAB DEKA Vs. STATE OF ASSAM
April 10, 2018
ARNAB KUMAR KALITA Vs. STATE OF ASSAM
February 15, 2018
AROTI BALA MANDAL Vs. UNION OF INDIA
December 6, 2018
ARPANA DAS Vs. DERHASAT BASUMATARY
April 11, 2018
ARPANA SARKAR Vs. STATE OF ASSAM
December 14, 2018
ARUN CH. DAS Vs. THE STATE OF ASSAM AND ORS.
January 18, 2018
ARUN CHANDRA DEKA Vs. STATE OF ASSAM AND 5 ORS
December 15, 2018
ARUN CHANDRA GHOSH Vs. STATE OF ASSAM
April 11, 2018
ARUN GOKHLANI Vs. CENTRAL BUREAU OF INVESTIGATION
June 22, 2018
ARUN TANTI Vs. STATE OF ASSAM
June 25, 2018
ARUP CHETIA Vs. SUNIL GOGOI
January 4, 2018
ARUP KR. MEDHI & ORS. Vs. STATE OF ASSAM & ORS.
September 24, 2018
ASHAB UDDIN MAZUMDER Vs. STATE OF ASSAM AND 4 ORS
February 21, 2018
ASHADUL ISLAM Vs. STATE OF ASSAM
May 2, 2018
ASHIK YADAV Vs. STATE OF ASSAM AND ANR
May 25, 2018
ASHIM DAS Vs. STATE OF ASSAM
February 16, 2018
ASHIM KR DEY Vs. STATE OF ASSAM AND ANR
March 9, 2018
ASHIM KUMAR DEY Vs. STATE BANK OF INDIA AND ORS
February 22, 2018
ASHIM KUMAR DEY Vs. STATE BANK OF INDIA AND 3 ORS
November 15, 2018
ASHOK KUMAR MANDHYANI Vs. UNION OF INDIA AND 5 ORS
September 24, 2018
ASHOK KUMAR PANSARI Vs. THE STATE OF MEGHALAYA AND 4 ORS.
March 29, 2018
ASHOK KUMAR TIBREWALA AND 2 ORS Vs. STATE OF ASSAM AND ANR
February 22, 2018
ASHOK RANJAN KAR AND 2 ORS Vs. KALLOLMOY SEN
March 9, 2018
ASHOKE BAGCHI Vs. UNION OF INDIA AND 3 ORS
July 10, 2018
ASHOKE BAGCHI S/O LT S BAGCHI Vs. UNION OF INDIA AND 3 ORS
July 11, 2018
ASHUTOSH DAS Vs. UNION OF INDIA
July 23, 2018
ASHUTOSH DEY AND ORS. Vs. STATE OF ASSAM AND ORS.
February 27, 2018
ASI CY SAKUTEMSU AO, WHQ, KOHIMA, NAGALAND Vs. STATE OF NAGALAND
April 6, 2018
ASIM UDDIN AHMED Vs. STATE OF ASSAM
January 9, 2018
ASISH DAS Vs. STATE OF ASSAM AND 6 ORS
August 14, 2018
ASSAM CIVIL SERVICE OFFICERS ASSOCIATION, AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
April 26, 2018
ASSAM COOPERATIVE APEX BANK LTD. Vs. PUNJAB NATIONAL BANK
March 22, 2018
ASSAM ENTERPRISE LLP Vs. UNION OF INDIA AND 6 ORS
September 3, 2018
ASSAM FINANCIAL CORPORATION Vs. BIMALA HAZARIKA
January 23, 2018
ASSAM FLYING CLUB Vs. STATE OF ASSAM
April 11, 2018
ASSAM GAS CO LTD Vs. UMA KANTA KALITA
April 18, 2018
ASSAM MEDICINE DEALERS ASSOCIATION Vs. GUWAHATI MUNICIPAL CORPORATION
July 11, 2018
ASSAM POWER DISTRIBUTION CO. LTD. Vs. MANTRI TEA CO. PVT. LTD. AND ANR.
May 3, 2018
ASSAM SANGRAMI CHAH SRAMIK SANGHA Vs. PRESIDING OFFICER
January 16, 2018
ASSAM SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. MICRO AND SMALL ENTERPRISES FACILIATION COUNCIL
August 7, 2018
ASSAM STATE AGRICULTURE MARKETING BOARD Vs. TINSUKIA TRADING COMPANY PVT. LTD.
November 8, 2018
ATIKUR RAHMAN Vs. UNION OF INDIA AND 3 ORS
November 19, 2018
ATOWAR RAHMAN Vs. STATE OF ASSAM
July 20, 2018
ATOWAR RAHMAN Vs. STATE OF ASSAM AND 6 ORS
November 22, 2018
ATUL CH Vs. STATE OF ASSAM
January 11, 2018
ATUL CH. PATOWARY (DR.) Vs. STATE OF ASSAM
August 28, 2018
AUGUSTIN KRAMSA Vs. STATE OF ASSAM AND 7 ORS
September 18, 2018
AUTHORISED OFFICER Vs. GOENKA WOOLLEN MILLS LTD.
March 23, 2018
AVIJIT BHATTACHARJEE Vs. STATE OF ASSAM
May 7, 2018
AYMANA BIBI Vs. UNION OF INDIA AND ORS
November 15, 2018
AYNUL HAQUE LASKAR Vs. STATE OF ASSAM
November 9, 2018
AZGAR ALI AND ANR Vs. STATE OF ASSAM AND 5 ORS
November 19, 2018
AZIZUR RAHMAN Vs. STATE OF ASSAM AND 2 ORS
October 10, 2018
AZMAT ALI @ AMZAD ALI Vs. UNION OF INDIA
August 1, 2018
B CHHOMA Vs. UNION OF INDIA
September 3, 2018
B LALHMANGAIHII W/O R RODINGLIANA Vs. STATE OF MIZORAM
February 16, 2018
B R ATTRI AND ANR S/O LATE MILKHI RAM Vs. CENTRAL BUREAU OF INVESTIGATION CBI
October 4, 2018
BABA BAGANG Vs. STATE OF ARUNACHAL PRADESH
August 24, 2018
BABTU BORAH Vs. STATE OF ASSAM AND ANR
November 22, 2018
BABU BORUAH Vs. STATE OF ASSAM
March 29, 2018
BABUL ADHIKARI @ BABLU ADHIKARI Vs. STATE OF ASSAM
June 1, 2018
BABUL ANSARI AND ANR Vs. STATE OF ASSAM AND ANR
April 25, 2018
BABUL SAIKIA Vs. HEMOPRAVA HAZARIKA
February 8, 2018
BABUL SARKAR Vs. STATE OF ASSAM
July 23, 2018
BABULAL AGARWAL Vs. STATE OF ASSAM
August 27, 2018
BADRI PRASAD BARUWATI Vs. STATE OF ASSAM AND 3 ORS REP
October 25, 2018
BADRUDDIN AHMED SINCE DECEASED AND ON SUBSTITUTION AKBARI BEGUM - AND ORS W/O- BADARUDDIN AHMED Vs. MD FARUK RAHIM SINCE DECEASED AND ON SUBSTITUTION MD NOOR RAHIM AND ORS
January 5, 2018
BAHAR UDDIN MAZUMDER Vs. STATE OF ASSAM AND 4 ORS REP BY L R AND SECY TO GOVT OF ASSAM
September 24, 2018
BAHARUN SAIKIA Vs. STATE OF ASSAM
December 6, 2018
BAIJANTI DEVI AGARWAL Vs. BIMALA DEVI GOYAL
July 10, 2018
BAIKUNTHA DAS Vs. STATE OF ASSAM
July 20, 2018
BAIKUNTHA KUMBANG (PEGU) Vs. STATE OF ASSAM AND 6 ORS
June 13, 2018
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. MANURANJAN NATH AND 2 ORS
August 16, 2018
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. ABDUL KALAM LASKAR AND 2 ORS
August 16, 2018
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BASANTI DAS
June 7, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MOMI BORUAH
August 2, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. MOMI BORUAH W/O LATE PRADIP BORUAH
July 2, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. GOBINDA KALITA AND OTHERS
April 18, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. ESTHER LALROSANGKIMI VARTE
October 30, 2018
BAKUL CHANDRA ACHARJEE S/O LT DHIRENDRA ACHARJEE @ SITA NATH ACHARJEE Vs. UNION OF INDIA AND 4 ORS
September 14, 2018
BALCHAND RAMPURIA @ KAMAL Vs. GREEN VALLEY TRAVELS PVT LTD AND 2 ORS
September 18, 2018
BALEN RAY Vs. UNION OF INDIA AND 5 ORS REP BY SECY TO GOVT OF INDIA
September 12, 2018
BALORAM BISWAS Vs. UNION OF INDIA AND 6 ORS
November 16, 2018
BANAMALI BORA Vs. STATE OF ASSAM
January 11, 2018
BANESWAR BHATTACHARYA Vs. STATE OF ASSAM AND 4 ORS
December 6, 2018
BARAK ISPAT PVT LTD Vs. UNION OF INDIA
October 1, 2018
BARASHA BORAH BORDOLOI Vs. STATE OF ASSAM AND 2 ORS
May 17, 2018
BARUN KUMAR SAHA Vs. STATE OF ASSAM
February 26, 2018
BASANT KUMAR AGARWAL Vs. STATE OF ASSAM
June 19, 2018
BASANT SHARMA AND 2 ORS Vs. UNION OF INDIA AND ORS REPRESENTED BY SECRETARY TO GOVT OF INDIA
September 24, 2018
BASANTA DAS Vs. SUBHAN CHANDRA SARMA
February 20, 2018
BASANTA KR BARUAH Vs. STATE OF ASSAM AND 4 ORS
September 21, 2018
BASANTA KUMAR SARMA Vs. STATE OF ASSAM AND 6 ORS
November 30, 2018
BASIR UDDIN BARBHUYAN AND ORS Vs. TAZAMUL ALI AND ORS
March 9, 2018
BASIRON NESSA Vs. UNION OF INDIA
May 21, 2018
BATASHI SUTRADHAR AND ORS Vs. NARESH MANDAL AND ORS
January 30, 2018
BEAUTY DEKA Vs. STATE OF ASSAM AND OTHERS
January 25, 2018
BEDABRAT BORA AND 2 ORS Vs. STATE OF ASSAM AND 3 ORS
June 1, 2018
BEGUM SULTANA RAJIA AND 5 ORS Vs. STATE OF ASSAM AND ORS
October 11, 2018
BELA DEVI Vs. STATE OF ASSAM
March 8, 2018
BENGKUT GAMMENG Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
May 3, 2018
BHABA KANTA GAYAN Vs. STATE BANK OF INDIA
April 9, 2018
BHABA KUMAR HAZARIKA Vs. STATE OF ASSAM AND 3 ORS THROUGH ADDITIONAL CHIEF SECRETARY
October 11, 2018
BHABANI PRINT AND PUBLICATION AND ANOTHER Vs. THE UNION OF INDIA AND 6 OTHERS
April 6, 2018
BHABEN DAS Vs. STATE OF ASSAM AND 4 ORS
July 16, 2018
BHABESH DAS Vs. UNION OF INDIA
November 15, 2018
BHAGWAN RAM CHAUHAN Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
September 12, 2018
BHAGYA NARAYAN SINGH S/O LT KISUNDEO SINGH Vs. STATE OF ASSAM AND 7 ORS
May 15, 2018
BHAIMON GOGOI@ BIDYUT CHETIA@ JAYANTA GOGOI Vs. THE STATE OF ASSAM AND OTHERS
February 15, 2018
BHANITA GARH AND 2 ORS Vs. STATE OF ASSAM AND 2 ORS
April 24, 2018
BHARAT SANCHAR NIGAM LTD AND ANR Vs. PRASANTA KUMAR BHARATIA AND 6 ORS
June 14, 2018
BHARAT SANCHAR NIGAM LTD. Vs. DHANAPATI LAHKAR
March 28, 2018
BHARATI AXA GENERAL INSURANCE COMPANY LTD Vs. LONI BORAH
August 7, 2018
BHARGAV DUTTA ALIAS BHARGAV KUMAR DUTTA Vs. UNION OF INDIA AND 3 ORS
August 24, 2018
BHARTIA Vs. THE UNION OF INDIA AND 3 ORS.
February 8, 2018
BHASKAR BISWAS Vs. STATE OF ASSAM
February 5, 2018
BHASKAR KIRAN Vs. UNION OF INDIA AND ORS REP BY MINISTRY OF INFORMATION AND BROADCASTING
January 30, 2018
BHASKAR ROY CHOUDHURY AND ANR Vs. HIRONMOY SEKHAR DAS ASTOPATI @ ROY ASTOPATI AND 2 ORS
July 11, 2018
BHASKAR SAIKIA AND 9 ORS Vs. STATE OF ASSAM AND ORS
December 13, 2018
BHASKAR SAIKIA AND OTHERS Vs. MD. ABDUL MANNAN AND OTHERS
March 23, 2018
BHOLA DEY Vs. STATE OF ASSAM
May 4, 2018
BHRIGU KHATANIAR Vs. STATE OF ASSAM
December 21, 2018
BHUBAN KALITA Vs. STATE OF ASSAM AND ANR
October 30, 2018
BHUGESWAR GOGOI Vs. STATE OF ASSAM AND ORS
March 20, 2018
BHUPEN DEORI Vs. BINUMAI DOLEY
November 28, 2018
BIAKNGHETA SAILO Vs. STATE OF MIZORAM
April 13, 2018
BIBEKANDA BORAH S/O LT NAREN CHANDRA BORAH Vs. STATE OF ASSAM AND 7 ORS
June 8, 2018
BICHITRA SARMA Vs. THE UNION OF INDIA AND 5 OTHERS
January 11, 2018
BIDHAN DOLEY Vs. STATE OF ASSAM
September 3, 2018
BIDHU BHUSAN NATH AND 67 ORS Vs. STATE OF ASSAM AND 8 ORS
May 21, 2018
BIDYUT BASUMATARY Vs. STATE OF ASSAM AND 5 ORS
November 26, 2018
BIJIT SAIKIA AND 12 ORS Vs. STATE OF ASSAM AND 8 ORS
May 16, 2018
BIJOY Vs. STATE OF ASSAM AND ANR REPRESENTED
December 4, 2018
BIJOY DAS Vs. UNION OF INDIA
April 18, 2018
BIJOY KALITA Vs. STATE OF ASSAM REP BY P P , ASSAM
August 16, 2018
BIJOY NAYAK Vs. STATE OF ASSAM
November 12, 2018
BIJOYA GOSWAMI AND 4 ORS Vs. STATE BANK OF INDIA AND 4 ORS REP BY ITS CHAIRMAN, STATE BANK BHAVAN
September 21, 2018
BIJU KUMAR BORAH Vs. MINAKSHI DAS BORAH
March 5, 2018
BIJULI CHAKRABORTY Vs. BHUBENESWARI BAISHYA
April 20, 2018
BIKASH KANTI BISWAS S/O BIRAJ KANTI BISWAS Vs. ARCHANA DEB BISWAS W/O BIKASH KANTI BISWAS
May 31, 2018
BIKASH NATH Vs. STATE OF ASSAM
June 12, 2018
BIKASH RAJBANSHI Vs. STATE OF ASSAM
October 31, 2018
BIKASH SAIBAM Vs. UNION OF INDIA AND 2 ORS
November 15, 2018
BILU BORAH SAIKIA W/O LT DILIP KUMAR BORAH Vs. STATE OF ASSAM
January 9, 2018
BIMAL CHANDRA DAS Vs. UNION OF INDIA AND 3 ORS
October 8, 2018
BIMAL CHANDRA TAMULI AND 2 ORS Vs. STATE OF ASSAM AND 5 ORS
November 15, 2018
BIMAL SARMA Vs. DAIBAK KUMARI DEVI
October 12, 2018
BIMAN CLOTH MILLS PRIVATE LIMITED Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
October 25, 2018
BIMAN DEB AND 6 ORS Vs. STATE OF ASSAM AND ANR
July 17, 2018
BINA DAS Vs. STATE OF ASSAM
August 13, 2018
BINA DAS Vs. ABDUS SALAM CHOUDHURY
November 29, 2018
BINA MIRDHA AND ANR Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER
June 5, 2018
BINIKA GOYARY Vs. STATE OF ASSAM
November 8, 2018
BINITA CHUTIA Vs. STATE OF ASSAM
November 29, 2018
BINOD KUMAR AGARWALA Vs. STATE OF ASSAM
May 17, 2018
BINOD KUMAR CHOUDHURY Vs. ASSAM STATE TRANSPORT CORPORATION
July 26, 2018
BINOD KUMAR MURARKA Vs. ON DEATH OF LATE KHEMRAJ LOHIA HIS LEGAL HEIRS SAN
May 30, 2018
BINOY KUMAR NATH AND ORS. Vs. STATE OF ASSAM AND ORS.
April 12, 2018
BINOY SHARMA Vs. NAGENDRA NATH SHARMA
February 9, 2018
BIPIN GHATOWAR Vs. STATE OF ASSAM
May 8, 2018
BIPLAB SUTRADHAR AND 2 ORS Vs. STATE OF ASSAM AND ANR
September 13, 2018
BIPUL CH RABHA AND 2 ORS Vs. BANK OF BARODA
October 3, 2018
BIR KASEM @ MD BIR KASEM ALI Vs. UNION OF INDIA AND 8 ORS
October 31, 2018
BIREN AGARWALLA S/O LATE BONSHIDHAR AGARWALA Vs. STATE OF ASSAM AND 6 ORS
June 14, 2018
BIRENDRA KALITA Vs. STATE OF ASSAM
February 23, 2018
BIRENDRA KUMAR DEKA Vs. STATE OF ASSAM AND 6 ORS THROUGH COMM AND SECY TO GOVT OF ASSAM
August 20, 2018
BIRENDRA SINGH Vs. STATE OF ASSAM
March 5, 2018
BIRINCHI KUMAR BARUAH Vs. STATE OF ASSAM
September 5, 2018
BIROBRATA PAUL AND ANR Vs. STATE OF ASSAM AND ANR
July 10, 2018
BISHNU DAYAL SAHU Vs. LAXMI GUPTA
January 4, 2018
BISHNU DEKA Vs. STATE OF ASSAM
May 25, 2018
BISHRAM YADAV Vs. STATE OF MIZORAM
February 21, 2018
BISHWANATH MANDAL AND 5 ORS Vs. UNION OF INDIA AND 5 ORS
July 26, 2018
BISMITA SAIKIA Vs. PRANJAL DUTTA
March 13, 2018
BISMITA SAIKIA @ BISMITA SAIKIA DUTTA Vs. PRANJAL DUTTA AND 3 ORS
April 20, 2018
BISWAJIT DEKA Vs. STATE OF ASSAM REP BY PP, ASSAM
August 17, 2018
BISWAJIT SURAJ MALAKAR Vs. SMRITI LEKHA KAKATI
December 11, 2018
BISWANATH KALITA Vs. STATE OF ASSAM, REPRESENTED BY COMMISSIONER & SECR
May 22, 2018
BIVA DEVI Vs. STATE OF ASSAM AND 2 ORS
May 4, 2018
BOBITA SAIKIA DEKA Vs. STATE OF ASSAM
September 3, 2018
BODOLAND TERRITORIAL COUNCIL Vs. CARBON RESOURCES PVT. LTD.
December 21, 2018
BOGAI SAIKIA Vs. STATE OF ASSAM
May 22, 2018
BONGAIGAON Vs. THE STATE OF ASSAM AND 3 ORS
March 13, 2018
BONGKIM KASHYAP @ BONKIM KASHYAP Vs. DEVASHRI NATH
May 8, 2018
BORHAN ALI Vs. UNION OF INDIA
June 8, 2018
BRANCH MAN Vs. BIRALA THENGAL AND ANR.
April 12, 2018
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. R ZOKHUMA, F/O RUALZACHHINGA (L)
July 12, 2018
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED AIZAWL BRANCH, AIZAWL Vs. SAPHNUNI M/O K LALRINKIMI (L)
September 19, 2018
BRIJESH KUMAR RAI Vs. UNION OF INDIA
September 28, 2018
BRISTI DUTTA Vs. STATE OF ASSAM AND 5 ORS
December 13, 2018
BUDDHESWAR DEURI Vs. STATE OF ASSAM
December 6, 2018
BUDHRAM GARH Vs. STATE OF ASSAM
December 10, 2018
BUDHURANI DAS @ BUDHU Vs. UNION OF INDIA AND 7 ORS
November 14, 2018
BULBUL ROY Vs. STATE OF ASSAM AND 2 ORS
November 20, 2018
BUNU SHYAM Vs. UNITED INDIA INSURANCE CO. LTD.
April 9, 2018
BURABURI ANCHALIK OMNI BUS STAND SAMITY Vs. STATE OF ASSAM
March 29, 2018
BURHAN UDDIN BARBHYUIYA Vs. STATE OF ASSAM AND 3 ORS
August 6, 2018
BURU YAMUNG Vs. STATE OF ARUNACHAL PRADESH & ORS.
October 3, 2018
C ALBERTA S/O C BEISA Vs. STATE OF MIZORAM
April 24, 2018
C LALFELMAWIA Vs. STATE OF MIZORAM
March 5, 2018
C RAMRELA Vs. STATE OF MIZORAM
November 9, 2018
C THANTLUANGA Vs. C LALHMANGAIHZUALA
May 28, 2018
C. HIA HLUNA Vs. STATE OF MIZORAM
October 23, 2018
C. PANGTHUAMA Vs. STATE OF MIZORAM
November 2, 2018
C.ALEM SANGTAM Vs. N. ATOVI SEMA
June 26, 2018
CANARA BANK HEAD OFFICE IN BANGALORE Vs. KIRTEE KISHORE BHATTACHARJEE AND ORS
February 2, 2018
CARBON RESOURCES PVT LTD Vs. UNION OF INDIA AND 5 ORS
September 24, 2018
CENTRAL BANK OF INDIA AND 3 ORS Vs. UTPAL BORDOLOI S/O LATE KANU RAM BORDOLOI
June 1, 2018
CENTRAL BANK OF INDIA ULUBARI BRANCH Vs. KALINATH ROY S/O LT KAMINI KR ROY
August 16, 2018
CENTRAL BUREAU OF INVESTIGATION Vs. JIBAN SINGH
March 23, 2018
CENTRAL BUREAU OF INVESTIGATION (CBI) Vs. NABENDRA KUMAR @ N KUMAR
October 5, 2018
CHAIRPERSON CHILD WELFARE COMMITTEE Vs. LALCHHANDAMI
September 26, 2018
CHAITALI SIDDHANTA Vs. STATE OF ASSAM AND 6 ORS
April 26, 2018
CHAKRADHAR BURAGOHAIN Vs. STATE OF ASSAM
March 12, 2018
CHAKRAPANI KALITA Vs. BALENDRA GOSWAMI
March 9, 2018
CHALDAILOVA CHALTLANG VENGTHAR Vs. ZAPARI D/O LALDANGLOVA
July 11, 2018
CHAMPAK BORTHAKUR S/O PROMOD CH BORTHAKUR Vs. STATE BANK OF INDIA AND ORS
February 20, 2018
CHAN MIYA SK Vs. STATE OF ASSAM
December 19, 2018
CHANCHA BAHADUR BHUJEL Vs. STATE OF ASSAM
November 22, 2018
CHANDA PAUL @ CHANDARANI PAUL Vs. THE UNION OF INDIA AND OTHERS
January 12, 2018
CHANDAN KUMAR DAS Vs. AVATAR SINGH AND ORS
July 23, 2018
CHANDAN KUMAR SARKAR Vs. NIRMALENDU BANIKYA AND ANR
May 4, 2018
CHANDAN MECH AND 3 ORS Vs. UNION OF INDIA AND 4 ORS
September 17, 2018
CHANDANA BAIDYA Vs. SUBODH SUKLABAIDYA
October 11, 2018
CHANDRA MOHAN DAS Vs. THE UNION OF INDIA AND 4 ORS
April 9, 2018
CHANDRADHAR KAKATI AND OTHERS Vs. STATE OF ASSAM AND ORS.
April 12, 2018
CHANDRAWATI GUPTA AND 4 ORS Vs. LATIF AHMED AND 2 ORS
June 4, 2018
CHANDU MIA BARBHUIYA AND ANR Vs. STATE OF ASSAM
November 20, 2018
CHANPATI DEVI Vs. STATE OF ASSAM AND ANR
June 14, 2018
CHAPOLENDU ROY Vs. UNION OF INDIA AND 4 ORS
February 22, 2018
CHARLIE SEKHOSE Vs. CENTRAL BUREAU OF INVESTIGATION
October 4, 2018
CHAYARANI KARMAKAR AND ANR Vs. STATE OF ASSAM
April 11, 2018
CHENU BORO W/O AROBINDA BORO Vs. STATE BANK OF INDIA AND ORS
February 13, 2018
CHHIAHHLUNA Vs. STATE OF MIZORAM
October 23, 2018
CHIEF ENGINEER, IRRIGATION DEPARTMENT Vs. BISWAJIT CHOUDHURY
May 17, 2018
CHIKUNI BORAH AND OTHERS Vs. SUNIL KR. VERMA AND ANOTHER
April 19, 2018
CHILARAY INDIA PVT. LTD. AND OTHERS Vs. THE STATE OF ASSAM AND ANOTHERS
April 5, 2018
CHINGO Vs. STATE OF MIZORAM
February 9, 2018
CHITRA ROY Vs. STATE OF ASSAM AND 3 ORS
December 11, 2018
CHITRAMONI BURAGOHAIN Vs. STATE OF ASSAM
December 13, 2018
CHITTARANJAN DAS Vs. KUMUD BAISHYA
November 13, 2018
CHORUS MACHINEERIES AND 4 ORS Vs. DILIP CH BARUAH AND ANR
April 11, 2018
CHUMBENI LOTHA Vs. STATE OF NAGALAND
November 1, 2018
COLAMANDALAM M/S GENERAL INSURANCE COMPANY LTD Vs. S CHAWNGMAWII
January 23, 2018
CONSTRUCTION GUILD Vs. OIL
January 19, 2018
DAGME KADU Vs. STATE OF ARUNACHAL PRADESH
November 27, 2018
DARSHAN CHAKMA AND 3 ORS Vs. UNION OF INDIA AND ANR
August 30, 2018
DARSHAN SINGH AND 4 ORS Vs. PARAG GOGOI
February 19, 2018
DAULAT RAM BANGSHALL ALIAS DAULAT RAM BANSAL ALIAS DAULAT RAM AGARWAL AND 2 ORS Vs. STATE OF ASSAM AND ANR
June 13, 2018
DAYAMOY NATH Vs. UNION OF INDIA
December 3, 2018
DEBA KISHAN Vs. THE STATE OF ASSAM AND OTHERS
April 3, 2018
DEBA KR. BHUYAN AND ORS. Vs. DADHIRAM BARIK
February 20, 2018
DEBABRATA RAJKUMAR S/O LT. MADAN GOPAL RAJKUMAR Vs. THE STATE OF ASSAM
May 8, 2018
DEBANANDA ROY S/O LATE ANANDA MOHAN DAS Vs. STATE OF ASSAM AND 5 ORS
August 2, 2018
DEBASISH KHAUND Vs. STATE OF ASSAM AND 8 ORS
April 23, 2018
DEBEN BORAH Vs. STATE OF ASSAM
February 1, 2018
DEBEN CHANDRA BORUAH AND 3 ORS Vs. STATE OF ASSAM AND 3 ORS REP
November 16, 2018
DEBEN DAS Vs. STATE OF ASSAM
October 3, 2018
DEBOBRATA PHUKAN Vs. PURNA HAZARIKA & ANR.
August 10, 2018
DEBSON PUMPS PVT. LTD. Vs. GAUHATI MUNICIPAL CORPORATION
June 22, 2018
DEEP CHAND NAG Vs. UNION OF INDIA AND 3 ORS
August 6, 2018
DEEP DAS Vs. STATE OF ASSAM
July 31, 2018
DEEPAK KUMAR SANYAL AND 2 ORS Vs. NABA KANTA BARDOLOI AND 2 ORS
July 10, 2018
DEEPALI DEVI AND ANR Vs. STATE OF ASSAM AND ORS
February 1, 2018
DEEPALI PHUKAN Vs. DIBRUGARH UNIVERSITY
March 28, 2018
DEEPSIKHA PHUKAN W/O MANASH PRATIM CHOUDHURY Vs. STATE OF ASSAM
October 11, 2018
DENIAEL REGMI Vs. SHRI HALADHAR KALITA
January 30, 2018
DEPUTY COMMISSIONER AND ANR Vs. SURAJ CHETIA AND 5 ORS S/O BHUSAN CHETIA
June 7, 2018
DEVENDRA KUMAR SETHIA Vs. SUNIL KUMAR SETHIA
October 12, 2018
DHAJEN DAS Vs. THE NATIONAL INSURANCE CO. LTD. AND ANOTHER
February 10, 2018
DHANESWAR BORA Vs. STATE OF ASSAM
September 3, 2018
DHANJITA MEDHI Vs. STATE OF ASSAM
August 6, 2018
DHANRAJ SURANA Vs. HIRAN SEN @ HIREN SEN AND ANR
July 10, 2018
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA AND 3 ORS
March 6, 2018
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
January 29, 2018
DHARANI SAIKIA Vs. STATE OF ASSAM
December 18, 2018
DHARITRI DAS Vs. HARI CHARAN BEJ
January 29, 2018
DHARMA DUTTA UPADHAYA Vs. STATE OF ASSAM AND ORS REP BY COMMISSIONER
January 4, 2018
DHEKIAJULI MAROWARI PANCHAYAT AND 2 ORS Vs. BHUBAN BORAH
September 4, 2018
DHEKIAJULI MAROWARI PANCHAYAT AND 2 ORS Vs. MUKUT KALITA S/O LT TANKESWAR KALITA
September 4, 2018
DHIRAJ SANKAR SARMAH Vs. INDIAN OIL CORPORATION LTD.
November 8, 2018
DHIRENDRA BARUAH Vs. STATE OF ASSAM
January 23, 2018
DHRUBA JYOTI BORAH AND ANR. Vs. KHANIJ SAIKIA AND 4 ORS.
March 16, 2018
DHRUBAJYOTI BARUAH Vs. RAKHI BARUAH AND ANOTHER
February 12, 2018
DHRUBAJYOTI TAMULI Vs. STATE OF ASSAM AND 2 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
April 19, 2018
DHWAJEN CHANDRA NATH AND ORS. Vs. THE STATE OF ASSAM AND ORS.
May 14, 2018
DIBAKAR DAS Vs. STATE OF ASSAM AND ANR
February 21, 2018
DIGANTA BARAH Vs. STATE OF ASSAM AND ANR
May 17, 2018
DIGANTA DAS AND 6 ORS Vs. SUB-DIVISIONAL OFFICERC, RANGIA AND ORS SUB-DIVISION
January 17, 2018
DIGANTA SARMA S/O TARUN CH SARMA Vs. CHAITALI SIDDHANTA AND 6 ORS
July 13, 2018
DILDAR ALI AND 2 OTHERS Vs. THE STATE OF ASSAM
April 11, 2018
DILIP CHETIA Vs. STATE OF ASSAM AND 7 ORS
August 6, 2018
DILIP DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD AND 3
May 16, 2018
DILIP DAS Vs. STATE OF ASSAM
October 3, 2018
DILIP DAS AND ANR Vs. STATE OF ASSAM REP BY P P
June 13, 2018
DILIP DAS S/O SANABAR DAS Vs. DIPANJALI DAS
July 24, 2018
DILIP ROBI DAS AND 4 ORS Vs. STATE OF ASSAM AND 3 ORS
December 4, 2018
DILUWARA KHATUN Vs. UNION OF INDIA
November 30, 2018
DIMBESWAR SAHARIA Vs. STATE OF ASSAM AND 4 ORS
November 12, 2018
DIMKIO DUBI Vs. STATE OF ARUNACHAL PRADESH
March 16, 2018
DINABANDHU DAS Vs. STATE OF ASSAM AND ORS REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
September 24, 2018
DINABANDHU KALITA Vs. STATE OF ASSAM AND 3 ORS REPRESENTED BY COMMISSIONER AND SECY TO GOVT OF ASSAM
January 30, 2018
DINATHSO CHAITOM Vs. STATE OF ARUNACHAL PRADESH
February 28, 2018
DINESH CHANDRA BHOWMIK Vs. UNION OF INDIA
August 10, 2018
DINESH CHOUHAN Vs. STATE OF ASSAM
January 10, 2018
DINESH KUMAR MITTAL S/O, GYAN CHAND MITTAL Vs. VIJAYA BANK (A GOVT OF INDIA UNDERTAKING) AND 2 ORS
September 5, 2018
DIPAK CHANDRA DAS Vs. STATE OF ASSAM
June 18, 2018
DIPAK CHANDRA DAS Vs. STATE OF ASSAM
June 16, 2018
DIPAK DAS Vs. ABDUL MANNAN (MD.) AND ANR.
February 23, 2018
DIPAK DAS S/O DANDIRAM DAS Vs. STATE OF ASSAM AND 6 ORS
December 4, 2018
DIPAK GOGOI S/O RUDRESWAR GOGOI Vs. STATE OF ASSAM AND ANR
August 27, 2018
DIPAK KH Vs. STATE OF ASSAM
January 10, 2018
DIPAK KHANIKAR Vs. STATE OF ASSAM
April 10, 2018
DIPAK KR DAS S/O GOPI RAM DAS Vs. STATE OF ASSAM AND ORS
January 4, 2018
DIPAK KUMAR DAS Vs. PARKEDAVIS INDIA LTD AND 3 ORS
June 4, 2018
DIPAK KUMAR DAS Vs. SMTI LAKHIPRIYA DAS AND OTHERS
March 5, 2018
DIPAK KUMAR SINGH Vs. STATE OF ASSAM
July 20, 2018
DIPAK SHARMA Vs. ASHOK KUMAR SANCHETI
September 26, 2018
DIPANKAR BOSE Vs. THE REGIONAL MANAGER NATIONAL INSURANCE CO. LTD AND ANOTHER
February 10, 2018
DIPANKAR DAS Vs. STATE OF ASSAM REPRESENTED BY PUBLIC PROSECUTOR, ASSAM
August 16, 2018
DIPANKAR DIHINGIA S/O DIPAK DIHINGIA Vs. STATE OF ASSAM AND OTHERS
July 18, 2018
DIPANKAR NATH Vs. THE STATE OF ASSAM
January 25, 2018
DIPEN RABHA Vs. NEW INDIA ASSURANCE CO. LTD. AND ANR.
April 10, 2018
DIPIKA BORA Vs. ASSAM GRAMIN VIKASH BANK AND OTHERS
April 9, 2018
DIPIKA KALITA AND ANR. Vs. THE BRANCH MANAGER AND 4 ORS, RELIANCE GENERAL INSURANCE CO. LTD.
January 29, 2018
DIPOK SARMAH Vs. STATE OF ASSAM AND ANR
November 28, 2018
DIPU BORA Vs. STATE OF ASSAM
November 14, 2018
DIPU KUMAR DAS Vs. BABUL HAZARIKA
January 23, 2018
DIRECTOR ELEMENTARY EDUCATION Vs. PRADIP NARAH VILLAGE CHAMUGURI
June 5, 2018
DIRECTOR, REGIONAL INSTITUTE OF PARA MEDICAL & NUR Vs. RUBY ZOHMINGLIANI, D/O B SANGZUALA
June 7, 2018
DORJEE TSERING Vs. STATE OF ARUNACHAL PRADESH
June 29, 2018
DR. AMALENDU NAG Vs. THE STATE OF ASSAM AND 3 ORS.
July 19, 2018
DR. BANI KANTA TALUKDAR Vs. THE STATE OF ASSAM AND ORS.
May 15, 2018
DR. LALATENDU SAHU Vs. STATE OF ASSAM
April 26, 2018
DR. PUNGA MARDE AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH
April 25, 2018
DR. RAJKUMAR AGARWALLA Vs. THE STATE BANK OF INDIA AND ANR
April 10, 2018
DR. SEKHAR BRAHMA AND ANR. Vs. THE BODOLAND UNIVERSITY AND 4 ORS.
May 10, 2018
DR. TARA PRASAD DAS Vs. THE STATE OF ASSAM
January 25, 2018
DRISHTI BARUAH Vs. STATE OF ASSAM
February 8, 2018
DUDU CHAKMA D/O KALACHAND Vs. STATE OF MIZORAM
June 19, 2018
DULAL CHANDRA BASAK Vs. RUMA DUTTA BASAK
January 25, 2018
DULEN SAIKIA Vs. STATE OF ASSAM
May 16, 2018
DULU BASAK @ PETLA AND ANR Vs. STATE OF ASSAM
May 2, 2018
DULU KASAP Vs. STATE OF ASSAM
May 16, 2018
DWARIKA NATH RAI Vs. STATE OF ASSAM AND ORS.
February 13, 2018
DWIJEN THAKURIA Vs. CENTRAL BUREAU OF INVESTIGATION
April 26, 2018
DWIJENDRA BARMAN S/O LT PABINDRA BARMAN Vs. PRINCIPAL JUDGE, FAMILY COURT, CACHAR AND 3 ORS
September 15, 2018
DWIPEN CHANDRA KALITA Vs. STATE OF ASSAM AND 3 ORS
April 27, 2018
DWITHUN BORGAYARI @ BORGAYARY Vs. STATE OF ASSAM REPRESENTED BY SPECIAL PUBLIC PROSECUTOR
October 11, 2018
E LALTHANGLIANI, D/O A BIAKVELA Vs. DISTRICT COLLECTOR, AIZAWL AND OTHERS
March 16, 2018
EASTER Vs. STATE OF NAGALAND
October 25, 2018
EASTERN AGRO MARKETING AGENCIES Vs. STATE OF ASSAM AND 3 ORS
February 22, 2018
EDUCATED UNEMPLOYED SC YOUTH Vs. STATE OF ASSAM
November 30, 2018
EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE AND 2 ORS Vs. HINDUSTAN COCA COLA BEVERAGES PVT LTD AND ANR
September 3, 2018
ENAMUL HOQUE Vs. STATE OF ASSAM AND 4 ORS
June 13, 2018
ER. KIPA RINIA Vs. STATE OF ARUNACHAL PRADESH REPRESENTED
June 7, 2018
ESIMON BEWA AND OTHERS Vs. ORIENTAL INSURANCE CO.LTD. AND ANOTHER
March 26, 2018
EVA DEKA Vs. STATE OF ASSAM AND OTHERS
February 22, 2018
EVER ASSAM TEA PVT. LTD. Vs. STATE OF ASSAM
February 27, 2018
F LALHMINGTHANGA Vs. SAFE EXPRESS PVT LTD
August 9, 2018
FAIZUL HAQUE Vs. MD. MUBOI SHEKH
March 9, 2018
FAKRUL ISLAM CHOUDHURY Vs. STATE OF ASSAM AND 6 ORS
August 7, 2018
FALU DAS Vs. UNION OF INDIA
April 9, 2018
FAZINA KHATUN @ FAJINA KHATUN BIBI Vs. UNION OF INDIA
November 12, 2018
FIRDOSHI AND ANR D/O MD RAFIQUE AHMED Vs. NORTH EAST FRONTIER RAILWAY AND 3 ORS
July 24, 2018
FOOD CORPORATION OF INDIA Vs. SURAT RAM KHADARIA AND SONS
May 17, 2018
FORCE NO 065323264 ASI/MINISTERIAL PRAVIN KUMAR JHA Vs. UNION OF INDIA AND 4 ORS
July 13, 2018
FULBANU BEGUM Vs. SHAHIR UDDIN AND ANR
May 21, 2018
GADADHAR DAS AND 7 ORS Vs. STATE OF ASSAM AND 5 ORS
November 12, 2018
GAJANAN STRUCTURES AND ANR Vs. BISWAJIT DEB AND 8 ORS S/O LATE PHANI BHUSHAN DEB
October 3, 2018
GAJEN DAS Vs. STATE OF ASSAM AND OTHERS
July 31, 2018
GAJI RAHMAN Vs. THE DIVISIONAL MANAGER AND 2 ORS
May 11, 2018
GANESH CH LAHKAR Vs. STATE OF ASSAM AND 5 ORS
December 15, 2018
GANESH CHANDRA NATH Vs. ARNAB HAZARIKA AND ANR
December 13, 2018
GANESH DAS S/O LT ZANGBOR DAS Vs. STATE OF ASSAM
August 16, 2018
GANESH JANGRE Vs. STATE OF ASSAM
June 14, 2018
GANESH RAMCHIARY S/O RABI RAMCHIARY Vs. STATE OF ASSAM
December 13, 2018
GANESH SONARI SON OF LATE SITARAM SONARI Vs. STATE OF ASSAM
January 11, 2018
GANGA DHAR DAS Vs. STATE OF ASSAM AND ORS.
February 13, 2018
GANGA MINJE @ GONGA MINJA Vs. STATE OF ASSAM
June 13, 2018
GANGTE CHARCHANG Vs. STATE OF ARUNACHAL PRADESH
June 29, 2018
GATTANI INDUSTRIES REP BY SRI MAKHAN LAL GATTANI Vs. UNION OF INDIA AND 6 ORS
October 1, 2018
GAUHATI INDUSTRIAL SPARES Vs. STATE OF ASSAM AND 11 ORS
June 1, 2018
GAURANGA DAS AND 2 ORS Vs. STATE OF ASSAM AND ANR
November 30, 2018
GAYATRI PROJECTS LTD Vs. UNION OF INDIA
May 25, 2018
GEETIMA DEKA W/O BIMAL CHANDRA DEKA Vs. STATE OF ASSAM AND 7 ORS
May 14, 2018
GEJU PRAJA Vs. STATE OF ASSAM
July 26, 2018
GENUS POWER INFRASTRUCTURES LTD Vs. STATE OF ASSAM AND 3 ORS
November 14, 2018
GHANA BORGOHAIN Vs. LEGAL HEIRS OF DURGADAS BANERJEE
March 20, 2018
GHANAKANTA SAIKIA S/O LT TANKESWAR SAIKIA Vs. STATE OF ASSAM AND 5 ORS
August 20, 2018
GHANASHYAM DAS Vs. STATE OF ASSAM AND 2 ORS
September 7, 2018
GHANASHYAM DAS, SON OF LATE RATI RAM DAS Vs. MADHAB CHANDRA DAS, SON OF PARASU RAM DAS
February 26, 2018
GHANASHYAM SAIKIA Vs. STATE OF ASSAM AND 5 ORS
May 2, 2018
GHONESWARI ROY AND ORS. Vs. BIPAD BHANJAN PAUL AND ORS.
May 25, 2018
GHOORONIA TEA CO. PVT. LTD. AND ANR. Vs. THE PRESIDING OFFICER LABOUR COURT AND ANR.
May 30, 2018
GIASH UDDIN AND OTHERS Vs. MUSSTT SALEHA BAGUM W/O LT. REKAT ALI AND OTHERS
March 22, 2018
GIRIJANANDA BHATTACHARJYA S/O LT ABHAYANANDA BHATTACHARJYA Vs. STATE OF ASSAM AND 4 ORS
August 17, 2018
GIRINDRA MAHANTA AND ANR Vs. STATE OF ASSAM AND ANR
March 6, 2018
GIRIRAJ KAKARANIA Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
May 3, 2018
GIRISH BAYAN Vs. THE STATE OF ASSAM
May 31, 2018
GIRISH RAJBONGSHI Vs. STATE OF ASSAM AND ORS
May 10, 2018
GITA BHATTACHARJEE Vs. APARNA CHOUDHURY AND ORS
April 3, 2018
GITA DEVI Vs. UNION OF INDIA AND 7 ORS
November 16, 2018
GITA HAZARIKA Vs. STATE OF ASSAM AND ORS
September 3, 2018
GITANJALI TALUKDAR CHOUDHURY Vs. STATE OF ASSAM AND 4 ORS
September 12, 2018
GOBIN PEGU Vs. STATE OF ASSAM AND 5 ORS
July 23, 2018
GOBINDA DEBNATH Vs. THE STATE OF ASSAM AND 6 ORS
September 3, 2018
GODA HASDA Vs. STATE OF ASSAM
August 9, 2018
GODREJ CONSUMER PRODUCTS LTD Vs. UNION OF INDIA AND 5 ORS
September 15, 2018
GODREJ CONSUMER PRODUCTS LTD Vs. UNION OF INDIA AND 5 ORS
September 17, 2018
GOKUL GHOSH AND 3 ORS Vs. UNION OF INDIA AND 2 ORS
February 1, 2018
GOLAP BORGOHAIN Vs. STATE OF ASSAM
November 13, 2018
GOLDEN TOBACCO LTD Vs. UNION OF INDIA
December 13, 2018
GOMBU Vs. STATE OF ARUNACHAL PRADESH
June 28, 2018
GOPAL CHANDRA BARMAN Vs. STATE OF ASSAM AND OTHERS
March 15, 2018
GOPAL ROY S/O HARENDRA ROY @ DHANESH ROY Vs. STATE OF ASSAM
December 17, 2018
GOPAL SAIKIA S/O LT LILA RAM SAIKIA Vs. STATE OF ASSAM
August 6, 2018
GOPENDU CHOUDHURY Vs. SILCHAR MUNICIPAL BOARD
January 9, 2018
GOUTAM GHOSH @ BAPI S/O GAURANGO GHOSH Vs. LEGAL MANAGER, BAJAJ ALLIAN GENERAL INSURANCE COMPANY LTD
September 14, 2018
GOVERNING BODY OF BURHINAGAR JUNIOR COLLEGE Vs. STATE OF ASSAM
January 10, 2018
GREENPLY INDUSTRIES LTD Vs. UNION OF INDIA AND 6 ORS REP BY SECRETARY TO GOVT OF INDIA
September 24, 2018
GUJARAT STATE FERTILIZERS AND CHEMICALS LTD Vs. CENTURY PLYBOARDS (I) LTD
June 15, 2018
GULBHAN BEGUM @ GUL BHAN BIBI @ GUL BON BIBI @ GULFAN NESSA Vs. THE UNION OF INDIA AND 3 ORS.
February 27, 2018
GULEH AHMED CHOUDHURY AND 4 ORS Vs. STATE OF ASSAM AND 3 ORS
May 16, 2018
GUNIJIT DAS Vs. STATE OF ASSAM
July 31, 2018
GUNJA MURA Vs. STATE OF ASSAM
November 30, 2018
GURUPRASAD DAS S/O LT PRAFULLA DAS Vs. STATE OF ASSAM
August 21, 2018
GUTTU AND COMPANY PVT LTD AND ORS Vs. SIRAJ ALI AND ANR
May 16, 2018
GUTUNG VETTALI FISHERY CO Vs. THE STATE OF ASSAM AND ORS.
May 18, 2018
GYAN RANJAN GOGOI Vs. STATE OF ASSAM
June 25, 2018
GYANDHI LAPUNG AND OTHERS Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION AND OTHERS
May 30, 2018
H BIAKNGHETA Vs. GOVT OF MIZORAM REPRESENTED BY ITS CHIEF SECRETARY
June 28, 2018
H C RALAI Vs. CHIEF EXECUTIVE MEMBER, MARA AUTONOMOUS DISTRICT COUNCIL
September 25, 2018
H T RAMFANGZUAVA Vs. STATE OF MIZORAM
May 1, 2018
HABIBUR RAHMAN (MD.) Vs. AMINUL HAQUE (MD.)
January 17, 2018
HABIJUDDIN FAKIR Vs. ABDUL KADIR
January 30, 2018
HAFIZUN BEGUM AND 3 ORS Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO AND 3 ORS
November 30, 2018
HAGE MAMUNG, D/O HAGE RANKA Vs. STATE OF ARUNACHAL PRADESH
October 5, 2018
HAIDAR ALI S/O LT EYASIN ALI Vs. STATE OF ASSAM AND 3 ORS
June 8, 2018
HALI TAJO Vs. STATE OF ARUNACHAL PRADESH
February 19, 2018
HALIM KHAN Vs. UNION OF INDIA
April 4, 2018
HALIM SHEIKH Vs. MD. HAFIZUDDIN
June 5, 2018
HAMID ALI AND 3 ORS Vs. ASSAM STATE TRANSPORT CORPORATION, TEZPUR AND ORS
June 18, 2018
HAMIDA BEGUM Vs. UNION OF INDIA
June 6, 2018
HANIF ALI Vs. STATE OF ASSAM AND ANR
January 31, 2018
HANIF ALI Vs. STATE OF ASSAM REP BY COMMISSIONER AND SECRETARY T
May 18, 2018
HANPOT JUGLI, PRT (AT) & ORS. Vs. NABAM PARIO (PRT) & ORS.
May 18, 2018
HARAKANTA DAS AND ANOTHER Vs. DIMBESWAR DAS
April 11, 2018
HARE KRISHNA MEDHI S/O LT. RAMESH CHANDRA MEDHI Vs. CENTRAL BUREAU OF INVESTIGATION
March 23, 2018
HAREN KUMAR HAZARIKA Vs. STATE OF ASSAM
August 30, 2018
HAREN MAHANTA Vs. STATE OF ASSAM AND ANR REP BY PUBLIC PROSECUTOR
May 7, 2018
HARENDRA NATH SARMA Vs. STATE OF ASSAM AND 4 ORS
December 15, 2018
HARERAM KEOT Vs. STATE OF ASSAM
November 20, 2018
HARESWAR RABHA S/O UPEN CH RABHUA Vs. STATE OF ASSAM AND ORS
February 20, 2018
HARI KRISHAN AND SONS AND ANR Vs. UNION OF INDIA AND ORS
October 12, 2018
HARI NATH MEDHI AND ANR S/O LATE GAJENDRA NATH MEDHI Vs. BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD
July 10, 2018
HARISH CH ROY Vs. KRISHNA TRADING COMPANY PARTNER SRI KANHAIYA LAL SARAF WARD
July 16, 2018
HARKHALI YADAV Vs. STATE OF ASSAM AND 3 ORS THROUGH COMMISSIONER AND SECY TO GOVT OF ASSAM
August 16, 2018
HARSHAJYOTI BORA S/O ANIL BORA Vs. STATE OF ASSAM
October 5, 2018
HARUMAI SINGH Vs. R M, ORIENTAL INSURANCE CO LTD AND 2 ORS
June 15, 2018
HASMOT ALI Vs. STATE OF ASSAM
December 21, 2018
HASSAN AHMED LASKAR @ HASAN AHMED AND 5 ORS Vs. STATE OF ASSAM AND ANR
May 7, 2018
HDFC ERGO GENERAL INSURANCE CO LTD Vs. NOOR MAHAMAD AND ANR
November 20, 2018
HEMANTA DAS Vs. STATE OF ASSAM AND 3 ORS
May 25, 2018
HEMANTA KR TALUKDAR Vs. STATE OF ASSAM AND ORS
September 20, 2018
HEMANTA KUMAR PATHAK AND ORS. Vs. THE UNION OF INDIA AND ANR.
March 21, 2018
HEMENDRA LAL BARUAH Vs. LAKSHMAN GUPTA
February 7, 2018
HEMENDRA NATH DEKA AND 2 ORS Vs. UNION OF INDIA REP BY SECRETARY
September 6, 2018
HENTER NGOMDIR, W/O KOGAM BASAR Vs. STATE OF ARUNACHAL PRADESH
January 23, 2018
HIDAM JOGESWAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATIONC B I
June 22, 2018
HILAI & 25 ORS Vs. UNION OF INDIA & 6 ORS
April 11, 2018
HILAL UDIN S/O LT MOIYUB ALI Vs. DEPUTY COMMISSIONER AND 2 ORS
June 6, 2018
HILL VIEW COALS PVT LTD AND ANR Vs. UNION OF INDIA
November 22, 2018
HIMACHAL ROAD TRANSPORT CORPORATION Vs. INUMONI BEGUM
July 12, 2018
HIMADRI SHEKHAR BHATTACHARJEE Vs. PUNJAB NATIONAL BANK
November 16, 2018
HIRA HAZARIKA Vs. STATE OF ASSAM AND ANOTHER
March 5, 2018
HIRAK DAS Vs. STATE OF ASSAM AND 8 ORS
October 1, 2018
HIRANYA BORA Vs. INDIAN NATIONAL TRADE UNION CONGRESS AND 11 ORS
June 13, 2018
HIRANYA KUMAR SARMA S/O LT DEBENDRA CH SARMA Vs. STATE OF ASSAM AND ORS
February 1, 2018
HIRANYA MAYEE BRAHMA Vs. STATE OF ASSAM AND ORS
April 26, 2018
HIREN HALOI Vs. STATE OF ASSAM
May 9, 2018
HIRI KUMAR SAHOO Vs. STATE OF ASSAM AND ORS
January 2, 2018
HITESWAR NEOG Vs. DIGANTA SAIKIA AND ANR
July 18, 2018
HOPNA SOREN Vs. STATE OF ASSAM
January 17, 2018
HRISHIKESH DAS Vs. ASSAM PUBLIC SERVICE COMMISSION AND 3 ORS
August 20, 2018
HULASHMAL VERMA Vs. TARACHAND CHIMANRAM
December 4, 2018
HURAN NESSA @ SURAN NESSA Vs. UNION OF INDIA, REPRESENTED BY MINISTRY OF HOME AFFAIRS
August 29, 2018
IBRAHIM ALI Vs. STATE OF ASSAM
July 24, 2018
IBRAHIM ALI AHMED Vs. STATE OF ASSAM AND 9 ORS
December 11, 2018
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MAYA RANI DAS AND ORS
February 21, 2018
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. J LALHLUNA S/O GRISTIHA
May 3, 2018
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. INA NARZARY
June 15, 2018
IFTARA BEGUM Vs. STATE OF ASSAM AND 5 ORS
July 16, 2018
IKEN TAO Vs. STATE OF ARUNACHAL PRADESH
January 10, 2018
IMTIAZ HUSSAIN SON OF LATE ISFAQUL HUSSAIN Vs. AJIT GOGOI S/O LATE MULUKA GOGOI
January 5, 2018
IMTIOMEN Vs. STATE OF NAGALAND & ORS.
August 10, 2018
INDER CHAND BAGRI Vs. JAGADISH PRASAD BAGRI
February 13, 2018
INDIAN OIL CORPORATION LIMITED AND 2 ORS Vs. KRISHNA BHUSHAN SARMA
May 31, 2018
INDIAN OIL CORPORATION LTD AND 2 ORS Vs. MRP ENTERPRISE AND 12 ORS, BIJAYNAGAR
August 6, 2018
INDIAN OIL CORPORATION LTD AND 3 ORS Vs. MONI MADHAV DUTTA
May 15, 2018
INDRA KANTA GOGOI Vs. THE STATE OF ASSAM AND 3 ORS.
July 19, 2018
INDRA KANTA PEGU Vs. STATE OF ASSAM AND 6 ORS TO BE REP BY COMMISSIONER AND SECRETARY
April 2, 2018
INDRA MOHAN BISWAS Vs. THE STATE OF ASSAM
April 24, 2018
INDRAJIT SAIKIA Vs. JULI RAJBANGSHI
October 5, 2018
INSTITUTE OF INDIAN TECHNOLOGY Vs. ARUN CHANDRA DEKA
October 23, 2018
ISAMUDDIN AHMED AND 6 ORS Vs. STATE OF ASSAM AND ORS
February 1, 2018
ISHED PEDRU DESOUZA Vs. STATE OF ASSAM
November 10, 2018
ISIRAN NESSA Vs. UNION OF INDIA
April 10, 2018
ISMILE ALI S/O LATE ABDUL SATTAR Vs. MANAGING DIRECTOR AND ANR
July 9, 2018
ISUB ALI Vs. UNION OF INDIA
December 13, 2018
ISWAR SINGH BAGGA Vs. CENTRAL BUREA OF INVESTIGATION C B I
June 22, 2018
IZAZUR RAHMAN Vs. IFTIKAR RAHMAN @ SAJID
May 7, 2018
J. A. BROTHERS Vs. UNION OF INDIA
November 9, 2018
J. GEETH Vs. STATE OF NAGALAND
November 14, 2018
JACINTA LALTANPUII Vs. STATE OF MIZORAM
August 3, 2018
JADAB CHANDRA MAZUMDAR Vs. THE STATE OF ASSAM AND OTHERS
April 5, 2018
JADU NATH DOLEY S/O LT BINOD DOLEY Vs. STATE OF ASSAM
January 8, 2018
JADUMONI GOSWAMI Vs. INDRESWAR GOGOI
January 24, 2018
JAGANATH MANDAL S/O PORESH CHANDRA MANDAL Vs. DIVISIONAL MANAGER AND 4 ORS
June 1, 2018
JAGANNATH SAHA Vs. STATE OF ASSAM
July 31, 2018
JAGDAMBA TRADING COMPANY Vs. ROOP CHAND BAID
May 25, 2018
JAGIR SINGH Vs. STATE OF ASSAM
November 14, 2018
JAHANARA BEGUM AND ORS Vs. AMINA KHATOON AND ORS
July 10, 2018
JAHARLAL DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD AND 2 ORS
May 10, 2018
JAHIDA AHMED Vs. SAYERA AHMED
February 26, 2018
JAHIRUDDIN ALI SEKH Vs. UNION OF INDIA AND 4 ORS
November 19, 2018
JAHIRUL ISLAM Vs. STATE OF ASSAM AND ANR
November 19, 2018
JAHUR ALI S/O LT HALIM SARKAR Vs. STATE OF ASSAM
May 31, 2018
JAIDEV DAS Vs. BHAGABAN DAS
October 5, 2018
JAINAL ABEDIN Vs. MEMBER MOTOR ACCIDENT CLAIMS TRIBUNAL
September 12, 2018
JAINAL UDDIN Vs. UNION OF INDIA
April 3, 2018
JAKIR HUSSAIN S/O ABDUL SATTAR Vs. STATE OF ASSAM AND 6 ORS
August 7, 2018
JALALUDDIN Vs. UNION OF INDIA
June 11, 2018
JAMAL AHMED CHOUDHURY @ JAMAL UDDIN CHOUDHURY Vs. THE STATE OF ASSAM AND OTHER
April 11, 2018
JAMATULLAH ALI Vs. ABDUL JABBAR AND 5 ORS
August 8, 2018
JAMELA KHATUN Vs. UNION OF INDIA
December 17, 2018
JAMES THANGLIANA Vs. DISTRICT COLLECTOR
November 9, 2018
JAMIRAN BIBI Vs. UNION OF INDIA AND ORS
April 26, 2018
JAN NESSA (MUSSTT.) Vs. UNION OF INDIA
October 11, 2018
JANAKI DAS Vs. SANTOSH KUMAR DAS
February 2, 2018
JANG LARGE SIZED MULTIPURPOSE COOPERATIVE SOCIETY LTD. Vs. SHRI K. K. YANGFO
January 8, 2018
JANTI DAS Vs. NEW INDIA ASSURANCE CO LTD AND ANR
October 3, 2018
JATIN CH DEKA Vs. STATE OF ASSAM AND 3 ORS
November 1, 2018
JATIN DAS Vs. UNITED BANK OF INDIA REP BY ITS CHAIRMAN
April 19, 2018
JATIN MALLIK Vs. STATE OF ASSAM
July 19, 2018
JATINDRA NATH SARMA S/O LT HARESWAR SARMA Vs. STATE OF ASSAM
February 26, 2018
JAYANTA BARUAH S/O SRI DEBANANDA BARUAHAND AND ANOTHER Vs. AJIT SINGH S/O LT. JYOTISH PRASAD SINGH
March 23, 2018
JAYANTI BARMAN W/O SUMESWAR SAIKIA Vs. STATE OF ASSAM
May 31, 2018
JAYANTI DEVI W/O TILAK CHANDRA NATH Vs. STATE OF ASSAM AND 3 ORS
February 20, 2018
JEHIRUL ALAM Vs. STATE OF ASSAM AND 5 ORS
June 15, 2018
JEMS BHANGRA Vs. STATE OF ASSAM
June 25, 2018
JERICHO DETERGENT PVT. LIMITED Vs. UNION OF INDIA
February 20, 2018
JHUMKI ROY Vs. SANJAY ROY
November 6, 2018
JIBAN CHANDRA KALITA Vs. THE STATE OF ASSAM AND 5 ORS
August 13, 2018
JITEN BORA Vs. UNION OF INDIA
September 13, 2018
JITEN CHATTAR Vs. STATE OF ASSAM
June 25, 2018
JITENDRA KUMAR DAS Vs. STATE OF ASSAM AND 4 ORS
May 4, 2018
JITUMONI SAIKIA AND ANOTHER Vs. SUNIL KR. VERMA AND ANOTHER
April 19, 2018
JIYAN ALI Vs. JULMAT ALI AND 7 ORS
December 14, 2018
JNANDEEP RABHA Vs. THE STATE OF ASSAM AND 5 ORS
February 23, 2018
JNANENDRA CHAKRAVORTY Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER
June 1, 2018
JOGEN BORAH Vs. STATE OF ASSAM
January 11, 2018
JOGEN TALUKDAR Vs. BINOD KUMAR DEKA
August 27, 2018
JOGENDRA NATH BORUAH Vs. ATUL CHANDRA BORUAH
March 6, 2018
JOGINDER SINGH Vs. UNION OF INDIA
March 8, 2018
JOHNY HMINGTHANSANGA Vs. STATE OF MIZORAM & 3 OTHERS
September 4, 2018
JOHURA KHATUN W/O LATE WAZ ALI AND ORS. Vs. ORIENTAL INSURANCE CO. LTD. AND ANR.
March 29, 2018
JONAKI BORO Vs. STATE OF ASSAM
January 12, 2018
JONALI DAS Vs. UNION OF INDIA
August 7, 2018
JONALI RAJBONGSHI Vs. UNION OF INDIA
July 19, 2018
JORAM ALLA Vs. STATE OF ARUNACHAL PRADESH
February 2, 2018
JOSHOMAYEE DEVI Vs. INDIAN INSTITUTE OF BANK MANAGEMENT
May 25, 2018
JOVIAL KALITA Vs. STATE OF ASSAM AND ORS REPRESENTED BY SECRETARY AND COMMISSIONER
May 2, 2018
JOY CHANDRA KONCH S/O LT RATNA KONCH Vs. STATE OF ASSAM AND 9 ORS
August 20, 2018
JOYFUL NESSA @ JOYFUL KHATUN Vs. UNION OF INDIA AND OTHERS
July 30, 2018
JOYMONI BASUMATARY Vs. STATE OF ASSAM AND 3 ORS
May 28, 2018
JOYNAB BIBI AND 5 ORS Vs. UNION OF INDIA AND 5 ORS
November 15, 2018
JOYNAL ABEDIN LASKAR Vs. STATE OF ASSAM
December 15, 2018
JOYTERA BEGUM Vs. UNION OF INDIA AND 5 ORS
November 19, 2018
JUGA KUMAR BARUAH S/O MIHIR BARUAH Vs. SUMITRA ROY AND 3 ORS W/O LATE PROMOD ROY
January 5, 2018
JULA GOSWAMI WIFE OF PARAG KUMAR GOSWAMI Vs. STATE OF ASSAM, REPRESENTED BY COMMISSIONER & SECRETARY TO GOVERNMENT OF ASSAM
September 15, 2018
JULFA BEGUM MAZUMDAR Vs. UNION OF INDIA
December 14, 2018
JUMOR ALI AND 2 ORS, S/O JABED ALI Vs. STATE OF ASSAM
February 1, 2018
JUN BORAH Vs. STATE OF ASSAM
November 13, 2018
JURI BARUAH W/O KABIN CHOUDHURY Vs. STATE OF ASSAM AND 3 ORS
February 20, 2018
JURI DEKA Vs. STATE OF ASSAM
December 17, 2018
JURIMONI PHOOKAN KAKATY Vs. STATE OF ASSAM
May 24, 2018
JUSMITA BORAH Vs. STATE OF ASSAM AND 3 ORS REP BY SECY TO GOVT OF ASSAM
July 16, 2018
JWNGSAR BAGLARY Vs. ASSAM GRAMIN VIKASH BANK AND 3 ORS
September 12, 2018
JYOTI BARUAH AND 8 ORS Vs. STATE OF ASSAM AND 4 ORS
July 10, 2018
JYOTI BRAHMA W/O LATE LAKHINDAR BRAHMA Vs. STATE OF ASSAM AND 2 ORS
September 14, 2018
JYOTSNA BISWAS Vs. UNION OF INDIA
May 7, 2018
K D CEMENTS Vs. UNION OF INDIA AND 4 ORS
September 14, 2018
K HRANGNAWNA & 3 OTHERS Vs. STATE OF MIZORAM & 3 ORS
March 8, 2018
K K PATNI MOHAN MARKET Vs. UNION OF INDIA
January 18, 2018
K LALCHHANKIMA Vs. STATE OF MIZORAM & ANR
January 24, 2018
K LALREMTLUANGA Vs. SECRETARY TO THE GOVT OF INDIA
June 1, 2018
K ROHMINGLIANA Vs. IDBI BANK LTD
October 10, 2018
K V L ENTERPRISES, REPRESENTED BY KEVI VIZO Vs. STATE OF NAGALAND REPRESENTED THROUGH CHIEF SECRETARY TO GOVT OF NAGALAND
September 24, 2018
K VANLALHMANGAIHI Vs. MIZORAM UNIVERSITY
December 6, 2018
K. HMINGTHANZAUVI Vs. STATE OF MIZORAM
February 21, 2018
K.NZANTHUNG HUMTSOE Vs. STATE OF NAGALAND
February 2, 2018
KABIL SK S/O LATE KALAI Vs. SOFIUR RAHMAN AND ANR
June 1, 2018
KADBANU BEGUM @ KADBANU Vs. UNION OF INDIA AND ORS.
May 3, 2018
KAKUMONI BORAH Vs. STATE OF ASSAM AND ORS
April 26, 2018
KALA MIA LASKAR Vs. STATE OF ASSAM
November 12, 2018
KALENDOR CHAKMA Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF MIZORAM AIZAWL
August 24, 2018
KALICHARAN PAUL Vs. STATE OF ASSAM
June 12, 2018
KALPANA BAISHYA W/O LT PARESH BAISHYA Vs. KARUNA DEKA S/O MAHIDHAR DEKA
January 11, 2018
KALPANA DEVI Vs. STATE OF ASSAM
November 28, 2018
KALPANA PAUL Vs. APPELLATE AUTHORITY
January 9, 2018
KALYAN KR. CHAKRABORTY Vs. STATE OF ASSAM
February 5, 2018
KALYAN KUMAR NATH AND ANR Vs. STATE OF ASSAM AND ANR
November 29, 2018
KAMAKHYA COAL TAR INDUSTRIES AND ANR Vs. STATE OF ASSAM AND 3 ORS
May 7, 2018
KAMAKHYA DAS AND ANR Vs. UNION OF INDIA AND 6 ORS
December 21, 2018
KAMAKHYA TRANSFORMERS Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
June 20, 2018
KAMAL KUMAR BHUYAN S/O KSHIROD CH BHUYAN Vs. STATE OF ASSAM AND 2 ORS
July 24, 2018
KAMAL MALLA BUJARBARUAH Vs. STATE OF ASSAM AND 13 ORS
February 21, 2018
KAMAL SARMA Vs. KABINDRA PRASAD SARMA AND 5 ORS
September 3, 2018
KAMAL UDDIN BARBHUIYA S/O LATE ABDUL NOOR BARBHUIYA Vs. STATE OF ASSAM AND 12 ORS
August 14, 2018
KAMAL UDDIN LASKAR @ SAJAL Vs. STATE OF ASSAM
May 8, 2018
KAMALA CHAKRAVARTY Vs. STATE OF ASSAM AND 4 ORS BEING
July 23, 2018
KAMALA SARMAH Vs. STATE OF ASSAM AND ORS.
April 3, 2018
KAMALAKANTA BHATTACHARJEE Vs. KUSUM DEVI
July 17, 2018
KAMALESWAR ROY Vs. STATE OF ASSAM AND 4 ORS
September 7, 2018
KAMALUDDIN Vs. THE STATE OF ASSAM AND 2 ORS.
May 14, 2018
KAMESH SALAM Vs. UNION OF INDIA AND24 ORS
October 3, 2018
KAMLANG SAW AND VENEER MILLS PVT LTD Vs. UNION OF INDIA AND 6 ORS REP BY SECRETARY TO GOVT OF INDIA
September 24, 2018
KAMLENDRA KUMAR PANDEY S/O RAM SHIYAV MAIN PANDEY PERMANENT R/O KALYANGARH Vs. UNION OF INDIA
June 14, 2018
KAMLESH SINGH Vs. STATE OF ASSAM AND ANR
May 10, 2018
KAMRUN NESSA BARBHUIYA AND ANR Vs. STATE OF ASSAM AND 8 ORS
June 13, 2018
KANAK BORO Vs. STATE OF ASSAM
June 22, 2018
KANDARPA KANTA SARMA Vs. UNION OF INDIA AND 3 ORS
May 21, 2018
KANDARPA KUMAR DAS Vs. UNION OF INDIA
June 14, 2018
KANDE KERKETA Vs. STATE OF ASSAM
November 9, 2018
KANHAIYA LAL S/O PHUNDI LAL Vs. UNION OF INDIA AND ORS
February 15, 2018
KANTI KHATANIER Vs. STATE OF ASSAM AND 8 ORS
September 6, 2018
KANU PAUL Vs. THE UNION OF INDIA
March 27, 2018
KARMI RIRAM Vs. STATE OF ARUNACHAL PRADESH
April 2, 2018
KARNA KUMAR BARMAN Vs. STATE OF ASSAM AND ORS, REPRESENTED BY SECY TO GOVT OF ASSAM
July 10, 2018
KARTIK CHAKRABORTY Vs. STATE OF ASSAM
December 21, 2018
KARTIK MURARI Vs. STATE OF ASSAM
July 26, 2018
KARUNA KANTA PATGIRI Vs. CHITRA RANI DEKA
November 20, 2018
KASER ALI Vs. STATE OF ASSAM AND ANR
June 1, 2018
KASTURI LAHIRI W/O DHRUBA LAHIRI Vs. AMITABHA GHOSH S/O LATE BENOY KUMAR GHOSH
September 20, 2018
KATI RAM BORO Vs. PARAG PATRA
February 6, 2018
KAUSTAV GOGOI AND ANR Vs. BHARATI GOGOI AND 2 ORS
February 20, 2018
KAZIRANGA SELF HELP GROUP Vs. EDUCATED UNEMPLOYED SC YOUTH AND 3 ORS
November 30, 2018
KEMO LOLLEN Vs. STATE OF ARUNACHAL PRADESH
May 9, 2018
KENDRIYA VIDYALAYA SANGHATHAN, NEW DELHI AND OTHER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, GAWAHATI AND OTHE
March 13, 2018
KENGO ORI Vs. STATE OF ARUNACHAL PRADESH
June 20, 2018
KERAMAT ALI Vs. UNION OF INDIA
September 7, 2018
KERKON PEGU Vs. STATE OF ASSAM
March 27, 2018
KESHARI INDUSTRIES Vs. UNION OF INDIA AND 5 ORS
October 1, 2018
KETAKI HOTEL CUM RAJDEEP Vs. TINA DOWERAH AND 2 ORS
September 13, 2018
KHAGEN KONCH S/O LT GANDHESWAR KONCH Vs. STATE OF ASSAM
June 5, 2018
KHAGEN MIKIR S/ O LT KANDURA MIKIR KACHARI VILL- NARBAM Vs. STATE OF ASSAM AND ORS
March 27, 2018
KHAGESWAR BAISHYA Vs. MANOMATI BAISHYA
May 9, 2018
KHALEK UDDIN AND ANR Vs. STATE OF ASSAM
July 31, 2018
KHALILUR RAHMAN (MD.) AND ANR. Vs. STATE OF ASSAM AND ORS.
March 27, 2018
KHALILUR RAHMAN AND ANR Vs. STATE OF ASSAM
October 30, 2018
KHALIQUZZAMAN SK @ KHALIQUZZAMAN SHEIKH AND ANR Vs. STATE OF ASSAM AND 4 ORS
February 21, 2018
KHANDAKAR RAJJAK AHMED Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
July 19, 2018
KHANINDRA KR DUTTA Vs. STATE C B I
May 15, 2018
KHANINDRA KUMAR NATH Vs. STATE OF ASSAM AND 6 ORS
June 13, 2018
KHANINDRA KUMAR NATH Vs. STATE OF ASSAM AND 2 ORS
June 18, 2018
KHARGESWAR NARZARY Vs. STATE OF ASSAM
December 11, 2018
KHIROD BHUYAN Vs. STATE OF ASSAM
February 12, 2018
KHUDEJA KHATOON Vs. UNION OF INDIA AND ORS.
April 26, 2018
KHUDEJA KHATUN AND 4 ORS W/O JAKIR HUSSAIN Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
June 4, 2018
KHUKAN DEBNATH S/O LATE HARE KRISHNA DEBNATH Vs. GOPAL BISWAS AND 3 ORS
July 10, 2018
KHUSBOO CHIRANIA @ KANTA CHIRANIA AND 3 ORS Vs. KAMAL KUMAR SOVASARIA AND ANR
September 3, 2018
KING SANGMA & ANR Vs. THE STATE OF ASSAM & ORS.
October 27, 2018
KIRAN BRAHMA Vs. STATE OF ASSAM
August 6, 2018
KIRAN THAKURIA Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO LTD AND 2 ORS
October 1, 2018
KISHOR DEKA Vs. STATE OF ASSAM
November 29, 2018
KISHOR KUMAR DAS S/O LT TUFAN DAS Vs. UNION BANK OF INDIA AND 4 ORS
December 11, 2018
KISHOR SHARMA Vs. INDRAJIT KUMAR MAZUMDAR
December 11, 2018
KISHORE KUMAR BAISHYA Vs. STATE OF ASSAM
November 28, 2018
KISHORI PRASAD SINGH Vs. SANJIB BAISHYA
February 15, 2018
KISHUR KUMAR NATH AND ORS. Vs. THE STATE OF ASSAM AND ORS.
May 15, 2018
KOHINOOR PULP AND PAPER PVT. LTD. Vs. STATE OF ASSAM
February 13, 2018
KOJUM TECHI Vs. UNION OF INDIA AND OTHERS
June 19, 2018
KONMAI PHUKAN Vs. STATE OF ASSAM AND 4 ORS
December 15, 2018
KORBAN ALI AHMED AND 8 ORS Vs. STATE OF ASSAM AND 4 ORS REP BY COMM AND SECY
June 15, 2018
KOUSTAV JYOTI KASHYAP Vs. BOARD OF SECONDARY EDUCATION, ASSAM AND 3 ORS
May 16, 2018
KOZO LASUH Vs. STATE OF NAGALAND
April 19, 2018
KRC & SR ASSOCIATES REPRESENTED BY ONE OF ITS PARTNER Vs. AIR PLAZA RETAIL HOLDING PRIVATE LIMITED
January 31, 2018
KRISHNA BALA ROY Vs. UNION OF INDIA AND 5 ORS
November 9, 2018
KRISHNA DAS AND ANOTHER Vs. STATE OF ASSAM
March 28, 2018
KRISHNA DAS D/O KSHITISH CH DAS Vs. STATE OF ASSAM AND 5 ORS
November 26, 2018
KRISHNA DEVI Vs. UNION OF INDIA AND ANR
September 21, 2018
KRISHNA KANTA BARUAH, SON OF LATE DAMODHAR BARUAH Vs. DIGANTA DAS, SON OF NILAMBAR DAS
September 20, 2018
KRISHNA KANTA DAIMARY Vs. UNION OF INDIA AND ORS
May 8, 2018
KRISHNA KANTA NATH SON OF LATE JADURAM NATH Vs. STATE OF ASSAM
December 13, 2018
KRISHNA KUMAR DAS Vs. UNION OF INDIA
March 23, 2018
KRISHNA KUMAR SINGHA AND 3 ORS Vs. STATE OF ASSAM AND 9 ORS
February 22, 2018
KRISTO MOHAN ROY Vs. STATE OF ASSAM
November 28, 2018
KSHITISH RANJAN PAUL AND ANR Vs. DIGENDRA DAS AND 6 ORS
July 17, 2018
KUDDUS ALI Vs. STATE OF ASSAM AND 6 ORS
May 30, 2018
KUKIL KUMAR GOSWAMI Vs. JUNTI KAKOTI AND ANR
February 22, 2018
KULDEEP SARMAH Vs. STATE OF ASSAM AND ANR
February 22, 2018
KULJINDER SINGH Vs. THE STATE OF ASSAM
May 15, 2018
KULSUM BIBI @ KULSON BIBI Vs. UNION OF INDIA
January 25, 2018
KUMARI SUPRIYA BHATTACHARJEE Vs. UNION OF INDIA
April 5, 2018
KUMUD CHANDRA BORAH Vs. STATE OF ASSAM AND 4 ORS
April 19, 2018
KUMUD CHOUDHURY Vs. THE STATE OF ASSAM AND ORS.
April 10, 2018
KUNDANMAL SHARMA AND ORS Vs. ORIENTAL INSURANCE CO LTD
December 6, 2018
KURKURU GARH Vs. STATE OF ASSAM
November 12, 2018
KUSHA RAM KAKATI S/O LT NARAYAN KAKATI Vs. STATE OF ASSAM AND 4 ORS
September 15, 2018
KUSHAL DAS Vs. STATE OF ASSAM
January 11, 2018
KUSUM BEGGUM Vs. STATE OF NAGALAND
October 24, 2018
KUTUB UDDIN Vs. STATE OF ASSAM AND 3 ORS
November 26, 2018
KUWALI SARKAR W/O CHATRA SING RAY Vs. STATE OF ASSAM
January 5, 2018
L LAWMKIMA SON OF KAMHMUNGA Vs. STATE ELECTION COMMISSION
July 30, 2018
L.M. COMMERCIAL HOUSE Vs. CHITTARANJAN PATOWARY
October 24, 2018
LABA DAS AND ANR Vs. UNION OF INDIA AND 4 ORS
July 23, 2018
LABANYA BORA Vs. STATE OF ASSAM AND 4 ORS
February 23, 2018
LABANYA BORUA WIFE OF LOKNATH CHUTIA Vs. STATE OF ASSAM AND ORS
July 10, 2018
LABANYA DEKA @ LAI DEKA Vs. HIMESWAR BARUAH
June 12, 2018
LABANYA HAZARIKA AND OTHERS Vs. MEGHALAYA CARBIDE AND CHEMICALS P. LTD. AND OTHERS
August 29, 2018
LAHPOHIA TEA COMPANY PRIVATE LIMITED AND 2 ORS Vs. UNION OF INDIA AND ANR
August 27, 2018
LAILA KHATOON AND ANR, W/O LATE TAIZUDDIN AHMED Vs. HIRA HUSSAIN AND 2 ORS, S/O LATE SALIMA KHATOON
August 20, 2018
LAKHI NARAYAN SONOWAL AND 7 ORS Vs. SUSMITA SUTRADHAR DAS AND 2 ORS
July 11, 2018
LAKHIMPUR KRISHI UDYOG (P) LTD Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
August 9, 2018
LAKHINDRA GOGOI Vs. THE STATE OF ASSAM
October 10, 2018
LAKHMI BARUAH Vs. SUCHIL KUMAR THAKURIA AND 3 ORS
December 4, 2018
LAKSHI KANTA BHARALI S/O LT KAYA RAM BHARALI Vs. STATE OF ASSAM AND 5 ORS
June 7, 2018
LAKSHMI BHAR W/O SHIV NARAYAN BHAR Vs. SHIV NARAYAN BHAR
October 9, 2018
LALBIAKSANGI Vs. STATE OF MIZORAM
February 21, 2018
LALBIAKTLUANGA Vs. STATE OF MIZORAM
June 26, 2018
LALFELA S/O LALPIANHUNA Vs. STATE OF MIZORAM
October 24, 2018
LALMUANPUIA CHAWNGTHU Vs. REMCHHUNGA CHAWNGTHU
October 12, 2018
LALNUNRINGA S/O LALZAMLOVA Vs. DISTRICT COLLECTOR CUM DEPUTY COMMISSIONER
June 5, 2018
LALRAMMAWII Vs. MIZORAM UNIVERSITY
September 17, 2018
LALRAMMAWII, ASSOCIATE PROFESSOR Vs. MIZORAM UNIVERSITY
March 23, 2018
LALRAMMUANA S/O SH ROKUNGA Vs. STATE OF MIZORAM
May 23, 2018
LALREMPUIA S/O LALHRIATA Vs. DISTRICT COLLECTOR CUM DEPUTY COMMISSIONER
February 6, 2018
LALRINNGHETI Vs. GANESH CHHETRI
October 9, 2018
LALRINPUII Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
June 22, 2018
LALRUATKIMA RALTE Vs. STATE OF MIZORAM
June 13, 2018
LALRUATPUII HLAWNMUAL Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
July 10, 2018
LALTANPUII, D/O LALPUITHANGA (L) Vs. V ZALIANA
July 27, 2018
LALTHANGKIMI & 106 ORS Vs. STATE OF MIZORAM & 4 ORS
March 1, 2018
LALTLUANGPUIA S/O LAIBUANGA Vs. UNION OF INDIA
July 30, 2018
LALZAWMLIANA, S/O HMARHMINGLIANA Vs. STATE OF MIZORAM
February 14, 2018
LAMA NGAWANG NORBU Vs. STATE OF ARUNACHAL PRADESH
August 27, 2018
LAMDEMA TSERING Vs. PEMA CHIGE
March 5, 2018
LAXMI NARAYAN SAHU Vs. UNION OF INDIA
December 10, 2018
LAXMI NARAYAN SAHU S/O LT SURYA NARAYAN SAHU Vs. UNION OF INDIA AND 2 ORS
October 12, 2018
LEENA MONI KUMARI Vs. STATE OF ASSAM
November 16, 2018
LEGAL HEIRS BAIJANTI DEVI AGARWAL Vs. BIMALA DEVI GOYAL
July 10, 2018
LEGAL HEIRS BHUBANESWAR DAS BARMAN Vs. HARMOHAN KUMAR
February 7, 2018
LEGAL HEIRS OF LT. FAIZUL HAQUE Vs. MUBOI SHEIKH (MD.)
March 9, 2018
LEGAL HEIRS SMT. LABANYA DEVI Vs. DILIP KUMAR SARMA
April 20, 2018
LEGAL HEIRS SMT. RENUSHREE LAHKAR Vs. PRADIP KUMAR LAHKAR
August 29, 2018
LEGEM TAKALIANG Vs. LT L HALAI
October 5, 2018
LEGEM TAKALIANG Vs. STATE OF ARUNACHAL PRADESH
October 5, 2018
LIAKAT ALI Vs. BINOY SAHA ROY
November 26, 2018
LIANHMINGTHANGI Vs. STATE OF MIZORAM
September 20, 2018
LIANTHANGPUIA Vs. STATE OF MIZORAM
July 23, 2018
LIKHA SONI Vs. STATE OF ARUNACHAL PRADESH
August 13, 2018
LILA DUWARAH @ UMA Vs. STATE OF ASSAM
May 18, 2018
LILA SARMA Vs. STATE OF ASSAM
November 28, 2018
LILABATI DEBYA Vs. UNION OF INDIA
December 12, 2018
LILYPUII CHHANGTE Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY TO GOVT OF MIZORAM, AIZAWL
June 28, 2018
LIMAYANGER AO Vs. STATE OF NAGALAND
October 1, 2018
LIMRAS LOTTERY TRADING & CO PVT LTD Vs. STATE OF MIZORAM REPRESENTED BY SECRETARY
October 4, 2018
LIPAK DAS Vs. DHARITRI KR. DAS
December 10, 2018
LITTLE STAR ENGLISH HIGH SCHOOL AND ANR Vs. STATE OF ASSAM AND 3 ORS
December 13, 2018
LITTON DUTTA Vs. UNION OF INDIA
February 9, 2018
LODHA KUMAR Vs. STATE OF ASSAM
August 29, 2018
LORAKON @ IDUL CHOUDHURY Vs. STATE OF ASSAM
May 11, 2018
LOVELY SINGHA Vs. STATE OF ASSAM AND 9 ORS
August 24, 2018
LUCY VANLALHRUAII Vs. DISTRICT COLLECTOR, AIZAWL AND OTHERS
March 16, 2018
LUKENA CHUTIA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
April 24, 2018
LUKMAN UDDIN AND ORS Vs. STATE OF ASSAM
May 8, 2018
LULU MEDHI S/O LT JURAM MEDHI Vs. STATE OF ASSAM
June 7, 2018
M K JOKAI AGRI PLANTATIONS P LTD AND ANR Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX, DIBRU
February 20, 2018
M K MASHIUDDIN AHMED Vs. GAZI GIASUDDIN AHMED
September 12, 2018
M L SHARMA AND 2 ORS S/O LATE SURAJ MAL SHARMA Vs. CENTRAL BUREAU OF INVESTIGAN CBI
October 4, 2018
M/S ASSAM PLYWOOD LIMITED Vs. LAND ACQUISITION OFFICER AND ANR
March 9, 2018
M/S CHENTA INC Vs. UNION OF INDIA
December 11, 2018
M/S GREEN VALLEY INDUSTRIY AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
December 4, 2018
M/S INDUSTRIAL TRADE AND Vs. STATE OF ASSAM AND OTHERS
April 12, 2018
M/S MAHIBUR RAHMAN Vs. THE STATE OF ASSAM
May 15, 2018
M/S ORIENTAL INSURANCE CO. LTD. Vs. KASENG RONGFERPRI AND 2 ORS.
January 23, 2018
M/S UNITED INDIA INSURANCE CO. LTD. Vs. MST REHENA BEGUM AND 6 ORS.
January 12, 2018
M/S. HAROOCHARAI TEA ESTATE AND ANR. Vs. M/S. PARAMOUNT TEA MARKETING P. LTD. AND ORS.
May 4, 2018
M/S. HILLS TRADE Vs. UNION OF INDIA AND ANR
March 16, 2018
M/S. KALPATARU AGRO FOREST ENTERPRISES PRIVATE LTD. Vs. THE UNION OF INDIA AND OTHERS
April 19, 2018
M/S. KAMAKHYA BHANDAR Vs. UNION OF INDIA
March 21, 2018
M/S. MARPI WIRE PRODUCTS Vs. THE STATE OF ARUNACHAL PRADESH
May 23, 2018
M/S. NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. LALAWMPUII AND 6 OTHERS
March 22, 2018
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. NARMADA KALITA AND OTHERS
January 29, 2018
M/S. SURE SAFETY SOLUTIONS PRIVATE LIMITED AND OTHERS Vs. THE UNION OF INDIA
June 22, 2018
MAA SARADA AND CO REP BY ITS POWER OF ATTORNEY HOLDER Vs. SAHIDUL HOQUE
January 30, 2018
MADAN SUTRADHAR Vs. STATE OF ASSAM
February 23, 2018
MADHAB CHANDRA KALITA Vs. STATE OF ASSAM AND 3 ORS REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVERNMENT OF ASSAM
September 14, 2018
MADHAB CHANDRA KALITA S/O. LT. SIDDHI RAM KALITA Vs. THE STATE OF ASSAM AND 3 ORS.
July 20, 2018
MAGUNI CHARAN BEHRA Vs. STATE OF ARUNACHAL PRADESH
November 14, 2018
MAHALAXMI ASSOCIATES PVT LTD AND ANR Vs. UNION OF INDIA AND ORS
October 12, 2018
MAHBUB AHMED CHOUDHURY Vs. ABDUL QUADIR CHOUDHURY
February 1, 2018
MAHEN DAS Vs. STATE OF ASSAM
May 22, 2018
MAHESH CHANDRA KAKATI S/O LT BHANU RAM KAKOTI Vs. STATE OF ASSAM AND 6 ORS
October 9, 2018
MAHESH DAS S/O- LT HAREN DAS Vs. STATE OF ASSAM AND 4 ORS
January 5, 2018
MAHESH KR. YADAV Vs. AHMED TEA COMPANY
March 14, 2018
MAHESH MAHATO Vs. RAMA DAS AND ORS.
May 31, 2018
MAHESWAR DEKA Vs. STATE OF ASSAM
March 27, 2018
MAHESWAR LAHON Vs. JYOTI BORUAH AND ORS
September 18, 2018
MAHESWAR MEDHI Vs. STATE OF ASSAM
November 12, 2018
MAHUYA DEY Vs. KANAK CHOUDHURY
January 19, 2018
MAINUL HOQUE Vs. UNION OF INDIA
January 12, 2018
MAINUL HOQUE BARBHUIYA Vs. STATE OF ASSAM
July 31, 2018
MAJAM ALI Vs. STATE OF ASSAM AND 5 ORS
December 15, 2018
MAJHURA ANZAN HAZARIKA Vs. STATE OF ASSAM AND 7 ORS
August 16, 2018
MAJIRON NESSA Vs. UNION OF INDIA
November 30, 2018
MAKANI BAISHYA W/O LT PURNA RAM BAISHYA Vs. REGIONAL MANAGER, NATIONAL INS CO LTD AND ANR
June 7, 2018
MAKIBUL ISLAM S/O MUKSHED ALI Vs. STATE OF ASSAM
February 16, 2018
MALA DAS Vs. STATE OF ASSAM AND 4 ORS
September 18, 2018
MALA SING W/O LT BISHNU SING Vs. UNION OF INDIA NF RLY
December 11, 2018
MALIDA BIBI Vs. UNION OF INDIA
February 12, 2018
MALIRAM HAZARIKA AND 4 ORS Vs. STATE OF ASSAM AND ANR
June 4, 2018
MAMPI BISWAS Vs. RAJIB MITRA
February 22, 2018
MANAGEMENT OF CACHAR PAPER MILL HINDUSTAN PAPER CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SILCHAR AND ANR INDUSTRIAL TRIBUNAL, SILCHAR, ASSAM
April 10, 2018
MANAGEMENT OF HINDUSTAN PAPER CORPORATION LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SILCHAR
March 8, 2018
MANAGEMENT OF NAHORTOLI TEA ESTATE Vs. KAMALUDDIN ALI
November 9, 2018
MANAGING COMMITTEE DURGA MANDIR HINDI HIGH SCHOOL Vs. MOTILAL VERMA AND 3 ORS
November 27, 2018
MANAS PRATIM HALO S/O LT H N HALOI Vs. STATE OF ASSAM
October 11, 2018
MANESWAR KALITA Vs. STATE OF ASSAM AND 4 ORS
December 10, 2018
MANGAL ARYA Vs. STATE OF ASSAM
October 10, 2018
MANGAL MARDI Vs. STATE OF ASSAM
November 12, 2018
MANI BEGUM Vs. STATE OF ASSAM AND 9 ORS
May 7, 2018
MANIK ALI Vs. STATE OF ASSAM
October 31, 2018
MANIK CHANDRA KALITA Vs. STATE OF ASSAM
January 29, 2018
MANIK ROY Vs. STATE OF ASSAM
June 1, 2018
MANJIT GOSWAMI Vs. NIPENDRA NATH SARMA
November 20, 2018
MANJU BORAH Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECRETARY
September 14, 2018
MANJU KARMAKAR AND OTHERS Vs. HAFIF AND ANOTHER
May 11, 2018
MANKHOWA TEA COMPANY Vs. ASSAM GAS COMPANY LIMITED
September 26, 2018
MANMATH DAS S/O LATE BIKUL DAS Vs. STATE OF ASSAM AND ANR
September 4, 2018
MANOJ DAS Vs. STATE OF ASSAM
January 10, 2018
MANOJ KUMAR HARLALKA Vs. STATE OF ARUNACHAL PRADESH
October 31, 2018
MANOJ KUMAR SAIKIA Vs. STATE OF ASSAM
February 20, 2018
MANOJ MIRDHA (DR.) Vs. SHIVARAM NATH
February 1, 2018
MANOJ TALUKDAR S/O HAREN TALUKDAR Vs. REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD
September 6, 2018
MANOWAR HUSSAIN AND 2 ORS Vs. STATE OF ASSAM AND ORS REP BY COMMISSIONER AND SECY TO GOVT OF ASSAM
April 24, 2018
MANTU MAJHI AND ANR. Vs. THE STATE OF ASSAM AND ANR.
April 10, 2018
MANTU THAKUR Vs. STATE OF ASSAM
November 8, 2018
MANTUSH CHOUDHURY @ MANTU CHOUDHURY Vs. STATE OF ASSAM
February 15, 2018
MANUAL BHANGRA Vs. STATE OF ASSAM
November 14, 2018
MANYIA EKKE Vs. STATE OF ARUNACHAL PRADESH
January 23, 2018
MARAMI MAHANTA Vs. THE BRANCH MANAGER, UNIVERSAL SAMPO GENERAL INSURANCE COMPANY LIMITED.
November 16, 2018
MARGHERITA S S LTD AND 14 ORS Vs. STATE OF ASSAM AND 5 ORS
December 4, 2018
MARGUBUL ISLAM LASKAR Vs. STATE OF ASSAM AND 7 ORS
June 12, 2018
MASI HEMRAM Vs. STATE OF ASSAM
November 8, 2018
MASUMA KHATUN Vs. STATE OF ASSAM AND 5 ORS
May 28, 2018
MAUSOMI MADHAB Vs. STATE OF ASSAM
March 21, 2018
MAYA BASFORE Vs. UNION OF INDIA AND 3 ORS
September 20, 2018
MAYNA BEGAM MOZUMDER Vs. STATE OF ASSAM AND 4 ORS
October 8, 2018
MAZOR ALI Vs. UNION OF INDIA
January 31, 2018
MCLEOD RUSSEL INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T.
February 20, 2018
MD ABDUL JALIL CHOUDHURY Vs. STATE OF ASSAM AND ORS
December 6, 2018
MD ABDUL MALEQUE SON OF LATE ABDUL SATTAR Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
September 15, 2018
MD ABDUL RAHIM AND ANR Vs. STATE OF ASSAM AND ANR
September 4, 2018
MD ABDULLAH AND 7 ORS Vs. STATE OF ASSAM, AND 46 ORS
March 6, 2018
MD ABDUS SHUKUR Vs. STATE OF ASSAM
January 9, 2018
MD ABED ALI, SON OF MD ASUR ALI Vs. STATE OF ASSAM
May 31, 2018
MD AHEDUL HUSSAIN S/O LT ABDUL SAMAD Vs. STATE OF ASSAM AND 5 ORS
February 16, 2018
MD AINUDDIN MUNSHI Vs. STATE OF ASSAM
August 16, 2018
MD AJIBOR RAHMAN AND ANR Vs. STATE OF ASSAM AND ANR
August 9, 2018
MD AMINUL HAQUE Vs. UNION OF INDIA AND 3 ORS
October 11, 2018
MD AMRUL HAQUE LASKAR Vs. STATE OF ASSAM
February 1, 2018
MD BILAL HUSSAIN Vs. STATE OF ASSAM
November 22, 2018
MD DILWAR HUSSAIN S/O MUMTAZ ALI Vs. STATE OF ASSAM
January 9, 2018
MD ELUMUDDIN ALI @ DILBAR Vs. STATE OF ASASAM
January 3, 2018
MD FAJAL UDDIN Vs. STATE OF ASSAM AND 8 ORS
July 23, 2018
MD FARUK ALI Vs. UNION OF INDIA AND 2 ORS
April 20, 2018
MD FAZNUR ALI Vs. STATE OF ASSAM
March 19, 2018
MD HAZARAT ALI Vs. STATE OF ASSAM
February 22, 2018
MD IBRAHIM ALI Vs. THE STATE OF ASSAM AND ANR.
April 5, 2018
MD IKRAM ALI HAZARIKA Vs. STATE OF ASSAM AND 4 ORS REP BY ITS COMMISSIONER AND SECY
February 1, 2018
MD ILIMUDDIN Vs. STATE OF ASSAM
June 5, 2018
MD IMAMUL HAQUE Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER
May 31, 2018
MD IMAN UDDIN Vs. STATE OF ASSAM
February 9, 2018
MD IRFAN ALI Vs. UNION OFINDIA
March 8, 2018
MD JALAL UDDIN Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVT OF INDIA
August 27, 2018
MD JASIMUDDIN SARKAR Vs. BERGO BASUMATARY
September 13, 2018
MD JULHAS ALI Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO LTD
July 11, 2018
MD KASIM ALI Vs. MD ROZAN ALI
October 4, 2018
MD LIYAKAT ALI Vs. STATE OF ASSAM
November 28, 2018
MD MAHI UDDIN Vs. STATE OF ASSAM
January 9, 2018
MD MAHIBULLA ALI Vs. STATE OF ASSAM AND 5 ORS REP BY COMMISSIONER AND SECRETARY
April 2, 2018
MD MANIR HUSSAIN Vs. THE STATE OF ASSAM
May 15, 2018
MD MATIN UDDIN LASKAR S/O LT MOMTAZ ALI LASKAR Vs. STATE OF ASSAM AND 4 ORS
August 30, 2018
MD MAZID ALI Vs. STATE OF ASSAM
February 21, 2018
MD MEHMOD AKANDA Vs. STATE OF ASSAM AND 4 ORS
May 21, 2018
MD MOINUDDIN AHMED S/O LATE HAJI SARAFAT ALI Vs. STATE OF ASSAM
January 17, 2018
MD MONIUR ALI AND ORS Vs. MUSTT SAFINA KHATOON AND ORS
July 10, 2018
MD MORTUZ ALI Vs. DIVISIONAL MANAGER, ORIENTAL INSURNACE CO LTD
August 3, 2018
MD MUKUT ALI SON OF LATE HUSSAIN ALI Vs. STATE OF ASSAM
November 29, 2018
MD NAZRUL HOQUE Vs. STATE OF ASSAM
December 17, 2018
MD NUR ISLAM Vs. STATE OF ASSAM AND ANR.
March 21, 2018
MD NURUDDIN Vs. STATE OF ASSAM
December 6, 2018
MD NURUL HAQUE Vs. STATE OF ASSAM
May 29, 2018
MD PIYAR ALI Vs. STATE OF ASSAM AND ANR
November 28, 2018
MD SAFARUDDIN S/O MD HAFIZUDDIN Vs. THE STATE OF ASSAM
May 8, 2018
MD SAHA ALI Vs. STATE OF ASSAM AND 3 ORS
December 10, 2018
MD SAHIDUR RAHMAN Vs. THE STATE OF ASSAM AND ANR.
May 11, 2018
MD SAMETH ALI @ MD SAMED ALI S/O LT TULA DEWAN Vs. STATE OF ASSAM
February 19, 2018
MD SAMSUL ALI Vs. STATE OF ASSAM
May 14, 2018
MD SAMSUL HAQUE Vs. STATE OF ASSAM AND 2 ORS REP BY COMMISSIONER AND SECY TO GOVT OF ASSAM
April 19, 2018
MD SARIFUL ISLAM Vs. STATE OF ASSAM AND ANR
December 11, 2018
MD SIRAJUL HOQUE @ BAPA Vs. STATE OF ASSAM
February 27, 2018
MD SUAG MIAH ALIAS SUAIBUR RAHMAN Vs. STATE OF ASSAM
February 1, 2018
MD. ABDUL ALI AND ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
April 9, 2018
MD. ABDUL JABBAR KHAN Vs. THE STATE OF ASSAM AND 4 OTHERS
April 24, 2018
MD. ABDUL KUDDUS Vs. BANDE ALI (DIED) HIS LEGAL HEIRS KHUDIJA BEGUM @ KHUDIJA KHATOON WIFE AND ORS.
January 10, 2018
MD. ABDUL MALEK Vs. RAFIQUL RAHMAN AND ORS.
March 19, 2018
MD. ABU ZAFAR Vs. STATE OF ASSAM AND ANR.
January 24, 2018
MD. ALI HUSSAIN AND ORS. Vs. THE STATE OF ASSAM
January 24, 2018
MD. AZIZUL ALI Vs. STATE OF ASSAM
March 22, 2018
MD. BABUL ISLAM Vs. THE STATE OF ASSAM AND 4 ORS.
May 9, 2018
MD. BADIYAT ZAMAN AND OTHERS Vs. STATE OF ASSAM
February 8, 2018
MD. BADSHAH HUSSAIN Vs. BUDHIN CHUTIA @ BUDDHINDA CHUTIA
March 7, 2018
MD. FIROZ AHMED Vs. STATE OF ASSAM AND OTHER
March 27, 2018
MD. FIZNUR ALI Vs. STATE OF ASSAM
February 2, 2018
MD. FURKAN ALI Vs. THE STATE OF ASSAM AND ANR.
February 20, 2018
MD. KADAM ALI @ SUJIT Vs. STATE OF ASSAM
February 12, 2018
MD. MAINUL HOQUE AND ORS Vs. STATE OF ASSAM AND ORS.
April 12, 2018
MD. MAINUL ISLAM Vs. STATE OF ASSAM AND 6 OTHERS
July 26, 2018
MD. NOOR AHMED @ MD. NUR AHMED Vs. STATE OF ASSAM
December 6, 2018
MD. NURUL AMIN SHEIK Vs. THE STATE OF ASSAM AND OTHERS
March 8, 2018
MD. NURUL HAUQE Vs. STATE OF ASSAM
February 6, 2018
MD. RABUL HUSSAIN LASKAR, S/O MONIR UDDIN LASKAR Vs. THE STATE OF ASSAM AND ANOTHER
January 30, 2018
MD. RAHIM ALI AND ANR. Vs. UNION OF INDIA AND ORS.
March 8, 2018
MD. SAHJAHAN ALI Vs. MAHENDRA CH. DAS AND ORS.
May 15, 2018
MD. SHABER ALI AND OTHERS Vs. MD. AKKAS ALI AND OTHERS
April 11, 2018
MD. SIRAJ ALI @ CHIRAJ ALI AND 2 ORS. Vs. THE UNION OF INDIA AND 4 ORS.
January 31, 2018
MEGA ELECTRICALS Vs. UNION OF INDIA & ORS
July 27, 2018
MEGA ELECTRICALS Vs. UNION OF INDIA AND ORS.
January 11, 2018
MEGHENDRA KR DEKA S/O LT PRASANNA KR DEKA Vs. DHUPEN DEKA AND ORS S/O LT PRASANNA KUMAR DEKA
September 4, 2018
MEHBOOB HUSSAIN S/O LATE NIJAMUL HUSSAIN Vs. STATE OF ASSAM
August 14, 2018
MEHBUB AHMED LASKAR Vs. STATE OF ASSAM AND 5 ORS
September 21, 2018
MERIZA KHATUN Vs. STATE OF ASSAM
June 22, 2018
MIHIR GOSWAMI S/O LT KAILASH Vs. UNION OF INDIA AND 2 ORS
May 31, 2018
MILITARY FARM DAIRY CIVILIAN WORKERS UNION Vs. UNION OF INDIA AND 5 ORS
September 26, 2018
MINA BORAH Vs. CHITRALEKHA BORA AND ORS
May 3, 2018
MINA DEVI Vs. STATE OF ASSAM AND ORS
July 17, 2018
MINABALA DAS Vs. PARESH CHANDRA DAS
June 20, 2018
MINARA BEGUM BARBHUIYA Vs. STATE OF ASSAM
August 21, 2018
MINATI BORA AND ORS Vs. STATE OF ASSAM AND ORS
July 17, 2018
MINHAJ UDDIN AND ANR. Vs. THE STATE OF ASSAM
February 23, 2018
MINTU HASDA AND ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
April 6, 2018
MINU SAIKIA AND 11 ORS W/O TAPAN GOGOI FURKATING RLY LOCO COLONY Vs. STATE OF ASSAM AND 4 ORS
August 7, 2018
MIRNAL KUMAR SARMA Vs. M/S JAIN AGENCIES AND OTHERS
March 26, 2018
MISS DELOWARA KHATUN D/O LATE ABDUL MAZID Vs. MD SADAR ALI AND OTHERS
January 8, 2018
MISS RABIA KHATUN Vs. STATE OF ASSAM AND 5 ORS
March 15, 2018
MIZANUR RAHMAN Vs. UNION OF INDIA AND 4 ORS REP BY SECRETARY, MINISTRY OF HOME AFFAIRS
September 26, 2018
MIZANUR RAHMAN Vs. STATE OF ASSAM AND 5 ORS
June 4, 2018
MIZORAM HOME GUARDS SERVICE ASSN Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
January 22, 2018
MIZORAM STATE LEGAL SERVICES AUTHORITY (MSLSA) Vs. STATE OF MIZORAM
July 9, 2018
MOHAN BORA @ GUNI Vs. STATE OF ASSAM
August 28, 2018
MOHAN RABIDAS Vs. STATE OF ASSAM
August 6, 2018
MOJAFOR ALI @ MUZAFAR ALI Vs. UNION OF INDIA
November 30, 2018
MOKBUL HUSSAIN AND 8 ORS Vs. STATE OF ASSAM REPRESENTED BY PP
August 16, 2018
MOKSHADA SHARMA KATAKI Vs. ASSAM GRAMIN VIKASH BANK AND 5 ORS
October 1, 2018
MOLOY BORA Vs. STATE OF ASSAM AND 6 ORS
May 25, 2018
MOMINUR ALI S/O MD SAHAD ALI Vs. STATE OF ASSAM AND ANR
June 7, 2018
MONGRA LAKRA Vs. STATE OF ASSAM
October 3, 2018
MONIMOY BAISHYA S/O SONESWAR BAISHYA Vs. STATE OF ASSAM AND 3 ORS
September 14, 2018
MONJULA DAS Vs. STATE OF ASSAM
February 28, 2018
MONOJ RAM PHOOKAN AND ANOTHER Vs. ON THE DEATH OF ASHIMA DEVI @ GOSWAMI
February 26, 2018
MORIOM BIBI Vs. DIVISIONAL MANAGER AND 7 ORS
September 20, 2018
MORIOM KHATUN AND ANR Vs. NATIONAL INSURANCE CO LTD AND ANR
October 3, 2018
MOTOR STAND FOREIGN LIQUOR AND ANR Vs. UNION OF INDIA AND 2 ORS
September 7, 2018
MOUSUMI KALITA Vs. ICICI LOMBARD GENERAL INSURANCE CO LTD
September 27, 2018
MOZAHARUL ISLAM TALUKDAR Vs. STATE LEVEL COMMITTEE AND 5 ORS
September 5, 2018
MOZIBUR RAHMAN Vs. STATE OF ASSAM AND 3 ORS
December 7, 2018
MR. SIAMPHUNGA Vs. STATE OF MIZORAM AND 5 OTHERS
August 29, 2018
MRIDUL BAISHYA Vs. UNION OF INDIA AND OTHERS
July 23, 2018
MRIDUL BARUAH Vs. RAMAWATER AGARWALLA
January 29, 2018
MRIDUL DAS AND ANR Vs. STATE OF ASSAM AND 4 ORS
July 23, 2018
MRIDUL PATHAK AND ORS Vs. STATE OF ASSAM AND ORS
January 2, 2018
MRIDUL SARMA Vs. GITUMONI BHATTACHARJEE
May 22, 2018
MRIDUSMITA PATHAK Vs. STATE OF ASSAM
December 19, 2018
MRINAL KANTI ROY Vs. SUNIL NATH
April 3, 2018
MRS. MINA MEDHI AND OTHERS Vs. CHOLA MANDALAM AND OTHERS
March 21, 2018
MRS. MUNNI KHATUN AND 2 ORS. Vs. MD. JAHAR ALI AND ANR.
May 14, 2018
MRS. SWAPNA KALITA Vs. ASSAM GRAMIN VIKASH BANK AND OTHERS
August 6, 2018
MRS. ZABEEN AHMED LIBRARIAN, DR. S.K. BHUYAN LIBRARY, COTTON COLLEGE Vs. THE STATE OF ASSAM
March 27, 2018
MS. BINA KUMARI MISHRA AND ANOTHER Vs. MRS. PROMILA MISHRA W/O LT. DHRUBA DEO MISHRA
March 23, 2018
MS. H. LALMALSAWMI, AMICUS CURIAE Vs. STATE OF MIZORAM
July 12, 2018
MS. NASIBA SULTANA HUSSAIN AND ANR. Vs. ATUL PATHAK
May 29, 2018
MST HASINA KHATUN Vs. SAMSUL HAQUE AND OTHERS
August 28, 2018
MUJIBUR RAHMAN AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
January 5, 2018
MUKADDESH ALI Vs. STATE OF ASSAM
June 4, 2018
MUKBUL HUSSAIN Vs. UNION OF INDIA
December 7, 2018
MUKHDEO GIRI Vs. PRADIP PEGU AND ORS
April 3, 2018
MUKUL KR SHARMA S/O LT DUMAHEE RAM DEVA SARMA Vs. STATE OF ASSAM AND ANR
September 13, 2018
MUKUL SUT Vs. STATE OF ASSAM AND ORS.
February 5, 2018
MUKUT DOLOI Vs. STATE OF ASSAM AND ORS.
January 24, 2018
MUKUT PHUKAN PROPRIETOR Vs. UNITED BANK OF INDIA AND 2 ORS
December 4, 2018
MUNIN DUTTA S/O LT MANI DUTTA Vs. STATE OF ASSAM AND 2 ORS
September 4, 2018
MUSA S/O. LT. ABUL HASAN, RESIDENT OF VILLAGE Vs. STATE OF ASSAM
February 5, 2018
MUSLIMA KHATUN D/O MD MOJID ALI Vs. ORIENTAL INSURANCE COMPANY LTD
July 13, 2018
MUSSTT JAN NESSA @ MUSSTT JONO NESSA Vs. UNION OF INDIA AND 3 ORS REP BY SECRETARY TO GOVT OF INDIA
October 11, 2018
MUSSTT JARIDA KHATUN Vs. THE UNION OF INDIA AND 5 ORS.
February 28, 2018
MUSSTT REHANA BEGUM Vs. STATE OF ASSAM
April 4, 2018
MUSSTT SOKINA KHATUN Vs. RELIANCE GENERAL INSURANCE CO LTD AND ANR
May 23, 2018
MUSSTT SURJYADHAN BIBI @ SURJYABHAN BIBI Vs. UNION OF INDIA AND 6 ORS
September 10, 2018
MUSSTT. RABIYA KHATUN Vs. THE UNION OF INDIA AND 3 ORS.
February 9, 2018
MUSSTT. REHANA BEGUM Vs. STATE OF ASSAM AND OTHER
April 4, 2018
MUSSTT. SAHEDA BEGUM Vs. GOPAL SHAH
November 13, 2018
MUST BALIJAN BEWA Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD AND ANR
July 16, 2018
MUST DEWLY BEGUM @ GULBAHAR BEGUM Vs. STATE OF ASSAM
November 8, 2018
MUSTAFA AHMED BARBHUIYA Vs. STATE OF ASSAM REP BY PP
October 11, 2018
MUSTAFA HUSSAIN Vs. STATE OF ASSAM
May 16, 2018
MUSTAFA KAMAL Vs. STATE OF ASSAM AND 5 ORS
May 30, 2018
MUSTT FIROJA KHATUN W/O MD SAHED ALI AND ORS Vs. MUSTT RAJIA BEGUM 10 ORS W/O MD ALI HUSSAIN
January 19, 2018
MUSTT HALIMA KHATUN Vs. UNION OF INDIA
July 25, 2018
MUSTT RUPJAN BEGUM Vs. MD AZIZUR RAHMAN SAIKIA AND 5 ORS
May 7, 2018
MUSTT. TAHIRUN NESSA CHOUDHURY AND ANOTHER Vs. SMTI. PROVA BANIK WIFE AND OTHERS
January 29, 2018
N CHAKHAI Vs. STATE OF MIZORAM & 2 OTHERS
May 8, 2018
N MOLINA SINGHA Vs. STATE LEVEL COMMITTEE AND 4 ORS
November 26, 2018
N.E. TRADE AND TRANSPORT AND ANR. Vs. FOOD CORPORATION OF INDIA AND OTHERS
April 3, 2018
NABA KALITA Vs. MINAKSHI DEKA
May 17, 2018
NABA KUMAR NATH Vs. STATE OF ASSAM AND 4 ORS
August 8, 2018
NABAB KHAN Vs. UNION OF INDIA
February 1, 2018
NABAJYOTI DAS Vs. STATE OF ASSAM AND 6 ORS
December 4, 2018
NABAM EKA Vs. CENTRAL BUREAU OF INVESTIGATION (E)
October 31, 2018
NAGAON DISTRICT HIGHER SECONDARY PRINCIPALS COUNCIL AND 34 OTHERS Vs. THE UNION OF INDIA AND 4 OTHERS
February 13, 2018
NAGAON JILA BUS PARIBAHAN SANTHA AND 2 ORS Vs. STATE OF ASSAM AND ANR
September 27, 2018
NAGEN DAS Vs. JISHU BHATTACHARJEE AND 2 ORS.
May 14, 2018
NAGINA DEVI JAIN NAHAR Vs. UNION OF INDIA
March 13, 2018
NAJEERUL HAQUE Vs. STATE OF ASSAM
September 10, 2018
NAJRUL ISLAM Vs. STATE OF ARUNACHAL PRADESH
July 20, 2018
NALINI GOGOI WIFE OF JIBA KANTA GOGOI Vs. SIDHANT SAHEWALLA AND 2 ORS
August 20, 2018
NAMITA BARMAN AND ANR Vs. SUBHASH CHANDRA DAS AND ANR
June 15, 2018
NAND LAL DEVNATH @ NANDALAL DEV NATH Vs. UNION OF INDIA AND 6 ORS REP BY HE SECRETARY TO MIN OF HOME AFFAIRS
November 13, 2018
NANDA NATH DUTTA Vs. STATE OF ASSAM AND 6 ORS
April 25, 2018
NANDESWAR DAS AND ANR Vs. STATE OF ASSAM REP BY PP, ASSAM
August 16, 2018
NANDITA ACHARJEE Vs. AMITABH DEY AND ORS.
January 25, 2018
NANI GOPAL PAL Vs. KANTI RANJAN PAL AND OTHERS
February 15, 2018
NARAYAN DEBNATH Vs. RAJIA BEGUM LASKAR AND OTHERS
July 30, 2018
NARAYAN PRASAD SHARMA Vs. STATE OF ASSAM
January 11, 2018
NARENDRA KUMAR NATH AND ANR Vs. STATE OF ASSAM AND ANR
July 18, 2018
NARJIMA BEGUM Vs. STATE OF ASSAM
May 3, 2018
NASIR UDDIN Vs. UNION OF INDIA
April 5, 2018
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. SANJIB SAIKIA AND ORS S/O LATE GENESH SAIKIA
January 4, 2018
NATIONAL INSURANCE CO . LTD. Vs. MD. JOBED ALI @ MD RAJAB ALI
June 21, 2018
NATIONAL INSURANCE CO LTD Vs. BASANTA SARMA AND ANR
January 3, 2018
NATIONAL INSURANCE CO LTD Vs. DIPALI TALUKDAR AND 3 ORS
June 4, 2018
NATIONAL INSURANCE CO LTD Vs. MOSES LALRUATDIKA
December 4, 2018
NATIONAL INSURANCE CO LTD Vs. BIJAYA MODI AND 3 ORS
December 6, 2018
NATIONAL INSURANCE CO LTD Vs. PUSPA LACHIT AND 7 ORS
June 18, 2018
NATIONAL INSURANCE CO LTD Vs. RINA BARUAH AND 4 ORS
June 18, 2018
NATIONAL INSURANCE CO LTD Vs. SAMARPAN BHUYAN
June 18, 2018
NATIONAL INSURANCE CO LTD Vs. ABDUL SALAM SARKAR AND 2 ORS
July 16, 2018
NATIONAL INSURANCE CO LTD Vs. MARINA BEGUM, WIFE OF LATE SARIFUR RAHMAN
July 11, 2018
NATIONAL INSURANCE CO LTD Vs. BHADRESWAR DAS AND 5 ORS
July 9, 2018
NATIONAL INSURANCE CO LTD Vs. MD TAYEB ALI @ TALIB ALI
July 10, 2018
NATIONAL INSURANCE CO LTD Vs. DHANADA TALUKDAR
August 1, 2018
NATIONAL INSURANCE CO LTD Vs. NIRADA DEVI AND ANR
July 24, 2018
NATIONAL INSURANCE CO LTD Vs. DIPTI SARMAH AND ORS
August 28, 2018
NATIONAL INSURANCE CO. LTD Vs. HABIBUR RAHMAN
January 25, 2018
NATIONAL INSURANCE CO. LTD. Vs. SHYAM RAI MAHANTA
November 16, 2018
NATIONAL INSURANCE CO. LTD. Vs. MUST. HASINA BEGUM AND ORS.
December 1, 2018
NATIONAL INSURANCE CO. LTD. Vs. MANDIRA BORPATRA GOHAIN AND 5 ORS.
May 14, 2018
NATIONAL INSURANCE CO. LTD. Vs. MD. BASIR AHMED AND ORS.
March 19, 2018
NATIONAL INSURANCE CO. LTD. Vs. SMTI BIJU DAS AND 4 ORS.
March 16, 2018
NATIONAL INSURANCE CO. LTD. Vs. MAIJUDDINAHMED AND ORS.
April 9, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. UNION OF INDIA
January 17, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. MANGLU BARMAN
January 18, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. KHAGEN CHANDRA DAS
October 23, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI KHAGEN CHANDRA DAS & OTHERS
October 23, 2018
NATIONAL INSURANCE COMPANY LIMITED, MIDDLETON STREET, CALCUTTA Vs. UMA KANTI KONWAR
August 8, 2018
NATIONAL INSURANCE COMPANY LTD Vs. BIJAYA BHUYAN AND 4 ORS
October 31, 2018
NATIONAL INSURANCE COMPANY LTD Vs. UTTAM DEKA AND 2 ORS
June 13, 2018
NATIONAL INSURANCE COMPANY LTD Vs. HARISH CH ROY
July 16, 2018
NATIONAL INSURANCE COMPANY LTD REPRESENTED BY CHIEF REGIONAL MANAGER Vs. ASIMA GOGOI
September 6, 2018
NATIONAL INVESTIGATION AGENCY Vs. KEKHRIESATUO TEP AND ANR.
May 8, 2018
NATIONAL TRAINING POWER INSTITUTE GUWAHATI Vs. DEPUTY DIRECTOR AND 2 ORS
March 20, 2018
NAVENDRA KUMAR AND ANR S/O RAM MOHAN LAL Vs. CENTRAL BUREAU OF INVESTIGATION CBI
October 4, 2018
NAYEB ALI Vs. STATE OF ASSAM AND 6 ORS
May 30, 2018
NAZIA SULTANA Vs. STATE OF ASSAM
November 15, 2018
NAZIFUR ROHMAN Vs. THE STATE OF ASSAM AND 4 ORS.
July 19, 2018
NAZRUL HAQUE CHOUDHURY Vs. STATE OF ASSAM AND 3 ORS REP BY L R AND SECY
May 31, 2018
NAZRUL ISLAM Vs. THE STATE OF ASSAM
March 28, 2018
NBCC (INDIA) LTD Vs. STATE OF ASSAM AND 3 ORS
December 3, 2018
NEELAV CHALIHA S/O DEBOJIT CHALIHA Vs. DITUL DAS AND 2 ORS S/O BIREN DAS
September 18, 2018
NEPURJAN BIBI CHOUDHURY Vs. MUSABBIR ALI CHOUDHURY AND OTHERS
July 18, 2018
NETRA MOHAN SAIKIA Vs. INDIAN OIL CORPORATION LTD.
June 6, 2018
NEW INDIA ASS CO LTD Vs. ANWARA BEGUM
August 21, 2018
NEW INDIA ASS CO LTD Vs. KALAWATI DEVI AND 8 ORS
September 17, 2018
NEW INDIA ASSURANCE CO LTD Vs. MASHA ALI AND ANR
September 25, 2018
NEW INDIA ASSURANCE CO LTD Vs. PRADIP BORO
November 1, 2018
NEW INDIA ASSURANCE CO LTD Vs. ANIL SARKAR AND 3 ORS
June 4, 2018
NEW INDIA ASSURANCE CO LTD Vs. SUBODH DHAR AND 3 ORS
June 6, 2018
NEW INDIA ASSURANCE CO LTD Vs. RADHIKA TALUKDAR
July 12, 2018
NEW INDIA ASSURANCE CO LTD Vs. SHAHER ALI AND ORS
January 17, 2018
NEW INDIA ASSURANCE CO LTD Vs. MOTIUR RAHMAN AND ORS
February 1, 2018
NEW INDIA ASSURANCE CO LTD , MAHATMA GANDHI ROAD, MUMBAI Vs. SUMITRA RANI DEY AND ANR
August 2, 2018
NEW INDIA ASSURANCE CO LTD MAHATMA GANDHI ROAD, MUMBAI Vs. SANJIB DEBNATH AND ANR
August 2, 2018
NEW INDIA ASSURANCE CO. LTD Vs. BIBEK BARHOI AND ORS.
August 29, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. MD. JOYNAL UDDIN @ JAINUL UDDIN BORBHUIYA AND 2 ORS
March 20, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. KINKAR DAS
February 21, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. ABDUL ALI
May 28, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. ZASANGI & ANR.
August 27, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. GOPAL SHILL
November 6, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SH S R MAJUMDER, S/O T A MAJUMDAR
July 27, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ZODINGLIANI
August 7, 2018
NEW INDIA ASSURANCE COMPANY LTD Vs. URASI PAYENG AND ANR
June 13, 2018
NEW INDIA ASSURANCE COMPANY LTD. Vs. NRIPEN CHANDRA DEKA
February 8, 2018
NEW INDIA ASSURANCE COMPANY LTD. Vs. HOMEN CH. ROY AND ORS.
January 31, 2018
NEW INDIA INSURANCE CO. LTD. Vs. SRI KANESWAR BARUA AND ORS
March 20, 2018
NGILYANG TACHANG Vs. STATE OF ARUNACHAL PRADESH
October 4, 2018
NGILYANG TACHANG Vs. STATE OF ARUNACHAL PRADESH
December 10, 2018
NIBEDITA BARUA Vs. NUMALIGARH REFINERY LTD.
April 9, 2018
NIBEDITA BARUAH Vs. SURENDRA NATH TAMULI
June 7, 2018
NIBEDITA ROY Vs. UNION OF INDIA
March 29, 2018
NIC COMPANY LTD Vs. B DAWNGLIANA & 2 OTHERS
November 27, 2018
NIKHIL CHANDRA DAS Vs. ANJALI DAS
October 11, 2018
NIKUDIN TIRU Vs. THE STATE OF ASSAM AND ANOTHER
July 20, 2018
NILIMA BEGUM W/O LT SAMSUL HAQUE Vs. STATE OF ASSAM AND ORS
February 1, 2018
NILIMA DAS Vs. STATE OF ASSAM
January 2, 2018
NILOTPAL DAS AND 8 ORS Vs. STATE OF ASSAM AND ORS
July 17, 2018
NIMAI SAHA @ SRI NIMAI CH SAHA AND 3 ORS Vs. MD ATOWAR RAHMAN AND 2 ORS
June 13, 2018
NIPAN DAS Vs. MALATI CHETRI CHOUDHURY
November 27, 2018
NIR BAHADUR CHETRI Vs. UNION OF INDIA AND 2 ORS
April 23, 2018
NIRAKAR MALLICK Vs. UNION OF INDIA AND 4 ORS
November 14, 2018
NIRANJAN KUMAR JHA Vs. STATE OF ARUNACHAL PRADESH
September 21, 2018
NIRANJAN KUMAR JHA Vs. STATE OF ARUNACHAL PRADESHPARLIAMENTARY SECRETARY (PLANNING)
September 25, 2018
NIRANTA KUMAR BAISHYA Vs. STATE OF ASSAM AND 5 ORS
October 5, 2018
NIRESWAR KALITA Vs. STATE OF ASSAM
February 15, 2018
NIRMAL KUMAR JAIN S/O DHARAM CHAND JAIN Vs. ORIENTAL INSURANCE CO LTD
November 14, 2018
NIRMALI BHATTACHARJEE Vs. STATE OF ASSAM REPRESENTED BY COMMISSIONER
June 1, 2018
NIROD KUMAR DEKA Vs. ORIENTAL BANK OF COMMERCE AND 3 ORS
December 14, 2018
NIRU DUTTA Vs. STATE OF ASSAM AND 5 ORS
November 12, 2018
NIRUPOMA NATH D/O LT SUBIR CHANDRA NATH Vs. STATE OF ASSAM AND 2 ORS
February 26, 2018
NISHI GAS AGENCY Vs. STATE OF ASSAM AND 4 ORS
September 17, 2018
NITAI MANDAL Vs. STATE OF ASSAM
July 31, 2018
NITAI MUDOK S/O LATE GOPAL MUDOK Vs. SUREN SAIKIA @ SURENDRA SAIKIA AND 4 ORS
July 11, 2018
NITIKONA BANARJEE Vs. RAM PRASAD BANERJEE
November 1, 2018
NITUL CHANDRA DAS Vs. STATE OF ASSAM AND 5 ORS
May 11, 2018
NITYANANDA BORAH S/O LT BHABAKANTA BORAH Vs. STATE OF ASSAM AND 3 ORS
September 18, 2018
NITYANANDA ROY S/O BANCHA ROY Vs. STATE OF ASSAM
March 13, 2018
NIZAMUDDIN AHMED Vs. AKRAM HUSSAIN
February 2, 2018
NO 11 PART-V KALONG NADI ANCHALIK MEEN SAMABAI SAMITY LTD AND ANR Vs. STATE OF ASSAM AND 4 ORS
August 29, 2018
NOGHILE WANTH Vs. STATE OF NAGALAND
October 31, 2018
NOOLKANTH SALT SUPPLY CO Vs. UNION OF INDIA AND OTHERS
March 22, 2018
NOOR ALI Vs. STATE OF ASSAM
January 23, 2018
NORTH EAST EQUIPMENT SOLUTIONS PVT LTD Vs. STATE OF MIZORAM & 5 ORS
March 1, 2018
NORTH EAST FRONTIER RAILWAY Vs. ON THE DEATH OF UMA RAM KUMAR HIS LEGAL HEIRS NAMELY SMTI. MINU KUMAR WIFE AND ORS.
May 29, 2018
NORTH EAST FRONTIER RAILWAY Vs. GAYATRI BALA KALITA AND ANR.
May 29, 2018
NORTH EAST FRONTIER RAILWAY Vs. RADHIKA KUMAR AND ORS.
May 29, 2018
NORTH EAST FRONTIER RAILWAY Vs. LEGAL HEIRS OF LATE MANU RAM KUMAR AND OTHERS
May 29, 2018
NORTH EAST FRONTIER RAILWAY Vs. HARENDRA NATH KUMAR
May 29, 2018
NORTH EAST REGION FINSERVICES LIMITED AND ANR Vs. STATE OF MIZORAM AND ORS
July 24, 2018
NORTHERN FRONT RAILWAY Vs. LALMALSAWMI
September 28, 2018
NORTHERN FRONT RAILWAY Vs. LALMALSAWMI
September 29, 2018
NOWSHAD ALI AND 29 ORS S/O LT SHOHAR ALI Vs. STATE OF ASSAM AND ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
January 17, 2018
NRIPEN DAS S/O LT BIPIN DAS Vs. UNION OF INDIA AND ORS
February 13, 2018
NRIPEN DEKA Vs. STATE OF ASSAM
May 17, 2018
NRIPEN RABHA AND 6 OR Vs. STATE OF ASSAM AND ANR
November 28, 2018
NRIPENDRA DEKA Vs. LABANYA DEKA
July 17, 2018
NRIPENDRA NARAYAN CHOUDHURY Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER AND SECY TO GOVT OF ASSAM
August 21, 2018
NUMAL BHARALI Vs. STATE OF ASSAM
January 31, 2018
NUR AHMED AND 2 ORS Vs. STATE OF ASSAM REP BY P P ASSAM
August 16, 2018
NUR AHMED AND ANR. Vs. ON THE DEATH OF RAM LAKSHMAN GOALA
March 15, 2018
NUR ISLAM Vs. STATE OF ASSAM
November 15, 2018
NUR ZAMAL SK Vs. ABDUL GOFFAR AND ANR
September 15, 2018
NUREJA BIBI @ BEGUM Vs. UNION OF INDIA & ORS.
September 25, 2018
NURUL HUDA CHOUDHURY Vs. STATE OF ASSAM
March 28, 2018
NURUL ISLAM Vs. UNION OF INDIA AND 6 ORS
November 16, 2018
NURUZZAMAN SK AND ORS Vs. MONOWARA BEWA
November 1, 2018
NURZAMAN KHANDAKAR AND 3 ORS Vs. STATE OF ASSAM
July 31, 2018
NYAMBA SHONGMU Vs. STATE OF ARUNACHAL PRADESH
October 10, 2018
OIL AND NATURAL GAS CORPORATION LIMITED AND 2 ORS Vs. ASSAM PETROLEUM LIMITED AND ANR
March 6, 2018
OIL INDIA LIMITED Vs. BHARGAV DUTTA
November 26, 2018
OM PRAKASH Vs. UNION OF INDIA
January 18, 2018
OM PRAKASH SHARMA Vs. THE UNION OF INDIA
June 11, 2018
OM PRAKASH SINGH Vs. C B I CENTRAL BUREA OF INVESTIGATION AND ORS
June 22, 2018
ON DEATH OF AJIT BANDHU BHATTACHARJEE HIS LEGAL HEIRS ABHIJIT BHATTACHARJEE Vs. ON DEATH OF NIMAI CHANDRA BHATTACHARJEE HIS LEGAL HEIRS
August 16, 2018
ON DEATH OF BRAHMADEV PRASAD BIN HIS LEGAL HEIRS BACCHU PRASAD BIN Vs. NARENDRA NATH ROY
January 18, 2018
ON DEATH OF HEMENDRA NATH SARMA Vs. DILIP KUMAR SARMA AND 4 ORS
April 20, 2018
ON DEATH OF IBRAHIM ALI BARBHUIYA HIS LEGAL HEIRS Vs. MUSSTT RUSTANA BEGUM AND 12 ORS
June 5, 2018
ON DEATH OF KALYAN KANTI PURKAYASTHA HIS LEGAL HEIRS BHABANI PURKAYASTHA WIFE AND ORS Vs. KUSUM KANTI PURKAYASTHA AND ORS
September 17, 2018
ON DEATH OF MONIKANTA CHERU HIS LEGAL HEIRS DHANBAI CHERU Vs. LAL SINGH GOALA
January 23, 2018
ON DEATH OF MONORANJAN DEB HIS SOLE LEGAL HEIRS IS MADAN MOHAN DEB Vs. ON DEATH OF PRASANNA KR DAS HIS LEGAL HEIRS BINOD KR DAS AND ORS
September 7, 2018
ON DEATH OF NURUL HAQUE CHOUDURY Vs. ON DEATH OF PREMANANDA NAMASUDRA HIS LEGAL HEIRS RINA RANI NAMASUDRA AND ORS,
June 14, 2018
ON THE DEATH OF ABDUL AHAD HIS LEGAL HEIRS ARE Vs. ON THE DEATH OF NUR MAHAMMAD HIS LEGAL HEIRS NUR MAHAN NESSA AND OTHERS
April 5, 2018
ON THE DEATH OF APPELLANT Vs. PRADIP KR. LAHKAR AND OTHER
August 29, 2018
ON THE DEATH OF BRAHMA THAKUR Vs. M/S. V.R. BROTHERS AND OTHERS
August 28, 2018
ON THE DEATH OF JAIBENDU JYOTI PATGIRI HIS LEGAL HEIRS SMTI BINA PATGIRI WIFE AND ANOTHER Vs. ATINDRA KUMAR CHOUDHURY AND OTHER
March 23, 2018
ORANGE TOURS AND TRAVELS Vs. STATE OF ARUNACHAL PRADESH
March 8, 2018
OREINTAL INSURANCE CO LTD Vs. MD HABIBUR RAHMAN
August 9, 2018
ORIENTAL INSRUANCE CO. LTD. Vs. BIMAL PATHAR
November 13, 2018
ORIENTAL INSURANCE CO LTD Vs. MD TAIBUR RAHMAN AND ANR
July 12, 2018
ORIENTAL INSURANCE CO LTD Vs. ABAS ALI AND ORS
February 13, 2018
ORIENTAL INSURANCE CO LTD Vs. RAM SINGH RONGFER AND 2 ORS
July 13, 2018
ORIENTAL INSURANCE CO LTD Vs. PHANIDHAR DAS AND ANR
November 29, 2018
ORIENTAL INSURANCE CO LTD Vs. TORU SAIKIA AND ORS
April 27, 2018
ORIENTAL INSURANCE CO LTD Vs. RWIMWNTHI BASUMATARY
October 5, 2018
ORIENTAL INSURANCE CO LTD Vs. MOIN UDDIN LASKAR
June 1, 2018
ORIENTAL INSURANCE CO LTD Vs. DEWCHARAN PRASAD
January 10, 2018
ORIENTAL INSURANCE CO LTD Vs. SAHIZUDDIN @ SAHAZUDDIN AHMED AND 2 ORS
December 13, 2018
ORIENTAL INSURANCE CO LTD Vs. KAJOR RONGPI AND ORS
August 6, 2018
ORIENTAL INSURANCE CO LTD Vs. NANI GOPAL KALITA AND 2 ORS
August 8, 2018
ORIENTAL INSURANCE CO LTD Vs. MALATI GHOSH
August 28, 2018
ORIENTAL INSURANCE CO LTD BY ITS REGIONAL MANGER Vs. DULAL CH DAS AND ANR
January 2, 2018
ORIENTAL INSURANCE CO LTS Vs. MUNINDRA BHARALI
February 20, 2018
ORIENTAL INSURANCE CO. LTD. Vs. PRANADHAN DAS AND ANR.
February 7, 2018
ORIENTAL INSURANCE CO. LTD. Vs. MUSTT. RENUJA BEGUM MAZUMDER@ RENUJA BEGUM LASKAR AND ORS.
March 14, 2018
ORIENTAL INSURANCE CO. LTD. Vs. MD. NOBI HUSSAIN AND ANR.
April 4, 2018
ORIENTAL INSURANCE CO. LTD. Vs. ALOK SAIKIA
April 26, 2018
ORIENTAL INSURANCE CO. LTD. Vs. SOLA MARAK AND OTHERS
June 4, 2018
ORIENTAL INSURANCE CO.LTD Vs. RABIUL ISLAM
August 29, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. RUBY SARMA
January 17, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. MUSLIMA KHATUN
July 13, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. KANCHI MISSONG AND 3 ORS
July 9, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. DINANATH BAGAT
January 29, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. JAYMOTI RAY AND ANR
October 11, 2018
ORIENTAL INSURANCE COMPANY LTD. Vs. SMTI DIPALI DAS AND 4 ORS.
March 15, 2018
OZONE AYURVEDICS Vs. UNION OF INDIA AND 5 ORS
October 1, 2018
P C LALHMACHHUANA Vs. P C ZOTHIAMTHANGA
April 13, 2018
PADMA KANTA SAIKIA AND OTHERS Vs. THE STATE OF ASSAM
March 28, 2018
PADMA NATH TALUKDAR Vs. M/S JUMA HARDWARE AND ORS
July 13, 2018
PADMAWATI BORA Vs. STATE OF ASSAM AND 4 ORS
June 13, 2018
PADMAWATI BORO Vs. UNION OF INDIA
December 11, 2018
PADMESWER SARMA Vs. STATE OF ASSAM AND 2 ORS
May 3, 2018
PALLAB CHAKRABORTY S/O. LT. PARTHA PRATIM CHAKRABORTY Vs. THE STATE OF ASSAM
January 24, 2018
PALLAVI SHARMA Vs. STATE OF ASSAM REP BY PP
October 11, 2018
PAN PARAG INDIA LTD. FORMERLY KOTHARI PRODUCTS LTD. Vs. THE UNION OF INDIA AND OTHERS
March 8, 2018
PANKAJ BAID S/O UMED SINGH BAID Vs. BAWA MASALA COMPANY
August 17, 2018
PANKAJ DAS Vs. STATE OF ASSAM AND ANR
July 16, 2018
PANKAJ JYOTI BORAH Vs. STATE OF ASSAM AND ANOTHER
February 12, 2018
PARAMESWAR BASUMATARY Vs. STATE OF ASSAM AND 5 ORS
September 21, 2018
PARAMITA ACHARJEE Vs. STATE OF ASSAM AND 3 ORS
June 15, 2018
PARESH CHANDRA DAS Vs. GYANSTHAL PVT LTD AND 2 ORS
April 10, 2018
PARIMAL CHANDA S/O LATE PABITRA CHANDA Vs. SOBITA CHANDA
July 24, 2018
PARIMAL CHANDRA MONDAL AND 4 ORS Vs. STATE OF ASSAM AND 3 ORS
June 13, 2018
PARIMAL KEJRIWAL & ANR. Vs. LEGAL HEIRS NILIMA PAUL & ORS.
September 3, 2018
PARISTO CHAKMA Vs. STATE OF MIZORAM
July 27, 2018
PARSHU RAM AGARWALLA Vs. STATE OF ASSAM AND ANR.
January 25, 2018
PARTHA SARATHI CHAKRABORTY Vs. GOPAL N
January 12, 2018
PARTHA SARATHI CHAKRABORTY AND ORS Vs. GOPAL NANDA GOSWAMI AND ANR
July 17, 2018
PARUL BALA DEBNATH @ PARULABALA DEBANATH @ PARUL PANDIT Vs. UNION OF INDIA AND 3 ORS
September 7, 2018
PATIT BARMAN Vs. ASSAM FISHERIES DEVELOPMENT
August 10, 2018
PAUKULEU Vs. STATE OF NAGALAND
November 5, 2018
PAUL K LALTHAKIMA Vs. DISTRICT COLLECTOR, AIZAWL AND OTHERS
March 16, 2018
PAWAN KR. AGARWAL Vs. ISHWAR PRASAD JALAN
June 1, 2018
PDP STEELS LTD. Vs. UNION OF INDIA
May 22, 2018
PHASSANG CHAYUM Vs. SECRETARY, DEPARTMENT OF AGRICULTURE
July 25, 2018
PHASSANG CHAYUM (KIPA) Vs. SECRETARY
May 2, 2018
PHURPA THINGLEY Vs. STATE OF ARUNACHAL PRADESH
October 31, 2018
PIJULATA KALITA Vs. STATE OF ASSAM AND 6 ORS
November 15, 2018
PIJUSH KANTI BAGCHI Vs. CENTRAL BUREAU OF INVESTIGATION
October 4, 2018
PINAK KANTI ROY S/O Vs. THE STATE OF ASSAM
January 29, 2018
PINKU ROY Vs. RANJIT DEBNATH
January 4, 2018
PINKY CHANDA @ PINKY ROY CHOWDHURY Vs. STATE OF ASSAM AND 5 ORS REP BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
July 11, 2018
PLABAN DAS Vs. STATE OF ASSAM
June 21, 2018
PLETHICO PHARMACEUTICALS LTD Vs. ZENITH DRUGS AND ALLIED AGENCIES PVT. LTD.
February 27, 2018
PODUGU RAMESH @ P RAMESH S/O LT P DANAIYA PERMANEN Vs. COAL INDIA LTD AND 5 ORS
February 19, 2018
POPULAR TIE UP PVT LTD AND ANR Vs. STATE OF ASSAM AND 4 ORS
May 4, 2018
PORESH RANJAN DAS Vs. STATE OF ASSAM AND ANR TO BE REP BY PUBLIC PROSECUTOR
May 7, 2018
PRABHAT CH BORA AND 12 ORS Vs. STATE OF ASSAM AND 4 ORS
December 4, 2018
PRABHAT CHANDRA KALITA Vs. STATE OF ASSAM
December 3, 2018
PRABHAT CHOUDHURY Vs. GAURI SANKAR DUTTA AND ORS.
August 30, 2018
PRABHAT KUMAR NATH Vs. STATE OF ASSAM AND 5 ORS REPRESENTED BY COMMISSIONER AND SECRETARY
August 27, 2018
PRABIN BORDOLOI Vs. UNION OF INDIA AND 5 ORS
August 13, 2018
PRABIN SAIKIA Vs. SULAKHYANA SAIKIA BHARALI
August 21, 2018
PRABIR MOHAN DASTIDAR Vs. SADIN PRINTERS AND 3 ORS
August 24, 2018
PRADIP KR SAVJIBHAI CHOLAVIA @ P S CHOLAVIA Vs. C B I
February 22, 2018
PRADIP KUMAR BORA S/O LT TILAKESWAR BORA Vs. ASSAM AGRICULTURAL UNIVERSITY AND 4 ORS
September 18, 2018
PRADIP KUMAR DAS Vs. STATE OF ASSAM AND 5 ORS
November 15, 2018
PRADIP RAJKHOWA AND 2 OS Vs. STATE OF ASSAM AND ANR
July 16, 2018
PRADIP TIBREWALA Vs. RITESH KUMAR TIBREWALA
May 24, 2018
PRADIP TIBREWALA Vs. RITESH KUMAR TIBREWALA AND 9 OTHERS
January 8, 2018
PRAFULLA BORAH AND ANR Vs. STATE OF ASSAM
April 19, 2018
PRAFULLA KACHOUA Vs. PARVATI KACHOUA AND ANR
May 9, 2018
PRAFULLA KARMAKAR Vs. STATE OF ASSAM
November 26, 2018
PRAFULLA KUMAR DAS Vs. UNITED BANK OF INDIA AND ORS
April 20, 2018
PRAFULLA KUMAR MAHANTA Vs. STATE OF ASSAM
September 3, 2018
PRAFULLA NATH SARMA Vs. STATE OF ASSAM, REPRESENTED BY CHIEF SECRETARY TO GOVT OF ASSAM
April 19, 2018
PRAG BOSIMI SYNTHETICS LIMITED Vs. COMMISSIONER OF CUSTOMS, GUWAHATI
November 20, 2018
PRAKASH DAS S/O LT RAJAMOHAN DAS Vs. STATE OF ASSAM AND 5 ORS
July 24, 2018
PRAKASH INDANE AGENCY Vs. INDIAN OIL CORPORATION LTD.
February 13, 2018
PRAMOD BARUAH AND ANR Vs. STATE OF ASSAM
November 29, 2018
PRAMOD KUMAR SHARMA Vs. KAJORI DEB
February 16, 2018
PRANAB DAS AND ANR Vs. ASSAM PUBLIC SERVICE COMMISSION AND ORS
October 3, 2018
PRANAB KAUSHIK S/O ATUL CHANDRA SARMA Vs. ASSAM AGRICULTURAL UNIVERSITY AND 4 ORS
August 16, 2018
PRANAB KUMAR DAS @ PRANAB DAS Vs. STATE LEVEL COMMITTEE AND 5 ORS REPRESENTED BY ITS CHAIRMAN
May 2, 2018
PRANAB KUMAR MOHANTY Vs. STATE THROUGH THE LABOUR ENFORCEMENT OFFICER (CENTRAL) GOVERNMENT OF INDIA
August 29, 2018
PRANESWAR BASUMATARY Vs. ASOMIYA PRATIDIN AND 4 ORS
September 3, 2018
PRANJAL BORAH Vs. STATE OF ASSAM
July 27, 2018
PRANJAL PANGGING S/O PURNESWAR PANGGING Vs. STATE OF ASSAM AND 4 ORS REP BY ITS COMM AND SECY
April 11, 2018
PRANJAL SAIKIA Vs. STATE OF ASSAM, REPRESENTED BY COMMISSIONER & SECRETARY
September 7, 2018
PRASANNA JYOTI BORTHAKUR AND ANR Vs. STATE OF ASSAM AND 2 ORS
February 20, 2018
PRASANNA KUMAR TALUKDAR Vs. STATE OF ASSAM AND 5 ORS
December 10, 2018
PRASANTH K.B. Vs. UNION OF INDIA
April 5, 2018
PRATAP CH. PATHAK Vs. STATE OF ASSAM
February 28, 2018
PRATIK AGARWAL Vs. STATE OF ASSAM
June 15, 2018
PRATIMA BORAH Vs. BISWAJIT BORAH @ BISHNU
April 12, 2018
PRAVANGSHU CHOUDHURY S/O LT PANDIT CHANDRA CHOUDHU Vs. STATE OF ASSAM AND 4 ORS
June 7, 2018
PREMIER ROLLER FLOUR MILLS AND ORS Vs. ICICI BANK LTD AND ORS
July 24, 2018
PRISTINE HINDUSTAN INFRAPROJECTS PVT. LTD. Vs. NORTH EAST FRONTIER RAILWAY
December 14, 2018
PRIYA ORANG LOUIS Vs. STATE OF ARUNACHAL PRADESH
May 29, 2018
PRIYANKA DAS (BORA) Vs. DIGANTA BORA
January 25, 2018
PROBHAT CHANDRA PAUL Vs. THE UNION OF INDIA AND 4 OTHERS
April 6, 2018
PRODIP CHOUDHURY Vs. STATE OF ASSAM AND 4 ORS REP BY COMMISSIONER AND SECY EDUCATION ELE DEPTT
April 26, 2018
PRODUCERS COUNCIL AND ORS. Vs. CHAIRMAN, PRASAR BHARATI BOARD AND ORS.
March 26, 2018
PROMILA HAZARIKA Vs. UNITED INSURANCE COMPANY LTD AND ANR
November 8, 2018
PROMOD ADHIKARI AND 3 ORS Vs. STATE OF ASSAM AND ANR
July 27, 2018
PROMOD KUMARJALAN Vs. THE STATE OF ASSAM
May 10, 2018
PROVA BANIK Vs. MUBEJAN BIBI MAZUMDAR
January 29, 2018
PROVA DEVI AND ORS Vs. RAM KRISHNA SINGH
April 11, 2018
PUB MANGALDAI Vs. STATE OF ASSAM AND 4 ORS
December 12, 2018
PUB MANGALDAI ANCHALIK PANCHAYAT Vs. STATE OF ASSAM
May 29, 2018
PUL PUL MANUFACTURE Vs. STATE OF ASSAM AND 4 ORS
May 29, 2018
PUNDEV SHARMA, S/O LATE SHIV RATTAN SHARMA Vs. SALIGRAM GUPTA AND ORS
February 19, 2018
PUNYA CHUTIA W/O LATE PADMA KANTA CHUTIA VILL- MARANG Vs. STATE OF ASSAM
January 11, 2018
PURABI DEKA BOSE Vs. GAUHATI UNIVERSITY AND 5 ORS
November 27, 2018
PURBANCHAL ENTERPRISE PVT LTD Vs. UNION OF INDIA AND 5 ORS
October 1, 2018
PURNA CH SARANIA Vs. STATE OF ASSAM
November 26, 2018
PURNA KANTA BARUAH Vs. STATE OF ASSAM
July 20, 2018
PURNANANDA DAS S/O SOBHAI DAS Vs. SMTI REKHAMONI KAKOTI D/O LATE BIPIN KAKOTI
June 5, 2018
PURNIMA BRAHMA Vs. STATE OF ASSAM AND 10 ORS
December 6, 2018
PURNIMA DEVI AND 7 ORS Vs. STATE OF ASSAM AND 7 ORS REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM,
July 11, 2018
PUSPA RANI PAUL AND ORS Vs. ON DEATH OF SISURANJAN MAZUMDAR HIS LEGAL HEIR- BI
June 7, 2018
PUTALI SINGH Vs. JOY MADHAB BARUAH
January 24, 2018
PUTUL DAS Vs. STATE OF ASSAM AND OTHERS
April 19, 2018
PUTUL KACHARI AND 2 ORS Vs. STATE OF ASSAM AND 2 ORS
July 25, 2018
R K COALS AND ANR Vs. UNION OF INDIA AND ORS
October 12, 2018
R LALDUHAWMA Vs. STATE OF MIZORAM & 4 ORS
April 13, 2018
R N T PLANTATIONS LIMITED Vs. UNION OF INDIA AND ORS
May 10, 2018
RABEN MANDAL Vs. STATE OF ASSAM
May 24, 2018
RABIA BEGUM Vs. STATE OF ASSAM AND 4 ORS
October 3, 2018
RADHA CHARAN MAHANTA AND ANR Vs. NILKAMAL DAS AND ANR S/O LAT HAMESWAR DAS
August 13, 2018
RADHABALLAV KHITISH CH SAHA AND ANR Vs. UNION OF INDIA AND ORS
April 26, 2018
RADHAKANTA GOALA AND ANR Vs. KAHIRUL ISLAM HAZARI AND ORS
May 3, 2018
RAFIK ALI Vs. ISHAQUE AHMED KHAN AND 4 ORS.
May 7, 2018
RAFIQUL ISLAM S/O LT TAIJUDDIN @ TAIJUDDIN AHMED Vs. UNION OF INDIA AND 3 ORS
September 13, 2018
RAGHA MURA AND ORS. Vs. STATE OF ASSAM
April 4, 2018
RAGHU RAJPUT Vs. STATE OF ASSAM
May 24, 2018
RAHAM ALI S/O LT ABDUS SALAM VILL Vs. STATE OF ASSAM
November 20, 2018
RAHENDRA NATH BRAHMA Vs. STATE OF ASSAM AND 5 ORS
December 7, 2018
RAHIM BADSHA MONDAL AND 2 ORS Vs. FATEMA KHATUN AND ANR
June 18, 2018
RAHMAT ULLAH Vs. MD. SAYED ALI AND ORS.
August 30, 2018
RAHUL HI RISE LTD Vs. STATE OF ASSAM
October 1, 2018
RAHUL KUMAR Vs. UNION OF INDIA AND 4 ORS
December 4, 2018
RAHUL KUMAR Vs. UNION OF INDIA AND 4 ORS
November 29, 2018
RAIHANUL MERAJ Vs. STATE OF ASSAM
June 11, 2018
RAITANI ENGINEERING WORKS PVT LTD Vs. UNION OF INDIA
May 17, 2018
RAJ KUMAR DAS Vs. CENTRAL BUREAU OF INVESTIGATION
October 4, 2018
RAJ KUMAR MODI AND 3 ORS Vs. BAJRANGLAL MODI
February 22, 2018
RAJ KUMAR REDDY Vs. STATE OF ARUNACHAL PRADESH
October 31, 2018
RAJA CHAMUAH S/O SRI ROHINI CHAMUAH VILL Vs. STATE OF ASSAM AND OTHERS
March 21, 2018
RAJAB ALI Vs. UNION OF INDIA
December 18, 2018
RAJANI CHANGMAI Vs. STATE OF ASSAM
January 9, 2018
RAJANI KANTA HAZARIKA Vs. STATE OF ASSAM AND OTHERS
March 14, 2018
RAJEN GANJU Vs. STATE OF ASSAM
November 13, 2018
RAJEN KARMAKAR Vs. STATE OF ASSAM
June 12, 2018
RAJENDRA KUMAR DEY S/O MANMOHAN DEY Vs. STATE OF ASSAM
September 15, 2018
RAJESH KOL AND ORS. Vs. THE STATE OF ASSAM AND ORS.
January 23, 2018
RAJESH KR AGARWALLA Vs. ROHIMA BIBI AND ORS
July 19, 2018
RAJESH MAHALI @ DALOHATIA Vs. STATE OF ASSAM
August 9, 2018
RAJIB BARUAH Vs. STATE OF ASSAM AND 5 ORS
May 10, 2018
RAJIB BURA GOHAIN S/O LT MINA KANTA BURAGOHAIN Vs. GAUHATI HIGH COURT AND 3 ORS
November 20, 2018
RAJIB SONOWAL Vs. STATE OF ASSAM AND 4 ORS
April 26, 2018
RAJKUMAR BELDAR AND OTHERS Vs. STATE OF ASSAM AND OTHERS
April 12, 2018
RAJKUMAR RANJIT SINGH Vs. C B I
June 22, 2018
RAJSHREE TEA AND INDUSTRIES PVT. LTD. Vs. ASSAM POWER DISTRIBUTION CO. LTD.
September 10, 2018
RAJU KUJUR Vs. STATE OF ASSAM
July 23, 2018
RAJU NUNIA @ LAIKA Vs. THE STATE OF ASSAM AND ANOTHER
July 20, 2018
RAJU SAHU Vs. STATE OF ASSAM
November 14, 2018
RAJU SINGHA Vs. STATE OF ASSAM AND 4 ORS
September 21, 2018
RAKHI NATH Vs. THE STATE OF ASSAM AND 5 ORS
August 30, 2018
RAKIBUL ISLAM @ MOKKAR ALI Vs. STATE OF ASSAM AND ANR REPRESENTED BY PUBLIC PROSECUTOR
August 21, 2018
RAM BHUYAN Vs. STATE OF ASSAM
October 11, 2018
RAM PRASAD BANERJEE Vs. NITIKONA CHOUDHURY
October 24, 2018
RAM PRASHAD AND ANR Vs. CENTRAL BUREAU OF INVESTIGATION CBI
October 4, 2018
RAM RAO SINGH Vs. UPON THE DEATH OF THE SOLE
November 16, 2018
RAMA KANTA NATH Vs. STATE OF ASSAM AND ORS.
March 15, 2018
RAMA MUKHERJEE Vs. MITRA MUKHERJEE
October 5, 2018
RAMA MUKHERJEE BHOWMIK Vs. STATE OF ASSAM AND 4 ORS
September 26, 2018
RAMANI CHUTIA @ BORAH Vs. SARUSEWALI BORAHWIFE AND ORS
March 9, 2018
RAMANI CHUTIA @ BORAH Vs. LEGAL HEIRS OF PADMA BORA AND ORS.
March 9, 2018
RAMANI KANTA SARMA Vs. UNION OF INDIA
January 16, 2018
RAMASHREE MAHATO S/O RAM CHANDRA MAHATO Vs. STATE OF MIZORAM
November 27, 2018
RAMENDRA YADAV Vs. STATE OF ASSAM AND 3 ORS REP BY COMMISSIONER AND SECRETARY
August 10, 2018
RAMENGMAWII Vs. STATE OF MIZORAM
February 23, 2018
RAMESH CH PAHADI S/O LOBURAM PAHADI Vs. BHARATI PAYENG PAHADI W/O RAMEN CH PAHADI
February 20, 2018
RAMESWAR RABHA Vs. STATE OF ASSAM
February 20, 2018
RAMFANGZAUVA Vs. STATE OF MIZORAM
June 6, 2018
RANADHIR ADHIKARY Vs. STATE OF ASSAM
March 19, 2018
RANBIR ROY S/O LATE ROMONI MOHAN ROY Vs. NIPOPRIYA DAS S/O NIKHIL RANJAN DAS
August 20, 2018
RANJAN KR. GOGOI Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA
May 24, 2018
RANJAN KUMAR BHATTACHARJEE Vs. SITENDRA CHANDRA ROY AND 6 OTHERS
January 29, 2018
RANJAN RAY Vs. STATE OF ASSAM
June 25, 2018
RANJIT DAS Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 3, 2018
RANJIT HAZARIKA AND ANR Vs. STATE OF ASSAM
July 31, 2018
RANJIT HAZARIKA S/O LATE NAGEN HAZARIKA Vs. STATE OF ASSAM AND ANR
January 8, 2018
RANJIT KUMAR DAS Vs. MALATI DAS
July 19, 2018
RANJIT ROY Vs. PURNENDU ROY
January 10, 2018
RANJIT TANTI Vs. STATE OF ASSAM
June 1, 2018
RANJITA NATH Vs. ASSAM POWER DISTRIBUTION COMPANY LTD
September 18, 2018
RANJU AGARWAL Vs. STATE OF ASSAM AND 10 ORS
May 22, 2018
RANTU TALUKDAR Vs. STATE OF ASSAM
February 1, 2018
RASNA DUTTA Vs. STATE OF ASSAM AND 4 ORS
May 22, 2018
RASNA KHATUN Vs. UNION OF INDIA
June 19, 2018
RATAN TERANG Vs. STATE OF ASSAM
July 13, 2018
RATNA DUTTA @ RATNA ROY Vs. THE STATE OF ASSAM AND 6 ORS.
March 14, 2018
RATUL DAS Vs. STATE OF ASSAM AND 6 ORS
August 27, 2018
RATUL SAIKIA S/O NAREN SAIKIA Vs. STATE OF ASSAM AND 4 ORS
December 13, 2018
REDAUL HUSSAIN KHAN Vs. STATE OF ASSAM
July 16, 2018
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION LTD. Vs. INDIAN OIL CORPORATION (A.O.D.)
March 23, 2018
REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SRI RANJIT DAS AND ANOTHER
December 8, 2018
REHENA BEGUM Vs. UNITED INDIA INSURANCE CO LTD
January 12, 2018
REJIA SULTANA W/O SAHNANULLAH Vs. MD NASIF KHAN AND 8 ORS
December 21, 2018
REKHA DAS CHANDA W/O KANCHAN CHANDA Vs. REBA DEY BASUMATARY W/O DEBAL BASUMATARY
January 5, 2018
REKHA RANI RAY Vs. STATE OF ASSAM AND 2 ORS
September 27, 2018
REKIB AHMED @ REKUBUDDIN AHMED Vs. RAFIQUE AWAL
February 7, 2018
REZIA BIBI @ REZIA BEGUM Vs. UNION OF INDIA AND 6 ORS
September 7, 2018
RHINO WIRE AND ALLIED INDUSTRIES Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
June 19, 2018
RIAZUDDIN AHMED Vs. SIDDIQUE ALI
December 15, 2018
RIKHAM CHAND BABULAL Vs. KUNJALAL SUREKA
March 8, 2018
RIMA DEKA AND 2 ORS Vs. ORIENTAL INSURANCE CO LTD AND 2 ORS
June 18, 2018
RINA BORA Vs. SANGEETA CHOWDHURY AND ANR
December 4, 2018
RINA KALITA AND ANR Vs. UCO BANK MALIGAON BRANCH AND ANR
September 20, 2018
RINA KALITA W/O LATE PRAFULLA KALITA Vs. STATE OF ASSAM
February 2, 2018
RINA NEOG BORDOLOI Vs. THE STATE OF ASSAM AND ORS.
March 12, 2018
RINA PAUL Vs. NANDITA ACHARJEE
April 19, 2018
RINKUMONI DAS Vs. STATE OF ASSAM
July 20, 2018
RIPUNJOY KUMAR DAS Vs. BANDANA HAZARIKA
February 26, 2018
RITU PABAN BAISHYA Vs. STATE OF ASSAM AND ANR
May 9, 2018
RIVER VALLEY TEA COMPANY PRIVATE LIMITED Vs. ASSAM GAS COMPANY LIMITED
September 26, 2018
ROKEYA BEWA AND ORS. Vs. RANU DAS AND ORS.
January 29, 2018
ROLALI W/O LALPIANGLIANA (L) Vs. STATE OF MIZORAM
April 13, 2018
ROMALSAWMI Vs. L ZALAWTA
June 20, 2018
ROMILA KHATUN Vs. UNION OF INDIA
June 28, 2018
ROMILA KHATUN Vs. UNION OF INDIA
June 8, 2018
ROMIZUL HOQUE KAZI Vs. STATE LEVEL COMMITTEE FOR SELECTION AND APPOINTMENT ON COMPASSIONATE GROUND
May 11, 2018
ROSENDRA CHANDRA DAS Vs. SHYMAL KANTI DAS & ANR.
September 27, 2018
ROSHAN AGARWALLA Vs. STATE OF ASSAM
July 25, 2018
ROTLUANGI CHAWNGTHU Vs. STATE OF MIZORAM
November 27, 2018
RUBHA CHAPO Vs. STATE OF ARUNACHAL PRADESH
January 11, 2018
RUBINA SULTANA Vs. STATE OF ASSAM
February 21, 2018
RUBU OPO & ANR. Vs. STATE OF ARUNACHAL PRADESH & ORS.
June 1, 2018
RUBUL BARUAH Vs. RUPTRISHNA DUTTA
May 17, 2018
RUBUL BISWAKARMA Vs. STATE OF ARUNACHAL PRADESH
February 7, 2018
RUBUL GOGOI Vs. STATE OF ASSAM
January 29, 2018
RUBUL SK.@ BHUGAL SK. Vs. STATE OF ASSAM
March 16, 2018
RUKIA BEGUM Vs. UNION OF INDIA
May 29, 2018
RUKMINIGAON Vs. STATE OF ASSAM
November 29, 2018
RUKOVEIN PHUBA Vs. STATE OF ASSAM
September 15, 2018
RUMI RABHA Vs. STATE OF ASSAM
December 7, 2018
RUP SINGH BHUMIZ Vs. STATE OF ASSAM
November 27, 2018
RUPA GOGOI AND 5 ORS W/O LATE NRIPENDRA NATH GOGOI Vs. MD ABDUL AZIZ S/O LATE MD ASHAN
December 19, 2018
RUPA MONI GOGOI DAS W/O LATE LABON CH DAS Vs. STATE OF ASSAM AND 4 ORS
August 17, 2018
RUPAK BORAH Vs. STATE OF ASSAM
May 3, 2018
RUPAK CHOUDHURY Vs. JAIMATI DEKA
January 10, 2018
RUPAK SHARMA Vs. M/S. M.G. ENTERPRISES AND ANOTHER
January 23, 2018
RUPAN GOPE Vs. COAL INDIA LTD.
December 14, 2018
RUSHENA BEGUM Vs. REGIONAL MANAGER AND 8 ORS
August 20, 2018
RUSHNA BEGUM CHOUDHURY Vs. STATE ELECTION COMM AND 10 ORS
May 28, 2018
S KIHOLA Vs. STATE OF NAGALAND
May 10, 2018
S KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
October 4, 2018
S M ISPAT LTD Vs. ECONOVA CONSULTANCY AND SERVICES P LTD AND 2 ORS
August 17, 2018
S ZOTHANSANGA Vs. STATE OF MIZORAM REPRESENTED
October 12, 2018
S. KIHOLA Vs. STATE OF NAGALAND AND ORS.
May 14, 2018
S. LIANBUANGI Vs. LALMUANKIMI AND ORS.
February 23, 2018
SABIN DEKA Vs. THE STATE OF ASSAM AND OTHER
April 9, 2018
SABIR HUSSAIN BARBHUIYA Vs. STATE OF ASSAM
February 27, 2018
SABITA RANI SINGHA Vs. UNION OF INDIA AND 6 ORS
December 17, 2018
SABUL HUSSAIN LASKAR Vs. STATE OF ASSAM
August 6, 2018
SABUR UDDIN Vs. UNION OF INDIA AND OTHERS
July 30, 2018
SABYA SACHI DUTTA Vs. STATE OF ASSAM AND 2 ORS
June 18, 2018
SACHIN DAS Vs. STATE OF ASSAM
October 10, 2018
SACHINDRA DAS S/O LT SUKUMAR DAS Vs. ANIRUDRA DAS AND ORS
August 13, 2018
SACHINDRA NATH DAS Vs. STATE OF ASSAM
June 7, 2018
SADDAM HUSSAIN Vs. STATE OF ASSAM
December 18, 2018
SADHANA MANDAL Vs. RIYAJUL AND 3 ORS
June 15, 2018
SAFIQUL ISLAM Vs. STATE OF ASSAM AND ORS.
January 29, 2018
SAFIQURRAHMAN LASKAR AND ORS Vs. MD SAFIUDDIN LASKAR AND ORS
August 14, 2018
SAFIYA KHATUN Vs. UNION OF INDIA
November 16, 2018
SAGAR MURA Vs. STATE OF ASSAM
November 15, 2018
SAHARA BEGUM Vs. UNION OF INDIA AND 3 ORS.
January 23, 2018
SAHED KHAN Vs. MAISANA BEGUM
June 7, 2018
SAHNAZ BEGUM Vs. EASTERN INFRACTECH
January 30, 2018
SAJEDA KHATUN Vs. UNION OF INDIA
May 22, 2018
SAJJADUR RAHMAN MAJAR BHUIYA Vs. ROFIZUL HAQUE CHOUDHURY
December 10, 2018
SAKILA KOUCHAR CHOUDHURY Vs. STATE OF ASSAM AND OTHERS
March 23, 2018
SALEM LALTHANPARI Vs. LALHMAHRUAIZELA
September 14, 2018
SALETUL BEWA Vs. RANU DAS
May 9, 2018
SALIL DEBNATH Vs. ASSAM SRI GURU SINGH SABHA
February 6, 2018
SAMAD ALI Vs. STATE OF ASSAM AND
December 11, 2018
SAMAR JYOTI PHUKAN AND 5 ORS S/O DILEN PHUKAN Vs. STATE OF ASSAM AND 3 ORS
August 7, 2018
SAMARU BHUYAN, S/O LATE CHAT BHUYAN Vs. STATE OF ASSAM
May 31, 2018
SAMINDRA NATH KALITA Vs. STATE OF ASSAM
July 27, 2018
SAMIR CHANDRA KAR Vs. UNION OF INDIA
November 20, 2018
SAMMY LALMAWIA S/O L THUAMLIANA Vs. LALHMINGMAWII
January 24, 2018
SAMSUDDIN AHMED (MD.) AND ORS. Vs. ASSAM BOARD OF REVENUE AND ORS.
April 9, 2018
SAMSUL HOQUE Vs. MD ABDUL HASIM AND ANR
June 5, 2018
SAMSUL HOQUE Vs. UNION OF INDIA
August 21, 2018
SANDEEP AGARWALLA Vs. STATE OF ASSAM AND ANR
November 29, 2018
SANGHA TAGIK Vs. STATE OF ARUNACHAL PRADESH
July 19, 2018
SANGHAMITRA BARBORA AND 5 ORS D/O- JATIN BARBORA Vs. STATE OF ASSAM AND 5 ORS
July 24, 2018
SANGHAMITRA BHARALI Vs. STATE OF ASSAM
February 28, 2018
SANGHI TEXTILE LTD Vs. RAMA WATER AND CO
May 11, 2018
SANJAY DAS Vs. STATE OF ASSAM
March 23, 2018
SANJAY KUMAR JAIN Vs. THIR NARAYAN SINGH
November 30, 2018
SANJAY LAKHIDHAR BHUMIJ Vs. ASSAM STATE ELECTRICITY BOARD AND OTHERS
March 29, 2018
SANJIB KUMAR MAHANTA @ SANJIB MAHANTA Vs. STATE OF ASSAM AND 4 ORS
September 3, 2018
SANJIT DEB Vs. STATE OF ASSAM
May 22, 2018
SANJITA ROY Vs. STATE OF ASSAM AND 4ORS
December 4, 2018
SANJOY TUTI Vs. STATE OF ASSAM
October 11, 2018
SANKAR PATHAK Vs. STATE OF ASSAM AND 4 ORS
December 15, 2018
SANKUDEV BARUAH Vs. STATE OF ASSAM
February 8, 2018
SANTOSH DEVI SHARMA Vs. REJIBUL HAQUE
January 12, 2018
SANTOSH KUMAR AGARWAL AND 6 ORS Vs. MRIDUL BARUAH AND ANR
January 29, 2018
SANTOSH KUMAR SINGH Vs. UNION OF INDIA AND ORS
May 10, 2018
SARADA DEVI Vs. THE STATE OF ASSAM AND ORS.
May 15, 2018
SARAN NARZARY S/O SRI BIRESH NARZARY Vs. THE UNION OF INDIA AND OTHERS
January 18, 2018
SARAT CHANDRA MANDAL Vs. SACHINDRA MANDAL
January 17, 2018
SARBESWAR TAMULI AND 13 ORS Vs. UNION OF INDIA AND 4 ORS
December 18, 2018
SARKAR UNUSH MANDAL AND ANR Vs. STATE OF ASSAM AND 3 ORS
June 6, 2018
SAROJ KR. NATH AND OTHERS Vs. STATE OF ASSAM AND OTHERS
January 24, 2018
SASHI BHUSHAN TIWARI Vs. DILIP KUMAR NANDY & ANR.
August 27, 2018
SATHIL DEKA Vs. THE STATE OF ASSAM & ORS.
October 26, 2018
SATISH KUMAR (FORCE NO 970027836 EX ASI/MINISTERIAL) Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF HOME AFFAIRS
June 27, 2018
SATYA MEGHA INDUSTRIES (M/S) AND ANR. Vs. PUNJAB NATIONAL BANK AND ORS.
January 24, 2018
SATYA NARAYAN KEJRIWAL Vs. GAJRAJ SURANA
October 12, 2018
SATYA NARAYAN THAKUR AND ORS. Vs. STATE OF ASSAM AND ANR.
May 10, 2018
SAWICHHUNGI D/O LALNGAIHA Vs. LALRUATI D/O LALVUANA
May 14, 2018
SECRETARY TO THE GOVERNMENT OF MIZORAM Vs. SUSAN HLYCHHO
December 1, 2018
SEGUNBARI TEA COMPANY Vs. ASSAM GAS COMPANY LIMITED
September 26, 2018
SEIPUIA & 10 ORS Vs. STATE OF MIZORAM & 45 ORS
March 5, 2018
SEKENDER ALI Vs. STATE OF ASSAM
April 10, 2018
SEKHAR KANTI DEB Vs. FOOD CORPORATION OF INDIA AND OTHERS
March 20, 2018
SEKHAR KANTI SARKAR S/O SUNIL CHANDRA SARKAR Vs. STATE OF ASSAM AND 8 ORS
August 3, 2018
SELA CHARIKARIA FISHERY CO OP SOCIETY Vs. STATE OF ASSAM AND 4 ORS
May 24, 2018
SH DAHLU S/O SACHHO (L) & 38 ORS Vs. UNION OF INDIA & 6 ORS
May 24, 2018
SH LALCHULLOVA Vs. STATE OF MIZORAM
April 9, 2018
SH LALTHAFAMKIMA & 22 OTHERS Vs. STATE OF MIZORAM & 3 OTHERS
May 2, 2018
SH LALTHANGFALA S/O RANGKUNGA Vs. SH C LALTANPUIA S/O C THANKHUMA
May 9, 2018
SH ROMANGA Vs. STATE OF MIZORAM
August 8, 2018
SH ROYMON JAMES C & 8 ORS Vs. STATE OF MIZORAM & 5 ORS
May 24, 2018
SH ZOHRUAILIANA & 42 ORS Vs. UNION OF INDIA & 4 ORS
May 2, 2018
SH ZORAMTHARA FANAI S/O LALTHLANA Vs. STATE OF MIZORAM REPRESENTED BY SECRETARY TO GOVERNMENT OF MIZORAM
June 27, 2018
SH. K. LALRINLIANA Vs. STATE OF MIZORAM AND ORS.
April 13, 2018
SH. LALCHHUANAWMA Vs. STATE OF MIZORAM
August 23, 2018
SH. LALTHAKIMA S/O SUAKTHUAMA (L) Vs. STATE OF MIZORAM
July 10, 2018
SH. ZODINMAWIA Vs. STATE OF MIZORAM AND OTHERS
August 31, 2018
SHAH JALAL BHUYAN AND 7 ORS S/O AHDUS SALTAN BHUYAN Vs. STATE OF ASSAM AND ORS REPRESENTED BY COMMISSIONER AND SECRETARY TO GOVT OF ASSAM
January 18, 2018
SHAHA ALI @ SAHA ALI Vs. UNION OF INDIA
December 13, 2018
SHAHAJAMAL SK AND 2 ORS Vs. STATE OF ASSAM AND 5 ORS
June 4, 2018
SHAHANUR ALI @ MD SAHANUR ALI SHEIKH AND ANR Vs. STATE OF ASSAM AND ANR REPRESENTED BY P P ASSAM
June 15, 2018
SHAHIRUL ISLAM AND 2 ORS Vs. STATE OF ASSAM AND ORS
October 12, 2018
SHAHJAHAN ALI Vs. STATE OF ASSAM
May 25, 2018
SHAHJAHAN ALI @ SHAHJAHAN ALI AND ANR Vs. STATE OF ASSAM REP BY PP, ASSAM
August 16, 2018
SHAHUD AHMED BARLASKAR AND 8 ORS Vs. STATE OF ASSAM AND 8 ORS
July 26, 2018
SHAJAMAL ALI Vs. STATE OF ASSAM AND 7 ORS
May 28, 2018
SHAKIRA KHANOM Vs. STATE OF ASSAM AND 6 ORS
September 7, 2018
SHANKAR NATH Vs. STATE OF ASSAM AND 6 ORS
June 15, 2018
SHANKAR SINHA Vs. STATE OF ASSAM AND ANR.
May 10, 2018
SHAZAHAN ALI AHMED Vs. THE STATE OF ASSAM AND 4 ORS.
April 10, 2018
SHEHNAZ BEGUM W/O ABU NASER MD WAHID Vs. STATE OF ASSAM AND 17 ORS
September 25, 2018
SHER BAHADUR NEWAR Vs. STATE OF ASSAM AND ANR
June 14, 2018
SHIBANI KAIRI Vs. STATE OF ASSAM AND 5 ORS
December 11, 2018
SHIKHA SUTRADHAR Vs. STATE OF ASSAM
August 21, 2018
SHIKHU SAGHU Vs. STATE OF NAGALAND
November 22, 2018
SHIPRA DEY Vs. STATE OF ASSAM
February 6, 2018
SHISHU PAL ALIAS SHIV PAL Vs. UNION OF INDIA AND OTHERS
March 27, 2018
SHOBJAN BIBI Vs. UNION OF INDIA
December 14, 2018
SHREE GAUHATI GAUSHALA TRUST Vs. STATE OF ASSAM
December 6, 2018
SHREE GOPAL ENTERPRISES Vs. UNION OF INDIA
June 11, 2018
SHRI BHARAT SARING Vs. THE STATE OF ARUNACHAL PRADESH
January 8, 2018
SHRI DIBANG TAYENG Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
February 5, 2018
SHRI DILIP KR. DEY AND OTHERS Vs. SMTI. ALO RANI NAG AND OTHERS
February 13, 2018
SHRI DUBOM TEKSENG Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER
February 5, 2018
SHRI GAUTAM SAHA Vs. SMTI RATNA BISWAS @ SAHA
February 5, 2018
SHRI HEMANTA PHUKAN Vs. STATE OF ASSAM
January 8, 2018
SHRI HRISHIKESH TALUKDAR Vs. SMTI PURABI BAISHYA
February 8, 2018
SHRI IKEN TAO, SON OF SRI KARI TAO Vs. THE STATE OF ARUNACHAL PRADESH
January 10, 2018
SHRI JORIK BAGRA Vs. THE DEPUTY COMMISSIONER AND OTHERS
June 18, 2018
SHRI KAGO BUNGU ALIAS BUDHI BUNGU Vs. HIBU CHE TULU CLAN
February 27, 2018
SHRI KARIK TABING AND ORS. Vs. THE STATE OF ARUNACHAL PRADESH
February 2, 2018
SHRI KARTO BASAR AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
June 20, 2018
SHRI M. PANDIAN Vs. THE STATE OF ARUNACHAL PRADESH
May 17, 2018
SHRI MUN BARUAH Vs. THE STATE OF ASSAM
May 15, 2018
SHRI NYAMO KAMDUK Vs. SHRI BALI LOYI AND OTHERS
June 19, 2018
SHRI PEMA CHIGE S/O LATE DORJEE TASHI Vs. SMTI. LAMDEMA TSERING, W/O MR. TARIK TALOM
March 5, 2018
SHRI PRADIP CHANDRA SALOI, IPS AND OTHERS Vs. SMTI. SWAGMONI BORAIK AND OTHERS
February 6, 2018
SHRI RAJESH KUMAR ROY @ SRI RAJESH ROY Vs. THE UNION OF INDIA
January 25, 2018
SHRI RUBU OPO AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH
June 1, 2018
SHRI SASHI KANT MISHRA Vs. THE STATE OF ASSAM
April 3, 2018
SHRI SUNAYAN SAIKIA Vs. STATE OF ASSAM
February 13, 2018
SHRI TADAR BUDH, SON OF LATE TADAR TADANG AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH
March 8, 2018
SHRI TARU TALO Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
March 29, 2018
SHRI. ADESH KUMAR JAIN Vs. THE STATE OF ASSAM AND ORS.
February 12, 2018
SHRI. DUSU LODER Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
March 23, 2018
SHRIKANT S KARNASE Vs. UNION OF INDIA
August 7, 2018
SHRIMANTA BORO Vs. STATE OF ASSAM
February 22, 2018
SHWARIFA KHATUN @ SHARIFA BIBI Vs. UNION OF INDIA
March 19, 2018
SINCE REMOVED FROM SERVICE Vs. UNION OF INDIA
January 11, 2018
SIRAJ KHAN S/O MD RIFUT KHAN Vs. HARI PRASAD AGARWAL
September 18, 2018
SIRAZUL AMBIA Vs. STATE OF ASSAM AND 7 ORS
November 1, 2018
SMITA BHATTACHARJEE CHAKRABORTY Vs. STATE OF ASSAM AND 5 ORS
July 11, 2018
SMT TERINA MOMIN AND 2 OTHERS Vs. THE REGIONAL MANAGER ORIENTAL INSURANCE CO. LTD AND ANOTHER
February 10, 2018
SMT. ARUNA PATOR Vs. BHARAT PETROLEUM CORPORATION LIMITED BPCL AND 4 OTHERS
May 14, 2018
SMT. DIPLOMA BARUAH Vs. STATE OF ASSAM
January 19, 2018
SMT. NIRLA RABHA AND OTHERS Vs. REGIONAL MANAGER ORIENTAL INSURANCE CO. LTD AND ANOTHER
February 10, 2018
SMT. ROLALI Vs. THE STATE OF MIZORAM AND OTHERS
April 13, 2018
SMTI APARNA DEY GHOSH Vs. SRI DILIP GHOSH
January 24, 2018
SMTI BHABANI DAM AND ANR. Vs. DR. BIJIT RANJAN ACHARYYA AND 10 ORS.
February 28, 2018
SMTI CHHABI DAS @ CHHABI DEY Vs. SRI SHYAMA PRASANNA MUKHERJEE AND 11 ORS.
January 5, 2018
SMTI DHARITRI KALITA W/O HEMENTA KR NATH Vs. STATE OF ASSAM AND 3 ORS
August 20, 2018
SMTI DIPTI RANI SUKLABAIDYA Vs. THE STATE OF ASSAM AND
March 28, 2018
SMTI JAHNOBI GOSWAMI Vs. UNION OF INDIA AND 8 ORS REP BY SECY TO MINISTRY O
January 30, 2018
SMTI JINAMONI SAIKIA AND 4 OTHERS Vs. ABDUL MATIN AND 2 OTHERS
May 15, 2018
SMTI MITHU BHATTACHARJEE W/O LT. MANOJ BHATTACHARJEE AND 2 ORS. Vs. MD BADAR ALAM S/O MD AKBOR ALI @ ALAM
March 9, 2018
SMTI RUNU SARKAR Vs. STATE OF ASSAM AND 4 ORS
May 2, 2018
SMTI TUK YANIA Vs. STATE OF ARUNACHAL PRADESH
June 6, 2018
SMTI USHA DAS Vs. SRI ALOK KUMAR DAS
September 17, 2018
SMTI WAHIDA AHMED @ WAHEEDA AHMED Vs. STANDING APPEAL COMMITTEE AND ORS
March 9, 2018
SMTI. CHANDANA DEKA Vs. THE STATE OF ASSAM AND 4 ORS.
May 14, 2018
SMTI. HANPOT JUGLI AND OTHERS Vs. SHRI NABAM PARIO AND OTHERS
May 18, 2018
SMTI. TIPAK TAYENG Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
July 5, 2018
SOFIQ ALI Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO AND 3 ORS,
July 16, 2018
SOHRAB KHAN Vs. MOFIJUL HOQUE
December 4, 2018
SOLEMAN KHAN Vs. STATE OF ASSAM AND ANR
August 21, 2018
SOMA SAHA W/O LATE SANJOY SAHA Vs. ASSAM POWER DISTRIBUTION CO LTD
October 8, 2018
SONAMURA FOREIGN LIQUOR AND ANR Vs. UNION OF INDIA AND 2 ORS
September 7, 2018
SONESWAR BORO Vs. STATE OF ASSAM
November 30, 2018
SONIM MANYU Vs. STATE OF ARUNACHAL PRADESH
August 31, 2018
SOURAV KUMAR BORA Vs. STATE OF ASSAM
December 17, 2018
SREEKANTA DEV SARMA Vs. BHOLA KAKATI AND 2 ORS
March 13, 2018
SRI ABANI DAS Vs. SMTI SURABHI BAISHYA
July 19, 2018
SRI BIKASH MANDAL S/O LATE MOHAN BANGSHI MANDAL Vs. THE STATE OF ASSAM
January 30, 2018
SRI BIREN DAS AND 2 ORS. Vs. THE STATE OF ASSAM AND ANR.
February 27, 2018
SRI DANDI RAM DEKA Vs. STATE OF ASSAM
February 27, 2018
SRI DILIP MEDHI AND ORS. Vs. THE STATE OF ASSAM
May 10, 2018
SRI DINADAYAL RABHA AND 48 OTHERS Vs. THE STATE OF ASSAM AND 6 OTHERS
February 15, 2018
SRI DIPAK KHANDELIA Vs. STATE OF ASSAM
January 10, 2018
SRI FAZAL GOGOI AND ORS. Vs. STATE OF ASSAM
February 6, 2018
SRI HARI NATH MEDHI AND ANOTHER Vs. THE BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD. AND ANOTHER
July 10, 2018
SRI HIMADRI SHEKHAR BHATTACHARJEE Vs. THE PUNJAB NATIONAL BANK & 3 OTHERS
November 16, 2018
SRI JOY DAS Vs. THE STATE OF ASSAM AND OTHERS
February 7, 2018
SRI KHIROD GOGOI Vs. THE STATE OF ASSAM
February 13, 2018
SRI MONOJ KUMAR SINGH Vs. THE STATE OF ASSAM
April 3, 2018
SRI NERI TALAP AND ANOTHER Vs. THE STATE OF ARUNACHAL PRADESH
June 8, 2018
SRI NIL KAMAL PAUL Vs. ALI AKBAR AND ANOTHER
February 10, 2018
SRI NIVAS PANDEY AND OTHERS Vs. SRI RANGNATH MISHRA
March 12, 2018
SRI PAPUMONI DAS Vs. THE STATE OF ASSAM
February 22, 2018
SRI PARESH CHANDRA NEOG, S/O LATE K.C. NEOG Vs. CENTRAL BUREAU OF INVESTIGATION
March 23, 2018
SRI PARESH CHANDRA NEOG, S/O LATE K.C. NEOG Vs. CENTRAL BUREAU OF INVESTIGATION
March 22, 2018
SRI POBITRO DUTTA @ MRIDUL DUTTA, SON OF SRI DEBEN DUTTA Vs. SMTI. MONIKA DUTTA, DAUGHTER OF SRI TARUN DUTTA
February 15, 2018
SRI PRANAB TAHU AND ORS. Vs. THE STATE OF ASSAM AND ANR.
January 23, 2018
SRI PRASANNA KUMAR PHUKAN Vs. THE STATE OF ASSAM
April 10, 2018
SRI PRASENJIT KUMAR DASGUPTA, SON OF SRI PRANOY LAL DASGUPTA Vs. THE STATE OF ASSAM & ANR.
January 30, 2018
SRI RUPAK CHOUDHURY Vs. SMTI JAIMATI DEKA
January 10, 2018
SRI SHIV NATH PRASAD GUPTA Vs. THE MANAGEMENT OF HOLLONGHABI TEA ESTATE PO. DIGBOI
March 27, 2018
SRI SUBROTO CHOUDHURY S/O AMULYA KISHAN CHOUDHURY Vs. ARIHANT INTERNATIONAL LIMITED AND OTHERS
March 6, 2018
SRI TAKU JERANG Vs. THE STATE OF ARUNACHAL PRADESH
June 19, 2018
SRI TARINI KALITA, SON OF LATE PRABIN KALITA, RESIDENT OF VILLAGE Vs. STATE OF ASSAM
February 13, 2018
SRI TARUN DAS Vs. SMTI. PURNIMA BORA DAS
January 30, 2018
SRI. SAMSUL HUSSAIN Vs. SRI. RIAZUL HUSSAIN & ORS.
October 25, 2018
SRIKANTA PAUL Vs. STATE OF ASSAM AND ANR REPRESENTED BY INSPECTOR GENERAL OF POLICE
July 19, 2018
SRISTI AND 2 ORS Vs. KAILASH KUMAR SHARMA AND 10 ORS
April 24, 2018
STAR PAPER AND BOARD MILL Vs. UNION OF INDIA AND 6 ORS REP BY SECY TO GOVT OF INDIA
September 12, 2018
STATE OF ASSAM Vs. ABDUR ROSHID
January 17, 2018
STATE OF ASSAM Vs. FARMAN ALI
March 6, 2018
STATE OF ASSAM Vs. RELIEF FAMILIES WELFARE SERVICE SOCIETY
July 26, 2018
STATE OF ASSAM Vs. OHAB ALI
May 29, 2018
STATE OF ASSAM Vs. JAMAIT-E-ULEMA-E-HIND
July 13, 2018
STATE OF ASSAM Vs. ABDUL KALAM AND ORS
August 9, 2018
STATE OF ASSAM REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT OF ASSAM Vs. PRANJAL BORAH
November 12, 2018
STATE OF ASSAM REPRESENTED BY SECY , REVENUE DEPTT , DISPUR, GUWAHATI Vs. MAHTAB HUSSAIN AND ORS
April 20, 2018
STATE OF MIZORAM Vs. K LALRINLIANA S/O K SAIHNAWLA (L)
April 13, 2018
STATE OF MIZORAM Vs. LALZAWNGLIANA
November 6, 2018
STATE OF MIZORAM Vs. N. PALLAI
March 23, 2018
STATE OF MIZORAM Vs. LALHREZUALA
October 8, 2018
STATE OF MIZORAM & ANR Vs. ZALIANA & 616 ORS
August 2, 2018
STATE OF NAGALAND & ANOTHER Vs. ATOKA AWOMI & 24 OTHERS
April 2, 2018
STATE OF NAGALAND AND OTHERS Vs. BENDANGRENLA
January 4, 2018
STG ASSOCIATES Vs. TILAK COSMETICS
February 1, 2018
STHITI SUTRADHAR, W/O J R SUTRADHAR Vs. NIREN MAHANTA, C/O QUEEN TRAVELS
August 7, 2018
SUBAL BORO Vs. STATE OF ASSAM
November 22, 2018
SUBAL KANTA BORAH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
October 4, 2018
SUBASH SARKAR Vs. COAL INDIA LTD.
January 11, 2018
SUBHASH CHANDRA DEY AND ANOTHER Vs. MANGAL CHANDRA SARKAR
May 24, 2018
SUBHASH CHANDRA GOSWAMI AND ANR Vs. COL ARUN KUMAR SARMA RETD
March 9, 2018
SUBODH KRISHNA PAUL AND ORS. Vs. KUSHAL PAUL
February 6, 2018
SUBRATA DEB NATH Vs. ASHOK KUMAR DAS
April 27, 2018
SUDIP BHATTACHARJEE Vs. ASSAM GRAMIN VIKASH BANK
January 9, 2018
SUDIP CHANDRA NATH Vs. MD. ABDUL MOTIN LASKAR
October 25, 2018
SUDIPTO SARKAR Vs. UNION OF INDIA
December 18, 2018
SUJIT SARKAR Vs. STATE OF ASSAM
March 8, 2018
SUJIT SARKAR Vs. STATE OF ASSAM
March 13, 2018
SUKHEN KONWAR Vs. ASSAM STATE ELECTRICITY BOARD
March 29, 2018
SUKRA BHAKTA Vs. STATE OF ASSAM
November 30, 2018
SUKUMAR DAS, S/O SURESH DAS Vs. STATE OF ASSAM
July 13, 2018
SUKUR ALI Vs. STATE OF ASSAM
July 31, 2018
SULTANA RAHMAN W/O LATE NAZIBUR RAHMAN Vs. CANARA BANK AND 2 OTHERS
April 11, 2018
SUMAN DAS Vs. UNION OF INDIA
December 11, 2018
SUMAN DHAR AND 10 ORS Vs. UNIVERSITY GRANTS COMMISSION AND 2 ORS
June 1, 2018
SUMESWAR DAS @ BHULONG Vs. STATE OF ASSAM REP BY PP, ASSAM
August 16, 2018
SUMITRA KAIBORTA Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED
May 17, 2018
SUN BHAGAWATI Vs. GAUHATI UNIVERSITY
January 31, 2018
SUN SHINE FIBRE INDUSTRY Vs. UNION OF INDIA AND 6 ORS
September 17, 2018
SUNIA BORAIK Vs. STATE OF ASSAM
November 9, 2018
SUNIL BARMAN Vs. STATE OF ASSAM
July 12, 2018
SUNIL KANTA BANIK Vs. FURMAT ALI CHOUDHURY AND ORS.
January 29, 2018
SUNIL KUMAR AGARWAL Vs. RAGHABENDRA PATHAK & ORS.
June 19, 2018
SUNIT KUMAR DAS AND 8 ORS Vs. STATE OF ASSAM AND 4 ORS
December 7, 2018
SUNKUNGUR BORO Vs. UNION OF INDIA AND 3 ORS
December 15, 2018
SUNNI LAL Vs. UNION OF INDIA
February 6, 2018
SURAJIT GOGOI @ PUNA GOGOI Vs. UNION OF INDIA
February 1, 2018
SURATAN NESSA Vs. AMRIT AGARWALA AND 6 ORS
November 28, 2018
SUREN CHANDRA DAS Vs. STATE OF ASSAM AND ANR
June 12, 2018
SURESH PODDAR Vs. STATE OF ASSAM
December 10, 2018
SUSHANTA CHANDRA PAUL Vs. STATE OF ASSAM
November 7, 2018
SUSHANTA PAUL Vs. SMTI JATANTI PAUL AND ANOTHER
February 10, 2018
SUSHIL CHANDRA PATAR S/O LT SUREN PATAR Vs. STATE OF ASSAM AND 3 ORS
December 3, 2018
SUSHIL NAMASUDRA Vs. STATE OF ASSAM
April 10, 2018
SUSHIL SETHI Vs. STATE OF ARUNACHAL PRADESH
September 7, 2018
SUSHMITA PURKAYASTHA Vs. STATE OF ASSAM AND ORS.
April 20, 2018
SUSMITA DEB SHOME Vs. STATE OF ASSAM AND 5 ORS
August 14, 2018
SUSOVAN DAS Vs. STATE OF ASSAM REP BY PP
October 11, 2018
SWAPAN CH. DAS Vs. RAMAWATAR AGARWALA
November 7, 2018
SWAPAN KUMAR CHOUDHURY Vs. UNION OF INDIA AND 3 ORS
February 21, 2018
SWAPAN KUMAR ROY @ ARUP KUMAR ROY Vs. ANOWAR HUSSAIN S/O LATE AHMED HUSSAIN
September 18, 2018
SWAPAN MAZUMDAR Vs. STATE OF ASSAM
September 3, 2018
SWASTIK ASSAM REAL ESTATE PVT. LTD. Vs. RATAN RAHA
June 20, 2018
SYED AHMED ALI @ SAYED AHMED ALI Vs. STATE OF ASSAM AND 5 ORS
June 7, 2018
SYED ALTAF HUSSAIN Vs. THE STATE OF ASSAM AND 3 ORS.
January 31, 2018
SYED JALALUDDIN AHMED Vs. STATE OF ASSAM
August 24, 2018
SYED KHAIRUL HUSSAIN AND 3 ORS Vs. STATE OF ASSAM AND 5 ORS
September 21, 2018
SYED MOHAMMAD ALI Vs. SYED SAIDUL ISLAM AND 9 ORS
May 8, 2018
SYEDA MAFIDA KHANAM W/O KHAIRUL BASAR Vs. STATE OF ASSAM AND 5 ORS REP BY CHIEF SECRETARY TO GOVT OF ASSAM
September 18, 2018
SYEDA SAFIDA BEGUM Vs. STATE OF ASSAM
August 8, 2018
T GANGKAK ENTERPRISE Vs. STATE OF ARUNACHAL PRADESH & 5 ORS
May 10, 2018
T GANGKAK ENTERPRISES, REPRESENTED BY ITS PROPRIET Vs. STATE OF ARUNACHAL PRADESH REPRESENTED BY CHIEF SE
May 15, 2018
T HRILLIANA S/O HRANGTHANGA Vs. STATE OF MIZORAM
September 20, 2018
T SAIKUNGA Vs. STATE OF MIZORAM AND 2 ORS
March 8, 2018
T. ARMSTRONG CHANGSAN Vs. NEIKOL CHANGSAN
March 23, 2018
T. JAMEDI LONGKUMER (DR.) Vs. STATE OF NAGALAND
July 2, 2018
T. MHONYAMO TSOPOE Vs. STATE OF NAGALAND
March 23, 2018
TADAR BUDH & ORS. Vs. STATE OF ARUNACHAL PRADESH
March 8, 2018
TAFATUN NESSA AND ANR Vs. UNITED INDIA INSURANCE CO LTD AND 2 ORS
April 11, 2018
TAGE LAPUNG Vs. STATE OF ARUNACHAL PRADESH
February 2, 2018
TAGUM TATAK Vs. STATE OF ARUNACHAL PRADESH
January 11, 2018
TAHER HOQUE LASKAR Vs. UNION OF INDIA AND 2 ORS
July 13, 2018
TAHERUDDIN AHMED Vs. STATE OF ASSAM AND 6 ORS
September 17, 2018
TAING TARIN Vs. STATE OF ARUNACHAL PRADESH
February 7, 2018
TAJAMUL ALI Vs. JAIFAR ALI
May 24, 2018
TALIMUL RAHMAN AND ORS. Vs. STATE OF ASSAM AND ORS.
April 5, 2018
TAMCHI KUSUK Vs. STATE OF ARUNACHAL PRADESH
October 11, 2018
TANI RIBA Vs. TANYA RONYA
January 30, 2018
TANU NIRIN Vs. SECRETARY, WOMEN & CHILD DEVELOPMENT
February 15, 2018
TANZIL HUSSAIN Vs. STATE OF ASSAM
March 20, 2018
TAPAN BORDOLOI AND 6 ORS Vs. STATE OF ASSAM AND ORS
May 17, 2018
TAPAN JYOTI SAIKIA Vs. PINJUMONI SAIKIA
November 15, 2018
TAPAN SAIKIA Vs. STATE OF ASSAM
November 2, 2018
TAPAS BEZBARUAH S/O TARAPADA SEAL Vs. STATE OF ASSAM AND 9 ORS
February 19, 2018
TARASSO TRIBAL CARE SELF-HELP GROUP SOCIETY Vs. STATE OF ARUNACHAL PRADESH THROUGH CHIEF SECRETARY
May 18, 2018
TARH SILUP & ANR. Vs. STATE OF ARUNACHAL PRADESH & ORS.
October 4, 2018
TARPAN KUMAR DAS S/O LT. BASANTA DAS AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION ECONOMIC OFFIENCE WING CBI AND OTHERS
March 23, 2018
TARU BORO W/O LT PRADIP MANDAL Vs. UNION OF INDIA AND 5 ORS
February 19, 2018
TARU TALO Vs. STATE OF ARUNACHAL PRADESH
March 29, 2018
TARUN BHATTACHARJEE @ JIBESH BHATTACHARJEE S/O LATE JAGATJYOTI BHATTACHARJEE Vs. RITA BHATTACHARJEE C/O HILLAL BHATTACHARJEE
January 18, 2018
TARUN DAS Vs. STATE OF ASSAM
November 28, 2018
TARUN NARZARY Vs. STATE OF ASSAM AND 5 ORS
December 7, 2018
TAUFIQUE RAHMAN Vs. THE STATE OF ASSAM AND 3 OTHERS
March 28, 2018
TAYEBUR RAHMAN Vs. STATE OF ASSAM AND 4 ORS
April 24, 2018
TECHI HEMU Vs. STATE OF ARUNACHAL PRADESH AND 21 ORS REPRESENTED BY SECRETARY
May 2, 2018
TEPURAM BORA Vs. THE STATE OF ASSAM
May 15, 2018
THANZAMI TOCHHAWNG W/O R ZATAIA Vs. STATE OF MIZORAM
February 8, 2018
THE ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION Vs. SRI BHARAT SARING
March 6, 2018
THE ASSAM STATE TRANSPORT CORPORATION Vs. GHOSH BROTHERS MOTORS PRIVATE LIMITED
February 13, 2018
THE DIRECTOR GENERAL SSB AND 3 ORS Vs. SRI ANIL KUMAR UPADHYAY S/O ASHOK KUMAR UPADHYAY
April 11, 2018
THE NATIONAL INSURANCE CO. LTD. Vs. MRS. SARZINA BEGUM @ SARZINA BEWA AND 2 OTHERS
April 25, 2018
THE NATIONAL INSURANCE CO. LTD. Vs. SMT. H.C. LALREMRUATI W/O H.C. VIACHHA (L) KHOPAI
January 24, 2018
THE ORIENTAL INSURANCE CO. LTD. Vs. GANESH BORO AND ORS.
February 13, 2018
THE STATE OF ASSAM Vs. SRI BHUPEN CH. GOSWAMI AND OTHERS
September 14, 2018
THE UNION OF INDIA Vs. M/S BHAWANIN TRADING
March 7, 2018
THE UNION OF INDIA AND 2 OTHERS Vs. HARI CHANDRA DUTTA S/O LT. PHANIDHAR DUTTA
January 30, 2018
THE UNION OF INDIA AND OTHERS Vs. JITEN CHANDRA BHUYAN AND OTHERS
April 20, 2018
THE UNITED INDIA INSURANCE CO. LTD. Vs. MST. SUFIA MAZUMDAR W/O LT. TAFAZUL ALI MAZUMDER AND OTHERS
March 22, 2018
THILIXU VILLAGE Vs. STATE OF NAGALAND
February 19, 2018
TINSUKIA TRADING COMPANY PVT. LTD. Vs. STATE OF ASSAM
July 31, 2018
TIRATH SINGH CHADHA Vs. STATE OF ASSAM
July 27, 2018
TLANTHANGA Vs. JUBAIR AHMED BARBHUIYA
August 7, 2018
TOBJEN DANGGEN Vs. STATE OF ARUNACHAL PRADESH
June 20, 2018
TOHAR ALI AND 3 OTHERS Vs. THE STATE OF ASSAM AND ANOTHER
March 7, 2018
TONY KOYU Vs. STATE OF ARUNACHAL PRADESH
July 24, 2018
TOPCEM INDIA Vs. UNION OF INDIA AND 5 ORS
September 14, 2018
TRAILOKYA KALITA AND ANR Vs. STATE OF ASSAM AND 4 ORS
September 13, 2018
TRAVELLERS CLUB AND ANR Vs. STATE OF ASSAM AND 3 ORS
April 10, 2018
TRIBENI METALLOYS PVT LTD Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
June 1, 2018
TRIDENT ENTERPRISES Vs. STATE OF NAGALAND
August 30, 2018
TRISHNA BORUAH KONWAR Vs. ALAKANANDA DEVI KONWAR AND ANR
June 6, 2018
TULEN GOGOI Vs. STATE OF ASSAM AND 3 ORS
June 5, 2018
TUNMONI BORA Vs. STATE OF ASSAM
June 21, 2018
TUNU DEVI @ TANU DEBI Vs. STATE OF ASSAM
February 9, 2018
TUSHAR KANTI PAUL Vs. UNION OF INDIA AND ORS
January 8, 2018
TUTA MIA @ TOTA MIA (MD.) Vs. UNION OF INDIA
May 14, 2018
UDAY BURAGOHAIN Vs. THE STATE OF ASSAM AND ORS.
August 28, 2018
UDDIPANA GOSWAMI Vs. SUMAN KALYAN CHAKRABARTI
August 8, 2018
UDDIPANA GOSWAMI Vs. SUMAN KALYAN CHAKRABARTI
March 23, 2018
UMESH PRASAD RAI GROCERY Vs. STATE OF ASSAM
March 29, 2018
UNIDUS AGENTS AND DISTRIBUTORS AND 5 ORS Vs. CENTRAL BANK OF INDIA AND ANR
July 11, 2018
UNION BANK OF INDIA, GUWAHATI AND ANOTHER Vs. PABITRA PRAN SAIKIA
April 10, 2018
UNION OF INDIA Vs. GOPAL ENTERPRISES, H M MARKET
June 5, 2018
UNION OF INDIA Vs. K. CHANDRAIYA
February 6, 2018
UNION OF INDIA Vs. ASIT KR. PAUL
February 7, 2018
UNION OF INDIA Vs. RANJIT KUMAR SAHA
February 15, 2018
UNION OF INDIA Vs. K K BUILDERS AND ENGINEERS PVT LTD
April 27, 2018
UNION OF INDIA Vs. MOINUDDIN MAZUMDER
September 28, 2018
UNION OF INDIA Vs. CHANDRAMANISHI KUMAR
October 1, 2018
UNION OF INDIA Vs. PHANINDRA KUMAR BAISHYA
October 11, 2018
UNION OF INDIA Vs. STATE OF NAGALAND
October 15, 2018
UNION OF INDIA Vs. M/S P.P. ENTERPRISES
March 21, 2018
UNION OF INDIA Vs. SHRI NANI RIKU S/O SHRI NANI KECHI PO & PS
March 27, 2018
UNION OF INDIA Vs. DAMODAR ROPEWAY AND INFRA LIMITED
March 6, 2018
UNION OF INDIA Vs. RANJIT CH
January 9, 2018
UNION OF INDIA Vs. SUNDESWAR CHOUDHURY
November 13, 2018
UNION OF INDIA Vs. ZARUALA
June 14, 2018
UNION OF INDIA AND 2 ORS Vs. M/S DHARAMPAL SATYAPAL LTD.
May 11, 2018
UNION OF INDIA AND 3 ORS Vs. MD NAZIMUDDIN ANSARI AND ANR
February 19, 2018
UNION OF INDIA AND 3 ORS Vs. RAVINDER KUMAR DHARIWAL AND ANR
November 15, 2018
UNION OF INDIA AND 3 ORS Vs. PARTHA DAS AND 2 ORS
December 6, 2018
UNION OF INDIA AND 3 ORS Vs. ANUP K SRIVASTAVA
December 10, 2018
UNION OF INDIA AND 3 ORS REP BY GENERAL MANAGER Vs. GOLAK BARMAN
April 19, 2018
UNION OF INDIA AND 3 ORS, THROUGH SECY GOVT OF INDIA, MINISTRY OF DEFENCE Vs. MES 2287772 SHRI SUJIT KR DEY EX-FITTER GENERAL MACHANIC, SKILLED
January 18, 2018
UNION OF INDIA AND 4 ORS Vs. HARI KANTA KALITA
July 16, 2018
UNION OF INDIA AND 4 ORS Vs. TARULATA BARMAN W/O DIGISH CHANDRA BARMAN
February 20, 2018
UNION OF INDIA AND ANOTHER Vs. M/S KIRAN CONSTRUCTION
July 26, 2018
UNION OF INDIA AND ANOTHER Vs. ABDUL FATTAH AND ANOTHER
October 24, 2018
UNION OF INDIA AND ANR Vs. DURGA KRISHNA STORE PVT LTD
May 31, 2018
UNION OF INDIA AND ORS Vs. M/S. P.P. ENTERPRISE
March 8, 2018
UNION OF INDIA AND ORS. Vs. M/S. MAHESH ENTERPRISES AND ORS.
February 23, 2018
UNION OF INDIA MINISTRY OF PERSONNEL Vs. N ASHOK KUMAR AND 2 ORS
April 19, 2018
UNION OF INDIA REP BY EXECUTIVE ENGINER Vs. KAMRUL HAQUE LASKAR
January 2, 2018
UNION OF INDIA REPRESENTED BY GENERAL MANAGER Vs. INDIA TRADE CENTER
September 25, 2018
UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF DEFENCE Vs. SURE SAFETY SOLUTIONS PRIVATE LIMITED,
June 22, 2018
UNITED BANK OF INDIA Vs. AMARESH NARAYAN CHOWDHURY
March 27, 2018
UNITED BANK OF INDIA Vs. SNEHMOYE BORTHAKUR AND 2 ORS
April 3, 2018
UNITED INDIA INSURANCE CO LTD Vs. ANIL NATH AND ORS S/O NIREN NATH
January 8, 2018
UNITED INDIA INSURANCE CO LTD Vs. PURNIMA DAS AND 2 ORS
May 31, 2018
UNITED INDIA INSURANCE CO LTD Vs. MUSSTT ANOWARA KHATUN AND 4 ORS
September 27, 2018
UNITED INDIA INSURANCE CO LTD Vs. UTTAM KR SAHA AND ANR
September 24, 2018
UNITED INDIA INSURANCE CO LTD Vs. SAMPIJAN NESSA AND ORS
September 4, 2018
UNITED INDIA INSURANCE CO LTD Vs. RUSTAM ALI
September 4, 2018
UNITED INDIA INSURANCE CO LTD Vs. ABU BAKKAR SIDDIQUE PRODHANI AND 5 ORS
September 7, 2018
UNITED INDIA INSURANCE CO LTD Vs. LILI BEZBARUAH
September 6, 2018
UNITED INDIA INSURANCE CO LTD Vs. BEULA DEWRI AND 3 ORS
June 13, 2018
UNITED INDIA INSURANCE CO LTD Vs. BABUL SARKAR AND 2 ORS
December 11, 2018
UNITED INDIA INSURANCE CO LTD Vs. TAIBOR ALI
December 13, 2018
UNITED INDIA INSURANCE CO LTD Vs. MAHENDRA NATH
December 18, 2018
UNITED INDIA INSURANCE CO LTD HAVING ITS REGD OFFICE Vs. ABDUL JALIL AND 2 ORS S/O LATE QUTUB ALI
January 5, 2018
UNITED INDIA INSURANCE CO LTD REPRESENTED BY ITS REGIONAL MANAGER Vs. RUBUL BARUAH AND ANR
January 31, 2018
UNITED INDIA INSURANCE CO. LTD Vs. SHAHIDUL ISLAM & ANR.
November 15, 2018
UNITED INDIA INSURANCE CO. LTD. Vs. GOVIN CHANDRA
November 2, 2018
UNITED INDIA INSURANCE CO. LTD. Vs. NUR MOHAMMAD
October 23, 2018
UNITED INDIA INSURANCE CO.LTD. Vs. GALINA NARJARY
August 13, 2018
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BIMAL BHUMIZ @ MILAN BHUMIZ
November 10, 2018
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRAJESH SHARMA
January 25, 2018
UNITED INDIA INSURANCE COMPANY LTD Vs. MD RAHIM ALI SON OF MD ABDUL JALIL
November 19, 2018
UNITED INDIA INSURANCE COMPANY LTD Vs. JITENDRA SINGH SON OF BIRBACHAN SINGH
November 19, 2018
UNITED INDIA INSURANCE COMPANY LTD Vs. ROBIUL ISALAM SON OF MD SATTAR ALI
November 19, 2018
UNITED INDIA INSURANCE COMPANY LTD. Vs. NURJAHAN KHATUN AND 2 ORS.
January 23, 2018
UNITED INDIA INSURANCE COMPANY LTD. Vs. MANTOJ TANTI S/O SRI TARILI TANTI AND OTHERS
March 22, 2018
UPEN RAMCHIARY AND 17 ORS Vs. STATE OF ASSAM AND 4 ORS REP BY COMM AND SECY TO GOVT OF ASSAM
December 12, 2018
UPEN TALUKDAR Vs. STATE OF ASSAM AND 3 ORS
November 29, 2018
UPENDRA REANG AND 3 ORS Vs. D M, ORIENTAL INSURANCE CO LTD AND ANR
June 18, 2018
UTPAL BHUYAN Vs. STATE OF ASSAM REP BY PP
October 12, 2018
UTPAL DAS Vs. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED AND 2 ORS
July 30, 2018
UTPAL DAS Vs. STATE OF ASSAM
August 16, 2018
UTTAM KALITA Vs. ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD
May 22, 2018
UTTAM KUMAR NATH Vs. STATE OF ASSAM AND ORS
May 3, 2018
UTTAM PRODHANI S/O BIDYANATH PRODHANI Vs. BHAGWANDAS AUTO FINANCE LTD AND ANR
June 4, 2018
V KAPCHUNGNUNGA Vs. UNION OF INDIA
February 1, 2018
V PAHRA Vs. STATE OF MIZORAM
August 7, 2018
V. R. GLOBAL PVT. LTD. Vs. UNION OF INDIA
November 16, 2018
VALECHA ENGINEERING LTD Vs. BHAGYA KALITA
January 5, 2018
VANLALHLUNA, S/O F ENGNGHAKA Vs. STATE OF MIZORAM
March 7, 2018
VANLALMAWIA Vs. STATE OF MIZORAM
January 17, 2018
VANRAMCHHUANGI Vs. STATE OF MIZORAM, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF MIZORAM
September 27, 2018
VANTAGE POINT COMMUNICATION, REPRESENTED BY ITS PARTNERS Vs. PUNJAB NATIONAL BANK, REPRESENTED BY ITS CHIEF MANAGER/AUTHORISED OFFICER
September 18, 2018
VARDHINI BHATTACHARJEE Vs. VICE-CHANCELLOR
November 30, 2018
VENUGOPAL M Vs. STATE OF ASSAM
February 21, 2018
VERNERPUR TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE SHILLONG
February 20, 2018
VIJAY KUMAR KEKDAS LAWHATRE Vs. UNION OF INDIA
May 24, 2018
VIJAY KUMAR SINGH Vs. STATE OF ASSAM
October 1, 2018
VILELIE KHAMO AND SONS Vs. VIKRAM INFRASTRUCTURE CO AND 3 ORS
November 16, 2018
VINAY KUMAR Vs. C B I
June 13, 2018
VIRENDER SINGH Vs. UNION OF INDIA AND OTHERS
March 22, 2018
VIRENDRA DUTT GYANI Vs. UNION OF INDIA
March 15, 2018
W THANTHIANGA S/O CHINHLEIA (L) Vs. STATE OF MIZORAM
July 26, 2018
WAENG BEM RAVI SINGH S/O KUNJA KISHORE Vs. STATE OF MIZORAM
July 12, 2018
WASHIM ARIF Vs. THE STATE OF ASSAM AND 2 ORS.
April 4, 2018
X X X Vs. IN RE - NAYAN KHAN AND ANR
March 6, 2018
XXX GAUHATI HIGH COURT Vs. STATE OF ARUNACHAL PRADESH
February 27, 2018
XXXX GUWAHATI, ASSAM Vs. IN RE - STATE OF ASSAM AND ANR REP BY PRINCIPAL SECRETARY, HOME (B) DEPTT, GOVT OF ASSAM
July 11, 2018
YASHRAJ FILMS PVT. LTD Vs. JAINEX PARIWAHAN PVT. LTD.
August 21, 2018
YEAHYEA Vs. STATE OF ASSAM
December 17, 2018
YIGO BAM @ MIGO BAM Vs. STATE OF ARUNACHAL PRADESH & 3 ORS
May 10, 2018
YOUNG LAI ASSOCIATION Vs. STATE OF MIZORAM
February 22, 2018
YOUSUF AMANULLA CHOUDHURY Vs. STATE OF ASSAM
May 8, 2018
YOWA YELI Vs. STATE OF ARUNACHAL PRADESH
June 21, 2018
YURA TAGUNG Vs. STATE OF ARUNACHAL PRADESH
March 6, 2018
Z ZOHMINGTHANGA Vs. STATE OF MIZORAM
April 11, 2018
ZADINGLIANA Vs. THAKUR CHAND
June 19, 2018
ZAKIUL ISLAM S/O LT RUHUL AMIN Vs. STATE OF ASSAM
February 16, 2018
ZHEKIYE VILLAGE Vs. KIYEKHU VILLAGE
October 30, 2018
ZIARUL HOQUE KHANDAKAR AND 18 ORS. Vs. STATE OF ASSAM AND 8 ORS.
May 31, 2018
ZINNAT REHANA Vs. SAFUR ALI
May 21, 2018
ZONUNMAWIA Vs. STATE OF MIZORAM REPRESENTED BY CHIEF SECRETARY
July 13, 2018
ZORAMTHANGA S/O DARPHUNGA Vs. STATE OF MIZORAM
May 28, 2018
ZOTHANSANGI Vs. ZODINLIANA
April 10, 2018