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Case Index
Title
Date
(SMT.) NIRLIPTA ACHARYA Vs. STATE OF ODISHA AND OTHERS
August 14, 2018
(SRI) RASAMANI PRADHAN Vs. STATE OF ORISSA
March 19, 2018
A KOKAN RAO Vs. STATE OF ORISSA
February 5, 2018
A.SATYANARAYANA SENAPATI Vs. SMT. A. MANJULA
November 19, 2018
ABBAS KHAN Vs. GARIBULLA KHAN & ANOTHER
March 30, 2018
ABDUL AHAD Vs. CHAIRMAN, CUTTACK GRAMYA BANK
April 3, 2018
ABHAY KUMAR SAHU Vs. STATE OF ODISHA AND OTHERS
April 10, 2018
ABHAYA KUMAR BADJENA Vs. STATE OF ORISSA
November 20, 2018
ABHIMANYU BEHERA Vs. STATE OF ORISSA AND OTHERS
July 11, 2018
ABHIMANYU DAS Vs. ASSISTANT GENERAL MANAGEER (ELT.)
July 20, 2018
ABHIMANYU DAS AND ANOTHER Vs. KRUSHNA CHANDRA SAMAL AND OTHERS
April 30, 2018
ABHIMANYU KHATEI Vs. STATE OF ODISHA
May 23, 2018
ABHIRAM PATRA & OTHERS Vs. STATE OF ORISSA & OTHERS
January 2, 2018
ABHISHEK KUMAR RAI Vs. INDIAN INSTITUTE OF TECHNOLOGY, BHUBANESWAR, KHURD
May 2, 2018
ADITI DAS Vs. SESHADEV DAS
December 20, 2018
ADYOTA PRASAD PRADHAN & OTHERS Vs. COMMISSIONER, CONSOLIDATION & SETTLEMENT, SAMBALPUR & OTHERS
January 4, 2018
AGANI CHARAN BEHERA Vs. STATE OF ORISSA
August 16, 2018
AHALYA PADHI Vs. STATE OF ORISSA AND ORS.
September 5, 2018
AJAY KUMAR BEHERA Vs. STATE OF ODISHA & OTHERS
April 6, 2018
AJAY KUMAR SETHI Vs. STATE OF ORISSA AND ORS.
April 9, 2018
AJAYA KUMAR CHOUDHURY Vs. SMT. SARADA NANDA
January 17, 2018
AJIT KUMAR BARIK Vs. STATE OF ORISSA & ORS
May 11, 2018
AKHAYA DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
May 25, 2018
AKRURA SAHOO Vs. GHANA DHARUA AND OTHERS
January 18, 2018
AKSHAYA KUMAR BRAHMA AND ANOTHER Vs. GAYATRIRANI BRAHMA AND ANOTHER
April 9, 2018
AKSHAYA KUMAR PANDA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, UCO BANK AND OTHERS
January 12, 2018
AKSHYA KUMAR PANDA Vs. CHAIRMAN
May 14, 2018
ALAKA PRADHAN Vs. O J E E AND OTHERS
July 31, 2018
ALAKANANDA SAHU @ JENA Vs. STATE OF ODISHA & OTHERS
July 13, 2018
ALEKHA PRASAD PRUSTY Vs. MAHESWAR PRUSTY (DEAD)
February 1, 2018
AMARENDRA BIHARI Vs. STATE OF ORISSA
November 12, 2018
AMARESH KUMAR JAYASWAL Vs. STATE OF ORISSA (VIGILANCE)
June 19, 2018
AMARESWAR MALLA Vs. STATE OF ORISSA AND OTHERS
March 19, 2018
AMARESWAR MALLA Vs. STATE OF ORISSA
March 19, 2018
AMBIKA PRASAD RATH Vs. STATE OF ODISHA AND OTHERS
August 29, 2018
AMULLYA KUMAR KHANDUAL Vs. STATE OF ORISSA AND ANOTHER
April 9, 2018
ANADI CHARAN SWAIN Vs. STATE OF ORISSA & ANOTHER
April 10, 2018
ANANDA CHANDRA GADABAD Vs. PRAFULLA KUMAR MOHANTY
August 21, 2018
ANANDA CHANDRA PANDA Vs. CHAMPA PANDA AND OTHERS
June 19, 2018
ANANDA GOUDO AND OTHERS Vs. SATRUGHANA NAIK AND ANOTHER
March 28, 2018
ANANTA BHATTA MISHRA Vs. SARASWATI BHATTA MISHRA @ DRAUPADI DEVI AND OTHERS
March 8, 2018
ANI TANTI (SINCE DEAD) Vs. KAILASH CHANDRA MOHANTA
May 11, 2018
ANIL KUMAR PRADHAN Vs. STATE OF ORISSA AND OTHERS
July 5, 2018
ANJAN KUMAR NANDA Vs. STATE OF ODISHA AND OTHERS
September 4, 2018
ANJANA KAR Vs. AMARENDRA BAL
January 25, 2018
ANKIT ANURAG Vs. KENDRIYA VIDYALAYA SANGHATAN & OTHERS
August 29, 2018
ANUPAMA BEHERA Vs. GRIDCO REPRESENTED BY ITS CHAIRMAN AND OTHERS
April 6, 2018
ANUPAMA JENA & OTHERS Vs. BANSIDHAR JENA & ANOTHER
December 14, 2018
ANUSUYA PATRA Vs. O S E B , BHUBANESWAR AND ANOTHER
February 19, 2018
ANWAR JAMIL Vs. STATE OF ODISHA & ANOTHER
April 6, 2018
ARATI MEHER Vs. STATE OF ORISSA
August 7, 2018
ARATI MOHAPATRA Vs. DEPUTY REGISTRAR, STATE ADMINISTRATIVE TRIBUNAL &
March 20, 2018
ARNAPURNA PANIGRAHI Vs. STATE OF ODISHA
May 8, 2018
ASARAM KEOTA AND OTHERS Vs. DASARATHA KEOTA AND OTHERS
April 23, 2018
ASH MOHAMMED @ MD. YASIN Vs. MD. ILYAS
June 26, 2018
ASHA DEI Vs. NARAN SETHI AND ANOTHER
February 1, 2018
ASHIS CHATTERJEE Vs. REPUBLIC OF INDIA, C B I
February 15, 2018
ASHOK KU ASHE Vs. G M , SYNDICATE BANK AND OTHERS
January 8, 2018
ASHOK KU BARIK Vs. UNION OF INDIA AND OTHERS
April 12, 2018
ASHOK KU MOHANTY & OTHERS Vs. ANTARYAMI MOHANTY & OTHERS
April 9, 2018
ASHOK KUMAR DASH Vs. CHINTAMANI MOHANTY AND OTHERS
March 7, 2018
ASHOK KUMAR KHANDELWAL Vs. PARAMANANDA SINGH AND ANOTHER
May 7, 2018
ASHOK KUMAR PADHY Vs. ICFAI FOUNDATION AND ANOTHER
January 25, 2018
ASIM KUMAR DAS Vs. STATE OF ORISSA
January 29, 2018
ASUTOSH GIRI Vs. STATE OF ORISSA
August 24, 2018
AVIMANYU NAYAK Vs. STATE OF ODISHA & OTHERS
January 9, 2018
AWADESH SINGH Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE & OTHERS
March 28, 2018
AZEED AHEMAD Vs. TRANSPORT COMMISSIONER-CUM-CHAIRMAN, STA AND ANOTH
April 20, 2018
B K CONSTRUCTION Vs. STATE OF ORISSA & OTHERS
June 18, 2018
B MANOJ KUMAR RAO Vs. STATE OF ODISHA
April 20, 2018
B. M. Vs. PABITRA MAJHI
November 19, 2018
B. M. Vs. KHIRABATI MAHAKUR
November 19, 2018
BABAJI KANDI & ANOTHER Vs. BHIKARI SAHOO (DEAD) THROUGH L RS
March 22, 2018
BABU KHAN Vs. SALIM MAHAMRNAD
August 24, 2018
BABUNA @ BABULA @ HRUDANANDA JAYASINGH Vs. STATE OF ORISSA
August 21, 2018
BADAL MOHANTA & OTHERS Vs. MUNIMANI MOHANTA
December 14, 2018
BAIKUNTHA NATH SAHOO Vs. KUMUDINI SAHOO
March 14, 2018
BAIKUNTHANATH DAS AND ANOTHER Vs. NIRMALA BEHERA AND ANOTHER
January 8, 2018
BAISAKHU KUMAR KARNA Vs. STATE OF ODISHA
March 26, 2018
BAISHNAB CHARAN BARIK Vs. STATE OF ORISSA
February 22, 2018
BAL KRISHNA DWIVEDI Vs. UNION OF INDIA
March 7, 2018
BALA KRUSHNA SAHOO AND OTHERS Vs. STATE OF ORISSA
March 12, 2018
BALABHADRA DASH Vs. STATE OF ORISSA
February 12, 2018
BALAJI SAHU Vs. STATE OF ODISHA
June 29, 2018
BALARAM NAYAK Vs. JUDHISTIR ROUT AND OTHERS
April 16, 2018
BALASORE ALLOYS LTD AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
April 24, 2018
BAMAN CHANDRA PANDA Vs. MAYADHAR MALLIK (DEAD) THROUGH HIS L RS AND OTHERS
February 1, 2018
BAMBUDHAR ALIAS KAMBUDHAR PANDA Vs. HIRA ALIAS HARIHAR ALIAS HIRADHAN PATEL AND OTHERS
May 11, 2018
BANALATA MOHAPATRA Vs. STATE OF ODISHA AND OTHERS
April 5, 2018
BANAMALI NANDA Vs. ORISSA POWER TRANSMISSION CORPORATION LTD AND ORS
May 15, 2018
BANDITA MISHRA Vs. RAMAKRISHNA MISHRA
December 18, 2018
BANGALI BARIK Vs. STATE OF ORISSA
July 31, 2018
BANSIDHAR NAIK AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 23, 2018
BANSIDHAR PANDA (SINCE DEAD) THROUGH L RS & OTHERS Vs. PRAVAKAR PANDA & ANOTHER
January 8, 2018
BASANTA KUMAR BEHERA Vs. TAHASILDAR, BANKI AND OTHERS
May 2, 2018
BASANTA KUMAR SAHOO Vs. STATE OF ORISSA & OTHERS
July 6, 2018
BASANTA KUMAR SAHOO AND OTHERS Vs. STATE OF ODISHA AND OTHERS
June 25, 2018
BASANTA KUMARI PANIGRAHI @ BASANTI Vs. HEAD MASTER, M E SCHOOL
January 25, 2018
BASANTI SWAIN Vs. SANTILATA PARIDA
December 12, 2018
BASUDEV GURU AND OTHERS Vs. STATE OF ODISHA AND OTHERS
December 18, 2018
BASUDEV SAHOO Vs. THE RANGE OFFICER, DALIJODA RANGE, JAJPUR
February 19, 2018
BATAKRUSHNA PATTNAIK AND OTHERS Vs. LABANYABATI NANDA AND ANOTHER
March 22, 2018
BATAKRUSHNA SAHOO Vs. MAMATA SAHOO
August 21, 2018
BAURIBANDHU MANGARAJ Vs. STATE OF ORISSA & OTHERS
July 2, 2018
BENU SETHI & OTHERS Vs. COMMISSIONER OF CONSOLIDATION, ORISSA,CUTTACK & OTHERS
July 5, 2018
BENUDHAR BARIK Vs. COLLECTOR, BALASORE
July 10, 2018
BENUDHAR NAYAK AND ANOTHER Vs. STATE OF ORISSA
May 14, 2018
BERHAMPUR MUNICIPALITY Vs. KOTHARI THAKURANI
May 9, 2018
BHABAGRAHI PATRA Vs. STATE OF ORISSA
July 31, 2018
BHABANI SHANKAR PANDIT AND OTHERS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, ORISSA AND OTHERS
January 9, 2018
BHABESWAR RANA Vs. STATE OF ODISHA (VIGILANCE)
July 25, 2018
BHAGABAN BAG Vs. DAMA BAG AND OTHERS
April 23, 2018
BHAGIRATHI MISHRA Vs. COMMISSIONER-CUM-SECRETARY
July 18, 2018
BHAGYADHAR DAS Vs. STATE OF ODISHA AND ORS
February 12, 2018
BHASKAR CHANDRA BARIK & ANOTHER Vs. STATE OF ORISSA & OTHERS
August 6, 2018
BHASKAR HARI TRIPATHY Vs. STATE OF ODISHA
February 19, 2018
BHASKAR SABAT Vs. UNION OF INDIA AND OTHERS
December 11, 2018
BHIKARI CHARAN BEHERA Vs. STATE OF ODISHA
April 23, 2018
BHIKARI NAIK AND ANOTHER Vs. STATE OF ODISHA
April 25, 2018
BHIKARI PADHI Vs. ABHEDAN
March 16, 2018
BHIKARI PRADHAN AND OTHERS Vs. JAGYASINI PRADHAN
April 2, 2018
BHIMSEN BAG AND ORS Vs. STATE OF ORISSA
April 19, 2018
BHIMSEN TANTY ALIAS GANDA Vs. GHASSIA ORAM
March 19, 2018
BHRAMARABAR BEHERA Vs. NARAYAN PANDA AND OTHERS
April 16, 2018
BIBHUTI BHUSAN MOHANTY Vs. JAGABANDHU MOHANTY
November 30, 2018
BIBHUTI BHUSHAN PATRA Vs. ORISSA SMALL INDUSTRIES CORPORATION LTD
March 26, 2018
BIDYADHAR SAMAL Vs. STATE
March 26, 2018
BIDYADHAR SUTAR AND OTHERS Vs. I G -CUM-CHIEF SECURITY COMMISSIONER, EAST COAST
April 27, 2018
BIJAY @ VIJAY SHANKAR SINGHDEO Vs. SMT. POURNAMASI JEMA
August 14, 2018
BIJAY KISHORE DAS Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD.
July 17, 2018
BIJAY KRUSHNA NAYAK Vs. PRINCIPAL ECRETARY TO GOVT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
January 4, 2018
BIJAY KUMAR BAL Vs. COLLECTOR, PURI & ORS
May 9, 2018
BIJAYA KUMAR BHUMIJ Vs. STATE OF ODISHA, REPRESENTED THROUGH SECRETARY TO GOVERNMENT, LAW DEPARTMENT AND OTHERS
January 18, 2018
BIJAYEENI RATH Vs. STATE OF ODISHA AND OTHERS
March 23, 2018
BIJOY LAXMI MOHAPATRA Vs. LINGARAJ MOHARATHA (SINCE DEAD)
May 4, 2018
BIJULI MEHER Vs. STATE OF ODISHA AND OTHERS
July 31, 2018
BIKAL CHARAN SWAIN Vs. NIDHI SWAIN AND ANOTHER
April 30, 2018
BIMAL PRASANNA ACHARYA Vs. STATE OF ODISHA,VIGILANCE
January 12, 2018
BINA @ BINOD PRADHAN Vs. STATE OF ORISSA
March 23, 2018
BINAPANI JETHI @ BARIK Vs. BIJAY KUMAR JETHI AND OTHERS
December 5, 2018
BINOD BIHARI NAIK Vs. STATE OF ORISSA
January 2, 2018
BINOD KISHORE MOHANTY Vs. HIRAMANI MOHANTY & OTHERS
December 12, 2018
BINOD KUMAR JENA Vs. STATE OF ODISHA AND OTHERS
April 4, 2018
BINODE BIHARI BISWAL Vs. AUTHORISED OFFICER-CUM-ACF
December 12, 2018
BINODINI PANIGRAHI Vs. BANDHU MUNDA
March 19, 2018
BIPIN BIHARI BISHI Vs. STATE OF ORISSA & OTHERS
May 18, 2018
BIPIN SAHU Vs. KUMARI NIRUPAMA BAGARTI AND ANR.
January 15, 2018
BIRA KISHORE PANDA (DEAD) THROUGH HIS L RS Vs. STATE OF ORISSA AND ANOTHER
January 30, 2018
BIRASINGH SAY Vs. STATE OF ORISSA
November 15, 2018
BISHNU CHARAN MOHANTY Vs. UNION OF INDIA AND OTHERS
May 15, 2018
BISHNU MOHAN CHHOTARAY Vs. REGISTRAR, UTKAL UNIVERSITY AND OTHERS
February 8, 2018
BISHNU PRASAD MOHAPATRA Vs. AUTHORIZED
January 29, 2018
BISHNU PRASAD SAHOO AND ANOTHER Vs. SMT. KALPANA MOHAPATRA
February 2, 2018
BISIKESAN NAIK Vs. STATE OF ORISSA AND ANOTHER
April 23, 2018
BISWAJIT MOHANTY Vs. STATE OF ORISSA & ANOTHER
August 13, 2018
BISWANATH DIXIT AND OTHERS Vs. KOTHABANDHU PUJAPANDA AND ANOTHER
April 23, 2018
BISWANATH PATRA Vs. STATE OF ORISSA
November 15, 2018
BISWARANJAN BARIK Vs. STATE OF ORISSA
August 9, 2018
BORISA PADRA AND ANOTHER Vs. ELUTERIA NAYAK
July 23, 2018
BRAHMANANDA MAHANTA Vs. KALIA MAHANTA
August 21, 2018
BRAJABANDHU BEHERA Vs. BARGARH CEMENT LTD. AND ANOTHER
April 4, 2018
BRUNDABAN CHOUDHURY Vs. GALAPALLI JAGANNATH PRADHAN AND ANOTHER
May 16, 2018
BRUNDABAN GHANTA & ANOTHER Vs. NIRASA PATI
January 19, 2018
BRUNDABATI SATPATHY Vs. STATE BANK OF INDIA & ANOTHER
April 23, 2018
BUDHU BADHAI Vs. BISHNU PATEL
March 20, 2018
BURAGANA TULASI NAIDU AND OTHERS Vs. STATE OF ODISHA & OTHERS
March 27, 2018
C K VAIDYA Vs. NARENDRA CHANDRA KALUA
March 19, 2018
CENTRAL ELECTRICITY SUPPLY COMPANY OF ORISSA LTD AND OTHERS Vs. PRAMOD KUMAR SWAIN
June 26, 2018
CHAKRADHAR SAHOO Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ORISSA & OTHERS
April 4, 2018
CHAKRADHAR SAMAL Vs. STATE OF ORISSA
January 10, 2018
CHANDAN KUMAR RAUTA AND ORS Vs. STATE OF ORISSA
January 10, 2018
CHANDRA MOHAN BEHERA (SINCE DEAD) THROUGH L RS Vs. SARBESWAR NAYAK AND OTHERS
April 9, 2018
CHANDRA SEKHAR SAHU Vs. STATE OF ORISSA AND OTHERS
May 5, 2018
CHANDRA SEKHAR SWAIN Vs. STATE OF ODISHA AND OTHERS
July 20, 2018
CHANDRABATI DAS Vs. STATE OF ORISSA & ORS
May 9, 2018
CHANDRAHASYA PATEL Vs. STATE OF ORISSA
March 21, 2018
CHANDRAMA PADHI & OTHERS Vs. GODABARI MAHARANA (DEAD) THROUGH L RS
March 30, 2018
CHATTI JAGAN MOHAN Vs. CHATTI ANASURYA
November 19, 2018
CHEMUTU @ SACHIDANANDA PATRA Vs. STATE OF ODISHA
May 17, 2018
CHIEF EXECUTIVE OFFICER Vs. DANDAPANI BEHERA
August 13, 2018
CHIEF MANAGER, INDIAN BANK, BHUBANESWAR Vs. GENERAL SECRETARY, INDIAN BANK EMPLOYEES UNION
May 15, 2018
CHINALU KARIADU Vs. CHINALU JADIADU
January 11, 2018
CHITA RANJAN PATNAIK Vs. UNION OF INDIA AND OTHERS
April 27, 2018
CHITRASHREE PRADHAN AND OTHERS Vs. STATE OF ORISSA AND OTHERS
July 26, 2018
CHITTARANJAN @ BISWAJIT SAHOO Vs. STATE OF ODISHA
June 28, 2018
CHITTARANJAN BEHERA Vs. STATE OF ODISHA
August 14, 2018
CHITTARANJAN BEHERA Vs. STATE OF ORISSA & OTHERS
January 25, 2018
CHITTARANJAN PRADHAN Vs. UNION OF INDIA AND OTHERS
August 16, 2018
CHOUDHURY SRIKANTA DAS Vs. CUTTACK CENTRAL CO-OPERATIVE BANK LTD
December 19, 2018
COL AMULYA KUMAR PANDA Vs. UNION OF INDIA & OTHERS
May 2, 2018
COLLECTOR, SAMBALPUR AND OTHERS Vs. RAMACHANDRA PRADHAN (DEAD) AND OTHERS
May 16, 2018
D.K. SINGH AND ANOTHER Vs. STATE OF ORISSA
April 17, 2018
DAMODAR DAS @ BHOI Vs. STATE OF ORISSA
April 19, 2018
DANDAPANI MOHANTY AND ANOTHER Vs. RAJU MOHANTY @ RAJENDRA MOHANTY AND ANOTHER
January 30, 2018
DANKANIA KOLHA & ANOTHER Vs. BEREKHA JERAI & ANOTHER
February 19, 2018
DASARATH NAIK Vs. NARAYAN NAIK
February 1, 2018
DASARATHI DALEI AND OTHERS Vs. STATE OF ORISSA
June 28, 2018
DASARATHI SAHU Vs. RABIN KUMAR SAHU & OTHERS
January 12, 2018
DAULEN BAXLA & OTHERS Vs. UNION OF INDIA
January 10, 2018
DAYANIDHI BAIDYA Vs. KESHABA BAIDYA AND ANOTHER
April 23, 2018
DAYANIDHI LATHI Vs. STATE OF ORISSA
August 21, 2018
DAYASHANKAR RAM Vs. UNION OF INDIA & OTHERS
August 24, 2018
DEBA PRITAM MAJUMDAR Vs. CENTRAL BUREAU OF INVESTIGATION
September 3, 2018
DEBADULLAV MOHANTY Vs. CHAIRMAN, STATE TRANSPORT AUTHORITY, ODISHA
May 11, 2018
DEBAHARI BEHERA (DEAD) AND OTHERS Vs. DHRUBA BEHERA
April 9, 2018
DEBASISH HATI & OTHERS Vs. STATE OF ODISHA AND OTHERS
April 16, 2018
DEBASISH MOHANTY AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
January 2, 2018
DEBENDRA PRADHAN Vs. STATE OF ORISSA
January 29, 2018
DEBI PRASAD DASH Vs. STATE OF ORISSA AND ANOTHER
April 30, 2018
DEBI PRASAD PATTNAIK Vs. STATE OF ORISSA AND OTHERS
November 14, 2018
DEBI PRASANNA RATH Vs. PADMINI PANDA
April 2, 2018
DEEPAK KUMAR SAHANI & OTHERS Vs. ASWINI KUMAR BABU AND OTHERS
January 5, 2018
DHAMRA PORT COMOPANY LIMITED Vs. UNION OF INDIA AND OTHERS
January 4, 2018
DHAMRA PORT COMPANY LIMITED Vs. UNION OF INDIA AND OTHERS
March 13, 2018
DHANURJAY MOHANTA Vs. AUTHORISED OFFICER-CUM-ASSISTANT CONSERVATOR OF FOREST, KEONJHAR & ANOTHER
July 25, 2018
DHIRA HESA Vs. STATE OF ORISSA
February 21, 2018
DHOBA BEHERA Vs. HADU BEHERA
February 12, 2018
DHONAR BHOTRA Vs. SARDI BHOTRUNI & OTHERS
April 9, 2018
DIBAKAR DAS Vs. STATE OF ODISHA
July 31, 2018
DIBYA JYOTI NANDA Vs. CENTRAL BOARD OF SECONDARY
July 24, 2018
DIBYALOCHAN BEHERA Vs. STATE OF ODISHA
March 16, 2018
DILLIP KUMAR LENKA Vs. STATE OF ODISHA AND ORS
July 31, 2018
DILLIP KUMAR MALLICK Vs. UNION OF INDIA AND OTHERS
April 10, 2018
DILLIP KUMAR PATRA Vs. M GOPIKRISHNA RAO
July 17, 2018
DILLIP KUMAR PATRA Vs. UNION OF INDIA
April 30, 2018
DINA @ DINABANDHU PRADHAN AND ANOTHER Vs. STATE OF ORISSA
January 4, 2018
DINABANDHU SAHOO (DEAD) & OTHERS Vs. PRAVAKAR SAHOO & OTHERS
May 4, 2018
DIVISIONAL MANAGER Vs. RUSINATH MALLIK
December 18, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. MINAKSHI PAL AND OTHERS
June 28, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. KALABATI NAYAK AND OTHERS
June 19, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. ANANDA CHANDRA ROUT AND ANOTHER
May 18, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LT Vs. MEENA MUNDA AND OTHERS
June 20, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. GOURI DEI AND OTHERS
November 26, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. ANUPAMA ACHARYA AND OTHERS
June 22, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY Vs. SHANTI KHATUA AND ANOTHER
June 26, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. DRAUPADI BEHERA AND OTHERS
June 19, 2018
DIVISIONAL MANAGER, REPRESENTING UNITED INDIA INSURANCE CO LTD Vs. MALA KAR AND OTHERS
June 19, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. JOGENDRA DIGAL AND OTHERS
July 17, 2018
DOLAGOVINDA PRADHAN AND OTHERS Vs. STATE OF ODISHA
April 10, 2018
DOLLY SWAIN & OTHERS Vs. NIRAD CHANDRA SAHOO AND OTHERS
November 28, 2018
DR. KESHAB CHANDRA PANDA Vs. VICE
August 29, 2018
DR. MAHESWAR PANDA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
April 23, 2018
DR. PRANATI SATAPATHY Vs. STATE OF ODISHA AND OTHERS
April 20, 2018
DR. RAMAKANTA BARIK Vs. STATE OF ODISHA
June 21, 2018
DRUPATI SAHU Vs. SANTOSH SAHU
March 27, 2018
DURGA DAKUA Vs. LAKSHMAN DAKUA
May 2, 2018
DURGA DAS DEY Vs. JATINDRANATH GIRI
November 19, 2018
DURGA MADHABA SAHU AND ANOTHER Vs. DEVRAJ SAHU AND OTHERS
April 27, 2018
DURGAMADHAB DAS Vs. BHIKARI CHARAN DAS & OTHERS
January 2, 2018
DURGAPRASAD SANGRAMJIT MALLICK Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMEN
May 4, 2018
DURYODHAN JENA Vs. BAIKUNTHA NATH SAMAL AND ANOTHER
April 23, 2018
DURYODHAN SAHOO Vs. REPUBLIC OF INDIA
June 19, 2018
DWARIKA PRASAD RUNGTA (DEAD) Vs. KAMALABALA DUTTA AND OTHERS
February 19, 2018
EHAMAT @ SHEIKH AHAMAT @ FAKIR Vs. STATE OF ODISHA & ANOTHER
August 28, 2018
EMAMI PAPER MILLS LTD Vs. SANTOSH KUMAR MOHARANA AND ORS
January 30, 2018
ENZEN GLOBAL SOLUTION PVT LTD Vs. PRESIDENT, DIST CONSUMER DISPUTES REDRESSAL FORUM AND OTHERS
August 10, 2018
EXECUTIVE OFFICER Vs. K MAHALAXMIAMMA REDDY
March 16, 2018
EXECUTIVE OFFICER, CUTTAK MUNICIPAL CORPORATION Vs. MEMBER SECRETARY, STATE POLLUTION CONTROL BOARD
May 7, 2018
EXECUTIVE OFFICER, LORD LINGARAJ TEMPLE, BHUBANESWAR Vs. STATE OF ORISSA AND OTHERS
June 29, 2018
FAGU MUNDA & OTHERS Vs. CHAMARU MUNDA & OTHERS
June 22, 2018
FAKIR MOHAN GOCHHAYAT Vs. COMMANDANT, CISF UNIT, NALCO AND OTHERS
January 2, 2018
FAKIR MOHAN SATPATHY Vs. BIGHNESWAR SWAN & ANOTHER
April 25, 2018
FAKIRA BEHERA & ORS Vs. KRUSHNA CHANDRA THAKUR, MARFAT, HARIHAR BADAPANDA & ORS
May 4, 2018
FANI BHUSAN DAS Vs. STATE OF ORISSA
June 19, 2018
G A DEPARTMENT Vs. NARESH CHANDRA SAHOO
January 11, 2018
G ASHOK KUMAR Vs. STATE OF ODISHA
December 5, 2018
G. USHARANI Vs. BUDHIA SAHU (DEAD) & OTHERS
April 4, 2018
GADADHAR PANDA Vs. DAITARY DAS
April 6, 2018
GAJANAN PROPERTY DEALER AND CONSTRUCTION PVT. LTD AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
August 27, 2018
GAJRAJ PASAYAT Vs. DEBRAJ PASAYAT AND OTHERS
April 30, 2018
GANAPATI PRASAD CHOUDHURY Vs. STATE OF ORISSA & OTHERS
May 10, 2018
GANDHARBA SAHU (DEAD) Vs. STATE OF ORISSA
July 6, 2018
GANESH PRASAD DUBEY (DEAD) THROUGH HIS L RS AND OT Vs. PREMLATA DEI @ PANI AND OTHERS
March 30, 2018
GANESWAR ROUT Vs. COLLECTOR
July 13, 2018
GANGA MALLIK Vs. DADA MALLIK & OTHERS
February 7, 2018
GANGADHAR SAHOO Vs. STATE OF ODISHA
February 6, 2018
GANGADHAR SAHU AND ANOTHER Vs. HARIBANDHU SAHU AND ANOTHER
May 7, 2018
GANGARAM SAHU Vs. STATE OF ODISHA
August 13, 2018
GARGABA BISWAL Vs. STATE OF ODISHA AND OTHERS
May 2, 2018
GARIBANANDA PATEL Vs. STATE OF ODISHA, REPRESENTED THROUGH SECRETARY TO GOVERNMENT
January 18, 2018
GAUR KISHOR PANDA Vs. MANAGING DIRECTOR
November 28, 2018
GAUTAM BEHERA Vs. STATE OF ORISSA AND ORS
July 23, 2018
GHADUA MUDULI & ANR Vs. STATE OF ORISSA
May 25, 2018
GHANA KATALI Vs. LACHU POROJA
February 12, 2018
GHANASHYAM PRADHAN & ORS Vs. RAM PRATAP KHERIA
May 2, 2018
GIRIDHARI PARIDA & ANR. Vs. STATE OF ORISSA
January 30, 2018
GITASHREE DEY Vs. STATE OF ORISSA & ANOTHER
July 30, 2018
GOBARDHAN SAHU AND OTHERS Vs. TULASI SETHY
May 5, 2018
GOLAK BIHARI MOHANTY Vs. UMESH CHANDRA MOHANTY & ANOTHER
March 28, 2018
GOLAKH CHANDRA DAS Vs. BRAJA KAMINI DAS & OTHERS
March 16, 2018
GOPABANDHU PATHAGAR @ TOWN HALL & OTHERS Vs. KALYANI PATRA & OTHERS
March 14, 2018
GOPAL CHANDRA MOHAPATRA AND ANOTHER Vs. MAHANTA RASIK NARAYAN DAS GOSWAMY
January 2, 2018
GOPAL DASH Vs. STATE OF ORISSA & OTHERS
December 7, 2018
GOPAL KRUSHNA PANDA Vs. HARIMOHAN PANIGRAHI AND ANOTHER
April 23, 2018
GOPAL NAIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, INDIAN AIR LINES L
March 21, 2018
GOPAL SAGAR Vs. STATE OF ODISHA
June 29, 2018
GOPINATH CHHAND AND OTHERS Vs. STATE OF ODISHA AND OTHERS
August 1, 2018
GOPINATH DHAL Vs. SANKARSAN DHAL AND OTHERS
February 5, 2018
GOPINATH NAIK (SINCE DEAD) Vs. BALIGUDA PASTORATE UNION, SUNAPANGA, PHULBANI AND ANOTHER
April 23, 2018
GOURA MOHAN SINGH Vs. STATE OF ORISSA
February 21, 2018
GOURAHARI PRADHAN Vs. ACHYUTANANDA JENA
December 21, 2018
GOURANGA CHARAN NAYAK AND ANOTHER Vs. ADIKANDA NAYAK AND ANOTHER
January 2, 2018
GOURI DANDASENA, SARPANCH, MAHULPALI G P AND OTHERS Vs. STATE OF ODISHA, REPRESENTED THROUGH SECRETARY, DEPARTMENT OF TRANSPORT AND OTHERS
January 30, 2018
GOVERNING BODY OF KHUNTA MAHAVIDYALAYA Vs. STATE OF ORISSA AND OTHERS
December 18, 2018
GOVERNING BODY OF WOMENS COLLEGE, JAPAKUD,CUTTACK Vs. STATE OF ORISSA AND OTHERS
March 23, 2018
GOVINDO BHUYAN (SINCE DEAD) Vs. SADHU CHARAN PATNAIK AND OTHERS
April 30, 2018
GUMUDU CHITTIBABU Vs. KOTNI NARASIMHA MURTY AND OTHERS
August 20, 2018
GUNJARI SAHU Vs. UDIA SAHU
May 14, 2018
GUREI BARIK Vs. STATE OF ORISSA
March 12, 2018
GURU CHARAN SAMAL AND OTHERS Vs. GANANATH SAMAL AND ANOTHER
March 15, 2018
GURUBARI BEWA AND OTHERS Vs. KRUSHNA CHANDRA PADHI & OTHERS
April 4, 2018
GURUDAS KUNDU AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
February 23, 2018
HADI SISA Vs. STATE OF ORISSA
February 21, 2018
HADU DANDASENA AND OTHERS Vs. MANGAL DANDASENA
March 26, 2018
HAFIZ Vs. STATE OF ORISSA
August 1, 2018
HAREKRUSHNA DASH Vs. SADASIVA DASH
July 16, 2018
HARI ARJUNA PANDA ALIAS BUTU Vs. STATE OF ORISSA
January 3, 2018
HARIHAR MOHAPATRA Vs. DEBASIS MOHAPATRA
May 4, 2018
HARSH KUMAR PRIMUS LAKRA Vs. LAND ALLOTMENT COMMITTEE, ROURKELA AND ANOTHER
March 21, 2018
HEMALATA MOHANTY & OTHERS Vs. GOLAPI SAHU & OTHERS
January 9, 2018
HIRABATI PATEL AND OTHERS Vs. SATYANANDA MAHANANDIA AND ANOTHER
January 2, 2018
HIRADASI MODAK Vs. GURUBARI KUMBAR @ PRAJAPATI AND OTHERS
June 21, 2018
HIRARAM GOND Vs. STATE OF ORISSA
July 2, 2018
HRUDANANDA DAS Vs. STATE OF ORISSA & OTHERS
January 15, 2018
INDIAN METALS AND FERRO ALLOYS LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
January 11, 2018
INTERNATIONAL TRADE LINK Vs. STATE OF ODISHA AND OTHERS
February 2, 2018
ISWAR NAIK & OTHERS Vs. DOMU BHOTRA & ANOTHER
February 19, 2018
J.V.R. KRISHNA RAO Vs. STATE OF ORISSA AND ANOTHER
June 19, 2018
JADUNATH BISWAL (DEAD) THROUGH HIS L RS AND OTHERS Vs. LAXMAN ALIAS DURGA BISWAL AND OTHERS
May 4, 2018
JAGABANDHU PARIDA Vs. SUKUTI PARIDA AND ANOTHER
February 7, 2018
JAGANNATH DEBTA Vs. KAMALA BHUE
May 8, 2018
JAGRUTI WELFARE ORGANIZATION Vs. STATE OF ODISHA AND OTHERS
May 11, 2018
JAI BAJRANG TRADERS Vs. VISHAL BANSAL
March 12, 2018
JANARDAN MISHRA Vs. MANORANJAN JENA AND ANOTHER
March 19, 2018
JASHODA MAHANA Vs. SHIBASHANKAR MAHANA
January 25, 2018
JAYA CHANDRA MISHRA Vs. UNION OF INDIA AND OTHERS
January 3, 2018
JAYANTA DANDSENA Vs. STATE OF ODISHA
July 6, 2018
JENAPUR PRIMARY FISHERMEN CO-OPERATIVE SOCIETY LIM Vs. STATE OF ODISHA, REPRESENTED THROUGH COLLECTOR, BH
May 18, 2018
JINDAL RESOURCES PVT LTD Vs. EXECUTIVE ENGINEER (ELECT ), WESTERN ELECTRICITY SUPPLY CAMP OF ORISSA LTD
August 21, 2018
JINDAL STAINLESS LTD Vs. UNION OF INDIA AND OTHERS
March 26, 2018
JITENDRA NAIK Vs. RADHYASHYAM NAIK & OTHERS
December 10, 2018
JOGI ORAM & ANOTHER Vs. JITIA ORAM & OTHERS
April 23, 2018
JOGINDRA PATJOSHI ALIAS PATTAJOSHI Vs. MANAGING COMMITTEE, PANCHAYAT HIGH SCHOOL, CHILIPA, ODISHA AND OTHERS
April 11, 2018
JOSHNA RANI PATNAIK AND ANOTHER Vs. KRUSHNA SINGHA PADHY & ANOTHER
March 8, 2018
JUGAM PRAVA MAHANTI Vs. GOLAK DAS (DEAD)
April 9, 2018
JULAP ROUT Vs. CESU, THROUGH ITS MANAGING DIRECTOR -CUM-CHIEF EXE
March 20, 2018
JYOTI PRAKASH Vs. INTERNAL APPELLATE COMMITTEE AND OTHERS
May 16, 2018
JYOTSHNA MOHAPATRA Vs. STATE OF ODISHA
May 9, 2018
K TAVITI RAJU Vs. GOVINDA RAM DHANJI
January 3, 2018
KADAMBINI DEVI AND OTHERS Vs. CHANDRAMANI SENAPATI
February 12, 2018
KAILASH CH NATH (SINCE DEAD) Vs. RAMA CH NATH
May 11, 2018
KAILASH CHANDRA JENA AND OTHERS Vs. RATNAKAR NAYAK AND OTHERS
June 25, 2018
KAILASH CHANDRA SAHU Vs. STATE OF ORISSA & ORS
March 12, 2018
KAILASH CHANDRA SAHU Vs. STATE OF ODISHA AND ORS
April 4, 2018
KALIPADA ACHARYA Vs. UNION OF INDIA AND OTHERS
December 7, 2018
KALIPADA DINDA Vs. STATE OF ORISSA AND ANOTHER
May 16, 2018
KALPATARU BISWAL Vs. STATE OF ODISHA AND OTHERS
June 20, 2018
KALPATARU SENAPATI Vs. ODISHA GRAMYA BANK AND ANOTHER
January 19, 2018
KALU CHARAN BEHERA Vs. ODISHA ADMINISTRATIVE TRIBUNAL AND OTHERS
May 14, 2018
KALYANI MAHANA Vs. BANSHIDHAR SAHU AND ANOTHER
May 4, 2018
KAMALA GANIK Vs. BIMALA BISWAL
June 19, 2018
KAMALAKANTA DAS Vs. A.O.
November 28, 2018
KAMPAL MISRA AND OTHERS Vs. STATE OF ORISSA
March 8, 2018
KARMA LAKRA Vs. STATE OF ORISSA
June 25, 2018
KARNA PRADHAN Vs. STATE (VIGILANCE)
July 18, 2018
KARTIK CHANDRA BARIK AND ANOTHER Vs. PRINCIPAL SECRETARY, REVENUE AND DISASTER MANAGEME
May 2, 2018
KARTIK CHANDRA DASH Vs. STATE OF ORISSA
January 2, 2018
KARTIKA MUNDA & ANR Vs. STATE OF ORISSA
April 12, 2018
KARUNAKAR RANSINGH AND OTHERS Vs. KUNTALA DEI
March 19, 2018
KASINATH CHANDRA BEHERA Vs. NARAYAN BEHERA AND ANOTHER
January 9, 2018
KASINATH JENA Vs. GANGADHAR SWAIN AND OTHERS
April 23, 2018
KATHI Vs. STATE OF ORISSA
June 29, 2018
KAWASI SITA Vs. STATE OF ORISSA
May 23, 2018
KCS PRIVATE LIMITED Vs. ROSY ENTERPRISES
July 6, 2018
KEDA BEHERA Vs. STATE OF ODISHA
July 17, 2018
KEFAYAT KHAN Vs. ABDUL HALIM KHAN
May 8, 2018
KEONJHAR CENTRAL COOPERATIVE BANK LTD Vs. STATE OF ODISHA AND OTHERS
May 16, 2018
KHALESWAR NAIK Vs. DIRECTOR GENERAL OF POLICE
May 18, 2018
KHALLI BISOI AND ANOTHER Vs. STATE OF ORISSA & ANOTHER
July 2, 2018
KHUSIRAM SHARMA Vs. PRADIP CHANDRA DEO
March 15, 2018
KISHOR CHANDRA PRADHANI Vs. STATE OF ODISHA & ORS
May 18, 2018
KISHORE CHANDRA SABAT (DEAD) Vs. RAGHUNATH SABAT (DEAD)
February 1, 2018
KISHORE KUMAR SWAIN Vs. STATE OF ORISSA
February 15, 2018
KOLA JAYANTI Vs. STATE OF ORISSA AND OTHERS
January 16, 2018
KONARK INFRA SOLUTION PVT LTD Vs. SANJUKTA DAS & OTHERS
February 21, 2018
KORAPUT PANCHABATI GRAMYA BANK Vs. HARIDASH MANDAL
March 29, 2018
KRISHIK INFRASTRUCTURE DEVELOPERS PVT LTD Vs. ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPO
March 27, 2018
KRISHNA MELKA & OTHERS Vs. STATE OF ORISSA & OTHERS
March 23, 2018
KRUPASINDHU DASH & OTHERS Vs. KHULANA DASH & OTHERS
February 1, 2018
KRUSHNA CHANDRA KHATUA Vs. KETUKA BEWA (SINCE DEAD) & OTHERS
March 12, 2018
KRUSHNA CHANDRA MALLIK (DEAD) & OTHERS Vs. MEHAMUD KHATUN & OTHERS
May 9, 2018
KRUSHNA CHANDRA ROUT Vs. PHULARANI ROUT
April 16, 2018
KULAMANI MISHRA Vs. STATE OF ORISSA
January 18, 2018
KULWANT SINGH Vs. UNION OF INDIA AND OTHERS
April 9, 2018
KUMAR SOUMYAKANTA BISOI Vs. BANITA PANDA AND ANOTHER
December 18, 2018
KUSA JANI AND OTHERS Vs. TANKAMAL HARIJAN @ NAG AND ANOTHER
January 12, 2018
L N INFRASTRUCTURE & CONSTRUCTION PVT LTD Vs. ODISHA STATE POLICE HOUSING & WELFARE CORPORATION LTD AND ANOTHER
March 6, 2018
L.I.C. OF INDIA Vs. PRESIDING OFFICER
December 12, 2018
LADI CHANDRASEKHAR RAO & ANR. Vs. KONDAGIRI SUKADEV AND ORS.
March 29, 2018
LADU MUNDA Vs. STATE OF ORISSA
February 2, 2018
LAKHAPATI DHARUA Vs. DULLAV SAHU AND OTHERS
January 15, 2018
LAKHPATI SAHU AND OTHERS Vs. BED PRAKASH AGRAWAL AND ANOTHER
April 3, 2018
LAKSHMI NARAYAN DAS Vs. STATE OF ORISSA & OTHERS
August 7, 2018
LALIT KUMAR PARIDA & OTHERS Vs. DURGA CHARAN PARIDA & OTHERS
May 14, 2018
LALITA BEHERA Vs. JAYADEV BEHERA
November 19, 2018
LAMBODAR BAG Vs. STATE OF ORISSA
May 16, 2018
LANKA BALOMUCCHU @ MOTU Vs. STATE OF ORISSA
May 8, 2018
LATA NAIK Vs. STATE OF ODISHA & OTHERS
August 21, 2018
LATE SURGEON VICE ADMIRAL G P PANDA AND OTHERS Vs. STATE OF ODISHA, REPRESENTED BY SECRETARY, REVENUE & DISASTER MANAGEMENT DEPARTMENT AND OTHERS
January 24, 2018
LAXMI CHARAN DAS Vs. STATE OF ORISSA AND ANOTHER
May 5, 2018
LAXMI DEBI BARIK Vs. KRUSHNA CHANDRA BEJA & OTHERS
April 25, 2018
LAXMIDHAR BARIK Vs. STATE OF ORISSA & ORS
February 5, 2018
LAXMIDHAR NAHAK Vs. UNION BANK OF INDIA AND OTHERS
March 6, 2018
LAXMIDHAR ROUT (SINCE DEAD) Vs. STATE OF ORISSA AND ANOTHER
July 6, 2018
LILY NANDA AND ORS Vs. STATE OF ODISHA AND ORS
January 9, 2018
LINGARAJ @ LINGA NAYAK AND ANOTHER Vs. ABHIMANYU BHOI
May 2, 2018
LITU BEHERA @ JAGA Vs. STATE OF ORISSA
January 6, 2018
LOKANATH PATTANAIK Vs. SANJAY KUMAR RATSINGH & ANOTHER
December 3, 2018
LOKANATH PRADHAN Vs. COLLECTOR, PURI & OTHERS
April 25, 2018
LOTUS CHEMICALS PVT LTD Vs. ASST PROVIDENT FUND COMMISSIONER
March 12, 2018
M A ALIM Vs. RAGHUNATH SAHU
February 5, 2018
M A HAFIZ Vs. RAGHUNATH MAHARANA AND OTHERS
March 21, 2018
M. SIVA PRASAD Vs. STATE OF ORISSA
May 18, 2018
M. YELLAIAH Vs. UNION OF INDIA
September 5, 2018
M/S. FERRO SCRAP NIGAM LTD. Vs. STATE OF ORISSA
June 18, 2018
M/S. GLOBAL FEEDS Vs. MANOJ KUMAR DAS AND OTHERS
August 30, 2018
M/S. NKP STEEL & ALLOYS PVT. LTD. Vs. RAJ KUMAR GUPTA
January 29, 2018
M/S. OM SHAKTI GROUP Vs. STATE OF ORISSA
August 28, 2018
M/S. SARDA MINES PRIVATE LIMITED Vs. STATE OF ORISSA
November 6, 2018
M/S. UMESH CYCLE AND RICKSHAW STORES, BARIPADA Vs. STATE OF ODISHA AND OTHERS
April 24, 2018
MAA SANTOSHI CONSTRUCTION Vs. STATE OF ODISHA AND OTHERS
July 12, 2018
MADAN MOHAN DAS Vs. STATE OF ODISHA AND OTHERS
July 6, 2018
MADHAB BISWAL & OTHERS Vs. BRUNDABAN PRADHAN & OTHERS
February 1, 2018
MADHUKAN FINANCE PRIVATE LIMITED Vs. REGIONAL TRANSPORT OFFICER, BHUBANESWAR AND OTHERS
April 2, 2018
MADHUMITA DAS Vs. COLLECTOR, KHURDA & OTHERS
January 25, 2018
MADHUMITA DAS AND ORS Vs. STATE OF ORISSA AND ORS
February 7, 2018
MADHURI DAS & ORS Vs. STATE OF ORISSA & ORS
May 10, 2018
MADHYAM BEHERA Vs. STATE OF ORISSA
January 24, 2018
MAGU ROUT Vs. JATADHARI ROUT
August 21, 2018
MAGUNI CHARAN DEY Vs. UJAIMANI DEI & OTHERS
April 23, 2018
MAHAL INDUSTRIES Vs. GOVERNMENT OF INDIA AND OTHERS
September 5, 2018
MAHANADI CASTING (P) LTD Vs. ORISSA STATE FINANCIAL CORPORATION AND ANOTHER
January 12, 2018
MAHANI DAS Vs. BANSI DAS AND ANOTHER
January 15, 2018
MAHAVIR FERRO ALLOYS PVT LTD Vs. PASSARY MINERALS LTD
March 9, 2018
MAHAVIR MODERN RICE MILL Vs. ELECT INSPECTOR (T & D)-CUM- APPELLATE AUTHORITY
April 19, 2018
MAHENDRA BISWAL (SINCE DEAD) THROUGH HIS LEGAL HEIRS Vs. COMMISSIONER, CONSOLIDATION, ORISSA & OTHERS
August 10, 2018
MAHESWAR BAGHA AND OTHERS Vs. BAIKUNTHA BAGHA
March 12, 2018
MAHESWAR DAS Vs. RAGHUNATH SAHU (SINCE DEAD) & OTHERS
March 19, 2018
MAHESWAR PANDA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
April 23, 2018
MAHESWAR ROUT AND OTHERS Vs. GOLAKH ROUT AND OTHERS
January 19, 2018
MAHIMA SWAMI AND OTHERS Vs. KAUPINDHARI MAHIMA SAMAJ AND OTHERS
January 30, 2018
MALATI DEVI Vs. STATE OF ORISSA & OTHERS
May 11, 2018
MAMATA PATI Vs. STATE OF ODISHA,VIGILANCE
April 4, 2018
MANA BISOI Vs. POTNURU KRISHNA AND OTHERS
April 23, 2018
MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD , ROURKELA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR AND OTHERS
April 3, 2018
MANAGEMENT OF URBAN CO-OPERATIVE BANK LTD , TINKONIA BAGICHA, CUTTACK Vs. PRESIDING OFFICER, LABOUR COURT, BHUBANESWAR AND ANOTHER
January 18, 2018
MANAGING COMMITTEE OF HARIHARESWAR PANCHAYAT HIGH SCHOOL & OTHERS Vs. STATE OF ODISHA & OTHERS
August 21, 2018
MANAGING DIRECTOR, PROP RUCHIS PRIVATE LTD AND ANOTHER Vs. SRADHANANDA JENA
February 23, 2018
MANAGOBINDA SAMANTARAY Vs. UNION OF INDIA & OTHERS
January 11, 2018
MANAS NAIK @ MANAS KUMAR NAIK Vs. STATE OF ORISSA
August 28, 2018
MANGAL CH DANDASENA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
July 6, 2018
MANGAL TUDU Vs. STATE OF ORISSA
May 1, 2018
MANGULI CHARAN NAYAK (DEAD) Vs. STATE OF ORISSA AND ANOTHER
April 23, 2018
MANGULU JENA Vs. STATE OF ORISSA
March 17, 2018
MANGULU SETHI Vs. HIRA BAHADUR AND ANOTHER
August 6, 2018
MANGUTU BHOTRA AND ANOTHER Vs. BONU BHOTRA AND ANOTHER
April 11, 2018
MANI TIRUMALA PROJECTS PVT LTD Vs. MRUTUNJAY PATTANAYAK AND ANOTHER
July 11, 2018
MANIKA JENA AND ANOTHER Vs. STATE OF ODISHA & OTHERS
August 14, 2018
MANIKESWARI PRASAD DEV Vs. EXECUTIVE OFFICER, N.A.C.,DIGAPAHANDI AND ANOTHER
March 19, 2018
MANJUBALA DEO Vs. UNION OF INDIA AND OTHERS
April 18, 2018
MANORANJAN GHOSH Vs. STATE OF ORISSA AND ANOTHER
March 26, 2018
MANORANJAN SAMAL Vs. STATE OF ORISSA (VIG.)
June 18, 2018
MANTU KUMAR MAHANTA Vs. DIRECTOR, GENERAL, C R P F , O G O COMPLEX, LODHI ROAD AND OTHERS
February 20, 2018
MATHURI JENA (DEAD) THROUGH HIS L RS AND OTHERS Vs. BABAN SAHU (DEAD) THROUGH HIS L RS AND OTHERS
March 19, 2018
MAYADHAR GHOSH Vs. NANDINI GHOSH
August 28, 2018
MD HUSSAIN Vs. STATE OF ODISHA AND ANR
July 16, 2018
MEDICAL SUPERINTENDENT, CHRISTIAN HOSPITAL, BISSAM Vs. STATE OF ORISSA AND OTHERS
March 26, 2018
MIDEAST INTEGRATED STEEL LTD Vs. STATE OF ODISHA & OTHERS
May 18, 2018
MINA MAHALIK Vs. STATE OF ORISSA AND OTHERS
July 10, 2018
MINAKSHI SARANGI Vs. STATE OF ORISSA
March 6, 2018
MIR ABDUL HAMID Vs. SK. SUFFIYAN AND OTHERS
February 19, 2018
MISS TEENA PATRA Vs. STATE OF ODISHA
June 26, 2018
MISS. ALUPTA AKANKSHA BISWAL Vs. STATE OF ODISHA
June 21, 2018
MODERN BOOK DEPOT Vs. ASWINI HANS
May 11, 2018
MOHAN KURUMI Vs. LALSAI KURUMI
March 16, 2018
MOUSUMI MOHAPATRA Vs. STATE OF ODISHA AND OTHERS
July 16, 2018
MRINAL MALLICK Vs. STATE OF ODISHA
April 11, 2018
MRUTYUNJAY BARIK Vs. COLLECTOR,BALASORE AND OTHERS
April 2, 2018
MRUTYUNJAYA MAJHI Vs. GOPINATH MAJHI
March 12, 2018
MUCHU MUNDA AND ANOTHER Vs. DASARATH MUNDA
April 16, 2018
MUKESH KUMAR WADHWA Vs. STATE OF ORISSA
April 23, 2018
MUKHTAR HUSSAIN Vs. STATE OF ODISHA
August 8, 2018
MURALIDHAR DIGAL Vs. STATE OF ODISHA
January 17, 2018
MURALIDHAR NAYAK Vs. JAYAHARI MAHANTA & OTHERS
March 9, 2018
MUSI MAJHI @ MUSHI MAJHI & OTHERS Vs. PAMA MAJHIANI & ANOTHER
July 6, 2018
NABA KRUSHNA PADHY AND OTHERS Vs. STATE OF ODISHA AND OTHERS
January 16, 2018
NABAKISHORE PRUSTY & OTHERS Vs. BISWANATH DEB
April 23, 2018
NAKULA MAHAKUD Vs. STATE OF ORISSA
December 14, 2018
NAMITARANI @ PRATIMARANI KHUNTIA Vs. STATE OF ODISHA
November 19, 2018
NANDA SETHI & OTHERS Vs. STATE OF ORISSA
February 9, 2018
NARA PUJHARI & ORS. Vs. STATE OF ORISSA
February 20, 2018
NARAHARI SAHU (DEAD) & OTHERS Vs. MAHESWAR PRADHAN
April 25, 2018
NARAN @ NARAYAN BEHERA Vs. HAREKRUSHNA BEHERA
July 31, 2018
NARARAO KRISHNA Vs. UNION OF INDIA AND OTHERS
May 14, 2018
NARAYAN CH SWAIN Vs. STATE OF ORISSA AND OTHERS
August 14, 2018
NARAYAN PRASAD AGARWAL @ NARAYAN PRASAD BHAWANIA Vs. STATE OF ORISSA & ANOTHER
February 5, 2018
NARAYAN PRASAD MOHANTY Vs. STATE OF ODISHA & ANOTHER
February 9, 2018
NARAYAN PRASAD SHAW Vs. STATE OF ODISHA AND OTHERS
July 12, 2018
NARENDRANATH DASH Vs. LIFE INSURANCE CORPORATION OF INDIA
July 17, 2018
NARESH BHALLA & ANOTHER Vs. GOVERNMENT OF ODISHA & OTHERS
April 16, 2018
NARSING SATNAMI Vs. COLLECTOR
July 26, 2018
NATABAR NAIK Vs. GURU CHARAN SAHU
May 5, 2018
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT (NABARD) AND ANOTHER Vs. CHITA RANJAN PATNAIK AND OTHERS
August 3, 2018
NATIONAL INSURANCE COMPANY LTD Vs. AHALYA SWAIN & ORS
March 9, 2018
NATIONAL INSURANCE COMPANY LTD Vs. INDRAMANI DASH (DEAD)
July 26, 2018
NAYAN MAJHI AND OTHERS Vs. CHHITA MAJHIANI AND ANOTHER
March 26, 2018
NAYANA KUMARI SAMAL Vs. ADD. D.M., JAGATSINGHPUR AND OTHERS
August 29, 2018
NETRAMANI PATEL AND OTHERS Vs. STATE OF GUJARAT
February 12, 2018
NETRAMANI PATEL AND OTHERS Vs. SUKADEV BHAINSAL AND ANOTHER
February 12, 2018
NETRANANDA MISHRA Vs. STATE OF ORISSA AND OTHERS
July 24, 2018
NEW INDIA ASSURANCE CO LTD Vs. MANJU M TANK AND OTHERS
July 10, 2018
NIHAR RANJAN PATI Vs. STATE OF ORISSA
May 3, 2018
NIKITA SHARMA Vs. RAVENSHAW UNIVERSITY & ORS
March 21, 2018
NILAKANTHESWAR DEV OF KETAKIPATNA & OTHERS Vs. NILAKANTHA DEV OF KETAKIPATNA & OTHERS
May 4, 2018
NILAMANI DASH Vs. GOURISHANKAR DASH
July 17, 2018
NILANCHAL BAGARTY AND ANOTHER Vs. COLLECTOR, KALAHANDI AND OTHERS
May 16, 2018
NIRANJAN PANDA Vs. SUSILA DEVI AND OTHERS
May 9, 2018
NIRANJAN PANDA Vs. STATE OF ODISHA
March 12, 2018
NIRANJAN PARIDA & ANOTHER Vs. STATE OF ODISHA
March 12, 2018
NIRANJAN SAHOO Vs. STATE OF ORISSA & FOUR OTHERS
May 4, 2018
NISAKAR PATI @ NISAMANI PATI Vs. STATE OF ORISSA
January 15, 2018
NITYANANDA PATNAIK Vs. DIRECTOR GENERAL AND I G OF POLICE, ORISSA, CUTTACK AND OTHERS
April 23, 2018
NITYANANDA SUTAR Vs. STATE OF ORISSA
January 27, 2018
NRUSINGHA DAS @ NRUSINGHA CHARAN Vs. GOPINATH DAS AND OTHERS
March 26, 2018
OFFICER IN CHARGE Vs. PRESIDING OFFICER
December 13, 2018
ORIENT PAPER MILLS AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
April 13, 2018
ORIENTAL INSURANCE CO LTD Vs. SUMITRA DEVI AGARWALA AND OTHERS
July 5, 2018
ORIENTAL INSURANCE COMPANY, MISSION ROAD, CUTTACK Vs. LATA DILIP CHANGAN AND OTHERS
July 4, 2018
ORISSA KHADI AND VILLAGE INDUSTRIES BOARD KARMACHARI SANGHA Vs. STATE OF ORISSA
February 9, 2018
P. DURYODHAN PATRA Vs. STATE OF ODISHA
December 14, 2018
P. SRICHANDAN Vs. STATE OF ODISHA
July 31, 2018
PADLAM BODANAIK Vs. GHASI KIRSANI AND OTHERS
January 8, 2018
PADMALOCHAN MOHAPATRA Vs. STATE OF ORISSA AND OTHERS
February 6, 2018
PADMALOCHAN NAIK (DEAD) Vs. ORISSA STATE ROAD TRANSPORT
January 11, 2018
PAHRUA RAM @ INDRADEO RAM & OTHERS Vs. JUGAL KISHORE AGARWALLA
April 16, 2018
PANCHANAN DAS Vs. RAMESH CHANDRA MISHRA
February 1, 2018
PANCHANAN ROUT AND OTHERS Vs. KAILASH MOHANTY AND OTHERS
February 12, 2018
PANCHU SAHU Vs. STATE OF ORISSA
January 29, 2018
PANDI APPA RAO AND ANOTHER Vs. INDIAN BANK, BRACH AT PARLAKHEMUNDI
April 9, 2018
PARADIP PORT TRUST Vs. WORKING PRESIDENT
August 17, 2018
PARBATI DAS AND OTHERS Vs. JAGANNATH ROUT AND ANOTHER
June 21, 2018
PARSURAM MALIK Vs. STATE BANK OF INDIA AND OTHERS
August 6, 2018
PARVATI MISRA Vs. NABIN CHANDRA MISRA AND ANOTHER
April 23, 2018
PAWAN KUMAR MOTWARI Vs. STATE OF ORISSA AND ANOTHER
July 25, 2018
PINA BHOIANI Vs. SUBHADRA MAJHI AND OTHERS
June 18, 2018
PIRESWAR GIRI AND ANOTHER Vs. BANABIHARI SAHU AND ANOTHER
January 16, 2018
PITAMBAR MAJHI (SINCE DEAD) THROUGH L RS AND OTHERS Vs. DOSUMI MAJHI AND OTHERS
February 1, 2018
PITAMBER MOHANTA & ORS Vs. STATE OF ORISSA
April 18, 2018
PIYUS KANDULANA Vs. STATE OF ORISSA
January 29, 2018
PRABHAT KUMAR JAIN Vs. STATE OF ORISSA
February 1, 2018
PRABIR KU MOHANTY Vs. STATE OF ORISSA & OTHERS
April 2, 2018
PRADEEP KU. MAHANANDA Vs. STATE OF ORISSA
January 29, 2018
PRADEEP KUMAR BARAL Vs. STATE OF ODISHA AND OTHERS
September 4, 2018
PRADEEP KUMAR MISHRA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
August 28, 2018
PRADEEP KUMAR MOHAPATRA Vs. CHAIRMAN, ODISHA GRAMYA BANK AND OTHERS
January 9, 2018
PRADEEP KUMAR PADHY Vs. ORISSA CONSTRUCTION CORPORATION LTD AND OTHERS
April 4, 2018
PRADEEP KUMAR SAHOO AND OTHERS Vs. SUB-COLLECTOR, KENDRAPARA-CUM-ADMINISTRATOR, KENDRAPARA MUNICIPALITY, KENDRAPARA AND ANOTHER
April 30, 2018
PRADYUMNA KUMAR SAHOO AND OTHERS Vs. ASST GENERAL MANAGER-CUMAUTHORIZED OFFICER, SBI AND OTHERS
January 19, 2018
PRAFULLA BHAISAL AND OTHERS Vs. STATE OF ORISSA AND OTHERS
April 2, 2018
PRAFULLA KUMAR DASH Vs. UNION OF INDIA AND OTHERS
January 9, 2018
PRAFULLA KUMAR MOHAPATRA (DEAD) THROUGH HIS L RS AND OTHERS Vs. BIBHUTI BHUSAN MISHRA AND ANOTHER
April 9, 2018
PRAFULLA KUMAR PRADHAN Vs. STATE OF ODISHA AND OTHERS
July 23, 2018
PRAFULLA KUMAR SAHU Vs. UCHABA SAHOO (SINCE DEAD) THROUGH L R AND OTHERS
March 29, 2018
PRAFULLA KUMARI PRADHAN Vs. TRINATH SWAIN
January 17, 2018
PRAHARAJ PALATASINGH Vs. ARJUNA FATESINGH AND OTHERS
May 16, 2018
PRAKASH GOCHHI Vs. STATE OF ORISSA
March 27, 2018
PRAKASH KANHAR Vs. STATE OF ORISSA
April 12, 2018
PRAKASH KUMAR SAHOO Vs. KEDARNATH RAY
June 29, 2018
PRAMOD KUMAR AGRAWAL Vs. STATE OF ORISSA & ANOTHER
March 6, 2018
PRAMODA DAS & ORS Vs. SAROJ KANTA MISRA & ORS
May 5, 2018
PRAMODA KUMAR SETHI Vs. CHAIRMAN CESU ORISSA
February 5, 2018
PRAMODINI MISHRA Vs. KRUSHNA PRASAD MISHRA
December 18, 2018
PRANABANDHU PRADHAN @ JABDU AND ANOTHER Vs. STATE OF ORISSA
April 19, 2018
PRANAKRUSHNA DASH & ANR. Vs. DINAKRUSHNA DASH & ORS.
March 26, 2018
PRANATI SATAPATHY Vs. STATE OF ODISHA AND OTHERS
April 20, 2018
PRASAD KUMAR NAIK Vs. PARBATI NAIK
February 12, 2018
PRASANT KUMAR ACHARI Vs. UNION OF INDIA AND OTHERS
April 9, 2018
PRASANT KUMAR ROUT Vs. STATE OF ORISSA AND OTHERS
August 28, 2018
PRASANTA KUMAR PATRA Vs. STATE OF ODISHA (VIG )
January 15, 2018
PRASANTA KUMAR SAHOO Vs. STATE OF ORISSA
December 17, 2018
PRATAP @ PRATAP KUMAR NAYAK AND ANOTHER Vs. GUNI BEWA
January 29, 2018
PRAVAKAR KANDI AND ANOTHER Vs. STATE OF ORISSA
April 11, 2018
PRAVAKAR MISHRA Vs. CHANDRASEKHAR NAIKO AND OTHERS
January 17, 2018
PRAVAKAR PADHI Vs. RAMA CHANDI THAKURANI BIJE AT SHERAGADA & OTHERS
April 9, 2018
PRAVAT KUMAR SAHOO Vs. STATE BANK OF INDIA
November 26, 2018
PREMIUM SERUMS & VACCINES PVT LTD AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
June 27, 2018
PREMRAJ TADI AND ANOTHER Vs. DASHA MALLIK AND OTHERS
March 6, 2018
PRESIDENT, SANJAY MEMORIAL INSTITUTE OF TECHNOLOGY (SMIT) Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACTDY. LABOUR COMMISSIONER
December 18, 2018
PRINCIPAL,KARANJIA COLLEGE Vs. STATE OF ODISHA & OTHERS
April 10, 2018
PRITI REKHA MOHALIK & ANOTHER Vs. STATE OF ORISSA & ANR
January 15, 2018
PRIYA RANJAN DASH Vs. STATE OF ODISHA & OTHERS
March 22, 2018
PRIYA RANJAN SATPATHY & ANOTHER Vs. SURENDRANATH MISHRA
March 23, 2018
PRIYASHREE MISHRA Vs. STATE OF ORISSA AND OTHERS
January 2, 2018
PRUTHWEERAJ PATNAIK (DEAD) AND AFTER HIM HIS L RS Vs. STATE OF ODISHA & OTHERS
July 2, 2018
PUJA PADMANAVA PANDA SAMANTA Vs. STATE OF ORISSA AND ANOTHER
March 19, 2018
PURANMAL AGARWALA AND OTHERS Vs. STATE OF ORISSA & ORS
April 2, 2018
PURNA CH SINGH (SINCE DEAD) THROUGH L RS Vs. SANATAN SINGH (SINCE DEAD) THROUGH L RS
February 19, 2018
PURNA CHANDRA CHALANA Vs. STATE OF ORISSA & OTHERS
March 27, 2018
PURNA CHANDRA DAS Vs. STATE OF ODISHA
July 26, 2018
PURNA CHANDRA HOTA AND OTHERS Vs. SAMBALPUR UNIVERSITY AND OTHERS
November 20, 2018
PURNA CHANDRA LENKA Vs. KANAKALATA LENKA
April 24, 2018
PURNA CHANDRA MISHRA Vs. TAHASILDASR, NILGIRI AND ANOTHER
June 25, 2018
PURNA CHANDRA MISHRA Vs. COMMISSIONER, CONSOLIDATION
February 6, 2018
PURNA CHANDRA MISRA AND ANOTHER Vs. JOGINDRA PRASAD BISI
March 19, 2018
PURSTAM NAYAK AND OTHERS Vs. GOVERNMENT OF ORISSA
August 8, 2018
PURUSOTTAM PRUSTY Vs. STATE OF ORISSA & ANOTHER
January 2, 2018
PURUSOTTAM SANTARA Vs. STATE OF ORISSA
May 15, 2018
PUSHPANJALI CHHURIA AND ANOTHER Vs. PRANAB KU. CHHURIA
January 24, 2018
PUSHPENDRA SONWANE Vs. STATE OF ODISHA
September 3, 2018
R K BEHERA Vs. INDIAN BANK, REPRESENTED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR & OTHERS
January 25, 2018
R.R. VEDERAH Vs. STATE OF ORISSA
June 19, 2018
RABI PODH Vs. CHHUTA PODH
March 19, 2018
RABINARAYAN BEHERA Vs. STATE OF ORISSA AND ANOTHER
April 25, 2018
RABINDRA BARIK Vs. STATE OF ODISHA
August 8, 2018
RABINDRA KUMAR SETHI Vs. STATE OF ORISSA
March 12, 2018
RABINDRA SAHU Vs. STATE OF ODISHA AND OTHERS
September 7, 2018
RABINDRANATH SAHOO Vs. CHAIRMAN & MANAGING DIRECTOR, ITDC AND OTHERS
April 11, 2018
RADHA GOBINDA FOODS AND BEVERAGES (PVT ) LTD Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA
June 19, 2018
RADHESHYAM PRADHAN Vs. ASHOK KUMAR SAHU
January 29, 2018
RAGHU BAGAR Vs. BAIKUNTHA GOUR @ SANDHA AND ANOTHER
March 27, 2018
RAGHULAL KARNANI Vs. M/S CARRY CO , 26, ZAKARIA STREET, CALCUTTA AND ANOTHER
May 2, 2018
RAGHUNATH MOHAKUDA Vs. GANAPATI GOUDA AND OTHERS
April 20, 2018
RAICHARAN DAS & ORS Vs. PRAMILA KUMARI DAS & ANR
July 30, 2018
RAIGURU PITAMBAR MOHAPATRA & OTHERS Vs. RAIGURU NIMAI CHARAN MOHAPATRA & OTHERS
May 11, 2018
RAJ KISHORE DAS Vs. UTKAL UNIVERSITY, VANI VIHAR, BHUBANESWAR
May 18, 2018
RAJ KUMAR AGARWALLA & ANOTHER Vs. KADAMBINI PRADHAN & OTHERS
August 24, 2018
RAJAN BHOI Vs. BIRABAR PANIGRAHI AND OTHERS
March 30, 2018
RAJENDRA BOHIDAR AND ORS. Vs. STATE OF ORISSA
March 12, 2018
RAJENDRA SAO Vs. NADEEM AHMED & ANR
April 20, 2018
RAJESH KUMAR AGARWAL Vs. STATE OF ODISHA & OTHERS
January 10, 2018
RAJESWAR PANDEY Vs. STATE OF ORISSA AND OTHERS
July 11, 2018
RAJKISHORE MISHRA Vs. STATE OF ODISHA & OTHERS
July 12, 2018
RAJU KUMAR KUSHWA Vs. STATE OF ORISSA
January 16, 2018
RAKESH KUMAR BEHERA Vs. UNION OF INDIA & OTHERS
April 6, 2018
RAKHAL KISHORE MOHANTY Vs. STATE OF ORISSA
May 17, 2018
RAM CHANDRA DAS Vs. TRILOCHAN SAHU
February 12, 2018
RAM CHANDRA MOHAPATRA (DEAD) THROUGH HIS LRS Vs. PURNA CHANDRA MOHAPATRA (DEAD) THROUGH HIS LRS
May 16, 2018
RAMA CHANDRA DAS Vs. SUBENDU KUMAR DAS
August 2, 2018
RAMA CHANDRA HANSDAH Vs. REPUBLIC OF INDIA (C B I)
April 20, 2018
RAMA CHANDRA PANDA Vs. LOKNATH PANDAQ
February 12, 2018
RAMA KRUSHNA DHAL Vs. UNITED COMMERCIAL BANK
September 3, 2018
RAMAKANTA MALLICK Vs. STATE OF ODISHA & ANOTHER
June 28, 2018
RAMAKRUSHNA SAHU Vs. STATE OF ORISSA
March 5, 2018
RAMAKRUSHNA TRIPATHY & OTHERS Vs. SARBESWAR NAYAK (DEAD) THROUGH HIS LEGAL HEIRS AND OTHERS
April 10, 2018
RAMANATH @ RAMAKANTA MOHANTY Vs. UMESH CHANDRA BEHERA
August 13, 2018
RAMANATH MISHRA AND OTHERS Vs. UDAYANATH MOHANTY AND OTHERS
August 28, 2018
RAMANI RANJAN SINGHDEO Vs. STATE OF ORISSA
February 12, 2018
RAMARANI MISHRA Vs. STATE OF ODISHA & OTHERS
January 3, 2018
RAMENDU CHATTOPADHYAY Vs. THE UNION OF INDIA
February 15, 2018
RAMESH CHANDRA NAIK & OTHERS Vs. STATE OF ORISSA
April 3, 2018
RAMESH CHANDRA PARIDA Vs. STATE OF ORISSA AND OTHERS
July 19, 2018
RAMESH CHANDRA PATRA Vs. ORISSA UNIVERSITY OF AGRICULTURE
March 7, 2018
RAMESH CHANDRA SAHOO AND ANOTHER Vs. RANJIT KUMAR SINGH AND ANOTHER
December 19, 2018
RAMESH KUMAR MOHANTY Vs. STATE OF ORISSA
May 8, 2018
RANJAN DAS Vs. JOINT SECRETARY (DISABLED DIVN )-CUM- CHAIRMAN
April 9, 2018
RANJAN KUMAR PRADHAN Vs. HIGH COURT OF JUDICATURE OF ORISSA
December 10, 2018
RANJAN MALLIK Vs. AINTHA MALLIK AND ANOTHER
February 1, 2018
RANJEET KUMAR DAS Vs. STATE OF ORISSA AND ORS
April 6, 2018
RANJIT CONSTRUCTION Vs. STATE OF ODISHA & OTHERS
March 21, 2018
RANJIT PAIKA & ANR Vs. STATE OF ORISSA
May 11, 2018
RANKANIDHI DAKUA Vs. STATE OF ORISSA
February 9, 2018
RASHBEHARI ROY AND OTHERS (SINCE DEAD) Vs. UNION OF INDIA AND OTHERS
February 19, 2018
RAVI KUMAR SAHUKAR Vs. STATE OF ORISSA
April 27, 2018
RAY STONE & CO REPRESENTED THROUGH ITS PROPRIETRESS MINATI RAY Vs. EXECUTIVE ENGINEER, KHURDA ELECTRICAL DIVISION
July 30, 2018
REDDY RAMAYA Vs. CHAUDHURI NAIK AND OTHERS
January 2, 2018
REGIONAL MANAGER, ORIENTAL INSURANCE COMPANY Vs. BASANTI MOHARANA AND ANOTHER
May 15, 2018
RELIANCE INDUSTRIES LTD. Vs. SHYAM SUNDAR SHARMA
July 30, 2018
RIO TINTO MINERALS DEVELOPMENT LTD Vs. UNION OF INDIA & OTHERS
January 9, 2018
ROHIT SARAF Vs. STATE OF ORISSA
December 21, 2018
ROHITA BHUNIYA Vs. STATE OF ORISSA
January 4, 2018
RUDRA PRASAD DWIBEDI Vs. STATE OF ODISHA AND OTHERS
July 20, 2018
RUKMANI DEI (SINCE DEAD) Vs. RAHAS BIHARI BARAL AND OTHERS
April 16, 2018
RUTUPARNA CONSTRUCTION Vs. STATE OF ODISHA & OTHERS
August 2, 2018
S K MAHTO AND OTHERS Vs. STATE OF ORISSA AND ORS
July 12, 2018
SABITA PARIDA Vs. STATE OF ODISHA AND OTHERS
July 9, 2018
SABITA SETHY AND EIGHT OTHERS Vs. STATE OF ODISHA AND OTHERS
January 5, 2018
SACHALA NATH & ANOTHER Vs. HAREKRISHNA NATH & OTHERS
February 12, 2018
SADAN GOUDA Vs. STATE OF ORISSA
January 17, 2018
SADANANDA DAS Vs. SUKADEV DAS
May 11, 2018
SADANANDA SAHU & OTHERS Vs. STATE OF ODISHA AND OTHERS
June 28, 2018
SAGARMAL AGARWALLA Vs. COMMISSIONER OF SALES TAX, ORISSA, CUTTACK AND 2 OTHERS
January 10, 2018
SAGIRI PRUSTI AND OTHERS Vs. BANAMALI PRUSTI
May 3, 2018
SAILABALA PANDA Vs. UNION OF INDIA AND OTHERS
March 19, 2018
SAIRENDRI DEVI AND OTHERS Vs. KAMUNA @ KAMRUNISHA AND OTHERS
January 16, 2018
SAKUNTALA MISHRA AND OTHERS Vs. JAGDEEP PRATAP DEO
August 1, 2018
SAMANTA UMESH PRASAD DHIR AND OTHERS Vs. SAHADEV SAHOO
May 11, 2018
SAMBHU SETHI & OTHERS Vs. MADHUSUDAN TARIA & OTHERS
April 30, 2018
SANATAN DASH Vs. CM-CUM-DIRECTOR, OPTC LTD BBSR AND OTHERS
March 20, 2018
SANGRAM KISHORE SINGH Vs. GOVERNMENT OF ORISSA AND OTHERS
August 13, 2018
SANIA PANDA Vs. STATE OF ORISSA
July 26, 2018
SANJAY KUMAR DAS Vs. MUNMUM PATNAIK
December 21, 2018
SANJAY KUMAR ROUT Vs. STATE OF ODISHA AND OTHERS
July 18, 2018
SANJAYA KUMAR SAHANI Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR ANDHRA BANK
March 21, 2018
SANJAYA NARAYAN SAHOO Vs. STATE OF ODISHA
May 1, 2018
SANJIB GUPTA AND ANOTHER Vs. STATE OF ORISSA
May 10, 2018
SANJIB KU DAS Vs. RANJIT KU PRUSTY & ANOTHER
August 20, 2018
SANTILATA LENKA AND OTHERS Vs. THE JOINT COMMISSIONER OF SETTLEMENT & CONSOLIDATION, BHUBANESWAR AND OTHERS
June 18, 2018
SANTOSH CHANDRA PATTANAIK AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
June 19, 2018
SANTOSH KUMAR PALTASINGH Vs. STATE OF ORISSA AND ANOTHER
April 16, 2018
SANTOSH KUMAR RAXA Vs. STATE OF ORISSA AND ANOTHER
August 28, 2018
SANTOSH KUMAR TARAI Vs. JAYASHREE SAHOO
July 13, 2018
SAPANI MUDULI Vs. HAREKRUSHNA MUDULI (SINCE DEAD)
January 19, 2018
SAPUA DAS AND OTHERS Vs. STATE OF ORISSA
April 20, 2018
SARASWATI PATEL Vs. PRADEEP KUMAR JOSHI
March 15, 2018
SARAT CHANDRA DAS Vs. GOPAL GOSALA & OTHERS
February 9, 2018
SARAT JENA Vs. STATE OF ORISSA
June 25, 2018
SARAT KUMAR SAHOO Vs. STATE OF ORISSA
April 30, 2018
SARBESWAR @ SARBA KHILLAR Vs. STATE OF ORISSA
March 17, 2018
SAROJ KUMAR MISRA Vs. STATE OF ODISHA (VIG )
January 15, 2018
SAROJ KUMAR SAHU Vs. STATE OF ODISHA AND OTHERS
May 9, 2018
SAROJ RANJAN RATH AND ANOTHER Vs. STATE OF ORISSA
March 6, 2018
SASHIKALA NAYAK AND ANOTHER Vs. NABAKISHORE JENA AND OTHERS
January 15, 2018
SASMITA KAR Vs. STATE OF ORISSA AND OTHERS
June 18, 2018
SASWAT MISHRA & ANOTHER Vs. DAYANIDHI SHARMA & ANOTHER
March 28, 2018
SATCHIDANANDA DAS Vs. STATE OF ORISSA AND OTHERS
January 12, 2018
SATISH KUMAR NAIK Vs. DEBENDRA PATEL AND OTHERS
April 16, 2018
SATRUGHNA PARIJA Vs. SARAT MAJHI AND OTHERS
April 3, 2018
SATYA MAHIMA SAMAJ AND OTHERS Vs. KAUPINDHARI MAHIMA SAMAJ AND OTHERS
April 20, 2018
SATYENDRA KUMAR Vs. UNION OF INDIA
March 16, 2018
SAVITRI INDUSTRIES Vs. COLLECTOR-CUM-CHAIRMAN, RTE-SARVA SIKSHYA ABHIYAN,
March 28, 2018
SENIOR DIVISIONAL Vs. MUMTAZ
November 19, 2018
SHANKARSHAN PANDA Vs. KRUSHNA DHANI
February 19, 2018
SHANTINATH CHOUDHURY Vs. STATE OF ORISSA AND ANOTHER
March 21, 2018
SHIBASHANKAR SEKHAR DEO AND OTHERS Vs. JAGANNATH SEKHAR DEO AND OTHERS
March 22, 2018
SHIVA KUMAR SANTUKA Vs. GOVINDA CHANDRA DAS
April 16, 2018
SHIVA PRASAD DASH Vs. TRIBIKRAM PRADHAN
July 10, 2018
SHIVE SHANKAR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 8, 2018
SHRADHAMANI PANDA & OTHERS Vs. CHINTAMANI PANDA OTHERS
November 19, 2018
SHRI BASANTA KUMAR BEHERA Vs. TAHASILDAR, BANKI AND OTHERS
May 2, 2018
SHYAM SUNDAR PRUSTY Vs. REPUBLIC OF INDIA
April 12, 2018
SHYAM SUNDAR ROUT & OTHERS Vs. BISWA MOHAN DAS & OTHERS
April 4, 2018
SHYAMA GANDA @ HARIJAN Vs. STATE OF ODISHA
June 29, 2018
SIBA CHARAN PRADHAN Vs. BINA PRADHAN & ANR
May 15, 2018
SIBA PRASAD PANI & ANOTHER Vs. STATE OF ORISSA
January 2, 2018
SIBABHAI CHAWAN AND OTHERS Vs. SABITRIBAI JAIN
April 3, 2018
SIBARAM GANTHIA & OTHERS Vs. STATE OF ORISSA & ANOTHER
August 28, 2018
SIKHARA BARIK (DEAD) THROUGH HIS LRS Vs. STATE OF ORISSA AND OTHERS
June 19, 2018
SILU ROUT AND OTHERS Vs. STATE OF ODISHA AND OTHERS
January 5, 2018
SINGRAI BHUMIJ Vs. STATE OF ORISSA
May 10, 2018
SIONA SIDHHARTH MOHARANA Vs. STATE OF ODISHA & ANOTHER
January 12, 2018
SIRIA GUDU AND OTHERS Vs. STATE OF ODISHA
August 27, 2018
SITANSU MOHAN MOHANTY Vs. STATE OF ODISHA AND OTHERS
February 8, 2018
SITARAM SATAPATHY Vs. HARERAM SATAPATHY AND OTHERS
March 23, 2018
SITARAM SATAPATHY Vs. HARERAM SATAPATHY & OTHERS
March 16, 2018
SK DAUD AND OTHERS Vs. CHIEF SECURITY COMMISSIONER
April 27, 2018
SK JAHIRUDDIN TARFEDAR AND ANOTHER Vs. SK ABDUL RAHEMAN (DEAD) THROUGH HIS LRS
June 21, 2018
SK RAHIMULLAH Vs. STATE OF ORISSA & OTHERS
March 16, 2018
SK SIKANDAR Vs. MIR RAHIM BOX (SINCE DEAD)
June 20, 2018
SK TALIM ALI Vs. COLLECTOR, JAJPUR AND OTHERS
February 5, 2018
SK YAQUINUDDIN & ANOTHER Vs. STATE OF ORISSA
April 9, 2018
SK. MAHATTAB ALLAM @ MATTO Vs. STATE OF ODISHA
November 30, 2018
SK.MUJIBAR RAHAMAN Vs. SK.KAMRUDDIN SINCE DEAD HIS LEGAL HEIRS SK.ALLUDDIN & OTHERS
March 20, 2018
SMT. ANUSUYA PATRA Vs. O.S.E.B., BHUBANESWAR AND ANOTHER
February 19, 2018
SMT. DAMAYANTI PANDA Vs. BIJOY TANTI
November 19, 2018
SMT. JANAKI PATHAK Vs. STATE OF ODISHA AND OTHERS
March 29, 2018
SMT. JYOTSHNAMAYEE BEHERA Vs. MEMBER
August 17, 2018
SMT. NAMITARANI Vs. STATE OF ODISHA
November 19, 2018
SMT. PRAMODA DAS (DEAD) Vs. SAROJ KANTA MISRA AND OTHERS
June 27, 2018
SMT. SUDHASHREE JENA @ BISWAL Vs. SATYABRATA BISWAL AND OTHERS
April 10, 2018
SMT. USHA RANI AGARWAL Vs. STATE OF ODISHA & FOUR OTHERS
April 19, 2018
SMT.JUGAM PRAVA MAHANTI Vs. GOLAK DAS (DEAD) SUBSTITUTED BY DAMA DAS AND OTHERS
April 9, 2018
SRI PRASANTA KUMAR SWAIN AND ANOTHER Vs. STATE OF ORISSA AND OTHERS
May 7, 2018
SRI PURNA CHANDRA DASH Vs. UPENDRA PRASAD NAYAK & OTHERS
July 2, 2018
SRI SATYANARAYAN MISHRA Vs. BOARD OF SECONDARY EDUCATION OF ORISSA
August 20, 2018
SRI TRIBIKRAM PADHI AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
June 25, 2018
SRI. CHITTARANJAN MOHANTY Vs. STATE OF ORISSA
July 20, 2018
SRI. KESHABA PANDA AND TWO OTHERS Vs. SRI. SANATANA NAYAK (DEAD) AND FOUR OTHERS
July 26, 2018
SRI. PANCHANAN HEMBRAM Vs. STATE OF ORISSA AND OTHERS
June 27, 2018
SRI. SANJIB KUMAR PANDA Vs. SMT. SUKANTI DASH
August 24, 2018
SRIDHAR MALIK Vs. STATE OF ODISHA
May 10, 2018
SRIMATI CHITRALEKHA MOHANTY Vs. CHANDRAMANI BEWA AND OTHERS
April 9, 2018
STATE BANK OF INDIA Vs. BANKING OMBUDSMAN
February 22, 2018
STATE OF ODISHA Vs. RAMAKANTA SAHU & OTHERS
January 8, 2018
STATE OF ODISHA Vs. KUMUDA CHANDRA CHINARA & OTHERS
January 8, 2018
STATE OF ODISHA Vs. SARADA KANTA TRIPATHY
August 1, 2018
STATE OF ODISHA Vs. MANAGING COMMITTEE OF B.B.C. VIDYAPITHA
July 9, 2018
STATE OF ODISHA (G.A. DEPARTMENT) Vs. NARESH CHANDRA SAHOO
January 11, 2018
STATE OF ODISHA AND ANOTHER (IN BOTH THE APPEALS) Vs. SRI LOKANATH BEHERA AND ANOTHER
September 11, 2018
STATE OF ODISHA AND ORS Vs. PRABHAT KUMAR PATNAIK AND ORS
January 12, 2018
STATE OF ODISHA AND OTHERS Vs. NIRANJAN BISWAL
August 30, 2018
STATE OF ORISSA Vs. JANMEJAYA PATRA AND ORS
July 30, 2018
STATE OF ORISSA Vs. BULA @ NARENDRA DAS & ORS.
April 4, 2018
STATE OF ORISSA Vs. HALDHAR BARIK AND OTHERS
March 29, 2018
STATE OF ORISSA Vs. PRAMILABALA SUR
February 12, 2018
STATE OF ORISSA Vs. PRAFULLA KUMAR PRADHAN
March 28, 2018
STATE OF ORISSA Vs. DHRUBA CHARAN SAHU
March 6, 2018
STATE OF ORISSA Vs. MADHUSUDAN NAIK (SINCE DEAD) THROUGH HIS L RS AND ANOTHER
February 2, 2018
STATE OF ORISSA Vs. BANABIHARI BEHERA
January 2, 2018
STATE OF ORISSA & OTHERS Vs. BADUKALA DILESU
February 1, 2018
STATE OF ORISSA AND ANOTHER Vs. DUKISHYAMA BEHERA AND OTHERS
January 10, 2018
STATE OF ORISSA AND ANOTHER Vs. SRI. PRASANTA KUMAR PADHI AND ANOTHER
May 17, 2018
STATE OF ORISSA AND ANOTHER Vs. DR. CHITTARANJAN DAS AND ANOTHER
January 3, 2018
STATE OF ORISSA AND OTHERS Vs. GAGAN BIHARI BHANJA
November 15, 2018
STATE OF ORISSA AND OTHERS Vs. JAGANNATH DAS AND ANOTHER
June 19, 2018
STATE OF ORISSA AND OTHERS Vs. MAA KURAI SHUNI BRICK INDUSTRIES AND OTHERS
April 16, 2018
STATE OF ORISSA AND OTHERS Vs. JAYKRUSHNA BRAHMACHARI
April 2, 2018
STATE OF ORISSA REPRESENTED BY COLLECTOR, PURI Vs. BUDHI BEHERA (SINCE DEAD) THROUGH L RS
January 30, 2018
SUBAS & COMPANY, BHUBANESWAR Vs. DEPUTY COMMISSIONER OF SALES TAX, BHUBANESWAR II CIRCLE & OTHERS
February 20, 2018
SUBAS CHANDRA MISHRA Vs. STATE OF ORISSA AND OTHERS
March 14, 2018
SUBASH @ SUBHASH CHANDRA SHARMA Vs. KISHANLAL SHARMA AND OTHERS
December 12, 2018
SUBASH CHANDRA BISWAL Vs. STATE OF ODISHA AND OTHERS
April 18, 2018
SUBASH CHANDRA PANIGRAHI & ANOTHER Vs. MADHUSUDAN PRUSTY & ANOTHER
April 16, 2018
SUBASH CHANDRA PANIGRAHI & ANOTHER Vs. ADRUSANTI PRADHAN & ANOTHER
April 16, 2018
SUBASH CHANDRA TRIPATHY Vs. STATE OF ORISSA AND ORS
April 2, 2018
SUBASINI PARIDA Vs. STATE OF ORISSA
January 5, 2018
SUBHANKAR BAL AND ORS Vs. STATE OF ODISHA AND ORS
January 15, 2018
SUBHASHREE SARANGI Vs. STATE OF ODISHA AND OTHERS
April 9, 2018
SUBODHA MISHRA Vs. DIRECTOR, NATIONAL INSTITUTE OF SCIENCE EDUCATION
March 20, 2018
SUBRAT KUMAR PRADHAN Vs. STATE OF ORISSA
January 2, 2018
SUBRAT RANJAN DASH Vs. ACC LTD., BHUBANESWAR
April 12, 2018
SUCHISMITA MISRA Vs. REGISTRAR (ADMINISTRATION), ORISSA HIGH COURT, CUTTACK
January 19, 2018
SUCHITRA BAL Vs. STATE OF ODISHA & OTHERS
July 16, 2018
SUDARSAN MANDAL AND OTHERS Vs. BHUSAN MANDAL AND OTHERS
January 8, 2018
SUDHANSU SEKHAR NANDA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
April 18, 2018
SUDHANSU SEKHAR NAYAK Vs. STATE OF ORISSA
February 23, 2018
SUDHASHREE JENA @ BISWAL Vs. SATYABRATA BISWAL & OTHERS
April 10, 2018
SUDHIR RANJAN ACHARYA Vs. HARIHARA MOHAPATRA AND OTHERS
March 20, 2018
SUJATA MOHANTY Vs. RUDRA CHARAN MOHANTY
January 12, 2018
SUJATA PATRA Vs. VICE-CHANCELLOR
November 20, 2018
SUJATA ROUT Vs. STATE OF ORISSA AND OTHERS
July 26, 2018
SUJIT KUMAR NAG Vs. DISTRICT JUDGE-CUM-CHAIRMAN, DISTRICT RECRUITMENT COMMITTEE, JUDGESHIP OF SONEPUR
January 3, 2018
SUKADEV SAHOO Vs. BENGA DIBYA AND ANOTHER
July 20, 2018
SUKANTA CHANDRA DASH & ANOTHER Vs. COLLECTOR, CUTTACK & OTHERS
May 4, 2018
SUKANTA KUMAR SAHU Vs. STATE OF ORISSA
April 19, 2018
SUKANTI KANHAR Vs. RANJITA PATRA
January 2, 2018
SUKARA MUNDA AND OTHERS Vs. BUDHUNI MUNDA AND OTHERS
March 28, 2018
SUMATILATA PUHAN @ SUMATI PUHAN Vs. LAXMI NARAYAN PUHAN & OTHERS
December 14, 2018
SUMITRA ADHIKARI Vs. AUTHORISED OFFICER-CUM-DIVISIONAL FOREST OFFICER, RAIRAKHOL DIVISION, SAMBALPUR
April 2, 2018
SUNAMANI ROUL Vs. STATE OF ORISSA
April 9, 2018
SUNIL KUMAR DAS Vs. STATE OF ODISHA AND OTHERS
May 14, 2018
SUNIL KUMAR WADHWA & OTHERS Vs. SIBA PRASAD SAHU & ANOTHER
July 9, 2018
SUNIL PANDEY AND ORS Vs. STATE OF ORISSA
April 23, 2018
SUPRITI MOHANTY Vs. STATE OF ODISHA
June 18, 2018
SUREKHA TRIPATHY Vs. NIRMALA PATTNAIK
February 9, 2018
SURENDRA BHAINSAL Vs. STATE OF ORISSA
April 18, 2018
SURENDRA KUMAR SAHU Vs. STATE OF ORISSA
January 8, 2018
SURESH CHANDRA SAHOO Vs. STATE OF ORISSA AND OTHERS
February 2, 2018
SURVIKA DISTRIBUTORS PVT LTD & ANOTHER Vs. S R RETAIL ZONE PVT LTD
February 5, 2018
SURYA DEI @ SAHU AND OTHERS Vs. LAXMI SAHU
May 11, 2018
SUSAMA RANI DHALA Vs. NIRUPAMA BISWAL AND ANOTHER
May 2, 2018
SUSAMA SETHI @ SUSAMA SETHY Vs. STATE OF ORISSA AND ANOTHER
January 29, 2018
SUSANTA KUMAR BEHERA Vs. THE AUTHORIZED OFFICER
April 20, 2018
SUSANTA KUMAR SETHI Vs. STATE OF ORISSA
January 16, 2018
SUSHAMA MEHER Vs. STATE OF ORISSA (VIG )
July 31, 2018
SUSHANTA KUMAR SAHU Vs. SMT. ALIBHA RANI SABAT @ SAHU
July 26, 2018
SUSHIL KUMAR PATI Vs. STATE OF ODISHA (VIG )
May 30, 2018
SUSHMITA DAS @ PATNAIK Vs. SOUMYA RANJAN TRIPATHY
June 20, 2018
SUVENDU MOHANTY Vs. STATE OF ORISSA & OTHERS
March 27, 2018
TABHI NAHAKANI Vs. BANCHHA GOUDA AND ANOTHER
February 19, 2018
TALAGANNA APPA RAO Vs. SINDIRI BABY SHANKAR RAO
May 16, 2018
TANKA BAG & OTHERS Vs. SHIBA PRADHAN
February 1, 2018
TANKADHAR MISHRA Vs. STATE OF ORISSA AND OTHERS
April 4, 2018
TANLU SAHU Vs. STATE OF ORISSA
July 12, 2018
TAPAS KUMAR ROY Vs. STATE OF ODISHA
March 27, 2018
TAPASWINI PANDA Vs. COLLECTOR
December 7, 2018
TARACHAND AGRAWAL Vs. STATE OF ORISSA AND ANOTHER
May 18, 2018
TARINI CHARAN SAHU Vs. STATE OF ODISHA, VIGILANCE
April 19, 2018
TARJAN PATRA Vs. STATE OF ODISHA AND OTHERS
April 25, 2018
TARUN MOHANTY Vs. STATE OF ODISHA AND OTHERS
April 9, 2018
THE EXECUTIVE ENGINEER, SALEPUR ELECTRICAL DIVISION, CENTRAL ELECTRICITY SUPPLY UTILITY (CESU) Vs. GRIEVANCE REDRESSAL FORUM, CENTRAL ELECTRICITY SUPPLY UTILITY
January 5, 2018
TIKEI PRADHAN Vs. STATE OF ORISSA
June 26, 2018
TORRENT ADVERTISERS Vs. OPPO MOBILES, ORISSA PRIVATE LTD
August 20, 2018
TRAMBAKLAL MANIK Vs. STATE OF ODISHA
February 16, 2018
TRILOCHAN BISEN Vs. CHAIRMAN, COAL INDIA LTD
March 5, 2018
TRINATH SAHU AND OTHERS Vs. STATE OF ORISSA
March 7, 2018
TULASI BARIK Vs. BIPLAB KUMAR BARIK & OTHERS
April 5, 2018
UCO BANK Vs. TARINI DECORTICATOR AND ATTA MILL & ANOTHER
June 27, 2018
UDAYA NATH AICH Vs. B.D.A.
November 30, 2018
UDAYABHANU MISHRA Vs. STATE OF ORISSA AND OTHERS
January 2, 2018
UMESH PRASAD DHAL Vs. STATE OF ODISHA & OTHERS
March 30, 2018
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
November 29, 2018
UNION OF INDIA AND OTHERS Vs. BISHNU CHARAN MALLICK
July 23, 2018
UNITED CONTRACTORS ASSOCIATION Vs. STATE OF ORISSA AND OTHERS
January 10, 2018
UTKAL AUTO REPRESENTED THROUGH ITS PARTNER, AKHIL PODDAR Vs. RADHESHYAM GOENKA & OTHERS
August 1, 2018
VAWANI SANKAR BARIK Vs. TARAMANI BARIK (SINCE DEAD) AND OTHERS
January 18, 2018
VISHAL VISWAKARMA AND OTHERS Vs. RAVENSHAW UNIVERSITY AND OTHERS
April 11, 2018