Case Index

Title
Date
ABHIRAM RUPINI Vs. STATE OF TRIPURA
November 30, 2018
ANANDA KIRTI JAMATIA Vs. STATE OF TRIPURA
September 25, 2018
ANITA SARKAR Vs. SWAPAN SARKAR
December 11, 2018
ASHES DEB Vs. STATE OF TRIPURA
October 5, 2018
ASHIT KUMAR DAS Vs. STATE OF TRIPURA
March 27, 2018
BIJOY BISWAS Vs. STATE OF TRIPURA
September 28, 2018
BIMAL ACHARJEE Vs. STATE OF TRIPURA
June 21, 2018
BISWAJIT DAS Vs. STATE OF TRIPURA
December 6, 2018
BRANCH MANAGER Vs. SHEPHALIKA SINHA
June 15, 2018
CHAPALA BRICK INDUSTRY Vs. TAPAN KUMAR BHOWMIK
March 20, 2018
CONVICT Vs. STATE OF TRIPURA
October 11, 2018
CONVICT Vs. THE STATE OF TRIPURA
November 30, 2018
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
October 9, 2018
DILIP KUMAR DATTA Vs. STATE OF TRIPURA
October 10, 2018
DIVISIONAL MANAGER Vs. CHAYA RANI DAS
June 28, 2018
ECI-NAYAK (JOINT VENTURE) Vs. STATE OF TRIPURA & ORS.
October 3, 2018
JAYEETA PAUL Vs. HIGH COURT OF TRIPURA
September 18, 2018
KIVIHE H. ZHIMO Vs. DENA BANK
December 17, 2018
L. SUNDARAJAN Vs. STATE OF TRIPURA
September 20, 2018
MAHARAM ALI Vs. STATE OF TRIPURA
April 24, 2018
MD. RAFIK UDDIN Vs. STATE OF TRIPURA
August 10, 2018
MILAN BALA DAS Vs. ANIL CHANDRA ROY
May 8, 2018
NATIONAL INSURANCE COMPANY LTD. Vs. RAIANGGYA MOG
December 10, 2018
NIRANJAN NATH Vs. MANORANJAN NATH
May 17, 2018
PARTHA DAS @ PARTHA KUMAR DAS Vs. STATE OF TRIPURA
October 9, 2018
PRAKASH CHANDRA BISWAS Vs. TRIPURA UNIVERSITY
September 6, 2018
PRASANTA DAS @ BARUN Vs. STATE OF TRIPURA
June 11, 2018
RAJU BHOWMIK Vs. STATE OF TRIPURA
December 14, 2018
RAVICHANDRAN B.R. Vs. UNION OF INDIA
December 21, 2018
RELIANCE GENERAL INSURANCE CO. LTD. Vs. DULALI SAHA
July 23, 2018
SAMAR DAS Vs. STATE OF TRIPURA
December 14, 2018
SANKAR MANDAL Vs. STATE OF TRIPURA
July 3, 2018
SHRI RINKU NATH Vs. THE STATE OF TRIPURA
August 14, 2018
SIMA MALAKAR Vs. SWAPNA SAHA
March 8, 2018
SISHU RANJAN BISWAS Vs. STATE OF TRIPURA
November 16, 2018
SMT.MADHUMITA DEBNATH Vs. THE STATE OF TRIPURA AND OTHERS
November 13, 2018
SRI AMAR SUKLABAIDYA Vs. STATE OF TRIPURA
November 28, 2018
SRI BENU ROY Vs. SRI RAJIB GHOSH
August 30, 2018
SRI SAMIR GHOSH Vs. STATE OF TRIPURA
October 1, 2018
SRI SAMIR GHOSH Vs. STATE OF TRIPURA
September 4, 2018
SRI. DIPANKAR SARKAR @ TITU Vs. THE STATE OF TRIPURA
October 11, 2018
STATE OF TRIPURA Vs. SHRI UTPAL DAS
December 4, 2018
SUKHRAI DEBBARMA Vs. SUPERINTENDENT OF CENTRAL BUREAU OF INVESTIGATION (CBI)
December 21, 2018
SUKLA DEB Vs. MRINAL KANTI DATTA
June 19, 2018
SUSHIL DEBBARMA Vs. STATE OF TRIPURA
June 7, 2018
THE DIVISIONAL MANAGER Vs. SMTI PRATIMA MALAKAR
November 16, 2018
TRIPURA INSTITUTE OF TECHNOLOGY TEACHERS Vs. STATE OF TRIPURA
August 1, 2018
UTTAM BANIK Vs. SUBHAS BANIK
February 28, 2018
VEDA PRATIM DEBBARMA Vs. REGISTRAR GENERAL
October 1, 2018