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Case Index
Title
Date
AGNES KHARSHIING Vs. STATE OF MEGHALAYA
July 30, 2018
AGNES KHARSHIING Vs. K H A D C
October 23, 2018
AIBORLIN PALIAR KPOHBAH Vs. KHASI AUTONOMOUS DISTRICT COUNCIL
February 15, 2018
ALL MEGHALAYA PRIMARY Vs. STATE OF MEGHALAYA
December 14, 2018
AMICA NONGKYNRIH Vs. STATE OF MEGHALAYA
November 8, 2018
AMON RANA Vs. STATE OF MEGHALAYA
December 10, 2018
ANGELLINE WALLANG Vs. UNION OF INDIA
May 2, 2018
BALBIR SINGH YADAV Vs. UNION OF INDIA
December 21, 2018
BERNARD T. SANGMA Vs. STATE OF MEGHALAYA
May 4, 2018
BINOD KUMAR BAWRI Vs. STATE OF MEGHALAYA
October 29, 2018
BRAHAMA PRAKASH SINGH Vs. PRESIDENT OF THE ARYA SAMAJ
August 27, 2018
BRENARZEE B. SANGMA Vs. STATE OF MEGHALAYA
September 19, 2018
C.AIKOM DIENGDOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
December 7, 2018
CHANDRIKA THAKUR Vs. UNION OF INDIA
January 23, 2018
COURT ON ITS OWN MOTION Vs. STATE OF MEGHALAYA
November 15, 2018
DASUKLANG KHARJANA Vs. STATE OF MEGHALAYA
December 20, 2018
DHAN MAYA Vs. UNION OF INDIA
May 31, 2018
DHARANI KR. KOCH Vs. STATE OF MEGHALAYA
December 5, 2018
DIBAKAR KOCH Vs. UNION OF INDIA
June 4, 2018
DRAINSING KHARPAN Vs. ESTEL KHARPAN
November 13, 2018
FOOD CORPORATION OF INDIA Vs. SHRI KRUSHNA CH. BISWAL
October 10, 2018
GREWITH MARAK Vs. STATE OF MEGHALAYA
July 11, 2018
GULAM WAZID BURBHUIYA Vs. STATE OF MEGHALAYA
October 16, 2018
GURU DUTT TIWARI Vs. UNION OF INDIA
December 6, 2018
HAJARIMAYUM VICTORIA DEVI Vs. STATE OF MANIPUR
June 5, 2018
HANUMANBUX UMADUTT Vs. UNION OF INDIA
December 20, 2018
HANUMANBUX UMADUTT Vs. UNION OF INDIA
October 3, 2018
IN RE SUO MOTU FOR THE CONDITIONS Vs. UNION OF INDIA & ORS
November 29, 2018
INDIAN COUNCIL OF SOCIAL SCIENCE Vs. CERILLA KHONGLAH
December 13, 2018
INTAK CH. MARAK Vs. G.H.A.D.C.
October 8, 2018
JOHIRUL ISLAM SARKAR Vs. STATE OF MEGHALAYA
December 13, 2018
JOHNY NONGTNGER Vs. STATE OF MEGHALAYA
September 13, 2018
JOKEN KHARSATI Vs. STATE OF MEGHALAYA
September 7, 2018
JUD CEMENTS LTD Vs. UNION OF INDIA
December 20, 2018
KAMALA LAMA Vs. MANJU LAMA
March 12, 2018
KAUSTAV PAUL Vs. STATE OF MEGHALAYA
September 7, 2018
LEADINGSTAR NIANG Vs. STATE OF MEGHALAYA
June 4, 2018
LURSHAI LYNGWA Vs. LADAPLIN WAR KHARPURI
March 14, 2018
LURSHAPHRANG SHONGWAN Vs. STATE OF MEGHALAYA
July 23, 2018
M P SMALL SCALE DRUG MANUFACTURERS ASSOCIATION Vs. STATE OF MEGHALAYA
December 20, 2018
M/S. AGARWALA RICE ENTERPRISES Vs. UNION OF INDIA
September 26, 2018
MAITHAN ALLOYS LTD Vs. UNION OF INDIA
August 2, 2018
MAJOR VIKRANT SHARMA Vs. STATE OF MEGHALAYA
July 13, 2018
MALATI DAS @ MALOTI DEY Vs. CARMEL MAKRI
August 10, 2018
MANGAL CHANDRA MAHATO Vs. N E H U
July 12, 2018
MANISH BHATTACHARJEE Vs. STATE BANK OF INDIA
February 22, 2018
MANTIPHRANG LYNGDOH KIRI Vs. PUBLIC INFORMATION OFFICER
July 11, 2018
MARIUS SYIEMIONG Vs. STATE OF MEGHALAYA
June 7, 2018
MEENA S. MARAK Vs. STATE OF MEGHALAYA
February 28, 2018
MEGHA POLYCO P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISES.T.
February 14, 2018
MEGHALAYA COLLEGE TEACHERS ASSOCIATION Vs. STATE OF MEGHALAYA
November 1, 2018
MEGHALAYA COLLEGE TEACHERS ASSOCIATION & ANR. Vs. STATE OF MEGHALAYA
November 28, 2018
MEGHALAYA MINERAL PRODUCTS Vs. COMMISSIONER
June 5, 2018
MEHBOOB ANSARI Vs. STATE OF MEGHALAYA
October 8, 2018
MEHILLA K.SANGMA Vs. MEGHALAYA TRANSPORT
November 15, 2018
MERRY BINA MARAK Vs. STATE OF MEGHALAYA
October 31, 2018
MEYTUSH CH SANGMA Vs. STATE OF MEGHALAYA
April 5, 2018
MING THANG SUN Vs. CORDEELIA MANBHALIN SHADAP
April 27, 2018
MOUSHOMIARA BEGUM Vs. STATE OF MEGHALAYA
April 11, 2018
NALARI FERRO ALLOYS PVT. LTD Vs. COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
October 25, 2018
NANHELAL SAH Vs. FOOD CORPORATION OF INDIA
January 22, 2018
NO G/5017057A EX RIFLEMAN/GD OM BAHADUR THAPA Vs. UNION OF INDIA
April 4, 2018
NORTH EASTERN ELECTRIC POWER Vs. COMMISSIONER OF INCOME TAX
October 23, 2018
NORTH EASTERN ELECTRIC POWER CORPORATION LTD (NEEPCO) Vs. PATEL ENGINEERING LTD -UNITY INFRA PROJECTS JV
August 16, 2018
OM BAHADUR THAPA Vs. UNION OF INDIA
July 30, 2018
PAROMITA SAHA Vs. STATE OF MEGHALAYA
July 11, 2018
PATEL UNITY JOINT VENTURE (PUJV) Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
June 5, 2018
PAWAN SHARMA Vs. UNION OF INDIA
June 26, 2018
PELINDA SWETT Vs. DWIN LYNGSHIANG
September 20, 2018
PHLANSTAR KHARSOHNOH Vs. STATE OF MEGHALAYA
July 12, 2018
PURBANCHAL ALLOYS LTD Vs. COMMISSIONER CENTRAL EXCISE
August 14, 2018
PYNHUNLANG M. SYIEM Vs. STATE OF MEGHALAYA
March 28, 2018
PYNSKHEM NONGBRI Vs. STATE OF MEGHALAYA
July 30, 2018
R. RAJESH NAYKAR Vs. COMMISSIONER OF CUSTOMS
September 14, 2018
R.A. SHUKLA Vs. CENTRAL BUREAU OF INVESTIGATION
December 4, 2018
RABINDERJIT SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR
August 1, 2018
RAFIAT ZAMAN Vs. STATE OF MEGHALAYA
July 10, 2018
RAID LABAN DORBAR H.O. MADAN LABAN Vs. DORBAR SHNONG OF LAWSOHTUN
May 4, 2018
RAJESWAR MEDHI Vs. STATE OF MEGHALAYA
January 29, 2018
RANJEET SINGH Vs. UNION OF INDIA
August 7, 2018
REBINGSTAR NONGRUM Vs. DORBAR SHNONG OF MAWKDOK VILLAGE
October 24, 2018
REGISTRAR GENERAL Vs. STATE OF MEGHALAYA
December 5, 2018
RNB CARBIDES & FERRO ALLOYS PVT LTD Vs. UNION OF INDIA
October 22, 2018
ROBERT T. SANGMA Vs. STATE OF MEGHALAYA
July 6, 2018
SALMA KHAN Vs. STATE OF MEGHALAYA
November 8, 2018
SAMIR CHANDRA KAR Vs. UNION OF INDIA
June 13, 2018
SARINS GREEN HOUSE Vs. UNION OF INDIA
August 8, 2018
SHELLA ACTION COMMITTEE Vs. STATE OF MEGHALAYA
September 19, 2018
SHRI GAVIN M. MYLLIEM Vs. STATE OF MEGHALAYA & ORS
November 19, 2018
SHRI SONY TARIANG Vs. KHASI HILLS
November 16, 2018
SIMON R. MARAK Vs. STATE OF MEGHALAYA
November 27, 2018
SMILING SOHMAD Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
April 24, 2018
SMT EMERIS PALE Vs. UNION OF INDIA
June 13, 2018
SMT. ANIMA NAG Vs. SHRI SUKUMAR DEY
September 6, 2018
SMTI DISSIMORA BYRSAT Vs. STATE OF MEGHALAYA
June 5, 2018
SMTI. MELVEREEN IANGRAI Vs. SMTI. AGNES KHARSHIING & ANR.
November 15, 2018
SOLONY BAREH (DR.) Vs. STATE OF MEGHALAYA
May 28, 2018
STATE OF MEGHALAYA Vs. REGISTRAR GENERAL HIGH COURT OF MEGHALAYA
February 18, 2018
STODAR DKHAR Vs. STATE OF MEGHALAYA
February 5, 2018
SUBHASH CHANDRA SRIVASTAVA Vs. STATE OF MEGHALAYA
May 31, 2018
SUJATA KAUR Vs. SHILLONG CANTONMENT BOARD AND ORS.
July 13, 2018
THE COMMISSIONER OF CUSTOMS Vs. RAJESH LAPANG & ORS
November 16, 2018
TRETON NONGSEIJ Vs. STATE OF MEGHALAYA
April 11, 2018
TUSHAR NATH BHATTACHARJEE Vs. VINNETTA KHARSYNTIEW
July 2, 2018
UNION OF INDIA Vs. MOAWATI
July 31, 2018
UNION OF INDIA Vs. U K MISHRA
July 2, 2018
UNION OF INDIA Vs. ANTHONY IAWPHNIAW
March 2, 2018
UNION OF INDIA Vs. MD YUNUS
June 29, 2018
VIJAY NOEL NONGPIUR Vs. NEIGRIHMS
April 26, 2018
VILLAGE DURBAR OF LAITKYNSEW Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
April 17, 2018
WANSAINBOR LYNGWI Vs. MEGHALAYA STATE COMMISSION FOR WOMEN
March 27, 2018
YIAH LAMARE Vs. STATE OF MEGHALAYA
July 11, 2018
YOUSUF ALI Vs. SHAISTA YASMIN
April 16, 2018