Case Index

Title
Date
AMAR S/O SHRAWAN PATIL Vs. STATE OF MAHARASHTRA,
January 30, 2018
ANSARI BILAL AHMADLAL MOHD. Vs. SHAFEEQUE AHMED MOHAMMED SAYEED
January 12, 2018
BABULAL JAMAJI WANKHADE Vs. STATE OF MAHARASHTRA
March 7, 2018
KISHOR @ BANDU Vs. THE STATE OF MAHARASHTRA,
March 14, 2018
MANIK ANANTA PATIL Vs. THE STATE OF MAHARASHTRA
March 13, 2018
MAROTI ANANDRAO TODASE (IN JAIL) Vs. THE STATE OF MAHARASHTRA
January 12, 2018
NIZAR RAZZAKALI PANJWANI Vs. STATE OF MAHARASHTRA
January 12, 2018
PRAMOD BHIKULAL GUPTA Vs. SACHIN RAVINDRA KHANDELWAL
January 12, 2018
PRAVIN BANSILAL SHARMA Vs. THE STATE OF MAHARASHTRA
March 5, 2018
RAMESHWAR S/O BALIRAMJI DHARMUL Vs. STATE OF MAHARASHTRA
January 12, 2018
"XYZ" Vs. THE UNION OF INDIA
January 25, 2018
A-1 CUISINES PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
November 28, 2018
A.K. BAG HOUSE, NAGPUR Vs. STATE OF MAHARASHTRA
November 2, 2018
A.R. SATISH Vs. STATE OF MAHARASHTRA
April 10, 2018
A2Z INFRASERVICES LIMITED Vs. UNION OF INDIA AND OTHERS
April 25, 2018
AAKASH KIRAN VEDAK Vs. STATE OF MAHARASHTRA
September 27, 2018
AAS AD AIDS Vs. COMMISSIONER OF CENTRAL EXCISE
August 21, 2018
AASTHA TELECOM Vs. MAHANAGAR TELEPHONE NIGAM LTD
December 3, 2018
AASU TEXTILES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), MUMBAI, HAVING HIS OFFICE AT NEW CUSTOM HOUSE
January 18, 2018
ABA INTERNATIONAL Vs. UNION OF INDIA & ORS
March 19, 2018
ABA S/O BAPU DANGE, DIED THROUGH HIS LRS Vs. VISHWANATH BHAURAO MORALE DIED THROUGH L R S
February 9, 2018
ABAJI YAMAJI KOTKAR Vs. VITHAL BALA CHOUDHARY
January 31, 2018
ABBAS NAWAJ SHAIKH Vs. STATE OF MAHARASHTRA
December 18, 2018
ABC Vs. THE BOMBAY MUNICIPAL CORPORATION OF GREATER MUMBAI
March 13, 2018
ABDUL BAQUI S/O. ABDUL JABBER Vs. THE STATE OF MAHARASHTRA
January 19, 2018
ABDUL BASHID ABU SYEED CHANDPHASHA KAZI Vs. STATE OF MAHARASHTRA
July 18, 2018
ABDUL GANI N WADWAN Vs. STATE OF MAHARASHTRA AND OTHERS
February 27, 2018
ABDUL HAMEED ABDUL GANI SHAIKH Vs. AMJAD ALI SHAFI KHAN
February 27, 2018
ABDUL LATIF ABDUL RASHID SHAIKH Vs. STATE OF MAHARASHTRA
December 3, 2018
ABDUL MAJEED KHATEEB Vs. NASREEN BEGUM AND ANOTHER
July 25, 2018
ABDUL MALIK MOHD. HUSSEIN Vs. ZAKIYA BANO ABDUL MALIK AND ORS.
December 22, 2018
ABDUL MALIK S/O. ABDUL RAZZAK Vs. THE STATE OF MAHARASHTRA
February 1, 2018
ABDUL RAHIM SHAH MUZAVAR Vs. NAZNIN SHAH, WIFE OF USMAN NAVEED SHAH MUZAVAR
January 8, 2018
ABDUL RAZZAK FAQUIH Vs. THE STATE OF MAHARASHTRA
November 1, 2018
ABDUL SALAAM MOHAMED YASIN Vs. UNION OF INDIA
May 4, 2018
ABDUL SATTAR KULLI, MAJOR R/O MUZAWAR WADA Vs. AISHAM BI MAMLEKAR
February 1, 2018
ABDUL WAHID ABDUL GAFFOR KHATRI DIRECTOR Vs. M/S. SAFE HEIGHTS DEVELOPERS PVT. LTD.
February 24, 2018
ABDULGANI ALLABAKSH HANNURE DIED LRS Vs. STATE OF MAHARASHTRA AND OTHERS
February 22, 2018
ABHAY BHAKCHAND CHHAJED Vs. MADHURI MISAL
February 23, 2018
ABHIJEET PRABHAKAR JAIL Vs. MANISHA ABHIJEET JAIL & ANR
June 5, 2018
ABHILASH BHAURAO BORKAR Vs. STATE OF MAHARASHTRA
October 29, 2018
ABHILASH BHAURAO BORKAR Vs. THE STATE OF MAHARASHTRA
October 9, 2018
ABHILASHA D/O UPRENDRA KAMBLE Vs. NILESH S/O DEEPAK MESHRAM
February 9, 2018
ABICOR AND BINZEL TECHNOWELD PVT. LTD. Vs. THE UNION OF INDIA AND ANR.
February 6, 2018
ABIDBHAI SON OF IBRAHIMBHAI Vs. MOHAMMED EJAZ SON OF MOHD BASHIR
October 12, 2018
ABU SALEM ABDUL QAYYUM ANSARI Vs. STATE OF MAHARASHTRA & ORS.
August 7, 2018
ABULI ABDUL HUSAIN VORA Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI
August 8, 2018
ACC INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA, ACTING THROUGH ITS DEPARTMENT OF HOUSING AT MANTRALAYA
July 30, 2018
ACC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE- II
March 28, 2018
ACC REAL ESTATE & DEVELOPERS Vs. ASSTT COMMISSIONER OF INCOME TAX
November 19, 2018
ACER INDIA (PVT ) LTD Vs. CENTRAL BANK OF INDIA & ORS
July 6, 2018
ADAM ALI H. FIRDOSY Vs. NATIONAL INSURANCE CO. LTD.
March 6, 2018
ADAMJI GULAMHUSSEIN TAVAWALLA Vs. MRS. MARIA EMILLIA VAZ
March 22, 2018
ADAWAYYA @ SWAMI KUNTAINAWAR Vs. STATE OF GOA,
May 2, 2018
ADDITIONAL COMMISSIONER OF SALES TAX AND ORS Vs. AMOL G DEORE AND ANR
October 24, 2018
ADDL SESSIONS JUDGE, HINGOLI Vs. BHAGWAT S/O PARBATI KSHIRSAGAR
January 11, 2018
ADELMO BRAZ FERNANDES Vs. DEEPA ANANT BANDEKAR, USNORI BUILDING, KHARWADA, VASCO-DA-GAMA, GOA
September 4, 2018
ADIL FATARPEKAR, SON OF NARAYAN FATARPEKAR Vs. STATE THROUGH PANAJI POLICE STATION, PANAJI GOA
August 23, 2018
ADIM GOWARI SAMAJ VIKAS MANDAL Vs. STATE OF MAHARASHTRA
August 14, 2018
ADINATH AGRO INDUSTRIES Vs. STATE OF MAHARASHTRA DEPARTMENT OF AGRICULTURE
August 7, 2018
ADITYA PRAKASH ENTERTAINMENT PVT LTD Vs. MAGIKWAND MEDIA PVT LTD
March 5, 2018
ADITYA VIDYUT APPLIANCES Vs. COMMISSIONER OF SERVICE TAX
January 16, 2018
ADNAN CHARA Vs. FARHAT ADNAN
August 2, 2018
ADV. AIRES RODRIGUES Vs. LUIS REMO DE MARIA BERNARDO FERNANDES
October 3, 2018
AEGIS LOGISTICS LIMITED AND ANR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
July 20, 2018
AEGON LIFE INSURANCE COMPANY LTD , MUMBAI AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
March 9, 2018
AFCONS INFRASTRUCTURE LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED
October 23, 2018
AFD LABORATORIES PVT LTD Vs. UNION OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE C/O DRUG CONTROLLER OF HEALTH SERVICES THROUGH DRUGS INSPECTOR SUB ZONE/PORT OFFICE
October 29, 2018
AFSARKHAN @ AYYUBKHAN Vs. STATE OF MAHARASHTRA
January 24, 2018
AG ENVIRO INFRA PROJECTS PRIVATE LIMITED THROUGH ITS DIRECTOR SHIJU JACOB Vs. STATE OF MAHARASHTRA INDUSTRIES, ENERGY & LABOUR DEPARTMENT THRUGH OFFICE OF GOVERNMENT PLEADER HIGH COURT BOMBAY (A S )
October 26, 2018
AGNEL PEDRU D COSTA Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, QUEPEM POLICE STATION, QUEPEM, GOA
July 2, 2018
AGNELA FIGUEIRA Vs. VASSANT KRISHNA PALYEKAR
September 25, 2018
AGNELO ARTHUR JOAQUIM FERNANDES, SON OF JOAQUIM FERNANDES Vs. CHIEF SECRETARY, GOVERNMENT OF GOA, SECRETARIAT, PORVIM, GOA
August 23, 2018
AGNELO FERNANDES Vs. FOMENTO CORP
September 27, 2018
AGNELO FRANCISCO XAVIER DE MARIA MASCARENHAS, SON OF LATE ZEFERINO MASCARENHAS Vs. DICKSON DELFINO ALMEIDA ALIAS DICSON ROQUE LEANDRO ALMEIDA, SON OF DELFINAO SACRAFAMILIA ALMEIDA
July 9, 2018
AGNELO GREGORIO JOSE SIMOES Vs. ANTONIO ROSARIO L F SIMOES
October 15, 2018
AGNES LILY IRUDAYA Vs. IRUDAYA KANI ARSAN
April 6, 2018
AGRICULTURAL PRODUCE MARKET Vs. DISTRICT DEPUTY REGISTRAR
January 4, 2018
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. CHARANDAS RAMRAOJI BUL
March 7, 2018
AHLUWALIA CONTRACTS (INDIA) LTD Vs. BELLAMY CONSTRUCTIONS & INFRASTRUCTURE PVT LTD AND ANR
September 6, 2018
AHMED KHAN KARIM KHAN PATHAN Vs. STATE OF MAHARASHTRA
June 14, 2018
AHMEDNAGAR ZILLA WAN KAMGAR UNION Vs. THE SECRETARY, SOCIAL FORESTRY DEPARTMENT, GOVERNMENT OF MAHARASHTRA, MANTRALAYA, MUMBAI AND ANOTHER
May 8, 2018
AJAB S/O JAIRAM LAD Vs. GULAB S/O JAIRAM LAD
November 24, 2018
AJAGARALI ABDULRAJAK SHAIKH Vs. THE STATE OF MAHARASHTRA
May 4, 2018
AJAY Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION PACHPA
June 5, 2018
AJAY PRABHAKAR PAHUNE Vs. STATE OF MAHARASHTRA
October 24, 2018
AJAY S/O BADRINARAYAN SONI Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, P S UMRED, NAGPUR MAHARASHTRA
July 19, 2018
AJAY S/O BALAJI BODUNWAR Vs. STATE OF MAHARASHTRA
August 4, 2018
AJAY S/O. SARJERAO DESHMUKH Vs. NAVGAN SHIKSHAN SANSTHA
March 9, 2018
AJAY @ GOLU SHYAM SOLANKI Vs. STATE OF MAHARASHTRA THROUGH SUBDIVISIONAL MAGISTRATE, YAVATMAL
March 6, 2018
AJAY NARAYAN PARATE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY OF TRIBAL WELFARE DEPARTMENT, MANTRALAYA, MUMBAI
December 12, 2018
AJAYSINGH KUVARSINGH DAHIYA Vs. STATE OF MAHARASHTRA & ANR
June 18, 2018
AJINATH SAMPAT KADAM Vs. STATE OF MAHARASHTRA
November 2, 2018
AJIT R. BAGWE Vs. SUMAN R. BAGWE AND OTHERS
February 21, 2018
AJJU C.S. SINDOLLI Vs. STATE OF GOA AND OTHERS
August 6, 2018
AKASH ICCHARAM SAPKALE Vs. STATE OF MAHARASHTRA
November 19, 2018
AKASH PANDURANG JAHIRE Vs. THE STATE OF MAHARASHTRA
March 12, 2018
AKASH RAJENDRA KADAVE Vs. STATE OF MAHARASHTRA
March 22, 2018
AKASH S/O DEVANAND TEMPE Vs. STATE OF MAHARASHTRA
November 24, 2018
AKASH S/O GAJENDRA BIRADAR Vs. THE STATE OF MAHARASHTRA
January 24, 2018
AKHIL ISMAIL PINJARI Vs. STATE OF MAHARASHTRA
November 21, 2018
AKHTAR HASAN RIZVI Vs. HARISH R BHATTAD & ORS
April 24, 2018
AKOLA MUNICIPAL CORPORATION Vs. PURUSHOTTAM PUNJABRAO GAWANDE
July 20, 2018
AKOLA MUNICIPAL CORPORATION Vs. AKOLA GUJRATI SAMAJ
February 14, 2018
AKSHAY S/O ASHOK DHOBLEY Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES, WANI ROAD, MHASRUL, NASHIK THROUGH ITS REGISTRAR
August 9, 2018
AKSHAY S/O DHARAMPAL WARGHAT (IN JAIL) Vs. STATE OF MAHARASHTRA THROUGH
February 15, 2018
AKSHAY SANJAY PAWAR Vs. STATE OF MAHARASHTRA AND OTHERS
September 28, 2018
AL- WAFFI AGRO FOOD COMPANY Vs. STATE OF MAHARASHTRA
December 21, 2018
ALANKAR SAHKARI GRIHA RACHANA SANSTHA MARYADIT Vs. ATUL MAHADEV BHAGAT AND ANOTHER
August 31, 2018
ALD AUTOMOTIVE (P ) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX-15(1)
March 5, 2018
ALI ABBAS DARUWALA Vs. SHEHNAZ DARUWALA
May 4, 2018
ALISHA MURTAZA KHOKHAWALA Vs. STATE OF MAHARASHTRA
September 25, 2018
ALKA GANPAT MISAL Vs. STATE OF MAHARASHTRA THROUGH SECRETARY OF RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT, MANTRALAYA, MUMBAI
August 13, 2018
ALL INDIA REPORTER PRIVATE LIMITED AND OTHERS Vs. JAGDISH MAHADEORAO KOKAMWAR AND OTHERS
September 12, 2018
ALL INDIAN ADIVASI EMPLOYEES FEDERATION Vs. RESERVE BANK OF INDIA, THROUGH ITS REGIONAL DIRECT
April 13, 2018
ALLIED TRANSPORT Vs. UNION OF INDIA
March 26, 2018
ALOKA JAIGOPAL BISWAS Vs. DALIA W/O ARUN BISWAS
October 23, 2018
ALTAF RAJEKHAN PATHAN Vs. DIVISIONAL COMMISSION, PUNE DIVISION PUNE
July 12, 2018
AMAL S/O SHAMBHU BANIT Vs. THE STATE OF MAHARASHTRA
November 26, 2018
AMAR Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, URBAN DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
October 31, 2018
AMAR CHETANDAS MOTWANI Vs. FEDERAL BANK AND 3 ORS
November 19, 2018
AMAR SINGH S/O GULAB SINGH RATHOD Vs. STATE OF MAHARASHTRA THROUGH PSO P S AJNI, NAGPUR
March 6, 2018
AMARJEET THAPAR Vs. INCOME TAX OFFICER
December 14, 2018
AMARSHI RAMJI RATHOD Vs. STATE OF MAHARASHTRA
March 21, 2018
AMARTYA S/O SURENDRA DESHMUKH Vs. SHEELA W/O RAMESHRAO DESHMUKH
August 30, 2018
AMBARISHI Vs. THE STATE OF MAHARASHTRA
April 3, 2018
AMBARWADIKAR INDUSTRIES PVT LTD Vs. KARMAVEER KAKASAHB WAGH SAHAKARI SAKHAR KARKHANA LTD
April 6, 2018
AMBEDKAR SHIKSHAN SANSTHA Vs. GIRDHAR S/O ANANDRAO THAORY
March 13, 2018
AMBRISH ANIL KOTHARKAR, S/O LATE ANIL VITHOBA KOTHARKAR Vs. STATE OF GOA THROUGH CHIEF SECRETARY
February 21, 2018
AMEY S/O MADHAV MULE Vs. THE STATE OF MAHARASTRA
November 19, 2018
AMINABEE ABDUL WAHAB MALIKMALIK Vs. STATE OF MAHARASHTRA
December 20, 2018
AMIR AZHAR KHAN Vs. STATE OF MAHARASHTRA
October 15, 2018
AMIR NYAMATKHA TADVI Vs. STATE OF MAHARASHTRA
January 11, 2018
AMIT ASHOK SHINDE Vs. DIVISIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR AND ANOTHER
May 9, 2018
AMIT DHANRAJ KADAMDHAD Vs. UMESH DHANRAJ KADAMDHAD
March 13, 2018
AMIT GANESH THAKUR MINORS, THROUGH MOTHER AND NATURAL GURDIAN Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT
August 14, 2018
AMIT MOHAN BHATIA Vs. MARATHA SAHKARI BANK LTD
February 22, 2018
AMIT P. MODI Vs. STATE OF MAHARASHTRA AND OTHERS
August 7, 2018
AMIT S/O ASHOK NAHARKAR Vs. STATE OF MAHARASHTRA AND ORS.
July 2, 2018
AMIT S/O RANGLAL SHENDE Vs. STATE OF MAHARASHTRA
February 8, 2018
AMIT UMAKANT SHARMA AND ORS Vs. THE STATE OF MAHARASHTRA
February 6, 2018
AMJAD ALI SHAFI KHAN Vs. ABDUL HAMEED ABDUL GAI SHAIKH
December 22, 2018
AMJAD SHAIKH KAMRODDIN MANSURI Vs. STATE OF MAHARASHTRA
June 21, 2018
AMMARA MEHMOOD KAUCHALI Vs. STATE OF MAHARASHTRA AND ORS.
June 19, 2018
AMOL Vs. STATE OF MAHARASHTRA
December 22, 2018
AMOL Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, CHAMORSHI, TAHSIL - CHAMORSHI, DISTRICT - GADCHIROLI
April 23, 2018
AMOL CHANDRAKANT MAHAMUNI Vs. SWATI AMOL MAHAMUNI
December 20, 2018
AMOL DILIP SABLE Vs. M/S L G BALAKRISHNAN AND BROS LTD
October 11, 2018
AMOL PRALHAD BHARATI Vs. STATE OF MAHARASHTRA
August 10, 2018
AMOL RADHAKRUSHNA THAKARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
October 3, 2018
AMOL S/O MANIK GOTE Vs. DEPUTY DIRECTOR
January 5, 2018
AMOL S/O SHRIPAD SHETH AND OTHERS Vs. STATE OF MAHARASHTRA AND ANR
October 19, 2018
AMORE JEWELS PRIVATE LTD. Vs. DY. COMMISSIONER OF INCOME-TAX
August 3, 2018
AMRITA CHOWDHURY Vs. UNION OF INDIA AND ANOTHER
June 4, 2018
AMRITLAL GULABCHAND JAIN Vs. SUPERINTENDENT OF POLICE
March 16, 2018
AMRUTA D/O ARVIND DADMAL Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, NAGPUR, THROUGH ITS CHAIRMAN/JOINT SECRETARY
July 2, 2018
ANA PAULA MENDES Vs. VASANT SHENVI KUKALEKAR
October 5, 2018
ANAGHA ANIL MULEY & ORS Vs. CONCERNED PRESIDING OFFICER, MS A L GUJAR AND ANOTHER
July 23, 2018
ANAGHA HITESH ARYA Vs. STATE OF MAHARASHTRA
December 14, 2018
ANAND BHAURAO MESHRAM Vs. UNION OF INDIA & ORS.
November 2, 2018
ANAND GAWAS, S/O BABURAO GAWAS Vs. STATE, THROUGH P P , HIGH COURT OF BOMBAY AT PANAJI, GOA
January 8, 2018
ANAND GRAM SOCIETY HANSENS DISEASE Vs. RAMESH MALOI ARGE & ORS
October 30, 2018
ANAND RATHI COMMODITIES LIMITED Vs. ENCORE NATURAL POLYMERS PRIVATE LIMITED
October 10, 2018
ANAND S/O MADANMOHAN JAISWAL Vs. SHEWALKAR DEVELOPERS LTD
January 4, 2018
ANAND S/O NARAYANRAO JAMMU Vs. THE STATE OF MAHARASHTRA
May 4, 2018
ANAND TELTUMBDE Vs. STATE OF MAHARASHTRA
December 21, 2018
ANANDA LALCHAND MALCHE Vs. UMAKANT KASHINATH DESHMUKH
February 14, 2018
ANANDRAO TUKARAM GUDAPE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, PUSAD (RURAL), TAHSIL PUSAD, DISTRICT YAVATMAL
January 4, 2018
ANANT PANDURANG KALE Vs. UNION OF INDIA
December 5, 2018
ANANT RAMA GOVEKAR Vs. STATE OF GOA
July 19, 2018
ANANT S/O MANIKRAO KACHALE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
February 26, 2018
ANANT S/O TUKARAM TEKE Vs. STATE OF MAHARASHTRA THROUGH POLICE INSPECTOR, POLICE STATION, PETH BEED, TAL & DIST BEED
August 24, 2018
ANANTA LAXMAN PANSARE Vs. STATE OF MAHARASHTRA
May 7, 2018
ANDREZ SONYA VANGAD, ALIAS ANDREW FERNANDES, SON OF SONYA VANGAD Vs. SUMIT GAONKAR, SON OF VITHOBHA GAONKAR
September 25, 2018
ANGAD S/O KISHANRAO TANDALE Vs. STATE OF MAHARASHTRA
December 18, 2018
ANGAD S/O TIKARAM CHANDANE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION, PURNA TALUKA-PURNA, DIST PARBHANI
February 28, 2018
ANGELINA PASCOAL MENDES Vs. SAVIO D SOUZA
July 26, 2018
ANGELINE RANDOLPH PEREIRA Vs. SUYOG INDUSTRIAL ESTATE PREMISES CO-OPERATIVE SOCIETY LTD
April 11, 2018
ANIKA SAHADEV VISHWAKARMA Vs. STATE OF MAHARASHTRA
November 26, 2018
ANIKET ANANT LALE & ORS Vs. PRAKASH BALU LALE & ORS
March 1, 2018
ANIKET SUBHASH TUPE Vs. PIYUSHA ANIKET TUPE
March 22, 2018
ANIL @ ANANDRAO SHAMRAO DATKAR Vs. STATE OF MAHARASHTRA, THROUGH P S O , KHANDALA, TA
January 20, 2018
ANIL BALU AAVHAD Vs. SAU PRERANA ANIL AAVHAD
December 12, 2018
ANIL BANARASIDAS JINDAL DIED Vs. THE STATE OF MAHARASHTRA
March 21, 2018
ANIL DIGAMBAR DHUMAL Vs. SUNIL S/O DIGAMBER DHUMAL
May 5, 2018
ANIL G TUPTE Vs. STATE OF MAHARASHTRA
April 25, 2018
ANIL GOVIND NAIK Vs. DIRECTOR OF EDUCATION, GOVERNMENT OF GOA, HAVING OFFICE AT DIRECTORATE OF EDUCATION , ALTO PORVORIM, BARDEZ-GOA
October 15, 2018
ANIL MANILAL SANGHVI Vs. DEVIKA DHANANJAY GOKHALE
April 26, 2018
ANIL N. NAIK GAUNEKAR Vs. STATE OF GOA AND ORS.
August 1, 2018
ANIL NAMDEV NAIKNAVARE Vs. STATE OF MAHARASHTRA
August 1, 2018
ANIL PREETAM KUMBHAR Vs. COMMISSIONER OF POLICE, PUNE CITY AND OTHERS
July 12, 2018
ANIL RAMKRISHNA DESHMUKH Vs. DR. UDDHAV RANGRAOJI DESHMUKH
June 29, 2018
ANIL RAMPRATAP GOYAL Vs. KATYAYANJI
August 3, 2018
ANIL S/O BANSI ALHAT Vs. STATE OF MAHARASHTRA
July 13, 2018
ANIL S/O DAMODAR KALOKAR Vs. STATE OF MAHARASHTRA, THROUGH PSO, KONDHALI, DISTT NAGPUR
July 10, 2018
ANIL S/O KUNDLIK KORDE Vs. STATE OF MAHARASHTRA
November 24, 2018
ANIL S/O MUKUNDRAO NAWLAKHE Vs. THE STATE OF MAHARASHTRA
February 24, 2018
ANIL S/O NAMDEV NAIKNAVARE Vs. STATE OF MAHARASHTRA
August 1, 2018
ANIL S/O VAKILA WANKHEDE Vs. STATE OF MAHARASHTRA
April 25, 2018
ANIL SAMPATRAO KOTHAWALE Vs. PUSHPABAI ANIL KOTHAWALE AND OTHERS
October 16, 2018
ANIL SHIVAJI PATIL Vs. STATE OF MAHARASHTRA
June 27, 2018
ANIL SON OF BABURAO PAYPARE Vs. THE STATE OF MAHARASHTRA
January 30, 2018
ANIL VITKAR Vs. THE STATE OF MAHARASHTRA
January 29, 2018
ANILA GAUTAM JAIN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
May 3, 2018
ANIRUDDHA S/O SADASHIV PANDE Vs. THE DIVISIONAL JOINT REGISTRAR CO
September 12, 2018
ANISABEE SHAIKH JAVID @ JAVED PATVE Vs. SURESH DHIRSING PADVI
October 5, 2018
ANITA BHOLANATH WANJARI Vs. STATE OF MAHARASHTRA
September 11, 2018
ANITA DHAMMAPAL BODADE Vs. HONBLE MINISTER FOR RURAL DEVELOPMENT AND OTHERS
July 11, 2018
ANITA LALCHAND DHAKATE Vs. STATE OF MAHARASHTRA
November 21, 2018
ANITA SURAJSINGH BAIS Vs. CHIEF EXECUTIVE OFFICER
January 5, 2018
ANITA W/O ANAND TAMBE Vs. ANAND S/O EKNATH TAMBE
February 28, 2018
ANITA W/O SIDDARTH MESHRAM Vs. TAHSILDAR, TAH KALMESHWAR, DISTT NAGPUR
September 14, 2018
ANJALI ANISH DAMANIA Vs. STATE OF MAHARASHTRA, THROUGH ITS CHIEF SECRETARY HOME DEPARTMENT
August 28, 2018
ANJALI ANISH DAMANIA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
November 19, 2018
ANJALI MANGESH SHALIGRAM Vs. GOVT. OF INDIA AND ORS.
December 6, 2018
ANJANABAI ASHOK LONDHE Vs. STATE OF MAHARASHTRA
March 28, 2018
ANKESH PRAKASH MADIWALE Vs. SANT GADGE BABA AMRAVATI
November 19, 2018
ANKUR BALASHAEB GAIKWAD Vs. STATE OF MAHARASHTRA
August 10, 2018
ANKUSH VAMAN PAWAR Vs. COMMISSIONER OF POLICE, PUNE AND OTHERS
July 6, 2018
ANNA MAHADU AROTE Vs. STATE OF MAHARASHTRA
July 7, 2018
ANNA S/O JAIRAMJI KANIRE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, REVENUE AN
April 11, 2018
ANNAPURNADEVI VIDYA PRASARAK SANSTHA THALNER Vs. STATE OF MAHARASHTRA
March 6, 2018
ANNASAHEB @ MACCHINDRA PANDURANG @ MUKTAJI VAIDYA Vs. STATE OF MAHARASHTRA THROUGH P S I AKOLE POLICE STATION, AKOLE TALUKA AND DIST AHMEDNAGAR
October 15, 2018
ANNASAHEB S/O SAMBHAJIRAO DESHMUKH Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR, OSMANABAD
January 18, 2018
ANNASO DHONDIRAM MANOLE AND ORS. Vs. BHIMRAO LAXMAN KAMBLE AND ORS.
January 15, 2018
ANSAR DASTGIR AITAWADE AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS
September 12, 2018
ANSHUL IMPEX PRIVATE LTD. Vs. STATE OF MAHARASHTRA
September 28, 2018
ANTONETA FERNANDES Vs. SONIA FURTADO DIAS
October 9, 2018
ANTONIETA B FERNANDES Vs. ANA PAULA DO REGO E MENDES
July 4, 2018
ANTONIETA B FERNANDES Vs. ANA PAULA DO REGOE MENDES, D/O LATE WALTER FERNANDES
July 9, 2018
ANUJ Vs. STATE OF MAHARASHTRA
February 24, 2018
ANUJA Vs. THE STATE OF MAHARASHTRA AND OTHERS
March 6, 2018
ANUP RAJARAM KANTAK, MAJOR Vs. STATE
February 26, 2018
ANUPKUMAR S/O SHIVLAL PAISADELY Vs. GOVERNMENT OF INDIA, THROUGH ITS GENERAL MANAGER, S E RAILWAY, GARDEN REACH, KOLKATA
August 31, 2018
ANURADHA ANIL BHAGWAT AND OTHERS Vs. KIRIT NAVNITLAL DAMANIA AND ANOTHER
October 22, 2018
ANURADHA VASANTRAO GHORPADE Vs. SAYAJIRAO TATYASAHEB GHORPADE
February 28, 2018
ANURAG MEHROTRA SON OF GOPALJI MEHROTRA Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
June 27, 2018
ANUSAYA WASUDEO MATE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, SHEGAON, DISTRICT
April 16, 2018
APAR INDUSTRIES LIMITED Vs. UNION OF INDIA
October 24, 2018
APPASAHEB S/O BABURAO SHINDE Vs. STATE OF MAHARASHTRA
August 27, 2018
APPASO @ KUMAR KALLAPPA KUMASAGE Vs. STATE OF MAHARASHTRA
September 24, 2018
APPUKHAN @ SHAFIQ KHAN S/O RAFIQ KHAN Vs. STATE OF MAHARASHTRA, THROUGH P S O , POLICE STATION, KUHI, DISTRICT NAGPUR
April 23, 2018
APURBA KUMAR AND OTHERS Vs. INSTITUTE OF BANKING PERSONNEL SELECTION AND OTHERS
October 5, 2018
APURVA NATVAR PARIKH & CO PRIVATE LIMITED Vs. STATE OF MAHARASHTRA AND OTHERS
December 18, 2018
ARAINE ORGACHEM PVT LTD Vs. WYETH EMPLOYEES UNION
November 29, 2018
ARCHANA ASHOK AMBURLE Vs. ARPANA SHANKAR DUDHAM
September 10, 2018
ARCHANA D/O NANABHAU DAHIFALE Vs. STATE OF MAHARASHTRA & ANR
October 19, 2018
ARCHANA RAMKRUSHNA KUCHE Vs. STATE OF MAHARASHTRA
March 8, 2018
ARCHANA SAHEBRAO DHOKBHANDARA Vs. STATE OF MAHARASHTRA
December 22, 2018
ARIHANT SIDDHI CO OP HG SOC LTD Vs. PUSHPA VISHNU MORE & ORS
June 22, 2018
ARJUN BHAURAO PATIL Vs. STATE OF MAHARASHTRA
March 23, 2018
ARJUN HARIBHAU BHIVSANE Vs. STATE OF MAHARASHTRA
September 28, 2018
ARJUN S/O SAHEBRAO WAGH Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, KOTWALI POLICE STATION, AHMEDNAGAR
September 11, 2018
ARMAAN KOHLI Vs. NEERU RANDHWA AND ANR.
June 15, 2018
ARTI G DAPTARDAR Vs. UNIVERSITY GRANTS COMMISSION & ORS
June 20, 2018
ARTI WD/O DEEPAK KAMLAKAR Vs. VIJAY S/O DEORAO KAMLAKAR
June 28, 2018
ARUN CHANDRABHAN WASULE AND ANOTHER Vs. STATE OF MAHARASHTRA
May 2, 2018
ARUN D NAIK Vs. SURESH NARAYAN SALGAONKAR
February 8, 2018
ARUN LAXMAN ASHAN Vs. JEEVAN C IDNANI
March 14, 2018
ARUN LAXMAN KUMBHARE Vs. STATE OF MAHARASHTRA
March 1, 2018
ARUN LAXMAN MORE Vs. STATE OF MAHARASHTRA
October 16, 2018
ARUN RATIRAM PATIL Vs. STATE OF MAHARASHTRA
December 21, 2018
ARUN S/O AMBAJI DHATRAK Vs. STATE OF MAHARASHTRA, THROUGH P S O
September 3, 2018
ARUNA W/O JAIPRAKASH WAHURWAGH Vs. STATE OF MAHARASHTRA
August 9, 2018
ARUNABH KUMAR Vs. PRASHANT RAJ
October 24, 2018
ARUNDAS S/O NATHUDAS BAIRAGI Vs. STATE OF MAHARASHTRA
March 27, 2018
ARVIND S/O CHANDRAKANT JADHAV Vs. STATE OF MAHARASHTRA
December 12, 2018
ARVIND S/O DASRAO BOKIL Vs. STATE OF MAHARASHTRA
December 10, 2018
ARVIND S/O KRUSHNARAO WAGHMARE @ W ARVIND Vs. BABA JASBIRSING KALSI S/O PRARASINGH KALSI
September 3, 2018
ARVIND YESHWANT KULKARNI Vs. VINAY MADHUKAR KULKARNI
October 8, 2018
ARVINDKUMAR BHAIYALAL SAHU Vs. STATE OF MAHARASHTRA
April 6, 2018
ASARAM S/O VITHOBA TAYADE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICE
June 12, 2018
ASARAM SHIVAJI PATOLE Vs. BRIJMOHAN S/O HARNARAYAN LADDA & OTHERS
June 18, 2018
ASEEMKUMAR SURENDRAKUMAR GUPTA Vs. JAISING BHIMSING PARDESHI AND OTHERS
June 4, 2018
ASGAR KADAR SHEIKH Vs. DEPUTY INSPECTOR GENERAL
September 18, 2018
ASHA W/O INDRAJIT WANKHADE Vs. STATE OF MAHARASHTRA THROUGH P S O SHIRKHED
February 2, 2018
ASHA W/O INDRAJIT WANKHADE Vs. STATE OF MAHARASHTRA THROUGH P S O SHIRKHED
January 30, 2018
ASHA W/O. BHANUDAS WADMARE Vs. STATE OF MAHARASHTRA
October 22, 2018
ASHISH ESTATES AND PROPERTIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
June 6, 2018
ASHISH S/O ASHOK DHABALE Vs. STATE OF MAHARASHTRA
November 2, 2018
ASHLESH CHANDRAKANT DANGE Vs. STATE OF MAHARASHTRA & ORS
August 8, 2018
ASHOK CHANDREJ SINGH Vs. CBI-EOW
June 19, 2018
ASHOK DADUJI DONGARE Vs. ADARSHA SHIKSHAN PRACHAR SABHA & ORS.
April 3, 2018
ASHOK DHONDIBA KALE Vs. STATE OF MAHARASHTRA THROUGH INVESTIGATION OFFICER, POLICE STATION SAILU, TQ SAILU, DIST PARBHANI
July 16, 2018
ASHOK GOVINDRAO BILOLIKAR Vs. RAMCHANDRA KISANRAO KAGNE
August 31, 2018
ASHOK HARI GAWALI (DIED) Vs. GIRISH GULABCHAND BHATE
November 22, 2018
ASHOK HARI GHARDE Vs. STATE OF MAH.
January 31, 2018
ASHOK KARBHARI BORADE Vs. STATE OF MAHARASHTRA AND OTHERS
June 7, 2018
ASHOK LALTA PANDEY Vs. ZARINA ABDULLAH JANAI
January 30, 2018
ASHOK MUKTAJI PAWALE Vs. STATE OF MAHARASHTRA AND ANOTHER
January 9, 2018
ASHOK RAJARAM RAUL Vs. MANDAR PRAMOD VICHARE
March 22, 2018
ASHOK RAMAKANT CHOUDHARI Vs. STATE OF MAHARASHTRA
April 12, 2018
ASHOK S/O DAYARAM PATIL Vs. STATE OF MAHARASHTRA, THROUGH
January 12, 2018
ASHOK S/O HARIBHAU MOON Vs. STATE OF MAHARASHTRA
February 9, 2018
ASHOK S/O JANARDHAN SHINDE Vs. MARATHWADA KRUSHI VIDYAPITH
March 5, 2018
ASHOK S/O PITAMBAR GIRI Vs. STATE OF MAHARASHTRA
May 4, 2018
ASHOK S/O RANGNATH BARDE Vs. STATE OF MAHARASHTRA
December 22, 2018
ASHOK S/O UDAYKUMAR DESHMUKH Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR
September 4, 2018
ASHOK S/O VINAYAKRAO PANDE Vs. STATE OF MAHARASHTRA
January 4, 2018
ASHOK SIDRAMAPPA YENEGURE Vs. STATE OF MAHARASHTRA
January 5, 2018
ASHOK TARACHAND RAMTEKE Vs. STATE OF MAHARASHTRA
September 6, 2018
ASHOK THAPAR Vs. TARANG EXPORTS PVT LTD
July 13, 2018
ASHOK U NIKAM Vs. TATA POWER COMPANY LTD
June 22, 2018
ASHOK YADAV KAMBLE Vs. THE STATE OF MAHARASHTRA
January 31, 2018
ASHOK YESHWANTRAO SHINDE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFIC
June 15, 2018
ASHOKKUMAR S/O MADANLAL RATHI Vs. STATE OF MAHARASHTRA
January 23, 2018
ASHOKKUMAR UTTAMCHAND BOGAWAT Vs. DINKAR SAKHARAM BHINGARDIVE (DECEASED) THROUGH HIS L
January 5, 2018
ASHPAK IQURAMUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
May 7, 2018
ASHPAK LALMOHAMMAD MOHAMMAD ANSARI Vs. STATE OF MAHARASHTRA
March 6, 2018
ASHTAVINAYAK DEVELOPERS THROUGH ITS PARTNERS Vs. GULAM MUSTAFA KHAN S/O GULAM AHMAD KHAN
June 19, 2018
ASHUTOSH Y MANEKLAL Vs. LINA Y MANEKLAL & ORS
April 26, 2018
ASIAN RUBBER WORKS AND ANOTHER Vs. ASSISTANT COMMISSIONER, R/SOUTH WARD, MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS
September 17, 2018
ASIF BADREMUNIR TAHASILDAR Vs. STATE OF MAHARASHTRA
May 4, 2018
ASLAM JAMDAR ANSARI Vs. STATE OF MAHARASHTRA
October 31, 2018
ASPY ERUCH ENGINEER Vs. VEENA ASPY ENGINEER & ANR.
March 20, 2018
ASSISTANT COMMISSIONER OF CUSTOMS MARINE AND PREVENTIVE WING, EVEREST HOUSE, MARINE LINES, MUMBAI Vs. MOHAMMED SULTAN ABDUL REHMAN MAPARI
February 6, 2018
ASSOCIATED ALUMINIUM INDUSTRIES (P) LIMITED Vs. REGISTRAR OF COMPANIES, MUMBAI
February 26, 2018
ASSOCIATION OF MANAGEMENT OF HOMEOPATHIC MEDICAL COLLEGES OF MAHARASHTRA Vs. UNION OF INDIA
December 4, 2018
ASSOCIATION OF NATIONAL EXCHANGES MEMBERS OF INDIA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA AND OTHERS
August 28, 2018
ASSOCIATION OF PERSONAL ASSISTANTS Vs. THE STATE OF MAHARASHTRA
January 31, 2018
ASSTT. COMMR., C. EX., SATARA Vs. SETTL. COMM.
April 17, 2018
ATAULLAHKHAN AND OTHERS Vs. KERNATH JAYWANTRAO NAGARGOJE AND OTHERS
September 11, 2018
ATISHAY REALTORS PVT LTD Vs. KIDWAI NAGAR CO-OPERATIVE HOUSING SOCIETY
November 26, 2018
ATLANTA LIMITED Vs. EXECUTIVE ENGINEER, ROAD DEVELOPMENT DIVISION NO I
May 4, 2018
ATMARAM ARJUN BHEKARE Vs. THE STATE OF MAHARASHTRA
June 29, 2018
ATTAULLAH MUSHTAQ KAZI Vs. STATE OF MAHARASHTRA
August 14, 2018
ATUL D PANDYA Vs. UNION OF INDIA & ORS
February 5, 2018
ATUL OMKAR SAHAY JAUHARI Vs. STATE OF MAHARASHTRA
December 21, 2018
ATUL PAI DHUNGAT Vs. CHIEF ELECTRICAL ENGINEER, GOVERNMENT OF GOA
February 20, 2018
ATUL S/O RAJARAM SHELKE Vs. THE STATE OF MAHARASHTRA
January 23, 2018
ATUL SHIPPING AGENCY PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
September 10, 2018
ATUL VASANTRAO PARMARTHI Vs. PALLAVI ATUL PARMARTHI
December 10, 2018
ATUL VASANTRAO PARMARTHI Vs. PALLAVI ATUL PARMARTHI
December 17, 2018
AUGUSTO ROGERIO LERONARDO CABRAL Vs. SHASHANK ANIL AGARWAL
October 22, 2018
AUGUSTO T D SOUZA Vs. CAETAN D SOUZA, (SINCE DECEASED), THROUGH HIS LEGAL REPRESENTATIVE FELICIA PINTO, DAUGHTER OF LATER MINGUEL FRANCISCO PINTO
March 8, 2018
AVANTIKA RAMESH LEKURWALE Vs. STATE ELECTION COMMISSION
September 25, 2018
AVIATION KARMACHARI SANGHATANA Vs. PAWAN HANS LTD
September 12, 2018
AVIATION TRAVELS PVT LTD Vs. AVIATION TRAVELS PVT LTD & ORS
April 19, 2018
AVINASH @ PINYA ASHOK JADHAV Vs. STATE OF MAHARASHTRA
February 17, 2018
AVINASH PRAKASH CHAVAN Vs. STATE OF MAHARASHTRA
February 6, 2018
AVINASH S/O SHRAWAN WADHAI Vs. STATE OF MAHARASHTRA
March 15, 2018
AVIRAT STAR HOMES VENTURE PRIVATE LIMITED Vs. INCOME TAX OFFICER 15(1)(2) AND ORS
December 13, 2018
AXIOM CORDAGES LTD. Vs. UNION OF INDIA
August 16, 2018
AXIS BANK LIMITED Vs. MADHAV PRASAD AGGARWAL & ORS
October 26, 2018
AXIS MUTUAL FUND Vs. THE STATE OF MAHARASHTRA AND OTHERS
August 6, 2018
AYUB BABU IRANI Vs. STATE OF MAHARASHTRA
February 8, 2018
AYUBKHAN KHODADAD KHAN Vs. THE STATE OF MAHARASHTRA
December 6, 2018
AYYUB BABU SHAIKH Vs. STATE OF MAHARASHTRA
December 3, 2018
B BALACHANDRA RAO & ANR Vs. SANJNA NAVNEET RAO & ORS
September 6, 2018
B D JOGANI & COMPANY Vs. MUNICIPAL CORPORATION OF GREATER
October 12, 2018
B M MITTAL Vs. UNION OF INDIA AND ORS
September 26, 2018
B S DHARGALKAR Vs. SYNDICATE BANK
October 24, 2018
BABA CHANDRASHEKHAR RADHAKRISHNAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION GANGAPUR, DISTRICT AURANGABAD
September 25, 2018
BABAN @ JAVED NOORMAHAMAD MUNDE Vs. STATE OF MAHARASHTRA
October 30, 2018
BABAN GHANWAT Vs. THE STATE OF MAHARASHTRA
January 12, 2018
BABAN RAMCHANDRA SHUKLA Vs. PARAG ARVIND SHUKLA
March 20, 2018
BABAN S/O JAISINGH RATHOD Vs. THE STATE OF MAHARASHTRA
January 23, 2018
BABAN S/O PADAVI PAWARA Vs. STATE OF MAHARASHTRA
July 27, 2018
BABAN TRIMBAK FOKE Vs. STATE OF MAHARASHTRA, THROUGH PUBLIC PROSECUTOR, HIGH COURT BENCH AT AURANGABAD
July 12, 2018
BABANRAO RAMBHAU BORHADE Vs. CHANDRABHAGA BABANRAO BORHADE
October 10, 2018
BABARAO CHANDRABHAN RAJEGORE Vs. THE STATE OF MAHARASHTRA AND OTHERS
November 22, 2018
BABASAHEB Vs. RADHU VITHOBA BARDE
December 17, 2018
BABASAHEB KISAN MOHITE Vs. ADDITIONAL COLLECTOR
August 13, 2018
BABASAHEB S/O KISAN RAUT Vs. THE STATE OF MAHARASHTRA
February 24, 2018
BABLU HIRAMAN LANDGE Vs. DEVIDAS RAMCHANDRA GADE
October 29, 2018
BABU @ PRABHAKAR SAKHARAM KARVE Vs. STATE OF MAHARASHTRA
April 20, 2018
BABU AND OTHERS Vs. SHANKAR AND OTHERS
June 4, 2018
BABULAL S/O MANGALCHAND THAKRE Vs. THE STATE OF MAHARASHTRA
January 23, 2018
BABURAO BASWANT PUTGE Vs. STATE OF MAHARASHTRA THROUGH MAHATMA PHULE CHOWK POLICE STATION, KALYAN
October 17, 2018
BABURAO S/O BAJIRAO JADHAV AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
April 11, 2018
BABURAO S/O GOVINDA KUMOTI Vs. STATE OF MAHARASHTRA
May 2, 2018
BAI RABIABAI WIDOW OF EBRAHIM MIA MOHAMED HAJI JANMAHOMED CHOTANI AND ORS Vs. OFFICIAL ASSIGNEE OF BOMBAY
February 23, 2018
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. PRABHAVATI HIRAMAN BABAR & ANR
February 24, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. BHIMRAO AND ORS.
November 1, 2018
BAJAJ AUTO FINANCE LTD. Vs. COMMISSIONER OF INCOME TAX
February 23, 2018
BAJAJ AUTO LIMITED Vs. STATE OF MAHARASHTRA
January 31, 2018
BAJAJ ELECTRICALS LIMITED Vs. BAJAJ ELECTRICAL KAMGAR SANGHATANA, PUNE
July 3, 2018
BAJIRAO @ BABURAO S/O VITHU MARASKOLHE Vs. STATE OF MAHARASHTRA, THROUGH P S O , POLICE STATION, POMBHURNA, TQ AND DISTT CHANDRAPUR
March 14, 2018
BAJRANG GANU KAMBLE Vs. THE STATE OF MAHARASHTRA
February 7, 2018
BAJRANG S/O MANOHAR SONAVANE Vs. THE STATE OF MAHARASHTRA
May 4, 2018
BAL BHAGWAN SHIKSHAN PRASARK MANDALS Vs. THE STATE OF MAHARASHTRA
January 17, 2018
BAL KUDTARKAR Vs. DIRECTOR GENERAL ALL INDIA RADIO AND ORS
January 19, 2018
BAL WA MAHILA KALYAN MANDAL, PANDHARKAWADA, THROUGH ITS SECRETARY KAWDOO TIMAJI WARARKAR Vs. BABURAO S/O GOPALA MOHURLE
February 2, 2018
BALA BALBEER LOT Vs. STATE OF MAHARASHTRA
January 4, 2018
BALAJI S/O ANGAD SURYAWANSHI Vs. THE STATE OF MAHARASHTRA.
January 11, 2018
BALAJI S/O MAROTI KALAL Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, EDUCAT
April 12, 2018
BALAJI S/O VITHAL KINHALE Vs. STATE OF MAHARASHTRA
August 2, 2018
BALARAM DATTATRAY PATIL Vs. PRASHANT RAM THAKUR
March 23, 2018
BALASAHEB NIVRUTTI JAGTAP Vs. THE STATE OF MAHARASHTRA
March 20, 2018
BALCHAND JAIRAMDAS LALWANT Vs. NAZNEEN KHALID QURESHI
March 6, 2018
BALDEOSINGH S/O JAGANNATHSINGH SENGAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER P S NARKHED, NAGPUR
July 5, 2018
BALIRAM PANDUSINGH RATHOD Vs. THE STATE OF MAHARASHTRA
February 5, 2018
BALIRAM S/O ASHROBA KADAPE Vs. STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
February 9, 2018
BALIRAM SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
March 1, 2018
BALKRISHNA PANDURANG HALDE Vs. YESHODABAI BALKRISHNA HALDE
July 30, 2018
BALLARPUR INDUSTRIES LIMITED Vs. THE COMMISSIONER OF INCOME TAX-IV
February 1, 2018
BALLARPUR INDUSTRIES LTD Vs. THE COMMISSIONER OF INCOME TAX
February 1, 2018
BALMER LAWRIE AND CO. LTD. Vs. UNION OF INDIA
August 30, 2018
BALRAJE @ RAVIRAJ VITHAL GATE Vs. STATE OF MAHARASHTRA & ANR
October 4, 2018
BALRAJKISHOR MATAPRASAD MISRA Vs. ASHOK MALLAYYA YELIGETI
June 18, 2018
BALU @ SAMBHAJI VASTAD PALVE Vs. STATE OF MAHARASHTRA
May 10, 2018
BALU PUNDLIK INGLE Vs. STATE OF MAHARASHTRA,
May 2, 2018
BALVIKAS SANSTHACHALAK VA KARMACHARI SANGHATNA Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY TO GOV
June 29, 2018
BALWANT SADASHIV GADGE Vs. STATE OF MAH.THR.SECTY
January 4, 2018
BALWANTRAI HARILAL PAREKH Vs. STATE OF MAHARASHTRA
December 5, 2018
BANDU @ NARAYAN S/O RAMCHANDRA GOTE Vs. TULSABAI W/O NARAYAN GOTE
February 20, 2018
BANDU @ NARENDRA MOTIRAMJI BOPULKAR Vs. STATE OF MAHARASHTRA, THROUGH P S O KHOLAPURIGATE,
April 7, 2018
BANK OF INDIA Vs. SHIVCHARAN AND OTHERS
March 14, 2018
BANSI Vs. SAU. MANGALABAI
February 5, 2018
BANSI S/O PARASHRAM PAWAR Vs. STATE OF MAHARASHTRA
February 5, 2018
BANSILAL Vs. STATE OF MAHARASHTRA
December 13, 2018
BANSILAL B . RAISONI Vs. ASSTT. COMMISSIONER OF INCOME TAX
November 29, 2018
BAPU (NANDU) PRABHU KOLI @ RAUT Vs. STATE OF MAHARASHTRA, THROUGH TULJAPUR POLICE STATION, TQTULJAPUR, DIST OSMANABAD
July 23, 2018
BAPU @ SURAJ @ PANDURANG S/O RAMA Vs. THE STATE OF MAHARASHTRA
May 3, 2018
BAPU S/O UKHA MALI Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, RURAL DEVELOPMENT DEPTT MANTRALAYA, MUMBAI
December 5, 2018
BAPU TARACHAND HARAL AND OTHERS Vs. ZILLA PARISHAD AHMEDNAGAR
August 7, 2018
BARINDRA OVERSEAS PRIVATE LTD Vs. SHILPA SHARES AND SECURITIES
June 13, 2018
BARKAYA NAVASHYA GAIKWAD Vs. STATE OF MAHARASHTRA
August 13, 2018
BASE INDUSTRIES GROUP Vs. MAHESH P RAHEJA
December 20, 2018
BASE INDUSTRIES GROUP Vs. BASE INDUSTRIES GROUP
July 22, 2018
BASHIR AHMED USMAN GANI KAIRULLAH Vs. THE STATE OF MAHARASHTRA & ORS.
August 7, 2018
BASHIR BEG S/O. AKBAR BEG Vs. STATE OF MAHARASHTRA
February 15, 2018
BASILIO FERNANDESFERNANDES Vs. PANDURANG ALIAS PRITAM YESHWANT MALGAONKAR
December 20, 2018
BASKAR MENDON Vs. SADASHIV NARAYAN SHETTY & ORS
August 8, 2018
BASVESHWAR VISHWANATH SWAMI Vs. THE STATE OF MAHARASHTRA AND OTHERS
November 2, 2018
BEBI EKNATH BICHKULE Vs. THE STATE OF MAHARASHTRA
January 25, 2018
BELLAMY CONSTRUCTIONS AND INFRASTRUCTURE PRIVATE LIMITED Vs. BANK OF INDIA
February 15, 2018
BENAI SHIKSHAN SANSTHA, BHANDARA Vs. STATE OF MAHARASHTRA
November 21, 2018
BETQUI CANDOLA SAMVARDHAN SAMITEE Vs. GERA DEVELOPMENTS PVT LTD
September 27, 2018
BHAGGA DAMMA BHIL Vs. SAU RANU
November 29, 2018
BHAGIRATHIBAI SHANKAR KADAM & ORS Vs. RAMNATH SAKHARAM SHELKE & ORS
October 19, 2018
BHAGWAN JANGLUJI KHONDE Vs. MINISTRY OF DEFENCE (PRODUCTION)
March 9, 2018
BHAGWAN LAXMAN BORADE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
June 26, 2018
BHAGWAN S/O ANSARAM BODHARE Vs. STATE OF MAHARASHTRA
October 23, 2018
BHAGWAN S/O GOVINDRAO KHALSE Vs. THE STATE OF MAHARASHTRA
February 23, 2018
BHAGWANBABA SEVABHAI SANSTHA Vs. STATE OF MAHARASHTRA
December 6, 2018
BHAGWAT NAMDEV DUNDE Vs. DINESH KANTILAL BEDMUTHA
July 27, 2018
BHAGWAT PITAMBAR BORSE Vs. ANUSAYABAI BHAGWAT BORSE
February 8, 2018
BHAGWAT S/O GANPAT GAWALI Vs. DIVISIONAL COMMISSIONER
December 3, 2018
BHAKTI Vs. STATE OF MAHARASHTRA
March 6, 2018
BHANUBHAI SHARMA Vs. VIKAS KALYANAM NARAYAN & ANR
July 17, 2018
BHANUDAS LAXMAN NEPTE Vs. STATE OF MAHARASHTRA
June 13, 2018
BHANUDAS RAMBHAU MORE Vs. SAVITA MACHINDRA MORE
August 21, 2018
BHARAT JIJABA SHINDE Vs. BHARATIYA KAMGAR SENA
May 3, 2018
BHARAT KALURAM GHANCHI @ GHELOT Vs. STATE OF MAHARASHTRA
November 19, 2018
BHARAT NANA JOSHI Vs. MEENA NARESH MATKAR
January 18, 2018
BHARAT PETROLEUM CORPORATION LIMITED Vs. ACME CONSTRUCTIONS CORPORATION & ORS
June 22, 2018
BHARAT POLAJI GHANCHI @ GHELOT Vs. STATE OF MAHARASHTRA
November 19, 2018
BHARAT POWER T LIMITED Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY GOVT OF GOA
June 19, 2018
BHARAT S/O LAXMAN BIDWE Vs. STATE OF MAHARASHTRA
August 7, 2018
BHARAT SINDHU MULTIPURPOSE SOCIETY, JARIPATKA Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
August 6, 2018
BHARAT UTTAM RAJURKAR Vs. THE STATE OF MAHARASHTRA
January 12, 2018
BHARATESH CONSTRUCTION COMPANY Vs. MAHARASHTRA POLLUTION CONTROL
December 18, 2018
BHARTI W/O RATAN SURADKAR Vs. RATAN S/O ANANDRAO SURADKAR
August 8, 2018
BHASKAR FOOD PRIVATE LIMITED Vs. BABULAL SHRIRAMCHARAN PAL
March 5, 2018
BHASKAR S/O RAMBHAU MORE Vs. STATE OF MAHARASHTRA
June 27, 2018
BHATUSINGH VIRANGAYA RAOTALE Vs. THE STATE OF MAHARASHTRA
February 5, 2018
BHAULAL @ BHURYA DOMA Vs. STATE OF MAHARASHTRA
January 5, 2018
BHAURAO MAROTRAO BHOYAR Vs. DIVISIONAL COMMISSIONER, AMRAVATI
September 15, 2018
BHAURAO S/O BABANRAO TELGOTE Vs. RAMABAI W/O BAHURAO TELGOTE
February 13, 2018
BHAUSAHEB BANDODKAR SHIKSHAN SAUNSTHAKHANDEPARKAR Vs. STATE OF GOA
December 4, 2018
BHAUSAHEB S/O DNYANOBA KADAM Vs. THE STATE OF MAHARASHTRA
June 7, 2018
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February 22, 2018
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June 27, 2018
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August 21, 2018
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August 6, 2018
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February 16, 2018
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June 26, 2018
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January 15, 2018
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March 14, 2018
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December 14, 2018
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March 27, 2018
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August 3, 2018
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January 16, 2018
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January 17, 2018
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March 19, 2018
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October 4, 2018
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September 11, 2018
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June 5, 2018
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May 4, 2018
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February 23, 2018
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June 14, 2018
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January 4, 2018
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December 7, 2018
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July 5, 2018
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June 22, 2018
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August 3, 2018
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August 14, 2018
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April 20, 2018
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July 13, 2018
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October 12, 2018
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November 15, 2018
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November 19, 2018
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August 30, 2018
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November 2, 2018
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November 1, 2018
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September 17, 2018
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July 11, 2018
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October 11, 2018
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April 17, 2018
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November 22, 2018
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October 15, 2018
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May 4, 2018
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February 14, 2018
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April 9, 2018
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July 2, 2018
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June 22, 2018
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March 5, 2018
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November 27, 2018
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September 10, 2018
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December 18, 2018
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July 2, 2018
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November 30, 2018
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August 6, 2018
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March 22, 2018
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April 10, 2018
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May 4, 2018
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August 1, 2018
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March 26, 2018
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June 21, 2018
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October 4, 2018
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November 1, 2018
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June 5, 2018
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August 13, 2018
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November 21, 2018
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March 22, 2018
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March 22, 2018
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February 1, 2018
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February 2, 2018
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January 18, 2018
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October 29, 2018
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March 9, 2018
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October 16, 2018
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February 13, 2018
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August 29, 2018
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March 9, 2018
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April 18, 2018
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March 5, 2018
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July 13, 2018
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June 19, 2018
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January 10, 2018
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September 12, 2018
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January 19, 2018
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April 2, 2018
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January 17, 2018
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March 12, 2018
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September 6, 2018
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January 11, 2018
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October 31, 2018
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January 22, 2018
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October 19, 2018
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October 23, 2018
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October 31, 2018
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September 25, 2018
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August 30, 2018
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October 3, 2018
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March 26, 2018
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December 10, 2018
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December 11, 2018
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February 6, 2018
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August 23, 2018
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February 26, 2018
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October 12, 2018
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June 12, 2018
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February 24, 2018
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March 28, 2018
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November 26, 2018
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September 6, 2018
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December 4, 2018
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September 4, 2018
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February 12, 2018
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September 5, 2018
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September 14, 2018
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August 9, 2018
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October 16, 2018
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August 28, 2018
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November 19, 2018
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November 27, 2018
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August 10, 2018
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March 13, 2018
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July 31, 2018
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January 23, 2018
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June 21, 2018
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October 17, 2018
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March 15, 2018
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June 18, 2018
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September 25, 2018
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July 26, 2018
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January 11, 2018
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February 15, 2018
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April 3, 2018
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November 2, 2018
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June 26, 2018
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May 4, 2018
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February 24, 2018
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November 30, 2018
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July 25, 2018
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July 26, 2018
DEEPAK FERTILIZERS AND PETROCHEMICALS CORPORATION LTD Vs. STATE OF MAHARASHTRA & ORS
October 29, 2018
DEEPAK KANTILAL DESAI Vs. SHRUTI MIHIR SHAH
November 1, 2018
DEEPAK KISHANRAO NARWADE Vs. THE STATE OF MAHARASHTRA
March 20, 2018
DEEPAK MADHAVRAO MANKAR Vs. THE STATE OF MAHARASHTRA
June 27, 2018
DEEPAK MADHUKAR WADWEKAR Vs. VINAY BALKRISHNA SAWLAPURKAR
June 28, 2018
DEEPAK NAIK, INDIAN NATIONAL Vs. STATE, THROUGH PP, HIGH COURT OF BOMBAY AT PANAJI
July 6, 2018
DEEPAK NARAYAN GAUDE Vs. STATE OF GOA, THROUGH CHIEF SECRETARY, GOVERNMENT OF GOA
September 12, 2018
DEEPAK NIKHALJE Vs. STATE OF MAHARASHTRA AND OTHERS
March 26, 2018
DEEPAK R SHAH Vs. COMMISSIONER OF CENTRAL EXCISE THANE- 1
October 1, 2018
DEEPAK RAMCHANDRA CHAVAN Vs. STATE OF MAHARASHTRA
October 11, 2018
DEEPAK RAMESH BHURALE Vs. THE STATE OF MAHARASHTRA
March 13, 2018
DEEPAK S KAMBLE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 26, 2018
DEEPAK S/O ANANTRAO DAHIWAL Vs. KALPANA W/O DEEPAK DAHIWAL
April 17, 2018
DEEPAK S/O MOTIRAMJI BHOGE Vs. STATE OF MAHARASHTRA
December 20, 2018
DEEPAK S/O. MARUTI GHATE Vs. THE STATE OF MAHARASHTRA
March 5, 2018
DEEPAK SHANKAR PAWAR Vs. STATE OF MAHARASHTRA
July 2, 2018
DEEPAK VALJI KARIA, ADULT INDIAN INHABITANT Vs. THE STATE OF MAHARASHTRA AND OTHERS
January 8, 2018
DEEPALI JADHAV Vs. STATE OF MAHARASHTRA
January 24, 2018
DEEPDHARSHAN BUILDERS PVT. LTD. Vs. SAROJ, WIDOW OF SATISH SUNDERRAO TRASIKAR
November 22, 2018
DEKON ENTERPRISES Vs. JOEMA MONTEIRO AND OTHERS
February 9, 2018
DELHI BARODA ROAD CARRIER PVT LTD & ANR Vs. MAHINDRA AND MAHINDRA FINANCE SERVICES PVT LTD
December 5, 2018
DELTA CORPORATION LTD. Vs. STATE OF GOA AND OTHERS
June 15, 2018
DEMPO BROTHERS PRIVATE LIMITED DEMPO HOUSE Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1 (1) AAYKAR BHAVAN
March 6, 2018
DENA BANK Vs. DAWOOD & CO
August 31, 2018
DENA BANK Vs. PRAVIN VITTHALRAO DORKHANDE
September 26, 2018
DEORAM S WAYAL Vs. REGIONAL MANAGER, CENTRAL BANK OF INDIA AND ANOTHER
June 28, 2018
DEORAO DADABA MISAL Vs. THE STATE OF MAHARASHTRA
February 16, 2018
DEORAO SON OF MAROTRAO BHAGATKAR Vs. CENTRAL BUREAU OF INVESTIGATION
August 14, 2018
DEPARTMENT OF WOMEN AND CHILD DEVELOPMENT AND OTHERS Vs. JAINA MARKETING AND ASSOCIATES
September 7, 2018
DEPUTY COLLECTOR & LAND ACQUISITION OFFICER, SUB-DIVISION, MARGAO, GOA Vs. CUSTODIO ROSARIO POBRES FERNANDES ALIAS CUSTODIO ROSARIO FERNANDES
April 23, 2018
DEUDITA ROSE FERNANDES E TRAVASSOM W/O JOHN TRAVASSO, INDIAN NATIONAL Vs. CHAIRMAN ST THERESA CONVENT HIGH SCHOOL GANAPOGA, RAIA, SALCETE- GOA
March 9, 2018
DEVANAND GOVINDA GAYAKWAD Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, BHISI
June 29, 2018
DEVANAND RAJABHAU MORE Vs. STATE OF MAHARASHTRA
October 23, 2018
DEVENDRA GANGADHARRAO FADNAVIS Vs. SATISH S/O MAHADEORAO UKEY
May 3, 2018
DEVENDRA GOPALRAO ABETKAR Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, FINANCE DEPARTMENT, MANTRALAYA, MUMBAI
October 9, 2018
DEVENDRA NAIK, SON OF GANPAT NAIK Vs. OSWALD CALDEIRA, SON OF FRANCISCO CALDEIRA
July 13, 2018
DEVENDRA VINAYKANT SHETH Vs. STATE OF MAHARASHTRA, THROUGH DRUG INSPECTOR, FOOD AND DRUG ADMINISTRATION DEPARTMENT
October 23, 2018
DEVIDAS TULSIRAM MANKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, PAUNI, DISTRICT BHANDARA
June 27, 2018
DEVKUMAR GOPALDAS AGGARWAL Vs. STATE OF MAHARASHTRA
September 27, 2018
DHANNU S/O VITTHAL PHAPAL Vs. STATE OF MAHARASHTRA
August 2, 2018
DHANU BOGATI, S/O AMAR SINGH BOGATI Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, VERNA POLICE STATION, VERNA, SALCETE, GOA
January 29, 2018
DHARAMBIR Vs. STATE BANK OF INDIA
November 13, 2018
DHARAMPETH MAHILA URBAN CREDIT COOPERATIVE SOCIETY LIMITED Vs. RAMBAHADUR
August 16, 2018
DHARMAKUMAR C. KAPADIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX 19(1) AND ANOTHER
June 18, 2018
DHARMENDRA GAUTAM Vs. STATE THROUGH CENTRAL BUREAU OF INVESTIGATION (ACB
June 6, 2018
DHARMENDRA S/O KESHAV NAGDEVTE Vs. STATE OF MAHARASHTRA
January 8, 2018
DHARMESH @ DHARMENDRA KARSHAN BHANDARI Vs. UNION TERRITORY OF DAMAN
December 7, 2018
DHARMPAL BHIMDEO MARCHANDE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
April 16, 2018
DHARMSHI D BHANUSHALI Vs. MUNICIPAL CORPORATION FOR GREATER
December 18, 2018
DHARTI AGRO CHEMICALS PVT LTD , THROUGH ITS GENERAL MANAGER, SANJAY S/O GOVIND SHEMBEKAR Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPURII, COMMISSIONERATE, NAGPUR, KENDRIYA UTPAD SHULKA BHAWAN
August 29, 2018
DHNYANESHWAR S/O. GANBA VARTHI Vs. STATE OF MAHARASHTRA
January 19, 2018
DHONDIDRAM MARUTI JADHAV AND ANOTHER Vs. SMT. SAVITA KRISHNAT JADHAV AND OTHERS
November 21, 2018
DHONDIRAM NIVRUTTI PAWAR Vs. LAXMAN KHASHABA PAWAR
January 23, 2018
DHONDIRAM RAJARAM SALUNKHE Vs. DINKAR PARSHURAM SALUNKHE
January 24, 2018
DHONDIRAM S/O. LIMBAJI SONAWANE Vs. THE SECRETARY TO THE GOVERNMENT OF MAHARASHTRA
March 22, 2018
DHONDUBAI Vs. HANMANTAPPA BANDAPPA GANDIGUDE
September 21, 2018
DHULAJI SHRIMANT KHARAT Vs. STATE OF MAHARASHTRA
December 12, 2018
DHULE MUNICIPAL COUNCIL THROUGH CHIEF OFFICER Vs. RAMESH JIVAN MALI
March 12, 2018
DIBAMBAR MANIRAM THAVRE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, SAKOLI, DISTRICT BHANDARA
January 30, 2018
DIGAMBAR ABHIMAN GONDWALE Vs. STATE OF MAHARASHTRA
October 30, 2018
DIGAMBAR KRISHNA NAIK SON OF KRISHNA NAIK Vs. STATE OF GOA
September 26, 2018
DIGAMBAR S/O GANGARAM HALDE (PATIL) Vs. SAYYAD KHAJA S/O SAYYAD MOHIYODDIN
April 16, 2018
DIGAMBAR VIRBHADRA YESGE Vs. ADDITIONAL COLLECTOR, NANDED, DISTRICT NANDED
July 2, 2018
DILESH SAMBARI, S/O. BHIKU SAMBARI Vs. STATE OF GOA (THROUGH SANGUEM POLICE STATION)
June 22, 2018
DILIP ANANDRAO PAWAR Vs. STATE OF MAHARASHTRA & ORS
August 3, 2018
DILIP BHARAT GAVAND Vs. STATE OF MAHARASHTRA
November 21, 2018
DILIP NATHA WAGH AND OTHERS Vs. BALIRAM S/O. ASHROBA KADAPE
February 9, 2018
DILIP PARULEKAR Vs. ADVOCATE AIRESH RODRIGUES
June 22, 2018
DILIP RAMJI KAMBLE Vs. THE STATE OF MAHARASHTRA
January 18, 2018
DILIP S/O JAGDISH DESHMUKH Vs. CHANDRAKANT S/O MAHADEO SHINDE
February 7, 2018
DILIP S/O JAGLAL WARKHEDE Vs. STATE OF MAHARASHTRA
November 30, 2018
DILIP S/O MAROTRAO TALE Vs. STATE OF MAHARASHTRA
February 23, 2018
DILIP S/O VITTHALRAO GHORPADE Vs. DYANESHWARI W/O SADASHIV SHENGE
March 28, 2018
DILIP VASANTRAO DHOPE, THROUGH POWER OF ATTORNEY D Vs. STATE OF MAHARASHTRA, COLLECTOR, WASHIM, DISTT WAS
February 24, 2018
DIMENSION DATA ASIA PACIFIC PTE LTD. Vs. DEPUTY COMMISSIONER OF INCOME
July 6, 2018
DINESH BABU KOTIAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ANOTHER
May 4, 2018
DINESH KASHIRAM MANGE Vs. STATE OF MAHARASHTRA
December 21, 2018
DINESH S/O NIMBA GAIKAWAD Vs. STATE OF MAHARASHTRA
July 26, 2018
DINESH VASANT BHOYAR Vs. STATE OF MAHARASHTRA
March 23, 2018
DINESH VASANTA RATHOD Vs. STATE OF MAHARASHTRA
March 6, 2018
DINGURAM RAMAJI SANGORE Vs. STATE OF MAHARASHTRA
October 31, 2018
DINKAR S/O DNYANDEO PARANDE Vs. STATE OF MAHARASHTRA THROUGH PSO POLICE STATION MANGRULPIR, DISTRICT WASHIM
January 25, 2018
DIPAK LOGISTICS AND FORWARDERS KHARGHAR NAVI MUMBAI DIST THANE THROUGH ITS PARTNER DIPAK GHADGE Vs. STATE OF MAHARASHTRA
February 6, 2018
DIPAK S/O GANGADHARRAO SUL Vs. STATE OF MAHARASHTRA THROUGH SECRETARY FOR URBAN DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
September 5, 2018
DIPALI HIMMAT MEHERWAL Vs. SHAIKH NAZIR MOHAMMAD NASIR
January 4, 2018
DIRECTOR OF ACCOUNTS AND TREASURIES (M S ), MUMBAI AND ORS Vs. SUVARNA UMESH SANT AND ORS
November 2, 2018
DISTRICT Vs. AHMEDNAGAR SUDHIR ANANDRAO LANKE
July 25, 2018
DISTRICT Vs. NANDED MADHAV SAYAJI REDAS
February 22, 2018
DIVISIONAL CONTROLLER Vs. MAHARASHTRA S T WORKERS CONGRESS (INTUC) THROUGH IT S ORGANIZING SECRETARY
March 22, 2018
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRAN Vs. BHUSHAN JAGANNATHRAO BULBULE
May 7, 2018
DIVISIONAL MANAGER, JALGAON DIVISION MAHARASHTRA STATE CO-OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE, JALGAON, THROUGH ITS SECRETARY
January 11, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. SMT. VIJAYA
October 1, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHABAN HANUMANT DIVEKAR
April 27, 2018
DIWAKAR Vs. STATE OF MAHARASHTRA
February 1, 2018
DIXONS CARGO CONSOLIDATORS PVT LTD Vs. COMMISSIONER OF CUSTOMS, GOA
October 19, 2018
DNYANDEV MAHADEV MANE Vs. STATE OF MAHARASHTRA AND OTHERS
March 19, 2018
DNYANESHWAR EKNATH KACHRE Vs. SUNITA W/O DNYANESHWAR KACHRE
August 24, 2018
DNYANESHWAR RAMESH BOBDE Vs. STATE OF MAHARASHTRA
February 9, 2018
DNYANESHWAR S/O DIGAMBAR TELANG Vs. THE STATE OF MAHARASHTRA
February 1, 2018
DNYANESHWAR SAHADEORAO KADU Vs. STATE OF MAHARASHTRA
February 14, 2018
DNYANGANGECHA BHAGIRATH MAHATMA PHULE SHIKSHAN SANSTHA Vs. MOHANSINGH S/O BATANSINGH CHAVHAN
March 13, 2018
DNYANOBA Vs. THE STATE OF MAHARASHTRA
October 19, 2018
DNYANOBA PANDURANG GAVALI Vs. VITHAL PANDURANG SHEDGE
October 19, 2018
DOIT COMPUTER JV Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
June 11, 2018
DOMINA DE SOUZA Vs. KAMLAKANT SAWANT SON OF LATE UPENDRA LADCO SAWANT
July 26, 2018
DOMINC MENDES Vs. GOA STATE POLLUTION CONTROL BOARD
June 8, 2018
DONALD DANIEL FERREIRA Vs. MUNICIPAL CORPORATION OF GR MUMBAI AND ORS
April 20, 2018
DR SUSHILA S LATPATE Vs. THE STATE OF MAHARASHTRA
January 31, 2018
DR. ARCHANA Vs. DR. CHANDU VASUDEORAO WANJARE
August 1, 2018
DR. ASHOK D. VADEKAR Vs. THE SECRETARY TO THE GOVERNMENT IN THE PUBLIC HEALTH DEPARTMENT AND ORS.
June 14, 2018
DR. DATTATRAYA BHAGWAN SARJE & ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
November 1, 2018
DR. DEEPAK Vs. DR. SHRIRAM AND OTHERS
August 20, 2018
DR. G.R. SHARMA Vs. UNION OF INDIA
December 4, 2018
DR. KAILASH S/O. MADANLAL CHARKHA Vs. SAYYAD KHWAJA S/O. SAYYAD NOOR
January 31, 2018
DR. MILIND ARVIND KILLEDAR Vs. PRASHANT MANE VIGHNAHARTA WORLD VISION CABLE
March 1, 2018
DR. NAGORAO SHIVAJI CHAVAN Vs. DR. SUNIL PURUSHOTTAM BHAMRE
September 5, 2018
DR. RAJENDRA & ORS. Vs. SHRI ASHISH & ORS.
June 29, 2018
DR. SUBHADA MITHILESH Vs. MR. PRABHAKAR DEOLANKAR
February 2, 2018
DR. UMA W/O REVANSIDDH ANDHALKAR Vs. THE STATE OF MAHARASHTRA
November 2, 2018
DRIVE INDIA ENTERPRISE SOLUTIONS LTD Vs. HAIER TELECOM (INDIA) PVT LTD
March 12, 2018
DSL ENTERPRISES PRIVATE LIMITED Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION
March 13, 2018
DULICHAND S/O GANUJI GAJBHIYE Vs. SHANKARLAL S/O RADHAKISHAN AGRAWAL
March 21, 2018
DURGESHWARI HI-RISEFARMS PVT. LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX (TDS)
October 23, 2018
DWARIKESH SUGAR INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
July 12, 2018
DYANOBA S/O GANGADHAR MUNDE Vs. STATE OF MAHARASHTRA, THROUGH SUPERINTENDENT OF JAIL, AURANGABAD
July 3, 2018
EAST INDIA HOTELS LIMITED, CALCUTTA AND ANOTHER Vs. ESPERENCE LEONITA DIAS AND OTHERS
February 24, 2018
ECOPACK INDIA PAPER CUP PVT LTD Vs. SPHERE INTERNATIONAL
March 14, 2018
EDC LIMITED, THROUGH ITS MANAGING DIRECTOR, SURENDRA VISHNU VERNEKAR Vs. COMMISSIONER OF INCOME TAX, HAVING OFFICE AT AAYAKAR BHAWAN
April 9, 2018
EDELWEISS FINANCE & INVESTMENTS LIMITED (FORMERLY KNOWN AS CROSSBORDER INVESTMENTS PRIVATE LTD ) Vs. ASHISH JHUNJHUNWALA
February 9, 2018
EDGAR MELO FURTADO S/O ALBERTO MELO FURTADO Vs. STATE OF GOA
August 10, 2018
EIMN ABDULAMIR JASSEM AL-ALLAF Vs. STATE OF MAHARASHTRA
November 1, 2018
EKNATH GULABRAO KHATE Vs. MAHARASHTRA STATE OIL SEEDS COMMERCIAL & INDUSTRIAL CORPORATION LTD.
October 24, 2018
ELIZABETH JOSE DINIZ Vs. JOSE ROSARIO HIPOLITO DE JESUS DE DINIZ, S/O LATE MAURICIO DINIZ
August 9, 2018
EMPLOYEES STATE INSURANCE Vs. EASTERN ENGINEERING CO.
March 19, 2018
ENGINEERING WORKERS ASSOCIATION Vs. RADIUM CREATION LTD & ORS
July 17, 2018
ESAB INDIA LTD. Vs. UNION OF INDIA
March 21, 2018
EUROBOND INDUSTRIES PRIVATE LIMITED Vs. EURO PANEL PRODUCTS PVT LIMITED
December 4, 2018
EUROPEAN GATEWAYS SARL Vs. BONTON HOLIDAYS PVT LTD (MULTINATIONAL TRAVEL MANAGEMENT CO.)
November 21, 2018
EVELYN PACIFICO GONSALVES Vs. ELEANOR EVELYN GONSALVES
December 6, 2018
EXECUTIVE ENGINEER LOWER TERNA CANAL DIVISION NO 2 Vs. PUTALABAI W/O SURYAKANT PATIL
July 27, 2018
EXECUTIVE ENGINEER, IRRIGATION PROJECT REINFORCEMENT APPELLANT DEPARTMENT, OMERGA, OSMANABAD Vs. MAHADEO LIMBA MALI
July 31, 2018
EXECUTIVE ENGINEER, LIFT IRRIGATION DIVISION, OSMANABAD THR GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION Vs. HARISHCHANDRA RAJARAM PIMPLE
July 27, 2018
EXECUTIVE ENGINEER, WAGHOOR ... Vs. NARAYAN SONU BARKALE
January 5, 2018
F.E. DINSHAW TRUST & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
May 3, 2018
FAHAD MUSTAQ PATANKAR Vs. THE STATE OF MAHARASHTRA
February 7, 2018
FAKRUDDIN MULLA Vs. GANGARAM GHADI
September 5, 2018
FAREED AHMED QURESHI Vs. THE STATE OF MAHARASHTRA
March 7, 2018
FARISH REBELLO, S/O AVELIN REBELLO Vs. STATE OF GOA, THROUGH PP
July 9, 2018
FARZANA BEGUM W/O ABDUL KHADIR Vs. SALEEM S/O SK HYDER
September 6, 2018
FARZANA KHAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 1, 2018
FEDERATION OF RAINBOW WARRIORS Vs. DEPUTY CONSERVATOR OF FORESTS
March 8, 2018
FELGUERA GRUAS INDIA PRIVATE LIMITED Vs. TUTICORIN COAL TERMINAL PRIVATE LIMITED
April 10, 2018
FELGUERA GRUAS INDIA PVT LTD Vs. TUTICORIN COAL TERMINAL PVT LTD
January 11, 2018
FERMENTA BIOTECH LIMITED Vs. K R PATEL
October 11, 2018
FEROZ KHAN S/O HABIB KHAN Vs. STATE OF MAHARASHTRA
June 5, 2018
FINOLEX INDUSTRIES LIMITED Vs. COMMISSIONER OF SALES TAX
October 29, 2018
FIROJ AKBAR SHAIKH Vs. STATE OF MAHARASHTRA
October 4, 2018
FIROZ ABDUL AJIL PATHAN Vs. STATE OF MAHARASHTRA AND ANOTHER
May 2, 2018
FIROZKHAN KALLUKHAN PATHAN Vs. DIMPAL KUMAR SHAH
August 29, 2018
FORBES & COMPANY LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION (B I F R ) AND ANR
September 24, 2018
FORBES AND COMPANY Vs. COROMANDEL GARMENTS LTD & ORS
July 13, 2018
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA Vs. AHMEDNAGAR ZILLA VAN KAMGAR UNION
May 7, 2018
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED, FOREST DIVISION, BRAMHAPURI, THROUGH ASSISTANT MANAGER-2, FDCM LIMITED, BRAMHAPURI, TAHSIL BRAMHAPURI, DISTRICT CHANDRAPUR Vs. PRAKASH MALLESH CHERAKU
January 9, 2018
FORTPOINT AUTOMOTIVE PRIVATE LIMITED Vs. MUMBAI MUNICIPAL CORPORATION MAHAPALIKA BHAVAN, MAHAPALIKA MARG, MUMBAI
September 19, 2018
FR MARIO PIRES, THROUGH LEGAL HEIR, NALINI DA ROSA FERNANDES, WIFE OF HERMAN FERNANDES Vs. VILLAGE PANCHAYAT OF CALANGUTE, THROUGH ITS SECRETARY, OFFICE OF VILLAGE PANCHAYAT OF CALANGUTE, CALANGUTE, BARDEZ- GOA
February 26, 2018
FRANCON S MARINE ACADEMY Vs. DIRECTOR GENERAL OF SHIPPING, THROUGH DIRECTOR GENERAL OF SHIPPING, GOVERNMENT OF INDIA
March 14, 2018
FRANK AUGUSTIN LOPES Vs. STATE OF MAHARASHTRA
December 19, 2018
FULLERTON INDIA CREDIT COMPANY LTD Vs. JITENDERPAL SINGH CHADHA
February 12, 2018
GADHI AGRICULTURE HORTICULTURE AND PURCHASE Vs. SHRINATH
January 12, 2018
GAGAN HARSH SHARMA Vs. STATE OF MAHARASHTRA THROUGH SR POLICE INSPECTOR
October 26, 2018
GAJANAN B HEMKE Vs. NARESH SHYAMRAO SARVE
April 23, 2018
GAJANAN DADARAO CHAVAN Vs. STATE OF MAHARASHTRA
January 17, 2018
GAJANAN KISAN ROHANKAR Vs. THE STATE OF MAHARASHTRA
January 18, 2018
GAJANAN MAHADEO BHURE Vs. THE MAHARASHTRA REVENUE TRIBUNAL NAGPUR CIVIL LINES, NAGPUR
November 2, 2018
GAJANAN RAMBHAU AMBHORE AND OTHERS Vs. GENERAL MANAGAR/MANAGAR, ATUL ELECTRO FORMERS LTD. AND OTHERS
March 27, 2018
GAJANAN S/O. BABARAO LODAM Vs. STATE OF MAHARASHTRA
May 10, 2018
GAJANAN VASUDEVRAO LADE Vs. STATE OF MAHARASHTRA
October 10, 2018
GAJANAN VISHWANATH NAWALKAR Vs. THE STATE OF MAHARASHTRA
March 9, 2018
GAJENDRA KISHAN DHAGE AND ANOTHER Vs. THE STATE OF MAHARASHTRA
January 11, 2018
GAJU EKNATH PAWAR Vs. THE STATE OF MAHARASHTRA
February 12, 2018
GALVANOTEK INDUSTRIES PRIVATE LIMITED Vs. COVENTRY SPRING AND ENGINEERING COMPANY LIMITED
January 25, 2018
GANESH Vs. STATE OF MAHARASHTRA
March 9, 2018
GANESH Vs. STATE OF MAHARASHTRA
December 21, 2018
GANESH BALBHIM KSHIRSAGAR Vs. STATE OF MAHARASHTRA
July 18, 2018
GANESH BHANDAR, COTTON MARKET CHOWK, NAGPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 22, 2018
GANESH GUNA CHODANKAR, REGIONAL EMPLOYMENT EXCHANGE Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING ITS OFFICE AT SECRETARIAT
August 24, 2018
GANESH KESHAV PATOLE Vs. SHEETAL SIKANDAR DARNE
January 22, 2018
GANESH LAXMANRAO WAGHMARE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
June 11, 2018
GANESH MANIKRAO Vs. STATE OF MAHARASHTRA
March 9, 2018
GANESH NARSING LOLGE Vs. THE STATE OF MAHARASHTRA
March 19, 2018
GANESH PANTA GAUNKAR Vs. SANTU SANVLO GAUNKAR
April 4, 2018
GANESH PRAKASH WANKAR Vs. DIVISIONAL COMMISSIONER, PUNE DIVISION, PUNE & ORS
April 10, 2018
GANESH PRALHAD SONTAKKE Vs. STATE OF MAHARASHTRA
July 25, 2018
GANESH S/O. KRISHNA MALE Vs. THE STATE OF MAHARASHTRA
October 11, 2018
GANESH S/O. KRISHNA MALE Vs. STATE OF MAHARASHTRA
October 29, 2018
GANESH S/O. MAROTI LADKE, C Vs. STATE OF MAHARASHTRA
March 12, 2018
GANESH SUBHASH MASURKAR Vs. COMMISSIONER OF POLICE
May 4, 2018
GANESH SUNIL JAGTAP Vs. STATE OF MAHARASHTRA
November 19, 2018
GANGA S MANE RAIBAGKAR Vs. T & A, 10 AND 11, NAVELKAR ARCADE
March 22, 2018
GANPAT BAKARAMJI LAD Vs. STATE OF MAHARASHTRA
March 9, 2018
GANPAT MAROTI LEDANGE Vs. STATE OF MAHARASHTRA, THROUGH MINISTER FOR COOPERATION
August 14, 2018
GANPAT S/O. BHIMRAO GITE Vs. STATE OF MAHARASHTRA
January 31, 2018
GANPATI S/O IRAPPA POTPHALE Vs. SONKHED POLICE STATION
November 22, 2018
GANU S GAONKAR, WORK ASSISTANT, OFFICE OF EXECUTIVE ENGINEER, WORKS DIVISION III (PHE) Vs. EXECUTIVE ENGINEER, WORKS DIVISION III (PHE), PUBIC WORKS DEPARTMENT, ST INEZ, PANAJI, GOA
September 6, 2018
GAURAV PRAMOD NEMADE Vs. UNION OF INDIA
December 7, 2018
GAURAV S/O BALMUKUND BHIRAD Vs. TUKARAM PANDURANG DHAGEKAR
February 21, 2018
GAURI PLASTICULTURE P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 23, 2018
GAURISHANKAR S/O SATYANARAYAN AGRAWAL Vs. YASIN & WASIN BROTHERS
January 11, 2018
GAUTAM GOVINDRAO SHINDE Vs. THE STATE OF MAHARASHTRA
February 9, 2018
GAUTAM S/O OMPRAKASH SHARMA Vs. STATE OF MAHARASHTRA
November 19, 2018
GAUTAM S/O RAMA LATKE Vs. STATE OF MAHARASHTRA
February 26, 2018
GAYATRI FERNANDES, W/O RYAN FERNANDES Vs. STATE OF GOA, THROUGH SECRETARY (HOME), GOVERNMENT OF GOA, SECRETARIAT, PORVORIM, BARDEZ, GOA
January 24, 2018
GEEKAY SECURITY SERVICES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
December 7, 2018
GEEKOM LOGISTECH PVT. LTD. Vs. THE STATE OF MAHARASHTRA
November 2, 2018
GEETABAI Vs. KAILASH S/O PRAKASHCHANDRA MAKKAD
October 12, 2018
GEMINI BAY TRANSCRIPTION PRIVATE LTD. Vs. INTEGRATED SALES SERVICE LTD.
February 16, 2018
GENERAL EDUCATION INSTITUTE & ANR Vs. JOINT DIRECTOR (VOCATIONAL EDUCATION) & OTHERS
April 10, 2018
GENERAL MANAGER, WESTERN COALFIELDS LTD Vs. VANDANA DILIP RAIPURE AND OTHERS
March 21, 2018
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January 9, 2018
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March 6, 2018
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February 9, 2018
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April 9, 2018
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February 5, 2018
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March 7, 2018
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January 15, 2018
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October 6, 2018
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March 20, 2018
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March 14, 2018
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December 20, 2018
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December 20, 2018
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February 3, 2018
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November 22, 2018
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June 5, 2018
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July 30, 2018
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March 19, 2018
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March 8, 2018
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January 29, 2018
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July 24, 2018
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December 3, 2018
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March 12, 2018
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October 15, 2018
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January 11, 2018
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September 21, 2018
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October 29, 2018
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March 20, 2018
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February 26, 2018
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February 12, 2018
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January 30, 2018
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November 24, 2018
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July 6, 2018
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August 6, 2018
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November 22, 2018
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February 6, 2018
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August 29, 2018
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April 3, 2018
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October 16, 2018
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December 20, 2018
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December 22, 2018
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January 4, 2018
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July 13, 2018
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July 5, 2018
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June 18, 2018
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July 4, 2018
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December 13, 2018
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March 5, 2018
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November 26, 2018
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March 16, 2018
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October 15, 2018
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May 3, 2018
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November 24, 2018
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July 3, 2018
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August 31, 2018
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November 21, 2018
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June 29, 2018
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August 29, 2018
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September 11, 2018
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December 14, 2018
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November 26, 2018
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December 3, 2018
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June 15, 2018
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August 27, 2018
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January 22, 2018
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September 24, 2018
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June 19, 2018
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September 25, 2018
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July 26, 2018
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July 9, 2018
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October 17, 2018
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July 31, 2018
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June 13, 2018
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October 9, 2018
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July 19, 2018
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February 12, 2018
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June 4, 2018
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July 27, 2018
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December 3, 2018
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JAGDISH S/O RAMCHANDRA SAMANPELLIWAR Vs. STATE OF MAHARASHTRA
October 4, 2018
JAGDISH S/O. BHOLA YADAV Vs. THE STATE OF MAHARASHTRA
February 8, 2018
JAGDISH TOPANDAS KRISHNANI AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
February 13, 2018
JAGGANATH DIVANRAO BARSE Vs. THE STATE OF MAHARASHTRA
November 2, 2018
JAGJEEVAN JAIKUMAR SANGHAI Vs. PARBHANI MUNICIPAL CORPORATION
March 14, 2018
JAI HIND FINANCE (INDIA) LIMITED Vs. KOTAK MAHINDRA BANK LTD
January 25, 2018
JAI LAXMI CO-OP HSG SOC Vs. STATE OF MAHARASHTRA (THROUGH KALAMBOLI POLICE STATION)
April 10, 2018
JAIDEEP PRADEEP ZAVERI Vs. STATE OF MAHARASHTRA THROUGH OFFICE OF GOVT PUBLIC PROSECUTOR, CRIMINAL APPELLATE SIDE, HIGH COURT, P W D BUILDING, MUMBAI
January 31, 2018
JAIKUMAR @ BABU S/ O BHIMRAO KADAM Vs. STATE OF MAHARASHTRA & ANOTHER
November 19, 2018
JAIN DEVELOPERS Vs. RAJA R CHHABRIA, ADULT
January 29, 2018
JAINA MARKETING & ASSOCIATES Vs. DEPARTMENT OF WOMEN & CHILD DEVELOPMENT
December 10, 2018
JAIPRAKASH S/O DASHRATH BHUTANGE Vs. STATE OF MAHARASHTRA AND ANR.
January 31, 2018
JAIPRAKASH VISHWANATH JAISWAL Vs. MUNICIPAL CORPORATION OF CITIES OF KALYAN AND DOMBIVALI HAVING ITS OFFICE AT SHANKARRAO CHOWK
June 26, 2018
JAIRAM S/O MAHADEO SHENDE Vs. ZILLA PARISHAD, BHANDARA THROUGH CHIEF EXECUTIVE OFFICER
November 22, 2018
JALARAM FLEXO LAMINATES PRIVATE LTD. Vs. POLYPET FLEXIBLE PACKAGING PRIVATE LIMITED
April 2, 2018
JALGAON ANJALI ANISH DAMANIA Vs. STATE OF MAHARASHTRA
November 19, 2018
JALINDAR SADASHIV HIRDE Vs. THE STATE OF MAHARASHTRA
February 2, 2018
JALINDERSING AJITSING KALYANI Vs. STATE OF MAHARASHTRA
April 20, 2018
JALNA KAMALKISHOR S/O PUSARAM BANG Vs. SUPERINTENDENT OF POLICE, JALNA, TALUKA & DIST JALNA
April 12, 2018
JAMSHED NOSHIR SUKHADWALLA Vs. UNION OF INDIA
November 30, 2018
JANABAI W/O NARAYAN RATHOD Vs. STATE OF MAHARASHTRA THROUGH PSO
February 23, 2018
JANAK DILIP DWARKADAS Vs. JOINT CHARITY COMMISSIONER
April 20, 2018
JANARDAN MAHADU GONDHALI Vs. STATE OF MAHARASHTRA
July 10, 2018
JANARDAN UTTAM DEVALE Vs. STATE OF MAHARASHTRA
February 15, 2018
JANARDHAN S/O HANUMANTRAO PATIL @ SALUNKE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, REVENUE & FOREST DEPARTMENT, MANTRALAYA, MUMBAI
March 21, 2018
JANARDHAN S/O. CHANDRABHANJI KAMBLE Vs. THE STATE OF MAHARASHTRA
March 21, 2018
JANARDHAN SADASHIV RANE Vs. M/S. EVERKEEN BLADE COMPANY LIMITED
March 20, 2018
JARAL DAVID FERNANDES Vs. MOHAMMED WAJIDMOMD WAHID
November 19, 2018
JARNAIL AARJO SARDAR Vs. STATE OF MAHARASHTRA
December 3, 2018
JASBIRSINGH S/O UJAGARSINGH KOHLI Vs. PRATAP S/O DAYARAM DEWANI
August 29, 2018
JASUBEN RAGHAVJI PATEL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
July 18, 2018
JAVED KHALIQ KHAN Vs. THANE MUNICIPAL CORPORATION & ORS
June 21, 2018
JAY BHAGWATI CONSTRUCTION CO Vs. HAWARE ENGINEERS & BUILDERS PVT LTD
October 25, 2018
JAY CONSTRUCTIONS Vs. STATE OF MAHARASHTRA AND OTHERS
March 23, 2018
JAY GRAMGITA GRAMIN BIGARSHETI Vs. MOHAMMAD LATIF
February 22, 2018
JAYA R. SHEKHAWAT AND ORS Vs. SAHAKAR CORP AND ORS
December 4, 2018
JAYA SANTOSH ARBAT Vs. ADDITIONAL COMMISSIONER, AMRAVATI
March 8, 2018
JAYA SURESH GANGAR & ORS Vs. STATE OF MAHARASHTRA & ORS
April 27, 2018
JAYA TALAKSHI CHHEDA Vs. TANUJA JAYANTILAL BHAGAT & 2 ORS
December 17, 2018
JAYANT Vs. STATE OF MAHARASHTRA
March 21, 2018
JAYANT MANIKLAL LUNAWAT Vs. KAMAL ARJAN HINGORANI
February 20, 2018
JAYANT NAG Vs. STATE OF MAHARASHTRA THROUGH INSECTICIDE INSPECTOR UNDER INSECTICIDES ACT 1968, DISTT SUPERINTENDING AGRICULTURE OFFICE, PARBHANI, DISTRICT PARBHANI
January 22, 2018
JAYANT S/O GANPATRAO BUTY Vs. BHAGWANDAS TIMAPPA PUTHRAN
January 29, 2018
JAYANTILAL INVESTMENTS Vs. ASSTT. COMMISSIONER OF INCOME
July 4, 2018
JAYASHRI SAMSHUDDIN TALAPDAR Vs. SAMSHUDDIN KARIM TALAPDAR & ANR
April 5, 2018
JAYASWAL NECO INDUSTRIES LIMITED Vs. RESERVE BANK OF INDIA
March 5, 2018
JAYDEO Vs. ADARSHA BAHU UDDESHIYA MANDAL
March 28, 2018
JAYESH GURUDAS NAIK Vs. STATE OF GOA
March 22, 2018
JAYPRAKASH SAHEBRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA AND OTHERS
July 26, 2018
JAYPRAKASH SITARAM GOEL Vs. SARUBAI NARAYAN MULIK
January 8, 2018
JAYSHREE PRAVIN BHADANE Vs. PRAVIN VISHRAM BHADANE AND OTHERS
July 5, 2018
JAYSHRI GAJENDRA MAHAJAN Vs. GAJENDRA PANDIT MAHAJAN
August 7, 2018
JCB INDIA LIMITED Vs. UNION OF INDIA REPRESENTED
March 20, 2018
JEEVODAY EDUCATION SOCIETY, NAGPUR Vs. STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT DEPARTMENT, MANTRALAYA, GOVERNMENT OF MAHARASHTRA, MUMBAI
September 19, 2018
JEEWAN ALAMCHAND PARYANI Vs. RAMCHAND
February 3, 2018
JIGNESH PRAKASH SHAH Vs. CENTRAL BUREAU OF INVESTIGATION, BANKING SECURITIE
June 4, 2018
JIJABAI W/O. ANIL KARDULE-SAWANT Vs. THE STATE OF MAHARASHTRA
February 8, 2018
JITENDRA ANANT MHATRE AND ORS Vs. UNION OF INDIA AND ORS
September 26, 2018
JITENDRA DAYALDAS FULWANI Vs. CHAIRMAN AND MANAGING DIRECTOR
December 3, 2018
JITENDRA PANDEY Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS (APPEALS) VAPI
January 11, 2018
JITENDRA S/O SATAYAWAN POTBHARE Vs. STATE OF MAHARASHTRA
July 30, 2018
JITENDRA TANAJI SAPKAL Vs. STATE OF MAHARASHTRA
November 30, 2018
JITESH WADHWA AND OTHERS Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
April 9, 2018
JIVAN S/O MADHUKAR NAGAPURKAR Vs. SHAILA W/O JIVAN NAGAPURKAR
April 23, 2018
JIWAN DAMAJI LANJEWAR Vs. THE STATE OF MAH.
March 15, 2018
JOAN MASCARENHAS E D SOUZA W/O DOMNIC D SOUZA Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY SECRETARIAT, ALTO PORVORIM, BARDEZ, GOA
January 30, 2018
JOAO MARTIN FERNANDES Vs. UNION OF INDIA
October 24, 2018
JOAO SOUZA PROENCA, PORBAVADDO, CALANGUTE, GOA Vs. INCOME TAX OFFICER, WARD-2(2), PANAJI
January 17, 2018
JOHN CRUZINHO GONSALVES S/O LATE RAFEAL FELIX GONSALVES Vs. PRAKASH R POTE S/O LATE RASIKUMAR POTE
July 10, 2018
JOHN SHABAJI KHARAT Vs. STATE OF MAHARASHTRA AND ORS
August 28, 2018
JOHNY @ JOHN DAVID SHERI Vs. THE STATE OF MAHARASHTRA
March 19, 2018
JOINT DIRECTOR OF SOCIAL FORESTRY, NAGPUR CIRCLE, CIVIL LINES, NAGPUR Vs. RAVINDRA CHANDRABHAN FULZELE
September 28, 2018
JOSE ROQUE PINTO Vs. STATE OF GOA, THROUGH CHIEF SECRETARY
March 7, 2018
JOSE SEBASTIAO PEREIRA Vs. SAROJINI ISAURA PEREIRA
July 12, 2018
JOSEPHAT ALEX GOMES Vs. MAHENDRA JAYANTILAL TANNA
October 4, 2018
JOTUN INDIA PRIVATE LIMITED Vs. PSL LIMITED
July 26, 2018
JOTUN INDIA PRIVATE LIMITED Vs. PSL LIMITED
January 5, 2018
JOVITA FILOMENA FERRAO E MONTEIRO Vs. SAMEER TARI
October 22, 2018
JSC ISPAT PVT LTD & ORS Vs. HDB FINANCIAL SERVICES LTD
March 6, 2018
JSW DHARMATAR PORT PVT LTD Vs. UNION OF INDIA
December 14, 2018
JUBILANT LIFE SCIENCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 16, 2018
JUDE OKONKWO CHUKWUEMEKA Vs. UNION OF INDIA
December 19, 2018
JUGALKISHOR S/O DWARKADAS LOYA Vs. PURUSHOTTAM GULABCHAND LOYA
February 5, 2018
JULIE JAYESH SHAH Vs. JAYESH TRILOK KUMAR SHAH (BOMBAY)
February 22, 2018
JULIO RIBEIRO Vs. STATE OF MAHARASHTRA AND ORS.
February 16, 2018
JWEL BUILDCON PVT LTD Vs. KOHIYAR T SATARWALA OF SATARA
February 20, 2018
JYOTI Vs. CHIEF EXECUTIVE OFFICER
March 5, 2018
JYOTI W/O KHOMESHWAR CHALPHE Vs. STATE OF MAHARASHTRA,
April 19, 2018
K HENRY DANIEL, S/O K V R DANIEL Vs. STATE OF GOA
December 10, 2018
K P POWER PRIVATE LIMITEDMUMBAI Vs. STATE OF MAHARASHTRA
December 21, 2018
K.D. DESHPANDE Vs. CHIEF COMMISSIONER OF INCOME TAX, NASHIK
March 20, 2018
K.J. SOMAIYA COLLEGE OF ENGINEERING Vs. THE SECRETARY FEES REGULATING AUTHORITY
January 25, 2018
KADIR ILAHI BAGWAN Vs. USHA ANANDRAO YADAV
April 5, 2018
KADIR YAKOOB PATRAWALA & ORS Vs. MEHFUZA
December 12, 2018
KADUBA S/O BHAVRAO TAK Vs. THE STATE OF MAHARASHTRA
March 20, 2018
KAILAS SHRIRAM CHAVAN AND ANOTHER Vs. STATE OF MAHARASHTRA
March 27, 2018
KAILASH Vs. JIJABAPU
September 11, 2018
KAILASH AJABRAO KAKDE Vs. STATE OF MAHARASHTRA AND ANOTHER
March 23, 2018
KAILASH ANUPAM KHIMSIYA Vs. SHAMJI ENTERPRISES PARTNERSHIP FIRM
October 23, 2018
KAILASH KISAN MEMJADE Vs. STATE OF MAHARASHTRA
April 10, 2018
KAILASH S/O MADANLAL CHARKHA Vs. SAYYAD KHWAJA S/O SAYYAD NOOR
January 31, 2018
KAILASH S/O SATYANARAYAN KHANDAL Vs. VIJAYKUMAR S/O SATNARAYAN KHANDAL
January 15, 2018
KAILASHCHANDRA KEDARMALJI @ KEDARNATH AGRAWAL Vs. KOCHAVEEDU VARGHESE JOSEPH
August 31, 2018
KALAMESHWAR TEXTILE MILLS LIMITED Vs. ASHOK DEORAOJI KUBDE
July 3, 2018
KALLINATH SHIVYOGI DHANGE Vs. RAJENDRA ALIAS APPARAO MDHUKARRAO VEDPATHAK AND OTHERS
October 19, 2018
KALLUMAL JAIDMAL KUKAREJA @ KALLUMAMA Vs. STATE OF MAHARASHTRA
May 3, 2018
KALPANA DHANU KACHRE Vs. STATE OF MAHARASHTRA
October 5, 2018
KALPANA DILIP MUNGALE Vs. EDUCATION OFFICER (SECONDARY)
November 2, 2018
KALPANA WD/O DEEPAK DEVGADE Vs. RAJENDRAPRASAD TULSIRAM HANUWANT (DELETED)
October 22, 2018
KALPENA INDUSTRIES LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI
March 1, 2018
KALPESH R JAIN Vs. MANDEV TUBES PVT. LTD
February 20, 2018
KALYAN DOMBIVLI MAHANGAR Vs. ANIL SHANKAR DHANKE
July 17, 2018
KALYANI PREMGIRI GOSWAMI Vs. THE STATE OF MAHARASHTRA
February 6, 2018
KAMAL JADHWANI Vs. STATE OF MAHARASHTRA
November 1, 2018
KAMAL NARAYAN S/O VITHOBAJI KORE Vs. LD CIVIL JUDGE, SENIOR DIVISION
September 26, 2018
KAMAR @ AKKYA MOINUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
October 30, 2018
KAMGAR KALYAN KENDRA CHALISGAON DIST JALGAON Vs. KASHINATH BRINDAVAN BUNDELKHANDI
August 2, 2018
KAMGAR MAHAR NANDURAND ORS. Vs. STATE OF MAHARASHTRA & ORS.
April 9, 2018
KAMGAR SWA SADAN CO-OPERATIVE HOUSING SOCIETY LTD Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
June 28, 2018
KAMLABAI NARAYANRAO WAGH Vs. MUKTABAI WD/O BAJIRAO PATIL
April 4, 2018
KAMLAKAR Vs. STATE OF MAHARASHTRA
March 7, 2018
KAMLAKAR LACHAYYA OLALLA Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
September 14, 2018
KAMLAKAR NARAYAN BARMATE Vs. CHIEF ENGINEER, MAHARASHTRA STATE ELECTRICITY BOARD
December 12, 2018
KAMLAKAR S/O VASANTRAO KURREWAR Vs. STATE OF MAHARASHTRA
August 4, 2018
KANCHAN DAYAL SHEWAKRAMANI & ORS Vs. BENCHMARK TOWN PLANNING LLP & ORS
October 11, 2018
KANCHAN DEOKISANJEE PANPALIA Vs. THE STATE OF MAHARASHTRA
January 12, 2018
KANCHAN MOTORS AND OTHERS Vs. BANK OF INDIA AND OTHERS
July 12, 2018
KANCHARLA GUNESHWARA RAO Vs. DIPAK S/O SHANKARRAO GUNDAWAR
January 4, 2018
KANHU S/O RAJARAM REDE Vs. THE STATE OF MAHARASHTRA
February 2, 2018
KANTA GAWADE S/O JAIDEV GAWADE AND OTHERS Vs. STATE OF GOA AND ANOTHERS
June 29, 2018
KANTILAL Vs. STATE OF MAHARASHTRA
April 23, 2018
KANTILAL PREMJI MARU Vs. MADAN KUMAR
May 4, 2018
KANTILAL S/O NANDLAL JAISWAL (IN JAIL) Vs. STATE OF MAHARASHTRA, THROUGH D I G OF PRISONS, NA
June 26, 2018
KANTILAL VALAJI MALI Vs. MANSINGRAO NIVRUTTI TORSE
October 24, 2018
KANTU SHANKAR RATHOD Vs. THE STATE OF MAHARASHTRA
March 20, 2018
KAPIL PURI Vs. RUPINDER SINGH ARORA
May 3, 2018
KAPIL VARIYANI Vs. MUNICIPAL CORPORATION OF CITY OF JALGAON THROUGH MUNICIPAL COMMISSIONER
February 14, 2018
KARAMSHI J NAKHUA Vs. COMMISSIONER OF CUSTOMS (GENERAL)
January 11, 2018
KARANJA TERMINAL & LOGISTICS PVT LTD Vs. DY COMMISSIONER OF INCOME TAX,CC-6(3), MUMBAI & ORS
November 30, 2018
KARE HEALTH SPECIALTIES PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONERII, HAVING OFFICE AT BHAVISHYA NIDHI BHAVAN
January 17, 2018
KARIMSHAHA S/O BIRAMSHAHA Vs. STATE OF MAHARASHTRA
February 16, 2018
KARISHMA GAUTAM PAGARE Vs. SUMAN MADHUKAR KHARAT & ORS
August 30, 2018
KARTIK KIRTIKUMAR PARIKH Vs. STATE OF MAHARASHTRA AND ANR.
January 15, 2018
KARUR VYASHA BANK LIMITED Vs. HIRABAI BABURAO EKATPURE
February 28, 2018
KASHINATH LAXMAN GOANKAR, S/O LAXMAN GAONKAR Vs. SATTARI URBAN CO-OPERATIVE CREDIT SOCIETY LTD
February 27, 2018
KASHINATH RAJARAM TINKHEDE Vs. STATE OF MAHARASHTRA
April 3, 2018
KASHINATH SHAMBHUSING PATIL Vs. STATE OF MAHARASHTRA AND OTHERS
October 6, 2018
KASHINATH VIKRAMJI THORAT Vs. STATE OF MAHARASHTRA
March 5, 2018
KASHINATH YASHWANTRAO SONAWANE Vs. THE STATE OF MAHARASHTRA
February 20, 2018
KASHYAP ODHAVJI THAKKAR Vs. CHANDRAKANT R GANATRA & ORS
August 14, 2018
KASHYAP ODHAVJI THAKKAR Vs. CHANDRAKANT R GANATRA & ORS
August 16, 2018
KATRA HOLDINGS LTD. Vs. CORSAIR INVESTMENTS LTD.
October 31, 2018
KAUSER ALI, CIVIL AND MINING CONTRACTOR Vs. WESTERN COALFIELDS LTD , THROUGH ITS CHAIRMANMANAGING DIRECTOR
December 6, 2018
KAVERI W/O HANUMANT BORGE Vs. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY, RURAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
July 6, 2018
KAVITA MANIKIKAR OF MUMBAI W/O RAVIKIRAN MANKIKAR Vs. CENTRAL BUREAU OF INVESTIGATION BS & FC, THROUGH I
May 10, 2018
KAVITA PRASHANT KAPSE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
November 1, 2018
KAVITA W/O ASHOK TIPLE Vs. SHRI ASHOK PARSHURAM TIPLE
February 13, 2018
KAVITA WD/O SANJAY AWACHARE Vs. UNION OF INDIA
February 9, 2018
KAYJI REAL ESTATE PVT LTD Vs. NAZARIO SEBASTIAO PINTO
September 26, 2018
KAYYUM KHAN S/O AYUB KHAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER
February 2, 2018
KAZI TAHMID TAB S/O KAZI WAHIDUZZAMA Vs. STATE OF MAHARASHTRA, THROUGH PSO, FREZARPURA, AMRAVATI
October 5, 2018
KEKOBAD DOSSABHOY DOONGRIWALLA Vs. THE MUNICIPAL CORPORATION OF GREATER
March 21, 2018
KESHAO S/O NAMDEO BURANDE Vs. STATE OF MAHARASHTRA
January 4, 2018
KESHAVRAO Vs. FAIZAN KHAN
February 21, 2018
KETAN K. TIRODKAR Vs. CENTRAL BUREAU OF INVESTIGATIONS AND ANR.
April 19, 2018
KETAN TIRODKAR Vs. HONBLE BOMBAY HIGH COURT,VIA REGISTRAR GENERAL
October 29, 2018
KEYNOTE CAPITALS LTD Vs. ECO RECYCLING LTD
June 21, 2018
KHANDU DAJIBA KAVAR (DEAD) THROUGH LEGAL HEIRS Vs. LEELA W/O RANGNATH PADGHAN
September 19, 2018
KHANDU S/O RAVAN SHINDE Vs. STATE OF MAHARASHTRA
October 23, 2018
KHED TALUKA VIDYARTHI PALAK Vs. STATE OF MAHARASHTRA
August 7, 2018
KHURRAM KHAZI Vs. REGIONAL TRANSPORT AUTHORITY, HAVING OFFICE AT
June 28, 2018
KHUSHAL Vs. PRAVIN
January 18, 2018
KHUSHALCHAND YASHWANT GAIKWAD Vs. STATE OF MAHARASHTRA
April 18, 2018
KINETIC ENGINEERING LTD. Vs. THE STATE OF MAHARASHTRA
March 21, 2018
KINJAL COTTON PVT. LTD. Vs. C.A. GALIAKOTWALA AND CO. PVT. LTD.
October 19, 2018
KIRAN @ SHAILESH S/O CHOTU PAWAR Vs. STATE OF MAHARASHTRA THROUGH POLICE INSPECTOR, PIMPALNER POLICE STATION, TQ SAKRI, DIST DHULE
July 16, 2018
KIRAN ANANT DESHPANDE Vs. STATE OF MAHARASHTRA
January 20, 2018
KIRAN AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
January 15, 2018
KIRAN DHANRAJ KHARAT Vs. COMMISSIONER OF POLICE
May 3, 2018
KIRAN KADAM Vs. STATE OF MAHARASHTRA & ORS
September 28, 2018
KIRAN PRABHAKAR GAJDHANE AND ORS. Vs. THE STATE OF MAHARASHTRA
November 27, 2018
KIRAN S/O PRABHUNATH VERMA Vs. STATE OF MAHARASHTRA
July 11, 2018
KIRAN SHANKAR RAWOOL Vs. EASTERN INTERNATIONAL HOTEL
December 5, 2018
KIRAN SURESH BHAGIYA Vs. KAKADE CONSTRUCTION CO PVT LTD
January 9, 2018
KISAN RAMCHANDRA GADIWADAR Vs. THE STATE OF MAHARASHTRA
March 9, 2018
KISHANRAO SHANKARRAO KULKARNI Vs. STATE OF MAHARASHTRA AND OTHERS
May 3, 2018
KISHINDAS RAMCHAND NAGPAL Vs. ASST. COMMISSIONER OF WEALTH TAX
July 27, 2018
KISHOR Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, HOME DEPA
June 8, 2018
KISHOR Vs. THE STATE OF MAHARASHTRA
March 8, 2018
KISHOR @ PRAKASH LALSE SADMEK Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION), NAGPUR
March 1, 2018
KISHOR @ SUNIL S/O. SONU BHOSALE Vs. STATE OF MAHARASHTRA THR. POLICE
March 19, 2018
KISHOR @ VADYA S/O SHIVDAS KOLI Vs. STATE OF MAHARASHTRA
January 23, 2018
KISHOR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 19, 2018
KISHOR BHAGWAN DHANGAR Vs. THE CHIEF OFFICER
March 8, 2018
KISHOR DIGAMBAR GAIKWAD Vs. STATE OF MAHARASHTRA THROUGH, THE SECRETARY
October 12, 2018
KISHOR JAISING SONWANE Vs. STATE OF MAHARASHTRA
March 14, 2018
KISHOR S/O ANANDRAO GAIDHANE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, IMAMWADA POLICE STATION, NAGPUR
July 18, 2018
KISHOR S/O PUNJAHARI BHAKRE Vs. THE STATE OF MAHARASHTRA
May 4, 2018
KISHOR S/O RAGHUNATH GAIKWAD Vs. STATE OF MAHARASHTRA
July 27, 2018
KISHOR S/O RANGNATHRAO KULKARNI Vs. STATE OF MAHARASHTRA
April 26, 2018
KISHOR S/O UTTAMRAO GAJBHIYE Vs. ELECTION COMMISSION OF INDIA
December 12, 2018
KISHORE Vs. MILIND
December 12, 2018
KISHORE JAGJIVANDAS TANNA Vs. JOINT DIRECTOR OF INCOME TAX (INV.)
September 17, 2018
KISHORI PADMAKAR MAHAJAN Vs. PADMAKAR NARAYANRAO MAHAJAN
November 1, 2018
KLEENAGE PRODUCTS (INDIA) PRIVATE LIMITED Vs. THE REGISTRAR OF TRADE MARKS
January 17, 2018
KOHINOOR MILLS, A UNION OF NATIONAL TEXTILE CORPORATION (M N) LTD Vs. RAMPRATAP UDAYANATH TIWARI
July 6, 2018
KONKAN MUSLIM EDUCATION SOCIETY OF THANE DISTRICT Vs. UNION OF INDIA AND ORS.
September 7, 2018
KOSHISH, A FIELD ACTION PROJECT OF TATA INSTITUTE OF SOCIAL SCIENCES Vs. STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR, HIGH COURT AT BOMBAY, MUMBAI
July 16, 2018
KOTAK MAHINDRA BANK LTD. Vs. THE STATE OF MAHARASHTRA & ORS.
May 3, 2018
KOTHARI KAMGAR COMMITTEE Vs. STATE OF MAHARASHTRA THROUGH MINISTER OF LABOUR
October 5, 2018
KOYLA SHRAMIK SABHA Vs. UMASHANKAR S/O GUPTESHWAR SINGH
February 5, 2018
KRISHNA SUBRAMANIYAM SWAMY Vs. STATE OF MAHARASHTRA
November 19, 2018
KRISHNANATH P MORAJKAR Vs. STATE OF GOA
August 21, 2018
KRISHNARAO Vs. GAJANAN BRICKS PVT. LTD. AND ANOTHER
April 25, 2018
KRUSHNA S/O JAGANNATH SIRSATH Vs. STATE OF MAHARASHTRA
February 27, 2018
KRUSHNAMAI SHIKSHAN PRASARAK MANDAL DHAMNER, TAL-KOREGAON, DISTRICT-SATARA Vs. STATE OF MAHARASHTRA,
May 3, 2018
KU. ANUSAYA D/O. MAROTI WANKHADE Vs. THE STATE OF MAHARASHTRA
March 23, 2018
KU. CHHAYA PURSHOTTAM SHEDMAKE Vs. STATE OF MAHARASHTRA AND ORS.
March 1, 2018
KU. UJWALA VIJAY SUKHDEVE Vs. THE PRESIDING OFFICER, UNIVERSITY AND COLLEGE TRIBUNAL, NEAR LAW COLLEGE
November 2, 2018
KULDEEP BALASAHEB GHODAKE @ GANDHYE Vs. THE COMMISSIONER OF POLICE MUMBAI AND OTHERS
March 1, 2018
KUMAR MANGAT PATHAK, SOLE PROPRIETOR OF BIG SCREEN ENTERTAINER Vs. CINEMA CAPITAL VENTURE FUND, THROUGH
July 18, 2018
KUMAR MOTORS PRIVATE LIMITED Vs. INNOVENTIVE INDUSTRIES LIMITED (IN LIQUIDATION)
October 24, 2018
KUNAL ASHOK PATIL AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
March 15, 2018
KUNAL RAJESH KOTHARI Vs. THE STATE OF MAHARASHTRA
June 25, 2018
KUNAL S/O BHARAT GOSWAMI Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION), NAGPUR
February 21, 2018
KUNAL UMRAGOSINGH CHAMARGORE Vs. STATE OF MAHARASHTRA
August 13, 2018
KUNDAN S/O SHIVSHANKAR FATING Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION SELOO, TAHSIL SELOO, DISTRICT WARDHA
February 6, 2018
KUNDLIK S/O KOSRU MATE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY GENERAL ADMINISTRATION DEPARTMENT MANTRALAYA, MUMBAI
February 8, 2018
KUSUM CHANDRAKANT KACHARE Vs. STATE OF MAHARASHTRA AND OTHERS
November 19, 2018
L AND T HOUSING FINANCE LTD Vs. JSM DEVCONS PRIVATE LIMITED
November 24, 2018
LACHAMA S/O NAMA JADHAO (DEAD) Vs. STATE OF MAHARASHTRA AND OTHERS
March 16, 2018
LADU (SAHADEO) ABA KAMBLE (DECEASED) Vs. STATE OF MAHARASHTRA AND OTHERS
April 9, 2018
LAJAWANTI G GODHWANI & ANR Vs. SHYAM R GODHWANI & ORS
December 13, 2018
LAJWANTI G GODHWANI & ANR Vs. SHYAM R.GODHWANI & ORS
December 4, 2018
LALIT KUMAR MODI Vs. SPECIAL DIRECTOR, DIRECTORATE OF ENFORCEMENT (WESTERN REGION), GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, GROUND FLOOR, KAISER
January 30, 2018
LALIT RAMESH PATIL Vs. SAU. MINAKSHI W/O LALIT PATIL
July 20, 2018
LALIT VILASRAO THAKARE Vs. THE STATE OF MAHARASHTRA
January 19, 2018
LALITA & ORS. Vs. STATE OF MAHARASHTRA, HORTICULTURE DEPARTMENT
January 17, 2018
LALITA PRAVIN WANKHEDE Vs. DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVA
June 8, 2018
LALITKUMAR D CHAPSEY Vs. NICKIE KIRAN NANAVATI
February 22, 2018
LALITNIRMAN BUSINESS DEVELOPMENT PVT. LTD. Vs. INCOME TAX OFFICER
September 19, 2018
LAN ESEDA INDUSTRIES LTD Vs. SHREE HARI RICE & AGRO LTD
August 16, 2018
LAND ACQUISITION OFFICER, PWD (CELL), ALTINHO, PAN Vs. DAMODAR RAMNATH CAMOTIM BAMBOLKAR
April 6, 2018
LATA NANDLAL BADWAIK Vs. NANDLAL WASUDEO BADWAIK
March 16, 2018
LATIF HASAN MADARI Vs. STATE OF MAHARASHTRA & OTHERS
March 23, 2018
LAVASA CORPORATION LIMITED Vs. JITENDRA JAGDISH TULSIANI AND OTHERS
August 7, 2018
LAWRENCE CHRISTOPER FERNANDES Vs. ERROL F MC MAHON
June 6, 2018
LAWRENCE DIAS Vs. STATE OF GOA THROUGH POLICE PROSECUTOR
December 11, 2018
LAWRENCE DIAS S/O ANTHONY DIAS Vs. STATE THROUGH PP HIGH COURT COMPLEX, PANAJI-GOA
March 6, 2018
LAXMAN BALU DEUALKAR Vs. CHIEF EXECUTIVE OFFICER, KOLHAPUR DISTRICT CENTRAL
June 14, 2018
LAXMAN BISAN UKE Vs. ASHOK ISHWAR SHINDE
March 8, 2018
LAXMAN GOPAL DESSAI, (SINCE DECEASED REPRESENTED BY LRS) Vs. UTTAM VITHOBA NAIK DESSAI, (SINCE DECEASED REPRESENTED BY LRS.)
May 2, 2018
LAXMAN JALBA WAGHMARE Vs. STATE OF MAHARASHTRA
February 27, 2018
LAXMAN JANNA BHANDARI, S/O JANNA GANESH BHANDARI Vs. PUBLIC WORKS DEPARTMENT, ASST ENGINEER, SUB DIV III, WORKS DIVISION X, GOVT OF GOA, TONCA, CARANZALEM, TISWADI, GOA
March 6, 2018
LAXMAN NAGESHWARRAO PARLIKAR Vs. MAHARASHTRA STATE POWER GENERATION CO LTD , THERMAL POWER STATION, PARALI VAIJNATH, DIST BEED, THROUGH CHIEF ENGINEER
February 15, 2018
LAXMAN NAMDEO GANGURDE Vs. STATE OF MAHARASHTRA
November 28, 2018
LAXMAN S/O KISAN KANHE Vs. STATE OF MAHARASHTRA
June 21, 2018
LAXMAN S/O NAMDEO GODE Vs. THE STATE OF MAHARASHTRA
February 13, 2018
LAXMAN S/O. RUNJAJI GAIKWAD Vs. STATE OF MAHARASHTRA
February 5, 2018
LAXMAN SHARNAPPA DINDORE Vs. COMMISSIONER OF POLICE SOLAPUR
November 22, 2018
LAXMANDAS NATHARAM DARA Vs. STATE OF MAHARASHTRA AND ANOTHER
January 18, 2018
LAXMANRAO S/O URKUDAJI SHENDE Vs. STATE OF MAHARASHTRA
September 26, 2018
LAXMI MUKUL GUPTA @ LIPI AGED Vs. STATE OF MAHARASHTRA THROUGH BORIVALI POLICE STATION
January 19, 2018
LAXMI NAIK THROUGH POWER OF ATTORNEY PRAMOD NAIK SON OF LATE BABAN NAIK Vs. SHALINI PILGAONKAR, WIDOW
January 29, 2018
LAXMIKANT D KOLVEKAR, CHIEF ELECTRICAL ENGINEER Vs. STATE OF GOA, THROUGH SECRETARY
June 28, 2018
LAXMIKANT GANESHLAL JAISWAL Vs. VIJAY GANESHLAL JAISWAL
April 12, 2018
LAXMIKANT S/O. NAGORAO KULKARNI Vs. STATE OF MAHARASHTRA
December 19, 2018
LAXMINARAYAN S/O CHOTELAL LADHORIYA (RATHOD) Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, HOME DEPARTMENT, RAKSHA BHAVAN, NEW DELHI
January 25, 2018
LEELA WD/O PURUSHOTTAM Vs. MANDABAI WD/O BAPURAOJI
January 17, 2018
LIFE INSURANCE CORPORATION OF INDIA Vs. RAMAKANT VAMAN VARDE
December 5, 2018
LILADHAR S/O KASHINATH GAJBHIYE Vs. STATE OF MAHARASHTRA
January 5, 2018
LINDA DSOUZA E FERNANDESSOUZA Vs. LUIS ANTONIO ROMUALDO
December 18, 2018
LINKER SHELTER PVT LTD Vs. DUDADHARI @ KATHADA @ KAGZIPURA MASJID TRUST
April 11, 2018
LLOYDS STEEL INDUSTRIES LIMITED Vs. CESTAT
June 21, 2018
LOGIC EASTERN INDIA PVT LTD ORG Vs. KEC INTERNATIONAL LIMITED (CABLES SBU)
May 4, 2018
LOK HOUSING AND CONSTRUCTIONS LTD. & ANR. Vs. THE APEX GRIEVANCE COMMITTEE SLUM REHABILITATION AUTHORITY & ORS.
November 2, 2018
LOK SHIKSHAN SANSTHA, WARORA Vs. VASANT S/OKISNAJI SUKARE
December 5, 2018
LOKASHAHI AGHADI Vs. AKOLA MUNICIPAL CORPORATION
March 6, 2018
LOKMAT MEDIA PRIVATE LIMITED Vs. VIJAY S/O KRUSHANRAO PAWAR
November 30, 2018
LOKMAT MEDIA PRIVATE LIMITED Vs. DILIP S/O VITTHALRAO GHATE
September 5, 2018
LOKSANGRAM Vs. STATE OF MAHARASHTRA
November 29, 2018
LOKSATTA MOVEMENT Vs. THE STATE OF MAHARASHTRA
May 4, 2018
LOTANSING SARDARSING GIRASE Vs. STATE OF MAHARASHTRA, THROUGH INSPECTOR, SINDKHEDA POLICE STATION
August 21, 2018
LT FINANCE LIMITED Vs. DCIT
September 17, 2018
LUIS ANTONIO ROMUALDO Vs. LINDA D SOUZA E FERNANDES
August 24, 2018
LUMDEO Vs. RAVINDRA
April 5, 2018
M E INFRAPROJECTS PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 3, 2018
M SEA PHARMACEUTICALS PVT LTD Vs. STATE OF MAHARASHTRA, THROUGH DRUGS INSPECTOR, DHULE, S N SALE
July 10, 2018
M V TONGLI YANTAI Vs. GREAT PACIFIC NAVIGATION (HOLDINGS) CORPORATION LTD
September 17, 2018
M.K. TRADING CO. Vs. UNION OF INDIA
January 22, 2018
M.P. ENTERPRISES Vs. UNION OF INDIA
September 18, 2018
M.P. ENTERPRISES Vs. UNION OF INDIA
September 18, 2018
M/S BHAGWANDAS B RAMCHANDANI Vs. BRITISH AIRWAYS NEW IMPORT BUILDING
February 2, 2018
M/S EUREKA FORBES LIMITED Vs. SANJAY LAXMINARAYAN SRIVASTAVA
January 29, 2018
M/S LAKSHMI CONSTRUCTION Vs. PUSHP KAMAL COOPERATIVE HOUSING SOCIETY LIMITED
January 22, 2018
M/S MANJEET COTTON PVT LTD THROUGH DIRECTOR BHUPENDRASINGH RAJPAL Vs. THE STATE OF MAHARASHTRA AND OTHERS
November 1, 2018
M/S POLYNOVA INDUSTRIES Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
January 17, 2018
M/S SILVERLINE TECHNOLOGIES LIMITED Vs. SPECIAL DIRECTOR OF ENFORCEMENT
October 31, 2018
M/S. ANUPAM ELECTRICALS Vs. MAHARASHTRA HOUSING AREA AND DEVELOPMENT AUTHORITY
July 27, 2018
M/S. ATISHAY REALTORS PVT. LTD. Vs. KIDWAI NAGAR CO-OPERATIVE HOUSING SOCIETY
November 26, 2018
M/S. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. Vs. SMT.PRABHAVATI HIRAMAN BABAR & ANR.
February 24, 2018
M/S. BIOVISION CORPORATION Vs. THE STATE OF MAHARASHTRA
February 14, 2018
M/S. BOMBAY FLYING CLUB, AN EDUCATIONAL SOCIETY AND ORS. Vs. AIRPORT AUTHORITY OF INDIA AND ORS.
January 24, 2018
M/S. DEWAKI TRADERS & ORS Vs. STATE OF MAHARASHTRA & ORS
January 10, 2018
M/S. DILIPKUMAR & COMPANY & ORS. Vs. UNION OF INDIA & ORS.
July 26, 2018
M/S. INDIAN GUM INDUSTRIES LTD. Vs. JOINT COMMISSIONER OF INCOME TAX AND OTHERS
July 13, 2018
M/S. INDIAN SCIENTIFIC GLASS INDUSTRIES Vs. M.K. MAHIPALSINGH
January 22, 2018
M/S. INDUSTRIAL AID Vs. MOHAN CHAINS LIMITED
January 17, 2018
M/S. JAIN DEVELOPERS Vs. RAJA R. CHHABRIA
January 29, 2018
M/S. KANDLA CARGO HANDLERS Vs. M/S CONTAINER CORPORATION OF INDIA LTD.
August 1, 2018
M/S. M AND M CONSTRUCTIONS Vs. GOA TILLARI IRRIGATION DEVELOPMENT CORPORATION
February 8, 2018
M/S. MUKAND LIMITED AND OTHERS Vs. DHARMARAJYA KAMGAR KARMACHARI MAHASANGHA
July 11, 2018
M/S. PRABHA ENGINEERING PVT. LTD. Vs. SARVA MAZDOOR SANGH
June 6, 2018
M/S. ROYAL POTTERIES CERAMIC INDUSTRIES Vs. THE COLLECTOR, CHANDRAPUR AND ANOTHER
February 14, 2018
M/S. SAAIDUTT INFRASTRUCTURE PVT. LTD. & ORS. Vs. STATE OF MAHARASHTRA & ORS.
November 1, 2018
M/S. SAI NAMAN DEVELOPERS Vs. THE CHARIMAN / SECRETARY, BHOLENATH KRIPA CHS LTD. AND OTHERS
November 27, 2018
M/S. SANTAJI KRISHI SEWA KENDRA Vs. SHANKAR SONAJI RATHOD
January 18, 2018
M/S. SHEKHAR ELECTRICALS Vs. M/S. FALCON RETREAT PRIVATE LTD.
May 3, 2018
M/S. SHRI SUDARSHAN INDUSTRIES PLOT NO. C60, M.I.D.C. WARDHA Vs. HYGENIC PALM OIL PVT. LTD. AND ORS.
January 16, 2018
M/S. TATA TELESERVICES (MAHARASHTRA) LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 25, 2018
M/S. YASH SOCIETY Vs. THE COMMISSIONER OF INCOME TAX (EXEMPTION) MUMBAI
January 18, 2018
M/S.JWEL BUILDCON PVT. LTD. Vs. SHRI KOHIYAR T. SATARWALA
February 20, 2018
MACHINDRA DATTATRAYA KOKATE Vs. STATE OF MAHARASHTRA
July 5, 2018
MADANLAL AGGARWAL Vs. ABHYUDAYA CO-OPERATIVE BANK LTD.
October 10, 2018
MADHAV ATMARAM SAHAKARI Vs. SUMITRA GOVIND PANSHIKAR, W/O LATE GOVIND PANSHIKAR
October 29, 2018
MADHAV GOVIND DHULSHETE Vs. INCOME TAX OFFICER WARD 3
October 8, 2018
MADHAV NILKANTH THOMBE Vs. THE STATE OF MAHARASHTRA
January 17, 2018
MADHAV S/O DHARMAJI KHODKE Vs. STATE OF MAHARASHTRA
October 16, 2018
MADHAV SAYAJI REDAS, (CONVICT NO. C8294) Vs. THE STATE OF MAHARASHTRA
February 22, 2018
MADHAV VISHWANATH DAWALBHAKTA (DECD) Vs. BENDALE BROTHERS
August 7, 2018
MADHAVI KERKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 5, 2018
MADHAVI SHASHIKANT UMBARJE Vs. STATE OF MAHARASHTRA
August 13, 2018
MADHAVRAO RAMCHANDRA MORE Vs. RAJENDRA SAHAKARI GRIHA NIRMAN SANSTHA MARYADEET
August 8, 2018
MADHU S SADLAPURKAR Vs. UNION OF INDIA (THROUGH) CHIEF OF ARMY STAFF, SENA BHAVAN
January 30, 2018
MADHU SANGMESHWAR DHYADE Vs. SANGMESHWAR SHARANAPPA DHYADE
July 13, 2018
MADHUKAR Vs. STATE OF MAHARASHTRA
July 31, 2018
MADHUKAR DHARMA RATHOD Vs. STATE OF MAHARASHTRA
August 16, 2018
MADHUKAR DILIPRAO WANDILE Vs. STATE OF MAHARASHTRA
February 14, 2018
MADHUKAR NAGNATHRAO BANDALE Vs. STATE OF MAHARASHTRA, THROUGH P S O P S KANDALA, D
June 21, 2018
MADHUKAR S/O BHAVANRAO SADGIR Vs. STATE OF MAHARASHTRA
October 31, 2018
MADHUKAR S/O VITTHALRAO NISTANE Vs. STATE OF MAHARASHTRA AND ANR.
August 1, 2018
MADHUKAR S/O WAGHUJI KOTKONDAWAR Vs. SAKHARAM S/O POCHU YELMULE
February 23, 2018
MADHUKAR S/O.PANDITRAO Vs. THE STATE OF MAHARASHTRA
February 15, 2018
MADHUKAR SHANKAR JAWANJAL Vs. UNION OF INDIA
December 18, 2018
MADHUKAR UTTAM CHAVAN Vs. STATE OF MAHARASHTRA
January 4, 2018
MADHURI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 21, 2018
MADHURI D/O BAPURAO AGLAVE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 12, 2018
MADHUSUDAN ZUMBARLAL SARDA Vs. STATE OF MAHARASHTRA
August 2, 2018
MAHA METAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2018
MAHA SEEDMEN ASSOCIATION Vs. UNION OF INDIA
April 9, 2018
MAHADEO KRISHNA NAIK Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
November 30, 2018
MAHADEO S/O DINBAJI SATHWANE Vs. ANANDRAO S/O RAMKRISHNA BICCHU (SONKUSARE)
April 17, 2018
MAHADEO SHRIPATI KHOT Vs. DIVISIONAL TRAFFIC SUPERINTENDENT (DEFAULT), COMPETENT AUTHORITY MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
July 27, 2018
MAHADEV K NAIK TALSAL, TALAULIM, PONDA, GOA Vs. CIDADE DE GOA, VAINGUINIM BEACH, DONA PAULA, GOA
April 11, 2018
MAHAJAN BHUJANGA UMARE Vs. ADDITIONAL DIVISIONAL COMMISSIONER AURANGABAD
September 12, 2018
MAHALSA SERVICES Vs. STATE OF GOA AND ANOTHER
June 29, 2018
MAHARANA PRATAP SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
March 22, 2018
MAHARASHTRA GIRLS EDUCATION SOCIETY Vs. MAHARASHTRA KARMACHARI SANGHATANA
June 21, 2018
MAHARASHTRA HYBRID SEEDS CO. (PVT.) LTD Vs. THE STATE OF MAHARASHTRA
February 21, 2018
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. CHANDRAKANT KASHNATH LAD
February 5, 2018
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. KAILASHCHANDRA S/O RATANLAL CHOUDHARY AND OTHERS
April 24, 2018
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPN Vs. UNION OF INDIA & ORS
June 22, 2018
MAHARASHTRA OILSEEDS COMMERCIAL Vs. MAROTI NAGORAO KHARBALE
March 20, 2018
MAHARASHTRA PLASTIC MANUFACTURERS ASSOCIATION Vs. STATE OF MAHARASHTRA AND ANOTHER
April 13, 2018
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. SUNIL SANTOSH PAWAR
December 13, 2018
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. PANKAJKUMAR C DABHIRE & ORS
July 3, 2018
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. MOHAN APPARAO JADHAV AND ORS
January 12, 2018
MAHARASHTRA PUBLIC SERVICE COMMISSION THROUGH ITS Vs. AMOL ARJUN NAGARGOJE
April 11, 2018
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT COR Vs. SNEHADEEP STRUCTURES PVT LTD , NAGPUR
March 26, 2018
MAHARASHTRA STATE ELECTRICITY BOARD Vs. TRIMBAK S/O MAHADU ZAMBRE
February 15, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MAHINDRA LIFE SPACE DEVELOPERS LIMITED
August 7, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. VEGA CHEMICALS PVT LTD
December 18, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED (MSEDCL) Vs. SERVICE
April 3, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS Vs. SMT. CHANDRABHAGABAI RAGHOBA MANDPE AND OTHERS
April 3, 2018
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. JAWAHAR SHETKARI SOOT GIRNI LTD
August 21, 2018
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD Vs. SIMPLEX GAYATRI CONSORTIUM
April 19, 2018
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. A B PATEL
October 5, 2018
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, MUMBAI, THROUGH DIVISIONAL CONTROLLER, MSRTC, AHMEDNAGAR DIVISION, AHMEDNAGAR Vs. DILIP S/O POPATRAO KATE
July 6, 2018
MAHARASHTRA STATE WAREHOUSING Vs. SUDHADEVI W/O RAMAKANT LOIYA
May 4, 2018
MAHARSHI VITHAL RAMAJI SHINDE Vs. THE STATE OF MAHARASHTRA
February 24, 2018
MAHATMA PHULE MAGASVARGIYA Vs. THE STATE OF MAHARASHTRA
February 21, 2018
MAHENDRA Vs. THE STATE OF MAHARASHTRA AND OTHERS
April 4, 2018
MAHENDRA N PARDESHI Vs. STATE OF MAHARASHTRA AND OTHERS
June 5, 2018
MAHENDRA PRATAP SINGH & ORS Vs. STATE OF MAHARASHTRA & ANR
February 28, 2018
MAHENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
December 5, 2018
MAHENDRA SINGH TULSHI SINGH AND ORS. Vs. GURPREET SINGH GURUDEV SINGH AND ORS.
December 11, 2018
MAHESH Vs. THE STATE OF MAHARASHTRA
October 17, 2018
MAHESH ANNARAO JEDAGE Vs. STATE OF MAHARASHTRA
December 6, 2018
MAHESH ANNARAO JEDAGE Vs. STATE OF MAHARASHTRA
November 22, 2018
MAHESH D JOBANPUTRA Vs. MUNICIPAL CORPORATION OF GREATER) MUMBAI, THROUGH ASSISTANT MUNICIPAL COMMISSIONER HAVING ITS OFFICE AT DESIGNATED OFFICER
October 22, 2018
MAHESH P. PATEL Vs. COMMISSIONER OF CUSTOMS (EP)
December 12, 2018
MAHESH S/O RAJARAM GONDARE Vs. STATE OF MAHARASHTRA
December 6, 2018
MAHESH V PAWAR Vs. ADDL CHIEF SECRETARY FINANCE DEPTT AND OTHERS
March 15, 2018
MAHINDRA & MAHINDRA LIMITED GATEWAY BUILDING, APOLLO BUNDER MUMBAI Vs. STATE OF MAHARASHTRA THROUGH SECRETARY MINISTRY IF FINANCE, MANTRALAYA, MUMBAI
August 14, 2018
MAINABAI W/O RANGNATH PATANKAR Vs. KUNDALIK S/O DHONDIBA KALADHONE
December 7, 2018
MAITRI PARK CO-OPERATIVE HOUSING SOCIETY LTD Vs. VIRENDRA KHANNA
August 24, 2018
MAJID NISAR KHAN Vs. STATE OF MAHARASHTRA & ANR
June 7, 2018
MAJJIDKHA S/O HANIFKHA KHAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, BALLARSHA, TALUQ BALLARSHA, DISTRICT CHANDRAPUR
October 12, 2018
MALABAR HILL CITIZENS FORUM & ANR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
May 3, 2018
MALABAR HILL CITIZENS FORUM SOCIETY, MUMBAI AND ANOTHER Vs. ASSISTANT MUNICIPAL COMMISSIONER, MUMBAI AND OTHERS
January 17, 2018
MALI ALIAS MALINI NAMDEO NAIK, AMONKAR ALIAS SAMANT Vs. RAVINDRA RAGHUNATH SAMANT
April 27, 2018
MAMTA GAUTAM WANKHEDE Vs. GAUTAM SUKHDEV WANKHEDE
February 2, 2018
MANAGING DIRECTOR, MAHARASHTRA STATE FARMING CORPORATION Vs. ANANDA SITARAM PATIL
November 19, 2018
MANALI D/O CHANDRASHEKHAR BARDE Vs. CENTRAL BOARD OF SECONDARY EDUCATION,
April 23, 2018
MANDA ASHOK SONUNE Vs. ADDITIONAL COMMISSIONER
March 8, 2018
MANEESHA NARVEKAR Vs. STATE OF GOA
February 16, 2018
MANGAL @ MANGESH HUSEN MESHRAM Vs. THE STATE OF MAHARASHTRA
November 2, 2018
MANGAL RAJARAM MAGAR Vs. STATE OF MAHARASHTRA, THROUGH SHIVAJINAGAR POLICE STATION, BEED, TALUKA & DIST BEED
September 10, 2018
MANGALABAI BHASKAR THAKARE Vs. THE STATE OF MAH
March 28, 2018
MANGALSING KHUMA MUJALDA Vs. THE STATE OF MAHARASHTRA
January 23, 2018
MANGALSINGH @ MANGESH CHATURSINGH ONAVALE Vs. STATE OF MAHARASHTRA
October 26, 2018
MANGESH S/O LAXMIKANT BHALERAO Vs. STATE OF MAHARASHTRA
September 7, 2018
MANGESH S/O SUDHAKAR TAMBE Vs. STATE OF MAHARASHTRA
April 27, 2018
MANGILAL MISHRIMAL BAFNA DIED Vs. NEMICHAND KHETMAL JAIN DIED
February 5, 2018
MANIK DAGADU SHAIKH SINCE DECEASED Vs. SOPAN TATYABA WADHMODE
August 2, 2018
MANIK KESHAV JAGDALE Vs. PARNER TALUKA SAHAKARI SAKHAR KARKHANA AND ANR
July 17, 2018
MANIK S/O SAHADU KEDAR Vs. STATE OF MAHARASHTRA
December 18, 2018
MANIPAL FINANCE CORPORATION LTD Vs. KOTAK MAHINDRA BANK LTD
September 18, 2018
MANISH NARESH THAKUR Vs. STATE OF MAHARASHTRA
July 12, 2018
MANISH S PARDASANI Vs. INSPECTOR STATE EXCISE AND ORS
October 5, 2018
MANISHA BIJAL SHAH Vs. SHANKAR LAXMAN SUTAR
March 7, 2018
MANISHA SHAILESH CHOUDHARI Vs. THE STATE OF MAHARASHTRA
February 20, 2018
MANJULABEN SHAH Vs. MADHURIBEN MEGHJI SHAH
January 30, 2018
MANJUSHA Vs. STATE OF MAHARASHTRA
January 5, 2018
MANJUSHA W/O ARUN DAMKONDWAR Vs. STATE OF MAHARASHTRA
July 24, 2018
MANOHAR JOHN SABLE Vs. STATE OF MAHARASHTRA
July 6, 2018
MANOHAR RAMCHANDRA DESHPANDE Vs. PRALHADRAO S/O RAMCHANDRA DESHPANDE
December 10, 2018
MANOHAR RAMCHANDRA JADHAV Vs. SANGITA MANOHAR JADHAV
March 21, 2018
MANOHAR S/O MAHADEORAO SATPUTE Vs. PRABHAKAR S/O RAMDASJI AMRUTKAR
June 22, 2018
MANOHKHORGADE AND ANOTHER Vs. STATE OF MAHARASHTRA AND ORS
September 19, 2018
MANOJ Vs. STATE OF MAHARASHTRA
June 4, 2018
MANOJ BUDHAJI PATIL, SON OF BUDHAJI GUNDU PATIL Vs. BORKAR NURSING HOME, PROPRIETARY CONCERN OF VANDANA BORKAR, WIFE OF LATE ATMARAM ALIAS SHAILESH RAMESH BORKAR
July 6, 2018
MANOJ PARMESHWAR SIDAM Vs. STATE OF MAHARASHTRA, THROUGH ITS DISTRICT ELECTIO
June 27, 2018
MANOJ S/O MOHANLAL JAISWAL Vs. PRAKASH S/O NANULAL JAISWAL
September 3, 2018
MANOJ S/O RAGHUNATH PATIL Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY SCHOOL AND EDUCATION DEPARTMENT, MANTRALAYA, MUMBAI
July 11, 2018
MANOJ SADASHIORAO BHISE Vs. STATE OF MAHARASHTRA
January 9, 2018
MANOJKUMAR NEMAJI SHAHARE Vs. ZILLA PARISHAD, NAGPUR
December 22, 2018
MANUBHAI HARGOVANDAS PATEL Vs. RAVINDRA SARJAN YADAV & ANR
April 6, 2018
MANVEL TUSCANO Vs. DLF LIMITED
November 21, 2018
MARIA ADELAIDE PEREIRA E RODRIGUES DAUGHTER OF LATE LEITERO SIMAO RODRIGUES Vs. NEELESH PRABHUDESSAI S/O KESHAV PRABHUDESSAI
July 13, 2018
MARIA ILDA MARGARIDA QUITEIRO E CORTEZ Vs. FOMENTO CORP , MARGAO
September 27, 2018
MARIA JOAQUINA PEREIRA Vs. STATE THROUGH ITS CHIEF SECRETARY, SECRETARIAT, PORVORIM, GOA
August 23, 2018
MARIA MERCY SUZANA FERNANDES Vs. FRANCISCO MONTE PIEDADE CRUZ
February 20, 2018
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June 7, 2018
MARIA SANTANA LOBO (DELETED) Vs. COFRE DE CAPELA DE S JOAO BAPTISTA
December 10, 2018
MARIANO MESQUITA, SON OF MARCAL ALIAS JOAO PAULO MESQUITA Vs. SELVA RAJU NADAR, SON OF MADASWAMY NADAR
July 31, 2018
MARIYAM BEGUM ABDUL JALIL KHAN Vs. STATE OF MAHARASHTRA
March 20, 2018
MAROTI Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
March 5, 2018
MAROTI MAHADUJI WANKHEDE Vs. STATE OF MAHARASHTRA
January 4, 2018
MAROTI S/O BHAURAOJI CHANDANKHEDE Vs. HIGH COURT OF JUDICATURE AT BOMBAY
September 10, 2018
MAROTI S/O BHIWAJI HATWAR Vs. DADA S/O DASHRATH MANGRULKAR
April 19, 2018
MAROTI S/O HANMANTRAO KAMLAPURE Vs. STATE OF MAHARASHTRA, THROUGH INCHARGE POLICE STATION OFFICER, POLICE STATION AIRPORT, NANDED, TAL & DIST NANDED
September 25, 2018
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June 7, 2018
MARS ENTERPRISES AND HOSPITALITY PVT LTD Vs. STATE OF MAHARASHTRA AND ORS
August 13, 2018
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April 10, 2018
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March 27, 2018
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February 15, 2018
MARUTI RAMCHANDRA GHOLAP Vs. STATE OF MAHARASHTRA
January 19, 2018
MARUTI S/O MAHADEO RAUT Vs. THE STATE OF MAHARASHTRA
March 15, 2018
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December 11, 2018
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March 15, 2018
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August 10, 2018
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February 20, 2018
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December 6, 2018
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August 14, 2018
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July 26, 2018
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December 17, 2018
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August 27, 2018
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June 7, 2018
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December 3, 2018
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April 11, 2018
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July 27, 2018
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June 28, 2018
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June 7, 2018
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October 9, 2018
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September 14, 2018
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April 17, 2018
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December 13, 2018
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April 27, 2018
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August 31, 2018
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April 5, 2018
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August 9, 2018
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October 3, 2018
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January 8, 2018
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November 19, 2018
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April 19, 2018
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October 12, 2018
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November 30, 2018
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December 22, 2018
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June 5, 2018
MILIND RAMAKANT EKBOTE Vs. STATE OF MAHARASHTRA
February 2, 2018
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August 23, 2018
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August 20, 2018
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March 19, 2018
MINA Vs. UNION OF INDIA
May 4, 2018
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March 28, 2018
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August 2, 2018
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April 16, 2018
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February 8, 2018
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July 6, 2018
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March 20, 2018
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July 5, 2018
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August 8, 2018
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June 29, 2018
MOHAMMAD MOIN Vs. STATE OF MAHARASHTRA
July 4, 2018
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December 5, 2018
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June 29, 2018
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June 14, 2018
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March 21, 2018
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July 3, 2018
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April 4, 2018
MOHAN GANGARAM KESADE Vs. THE STATE OF MAHARASHTRA
November 26, 2018
MOHAN MENGHRAJ SHROFF Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES
April 24, 2018
MOHAN RAMRAO KHANDERAO Vs. STATE OF MAHARASHTRA AND ORS.
April 2, 2018
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January 25, 2018
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February 1, 2018
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September 12, 2018
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July 5, 2018
MOHD IRSHAD KAMRUDDIN @ KAMAL HASAN SHEIKH @ CHOTU Vs. DEPUTY INSPECTOR GENERAL (PRISON), (EAST), NAGPUR
June 26, 2018
MOHD RAFIQUE MOHD HUSSAIN TINWALA Vs. S S ENTERPRISES
October 23, 2018
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August 21, 2018
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September 17, 2018
MOHINI T GAD Vs. DEPUTY COLLECTOR, LAND ACQUISITION OFFICER, PANAJI GOA
October 5, 2018
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January 25, 2018
MOMENTUM CONSULTING PVT. LTD. Vs. SAFFRON INDUSTRIES LTD.
January 19, 2018
MONA W/O NANDKISHOR SAWALAKHE Vs. STATE OF MAHARASHTRA
April 3, 2018
MONEY NAIR Vs. M/S POWER & CONTROL TRANSFORMER INDUSTRIES PVT. LTD.
December 22, 2018
MONIKA SUNIL SHINDE Vs. STATE OF MAHARASHTRA
August 1, 2018
MONITRON SECURITY PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
July 24, 2018
MORESHWAR S/O VITTHALRAO LOLANKAR Vs. STATE OF MAHARASHTRA
November 28, 2018
MORESHWAR WASUDEO RAKHADE Vs. STATE OF MAH.
January 31, 2018
MORYA HOMES, A PARTNERSHIP FIRM Vs. SLUM REHABILITATION AUTHORITY
July 23, 2018
MOTIRAM S/O MAROTI MAKODE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION
June 13, 2018
MOUR MARBLES INDUSTRIES PVT LTD Vs. MOTILAL LAXMICHAND SALECHA HUF
June 11, 2018
MR. ASHOK NARAYAN LANDE Vs. STATE OF MAHARASHTRA
July 13, 2018
MR. AUGUSTO T. DSOUZA Vs. CAETAN DSOUZA
March 8, 2018
MR. DEEPAK GOKULCHAND AGGARWAL Vs. MRS. MEGHNA DEEPAK AGGARWAL
April 27, 2018
MR. FELIX ANTONIO FERNANDES, S/O ANTONIO FERNANDES AND OTHERS Vs. THE CHIEF SECRETARY GOVERNMENT OF GOA AND OTHERS
February 12, 2018
MR. FELTON FERNANDES AND ORS. Vs. UNION OF INDIA AND ORS.
September 3, 2018
MR. KASHINATH JAIRAM SHETYE AND OTHERS Vs. M/S SHILPI CONSTRUCTIONS SAPNA GARDENS AND OTHERS
March 27, 2018
MR. PANKAJ BABULAL KOTECHA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
August 3, 2018
MR. RAJU JOGANPALLI AND ORS. Vs. MUNICIPAL COMMISSIONER AND ORS.
May 3, 2018
MR. RANJEET SINGH PYARA SINGH KAURA Vs. YOGESH BABANRAO VEDPATHAK
January 30, 2018
MR. SAIFUDDIN FIDA ALI DAMA Vs. STATE OF MAHARASHTRA
January 29, 2018
MR. SHRIKANT RAJARAM SARMOKDAM AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS
September 11, 2018
MR. SUSRUTA AGNELO PAULO GOMES MARTINS (DECEASED Vs. MRS. MEENACSHI PHILOMENA MARTINS
January 30, 2018
MR. ULHAS T. NAIK, ADVOCATE PRACTICING IN HIGH COURT Vs. THE HONBLE PRESIDENT OF INDIA
February 8, 2018
MR. VASANTRAO GULABRAO THAKRE Vs. MR. SUDHAKAR WAMANRAO HINGANKAR
May 4, 2018
MR. VENU SRINIVASAN Vs. THE STATE OF MAHARASHTRA
February 12, 2018
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March 20, 2018
MR.MANJILY DEVASSY VERGHESE Vs. MR. KRUSHNA LAXMAN KHANDAGAL (DECEASED)
November 2, 2018
MR.PRAKASH KUMAR SINGHEE Vs. MS.AMRAPALI SINGHEE
May 4, 2018
MRINAL WD/O LATE SUDHAKARRAO BHAKE Vs. STATE BANK OF INDIA, STATION ROAD BRANCH, NAGPUR
November 24, 2018
MRS VAISHALI ASHISH SHAH OF MUMBAI INDIAN INHABITANT Vs. MR ASHISH MANSUKHLAL SHAH OF MUMBAI INDIAN INHABITANT
August 3, 2018
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March 15, 2018
MRS. IVY C. DA CONCEICAO Vs. STATE OF GOA AND OTHERS
September 12, 2018
MRS. MEENACSHI PHILOMENA MARTINS Vs. MR. SUSRUTA AGNELO PAULO GOMES MARTINS AND OTHERS
January 29, 2018
MRS. SHLOKHA N. CHHABRIA Vs. MR. NARENDRA A. CHHABRIA
December 7, 2018
MRS. SHWETA D. HIRVE Vs. U.P. STATE ROADWAYS TRANSPORT CORPORATION
March 8, 2018
MRS. SWATI CHETAN FULZELE Vs. UNION OF INDIA
February 2, 2018
MRS.PADMINI CHANDRAN MENON Vs. VIJAY CHANDRAN MENON
January 10, 2018
MRS.UJJWALA SHANKARRAO WANKHADE Vs. STATE OF MAH.THR.PRINCIPLE
March 15, 2018
MRUNAL BHALCHANDRA GHODKE Vs. STATE OF MAHARASHTRA
March 6, 2018
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December 22, 2018
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April 5, 2018
MS. SACHI Vs. STATE OF MAHARASHTRA AND OTHERS
August 20, 2018
MSTC LTD. Vs. OMEGA PETRO PRODUCTS PVT. LTD.
January 16, 2018
MUKAND LIMITED AND OTHERS Vs. DHARMARAJYA KAMGAR KARMACHARI MAHASANGHA
July 11, 2018
MUKESH @ VICKY S/O. SURESH DENDULE Vs. STATE OF MAHARASHTRA
January 8, 2018
MUKESH J SHAH Vs. KIRAN MUKESH SHAH NEE
December 22, 2018
MUKESH MULJI SHAH Vs. DEPUTY COMMISSIONER OF CENTRAL GST
June 5, 2018
MUKESH POPATLAL GADA Vs. STATE OF MAHARASHTRA (AT INSTANCE OF FARASKHANA POLICE STATION), PUNE
August 16, 2018
MUKESH S/O KRISHNA BHOGE Vs. STATE OF MAHARASHTRA
December 5, 2018
MUKESH SHRIRAM KHOBRAGADE Vs. VS THE STATE OF MAHARASHTRA
March 5, 2018
MUKESH SON OF TULSHIRAM MADAVI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, LAHERI, TAHSIL EETAPALLI, DISTRICT GADCHIROLI
January 10, 2018
MUKESHBHAI BALABHAI PATEL Vs. STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR
August 16, 2018
MUKTA DABHOLKAR & ANR. Vs. CENTRAL BUREAU OF INVESTIGATION & ORS.
July 17, 2018
MUKTABAI NAGNATH KULAL AND ORS Vs. VASUDEO VITTHAL RELAKAR
January 4, 2018
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January 30, 2018
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March 7, 2018
MULTI COMMODITY EXCHANGE OF INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 1, 2018
MULTI COMMODITY EXCHANGE OF INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 2018
MUNICIPAL CORPORATION FOR THE CITY OF KALYAN & DOMBIVLI Vs. SHRI PANDURANG B. JADHAV
June 11, 2018
MUNICIPAL CORPORATION OF GR MUMBAI Vs. GAMMON INDIA LIMITED
December 4, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. HARISH MANILAL PATHAK ADULT
November 21, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. STATE OF MAHARASHTRA AND ORS
February 28, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SUHAS SHRIDHAR RANE
April 27, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI & ANR Vs. BEST WORKERS UNION & ORS
July 9, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI OFFICE OF EDUCATION DEPARTMENT Vs. VRUNDA VIJAYKUMAR KULKARNI
August 6, 2018
MUNICIPAL CORPORATION OF GREATER MUMBAI, HAVING ITS HEAD OFFICE AT MAHAPALIKA MARG, MUMBAI Vs. BHANDUP AMBER CO-OPERATIVE HOUSING SOCIETY LTD , MUMBAI
September 28, 2018
MUNICIPAL CORPORATION OF THE CITY OF AMRAVATI Vs. GHANSHYAM UTTAMCHAND BATRA AND OTHERS
July 31, 2018
MUNICIPAL COUNCIL Vs. VILAS DATTATRAY NERPAGAR AND OTHERS
May 11, 2018
MUNICIPAL COUNCIL, DIGRAS Vs. SATISCHANDRA RIKHABCHANDRA MEHTA
March 1, 2018
MUNICIPAL COUNCIL, PAITHAN, TQ PAITHAN, DIST AURANGABAD Vs. SOLID WASTE MANAGEMENT INSTITUTE OF MAHARASHTRA
September 18, 2018
MURLI INDUSTRIES LIMITED Vs. OFFICIAL LIQUIDATOR AS PROVISIONAL LIQUIDATOR
November 2, 2018
MURLI INDUSTRIES LTD Vs. PRIMO PICK N PACK PVT. LTD
November 2, 2018
MURLIDHAR SINGH S/O. JAINATH Vs. UNION OF INDIA
January 4, 2018
MURTUZA YUSUF ELECTRICWALA Vs. STATE OF MAHARASHTRA
June 7, 2018
MUSTAKIMKHAN YAWAR KHAN (PEON) Vs. AZAD EDUCATION ASSOCIATION AND SOCIAL WELFARE SANSTHA
December 3, 2018
MV AMOY FORTUNE Vs. MV AMOY FORTUNE
June 4, 2018
N H SECURITIES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 30, 2018
NADEEM MAJID OOMERBHOY Vs. RASHID SATTAR OOMERBHOY & ORS
November 26, 2018
NADIM MEMON Vs. MUMBAI CRICKET ASSOCIATION
November 6, 2018
NAFIZ ALAM NURUL HUDDA SHAIKH Vs. STATE OF MAHARASHTRA
April 27, 2018
NAGAR URBAN COOPERATIVE BANK LTD Vs. SANDHYA BANSILAL DAYAMA
May 9, 2018
NAGARWALA CONSTRUCTIONS Vs. SUNITA ASHOK VERMA
August 13, 2018
NAGESH GAONKAR Vs. INSPECTOR GENERAL OF PRISONS GOVERNMENT OF GOA, OFFICE OF INSPECTOR GENERAL OF PRISONS
May 9, 2018
NAGRAJ CHANDMAL CHAJED Vs. STATE OF MAHARASHTRA
November 19, 2018
NAINA P MAHTANI & ANR Vs. REENA DHIR NEE REENA MALANI AND 6 ORS
September 25, 2018
NAJAMA KHATOON W/O MOHAMMAD IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
September 27, 2018
NAJUK SITARAM MADAVI Vs. STATE OF MAHARASHTRA
November 27, 2018
NAMAN VARMA Vs. DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY, MUMBAI & ORS
April 17, 2018
NAMDEO Vs. STATE OF MAHARASHTRA
March 14, 2018
NAMDEO KACHARUJI MESHRAM Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER
August 16, 2018
NAMDEO S/O BAKARAMJI PAGARE Vs. STATE OF MAHARASHTRA, THROUGH ITS ANTI CORRUPTION
June 11, 2018
NANA @ SANDEEP TUKARAM SHINDE Vs. STATE OF MAHARASHTRA
November 26, 2018
NANA S/O SHIVRAM KOKARE Vs. STATE OF MAHARASHTRA
February 12, 2018
NANAJI NATHU MORE AND ORS Vs. STATE OF MAHARASHTRA & ANR
September 17, 2018
NANASAHEB S/O GANPAT NEHUL Vs. STATE OF MAHARASHTRA
April 25, 2018
NANDA SHIRODKAR Vs. DCI PHARMACEUTICALS PVT LTD
July 30, 2018
NANDATAI VASANTRAO ALLURWAR Vs. REGISTRAR AND RETURNING OFFICER
April 3, 2018
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July 16, 2018
NANDED MERCHANT S COOPERATIVE BANK LTD Vs. PRABHAKAR ANANTRAO DEBADWAR
October 30, 2018
NANDKISHOR HEMRAJ KHANDELWAL Vs. CHANDRAKALABAI KISANRAO MAROTKAR
February 26, 2018
NANDKISHOR PRALHAD VYAWAHARE Vs. SAU. MANGALA W/O PRATAP BANSAR
May 3, 2018
NANDKISHOR S/O PRABHUDAYAL BAWANKAR Vs. STATE OF MAHARASHTRA
May 4, 2018
NANDKISHORE @ BHIMKUMAR BHAJUMAN SINGH Vs. STATE OF MAHARASHTRA
January 5, 2018
NANDKUMAR Vs. STATE OF MAHARASHTRA
July 19, 2018
NANDKUMAR BHANUDAS KULKARNI Vs. THE STATE OF MAHARASHTRA AND OTHERS
November 26, 2018
NANDKUMAR KASHINATH MADHAVI AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
February 15, 2018
NANDLAL CHATURVEDI Vs. STATE OF MAHARASHTRA
July 12, 2018
NANDLAL GANGARAM RANGLANI Vs. MAHAK AMIT RANGLANI AND ANR
July 20, 2018
NANDLAL KEWALRAMANI Vs. RAJESH NANDLAL KEWALRAMANI
October 11, 2018
NANDLAL S/O WASUDEO BADWAIK Vs. SAU. LATA W/O NANDLAL BADWAIK
July 18, 2018
NANDLAL SON OF KRISHNARAO YELNE Vs. CHANDRAKANT SON OF NARHARI RAJURKAR
June 14, 2018
NANDLAL WADHUMAL KUKREJA AND OTHERS Vs. DHONDU RAMDAS PATIL AND ANOTHER
January 18, 2018
NANDU S/O MANIRAM MANDRAWALE Vs. STATE OF MAHARASHTRA
October 17, 2018
NANDURBAR GULABSING SURESHSING SISODIYA Vs. STATE OF MAHARASHTRA
October 31, 2018
NANJI SUNDERJI SEJPAL Vs. VITHURAM SHIVLAL LAHOTI DENAGI TRUST & OTHERS
October 12, 2018
NANSEE CONSTRUCTIONS PRIVATE Vs. MADHAVSINGH GORDHANDAS AND ORS
November 19, 2018
NARAIN RAMCHANDRA BAKHLE Vs. GOVIND DATTA BAKHLE
July 9, 2018
NARAYAN DATTATRAYA POLAWAR Vs. THE STATE OF MAHARASHTRA
February 12, 2018
NARAYAN GANESH KHAIRNAR Vs. STATE OF MAHARASHTRA & ORS
June 28, 2018
NARAYAN KALBA GAIKWAD Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, KANDHAR TQ KANDHAR DIST NANDED
January 24, 2018
NARAYAN KERU NITANWARE Vs. TARABAI DAGDU NITANWARE
January 15, 2018
NARAYAN KRASHNAJI JADHAV Vs. DHONDIRAM
February 1, 2018
NARAYAN S/O PUNDLIKRAO MARUDKAR Vs. STATE OF MAHARASHTRA
February 26, 2018
NARAYAN S/O. DEWAJI BODHELE Vs. THE STATE OF MAHARASHTRA
March 22, 2018
NARAYAN SHRIRAM MUNDALE Vs. THE STATE OF MAHARASHTRA
March 13, 2018
NARAYAN TULSHIRAM JADHAV Vs. STATE OF MAHARASHTRA
January 9, 2018
NARAYANDAS S/O CHETUMAL ADVANI Vs. SURESH S/O NAMDEORAO MENDHEKAR
March 20, 2018
NARCINHA R KALANGUTKAR, S/O LATE RAJARAM V KALANGUTKAR Vs. USHA ULHAS KERKAR, WIFE OF ULHAS SONU KERKAR
November 22, 2018
NARENDRA LALCHANDJI MEHTA Vs. NARENDRA LALCHANDJI MEHTA
February 9, 2018
NARENDRA S/O HIRALAL KALE Vs. BABASAHEB AMBEDKAR MARATHAWADA UNIVERSITY, AURANGABAD THROUGH
July 20, 2018
NARENDRASINH B DESAI AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 12, 2018
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November 29, 2018
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April 3, 2018
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November 19, 2018
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June 18, 2018
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October 24, 2018
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PRABHU Vs. STATE OF MAHARASHTRA
December 21, 2018
PRABODH K. MEHTA Vs. CHARUBEN K. MEHTA
March 1, 2018
PRACHI D/O SUNIL KURKUTE Vs. THE STATE OF MAHARASHTRA
February 28, 2018
PRADEEP ARORA Vs. STATE OF MAHARASHTRA
November 2, 2018
PRADEEP GANPATRAO KARAD Vs. STATE OF MAHARASHTRA
January 22, 2018
PRADEEP KUMAR LALIT KUMAR PANDYA Vs. RUXMANI HARISINGH KAPADIA AND ORS
December 22, 2018
PRADEEP RAMCHANDRA VELIP Vs. STATE OF GOA, THROUGH POLICE INSPECTOR
January 5, 2018
PRADEEP SAKHARAM JADHAV Vs. STATE OF MAHARASHTRA
March 16, 2018
PRADEEP SUNIL BAWANE Vs. STATE OF MAHARASHTRA
May 2, 2018
PRADEEP VYANKATRAO SHINDE Vs. DIVISIONAL CONTROLLER MSRTC, NAGPUR AND ANOTHER
September 10, 2018
PRADEEPKUMAR NANALAL Vs. MUNICIPAL COMMISSIONER
January 4, 2018
PRADIP GULABRAO PAWAR Vs. THE STATE OF MAHARASHTRA
February 15, 2018
PRADIP RAMKRUSHNA SHEDMAKE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICE
June 20, 2018
PRAFUL ALIAS GUDDU VASANTA PANDAV Vs. STATE OF MAHARASHTRA
March 26, 2018
PRAFULLA NARHARI BARABDE Vs. STATE OF MAHARASHTRA,
May 4, 2018
PRAFULLA RAMBHAU KACHARE Vs. STATE OF MAHARASHTRA
January 10, 2018
PRAGGNA PUJARA Vs. J P MORGAN SERVICES INDIA PVT LTD
July 25, 2018
PRAJWALIT TULARAM GAIKWAD Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
August 24, 2018
PRAKASH DHONDIBA PAWAR Vs. STATE OF MAH.
November 24, 2018
PRAKASH G. GOYAL Vs. SAYYED AYAZ ALI S/O MAKDOOM ALI
September 14, 2018
PRAKASH PREMNATH GAIKWAD Vs. ROLF D SOUZA, ADULT, AGE NOT KNOWN, OCCUPATION SERVICE
March 19, 2018
PRAKASH REVACHAND BUDHRANI Vs. STATE OF MAHARASHTRA
October 24, 2018
PRAKASH S/O MAKDU PATIL Vs. CHAIRMAN, ABHAY YUVA KALYAN KENDRA, ANMOLNAGAR, DHULE
April 10, 2018
PRAKASH S/O MAROTI GAIKWAD Vs. THE STATE OF MAHARASHTRA
January 25, 2018
PRAKASH S/O PANDURANG BORKAR Vs. STATE OF MAHARASHTRA
March 26, 2018
PRAKASH S/O SAMBHAJI WAGHMARE Vs. STATE OF MAHARASHTRA
November 2, 2018
PRAKASH S/O VALLABHDAS MUNDHADA Vs. YUSUF S/O MANWAR DESHMUKH
March 13, 2018
PRAKASH VARIK Vs. CHAIRMAN, SHIVNERY CO-OPERATIVE HOUSING SOCIETY, COMBA, MARGAO, GOA
February 20, 2018
PRAKASH VITHALRAO KAVTHEKARDOIFODE Vs. BAJRANG MANOHAR SONAVANE
December 21, 2018
PRAKASHSINHA S/O MADHAVSINHA GADIYA Vs. STATE OF MAHARASHTRA, (COPY TO BE SERVED ON PUBLIC
June 18, 2018
PRALHAD GANGARAM BANSWAL Vs. DEFENCE ESTATE OFFICER
August 13, 2018
PRALHAD GOPALRAO KOBRAGADE Vs. STATE OF MAHARASHTRA, EDUCATION DEPARTMENT, THROUGH ITS SECRETARY, MANTRALAYA, MUMBAI
September 3, 2018
PRALHAD S/O JAGATRAM CHAVAN Vs. STATE OF MAHARASHTRA THROUGH ITS POLICE STATION OFFICER, POLICE STATION, MANA, DIST AKOLA
July 6, 2018
PRALHAD S/O. PUNDLIK NAWADE Vs. THE STATE OF MAHARASHTRA
March 22, 2018
PRAMILA BALASAHEB BHINTADE & ORS Vs. ANUSAYA SARJERAO GUJAR & ORS
January 11, 2018
PRAMILA PRABHAKAR ARLEKARGOVEKAR Vs. ANTONIETA ADELINA TEMUDO
December 17, 2018
PRAMILABAI Vs. STATE OF MAHARASHTRA
January 17, 2018
PRAMOD HEMRAJ Vs. DEPUTY DIRECTOR
January 4, 2018
PRAMOD KUMAR Vs. ASHISH AND OTHERS
September 10, 2018
PRAMOD MORESHWAR TATTU Vs. SUBDIVISIONAL OFFICER, BARAMATI AND OTHERS
July 17, 2018
PRAMOD PURUSHOTTAM SATHE Vs. REKHA PRAMOD SATHE
July 10, 2018
PRAMOD S/O HARI (HARIBHAU) KHAIRNAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, SATARA, TALUKA & DIST AURANGABAD
September 11, 2018
PRAMOD SHRIRAM TELGOTE Vs. STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER, BORGAON MANJU, POLICE STATION TQ AND DISTT AKOLA
July 4, 2018
PRASAD ANIL KULKARNI Vs. UNION OF INDIA
July 30, 2018
PRASHANT ANJAYYA YEDAWAR Vs. STATE OF MAHARASHTRA
February 7, 2018
PRASHANT RAJ Vs. ARUNABH KUMAR AND 2 ORS
October 24, 2018
PRASHANT S. BEDMUTHA Vs. THE UNION OF INDIA & ORS.
November 1, 2018
PRASHANT S/O DAULAT KARWATE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION DURGAPUR
March 27, 2018
PRASHANT S/O JIJABRAO PATIL Vs. STATE OF MAHARASHTRA
March 12, 2018
PRASHANT S/O PRAVINSINGH GIRASE Vs. STATE OF MAHARASHTRA
August 10, 2018
PRASHANT S/O VASANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
September 26, 2018
PRASHANT SHYAM SAPKALE Vs. STATE OF MAHARASHTRA
March 9, 2018
PRASHANT SON OF MANMOHANJI LADDHA Vs. SAU MADHURI W/O PRASHANT LADDHA
April 6, 2018
PRATAP BHIMSINGH PARERA Vs. STATE OF MAHARASHTRA & ANR
December 7, 2018
PRATAPSINHA S/O VITTHALSINHAJI BELODE Vs. SUNIL S/O DEVGIR GOSAVI
June 11, 2018
PRATIBHA NARENDRA KULKARNI AND ANOTHER Vs. NARENDRA RAMKRISHNA KULKARNI AND ANOTHER
December 22, 2018
PRATIBHA WIDOW SUNIL GAWAI AND ANOTHER Vs. SUNIL BHAGWAN THENG AND ANOTHER
May 3, 2018
PRATIM @ PETER MUKHERJEA Vs. UNION OF INDIA
January 19, 2018
PRAVEEN S/O CHAMPATRAO REVATKAR Vs. HANUMAN S/O SURAJMAL SHARMA
March 15, 2018
PRAVIN Vs. STATE OF MAHARASHTRA
October 24, 2018
PRAVIN @ BALYA RAMDASPANT NIKAM Vs. STATE OF MAHARASHTRA, THROUGH P S O , POLICE STATION, BENODA, TQ WARUD, DISTT AMRAVATI
September 24, 2018
PRAVIN @ SHRIKRISHNA CHANDRAKANT MARATHE Vs. STATE OF MAHARASHTRA
June 4, 2018
PRAVIN BALISINGH RAGHUVANSHI Vs. SANT GADGEBABA AMRAVATI UNIVERSITY
December 12, 2018
PRAVIN S/O MADHUKAR THAKARE Vs. STATE OF MAHARASHTRA, REPRESENTED BY COLLECTOR, AMRAVATI, DIST AMRAVATI
January 29, 2018
PRAVIN S/O NARSINGRAO JETHEWAD Vs. THE STATE OF MAHARASHTRA
February 5, 2018
PRAVIN S/O RANGNATH SHIRKE Vs. THE STATE OF MAHARASHTRA
May 4, 2018
PRAVIN S/O VASANT TAYADE Vs. STATE OF MAHARASHTRA
November 2, 2018
PRAVIN VIJAY PANPATIL Vs. SUREKHA
December 22, 2018
PRAXIS ENERGY AGENTS SA Vs. M T PRATIBHA NEERA
May 4, 2018
PREMCHAND S/O PHOOLCHAND JANGDE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
November 21, 2018
PREMDEEP NISHIKANT MATLANE Vs. BHAVANA W/O PREMDEEP MATLANE
June 15, 2018
PREMIER INDIA ROAD SERVICE, NAGPUR Vs. NATIONAL INSURANCE CO LTD , NAGPUR AND ANOTHER
May 5, 2018
PRESIDENT, DONDE SHIKSHAN PRASARAK MANDAL Vs. NANDKUMAR PATILBHUWA GARGOTE AND OTHERS
August 1, 2018
PRESIDENT, MULUND GYMKHANA Vs. NAGARKAR AJIT CHANDRAKANT AND OTHERS
July 19, 2018
PRESIDENT, MUNICIPAL COUNCIL, ACHALPUR Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION
November 29, 2018
PRIME BUILDERS Vs. SUMAN R BAGWE AND OTHERS
February 21, 2018
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. METRO SHOES PVT. LTD.
February 5, 2018
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. BOMBINO EXPRESS PVT. LTD.
February 8, 2018
PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. INTERNATIONAL METRO CIVIL CONTRACTORS
March 7, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. C.U. INSPECTIONS INDIA PVT. LTD.
January 22, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. CENTURY TEXTILES AND INDUSTRIES LTD.
April 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. YASH ASSOCIATES
December 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHODIMAN INVESTMENTS PVT. LTD.
April 16, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. FARDEEN KHAN L/H OF LATE FIROZ KHAN
July 25, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. HOLCIM SERVICES (SOUTH ASIA) LTD.
April 25, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BNY MELLON INTERNATIONAL OPERATIONS (INDIA) PVT. LTD.
April 23, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. TOPS SECURITY LIMITED
September 10, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. NAWANY CONSTRUCTION CO. PVT. LTD.
September 10, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
June 21, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SHREE GOPAL HOUSING AND PLANTATION CORPORATION, MUMBAI
February 6, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. R.F. NANGRANI (HUF)
April 18, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. QUEST INVESTMENT ADVISORS PVT. LTD.
June 28, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX 12 Vs. HINDUSTAN OIL EXPLORATION CO. LTD.
December 10, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX 13, MUMBAI Vs. M/S. TECNIMONT PVT. LTD.
July 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX PUNE Vs. M/S. AMPHENOL INTERCONNECT INDIA P. LTD.
March 7, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI, GOA Vs. ANDREW TELECOMMUNICATIONS P LTD
July 16, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-15 Vs. LIONBRIDGE TECHNOLOGIES (P.) LTD.
December 3, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-17 Vs. KAYAN JAMSHID PANDOLE
November 19, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. NEW INDIA ASSURANCE CO LTD
March 5, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX-I, THANE Vs. GEE SQUARE EXPORTS
March 13, 2018
PRITHVIRAJ RAMKISHAN AGARWAL Vs. RAJENDRAKUMAR RAMKISHAN AGARWAL
July 12, 2018
PRITI W/O MADANSINGH CHAVHAN Vs. MADANSINGH S/O RAMSINGH CHAVHAN
April 16, 2018
PRITISH NATVAR SANGHVI Vs. NATVAR KESHAVLAL SANGHVI AND ANR.
June 4, 2018
PRIYA PRAMOD GAJBE Vs. STATE OF MAHARASHTRA
December 22, 2018
PRIYANKA NITYANAND MYANA Vs. DR. RAHUL BABURAO MORE & ORS.
July 6, 2018
PROACTIVE IN & OUT ADVERTISING PVT LTD Vs. PUNE MAHANAGAR PARIVAHAN MAHAMANDAL LTD
June 22, 2018
PROCTER & GAMBLE HOME PRODUCTS PVT LTD Vs. INCOME TAX APPELLATE TRIBUNAL & OTHERS
March 9, 2018
PROF Y V REDDY Vs. SAKHARAY NAIK, S/O ULHAS NAIK
June 27, 2018
PROMOD ZUMBAR JADHAVAR Vs. UNION OF INDIA AND ORS.
September 28, 2018
PUJIT RAVIKIRAN AGGARWAL AND OTHERS Vs. VARDHMAN DEVELOPERS LTD AND OTHERS
September 25, 2018
PUNDALIK G. GOLE Vs. STATE OF MAHARASHTRA
April 25, 2018
PUNDALIK S/O SADASHIV GUJARKARGUJARKAR Vs. KIRAN
December 22, 2018
PUNE JILHA KRUSHI UTPANNA BAJAR SAMITI Vs. SURESH KENJALE, SINCE DECEASED
November 1, 2018
PUNE KRISHI UTPANNA BAJAR SAMITI Vs. MOHAMMAD HANIF ABDUL WAHID SHAIKH
April 25, 2018
PUNE MUNICIPAL CORPORATION Vs. RAJEEV L SANGTANI
October 19, 2018
PUNE MUNICIPAL CORPORATION, SHIVAJINAGAR, PUNE Vs. PRUDENT POLYCONSULTANTS PVT LTD
September 6, 2018
PUNEET SHARMA Vs. STATE OF MAHARASHTRA
October 29, 2018
PUNEET SHARMA Vs. THE STATE OF MAHARASHTRA
October 10, 2018
PUNJ LLOYD LTD Vs. IOT INFRASTRUCTURE AND ENERGY SERVICES LTD
December 14, 2018
PURABAI AJUN MANE Vs. SHANKAR BHAU PATIL & ANR
October 11, 2018
PURUSHOTTAM S/O RATANLAL TAPADE Vs. STATE OF MAHARASHTRA
November 29, 2018
PURUSHOTTAM S/O. GOVINDA SHENDE Vs. THE STATE OF MAHARASHTRA
February 5, 2018
PUSHKARAJ Vs. V V INDUSTRIES
December 19, 2018
PUSHPA BAJIRAO THORAT Vs. DNYANESHWAR KONDAJI AUTI DIED
September 18, 2018
PUSHPA VISHAL GHUGE Vs. CHIEF AREA MANAGER AURANGABAD AREA
December 20, 2018
PUSHPALATA NARAYAN THORBOLE Vs. PURSHOTTAM DATTATRAY PRABHU
October 12, 2018
PUSHPALATA W/O SURESH ZAREKAR Vs. THE STATE OF MAHARASHTRA
January 25, 2018
QUAID JOHAR MAQBUL HUSSAIN MIYAJIWALA Vs. BISMILLA ALI ASGAR BHANPURWALA
January 31, 2018
QUEPEM URBAN CO-OP CREDIT SOCIETY Vs. PIADADE NORONHA D SILVA DAUGHTER OF LATE ASSIS NORONHA
January 9, 2018
R & C TURNKEY PROJECTS LTD Vs. K N SOMAN NAIR, SON OF K NARAYANAN NAIR
June 13, 2018
R & H SPACES PVT LTD Vs. STATE OF GOA REPRESENTED THROUGH CHIEF SECRETARY
June 11, 2018
R E MULAY Vs. UNION OF INDIA
September 27, 2018
R K SANCHETI Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY
September 6, 2018
R.V.PANSE Vs. D.S.BHOPANI
February 5, 2018
RABINDRANATH TAGORE MARG Vs. SHIVCHARAN S/O SITARAMJI AGRAWAL
March 14, 2018
RADHAKISAN S/O DHONDIBA BHALEKAR Vs. STATE OF MAHARASHTRA
February 27, 2018
RADHAKISHAN SADARANGANI Vs. DEEPA ROHERA, CHAIRPERSON
August 28, 2018
RADHE JHOLIDAS MANDAL Vs. STATE OF MAHARASHTRA
January 11, 2018
RADHESHYAM Vs. STATE OF MAHARASHTRA
March 19, 2018
RAGHULEELA BUILDERS PVT LTD. AND OTHERS Vs. INCOME TAX SETTLEMENT COMMISSION AND OTHERS
August 21, 2018
RAGHUNATH VASANT TONPE Vs. MANGAL RAGHUNATH TONPE
September 11, 2018
RAGHVIR BABUSOO HARMALKAR Vs. GURUDAS MUKUND POROB PADGAONKAR
July 6, 2018
RAHUL Vs. STATE OF MAHARASHTRA
February 20, 2018
RAHUL @ BABA KAUTIK JANJAL Vs. STATE OF MAHARASHTRA
November 26, 2018
RAHUL S/O CHANDRAKANT BHARATI Vs. GOTU NANA S/O NARAYANRAO PATIL
June 21, 2018
RAHUL S/O DAGADU SIRSAT Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION AKOT (RURAL), TAHSIL AKOT, DISTRICT AKOLA
January 11, 2018
RAHUL S/O MANOJ FRANSIS Vs. STATE OF MAHARASHTRA
May 5, 2018
RAHUL S/O RAJKUMAR SHINGADE Vs. STATE OF MAHARASHTRA
December 4, 2018
RAHUL S/O RAMESHCHANDRA ZADE AND ANR. Vs. STATE OF MAHARASHTRA
July 5, 2018
RAHUL YADAVRAO BHAMARE Vs. ASHWINI RAHUL BHAMARE @ ASHWINI PRAKASH NAGRALE
September 26, 2018
RAJ BUILDHOME PVT. LTD. AND OTHERS Vs. KHOZIM YUSUF NAGARWALA
February 6, 2018
RAJ ELECTRICAL ENGINEERING WORKS Vs. C.C.
July 12, 2018
RAJABAI RAJREDDY AKITWAR, W/O LATE RAJREDDY AKITWAR Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, SOUTH CENTRAL RAILWAY, SECUNDARABAD
July 19, 2018
RAJABHAU S/O SHANKAR NAGARE Vs. STATE OF MAHARASHTRA
August 1, 2018
RAJANI RAMCHANDRA SHINDE Vs. MORESHWAR VASANT CHAVAN
November 28, 2018
RAJANIKANT SHRIKANT SHIRODKAR @RAJNIKANT SURYA SHIRODKAR Vs. SHREE KAMAKSHI SAUNSTHAN
March 23, 2018
RAJAPUR SHIKSHAN PRASARAK MANDAL RATNAGIRI Vs. STATE OF MAHARASHTRA & ORS
April 18, 2018
RAJARAM @ RAJASAHEB Vs. STATE OF MAHARASHTRA
April 26, 2018
RAJARAM APPA PATIL Vs. STATE OF MAHARASHTRA
April 27, 2018
RAJARAM M CAISUKAR Vs. JOSEPH CHAPEL
July 23, 2018
RAJARAM RAMA CHAVAN Vs. STATE OF MAHARASHTRA
January 5, 2018
RAJARAM S/O BABURAO DHOTRE Vs. STATE OF MAHARASHTRA
August 29, 2018
RAJARAM SHANKAR PATWARDHAN Vs. STATE OF MAHARASHTRA & ANR
April 20, 2018
RAJARAM WAMAN RANE Vs. RAMKRISHNA MAHADEV RANE
December 14, 2018
RAJASTHAN CRANE SERVICE Vs. UNION OF INDIA
June 15, 2018
RAJDEEP S/O MOHAN GEDAM Vs. STATE OF MAHARASHTRA THROUGH P S O KAMPTEE, NAGPUR
January 30, 2018
RAJEEV KUMAR ALIAS MYLAMPARA KUMARAN RAJEEV, SON OF LATE KUMARAN Vs. SUHAS G KANE, SON OF GOPALKRISHNA KANE
August 8, 2018
RAJEEV RAJ KUMAR (COMPANY SECRETARY), AMTEK AUTO LTD Vs. STATE OF MAHARASHTRA
August 31, 2018
RAJENDRA Vs. SATISH @ JITENDRA
October 5, 2018
RAJENDRA BABAN DESHMUKH Vs. RECOVERY OFFICER, ABHYUDAYA CO-OP BANK LTD
June 7, 2018
RAJENDRA BHIMA ASUDEO Vs. STATE OF MAHARASHTRA
July 31, 2018
RAJENDRA DAGDULAL BAFNA Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, SINDKHEDA POLICE STATION, DISTRICT DHULE
September 7, 2018
RAJENDRA GOVINDJI KHONA AND ORS. Vs. BHARAT VIJAYRAJ PANDYA AND ANR.
May 3, 2018
RAJENDRA JAYANT DEVALEKAR Vs. KALYAN-DOMBIVLI MUNICIPAL CORPORATION
January 22, 2018
RAJENDRA KAWADUJI SAWARE Vs. STATE OF MAHARASHTRA
October 20, 2018
RAJENDRA KUMAR SHAHANI Vs. STATE OF MAHARASHTRA
April 13, 2018
RAJENDRA MAHADEO DEOKULE Vs. SUVARNA RAJENDRA DEOKULE & ANR
April 3, 2018
RAJENDRA MAHADEV TODKAR Vs. PARANJPE SCHEMES (CONSTRUCTION) COMPANY LIMITED
January 5, 2018
RAJENDRA MAHADEVSA TONGLE Vs. STATE OF MAH , THR PSO, SHEGAON CITY PS, SHEGAON, DISTRICT BULDHANA
January 30, 2018
RAJENDRA RAMAKANT VEDPATHAK Vs. TARVIDERSINGH HARBANSINGH POPALI
November 29, 2018
RAJENDRA S/O BHAIYYAJI ZADE Vs. HARBANSSINGH S/O LATE JASWANTSINGH SIDDHU
March 22, 2018
RAJENDRA S/O CHAMPATRAO DHONGADE Vs. THE STATE OF MAHARASHTRA
February 2, 2018
RAJENDRA S/O DHANNULAL CHOUDHARI Vs. ASHISH S/O RAJKUMAR JAIN
June 29, 2018
RAJENDRA SHINDE Vs. STATE OF MAHARASHTRA
March 13, 2018
RAJESH Vs. MISS SANJANA
February 3, 2018
RAJESH Vs. DILIP
October 20, 2018
RAJESH AGLESH RAMAN Vs. STATE OF MAHARASHTRA & ORS
May 2, 2018
RAJESH DAYALDAS NARWANI Vs. KANAYALAL D BABLANI
July 18, 2018
RAJESH KAWDUJI NANDURKAR AND OTHERS Vs. POONAM VILAS KATEKHAYE AND ANOTHER
April 26, 2018
RAJESH MADHUKAR PANDIT Vs. NASHIK MUNICIPAL CORPORATION
December 18, 2018
RAJESH MUKUNDSINGH THAKUR AND ORS Vs. STATE OF MAHARASHTRA
August 9, 2018
RAJESH NATHMAL TIBDEWAL Vs. STATE OF MAHARASHTRA
March 13, 2018
RAJESH PUNLIK WARDE Vs. UNION OF INDIA
February 27, 2018
RAJESH RAMCHANDRA KIDILE Vs. MAHARASHTRA STATE INFORMATION COMMISSION BENCH AT NAGPUR
October 22, 2018
RAJESH S/O GANESH UKE Vs. STATE OF MAHARASHTRA
February 14, 2018
RAJESH S/O RAMBHAU KHANKURE Vs. STATE OF MAHARASHTRA
February 16, 2018
RAJESH S/O SHRIRAMBAPU FATE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, MINISTRY OF HOME, TRANSPORT DEPARTMENT, MANTRALAYA, MUMBAI
September 28, 2018
RAJESH S/O VITHALRAO JAISWAL Vs. THE STATE OF MAHARASHTRA
March 15, 2018
RAJESH SHAH Vs. THEIR WORKMEN, UNITED WORKERS
November 22, 2018
RAJESHREE HANUMANTRAO ROKADE Vs. THE STATE OF MAHARASHTRA
January 30, 2018
RAJIV KASHINARAYAN Vs. STATE OF MAHARASHTRA
February 21, 2018
RAJIV MOHAN MISHRA Vs. INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD
November 2, 2018
RAJKUMAR @ RAJENDRA BHIMRAO SHITRE Vs. THE STATE OF MAHARASHTRA
February 12, 2018
RAJKUMAR S/O LAXMANPRASAD KESARWANI Vs. RETURNING OFFICER AND TAHSILDAR, TIRORA AND OTHERS
March 28, 2018
RAJKUMAR S/O RATANLAL TIBDEWALA Vs. STATE OF MAHARASHTRA
October 3, 2018
RAJMANI BENIMADHAV MALVIYA (DECD) Vs. RAMDULARI C. MISHRA (DECD) AND OTHERS
February 26, 2018
RAJNESH S/O RAJENDRAPAL NAIDU Vs. NEHA W/O RAJNESH NAIDU (JOSHI)
August 14, 2018
RAJNISH KUMAR JAIN Vs. THANE MUNICIPAL CORPORATION, MAHAPALIKA BHAVAN, CHANDAN WADI, PACHPAKHADI, THANE
February 28, 2018
RAJU Vs. THE STATE OF MAHARASHTRA
January 30, 2018
RAJU @ RAJARAM BAKARAM BHARRE Vs. THE STATE OF MAHARASHTRA
February 26, 2018
RAJU DEORAO BHURSE Vs. STATE OF MAHARASHTRA
December 21, 2018
RAJU JAGANNATH PATIL Vs. STATE OF MAHARASHTRA AND OTHERS
November 21, 2018
RAJU MOHANSINGH BHATI Vs. STATE OF MAHARASHTRA
January 19, 2018
RAJU NARAYAN GHODEKAR Vs. SANTOSHKUMAR VAIJINATH PATEL
August 23, 2018
RAJU RAMAJI MORE Vs. STATE OF MAHARASHTRA
January 15, 2018
RAJU S/O SHANKARRAO KHANDAR Vs. THE STATE OF MAHARASHTRA
January 29, 2018
RAJU S/O SUKHADEO THAKUR Vs. THE STATE OF MAHARASHTRA
February 5, 2018
RAJU S/O VIJAY RATHOD Vs. STATE OF MAHARASHTRA
May 5, 2018
RAJU SUKHDEO DABHADE Vs. THE STATE OF MAHARASHTRA
July 11, 2018
RAJURAM PUROHIT PETITIONER Vs. UNION OF INDIA
March 26, 2018
RAJUSINGH S/O. PACHU NOLE Vs. STATE OF MAHARASHTRA
February 20, 2018
RAKESH CHATURVEDI AND OTHERS Vs. MFC TRANSPORT PVT LTD , MUMBAI AND ANOTHER
January 23, 2018
RAKESH RAJAN NAYAR Vs. THE STATE OF MAHARASHTRA
January 12, 2018
RAKSHAK INDUSTRIAL SECURITY AGENCY PVT. LTD. Vs. REGIONAL LABOUR COMMISSIONER
March 5, 2018
RAM NAGAR TRUST NO.1 Vs. MEHTAB L. SHEIKH & ORS
February 27, 2018
RAM S/O BABURAO SHINDE Vs. STATE OF MAHARASHTRA (COPY TO BE SERVED UPON GP HIGH COURT BENCH AT AURANGABAD)
July 31, 2018
RAMA SATELKAR Vs. K K SURESH
October 26, 2018
RAMAKANT S/O DEVIDAS SOLKKE Vs. STATE OF MAHARASHTRA
October 30, 2018
RAMAKRISHNA DESSAI Vs. STATE OF GOA, THROUGH SECRETARY OF REVENUE, GOVERNMENT OF GOA, HAVING HIS OFFICE AT SECRETARIAT, PORVORIM, GOA
February 21, 2018
RAMAL ADVANI, PROPRIETOR Vs. VANDANA SURESH PUNWANI
December 6, 2018
RAMANJANEYA BANGLA Vs. STATE OF GOA, THROUGH LD PUBLIC PROSECUTOR, HAVING ITS OFFICE AT PANAJI-GOA
January 30, 2018
RAMANNA S/O HANAPPA CHOUDKI Vs. STATE OF MAHARASHTRA
August 1, 2018
RAMBHAROSE @ RANGA PANNALAL MALVIYA Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION), NAGPUR
February 9, 2018
RAMBILAS GULABDAS (HUF) Vs. TAX RECOVERY OFFICER
September 27, 2018
RAMCHANDRA KRUSHNAJI DHALE Vs. MADHUSUDAN JHUNJHUNWALA
November 27, 2018
RAMCHANDRA LAXMAN KAMBLE Vs. SHOBHA RAMCHANDRA KAMBLE AND ANR
December 21, 2018
RAMCHANDRA SITARAM MULIK Vs. JANATA NAGARI SAHAKARI PATSANSTHA LTD.
January 15, 2018
RAMCHANDRAM SAMAYYA LATKARI Vs. STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER
January 8, 2018
RAMDAS ALIAS RAMKISAN S/O NAGNATH HULGUNDE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, AMBEJOGAI (CITY) POLICE STATION, TALUKA
October 23, 2018
RAMDAS JAIRAMJI ZADE Vs. ASHOK RAMDAS ZADE
January 29, 2018
RAMDAS NARAYAN WAGH Vs. STATE OF MAHARASHTRA,
April 26, 2018
RAMDAS S/O FULA CHAVAN Vs. ADDITIONAL COMMISSIONER
March 20, 2018
RAMDAS TRIMBAK SANAP Vs. BAJIRAO TRIMBAK SANAP
January 5, 2018
RAMDAS YESSO SALELKAR Vs. STATE OF GOA, THROUGH CHIEF SECRETARY, GOVERNMENT OF GOA, HAVING HIS OFFICE AT SECRETARIAT, PORVORIM, BARDEZ GOA
July 20, 2018
RAMDEOBABA CHARITABLE SOCIETY Vs. CHIEF OFFICER, NARKHED MUNICIPAL COUNCIL NARKHED, TQ NARKHED, DISTT NAGPUR
July 27, 2018
RAMDHIRAJ LAXMAN DHOBI Vs. RAMDAS BEHARI DHOBI
April 25, 2018
RAMESH ISTARI @ ISTARU KORE Vs. UNION OF INDIA
June 21, 2018
RAMESH JANARDHAN MESHRAM Vs. LOKSHAHIR ANNABHAU SATHE DEVELOPMENT CORPORATION
November 28, 2018
RAMESH KASHINATH PATANGE Vs. SANJIVA PADMANABHA BHAT
December 18, 2018
RAMESH KHATANMAL LULLA Vs. MOHAMMAD YUSUF ABDUL GAFFAR
March 9, 2018
RAMESH N GAONKAR Vs. COMMISSIONER OF EXCISE
October 11, 2018
RAMESH NANDU SURUN Vs. STATE OF MAHARASHTRA
November 30, 2018
RAMESH NARAYAN GHATE Vs. STATE OF MAHARASHTRA, THROUGH P S O KOTWALI, NAGPUR
August 14, 2018
RAMESH RAMCHANDRA Vs. STATE OF MAHARASHTRA
October 29, 2018
RAMESH RAMCHANDRA @ CHANDRABHAN SABHADINDE Vs. STATE OF MAHARASHTRA
October 9, 2018
RAMESH S/O CHAMPATRAO YEOLE Vs. CHIEF CONSERVATOR OF FOREST (T), YAVATMAL CIRCLE, YAVATMAL
October 29, 2018
RAMESH S/O DHONDIRAM AURANGE Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, SHIVAJINAGAR POLICE STATION
September 3, 2018
RAMESH S/O GULABRAO WAKARE Vs. RATNAKAR S/O MAHADEO CHORE
April 10, 2018
RAMESH S/O JAIPAL PATLE Vs. STATE OF MAHARASHTRA
February 24, 2018
RAMESH S/O MADHUKAR KAKAD Vs. STATE OF MAHARASHTRA
September 28, 2018
RAMESH S/O MOTILAL KALE Vs. STATE OF MAHARASHTRA
October 24, 2018
RAMESH S/O RADHAMAL ADVANI Vs. STATE OF MAHARASHTRA
August 1, 2018
RAMESH S/O RAMCHANDRA HAVELE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
September 10, 2018
RAMESH SHANTILAL MODI Vs. STATE OF MAHARASHTRA , THROUGH HON BLE MINISTER, D
June 15, 2018
RAMESHKUMAR VYANKATSWAMI POONA Vs. SWAMI VIVEKANAND COOPERATIVE HOUSING SOCIETY, SHRIRAMPUR THROUGH ITS CHAIRMAN, SHRI SHIVAJI BHIMRAO DESHMUKH
April 13, 2018
RAMESHWAR NARAYANRAO DHANKIKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, POLICE STATION, BHOKAR, TALUKA BHOKAR, DIST NANDED
July 2, 2018
RAMESHWAR S/O BIRDICHAND MUNOT Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, RAMANAND POLICE STATION, JALGAON, TALUKA & DIST JALGAON
July 2, 2018
RAMESHWAR S/O GOMAJI BHIOGADE Vs. STATE OF MAHARASHTRA
January 18, 2018
RAMESHWAR S/O KESHAVRAO MAKODE Vs. STATE OF MAHARASHTRA
June 11, 2018
RAMESHWAR S/O SAND KACHKURE Vs. THE STATE OF MAHARASHTRA
March 16, 2018
RAMESHWAR SHIVRAM BHENDE Vs. STATE OF MAHARASHTRA
March 6, 2018
RAMILABEN D. JAIN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX RANGE 14(2)
August 20, 2018
RAMKISHORE S/O. SHANKARLAL JAISWAL Vs. STATE OF MAHARASHTRA
February 26, 2018
RAMKRISHNA AND OTHERS Vs. THE STATE OF MAHARASHTRA
March 12, 2018
RAMKRISHNA GANESH WAGH Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION BORGAON MANJU, TQ DIST AKOLA, THROUGH OFFICE OF GOVT PLEADER, HIGH COURT, NAGPUR
July 12, 2018
RAMKRUSHNA WASUDEORAO NICHAT Vs. THE ZILLA PARISHAD, AMRAVATI
February 1, 2018
RAMLAKHAN Vs. STATE OF MAHARASHTRA
January 17, 2018
RAMNATH NARAYAN PAI, SON OF LATE NARAYAN RAMKRISHNA PAI Vs. EKNATH NARAYAN PAI S/O LATE NARAYAN RAMKRISHNA PAI
October 4, 2018
RAMNIK MOHANLAL CHAWDA & ANR Vs. SURESH GIANCHAND KUMAR
October 22, 2018
RAMPRAKASH BISWANATH SHROFF Vs. COMMISSIONER OF INCOME TAX (TDS)
October 15, 2018
RAMPRASAD GANESHLAL BAJAJ Vs. STATE OF MAHARASHTRA
October 26, 2018
RAMPRASAD S/O FAGULAL AMDARE Vs. STATE OF MAHARASHTRA, THROUGH SENIOR POLICE INSPEC
June 27, 2018
RAMSINGH @ RAISAHEB S/O CHANANIYA GUDDAWAT Vs. STATE OF MAHARASHTRA, THROUGH P S O , P S LAKADGANJ, NAGPUR
January 11, 2018
RAMZAN KHAN S/O MUSTAFA KHAN Vs. SHAKIR ALI S/O ASGAR ALI
June 30, 2018
RANIBAI THAKARU JADHAV Vs. TULSHIRAM DHAKU RATHOD
February 26, 2018
RANJANA BHASKAR ANASANE Vs. DIRECTOR GENERAL, CRPF
February 26, 2018
RANJANA D/O VITHALRAO INGLE Vs. STATE OF MAHARASHTRA, DEPARTMENT OF SCHOOL EDUCATION, THROUGH ITS SECRETARY, MANTRALAYA, MUMBAI
July 10, 2018
RANJANA W/O. ARVIND SURKAR Vs. THE STATE OF MAHARASHTRA
November 26, 2018
RANJANWADI SHIKSHAN TRUST AND ORS Vs. GOVIND N NAIDU (SINCE DECEASED THROUGH L RS
December 21, 2018
RANJEET S/O. GANPAT RAUT Vs. THE STATE OF MAHARASHTRA
February 12, 2018
RANJIT GURNATH CHATTRE & ORS Vs. BHIWANDI NIZAMPURA CITY MUNICIPAL CORPORATION & ANR
May 3, 2018
RAOJI HAMBARDE CHARITABLE TRUST Vs. THE STATE OF MAHARASHTRA
March 20, 2018
RAOSAHEB DADA MHASKE Vs. STATE OF MAHARASHTRA
January 4, 2018
RAOSAHEB MAHADEV BORADE Vs. STATE OF MAHARASHTRA
December 5, 2018
RAOSAHEB S/O SHRIMANTRAO GITE Vs. STATE OF MAHARASHTRA
January 17, 2018
RASESH SHIPPING SERVICES Vs. R.V. AKADEMIK BORIS PETROV & ANR.
January 31, 2018
RASHID SHAUKAT HUSAIN SAYYED Vs. STATE OF MAHARASHTRA AND OTHERS
March 1, 2018
RASHMI ADITYA GUPTA Vs. MANGAL KESHAV SECURITIES LTD AND ANOTHER
November 26, 2018
RASHTRIYA GIRANI KAMGAR SANGH Vs. VITHAL RAMCHANDRA SHINDE
December 5, 2018
RASRAJ RESTAURANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
September 28, 2018
RATNAMALA VILAS MORE AND ANOTHER Vs. TANAJI MACHINDRA PAWAR AND OTHERS
June 28, 2018
RATNISHKUMAR GYANBAHADUR SINGH @ LALU THAKUR Vs. THE STATE OF MAHARASHTRA
March 9, 2018
RAUF KHAN WAHAB KHAN PATEL Vs. STATE OF MAHARASHTRA
July 23, 2018
RAVI KASHIRAM JADHAO Vs. STATE OF MAHARASHTRA
March 23, 2018
RAVI RASCENDRA MAZUMDAR Vs. UNION OF INDIA
February 13, 2018
RAVI S/O NARAYAN GAIKWAD Vs. STATE OF MAHARASHTRA
December 12, 2018
RAVI S/O RAMCHANDRA KAPILE Vs. STATE OF MAHARASHTRA
March 26, 2018
RAVI S/O RAMDAS AHER Vs. STATE OF MAHARASHTRA
December 20, 2018
RAVI STEEL INDUSTRIES Vs. MAHARASHTRA STATE ELECTRICITY BOARD
March 26, 2018
RAVINDRA BHAGYANARAYAN THAKUR Vs. M/S. LOKMAT MEDIA PRIVATE LTD.
May 4, 2018
RAVINDRA M SHINDE Vs. RAJENDRA B KSHIRSAGAR AND ANOTHER
March 8, 2018
RAVINDRA NARAYAN GORE Vs. STATE OF MAHARASHTRA
October 31, 2018
RAVINDRA NATTHUJI DHOB Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR
June 28, 2018
RAVINDRA S/O PRABHAKARRAO BRAMHANE Vs. EXECUTIVE ENGINEER, (E G S ) MINOR IRRIGATION, DIVISIONII, GULEWADI, SANGAMNER, DIST AHMEDNAGAR
May 10, 2018
RAVINDRA S/O RAMDAS INGLE Vs. STATE OF MAHARASHTRA
August 7, 2018
RAVINDRA SUKHDEV GHADGE Vs. SWATI RAVINDRA GHADGE @ SWATI BHONDE
November 2, 2018
RAVINDRA TEJRAM PARSHURAMKAR Vs. STATE OF MAHARASHTRA
July 11, 2018
RAVIRAJ SAMBHAJIRAO NIMBALKAR Vs. TAHSILDAR
March 28, 2018
REACH CARGO PVT LTD & ORS COMPANY Vs. GLOBAL ASIA VENTURE COMPANY
December 11, 2018
REAL TIME INTERACTIVE MEDIA PVT LTD Vs. METRO MUMBAI INFRADEVELOPER PVT LTD
January 12, 2018
REENA W/O KAILASH GUNJAL Vs. STATE OF MAHARASHTRA
August 14, 2018
REGIONAL DIRECTOR INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. GOPALKRISHAN PARASNATH PANDEY
December 10, 2018
REGISTRAR, HIGH COURT OF BOMBAY, BENCH AT AURANGABAD Vs. STATE OF MAHARASHTRA, THROUGH IT S SECRETARY, OF HOME DEPARTMENT, MANTRALAYA, MUMBAI
February 21, 2018
REHAB HOUSING PVT. LTD Vs. VAMAN LAXMAN SHELKE
January 4, 2018
REKHA Vs. KAMALABAI
September 11, 2018
REKHA BALASAHEB PATIL Vs. DURGAWATI SHRIDHAR PATIL
September 25, 2018
REKHA KRISHNA TAMANG Vs. STATE OF MAHARASHTRA
May 11, 2018
REKHA RAJKUMAR BHIWAPURKAR AND OTHERS Vs. ASHOK KANHAIYYALAL BHIWAPURKAR AND OTHERS
May 3, 2018
RELIANCE CAPITAL LIMITED Vs. HARINARAYAN G. BAJAJ
September 24, 2018
RELIANCE COMMUNICATIONS LIMITED Vs. ERICSSON INDIA PRIVATE LIMITED
March 8, 2018
RELIANCE COMMUNICATIONS LTD Vs. THANE MUNICIPAL CORPORATION
August 28, 2018
RELIANCE GEN INSURANCE CO LTD Vs. SUJATA SADANAND MULE & ORS
April 12, 2018
RELIANCE INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY MINISTRY OF FINANCE
March 22, 2018
RELIANCE MEDIA WORKS LIMITED Vs. B R FILMS
July 11, 2018
RENUKA SANJAY AMBEKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS
November 2, 2018
RESHMA BEGUM W/O GAJANFAR KAZI Vs. STATE OF MAHARASHTRA
July 25, 2018
RHUTU SUNIL MANTRI AND ANR Vs. STATE OF MAHARASHTRA
November 1, 2018
RICOH INDIA LIMITED Vs. STATE OF MAHARASHTRA THROUGH GOVERNMENT PLEADER
December 20, 2018
RITESH S/O VITTHALRAO ASWAR Vs. STATE OF MAHARASHTRA
December 17, 2018
RIYAZ RASHID SHAH Vs. DISTRICT CASTE SCRUTINY
January 4, 2018
ROBERT JOHN RYALLS Vs. STATE OF GOA
October 4, 2018
ROBIN S/O RUPCHAND NANDGAVE Vs. THE STATE OF MAHARASHTRA
January 19, 2018
ROCHEM SEPARATION SYSTEMS INDIA PVT LTD Vs. UNION OF INDIA & ORS
September 27, 2018
ROHAN PRADEEP DHUNGAT Vs. STATE OF GOA
October 6, 2018
ROHIT CHATURSINGH RAJAVAT Vs. STATE OF MAHARASHTRA
January 4, 2018
ROHIT KESRINATH PATIL Vs. COMMISSIONER OF POLICE, THANE
March 28, 2018
ROHIT MANOHAR JOSHI AND OTHERS Vs. TREE AUTHORITY, THANE AND OTHERS
April 23, 2018
ROJEETASHA STAMPINGS PRIVATE LTD Vs. POSCOINDIA PUNE PROCESSING CENTRE PVT LTD
April 2, 2018
ROMIT NASNODKAR, S/O CHANDRAMOHAN NASNODKAR Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, PANAJI POLICE STATION, PANAJI, GOA
July 2, 2018
ROSALINA DE SOUZA E LOBO Vs. VILLAGE PANCHAYAT OF GURIM, THROUGH ITS SECRETARY, GURIM, BARDEZ, NORTH GOA
February 21, 2018
ROSHANI DAULATRAOJI WAGHMARE Vs. ZILLA PARISHAD, GONDIA, THROUGH ITS CHIEF
June 18, 2018
ROSY MANWINDRA Vs. AUDHUT GOVIND TILVE
August 21, 2018
ROYAL MANOR CO Vs. ANGANA BHARALI DAS AND OTHERS
September 12, 2018
ROYAL WESTERN INDIA TURF CLUB LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 4, 2018
ROYALE SECONDARY SCHOOL Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY
March 28, 2018
RUBABUDDIN SHAIKH Vs. DAHYAJI GOBARJI VANZARA & OTHERS
September 10, 2018
RUBEN FRANCO Vs. STATE
December 20, 2018
RUBIX TRADING PVT. LTD. Vs. INCOME TAX OFFICER
December 20, 2018
RUCHI AMRISH LALWANI (JAIN) Vs. STATE BANK OF INDIA
February 23, 2018
RUGMINI GANESH Vs. STATE BANK OF INDIA
October 5, 2018
RUI A E FERREIRA Vs. COMMISSIONER, LABOUR AND EMPLOYMENT, GOVERNMENT OF GOA
February 20, 2018
RUPALI D/O SANJAY SHINDE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
July 13, 2018
RUPCHAND RAJMALJI JAIN (SANCHETI) OF MUMBAI, INDIAN INHABITANT Vs. JAYANTILAL KALYANJI
February 22, 2018
RUPCHAND SON OF TUKARAM GIRIPUNJE Vs. LAXMAN SON OF TEJRAM HATTIMARE
January 8, 2018
RUPESH Vs. CHARANDAS
December 14, 2018
RUPESH PARASRAM NEHARE Vs. THE STATE OF MAHARASHTRA
December 3, 2018
RUPESH RAM THAKUR Vs. COMMISSIONER OF POLICE, THANE
April 6, 2018
RUSHALI BALAJI CHITALE Vs. STATE OF MAHARASHTRA
November 26, 2018
RUSHI @ RUSHIA DAS, PRESENTED LODGED IN CENTRAL JAIL COLVALE BARDEZ GOA Vs. STATE OF GOA, BICHOLIM P S
September 1, 2018
RUSHI DOMAJI UIKE Vs. THE STATE OF MAHARASHTRA
March 9, 2018
RUSHI S/O. MANBAHADUR VERMA Vs. STATE OF MAHARASHTRA
January 29, 2018
RUSHIKESH S/O PRAMOD AMBADKAR Vs. SANT GADGE BABA AMRAVATI UNIVERSITY, THROUGH ITS REGISTRAR
September 4, 2018
RUSI POSTWALLA AND ORS. Vs. SHAILESH AGARWAL AND ORS.
March 26, 2018
RUSTOM G. JOSHI Vs. STATE OF MAHARASHTRA
December 10, 2018
RVS HOSPITALITY AND DEVELOPMENT PVT. LTD. Vs. COMMR. OF S.T.
September 4, 2018
S JANAKI IYER Vs. UNION OF INDIA & ORS
July 24, 2018
S.K. WHEELS PVT. LTD. Vs. STATE OF MAHARASHTRA
October 6, 2018
S.S. OFFSHORE PVT. LTD. Vs. UNION OF INDIA
March 27, 2018
S.S.AHMED Vs. UNION OF INDIA AND ORS.
March 21, 2018
SABAJI DHAVJI DHORE SHANKAR SABAJI DHORE Vs. BABURAO RAGHUJI KARE SINCE DECEASED THROUGH LEGAL HEIRS
August 24, 2018
SABIRA MOHD. ALI RAJ. Vs. THE STATE OF MAHARASHTRA
December 18, 2018
SACHIN @ SHASHIKANT GOLAIT Vs. STATE OF MAH.THR.PSO NAGPUR
March 16, 2018
SACHIN BHASKAR BADGUJAR Vs. STATE OF MAHARASHTRA HOME DEPARTMENT, MANTRALAYA, MUMBAI 32 THROUGH ITS CHIEF SECRETARY
July 5, 2018
SACHIN CORPORATION AND ANR Vs. KUSUMA BHANDARY CONSTRUCTION PRIVATE LIMITED
February 28, 2018
SACHIN NAGORAO ANNAPURVE Vs. STATE OF MAHARASHTRA
January 19, 2018
SACHIN S/O ARVINDRAO MAHAJAN Vs. VRUSHALI W/O SACHIN MAHAJAN
July 10, 2018
SACHIN S/O CHANDRASHEKHAR BHAGWAT Vs. SAU. MEENAL W/O SACHIN BHAGWAT
February 12, 2018
SACHIN S/O NAMDEO RATHOD Vs. STATE OF MAHARASHTRA
November 27, 2018
SACHIN S/O SHANTARAM POTUDE Vs. STATE OF MAHARASHTRA THROUGH P S O WARDHA CITY POL
June 14, 2018
SACHIN S/O VISHWNATHRAO GAWAI Vs. STATE OF MAHARASHTRA
August 1, 2018
SACHIN S/O. KAMLAKAR GADEKAR Vs. THE CHIEF ENGINEER
January 24, 2018
SACHIN SUBHASH THAKUR Vs. STATE OF MAHARASHTRA
August 10, 2018
SADASHIV BARKU WALTHARE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, DEPARTMENT OF COOPERATION & TEXTILES, MANTRALAYA, MUMBAI
September 11, 2018
SADASHIV MAHADEO SHINDE Vs. SHAKUNTALA PANDURANG SHINDE
September 24, 2018
SADASHIV S/O BHAURAO RASHINKAR Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DIVISION, SANGAMNER, TALUKA SANGAMNER, DISTRICT AHMEDNAGAR
January 24, 2018
SADASHIV S/O GOPALRAO DESHMUKH Vs. STATE OF MAHARASHTRA
May 10, 2018
SADHANA D/O DAYALU RATHOD Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY
July 16, 2018
SADHU W/O MOTILAL TURRA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION CHAND
June 27, 2018
SAGAR @ LALU BHOJU RATHOD Vs. COMMISSIONER OF POLICE SOLAPUR
June 19, 2018
SAGAR AJAY NAIDU Vs. ADMISSIONS REGULATING AUTHORITY
October 10, 2018
SAGAR BHAGWAT GAWANDE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, JALGAON JAMOD, TQ JALGAONJAMOD, DISTRICT BULDHANA
February 28, 2018
SAGAR DINANATH JADHAV Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFIC
June 25, 2018
SAGAR DWARKANATH PATIL Vs. STATE OF MAHARASHTRA
December 4, 2018
SAGAR SAKHAHARI WAGH Vs. THE STATE OF MAHARASHTRA
November 26, 2018
SAGAR SUNIL GAIKWAD Vs. COMMISSIONER OF POLICE, PUNE
March 14, 2018
SAGARBAI W/O CHOKHAJI BANSODE Vs. STATE OF MAHARASHTRA
October 16, 2018
SAGUN VASANT NAIK Vs. STATE OF MAHARASHTRA
September 10, 2018
SAHAKAR VIDYA PRASARAK MANDAL & ANR. Vs. SMT. SHREELEKHA SUNIL GHAG
May 4, 2018
SAHEBGONDA LAXMAN BIRAJDAR Vs. STATE OF MAHARASHTRA & ORS
August 3, 2018
SAHEBRAO DEVIDAS GUDDHE Vs. STATE OF MAHARASHTRA
August 23, 2018
SAHEBRAO KALURAM BHINTADE Vs. STATE OF MAHARASHTRA & ORS
June 15, 2018
SAHEBRAO RAMCHANDRA HANDE Vs. JAGANNATH ABAJI NIRBHAVANE
February 28, 2018
SAHEBRAO S/O GAJMAL PATIL Vs. MUNICIPAL COUNCIL, PACHORA, THROUGH ITS CHIEF OFFICER, MUNICIPAL COUNCIL, PACHORA, TQ, PACHORA, DIST JALGAON
October 16, 2018
SAHEBU DHARMU SHINDE Vs. JAGANNATH MITHU SHINDE
January 5, 2018
SAHIR SAMI KHATIB Vs. INCOME TAX OFFICER
October 3, 2018
SAI RAJ ENTERPRISES Vs. ADDITIONAL DIRECTOR OF FOREIGN TRADE
October 15, 2018
SAI WARDHA POWER GENERATION LIMITED Vs. WESTERN COALFIELDS LIMITED
January 25, 2018
SAIBABA SANSTHAN TRUST (SHIRDI) Vs. UNION OF INDIA
October 24, 2018
SAINATH MADHAV WAGH Vs. MAHEGAON DESHMUKH BIGARSHETI PATSANSTHA LTD.
February 22, 2018
SAINT XAVIERS HIGH SCHOOL Vs. SHAILAJA VISHNU DESHPANDE
December 19, 2018
SAIRAM NATURAL GAS AND OIL CORPORATION AND ANOTHER Vs. MAHARASHTRA EMPLOYEES UNION
June 13, 2018
SAJANBIR SINGH ANAND AND ORS Vs. RAMINDER KAUR ANAND AND ORS
May 4, 2018
SAJANBIR SINGH ANAND AND ORS. Vs. RAMINDER KAUR ANAND AND ORS.
May 4, 2018
SAKHARAM MANIPAL KALSHEKAR Vs. LALBAHADUR SHASTRI SHIKSHAN PRASARAK MANDAL, MUMBAI & ORS
August 13, 2018
SAKHARAM S/O SHANKARRAO KALDATE Vs. THE STATE OF MAHARASHTRA & ORS.
March 27, 2018
SAKHARAM VASUDEV SINAI USGAONKAR Vs. EXECUTIVE ENGINEER, WORKS DIVISION XVIII PWD, PONDA-GOA
July 6, 2018
SAKSHI SATISH BAJORIYA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, PANDHARKAWADA, TAH KELAPUR, DISTRICT YAVATMAL
March 13, 2018
SAKSHI W/O KISHOR BATRA Vs. KISHOR S/O MURAJMAL BATRA
March 7, 2018
SALEHA KAUSAR D/O SABER AHMED Vs. STATE OF MAHARASHTRA
August 6, 2018
SALIM ABBAS CHAUDHARI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, RAMDASPETH, AKOLA
July 16, 2018
SALIM AHMED S/O HABIBUL RAHMAN ANSARI Vs. STATE OF MAHARASHTRA
July 24, 2018
SALIM JAMSHED ALI SHAIKH @ KANYA, INDIAN NATIONAL Vs. STATE OF MAHARASHTRA ANTI NARCOTIC CELL
August 3, 2018
SALIM KHAN MUMTAZ KHAN Vs. STATE OF MAHARASHTRA AND ANOTHER
April 5, 2018
SALIM KHAN S/O NOOR KHAN Vs. STATE OF MAHARASHTRA
August 29, 2018
SALIM NIZAM SANADI AND ORS. Vs. MUNICIPAL CORPORATION, SANGLI, MIRAJ AND KUPWAD CITY MUNICIPAL CORPORATION, SANGLI AND ORS.
June 5, 2018
SALIQUDDIN S/O ZIYAUDDIN CHISHTY Vs. STATE OF MAHARASHTRA
August 6, 2018
SALMAN SHAKIL AADMANE Vs. THE STATE OF MAHARASHTRA
November 26, 2018
SALONI SUBHASHCHANDRA NAGZARKAR, W/O LATE SUBHASHCHANDRA NAGZARKAR Vs. SUYOG SAMUEL ARAWATTIGI
July 5, 2018
SALUBAI MANOJ PANCHAL Vs. STATE OF MAHARASHTRA THROUGH OFFICER INCHARGE
October 23, 2018
SALUNKHE JAYAWANT VISHNU & ORS Vs. STATE OF MAHARASHTRA AND ORS
August 16, 2018
SAMADHAN KASHIRAM KHIRODKAR Vs. STATE OF MAHARASHTRA
November 28, 2018
SAMADHAN TUKARAM THAKARE Vs. STATE OF MAH.
March 20, 2018
SAMADHAN V. ZARE Vs. NAVI MUMBAI MUNICIPAL CORPORATION
February 21, 2018
SAMBHAJI MAHARAJ SPINNING MILL PVT LTD Vs. STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY, COOPERATION & TEXTILE DEPARTMENT, MAHARASHTRA STATE, MANTRALAYA, MUMBAI
August 31, 2018
SAMBHAJI PANDITRAO SURYAWANSHI Vs. PRAKASH
October 30, 2018
SAMBHAJI PATIL Vs. SHOBHA PATIL
March 22, 2018
SAMEER JAFAR KHAN Vs. THE STATE OF MAHARASHTRA
July 3, 2018
SAMEER JANARDAN SHEDGE Vs. SANTOSH SHANKAR POTPHODE AND OTHERS
April 4, 2018
SAMIR NARAIN BHOJWANI Vs. AURORA PROPERTIES & INVESTMENTS
July 9, 2018
SAMIT SUBHASH AGARWAL Vs. KAMLESH LATAPRASAD GUPTA
April 27, 2018
SAMJI S/O ISARYA GAVIT Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, NAWAPUR, TQ NAWAPUR, DIST NANDURBAR
October 26, 2018
SAMPARK MARKETING AND ADVERTISING SOLUTIONS PVT LTD Vs. UNION OF INDIA & OTHERS
October 24, 2018
SAMPAT S/O TATYABA NARWADE Vs. STATE OF MAHARASHTRA
September 14, 2018
SANA AMANKHAN PATHAN Vs. STATE OF MAHARASHTRA
March 12, 2018
SANDEEP DHANRAJ CHOUDHARY Vs. STATE OF MAHARASHTRA
April 2, 2018
SANDEEP KOMALSINGH RAJPUT Vs. STATE OF MAHARASHTRA
June 21, 2018
SANDEEP S/O BHAGCHAND PAWAR Vs. THE STATE OF MAHARASHTRA
November 2, 2018
SANDEEP S/O DASHRATH SHIRSATH Vs. THE STATE OF MAHARASHTRA
February 24, 2018
SANDESH @ SHILVYA LAJRAS CHOPADE Vs. COMMISSIONER OF POLICE PUNEACT
April 11, 2018
SANDESH DATTA @ DATTARAM SALGAONKAR, SON OF LATE DATTA SALGAONKAR Vs. VITHAL VASU MAYEKAR
August 14, 2018
SANDHYA K PANDHARPURE Vs. STATE OF MAHARASHTRA
October 10, 2018
SANDHYA KISHOR UMALE Vs. KISHOR ANANDRAO UMALE
August 8, 2018
SANDIP MRINMOY CHAKRABOARTY Vs. RESHITA SANDIP CHAKRABARTY & ANR.
September 6, 2018
SANDIP RAMESH GAIKWAD Vs. STATE OF MAHARASHTRA
July 6, 2018
SANDIP S/O RAM MEGHE Vs. VIDARBHA YOUTH WELFARE SOCIETY
May 2, 2018
SANDRA MESELLA FERNANDES Vs. VILLAGE PANCHAYAT OF SE-OLD-GOA
July 24, 2018
SANDU MARUTI DHAMALE Vs. STATE OF MAHARASHTRA
February 5, 2018
SANEEP SURESH PATIL Vs. STATE OF MAHARASHTRA
October 9, 2018
SANGHAVI VASANTLAL RAVCHANDBHAI Vs. UNION OF INDIA
March 7, 2018
SANGITA AMBADAS KHANDAGALE Vs. STATE OF MAHARASHTRA AND OTHERS
January 31, 2018
SANGITA DAULAT KHANADRE AND OTHERS Vs. DISTRICT CASTE CERTIFICATE VERIFICATION COMMITTEE AND OTHERS
July 16, 2018
SANGITA SHARAD AHIRE AND ORS Vs. DHARMA GANPAT SHIRODE
February 14, 2018
SANGITA W/O RAMESHWAR DASPUTE Vs. RAMESHWAR S/O SHRIMANTRAO DASPUTE
August 8, 2018
SANIA MAYUR SHETH Vs. STATE OF MAHARASHTRA
July 31, 2018
SANJ DAINIK LOKOPCHAR Vs. GOKULCHAND GOVINDLAL SANANDA
October 11, 2018
SANJAY Vs. STATE OF MAHARASHTRA
December 13, 2018
SANJAY BABAN PARVE Vs. STATE OF MAHARASHTRA & ORS.
July 12, 2018
SANJAY BHAVRAO @ BABURAO SAPKAL Vs. STATE OF MAHARASHTRA
November 21, 2018
SANJAY BRIJKISHORILAL NIRUPAM Vs. GOPAL CHINAYYA SHETTY & ORS
November 30, 2018
SANJAY DIGAMBAR SUKHDEVE Vs. THE STATE OF MAHARASHTRA
March 22, 2018
SANJAY GANPATRAO MEHARE Vs. BOMBAY HIGH COURT, (ON ITS ADMINISTRATIVE SIDE) THROUGH REGISTRAR GENERAL MUMBAI
October 25, 2018
SANJAY GHODAWAT Vs. COMMISSIONER OF CUSTOMS
November 21, 2018
SANJAY HARICHANDRA ANOLE Vs. STATE OF MAHARASHTRA
April 3, 2018
SANJAY KISAN THORAT Vs. RAMCHANDRA PARSU THORAT
January 23, 2018
SANJAY KNIT PVT. LTD. Vs. PUNE MAHANAGAR PARIVAHAN MAHAMANDAL
February 6, 2018
SANJAY KUMAR ASHTA PROP. OF M/S. SARATHI ENTERPRISES Vs. EVICTION OFFICER, AIRPORT AUTHORITY OF INDIA AND OTHERS
November 26, 2018
SANJAY MADHAORAO MAHAJAN Vs. THE STATE OF MAHARASHTRA AND OTHERS
April 4, 2018
SANJAY MADHUKAR BUGADE & ORS Vs. PUNJAB AND MAHARASHTRA COOP BANK LTD & ORS
June 27, 2018
SANJAY NAGORAO POTE Vs. STATE OF MAHARASHTRA
March 5, 2018
SANJAY NARAYAN KHADSE Vs. STATE OF MAHARASHTRA
March 22, 2018
SANJAY PHULWARIA AND ORS Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY AND ORS
October 16, 2018
SANJAY S/O ARUN GHASE Vs. STATE OF MAHARASHTRA
April 4, 2018
SANJAY S/O BANSI PAWAR Vs. THE STATE OF MAHARASHTRA
February 13, 2018
SANJAY S/O DNYANOBA NARWADE Vs. STATE OF MAHARASHTRA
January 20, 2018
SANJAY S/O KASHINATH AGRAWAL Vs. STATE OF MAHARASHTRA
October 25, 2018
SANJAY S/O KISHANRAO HAPGUNDE Vs. STATE OF MAHARASHTRA
September 19, 2018
SANJAY S/O PUKHRAJ PARIKH Vs. STATE OF MAHARASHTRA
August 10, 2018
SANJAY S/O RAOSAHEB CHAVAN Vs. MANISHA W/O SANJAY CHAVAN
June 27, 2018
SANJAY S/O. ABHIMANYU WAGHMARE Vs. STATE OF MAHARASHTRA
October 11, 2018
SANJAY SHANKAR GILBILE Vs. STATE OF MAHARASHTRA AND OTHERS
October 11, 2018
SANJAY SOMNATH DONGARE Vs. SHRI VITTHAL RUKMAI SHIKSHAN PRASARAK
January 30, 2018
SANJAY SUKHDEO PAWAR Vs. STATE OF MAHARASHTRA
February 9, 2018
SANJAY VASANTRAO AKOTKAR Vs. MAYA SANJAY AKOTKAR
July 31, 2018
SANJAY YADHAVRAOJI MAKODE Vs. SUHAS PRAKASHJI DHOTE
July 10, 2018
SANJAYSINGH S/O SITARAM KHATWAR Vs. THE STATE OF MAHARASHTRA
March 22, 2018
SANJEEV RAJARAM CHIMBULKAR Vs. THE MUNICIPAL CORPORATION OF GR. MUMBAI AND OTHERS
August 6, 2018
SANJEEV WASAN Vs. UNION OF INDIA
October 29, 2018
SANJIVANI (TAKLI) SAHAKARI SAKHAR KARKHANA LTD. Vs. PARASARAM S/O POPAT UKIRDE
May 8, 2018
SANJIVANI KAILAS BORADE Vs. KASHINATH HUSENI (WAGHE) VALHER
March 5, 2018
SANJU S/O GANPAT WANKHEDE Vs. STATE OF MAHARASHTRA THROUGH P S AMBAZARI, NAGPUR
April 7, 2018
SANKALP RECREATION PVT. LTD. Vs. UNION OF INDIA
July 27, 2018
SANSKRITI JAYANTILAL SALIA Vs. STATE OF MAHARASHTRA
October 1, 2018
SANT SHANKAR MAHARAJ ASHRAM TRUST Vs. STATE OF MAHARASHTRA
December 12, 2018
SANTOSH ARJUN CHAVAN Vs. STATE OF MAHARASHTRA
October 23, 2018
SANTOSH KRISHNA TALPADE Vs. STATE OF MAHARASHTRA
March 8, 2018
SANTOSH MANIKRAO JOSHI Vs. STATE OF MAHARASHTRA
September 5, 2018
SANTOSH PRALHAD BHADAIT Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, CHIK
June 5, 2018
SANTOSH RAMCHANDRA SAHARE Vs. STATE OF MAHARASHTRA
February 5, 2018
SANTOSH RANGNATH KOTALWAR Vs. MANIKRAO APPARAO SHETKAR
August 27, 2018
SANTOSH RIVANKAR Vs. STATE OF GOA, (THROUGH CHIEF SECRETARY) PORVORIM, BARDEZ, GOA
February 26, 2018
SANTOSH S/O BAPURAO GUJJAR Vs. STATE OF MAHARASHTRA DEPARTMENT OF HOME
August 7, 2018
SANTOSH S/O DEELIP SHINDE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION PIMPALDARI, TQ GANGAKHED, DIST PARBHANI
February 13, 2018
SANTOSH S/O HANUMANT SALUNKHE Vs. MUNICIPAL COMMISSIONER, AHMEDNAGAR MUNICIPAL CORPORATION
May 4, 2018
SANTOSH S/O LODJI ADHAU Vs. THE STATE OF MAHARASHTRA
February 27, 2018
SANTOSH S/O SAGOJI GEDAM Vs. STATE OF MAHARASHTRA
February 16, 2018
SANTOSH S/O. RAISING CHAVAN Vs. STATE OF MAHARASHTRA
October 6, 2018
SANTOSH S/O. TANBAJI DURGE Vs. THE STATE OF MAHARASHTRA
February 23, 2018
SANTOSHKUMAR AND OTHERS Vs. ASHWIN
April 13, 2018
SANTOSHKUMAR SHRIJAYLAL ROY Vs. THE STATE OF MAHARASHTRA
March 21, 2018
SANTOSHKUMAR SINGH S/O JAGNARAYAN SINGH Vs. UNION OF INDIA, THROUGH ITS SECRETARY, HOME DEPARTMENT, NEW DELHI
July 10, 2018
SANTU @ SHANTARAM SADHU RAKSHE & ORS. Vs. THE STATE OF MAHARASHTRA
November 26, 2018
SANVIJAY ROLLING & ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE, NAGPUR
January 24, 2018
SAP INDIA PRIVATE LIMITED Vs. COX & KINGS LIMITED
November 30, 2018
SAPAN SUSHILKUMAR ZUNZUNWALA Vs. THE STATE OF MAHARASHTRA
March 15, 2018
SARANG Vs. STATE OF MAHARASHTRA
January 22, 2018
SARANG MALHARI PAWAR Vs. STATE OF MAHARASHTRA
July 27, 2018
SARANG S/O KAILASH ZADE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER
January 22, 2018
SARASWAT SUBURBAN C H S LIMITED Vs. NARESH SHYAMLAL VELENDRA
August 9, 2018
SARASWATI SHIKSHAN PRASARAK MANDAL, GADCHIROLI AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
June 5, 2018
SARASWATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
September 28, 2018
SARDARA SINGH Vs. UNION OF INDIA
September 14, 2018
SARIKA D/O SATYAVIJAY MASKE Vs. ST. FRANCIS DE SALES INSTITUTION & ORS.
March 26, 2018
SARIKA W/O SHIVAJI GAIKWAD Vs. STATE OF MAHARASHTRA
November 28, 2018
SARITA NAGARI, PHASE Vs. THE STATE OF MAHARASHTRA
March 1, 2018
SARJERAO DHONDIBA SARODE Vs. KAMAL KERUBHAU PACHANGE
March 14, 2018
SARLA PERFORMANCE FIBERS LTD Vs. UNION OF INDIA
April 27, 2018
SAROJ MARUTI GAIKWAD Vs. MUNICIPAL CORPORATION OF GREATER
November 1, 2018
SAROVAR HOTELS (P) LTD. Vs. DEPUTY COMMISSIONER OF WEALTH TAX
December 3, 2018
SARPANCH, GRAM PANCHAYAT KORAMBI Vs. OMESH
August 24, 2018
SARVESH SUDAN DESAI Vs. STATE OF GOA
October 12, 2018
SARVODAYA KALA MANDAL AURANGABAD Vs. STATE OF MAHARASHTRA7
March 7, 2018
SATEESH @SATISH K AZGAONKAR Vs. STATE OF GOA
July 4, 2018
SATISH Vs. STATE OF MAHARASHTRA AND OTHERS
December 10, 2018
SATISH Vs. STATE OF MAHARASHTRA
February 20, 2018
SATISH BALASAHEB KELGANDRE Vs. STATE OF MAHARASHTRA
March 1, 2018
SATISH HANMANTRAO DIKALE Vs. JAGDAMBA SHIKSHAN PRASARAK
March 3, 2018
SATISH L GAWTE Vs. STATE OF MAHARASHTRA AND ANR
March 20, 2018
SATISH PRAKASH ROHRA & ANR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
August 2, 2018
SATISH R MARDOLKAR, S/O RAMKRISHNA MARDOLKAR, BUSINESS Vs. MANCIO J MONTEIRO, S/O JOAQUIM MONTEIRO
February 27, 2018
SATISH RAMCHANDRA KAMDI Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, MANTRALAYA, MUMBAI
March 9, 2018
SATISH S/O SUSHILKUMAR SHUKLA Vs. STATE OF MAHARASHTRA
March 23, 2018
SATISH YASHWANT KULKARNI Vs. UNION OF INDIA
October 22, 2018
SATISHRAJ S/O GAUTAM RAMTEKE Vs. STATE OF MAHARASHTRA, THROUGH P S O BALLARSHA, DIS
June 6, 2018
SATPAL SINGH BACHAN SINGH NAGUL Vs. STATE OF MAHARASHTRA
August 3, 2018
SATYABHAMABAI W/O PRABHUNATH KALE Vs. STATE OF MAHARASHTRA, THROUGH ITS PRINCIPAL SECRET
February 20, 2018
SATYANARAYAN NANDKISHOR PANDE Vs. VIJAYKUMAR GULABCHAND SARDALABIC
December 22, 2018
SATYANARAYAN NANDKISHORE PANDE Vs. VINAY JAGDISHCHANDRA PANDE
December 22, 2018
SATYAWAN ASARAM KARADBHAJE Vs. SHIVNANDA SATYAWAN KARADBHAJE
September 5, 2018
SATYESH KAMAT, SON OF SONU KAMAT Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, CURCHOREM POLICE STATION, CURCHOREM, GOA
January 24, 2018
SAU. ASHA W/O INDRAJIT WANKHADE Vs. STATE OF MAHARASHTRA THROUGH
February 2, 2018
SAU. JANABAI Vs. STATE OF MAHARASHTRA
February 23, 2018
SAU. JIYA W/O KULDEEP SHEWTE Vs. KULDEEP S/O JAGDISH SHEWATE
April 25, 2018
SAU. MONA Vs. THE STATE OF MAHARASHTRA
April 3, 2018
SAU. POOJA W/O. NITIN CHINCHOLKAR Vs. NITIN AJABRAO CHINCHOLKAR AND ORS.
April 19, 2018
SAU. REENA Vs. STATE OF MAHARASHTRA
August 14, 2018
SAU. SARITA Vs. DHANANJAY
August 6, 2018
SAU. SUNANDA W/O NARENDRA RITHE Vs. MADHAV S/O BHIMRAO RAJURKAR
July 16, 2018
SAU.VAISHNAVI W/O. NILESH MIRAJKAR & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
January 24, 2018
SAUDI ARABIAN AIRLINES Vs. ASHOK HARGOVIND PANCHAL AND ANOTHER
November 1, 2018
SAUNSTHAN GOKARN PARTAGAL JIVOTTAM MUTT Vs. NARAYAN RAGHUNATH DESSI, RESIDING NEAR POLICE STATION
June 19, 2018
SAURABH ASHOK JADHAV Vs. STATE OF MAHARASHTRA
August 10, 2018
SAURABH JALINDER NANGRE Vs. STATE OF MAHARASHTRA
December 10, 2018
SAURABH KRISHNACHANDRA DE Vs. STATE OF MAHARASHTRA
April 7, 2018
SAURABH S/O SHIVHAR VELUKAR Vs. STATE OF MAHARASHTRA
April 11, 2018
SAVITA Vs. ADDITIONAL COLLECTOR,
March 15, 2018
SAVITA W/O GAJANAN GOFANE Vs. SOW MEERA VISHNU KARLEKAR
August 7, 2018
SAVITA YUVRAJ SHINDE Vs. STATE OF MAHARASHTRA AND OTHERS
February 28, 2018
SAVITRIBAI W/O KISAN SHINDE Vs. THE ADDITIONAL DIVISIONAL COMMISSIONER, AURANGABAD DIVISION, AURANGABAD AND OTHERS
February 14, 2018
SAWAN BALIRAM RATHOD Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, MANORA, DISTRICT WASHIM
July 16, 2018
SAYAJI S/O MAHADU GAVHANE Vs. BAJAJ AUTO LIMITED
January 19, 2018
SAYED AFSAR S/O SAYED KHAJA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, ITWARA, NANDED
August 27, 2018
SAYED JAFAR SAYED NASIR Vs. STATE OF MAHARASHTRA
February 6, 2018
SAYED NAVID AKRAM Vs. NAJIYA W/O. SAYED NAVID AKRAM
February 12, 2018
SAYEED ABDUL RAUT AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
February 7, 2018
SAYEED RAHMAN Vs. STATE OF MAHARASHTRA
March 9, 2018
SAYJABAI PUNDLIK PATIL THROUGH POA MORESHWAR PUNDLIK PATIL Vs. SUBHASH JULAL PATIL
October 9, 2018
SAYYAD ALISHA RAJJAK Vs. ALTAF NOORMOHAMAD TAMBOLI
August 16, 2018
SAYYAD RAHMAT ALI Vs. STATE OF MAHARASHTRA
February 21, 2018
SAYYED LIYAQAT SAYYED SAMAD Vs. THE STATE OF MAHARASHTRA
February 5, 2018
SAYYED AWES SAYYED SHRIFODDIN BELDAR Vs. STATE OF MAHARASHTRA
December 14, 2018
SBI CARDS Vs. ROHIDAS JADHAV
June 11, 2018
SCORG INTERNATIONAL CONSULTING PRIVATE LIMITED AND ANR Vs. GAURANG DOSHI PRODUCTIONS PVT LTD AND ORS
October 25, 2018
SEA FACE PARK CO Vs. STATE OF MAHARASHTRA
April 2, 2018
SEA PRINCESS REALTY Vs. RAJESH MEHTA
June 7, 2018
SECRETARY, MAHATMA PHULE GRAMIN SHIKSHAN PRASARAK MANDAL, SHEKAPUR Vs. STATE OF MAHARASHTRA
February 20, 2018
SEEMA AMBADAS KHEDKAR Vs. AMBADAS JAGANNATH KHEDKAR
November 21, 2018
SEEMA KAUSAR D/O. MOHAMMAD NASIRUDDIN Vs. STATE OF MAHARASHTRA AND ORS.
April 3, 2018
SEEMA NAVIN JAIN AND ANR Vs. INDU RAKESH JAIN AND ANR
April 17, 2018
SEEMA VISHAL SALUNKE Vs. COMMISSIONER OF POLICE PUNE
January 4, 2018
SENAPATI PRATAPRAO GUJAR EDUCATION SOCIETY, KANADEWADI TALUKA Vs. SHRI KESHAV PANDHARINATH DESHMUKH
September 5, 2018
SENIOR SUPERINTENDENT OF POST OFFICES, MOFFUSIL DIVISION, NAGPUR Vs. HARIDAS S/O MAHADEV GONDANE
July 24, 2018
SEVAKBHAU NIRDHANGI WAGHAYE Vs. RETURNING OFFICER, SUB DIVISIONAL OFFICER
October 31, 2018
SEVAKBHAU NIRDHANGI WAGHAYEPATIL Vs. THE RETURNING OFFICER
October 17, 2018
SGS INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA THROUGH OFFICE OF GOVERNMENT PLEADER HIGH COURT, BOMBAY (OS)
June 12, 2018
SGS INDIA PVT. LTD. Vs. THE JOINT COMMISSIONER OF INCOME
August 13, 2018
SHABANA BI SAYYED Vs. STATE OF GOA THROUGH CHIEF SECRETARY
July 26, 2018
SHABIRKHAN Vs. STATE OF MAHARASHTRA
April 9, 2018
SHABLO GOVIND GAUDE Vs. KASHINATH GOVIND GAUDE
June 14, 2018
SHAH NANJI NAGSI EXPORTS PVT LTD Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF COMMERCE AND INDUSTRY, NEW DELHI
September 21, 2018
SHAH NANJI NAGSI EXPORTS PVT. LTD. Vs. UNION OF INDIA
December 7, 2018
SHAHI SHIPPING LTD Vs. OIL AND NATURAL GAS CORPORATION LIMITED
December 18, 2018
SHAHID ALI AHMED ALI Vs. RAVINDRA BALIRAM DHENGLE
September 14, 2018
SHAHID ASLAM S/O GULAM AHMED Vs. STATE OF MAHARASHTRA
October 23, 2018
SHAHID FARID CHOUDHARY Vs. STATE OF MAHARASHTRA
November 19, 2018
SHAHID YUSUF QURESHI Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, BELAPUR
November 21, 2018
SHAHRUKH @ CHHOTU RAMLAL SONKUSRE Vs. THE STATE OF MAHARASHTRA
March 14, 2018
SHAHRUKH KHAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
February 8, 2018
SHAIK MOHAMMED JAVED Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, REVENUE, MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI
March 9, 2018
SHAIKH ABDUL AZIM VAZIRODDIN Vs. THE STATE OF MAHARASHTRA
February 20, 2018
SHAIKH AHMAD S/O. SHAIKH ABDULLAH Vs. ANISA FATIMA W/O. SHAIKH AHMAD
March 13, 2018
SHAIKH AYESHA KHATOON Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF LAW AND JUSTICE, SHASTRI BHAWAN
January 9, 2018
SHAIKH AZHAR @ SHAHRUKH Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER
December 14, 2018
SHAIKH BABAR SHAIKH NOOR Vs. STATE OF MAHARASHTRA
August 6, 2018
SHAIKH CHAKKIWALA HARIMATIYA Vs. STATE OF MAHARASHTRA
July 11, 2018
SHAIKH HARUN Vs. THE STATE OF MAHARASHTRA
March 8, 2018
SHAIKH JALIL SON OF SHAIKH Vs. MOHAMED RIZWANUL HAQ SON OF MOBINUL HAQ
December 5, 2018
SHAIKH MAHEMOOD SHAIKH AHEMAD AND OTHERS Vs. NAIMKHAN IBRAHIM KHAN AND ANOTHER
November 21, 2018
SHAIKH MOHAMED SHABIR Vs. UNION OF INDIA
March 20, 2018
SHAIKH MOHD NADIM S/O GULAM ABBAS ALLI Vs. ASSISTANT CHARITY COMMISSIONER, MAHARASHTRA STATE, MUMBAI
August 13, 2018
SHAIKH NAZIM S/O SHEIKH NABI Vs. STATE OF MAHARASHTRA
November 26, 2018
SHAIKH NAZIR SHAIKH FAILU Vs. STATE OF MAHARASHTRA
August 8, 2018
SHAIKH PAPPU S/O KALIMUDDIN JAHAGIRDAR Vs. THE STATE OF MAHARASHTRA
February 13, 2018
SHAIKH SHAMA AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS
August 16, 2018
SHAIKH WASIM SHAIKH ISMAIL Vs. MOHAMMAD FAIYYAZ NOOR MOHAMMAD
November 2, 2018
SHAILENDRA BHADAURIA Vs. MATRIX PARTNERS INDIA INVESTMENT HOLDINGS LLC
September 25, 2018
SHAILENDRA MADHUKAR BHALERAO Vs. SURUCHI SHAILENDRA BHALERAO
November 26, 2018
SHAILESH MAHADEORAO GAWAI Vs. STATE OF MAHARASHTRA
April 3, 2018
SHAILESH S/O MURLIDHAR TIWARI Vs. CHIEF CONSERVATOR OF FOREST (T)
October 19, 2018
SHAKEEL HABIB KHAN @ PAPU PAGER Vs. A.B.KODNANI AND ANOTHER
February 9, 2018
SHAKUNTALA W/O PURUSHOTTAM NABIRA Vs. STATE BANK OF INDIA; HON BLE DEBT RECOVERY TRIBUNAL; ARVIND S/O VASANTRAO NAIK
February 7, 2018
SHALIKRAM SHRIPAT BHELAVE Vs. DIVISIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR
November 26, 2018
SHALINA LABORATORIES PVT. LTD. AND ANR. Vs. SYNCOM FORMULATION (INDIA) LTD. & ANR.
January 11, 2018
SHALUKA W/O MILIND GAIKWAD Vs. UNION OF INDIA
April 11, 2018
SHAM @ NAVNATH VASANTRAO KUMBHAKARNA Vs. YOGITA W/O SHAM KUMBHAKARNA
July 3, 2018
SHAMAL SURYAKANT KAMALE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA
August 3, 2018
SHAMLAL PUNARAM ACHALE Vs. THE STATE OF MAHARASHTRA
February 1, 2018
SHAMRAO @ SHAM KESHAORAO WATMARE Vs. THE STATE OF MAHARASHTRA
March 9, 2018
SHAMRAO LALA KASDEKAR Vs. STATE OF MAHARASHTRA
March 19, 2018
SHAMSUNDAR ANCHAN @ SHYAM, SON OF VAMAN ANCHAN Vs. STATE
May 4, 2018
SHAMSUNDAR SUDAM DIVTE Vs. UDDHAV LIMBAJI KOTHULE
August 27, 2018
SHANKAR BABARAO AGALDARE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION ARNI, DIST YAVATMAL
February 28, 2018
SHANKAR BALIRAM HATWAR AND OTHERS Vs. THE STATE OF MAHARASHTRA AND ANOTHER
August 7, 2018
SHANKAR BHUJANGRAO SUNDAGE Vs. THE CHIEF GENERAL MANAGER STATE
February 14, 2018
SHANKAR DOMAJI JAWANJEKAR Vs. SURESH RAMRAOJI TASARE
February 21, 2018
SHANKAR HARISINGH CHAVAN Vs. STATE OF MAHARASHTRA
October 20, 2018
SHANKAR HIRAMAN CHAVAN Vs. STATE OF MAHARASHTRA
December 7, 2018
SHANKAR KONDIBA RAUT Vs. SHANKARRAO SADASHIV DESHMUKH
January 16, 2018
SHANKAR S/O RAMBHAUJI THAKRE Vs. STATE OF MAHARASHTRA
January 4, 2018
SHANKAR S/O SATWAJI HARALE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION LOHA, TQ LOHA, DIST HINGOLI
September 3, 2018
SHANKAR SONU MORE Vs. STATE OF MAHARASHTRA
June 15, 2018
SHANKARLAL CHHANULAL NAGPURE Vs. PRAMODKUMAR PRAHLADRAI AGRAWAL AND ANOTHER
March 23, 2018
SHANKARRAO RAMRAO SHINDE Vs. STATE OF MAHARASHTRA
June 12, 2018
SHANTABAI KAUTIK GHULE Vs. COLLECTOR AURANGABAD
August 13, 2018
SHANTABAI W/O NARAYAN WARKHADE Vs. BHAIYALAL S/O MARA UIKEY
January 9, 2018
SHANTAI INDUSTRIES LIMITED Vs. UNION OF INDIA
February 6, 2018
SHANTARAM BHIKAJI JADHAV Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 13, 2018
SHANTARAM TUKARAM SARFARE Vs. SANDHYA SHANTARAM SARFARE
January 12, 2018
SHANTILAL BABU PATEL Vs. RAMAKANT SUBRAO SHETYE
July 19, 2018
SHANTIVANII CO OP HSG SOCIETY Vs. MANJULA GOVIND MAHIDA AND ANR
June 21, 2018
SHARAD MAHADEV MORE, ADULT Vs. STATE OF MAHARASHTRA
July 7, 2018
SHARAD S/O PRABHAKAR WAGHMARE Vs. STATE OF MAHARASHTRA
August 20, 2018
SHARAD S/O RAJNIKANT KATHRANI Vs. HEMANTKUMAR S/O NARSHIBHAI PARMAR
May 3, 2018
SHARAD SABAJI TAVHARE Vs. STATE OF MAHARASHTRA, THROUGH ACB, BMU
June 30, 2018
SHARAD VISHWAS BHAMRE Vs. GENERAL MANAGER, MAHINDRA SONS LIMITED & ANR
June 22, 2018
SHARADCHANDRIKA SURESH PATIL Vs. THE STATE OF MAHARASHTRA
February 21, 2018
SHARDA KALA AND SANSKRUTIK MANDAL Vs. GAJANAN S/O BHARATRAO ROTKE
September 6, 2018
SHARDA NAND LAL DASLTD Vs. ASSISTANT LABOUR COMMISSIONER
December 20, 2018
SHARMAD PAI KANE, SON OF DEEPAK PAI KANE Vs. VIDYA VIKAS MANDAL
July 18, 2018
SHASHANK BHALCHANDRA SUBHEDAR Vs. DIRECTOR GENERAL OF HEALTH SERVICES
March 8, 2018
SHASHANK MOHANLAL RANGARI Vs. SAU PALLAVI W/O SHASHANK RANGARI
January 31, 2018
SHASHI SARASWAT Vs. STATE OF MAHARASHTRA AND ANR
July 18, 2018
SHASHI SATYANAND EPPATURI Vs. JYOTI SHASHI EPPATURI
March 1, 2018
SHASHIDHAR SHIVRAM SHINDE Vs. STATE OF MAHARASHTRA,
May 9, 2018
SHASHIKANT Vs. THE STATE OF MAHARASHTRA AND OTHERS
February 22, 2018
SHAUKAT ALI MOHAMMED HUSSEIN SHAIKH Vs. STATE OF MAHARASHTRA
October 19, 2018
SHAUNIK INFOTECH PVT LTD Vs. INDIA INFOLINE LTD
December 6, 2018
SHAYONA PULP CONVERSION MILLS P. LTD. Vs. COMMISSIONER OF INCOME TAX
February 1, 2018
SHEETAL D/O SHIVKANT CHAVAN Vs. STATE OF MAHARASHTRA
March 23, 2018
SHEETALKUMAR SADASHIV ZAMBARE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, REVENUE DEPARTMENT, MANTRALAYA, MUMBAI
February 15, 2018
SHEHZAD HEMANI Vs. NADIA RASHID
April 13, 2018
SHEIKH AHMED MUNSHI SHEIKH Vs. STATE OF MAHARASHTRA
June 28, 2018
SHEIKH CHAND SHEIKH JUMMA Vs. THE STATE OF MAHARASHTRA
January 19, 2018
SHEIKH CHHOTU Vs. AHEMAD KHAN
February 2, 2018
SHEIKH KAMARUDDIN S/O SK. SHABBI Vs. STATE OF MAH.THR.PSO CHANDRAPUR
January 10, 2018
SHEIKH SALMAN KHAN SHAMMI KHAN PATHAN Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
August 6, 2018
SHEIKH ZAFAR Vs. STATE OF MAHARASHTRA
March 19, 2018
SHEKHAR BHAGVAN TARI Vs. STATE OF GOA, BY CHIEF SECRETARY, GOVERNMENT OF GOA, SECRETARIAT, PORVORIM, BARDEZ-GOA
August 21, 2018
SHEKHAR P DESHMUKH Vs. DEPUTY DIRECTOR EDUCATION AND OTHERS
July 3, 2018
SHERNAZ FAROUKH LAWYER & ANR Vs. MANEK DARA SUKHADWALLA & ORS
December 21, 2018
SHESHRAO NAMDEO ATKARE Vs. STATE OF MAHARASHTRA
January 22, 2018
SHESHRAO S/O SAHEBRAO GADADE Vs. STATE OF MAHARASHTRA
June 20, 2018
SHETH MOTISHAW LALBAUG JAIN CHARITIES A TRUST REGISTERED UNDER BOMBAY PUBLIC TRUST ACT, 1950 Vs. BOMBAY GENERAL EMPLOYEES ASSOCIATION
December 22, 2018
SHEVRAJ JIVARAM GAIKWAD Vs. STATE OF MAHARASHTRA
April 25, 2018
SHIKSHAK BHARATI A GOVERNMENT RECOGNIZED Vs. THE STATE OF MAHARASHTRA
February 9, 2018
SHILPA CO-OPERATIVE HOUSING SOCIETY, THROUGH ITS SECRETARY - SANDEEP SABALE, HAVING ITS OFFICE Vs. JANABAI WIFE OF GULABRAO WANGAL
March 8, 2018
SHILPA LILADHAR TAYARE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI THROUGH COMMISSIONER
November 19, 2018
SHIREEN DADY ADENWALLA AND ORS. Vs. YASMIN DINYAR ILAVIA AND ORS.
September 24, 2018
SHIRISH AVINASH NAIK DESAI SON OF LATE AVINASH NAIK DESAI Vs. BOARD OF TRUSTEES OF PORT OF MORMUGAO
July 13, 2018
SHIRISH L. VETA AND OTHERS. Vs. STATE OF MAHARASHTRA & OTHERS.
November 19, 2018
SHIRISHKUMAR Vs. BHANDARA ZILLA BAHUUDDESHIYA APANG VIKAS SANSTHA
April 23, 2018
SHIRKA CONSTRUCTIONS Vs. APPOLLO ENGINEERS & CONTRACTORS PVT LTD
April 11, 2018
SHISHIR JOSHIPURA Vs. STATE OF MAHARASHTRA & ANR
August 8, 2018
SHISHUPAL KAWDUJI CHAVAN Vs. ADDITIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR
October 3, 2018
SHITAL KRUSHNA DHAKE Vs. KRUSHNA DAGDU DHAKE 
February 2, 2018
SHIV CO-OP HOUSING SOC LTD REGISTERED UNDER MAHARASHTRA CO-OPERATIVE SOCIETIES ACT, 1960 THROUGH ITS SECRETARY HARINATH VISHWAKARMA Vs. HARESH DESAI, PARTNER OF BHAVNA CORPORATION
July 20, 2018
SHIVA DHAWAN Vs. SVKM S NARSEE MONJEE INSTITUTE OF MANAGEMENT STUDI
June 20, 2018
SHIVA SUBHA MORYE Vs. MENINO XAVIER GOMES, SON OF RICARDO GOMES
May 4, 2018
SHIVAJI ANANDA CHAVAN Vs. THE STATE OF MAHARASHTRA
October 30, 2018
SHIVAJI DATTATRAYA PATIL & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
October 11, 2018
SHIVAJI LAXMAN PALASKAR Vs. KAMAL RAOSAHEB SHIPALKAR
November 1, 2018
SHIVAJI MOTIRAM RATHOD Vs. STATE OF MAHARASHTRA
November 26, 2018
SHIVAJI PANDURANG BANSODE Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, OSMANABAD
June 18, 2018
SHIVAJI RAJENDRA JADHAV Vs. THE STATE OF MAHARASHTRA
March 13, 2018
SHIVAJI S/O KERBA PAIKRAO Vs. UNION OF INDIA AND ORS
April 12, 2018
SHIVAJI SHANKAR JADHAV Vs. LAXMAN GAJANAN GODBOLE THROUGH HIS POWER OF ATTORNEY NIKHIL DINKAR PAWAR
September 17, 2018
SHIVAJI SHANKAR JADHAV Vs. LAXMAN GAJANAN GODBOLE
February 6, 2018
SHIVCHAND SOMAJI KHANDAKE Vs. STATE OF MAHARASHTRA, THROUGH P S AROLI, TAHSIL MOUDA, DISTRICT NAGPUR
October 23, 2018
SHIVKANTA WD/O SANTOSH GAWARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 9, 2018
SHIVRAJ S/O BHAGWAN PATIL Vs. THE DIVISIONAL COMMISSIONER, AURANGABAD DIVISION
July 10, 2018
SHIVRAM S/O GANPAT GAJBE Vs. STATE OF MAHARASHTRA
January 15, 2018
SHOBHA ATMARAM PRABHU Vs. STATE OF MAHARASHTRA
July 3, 2018
SHOBHA PRADEEP PATIL Vs. ADDITIONAL DIVISIONAL COMMISSIONER, PUNE DIVISION
February 24, 2018
SHOBHA PURUSHOTTAM ZILPE Vs. RAMDAS DADAJI BURADKAR & ORS.
June 28, 2018
SHOBHABAI AND OTHERS Vs. THE COMMISSIONER, AURANGABAD MUNICIPAL CORPORATION
June 26, 2018
SHOBHELAL S/O BULKU TEMBHURNIKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA
June 26, 2018
SHOBHIT GAUR Vs. STATE OF MAHARASHTRA
August 24, 2018
SHORELINE HOTEL PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 11, 2018
SHRADDHA APARTMENT OWNERS ASSOCIATION & ORS. Vs. SANJAY SHRIDHAR NIKAM
November 2, 2018
SHRADDHA COMMERCIAL PREMISES CO-OP SOCIETY, AURANGABAD Vs. STATE OF MAHARASHTRA AND OTHERS
September 12, 2018
SHRADDHA JAGDISH ACHAREKAR Vs. MAMTA MAHIPATH SURVE AND ORS
December 22, 2018
SHRADDHA W/O. PRASAD GANU Vs. PRASAD S/O. NILKANTH GANU
June 15, 2018
SHRADHANAND ANATHALAYA Vs. KUSUM WIFE OF RADHESHYAM CHAUHAN
September 11, 2018
SHRAVAN S/O. BABARAO AMBURE Vs. STATE OF MAHARASHTRA
March 19, 2018
SHRAWAN Vs. VASUDEO SON OF DADA RANGARI
March 5, 2018
SHREE AMBIKA PRINTERS AND PUBLICATIONS Vs. BHARATI UMESH KOTIYAN
July 26, 2018
SHREE CHAITANYA CONSTRUCTIONS Vs. SHRI POONAMCHAND DALICHAND PARAKH AND ORS.
February 14, 2018
SHREE RAM URBAN INFRASTRUCTURE PRIVATE LIMITED Vs. KALPATARU PROPERTIES PVT. LTD.
October 11, 2018
SHRENIK SHANTILAL DHADIWAL Vs. STATE OF MAHARASHTRA / PANDITRAO SANTUJI THORAT
August 1, 2018
SHREYAS ALIAS ASHOK NARAYAN Vs. CVK & ASSOCIATES
April 20, 2018
SHRI ASHWIN RAMANIKLAL GOSALIA Vs. STATE OF MAHARASHTRA
March 1, 2018
SHRI AJAB JAIRAM LAD Vs. SHRI GULAB JAIRAM LAD AND 3 OTHERS
November 24, 2018
SHRI ANUPKUMAR Vs. GOVERNMENT OF INDIA AND OTHERS
August 31, 2018
SHRI ARJUN SHABA PATYEKAR Vs. SHRI KASHINATH SHAMBA NAIK GAUNKAR (SINCE DECEASED), THROUGH HIS LEGAL HEIRS
January 17, 2018
SHRI CHANDRASHEKAR Vs. M/S YOGI CONSTRUCTION AND OTHER
September 7, 2018
SHRI D.J. RANE & ORS. Vs. THE MUNICIPAL COMMISSIONER & ORS.
May 3, 2018
SHRI DAMODAR MANGUESHKAR Vs. M/S CIDADE DE GOA
January 22, 2018
SHRI DANIEL SIMAO BARETTO Vs. GOA UNIVERSITY
February 28, 2018
SHRI DATTA GANESH DESHKAR Vs. THE STATE OF MAHARASHTRA
February 20, 2018
SHRI DEVENDRA PUNJABRAO GODBOLE Vs. STATE OF MAHARASHTRA AND ORS.
January 24, 2018
SHRI DIBAMBAR MANIRAM THAVRE Vs. THE STATE OF MAHARASHTRA
January 30, 2018
SHRI DILIP V. SAWANT Vs. STATE OF GOA AND ORS.
March 27, 2018
SHRI DNYANESHWAR GOVINDRAO DAIGAVHANE Vs. SHUBHAM BAHUUDDESHIYA SANSTHA
February 24, 2018
SHRI FRANCISCO JOAQUIM MESQUITA (SINCE DECEASED) AND OTHERS Vs. SMT. LAXMIBAI PANDURANG KAMAT HALDONKAR ALIAS LAXMIBAI KAMAT
June 12, 2018
SHRI GANESH BHANDAR, COTTON MARKET CHOWK Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 22, 2018
SHRI GANPAT S/O FAKIRA GHENAWATT Vs. THE STATE OF MAHARASHTRA
January 17, 2018
SHRI GILBERT JOHN MENDONCA Vs. STATE OF MAHARASHTRA
February 9, 2018
SHRI GURUDAS PANDURANG KUDAV Vs. STATE OF GOA
August 21, 2018
SHRI HARISH S. NAIK Vs. GOA TOWN AND COUNTRY PLANNING BOARD AND OTHERS
September 21, 2018
SHRI HEMANT Vs. SHRI VINAY
March 6, 2018
SHRI JAIRAM M. PARAB Vs. STATE OF GOA
August 21, 2018
SHRI JOHN A. FERNANDES AND OTHERS Vs. THE SECRETARY (TRANSPORT) GOVERNMENT OF GOA AND OTHERS
June 6, 2018
SHRI KESHAV TUKARAM TAWARE Vs. SMT. SULOCHANA SHANKAR KOLEKAR
February 5, 2018
SHRI KIRAN Vs. THE STATE OF MAHARASHTRA
July 11, 2018
SHRI KISHOR Vs. STATE OF MAHARASHTRA
July 18, 2018
SHRI KONDU THAKU CHAVAN Vs. SHRI ASHOK SHANKAR CHAVAN
February 21, 2018
SHRI KRISHNA S/O SAHEBRAOJI PATIL DONGAONKAR Vs. THE STATE OF MAHARASHTRA
January 31, 2018
SHRI LADU GANESH VETALKAR Vs. SHRI VISHWANATH BHIKAJI VETALKAR, MAJOR, EMPLOYED IN POLICE DEPARTMENT (DECEASED)
January 10, 2018
SHRI MADHUKAR SHANKAR JAWANJAL Vs. UNION OF INDIA
December 18, 2018
SHRI MAHESH CHANDRA AGRAWAL Vs. MR. RISHI KUMAR, CHIEF ENGINEER, MILITARY FORCE
January 9, 2018
SHRI MANOHAR BAPURAO KHORGADE AND OTHERS Vs. STATE OF MAHARASHTRA AND ORS.
September 19, 2018
SHRI NATTHU S/O BALAJI TALWEKAR Vs. THE STATE OF MAHARASHTRA
February 6, 2018
SHRI NAVSO KRISHNA BHAGAT Vs. STATE OF GOA
August 21, 2018
SHRI NAZARIO SEBASTIAO PINTO AND ORS. Vs. SHRI BHASKAR PANDHARINATH NAIK AND ORS.
July 4, 2018
SHRI OM CRUSHING COMPANY AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
June 6, 2018
SHRI PANDHARINATH S. CHOPDEKAR Vs. STATE OF GOA
August 21, 2018
SHRI PRASHANT VINODKUMAR BANSAL Vs. THE ESTATE OFFICER
March 1, 2018
SHRI PRAVIN MULCHAND JOHARE Vs. SHRI KISHORILAL S/O KALURAM YADAV
November 1, 2018
SHRI RAJENDRA JAYANT DEVALEKAR Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION
January 22, 2018
SHRI RAJESH FALDESAI, SON OF KHUSHALI FALDESAI Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, OLD GOA POLICE STATION, OLD GOA, TISWADI, GOA
January 8, 2018
SHRI RAJESH GHADGE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
August 6, 2018
SHRI RAJESH S/O BABANRAO KOLHE Vs. SAU. ARCHANA W/O RAJESH KOLHE
February 15, 2018
SHRI RAJU ALIAS RAJENDRA Vs. THE STATE OF MAHARASHTRA
January 30, 2018
SHRI RAM JANU DEIKAR AND OTHERS Vs. RUKMINI PARASHURAM ACHARYA AND OTHERS
March 7, 2018
SHRI RAMDHIRAJ LAXMAN DHOBI (SINCE DECEASED) Vs. SHRI RAMDAS BEHARI DHOBI (SINCE DECEASED)
April 25, 2018
SHRI RAMESH BABURAO BHARVIKAR Vs. THE STATE OF MAHARASHTRA AND ANR.
January 29, 2018
SHRI RAMESH S/O SHAMRAO Vs. EDUCATION OFFICER (SECONDARY)
February 15, 2018
SHRI RAMJI PANDURANG BHOSLE Vs. STATE OF GOA
August 21, 2018
SHRI RAMKRISHNA JANARDAN BHAT Vs. M/S. GOLD RESORTS AND OTHERS
January 11, 2018
SHRI RAVI BALU JADHAO Vs. THE CHAIRMAN, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANOTHER
July 24, 2018
SHRI RUSHI @ RUSHIA DAS Vs. STATE OF GOA
September 1, 2018
SHRI S.K. PARMANANDAN Vs. BOARD OF TRUSTEES OF THE PORT OF MUMBAI AND OTHERS
March 27, 2018
SHRI SAI INDUSTRIES Vs. POWER & CONTROL TRANSFORMER INDUSTRIES PVT LTD
December 22, 2018
SHRI SAIBABA SANSTHAN TRUST (SHIRDI) Vs. UNION OF INDIA AND ANR
February 9, 2018
SHRI SAJJAN L. NAIK Vs. STATE OF GOA
August 21, 2018
SHRI SANT DNYANESWAR SHIKSHAN Vs. THE STATE OF MAHARASHTRA
March 21, 2018
SHRI SIDHANATH BHANUDAS GHODKE & ORS. Vs. M/S. EXCEL INDUSTRIES LTD. & ORS.
June 20, 2018
SHRI SUNIL GARG Vs. THE OFFICER
June 27, 2018
SHRI SURAJ NIKU TARI Vs. STATE OF GOA
August 21, 2018
SHRI SURENDRA M. NAIK Vs. STATE OF GOA
August 21, 2018
SHRI SURENDRA TUKARAM MANE Vs. THE STATE OF MAHARASHTRA
March 1, 2018
SHRI SUVENDRA S/O DILIP GANDHI Vs. STATE OF MAHARASHTRA & OTHERS
November 26, 2018
SHRI VASSUDEV GURUDAS PEDNEKAR AND OTHER Vs. SMT. SHARADA ALIAS RADHABAI MANGUESH KENKRE AND OTHERS
March 8, 2018
SHRI VIKRAM UDDHAV CHUG Vs. THE STATE OF MAHARASHTRA & ORS.
September 10, 2018
SHRI VISHWAS B. BANDODKAR Vs. STATE OF GOA
August 21, 2018
SHRI VITTHAL S/O MAHADEORAO PACHGHARE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION
March 21, 2018
SHRI WASUDEO AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
August 16, 2018
SHRI YETIN LAU PARSEKAR Vs. STATE OF GOA
August 21, 2018
SHRI. DILIP TANAJI KASHID Vs. MR. M.L. KARMAKAR PR. COMMISSIONER OF INCOME
June 21, 2018
SHRI. DILIP TANAJI KASHID Vs. MR. M.L. KARMAKAR
July 13, 2018
SHRI. GANESH SUKHDEO GURULE Vs. TAHSILDAR
November 22, 2018
SHRI. GOKUL CHANDANMAL SANGVI Vs. THE STATE OF MAHARASHTRA
March 20, 2018
SHRI. HERAMBH ANANDRAO SHELKE Vs. MR. M.L. KARMAKAR PR. COMMISSIONER OF INCOME
June 21, 2018
SHRI. JAYANT NAG Vs. THE STATE OF MAHARASHTRA
January 22, 2018
SHRI. MARUTI VITHOBA KULAL AND OTHERS Vs. SHRI. NIVRUTTI DEORAM KULAL AND OTHERS
March 15, 2018
SHRI. MOTILAL KHIVRAJ BANTHIA Vs. STATE OF MAHARASHTRA AND OTHERS
August 2, 2018
SHRI. NARAYAN RAMCHANDRA MANTE (DIED) AND OTHERS Vs. THE STATE OF MAHARASHTRA
September 12, 2018
SHRI. NARENDRA JAGDISH PALSE Vs. INDIABULLS HSG. FINANCE LTD
October 1, 2018
SHRIDHAR KALU GATIR Vs. STATE OF MAHARASHTRA
October 5, 2018
SHRIDHAR MAHADEO PAKHARE Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS
January 30, 2018
SHRIDHAR S/O UDHAV KOLPE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
September 3, 2018
SHRIKANT Vs. STATE OF MAHARASHTRA
February 21, 2018
SHRIKANT ALIAS RAJENDRA VILAS CHOUDHARY Vs. STATE OF MAHARASHTRA
October 30, 2018
SHRIKANT BAPURAO GAIKWAD Vs. STATE OF MAHARASHTRA
October 9, 2018
SHRIKANT DINANATH GAIKWAD AND OTHERS Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION (CIDCO) AND OTHERS
August 14, 2018
SHRIKANT S/O RAMESHCHANDRA Vs. STATE OF MAHARASHTRA
March 19, 2018
SHRIKANT S/O SHANKARRAO AGNIHOTRI Vs. RAJESHWAR SANSTHAN, AKOLA
March 21, 2018
SHRIKANT S/O SUKHDEO BORKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION JARIPATKA, TAHSIL & DISTRICT NAGPUR
February 2, 2018
SHRIKISAN RATANLAL VYAS Vs. VIJAYANTI HARNAMDAS GURENASINGANI
December 13, 2018
SHRIKRISHNA N TALAK Vs. SHAMBHAVI CO-OPERATIVE HOUSING SOCIETY LTD
July 19, 2018
SHRIKRISHNA SAHADEORAO TAYADE AND OTHERS Vs. STATE OF MAHARASHTRA
June 7, 2018
SHRIKRISHNA VASUDEV PATIL Vs. BABURAO VASUDEV PATIL
June 11, 2018
SHRIKRUSHNA S/O JANARDHAN CHAUDHARI Vs. STATE OF MAHARASHTRA, THROUGH ANTICORRUPTION BUREAU, AKOLA, TQ AND DISTRICT AKOLA
October 11, 2018
SHRIMANT PANDHARI BHUTEKAR Vs. DEVIDAS PANDHARI BHUTEKAR AND OTHERS
June 4, 2018
SHRIMATI RANGANATH KAVLEKAR, WIDOW OF RANGANATH Vs. HARISH GUNO KAVLEKAR
June 14, 2018
SHRINIVAS RAJABHAU RAMGIRIWAR Vs. STATE OF MAHARASHTRA
May 3, 2018
SHRINIVAS S/O PARSURAM JANGAM Vs. THE DISTRICT CASTE CERTIFICATE
January 29, 2018
SHRIPAD TANDEL Vs. STATE
July 4, 2018
SHRIPAT S/O HARIDE DHAMDE Vs. NATTHU S/O BHIKUDEO DHOPRE
October 8, 2018
SHRIPATI AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 15, 2018
SHRIRAM GENERAL INSURANCE COMPANY LIMITED, THROUGH ITS AUTHORIZED SIGNATORY / MANAGER Vs. REKHA WD/O RAHUL SHIRSATH
August 16, 2018
SHRIRAM S/O BALIRAM JUNGHARE Vs. HASINABAI PIROMOHAMMAD ANSARI
November 30, 2018
SHRISAIBABA SANSTHAN TRUST (SHIRDI) Vs. UNION OF INDIA
October 24, 2018
SHUBHAM SHARAD GADMADE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
June 21, 2018
SHUBHAM VILAS TAYADE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, MAHAGAON
January 31, 2018
SHUBHANGI D/O DIGAMBAR PARSEWAD Vs. THE STATE OF MAHARASHTRA
February 24, 2018
SHUBHAY ALIAS SHANTARAM VIVEK NAIK, S/O VIVEK NAIK Vs. GOA MEDICAL COLLEGE
November 29, 2018
SHWETA D HIRVE AND OTHERS Vs. U P STATE ROADWAYS TRANSPORT CORPORATION, LUCKNOW AND ANOTHER
March 8, 2018
SHYAM GAWAS Vs. STATE OF GOA
February 9, 2018
SHYAMLAL MOTILAL VISHWAKARMA Vs. STATE OF MAHARASHTRA AND ANOTHER
April 17, 2018
SHYAMRAO VITHOBA PILLARE Vs. STATE OF MAHARASHTRA
December 13, 2018
SHYAMSUNDER EKNATH HADKE Vs. DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION, NAG
March 9, 2018
SIDDAMMA GOLSAR Vs. UNION OF INDIA AND OTHERS
January 25, 2018
SIDDHANT PANKAJ MANUDHANE MINOR Vs. THE UNION OF INDIA
February 20, 2018
SIDDHARTH RAMDAS MOHITE Vs. LATA SIDDHARTH MOHITE
June 22, 2018
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. COLLECTOR AND DISTRICT MAGISTRATE, DISTRICT SOLAPUR & OTHERS
August 6, 2018
SIDDHI PROMOTERS, THROUGH ITS AUTHORIZED PARTNER, ASHOK SHANTILAL JAIN Vs. ANITA KRISHNARAO SHIROLKAR ALIAS JANAKI VIKAS MOREY
January 30, 2018
SIDHU S/O JAIWANTA JARE Vs. THE STATE OF MAHARASHTRA
June 26, 2018
SIDNEY FRANCIS GOMES AND ANR. Vs. MAUREEN THERESE GONZALES ALIAS IVAN BLAISE RODRIGUES AND OTHER
October 11, 2018
SIFIYABEE SHAIKH NABI PINJARI (MANSURI) Vs. BASID KHAN NABISHER KHAN PATHAN
July 31, 2018
SIKANDAR ALIAS SHAIKHLAL LALASAHEB DESHINGE Vs. STATE OF MAHARASHTRA
November 29, 2018
SIM ENTERPRISES, REPRESENTED BY ITS PROPRIETOR, SHAIK IBRAHIM MOHAMMED HUSSAIN Vs. SHAIKH ABDUL RASHID CHOUDHARY
February 26, 2018
SINDHU RAMESH JAGTAP AND ORS. Vs. MUKUND BHASKAR CHITALE AND ORS.
November 2, 2018
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. DEPUTY COMMISSIONER INCOME TAX CENTRAL CIRCLE 2(2), PUNE & ORS.
January 5, 2018
SINICA GRAECA SHIPPING LIMITED Vs. M T CHEMROAD MEGA (IMO 9228318)
January 17, 2018
SIPRA EDUCATION SOCIETY Vs. PRADNYA NIKETAN EDUCATION SOCIETY
October 17, 2018
SIRAJ S/O DAULATKHAN PATHAN Vs. STATE OF MAHARASHTRA
July 13, 2018
SIRAJPASHA CHANDPASHA BUWAJI Vs. STATE OF MAHARASHTRA
August 13, 2018
SITARAM DADA SARODE Vs. THE STATE OF MAHARASHTRA
March 5, 2018
SITARAM RANGAPPA KAUSHIK Vs. UKUNDA BATTIKA JADHAO
January 18, 2018
SITARAM S/O DAMU MATE Vs. SAU. BHARATI RAMKRISHNA MISAL
June 16, 2018
SK MUNEER SK HUSSAIN Vs. ANTIKABAI YADAV GAWALI AND OTHERS
February 8, 2018
SK RAIS SK KHALIL Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, DHAD, TQ AND DISTRICT BULDANA
July 25, 2018
SK SAMIR Vs. STATE OF MAHARASHTRA
December 11, 2018
SK. SAMEER ALIAS KAVVA Vs. STATE OF MAHARASHTRA
January 4, 2018
SK.IBRAHIM SK.RASOOL Vs. MOHOMMAD ZAHIR MOHAMMAD
March 19, 2018
SKYLINE CONSTRUCTION Vs. JOMA CHAAHU MHATRE (SINCE DECEASED)
April 4, 2018
SMRUTEE S KAMULKAR Vs. STATE OF GOA
October 24, 2018
SMT. AMBUBAI BALRAJ NARAL AND OTHERS Vs. SABALE WAGHIRE AND COMPANY
September 12, 2018
SMT. AMINA KUDCHADKAR, ALIAS AMINA NEVREKAR Vs. DR. AMIT DILIP KUDCHADKAR
June 27, 2018
SMT. BAINABAI RAGHOJI WANKHADE Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA, AMRAVATI AND OTHERS
April 4, 2018
SMT. INDUMATI TUKARAM THORAT Vs. STATE OF MAHARASHTRA
January 31, 2018
SMT. JAYSHREE WD/O HEMANT FUNNE Vs. STATE OF MAHARASHTRA
February 6, 2018
SMT. JHARNA W/DO RANJIT PRASAD Vs. THE STATE OF MAHARASHTRA
November 2, 2018
SMT. KAMAL KERUBHAU PACHANGE Vs. SHRI. SARJERAO DHONDIBA SARODE
March 14, 2018
SMT. KAMALABAI SADASHIV TIRODKAR AND OTHERS Vs. VASANTI DEELIP SALGAONKARAN AND OTHERS
April 19, 2018
SMT. KAMLA PYARELAL GUPTA Vs. DEEPAK
April 25, 2018
SMT. KAUSHALYABAI W/O GANESH NEWARE Vs. HONBLE MINISTER, DEPARTMENT OF FOOD, CIVIL SUPPLIES AND CONSUMER PROTECTION AND ANR.
August 6, 2018
SMT. LAVANYA W/O. SURESH PULLA AND Vs. STATE OF MAHARASHTRA THR. POLICE
November 2, 2018
SMT. LEELABAI YASHWANT GHODKE AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
April 25, 2018
SMT. LILABAI WD/O AMBADAS MIRGE Vs. PURSHOTTAM AMBADAS MIRGE
March 9, 2018
SMT. MANGAL BHARAT SHINDE Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION AND ANOTHER
June 22, 2018
SMT. MOHINI GURDASSINGH PANJWANI Vs. GENU BABURAO KADU
January 4, 2018
SMT. MONIKA D/O. SATISH THAKUR Vs. THE STATE OF MAHARASHTRA
May 4, 2018
SMT. NAMITA AND OTHERS Vs. SHRI MANOJ AND OTHERS
June 12, 2018
SMT. NANIBAI WD/O LAXMANRAO Vs. VITTHALRAO MAROTIRAO NAVKHARE
November 24, 2018
SMT. PANCHAFULABAI WD/O Vs. SMT. BAKABAI PANDITRAO KOMBE AND
November 26, 2018
SMT. PARVATI NANDKISHORE TAKSALKAR Vs. THE STATE OF MAHARASHTRA
December 17, 2018
SMT. PRABHAWATIBAI W/O. MEHENDRA DUPARE Vs. MILIND ALIAS GOLDI S/O. RAMESH JAISWAL
February 24, 2018
SMT. PUSHPABAI MAROTI Vs. STATE OF MAHARASHTRA
January 5, 2018
SMT. S. RAJALAKSHMI Vs. I.T.O.
October 25, 2018
SMT. SAROJ Vs. M/S. GANDHI SALES CORPORATION AND ANOTHER
March 12, 2018
SMT. SHAKUNTALABAI Vs. SANDHYA W/O RAMESHWAR CHAUDHARY
July 27, 2018
SMT. SHANTIDEVI W/O LAXMINARAYAN AGRAWAL Vs. SETH KASTURMAL DALSUKH DHARMASHALA
December 3, 2018
SMT. SHEELA WD/O PANDURANG Vs. PANCHFULABAI WD/O PANDURANG
February 12, 2018
SMT. SULOCHANA W/O RAJKUMAR Vs. UNION OF INDIA
February 24, 2018
SMT. TULSABAI Vs. STATE OF MAHARASHTRA
March 7, 2018
SMT. ZIBLABAI AND OTHERS Vs. KISAN DHARMA RAMTEKE AND OTHERS
April 20, 2018
SMT.AMRAPALI WD/O.MADHUKAR HARBADE Vs. THE STATE OF MAHARASHTRA
February 8, 2018
SMT.SHAKUNTALA WD/O. RAMCHANDRA Vs. ZILLA PARISHAD
January 10, 2018
SNEHAL CHANDRAKANT SHETYE Vs. STATE OF MAHARASHTRA
June 28, 2018
SOCAR TURKEY PETROL ENERJI DAGITIM Vs. MV AMOY FORTUNE
August 2, 2018
SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD Vs. STATE OF GOA
September 26, 2018
SOHAM REALTORS POLE STAR Vs. COMMISSIONER OF CENTRAL EXCISE
March 7, 2018
SONAL W/O ARVIND KHANDAR Vs. DIPAK S/O PRALHAD BHAVSAR
July 30, 2018
SONALI ARVIND NADKARNI Vs. SNEHALATA ARVIND NADKARNI
August 30, 2018
SONALI POWER EQUIPMENT Vs. CHAIRMAN, MAHARASHTRA STATE ELECTRICITY BOARD
August 24, 2018
SONBA S/O GULABRAO MUSALE Vs. SUNIL S/O CHHATRAPAL KEDAR
April 5, 2018
SONU @ KHUSHAL @ TUSHAR Vs. STATE OF MAHARASHTRA
March 26, 2018
SONU S/O LULA ATLA Vs. STATE OF MAHARASHTRA, THROUGH P S O , GADCHIROLI, DISTRICT GADCHIROLI
January 15, 2018
SONY INDIA PVT LTD Vs. UNION OF INDIA
January 12, 2018
SOPAN PANDHARINATH DADWE Vs. SMT KUSUM BABANRAO DANGE NAGPUR
November 24, 2018
SOPAN S/O RANJU KHANDARE & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
November 26, 2018
SOPHIYAN S/O MAHEBUB SHAIKH Vs. NAJU S/O BABU MAHMAD PATHAN
August 7, 2018
SOU JIJABAI W/O WASUDEO SHESHKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, P S GITTIKHADAN
October 6, 2018
SOU RANJANA @ CHANGUNA PRAKASH SONAWANE Vs. STATE OF MAHARASHTRA
August 30, 2018
SOU SONALI W/O MANGESH LODE Vs. COLLECTOR, WARDHA, DISTRICT WARDHA
September 14, 2018
SOU. URMILA W/O SATISHKUMAR CHAUDHARY Vs. STATE OF MAHARASHTRA
February 24, 2018
SOUTH INDIAN EDUCATION SOCIETY & ORS Vs. G SHANTA & ORS
August 9, 2018
SOUTH WEST PORT LIMITED Vs. STATE OF GOA,
April 24, 2018
SOW. SANGITA W/O. RAJESH MORE Vs. RAJESH S/O. PANDITRAO MORE
January 15, 2018
SPECIAL LAND ACQUISITION OFFICER (I) Vs. NARMADABAI D/O SUKA DHANGAR
February 16, 2018
SPECIAL LAND ACQUISITION OFFICER (N), IRRIGATION DEPARTMENT, MAPUCA, BARDEZ, GOA Vs. GRACINDA BRAGANZA
July 6, 2018
SPLENDOUR GEMS LIMITED (FORMERLY KNOWN AS BEAUTIFUL DIAMONDS LIMITED) Vs. SICOM LIMITED
September 26, 2018
SPORTINA PAYCE INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA & ORS
December 20, 2018
SRI MANGAL MURTY MARKETING Vs. STATE OF MAHARASHTRA
November 2, 2018
SRUSHTI RAJ ENTERPRISE (INDIA) LTD Vs. TILAK SAFALYA CO-OPERATIVE HOUSING SOCIETIES LTD
July 10, 2018
STANDARD BATTERIES LTD Vs. COMMISSIONER OF INCOME TAX, MUMBAI
April 27, 2018
STATE BANK OF INDIA EMPLOYEES (SAHISHUNTA) CO-OPERATIVE HOUSING SOCIETY LTD & ANR Vs. STATE OF MAHARASHTRA & 4 ORS
September 17, 2018
STATE OF GOA Vs. EXECUTIVE ENGINEER, WORKS DIVISION XXIII, PUBLIC WORKS DEPARTMENT, BICHOLIM, GOA
July 25, 2018
STATE OF GOA AND OTHERS Vs. M/S. DELCON ENGINEERING
July 25, 2018
STATE OF GOA AND OTHERS Vs. SMT. SITADEVI ALIAS JAYA RAGHURAJ DESHPRABHU AND OTHERS
September 6, 2018
STATE OF GOA THROUGH CAPTAIN OF PORTS GOVERNMENT Vs. SALE PROCEEDS OF VESSEL M T PRATIBHA BHEEMA
June 7, 2018
STATE OF GOA, THROUGH CHIEF SECRETARY, HAVING OFFICE AT SECRETARIAT, PORVORIM, GOA Vs. SNEHA CONSTRUCTIONS ENGINEERS & CONTRACTORS
July 6, 2018
STATE OF GOA, THROUGH MAPUSA POLICE STATION, MAPUSA, GOA Vs. KANCHAN CHODANKAR, (MAJOR), S/O VISHWANATH CHODANKAR
July 18, 2018
STATE OF GOA, THROUGH MARGAO TOWN POLICE STATION, MARGAO, GOA Vs. RAJNEESH KUMAR SINGH, MAJOR, S/O JAIRAM SINGH
January 8, 2018
STATE OF GOA, THROUGH PONDA POLICE STATION Vs. RAMAKANT FADTE
April 12, 2018
STATE OF MAH Vs. SANJAY RAGHUNATH CHOUDHARI
January 5, 2018
STATE OF MAH Vs. ONKAR BHURA VANJARI L.RS. ARJUN
January 5, 2018
STATE OF MAHA Vs. PRAKASH S/O LAXMAN SHENDE
November 21, 2018
STATE OF MAHARASHTRA Vs. SK HASAN SK HUSSAIN MULA
October 31, 2018
STATE OF MAHARASHTRA Vs. PANDHARI SAKHARAM
November 2, 2018
STATE OF MAHARASHTRA Vs. MAJIDKHAN MIYAKHAN PATHAN
September 18, 2018
STATE OF MAHARASHTRA Vs. RAMNATH S/O DHONDIRAM DANDGE
January 18, 2018
STATE OF MAHARASHTRA Vs. DIGAMBER GUNDERAO KULKARNI (DIED) THROUGH HIS L RS VENUBAI DIGAMBER KULKARNI (DIED)
January 15, 2018
STATE OF MAHARASHTRA Vs. WATAN S/O BHAYYAJI KOKAS
February 26, 2018
STATE OF MAHARASHTRA Vs. NAMIT ALIAS CHIMU
March 1, 2018
STATE OF MAHARASHTRA Vs. DEEPAK NAMDEV JAGTAP
February 27, 2018
STATE OF MAHARASHTRA Vs. BHARAT S/O TULSHIRAM NADE
January 4, 2018
STATE OF MAHARASHTRA Vs. BAJIRAO KONDI PATIL
February 6, 2018
STATE OF MAHARASHTRA Vs. YADAVRAO
March 8, 2018
STATE OF MAHARASHTRA Vs. SUDHIR S/O KESHAORAO BIDAKAR
February 17, 2018
STATE OF MAHARASHTRA Vs. MILIND S/O RANGNATHRAO KULKARNI
February 20, 2018
STATE OF MAHARASHTRA Vs. MANISH RAMKRUSHNAAPPA
March 15, 2018
STATE OF MAHARASHTRA Vs. PRADIP KHANDUJI MOTGHARE
March 13, 2018
STATE OF MAHARASHTRA Vs. LILABAI SURESH SOPAN PAWAR
March 15, 2018
STATE OF MAHARASHTRA Vs. MAINABAI TRYAMBAK PARNATE
March 13, 2018
STATE OF MAHARASHTRA Vs. DATTATRAYA TKARAM KADAM
January 20, 2018
STATE OF MAHARASHTRA Vs. NITESH KHEMCHAND GAUR
March 20, 2018
STATE OF MAHARASHTRA Vs. KRUPAL MAHARAJ @ RAMKRUPALU
March 20, 2018
STATE OF MAHARASHTRA Vs. MORESHWAR WAMAN SANE
December 20, 2018
STATE OF MAHARASHTRA Vs. SIDDHARTH ANANDRAO GAVAI
August 4, 2018
STATE OF MAHARASHTRA Vs. ISHWARDAYAL ANANTRAM GEDAM
August 4, 2018
STATE OF MAHARASHTRA Vs. ARUN S/O JAGANNATH GEDAM
August 4, 2018
STATE OF MAHARASHTRA Vs. DILIP S/O NARAYANRAO ZODE
August 4, 2018
STATE OF MAHARASHTRA Vs. SURYABHAN
December 20, 2018
STATE OF MAHARASHTRA Vs. CHIEF INFORMATION COMMISSIONER AND ANOTHER
April 19, 2018
STATE OF MAHARASHTRA Vs. MACCHINDRA
December 22, 2018
STATE OF MAHARASHTRA Vs. CHANDRABHAN SUDAM SANAP
December 20, 2018
STATE OF MAHARASHTRA Vs. SUSHANT ALIAS SAJJU DAMODAR AMBADE
March 14, 2018
STATE OF MAHARASHTRA Vs. GIRISH HANUMANT THITTE
November 30, 2018
STATE OF MAHARASHTRA Vs. DROPADI DEORAO DUDHAL
March 22, 2018
STATE OF MAHARASHTRA Vs. DHARMARAJ BABURAO KALOKHE
July 26, 2018
STATE OF MAHARASHTRA Vs. HARISHCHAND KISANCHAND TARDEJA
July 18, 2018
STATE OF MAHARASHTRA Vs. GOVINDSINGH
February 25, 2018
STATE OF MAHARASHTRA Vs. POPAT ALIAS BALU BUVA JADHAV
December 3, 2018
STATE OF MAHARASHTRA Vs. KAILASH HARISHCHANDRA ADHE & OTHERS
March 22, 2018
STATE OF MAHARASHTRA Vs. JAYANT SHIRAM RANE
December 21, 2018
STATE OF MAHARASHTRA Vs. RAJENDRASING BAHADURSING TAK
July 27, 2018
STATE OF MAHARASHTRA Vs. RAJENDRA CHANDRABHAN SARDAR AND OTHERS
March 23, 2018
STATE OF MAHARASHTRA Vs. AMRAT RAMCHANDRA JADHAV
March 26, 2018
STATE OF MAHARASHTRA Vs. JAGDISH RAMRAO SARVE AND ANOTHER
April 23, 2018
STATE OF MAHARASHTRA Vs. SHIVAJI S/O SHANKAR GHODEKAR
April 12, 2018
STATE OF MAHARASHTRA Vs. BABAN S/O KISHANRAO BANSODE
April 27, 2018
STATE OF MAHARASHTRA Vs. VITTHABAI @ SHALINIBAI W/O SHANKARBAN NIMBHEKAR
April 27, 2018
STATE OF MAHARASHTRA Vs. LINGABAI MAROTI SAHANE AND ANOTHER
January 15, 2018
STATE OF MAHARASHTRA Vs. GANESH
June 21, 2018
STATE OF MAHARASHTRA Vs. VITHOBA MARUTI GHADGE, PROP SANTOSHIMATA MEDICAL & GEN STORES
October 29, 2018
STATE OF MAHARASHTRA Vs. BABAN SONBA GORE
November 1, 2018
STATE OF MAHARASHTRA Vs. NATHPRASAD
November 19, 2018
STATE OF MAHARASHTRA Vs. RANGRAO ANNA PATIL
November 29, 2018
STATE OF MAHARASHTRA Vs. EKNATH MADHAV PATIL
February 15, 2018
STATE OF MAHARASHTRA Vs. MR.EKNATH GOPAL LOKHANDE KIRANA
February 14, 2018
STATE OF MAHARASHTRA Vs. SHANKAR
February 13, 2018
STATE OF MAHARASHTRA Vs. GOVINDSINGH S/O. SURJITSINGH THAKUR
February 5, 2018
STATE OF MAHARASHTRA Vs. TUKARAM DEEPLA CHAVAN
February 3, 2018
STATE OF MAHARASHTRA Vs. ASHABAI W/O BHAVRAO DESALE
August 24, 2018
STATE OF MAHARASHTRA Vs. JABBAR SK SATTAR
October 5, 2018
STATE OF MAHARASHTRA Vs. RAGHU NARAYAN VADNALA AND OTHERS
June 4, 2018
STATE OF MAHARASHTRA Vs. VIJAY DHONDIRAM SHINDE
August 1, 2018
STATE OF MAHARASHTRA Vs. GOKUL S/O KALICHARAN GUPTA AND ORS.
March 15, 2018
STATE OF MAHARASHTRA Vs. EJAJ BABULAL DESHMUKH
March 22, 2018
STATE OF MAHARASHTRA Vs. NARAYAN S/O KISAN MOTE
April 2, 2018
STATE OF MAHARASHTRA Vs. HARBHAJAN @ HARGOVIND S/O NAGORAO KAMBLI
March 22, 2018
STATE OF MAHARASHTRA Vs. SOU SUSHILABAI W/O GULABRAO MANKAR
March 13, 2018
STATE OF MAHARASHTRA Vs. AMIT DHANRAJ KADAMDHAD
March 13, 2018
STATE OF MAHARASHTRA Vs. KAILAS S/O JAGANNATH PRADHAN
March 15, 2018
STATE OF MAHARASHTRA Vs. RAMRAO KISHANRAO CHAVAN AND OTHERS
January 9, 2018
STATE OF MAHARASHTRA Vs. BHASKAR SHANKAR SALVI
April 12, 2018
STATE OF MAHARASHTRA Vs. SHETKARI SHETMAJOOR PANCHAYAT
October 6, 2018
STATE OF MAHARASHTRA Vs. NANDKISHOR WAMANRAO KUBDE
April 5, 2018
STATE OF MAHARASHTRA Vs. DYANDEV
January 6, 2018
STATE OF MAHARASHTRA (THROUGH FOOD INSPECTOR, FOOD Vs. GAJANAN PIMPALA RAJMANE
October 29, 2018
STATE OF MAHARASHTRA (THROUGH HATKANANGLE POLICE S Vs. AKKATAI SUBHASH PATIL
April 9, 2018
STATE OF MAHARASHTRA AND ANOTHER Vs. RAHIM J TUNDIWALE
June 19, 2018
STATE OF MAHARASHTRA THROUGH COLLECTOR, DHULE Vs. ONKAR MANAJI KOKANI
January 4, 2018
STATE OF MAHARASHTRA THROUGH DHARANGAON POLICE STA Vs. ALLHA ABDUL RAHIM MOHD
March 17, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION KOTWAL Vs. SHAIKH MATIN JAVED S/O SHAIKH KHAJA MOINODDIN
June 4, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER Vs. DIYAWATI
March 14, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, P.S. SITABULDI Vs. BHUSHANKARRAO NARSINGH MURTI RAYDU
January 4, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION POPHALI, DISTRICT YAVATMAL Vs. DNYANESHWAR GOVINDGIR @ BABANGIR GIRI
March 9, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION, YAVATMAL (CITY) Vs. DHANRAJ BANDUJI SUKHDEVE
July 16, 2018
STATE OF MAHARASHTRA THROUGH POLICE STATION, DEONI Vs. VENKAT @ MEGHRAJ RAMRAO DEOKATE
April 19, 2018
STATE OF MAHARASHTRA THROUGH STATION OFFICER Vs. GANPAT S/O MANU BHUSUM
June 19, 2018
STATE OF MAHARASHTRA THROUGH SUPERINTENDENT OF POLICE, AHMEDNAGAR, DIST AHMEDNAGAR Vs. PRAVIN POPAT KHARCHAND
July 4, 2018
STATE OF MAHARASHTRA THROUGH, POLICE STATION OFFICER, POLICE STATION, BHISI, DISTT CHANDRAPUR Vs. NATTHU S/O RAOJI BHAJBHUJE
January 10, 2018
STATE OF MAHARASHTRA, Vs. MUSTAQ KADU PATHAN
October 12, 2018
STATE OF MAHARASHTRA, Vs. MANOJ
December 21, 2018
STATE OF MAHARASHTRA, (THROUGH STATION OFFICER, POLICE STATION, DARYAPUR), DISTRICT AMRAVATI Vs. VITTHABAI @ SHALINIBAI W/O SHANKARBAN NIMBHEKAR
April 19, 2018
STATE OF MAHARASHTRA, THR. ERANDOL POLICE SATATION Vs. UDAYSINGH KISAN PATIL
June 7, 2018
STATE OF MAHARASHTRA, THR. POLICE STATION OFFICE Vs. RAM S/O KACHRU SOUNDARMAL
June 15, 2018
STATE OF MAHARASHTRA, THR. POLICE STATION OFFICE Vs. REVATKUMAR TUKARAM NIMJE
June 11, 2018
STATE OF MAHARASHTRA, THROUGH - ASSISTANT POLICE INSPECTOR Vs. SANDIP SARJERAO VAIDYA
September 10, 2018
STATE OF MAHARASHTRA, THROUGH COLLECTOR, SANGLI Vs. SHANKAR MAYAPPA KAMBLE
March 14, 2018
STATE OF MAHARASHTRA, THROUGH JAGDISH KHUSHAL KAMBLE, FOOD INSPECTOR, FOOD AND DRUG ADMINISTRATION, M S CHANDRAPUR, TAHSIL AND DISTRICT CHANDRAPUR Vs. MANGALA W/O HARISHCHANDRA BADKHAL
February 12, 2018
STATE OF MAHARASHTRA, THROUGH KUM RAJSHRI RAM HAJARE Vs. PAPPU @ JAGANNATH BHAURAO MEHTRE
November 27, 2018
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER Vs. ASHOK
October 20, 2018
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, DHANTOLI, DISTRICT NAGPUR Vs. BALYA @ MANOJ MADHUKAR GUDADHE
July 24, 2018
STATE OF MAHARASHTRA, THROUGH PUBLIC PROSECUTOR Vs. VIJU @ VIJAY BHANUDAS DHOTRE
January 6, 2018
STATE OF MAHARASHTRA, THROUGH PUBLIC PROSECUTOR, HIGH COURT, AURANGABAD Vs. VIJAYA NARENDRA MOHORE
January 6, 2018
STATE OF MAHARASHTRA, THROUGH SECRETARY Vs. SHRIRANG L DEVARE
February 7, 2018
STATE OF MAHARASHTRA,THROUGH P S O , ASHTI, TAHSIL ASHTI, DISTRICT WARDHA Vs. RAJU @ RAJKUMAR KESHAVRAO LANDGE, OCCUPATION - WATCHMAN
October 26, 2018
STATE TRANSPORT CO-OP CREDIT SOCIETY LTD Vs. RAJENDRA SUDHAKAR MAHALPURE
December 7, 2018
STEEL AUTHORITY OF INDIA LTD Vs. BOMBAY METROPOLITAN REGION IRON AND STEEL MARKET COMMITTEE
February 9, 2018
STEMCOR (S.E.A.) PTE LIMITED Vs. MIDEAST INTEGRATED STEELS LIMITED
June 8, 2018
STERLING NEWSPAPER PVT LTD Vs. RAJESH VESMAKER
July 4, 2018
STERLING TRADE Vs. OFFICIAL LIQUIDATOR THROUGH TRIMBAK ISPAT PRIVATE LIMITED
August 30, 2018
STERLITE OPTICAL TECHNOLOGIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T.
February 1, 2018
STONEMANN ROYALE LIMITED Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD
September 7, 2018
STREE SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
November 21, 2018
STYROLUTION ABS (INDIA) LTD Vs. NATIONAL EDUCATION & INFORMATION FILMS LTD
February 6, 2018
SUBHASH Vs. STATE OF MAHARASHTRA
August 1, 2018
SUBHASH ALIAS CHABU MAHSUJI NIKALJE Vs. STATE OF MAHARASHTRA
June 18, 2018
SUBHASH NANHALAL GUPTA Vs. THE STATE OF MAHARASHTRA
October 8, 2018
SUBHASH PUNDLIKRAO JAIKAR Vs. SECRETARY, GENERAL ADMINISTRATION DEPARTMENT
December 6, 2018
SUBHASHCHANDRA KESHAVRAO KOGJE Vs. NAGPUR MUNICIPAL CORPORATION
November 21, 2018
SUBODHCHANDRA MOTIRAMJI LAHANE Vs. ASSISTANT CHARITY COMMISSIONER, AKOLA
July 16, 2018
SUDHA SHAMBHUNATH SINGH AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
July 17, 2018
SUDHA WD/O PAWANKUMAR SARRAIYA Vs. OMPRAKASH KODUMAL KHEMCHANDANI
February 22, 2018
SUDHAKAR JAGANNATH POTDAR Vs. DY DIRECTOR OF EDUCATION
March 8, 2018
SUDHAKAR NAMDEO GAIKWAD Vs. STATE OF MAHARASHTRA THROUGH ITS CHIEF SECRETARY, MANTRALAYA, MUMBAI
July 20, 2018
SUDHAKAR S/O TUKARAM BARDE Vs. THE STATE OF MAHARASHTRA
June 5, 2018
SUDHAKAR SHANKAR CHAUHAN Vs. THE STATE OF MAHARASHTRA
June 5, 2018
SUDHIR ANANDRAO LANKE Vs. SHRI JAGDAMBA PUBLIC TRUST, MOHATA
July 25, 2018
SUDHIR BALKRISHNA SUMANT & 2 ORS Vs. EXECUTIVE ENGINEER, M S E B , BARSHI DIVISION, BARSHI & 2 ORS
July 13, 2018
SUDHIR HARISHCHANDRA PATIL Vs. STATE OF MAHARASHTRA & ORS.
June 14, 2018
SUDHIR KAMLAKAR KHARBADE Vs. SAU. SANGITA W/O SUDHIR KHARBADE
April 20, 2018
SUDHIR S/O NATHU RAKTATE Vs. THE STATE OF MAHARASHTRA
March 9, 2018
SUGRABI GULAM SHAIKH Vs. A S D SILVA THROUGH HIS LEGAL HEIRS A MRS LUELLA DIAS
October 12, 2018
SUHAS S/O VINAYAK SOHONI Vs. CHAIRMAN CUM M D , NATIONAL INSURANCE CO LTD
June 6, 2018
SUHHALAL S/O ZITU LILARE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, SHEGAON, TAHSIL - WARORA, DISTRICT CHANDRAPUR
March 16, 2018
SUJAL BALRAM MONDAL Vs. STATE OF MAHARASHTRA
December 6, 2018
SUJIT S/O RANGNATH FALKE Vs. UNION OF INDIA
April 26, 2018
SUJOY @ SANJAY LALTU CHAKRAVARTY Vs. STATE OF MAHARASHTRA
February 26, 2018
SUKHDEO LAXMAN PARALE Vs. STATE OF MAHARASHTRA
June 12, 2018
SUKHDEO S/O KASHINATH MENDHULE Vs. STATE OF MAHARASHTRA THROUGH PSO HINGNA, DIST NAGPUR
February 15, 2018
SULOCHANA DATTATRAYA BAVLEKAR Vs. THE CHIEF OFFICER
May 4, 2018
SULTAN MUBIN KHAN Vs. VIMMI SHAIKH, D/OF ZAHRUNISHA
February 28, 2018
SUMAIYYA NAZ W/O SHEIKH GUFRAN AHMED Vs. SHAIKH GUFRAN AHMED S/O SHAIKH KASIM
July 10, 2018
SUMAN BABURAO THAPA Vs. JIGAR K. MEHTA AND OTHERS
March 20, 2018
SUMAN NATHHUJI PARDHE Vs. THE MUNICIPAL CORPORATION
March 5, 2018
SUMAN RAGHUNATH WAGH Vs. NANDLAL MANIKCHAND KUNKULOL
August 16, 2018
SUMAN VISHAL HIMANSU Vs. UNION TERRITORY OF DADRA & NAGAR HAVELI
October 15, 2018
SUMIT BHIMRAO SHIRSAT Vs. STATE OF MAHARASHTRA
February 26, 2018
SUMIT DATTATRAY NIKAM Vs. STATE OF MAHARASHTRA (BOMBAY)
February 24, 2018
SUMIT S/O ASHOKKUMAR BHARADIYA Vs. UNION OF INDIA, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF RAILWAYS, RAIL BHAVAN, NEW DELHI
August 29, 2018
SUMIT S/O RAMKRISHNA MARASKOLHE Vs. DEPUTY COMMISSIONER OF POLICE
February 5, 2018
SUMIT VIJAY KUMAR Vs. SHRADDHA GUPTA JAIN
April 13, 2018
SUMITRA W/O NAMDEO MADAVI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, ADYAL, TAHSIL PAUNI, DISTRICT BHANDARA
July 19, 2018
SUNANDA BAPURAO PATIL AND ORS Vs. DINKAR MADHU CHAVHAN AND ORS
November 19, 2018
SUNANDA SOMA NIKAM Vs. STATE OF MAHARASHTRA
April 24, 2018
SUNBEAM HIGH TECH DEVELOPERS PRIVATE LIMITED Vs. MCGM
March 26, 2018
SUNETRABAI WD/O VINAYAKRAO BUTY Vs. BHARAT FURNITURE
August 8, 2018
SUNIL @ BAPU DAMODAR JAGTAP Vs. KADU GANGARAM KOLI
August 16, 2018
SUNIL AND OTHERS Vs. LAXMAN AND OTHERS
July 3, 2018
SUNIL B. PINGALE Vs. STATE OF MAHARASHTRA
April 5, 2018
SUNIL BAGHEL AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
January 24, 2018
SUNIL BALAKRUSHNA TELANG Vs. STATE OF MAHARASHTRA
November 1, 2018
SUNIL BHAGWANTRAO TOKE Vs. STATE OF MAHARASHTRA AND ORS.
February 14, 2018
SUNIL BHASKAR KATKAR Vs. RAOSAHEB RAMCHANDRA GAVHANE
April 11, 2018
SUNIL NAMDEVRAO THOMBRE Vs. STATE OF MAHARASHTRA
October 31, 2018
SUNIL S/O BALAJIRAO MAHINDRAKAR Vs. STATE OF MAHARASHTRA, THROUGH PSO, POLICE STATION, PARANDA, DISTRICT
June 27, 2018
SUNIL S/O BANWARI LOIYA Vs. PURUSHOTTAM S/O KRISHNAJI PETHE
April 5, 2018
SUNIL S/O DEORAO DHAWALE Vs. STATE OF MAHARASHTRA
January 20, 2018
SUNIL S/O RAJENDRA FAWADE Vs. STATE OF MAHARASHTRA
December 17, 2018
SUNIL SITARAM MAHAJAN Vs. SURYAKANT PANDURANG BADAVE
June 13, 2018
SUNIL VAREKDAS AHUJA Vs. STATE OF MAHARASHTRA
March 14, 2018
SUNIL YEDUNATH DIXIT Vs. PANDURANG RAMJI GAROLE
October 12, 2018
SUNITA SURESH GAIKWAD Vs. THE STATE OF MAHARASHTRA
December 10, 2018
SUPADU SK BHIYYA Vs. PRALAHAD RAMDAS SAPKAL
September 19, 2018
SUPRIYA SUBHASH BHATMARE Vs. SHIVANAND BABASO SWAMI
April 27, 2018
SURAJ JAGANNATH JADHAV Vs. STATE OF MAHARASHTRA (THROUGH DEHU ROAD POLICE STATION, DEHU ROAD, DISTRICT PUNE)
October 9, 2018
SURAJ KUMAR JHA (BIHAAR) Vs. STATE OF GOA, THROUGH IG PRISON, OLD DIRECTOR OF EDUCATION BUILDING, PANAJI, GOA
January 18, 2018
SURAJ S/O MANOHAR CHINCHE Vs. STATE OF MAHARASHTRA,
April 26, 2018
SUREKHA SURESH JADHAV Vs. SHOBHA MAHESH JADHAV
January 4, 2018
SURENDRA PUNDLIK GADLING & ORS Vs. STATE OF MAHARASHTRA
October 24, 2018
SURENDRA S/O MOTIPURI GOSWANI Vs. STATE OF MAHARASHTRA
February 9, 2018
SURENDRA TUKARAM MANE Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, TULJAPUR, DIST OSMANABAD
February 1, 2018
SURESH Vs. STATE OF MAHARASHTRA
December 7, 2018
SURESH @ BAPU @ SHETTI S/O SHAMRAO GODE Vs. STATE OF MAHARASHTRA
August 24, 2018
SURESH ATMARAM SHIRSAT Vs. DIVISIONAL COMMISSIONER, AMRAVATI, KANTA NAGAR, CAMP, AMRAVATI
August 9, 2018
SURESH GANGARAM HOLE Vs. COMMISSIONER OF CUSTOMS
August 20, 2018
SURESH INDULAL SHAH Vs. PRATHAM PROJECT DEVELOPERS PVT LTD
August 6, 2018
SURESH KAMTE Vs. SADASHIV A BHAPKAR
October 15, 2018
SURESH KISANRAO MUKARNE Vs. STATE OF MAHARASHTRA
March 9, 2018
SURESH M. JAMKHINDIKAR Vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE 22(3) AND OTHERS
April 20, 2018
SURESH MARUTI SHINDE Vs. STATE OF MAHARASHTRA
June 5, 2018
SURESH S/O BAJARANG ZAREKAR Vs. STATE OF MAHARASHTRA THROUGH KOTWALI POLICE STATION, AHMEDNAGAR
July 19, 2018
SURESH S/O PREMLAL MALVIYA Vs. STATE OF MAHARASHTRA
January 25, 2018
SURESH S/O SUKHDEO WANKHEDE Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE NO 2, AKOLA, THROUGH ITS MEMBER / SECRETARY
July 16, 2018
SURESH SHAMRAO JADHAV ALIAS SURAJ SHAMRA, JADHAV Vs. ASSISTANT CHARITY COMMISSIONER
June 11, 2018
SURESH SHANKAR ROKADE Vs. MUNICIPAL CORPORATION OF GR MUMBAI & ANR
June 27, 2018
SURESH VYANKATI CHAVAN Vs. STATE OF MAHARASHTRA
October 16, 2018
SURESH Y. SHINGDA Vs. THE STATE OF MAHARASHTRA
May 2, 2018
SURESHKUMAR SHANKARLAL MIGLANI AND ANOTHER Vs. DAVINDARKUMAR CHAMANLAL BATRA AND OTHERS
July 19, 2018
SURGANI VYANKATESH S/O RAJU NAIDU Vs. THE STATE OF MAHARASHTRA
January 12, 2018
SURYABHAN S/O GANPAT RAJGIRE Vs. THE STATE OF MAHARASHTRA
February 21, 2018
SURYAKANT @ MUKESH LAXMAN Vs. COMMISSIONER OF POLICE
February 13, 2018
SURYAKANT SHIVAJI MUNDE Vs. STATE ELECTION COMMISSION, THROUGH
January 12, 2018
SUSHILA WD/O SUBHASH MENDHE Vs. NATIONAL INSURANCE COMPANY LIMITED, THROUGH ITS BRANCH MANAGER
January 23, 2018
SUSHILABAI GAUTAM BANSODE Vs. STATE OF MAHARASHTRA AND OTHERS
March 20, 2018
SUSHILKUMAR S/O. KISHANLAL MODHOK Vs. THE STATE OF MAHARASHTRA
June 27, 2018
SUVARN RAJARAM BANDEKAR DISCRETIONARY TRUST Vs. ADVOCATE SUNIFER CARDOZO
May 4, 2018
SUWARNA ONKAR VITE Vs. STATE OF MAHARASHTRA
March 26, 2018
SWAMINATH GUPTA Vs. ANUSAYA CHS
October 22, 2018
SWARAJYA KAMGAR SANGHTANA Vs. RASHTRAVADI MAHARASHTRA GENERAL KAMGAR UNION
January 18, 2018
SWARANJEET SINGH Vs. MELCO TECHNOLOGIES INDIA PVT LTD AND OTHERS
October 31, 2018
SWATI AND ORS. Vs. JAMUNA TRANSPORT CORPORATION LTD. AND ORS.
December 3, 2018
SWATI VEDANT JATIA Vs. VEDANT VIJAY JATIA
April 20, 2018
SYD. ALI Vs. STATE OF MAHARASHTRA
February 13, 2018
SYED MIYA S/O SYED BURAN Vs. STATE OF MAHARASHTRA, THROUGH SURPLUS LAND ACQUISITION OFFICER, AURANGABAD
February 8, 2018
SYED RAHIL ALIAS AZHAR Vs. STATE OF MAHARASHTRA AND ANOTHER
March 14, 2018
SYED YAKUB S/O SYED MOHAMMED KHATIB Vs. SIRAJ AHMED S/O HAJI GULAM MOHAMMED
August 23, 2018
SYED YAQOOB SYED MASOOD Vs. THE STATE OF MAHARASHTRA
February 9, 2018
SYED ZAKIRALI Vs. SYED ZAHIDALI AND OTHERS
June 29, 2018
SYLVESTER D SOUZA, AGED 50 YEARS, RESIDENT OF SAUTAWADDO, CALANGUTE, BARDEZ, GOA Vs. VILLAGE PANCHAYAT OF CALANGUTE, THROUGH ITS SECRETARY, WITH ITS OFFICE AT CALANGUTE, BARDEZ, GOA
February 26, 2018
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March 22, 2018
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February 12, 2018
TAJ AGRO COMMODITIES PVT LTD Vs. UNION OF INDIA
July 3, 2018
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March 28, 2018
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May 4, 2018
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April 23, 2018
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March 1, 2018
TANAJI GENBA PAWGE Vs. MUMBAI VEGETABLE MARKET UNPROTECTED WORKERS BOARD
October 30, 2018
TANUJA W/O SHRINIWAS BARDE Vs. STATE OF MAHARASHTRA
August 8, 2018
TAPAS KANTI MANDAL Vs. COSMO FILMS LTD
August 16, 2018
TAPI PRESTRESSED PRODUCT LTD. Vs. MUNICIPAL CORPORATION JALGAON
March 13, 2018
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October 26, 2018
TARABAI DAGDU NITANWARE Vs. NARAYAN KERU NITANWARE
January 15, 2018
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January 29, 2018
TARACHAND HARI PADVI Vs. ANIL BIJASING VASAVE
February 5, 2018
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September 11, 2018
TARANG S PATEL Vs. COLLECTOR OF DAMAN, DAMAN & ANR
June 22, 2018
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March 21, 2018
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September 18, 2018
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December 14, 2018
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January 22, 2018
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November 24, 2018
TATA PROJECTS LTD. Vs. HAZEL INTERNATIONAL FZE & ORS.
November 21, 2018
TATYARAM Vs. THE STATE OF MAHARASHTRA
January 24, 2018
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January 29, 2018
TAYAL COTTON PVT LTD Vs. STATE OF MAHARASHTRA
August 6, 2018
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November 2, 2018
TECHNO FORGE LTD. Vs. UNION OF INDIA
February 12, 2018
TEJASWINI Vs. STATE OF MAHARASHTRA
March 27, 2018
TEJASWINI NETAJI YADAV Vs. STATE OF MAHARASHTRA AND OTHERS
October 11, 2018
TEJASWINI NETAJI YADAV Vs. STATE OF MAHARASHTRA
October 29, 2018
TEOTONIO FAUSTINO VAS Vs. ANA MARIA RODRIGUES
February 24, 2018
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February 6, 2018
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February 23, 2018
THANE ZILLA MADHYAMIK SHIKSHAK SANGH, AN ORGANIZATION REGISTERED UNDER THE BOMBAY PUBLIC TRUST ACT, 1950 Vs. THE STATE OF MAHARASHTRA
February 21, 2018
THE STATE OF MAHARASHTRA Vs. DATTU KISANRAO JADHAV
January 24, 2018
THE BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST Vs. M/S.PSA MUMBAI INVESTMENTS PTE. LIMITED
March 1, 2018
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June 8, 2018
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March 21, 2018
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May 3, 2018
THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS NASHIK-II COMMISSIONERATE Vs. NASHIK FORGE PVT. LTD.
September 17, 2018
THE COMMISSIONER OF CENTRAL EXCISE, PUNE III Vs. M/S. PRAKASH FOODS LTD., COMET HOUSE, 691/A10, PUNE SATARA ROAD, PUNE 411 037 AND OTHERS
February 24, 2018
THE COMMISSIONER OF CGST AND CX, THANE Vs. MAHINDRA AND MAHINDRA LTD.
September 19, 2018
THE COMMISSIONER OF GST Vs. M/S.WESTERN COALFIELDS LIMITED
February 12, 2018
THE COMMISSIONER OF INCOME Vs. M/S. MADONA COMMERCIAL PVT. LTD.
July 2, 2018
THE COMMISSIONER OF INCOME TAX Vs. SHRI RAKESH RAMANI
June 4, 2018
THE COMMISSIONER OF INCOME TAX Vs. M/S. C. N. BUILDERS & DEVELOPERS
February 2, 2018
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January 29, 2018
THE COMMISSIONER OF INCOME TAX Vs. M/S. ZEE ENTERTAINMENT ENTERPRISES LTD.
February 28, 2018
THE COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. SADGURU NARENDRA MAHARAJ SANSTHAN
February 28, 2018
THE COMMISSIONER OF INCOME TAX CENTRAL Vs. AQUATIC REMEDIES PVT. LTD.
July 25, 2018
THE COMMISSIONER OF SERVICE TAX-IV Vs. ROCHEM SEPARATION SYSTEMS (I) PVT. LTD.
September 17, 2018
THE DIVISIONAL CONTROLLER Vs. SHIVAJIRAO S/O JYOTIRAM MANE
February 23, 2018
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February 2, 2018
THE EXECUTIVE ENGINEER Vs. BABURAO S/O BHANUDAS MAGAR
March 3, 2018
THE EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION AND ORS. Vs. AVINASH S/O VYENKATRAO JOSHI AND ORS.
January 15, 2018
THE GENERAL MANAGER OF B.E.S.T. UNDERTAKING Vs. MOHAMMAD RAMJAN M. SHAHABAN AND ANR.
March 27, 2018
THE INDIAN HUME PIPE CO. LTD. Vs. STATE OF MAHARASHTRA
January 9, 2018
THE JAWAHAR NEHRU PORT TRUST Vs. STARLOG ENTERPRISES LTD. ERSTWHILE ABG INFRALOGISTICS LTD.
April 5, 2018
THE MARATHWADA LEGAL AND GENERAL Vs. VARSHA MANOHAR DHONGADE
February 14, 2018
THE MATHTUBHUMI PRINTING & PUBLISHING CO. LTD Vs. VINODINI ASHTAMURTHY & ORS
October 13, 2018
THE MULA THADI MACHHIMAR Vs. THE STATE OF MAHARASHTRA
May 4, 2018
THE NATIONAL INSURANCE CO. LTD. Vs. SMT. KANTABAI WD/O SHRAWAN NAGDEVE
February 1, 2018
THE NEW INDIA ASSURANCE CO . LTD . Vs. MR. ASHISH RAVINDRA KULKARNI
November 30, 2018
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. MR. DATTA VISHWANATH KAVLEKAR & ORS.
August 2, 2018
THE PR. COMMISSIONER OF INCOME TAX Vs. M/S. WATSON PHARMA PVT. LTD.
June 20, 2018
THE PR. COMMISSIONER OF INCOME TAX Vs. APTARA TECHNOLOGY PVT. LTD.
March 26, 2018
THE PR. COMMISSIONER OF INCOME TAX Vs. DHARIWAL INDUSTRIES LTD.
September 4, 2018
THE PRINCIPAL COMMISSIONER OF CUSTOMS (GENERAL) MUMBAI Vs. UNISON CLEARING PVT. LTD. AND OTHERS
April 19, 2018
THE PRINCIPAL COMMISSIONER OF INCOME Vs. MAHARASHTRA CRICKET ASSOCIATION
January 22, 2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI Vs. MILROC GOOD EARTH PROPERTY AND DEVELOPERS LLP
February 28, 2018
THE QUEPEM URBAN CO Vs. MR. SEBY NORONHA, SON OF LATE ASSIS NORONHA
January 9, 2018
THE REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S. EASTERN ENGINEERING CO.
March 19, 2018
THE REGISTRAR Vs. STATE OF MAHARASHTRA
February 21, 2018
THE SECRETARY Vs. STATE OF MAHARASHTRA
February 20, 2018
THE SENIOR GEOLOGIST CHANDRAPUR Vs. RAJU BHAIYYAJI ZADE
March 22, 2018
THE SHRI SAIBABA SANSTHAN TRUST (SHIRDI) Vs. THE UNION OF INDIA AND OTHERS
March 27, 2018
THE STATE OF MAH Vs. KISHOR WALMIK DUDHKOHALE
March 19, 2018
THE STATE OF MAHARASHTRA Vs. PADMAKAR I. SUKHADEVE
March 20, 2018
THE STATE OF MAHARASHTRA Vs. ASHOK MAHADEORAO GAWANDE
March 20, 2018
THE STATE OF MAHARASHTRA Vs. ARJUN POMA CHAVAN
March 20, 2018
THE STATE OF MAHARASHTRA Vs. VASANT TRIMBAKRAO CHOBE
March 20, 2018
THE STATE OF MAHARASHTRA Vs. SHANTABAI KABIR JOSHI & ANR
January 20, 2018
THE STATE OF MAHARASHTRA Vs. BABURAO S/O BODRU BHAGADE
March 26, 2018
THE STATE OF MAHARASHTRA Vs. VIKAS S/O VITHALRAO LONDASE
March 19, 2018
THE STATE OF MAHARASHTRA Vs. RANJANA SHAMRAO PATIL
March 13, 2018
THE STATE OF MAHARASHTRA Vs. SANTOSH GAJANAN JADHAV
April 19, 2018
THE STATE OF MAHARASHTRA Vs. SHRIRAM PATILBUWA KADAM AND OTHERS
July 20, 2018
THE STATE OF MAHARASHTRA Vs. HARISHCHANDRA SADHURAM AGARWAL
March 6, 2018
THE STATE OF MAHARASHTRA Vs. ALLHA ABDUL RAHIM MOHD. AND ANOTHER
April 17, 2018
THE STATE OF MAHARASHTRA Vs. RUPRAO @ GAJANAN DEVRAO
June 30, 2018
THE STATE OF MAHARASHTRA Vs. TAMANNA BABURAO KURBETTI
February 21, 2018
THE STATE OF MAHARASHTRA Vs. SANTOSHRAO TATOBA NAGPURE
February 15, 2018
THE STATE OF MAHARASHTRA Vs. NAMDEO SANTU BADHE
February 9, 2018
THE STATE OF MAHARASHTRA Vs. MANGALA W/O HARISHCHANDRA BADKHAL
February 12, 2018
THE STATE OF MAHARASHTRA Vs. BABASAHEB RAOSAHEB WAYKAR
February 12, 2018
THE STATE OF MAHARASHTRA Vs. ZUMBARLAL GAMBHIRLAL KOTHARI
February 5, 2018
THE STATE OF MAHARASHTRA Vs. BAPURAO TUKARAM MANE
February 5, 2018
THE STATE OF MAHARASHTRA Vs. MANOHAR GUNWANT GOURKAR
February 6, 2018
THE STATE OF MAHARASHTRA Vs. PRABHAKAR@PRAKASH VITHAL KAPSE
January 24, 2018
THE STATE OF MAHARASHTRA Vs. SHANTABAI KABIR JOSHI
January 19, 2018
THE STATE OF MAHARASHTRA Vs. SHRISHAIL BASAPPA PATIL
January 20, 2018
THE STATE OF MAHARASHTRA Vs. RAMRAO S/O VITTHAL DALVE
January 17, 2018
THE STATE OF MAHARASHTRA Vs. GOVIND
August 6, 2018
THE STATE OF MAHARASHTRA Vs. GOVIND S/O RAMRAO JADHAV
January 9, 2018
THE STATE OF MAHARASHTRA Vs. GAJANAN PIMPALA RAJMANE
October 29, 2018
THE STATE OF MAHARASHTRA Vs. SMT. PHALLU @ FARIDA W/O SAYYED AHMED AND ORS.
October 30, 2018
THE STATE OF MAHARASHTRA Vs. MANGENI TAMANNA BANDGAR
October 31, 2018
THE STATE OF MAHARASHTRA Vs. SHRI. MAHENDRA BABAB ADHAV
October 30, 2018
THE STATE OF MAHARASHTRA Vs. SHRI SHRIKANT SUBHASH PATIL
April 9, 2018
THE STATE OF MAHARASHTRA Vs. SHIVAJI MARUTI YETAKALE AND ORS.
December 21, 2018
THE STATE OF MAHARASHTRA Vs. RAVINDRA KASHINATH GHODKE
May 3, 2018
THE STATE OF MAHARASHTRA Vs. BAJIRAO KONDI PATIL
February 6, 2018
THE STATE OF MAHARASHTRA THROUGH : POLICE STATION OFFICER, CHIKALTHANA, DIST. AURANGABAD Vs. RAMNATH S/O. DHONDIRAM DANDGE
January 18, 2018
THE STATE OF MAHARASTHRA Vs. SUKHDEO HARIBHAU MUJMULE
March 3, 2018
THE TEACHERS ASSOCIATION Vs. HINDI SEVA MANDAL, BHUSAWAL & ORS
March 20, 2018
THE VIDARBHA CENTRAL WEAVERS COOPERATIVE SOCIETY LTD. Vs. MAHARASHTRA STATE COOPERATIVE BANK LTD.
November 2, 2018
THYSSEN KRUPP INDUSTRIES INDIA PRIVATE LIMITED Vs. SURESH MARUTI CHOUGULE
March 1, 2018
TIMES GLOBAL BROADCASTING COMPANY LTD Vs. UNION OF INDIA
December 6, 2018
TIRATH RAM SHARMA Vs. GAURAV MOHAN BHAGAT
August 24, 2018
TITAGARH WAGONS LIMITED Vs. CHOWGULE AND COMPANY PRIVATE LIMITED
April 10, 2018
TJSB SAHAKARI BANK LTD Vs. GLOBAL TRUST BANK LIMITED, NOW KNOWN AS ORIENTAL BANK OF COMMERCE
January 10, 2018
TOOLTECH GLOBAL ENGINEERING PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7, PUNE AND ORS
March 5, 2018
TOUSIF AHMED S/O ABDUL AAHEMAN Vs. FEROZKHAN S/O SARFARZKHAN
April 16, 2018
TRAJANO DMELLO Vs. STATE
May 4, 2018
TRANSOCEAN DRILLING SERVICES (INDIA) PVT LTD Vs. OIL & NATURAL GAS CORPORATION LTD
September 25, 2018
TRIDENT STEEL AND ENGINEERING CO Vs. VALLOUREC
October 17, 2018
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January 5, 2018
TRISTAR PRIVATE LIMITED Vs. CONTROLLER, JOINT DIRECTOR GENERAL, OFFICE OF FOREIGN TRADE AND ORS
February 8, 2018
TRUPTI JAYESH RAUT Vs. STATE OF MAHARASHTRA
January 25, 2018
TRUSTEES OF N M PETIT CHARITY FUND Vs. HEIRS & LEGAL REPRESENTATIVES, IF ANY, OF LATE JAL MINOCHER UNWALA
April 11, 2018
TUBE PRODUCTS OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE-II
November 21, 2018
TUKARAM CHANGDEO KANADE Vs. THE STATE OF MAHARASHTRA
January 20, 2018
TUKARAM DATTARAO SONTAKKE Vs. THE STATE OF MAHARASHTRA
January 25, 2018
TUKARAM DHONDI SUTAR Vs. NANA BHAU TIBILE
February 21, 2018
TUKARAM KESHAV DAVARE AND OTHERS Vs. BABULAL MOTILAL OSWAL AND OTHERS
December 20, 2018
TULSABAI W/O MAHADEO BHARADWAJ Vs. MOHAN S/O CHHOTU DARODE
February 22, 2018
TULSHIDAS SON OF KISAN LOKHANDE Vs. MADHUKAR SON OF VITHUJI LOKHANDE
February 9, 2018
TULSHIRAM Vs. STATE OF MAHARASHTRA AND OTHERS
March 20, 2018
TUSHAR SAMBHAJI DAUND Vs. THE STATE OF MAHARASHTRA
November 1, 2018
TUSHAR VASANT GIRKAR Vs. THE STATE OF MAHARASHTRA & ORS.
February 23, 2018
TUTICORIN COAL TERMINAL PRIVATE LIMITED Vs. GELGUERA GRUAS INDIA PRIVATE LIMITED
June 20, 2018
UCHIT N.DAS Vs. UNION OF INDIA
March 13, 2018
UDAI RAJ SINGH CHAUHAN Vs. ASHOK KUMAR SHARMA
October 9, 2018
UDAY AMBADASJAGDALE Vs. NIRANJAN DEVIDAS RATOD AND ANOTHER
November 2, 2018
UDAY S. MANGALARAP Vs. PUNAM U. MANGALARAP
December 22, 2018
UDAY SHANTIKUMAR DIXIT Vs. LARSEN
March 12, 2018
UDAYKUMAR KISAN VELONDE Vs. STATE OF MAHARASHTRA
November 22, 2018
UDDESHWAR SHIKSHAN PRASARAK SANSTHA Vs. STATE OF MAHARASHTRA
December 6, 2018
UDDHAV POMA AADE Vs. ADDITIONAL COMMISSIONER AURANGABAD AND OTHERS
January 23, 2018
UDHAV S/O YADAVRAO BHOSALE Vs. STATE OF MAHARASHTRA, (COPY TO BE SERVED ON PUBLIC
June 11, 2018
UJWAL CHANDRASHEKHAR BELAPURKAR Vs. KALPANA VIJAY SAINDANE (NANDEDKAR)
January 30, 2018
UJWALA W/O SANTOSH KENDRE Vs. BHARAT PETROLEUM CORPORATION LIMITED, THROUGH ITS TERRITORY MANAGER (RETAIL) MANMAD
January 15, 2018
ULASHI CHANDRU GOMES, ALIAS MAMTA MOHANDAS VADYENKAR Vs. EGIDIO BRAGANCA
August 9, 2018
ULHAS DESSAI, SON OF LATE VAIKUNTH S DESSAI Vs. DIRECTOR OF MINES AND GEOLOGY, GOVERNMENT OF GOA
July 31, 2018
ULHAS SUDAM GORHE Vs. STATE OF MAHARASHTRA (THROUGH CHAKAN POLICE STATION, PUNE)
October 12, 2018
ULHAS VINAYAK NIRMALE Vs. KESHAV S/O YASHWANT KALE
September 14, 2018
ULTRATECH CEMENT LIMITED AND ORS. Vs. JAI SHREE KRIPA (P) LTD. AND ORS.
October 15, 2018
UMAKANT GIRDHARRAO SHIRURE Vs. BALASAHEB GYANOBA GAIKWAD
February 3, 2018
UMAKANT PURUSHOTTAM JOSHI Vs. MADHUSUDAN ACHYUTRAO PASARKAR
October 5, 2018
UMAKANT S/O DATTATRAY CHAKKARWAR Vs. STATE OF MAHARASHTRA
February 6, 2018
UMASHANKAR JOKHURAM SHAHU Vs. PRAMOD, S/O. SADHURAM MEHTA
April 20, 2018
UMESH Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE AND ANOTHER
April 18, 2018
UMESH BHARAT GAIKWAD Vs. STATE OF MAHARASHTRA
October 3, 2018
UMESH MUKUNDRAO APTE Vs. STATE OF MAHARASHTRA AND OTHERS
August 7, 2018
UMESH NAIK Vs. STATE OF GOA
August 21, 2018
UMESHKUMAR Vs. STATE OF MAHARASHTRA
November 26, 2018
UNDIR PARYAVARAN SAURAKHXAN MANCH Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF GOA, GOA SECRETARIAT
January 24, 2018
UNIK TRADERS Vs. UNION OF INDIA AND ORS
January 11, 2018
UNION OF INDIA Vs. KIRAN JADHAV, IPS & ORS
February 26, 2018
UNION OF INDIA Vs. KANWAR VILAS NATH
July 16, 2018
UNION OF INDIA Vs. K. K. VERMA
March 19, 2018
UNION OF INDIA Vs. BARUN KUMAR MEHTA
March 19, 2018
UNION OF INDIA Vs. IMTIAZ IQBAL POTHIAWALA
October 16, 2018
UNION OF INDIA Vs. BANDRA GAS SERVICE
March 7, 2018
UNION OF INDIA Vs. P. MAHADEVAYYA
June 28, 2018
UNION OF INDIA Vs. PRAKASH S/O BHAGAJI WANI
May 4, 2018
UNION OF INDIA Vs. VIKAS CHAND CHATURVEDI
January 10, 2018
UNION OF INDIA Vs. M/S STEELFAB ENGINEERING CORPORATION
February 6, 2018
UNION OF INDIA Vs. HARESH V. MILANI
April 26, 2018
UNION OF INDIA & ANR Vs. UMRAO KEVALCHAND BOTHRA
October 4, 2018
UNION OF INDIA & ANR Vs. SANJAY KUMAR S ZUMBRE
July 19, 2018
UNION OF INDIA & ORS. Vs. MRS. RAMA CHANDRAKANT SURWADE & ORS.
May 4, 2018
UNION OF INDIA AND ANOTHER Vs. V R SOMAYAJULU AND OTHERS
February 9, 2018
UNION OF INDIA AND ANOTHER Vs. M.V.R. SOMAYAJULU AND OTHERS
February 9, 2018
UNION OF INDIA AND ANR Vs. SAYED NAIMUDDIN
August 30, 2018
UNION OF INDIA AND ORS. Vs. HEMANT R. PAWAR
March 19, 2018
UNION OF INDIA AND OTHERS Vs. MATERIAL ORGANISATION GHATKOPAR
April 5, 2018
UNION OF INDIA AND OTHERS Vs. ALL INDIA SALT DEPARTMENT EMPLOYEES UNION AND ORS
April 9, 2018
UNION OF INDIA THROUGH DEPUTY SALT COMMISSIONER Vs. LAXMAN YADNESHWAR SATHE
April 24, 2018
UNION OF INDIA THROUGH GENERAL MANAGER CENTRAL RAILWAY Vs. USHA EKNATH PATIL
April 3, 2018
UNION OF INDIA THROUGH GENERAL MANAGER, CENTRAL RAILWAY, MUMBAI CST Vs. MANOJ KUMAR V KUMARE EXSENIOR BOOKING CLERK, C RLY RESIDING AT SNEHSADAN
January 30, 2018
UNION OF INDIA THROUGH THE Vs. RAJNISH AMBADAS MALEKAR
March 19, 2018
UNION OF INDIA, MINISTRY OF DEFENCE, NEW DELHI Vs. KALPANA ENTERPRISES
July 31, 2018
UNION OF INDIA, THROUGH EXECUTIVE ENGINEER Vs. PANCHU S SUTAR
September 28, 2018
UNION OF INDIA, THROUGH SECRETARY Vs. D D RAUT
February 9, 2018
UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF DEFENCE, SOUTH BLOCK NEW DELHI Vs. GANESH WASUDEO PADHAL
August 30, 2018
UNIQUE TOOLING SOLUTIONS PVT LTD Vs. GANESH FORGINGS LTD
November 26, 2018
UNITED INDIA ASSURANCE COMPANY LTD , THROUGH ITS DEPUTY MANAGER TP HUB, RAHUL S/O NARAYAN KULKARNI Vs. MANJUSHA W/O BHASKARRAO PATKI
August 16, 2018
UNITED INDIA INSURANCE CO LTD Vs. SUNNY DIAS
February 20, 2018
UNITED INDIA INSURANCE CO LTD Vs. SHUBHADA PRAKASH POTDAR
July 12, 2018
UNITED INDIA INSURANCE COMPANY Vs. MADAN RAMBHAU JADHAV
August 13, 2018
UNITED INDIA INSURANCE COMPANY LIMITED MOTOR THIRD PARTY HUB Vs. BIJULAL V. PURUSHOTHAMAN AND ORS.
November 21, 2018
UNITED INDIA INSURANCE COMPANY LTD Vs. KALYANI AVINASH GOKHALE
November 27, 2018
UNITED INDIA INSURANCE COMPANY LTD Vs. M/S. EAGLE FLASK INDUSTRIES LIMITED
January 24, 2018
UNITED INDIA INSURANCE COMPANY LTD Vs. SEEPA W/O SHIVRAM NAKE
December 22, 2018
UNITED INDIA INSURANCE COMPANY LTD Vs. HAJRABI W/O SK LAIKODDIN
July 16, 2018
UNITED INDIA INSURANCE COMPANY LTD Vs. SITARAM S/O SHESHRAO METE
August 2, 2018
UNITED INDIA INSURANCE COMPANY LTD DIVISIONAL OFFICE Vs. MANDUBAI W/O ANKUSH SHINDE
October 1, 2018
UNITED INDIA INSURANCE COMPANY LTD. Vs. KERBA S/O SHAMRAO GODSE
November 1, 2018
UNITED INDIA INSURANCE COMPANY LTD., THROUGH ITS ADMINISTRATIVE OFFICER Vs. MAIMUNA AND OTHERS
January 11, 2018
UNITY SECURITY FORCE & TRAINING INSTITUTE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION
March 12, 2018
UNIVERSAL CABLES LTD Vs. LAXMI PROPERTIES LTD
April 2, 2018
URMILA PALICHA ALIAS URMILA U PALICHA Vs. CIVIL REGISTRAR CUM SUB-REGISTRAR OF SALCETE, GOA
August 24, 2018
USAV FORGING PRIVATE LIMITED Vs. VANKAR THAKAJI POTE
May 7, 2018
USHA INTERNATIONAL LIMITED Vs. INSPECTOR OF LEGAL METROLOGY
March 22, 2018
USHA VASANTRAI TRIVEDI AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
January 5, 2018
USHA W/O KISHOR PAWARPAWAR Vs. AMIRKHAN S/O USMAN KHAN PATHAN
October 31, 2018
USMAN HABIB DHUKA & ORS. Vs. MASHAYAKH GRIHNIRMAN SAHAKARI SANSTHA MARYADIT & ORS.
November 1, 2018
UTTAM Vs. THE STATE OF MAHARASHTRA
January 24, 2018
UTTAM S/O RAMAJI SHERE Vs. STATE OF MAHARASHTRA
March 1, 2018
UTTAM S/O TUKARAM KUDMETHE Vs. STATE OF MAHARASHTRA, THROUGH P S O LADKHED POLICE STATION, YAVATMAL
February 28, 2018
UTTAM SOPAN BABAR Vs. STATE OF MAHARASHTRA
November 24, 2018
V.M. SHUKLA Vs. UNION OF INDIA
December 4, 2018
VADIVEL @ GUNDAPPA CHINNATAMBI DEVENDRA Vs. STATE OF MAHARASHTRA
December 4, 2018
VAIJAYANTIMALA LAXMAN GHOLAP ALIAS VAIJAYANTI SHIRISH GUJAR Vs. STATE OF MAHARASHTRA AND OTHERS
October 25, 2018
VAIJINATH S/O BALIRAM AVHAD Vs. STATE OF MAHARASHTRAS
April 26, 2018
VAIJINATH S/O SOPANRAO JADHAV Vs. RAJABHAU S/O ROOPSEN WARKARI
August 2, 2018
VAIJNATH KONDIBA KHANDKE Vs. THE STATE OF MAHARASHTRA
January 23, 2018
VAIJNATH LAXMAN PHAD Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR
April 6, 2018
VAISHNAVI SANDEEP MANIYAR Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
June 15, 2018
VALENTINE MARITIME LTD Vs. UNION OF INDIA
October 5, 2018
VANDANA GLOBAL LIMITED Vs. IL & FS FINANCIAL SERVICES LIMITED
March 12, 2018
VANDANA W/O AKHILESH PANDEY Vs. ABHILASHA W/O ANIL PANDE
August 8, 2018
VANDANA W/O EKNATH BHONDWE Vs. STATE BANK OF INDIA, (FORMERLY STATE BANK OF BIKANER & JAIPUR)
September 21, 2018
VANDANA W/O VISHNU RAJGURE Vs. ADDITIONAL COLLECTOR, AMRAVATI
October 1, 2018
VANITA VASANT PATIL Vs. THE STATE OF MAHARASHTRA
November 2, 2018
VANMALA K JADHAVKOCHARE Vs. KSHATRAKULOTPNNA MARATHA SAMAJ
July 27, 2018
VARDHAMAN CONSTRUCTION Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
December 11, 2018
VARSHA THAKUR W/O GANESH GHUGE Vs. STATE OF MAHARASHTRA; SUNIL S/O MISHRILAL JAIN
July 19, 2018
VARSHA W/O RAJ SALUNKE Vs. STATE OF MAHARASHTRA THROUGH CIDCO POLICE STATION, AURANGABAD
February 26, 2018
VASANT BABARAO SHRIRAO Vs. ONKAR TULSHIRAMJI BATUKALE
November 19, 2018
VASANT NARAYAN SARDAL Vs. ASHITA THAM & ORS
May 3, 2018
VASANT RAMCHANDRA ALIAS CHANDER Vs. GURUDAS VASANTRAO YELVANDE
April 16, 2018
VASANT RAMCHANDRA POTDAR Vs. NUTAN VIDYALAYA, MANGRUL
December 22, 2018
VASANT RAMCHANDRA POTDAR Vs. STATE OF MAHARASHTRA
December 22, 2018
VASANT THAVARA RATHOD Vs. STATE OF MAHARASHTRA
March 14, 2018
VASANTRAOJI NAIK MAGASVARGIYA Vs. STATE OF MAHARASHTRA
January 4, 2018
VASEEM FATEMA HASHMI Vs. SAYYAD AKIL
March 6, 2018
VASIM S/O. JAMIL SHAIKH Vs. STATE OF MAHARASHTRA
November 29, 2018
VASUDEV PANDHARINATH RAIKAR Vs. MANOJ MOHAN DALVI
March 23, 2018
VASUDEV VASANT GAONKAR, S/O VASANT RAMA GAONKAR Vs. BICHOLIM MUNICIPAL COUNCIL, OFFICE OF BICHOLIM MUNICIPAL COUNCIL, BICHOLIM, GOA THROUGH ITS CHIEF OFFICER
March 6, 2018
VASUNDHARA W/O GAUTAM PATARE Vs. GAUTAM S/O KESHAV PATARE
October 16, 2018
VATAN TEXTILE LIMITED Vs. UNION OF INDIA AND ORS
November 24, 2018
VEDANTAA INSTITUTE OF ACADEMIC EXCELLENCE PVT LTD AND ANR Vs. UNION OF INDIA AND ORS
April 20, 2018
VEERSHAIVA COOPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA
October 4, 2018
VENKATESH SADAN CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA & ORS.
November 15, 2018
VENU @ ARCHANA Vs. PRAVIN @ SHANKAR
March 14, 2018
VERODIANA JOHN PINTO, WIFE OF JOHN PINTO Vs. NINETTE MARIA FERNANDES
March 15, 2018
VIANAAR HOMES PVT LTD Vs. STATE OF GOA, THROUGH CHIEF SECRETARY, GOVERNMENT OF GOA, PORVORIM, GOA
February 13, 2018
VIBGYOR TEXOTECH LTD Vs. BOARD OF DIRECTORS STATE OF BANK OF INDIA, REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR
September 7, 2018
VIBHAG NIYANTRAK MAHARASHTRA RAJYA PARIVAHAN MAHAMANDAL Vs. DNYANOBA NAGNATHRAO CHATE
October 4, 2018
VIDEO MASTER Vs. CHIEF COMMISSIONER OF INCOME-TAX-1
March 16, 2018
VIDYA PRATISTHAN Vs. STATE OF MAHARASHTRA
February 5, 2018
VIDYASAGAR IRAPPA MANE Vs. STATE OF MAHARASHTRA
April 13, 2018
VIHAR DURVE Vs. STATE OF MAHARASHTRA AND OTHERS
October 11, 2018
VIJAY @ AJAY MURLIDHAR DALVI Vs. STATE OF MAHARASHTRA
June 22, 2018
VIJAY BABASAHEB NANAVARE Vs. STATE OF MAHARASHTRA, (THROUGH INSPECTOR OF POLICE, SATPUR P S TALUKA AND DISTRICT NASHIK)
January 13, 2018
VIJAY JAGDISH CHHEDA Vs. DIMPLE VIJAY CHHEDA
April 6, 2018
VIJAY KISHANRAO KURUNDKAR Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, WATER RESOURCES DEPARTMENT, MANTRALAYA, MUMBAI
April 16, 2018
VIJAY LAXMANRAO DAK Vs. THE UNION OF INDIA
March 9, 2018
VIJAY NAIBRAO JADHAV Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER,BULDHANA POLICE STATION, TAH AND DIST BULDHANA
February 15, 2018
VIJAY NARAYAN RATHOD Vs. STATE OF MAHARASHTRA
April 3, 2018
VIJAY PRALHAD VARANKAR (IN JAIL) Vs. DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI, AND ANOTHER
August 23, 2018
VIJAY RANGNATH PAWAR Vs. LEELAWATI SONYABAPU SALUNKE
July 27, 2018
VIJAY S/O ACHYUT ASHTIKAR Vs. VINAYAK S/O ACHYUT ASHTIKAR
February 8, 2018
VIJAY S/O KASHINATH WANKAR Vs. ADDITIONAL SUPERINTENDENT OF POLICE/ COMPETENT AUTHORITY, GADCHIROLI
January 9, 2018
VIJAY S/O KRISHNA YADAV GOLLA (I.P.S.) Vs. STATE OF MAHARASHTRA
April 12, 2018
VIJAY S/O RAMRAO DHAKITE Vs. THE SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
January 11, 2018
VIJAY S/O. MISHRILAL PAWAR Vs. THE STATE OF MAHARASHTRA
February 12, 2018
VIJAY S/O. PURUSHOTTAM GHODKE Vs. JAYSHRI W/O. DHARMENDRA SONTAKKE
March 14, 2018
VIJAY SAHADEORAO WAGHMARE Vs. STATE OF MAHARASHTRA
July 23, 2018
VIJAY SAMBRAO BHARATI Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, WATER SUPP
April 17, 2018
VIJAY SOPANRAO SHIVTARE Vs. STATE OF MAHARASHTRA
January 17, 2018
VIJAYATAI SURESH JINTURKAR AND ANOTHER Vs. STATE OF MAHARASHTRA
May 2, 2018
VIJAYKUMAR GULABCHAND BALDAVA Vs. GAUTAM PRAKASH KULKARNI
November 28, 2018
VIJAYKUMAR MALVIYA Vs. UNION OF INDIA
February 2, 2018
VIJAYKUMAR S/O ANANTKUMAR PATIL Vs. VISHNUDAS S/O RAMDAS RATHOD
December 11, 2018
VIKAS Vs. STATE OF MAHARASHTRA
February 20, 2018
VIKAS @ BALU Vs. STATE OF MAHARASHTRA
March 7, 2018
VIKAS DHANAJI SAWANT Vs. STATE OF MAHARASHTRA & ORS
June 5, 2018
VIKAS S/O PREM SOMKUWAR Vs. KAILAS S/O PANJABRAO DUNEDAR
August 27, 2018
VIKAS V PRABHU Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, DEPARTMENT OF COOPERATION, GOVERNMENT OF GOA, PANAJI, GOA
August 6, 2018
VIKKI @ OMKAR S/O SANTOSH NAIKWADI Vs. STATE OF MAHARASHTRA, THROUGH IN-CHARGE POLICE STA
April 7, 2018
VIKKI @ VIKRAM GOPALDAS AGRAWAL Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICE
June 7, 2018
VIKRANT BHIMSEN CHAVAN Vs. STATE OF MAHARASHTRA
July 26, 2018
VILAS Vs. STATE OF MAHARASHTRA
January 23, 2018
VILAS Vs. SOMNATH
December 6, 2018
VILAS CHANDRAKANT GAOKAR Vs. VILAS CHANDRAKANT GAOKAR
March 5, 2018
VILAS DASHRATH MALI Vs. SECRETARY, SCHOOL EDUCATION DEPARTMENT AND ORS
April 12, 2018
VILAS GANPATI PATIL Vs. SUYOG BACKWELL VASANTDADA AUDYOGIK VASAHAT, SANGLI
June 15, 2018
VILAS PANDURANG MARKANDE EKNATH KUTIR Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL) MUMBAI SHRAM RAKSHA BHAVAN
November 19, 2018
VILAS RAMCHANDRA HUNNARE Vs. DISTRICT MAGISTRATE, SINDHUDURG AND OTHERS
April 4, 2018
VILAS S/O SHALIK NASRE Vs. STATE OF MAHARASHTRA
January 22, 2018
VILAS S/O GOVINDA PRADHAN Vs. STATE OF MAHARASHTRA THROUGH PSO, POLICE STATION PARSHEONI, NAGPUR
March 5, 2018
VILAS S/O SHIWAJI PAWAR Vs. THE STATE OF MAHARASHTRA
March 20, 2018
VILLAGE PANCHAYAT OF BASTORA, BARDEZ, GOA, THROUGH ITS SECRETARY, SMITA SHETYE Vs. MARUTI GANGAPPA HALLIKAR, S/O LATE GANGAPPA HALLIKAR
February 22, 2018
VILLAGE PANCHAYAT, GANDHARI Vs. STATE OF MAHARASHTRA
February 27, 2018
VIMALABEN GOSALIA AND ANR. Vs. VEENA DUSHYANT MALGONNKAR
July 6, 2018
VIMALBAI JAGAN MAHAJAN Vs. SATISH ANANTRAO PATIL
July 25, 2018
VIMALBAI MANOHAR DOBALLIWARMONDI Vs. STATE OF MAHARASHTRA
December 19, 2018
VIMALCHAND GHEVARCHAND JAIN & ORS Vs. FAROOQ FAKRUDDIN MOTIWALA
November 1, 2018
VINA ARVINDLAL SISWAWALA AND 2 ORS Vs. STATE OF MAHARASHTRA AND 2 ORS
November 24, 2018
VINA PATKAR Vs. DAJVIP PATKAR, SON OF VILAS PATKAR
June 14, 2018
VINAYAK Vs. STATE OF MAHARASHTRA
March 5, 2018
VINAYAK ASARAM MITTHE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
March 19, 2018
VINAYAK DAGAJI SARODE Vs. DHULE MUNICIPAL CORPORATION, DHULE
October 26, 2018
VINAYAK MAHADEV RAUL Vs. SANTOSH MAHADEV RAUL
July 2, 2018
VINAYAK RAJESHWARRAO DESHPANDE Vs. STATE OF MAHARASHTRA
August 8, 2018
VINAYAK S/O SADASHIV JADHAV Vs. THE STATE OF MAHARASHTRA
March 1, 2018
VINAYAK S/O YUVRAJ PURAM Vs. THE STATE OF OF MAHARASHTRA
March 22, 2018
VINAYAK SITARAM BARJE Vs. STATE OF MAHARASHTRA
June 13, 2018
VINAYAK VASUDEV BHOSALE Vs. STATE OF MAHARASHTRA
February 14, 2018
VINAYAK VISHNU KHASNIS Vs. SHASHIKANT VENKATESH KHASNIS (SINCE DECEASED), THROUGH LR
January 15, 2018
VINESH N FAL DESSAI Vs. SUPERINTENDENT OF CENTRAL COLVALE JAIL, COLVALE, G
May 23, 2018
VINOD BAKU JADHAO Vs. STATE OF MAHARASHTRA
March 15, 2018
VINOD GEORGE Vs. NITA VINOD GEORGE
December 22, 2018
VINOD GROVER & ORS Vs. VIDEOCOM REALTY & INFRASTRUCTURE LTD & ORS
October 11, 2018
VINOD KADUBAL RATHOD Vs. MAHARASHTRA STATE ELECTRICITY GENERATION CO LTD
December 19, 2018
VINOD RAMESH PIMPLE Vs. THE STATE OF MAHARASHTRA
March 15, 2018
VINOD RAMESH THORVE Vs. STATE OF MAHARASHTRA
October 30, 2018
VINOD RATILAL SOLANKI Vs. MS.SEEMA KONDIBA SONAWANE
March 16, 2018
VINOD S/O GULAB DONGRE Vs. THE STATE OF MAHARASHTRA
March 7, 2018
VINOD S/O. GANESH DETHE Vs. THE STATE OF MAHARASHTRA
November 22, 2018
VINOD SUBHASH THORAT Vs. STATE OF MAHARASHTRA & ORS
November 1, 2018
VINODKUMAR NARAYAN DIXIT Vs. STATE OF MAHARASHTRA
April 3, 2018
VIPIN DATTARAM SHETYE, SON OF LATE DATTARAM SHETYE Vs. SUBRAY SHETTY, SON OF LATE VENKATESH SHETTY
October 8, 2018
VIRA CHATUR KRIPALANI Vs. CHATUR TAHILRAM KRIPALANI
January 25, 2018
VIRAJ ANAND UBALE Vs. SWAPNA PRADEEP SALUNKHE AND ANOTHER
January 23, 2018
VIRAJ ENGINEERING COMPANY THROUGH ITS PARTNER Vs. VIRAJ ENGINEERING EMPLOYEES UNION AND ORS
August 9, 2018
VIRBHADRA MANMATHAPPA JANTE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
March 15, 2018
VIRENDRA DHIRUBHAI SHAH Vs. NATWAR PAREKH
June 29, 2018
VIRENDRA S/O DHANRAJ YADAV AND ANOTHER Vs. STATE OF MAH. THRU P.S.O.
November 26, 2018
VIRENDRA S/O JAGJIWAN RAJE Vs. COLLECTORATE, YAVATMAL
March 14, 2018
VIRENDRA S/O KESHAVRAO JUMDE Vs. STATE OF MAHARASHTRA
November 29, 2018
VISHAL Vs. STATE OF MAHARASHTRA AND OTHER
July 31, 2018
VISHAL Vs. VICE CHAIRMAN/MEMBER SECRETARY, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
December 12, 2018
VISHAL ALIAS GULLU S/O VIJAY SRIVASATAVA Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICE
April 10, 2018
VISHAL BHAGWAN CHANDANSHIVE Vs. SANGLI MIRAJ AND KUPWAD CITY MUNICIPAL CORPORATION, SANGLI
January 31, 2018
VISHAL DAGDU GAWAI Vs. THE STATE OF MAHARASHTRA
March 23, 2018
VISHAL NITINKUMAR KONDHIA Vs. JAHNVI VISHAL KONDHIA
January 22, 2018
VISHAL PRALHAD GAIKWAD Vs. STATE OF MAHARASHTRA
February 3, 2018
VISHAL S/O RAMKISHOR TIWARI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATIN GITTI KHADAN, NAGPUR
February 16, 2018
VISHAL S/O. RAJESAHEB GORE Vs. SOW.APARNA W/O VISHAL GORE
June 13, 2018
VISHAL T. TIWARI Vs. THE STATE OF MAHARASHTRA
November 14, 2018
VISHNU @ BABLU VASANT GAWALI Vs. COMMISSIONER OF POLICE, PUNE
January 18, 2018
VISHNU BABANRAO YADAV Vs. NALINI VISHNU YADAV
March 15, 2018
VISHNU BALAJI DHUMAL Vs. BOMBAY HIGH COURT THROUGH REGISTRAR GENERAL, HIGH COURT, BOMBAY
September 19, 2018
VISHNU MARUTI JADHAV Vs. KAMALABAI SADASHIV RAJAWADE
October 19, 2018
VISHNU MOTIRAMJI GAWANDE Vs. SAU. RAJDEVI
July 6, 2018
VISHWANATH Vs. STATE OF MAHARASHTRA
March 9, 2018
VISHWANATH GAHININATH THORE Vs. COLLECTOR / ADDITIONAL COLLECTOR, AHMEDNAGAR, DISTRICT AHMEDNAGAR
September 1, 2018
VISHWANATH GANU DABOLKAR Vs. ANANT B NAIK
June 12, 2018
VISHWAS SOMNATH BANSODE Vs. STATE OF MAHARASHTRA
December 12, 2018
VISHWASRAO S/O. SHANKARRAO SOLANKE Vs. THE STATE OF MAHARASHTRA
February 9, 2018
VISHWESHWAR SON OF YASHWANTRAO ZADE Vs. UTTAM SON OF SAKHARAM DETHE
December 4, 2018
VISTRA ITCL (INDIA) LIMITED Vs. SANJAY DATTATREYA KAKADE
August 24, 2018
VITHU C AGASKAR Vs. RAMA GAJANAN AGASKAR
June 15, 2018
VITTHAL Vs. VITTHAL AND ANOTHER
June 5, 2018
VITTHAL BUDHO TAYADE Vs. UNION OF INDIA & ORS
April 3, 2018
VITTHAL JAGAN BENDKULE Vs. STATE OF MAHARASHTRA
December 18, 2018
VITTHAL MADAN PATIL Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, OSMANABAD
June 18, 2018
VITTHAL MHASKUY MANDHRE Vs. MUGUTRAO VISHNU SANAS (SINCE DECEASED THROUGH LEGAL HEIRS)
November 28, 2018
VITTHAL RAYAJI GADEKAR Vs. STATE OF MAHARASHTRA
September 24, 2018
VITTHAL S/O DHULABAJI CHAFLE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, P S KARANJA, DISTT WARDHA
October 20, 2018
VITTHAL S/O LAHUJI CHAUDHARI Vs. STATE OF MAHARASHTRA
October 19, 2018
VIVEK P HALARNKAR Vs. STATE OF GOA, BY CHIEF SECRETARY, GOVERNMENT OF GOA
August 21, 2018
VIVEK S/O RAJANJI CHHABDA Vs. STATE OF MAHA.
January 10, 2018
VIVILON TEXTILE INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. AND CUS., RAIGAD
December 12, 2018
VODAFONE IDEA LIMITED MUMBAI Vs. DEPUTY COMMISSIONER OF INCOME-TAX MUMBAI
October 1, 2018
VODAFONE INDIA LIMITED Vs. COMMISSIONER OF INCOME - TAX (TDS) - 2 & ORS
January 4, 2018
VODAFONE INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS) AND ANR.
January 12, 2018
VODAFONE M Vs. PRINCIPAL COMMISSIONER OF INCOME
March 1, 2018
VORTEX ENGINEERING WORKS Vs. UNION OF INDIA
October 3, 2018
WALMIK Vs. STATE OF MAHARASHTRA
February 13, 2018
WALMIKI SHIKSHAN PRASARAK MANDAL AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
February 22, 2018
WAMAN S/O MALHARI JAMBHULKAR Vs. STATE OF MAHARASHTRA, THROUGH SUPERINTENDENT OF POLICE, ANTI CORRUPTION BUREAU, NAGPUR, DISTRICT NAGPUR
June 22, 2018
WAMAN S/O TULSHIRAM GHODMARE Vs. STATE OF MAHARASHTRA
April 19, 2018
WE- THE WORKING ELEMENTS Vs. GOVERNMENT OF MAHARASHTRA, PUBLIC WORKS DEPARTMENT
November 19, 2018
WE-THE WORKING ELEMENTS Vs. GOVERNMENT OF MAHARASHTRA, PUBLIC WOKS DEPARTMENT AND OTHERS
November 16, 2018
WELSPUN CORP. LTD. Vs. UNION OF INDIA
February 12, 2018
WEST COAST VENTURES (INDIA) PVT. Vs. ORGANIC RECYCLING SYSTEMS PVT.
November 19, 2018
WESTERN COALFIELDS LIMITED AND ORS. Vs. JAIDEO MURLIDHAR VIDHATE AND ANR.
April 3, 2018
WILL LUCIFER, S/O STEVEN JAMES WINGROVE Vs. STATE PI (MARGAO TOWN POLICE STATION) MADGAO, GOA
October 22, 2018
WILSON PEREIRA CARVALHO Vs. NICOLAU FERNANDES SON OF LATE PEDRO FERNANDES
September 21, 2018
WILSON THEMUDO AND OTHER Vs. MR. NASCIMENTO FERNANDES (EXPIRED) AND OTHER
January 31, 2018
X (NAME WITHHELD) Vs. Y (NAME WITHHELD)
November 2, 2018
YADAORAO SON OF MAHADEORAO UMREDKAR Vs. SMT. YASHODABAI WIDOW OF LAXMANRAO UMREDKAR
January 16, 2018
YADAVENDRA CHITBAHAL YADAV Vs. GENERAL SECRETARY, SHREE SARASWATI SHIKSHAN PRASAR
June 26, 2018
YAMU EKNATH ANTURKAR Vs. RETURNING OFFICER, NAGAR PARISHAD, WANADONGRI, TALUKA HINGNA, DISTRICT NAGPUR
July 13, 2018
YANSH BAHADUR SABHAJEET YADAV Vs. RAMASHANKAR RAMADHAR YADAV AND ORS
January 12, 2018
YASHODA PRALHAD WAKADE Vs. STATE OF MAHARASHTRA, DEPARTMENT OF URBAN AND RURAR DEVELOPMENT
September 17, 2018
YASHODEEP GRUHA NIRMAN SANSTHA LTD , NAGPUR Vs. NAGPUR IMPROVEMENT TRUST, NAGPUR AND ANOTHER
March 14, 2018
YASHWANT S MASHANKAR Vs. JOINT CHARITY COMMISSIONER, AMRAVATI
October 5, 2018
YASHWANT VITHAL PATIL ALIAS YESHA Vs. STATE OF MAHARASHTRA
October 26, 2018
YASIN KHAN MASUM KHAN MULTANI Vs. STATE OF MAHARASHTRA
June 22, 2018
YELLAMALLI VENKATAPRIYANKA Vs. STATE OF MAHARASHTRA
July 26, 2018
YELLAPPA MARUTI SHIRAGE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, TRIBAL DEVELOPMENT & SOCIAL JUSTICE & SPECIAL ASSISTANCE DEPARTMENT, MANTRALAYA, MUMBAI
July 4, 2018
YESHWANT DHUME Vs. ASSISTANT COMMISSIONER SERVICE TAX
December 14, 2018
YESHWANTH SHENOY Vs. UNION OF INDIA & ORS
April 6, 2018
YOGAKSHEMA MULTI Vs. UNION OF INDIA, THROUGH ITS SECRETARY, AGRICULTURAL AND COOPERATION DEPARTMENT
January 15, 2018
YOGENDRA N THAKKAR Vs. VINAY BALSE
June 13, 2018
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January 30, 2018
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February 21, 2018
YOGESH MEHRA Vs. ENERCON GMBH
December 14, 2018
YOGESH S/O GAJANAN SAYANKAR Vs. STATE OF MAHARASHTRA
December 4, 2018
YOGESH S/O NATTHUSINGH UIKE Vs. THE STATE OF MAHARASHTRA
March 6, 2018
YOGESH S/O SADU PALEKAR Vs. STATE, THROUGH AGASSAIM POLICE STATION, AGASSAIM, GOA
February 17, 2018
YOGESH S/O SUDHAKAR CHAVANKE Vs. SITARAM DAMU MATE
December 6, 2018
YOGESH THAKUR Vs. TEJAL Y. THAKUR
August 8, 2018
YOGITA KAMLAKANT CHARI Vs. SHEKAR P CHARI
March 28, 2018
YUVRAJ DEVELOPERS, THROUGH ITS PARTNERS Vs. GAVTYA DHONDU MHATRE
January 23, 2018
YUWARAJ KONDIBA NALE Vs. VISHAL PRABHAKAR SAKRE AND ANOTHER
November 1, 2018
Z A C WORKERS UNION Vs. ZUARI INDUSTRIES LTD
July 30, 2018
ZAHID ZAHEER Vs. STATE OF MAHARASHTRA AND ORS
June 28, 2018
ZEE ENTERTAINMENT ENTERPRISES LTD. Vs. COMMISSIONER OF CGST & CENTRAL EXCISE
October 17, 2018
ZENITH LIMITED Vs. GRAND FOUNDRY LIMITED
April 12, 2018
ZUARI FOODS AND FARMS PVT LTD Vs. ASST COMMISSIONER OF INCOME-TAX
March 13, 2018
ZUARI FOODS AND FARMS PVT LTD Vs. ASST COMMISSIONER OF INCOME-TAX CIRCLE 1(1), PANAJI, GOA
April 11, 2018
ZUARI INDUSTRIES LIMITED (NOT KNOWN AS ZUARI GLOBAL LTD.) Vs. ROQUE GLENITO FURTADO
October 24, 2018