Case Index

Title
Date
3E INFOTECH Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
June 28, 2018
7TH CHANNEL COMMUNICATIONS Vs. ROJA COMBINES
March 16, 2018
A AATHIYAN Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU, SECRETARIAT
April 24, 2018
A ABDUL KADER @ A BABU Vs. JAMIAH MAJID, AMBUR
July 18, 2018
A AKKIM Vs. SECRETARY TO GOVERNMENT MINICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
July 25, 2018
A ALEXANDER Vs. PRINCIPAL SECRETARY TO GOVERNMENT
September 17, 2018
A ANANDAKUMAR Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT, NUNGAMBAKKAM, CHENNAI
April 18, 2018
A ANANDHI Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, CHENNAI
November 23, 2018
A ANBAZHAGAN Vs. PRINCIPAL POLICE TRAINING COLLEGE
March 20, 2018
A ANDI Vs. CHANDRA
March 20, 2018
A ANJI KUMAR Vs. CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
July 17, 2018
A ANSAR BABU Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
June 26, 2018
A ANTONY RAMESH Vs. SECRETARY TO GOVERNMENT,FINANCE DEPARTMENT
April 5, 2018
A ARJUNAN Vs. COMPETENT AUTHORITY
July 9, 2018
A ARTHI KIRUTHIKA Vs. V VISALAKSHMI
June 5, 2018
A ARUMUGA NAINAR Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
March 8, 2018
A ARUMUGAM Vs. DISTRICT ELECTION OFFICER FOR CO-OPERATIVE SOCIETIES
April 5, 2018
A ASHA RANI @ SHEELA Vs. P RAMESH
June 25, 2018
A ASHOK KUMAR Vs. CITY UNION BANK
July 17, 2018
A ASWINSOLOMON Vs. R KAVIRAJ
June 18, 2018
A AZHAGARSAMY Vs. NACHIYAPPA GNANADESIGAR (DIED)
August 23, 2018
A B GOVARDHAN Vs. P RAGOTHAMAN
July 12, 2018
A B JEEVA Vs. DIRECTOR OF LEGAL STUDIES
October 8, 2018
A B NATARAJAN Vs. S MALA
August 2, 2018
A BABU Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
October 10, 2018
A BALAKRISHNAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED
February 19, 2018
A BALAKRISHNAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 23, 2018
A BALU Vs. DIRECTOR, TOWN AND COUNTRY PLANNING
June 7, 2018
A BALUSAMY Vs. V MUTHULAKSHMI
August 3, 2018
A BAMA @ SATHIYA BAMA Vs. REVENUE DIVISIONAL OFFICER, PADMANABHAPURAM, KANYAKUMARI DISTRICT
March 23, 2018
A BASKARAN Vs. STATE OF TAMILNADU
January 18, 2018
A BOOMINATHAN Vs. SUPERINTENDENT OF POLICE
February 13, 2018
A C MURUGESAN Vs. C VELUCHAMY
July 26, 2018
A CHANDRASEKARAN Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE
July 9, 2018
A CHINNAMMAL Vs. DIRECTOR OF SCHOOL EDUCATION
September 24, 2018
A CHINNASAMY FORMERLY TAHSILDAR Vs. STATE OF TAMIL NADU
June 12, 2018
A CHRISTIAN MARIABATRISA Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
March 7, 2018
A D PADMASINGH ISAAC Vs. HARSHIKA FOOD PRODUCTS
March 14, 2018
A D PADMASINGH ISAAC Vs. AACHI MESS
March 14, 2018
A D PADMASINGH ISAAC TRADING AS AACHI SPICES AND FOODS Vs. A GIRIDHARAN PROPRIETOR OF DHARSHIKA FOOD PRODUCT
September 7, 2018
A D PADMASINGH ISAAC TRADING AS AACHI SPICES AND FOODS Vs. EASTERN CONDIMENTS PVT LTD
October 26, 2018
A D PADMASINGH ISSAC Vs. AACHI APPALAM
September 26, 2018
A D PRABHUKAANT Vs. PRINCIPAL SECRETARY/COMMISSIONER OF REVENUE ADMINISTRATION
February 1, 2018
A DAKSHAYINI Vs. TAMIL NADU HOUSING BOARD
June 22, 2018
A DEENADAYALAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
January 23, 2018
A DEEPIKA Vs. BRANCH MANAGER, STATE BANK OF INDIA
July 25, 2018
A DHANASEKARAN Vs. P S SHIVAKUMAR
August 2, 2018
A DHARMALINGAM Vs. T SELVI
August 21, 2018
A DHAVAMARY Vs. R LAKSHMANAN
July 9, 2018
A DURAIKANNU PADAYACHI Vs. MANI PADAYACHI
July 2, 2018
A ELANCHEZHIAN Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI
January 25, 2018
A ELANGO Vs. STATE, REP BY INSPECTOR OF POLICE DHARAPURAM POLICE STATION, ERODE DISTRICT
October 4, 2018
A EPSY Vs. S SARASU
March 15, 2018
A FARHANA BEGUM Vs. KATARIA AUTOMOBILES LTD
February 22, 2018
A FAZLUDEEN Vs. DIRECTOR OF ELEMENTARY EDUCATION
March 28, 2018
A FELIX RAJAMANICKAM Vs. COMMISSIONER FOR MUNICIPAL ADMINISTRATION
February 22, 2018
A G VENKATACHALAM Vs. P GANESAN
June 28, 2018
A GANAPATHY Vs. R PERIYA GOUNDER (DECEASED)
June 18, 2018
A GANESAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
April 12, 2018
A GANESAN Vs. KRISHNAN
April 26, 2018
A GOPAL RAO @ VIJAY GOPAL RAO Vs. STATE
March 20, 2018
A GOVINDARAJ Vs. STATE, REPRESENTED BY ITS SECRETARY TO GOVT
October 8, 2018
A GOWRISANKAR Vs. SALE OFFICER / HANDLOOM INSPECTOR
January 18, 2018
A HAYATH BASHA Vs. DISTRICT COLLECTOR, SINGARAVELAN MALIGAI,
April 13, 2018
A IYYANAR Vs. DISTRICT COLLECTOR
February 27, 2018
A JAFFARULLAH Vs. GOVERNMENT OF TAMIL NADU
May 10, 2018
A JANAKI Vs. S B RAJASUNDARAM
February 22, 2018
A JAYABAL Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION - I) LTD
March 5, 2018
A JAYAPAL Vs. DISTRICT COLLECTOR, NAMAKKAL DISTRICT
February 2, 2018
A JAYAPAL Vs. STATE
October 12, 2018
A JOHN Vs. VASANTHI
August 21, 2018
A JOHN VINCENT Vs. GOVERNMENT OF TAMIL NADU
August 2, 2018
A K HAMZA Vs. GENERAL MANAGER SOUTHERN RAILWAY PARK TOWN
April 18, 2018
A K K BASKARAN Vs. JEYAKUMAR
April 11, 2018
A K PAPER PRODUCTS PVT LTD Vs. CHAIRMAN CENTRAL BOARD OF EXCISE & CUSTOMS
September 11, 2018
A K S MOHAMED NAZAR Vs. N M NOORUL AMEEN
March 16, 2018
A K SUBBIAN (DIED) Vs. S S SUBBAIAN
July 18, 2018
A KAKKAPPAN (DIED) Vs. KARUPPAYEE AMMAL
September 18, 2018
A KALIMUTHU Vs. STATE
March 9, 2018
A KANDASAMY Vs. STATE
January 11, 2018
A KARTHIKEYAN Vs. V MANIVANNAN
February 7, 2018
A KARUNANITHI Vs. DISTRICT COLLECTOR, TIRUCHIRAPALLI DISTRICT
June 22, 2018
A KARUPPIAH Vs. COMMISSIONER MUNICIPAL OFFICE SIVAKASI MUNICIPALITY
February 15, 2018
A KESAVAN Vs. MADURAI KAMARAJ UNIVERSITY REP THROUGH ITS REGISTRAR
January 31, 2018
A KHADER MOHIDEEN Vs. MANAGING DIRECTOR CHENNAI METROWATER SUPPLY AND SEWERAGE BOARD
February 2, 2018
A KHAJA KHALANDAR Vs. DIRECTOR GENERAL OF POLICE
March 16, 2018
A KUMAR Vs. R ANAND
March 20, 2018
A KUMARAN Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
February 26, 2018
A KUMARAPPAN Vs. COMMISSIONER OF INCOME TAX - I, TIRUCHIRAPPALLI
April 26, 2018
A LASER Vs. M GANAPATHY
September 27, 2018
A M AHAMED & CO REPRESENTED BY ITS GENERAL MANAGER, TUTICORIN Vs. COMMISSIONER OF CUSTOMS, TUTUICORIN
August 29, 2018
A M CONSTRUCTION Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL - II
February 8, 2018
A M RAJU Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT
April 4, 2018
A M S AKBAR Vs. M LOGANATHAN
October 25, 2018
A M SIDDIQ @ ABUBAKKER Vs. STATE REP BY INSPECTOR OF POLICE
August 10, 2018
A M SRIDEVI KARUMARIAMMAN THIRUKOIL THIRUVERKADU Vs. C T VENKATASAMI NAIDU (DECEASED)
January 5, 2018
A MADESHWARAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS SECRETARY
February 15, 2018
A MAHALINGAM Vs. P SUBBAIYAN
October 30, 2018
A MAHIMAIDAS Vs. P PARAMESWARI
December 18, 2018
A MANDJINY Vs. PONDICHERRY VETERINARY COLLEGE SOCIETY
January 31, 2018
A MANICKAM Vs. COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT
April 3, 2018
A MANIVEL Vs. SINTHIYA MALONI
August 16, 2018
A MANOHAR PRASAD Vs. PRASAD PRODUCTION PVT LTD , REP BY ITS MANAGING DIRECTOR A RAMESH PRASAD, CHENNAI
October 26, 2018
A MASILAMANI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY
April 12, 2018
A MISSIAMMA Vs. TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD
June 27, 2018
A MOHAMMADHI Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
August 20, 2018
A MOHAMMED RABIK Vs. GOVERNMENT OF TAMIL NADU
July 27, 2018
A MOHAN (DIED) Vs. N MAHENDRAN
June 4, 2018
A MOHANDOSS Vs. P VIKASH KUMAR
August 1, 2018
A MUNUSAMY Vs. K MUNIAMMAL
October 26, 2018
A MURALI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, KANCHEEPURAM RANGE, KANCHEEPURAM
September 27, 2018
A MURUGAN Vs. S KARTHICK
June 7, 2018
A MURUGESAN Vs. RAMASAMY
February 2, 2018
A MURUGESAN Vs. DISTRICT COLLECTOR
February 2, 2018
A MUTHUKRISHNAN Vs. DISTRICT REGISTRAR
January 3, 2018
A MUTHUKUMAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY
March 20, 2018
A N CHANDRU Vs. R K KUPPUSAMY
January 18, 2018
A N NARAYANAN Vs. INCOME TAX OFFICER
April 9, 2018
A N SIVALINGAM Vs. NARAYANAN
June 4, 2018
A NARAYANASAMY Vs. A KESAVAN
October 29, 2018
A NATARAJAN Vs. P P M KANAGARAJ
March 9, 2018
A NATARAJAN (DIED) Vs. PAVAYEE
July 12, 2018
A NAZEEM Vs. COMMISSIONER, VILLUPURAM MUNICIPALITY
April 28, 2018
A NOORHAJAN BEEVI Vs. M CHAN BASHA
April 28, 2018
A P BHOORASAMY Vs. P SHANKAR
March 26, 2018
A P INTERNATIONAL Vs. V CREATIONS
January 2, 2018
A P LAVANYA Vs. P DINESHKUMAR
August 14, 2018
A P RANGA RAO Vs. S A M NAINA MOHAMED
March 23, 2018
A P SUBRAMANIAM Vs. JANAKI
July 11, 2018
A P TRAVELS AND TOURS (I) PVT LTD Vs. INDIAN OVERSEAS BANK, REP BY ITS AUTHORISED OFFICER
September 19, 2018
A PALANISAMY Vs. STATE INSPECTOR OF POLICE
January 5, 2018
A PALANISAMY Vs. R KARTHICKUMAR
September 5, 2018
A PALANIYANDI Vs. K MOOKKAN
October 26, 2018
A PANNEERSELVAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
August 9, 2018
A PANNEERSELVAM @ PANNER Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
September 11, 2018
A PAVADAISAMY Vs. STATE OF TAMIL NADU ADDITIONAL CHIEF SECRETARY, REPRESENTED BY COMMISSIONER OF LAND ADMINISTRATION
August 24, 2018
A PAVUN Vs. GOVERNMENT OF TAMIL NADU
April 12, 2018
A PRAKASH Vs. CHIEF ENGINEER
January 3, 2018
A PUNNIYAMURTHY Vs. SECRETARY TO GOVERNMENT
June 13, 2018
A PUVESNATHAN AND ANOTHER Vs. STATE GOVERNMENT OF TAMIL NADU
September 18, 2018
A R ALAGAR Vs. DISTRICT COLLECTOR
January 3, 2018
A R JAYACHANDRAN Vs. CHANDRAKALA @ J CHANDRA
January 2, 2018
A R MOULDS AND DIES INDIA PRIVATE LIMITED Vs. INTERNATIONAL ASSET RECONSTRUCTION COMPANY PVT LTD
April 17, 2018
A R RENGARAJ @ A R R RAJU Vs. ARANAMANAI RAMAN CHETTIAR CHATHIRAM
March 15, 2018
A R THANGAVEL Vs. DHANALAKSHMI
August 30, 2018
A R VIGNESHWARAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT (POLICE), FORT ST GEORGE, CHENNAI
April 11, 2018
A RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
March 26, 2018
A RAJA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
April 3, 2018
A RAJA Vs. K T DURAI KANNAN
March 19, 2018
A RAJAGIRI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
April 11, 2018
A RAJAGOPAL CHETTIAR Vs. SRINIVASAN
July 12, 2018
A RAJAMANICKAM Vs. V SUBRAMANI
February 7, 2018
A RAJASEKAR Vs. COMMISSIONER CHIDAMBARAM MUNICIPALITY
April 6, 2018
A RAJENDRA Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
October 8, 2018
A RAJESHKUMAR Vs. J RAVICHANDRAN
April 25, 2018
A RAMA RAO Vs. GOVERNMENT OF TAMILNADU
April 12, 2018
A RAMACHANDRAN Vs. DIRECTOR OF TOWN PANCHAYAT, KURALAGAM
January 17, 2018
A RAMALINGAM Vs. DISTRICT FOREST OFFICER
January 2, 2018
A RAMALINGAM Vs. STATE OF TAMIL NADU
July 9, 2018
A RAMANATHAN Vs. SUKUMARAN BASKARAN
April 28, 2018
A RAMASAMY Vs. STATE
January 23, 2018
A RAMASAMY Vs. INSPECTOR OF POLICE
January 8, 2018
A RAMESH Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
March 21, 2018
A RANI Vs. UNITED INDIA INSURANCE CO LTD
March 19, 2018
A RATHANAVELPANDIAN Vs. K DEEPSHIKHA
February 28, 2018
A RATHINAM Vs. SECRETARY TO GOVERNMENT
April 18, 2018
A RATHINAVEL Vs. STATE OF TAMIL NADU
June 4, 2018
A S ANSAR Vs. A K ABDUL KAREEM
August 17, 2018
A S GUNASEKARAN Vs. STATE REP BY ITS SECRETARY, HOME DEPARTMENT
August 31, 2018
A S M ABDUL CADER & COMPANY Vs. BHARAT PETROLEUM CORPORATION LIMITED
April 24, 2018
A S MAHBOOB BASHA Vs. TAMIL NADU WAKF BOARD, REP BY ITS CHIEF EXECUTIVE OFFICER
July 5, 2018
A S RAMESH Vs. STATE THROUGH, INSPECTOR OF POLICE
August 29, 2018
A S S SUBBIAH Vs. CARDAMOM PLANTERS ASSOCIATION COLLEGE SOCIETY THROUGH ITS SECRETARY
July 9, 2018
A SADAYAN Vs. DISTRICT COLLECTOR OF SALEM DISTRICT
March 19, 2018
A SANTHI Vs. G PANDU
September 11, 2018
A SARDAR KHAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
January 8, 2018
A SATHISHKUMAR Vs. INSPECTOR OF POLICE, CHENNIAMALAI POLICE STATION, CHENNIMALAI TALUK, ERODE DISTRICT
January 4, 2018
A SELVAN Vs. STATE THROUGH ASSISTANT COMMISSIONER OF POLICE, ANTI-DOWRY CELL
July 10, 2018
A SELVARAJ Vs. S JAYASHREE W/O SENTHILKUMAR
June 7, 2018
A SELVARAJ Vs. M DHANAKOTI
March 9, 2018
A SELVARAJ Vs. STATE
April 24, 2018
A SELVARAJ Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION, DHARMAPURI
June 19, 2018
A SELVARANI Vs. R JEGADEESAN
April 10, 2018
A SENTHIL KUMAR Vs. S HARICHANDRA BABU
January 31, 2018
A SENTHILKUMAR Vs. INSPECTOR OF POLICE CBI
March 16, 2018
A SENTHILVEL Vs. REGIONAL TRANSPORT AUTHORITY
July 16, 2018
A SETHURAMA SUBBAIAH Vs. THOMAS
October 3, 2018
A SHAFI MOHAMED KHAN Vs. SECRETARY
April 10, 2018
A SHAHUL HAMEED Vs. DIRECTOR
January 23, 2018
A SHAHUL HAMEED Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE
May 3, 2018
A SHAMEEM BEGUM Vs. M KUTHURATHULLAH
June 14, 2018
A SHANKERI Vs. PERSONAL ASSISTANT TO DISTRICT COLLECTOR, NOON MEAL SCHEME, THANJAVUR AND OTHERS
April 2, 2018
A SHANTHI Vs. SUPERINTENDING ENGINEER, TAMILNADU ELECTRICITY BOARD
July 18, 2018
A SIDIQ FATIMA Vs. A JAFFAR HAMEED
October 11, 2018
A SIKKANTHAR Vs. COMMISSIONER
January 25, 2018
A SIVAGURUNATHAN Vs. REGIONAL TRANSPORT AUTHORITY
April 9, 2018
A SIVAKUMAR Vs. CHIEF SECRETARY TO GOVERNMENT-CUM-CHAIRMAN
November 1, 2018
A SOWMYA NARAYANAN Vs. ASSISTANT COMMISSIONER
June 28, 2018
A SRIDEVI Vs. A P ARUN KUMAR @ KANNAN
July 11, 2018
A SRINIVASAN Vs. ADIVARAM CHOULTRY
March 28, 2018
A STEPHEN LOUIS SELVARAJ Vs. COMMISSIONER OF POLICE
January 24, 2018
A SUBRAMANIYAN Vs. LAKSHMI
August 10, 2018
A SUGUNA (MINOR) Vs. K SRINIVASAN
July 12, 2018
A SUMATHI JOSHVIN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 4, 2018
A SUNDARAM Vs. JOINT REGISTRAR OF COOP SOCIETIES
January 18, 2018
A SYED ABUTHAHIR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
June 20, 2018
A T KALYANI Vs. K J ROBERT (DECEASED) REP BY ITS PRESIDENT INTERNATIONAL CHURCH IN INDIA TRUST REP BY ITS LRS
December 5, 2018
A T M VEERARAGHAVAN Vs. V POONGUZHALI
September 14, 2018
A T MHAMMED ISMAIL Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
February 26, 2018
A TAMIZHSELVI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
July 24, 2018
A THANGAMMAL Vs. COMMISSIONER
February 14, 2018
A THANGAVELU Vs. PRESIDING OFFICER
January 25, 2018
A THANGAVELU Vs. MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
June 14, 2018
A THENAPPAN Vs. INCOME TAX OFFICER
April 9, 2018
A THIRUMALAI Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
February 28, 2018
A THIRUVARANGAN Vs. COMMISSIONER, HINDU RELIGIOUS CHARITABLE ENDOWMENTS
April 19, 2018
A THOTTAN Vs. M ALAGAMMAL
June 11, 2018
A V S BALASUBRAMANIAN Vs. A V S GANESAN
October 12, 2018
A VAIGUNDAMANI Vs. R ANANDHI
March 12, 2018
A VARUSAI MOHAIDEEN Vs. DIRECTOR OF TOWN PANCHAYATS, KURALAGAM
July 4, 2018
A VASANTHAKUMARI Vs. M SATHEESH
July 9, 2018
A VELUSAMY Vs. SENIOR DIVISIONAL MANAGER, LIC OF INDIA
October 31, 2018
A VENKATACHALAM Vs. STATE
January 12, 2018
A VENKATESAN Vs. PADMAVATHI
January 12, 2018
A VENKATESAN Vs. C KUPPAYEE
January 10, 2018
A VENKATESAN Vs. DIRECTOR OF ANIMAL HUSBANDRY AND VETERINARY SERVICES
January 3, 2018
A VENKATESAN Vs. B JAREENA
August 29, 2018
A VETRIKUMARAN Vs. M KEERTHANA
March 2, 2018
A VIJAYAKUMAR Vs. STATE OF TAMIL NADU
February 20, 2018
A VIJAYALAKSHMI Vs. A MANOHAR PRASAD
September 14, 2018
A VISWANATHAN Vs. MADRAS RACE CLUB REPRESENTED BY ITS SECRETARY S M KARTHIKEYAN
April 5, 2018
A YAOSTHA Vs. K ARUMUGHAM
February 22, 2018
A. ADHILAKSHMI Vs. THE DISTRICT COLLECTOR, THIRUVALLUR DISTRICT AND OTHERS
June 8, 2018
A. AHAMED IBRAHIM Vs. THE SECRETARY TO GOVERNMENT AND ORS.
July 27, 2018
A. AMBALAVANAN Vs. MADARASA DAWOODIA ARABIC COLLEGE S.P. AGRAHARAM, ERODE AND OTHERS
January 3, 2018
A. ANBALAGAN Vs. CHIEF ENGINEER (GENERAL), HIGHWAYS DEPARTMENT AND OTHERS
June 6, 2018
A. ANGAMMAL AND OTHERS Vs. DISTRICT COLLECTOR
June 8, 2018
A. ANITHA AND OTHERS Vs. TAMIL NADU PHYSICAL EDUCATION AND SPORTS UNIVERSITY AND OTHERS
July 20, 2018
A. ARIBASKARAN Vs. CHIEF ENGINEER/PERSONNEL, TAMIL NADU ELECTRICITY BOARD
January 8, 2018
A. ARULCHANDER Vs. THE GOVERNMENT OF TAMILNADU
June 27, 2018
A. ARUMUGAM Vs. THE STATE OF TAMIL NADU
February 7, 2018
A. AZARIAH Vs. AUTHORISED OFFICER M/S. CORPORATION BANK VELANDIPALAYAM BRANCH AND ORS.
April 19, 2018
A. BABU AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
September 11, 2018
A. BASKARAN Vs. N. SATHISHKUMAR
February 14, 2018
A. BOOTHANATHA PILLAI Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY
March 1, 2018
A. CHANDRA Vs. JEEVAMANI DHARMARAJ AND OTHERS
August 27, 2018
A. CHELLADURAI Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHER
April 25, 2018
A. CHINNADURAI Vs. THE SUPERINTENDENT OF POLICE AND ANOTHERS
July 2, 2018
A. CHINNASAMY Vs. THE DISTRICT COLLECTOR, COLLECTORATE SALEM
July 10, 2018
A. CHINNASAMY @ NARAYANASAMY Vs. DEIVASIGAMANI AND OTHERS
June 11, 2018
A. CLEMENT Vs. UNIVERSITY GRANTS COMMISSION (UGC) AND OTHERS
February 20, 2018
A. DAWLATH BEGAM AND OTHERS Vs. DISTRICT COLLECTOR SINGARAVELAN MALIGAI AND OTHERS
April 16, 2018
A. DEEPIKA Vs. THE BRANCH MANAGER, STATE BANK OF INDIA
June 6, 2018
A. DEVARAJ Vs. DISTRICT COLLECTOR, VILLUPURAM DISTRICT AND ANOTHER
February 8, 2018
A. DHANAPALAN MOSI Vs. COMMISSIONER OF AGRICULTURE
June 8, 2018
A. DHANDAPANI Vs. SUPERINTENDENT OF POLICE, KARUR AND ANR.
April 18, 2018
A. DHARMALINGAM Vs. STATE OF TAMILNADU AND OTHERS
June 14, 2018
A. DHARMAR (DIED) AND OTHERS Vs. SPECIAL TRIBUNAL
August 21, 2018
A. DHASAGIRIBAN Vs. COMMISSIONER GREATER CHENNAI CORPORATION RIPON BUILDINGS
April 3, 2018
A. DINESHKUMAR Vs. SUPERINTENDENT OF POLICE
April 23, 2018
A. DIVYA Vs. STATE OF TAMIL NADU AND OTHERS
July 16, 2018
A. DORAISAMY (DECEASED) AND OTHERS Vs. AVANASHIAPPAN
August 9, 2018
A. DURAIMURUGAN Vs. COMMANDANT, TAMIL NADU SPECIAL POLICE II BATTALION AND OTHERS
June 26, 2018
A. EASURAJ Vs. STATE OF TAMIL NADU REP. BY ITS ADDL. CHIEF SECRETARY TO GOVERNMENT HOME (POLICE
January 24, 2018
A. ELANGO AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
June 4, 2018
A. FATIMA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 3, 2018
A. GANESAN Vs. THE STATE OF TAMIL NADU
February 7, 2018
A. GANESAN Vs. THE MANAGEMENT SRI. NACHAMMAI COTTON MILLS CHETTINADU, SIVAGANGAI DISTRICT AND OTHERS
June 4, 2018
A. GANESAN Vs. THE COMMISSIONER OF POLICE AND OTHERS
June 5, 2018
A. GNANAPRAGASAM (DIED) AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
September 3, 2018
A. GOVINDAN AND OTHERS Vs. GOVINDA GOUNDER (DECEASED) AND OTHERS
March 8, 2018
A. GUNASEKAR @ GUNASEKARAN Vs. U. MUTHUKUMAR
April 2, 2018
A. GUNASEKARAN Vs. TANGEDCO AND OTHERS
April 19, 2018
A. GURUVAMMAL Vs. THE COMMISSIONER OF FISHERIES
February 7, 2018
A. IBRAHIM SHA Vs. THE CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD AND ORS.
July 2, 2018
A. INNASIAMMAL Vs. TAHSILDAR & ORS.
March 13, 2018
A. IRULAPPAN Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
July 19, 2018
A. JAGAMALAI Vs. DISTRICT COLLECTOR, ERODE DISTRICT AND OTHERS
February 23, 2018
A. JANARTHANAN & ORS. Vs. SUPERINTENDING ENGINEER
January 23, 2018
A. JAYARAJA Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT
January 11, 2018
A. JAYASATHYANARAYANA Vs. THE SECRETARY TO GOVERNMENT OF TAMILNADU AND ORS.
July 13, 2018
A. JOHN SUPAKIN Vs. GOVERNMENT OF TAMIL NADU
March 19, 2018
A. JOTHI RAMALINGAM Vs. DISTRICT COLLECTOR AND OTHERS
April 11, 2018
A. KADER MOHIDEEN Vs. SUPERINTENDENT OF POLICE
July 17, 2018
A. KAMARAJ Vs. THE PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI
January 24, 2018
A. KANCHANA DEVI Vs. P. SUBASH
June 22, 2018
A. KANNAN Vs. SECRETARY TO THE TAMIL NADU GOVERNMENT AND OTHERS
March 19, 2018
A. KARTHIKEYAN Vs. THE STATE OF TAMIL NADU
February 7, 2018
A. KARUMBAL PONRAJ Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHER
April 24, 2018
A. KARUNANITHI AND OTHERS Vs. STATE OF TAMIL NADU
June 4, 2018
A. KATHIRVEL Vs. C. THIAGARAJAN AND OTHER
October 29, 2018
A. KENNEDY Vs. THE CHIEF ENGINEER (PWD), TECHNICAL EDUCATION CIRCLE, CHENNAI 600025
January 25, 2018
A. KIRUBAKARAN Vs. K.M.F. HOSPITAL
April 27, 2018
A. KRISHNAN Vs. T.P.R. SELVAME AND OTHERS
January 5, 2018
A. LAKSHATHIPATHY Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
June 28, 2018
A. MAHALINGAM Vs. CHANCELLOR
September 4, 2018
A. MAYALAGU Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND ORS.
June 11, 2018
A. MEGALAI Vs. THE MEMBER SECRETARY, TEACHERS RECRUITMENT BOARD
August 16, 2018
A. MICHAEL Vs. STATE OF TAMIL NADU AND ORS.
June 4, 2018
A. MURUGANANTHAM Vs. REGISTRAR GENERAL
April 27, 2018
A. MURUGESAN Vs. STATE OF TAMIL NADU AND OTHERS
July 20, 2018
A. MURUGESAN Vs. SUPERINTENDENT OF POLICE AND OTHERS
June 25, 2018
A. MUTHUKRISHNAN AND ANOTHER Vs. THE DISTRICT REGISTRAR, CHIDAMBARAM
January 3, 2018
A. NAGARAJAN Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR AND OTHERS
January 5, 2018
A. NALLA PERUMAL Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND OTHERS
August 24, 2018
A. NATARAJAN Vs. TAHSILDAR, ARANI TALUK, TIRUVANNAMALAI DISTRICT
January 29, 2018
A. NAZEEM Vs. COMMISSIONER OF MUNICIPALITIES ADMINISTRATION
January 5, 2018
A. NIRMALA Vs. M/S. DEV AGENCIES
August 1, 2018
A. NOORJAHAN Vs. STATE OF TAMIL NADU AND OTHERS
March 5, 2018
A. PADMANABAN Vs. DEIVANAI AND OTHERS
March 26, 2018
A. PALANISAMY Vs. THE CHIEF ENGINEER, NON
February 5, 2018
A. PALANIVEL Vs. RAJAMANI AND OTHERS
January 23, 2018
A. PANDIAN Vs. DISTRICT COLLECTOR
February 13, 2018
A. PANDIYAN Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI AND ANOTHER
June 8, 2018
A. PANNEER SELVAM AND OTHERS Vs. ASSISTANT ENGINEER, SEVEN WELLS, TAMIL NADU
April 3, 2018
A. PATTABI Vs. DEPUTY REGISTRAR (WRIT)
March 15, 2018
A. PITCHAIKANI Vs. SUPERINTENDENT OF POLICE, TUTICORIN DISTRICT AND OTHER
April 24, 2018
A. PRABHAKARAN Vs. THE DIRECTOR, DIRECTOR OF MUNICIPAL ADMINISTRATION, AND ORS.
January 2, 2018
A. PURUSHOTHAMAN Vs. PONDICHERRY INDUSTRIAL PROMOTION DEVELOPMENT AND INVESTMENT CORPORATION LTD.
July 16, 2018
A. PUSHBALATHA Vs. SECRETARY TO GOVERNMENT, CO
January 30, 2018
A. PUSHPAVATHY Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND ANOTHER
March 22, 2018
A. RADHAKRISHNAN Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND OTHERS
February 8, 2018
A. RAHAMATHULLA Vs. STATE REP.
September 10, 2018
A. RAJA AND OTHERS Vs. K.T. DURAI KANNAN AND OTHERS
March 19, 2018
A. RAJARAM Vs. P. CHINNAKANI
June 21, 2018
A. RAJASEKAR Vs. STATE AND OTHERS
July 16, 2018
A. RAJENDRA THEVAR Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT PUDUKKOTTAI AND ANR.
April 18, 2018
A. RAJENDRAN Vs. THE SPECIAL DISTRICT REVENUE OFFICER
February 20, 2018
A. RAJESHKUMAR Vs. SELVI
June 5, 2018
A. RAJU Vs. STATE OF TAMIL NADU AND OTHERS
January 4, 2018
A. RAJU Vs. A/M RAMANATHASWAMY THIRUKKOIL RAMESWARAM BY ITS JOINT COMMISSIONER/EXECUTIVE OFFICER, RAMESWARAM TOWN, TALUK AND MUNSIF
April 25, 2018
A. RAMAKRISHNAN Vs. JOINT DIRECTOR (PERSONNEL), TAMIL NADU SCHOOL EDUCATION AND OTHERS
March 23, 2018
A. RAMALINGAM Vs. THE DIRECTOR OF SCHOOL EDUCATION
February 7, 2018
A. RAMASAMY Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI DISTRICT AND OTHER
April 26, 2018
A. RAVI Vs. THE DISTRICT COLLECTOR & ORS.
June 25, 2018
A. RAVI Vs. COMMISSIONER OF POLICE
July 23, 2018
A. RAVICHANDRAN @ RAVI Vs. THE ZONAL OFFICER
January 22, 2018
A. RENGASAMY Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI AND OTHERS
June 28, 2018
A. SAMUEL Vs. THE DEPUTY DIRECTOR GENERAL, NATIONAL CADET CORPS DIRECTORATE, TAMIL NADU, PUDUCHERY & ANDAMAN NICOBAR AND OTHERS
June 4, 2018
A. SARAVANAN Vs. REGISTRAR
October 10, 2018
A. SATHIYAKUMAR Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD. AND OTHERS
June 26, 2018
A. SEKAR Vs. SUPERINTENDENT OF POLICE, MADUARI DISTRICT AND OTHERS
April 4, 2018
A. SELVAKUMAR Vs. THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, SECRETARIAT, FORT. ST. GEORGE, CHENNAI AND OTHERS
January 24, 2018
A. SELVAM AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
April 4, 2018
A. SELVARAJ Vs. THE STATE REPRESENTED BY
February 7, 2018
A. SELVARAJ Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHER
April 25, 2018
A. SELVI Vs. STATE OF TAMIL NADU AND OTHERS
February 6, 2018
A. SELVI Vs. LABOUR COURT, TIRUNELVELI AND OTHERS
June 27, 2018
A. SENTHILKUMAR Vs. THE SUPERINTENDENT OF POLICE AND ORS.
July 27, 2018
A. SHANMUGASUNDARAM Vs. CHIEF EDUCATIONAL OFFICER
September 5, 2018
A. SIVAKUMAR Vs. M. LOGANAYAKI AND OTHERS
January 24, 2018
A. SOUNDRARAJAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY AND OTHERS
April 18, 2018
A. SRIDEVI Vs. THE INCOME TAX OFFICER, NON-CORPORATE WARD 16(1)
December 3, 2018
A. SUBRAMANI Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS (A2) DEPARTMENT SECRETARIAT AND OTHERS
March 23, 2018
A. SUMATHI Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION AND ANOTHER
June 27, 2018
A. SUNDARAGANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 2, 2018
A. SUNDARAM Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI AND ORS.
January 19, 2018
A. SYED ASHRAF ALI Vs. SECRETARY TO GOVERNMENT AND OTHERS
April 27, 2018
A. THANGAVELU Vs. EPF APPELLATE TRIBUNAL AND OTHERS
February 19, 2018
A. THIRUVARANGAN Vs. COMMISSIONER
May 3, 2018
A. VEERASAMY Vs. BRIGADIER STATIONER COMMANDER/ESTATE OFFICER
April 11, 2018
A. VELMURUGAN Vs. THE STATE REP BY THE SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHERS
June 12, 2018
A. VELUMURUGAN Vs. M/S. SREE SHIVA SAKTHI GARMENTS
January 2, 2018
A. VIJAYA PARTHIBAN Vs. R. PRIYAWANDANI
June 6, 2018
A. VISWANATHAN Vs. STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI
March 6, 2018
A. ZAAKIR HUSSAIN Vs. DIRECTOR OF TOWN PANCHAYATS AND OTHERS
March 7, 2018
A.ALAGU Vs. INSPECTOR OF POLICE
April 6, 2018
A.ANANDHA KUMAR Vs. TEACHERS RECRUITMENT BOARD
December 7, 2018
A.ARUMUGAPANDIAN Vs. SUPERINTENDANT OF POLICE & ORS.
April 4, 2018
A.B. THEYAGARAJAN Vs. DISTRICT COLLECTOR AND ANR.
February 23, 2018
A.C. SELVARAJ Vs. SUPERINTENDENT OF POLICE AND OTHER
July 19, 2018
A.C. SUBBULAKSHMI Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND OTHERS
July 11, 2018
A.C.MURUGESAN Vs. M.VIJAYA AND OTHERS
February 21, 2018
A.G. AYYATHURAI Vs. K. ELAKIYA
August 31, 2018
A.G. HAJIRA Vs. MOHAMMED NIYAZI
July 11, 2018
A.G. VENKATARAMAN Vs. JOINT COMMISSIONER OF CUSTOMS (GR.7), CHENNAI
January 31, 2018
A.GLORY Vs. THE GOVERNMENT OF TAMIL NADU
March 14, 2018
A.GNANASEKARAN Vs. SUPERINTENDENT OF POLICE & ORS.
April 11, 2018
A.GUNASEKARAN Vs. DEPUTY COMMERCIAL TAX OFFICER
January 24, 2018
A.K. KAMSA Vs. PRINCIPAL SECRETARY AND COMMISSIONER FOR LAND ADMINISTRATION AND OTHERS
June 18, 2018
A.K. KINGSLEY FERNANDEZ Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
March 13, 2018
A.K. PADMA KALAVANI Vs. V. ARUN SACHANDRA
October 24, 2018
A.K. RAJPRIAM Vs. THE SUPERINTENDING ENGINEER AND ANOTHERS
July 2, 2018
A.K.S. MOHAMED NAZAR Vs. N.M. NOORUL AMEEN
March 16, 2018
A.K.VELAN Vs. THE INSPECTOR OF POLICE
January 22, 2018
A.L. ABUL KALAM AZAD Vs. A.L. JAWAHARLAL
November 26, 2018
A.LAKSHMANAN Vs. PRINCIPAL SECRETARY CUM COMMISSIONER LAND ADMINISTRATION
September 18, 2018
A.LAKSHMI AND OTHERS Vs. THE STATE OF TAMIL NADU AND OTHERS
August 28, 2018
A.M. KOTHANDARAMAN Vs. UNION OF INDIA
September 11, 2018
A.M. SUNDARAVEL Vs. CHIEF SECRETARY, TAMILNADU GOVERNMENT AND OTHERS
February 23, 2018
A.M. VIKRAMARAJA AND OTHERS Vs. NELLAI THOOTHUKUDI NADAR MAHAMAI PARIPALANA SANGAM AND OTHERS
June 28, 2018
A.MATHURAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
November 2, 2018
A.MOORTHY Vs. N.CHINNUSAMY AND OTHERS
August 29, 2018
A.MUNIYASAMY Vs. SUPERINTENDENT OF POLICE & ORS.
April 2, 2018
A.MUTHUMURUGAN Vs. INSPECTOR OF POLICE
April 3, 2018
A.N.F. HABEEBULLAH Vs. G.V. KAMALAMMAL AND OTHERS
January 19, 2018
A.P. ANAND Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND OTHERS
June 12, 2018
A.P. CHRISTAL @ JAYA Vs. THE DISTRICT COLLECTOR THIRUVALLUR AND OTHERS
June 25, 2018
A.P.M. ABDUL AZIZ (DIED) AND OTHERS Vs. MARIMUTHU AND OTHERS
July 3, 2018
A.P.SUBRAMANIEN Vs. STATE BANK OF INDIA
March 13, 2018
A.PITCHAI Vs. SOUTHERN RAILWAY
June 6, 2018
A.R. SUBRAMANIAN Vs. AMUTHA
June 8, 2018
A.S. JOSEPH Vs. S. R. CLARA @ ROSY AND OTHERS
February 20, 2018
A.SAMUTHRAPANDI Vs. STATE
January 6, 2018
A.SENTHILKUMAR Vs. THE DISTRICT COLLECTOR
March 19, 2018
A.SRIDEVI Vs. INCOME TAX OFFICER
October 4, 2018
A.SUBRAMANIAN Vs. DIRECTOR OF ELEMENTARY EDUCATION & ORS.
April 23, 2018
A.T.K. RAMASAMY AND ORS. Vs. AYYAMMAL AND ORS.
June 12, 2018
A.THIRUPATHI Vs. INSPECTOR OF POLICE
April 11, 2018
A.UDHAYARAJA Vs. THE INSPECTOR OF POLICE
March 20, 2018
A.VELMURUGAN Vs. THE DIRECTOR GENERAL OF POLICE AND OTHERS
August 29, 2018
A.VENKATESAN Vs. THE REGIONAL TRANSPORT AUTHORITY
January 29, 2018
A/M. ALADI MARIAMMAN TEMPLE Vs. GOVINDASAMY CHETTIAR
November 19, 2018
AA 713 THE KODUMUDI Vs. INCOME TAX OFFICER
October 31, 2018
AALIM MUHAMMED SALEGH ACADEMY OF ARCHITECTURE, REPRESENTED BY ITS SECRETARY & CORRESPONDENT Vs. ANNA UNIVERSITY, REP BY ITS REGISTRAR, CHENNAI
June 28, 2018
AASCAR ENTERTAINMENT PRIVATE LIMITED Vs. A.CHANDRASEKARAN
October 5, 2018
AASCAR FILMS PVT LTD Vs. AGS ENTERTAINMENT PVT LTD
July 30, 2018
AATHICHANDRAN @ CHANDRAN Vs. SELLADURAI
September 14, 2018
AATHILAKSHMI Vs. METROPOLITAN TRANSPORT CORPORATION
January 24, 2018
ABBAS Vs. STATE REPRESENTED BY SUB-INSPECTOR OF POLICE, KUNDRAKUDY POLICE STATION
July 10, 2018
ABBAS MANTHIRI Vs. STATE
January 30, 2018
ABBINAYA ARIVAZHAGAN Vs. THE SECRETARY, HIGHER EDUCATION DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.
June 26, 2018
ABDUL HAKEEM Vs. THE AUTHORISED OFFICER HDFC BANK LTD.
July 20, 2018
ABDUL HAKIM Vs. STATE
March 28, 2018
ABDUL HAMEED S/O ZACKARIYA Vs. JAYAPERUMAL
August 9, 2018
ABDUL JALIL Vs. MAHABOOB JANUARY
September 26, 2018
ABDUL KATHAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 5, 2018
ABDUL KHADER PARTNERSHIP FIRM, REPRESENTED BY ITS PARTNER HITESH KUMAR Vs. INSPECTOR GENERAL OF REGISTRATION
June 25, 2018
ABDUL LATHIEF MOHAMMED ARIF Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
March 19, 2018
ABDUL MUTALLIB Vs. A. NOORJAHAN
April 21, 2018
ABDUL NAZAR AND ORS. Vs. NAGERCOIL MUNICIPALITY AND ORS.
July 18, 2018
ABDUL RAGUMAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
August 20, 2018
ABDUL RAHEEB (DIED) Vs. S M BASHEER (DIED)
September 27, 2018
ABDUL RAHEEM Vs. K GOVINDARAJ
February 22, 2018
ABDUL RAHIM Vs. INCOME TAX SETTLEMENT COMMISSION
August 24, 2018
ABDUL RASHEED Vs. ABDUL JABBAR
July 18, 2018
ABDUL SAMAD Vs. COMMISSIONER VILLUPURAM MUNICIPALITY
June 19, 2018
ABDULHAMEED Vs. MOHAMMED ABDULLAH (DIED)
March 9, 2018
ABDULLA @ ABDUL MUTHALIF @ MANNADI ABDULLAH Vs. STATE REPRESENTED BY ASSISTANT COMMISSIONER OF POLICE
April 28, 2018
ABDULLAH Vs. STATE OF TAMIL NADU
September 7, 2018
ABDULMUTHALEEP Vs. STATE REPRESENTED THROUGH INSPECTOR OF POLICE
September 27, 2018
ABID HUSSAIN Vs. M/S. INDUS IND BANK LTD.
June 22, 2018
ABIMANI @ R.CHANDRASEKARAN Vs. THE GOVERNMENT OF INDIA
January 25, 2018
ABIRAMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 1, 2018
ABIRAMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
March 26, 2018
ABRAHAM Vs. STATE
August 6, 2018
ABRAHAM Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
October 4, 2018
ABRAHAM Vs. GANESAN AASARI (DIED)
December 5, 2018
ABRAHAM @ DAVEED NADAR (DIED) Vs. SANTHAKUMAR
September 12, 2018
ACADEMY OF MARITIME EDUCATION AND TRAINING TRUST Vs. C.S.T. (APPEALS-I)
January 3, 2018
ACCORD TRADING INDIA PVT LTD REPRESENTED BY ITS DIRECTOR M AHAMED Vs. DEPUTY COMMISSIONER OF CUSTOMS (GROUP-I)
April 12, 2018
ACCOUNTANT GENERAL(A&E), PENSION, ANNA SALAI Vs. UDIYAR
July 17, 2018
ACHANANDIYIL PURUSHI Vs. PUTHANPURAYIL KAMALA
June 25, 2018
ACHUTHARAJAN Vs. STATE REP BY INSPECTOR OF POLICE
March 16, 2018
ACT PLAST PAINTS PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
May 3, 2018
ACTION FOR COMMUNITY ORGANISATION Vs. THE STATE OF TAMIL NADU AND OTHERS
August 23, 2018
ACURUS SOLUTIONS PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
May 3, 2018
ADAIKALARAJA AND OTHERS Vs. THE INSPECTOR OF POLICE AND OTHER
June 19, 2018
ADAM Vs. E DILLI BABU
September 25, 2018
ADANI WILMAR LTD Vs. A S HANSRAJ
June 8, 2018
ADARSH EDUCATIONAL TRUST Vs. N KUMARASWAMY
August 20, 2018
ADDITIONAL DISTRICT AND SESSIONS JUDGE (PCR) Vs. SANKARANARAYANAN
April 24, 2018
ADHARSH VIDHYALAYA HIGHER SECONDARY SCHOOL REPRESENTED BY ITS HEAD MASTER G. SURESH Vs. DIRECTOR, DIRECTORATE OF GOVERNMENT EXAMINATION AND OTHERS
January 30, 2018
ADHILAKSHMI Vs. STATE
April 10, 2018
ADHIRAJ Vs. COMMISSIONER OF POLICE
September 19, 2018
ADILAKSHMI Vs. HUMERA BEGUM
July 20, 2018
ADITHYA INSTITUTE OF TECHNOLOGY Vs. THE REGISTRAR, ANNA UNIVERSITY, GUINDY AND ORS.
June 28, 2018
ADITYA BIRLA MONEY LIMITED Vs. V KALYANI
July 3, 2018
ADMINISTRATOR/PRESIDENT, ARYA KSHATRIYA RAJAKULA NANDHAVANA Vs. COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS
June 25, 2018
ADYAR ANANDA BHAVAN SWEETS AND SNACKS Vs. KEERTHI BHAVAN
March 15, 2018
ADYAR GATE HOTEL LIMITED Vs. UNION OF INDIA, MINISTRY OF COMMERCE AND INDUSTRY THROUGH ITS SECRETARY
May 9, 2018
AFROZE BEGAM Vs. P MUMTAZ BEGUM
July 13, 2018
AGASTHIYA GRANITE P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 16, 2018
AGASTHIYA HOLDINGS PRIVATE LIMITED Vs. COMM OF INCOME TAX
April 13, 2018
AGATHEESWARAR PRASANNA VENKATESA PERUMAL DEVASTHANAM Vs. SUBRAMANIA CHETTIAR
September 3, 2018
AGNES Vs. PAMEELA MATHA
March 28, 2018
AGRI DEVELOPMENT FINANCE (TAMIL NADU) LTD Vs. S&S INDUSTRIES AND ENTERPRISES LTD
June 22, 2018
AGRICULTURAL PRODUCTION COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT Vs. L NADARAJAN
August 14, 2018
AGS HEALTH PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER - I EMPLOYEES PROVIDENT FUND ORGANISATION
May 3, 2018
AHAMED ARABU Vs. STATE REP BY ITS INSPECTOR OF POLICE
September 20, 2018
AIDED PRIMARY SCHOOL Vs. DIRECTOR OF ELEMENTARY EDUCATION AND OTHERS
January 9, 2018
AISWARYA & CO , REP BY ITS PARTNERS Vs. TIRUCHIRAPALLI COOPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED
August 3, 2018
AJAAY RAVI AND ANOTHER Vs. SUB-REGISTRAR (JOINT I) (DISTRICT REGISTRAR CADRE) CHENNAI
March 12, 2018
AJAIKUMAR Vs. SUPERINTENDENT OF POLICE & ORS.
April 3, 2018
AJINABEGAM Vs. THE STATE OF TAMIL NADU,
January 29, 2018
AJITH @ AJITHKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 22, 2018
AJITH KUMAR Vs. STATE REPRESENTED BY ITS, THE INSPECTOR OF POLICE
January 10, 2018
AJITH KUMAR Vs. ARUN KUMAR
March 19, 2018
AKBAR KHAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
April 23, 2018
AKILANDAM AMMAL (DECEASED) Vs. S. VARADARAJAN
October 25, 2018
AKITHA BEGUM Vs. GOVERNMENT OF TAMIL NADU
June 29, 2018
AKNESWARI Vs. TRICHIRAPPALLI CITY CORPORATION
September 18, 2018
AKSHAYA SERVICES PVT LTD, Vs. ASSISTANT PROVIDENT FUND COMMISSIONER,EMPLOYEES PROVIDENT FUND ORGANISATION
June 11, 2018
ALAGAPPAN LAKSHMANAN Vs. COMMISSIONER
January 11, 2018
ALAGAR @ ALART ALAGAR Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
June 22, 2018
ALAGU @ ARUMUGAM Vs. INSPECTOR OF POLICE (CRIME)
September 27, 2018
ALAGU AND OTHERS Vs. M/S. DINDIGUL CITY TRAVELS AND OTHERS
June 14, 2018
ALAGUSUNDARAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
June 29, 2018
ALAGUVEL Vs. SUPERINTENDENT OF POLICE, RAMANATHAPURAM DISTRICT
April 20, 2018
ALAMELU Vs. SECRETARY TO THE GOVERNMENT HOME
February 13, 2018
ALAMELU Vs. SECRETARY TO THE GOVERNMENT
February 15, 2018
ALAMELU Vs. RAJAMANICKAM AMMAL
April 6, 2018
ALAMELU AMMAL Vs. DHARMALINGAM
February 28, 2018
ALAMELU AMMAL Vs. ASHOK KUMAR
September 24, 2018
ALAMELU VEERAPPAN Vs. THE INCOME TAX OFFICER, NON
June 7, 2018
ALANGARAJ Vs. STATE REP. BY ITS THE INSPECTOR OF POLICE
October 22, 2018
ALAVUDEEN Vs. DIRECTOR, RURAL DEVELOPMENT OFFICE
August 14, 2018
ALEEMA BEGAM Vs. THE SECRETARY TO GOVERNMENT AND OTHERS
June 20, 2018
ALEXANDER Vs. C MUGILAN
June 27, 2018
ALEXRAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
June 12, 2018
ALFA INVESTMENTS REP BY ITS PARTNER AHAMED SHAKIR Vs. INCOME-TAX OFFICER, NON-CORPORATE WARD-1 (1)
April 10, 2018
ALL INDIA MARATHON SPORTS Vs. APPELLATE ASSISTANT COMM
January 19, 2018
ALL INDIA PRIVATE EDUCATIONAL INSTITUTIONS ASSOCIATION Vs. DIRECTOR THE DIRECTORATE OF MATRICULATION SCHOOLS
February 15, 2018
ALL INDIA REPATRIATES WELFARE ASSOCIATION Vs. SECRETARY MINISTRY OF HOME AFFAIRS
July 30, 2018
ALLCARGO LOGISTICS LIMITED Vs. TAMIL NADU CHIEF CONTROLLING REVENUE AUTHORITY & INSPECTOR GENERAL OF REGISTRATION
March 19, 2018
ALLIMUTHU @ KALUVAYEE Vs. R SUBRAMANI
March 16, 2018
ALMALICK FAIZAL Vs. SAMEERA BEGUM
July 18, 2018
ALPHONSE Vs. COMMISSIONER PONDICHERRY MUNICIPALITY
August 3, 2018
ALRAJA GOUNDER (DIED) Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
July 10, 2018
ALUMIGU VELLINGIRI ANDAVAR THIRUKKOVIL Vs. R SUNDARARAJAN
August 16, 2018
ALUMINIUM THOZHILALAR SANGAM (INTUC), REP BY ITS PRESIDENT/ SECRETARY Vs. MALCO ENERGY LTD
June 5, 2018
ALVIN JEFFRI RAJ AND OTHER Vs. STATE AND OTHER
July 24, 2018
AMALA NIRUBA AND OTHERS Vs. STATE
March 13, 2018
AMALGAMATIONS LTD Vs. V S SURESHKUMAR
March 28, 2018
AMALI AROCKIA SELVI Vs. MARIA MICHAEL @ MICHAEL
April 4, 2018
AMALORBAVASHEELA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 26, 2018
AMALORPAVAM @ AMALORPAVA MARY Vs. THE GOVERNMENT OF TAMIL NADU
January 12, 2018
AMALRAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
June 11, 2018
AMALRAJ Vs. STATE
June 11, 2018
AMALRAJ Vs. LOGANAYAGI
September 3, 2018
AMANULLAH Vs. ELUMALAI
January 19, 2018
AMARAVATHI Vs. SANKARANARAYANAN
July 4, 2018
AMARAVATHI EXPORTS PVT LTD Vs. COMMERCIAL TAX OFFICER
July 10, 2018
AMARCHAND SOBACHAND Vs. KAMALKUMAR JAIN
August 3, 2018
AMARCHAND SOBACHAND Vs. K GOPALAKRISHNAN
August 3, 2018
AMBAL MILLS LIMITED Vs. SHIVA TEXYARN LIMITED
January 10, 2018
AMBALAVANAN Vs. MUTHUKUMARASAMY
April 13, 2018
AMBIGAI NAGAR KUDIYIRUPOR NALA SANGAM Vs. MR. C. KATHIRAVAN, I.A.S., THE COMMISSIONER
June 14, 2018
AMEER JOHN Vs. STATE: REP. BY THE INSPECTOR OF POLICE
July 6, 2018
AMILAL RAMKISHAN DASS Vs. ASHOK KUMAR SETHI
September 27, 2018
AMIRTHA DISTRIBUTORS Vs. ASSISTANT COMM WEST TOWER STREET CIRCLE
April 12, 2018
AMIRTHAM Vs. STATE BY INSPECTOR OF POLICE
August 1, 2018
AMIRTHAVALLI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY FINANCE DEPARTMENT
August 24, 2018
AMMAIYAPPAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
June 27, 2018
AMMAIYAPPAN Vs. VEERAMALAI
July 25, 2018
AMMAN AUTO WINGS REPRESENTED BY SURESH KUMAR Vs. STATE TAX OFFICER
February 19, 2018
AMMAN MATCH COMPANY Vs. ASSISTANT COMMISSIONER OF GST & CENTRAL EXCISE VIRUDHUNAGAR DIVISION
July 18, 2018
AMMANIAMMAL (DECEASED) Vs. P. RAJENDRAN
April 11, 2018
AMMASI Vs. STATE AND ANOTHER
February 27, 2018
AMMU Vs. STATE REP BY SECRETARY TO GOVERNMENT
March 12, 2018
AMMULU Vs. THULASIAMMAL TRUST
June 13, 2018
AMOOR BOSE @ RAVI Vs. S.V. RM. RM. SEVUGAN CHETTIAR
June 7, 2018
AMRUTHA, S Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
October 12, 2018
AMSARAJAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
April 16, 2018
AMUDHA Vs. SARASWATHY AMMAL
June 14, 2018
AMUDHAVALLI Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
August 24, 2018
AMUTHA Vs. BABU
January 25, 2018
AMUTHAMEENAKSHI Vs. THE INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, COIMBATORE DISTRICT AND OTHERS
August 23, 2018
AMUTHAVALLI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 1, 2018
ANAND PURUSOTHAMAN Vs. STATE
April 28, 2018
ANANDA RAJ AND ANOTHER Vs. SASIDHARAN AND ANOTHER
February 12, 2018
ANANDAKUMAR Vs. SAKTHIVEL
February 23, 2018
ANANDARAJ Vs. STATE OF TAMIL NADU AND OTHERS
April 4, 2018
ANANDARAJ @ PULI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 23, 2018
ANANDAVALLI Vs. HAJA MOHIDEEN
April 13, 2018
ANANDHAKRISHNAN Vs. PON NATARAJAN S/O PONNUSAMY
August 31, 2018
ANANDHANANDHAM Vs. MUNIAMMAL
August 16, 2018
ANANDHARAJ Vs. STATE
February 1, 2018
ANANDHI Vs. RAJAMANIKKAM
October 30, 2018
ANANTARA SOLUTIONS PRIVATE LTD Vs. VINCULUM SOLUTIONS PRIVATE LTD
March 9, 2018
ANANTH Vs. STATE OF TAMIL NADU AND OTHERS
February 28, 2018
ANANTHAKRISHNAN Vs. STATE
June 27, 2018
ANBALAGAN Vs. STATE
July 20, 2018
ANBALAGAN Vs. STATE BY INSPECTOR OF POLICE
April 17, 2018
ANBARASAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND ANR.
February 5, 2018
ANBARASAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, REVENUE DEPARTMENT
July 11, 2018
ANBARASAN Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHER
April 28, 2018
ANBAZHAGAN Vs. CHAKRAPANI
June 27, 2018
ANBAZHAGAN Vs. SENTHIL KUMAR
August 10, 2018
ANBAZHAGAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
March 26, 2018
ANBAZHAGI Vs. RAMACHANDRAN
September 11, 2018
ANBU @ AYYANAR @ SAIT Vs. STATE REP BY INSPECTOR OF POLICE
June 6, 2018
ANBU SELVAM Vs. SAROJA PALANICHAMY
March 20, 2018
ANBUCHEZHIAN Vs. INCOME TAX SETTLEMENT COMMISSION
January 19, 2018
ANBUKARASI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT AND OTHERS
July 24, 2018
ANBUKARASI MANOHARAN Vs. R ARUL PRAKASH
September 26, 2018
ANBUMANI Vs. STATE OF TAMIL NADU AND OTHERS
June 20, 2018
ANBURAJ Vs. R SITHANTHAN
April 23, 2018
ANDAL Vs. AVINAV KANNAN
October 9, 2018
ANDAPPAN Vs. DHARMALINGA UDAYAR (DECEASED) RAMADOSS UDAYAR
June 26, 2018
ANDHRAPRADESH STATE ROAD TRANSPORT CORPORATION LTD Vs. CHANDRALEKHA
June 4, 2018
ANDI Vs. THE SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND OTHERS
July 10, 2018
ANEES FATHIMA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPT. SECRETARIAT AND OTHERS
July 17, 2018
ANGAMMAL Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
February 6, 2018
ANGAMMAL Vs. RAMU AMMAL
July 24, 2018
ANGAMMAL Vs. RAMKUMAR
April 11, 2018
ANGAMMAL & ORS. Vs. THE STATE OF TAMIL NADU
June 18, 2018
ANGAPPA GOUNDER Vs. BHAVANI
March 8, 2018
ANGAPPA GOUNDER Vs. BHAVANI
March 1, 2018
ANGAYARKANNI Vs. MR. N. PONNUSWAMI
November 22, 2018
ANGAYEE Vs. CHINNAMMAL
August 21, 2018
ANGAYEE Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
March 13, 2018
ANGLO FRENCH TEXTILES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
August 16, 2018
ANGLOFRENCH TEXTILES, A UNIT OF PONDICHERRY TEXTILES CORPORATION Vs. PRESIDING OFFICER, EMPLOYEES STATE INSURANCE COURT CUM II ADDITIONAL DISTRICT COURT
October 23, 2018
ANGUSAMY Vs. INSPECTOR OF POLICE UMATCHIKULAM POLICE STATION MADURAI DISTRICT
October 8, 2018
ANGUSAMY Vs. RAMALINGAM
April 17, 2018
ANIL JAIN Vs. CHIEF COMMISSIONER OF CUSTOMS
March 20, 2018
ANIL PATHAK Vs. LARSEN AND TOUBRO LIMITED
December 17, 2018
ANITHA Vs. SECRETARY TO GOVERNMENT
September 25, 2018
ANITHA NANDHINI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION MADIPAKKAM
July 19, 2018
ANITHA PARVATHAVARTHINI Vs. A. SEKAR AND OTHERS
March 6, 2018
ANJALAI Vs. K RATHINA
January 19, 2018
ANJALAI Vs. STATE AND OTHERS
February 16, 2018
ANJALAI Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPT. AND OTHER
March 27, 2018
ANJALAI AMMAL Vs. GANESAN
July 4, 2018
ANJALI Vs. SURESH KUMAR
April 9, 2018
ANJALI DEVI @ S DEVI Vs. SAMBANDAM
July 17, 2018
ANJAMBU Vs. TRICHIRAPPALLI CITY CORPORATION
January 31, 2018
ANJANA Vs. THE REVENUE DIVISIONAL OFFICER, DHARMAPURI
June 5, 2018
ANNA PERUNDHU NELLAYA VATTARA VIYABARIGAL NALLA SANGAM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
March 2, 2018
ANNADURAI Vs. STATE
July 16, 2018
ANNADURAI Vs. SIVAN
June 20, 2018
ANNADURAI Vs. THE SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT, SIVAGANGAI AND ANOTHER
June 14, 2018
ANNAI BUILDERS REAL ESTATE PRIVATE LIMITED REPRESENTED BY ITS AUTHORIZED SIGNATORY S VEDAVALLI Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR LAND CEILING AND LAND TAX
February 13, 2018
ANNAI INDIRA GANDHI HUT DWELLERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU AND OTHERS
February 23, 2018
ANNAI INDIRA GANDHI HUT DWELLERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
December 19, 2018
ANNAI SARADHA WOMEN SELF HELP GROUP Vs. DISTRICT COLLECTOR COLLECTORATE, VELLORE DISTRICT
July 3, 2018
ANNAII MEDICAL COLLEGE AND HOSPITAL, AN INSTITUTION ESTABLISHED BY DEVI KARUMARIAMMAN EDUCATIONAL TRUST Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HEALTH & FAMILY WELFARE DEPARTMENT
October 5, 2018
ANNAKAMU Vs. PRINCIPAL SECRETARY OF GOVERNMENT AND OTHERS
April 28, 2018
ANNAKILI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 4, 2018
ANNALAKSHMI AND OTHERS Vs. A. NAGARAJAN AND OTHERS
July 17, 2018
ANNAMALAI Vs. STATE OF TAMIL NADU
January 25, 2018
ANNAMALAI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO THE GOVERNMENT
February 2, 2018
ANNAMALAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 4, 2018
ANNAMALAI FINANCE LIMITED REPRESENTED BY ITS SENIOR MANAGER-LEGAL Vs. BALAMURTHY TEXTILES (P) LIMITED REPRESENTED BY ITS MANAGING DIRECTOR
April 4, 2018
ANNAMALAI UNIVERSITY, REP BY ITS REGISTRAR Vs. M SOMASUNDARAM
July 24, 2018
ANNAMALAI UNIVERSITY, REP. BY ITS REGISTRAR, SRI RATHINASABATHI, ANNAMALAI NAGAR, CHIDAMBARAM Vs. THE INCOME TAX OFFICER, WARD I (1), S.N. CHAVADY CUDDALORE
January 2, 2018
ANNAMARY Vs. AUTHORISED OFFICER
January 29, 2018
ANNAPOORNA RE-ROLLING (P) LTD Vs. CUSTOMS EXCISE AND SERVICE TAX
April 12, 2018
ANNAPOORNIAMMAL AND OTHERS Vs. CHINNARAMASAMY GOUNDER AND OTHERS
March 23, 2018
ANNATHURAI Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT
March 16, 2018
ANNIE D AMBROSE ALIAS J RUKMANI Vs. STATE OF TAMIL NADU
March 13, 2018
ANOOPCHAND CHORDIA Vs. ASHA P JAIN
August 31, 2018
ANOOPCHAND CHORDIA Vs. T P KAMALAKUMARI
August 31, 2018
ANSARI AND ORS. Vs. STATE
July 16, 2018
ANSI JOSHI Vs. ABDUL JABBAR
July 6, 2018
ANTHONIAMMAL Vs. DURAISAMY (DIED)
July 27, 2018
ANTHONIAMMAL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, VAIYAMPATTI POLICE STATION
October 11, 2018
ANTHONY ALEX Vs. DISTRICT COLLECTOR AND OTHERS
January 10, 2018
ANTHONY MUTHU Vs. ANTHONY CHRISTY JEEVA RATHINAM
February 21, 2018
ANTONY DAVID DENI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
June 12, 2018
ANTONY JERISTON Vs. THE REGIONAL PASSPORT OFFICER AND OTHERS
July 18, 2018
ANTONY MOTORS PVT. LTD. Vs. THE COMMISSIONER,CORPORATION OF CHENNAI RIPPON BUILDINGS
January 29, 2018
ANTSON JOSEPH Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF CIVIL AVIATION GOVT
March 28, 2018
ANU AKSHAYA TRADERS Vs. STATE BANK OF INDIA
May 10, 2018
ANUPAM ENTERPRISES Vs. COMMISSIONER
January 23, 2018
ANURADHA Vs. M MOHAMMED ISMAIL
October 4, 2018
ANUSIYA Vs. SUBHA SESHAGIRI
August 28, 2018
ANVAR @ ANVAR SADATH Vs. THE INSPECTOR OF POLICE
August 28, 2018
ANWAR BASHA AND OTHER Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT, KANCHEEPURAM AND OTHERS
June 20, 2018
ANWARDEEN Vs. PARAGATHULLAH
January 24, 2018
APARNA RAJENDRA KUMAR Vs. SECRETARY SELECTION COMMITTEE ADMISSION TO MBBS/BDS COURSES 2018-19 SESSION DIRECTORATE OF MEDICAL EDUCATION KILPAUK CHENNAI
July 31, 2018
APEX BUILDSYS LIMITED Vs. KALS BREWERIES PVT LIMITED
March 14, 2018
APEX LABORATORIES PRIVATE LTD Vs. PEGASUS FARMACO INDIA (P) LTD
October 11, 2018
APHRO TRUST REP BY ITS FOUNDER AND PRESIDENT VMK NAGAR, SURAPET MAIN ROAD Vs. SUPERINTENDENT OF POLICE, SIDCO OLD CORPORATE OFFICE BUILDING, GUINDY
August 10, 2018
APOLLO HOSPITALS ENTERPRISE LIMITED Vs. SAI APOLLO MEDICALS KADIRI ANATHAPUR, ANDHRA PRADESH
June 28, 2018
APOLLO HOSPITALS ENTERPRISE LTD Vs. NASEER APOLLO PHARMACY
August 13, 2018
APOLLO HOSPITALS ENTERPRISE LTD Vs. SAI APOLLO PHARMACY
March 1, 2018
APOLLO HOSPITALS ENTERPRISE LTD Vs. SRI APPOLLO SIDDHA AYURVEDHA HOSPITAL
August 20, 2018
APOLLO HOSPITALS ENTERPRISE LTD. Vs. THE UNION OF INDIA
March 9, 2018
APPASAMY ASSOCIATES Vs. DISTRICT COLLECTOR
March 5, 2018
APPAVOU Vs. UNION OF INDIA
March 21, 2018
APPELLATE ASSISTANT COMMISSIONER COMMERCIAL TAX DEPARTMENT PONDICHERRY Vs. MAHE AUTO FUEL ENTERPRISES BHARATH PETROLEUM DEALER
February 16, 2018
APPU @ SELVARAMAN Vs. STATE OF TAMIL NADU
February 7, 2018
APPUKUTTI @ PALANISAMY Vs. STATE BY INSPECTOR OF POLICE, CHENNIMALAI POLICE STATION
July 13, 2018
AQUA PUMP INDUSTRIES REP BY ITS MANAGING PARTNER Vs. TECO ELECTRIC MACHINERY CO LTD
June 22, 2018
ARAMANAI RAMAN CHETTIAR Vs. A R MOHAN RAM AND OTHERS
March 13, 2018
ARANGANATHAN Vs. SUGUNA
March 13, 2018
ARANGASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE, KUMARAPALAYAM POLICE STATION
June 18, 2018
ARASU AND OTHERS Vs. R. ARUNAGIRI
June 11, 2018
ARCHANA Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
April 5, 2018
ARCHANA DEVI Vs. MOHANA PRASATH
August 28, 2018
ARCHIT KHEMKA Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
December 19, 2018
ARCOT SUBRAMANIAN SIVASANKARAN Vs. ASSET RECONSTRUCTION COMPANY OF INDIA LTD
October 5, 2018
AREA MANAGER, INDIAN OIL CORPORATION Vs. M MARIYAPPAN
July 17, 2018
AREVA T & D Vs. STATE OF TAMIL NADU
October 29, 2018
ARGUS COSMETICS LIMITED Vs. REGAL PRODUCTS (P) LTD
July 4, 2018
ARI RAMAN AND OTHERS Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
July 16, 2018
ARIHANT ENTERPRISES REP BY ITS AUTHORISED AGENT CAMP AT COLIX BEVERAGES LTD Vs. PRATEESH ENGINEERING ENTERPRISES REP BY ITS PARTNER RAMESH PRABHAHARAN
July 13, 2018
ARINGNAR ANNA SUGAR MILLS Vs. A. KARUNANIDHI AND OTHERS
August 28, 2018
ARIVUPERUMAL Vs. STATE REP BY INSPECTOR OF POLICE PAPPANADU POLICE STATION
February 13, 2018
ARIYANAGIPURAM MELATHERU Vs. SUPERINTENDENT OF POLICE
March 1, 2018
ARIYANAYAGIPURAM HINDU NADAR URAVINMURAI COMMITTEE Vs. S M MEERAMOHAIDEEN
October 12, 2018
ARIYANKKUPPAM COMMUNE PANCHAYAT Vs. D. MAHESWARI
November 16, 2018
ARIYAPUTHIRAN @ DHANDAPANI Vs. STATE REP BY INSPECTOR OF POLICE
March 9, 2018
ARJUNAN Vs. STATE OF TAMIL NADU REP BY INSPECTOR SATHUVACHARI POLICE STATION
August 1, 2018
ARJUNAN RAV Vs. S. JAYALAKSHMI
February 26, 2018
ARNATTU VELLALAR MADAM Vs. CHIDAMBARAM MUNICIPALITY
July 29, 2018
AROCKIAMATHA TRANSPORT Vs. REGIONAL MANAGER, CENTRAL WAREHOUSING CORPORATION
March 9, 2018
AROCKIASAMY Vs. STATE
June 13, 2018
AROCKIYAM Vs. STATE REPRESENTED BY INSPECTOR OF POLICE NATCHIYARPURAM POLICE STATION
February 13, 2018
AROKIANATHAN Vs. ANANDHA PHARMACY, REPRESENTED BY ITS PROPRIETOR
June 13, 2018
ART BIOTECH PRIVATE LIMITED Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION
October 16, 2018
ARTHANARI GOUNDER Vs. SALEM MUNICIPAL CORPORATION SALEM
February 15, 2018
ARTHI CHANDRU INVESTMENTS Vs. STATE REP BY INSPECTOR OF POLICE
March 21, 2018
ARTI MEENAKSHI MUTHIAH Vs. M CT M CENTENARY SCHOOL SOCIETY
June 25, 2018
ARUKKANI Vs. G LOGANATHAN
June 8, 2018
ARUL Vs. STATE BY INSPECTOR OF POLICE
October 8, 2018
ARUL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, HARUR POLICE STATION, DHARMAPURI DISTRICT
November 20, 2018
ARUL Vs. STATE AND OTHER
April 26, 2018
ARUL @ ARULSAMY AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
June 13, 2018
ARUL @ ARULVENDAN Vs. STATE OF TAMIL NADU AND OTHERS
March 26, 2018
ARUL COLLEGE OF EDUCATION REP BY ITS CHAIRMAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
August 27, 2018
ARUL MARI JOSEPH Vs. EDWARD RAJ
April 11, 2018
ARUL MIGHU ANGALA PARAMESHWARI AMMAN KOIL, REP BY ITS TRUSTEES Vs. R SIVANANDHAM
June 4, 2018
ARUL SELVAN Vs. A.H. ABDUL HAMEED
February 28, 2018
ARUL XAVIER Vs. ROSE ANTONY JOICE
August 2, 2018
ARULAPPAN Vs. SALAMAN ROYAR
July 16, 2018
ARULDOSS Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
February 27, 2018
ARULDOSS Vs. THOBIDOSS
April 10, 2018
ARULMARY Vs. K. MEENAKSHI SUNDARAM
April 17, 2018
ARULMIGHU ANGALAMMAN THIRUKOIL ARANGAVALAR TRUST Vs. SECRETARY TO GOVERNMENT TOURISM, CULTURE AND ENDOWMENT DEPARTMENT AND OTHERS
January 17, 2018
ARULMIGHU MANMATHASWAMY KOIL GNANIYAR STREET Vs. SUNDARAMBAL
June 7, 2018
ARULMIGHU MARIAMMAN THIRUKOVIL Vs. COMMERCIAL TAX OFFICER
July 23, 2018
ARULMIGU ABHINAVA DHARMA SIVACHARIAR MUTT Vs. P EKAMBARAM
July 31, 2018
ARULMIGU BOOTHANAYAKI AMMAN TEMPLE Vs. REVENUE DIVISIONAL OFFICER AND OTHERS
September 6, 2018
ARULMIGU CHINNAMUTHU MARIAMMAN TEMPLE GST ROAD AND CHINNA MELAMEIYUR VILLAGE MUDALIYAR COMMUNITY Vs. S. PANNEERSELVAM AND OTHERS
March 7, 2018
ARULMIGU KALYANASUNDARI AMBIGA SAMEDHA SITHESWARASAMY THIRUKOIL Vs. VEERIYAN
July 10, 2018
ARULMIGU PARASURAMALINGESWARAR TEMPLE Vs. SECRETARY TO GOVERNMENT AND OTHERS
February 21, 2018
ARULMIGU SREE THOOTHATHIRI NATHARSWAMI KOVIL Vs. CMI PROVINCE, NIRMALGIRI ASHRAM
July 6, 2018
ARULMIGU THIRUNAGESWARASWAMY THIRUKOVIL KUNDRATHUR SRIPERUMBUDUR TALUK Vs. BEGUM BE MUSTAFA (DIED)
July 5, 2018
ARULMIGU VAIKUNDA PERUMAL KOIL Vs. S GEETHA
October 10, 2018
ARULMIGU VENKATACHALAPATHY Vs. VAITHIYALINGAM
August 21, 2018
ARULMONY Vs. THRESAMMAL
July 23, 2018
ARULMOZHI Vs. NIL
January 31, 2018
ARULMURUGAN Vs. B CHANDRA
September 26, 2018
ARULRAJ Vs. DIRECTOR
February 1, 2018
ARULRAJA Vs. STATE OF TAMIL NADU
January 23, 2018
ARUMAIKODI Vs. COMMISSIONER, RURAL DEVELOPMENT AND PANCHAYATHRAJ
February 23, 2018
ARUMUGA ACHARI Vs. RAMASAMY ACHARI
January 18, 2018
ARUMUGA GOUNDER (DIED) Vs. VELUSAMY
August 30, 2018
ARUMUGA NAINAR Vs. TUTICORIN SALT& MARINE CHEMICAL LIMITED
July 23, 2018
ARUMUGA NAINAR Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
October 10, 2018
ARUMUGA VADIVU Vs. STATE REP BY INSPECTOR OF POLICE, SEIDUNGANALLUR POLICE STATION
July 5, 2018
ARUMUGAM Vs. PATCHAMUTHU GOUNDER
February 16, 2018
ARUMUGAM Vs. AUTHORISED OFFICER, PUNJAB NATIONAL BANK
March 27, 2018
ARUMUGAM Vs. STATE REP BY INSPECTOR OF POLICE
January 18, 2018
ARUMUGAM Vs. RATHINAM CHETTIYAR (DIED)
January 12, 2018
ARUMUGAM Vs. STATE REP BY INSPECTOR OF POLICE TALUK POLICE STATION
July 19, 2018
ARUMUGAM Vs. RAJINI & ORS.
February 1, 2018
ARUMUGAM Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE
July 23, 2018
ARUMUGAM Vs. STATE
March 15, 2018
ARUMUGAM Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
June 13, 2018
ARUMUGAM Vs. MUTHUKUMAR
September 27, 2018
ARUMUGAM Vs. INSPECTOR OF POLICE
April 9, 2018
ARUMUGAM Vs. STATE OF TAMIL NADU AND OTHERS
April 16, 2018
ARUMUGAM @ SANKAR Vs. STATE INSPECTOR OF POLICE, THIRUKANUR CIRCLE PONDICHERRY
July 18, 2018
ARUMUGAM AND OTHERS Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT AND OTHERS
April 20, 2018
ARUMUGAM NAINAR Vs. RAJAMANI
June 11, 2018
ARUMUGAM PILLAI Vs. R PADMAGIRISAN
December 20, 2018
ARUMUGANAINAR @ SULLARUMUGAM Vs. STATE OF TAMIL NADU AND OTHERS
June 5, 2018
ARUMUGAVEL Vs. PRINCIPAL ACCOUNTANT GENERAL (A &E)
February 9, 2018
ARUMUGHAM AND ORS. Vs. VENKATACHALAM
March 5, 2018
ARUN Vs. STATE
July 20, 2018
ARUN Vs. STATE AND OTHERS
June 12, 2018
ARUN CHAKRAVARTHY Vs. THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO., LTD.
April 2, 2018
ARUN JAIN Vs. ASHOK TEX REP BY ITS PARTNER
November 23, 2018
ARUN JOSEPH Vs. PACHIYAR SUGAR MILLS PVT LTD
April 28, 2018
ARUN KUMAR @ ARUN Vs. ASSISTANT SUPERINTENDENT OF POLICE, VALLAM SUB DIVISION
June 21, 2018
ARUN MAMMEN Vs. U O I
February 22, 2018
ARUNACHALAM Vs. MARIAMMAL
March 26, 2018
ARUNACHALAM Vs. DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
July 9, 2018
ARUNACHALAM Vs. STATE REPRESENTED BY ITS DEPUTY SUPERINTENDENT OF POLICE, PENNAGARAM SUB DIVISION
July 19, 2018
ARUNACHALAM Vs. RAMU
April 20, 2018
ARUNACHALAM @ ARUN Vs. S AMBIKA
March 5, 2018
ARUNACHALAM ALIAS RAJA Vs. STATE OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI
March 27, 2018
ARUNACHALATHAMMAL @CHELLAMMAL Vs. BALASUBRAMANIAN (DIED)
October 24, 2018
ARUNADEVI Vs. DHIVYASANJEEVI
March 23, 2018
ARUNAGIRI Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, TRICHY
March 9, 2018
ARUNAGIRI Vs. SUPERINTENDENT OF POLICE AND OTHERS
July 2, 2018
ARUNAGIRI Vs. SUBRAMANIAN(DECEASED)
August 3, 2018
ARUNAKUMARI Vs. ANBUNESAN
April 19, 2018
ARUPUTHAM ENTERPRISES PROPRIETOR TMT V MANJULA Vs. J JAYAKUMAR
July 16, 2018
ASAITHAMBI Vs. INSPECTOR OF POLICE AND OTHERS
August 1, 2018
ASALAMBIKA FARM SERVICE Vs. KARUPAYEE
August 9, 2018
ASAN ALIYAR Vs. STATE THROUGH INSPECTOR OF POLICE
September 12, 2018
ASHA Vs. JEFFREY MATHURANAYAGAM
February 13, 2018
ASHA BI Vs. SHEIK IBRAHIM SAHIB
July 5, 2018
ASHISH GUPTA Vs. DISTRICT EDUCATIONAL OFFICER
June 27, 2018
ASHOK BALAKRISHNAN Vs. BAGAVATHI
April 11, 2018
ASHOK GIRI Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE
April 3, 2018
ASHOK KUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
January 17, 2018
ASHOK KUMAR BANDARI Vs. K SRAVAN KUMAR
July 24, 2018
ASHOK KUMAR D JAIN Vs. MADRAS KIRANA MERCHANTS ASSOCIATION
July 16, 2018
ASHOK LEYLAND LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 3, 2018
ASHOK RAMACHANDRAN Vs. P.DAMODHARAN
June 11, 2018
ASHOK SUBRAMANIAM Vs. C SRIVIDHYA
August 9, 2018
ASHTALAKSHMI NAGAR, ASHTALAKSHMI NAGAR EXTENSION, R.K. PURAM KUDIYIRUPPOR NALA SANGAM Vs. THE INSPECTOR GENERAL OF POLICE
February 5, 2018
ASHWIN SABANAYAGAM Vs. THE CATHOLIC SYRIAN BANK LTD.
January 18, 2018
ASIANET COMMUNICATIONS LTD Vs. COMMISSIONER OF INCOME TAX
June 26, 2018
ASIRAYA INFORMATION TECHNOLOGY PRIVATE LIMITED Vs. DISTRICT REGISTRAR & ORS.
June 19, 2018
ASOKAN Vs. SUBHADRABAI SADDHARAMA NIKETAN TRUST
March 27, 2018
ASSIBATHMAHAPOORA Vs. STATE
March 26, 2018
ASSISTANT COLLECTOR (L A) SIVAKASI Vs. RASUL MOHAIDEEN
June 13, 2018
ASSISTANT COMMISSIONER Vs. BLESSED STARS
January 25, 2018
ASSISTANT COMMISSIONER Vs. ARULMIGU BALAGURANTHASAMY SAMETHA
January 18, 2018
ASSISTANT COMMISSIONER Vs. D NAGARAJAN
June 28, 2018
ASSISTANT COMMISSIONER OF CUSTOMS Vs. HARREN CHOKSEY PROPRIETOR, JAI MATHA ENTERPRESES
April 11, 2018
ASSISTANT COMMISSIONER OF CUSTOMS (GR 7H) Vs. KANISHKA ENTERPRISES
February 27, 2018
ASSISTANT COMMISSIONER OF CUSTOMS (PROSECUTION) Vs. JOB JACOB S/O SHIRI C C JACOB INSEPCTOR OF CUSTOMS
October 12, 2018
ASSISTANT COMMISSIONER OF POLICE Vs. CHANDRABOSE
September 19, 2018
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER Vs. CHIEF EDUCATIONAL OFFICER, THIRUVANNAMALAI
November 2, 2018
ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. T R A BALASUNDARAM
June 4, 2018
ASSISTANT EXECUTIVE ENGINEER Vs. P ALAMELU (DECEASED)
January 31, 2018
ASSISTANT EXECUTIVE ENGINEER, DISTRIBUTION / KOVIL, TANGEDCO Vs. VENKATAGIRI MODERN RICE MILL
July 4, 2018
ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
March 15, 2018
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER
July 31, 2018
ASSISTANT VICE PRESIDENT HUMAN RESOURCE & DEVELOPMENT LAKSHMI VILAS BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR GOVERNMENT OF TAMIL NADU
September 20, 2018
ASSOCIATION OF MANAGEMENT OF PRIVATE SCHOOLS (CBSE) Vs. STATE OF TAMIL NADU
July 19, 2018
ASSOCIATION OF SELF FINANCING ARTS Vs. GOVERNMENT OF INDIA AND OTHERS
February 27, 2018
ASSODAI Vs. SUBRAMANIAN
January 30, 2018
ASST COMMISSIONER OF INCOME TAX Vs. VIJAY TELEVISION PRIVATE LTD
April 23, 2018
ASVEENS FORGING PVT LTD Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL
July 9, 2018
ASWANI ENTERPRISES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 25, 2018
ASWANTH RAM Vs. SECRETARY TO GOVERNMENT
February 5, 2018
ASWATHANARAYANAESWARA Vs. DEPUTY COMMISSIONER OF INCOME-TAX
August 7, 2018
ATHIMARUTHEESWARAN Vs. STATE OF TAMIL NADU AND OTHERS
April 26, 2018
ATHIPARASAKTHI TRADERS Vs. STATE OF TAMIL NADU
June 27, 2018
ATHMARAM RAO Vs. SHANTHAN PHAWAR
March 28, 2018
ATLANTIC SHIPPING PVT. LTD. Vs. CHENNAI PORT TRUST
March 28, 2018
ATTAYA SELLAMMAL Vs. MINOR KAVITHA
April 28, 2018
AUROPARAJNA PAL Vs. JAWAHARLAL INSTITUTE OF POST GRADUATE MEDICAL EDUCATION & RESEARCH (JIPMER) AND OTHERS
April 4, 2018
AUROPRAJNA PAL Vs. JAWAHARLAL INSTITUTE OF POST GRADUATE, MEDICAL EDUCATION & RESEARCH
October 12, 2018
AUTHORISED OFFICER TAMIL NAD MERCANTILE BANK LTD Vs. R HARI
April 17, 2018
AUTHORISED SIGNATORY, ICICI LOMBARD GENERALINSURANCE COMPANY LTD Vs. MOUROUGANE
January 5, 2018
AUTHORISED SIGNATORY,CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. JOTHI, W/O SIVASUBRAMANIAN
September 4, 2018
AUTHORIZED OFFICER Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL, COIMBATORE AND OTHERS
July 23, 2018
AUTHORSIED OFFICER TAMIL NAD MERCANTILE BANK LTD. Vs. DISTRICT COLLECTOR
July 9, 2018
AUTOMOTIVE COACHES AND COMPONENTS LIMITED Vs. THE BRANCH INCHARGE BANK OF MAHARASHTRA, AND OTHERS
April 26, 2018
AVALON TECHNOLOGIES (P) LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER (C&R)
May 3, 2018
AVM FILM STUDIOS Vs. K S SABARINATHAN PROPRIETOR, AMARJOTHI MOVIES
March 19, 2018
AVUDAIAPPAN FOUNDATION Vs. SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND OTHERS
June 1, 2018
AXESS SEVEN Vs. SILVER LINE FILM FACTOR
January 17, 2018
AYANS INTERNATIONAL FOOD & CONFECTIONERIES TRADING LLP Vs. COMMISSIONER OF CUSTOMS
November 20, 2018
AYAPADI CHAVADI DHARMAM, PRIVATE FAMILY TRUST Vs. HABIBUNNISA
October 11, 2018
AYESHA RIZWANA Vs. CHIEF EXECUTIVE OFFICER, TAMIL NADU WAKF BOARD
July 24, 2018
AYSHWARYA Vs. STATE
March 13, 2018
AYYADURAI Vs. DEVAKI SANTHA (DIED)
April 20, 2018
AYYAMMAL Vs. THE PRINCIPLE SECRETARY TO GOVERNMENT AND OTHERS
March 8, 2018
AYYAMMAL (DIED) AND OTHER Vs. S. AYYASAMY (DIED) AND OTHERS
April 2, 2018
AYYANAR Vs. KUPPAMMAL AND OTHERS
July 25, 2018
AYYANAR TEMPLE REP BY ITS HEREDITARY TRUSTEE Vs. PALANIVELU
October 22, 2018
AYYAPPAN Vs. SATHIYASEELAN
January 4, 2018
AYYAPPAN AND OTHER Vs. JOINT SUB
June 7, 2018
AYYAR & CO Vs. ASSISTANT COMMISSIONER (ST)
March 2, 2018
AYYARSAMY Vs. STATE
August 13, 2018
AYYASAMY Vs. SENIOR REGIONAL MANAGER, TAMIL NADU STATE MARKETING CORPORATION LIMITED (TASMAC) AND OTHERS
February 22, 2018
AYYASAMY Vs. GOPAL AND OTHERS
June 7, 2018
AYYASWAMI JAIN Vs. ASSISTANT GENERAL MANAGER, TIRUVANNAMALI CENTRAL CO
June 29, 2018
AZEEMUNISSA BEGUM Vs. SUB
June 26, 2018
AZHAGAMMAL Vs. PERUMAL
July 10, 2018
AZHAGAN AMBALAM Vs. RASU
June 14, 2018
AZHAGU Vs. STATE OF TAMIL NADU AND OTHERS
March 28, 2018
AZIM FOUSAN PULPARAMBIL Vs. STATE
June 25, 2018
B . SARAVANA SATHISH KUMAR Vs. REGISTRAR MADRAS HIGH COURT AND ANR.
April 20, 2018
B AISHWARYA JANANI Vs. SARAVANAN B
January 31, 2018
B ATHIAPPAN Vs. L BHARATHI
March 14, 2018
B AYSHWARIA Vs. T SIVA PRASANNA
July 4, 2018
B BALAKMOJI Vs. J SATHIANARAYANAN
April 25, 2018
B BHARATHI Vs. CENTRAL INFORMATION COMMISSION
October 12, 2018
B CHAKRAVARTHI Vs. K AZHAKAR
August 20, 2018
B D KUMARASAMY Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY
April 12, 2018
B DAMODARAN Vs. STATE REPRESENTED BY, INSPECTOR OF POLICE
June 5, 2018
B DHARMARAJ Vs. DIRECTOR GENERAL OF POLICE
February 21, 2018
B DHARMICHAND Vs. RAJALAKSHMI
February 16, 2018
B ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU
August 20, 2018
B GOPINATH Vs. STATE
September 6, 2018
B GOPU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 19, 2018
B GOWRI Vs. STATE OF TAMIL NADU
March 21, 2018
B JAYALAKSHMI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 30, 2018
B JAYASRI Vs. S ASHOK
September 18, 2018
B JOHNSON CHRISTDOSS Vs. INDIAN INSTITUTE OF TECHNOLOGY REP BY ITS DIRECTOR
June 28, 2018
B JOY VASANTHI Vs. KARUNYA INSTITUTE OF TECHNOLOGY BY ITS PRINCIPAL
April 25, 2018
B K RAJESWARI Vs. G DHARANI
July 9, 2018
B K VIDHYA Vs. V G RAJENDRANE CHAIRMAN
January 31, 2018
B K VIJAYALAKSHMI Vs. B JAYACHANDRAN
April 10, 2018
B KODI Vs. MALARVIZHI
August 30, 2018
B LAKSHMIKANTH Vs. GENERAL MANAGER (NETWORK II) APPOINTING AUTHORITY STATE BANK OF INDIA-LOCAL HEAD OFFICE
June 19, 2018
B LINGAN Vs. K VEERABADRASWAMY
April 25, 2018
B M DHANALAKSHMI Vs. K RAMAN
June 12, 2018
B MADAPPAN Vs. STATE OF TAMIL NADU
February 26, 2018
B MADAPPAN Vs. STATE
February 26, 2018
B MOHANRAJ Vs. P PARASMAL JAIN (DECEASED)
July 24, 2018
B MUTHURAMALINGAM, S/O LATE U BOOMINATHAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
February 26, 2018
B NAMBIRAJAN Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AT NAGERCOIL
April 18, 2018
B NARASIMHA RAO Vs. T MADHAVA RAO &
February 27, 2018
B NARASIMHA RAO Vs. B UMA MAHESWARA RAO
February 28, 2018
B NIRMAL BOTHRA Vs. A B ASHOK BOTHRA
April 11, 2018
B PALANI Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
April 27, 2018
B PANDIAMMAL Vs. STATE REP BY INSPECTOR OF POLICE CHENNAI CENTRAL RAILWAY POLICE
June 27, 2018
B PANDIAN Vs. COMMISSIONER FOR AGRICULTURE
January 3, 2018
B PARIMALA Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY REP BY ITS GENERAL MANAGER
January 19, 2018
B PARUVATHAM Vs. SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
September 28, 2018
B RADHAMANI Vs. S CHARUBALA
April 17, 2018
B RAM @ SHOBAN RAM Vs. MANJUNATH K
January 19, 2018
B RAMESH Vs. STATE OF TAMIL NADU
August 28, 2018
B RAMESH BABU Vs. C MUTHU
July 6, 2018
B RATHI DEVI Vs. REGISTRAR, MOTHER THERESA WOMENS UNIVERSITY, KODAIKANAL
April 26, 2018
B ROSHINI Vs. R ARUN KUMAR
September 17, 2018
B S PRAKASH Vs. STATE
April 28, 2018
B S RAJU Vs. M GOVINDA
June 26, 2018
B S RAO Vs. K V S PRASAD
June 21, 2018
B SAKRAVARTHI Vs. N THANGARAJ
September 27, 2018
B SATYANARAYANAN Vs. CHIEF METROPOLITAN MAGISTRATE
April 2, 2018
B SELVAM Vs. STATE REP BY INSPECTOR OF POLICE
August 14, 2018
B SENTHIL KUMAR Vs. COMMISSIONER OF POLICE
October 29, 2018
B SENTHIL KUMAR STATE SECRETARY HINDU MAKKAL KATCHI (TAMILAGAM) Vs. COMMISSIONER OF POLICE OFFICE OF COMMISSIONER OF POLICE VEPERY
October 23, 2018
B SEVANAN Vs. BOJAN
March 6, 2018
B SRIDHAR Vs. RAJKUMAR
January 24, 2018
B SRIDHARAN Vs. UNION OF INDIA, REP BY ITS JOINT SECRETARY
November 2, 2018
B STALIN Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU SECRETARIAT
February 20, 2018
B SULACHANA Vs. GOVERNMENT OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT
June 18, 2018
B SUMATHI Vs. R S MANOGARAN
April 25, 2018
B SUNDARESAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT
July 5, 2018
B SUSILA Vs. V K RAMANATHAN
March 8, 2018
B VASANTHA KOHILAM Vs. STANDARD, POLY PLAST MADURAI (PVT) LTD , BY ITS MANAGING DIRECTOR
June 14, 2018
B VENKATACHALAPATHY Vs. N T GOPALAKRISHNAN
February 9, 2018
B VENKATESH Vs. NAGARAJAN
July 12, 2018
B VENKATESHKUMAR Vs. P NAGARAJAN
August 14, 2018
B VIGNESH Vs. SUPERINTENDENT OF POLICE, RAILWAYS, PONMALAI, TRICHY
March 28, 2018
B VIJALAKSHMI Vs. R AMARAVATHI
August 10, 2018
B VIJAYA Vs. S MAHESH
April 28, 2018
B VIJAYAKUMARI Vs. S JEYARAMAN
August 31, 2018
B. ABDUL MALICK & CO. Vs. STATE BANK OF INDIA
September 6, 2018
B. AGNIRAJ Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
July 24, 2018
B. BABU Vs. THE DEPUTY REGISTRAR OF CO
July 24, 2018
B. BARATH Vs. ASSISTANT SECRETARY, REGIONAL OFFICE, CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
March 8, 2018
B. BASKAR AND OTHER Vs. UNION OF INDIA AND OTHERS
July 18, 2018
B. BASUVAN Vs. D. MATHEWS SAMUEL
March 26, 2018
B. BHARANITHARAN Vs. DIRECTOR OF SCHOOL EDUCATION
August 3, 2018
B. BHUVANESWARI AND OTHERS Vs. SECRETARY AND CORRESPONDENT, SRI KUMARAGURUBARA SWAMIGAL MIDDLE SCHOOL
April 23, 2018
B. CHINNASAMY ACHARI Vs. KANNAMMAL ALIAS MUNIAMMAL
June 4, 2018
B. DHANALAKSHMI AND OTHERS Vs. L. RAVICHANDRAN AND OTHERS
January 9, 2018
B. GANGA DEVI Vs. STATE REPRESENTED BY THE SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT, CHENNAI AND ANOTHER
January 24, 2018
B. GOWRI Vs. S. PADMAVATHY AND ORS.
February 14, 2018
B. JAYACHANDRAN Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA, REGIONAL OFFICE
March 14, 2018
B. KAMALADEVI AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
June 18, 2018
B. KANNADASAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
June 5, 2018
B. MANOHAR Vs. THE COMMISSIONER, TRICHIRAPPALLI CITY MUNICIPAL CORPORATION, TRICHIRAPPALLI AND ORS.
January 24, 2018
B. MANOHARAN Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
February 5, 2018
B. MANOHARAN AND OTHERS Vs. DISTRICT REVENUE OFFICER AND OTHERS
April 26, 2018
B. MARY JENNIFER Vs. J. SAHAYA LENIN
April 2, 2018
B. MURUGAN AND OTHERS Vs. STATE REPRESENTED BY ITS SECRETARY, DEPARTMENT OF EDUCATION AND OTHERS
February 28, 2018
B. NAGARAJAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
February 7, 2018
B. NARASIMAH SASTRY @ B. BABU NARASIMHA RAO AND OTHERS Vs. THE PURASAWALKAM PERMANENT FUND LIMITED AND OTHERS
January 5, 2018
B. NARAYANAMOORTHY Vs. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI AND OTHERS
February 20, 2018
B. NAVAKUMAR Vs. IDBI BANK LTD.
March 1, 2018
B. PALANI Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
June 11, 2018
B. PALANIVEL Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
June 20, 2018
B. PARTHIBAN Vs. REGISTRAR GENERAL, HIGH COURT OF JUDICATURE AT MADRAS AND OTHER
August 9, 2018
B. PRASADA RAO AND OTHERS Vs. GOVERNMENT OF TAMIL NADU
June 29, 2018
B. RAJAN Vs. THE ASSISTANT DIVISIONAL ENGINEER, THE TAMIL NADU HIGHWAYS DEPARTMENT AND ANOTHER
March 2, 2018
B. RAMKUMAR ADITYAN Vs. GOVERNMENT OF TAMIL NADU
February 22, 2018
B. SANTHANAM Vs. SUB INSPECTOR OF POLICE
April 11, 2018
B. SHANMUGAM Vs. NEW INDIA ASSURANCE COMPANY LIMITED
April 16, 2018
B. SOMASUNDARAM Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING, OFFICE OF THE COMMISSIONER OF TOWN AND COUNTRY PLANNING, NO.807, ANNA SALAI, CHENNAI
July 20, 2018
B. SUMATHI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU AND OTHERS
January 25, 2018
B. SURESH Vs. DISTRICT COLLECTOR
March 26, 2018
B. SUSEEL KUMAR Vs. THE GOVERNMENT OF TAMIL NADU
January 19, 2018
B. TAMILSELVAN AND OTHERS Vs. ANNA UNIVERSITY AND OTHERS
April 26, 2018
B. THANGAPANDI SRINIVASAN AND ANR. Vs. G. PRABHA AND ANR.
April 27, 2018
B. THANGARAJ Vs. THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT SECRETARIAT AND ORS.
June 4, 2018
B. THENMALLI Vs. STATE OF TAMIL NADU AND OTHERS
January 30, 2018
B. USHA Vs. COMMISSIONER OF WORKMENS COMPENSATION AND DEPUTY COMMISSIONER OF LABOUR, COIMBATORE
March 1, 2018
B. VASUKI DEVI Vs. P. HARIHARAVEL
April 12, 2018
B. VEERAN Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT AND OTHER
April 25, 2018
B. VENKATESAN AND ANR. Vs. Y. LAVANYA AND ANR.
April 26, 2018
B. VISALAKSHI Vs. DISTRICT COLLECTOR TRICHY
August 14, 2018
B.AYESHA BEEVI @ SELVI Vs. STATE OF TAMIL NADU & ORS.
February 28, 2018
B.CHITRA Vs. ASSISTANT GENERAL MANGER, STRESSED ASSETS RECOVERY BRANCH
June 28, 2018
B.G. BABU Vs. STATE BANK OF INDIA
February 19, 2018
B.K. BASHA Vs. MOHAMED ALI
March 13, 2018
B.K. VENKATESAN Vs. STATE
March 5, 2018
B.MENAKA Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU AND OTHERS
January 5, 2018
B.MUTHUVIJAYAN Vs. SUPERINTENDENT OF POLICE & ANR.
April 4, 2018
B.N. SRIDHARAN (DIED) AND OTHERS Vs. COMMISSIONER, GUDIYATHAM MUNICIPALITY AND OTHER
June 18, 2018
B.RAMKUMAR ADITYAN Vs. CHIEF ELECTION COMMISSIONER
December 21, 2018
B.S. SHAH Vs. M/S.J.V.H.MET
July 13, 2018
B.SANKAR Vs. DISTRICT COLLECTOR
December 11, 2018
B.SIVAKAMI Vs. TEACHERS RECRUITMENT BOARD
December 7, 2018
B.T. MUNICHIKKANNA REDDY Vs. SIDDAPPA REDDY
November 26, 2018
B.T.NATARAJAN Vs. SUPERINTENDENT OF POLICE & ANR.
April 3, 2018
B.V. RAMANA Vs. K.M. BALAJI
July 10, 2018
BAAPAA ENGINEERS Vs. ELECTRONICS FINANCE LIMITED
August 1, 2018
BABU Vs. STATE BY INSPECTOR OF POLICE
August 28, 2018
BABU Vs. STATE
April 4, 2018
BABU @ ANTOINE Vs. LILY @ UMA
February 20, 2018
BABU @ BABANATHAN Vs. STATE REPRESENTED BY, DEPUTY SUPERINTENDENT OF POLICE
January 30, 2018
BABU @ FAROOK BATCHA @ AUTO BABU Vs. STATE BY INSPECTOR OF POLICE
July 17, 2018
BABU S/O ETHIRAJ Vs. STATE REP BY INSPECTOR OF POLICE
August 30, 2018
BABU BHARDAGOND Vs. STATE OF TAMIL NADU
September 7, 2018
BABY RAJAGOPAL @ BABY NAGALAKSHMI Vs. SIVAKUMAR
January 18, 2018
BACKIYARAJ Vs. STATE
February 23, 2018
BADMA@BADMAVATHI Vs. STATE OF TAMIL NADU AND OTHERS
February 14, 2018
BADMANABAN Vs. KANNIAPPAN
July 6, 2018
BAGAVATHI ASARI (DIED) Vs. SUBRAMONIAN ASARI (DIED)
August 29, 2018
BAJAJ ALLIANCE GENERAL INSURANCE CO LTD Vs. AYYAVU
February 1, 2018
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. Vs. MANGALA AND OTHERS
April 26, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SUGANYA
August 13, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. ARUMUGAM
July 4, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. K SHANKER
February 23, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. V DUKKAIAMMAL
October 23, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. THANGA MARIAMMAL
April 13, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. LAKHSMI
April 24, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. K SUBRAMANI
April 3, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. EASWARI
September 6, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. KANSOOL
August 29, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MOOKKAMMAL
April 24, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAJESWARI
April 28, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, REP BY ITS BRANCH MANAGER Vs. UMAMAHESWARI
April 10, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. J JOHN PAUL
March 21, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. GLORY LIDIYA @ JOTHILAKSHMI
April 11, 2018
BAJAJ ALLIANZE GENERAL INSURANCE CO , LTD Vs. KALYANI DEVAR @ CHELLAKKAN
April 17, 2018
BAJAJ ALLIANZE GENERAL INSURANCE CO LTD Vs. SAROJA
August 31, 2018
BAJAJ ALLIANZE GENERAL INSURANCE CO LTD Vs. K DEVARAJ
September 12, 2018
BAKKIYAM @ BAKKIAYAVATHI Vs. M MEYAAN
April 16, 2018
BAKTHAVATSALU NAIDU Vs. THE PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA, VILLUPURAM AND ANOTHER
June 21, 2018
BAKYAM AND OTHER Vs. THE DISTRICT COLLECTOR, VILLUPURAM DISTRICT AND OTHERS
August 23, 2018
BALA @ BALAKRISHNAN Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS
June 11, 2018
BALA @ BALAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE, THOOKANAMPAKKAM POLICE STATION
July 6, 2018
BALA @ BALAMURUGAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
June 26, 2018
BALA @ BALAMURUGAN Vs. STATE OF TAMIL NADU AND OTHERS
June 26, 2018
BALA POI SOLLAN PILLAI AND OTHERS Vs. KANDASAMY
July 11, 2018
BALA VINAYAGAR HIGH SCHOOL Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT, STATE OF TAMIL NADU
April 10, 2018
BALACHITRA Vs. KUMARAN
January 29, 2018
BALAIYAN @ BALAN Vs. SUNDARAMBAL & ORS.
February 23, 2018
BALAJI Vs. LEELAVATHI
January 19, 2018
BALAJI Vs. KALA
January 19, 2018
BALAJI Vs. STATE OF TAMIL NADU AND OTHERS
July 18, 2018
BALAJI IMPEX KRISHNAN MANSION Vs. COMMISSIONER OF CUSTOMS (SEAPORT)
August 16, 2018
BALAJI NURSERY & PRIMARY SCHOOL REP BY ITS CORRESPONDENT Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
January 30, 2018
BALAJI OIL INDUSTRIES PVT LTD Vs. STATE BANK OF INDIA
January 23, 2018
BALAJI REAL MEDIA PRIVATE LIMITED Vs. ANAND CINE SERVICE, REP BY ITS PARTNERS, MANOHAR PRASAD
July 10, 2018
BALAKRISHNAN Vs. GOPAL DASS
August 1, 2018
BALAKRISHNAN Vs. SIVAGANGAI SAMASTHAM DEVASTHAM
February 1, 2018
BALAKRISHNAN Vs. THE DISTRICT OF LIBRARIES
February 7, 2018
BALAKRISHNAN CHETTIAR Vs. RAJESWARI
August 16, 2018
BALAKRISHNAN, SON OF KESAVAN Vs. STATE GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
April 25, 2018
BALAKUMAR @ BEEDI BALA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
March 16, 2018
BALAMANI Vs. LEBANA SUNDARAM PILLAI
July 13, 2018
BALAMANOHARI Vs. VENKATESWARA COLLEGE OF ENGINEERING
April 27, 2018
BALAMARICHAMY Vs. SUPERINTENDENT OF POLICE
April 25, 2018
BALAMBAL Vs. D PRAKASH
September 17, 2018
BALAMMAL Vs. DIRECTOR OF TOWN PANCHAYAT
February 8, 2018
BALAMURUGAN Vs. HARIKRISHNAN
July 4, 2018
BALAMURUGAN Vs. POOCHAMMAL
October 3, 2018
BALAMURUGAN Vs. STATE, REP BY INSPECTOR OF POLICE
August 30, 2018
BALAMURUGAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
June 27, 2018
BALAMURUGAN Vs. STATE
October 3, 2018
BALAMURUGAN Vs. LAKSHMIAMMAL
October 23, 2018
BALAMURUGAN AND ORS. Vs. INSPECTOR OF POLICE
April 25, 2018
BALAMURUGAN COMPANY SIVAYAM AND OTHERS Vs. SAKTHIVEL
January 23, 2018
BALARAMAN Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
February 6, 2018
BALASUBRAMANI Vs. D NAVAJEEJAN
June 12, 2018
BALASUBRAMANI AND OTHERS Vs. THE SUB INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, ANDIPATTI, THENI DISTRICT AND ANOTHER
June 27, 2018
BALASUBRAMANIAN Vs. KOSALAI @ KOWSALYA
April 4, 2018
BALASUBRAMANIAN Vs. THANGASELVI
September 4, 2018
BALASUBRAMANIAN Vs. SUBRAMANI
August 3, 2018
BALASUBRAMANIAN Vs. DHANALAKSHMI AND ORS.
March 1, 2018
BALASUBRAMANIAN ADITYAN Vs. PRINCIPAL COMMISSIONER OF INCOME-TAX-10
January 4, 2018
BALU @ BALACHANDRAN Vs. KIRUPANANDAM
June 5, 2018
BALU @ DIESEL BALU Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
June 27, 2018
BALUSAMI Vs. SUB
June 20, 2018
BANGUBALAN @ BALAMURUGAN Vs. STATE
January 9, 2018
BANK OF BARODA Vs. KAMALA BALASUBRAMANIAM
July 18, 2018
BANK OF BARODA Vs. P MOHAN
April 16, 2018
BANK OF BARODA REP BY ITS CHAIRMAN & MANAGING DIRECTOR Vs. A M SAMPATH
March 22, 2018
BANUMATHI Vs. CHIEF SECRETARY TO THE GOVERNMENT
January 11, 2018
BANUMATHY (DIED) AND OTHERS Vs. MADURAI
February 12, 2018
BANUPRIYA Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ANOTHER
February 15, 2018
BAPL INDUSTRIES LTD., REG.OFFICE BHURADIA CHAMBERS Vs. CANARA BANK
February 8, 2018
BARAKATHNISA Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
April 20, 2018
BARATHI DATA SERVICE PRIVATE LIMITED Vs. UNION OF INDIA
September 17, 2018
BASAVARAJ Vs. NARAYANASAMY
July 20, 2018
BASILL JOSE Vs. COMMISSIONER OF POLICE, COIMBATORE CITY POLICE AND OTHER
March 12, 2018
BASKAR Vs. STATE
October 24, 2018
BASKARA SETHURAMALINGAM Vs. M SETHURAMALINGAM
April 17, 2018
BASKARAN Vs. R SELIN REENA
January 23, 2018
BASKARAN Vs. MANIMARAN
June 21, 2018
BASKARAN @ MADURAI BASKARAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
January 23, 2018
BATLIBOI LIMITED Vs. REFRIGERATION ACCESSORIES LTD
October 12, 2018
BAULSUNDAR Vs. INDIA EVANGELICAL LUTHERAN CHURCH (IELC) REP BY ITS GENERAL TREASURER
September 26, 2018
BAVASIKKANDAR Vs. STATE AND ORS
January 23, 2018
BAYAN BAIS WAKF BANGALORE AND OTHERS Vs. CHIEF CONTROLLING REVENUE AUTHORITY
February 1, 2018
BELLSTAR TRADING PVT LTD , REPRESENTED THROUGH ITS DIRECTORS, AMARJEET SINGH Vs. PANASONIC INDIA PRIVATE LIMITED, THROUGH ITS AUTHORISED REPRESENTATIVE V SWAMINATHAN
April 9, 2018
BEN FOUNDATION PVT LTD Vs. DEPUTY COMMISSIONER (SMR)
January 8, 2018
BENAKA MINERALS TRADING (P) LTD Vs. R S MINERALS EXIM PRIVATE LTD
August 3, 2018
BENATIC SAMSON @ SAMSON Vs. K ARJUNAN
September 4, 2018
BENJAMIN Vs. SUB INSPECTOR OF POLICE, THUCKALAY POLICE STATION, KANYAKUMARI DISTRICT
June 20, 2018
BENQ INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
July 12, 2018
BENTINCK HIGHER SECONDARY SCHOOL FOR GIRLS REP BY ITS CORRESPONDENT, CHENNAI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, CHENNAI
October 3, 2018
BENZIGER FOUNDATIONPVT LTD Vs. V GANESAN
August 6, 2018
BERACHAH APOSTOLIC CHRISTIAN ASSEMBLY TRUST Vs. STATE REP. BY ITS THE PRINCIPAL SECRETARY
March 16, 2018
BERGGRUEN ESTATE PROJECTS PVT. LTD. Vs. CHILLARA KALYAN
January 29, 2018
BESSER CONCRETE SYSTEMS LTD. Vs. ACCORD FINANCE & PROPERTIES (PVT.) LTD.
June 27, 2018
BESTO BRITE STEELS PRIVATE LIMITED Vs. V MUTHU KRISHNAN
February 8, 2018
BEULA JULIET Vs. K VELU
February 5, 2018
BGR ENERGY SYSTEMS LIMITED Vs. P S TECHCOM PVT LTD
July 5, 2018
BHAGAVAN DAS DHANANJAYA DAS Vs. UNION OF INDIA
August 3, 2018
BHAGWANDAS METALS LIMITED Vs. KARISMAA FOUNDATIONS PVT LTD
July 26, 2018
BHAMA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
June 26, 2018
BHANSI Vs. V GOVINDARAJULU NAIDU (DECEASED)
August 2, 2018
BHANU & ANR. Vs. V.K. IYYANATHAN
March 9, 2018
BHARAT HEAVY ELECTRICALS LIMITED Vs. BOILER PLANT EMPLOYEES UNION
July 18, 2018
BHARAT PETROLEUM CORPORATION LTD Vs. DEPUTY COMMISSIONER (ST)-1
January 10, 2018
BHARAT PETROLEUM CORPORATION LTD Vs. ESTATE OFFICER, ADDITIONAL DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY MADRAS DIVISION
September 20, 2018
BHARAT PETROLEUM CORPORATION LTD. AND OTHERS Vs. P. UMAPATHY AND OTHERS
April 19, 2018
BHARAT SANCHAR NIGHAM LTD Vs. MANAGER, QUALITY SERVIES AND SOLUTIONS PVT LTD
April 27, 2018
BHARATH KUMAR Vs. VALARMATHI
January 22, 2018
BHARATH MARINE CO Vs. COMMISSIONER OF CUSTOMS
February 14, 2018
BHARATH PADMANABHAN Vs. STATE BY
April 16, 2018
BHARATH POST GRADUATE COLLEGE Vs. INDIABULLS HOUSING FINANCE LIMITED
July 31, 2018
BHARATH SANCHAR NIGAM LIMITED Vs. S RAVI
March 16, 2018
BHARATHA RAJA Vs. SUBBULAKSHMI
August 9, 2018
BHARATHAM STORES Vs. ASSISTANT COMMISSIONER (CT)
January 24, 2018
BHARATHI Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
March 23, 2018
BHARATHI AXA GENERAL INSURANCE CO LTD Vs. PANCHALI
February 15, 2018
BHARATHI CABS PVT LTD Vs. DIVISIONAL RAILWAY MANAGER, (COMMERCIAL) SOUTHERN RAILWAYS
September 18, 2018
BHARATHI S Vs. PONDICHERRY UNIVERSITY REPRESENTED BY ITS CONTROLLER OF EXAMINATIONS
April 13, 2018
BHARATI AXA GENERAL INSURANCE CO LTD Vs. AANDI
October 24, 2018
BHARTI AXA GENERAL INS CO LTD Vs. A AYSHA
August 24, 2018
BHARTI AXA GENERAL INSURANCE CO LTD Vs. MALATHI
June 22, 2018
BHARTI AXA GENERAL INSURANCE CO LTD Vs. AMMAYYA
October 10, 2018
BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. AMUDHAKANI
June 13, 2018
BHASKAR Vs. STATE REP BY INSPECTOR OF POLICE
July 10, 2018
BHAVANI Vs. STATE OF TAMIL NADU AND OTHERS
February 14, 2018
BHAVANI MUNICIPALITY Vs. V K S R ARTHANARISAMY
March 26, 2018
BHAVNA.V Vs. THE REGISTRAR, ANNA UNIVERSITY
March 20, 2018
BHEL SMALL AND MEDIUM INDUSTRIES ASSOCIATION Vs. BHARAT HEAVY ELECTRICALS LIMITED
February 1, 2018
BHUPESH RAJAN Vs. K SANTHI @ KARTHIKA
September 17, 2018
BHUVANESHWARI Vs. CITY UNION BANK LTD
September 14, 2018
BHUVANESWARI Vs. D NIRAMALA DEVI
February 1, 2018
BHUVANESWARI Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS
June 12, 2018
BHUVANESWARI Vs. MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED & ORS.
April 23, 2018
BILAL Vs. COMMISSIONER OF POLICE AND OTHERS
June 22, 2018
BIMETAL BEARINGS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2018
BINDHU Vs. S.S. VIJILAL
January 19, 2018
BJP STARCH AND ORS. Vs. THE REGISTRAR AND ORS.
January 22, 2018
BLESSING YOUTH MISSION Vs. THE STATE OF TAMIL NADU AND ORS.
July 3, 2018
BLESSINGS CARGO CARE PVT LTD Vs. COMMISSIONER OF CUSTOMS, CHENNAI
January 9, 2018
BLOCK DEVELOPMENT OFFICER, VELLORE AND OTHERS Vs. SRI RAMALINGA SWAMI NILAYAM
April 2, 2018
BLUE STAR LIMITED Vs. ANDHRA BANK, ADAYAR BRANCH, GANDHI NAGAR, ADAYAR
July 20, 2018
BNP PARIBAS GLOBAL SECURITIES OPERATIONS PRIVATE LIMITED REP BY ITS CHIEF ADMINISTRATIVE OFFICER Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
February 1, 2018
BNP PARIBAS SUNDARAM GLOBAL SECURITIES OPERATIONS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION
July 4, 2018
BOMMAN M. IRANI Vs. COMMISSIONER, GREATER CHENNAI CORPORATION AND OTHERS
February 8, 2018
BONDA @ RAJKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 14, 2018
BOOBALAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
January 12, 2018
BOOMI Vs. STATE REP BY ITS INSPECTOR OF POLICE, VADAMADURAI POLICE STATION
July 11, 2018
BOOMINATHAN Vs. THE GANDHIGRAM INSTITUTE OF RURAL HEALTH AND FAMILY WELFARE TRUST, REPRESENTED BY ITS CHAIRMAN, SOUNDARAM NAGAR, GANDHIGRAM POST, DINDIGUL DISTRICT AND OTHERS
January 9, 2018
BOOPALAN Vs. STATE BY INSPECTOR OF POLICE
June 5, 2018
BOOPATHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
January 24, 2018
BOOVARAGAMOORTHY (DECEASED) Vs. SIVAMALA
September 7, 2018
BOSE Vs. THE COMMISSIONER OF POLICE AND OTHERS
June 20, 2018
BOSE Vs. MEENA
March 28, 2018
BR & CO. Vs. THE RESERVE BANK OF INDIA AND OTHERS
March 28, 2018
BRANCH MANAGER Vs. V. RENGANATHAN
February 5, 2018
BRANCH MANAGER Vs. R MURUGAN
January 31, 2018
BRANCH MANAGER Vs. INDIRA
February 6, 2018
BRANCH MANAGER Vs. MARIYAYEE
January 18, 2018
BRANCH MANAGER Vs. VENKATACHALAM
October 3, 2018
BRANCH MANAGER Vs. GOPAL
December 11, 2018
BRANCH MANAGER Vs. PARAMASIVAM
March 28, 2018
BRANCH MANAGER Vs. RAMKUMAR AND OTHERS
February 28, 2018
BRANCH MANAGER BHARTI AXA LIFE INSURANCE COMPANY LTD Vs. ALPHONSE FRANCIS XAVIER @ XAVIER
July 10, 2018
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. P PALANIAPPAN
March 23, 2018
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. R GOVINDASAMY
October 10, 2018
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MAHALINGAM
June 13, 2018
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MAHARAJAN
March 13, 2018
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. B C CHANDREN
July 10, 2018
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. M N RAJAN
August 30, 2018
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. R RANI
March 22, 2018
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. A SHANTHI
March 8, 2018
BRANCH MANAGER NEW INDIA ASSURANCECOMPANY LIMITED Vs. ANBAZHAGAN
July 4, 2018
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. R SUNDARI
July 25, 2018
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. STEPHEN
July 23, 2018
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. BACKIAVATHI
September 6, 2018
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. A MAHARAJAN
September 25, 2018
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. K SHIVAKUMAR
June 6, 2018
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. VIMALA
July 25, 2018
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. CHINNASAMY ALIAS SIVASAMY
August 16, 2018
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. SANGEETHA
September 28, 2018
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. G KULANTHAISAMY
June 20, 2018
BRANCH MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. S SUNDARAMOORTHY
August 31, 2018
BRANCH MANAGER RELIANCE GENERAL INSURANCE CO LTD Vs. SIVAGAMY
June 26, 2018
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. MINOR PANJAMI
June 26, 2018
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. BHUVANESHWARI
January 12, 2018
BRANCH MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. SAMUVEL
March 20, 2018
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. N SELVARAJ
August 20, 2018
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MUNUSAMY
March 2, 2018
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. A MADEENA BEEVI
January 25, 2018
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. T JANSON
September 5, 2018
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD , TINDIVANAM Vs. SIVAKALAI
June 27, 2018
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. N MURUGAN
August 24, 2018
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. P JEEVA
July 12, 2018
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. MARIAMMAL
July 27, 2018
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. L PALANISAMY
July 20, 2018
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. MAHARIBA
September 10, 2018
BRANCH MANAGER, BHARTI AXA GENERAL INSURANCE COMPANY LTD Vs. VEERACHAMY
August 9, 2018
BRANCH MANAGER, FULLERTON INDIA CREDIT LTD. Vs. VAANU
April 11, 2018
BRANCH MANAGER, M/S.RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. C.RAMESH AND OTHERS
July 16, 2018
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. VASANTH
April 20, 2018
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. RAJA @ ANTONY RAJA
September 25, 2018
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. JEMILA MINOR
April 5, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. A T MUTHUKUMAR
August 13, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. KANNAN
August 9, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MUTHULAKSHMI
January 24, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. VALARMATHI
September 18, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. GANESAN
October 4, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED BRANCH OFFICE Vs. K S SANKAR
April 28, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. SETHURAMAN
January 17, 2018
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. MINOR NIRANJANA MINOR REP. BY HER FATHER AND GUARDIAN MAHENDRAN) AND OTHERS
June 12, 2018
BRANCH MANAGER, NEW INDIA ASSURANCE CO , LTD , RAMANATHAPURAM Vs. ARUN CHAKRAVARTHY AND ANOTHER
April 2, 2018
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. THANGAPONNU
September 27, 2018
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. K SARAVANAN
September 11, 2018
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. R ARIKRISHNA PILLAI
April 4, 2018
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LIMITED Vs. R GANESAN
July 2, 2018
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. RAJKUMAR
August 7, 2018
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. VENKATA REDDY
June 27, 2018
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. SANKAR
March 23, 2018
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. J MARIYAMMAL
August 1, 2018
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. KANAGARAJ
July 4, 2018
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. THIRUMALAI
October 8, 2018
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. PANDIAN @ PANDITHURAI
September 27, 2018
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. VANITHA
April 4, 2018
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. N R NARASIMHAN
July 3, 2018
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. THIRU K J LENIN
July 16, 2018
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. NARYANAN
April 19, 2018
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. E SURIYA GANDHI
September 7, 2018
BRANCH MANAGER, STATE BANK OF INDIA Vs. C JABAMANI
October 11, 2018
BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANI(DIED) AND OTHERS
June 18, 2018
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. B. BOMMURAJAN AND ORS.
April 3, 2018
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. Vs. MURUGESWARI @ TAMILARASI AND OTHERS
April 16, 2018
BRANCH MANAGER, UNITED BANK OF INDIA Vs. M GOVINDARAJ
March 28, 2018
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. KUMAR AND OTHERS
April 28, 2018
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MUTHIYAN
April 24, 2018
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHAMED SAFFIQ
October 9, 2018
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. JAYAPAL
June 5, 2018
BRANCH OFFICE Vs. MEENAKSHI
January 5, 2018
BRANCH OFFICE NEW INDIA ASSURANCE CO LTD Vs. POOMALAI
August 29, 2018
BUDHARAM CHOUDHRY Vs. GOVERNMENT TAMILNADU, REP. BY THE SECRETARY TO GOVERNMENT AND OTHERS
March 13, 2018
BUJINGAN @ GANDHI Vs. PADMA @ PADRAMMAL
March 27, 2018
BUNGALOW CLUB Vs. SUPERINTENDENT OF POLICE AND OTHER
April 28, 2018
C A BALADANDAPANI Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
March 13, 2018
C A MURUGAN Vs. LICENSING AUTHORITY, REGIONAL TRANSPORT OFFICE
April 28, 2018
C A NARAYANAN Vs. IYANNA
July 25, 2018
C ALLIMUTHU Vs. CHINNAPILLAI AMMAL
February 2, 2018
C ANANDAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
April 11, 2018
C ARAVINDHAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
April 11, 2018
C ARUL THYAGARAJAN Vs. K MOSES
April 28, 2018
C ARUMAI JEBATHURAI Vs. T K ANITHA
August 1, 2018
C ARUMUGAM Vs. COMMISSIONER
March 28, 2018
C ARYAMA SUNDARAM Vs. COMMISSIONER OF INCOME TAX
August 6, 2018
C AZEENA @ HASINA Vs. MOHAMMED RAFI
July 2, 2018
C BALASUBRAMANIAN Vs. TAMIL SELVAN REPRESENTED BY HIS POWER OF ATTORNEY A SEKAR
September 26, 2018
C BANUMATHI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
April 11, 2018
C BASKAR Vs. STATE REP BY INSPECTOR OF POLICE
January 22, 2018
C BHAVANESAN S/O CHINNAPPA Vs. M S KHALEEL AHAMED
April 11, 2018
C CHAKRAVARTHY Vs. R DHANALAKSHMI AMMAL
April 28, 2018
C CHANDRAMOHAN Vs. K ARUL MOZHI
March 1, 2018
C CHANDRAN Vs. SREE DEVI
March 15, 2018
C CHINNARAJU Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
August 20, 2018
C CHOCKALINGAM Vs. C MUTHU
August 27, 2018
C D ANNA SHOLLY Vs. C D ANTONY RAISEN
March 19, 2018
C DEVAKI Vs. COMMISSIONER (EXCISE) GOVERNMENT OF PUDUCHERRY
July 26, 2018
C DHAMU Vs. GOVERNMENT OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT
September 24, 2018
C DHANASEKARAN Vs. COMMISSIONER, CORPORATION OF CHENNAI
January 4, 2018
C DHARMAN Vs. R SHANKAR
July 18, 2018
C DHARMARAJ Vs. GOVERNMENT OF TAMIL NADU
July 20, 2018
C DURAIRAJ Vs. STATE OF TAMIL NADU
June 20, 2018
C E SRINIVASALU Vs. G BABU
July 17, 2018
C EDWARD Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME DEPARTMENT
February 5, 2018
C EDWIN JOSHUA Vs. STATE TRANSPORT CORPORATION (MADURAI) LTD
January 11, 2018
C G RADHAKRISHNAN (DIED) Vs. C G DEVARAJAN @ C D RAJAN
July 23, 2018
C GANESAN Vs. SUPERINTENDENT OF POLICE
January 23, 2018
C GEORGE Vs. RAJU DOMINIC
January 23, 2018
C GOPALASWAMY Vs. M RAMASAMY
August 29, 2018
C GOVINDARAJ (DIED) Vs. THIRUMALAI CHIT FUNDS, REP BY ITS MANAGING PARTNER S KANAGARAJ
March 1, 2018
C H PRESS Vs. EMPLOYEES STATE INSURANCE REGIONAL OFFICER (TAMILNADU)
October 23, 2018
C HARIHARA SUBRAMANIAN Vs. STATE
March 15, 2018
C J JAYAKUMAR, PROPRIETOR Vs. R V MEDIA SOLUTIONS
August 30, 2018
C JAYAPAL Vs. R BOMMI (DECEASED) S PRABHA DEVI
October 8, 2018
C JEBAMANI Vs. BRANCH MANAGER STATE BANK OF INDIA
March 1, 2018
C JHONSI RAJAM Vs. GOVERNMENT OF TAMILNADU
April 12, 2018
C K AMIRTHAVALLI Vs. CHAIRPERSON, DEBTS RECOVERY APPELLATE TRIBUNAL
April 10, 2018
C K MANI Vs. INSPECTOR OF POLICE
February 16, 2018
C KALIYAMOORTHY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
April 12, 2018
C KALIYAPERUMAL Vs. RADHAKRISHNAN
June 20, 2018
C KAMALARAJ Vs. CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION
July 16, 2018
C KAMARAJ Vs. SUPERINTENDENT OF POLICE, THANJAVUR DISTRICT
June 7, 2018
C KANAGARAJ Vs. REGISTRAR GENERAL
March 21, 2018
C KANNAN Vs. V MURUGAN
June 20, 2018
C KARUPPANAN(DIED) Vs. C SANGA PILLAI
April 6, 2018
C KESAVAN Vs. STATE, REP BY ITS INSPECTOR OF POLICE
June 7, 2018
C KRISTHUDASS RABERT Vs. STATE REP BY INSPECTOR OF POLICE
March 13, 2018
C KUMAR Vs. DISTRICT COLLECTOR, SALEM DISTRICT
January 17, 2018
C KUTHALINGAM Vs. T RAMARAJ
April 2, 2018
C LAWRENCE Vs. COMMISSIONER CORPORATION OF CHENNAI
April 24, 2018
C M AMARA JEEVA Vs. A N RAJENDIRAN
August 23, 2018
C M ANBARASAN Vs. GOVERNMENT OF TAMIL NADU,
June 11, 2018
C M S EVANGELICAL SUVI DAVID MEMORIAL HIGHER SECONDARY SCHOOL COMMITTEE Vs. DISTRICT REGISTRAR CHERANMAHADEVI
March 13, 2018
C MAIYAPPAN Vs. S K BABU
January 12, 2018
C MALAI PILLAI Vs. STATE OF TAMIL NADU
June 21, 2018
C MANICKAM Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT, FORST ST GEORGE, CHENNAI
April 12, 2018
C MANIKANDAN Vs. DEPUTY SUPERINTENDENT OF POLICE
February 14, 2018
C MANIKANDAN Vs. T ILAMATHI
June 7, 2018
C MANIVANNAN Vs. STATE OF TAMIL NADU REP BY DISTRICT COLLECTOR
April 12, 2018
C MOHAN Vs. GOVERNMENT OF TAMIL NADU
April 10, 2018
C MOORTHY Vs. SUB REGISTRAR ARUPPUKKOTTAI VIRUDHUNAGAR DISTRICT
July 2, 2018
C MUNIAN Vs. PERUMAL
July 16, 2018
C MURUGESAN Vs. GOVERNMENT OF TAMIL NADU
March 6, 2018
C NATARAJAN Vs. AUTHORISED OFFICER
March 27, 2018
C PADMANABHAN (DIED) Vs. S P NATARAJAN CHETTIAR
March 19, 2018
C PALANI Vs. DISTRICT EDUCATIONAL OFFICER
October 5, 2018
C PANDI Vs. M HARIHARA UMA SANKAR
June 25, 2018
C PARANTHAMAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
April 12, 2018
C PATTURAJA Vs. SUNITHA J THOMAS
July 17, 2018
C PERIYA KARUPPAN Vs. STATE
March 16, 2018
C PONNAMMAL Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
April 11, 2018
C PRAKASH Vs. G SAKUNTHALA
January 24, 2018
C PREMA Vs. STATE OF TAMIL NADU
January 31, 2018
C PREMA Vs. K ASHOK KUMAR
October 23, 2018
C PRIYA SINGH Vs. STATE OF TAMIL NADU
January 30, 2018
C PUSHPA Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
September 25, 2018
C R DHARMALINGAM Vs. C SAMPATH
July 2, 2018
C R MUTHUKUMAR Vs. R RANGANAYAGI
June 23, 2018
C RADHAKRISHNAN Vs. R PARAMASIVAM
October 4, 2018
C RAJENDRAN Vs. V SHANMUGAM
January 5, 2018
C RAJENDRAN Vs. DISTRICT REVENUE OFFICER, NAGAPATTINAM
June 14, 2018
C RAMAKRISHNAN Vs. K GOVINDAN @ GOVINDASWAMY
January 17, 2018
C RAMAN Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
January 8, 2018
C RAMANI Vs. P MADESWARAN
January 31, 2018
C RAMESH BABU Vs. STATE
February 26, 2018
C RANJITHAM Vs. DIRECTOR OF SOCIAL WELFARE
July 3, 2018
C RATHINASWAMY Vs. SUPERINTENDENT OF POLICE TIRUPPUR DISTRICT
June 27, 2018
C RAVICHANDRAN Vs. S VELLAISAMY
April 10, 2018
C RAVIKUMAR Vs. DHANALAKSHMI
February 14, 2018
C S MUTHALAGU Vs. DIRECTOR GENERAL OF POLICE
October 9, 2018
C S MUTHALAGU Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
October 8, 2018
C SAKTHIVEL Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
October 3, 2018
C SAKTHIVEL Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
September 25, 2018
C SEKAR Vs. T NARAYANAN
January 3, 2018
C SELVARASU Vs. STATE REP BY INSPECTOR OF POLICE
June 29, 2018
C SELVI Vs. SELVA AKSHAYA
January 11, 2018
C SENTHAMARAI Vs. REGISTRAR UNIVERSITY OF MADRAS
September 20, 2018
C SENTHAMARAI Vs. REGISTRAR UNIVERSITY OF MADRAS
September 26, 2018
C SENTHIL Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
January 3, 2018
C SENTHIL NATHAN Vs. R SARAVANAN
September 6, 2018
C SEVANDHAMMAL Vs. MOHANKUMAR
January 17, 2018
C SHANMUGAM Vs. C KUMARASAMY PILLAI
January 4, 2018
C SOMAN Vs. STATE REP BY ITS INSPECTOR OF POLICE
July 3, 2018
C SRINIVASAN Vs. STATE REP BY INSPECTOR OF POLICE
January 25, 2018
C SUBBIAH Vs. DISTRICT COLLECTOR
March 9, 2018
C SUBBIAH @ KADAMBUR JAYARAJ Vs. SUPERINTENDENT OF POLICE
April 23, 2018
C SUBBULAKSHMI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
April 9, 2018
C SUBRAMANIAN Vs. DIVISIONAL FOREST OFFICER/ DISTRICT FOREST OFFICER, ATHUR DIVISION, ATHUR
March 1, 2018
C SUDHAN Vs. GOVERNMENT OF INDIA, REP BY ITS SECRETARY TO GOVERNMENT
April 18, 2018
C SUNDARAPANDIAN Vs. CHAIRMAN, NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI)
May 9, 2018
C SWAMIDOSS Vs. JOINT DIRECTOR, COLLEGIATE EDUCATION
June 7, 2018
C THANGARAJ Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
April 11, 2018
C THANGATHAI Vs. C GUNASEKAR
March 26, 2018
C TRIPURASUNDARI Vs. C ANANDASUNDARARAMAN
February 16, 2018
C UDAYAKUMAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
April 16, 2018
C UMAPATHY Vs. STATE
March 22, 2018
C V BARANI KUMAR Vs. C V SATHYA
February 23, 2018
C V MANIGANDAN Vs. SUB-INSPECTOR OF POLICE
August 23, 2018
C V S TRADERS, REPRESENTED BY ITS PROPRIETOR, C VELU Vs. COMMERCIAL TAX OFFICER
April 11, 2018
C VEERAMA KALI @ VEERAMMAL Vs. D KING NICKSON
July 19, 2018
C VELUMANI S/O CHINNASAMY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
August 23, 2018
C VENKATESAN Vs. K THIRUNAVUKKARASU
March 26, 2018
C VENKITUPATHI Vs. CENTRAL BANK OF INDIA
June 14, 2018
C VIJAYAKUMAR Vs. DEVIDAR, SECRETARY TO GOVERNMENT
April 2, 2018
C. ANBALAGAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE
May 30, 2018
C. ANGAPPAN AND OTHERS Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU AND OTHERS
April 3, 2018
C. ARJUNAN Vs. THE COMMISSIONER, GREATER CHENNAI CORPORATION AND OTHERS
June 5, 2018
C. ARJUNAN Vs. COMMISSIONER
April 3, 2018
C. BOOPTHYRAJ Vs. STATE BY INSPECTOR OF POLICE
June 7, 2018
C. CHANDRASEKARAN Vs. V. LOGANATHAN
September 20, 2018
C. CHINNSAMY Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHER
April 24, 2018
C. DEIVANAYAGAM Vs. THE DIRECTOR GENERAL OF POLICE CHENNAI
June 19, 2018
C. GEETHA AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
January 23, 2018
C. GUNASEELAN Vs. VIJAYAKUMAR AND ANOTHER
January 11, 2018
C. KAMARAJ Vs. INSPECTOR OF POLICE AND OTHERS
July 9, 2018
C. KASTHURI AMMAL(DECEASED) AND ANOTHER Vs. K. BALAJI
January 25, 2018
C. KASTHURI RANGAN S/O. LATE N.S. CHELLAPPA Vs. THE EXECUTIVE ENGINEER, GREATER CHENNAI CORPORATION
June 20, 2018
C. KRISHNAVATHI Vs. THE DIRECTOR OF PUBLIC LIBRARIES
February 7, 2018
C. KUMARAVEL Vs. CO
March 12, 2018
C. MAHENDRAN Vs. THE STATE TRANSPORT AUTHORITY EZHILAGAM AND OTHERS
June 19, 2018
C. MATHIALAGAN Vs. K.K. THIYAGARAJAN
June 12, 2018
C. MATHIALAGAN Vs. PERUMAL
June 12, 2018
C. MEENACHI Vs. THE PRINCIPAL SECRETARY
April 16, 2018
C. MONI Vs. THE SECRETARY TO THE GOVERNMENT, SCHOOL EDUCATION, CHENNAI AND OTHERS
February 16, 2018
C. MOTHICHAND Vs. R. NANDAKUMAR
March 28, 2018
C. MUTHU Vs. EXECUTIVE OFFICER
January 9, 2018
C. MUTHURAJ Vs. SUPERINTENDENT OF POLICE & ORS.
April 2, 2018
C. NEDUMUDIKILLI Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
January 9, 2018
C. NEELAKANDAN Vs. THE DISTRICT COLLECTOR, THIRUVANNAMALAI DISTRICT AND OTHERS
March 19, 2018
C. NIRANJANA Vs. G.C. HEMANTH KUMAR
April 4, 2018
C. PADMANABHAN (DIED) AND OTHERS Vs. S.P. NATARAJAN CHETTIAR
March 19, 2018
C. PALANI AND OTHERS Vs. CHAIRMAN, IMPLEMENTATION COMMITTEE CORPORATION OF CHENNAI, CHENNAI AND ANOTHER
July 3, 2018
C. PALANISAMY Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL AND OTHERS
June 8, 2018
C. PALANIYAPPAN Vs. THE GENERAL MANAGER, TAMIL NADU TEA PLANTATION CORPORATION LTD.
July 23, 2018
C. PAPPA Vs. DISTRICT MAGISTRATE & DISTRICT COLLECTOR, TIRUVALLUR AND OTHER
February 12, 2018
C. PERIYASAMY Vs. STATE OF TAMIL NADU AND OTHERS
February 15, 2018
C. RAGHU Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY PARK TOWN AND OTHERS
June 28, 2018
C. RAJA Vs. COMMISSIONER CHENNAI CORPORATION AND OTHER
March 26, 2018
C. RAMACHANDRAN Vs. THE CHIEF ENGINEER (CHAIRMAN), TAMIL NADU ELECTRICITY BOARD AND ORS.
January 2, 2018
C. RAMAKRISHNAN Vs. THE STATE OF TAMIL NADU
January 3, 2018
C. SANKAR Vs. STATE OF TAMIL NADU AND OTHERS
January 4, 2018
C. SELVI AND OTHERS Vs. THE UNION OF INDIA
January 11, 2018
C. SHANMUGAM Vs. THE DISTRICT COLLECTOR, THIRUVANNAMALAI DISTRICT, THIRUVANNAMALAI AND OTHERS
February 28, 2018
C. SHANMUGAM Vs. SUPERINTENDENT OF POLICE
April 25, 2018
C. THANGAPANDI Vs. THE PRINCIPAL DIRECTOR
February 20, 2018
C. THANGAPANDI Vs. CHIEF SECRETARY, STATE OF TAMIL NADU AND OTHERS
June 1, 2018
C. VIJAY Vs. STATE
November 14, 2018
C.CHELLAMMAL Vs. STATE OF TAMIL NADU AND OTHERS
January 17, 2018
C.D.SARAVANA KUMAR Vs. STATE AND OTHER
March 13, 2018
C.K. PONNUSWAMY (DECEASED) AND OTHERS Vs. GOVERNMENT OF TAMILNADU REP. BY SECRETARY, LAND ADMINISTRATION FORT ST. GEORGE, CHENNAI
August 1, 2018
C.K. PUSHPARANI AND OTHER Vs. INDIRANI AMMAL (DIED) AND OTHERS
February 20, 2018
C.MANIKANDAN Vs. TEACHER RECRUITMENT BOARD
December 21, 2018
C.MOHANDHAS Vs. THE DEPUTY SECRETARY TO THE STATE OF TAMIL NADU AND ORS.
January 2, 2018
C.P. RAMAKRISHNAN Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
August 21, 2018
C.R. RAMACHARY Vs. INDIAN OVERSEAS BANK
October 31, 2018
C.RADHAKRISHNAN Vs. INSPECTOR OF POLICE, CITY CRIME BRANCH
June 26, 2018
C.RAJASEKAR Vs. SUPERINTENDENT OF POLICE & ANR.
April 4, 2018
C.S.VIJAYATHIMALA Vs. COMPETENT AUTHORITY (ULC), AND OTHER
June 29, 2018
C.V. KARTHIKEYAN Vs. P. SUBRAMANIAN
October 5, 2018
CA V VENKATA SIVA KUMAR Vs. R SUBRAMANIAKUMAR
June 20, 2018
CALIBRE FINANCIAL SERVICES LTD. Vs. INCOME TAX OFFICER
October 31, 2018
CANARA BANK Vs. THE PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL III, CHENNAI, V FLOOR, DEVA TOWERS, 770
February 19, 2018
CANARA BANK Vs. STATE
March 2, 2018
CANARA BANK Vs. G MEERABAI
October 30, 2018
CANARA BANK TEPPAKULAM BRANCH 26 NANDHIKOIL STREET TEPPAKULAM, TRICHY 620 002. Vs. THE RECOVERY OFFICER, OFFICE OF THE TAX RECOVERY OFFICER I INCOME
January 25, 2018
CANARA BANK, CHENNAI Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA, MINISTRY OF FINANCE, CHENNAI AND OTHERS
September 12, 2018
CANARA BANK, HEAD OFFICE: DEBENTURE TRUSTEE DEPARTMENT, EXECUTOR Vs. THE DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR AND OTHERS
February 5, 2018
CANCER INSTITUTE (WIA) Vs. SRI MATHA TRUST
April 28, 2018
CAPT M S KRISHNA KUMAR LAKSHMI KRISHNA Vs. UNION OF INDIA
September 28, 2018
CAPT RAVI CHANDER RAJAN Vs. CAPT KHALEEL ANWAR
March 12, 2018
CAPT S DINAKARA Vs. UNION OF INDIA, REP BY ITS SECRETARY MINISTRY OF CIVIL AVIATION
July 10, 2018
CAPTAIN SUNIL KUMAR RAI Vs. THE ASSISTANT COMMISSIONER OF POLICE
June 26, 2018
CAPTAIN TRACTORS PVT LTD Vs. ASHOK LEYLAND LTD
November 1, 2018
CASCADE ENERGY PTE LTD Vs. UNION OF INDIA
January 25, 2018
CASHEW FACTORY OWNERS DEVELOPMENT ASSOCIATION OF TAMILNADU Vs. STATE OF TAMILNADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LABOUR AND EMPLOYMENT AND OTHERS
June 4, 2018
CATHERINE Vs. STATE OF TAMIL NADU
January 8, 2018
CATHOLIC SYRIAN BANK LTD., GUINDY BRANCH, NO.28, LAWYER JAGANNATHAN STREET, CHENNAI Vs. M/S. CORIUM TRADING LIMITED
January 22, 2018
CAUVERY ELECTRONICS Vs. COMMISSIONER OF COMMERCIAL TAXES
October 4, 2018
CEAT LIMITED Vs. ASSISTANT COMMISSIONER
February 2, 2018
CELESTINE Vs. EBISAL
July 20, 2018
CELL @ KARUNANITHI Vs. STATE BY INSPECTOR OF POLICE
August 14, 2018
CENTRAL BANK OF INDIA Vs. SOUTH INDIAN BANK LTD
January 9, 2018
CENTRAL INFORMATION COMMISSION, REP BY ITS CHIEF INFORMATION COMMISSIONER Vs. M ANBUCHELVAN
June 11, 2018
CENTRAL ORGANIZATION OF TAMIL NADU ELECTRICITY EMPLOYEES Vs. TAMIL NADU ELECTRICITY BOARD AND OTHERS
August 9, 2018
CET POWER SOLUTIONS INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CORPORATE
September 11, 2018
CH VENKATESWARLU Vs. RAGHAVENDRA EDUCATION SOCIETY
August 3, 2018
CHAANY AGRO INDUSTRIES Vs. GOBIND AGRICULTURE WORKS
October 30, 2018
CHADRAKANTHA Vs. RAJESWARI
September 3, 2018
CHAIRMAN Vs. P DURAIKANNNU
February 5, 2018
CHAIRMAN Vs. ARADHANA TRANSGENDER WOMEN
February 22, 2018
CHAIRMAN Vs. UNION OF INDIA
March 12, 2018
CHAIRMAN AND MANAGING DIRECTOR Vs. R. ANTONYPICHAI AND OTHERS
February 27, 2018
CHAIRMAN AND MANAGING DIRECTOR STATE INDUSTRIAL PROMOTION CORPORATION OF TAMIL NADU LTD Vs. EXPERTUS INFRASTRUCTURE PVT LTD
June 28, 2018
CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD Vs. M REGINA BEEVI
March 6, 2018
CHAIRMAN CUM MANAGING DIRECTOR, NEYVELI LIGNITE CORPORATION LTD. Vs. S. MAHESH
March 5, 2018
CHAIRMAN TAMIL NADU HOUSING BOARD Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
March 23, 2018
CHAIRMAN TAMILNADU ELECTRICITY BOARD Vs. K RAJENDRAN
July 30, 2018
CHAIRMAN TAMILNADU HOUSING BOARD Vs. EXECUTIVE ENGINEER / ADMINISTRATIVE OFFICER
January 31, 2018
CHAIRMAN V O CHIDAMBARANAR PORT TRUST, TUTICORIN Vs. M SINDHU
July 27, 2018
CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. K P PREM ANANTH
February 1, 2018
CHAIRMAN, PASTORATE COMMITTEE, ST GEORGES CHURCH, MAIN GUARD SQUARE Vs. C JOHN VICTOR
July 24, 2018
CHAIRMAN, SYNDICATE OF UNIVERSITY OF MADRAS Vs. K MEGARAJU
August 14, 2018
CHAIRMAN, TAMIL NADU ELECTRICITY BOARD Vs. RAJESWARI
August 20, 2018
CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, CHENNAI Vs. P JEYALAKSHMI
September 10, 2018
CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. S DHEENADAYALAN
August 7, 2018
CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED Vs. SRI SATHU SPINNING MILLS(P)LIMITED
July 31, 2018
CHAIRMAN, TAMIL NADU GENERATION OF ELECTRICITY AND DISTRIBUTION CORPORATION Vs. P SANTHI
January 12, 2018
CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD Vs. I BALAMURUGAN
February 19, 2018
CHAIRMAN, TEACHERS RECRUITMENT BOARD Vs. A VALARMATHI
August 21, 2018
CHAKKARAVARTHI @ MUTHUSAMY Vs. STATE OF TAMIL NADU AND OTHERS
April 26, 2018
CHAKRAPANI Vs. PAVUN GOUNDER
August 21, 2018
CHAMADHI TRADES Vs. COMMERCIAL TAX OFFICER
April 23, 2018
CHAMPA DEVI Vs. TAX RECOVERY OFFICER-I
July 12, 2018
CHANDAN FINANCE CORPORATION Vs. A VASANTHA
February 6, 2018
CHANDAN PHARMACEUTICALS CORPORATION REP BY ITS PARTNER L HARISHKUMAR MEHTA Vs. R K JALAN
February 15, 2018
CHANDANMAL Vs. JAGDISHBHAI BHATT (DECEASED)
March 9, 2018
CHANDIRA Vs. STATE OF TAMIL NADU AND OTHERS
January 22, 2018
CHANDIRA Vs. P BHANU
April 20, 2018
CHANDIRASEKARAN Vs. BHAKIYALAKSHMI
July 3, 2018
CHANDRA Vs. COMMISSIONER MADURAI CORPORATION
July 10, 2018
CHANDRA Vs. C. ANANDAN
February 7, 2018
CHANDRA Vs. STATE OF TAMIL NADU AND OTHERS
March 6, 2018
CHANDRA Vs. MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LIMITED
August 27, 2018
CHANDRA ANATHASAYANAM Vs. D K SELVAM
July 13, 2018
CHANDRA SEKARAN (DIED) Vs. SHANTHI
September 14, 2018
CHANDRA W/O PAILAPPA Vs. STATE OF TAMIL NADU
August 7, 2018
CHANDRAGANDHI Vs. AVANASHIAPPAN
August 9, 2018
CHANDRAKALA Vs. THE COMMISSIONER OF POLICE, COMMISSIONER OFFICE, VEPERY, CHENNAI AND OTHERS
April 16, 2018
CHANDRAN Vs. R GANDHI
September 25, 2018
CHANDRAN AND OTHER Vs. SENDURPANDIAN AND OTHER
January 18, 2018
CHANDRAN RATNASWAMI Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
August 16, 2018
CHANDRASEKAR(DIED) AND OTHERS Vs. STATE
June 27, 2018
CHANDRASEKARAN Vs. SUB-DIVISIONAL MAGISTRATE
January 23, 2018
CHANDRASEKARAN Vs. MARIMUTHU
September 19, 2018
CHANDRASEKARAN Vs. INSPECTOR OF POLICE, ARANTHANGI POLICE STATION
April 17, 2018
CHANDRU @ CHANDRASEKAR Vs. STATE
January 29, 2018
CHANGE INDIA REP BY ITS DIRECTOR, A NARAYANAN Vs. GOVERNMENT OF TAMILNADU, REP BY CHIEF SECRETARY
June 4, 2018
CHARLES SHAYARAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
September 19, 2018
CHAUDRHARY AVADHESH KUMAR Vs. VOLLEYBALL FEDERATION OF INDIA
May 31, 2018
CHELLADURAI Vs. SEBASTIN
February 23, 2018
CHELLADURAI Vs. STATE
August 9, 2018
CHELLADURAI Vs. DEPUTY SUPERINTENDENT OF POLICE
April 18, 2018
CHELLADURAI ALIAS PATTANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 17, 2018
CHELLADURAI REP BY HIS POWER AGENT Vs. ASSISTANT EXECUTIVE ENGINEER
February 7, 2018
CHELLAIAH (DIED) AND OTHERS Vs. COMPETENT AUTHORITY
March 23, 2018
CHELLAMMAL Vs. STATE
April 28, 2018
CHELLAMMAL Vs. STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE
October 5, 2018
CHELLAMUTHU GOUNDER (DIED) Vs. THIRUMALAISAMY GOUNDER
October 11, 2018
CHELLAN Vs. GOPAL
June 4, 2018
CHELLAN @ CHELLAIAH Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, PULIYANGUDI, IN CR. NO. 190 OF 2005 OF SIVAGIRI P.S., TIRUNELVELI DISTRICT
October 5, 2018
CHELLAN @ VELAYUDHAM Vs. SASIDHARAN
February 23, 2018
CHELLAPALAM MANIVANNAN Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA, (REVISION APPLICATION) MINISTRY OF FINANCE (DEPARTMENT OF REVENUE)
January 3, 2018
CHELLAPANDI Vs. SUPERINTENDENT OF POLICE & ORS.
April 3, 2018
CHELLAPANDI Vs. STATE OF TAMIL NADU AND OTHERS
April 5, 2018
CHELLAPANDI Vs. STATE REP BY INSPECTOR OF POLICE, OMATCHIKULAM POLICE STATION, MADURAI DISTRICT
June 21, 2018
CHELLAPPA Vs. SUPERINTENDENT OF POLICE
January 23, 2018
CHELLAPPAN Vs. MUNCHIRAI AGRICULTURAL CO
February 8, 2018
CHELLASWAMY Vs. PONNAYYAN
February 7, 2018
CHELLATHURAI Vs. KALYANI
January 3, 2018
CHEMMERI SREEJA Vs. NALLAKANDY HEER
January 9, 2018
CHEMPLAST SANMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY
August 7, 2018
CHEMPLAST SANMAR LIMITED, RAMAN NAGAR, METTUR Vs. B KARUNANITHI
July 27, 2018
CHENNAI AIRPORT PREPAID METER TAXI OWNER-DRIVERS UNION Vs. DIRECTOR CBI
March 9, 2018
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. U GOPAL
June 14, 2018
CHENNAI PETROLEUM CORPORATION LTD. Vs. URC CONSTRUCTIONS (P) LTD.
July 19, 2018
CHENNAI POLYMERS (P) LTD. Vs. COMMERCIAL TAX OFFICER
March 13, 2018
CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CO-OPERATIVE CANTEEN LTD Vs. D PARIVALLAL
March 13, 2018
CHENNAIYILULLA VIRUDUNAGAR HINDU NADARS ABIVIRUTHI DHARMA FUND Vs. STATE OF TAMIL NADU
August 23, 2018
CHENNIAPPA GOUNDER Vs. STATE REP BY INSPECTOR OF POLICE
August 29, 2018
CHENRAYA GOUNDER Vs. DURAISAMY
January 18, 2018
CHERAN CHIT FUNDS PRIVATE LIMITED Vs. MAHALINGAM SARASWATHI COMPLEX
July 28, 2018
CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED Vs. KAMARAJAR PORT LIMITED
March 1, 2018
CHEZHIYAN Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT
February 8, 2018
CHIDAMBARAM Vs. R RAMAKRISHNAN
July 6, 2018
CHIEF COMMISSIONER OF INCOME TAX Vs. TAMIL NADU KALVIKAPU ARAKKATTALAI
June 28, 2018
CHIEF CONSERVATOR OF FOREST Vs. S GURUMOORTHY
January 25, 2018
CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION Vs. SHEELA CLINIC
April 25, 2018
CHIEF EDUCATIONAL OFFICER TRICHY DISTRICT Vs. GOMATHI
August 13, 2018
CHIEF EDUCATIONAL OFFICER, KANCHEEPURAM Vs. N YASODHA
June 26, 2018
CHIEF EDUCATIONAL OFFICER, TRICHY Vs. SWAMY VIVEKANANDHA VIDYALAYA, HIGHER SECONDARY SCHOOL
July 4, 2018
CHIEF ENGINEER/CN/EAST Vs. V KALYANI
July 12, 2018
CHIEF EXECUTIVE OFFICER DISTRICT FOREST OFFICER Vs. MALLIKA
July 2, 2018
CHIEF EXECUTIVE OFFICER TAMIL NADU WAKF BOARD Vs. HAJI A ABDUL RAHMAN PRESIDENT
August 30, 2018
CHIEF MANAGER (PERSONNEL) STATE BANK OF INDIA, ZONAL OFFICE, CHENNAI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT, CHENNAI
July 10, 2018
CHIEF POSTMASTER GENERAL Vs. JEYASEKARAN
March 6, 2018
CHIEF REGIONAL MANAGER Vs. DISTRICT COLLECTOR COLLECTORATE BUILDINGS
March 27, 2018
CHIEF REGIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. J ADLINE FESTUS
June 27, 2018
CHIEF REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD. Vs. DISTRICT COLLECTOR
October 11, 2018
CHILD WELFARE COMMITTEE Vs. PRINCIPAL SECRETARY
April 28, 2018
CHILLARA KALYAN Vs. BERGGRUEN ESTATE PROJECTS PRIVATE LIMITED
July 31, 2018
CHINNA GOUNDER Vs. PERIYANNA GOUNDER
July 11, 2018
CHINNA GURUSAMY THEVAR (DIED) Vs. PITCHAIAMMAL
June 19, 2018
CHINNA SAKKAIAH Vs. ANGALA ESWARI
February 23, 2018
CHINNADURAI Vs. STATE OF TAMIL NADU AND OTHERS
June 22, 2018
CHINNADURAI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ANOTHER
February 2, 2018
CHINNAIYA GOUNDER Vs. STATE OF TAMIL NADU
April 19, 2018
CHINNAKANNU @ ANGAMUTHAMMAL Vs. MUTHANPOOSARI
February 12, 2018
CHINNAKRISHNAPPA Vs. DISTRICT COLLECTOR
September 26, 2018
CHINNAMANOOR OOMSAKTHI CHIT FUND (P) LTD Vs. M ESWARI
March 16, 2018
CHINNAMMAL Vs. A JAYAPAL
July 12, 2018
CHINNAMMAL Vs. K MURUGAN
September 27, 2018
CHINNAMMAL Vs. P. RAMAR
July 27, 2018
CHINNAN Vs. SANGAN (DIED)
April 18, 2018
CHINNAPILLAI @ CHINNAOLI(DIED) AND ANOTHER Vs. N. CHINNAN
April 3, 2018
CHINNAPONNU Vs. MATHIVANAN
February 9, 2018
CHINNAPONNU Vs. R MEGANATHAN
June 6, 2018
CHINNAPONNU Vs. STATE OF TAMIL NADU
June 21, 2018
CHINNAPONNU Vs. STATE
June 19, 2018
CHINNAPONNU AND OTHERS Vs. GEETHA
February 26, 2018
CHINNAPPA Vs. CHINNAPPA
March 1, 2018
CHINNAPPA REDDY Vs. MUNIANJAMMA
June 8, 2018
CHINNAPPARAJ Vs. STATE
January 29, 2018
CHINNASAMY Vs. GURUSAMY
July 4, 2018
CHINNASAMY Vs. VALLIYAMMAL
March 20, 2018
CHINNASAMY Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, KARUR SUB-DIVISION
June 23, 2018
CHINNASAMY AND OTHERS Vs. SELVAPANDI AND OTHERS
July 17, 2018
CHINNASAMY GOUNDER (DIED) Vs. CHELLAMUTHU @ SELVARAJ
September 19, 2018
CHINNASETTU Vs. P K SELVAM
January 11, 2018
CHINNATHAI @THAIYAMMAL Vs. SAROJA
April 6, 2018
CHINNATHAMBI Vs. NARASAMMAL
July 25, 2018
CHINNATHAMBI Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF PUBLIC HEALTH CARE AND FAMILY WELFARE
March 20, 2018
CHINNATHAYEE Vs. RAMAN
September 5, 2018
CHINNUSAMY Vs. MARIAMMAL AND ANOTHER
June 22, 2018
CHINTHALEKSHMI P.S. Vs. TAMIL NADU AGRICULTURAL UNIVERSITY AND OTHERS
April 3, 2018
CHITHIRAIKANNAN Vs. S.S. NEETHI RAJAN AND OTHERS
August 23, 2018
CHITHIRAISELVAN Vs. STATE REP BY INSPECTOR OF POLICE
October 30, 2018
CHITRA Vs. SECRETARY TO GOVERNMENT
August 13, 2018
CHITRA Vs. ELASI AMMAL
January 22, 2018
CHITRA Vs. R C VENKATESH
July 13, 2018
CHITRA Vs. SEKAR
October 29, 2018
CHITRA & ORS. Vs. J. SIVAKUMAR & ANR.
February 8, 2018
CHITRA DESAI Vs. S. ARJUNLAL SUNDERDAS
July 27, 2018
CHITRAVEL Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
March 14, 2018
CHOKKAMPATTI PANCHAYAT THROUGH ITS PRESIDENT, CHOKKAMPATTI, TENKASI TALUK, TIRUNELVELI DISTRICT Vs. MARUTHANAYAGAM
April 24, 2018
CHOKKAR Vs. SUPERINTENDENT OF POLICE
February 5, 2018
CHOKKAR Vs. RAMKY ENERGY AND ENVIRONMENT LTD
April 19, 2018
CHOLAMANDALAM Vs. DIRECTOR GENERAL OF POLICE
July 19, 2018
CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. MUTHAN
August 31, 2018
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. MURUGESAN
February 2, 2018
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. G KANAGARAJ
August 13, 2018
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. SUBASH AND OTHERS
April 28, 2018
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. SIVASANKARAN S/O KANNUPAIYAN
August 20, 2018
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. K RUKMANI
June 27, 2018
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. NAVARATHINAM
June 28, 2018
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. S. RATHINAKUMARI AND OTHERS
April 9, 2018
CHOWEL INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
February 12, 2018
CHRIST KING MIDDLE SCHOOL REP BY ITS CORRESPONDENT RAILWAY COLONY Vs. UNION OF INDIA MINISTRY OF RAILWAYS
April 28, 2018
CHRISTHURAJAN Vs. THE PEOPLE OF KUNJUKARUMBU THOTTAM OOR AND OTHERS
August 24, 2018
CHRISTI BAI Vs. SECRETARY
March 26, 2018
CHRISTOPHER Vs. P.SATHYASEELAN
January 10, 2018
CHRISTOPHER GNANASEKARA BABURAO Vs. MADRAS CHRISTIAN COLLEGE ASSOCIATION
April 16, 2018
CHRISTOPHER HOLDEN Vs. MARY JOSEPHINE AND OTHERS
April 16, 2018
CHURCH OF SOUTH INDIA Vs. THIRIPURA SUNDARI
March 27, 2018
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. JOHN DORAI
December 20, 2018
CHURCH OF SOUTH INDIA TRUST ASSOCIATION AND OTHERS Vs. THE REGISTRAR, OFFICE OF THE REGISTRAR OF COMPANIES AND OTHERS
June 18, 2018
CHURCH OF SOUTH INDIA-MADRAS DIOCESE Vs. STATE REP BY INSPECTOR OF POLICE
August 14, 2018
CITIZEN AUTO SERVICE REPRESENTED BY PARTNER N SIRAJUDEEN Vs. INDIAN OIL CORPORATION LTD REPRESENTED BY ITS GENERAL MANAGER
July 16, 2018
CITTIBABU Vs. D JAYAPRAKASH
September 18, 2018
CITY GLASS WARE CO Vs. ANJUMAN-E-KHAIR-KHA-GOURBA-E-AHLE ISLAM REP BY ITS SECRETARY
July 6, 2018
CITY TOWER HOTELS PVT LTD Vs. COMMISSIONER CORPORATION OF CHENNAI
June 29, 2018
CMA CGM AGENCIES (INDIA) PVT LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT)
January 4, 2018
COGNIZANT TECHNOLOGY SOLUTIONS Vs. DEPUTY COMMISSIONER OF INCOME
April 3, 2018
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2018
COIMBATORE CONSUMER VOICE, REP BY ITS SECRETARY, N LOGU Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
October 12, 2018
COLLECTOR OF CENTRAL EXCISE Vs. TEXTOOL COMPANY LTD
February 12, 2018
COLONEL K MALAIAPPAN (RETD) Vs. V DAMODARAN
March 26, 2018
COLORMAX, PROPRIETOR ANIL P NAIR Vs. GOOD LUCK DYERS, REP BY ITS MANAGING PARTNER, K R RAJENDRAN
July 6, 2018
COMM OF INCOME TAX Vs. CACTUS IMAGING INDIA PVT LTD
April 16, 2018
COMMANDANT Vs. RANI AND OTHERS
June 14, 2018
COMMERCIAL TAX OFFICER TONDIARPET ASSESSMENT Vs. VIPIN STEEL ENTERPRISES REP ITS PROPRIETOR KULDEEP KUMAR GUPTA
April 19, 2018
COMMISSIONER Vs. D.CHELLAM
March 8, 2018
COMMISSIONER Vs. SHRI JEPPIAR
July 30, 2018
COMMISSIONER Vs. MUTHUIRULAPPAN AND OTHERS
March 19, 2018
COMMISSIONER Vs. S PREMALEELA
March 16, 2018
COMMISSIONER & SECRETARY ANIMAL HUSBANDRY DEPARTMENT, FORT ST GEORGE, CHENNAI Vs. P MUTHUSAMY
April 23, 2018
COMMISSIONER ERODE CORPORATION Vs. C SELVARAJ
July 11, 2018
COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT, CHENNAI Vs. S VENKATACHALAM
November 20, 2018
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT Vs. MUTHIAH VELAR
September 25, 2018
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. A KRISHNA IYER
October 3, 2018
COMMISSIONER OF CENTERAL EXCISE AND SERVICE TAX LARGE TAXPAYER UNIT Vs. SIFY TECHNOLOGIES LTD, CANAL BANK ROAD
August 10, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEEL LTD
August 14, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. SASI ADVERTISING PVT LTD
January 24, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. UNITED BLEACHERS LTD
January 24, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. VINAYAKA ALLOYS LIMITED
August 24, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. SURYA FINE CHEMICALS
September 11, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. ADWAITH TEXTILES LTD , SENTHOTHAM, SOWRIPALAYAM, COIMBATORE
August 1, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. SUNDARAM INDUSTRIES LTD
June 29, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. SALEM STEEL RE-ROLLING MILL
March 13, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS, EXCISE AND SERVICE TAX
April 17, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. COATS VIYELA INDIA LIMITED
June 5, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. SRF LIMITED
August 14, 2018
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, LARGE TAXPAYER UNIT, CHENNAI Vs. CHENNAI PETROLEUM CORPORATION LTD
July 10, 2018
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. S A SAFIULLAH& CO
September 4, 2018
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. APEX LABORATORIES
March 19, 2018
COMMISSIONER OF CENTRAL EXCISE O/O COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX Vs. SOUTHERN PRESS TOOLS
March 20, 2018
COMMISSIONER OF CENTRAL EXCISE PUDUCHERRY COMMISSIONERATE Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTH ZONE BENCH
October 8, 2018
COMMISSIONER OF CUSTOMS Vs. KUMARAN ALLOYS (P) LTD
August 14, 2018
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN PETROLEUM CORPORATION LTD
June 28, 2018
COMMISSIONER OF CUSTOMS Vs. APOLLO HOSPITAL ENTERPRISES LTD
April 24, 2018
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN PETROLEUM CORPORATION LTD
October 26, 2018
COMMISSIONER OF CUSTOMS Vs. M/S. HARI AND CO.
April 24, 2018
COMMISSIONER OF CUSTOMS (AIR CUSTOMS) Vs. MOTOROLA INDIA PVT LTD
July 9, 2018
COMMISSIONER OF CUSTOMS (AIR) Vs. ABDUL AZEEZ
September 7, 2018
COMMISSIONER OF CUSTOMS (APPEAL) AND OTHERS Vs. M/S. KWANT JIN INDIA AUTO SYSTEMS PVT. LTD.
February 28, 2018
COMMISSIONER OF CUSTOMS (EXPORTS) CUSTOMS HOUSE, CHENNAI Vs. M/S. SUJANA STEELS NO. 18
September 3, 2018
COMMISSIONER OF CUSTOMS (PORT-IMPORTS), CUSTOM HOUSE Vs. VOLVO INDIA PVT LTD
August 11, 2018
COMMISSIONER OF CUSTOMS, Vs. ATUL AUTOMOTION PRIVATE LIMITED
April 11, 2018
COMMISSIONER OF CUSTOMS, CHENNAI II COMMISSIONERATE Vs. NOVEL IMPEX
September 24, 2018
COMMISSIONER OF CUSTOMS, TRICHY Vs. TAJUDEEN
October 11, 2018
COMMISSIONER OF CUSTOMS,CHENNAI III Vs. HINE HYDRAULICS INDIA PVT LTD
August 1, 2018
COMMISSIONER OF GST & CENTRAL EXCISE Vs. VELVETTE INTERNATIONAL PHARMA PRODUCTS LTD
June 20, 2018
COMMISSIONER OF GST & CENTRAL EXCISE Vs. DYMOS INDIA AUTOMOTIVE PRIVATE LIMITED
September 10, 2018
COMMISSIONER OF GST & CENTRAL EXCISE Vs. GANDHIMATHI
October 26, 2018
COMMISSIONER OF GST & CENTRAL EXCISE CHENNAI SOUTH COMMISSIONERATE Vs. VISUAL GRAPHICS COMPUTING SERVICES INDIA PVT LTD
July 9, 2018
COMMISSIONER OF GST & CENTRAL EXCISE, CHENNAI SOUTH COMMISSIONERATE Vs. BNP PARIBAS SUNDARAM GLOBAL SECURITIES OPERATIONS PVT LTD
June 4, 2018
COMMISSIONER OF INCOME Vs. SAIPEM INDIA PROJECTS LIMITED
July 10, 2018
COMMISSIONER OF INCOME Vs. M/S. SRI VASAVI GOLD AND BULLION PVT. LTD.
February 20, 2018
COMMISSIONER OF INCOME TAX Vs. S & S POWER SWITCHGEAR LTD
April 3, 2018
COMMISSIONER OF INCOME TAX Vs. S P NATARAJAN
June 21, 2018
COMMISSIONER OF INCOME TAX Vs. D HARINDRAN
July 10, 2018
COMMISSIONER OF INCOME TAX Vs. CHENNAI CENTRAL CO-OPERATIVE BANK LIMITED
June 26, 2018
COMMISSIONER OF INCOME TAX Vs. M V MUTHURAMALINGAM
August 3, 2018
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MACHINE WORKS LTD
August 2, 2018
COMMISSIONER OF INCOME TAX Vs. SHRIRAM CHITS & INVESTMENTS P LTD
July 4, 2018
COMMISSIONER OF INCOME TAX Vs. G V G PAPER MILLS PVT LTD
July 3, 2018
COMMISSIONER OF INCOME TAX Vs. AIG SYSTEMS SOLUTIONS PVT LTD
July 6, 2018
COMMISSIONER OF INCOME TAX Vs. VASANTHA SUBRAMANIAN HOSPITALS PRIVATE LIMITED
September 4, 2018
COMMISSIONER OF INCOME TAX Vs. J DINESH MEHTA
July 5, 2018
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LIMITED
September 10, 2018
COMMISSIONER OF INCOME TAX Vs. KASTURI & SONS LTD
August 28, 2018
COMMISSIONER OF INCOME TAX Vs. R RADHIKA
September 11, 2018
COMMISSIONER OF INCOME TAX Vs. SUNDARAM BRAKE LININGS LIMITED
September 11, 2018
COMMISSIONER OF INCOME TAX Vs. GEM GRANITES
September 10, 2018
COMMISSIONER OF INCOME TAX Vs. M M FORGINGS LTD
September 11, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. PRASAD PRODUCTIONS
April 4, 2018
COMMISSIONER OF INCOME TAX Vs. L DEVAKUMAR
October 12, 2018
COMMISSIONER OF INCOME TAX Vs. TTK LIG LTD
October 25, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. CEEBROS HOTELS PVT. LTD.
November 13, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. TITAN INDUSTRIES LTD.
November 26, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. RAMBAL PRIVATE LTD.
June 13, 2018
COMMISSIONER OF INCOME TAX Vs. RAMBAL ENGINEERING & INVESTMENTS LTD.RAMBAL ENGINEERING & INVESTMENTS LTD.
July 30, 2018
COMMISSIONER OF INCOME TAX Vs. LAKSHMI VILAS BANK LTD
July 24, 2018
COMMISSIONER OF INCOME TAX , COIMBATORE Vs. SOLITON TECHNOLOGIES PRIVATE LIMITED, TRICHY ROAD
June 21, 2018
COMMISSIONER OF INCOME TAX - I COIMBATORE Vs. BAFNA AND ASSOCIATES
July 19, 2018
COMMISSIONER OF INCOME TAX 1, CHENNAI Vs. DYNAVISION LIMITED
July 13, 2018
COMMISSIONER OF INCOME TAX CENTRAL - 1 Vs. RR INDUSTRIES LIMITED
July 3, 2018
COMMISSIONER OF INCOME TAX CHENNAI Vs. C S SESHADRI, G N CHETTY STREET
April 4, 2018
COMMISSIONER OF INCOME TAX CHENNAI Vs. INDIA MOTOR PARTS & ACCESSORIES LTD
April 4, 2018
COMMISSIONER OF INCOME TAX CHENNAI Vs. A VINOD KUMAR REDDY
June 6, 2018
COMMISSIONER OF INCOME TAX CHENNAI Vs. COGNIZANT TECHNOLOGY SOLUTIONS INDIA P LTD
July 6, 2018
COMMISSIONER OF INCOME TAX CHENNAI III, CHENNAI Vs. S.R.A. SYSTEMS LTD.
October 26, 2018
COMMISSIONER OF INCOME TAX COIMBATORE Vs. PREETHI NEURO HOSPITAL
July 5, 2018
COMMISSIONER OF INCOME TAX I Vs. HEMLA TRUST
September 3, 2018
COMMISSIONER OF INCOME TAX I Vs. BRAKES INDIA LTD
September 7, 2018
COMMISSIONER OF INCOME TAX I, CHENNAI Vs. KEYARAM HOTELS PVT LTD
June 22, 2018
COMMISSIONER OF INCOME TAX III Vs. SRIRAM CHITS AND INVESTMENTS P LTD
June 21, 2018
COMMISSIONER OF INCOME TAX III, CHENNAI Vs. SOUTHERN PETRO CHEMICAL INDUSTRIES CORPORATION LTD
July 12, 2018
COMMISSIONER OF INCOME TAX SALEM Vs. N.MEENAKSHISUNDARAM
April 23, 2018
COMMISSIONER OF INCOME TAX, CENTRAL I, CHENNAI Vs. V.N. DEVADOSS (HUF)
July 19, 2018
COMMISSIONER OF INCOME TAX, CHENNAI Vs. K MOHANIAL
July 19, 2018
COMMISSIONER OF INCOME TAX, CHENNAI Vs. K H ARIND PRIVATE LTD , THIRU NARAYANA GURU ROAD
July 6, 2018
COMMISSIONER OF INCOME TAX, CHENNAI Vs. BEACH MINERALS COMPANY PVT
July 6, 2018
COMMISSIONER OF INCOME TAX, CHENNAI Vs. R JAYABALAN
July 23, 2018
COMMISSIONER OF INCOME TAX, CHENNAI Vs. PAN CLOTHING & CONSOLIDATED CO LTD
July 30, 2018
COMMISSIONER OF INCOME TAX, CHENNAI Vs. ELEGANT ESTATES
June 19, 2018
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. R A GANESAN
June 28, 2018
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. ELGI TREAD (INDIA) LTD
July 9, 2018
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. ELGI TREAD (INDIA) LTD
July 4, 2018
COMMISSIONER OF INCOME TAX, COMPANY CIRCLE IV(2) Vs. ROOTS MULTICLEAN LTD
July 5, 2018
COMMISSIONER OF INCOME TAX, SALEM Vs. D SARADHAMANI
June 28, 2018
COMMISSIONER OF INCOME TAX,CHENNAI Vs. RADAAN MEDIA WORKS (INDIA) LTD
June 29, 2018
COMMISSIONER OF INCOME TAX-I, CHENNAI Vs. RAMBAL PRIVATE LTD
April 10, 2018
COMMISSIONER OF INCOME TAX-I, COIMBATORE Vs. A R VISWANATHAN
August 2, 2018
COMMISSIONER OF INCOME-TAX Vs. P. NITHILAN
April 4, 2018
COMMISSIONER OF INCOME-TAX Vs. ARUNA SUNRISE HOTELS LIMITED
April 10, 2018
COMMISSIONER OF INCOME-TAX, CIRCLE X, CHENNAI Vs. ABDUL WAHID & COMPANY
June 22, 2018
COMMISSIONER OF INCOME-TAX-II, MADURAI Vs. SRINIVASA FINE ARTS P LTD , VELAYUTHAM ROAD, SIVAKASI
June 29, 2018
COMMISSIONER OF MUNICIPAL ADMINISTRATION Vs. R SWAMINATHAN (DIED)
June 27, 2018
COMMISSIONER OF PROHIBITION AND EXCISE, CHEPAUK, CHENNAI Vs. GOLDEN SUN HOTEL BEACH RESORTS REP BY ITS DIRECTOR, R L JAIN
April 24, 2018
COMMISSIONER PALANI MUNICIPALITY PALANI, DINDIGUL DISTRICT Vs. N SAMPATHKUMAR
July 5, 2018
COMMISSIONER PANCHAYAT UNION Vs. T N S PANCHANATHAN CHETTIAR (DIED)
October 23, 2018
COMMISSIONER TAMBARAM MUNICIPALITY TAMBARAM Vs. K GEETHA
March 26, 2018
COMMISSIONER TIRUPPUR CORPORATION Vs. P RAMALINGAM
July 11, 2018
COMMISSIONER, AVADI MUNICIPALITY, AVADI, CHENNAI Vs. U GEETHA
April 24, 2018
COMMISSIONER, CORPORATION OF CHENNAI Vs. MADRAS RACE CLUB, REPRESENTED BY ITS ADDITIONAL SECRETARY (L&PR)
July 9, 2018
COMMISSIONER, DHARAPURAM MUNICIPALITY Vs. K MARIMUTHU (DECEASED)
March 21, 2018
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT Vs. MUTHUPANDIAN @ MOSES
October 26, 2018
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT, CHENNAI Vs. SRIKANTH
October 26, 2018
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT, GOVERNMENT OF TAMIL NADU Vs. PEER MOHAMMED
August 9, 2018
COMMISSIONER, KOMARAPALAYAM MUNICIPALITY Vs. COMMISSIONER, OFFICE OF COMMISSIONER OF CENTRAL EXCISE
January 2, 2018
COMMISSIONER, NAGERCOIL MUNICIPALITY Vs. K MURUGAN
June 20, 2018
COMMISSIONER, SURVEY AND SETTLEMENT DEPARTMENT Vs. MINOR SUBASHINI @ LAVANYA
October 11, 2018
COMMISSIONER, THENI ALLINAGARAM MUNICIPALITY Vs. THIRU MURUGAN
July 25, 2018
COMMISSIONER, THENI ALLINAGARAM MUNICIPALITY Vs. THIRU. MURUGAN
September 25, 2018
COMMISSIONER, THIRUVANNAMALAI MUNICIPALITY, THIRUVANNAMALAI Vs. C VIJAYABALAN
March 28, 2018
COMMISSIONER, VILLUPURAM MUNICIPALITY Vs. USHA RANI
March 20, 2018
COMMISSIONER,COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX Vs. P CHANDRIKA
June 28, 2018
COMMISSIONERTAMBARAM MUNICIPALITY TAMBARAM KANCHEEPURAM DISTRICT Vs. D PANDURANGAN
June 28, 2018
COMMONWEALTH INCLUSIVE GROWTH SERVICES LTD Vs. LAYTONS SOLICITORS LLP UK MORE LONDON RIVERSIDE
July 6, 2018
COMMR. OF CUSTOMS (IMPORTS), ACC, CHENNAI Vs. K. RAMANLAL
March 16, 2018
COMPUTER ACCESS PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
April 20, 2018
CONFEDERATION OF INDIAN INDUSTRY Vs. SANYAL S DESAI
March 14, 2018
CONSOLIDATED CONSTRUCTION CONSORTIUM LIMITED REP BY ITS AUTHORIZED SIGNATORY S RAGHAVENDRAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY FINANCE DEPARTMENT
February 6, 2018
CONSOLIDATED PREMIUM RETAILERS, REP BY AUTHORIZED SIGNATORY Vs. PRINCIPAL COMMISSIONER, GST AND CENTRAL EXCISE, COIMBATORE
July 17, 2018
CORRESPONDENT Vs. STATE OF TAMIL NADU AND OTHERS
February 20, 2018
CORRESPONDENT Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
September 26, 2018
CORRESPONDENT Vs. SYED FSHULLAH (DIED) AND OTHERS
March 13, 2018
CORRESPONDENT AVVAI HOME TVR GIRLS HIGHER SECONDARY SCHOOL Vs. G RAJESWARI
July 26, 2018
CORRESPONDENT ST. THERESAS R.C. MIDDLE SCHOOL Vs. STATE OF TAMIL NADU AND OTHERS
March 20, 2018
CORRESPONDENT, JOTHI HIGHER SECONDARY SCHOOL Vs. STATE GOVERNMENT
June 4, 2018
COURTALLAM TOWN PANCHAYAT Vs. EXECUTIVE OFFICER, THIRUKUTHALANATHA SWAMY DEVASTHANAM, COURTALLAM AND OTHER
September 7, 2018
CREAMLINE DAIRY PRODUCTS LTD Vs. SUPERINTENDING ENGINEER
April 5, 2018
CSI DIOCESE OF VELLORE Vs. EMPLOYEES PROVIDENT FUND ORGANIZSATION, REP BY ITS REGIONAL PROVIDENT FUND COMMISSIONER
May 17, 2018
CSI INSTITUTE OF TECHNOLOGY THOVALAI & PO AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
July 30, 2018
CYRIL C GEORGE DEPUTY CHAIRMAN Vs. GOVERNMENT OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
April 25, 2018
D A RAMAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
January 18, 2018
D ANURADHA Vs. BOOK ZILLA
June 5, 2018
D ARASAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
January 3, 2018
D BALAJI Vs. STATE
January 30, 2018
D C CHANDRU Vs. PRINCIPAL SECRETARY
April 5, 2018
D CHINNAMMAL Vs. A ANSAR ALI
February 2, 2018
D CHRISTY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, CHENNAI
June 29, 2018
D D R PROPERTY DEVELOPERS AND BUILDERS PRIVATE LIMITED Vs. DEEPTI INTEGRATED LOGISTIC PRIVATE LIMITED
September 6, 2018
D DEVAKI Vs. SECRETARY TO GOVERNMENT, HOME (POLICE XVI) DEPARTMENT
July 4, 2018
D DIVAKAR Vs. KORITALA BABU
September 25, 2018
D GNANASEKARAN Vs. VISWANATHAN RAMACHANDRAN
January 3, 2018
D JANARDHANAN Vs. STATE REP BY ITS DEPUTY SUPERINTENDENT OF POLICE
July 3, 2018
D JAYA Vs. SECRETARY TO GOVERNMENT OFF TAMIL NADU
September 19, 2018
D JOHN Vs. GOVERNMENT OF TAMIL NADU
August 27, 2018
D JUGRAJ BAFNA Vs. MADANLAL(DECEASED)
July 27, 2018
D KARUNAMOORTHY Vs. STATE OF TAMIL NADU
January 9, 2018
D LOGANATHAN Vs. PRINCIPAL COMMISSIONER OF LAND REFORMS
February 1, 2018
D MADHAN Vs. J SUJATHA
July 10, 2018
D MADHAVAN Vs. STATE BY INSPECTOR OF POLICE CENTRAL CRIME BRANCH
August 23, 2018
D MARIA SELVARAJ Vs. D RAJAN
March 23, 2018
D MARTIN ROSARY Vs. STATE OF TAMIL NADU
April 17, 2018
D MURUGANANDAM Vs. DIRECTOR OF PUBLIC HEALTH & PREVENTIVE MEDICINE
March 2, 2018
D MUTHUKUMARAN Vs. R JEYA RAMAN
July 10, 2018
D MUTHUSAMY Vs. M SONGAPPAN
July 16, 2018
D NAGALINGAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
January 3, 2018
D NAPOLEAN Vs. M V M TRADERS
September 17, 2018
D NEDUMARAN Vs. INSPECTOR OF POLICE, MONASI POLICE STATION
January 3, 2018
D PANDIAN Vs. APPELLATE AUTHORITY, ADDITIONAL GENERAL MANAGER, RANIPET AND ANOTHER
July 19, 2018
D PANDIAN Vs. JOINT REGISTRAR OF CO-OP SOCIETIES, PERAMBALUR REGION
April 11, 2018
D PANDIRAJ Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE CB-CID
August 31, 2018
D PATRIC SASIKUMAR Vs. A RUTH SHALINI
August 11, 2018
D PETCHIMUTHU Vs. STATE BY INSPECTOR OF POLICE
August 27, 2018
D PETER FRANCIS Vs. STATE OF TAMIL NADU
June 21, 2018
D PRABHU Vs. K M PANCHAYUTHAM
August 21, 2018
D PRABHU Vs. GOVERNMENT OF TAMILNADU
June 28, 2018
D PRAKASH Vs. G PALANIAMMAL
June 6, 2018
D PUGAZHENTHI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
January 10, 2018
D PURUSHOTHAMAN Vs. K ESAKKIMUTHU
July 24, 2018
D RAJA Vs. ST PETER AND PAUL SEA FOOD
September 12, 2018
D RAJAMANICKAM S/O DHARAMALINGAM MUDALIYAR Vs. STATE OF TAMIL NADU
April 11, 2018
D RAJAPPA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
January 3, 2018
D RAJASAMPATHKUMAR Vs. R RAJAMANICKAM
July 17, 2018
D RAJASEKAR Vs. STATE REPRESENTED BY ADDITIONAL SUPERINTENDENT OF POLICE
January 9, 2018
D RAJENDRAN Vs. TAMIL NADU ELECTRICITY BOARD
July 31, 2018
D RAJINI SUKUMAR Vs. PUSHPA KUMARI
June 26, 2018
D RAJKUMAR Vs. STATE BY INSPECTOR OF POLICE
April 18, 2018
D RAMALINGAM Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
April 12, 2018
D RAMANATHAN Vs. UNION OF INDIA REP BY CHIEF ENGINEER/CONSTRUTION/NORTH
July 24, 2018
D RAMESH Vs. V VIJAYAKUMAR
July 31, 2018
D RAVI Vs. S PARANJOTHI
September 12, 2018
D RAVICHANDRAN Vs. STATE, REP BY INSPECTOR OF POLICE
October 24, 2018
D S RAMAIAH Vs. ADDITIONAL CHIEF SECRETARY COMMISSIONER OF LAND ADMINISTRATION EZHILAGAM
July 27, 2018
D S SENTHILVEL Vs. TAX RECOVERY OFFICER-2 INCOME TAX OFFICES
March 7, 2018
D SAKTHIGNANAVEL Vs. GOVERNMENT OF TAMILNADU
August 10, 2018
D SAMPATH Vs. AUTHORISED OFFICER, TAMILNAD MERCANTILE BANK LTD
February 1, 2018
D SANGEETHA Vs. STATE TRANSPORT APPELLATE TRIBUNAL, HIGH COURT CAMPUS, CHENNAI
July 11, 2018
D SAVITHRI Vs. P SUNDARARAJAN
March 7, 2018
D SELVANATHAN Vs. DEVI CABS
September 28, 2018
D SELVARAJ Vs. PALANISWAMI
September 12, 2018
D SENTHILPERUMAL Vs. DISTRICT COLLECTOR
January 25, 2018
D SIMPSON Vs. K GOPINATHAN NAIR
July 24, 2018
D SIVAKALAI Vs. DHAYAN BASHA
April 20, 2018
D SOUNDARARAJAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD
April 2, 2018
D STALIN Vs. STATE OF TAMIL NADU
February 26, 2018
D SUNDAR SINGH Vs. GNANAIYAN
August 30, 2018
D SUNDARAJAN Vs. CHITHRA
September 17, 2018
D SURESH BABU Vs. M DHANDAPANI
October 5, 2018
D SURESHMUL CHORDIA Vs. B SAKUNTHALA AMMAL
January 3, 2018
D THANGAVEL Vs. M ELUMALAI
October 26, 2018
D THIRUGNANASAMBANDAM Vs. D MUTHUKARUPPA PILLAI @ VELAYUTHAM
October 24, 2018
D V P RAJA Vs. A SALEEM
June 21, 2018
D VASANTHI Vs. SUNTHARI
February 26, 2018
D VENKATESAN Vs. GOVERNMENT OF TAMIL NADU
January 9, 2018
D VIDYA Vs. R SARAVANAKUMAR
July 19, 2018
D VIJAYAKUMAR Vs. STATE OF TAMIL NADU
April 10, 2018
D VISHALAKSHI Vs. GOVT OF TAMIL NADU
October 1, 2018
D XAVIER CANUTE RAJA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 9, 2018
D&A CORPORATE RESIDENCY Vs. STATE OF TAMIL NADU
January 4, 2018
D. ANBU AND ANOTHER Vs. THE DIRECTOR, DIRECTORATE OF TEACHER EDUCATION RESEARCH AND TRAINING
June 5, 2018
D. ARIKRISHNAPERUMAL Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT AND OTHERS
March 5, 2018
D. ARUMUGAM (DIED) AND ORS. Vs. P. THANGARAJ AND ORS.
March 20, 2018
D. ASHOK KUMAR Vs. THE SUPERINTENDANT OF POLICE, TRICHY DISTRICT, TRICHY AND OTHERS
July 3, 2018
D. BASKARAN AND OTHERS Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED (TASMAC) AND OTHERS
June 27, 2018
D. DANIEL Vs. R. KALINGARAYAN
June 5, 2018
D. DEIVAMANI Vs. K. MANIMARAN
June 4, 2018
D. DHIVYA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
June 6, 2018
D. ELIZABETH AND OTHERS Vs. CORPORATION OF MADURAI, REP. BY ITS COMMISSIONER
March 23, 2018
D. GOVINDASAMY Vs. L. GANESH NAIDU (DECEASED) AND OTHERS
June 20, 2018
D. HARI Vs. CHAIRMAN, TAMIL NADU SLUM CLEARANCE BOARD AND OTHERS
April 5, 2018
D. JANANI Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
June 20, 2018
D. JAYAPAL AND OTHERS Vs. A TEAM COMPUTERS
June 26, 2018
D. JOHN ROBERT Vs. P. RATHINAM
October 24, 2018
D. KALAISELVI Vs. P. PREMKUMAR
April 3, 2018
D. KALAISELVI AND ANOTHER Vs. D. KALAISELVAN AND ANOTHER
February 16, 2018
D. KALEESWARAN Vs. DISTRICT COLLECTOR & ORS.
February 15, 2018
D. KARUNAKARAN Vs. SECRETARY HOUSING & URBAN DEVELOPMENT DEPARTMENT, SECRETARIAT AND OTHERS
April 16, 2018
D. KASI Vs. THE INSPECTOR OF POLICE, THATHAIYANGARPETTAI POLICE STATION, TRICHY DISTRICT AND OTHERS
January 25, 2018
D. MANOHARAJ Vs. COMMISSIONER OF POLICE
July 23, 2018
D. MANOHARAN AND OTHERS Vs. J. PANDIAN AND OTHERS
February 13, 2018
D. MURUGAN Vs. RAJENDRAN
February 28, 2018
D. PRAVINRAJ Vs. STATE AND OTHERS
July 16, 2018
D. RAJAPPA AND ANOTHER Vs. THE STATE OF TAMIL NADU AND OTHERS
June 18, 2018
D. RAJAPPA AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
March 9, 2018
D. RAJESHWARI Vs. THE DISTRICT COLLECTOR, CHENNAI DISTRICT AND OTHERS
June 14, 2018
D. RAM PRIYA Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHER
February 6, 2018
D. RAMALINGAM Vs. DISTRICT COLLECTOR
July 30, 2018
D. RANJITH KUMAR Vs. EXECUTIVE OFFICER, WALAJABAD TOWN PANCHAYAT
January 2, 2018
D. SENTHIL Vs. DISTRICT COLLECTOR, THIRUVARUR AND OTHERS
April 27, 2018
D. SENTHILPERUMAL Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM AND OTHERS
January 25, 2018
D. SHANMUGA RAJA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
November 9, 2018
D. SHRUTHI Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION, REPRESENTED BY ITS SECRETARY AND OTHERS
February 14, 2018
D. THANGAPANDIAN Vs. STATE OF TAMIL NADU AND OTHERS
April 4, 2018
D. VASUDEVAN Vs. SUPERINTENDENT OF POLICE & ANR.
April 24, 2018
D. VIJAYALAKSHMI Vs. M. RAJESH
April 5, 2018
D.ARVIND PRASAD Vs. LARSEN & TOUBRO LTD., ECC DIVISION
November 26, 2018
D.BALAKUMAR Vs. IMAYAM TRUST
December 18, 2018
D.GANDHI Vs. THE REGIONAL TRANSPORT OFFICER, TIRUVANNAMALAI
November 1, 2018
D.GANESAN Vs. P.PREMKUMAR
January 29, 2018
D.GOWTHAMAN BABU AND OTHERS Vs. STATE BY THE SUB
January 2, 2018
D.K.N. KANDASUBRAMANIAN Vs. THE DISTRICT COLLECTOR, NAMAKKAL DISTRICT
June 26, 2018
D.KAVITHA Vs. THE SECRETARY TO GOVERNMENT
March 21, 2018
D.MANORAJ Vs. INSPECTOR OF POLICE
April 6, 2018
D.N.C. MANIVANNAN COLLEGE OF PHYSICAL EDUCATION Vs. THE NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
June 11, 2018
D.R.AARTHI Vs. COMMISSIONER OF TECHNICAL EDUCATION AND OTHER
March 6, 2018
D.RAM PRIYA Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT AND OTHER
August 28, 2018
D.SOBICA Vs. CHANCELLOR, BHARAT DEEMED UNIVERSITY AND OTHERS
July 30, 2018
D.V. KISHORE Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
February 1, 2018
DAEJUNG MOPARTS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EPCG) GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE OFFICE OF COMMISSIONER OF CUSTOMS (EXPORT)
September 18, 2018
DAISY RAGINI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
January 18, 2018
DAMODARAN Vs. STATE BY INSPECTOR OF POLICE
July 3, 2018
DANDAGE ROHINI Vs. STATE OF TAMIL NADU AND OTHERS
August 3, 2018
DAREL LOGISTICS LIMITED Vs. UNION OF INDIA AND OTHERS
April 2, 2018
DART INDUSTRIES INC Vs. MODI DP PLASTICS
October 8, 2018
DARVIN Vs. THE REGIONAL PASSPORT OFFICER REGIONAL PASSPORT OFFICE AND OTHER
June 4, 2018
DASAN @ R.MUTHUSAMY AND OTHERS Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT AND OTHERS
February 26, 2018
DASARADHA REDDY Vs. VEERA REDDY
June 29, 2018
DASHWANTH Vs. STATE REP BY INSPECTOR OF POLICE T-14, MANGADU POLICE STATION
July 10, 2018
DATAFIELD INDIA PRIVATE LIMITED REP BY ITS MANAGING DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2018
DATAMARK PRODAPT INDIA BPO LLP Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 3, 2018
DAVID MANOHAR Vs. MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
April 19, 2018
DAYANIDHI MARAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
October 10, 2018
DCW EMPLOYEES CO-OPERATIVE CANTEEN LTD Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
April 19, 2018
DCW LIMITED Vs. STATE TAX OFFICER, TIRUCHENDUR
June 25, 2018
DEENAN Vs. DEVACHELLAPPA
June 29, 2018
DEEP SEA MECHANIZED BOAT FISHING DEVELOPMENT ASSOCIATION Vs. DIRECTOR GENERAL OF SHIPPING
February 15, 2018
DEEPA Vs. ADDITIONAL SECRETARY
February 5, 2018
DEEPA Vs. INSPECTOR OF POLICE
January 11, 2018
DEEPA Vs. STATE OF TAMIL NADU AND OTHERS
January 29, 2018
DEEPA RAJENDRAN Vs. N UNNIKRISHNAN
June 18, 2018
DEEPA THIAGARAJAN Vs. KANNAN S. THARMALINGAM
June 19, 2018
DEEPAK MISRA Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
April 12, 2018
DEEPAK PAREKH Vs. Y UMA MAHESWARI
June 8, 2018
DEEPALAKSHMI Vs. MURALIDHARAN
July 24, 2018
DEEPAM CONSTRUCTIONS MECHANISED ROAD LAYING SPECIALISTS CONTRACTORS, REPRESENTED BY ITS MANAGING PARTNER, K V SEKARAN Vs. GOVERNMENT OF TAMIL NADU, HIGHWAYS DEPARTMENT, REPRESENTED BY SUPERINTENDING ENGINEER
August 31, 2018
DEEPAN @ DEEPANRAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU HOME, PROHIBITION AND EXCISE DEPARTMENT & ORS.
February 12, 2018
DEFODILL MOBILES MARKETING PRIVATE LIMITED Vs. REDINGTON (INDIA) LIMITED
January 4, 2018
DEIVAMAGAN Vs. STATE
July 5, 2018
DEIVANAI Vs. M DHIVAYASANJEEVI
August 9, 2018
DEIVANAYAGAM Vs. RAMASAMY GOUNDER
August 28, 2018
DEIVASIGAMANI Vs. STATE
October 31, 2018
DEIVATHAL AND OTHERS Vs. LOGANATHAN AND OTHERS
February 26, 2018
DEIVAYANAI PALANIAPPAN Vs. GOVERNMENT OF INDIA
July 25, 2018
DELPHI AUTOMATIVE SYTEMS P LTD Vs. ASSISTANT COMMISSIONER
January 29, 2018
DELPHINE MARY Vs. SALETH MARY
September 12, 2018
DENWOOD MERCHANDISING AND INDUSTRIES PRIVATE LIMITED Vs. P ASIF AHMED
September 12, 2018
DEPUTY CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY, PODANUR & ORS. Vs. M/S. VISHAL CONSTRUCTIONS
February 2, 2018
DEPUTY COLLECTOR (REVENUE) SOUTH CUM-LAND ACQUISITION OFFICER Vs. SUNDARAM FINANCE LIMITED
September 4, 2018
DEPUTY COMMISSIONER (COMMERCIAL TAXES) Vs. TVL VISHNULAKSHMI MILLS (P) LTD
March 14, 2018
DEPUTY COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LIMITED, REP BY ITS VICE PRESIDENT-EXCISE,NEW JAIL ROAD
June 28, 2018
DEPUTY GENERAL MANAGER/GENERAL, SOUTHERN RAILWAY, PARK TOWN, CHENNAI Vs. STRONG ENGINEERING CONTRACTORS, THROUGH ITS MANAGING PARTNER, Y ABDUL HAMEED
June 29, 2018
DEPUTY MANAGER, POWERGRID CORPORATION OF INDIA LIMITED Vs. NAINA GOUNDER AND OTHER
January 2, 2018
DEPUTY REGIONAL DIRECTOR, REGIONAL OFFICE(TAMILNADU), EMPLOYEES STATE INSURANCE CORPORATION Vs. PITHAVADIAN & PARTNERS
July 4, 2018
DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES DINDIGUL Vs. TRIBUNAL FOR COOPERATIVE SOCIETIES CUM PRINCIPAL DISTRICT COURT
July 3, 2018
DEVADASS REDDY PROPERTY DEVELOPERS & BUILDERS PVT LTD Vs. DEEPTI INTEGRATED LOGISTICS PVT , LTD
October 12, 2018
DEVAKANNI Vs. C VIJAYAKOTHANDAPANI
March 19, 2018
DEVAKI Vs. KANDASAMY
July 23, 2018
DEVANATHAN Vs. P DEIVASIGAMANI
September 20, 2018
DEVARAJ Vs. KALIAPPAN AND ORS.
March 5, 2018
DEVARAJ Vs. MUTHUVALLI
March 9, 2018
DEVELOPMENT OFFICER, NATIONAL INSURANCE COMPANY LIMITED Vs. MUTHUVEERAN
August 10, 2018
DEVENDIRAN AND OTHERS Vs. STATE
January 8, 2018
DEVENDRAN Vs. DIRECTOR GENERAL OF POLICE, BEACH ROAD, CHENNAI
March 26, 2018
DEVENDRAN Vs. VANJU GANDHI
April 4, 2018
DEVENDRAN Vs. BLOCK DEVELOPMENT OFFICER AND ANR.
April 6, 2018
DEVI Vs. KRYSTTAL MOTORS PRIVATE LTD
September 6, 2018
DGM TEXTILES Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EPCG)
June 27, 2018
DHAMODHARAPILLAI Vs. KALAIMANI
July 9, 2018
DHANABAL. A (STAFF NO. C25099) Vs. INSPECTOR OF POLICE TRAFFIC INVESTIGATION WING (WEST) COIMBATORE CITY AND OTHERS
January 23, 2018
DHANALAKSHMI Vs. KAVITHA
January 18, 2018
DHANALAKSHMI Vs. THAMBANA GOUNDER
January 5, 2018
DHANALAKSHMI Vs. S RATHINADEVI
August 14, 2018
DHANALAKSHMI Vs. SANJEEVI
August 23, 2018
DHANALAKSHMI Vs. B V GOVINDARAMAN
September 5, 2018
DHANALAKSHMI Vs. GOWRI AND OTHERS
February 8, 2018
DHANALAKSHMI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
February 12, 2018
DHANALAKSHMI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY, HOME, PROHIBITION AND EXCISE DEPARTMEN AND ANOTHER
January 18, 2018
DHANALAKSHMI Vs. JANAKIRAMAN
October 29, 2018
DHANALAKSHMI Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD.
June 18, 2018
DHANALAKSHMI Vs. SIVANANDHAM
April 19, 2018
DHANALAKSHMI Vs. COMM , CORPORATION OF CHENNAI RIBBON BUILDINGS
April 17, 2018
DHANALAKSHMI Vs. V NALLASIVAM
April 19, 2018
DHANALAKSHMI AND OTHERS Vs. THE DISTRICT COLLECTOR, VILLUPURAM AND OTHERS
July 11, 2018
DHANALAKSHMI COLLEGE OF ENGINEERING REP BY ITS CHAIRMAN DR V P RAMAMURTHI Vs. ASSISTANT COMMISSIONER OF LABOUR (CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972)
September 19, 2018
DHANALAKSHMI(DECEASED) Vs. YOGESHWARAN (DECEASED)
August 21, 2018
DHANAM Vs. TAHSILDAR, VELACHERY TALUK
January 19, 2018
DHANAM Vs. DEPUTY SUPERINTENDENT OF POLICE CB-CID
October 26, 2018
DHANAM AND ANOTHER Vs. S.P. MANICKAM
March 26, 2018
DHANAPAL Vs. STATE REP BY INSPECTOR OF POLICE
August 29, 2018
DHANAPAL Vs. STATE
December 13, 2018
DHANAPAL Vs. STATE BY INSPECTOR OF POLICE
September 18, 2018
DHANAPAL Vs. SUPERINTENDANT OF POLICE & ORS.
April 4, 2018
DHANAPANDIAN Vs. THE DISTRICT COLLECTOR, DISTRICT COLLECTORATE, VILLUPURAM DISTRICT AND OTHERS
June 28, 2018
DHANASEKAR Vs. STATE BY INSPECTOR OF POLICE
August 30, 2018
DHANASEKAR Vs. BHAGYALAKSHMI, (DIED) D/O T.C.SITARAMAN & ORS.
April 28, 2018
DHANASEKAR Vs. STATE REPRESENTED BY ASSISTANT COMMISSIONER OF POLICE
October 31, 2018
DHANAVANTHAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
January 30, 2018
DHANDAPANI Vs. V ASHOK KUMAR
March 12, 2018
DHANDAPANI Vs. TAHSILDHARTALUK OFFICE, AVINASHI
June 25, 2018
DHANIKLAL Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION
June 20, 2018
DHARANI HI Vs. DISTRICT COLLECTOR, CUDDALORE AND OTHERS
March 21, 2018
DHARANI HI-TECH PROJECTS PVT LTD Vs. DISTRICT COLLECTOR/CHAIRMAN, D R D A
March 7, 2018
DHARANIBAI Vs. AYESHA TABASSUM
April 28, 2018
DHARMA MEDICAL RESEARCH AND CHARITABLE TRUST Vs. UNION OF INDIA REP BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
September 19, 2018
DHARMAR @ DHARMARAJ Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE,TUTICORIN DISTRICT
June 6, 2018
DHARMARAJ Vs. RM KANNAN
January 29, 2018
DHARMARAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 10, 2018
DHARMASELVI Vs. MINOR SANGEETHA
September 5, 2018
DHARUMAN Vs. K SELVAM
October 26, 2018
DHAULATH BEEVE Vs. THE STATE OF TAMIL NADU
January 25, 2018
DHAVAM INDUSTRIES REPRESENTED BY ITS PROPRIETRIX V DHANALAKSHMI Vs. ZONAL ADDITIONAL DIRECTOR GENERAL OF FOREIGN TRADE
January 18, 2018
DHAVASIDHEVAR Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LIMITED
September 27, 2018
DHEEPIKA Vs. STATE OF TAMIL NADU AND OTHERS
January 19, 2018
DHURAISAMY Vs. GNANENDRAN
April 20, 2018
DIA HEALTH FOODS PVT LTD Vs. DIABLISS CONSUMER PRODUCTS PVT LTD
September 6, 2018
DICKY @ ADAIKALARAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
March 8, 2018
DIGITAL ILLUSION INDIA PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. SHRIRAM CITY UNION FINANCE LIMITED REPRESENTED BY ITS AUTHORIZED SIGNATORY
September 24, 2018
DINAKARAN Vs. STATE THROUGH THE INSPECTOR OF POLICE, GUDALUR SOUTH POLICE STATION
January 17, 2018
DINDIGUL MUSLIM KALVI SANGAM Vs. P C N M ABDUL WAHAB
August 13, 2018
DINESH CHAND SURANA Vs. DEPUTY COMMISSIONER OF INCOME TAX (BENAMI PROHIBITION) AND OTHERS
July 2, 2018
DINESH SHAH Vs. DEPUTY INSPECTOR GENERAL OF POLICE, KANCHEEPURAM RANGE, KANCHEEPURAM
June 22, 2018
DINESHKUMAR Vs. STATE OF TAMIL NADU AND OTHER
June 11, 2018
DIRECT CONTAINER LINE INC REP BY ITS AGENTS W W SHIPPING AND FORWARDING PVT LTD Vs. SIERRA TRADING PVT LTD
July 18, 2018
DIRECTOR Vs. J RADHA
February 23, 2018
DIRECTOR (TANHODA), DEPARTMENT OF HORTICULTURE Vs. A RAMAYEE
June 29, 2018
DIRECTOR GENERAL OF POLICE Vs. M RANI
June 20, 2018
DIRECTOR GENERAL OF POLICE Vs. E. JAYAKUMAR
February 1, 2018
DIRECTOR GENERAL OF POLICE MYLAPORE Vs. MUTHUPILLAI
July 24, 2018
DIRECTOR GENERAL OF POLICE, KAMARAJAR SALAI Vs. A PARTHIBAN
April 25, 2018
DIRECTOR INSTITUTE OF ROAD TRANSPORT Vs. P K MARSHAL TITO
August 23, 2018
DIRECTOR OF CO-OP AUDIT TAMILNADU SLUM CLEARANCE BOARD Vs. K SUTHANDIRA MOHAN
March 14, 2018
DIRECTOR OF COLLEGE EDUCATION, CHENNAI Vs. N BEAULA RANI
November 14, 2018
DIRECTOR OF COLLEGIATE EDUCATION Vs. SECRETARY RAJAPALAYAM RAJUS COLLEGE
July 12, 2018
DIRECTOR OF ELEMENTARY EDUCATION Vs. CORRESPONDENT, ST JOSEPH MIDDLE SCHOOL
March 5, 2018
DIRECTOR OF ELEMENTARY EDUCATION Vs. CORRESPONDENT, ST JOSEPHS RC PRIMARY SCHOOL,
April 26, 2018
DIRECTOR OF ELEMENTARY EDUCATION AND OTHER Vs. MANAGEMENT OF RC SCHOOL
February 20, 2018
DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI Vs. A G SYED MOHIDEEN
March 12, 2018
DIRECTOR OF ELEMENTARY EDUCATION, CHENNAI Vs. SUNDARAVEL RAJ
March 21, 2018
DIRECTOR OF ELEMENTARY EDUCATION, COLLEGE ROAD Vs. RANI
March 27, 2018
DIRECTOR OF ELEMENTARY SCHOOL EDUCATION Vs. P MANGALAM
March 20, 2018
DIRECTOR OF ELEMENTARY SCHOOL EDUCATION, CHENNAI Vs. MUTHU ARCHANA
July 3, 2018
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. CHENNAI PORT TRUST REP BY ITS CHAIRMAN
March 21, 2018
DIRECTOR OF INTERNATIONAL TAXATION MADRAS Vs. TVS MOTORS CO LTD
October 24, 2018
DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES Vs. D. SAMBASIVAM
July 10, 2018
DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE, ANNA SALAI Vs. M KANDASAMY
April 19, 2018
DIRECTOR OF RURAL DEVELOPMENT Vs. JEYANTHI
October 3, 2018
DIRECTOR OF SCHOOL EDUCATION Vs. SREE MUTHUKUMARASAMY P VENUGOPAL CHETTY HIGHER SECONDARY SCHOOL
March 7, 2018
DIRECTOR OF SCHOOL EDUCATION Vs. G ARJUNAN
June 20, 2018
DIRECTOR OF SCHOOL EDUCATION Vs. V DHANAPAL
June 29, 2018
DIRECTOR OF SCHOOL EDUCATION Vs. M SATISH KUMAR
July 3, 2018
DIRECTOR OF SCHOOL EDUCATION Vs. M MALARKODI
August 9, 2018
DIRECTOR OF SCHOOL EDUCATION, CHENNAI Vs. D MAHAMOODA BEEVE
July 12, 2018
DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS, COLLEGE ROAD, CHENNAI Vs. CSI HIGHER SECONDARY SCHOOL, REP BY ITS CORRESPONDENT
June 27, 2018
DIRECTOR OF TOWN PANCHAYATS KURALAGAM CHENNAI Vs. D ARUPTHA VIJAYAN
March 6, 2018
DIRECTOR OF TREASURIES AND ACCOUNTS GOVERNMENT OF TAMIL NADU Vs. T SUBBIAH
March 1, 2018
DIRECTOR VIGILANCE AND ANTICORRUPTION Vs. R SAYEE
September 11, 2018
DIRECTOR, GEOLOGY AND MINING Vs. S RAJ GANESH
October 5, 2018
DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY MADRAS Vs. MODULAR MILLENNIUM
March 13, 2018
DIRECTOR, TAMIL NADU FIRE SERVICE DEPARTMENT Vs. G THANIKACHALAM
October 4, 2018
DIRECTORATE GENERAL, EMPLOYMENT & TRAINING Vs. SRI ADHISANKARAR INDUSTRIAL TRAINING CENTRE, REPRESENTED BY ITS CORRESPONDENT
March 27, 2018
DISTRICT COLLECTOR Vs. K SUNDARAM
February 1, 2018
DISTRICT COLLECTOR Vs. K S MATHIYANANDAM
February 2, 2018
DISTRICT COLLECTOR Vs. V JEYAKODI
January 3, 2018
DISTRICT COLLECTOR Vs. M R M RAMAIYA ENTERPRISES PVT LTD
January 19, 2018
DISTRICT COLLECTOR Vs. MATHIYAZHAGAN
July 6, 2018
DISTRICT COLLECTOR Vs. V ANANTHAKRISHNAN
September 6, 2018
DISTRICT COLLECTOR Vs. KURAISA BEEVI (DIED) AND OTHERS
March 26, 2018
DISTRICT COLLECTOR -CUM- REGIONAL TRANSPORT AUTHORITY Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 2, 2018
DISTRICT COLLECTOR MADURAI DISTRICT Vs. P PERIYASAMY
August 31, 2018
DISTRICT COLLECTOR OFFICE OF DISTRICT COLLECTOR CUDDALORE DISTRICT Vs. CHETTINADU CEMENT CORPORATION BY ITS MANAGING DIRECTOR
July 9, 2018
DISTRICT COLLECTOR SALEM, SALEM DISTRICT Vs. K SUBRAMANIAN
March 8, 2018
DISTRICT COLLECTOR TRICHY DISTRICT Vs. E KAMATCHI
October 24, 2018
DISTRICT COLLECTOR VELLORE Vs. V. LALITHA
July 24, 2018
DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT Vs. K SUDHAKAR
March 26, 2018
DISTRICT COLLECTOR, KANCHIPURAM Vs. EVP ESTATES AND PROPERTIES DEVELOPMENT LTD
March 27, 2018
DISTRICT COLLECTOR, OFFICE OF DISTRICT COLLECTORATE Vs. P RENGAMMAL
September 17, 2018
DISTRICT COLLECTOR, SALEM Vs. E P VIJAYAN
June 6, 2018
DISTRICT COLLECTOR, SIVAGANGAI, SIVAGANGAI DISTRICT Vs. S MUTHU
September 27, 2018
DISTRICT COLLECTOR, TIRUCHIRAPALLI ON BEHALF OF DEPARTMENT OF ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT Vs. B MOHAMED SHERIF (DECEASED)
July 10, 2018
DISTRICT COLLECTOR, TIRUVANNAMALAI Vs. THIRUVANDHIPURAM NAGARVAZH PEOPLE
June 8, 2018
DISTRICT COLLECTOR, VILLUPURAM DISTRICT Vs. LATHA
January 4, 2018
DISTRICT COLLECTOR, VILLUPURAM DISTRICT, VILLUPURAM Vs. B. ARUMUGAM
August 29, 2018
DISTRICT EDUCATIONAL OFFICER Vs. SHANTHI VIJAY HIGH SCHOOL
August 21, 2018
DISTRICT EDUCATIONAL OFFICER Vs. S LATHA
March 14, 2018
DISTRICT REGISTRAR (ADMINISTRATION) Vs. FUTURA POLYESTERS LIMITED
June 26, 2018
DISTRICT REGISTRAR REGISTRATION DEPARTMENT Vs. M SHANMUGASUNDARAM
September 12, 2018
DISTRICT TREASURY OFFICER, KANYAKUMARI DISTRICT Vs. ORGANIZER, UNITED INDIA INSURANCE CORPORATION, NAGERCOIL, KANYAKUMARI DISTRICT
June 18, 2018
DIVINE EDUCATIONAL AND CHARITABLE TRUST Vs. THE DISTRICT COLLECTOR & ORS.
June 26, 2018
DIVISIONAL ENGINEER ORIENTAL INSURANCE COMPANY LIMITED Vs. K MAHALINGAM
September 5, 2018
DIVISIONAL MANAGER Vs. SUBALAKSHMI
January 18, 2018
DIVISIONAL MANAGER Vs. PALANIAMMAL
March 21, 2018
DIVISIONAL MANAGER Vs. C MATHIVANAN
December 6, 2018
DIVISIONAL MANAGER Vs. SEKAR AND OTHERS
June 27, 2018
DIVISIONAL MANAGER HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. MALATHI
January 17, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. L DHARMARAJ
August 30, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. GUNASEKARAN
July 6, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. E SAVURIAMMAL
July 12, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. G VERRANDRA BABU
October 23, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SUDHA
September 18, 2018
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ALWAR
September 7, 2018
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. R SARAVANAKUMAR
August 20, 2018
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUPERINTENDANT OF POLICE STATE OF TAMIL NADU
August 24, 2018
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. A GANESAN
September 3, 2018
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. K SWAMINATHAN
September 17, 2018
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SIVAKUMAR
September 10, 2018
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. ELAYAPALLAVAN
September 4, 2018
DIVISIONAL MANAGER ROYAL SUNDARAN ALIANCE INSURANCE CO LTD Vs. SHABIULLAH
September 12, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. SARASWATHI
March 22, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. KARTHIKAISAMY
September 10, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. M GIRIJA
August 30, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. MADHAVI
July 12, 2018
DIVISIONAL MANAGER, BHARTI AXA GENERAL INSURANCE CO LTD Vs. VASANTHA
July 19, 2018
DIVISIONAL MANAGER, BHARTI AXA GENERAL INSURANCE CO LTD Vs. MUNIAPPAN
July 19, 2018
DIVISIONAL MANAGER, M/S. NATIONAL INSURANCE COMPANY LTD. Vs. JAYARAMAN AND OTHERS
August 23, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. MINOR SANTHOSHKUMAR
July 4, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. ABDUL BASHEET
July 12, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED, NORTH VELI STREET, MADURAI Vs. ANBUSELVI
September 27, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. J MARUTHUPANDI
July 20, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LIMITED, CHENNAI Vs. CLARA @ KAMATCHI
July 26, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. PURANI
August 14, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. R KARPAGAM
February 27, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RANI
April 11, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD , DIVISIONAL OFFICE, KAMARAJAR SALAI, MADURAI Vs. ASTALINGAM
September 24, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD Vs. JAIN-UL-ARABHU
November 2, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. MUTHU @ MUTHAYAL
February 6, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. MAHABOOBEE
September 27, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. V T GOVINDAN
March 9, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. T KAMARAJ
June 21, 2018
DIVISIONAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ANURADHA
July 17, 2018
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. CHANDRAN
April 11, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. PREMAVATHI
October 12, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD , MOTOR THIRD PARTY CLAIM OFFICE Vs. G SARADHA
September 7, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. A. DHANALAKSHMI
November 23, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. B. ANNALAKSHMI
February 16, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUMAR
October 9, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANAGARAJ
June 20, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. ANITHAMAI
September 5, 2018
DIVISIONAL OFFICE, UNITED INDIA INSURANCE COMPANY LTD Vs. A SOORYA
July 16, 2018
DIVISONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. PRABHAKARAN
September 4, 2018
DIVYA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND OTHER
March 26, 2018
DIVYA (MINOR) Vs. L NARENDRAN
August 29, 2018
DIVYAM SPINNER Vs. GENERAL MANAGER, DISTRICT INDUSTRIAL CENTRE
March 14, 2018
DIVYASRI Vs. M SATHISH
April 13, 2018
DIXCY TEXTILES (P) LTD Vs. DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
January 24, 2018
DMJ EXPORT Vs. U P K INTERNATIONAL
August 1, 2018
DOHNAVUR FELLOWSHIP DOHNAVUR POST TIRUNELVELI DISTRICT Vs. A THIYAJA
July 19, 2018
DOLPHIN CONSTRUCTION COMPANY Vs. STATE OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
April 4, 2018
DOSS Vs. VEDHANAYAGAM AND OTHERS
April 5, 2018
DOVETON-CORRIE PROTESTANT SCHOOLS ASSOCIATION Vs. DHONADHI HITECH INNOVATIONS
July 17, 2018
DR SHANMUGASUNDARAM Vs. SECRETARY,SELECTION COMMITTEE,DIRECTORATE OF MEDICAL EDUCATION
May 31, 2018
DR. (LT). K. RAJKUMAR Vs. TAMIL NADU ARASU POTHU NOOLAGA THURAI PANIYALAR KAZHAGAM (C&D) AND OTHERS
February 26, 2018
DR. A.P.S. GURU PRAVEEN Vs. DIRECTORATE OF MEDICAL EDUCATION GOVERNMENT OF TAMILNADU KILPAUK, CHENNAI
May 25, 2018
DR. BINDU BHASKARAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND OTHERS
June 6, 2018
DR. C. CHIRSTABEL BEULAH Vs. THE UNION OF INDIA AND OTHERS
June 19, 2018
DR. DUNSTON Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING AND OTHERS
March 13, 2018
DR. G.D. BOAZ MEMORIAL HOSPITAL SCHOOL Vs. PRINCIPAL COMMISSIONER AND RESPONDENTS
July 20, 2018
DR. HARSHINI. J. AND OTHERS Vs. PRESIDENT, MEDICAL COUNCIL OF INDIA AND OTHERS
February 5, 2018
DR. ILLANGOVAN Vs. MRS. R. FATHIMA AND OTHERS
January 8, 2018
DR. J. JOEL Vs. THE DIRECTOR OF COLLEGIATE EDUCATION, COLLEGE ROAD, CHENNAI, 6 AND OTHERS
January 10, 2018
DR. JAGAN AND OTHERS Vs. THE COMMISSIONER, POLLACHI MUNICIPALITY
March 9, 2018
DR. JASIM ABDULLA ODAYAPPURATH AND OTHERS Vs. PRESIDENT, MEDICAL COUNCIL OF INDIA AND OTHERS
February 5, 2018
DR. K.V. CHANDRASEKARAN Vs. PRINCIPAL, CHENGLEPUT MEDICAL COLLEGE & ORS.
June 14, 2018
DR. KRISHNAMOORTHY AND OTHERS Vs. K. JAYAPAL
July 13, 2018
DR. KRISHNAMURTHY Vs. K.S. SELVAKUMAR
June 26, 2018
DR. KRISHNAMURTHY AND OTHERS Vs. K. RANGARAJAN AND OTHERS
July 13, 2018
DR. L. AARTHI Vs. SECRETARY TO GOVERNMENT TAMIL NADU, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
April 28, 2018
DR. LEELA SIMON Vs. SECRETARY TO GOVERNMENT OF TAMILNADU EDUCATION AND OTHERS
June 7, 2018
DR. M.A.M. RAMASWAMY CHETTIAR OF CHETTINAD CHARITABLE TRUST Vs. THE REGIONAL TRANSPORT OFFICER AND OTHERS
July 13, 2018
DR. M.S.P. SARAVANAN AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
June 7, 2018
DR. MAHBOOB ALAM I.P.S. (RETD.) Vs. THE REGISTRAR AND OTHER
August 27, 2018
DR. NIMISH DANIAL Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION TAMIL NADU MEDICAL SERVICE AND OTHERS
March 6, 2018
DR. P. SELVAKUMAR Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION TAMIL NADU MEDICAL SERVICE AND OTHERS
March 6, 2018
DR. P.K. KALYANI Vs. THE INSPECTOR OF POLICE
January 19, 2018
DR. PALLALA ISWARYA Vs. SECRETARY, MINISTRY OF AYUSH, AYUSH BHAVAN AND OTHERS
March 2, 2018
DR. PRATHAP CHANDRA REDDY Vs. INCOME TAX SETTLEMENT COMMISSION ADDITIONAL BENCH, CHENNAI MINISTRY OF FINANCE DEPARTMENT OF REVENUE 640 AND ANOTHER
June 19, 2018
DR. PREMA RUFUS Vs. THE DIRECTOR OF COLLEGIATE EDUCATION, THE JOINT DIRECTOR OF COLLEGIATE EDUCATION
July 12, 2018
DR. R. KRISHNAMURTHY AND OTHERS Vs. DR. R. VENKITAPATHY AND OTHERS
March 22, 2018
DR. R. MAHENDRAN Vs. M/S EUROVANILLE S.A.S
February 12, 2018
DR. R. SETHU Vs. THE MANONMANIAM SUNDARANAR UNIVERSITY
March 2, 2018
DR. RAJESH WILSON Vs. THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS
June 8, 2018
DR. RICHA ERNEST Vs. STATE OF TAMIL NADU AND OTHERS
May 25, 2018
DR. S. RAMADOSS Vs. PUBLIC PROSECUTOR, ARIYALUR DISTRICT
July 3, 2018
DR. S. VEL ARAVIND AND ANOTHER Vs. DR. RADHAKRISHNAN AND OTHERS
April 10, 2018
DR. S.S. JAGARAM Vs. INSPECTOR OF POLICE, ORGANISED CRIME UNIT
June 21, 2018
DR. SHANMUGAPRIYA Vs. GOVERNMENT OF TAMILNADU AND OTHERS
April 5, 2018
DR. SNS RAJALAKSHMI COLLEGE OF ARTS AND SCIENCE Vs. REGIONAL OFFICER, ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND OTHERS
April 25, 2018
DR. SREENIVASA KANNAN Vs. STATE OF TAMIL NADU AND OTHERS
February 8, 2018
DR. SUJITH M. JOSE Vs. MEDICAL COUNCIL OF INDIA AND OTHERS
July 30, 2018
DR. T. RAMASAMY Vs. THE GENERAL MANAGER (PERSONNEL), PERSONNEL ADMINISTRATIVE DEPARTMENT, INDIAN OVERSEAS BANK AND OTHERS
June 4, 2018
DR. T. SELVARAJ Vs. PRINCIPAL AND MEMBER SECRETARY, BOARD OF GOVERNOR
June 4, 2018
DR. THIRUPATHY REDDY (HUF) Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ANOTHER
August 28, 2018
DR. V. GEORGE SELVAKUMAR Vs. THE JOINT DIRECTOR OF COLLEGE EDUCATION AND OTHERS
January 11, 2018
DR. V.G. MANIKANDAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION AND OTHERS
January 8, 2018
DR. VIJAYALAKSHMI AND OTHERS Vs. P. VENKATACHALAM AND OTHERS
March 6, 2018
DR. VIJAYAN Vs. STATE
August 7, 2018
DR. VINEETH C.V. Vs. DIRECTOR DIRECTORATE OF MEDICAL EDUCATION TAMIL NADU MEDICAL SERVICE AND OTHERS
March 6, 2018
DR.KARTHIK SADASIVAM Vs. GOVERNMENT OF INDIA AND OTHERS
March 9, 2018
DR.N.SARAVANAN Vs. DR.R.NANDINI
April 3, 2018
DR.N.THANAPPAN Vs. STATE OF TAMIL NADU
March 19, 2018
DR.REDDYS LABORATORIES Vs. STATE OF TAMIL NADU
February 23, 2018
DUBAGUNTA NAGASAILA Vs. UNION OF INDIA
July 24, 2018
DURAI KUPPUSWAMY Vs. ABDUL SUKUR
July 3, 2018
DURAIBASKAR Vs. JOINT SUB REGISTRAR NO. 4, MADURAI SOUTH
June 7, 2018
DURAICHAMY AND ORS. Vs. MAYILERI
June 14, 2018
DURAIKANNU Vs. SANKAR
January 22, 2018
DURAIKANNU (A2) AND ORS. Vs. STATE
March 1, 2018
DURAIPANDI Vs. MOTCHIAH
March 7, 2018
DURAIPANDI NADAR AND OTHERS Vs. LAKSHMANAN AND OTHERS
June 7, 2018
DURAIPANDIAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
April 16, 2018
DURAIRAJ Vs. G. KANAGARAJ AND OTHERS
February 27, 2018
DURAISAMY Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
June 22, 2018
DURAISAMY Vs. KUMARASAMY
November 13, 2018
DURAISAMY Vs. STATE BY INSPECTOR OF POLICE, KANCHIKOIL POLICE STATION
September 27, 2018
DURAISAMY Vs. S SARAVANAKUMAR
October 10, 2018
DURGA DEVI Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING,ANNA SALAI
June 7, 2018
DXN HERBAL MANUFACTURING (INDIA) PVT LTD Vs. INCOME TAX OFFICER
June 21, 2018
E ANNAMALAI Vs. E INDIRANI AMMAL
January 29, 2018
E AROKIARAJ ROCKY Vs. E SOOSAY RAJ
July 3, 2018
E ASHA (MINOR) Vs. K ARULDOS
March 13, 2018
E BALASUBRAMANIAM Vs. K S BALAKRISHNAN
August 28, 2018
E BALASUBRAMANIAN Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
April 16, 2018
E C KUMANAN Vs. P PREMA
August 21, 2018
E DEVENDRAN Vs. HELLO CHENNAI WATER PRIVATE LTD
September 4, 2018
E DHANUSKODI Vs. D SREEDHAR
November 8, 2018
E I D PARRY (INDIA) LTD, REP BY ITS SENIOR MANAGER Vs. JOINT COMMISSIONER, GST AND CENTRAL EXCISE, TIRUCHIRAPALLI
July 12, 2018
E JAYACHANDRAN @ NADESSIN Vs. NAVANEETHAM @ SUNDARAVADIVU
August 13, 2018
E K KARUPPUSAMY Vs. S R RAJENDRAN
September 6, 2018
E KAVITHA Vs. A RAJITHKUMAR
August 24, 2018
E LAKSHMI Vs. M ELUMALAI
April 25, 2018
E MADASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE, SANKARANKOVIL
January 6, 2018
E MAHESWARI Vs. STATE REP BY INSPECTOR OF POLICE
October 3, 2018
E MARI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY
July 4, 2018
E MUNIYANDI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
June 21, 2018
E MURALIDHARAN Vs. ELECTION COMMISSION OF INDIA REPRESENTED BY ITS SECRETARY
September 20, 2018
E MURUGAMMAL Vs. S SUBBIAH
June 14, 2018
E MURUGAN Vs. T DANIEL
January 19, 2018
E N DURAI Vs. PONNAMMAL
March 13, 2018
E P JAYARAMAN Vs. COMMISSIONER, PANCHAYAT UNION, SHOLINGUR
June 5, 2018
E PADMA Vs. STATE REP BY INSPECTOR OF POLICE TOWN POLICE STATION
September 7, 2018
E PADMANABHAN Vs. M PONNAMBALAM
October 8, 2018
E PALANI Vs. HOME SECRETARY
January 4, 2018
E PON INDIRA Vs. K SANNASI
October 8, 2018
E PRAKASH Vs. J RUBY PRIYA
July 26, 2018
E RASAIYAN Vs. STATE REP BY INSPECTOR OF POLICE
July 26, 2018
E RAVICHANDRAN Vs. R SHANMUGHASUNDARAM
September 26, 2018
E S AADITHIYAN Vs. DISTRICT COLLECTOR
December 11, 2018
E S SELAMBANAN Vs. A SENNIMALAI GOUNDER
October 26, 2018
E SAMBANDAM AND OTHERS Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT AND ANOTHER
November 2, 2018
E SAMBASIVAM Vs. N DEVANANDAN
April 19, 2018
E SAMPATH Vs. NANJAPPA GOUNDER
June 21, 2018
E SARASWATHI Vs. CHIEF POST MASTER GENERAL
September 7, 2018
E SARASWATHI Vs. TAMIL NADU STATE EXPRESS TRANSPORTATION CORPORATION LTD
October 24, 2018
E SASIKUMAR Vs. SECRETARY
February 7, 2018
E SATHYASEELAN Vs. RECOVERY OFFICER
March 28, 2018
E SHANMUGAM Vs. STATE OF TAMILNADU
August 27, 2018
E SUNDARRAJ Vs. COMM HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT
March 2, 2018
E T RAJAPPAN Vs. E C N MARAIYAN
April 13, 2018
E V MOHAN Vs. ARULMIGU SENGALUNEER
April 23, 2018
E V NAGANATHAN (DIED) Vs. P INDRANI
October 12, 2018
E. ANJUR AMMAL Vs. STATE OF TAMIL NADU
February 2, 2018
E. ARUNAGIRI Vs. COMMISSIONER, TAMIL NADU CO
April 9, 2018
E. EZHILARASI AND OTHERS Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION AND OTHERS
June 7, 2018
E. JAYARAMAN Vs. TAMIL NADU MARITIME BOARD
June 18, 2018
E. KAMAL RAJ Vs. THE SECRETARY, STAFF SELECTION COMMISSION AND ORS.
April 19, 2018
E. KEMBURAJI AND OTHERS Vs. STATE GOVERNMENT OF TAMIL NADU
January 23, 2018
E. MUNUSAMY Vs. GOVERNMENT OF TAMIL NADU REP. BY THE SECRETARY TO THE GOVERNMENT
July 20, 2018
E. MURUGAIAH Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT
March 21, 2018
E. NAGARAJAN AND ANR. Vs. A. ANANDHAN
January 8, 2018
E. POONKODI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND OTHERS
June 21, 2018
E. RANJIT KURUVILLA Vs. RAJARAM K. KINGER
July 19, 2018
E. RAVI Vs. COMMISSIONER OF POLICE, GREATER CHENNAI POLICE OFFICE AND OTHERS
June 20, 2018
E. SAMY (IN CRL MP (MD) NO. 1003 OF 2018 AND CRL OP (MD) NO. 17080 OF 2016/ACCUSED NO. 10) Vs. THE INSPECTOR OF POLICE, THALLAKULAM POLICE STATION, MADURAI DT., AND ANOTHER (IN BOTH CASE)
February 9, 2018
E. SUBBU MUTHURAMALINGAM Vs. DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TAMIL NADU, CHENNAI AND OTHERS
June 4, 2018
E. SUKANYA Vs. S. CHENNIAPPAN @ MUTHUKRISHNAN
April 6, 2018
E. THANGARASU & ORS. Vs. THE STATE OF TAMIL NADU
June 25, 2018
E. THANIKACHALAM AND OTHERS Vs. COLLECTOR, VELLORE DISTRICT AND OTHERS
April 5, 2018
E. THIURVENGADAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 9, 2018
E. VANISREE Vs. V. EJAUMALAI
April 25, 2018
E. VASUDEVAN Vs. THE JOINT MANAGING DIRECTOR TAMIL NADU CO-OPERATIVE MILK PRODUCERS
July 11, 2018
E.M. PR. MUTHAPPAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
January 5, 2018
E.S.I CORPORATION AND OTHERS Vs. M/S. CAC COTTON MILLS AND OTHERS
June 19, 2018
EAGLE - OMEGA AND KR AND CO (JV) Vs. GENERAL MANAGER, SOUTHERN RAILWAY, HEAD QUARTERS OFFICE, PARK TOWN
July 16, 2018
EAPAN VETTATH EAPAN Vs. DEPUTY DIRECTOR OF HORTICULTURE
February 8, 2018
EASIKUMAR AND ANOTHER Vs. THE MANAGER, NATIONAL INSURANCE COMPANY LIMITED
March 16, 2018
EAST COAST CONSTRUCTIONS & INDUSTRIES LIMITED, REPRESENTED BY ITS GENERAL MANAGER FINANCE S SURESH Vs. ADDITIONAL COMMISSIONER, SERVICE TAX II COMMISSIONERATE
January 2, 2018
EASTERN CHROME TANNING CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER (CT)
February 6, 2018
EASWARI AND OTHER Vs. PERUMAL AND OTHERS
January 31, 2018
EATON POWER QUALITY PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER
June 8, 2018
EBENEZER VASEKARAN EDWARD Vs. KEZIA G EDWARD
February 6, 2018
EDALAKUDY PARASURAMAN, PERUNTHERU CHAYAKARA TRUST Vs. NAGERCOIL MUNCIPALITY, REPRESENTED BY ITS COMMISSIONER
October 4, 2018
EDUCATION AGENCY Vs. S KALYANI
August 3, 2018
EDWARD RAJ Vs. ANTONY KUMAR
July 3, 2018
ELAMPARUTHI Vs. STATE BY INSPECTOR OF POLICE
August 21, 2018
ELANCHEZHIAN Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND OTHERS
June 7, 2018
ELANGIAM AND OTHER Vs. THE STATE OF TAMIL NADU AND OTHERS
July 11, 2018
ELANGOVAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
June 5, 2018
ELANGOVAN Vs. STATE BY INSPECTOR OF POLICE
July 6, 2018
ELAVARASAN @ SIVAGNANAPRAKASM Vs. SECRETARY, NEYVELI LIGNITE CORPORATION, NEYVELI, CUDDALORE DISTRICT
March 28, 2018
ELAYAPERUMAL Vs. MARUTHA MUTHU
February 19, 2018
ELAYARAJA Vs. RUKMANI @ RANI
September 11, 2018
ELEPHANT G RAJENDRAN Vs. CHIEF SECRETARY, GOVT OF PUDUCHERRY, CHIEF SECRETARIAT AND ORS
January 8, 2018
ELEPHANT G. RAJENDRAN Vs. STATE OF TAMIL NADU
November 30, 2018
ELITE FURNITURE MART Vs. ASSISTANT COMMISSIONER (ST) NAWAB HAKKIM ROAD CIRCLE
June 11, 2018
ELLAMMAL Vs. PANJALIAMMAL
January 10, 2018
ELLAMMAL Vs. SHANMUGHAM
September 11, 2018
ELLAPPAN Vs. STATE BY INSPECTOR OF POLICE
October 23, 2018
ELNET TECHNOLOGIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 8, 2018
ELUMALAI Vs. STATE OF TAMIL NADU AND OTHERS
January 22, 2018
ELUMALAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
December 10, 2018
ELUMALAI Vs. RAMANI
August 3, 2018
ELUMALAI Vs. AYYANAR
March 1, 2018
ELUMALAI(DIED) Vs. SAMINATHAN
September 14, 2018
EMERSON PROCESS MANAGEMENT CHENNAI LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
April 20, 2018
EMPEE DISTILLERIES LIMITED, REP BY ITS MANAGING DIRECTOR, SHAJI PURUSHOTHAMAN Vs. GIMPEX PRIVATE LTD , REP BY ITS AUTHORISED SIGNATORY, K RAJA
June 4, 2018
EMPEE DISTILLERIES LTD Vs. MOHAN BREWERIES AND DISTILLERIES LIMITED
April 10, 2018
EMPLOYEES STATE INSURANCE CORPORATION Vs. MOGRELIA
March 5, 2018
EMPLOYEES STATE INSURANCE CORPORATION Vs. ESSARGEE MILLS
August 7, 2018
EMPLOYEES STATE INSURANCE CORPORATION Vs. SOUTHERN PETRO CHEMICAL INDUSTRIES
April 16, 2018
ENGINEERING PROJECTS (I) LTD Vs. GENERAL MANAGER
December 18, 2018
ER. K. SUMATHI Vs. THE CHAIRMAN AND MANAGING DIRECTOR AND OTHERS
July 20, 2018
ER. M. SHANMUGA DAS Vs. STATE OF TAMIL NADU
June 27, 2018
ERGOMAXX (INDIA) PRIVATE LIMITED Vs. STATE OF TAMIL NADU
February 28, 2018
ERODE DISTRICT CO-OPERATIVE SPINNING MILLS LTD Vs. JOINT DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION SUB REGIONAL OFFICE
June 28, 2018
ERODE INSTITUTE OF CHEMICAL TECHNOLOGY REP BY ITS SPECIAL OFFICER Vs. LAKSHMI BAI
October 10, 2018
ESAKKI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (THIRUNELVELI REGION)
September 17, 2018
ESAKKIAMMAL Vs. THE STATE OF TAMIL NADU
March 15, 2018
ESHWARAN Vs. STATE REP BY SUB INPSECTOR OF POLICE
October 12, 2018
ESI CORPORATION Vs. JAYAVILAS MEALS HOTEL
July 4, 2018
ESSAKIMUTHU Vs. CORRESPONDENT, JOSE MATRICULATION SCHOOL
September 18, 2018
ESSEL VISION PRODUCTIONS LTD. Vs. BHARAT SANCHAR NIGAM LIMITED BHARAT SANCHAR BHAVAN HARISH CHANDRA MATHUR LANE JANPATH, NEW DELHI
January 4, 2018
ESTATE OF MKA CHARITIES Vs. ASST DIRECTOR OF INCOME-TAX (EXEMPTIONS)
August 1, 2018
ESWARAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
August 29, 2018
ESWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT & ORS.
March 16, 2018
ESWARI Vs. STATE OF TAMIL NADU AND OTHERS
April 9, 2018
ETTAMMAL Vs. PADMA
November 26, 2018
ETTI Vs. KISTAPPA NAIDU (DECEASED)
January 3, 2018
ETTIYAPPAN Vs. P.DHANABAGYAM
March 20, 2018
EUGENE JOTHINATHAN Vs. JOTHI
October 11, 2018
EVELYN GENELA Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE & INSPECTOR GENERAL OF PRISONS, EGMORE, CHENNAI
June 4, 2018
EVERSHINE WOOD PACKAGING PVT LTD , SRIPERUMBUDURREP BY ITS MANAGER Vs. GST COUNCIL, GST COUNCIL SECRETARIAT, NEW DELHI
July 17, 2018
EVOLV CLOTHING COMPANY PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 14, 2018
EX.MILL WORKERS EMPLOYEES WELFARE UNION Vs. UNION OF INDIA
January 9, 2018
EXECUTIVE ENGINEER Vs. K.KARUPPAIAH
March 12, 2018
EXECUTIVE ENGINEER ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD Vs. S KARUPPANAN
August 30, 2018
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TAMIL NADU HOUSING BOARD Vs. M KANDASAMY
October 5, 2018
EXECUTIVE ENGINEER TAMILNADU KUDINEER VADIKAL VARIAM PARAMARIPPU KOTTAM (PILLUR) Vs. M SAKTHIVEL
April 11, 2018
EXECUTIVE ENGINEER, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD, MAINTENANCE DIVISION Vs. DEPUTY COMMISSIONER OF LABOUR, MADURAI
June 29, 2018
EXECUTIVE OFFICER Vs. SRINIVASARAMA BATTAR AND OTHERS
March 21, 2018
EXECUTIVE OFFICER Vs. SRIRANGAN
August 28, 2018
EXECUTIVE OFFICER Vs. G.K. PALANISAMY
February 15, 2018
EXECUTIVE OFFICER Vs. RAMADOSS NAIDU
February 28, 2018
EXECUTIVE OFFICER SETHIATHOPPU TOWN PANCHAYAT Vs. BALASUBRAMANIYAN
March 8, 2018
EXECUTIVE OFFICER, A/M SUBRAMANIASWAMY THIRUKOVIL Vs. P SUBRAMANIAM
June 28, 2018
EXECUTIVE OFFICER, MARAKKANAM TOWN PANCHAYAT Vs. MURUVAMMAL
March 13, 2018
EXECUTIVE OFFICER, PETHAMPALAYAM TOWN PANCHAYAT PETHAMPALAYAM POST Vs. S NAVEENKUMAR
June 21, 2018
EXECUTIVE OFFICER, THIRUVAZHUTHEESWARAR PERIANAYAGI AMMAN DEVASTHANAM EARVADI Vs. V NARAYANAN
September 28, 2018
EXPO FREIGHT PVT LTD Vs. SUPREME OVERSEAS EXPORTS (INDIA) PVT LTD
December 12, 2018
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD, (NOW ECGC LIMITED) Vs. ZORO GARMENTS PRIVATE LTD, REP BY ITS MANAGING DIRECTOR
July 24, 2018
EXPRESS CLEARING AGENCY Vs. CHENNAI PORT TRUST
February 14, 2018
EZHIL BHARATHI Vs. DEPUTY REGISTRAR OF CO
April 20, 2018
EZHILARASAN Vs. STATE
January 24, 2018
EZHILMARAN Vs. MICHAEL
February 2, 2018
EZHUMALAI Vs. STATE BY INSPECTOR OF POLICE, KARUNGALAPALAYAM POLICE STATION
July 3, 2018
EZUMALAI Vs. VENKATESA GOUNDER
November 29, 2018
F JACINTHA MARY Vs. STATE OF TAMIL NADU
March 7, 2018
F LAAZAR Vs. SURESH CHAND SURANA
June 12, 2018
F LOUIS ARUL JOSEPH Vs. STATE OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT
April 23, 2018
F SOPHIYA Vs. D EBENEZER BAKKIYAMS
March 15, 2018
F SURESH XAVIER Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (LAW & ORDER)
April 3, 2018
F X MAHIMAINATHAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 26, 2018
FAITHFUL ENGINEERS PRIVATE LTD Vs. DEPUTY COMM OF CENTRAL EXCISE
January 19, 2018
FALCON TYRES LIMITED Vs. GEODIS OVERSEAS PRIVATE LIMITED
February 15, 2018
FAMILY MANAGER RAJAMANICKAM Vs. WAKF COMMITTEE REP BY MUTHAVALLI, JANAB ABDUL JABBAR, ANTHIYUR CUSBA
August 6, 2018
FARITHA AMMAL Vs. K M AHAMAD SHAH
September 28, 2018
FAROOK ALI Vs. NATESAN
March 14, 2018
FAROOQ @ MOHAMED FAROOQ Vs. STATE REP BY INSPECTOR OF POLICE
March 12, 2018
FAST TRACK PVT LTD Vs. DIVISIONAL RAILWAY MANAGER
September 24, 2018
FERDOUS ESTATE PVT. LTD. Vs. GOVERNMENT OF TAMIL NADU
October 8, 2018
FERNANDEZ DAREL RIANO Vs. STATE REP BY INTELLIGENCE OFFICER
March 16, 2018
FFE MINERALS INDIA PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME-TAX
August 13, 2018
FIREPRO SYSTEMS PVT LTD Vs. SUMIT PIPE INDUSTRIES REP BY ITS PROPRIETOR SUMIT AGARWAL
July 18, 2018
FIRM FOUNDATIONS AND HOUSING PVT. LTD. Vs. PRINCIPAL COMMISSIONER, OFFICE OF THE PRINCIPAL COMMISSIONER OF SERVICE TAX
April 6, 2018
FIT PERSON CUM EXECUTIVE OFFICER Vs. T PITCHAI PILLAI
September 17, 2018
FLORIDA CONSTRUCTIONS (P) LTD. Vs. THE BANYAN
January 29, 2018
FOOD CORPORATION OF INDIA Vs. V M MADHUSOODHANAN
December 11, 2018
FORD MOTOR PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
April 17, 2018
FRANCHIS Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
February 27, 2018
FRANCIS XAVIER Vs. KHAJA UDUMAN
April 24, 2018
FRANCOISE ARMANDLE @ FRANCOISE ANNIETOSETTE Vs. RAMU
July 23, 2018
FRANSUVA SOUNDARRAJAN Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE, LAND GRABBING CELL, CRIME BRANCH, MADURAI
June 19, 2018
FRIENDLY TRANSPORT Vs. G M M CO LTD
February 1, 2018
FRIENDS CABLE T.V. Vs. SANTHOSH KUMAR
February 22, 2018
FUTURE GENERAL INDIA INSURANCE CO , LTD Vs. A MATHIVANAN
August 24, 2018
FUTURE GENERAL INDIA INSURANCE COMPANY LTD Vs. VASURAJAN
April 6, 2018
G A SELVAKUMAR Vs. RADHA
July 18, 2018
G ADHISESHANN Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING, CHENNAI
July 10, 2018
G ALADIYAN Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
October 4, 2018
G AMALA Vs. RAJENDRAN
January 18, 2018
G ANANDAN Vs. SUPERINTENDENT OF POLICE
February 20, 2018
G ANBUCHEZHEIAN Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT
August 6, 2018
G ANNAMALAI Vs. INSPECTOR OF POLICE
March 9, 2018
G ARJUNAN Vs. STATE OF TAMIL NADU
July 17, 2018
G ARUMUGAM Vs. STATE OF TAMILNADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT
October 9, 2018
G BALAGURUNATHAN Vs. STATE REPRESENTED BY DRUG INSPECTOR
September 18, 2018
G BALASUBRAMANIAN Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED
March 2, 2018
G BALASUNDARAM Vs. V GOVINDARAJAN
February 22, 2018
G BASKAR Vs. METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD
September 7, 2018
G BIBIN GNANAKUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
February 20, 2018
G C PORUS Vs. TAMILARASI
July 18, 2018
G CHANDRAN Vs. REGISTRAR, TAMIL UNIVERSITY, THANJAVUR
July 5, 2018
G DHARMAR Vs. G JEYASEKAR
October 23, 2018
G ELUMALAI Vs. INSPECTOR OF POLICE
March 16, 2018
G EZHUMALAI Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT, TIRUVANNAMALAI
July 9, 2018
G GAYATHRI Vs. G&M TRANSPORTING COMPANY
October 3, 2018
G GEORGE VICTOR Vs. STATE OF TAMIL NADU
April 10, 2018
G GOVINDARAJ Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
February 7, 2018
G GURUDEVAN Vs. STATE OF TAMILNADU, REP BY ITS SECRETARY TO GOVERNMENT
April 12, 2018
G J TAMILARASU Vs. STATE OF TAMIL NADU
September 12, 2018
G JAMUNA DEVI Vs. R RAMESH
March 21, 2018
G JAYAGOPAL Vs. G MADHANGOPAL
August 21, 2018
G JAYARADHA Vs. C R UMAPATHI
August 27, 2018
G JAYARAMAN Vs. V PREMAVATHI
January 25, 2018
G JEYACHANDRA Vs. DOMINIC BENSIGAR
June 18, 2018
G JOHN EDWARD Vs. SABINA MARY
June 5, 2018
G JOTHIMANI Vs. P C RENGANATHAN
January 18, 2018
G KALIYAPPAN Vs. SUB COLLECTOR
February 14, 2018
G KALIYASAMY Vs. GOVERNMENT INDUSTRIAL INSTITUTE
April 4, 2018
G KAMALA Vs. GOVERNMENT OF TAMIL NADU REP BY DEPUTY SECRETARY TO GOVERNMENT
April 24, 2018
G KANAGARAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
August 20, 2018
G KANAGASABAI Vs. SECRETARY, DEPARTMENT OF HIGHER EDUCATION
September 14, 2018
G KANDHASAMY Vs. STATE REP BY INSPECTOR VIGILANCE AND ANTI CORRUPTION KRISHNAGIRI
February 19, 2018
G KANNAN Vs. MEENA @ SHEELA
September 28, 2018
G KANNAN Vs. DISTRICT COLLECTOR
December 10, 2018
G KARUNANIDHI Vs. K K GAYATHRI
January 4, 2018
G KAVITHA Vs. REVENUE DIVISIONAL OFFICER, MELUR DIVISION AT OTHAKADAI, MADURAI DISTRICT
March 28, 2018
G KOTHANDAN Vs. STATE, REP BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION CHENNAI CITY CIRCLE-II
October 5, 2018
G KRISHNAMURTHY Vs. SANTHAKUMARI
August 21, 2018
G KRISHNAN Vs. SAMALPATTI VILLAGERS
August 1, 2018
G LAKSHMANAN Vs. MURUGAN
June 27, 2018
G LAKSHMI Vs. GOVERNMENT OF TAMIL NADU
October 24, 2018
G LAKSHMIPATHY Vs. P SURESH BABU
October 22, 2018
G LOGANATHAN Vs. SUB COLLECTOR
February 14, 2018
G LOKAMBAL Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
March 5, 2018
G M VYAS Vs. NATIONAL TEXTILE CORPORATION
March 7, 2018
G MAHALAKSHMI Vs. R MANOKARAN
January 25, 2018
G MANI Vs. V MOHAN
August 29, 2018
G MANIKANDAN Vs. UNION OF INDIA
September 6, 2018
G MANIKANDAN Vs. STATE REP BY INSPECTOR OF POLICE
April 23, 2018
G MARI RAJAN Vs. INSPECTOR OF POLICE OOMACHIKULAM POLICE STATION
October 1, 2018
G MARRIAPPAN Vs. STATE THROUGH INSPECTOR OF POLICE
April 13, 2018
G MASILAMANI PROPRIETOR Vs. COMMISSIONER OF CUSTOMS
August 27, 2018
G MEGANATHAN Vs. SYNDICATE ANNA UNIVERSITY
September 17, 2018
G MEGANATHAN Vs. SYNDICATE, ANNA UNIVERSITY
April 12, 2018
G MOHAN DOSS Vs. COMMISSIONER OF POLICE VEPERY
August 23, 2018
G MUNUSAMY Vs. UNION OF INDIA
February 16, 2018
G MURUGADASS Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI
April 13, 2018
G NACHIMUTHU Vs. MEHALA MACHINERIES INDIA LIMITED REP BY ITS MANAGER/P A HOLDER
April 13, 2018
G NANDAGOPAL Vs. COMMISSIONER OF POLICE
January 22, 2018
G P NURSERY AND PRIMARY SCHOOL Vs. V SEETHAPATHY
July 19, 2018
G PADMANAPAN Vs. CHIEF SECRETARY TO GOVERNMENT
October 10, 2018
G PADMAVATHI Vs. A KESAVAN
April 13, 2018
G PALANI DOSS Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 13, 2018
G PANNEERSELVAM Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND HEAD OF FOREST FORCE, CHENNAI
April 17, 2018
G PARAS SINGH MUNOTH Vs. GYANLATHA
June 6, 2018
G PAULRAJ Vs. S RAMALAKSHMI
July 5, 2018
G PONMANI Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
March 2, 2018
G PRABAKARAN Vs. SUPERINTENDENT OF POLICE
September 20, 2018
G PURUSHOTHAMAN Vs. SELVARAJ
January 5, 2018
G R CONSTRUCTION Vs. KRITI MACHINERY PVT LTD
April 5, 2018
G R D TRUST Vs. DEPUTY COMMISSIONER OF INCOME (EXEMPTIONS )
April 10, 2018
G RAGAVALU Vs. N SAROJA
April 19, 2018
G RAJA Vs. STATE OF TAMILNADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
March 6, 2018
G RAJENDRAN Vs. REVENUE DIVISIONAL OFFICER, DHARMAPURI
April 26, 2018
G RAMDOSS Vs. SHANTHI
March 9, 2018
G RAMESH Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
January 29, 2018
G RANGANAAYAKI Vs. DIRECTORATE GENERAL OF HEALTH SERVICES MINISTRY OF HEALTH AND FAMILY WELFARE
May 11, 2018
G ROBIN SITHARANJAN Vs. STATE OF TAMIL NADU
January 22, 2018
G S JAGADEESH Vs. CHAIRMAN, TAMIL NADU AMBEDKAR LAW UNIVERSITY
March 13, 2018
G SACRATEES Vs. STATE OF TAMIL NADU
April 12, 2018
G SANGEETHA Vs. AUTHORIZED OFFICER, BANK OF BARODA
April 25, 2018
G SARAVANAN Vs. SECRETARY, FORT ST GEORGE
March 26, 2018
G SARAVANAN Vs. J SANKARANARAYANAN
October 10, 2018
G SARAVANAN Vs. B SURULIRAJ
October 10, 2018
G SASIKUMAR Vs. MANICKAVASAGAM
October 5, 2018
G SELVAKUMAR Vs. BAR COUNCIL OF INDIA
February 5, 2018
G SENGUTTUVAN Vs. INSPECTOR GENERAL OF POLICE
October 5, 2018
G SHANMUGAM Vs. DEPUTY GENERAL MANAGER (B&C)
February 23, 2018
G SHANTHI Vs. HALIMA JOHN
June 4, 2018
G SIVAPARAKASAM Vs. MANAGING DIRECTOR
June 22, 2018
G SOUNDARARAJAN Vs. S A THOOYAMANI
September 26, 2018
G SRINIVASAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
April 21, 2018
G SUBRAMANIAN Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
March 9, 2018
G SUBRAMANIAN Vs. SUNDARAM (DIED)
January 23, 2018
G SUDHA BHARATHI Vs. SUPERINTENDENT OF POLICE
January 25, 2018
G SUGUMARAN Vs. STATE OF TAMIL NADU
September 14, 2018
G SUGUNAMBAL Vs. DHANALAKSHMI AMMAL
April 23, 2018
G SUMARMAL Vs. K RAJATHI AMMAL
September 12, 2018
G SUMATHI Vs. P JEYARAJ
April 17, 2018
G SUMATHY Vs. K ANBAZHAGAN
July 13, 2018
G SUNDARAJAN Vs. G RAJENDRAN
October 1, 2018
G SUNDARRAJAN Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF RURAL DEVELOPMENT
September 4, 2018
G SURESH Vs. DEPUTY SUPERINTENDENT OF POLICE
July 24, 2018
G SURESH Vs. DIRECTOR, DIRECTORATE OF GOVERNMENT EXAMINATION
January 30, 2018
G THIYAGARAJAN Vs. DAVID ARUL
July 3, 2018
G THIYAGARAJAN Vs. PONMUDI PILLAI
June 14, 2018
G THYAGARAJAN Vs. TAMIL NADU STATE CONSTRUCTION CORPORATION
April 16, 2018
G TOMAS ICCAC BENJAMIN Vs. SIVAPRIYA
January 29, 2018
G UDAYAKUMAR Vs. SREE RANGANATHAR SPINNERS
May 18, 2018
G V COTTON MILLS (P) LTD REP BY ITS MANAGING DIRECTOR Vs. ASSISTANT COMMISSIONER (CT), AVARAYAMPALAYAM ASSESSMENT CIRCLE CORPORATION OF SHOPPING COMPLEX
March 16, 2018
G VAIRAVAN Vs. SUPERINTENDENT OF POLICE
January 22, 2018
G VANAJA Vs. ABDHUL HAKKIM
July 20, 2018
G VASANTHA Vs. INSPECTOR OF POLICE, ANCHETTY POLICE STATION, KRISHNAGIRI DISTRICT
March 9, 2018
G VASANTHA Vs. S N T & CO SAMPU PANNAI HARUR
September 4, 2018
G VENKATACHALAM Vs. AL AR K VR CHINNA VEERAPPAN
July 2, 2018
G VENKATACHALAPATHY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
April 12, 2018
G VENKATESAN Vs. TWO YEARS DIPLOMA MEDICAL LABORATORY TECHNICIAN ASSOCIATION
June 20, 2018
G VENKATESAN Vs. K S RAVICHANDRAN
October 22, 2018
G VENUGOPAL Vs. G SALMA PARVEEN
March 23, 2018
G VIJAYA Vs. MERCURY CAR RENTALS LTD
April 24, 2018
G VIJI Vs. G RAMESH
March 26, 2018
G VIMALA Vs. STATE
June 25, 2018
G VINODH Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HEALTH AND FAMILY WELFARE DEPARTMENT
July 17, 2018
G VIVEK KUMAR Vs. DISTRICT COLLECTOR
April 25, 2018
G YOGESH KUMAR S/O GOPAL RAO Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY, PROHIBITION AND EXCISE DEPARTMENT
September 6, 2018
G. AMALA MARIYA AND OTHERS Vs. S. KEETHESWARAN AND OTHERS
February 26, 2018
G. AMMULAKSHMI Vs. R. GNANASEKARAN
June 11, 2018
G. ANTONY PREMKUMAR Vs. STATE AND OTHERS
April 25, 2018
G. ARJUNAN Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT, HOME DEPARTMENT,
February 8, 2018
G. AROKIA ARUL RAJ Vs. MEDICAL COUNCIL OF INDIA, MCI BUILDING POCKET
May 17, 2018
G. BRABAHAR AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
February 5, 2018
G. CHANDIRAN Vs. DIRECTOR, TRIBAL WELFARE DEPARTMENT AND OTHERS
July 24, 2018
G. CHANDRA AND OTHERS Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND OTHERS
March 13, 2018
G. DEVADASS Vs. STATE OF TAMIL NADU AND OTHERS
June 4, 2018
G. DEVADHAS, B.SC., B.L. Vs. THE PUBLIC INFORMATION OFFICER, PERSONNEL AND ADMINISTRATIVE REFORMS(Q)DEPARTMENT AND OTHERS
August 30, 2018
G. DEVASAHAYAM Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU AND OTHERS
September 3, 2018
G. DURAIRAJ Vs. REGIONAL TRANSPORT OFFICER AND OTHER
July 31, 2018
G. GAYATHRI Vs. P. JAGAN
June 20, 2018
G. GUNASEKARAN Vs. THE INSPECTOR GENERAL WEST ZONE, TIRUPPUR AND OTHERS
August 6, 2018
G. GUNASEKARAN Vs. THE CHAIRMAN, TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD
August 31, 2018
G. INDHUMATHI Vs. A. VARADHARAJ
June 14, 2018
G. JEEVA SHARON CELEENA Vs. K. SAMUEL
April 9, 2018
G. JOHN EDWARD Vs. SABINA MARY
June 5, 2018
G. KANAKARAJ Vs. THE STATE OF TAMILNADU AND OTHERS
August 31, 2018
G. KARTHIK Vs. THE SUPERINTENDENT OF POLICE, THANJAVUR AND OTHERS
June 8, 2018
G. KESAVAN Vs. P. VISALAKSHI
February 2, 2018
G. KOTHANDAPANI Vs. R. SIVASHANKARI AND OTHERS
January 29, 2018
G. KUTHA BAKSH(DIED) Vs. KUZHANDAISAMY
June 22, 2018
G. LOGESWARAN Vs. STATE
December 6, 2018
G. MAHABOOB KHAN AND OTHERS Vs. STATE AND OTHER
August 23, 2018
G. MANIMEGALAI Vs. GOVERNMENT OF TAMIL NADU
February 6, 2018
G. MANJUNATH Vs. STATE OF TAMIL NADU AND OTHERS
January 19, 2018
G. MARAGATHA MEENAKSHI AND OTHERS Vs. THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU MUNICIPAL AND WATER SUPPLY ADMINISTRATION ST.GEORGE FORT CHENNAI AND OTHERS
January 11, 2018
G. MARICHAMY Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND OTHERS
August 24, 2018
G. MUNIYASAMY Vs. THE COMMISSIONER OF POLICE, MADURAI CITY AND OTHERS
July 18, 2018
G. MURUGESAN Vs. STATE OF TAMIL NADU AND OTHERS
June 4, 2018
G. MUTHUKRISHNAN Vs. DEPUTY REGISTRAR OF CO
February 26, 2018
G. MUTHULAKSHMI Vs. THE STATE OF TAMIL NADU AND ORS.
July 27, 2018
G. PUNNIYAMOORTHY AND OTHERS Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF HUMAN RESOURCES DEVELOPMENT
June 5, 2018
G. PUSHPBAVATHI AND ORS. Vs. P. VISWANATHAN AND ORS.
April 11, 2018
G. RADHAKRISHNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND ANOTHER
February 1, 2018
G. RAJADURAI Vs. S. MURUGAN AND OTHER
June 28, 2018
G. RAJASEKARAN Vs. COMMISSIONER, AGRICULTURAL MARKETING AND AGRI BUSINESS, GUINDY
July 24, 2018
G. RAJESH Vs. ESTATE OFFICER CUM MUNICIPAL COMMISSIONER NAGERCOIL MUNICIPALITY NAGERCOIL
July 13, 2018
G. RAJESWARI Vs. THE DIRECTOR OF SCHOOL EDUCATION, CHENNAI
June 7, 2018
G. RAMU Vs. J. GURUMURTHY
March 13, 2018
G. RATHINASABAPATHY AND ORS. Vs. UNION OF INDIA, REP. BY MINISTRY OF POWER, AND ORS.
January 17, 2018
G. SAKTHI RAO Vs. DIRECTOR OF LEGAL STUDIES AND OTHERS
April 24, 2018
G. SAKTHIVEL Vs. MANAGING DIRECTOR TAMIL NADU STATE MARKETING CORPORATION, (TASMAC), CMDA COMPLEX, EGMORE, CHENNAI
March 28, 2018
G. SELVAMOORTHY Vs. HEERACHAND JAIN
June 14, 2018
G. SHANMUGASUNDAR Vs. INSPECTOR GENERAL OF REGISTRATION, REGISTRATION DEPARTMENT AND OTHERS
March 2, 2018
G. SHEIK MOHAIDEEN Vs. S. DEIVENDRAN
June 7, 2018
G. SITHIVINAYAGAMOORTHY Vs. STATE THROUGH THE INSPECTOR OF POLICE
November 2, 2018
G. SIVAKUMAR Vs. GOVERNMENT OF TAMIL NADU & ORS.
June 26, 2018
G. SRINEVASAN AND OTHERS Vs. DIVISIONAL ENGINEER
September 5, 2018
G. SRIRAMULU Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSIR) AND OTHERS
August 23, 2018
G. SUBBARAMAN AND ORS. Vs. STATE
February 5, 2018
G. SUDHAKAR Vs. DIRECTOR GENERAL OF POLICE
January 10, 2018
G. SUGANTHY Vs. SECRETARY, MINISTRY OF SCHOOL EDUCATION AND OTHERS
September 4, 2018
G. SUMATHI Vs. COMMISSIONER, ERODE CITY MUNICIPAL CORPORATION AND OTHERS
August 9, 2018
G. SUNDARAM Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST & ORS.
June 29, 2018
G. THALAPATHI Vs. THE REGIONAL PASSPORT OFFICER AND OTHER
July 17, 2018
G. THIYAGARAJAN Vs. PONMUDI PILLAI
June 14, 2018
G. VARATHARAJAN Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND OTHERS
June 4, 2018
G. VASANTHI Vs. P. LOGANATHAN AND OTHERS
March 1, 2018
G. VENKATESAN Vs. THE STATE
February 7, 2018
G. VENUGOPAL Vs. MANJULA AND ORS.
April 11, 2018
G. VIJAY ANAND Vs. G. RAJARAJESWARI
October 24, 2018
G. VINODHYA Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
February 20, 2018
G.A. BUSHRA SHABNAM Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
February 7, 2018
G.BHASKARAN Vs. B.JAYACHITRA
February 13, 2018
G.CHANDRASEKAR Vs. PONNUTHAI
January 23, 2018
G.GOPAL S/O.GURUSAN (LATE) Vs. BRANCH MANAGER INDIAN BANK
January 25, 2018
G.GURUSAMY @ APPU Vs. DISTRICT REVENUE OFFICER AND OTHER
January 25, 2018
G.K. BALASUBHRAMANI Vs. COMMISSIONER
January 2, 2018
G.K.CHELLAIAH (DECEASED) & ORS. Vs. G. GANESH
February 2, 2018
G.K.M. INDANE GAS SERVICE Vs. INDIAN OIL CORPORATION LTD.
January 24, 2018
G.M. RAMACHANDRAN Vs. STATE OF TAMIL NADU AND OTHERS
March 14, 2018
G.N. CHANDRAMOHAN AND OTHERS Vs. INDIRANI AND OTHERS
February 2, 2018
G.P. KANNAKI Vs. THE MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 6, 2018
G.VIJAYA Vs. M.GURUSAMY
January 22, 2018
GABRIEL Vs. JAISLY @ DAISY
July 31, 2018
GABRIEL UDAYAR Vs. STATE OF TAMIL NADU, REP BY DISTRICT COLLECTOR, TRICHY
June 21, 2018
GAJALAKSHMI Vs. K RAMALINGAM
January 10, 2018
GALAXY AMAZE KINGDOM LTD REP BY ITS EXECUTIVE DIRECTOR Vs. S KOWSALYA
October 30, 2018
GAM DHANDAPANI S/O GA MUTHU ERULAPPAN CHETTIAR Vs. N MANIMARAN
March 9, 2018
GAMMON INDIA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 3, 2018
GANAPATHI Vs. S SAKTHIVEL
September 20, 2018
GANAPATHI PANDIAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
September 7, 2018
GANAPATHY Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI
January 12, 2018
GANAPATHY Vs. STATE OF TAMIL NADU AND OTHERS
March 2, 2018
GANAPATHY MAISTRY Vs. RAMALINGAM
September 28, 2018
GANAPATHY(DIED) Vs. SURESH KUMAR
August 2, 2018
GANAPATHY(DIED) Vs. SURESH KUMAR
August 3, 2018
GANDHI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT AND OTHERS
April 9, 2018
GANDHI KALVI NILAYAM HIGH SCHOOL Vs. THE STATE OF TAMIL NADU AND ORS.
June 7, 2018
GANDHI NAGAR CO Vs. JACOB ANDREWS CHAKRAMAKAL AND OTHER
January 9, 2018
GANDHIGRAN SANTHI HIGH SCHOOL Vs. COMMISSIONER FOR DIFFERENTLY ABLED
June 4, 2018
GANDHIMATHI Vs. SUB REGISTRAR, PERAVOORANI, THANJORE DISTRICT
June 7, 2018
GANDHIMATHI AND OTHER Vs. DEVI
July 11, 2018
GANDHIMATHI AND OTHERS Vs. S.JEYANTHI AND OTHERS
February 22, 2018
GANESA MOORTHY Vs. STATEPOLICE
December 17, 2018
GANESA MOORTHY Vs. KOMBAIAH
June 29, 2018
GANESAMOORTHY Vs. STATE OF TAMIL NADU AND OTHERS
June 14, 2018
GANESAN Vs. STATE
July 17, 2018
GANESAN Vs. S SHANTHI
August 29, 2018
GANESAN Vs. NALLAPPA REDDIYAR
August 30, 2018
GANESAN Vs. KATHIRESAN
August 21, 2018
GANESAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
August 30, 2018
GANESAN Vs. THE STATE AND ANOTHER
August 3, 2018
GANESAN Vs. VIJAYALAKSHMI
July 13, 2018
GANESAN Vs. CUDDALORE MUNICIPALITY
August 7, 2018
GANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
February 12, 2018
GANESAN Vs. STATE OF TAMIL NADU
March 26, 2018
GANESAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 8, 2018
GANESAN Vs. STATE
September 6, 2018
GANESAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
April 23, 2018
GANESAN Vs. STATE
October 22, 2018
GANESAN (DECEASED) AND OTHERS Vs. A. POONGAVANAM AND OTHERS
March 16, 2018
GANESAN @ KALIANNAN Vs. SPECIAL TAHSILDAR (LA) SALEM KARUR BROAD GAUGE AND ANR.
January 19, 2018
GANESH KUMAR Vs. R RAJINI DEVI
October 24, 2018
GANESHAN Vs. DEPUTY SUPERINTENDENT OF POLICE, USILAMPATTI
June 20, 2018
GANGA BAI Vs. DEVAN
April 12, 2018
GARMENT AND FASHION WORKERS UNION Vs. ASSISTANT COMMISSIONER OF LABOUR
December 31, 2018
GAURAV KUMAR Vs. GESTAMP SUNGWOO HITECH (CHENNAI) PVT LTD
June 11, 2018
GAUTHAM KUMAR SINGH Vs. COMMISSIONER
February 14, 2018
GAYATHIRI Vs. STATE OF TAMIL NADU
March 21, 2018
GAYATHIRI Vs. SECRETARY TO GOVERNMENT
April 3, 2018
GAYATHRI Vs. USHA
October 5, 2018
GAYATHRI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
July 4, 2018
GAYES Vs. STATE REP BY ITS INSPECTOR OF POLICE
September 5, 2018
GEEGEE BAI Vs. U RAJAMBU
July 17, 2018
GEETHA Vs. UNION OF INDIA
February 8, 2018
GEETHA Vs. G ABDUL HAKIM
July 10, 2018
GEETHA Vs. D RAMALINGAM
September 20, 2018
GEETHA @ P.GEETHANJALI Vs. D. SIVAKUMAR
April 5, 2018
GEETHA KUMARI Vs. THE TREASURY OFFICER
January 30, 2018
GEETHA SARAVANAN Vs. L CHELLARAM
July 2, 2018
GEJALAKSHMI AMMAL Vs. ARULMIGU THARAKESWARA SWAMY TEMPLE
March 12, 2018
GEM GRANITES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 3, 2018
GEMINI SEA AIR FREIGHT SERVICES Vs. COMMISSIONER OF CUSTOMS
October 22, 2018
GENERAL MANAGER Vs. DEENSHA SELVAMAHAL
February 26, 2018
GENERAL MANAGER Vs. SAROJA AMMAL AND OTHERS
March 22, 2018
GENERAL MANAGER Vs. VASANTHI
October 12, 2018
GENERAL MANAGER Vs. S GANESAN
April 26, 2018
GENERAL MANAGER (HR) STATE BANK OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 23, 2018
GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KARAIKUDI SIVAGANGAI DISTRICT Vs. KARUNAKARAN
July 12, 2018
GENERAL MANAGER, CIVIL LAND ACQUISITION, R & R DEPARTMENT Vs. C VEERAMANI
October 4, 2018
GENERAL MANAGER, INDIAN OIL CORPORATION LTD Vs. T VALLI
August 2, 2018
GENERAL MANAGER, SHRI BHARATHI MILLS, MUDALIARPET Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972
April 5, 2018
GENERAL MANAGER, SOUTHERN RAILWAY Vs. CHIEF PERSONAL OFFICER
March 22, 2018
GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION Vs. SOBANA
June 4, 2018
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. R BALAKRISHNAN
March 5, 2018
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SRIKANTH
April 24, 2018
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. ST. MARIA AUXILUM SISTERSS CONGRESS
April 11, 2018
GENERAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. THAMILI @ JEBAMALAI MARY
August 13, 2018
GENERAL WORKERS UNION (CITU), TENKASI TALUK, PRESENTLY KNOWN AS GENERAL WORKERS UNION (CITU), TENKASI VATTARA Vs. ASSISTANT DIRECTOR, GOVERNMENT HORTICULTURE FARM
June 18, 2018
GENEREAL FABRICATORS [PVT] LTD Vs. S S SYED IBRAHIM SHA
July 25, 2018
GEORGE Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 27, 2018
GHOUSS AND CO Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
June 19, 2018
GIBIRIAL KHAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
October 29, 2018
GILLETTE INDIA LIMITED Vs. RECKITT BENCKISER (INDIA) PRIVATE LIMITED
April 19, 2018
GIRIDHAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE CBCID NAMAKKAL
February 27, 2018
GIRIDHARI HOMES PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
April 26, 2018
GLOBAL LANDS HOUSING CO-OPERATIVE SOCIETY LTD. Vs. GOVERNMENT OF TAMILNADU
July 6, 2018
GLOBAL PLASTICS REP BY ITS PROPRIETOR, S P JEYAPRAKASH Vs. T K K N N VYSYA CHARITIES, REP BY ITS MANAGING TRUSTEE, D V S PRASAD
April 25, 2018
GLOBAL WARMING ENVIRONMENT PROTECTING SOCIETY Vs. CHIEF SECRETARY OF TAMIL NADU
November 15, 2018
GLORY JEEVA RITA AND OTHERS Vs. TERRITORY MANAGER, BHARAT PETROLEUM CORPORATION AND OTHERS
February 28, 2018
GLORY RANI Vs. ASOKAN
March 14, 2018
GNANA SIVAKUMAR Vs. SECRETARY TO GOVERNMENT HOME (POLICE) DEPARTMENT AND OTHERS
February 21, 2018
GNANADOSS Vs. P MARTIN SAHAYARAJ
August 9, 2018
GNANAGURU Vs. EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD
September 25, 2018
GNANAKKAN PREM NAWAZ Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT
July 10, 2018
GNANAMANI Vs. VELUSAMY
June 4, 2018
GNANAMMAL Vs. LAKSHMIAMMAL
March 2, 2018
GNANAPRAKASAM Vs. GANAPATHY
September 4, 2018
GNANARAJAN Vs. RAMALINGAM
March 8, 2018
GO NEELAHRAM Vs. K SIVARAMAN ALWA
July 24, 2018
GODREJ & BOYCE MANUFACTURING CO LTD Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
October 23, 2018
GODREJ & BOYCE MFG. CO. LTD. Vs. THE ASSISTANT EXECUTIVE ENGINEER, GREATER CHENNAI CORPORATION AND OTHERS
June 11, 2018
GODSUN INDUSTRIES Vs. K SHANTHI
February 6, 2018
GOKUL @ GOKULA KRISHNAN Vs. STATE
March 27, 2018
GOKULAKRISHNAN AND OTHERS Vs. STATE
July 11, 2018
GOLD SOAP COMPANY Vs. CUSTOMS & EXCISE SETTLEMENT COMMISSION
June 8, 2018
GOLDEN ENCLAVE OWNERS ASSOCIATION Vs. COMMISSIONER, PAMMAL MUNICIPALITY AND OTHERS
February 5, 2018
GOLDEN KNITTS Vs. ASSISTANT COMMISSIONER (CT)
June 12, 2018
GOMATHI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE,TIRUNELVELI DISTRICT
June 6, 2018
GOMATHI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPT , CHENNAI
July 9, 2018
GOMATHIAMMAL Vs. SHANMUGAVEL
January 18, 2018
GOMATHIAMMAL (DIED) Vs. GANESAN(DIED)
July 19, 2018
GOOD SHEPHERD EDUCATIONAL TRUST Vs. VICE CHANCELLOR
May 9, 2018
GOOD SHEPHERD EDUCATIONAL TRUST Vs. VICE CHANCELLOR, ANNA UNIVERSITY
June 14, 2018
GOPAL Vs. GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT
June 12, 2018
GOPAL Vs. M PANDIARAJ
August 30, 2018
GOPAL CHETTIAR ROLLING WORKS Vs. SHOBA
September 3, 2018
GOPAL RAMAN Vs. INSPECTOR OF POLICE, MURAPPANADU POLICE STATION
June 13, 2018
GOPAL SANKAR Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT
June 8, 2018
GOPALA GOUNDER Vs. C MUTHU GOUNDER
April 24, 2018
GOPALAKRISHNAN Vs. PAVUN AMMAL
September 27, 2018
GOPALAKRISHNAN AND OTHERS Vs. P. VISWANATHAN AND OTHERS
January 18, 2018
GOPALASAMY Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHERS
June 22, 2018
GOPI @ GOPIKRISHNAN Vs. STATE REP BY INSPECTOR OF POLICE
June 5, 2018
GOPINATH Vs. STATE
April 2, 2018
GOUDHUL ALAM MEERA MAIDEEN PALLIVASAL Vs. MAHABOOB JOHN
October 24, 2018
GOVERNMENT OF INDIA Vs. E V NARAYANASAMY
June 21, 2018
GOVERNMENT OF INDIA Vs. INDIAN PHARMACY GRADUATES ASSOCIATION
June 13, 2018
GOVERNMENT OF INDIA REP BY ITS SECRETARY, DEPARTMENT OF HEAVY INDUSTRIES Vs. HINDUSTAN PHOTO FILM WORKERS WELFARE CENTRE
June 21, 2018
GOVERNMENT OF INDIA, REPRESENTED BY ITS UNDER SECRETARY, MINISTRY OF HOME AFFAIRS(FFR DIVISION) Vs. P S PERIAIAH (DIED)
June 21, 2018
GOVERNMENT OF PUDUCHERRY REP BY ITS SPECIAL SECRETARY TO GOVT DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT Vs. L RAJENDIRAN
August 7, 2018
GOVERNMENT OF TAMIL NADU Vs. CHIEF EDUCATIONAL OFFICER, VILLUPURAM DISTRICT
April 6, 2018
GOVERNMENT OF TAMIL NADU Vs. G THANGAM
July 27, 2018
GOVERNMENT OF TAMIL NADU Vs. R PON SHEELA
June 22, 2018
GOVERNMENT OF TAMIL NADU Vs. T S AMBIKAPATHY
July 4, 2018
GOVERNMENT OF TAMIL NADU Vs. P SUNDARAM
July 11, 2018
GOVERNMENT OF TAMIL NADU Vs. SUBBULAKSHMI LAKSHMIPATHY FOUNDATION
March 13, 2018
GOVERNMENT OF TAMIL NADU Vs. N MANIKANDAN
March 14, 2018
GOVERNMENT OF TAMIL NADU Vs. M NIRMALA
January 2, 2018
GOVERNMENT OF TAMIL NADU Vs. SINGAPORE REALITY PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR
August 2, 2018
GOVERNMENT OF TAMIL NADU Vs. MONTFORT ANGLO INDIAN HIGHER SECONDARY SCHOOL
January 4, 2018
GOVERNMENT OF TAMIL NADU Vs. PARIMALA
July 20, 2018
GOVERNMENT OF TAMIL NADU Vs. B JAYARAMAN
February 27, 2018
GOVERNMENT OF TAMIL NADU Vs. KRISHNASAMY
October 29, 2018
GOVERNMENT OF TAMIL NADU & ORS. Vs. R.AKILANDAM
April 17, 2018
GOVERNMENT OF TAMIL NADU AND OTHERS Vs. E. SANKARAMMAL
February 26, 2018
GOVERNMENT OF TAMIL NADU AND OTHERS Vs. A. JAHANGIR
July 18, 2018
GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, FORT ST GEORGE, CHENNAI Vs. VENKATACHALAPATHY
January 22, 2018
GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY Vs. P AYYAKANNU
September 3, 2018
GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY SCHOOL EDUCATION DEPARTMENT Vs. R KUMARESAN
June 26, 2018
GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT Vs. J METILDAVIJI
March 21, 2018
GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI Vs. V DHANASEKARAN
July 3, 2018
GOVERNMENT OF TAMIL NADU REP BY PRINCIPAL SECRETARY TO GOVT Vs. V MUNIASAMY
June 11, 2018
GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT Vs. S RAMAIAH
January 31, 2018
GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT Vs. S VASUDEVAN
July 19, 2018
GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY Vs. E DHARMAN
July 24, 2018
GOVERNMENT OF TAMIL NADU, REP BY COLLECTOR OF NILGIRIS Vs. MANICKAMMAL
August 20, 2018
GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY Vs. MADRAS OXYGEN REP BY ITS PROPRIETOR P T JESTICE
April 16, 2018
GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT Vs. C DHASARATHAN
February 26, 2018
GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT Vs. G MAHARAJAN
July 19, 2018
GOVERNMENT OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT Vs. SOWRIRAJAN
January 2, 2018
GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT, HOME (POLICE) DEPARTMENT Vs. R JAYACHANDRAN
July 9, 2018
GOVERNMENT OF TAMILNADU Vs. P SUNDAR
August 7, 2018
GOVERNMENT OF TAMILNADU REP BY SECRETARY TO GOVT Vs. R SRINIVASAN
April 9, 2018
GOVERNMENT TELECOMMUNICATION EMPLOYEES COOPERATIVE SOCIETY LIMITED Vs. CHAIRMAN AND MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LIMITED AND OTHERS
September 4, 2018
GOVINDA Vs. STATE AND ORS
February 12, 2018
GOVINDAMMAL Vs. B THANGARASU
January 17, 2018
GOVINDAMMAL Vs. T SUDHAKAR REDDY
June 27, 2018
GOVINDAMMAL AND OTHERS Vs. M. MOHANA AND OTHERS
March 19, 2018
GOVINDAN Vs. STATE REP BY INSPECTOR OF POLICE, ATTAYAMPATTI POLICE STATION, SALEM DISTRICT
July 12, 2018
GOVINDAN Vs. STATE OF TAMILNADU, REP BY INSPECTOR OF POLICE, PALACODE POLICE STATION
August 10, 2018
GOVINDAN Vs. EXECUTIVE ENGINEER (OPERATION & MAINTENANCE)
September 14, 2018
GOVINDAN (DECEASED) Vs. NALLAMUTHU (DECEASED)
July 11, 2018
GOVINDAN(DIED) Vs. R. PANDHUHASAMY
February 9, 2018
GOVINDARAJ Vs. M KANAGARAJ
March 22, 2018
GOVINDARAJ Vs. GANESH BALAJI ENTERPRISES
July 13, 2018
GOVINDARAJ Vs. DISTRICT COLLECTOR, PUDUKOTTAI DISTRICT AND OTHERS
March 12, 2018
GOVINDARAJ AND OTHERS Vs. PALANIYANDI
June 6, 2018
GOVINDARAJ S/O NATESAN Vs. STATE BY INSPECTOR OF POLICE
August 21, 2018
GOVINDARAJAN Vs. P.M. JINNA BAI AND OTHERS
February 23, 2018
GOVINDARASU Vs. ASSISTANT ENGINEER
September 17, 2018
GOVINDASAMY Vs. MANI
March 9, 2018
GOVINDASAMY Vs. S. RAJENDRAN AND OTHER
March 7, 2018
GOVINDASAMY GOUNDER (KARTHA HUF) Vs. MURUGAIYAN
June 4, 2018
GOVINDASAMY S/O APPACHIGOUNDER Vs. STATE REP BY INSPECTOR OF POLICE
August 29, 2018
GOVT OF TAMIL NADU Vs. T NATARAJAN
April 16, 2018
GOWRAPPAN Vs. THE DISTRICT COLLECTOR
March 21, 2018
GOWRI Vs. SECRETARY TO GOVERNMENT
February 6, 2018
GOWRI Vs. STATE OF TAMIL NADU AND OTHERS
March 23, 2018
GOWRI AND ANR. Vs. C. NANJAN AND ORS.
January 8, 2018
GOWRI SHANKAR Vs. ARULMIGU ILUPPAIYADI DHARMARASA
July 6, 2018
GOWRISANKAR Vs. STATE OF TAMIL NADU AND OTHERS
April 13, 2018
GOWRISHANKAR Vs. N MURALIDHARAN
April 20, 2018
GOWTHAM JAIN AND OTHERS Vs. DISTRICT SUPERINTENDENT OF POLICE, ECONOMIC OFFENCES WING II AND OTHERS
March 14, 2018
GRACE MASILAMANI Vs. SUGUNA
March 27, 2018
GREAVES COTTON LTD REPRESENTED BY ITS GROUP GENERAL MANAGER Vs. UNION OF INDIA
January 4, 2018
GREEN VISTAS PROPERTY DEVELOPMENT (PRIVATE) LTD Vs. LEATHEREX TANNING COMPANY
August 6, 2018
GREENGLOBE EXPORTS INDIA PVT LTD Vs. ASSISTANT COIMMISSIONER OF CUSTOMS
January 2, 2018
GREENPEACE INDIA SOCIETY AND OTHERS Vs. DISTRICT REGISTRAR, CHENNAI CENTRAL REGISTRATION DISTRICT AND OTHERS
July 27, 2018
GRK CIVIL SUPPLIES Vs. BALASUNDARAM
June 4, 2018
GRUNDFOS PUMPAS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 3, 2018
GULAB SINGH Vs. DEPUTY INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE SOUTH ZONE
March 23, 2018
GUMMI IFZUR RAHMAN (DECEASED) AND OTHERS Vs. T. ANWAR
March 8, 2018
GUNABOOSHANI AMMAL (DIED) PURUSHOTHAMAN Vs. K. KUMARAN AND ANOTHER
March 1, 2018
GUNALAN Vs. KALIYAPERUMAL
August 7, 2018
GUNASEELAN & ORS. Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD. & ORS.
June 21, 2018
GUNASEELI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
February 1, 2018
GUNASEKAR Vs. STATE BY INSPECTOR OF POLICE
March 7, 2018
GUNASEKARAN Vs. RAMAKRISHNAN HIGH SCHOOL, KONDANDAPURAM
June 28, 2018
GUNASEKARAN Vs. STATE BY INSPECTOR OF POLICE ANAIMALAI POLICE STATION
July 27, 2018
GUNASEKARAN Vs. THE STATE OF TAMIL NADU AND OTHERS
July 16, 2018
GUNASEKARAN Vs. STATE, REP BY INSPECTOR OF POLICE
October 5, 2018
GUNASEKARAN Vs. RAMASWAMY (DIED)
October 23, 2018
GUNASEKARAN AND OTHER Vs. THE STATE OF TAMIL NADU AND OTHERS
January 31, 2018
GUNASHANKARI Vs. BHARANIDHARAN
April 4, 2018
GUNASINGH CHELLADURAI Vs. REV. HENRY LAWRENCE BILLY AMOSS AND OTHERS
June 14, 2018
GUPTA & COMPANY, REP BY ITS MANAGING PARTNER S K GUPTA Vs. COMMERCIAL TAX OFFICER
March 9, 2018
GURUKESAVAN @ ASHOK @ ASHOKKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
April 3, 2018
GURUSAMY Vs. DISTRICT COLLECTOR DETAINING AUTHORITY AND DISTRICT MAGISTRATE THOOTHUKUDI AND OTHERS
February 22, 2018
GURUSAMY Vs. R SAKTHIVEL
July 10, 2018
GURUSAMY Vs. THULASIAMMAL
August 2, 2018
GURUSIDDAPPA Vs. OFFICE OF GROUP COMMANDANT
March 12, 2018
GURUSWAMY Vs. S. AIYAVOO (DIED)
April 5, 2018
GURUVAYURAPPAN INVESTMENTS REP BY ITS PROPRIETOR, K BALAN Vs. S C RAJAGOPAL
August 1, 2018
H A MOHAMED ALI Vs. SUB INSPECTOR OF POLICE
September 19, 2018
H A NOOR MOHAMMED SAIT Vs. STATE OF TAMIL NADU
February 8, 2018
H CHRISTOPHER EBENEZER Vs. CHAIRMAN AND MANAGING DIRECTOR
April 5, 2018
H KHAMRUNISHA BEGUM Vs. KARVY STOCK BROKING LIMITED
January 19, 2018
H LAKSHMI Vs. COMMISSIONER CORPORATION OF CHENNAI
August 30, 2018
H M ARIF Vs. AZIZ BASHA SAHIB CHARITIES BY ITS SECRETARY &
January 10, 2018
H MADEENA Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
September 27, 2018
H MASHA HEERA BEGUM Vs. STATE OF TAMIL NADU
July 17, 2018
H PRINCE HASTINGS Vs. R VENKATESH
June 20, 2018
H. AARUN BASHA Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
December 19, 2018
H. BHAGAVATH SINGH Vs. TOWN AND COUNTRY PLANNING & ORS.
February 12, 2018
H. GOKULARAMAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
June 28, 2018
H. MADHIHA Vs. N. UMAR FAROOK
February 23, 2018
H. PEER MOHAMMED Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION & EXCISE DEPARTMENT AND OTHER
March 19, 2018
H. RAMAKRISHNA IYER Vs. THE SECRETARY TO GOVERNMENT OF INDIA AND OTHERS
June 28, 2018
H. SHARMILA Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
February 14, 2018
H. SWATHI Vs. THE GOVERNMENT OF TAMIL NADU AND ANOTHERS
July 2, 2018
H.SETHU Vs. STATE COMMISSIONER FOR DIFFERENTLY ABLED
November 26, 2018
HABIBUR RAHMAN Vs. AUTHORISED OFFICER CUM THE ASSISTANT CONSERVATOR OF FOREST, SALEM
June 22, 2018
HAJA NOORDEEN SABHI @ ALHAJ S SYED KAMIL SAHIB Vs. ADHOC BOARD OF ADMINISTRATORS NAGORE DARGAH INTERIM ADHOC ADMINISTRATORS
August 14, 2018
HAJI MOHAMMED Vs. STATE
November 27, 2018
HAKKIM Vs. STATE REP BY SUB INSPECTOR OF POLICE
October 22, 2018
HALGONA RADIATORS PVT LTD Vs. CUSTOMS &
January 2, 2018
HAMSA MANOHARAN Vs. STATE, REP BY INSPECTOR OF POLICE, SPE/CBI/ACB, CHENNAI
July 2, 2018
HAMSAVALLI Vs. S JAYANTHI
July 23, 2018
HAMSAVENI SPINNERS PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
June 27, 2018
HANAARUPAVATHI Vs. D. SANTHAKUMARI AND OTHER
March 27, 2018
HANNAH SUSILA MORRIS Vs. LEELA BAI
June 25, 2018
HARAN TEXTILE COMPANY Vs. VARATH INTERNATIONAL TRADING F Z C REP BY ITS MANAGING DIRECTOR
August 20, 2018
HARDY EXPLORATION & PRODUCTION (INDIA) INC. Vs. SAMSON MARITIME LIMITED
December 18, 2018
HARI & CO Vs. COMMISSIONER OF CUSTOMS
August 2, 2018
HARI HAR RAJ KALINGARAYAR Vs. AARTI AND ANR.
June 22, 2018
HARI PRASAD MALGAM Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT
April 28, 2018
HARIBASKAR Vs. SEEMA SAGO & STARCH PRODUCTS (P) LTD
August 2, 2018
HARMINDER SINGH MODI AND OTHERS Vs. M/S. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED AND OTHERS
July 10, 2018
HARRIS RALINGSAN Vs. STATE OF TAMIL NADU AND OTHERS
January 17, 2018
HARRIS ROLLINGSON Vs. STATE REPRESENTED THROUGH ASSISTANT COMMISSIONER OF POLICE (LAW & ORDER)
April 13, 2018
HARSHA ESTATES, REP BY ITS MANAGING PARTNERSHIP M SHIVABHAGYAM & 3 OTHERS Vs. P KALYANA CHAKRAVARTHY
July 23, 2018
HATEEMY SALES CORPORATION Vs. MR.R.SUDHAKAR
February 26, 2018
HATSUM AGRO PRODUCT LIMITED REP BY ITS ASSISTANT GENERAL MANAGER Vs. JOINT COMMISSIONER, HR & CE DEPARTMENT, COIMBATORE
June 20, 2018
HATSUN AGRO PRODUCT LTD Vs. NUMAX FOODS PVT LTD
August 7, 2018
HATSUN AGRO PRODUCT LTD. AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
September 6, 2018
HATSUN AGRO PRODUCTS LTD REP BY ITS ASSOCIATE VICE PRESIDENT-HR & LEGAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
April 12, 2018
HAV B . SAKTHIVEL Vs. UNION OF INDIA
December 10, 2018
HAYATH BASHA Vs. THE DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT AND OTHERS
July 9, 2018
HCL INFOSYSTEMS LT Vs. KORES (INDIA) LTD
September 7, 2018
HCL TECHNOLOGIES LTD Vs. STATE OF TAMIL NADU DEPUTY INSPECTOR OF LABOUR
October 12, 2018
HDFC BANK LIMITED Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE AND OTHERS
April 4, 2018
HDFC ERGO GENERAL INSURANCE CO LTD Vs. R LINDA
July 30, 2018
HDFC ERGO GENERAL INSURANCE COMPANY LTD Vs. ANANTHI
October 9, 2018
HEALKRAFT PHARMA (INDIA) PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-II(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
April 17, 2018
HEERAL CONSTRUCTIONS PVT LTD , REPRESENTED BY ITS MANAGING DIRECTOR, GOPICHAND IDANDAS Vs. GEE GEE HOLDINGS (CHENNAI) PVT LTD
April 24, 2018
HEMA BALASUBRAMANIAN Vs. COMMISSIONER OF SERVICE TAX, CHENNAI
January 10, 2018
HEMALATHA Vs. SECRETARY TO GOVERNMENT HOME
February 1, 2018
HEMANAKUMAR Vs. D MELVINKUMAR
September 18, 2018
HEMAVATHI Vs. DIRECTOR OF ELEMENTARY SCHOOL
January 3, 2018
HENRY JOHNSON Vs. M GRENA JANET
July 10, 2018
HEREDITARY TRUSTEES OF ARULMIGHU PIRAMAR TEMPLE Vs. DISTRICT COLLECTOR, THANJAVUR DISTRICT AND OTHERS
April 27, 2018
HERO ECOTECH LTD Vs. COMMISSIONER OF BACKWARD CLASSES WELFARE
March 22, 2018
HERODEX POWER SYSTEMS PVT. LTD. Vs. CHIEF ENGINEER/CIVIL/TRANSMISSION, TANTRANSCO & ORS.
March 16, 2018
HIGH ENERGY BATTERIES (INDIA) LIMITED Vs. JOINT COMMISSIONER OF CUSTOMS
February 1, 2018
HIGH ENERGY BATTERIES (INDIA) LTD Vs. ASSISTANT COMMISSIONER(CT)
August 23, 2018
HIMALAYAN EDU Vs. THE REGISTRAR, PERIYAR UNIVERSITY AND ORS.
June 25, 2018
HINDU VEERAKUDI VELLALAR NALA SANGAM Vs. K VELUPILLAI
April 16, 2018
HINDUSTAN INSECTICIDES LIMITED Vs. P SRIRAM
July 9, 2018
HINDUSTAN PERTOLEUM CORPORATION LIMITED Vs. DISTRICT COLLECTOR, COLLECTORATE BUILDINGS AND OTHERS
March 15, 2018
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. S M MOHIDEEN WAKF-ALAL-AULAD
June 20, 2018
HINDUSTAN UNILEVER LIMITED Vs. RECKITT BENCKISER (INDIA) LTD
March 22, 2018
HIS HOLINESS KASIVISWANATHA PANDARA SANNIDHI Vs. STATE OF TAMIL NADU
June 5, 2018
HIS HOLINESS SRI-LA-SRI SATHYAGNANA MAHADEVA DESIGA PARAMACHARIYA SWAMIGAL Vs. EXECUTIVE OFFICER
October 31, 2018
HITESH KOTHARI AND OTHER Vs. INSPECTOR OF POLICE AND OTHER
August 21, 2018
HITESH KUMAR Vs. UNION OF INDIA
January 9, 2018
HITESH KUMAR Vs. UNION OF INDIA
January 25, 2018
HITESH V SHAH Vs. COMMISSIONER, CORPORATION OF CHENNAI, RIPON BUILDING
August 9, 2018
HLG TRADING Vs. COMMISSIONER OF CUSTOMS
July 13, 2018
HOME FINDERS HOUSING LTD , REP BY ITS CHAIRMAN & MANAGING DIRECTOR, K S RAMALINGAM Vs. INCOME TAX OFFICER
April 25, 2018
HONEYWELL ELECTRICAL DEVICES AND SYSTEMS INDIA LIMITED Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
August 23, 2018
HOSUR SMALL AND TINY INDUSTRIES ASSOCIATION Vs. STATE OF TAMIL NADU AND ORS.
June 14, 2018
HOTEL PICNIC PLAZA Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 18, 2018
HOTEL SOUTHSON PVT LTD Vs. CUSTOMS EXCISE SERVICE TAX APPELLATE TRIBUNAL
June 13, 2018
HUSSAIN MOHAMMED BADHUSA AND OTHERS Vs. THE REGISTRAR
February 8, 2018
HYUNDAI MOTOR INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA
July 23, 2018
HYUNDAI MOTOR INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX TRANSFER PRICING OFFICER
July 16, 2018
I GOPAL, VILLAGE ADMINISTRATIVE OFFICER Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
September 18, 2018
I ISMAIL Vs. M S S WAKF BOARD COLLEGE
August 24, 2018
I PAVITHRA Vs. R ALAN JOY
September 28, 2018
I S A HYDER ALI Vs. KANNIAPPAN
September 14, 2018
I SYED ALI ABBAS Vs. S M M MD ALI
December 13, 2018
I. BALASUBRAMANIAM Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI AND OTHERS
January 24, 2018
I. BUVANESHWARI AND OTHERS Vs. G. PARVATHI AND OTHERS
June 6, 2018
I. DEVI Vs. R. NAVEEN KUMAR
April 4, 2018
I. ISMAIL Vs. M.S.S. WAKF BOARD COLLEGE
February 6, 2018
I. LINGA BHASKAR AND ANR. Vs. STATE THROUGH THE INSPECTOR OF POLICE AND ORS.
June 5, 2018
I. PEER MOHAMMED AND OTHERS Vs. INSPECTOR OF POLICE, ERUVADI POLICE STATION AND OTHER
July 11, 2018
I.P. YESUDOSS Vs. STATE OF TAMIL NADU AND OTHERS
July 18, 2018
ICICI BANK LIMITED Vs. M/S. JAISAR SPINTEX PRIVATE LIMITED AND OTHERS
June 14, 2018
ICICI BANK LIMITED AND OTHERS Vs. R. SUBRAMANIAN
July 31, 2018
ICICI LAMBARD GENERAL INSURANCE CO LTD Vs. VELUSAMY
July 23, 2018
ICICI LOMBARD GENERAL INSURANCE CO , LTD Vs. MARIAMMAL, W/O KANDASAMY
September 6, 2018
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ARUNACHALAM S/O IYYAMUTHU MORIKADU SIVATHAPURAM SALEM
September 11, 2018
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. M RAJI
August 27, 2018
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PACKIAMMAL
July 17, 2018
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ELSY VICTOR @ GRACE ELGI PANKAJAM
September 10, 2018
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. M THENAZHAGAN (DECEASED)
January 18, 2018
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RAMESH
September 25, 2018
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. N SURESH
March 18, 2018
IDA Vs. GNANADAS
August 21, 2018
IDEA HOUSING CORPORATION Vs. TARA GULECHA
February 14, 2018
IDEAL GAS SERVICE Vs. ASSISTANT ENGINEER, HIGHWAYS DEPARTMENT AND OTHERS
April 3, 2018
IDOL OF SRIRENGANATHAR Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
September 6, 2018
IDOLS IYYANAR, NALLASELLIYAMMAN PERIYASAMY, PUTHUNADUVALUR Vs. P SUBRAMANI
June 4, 2018
IFCO Vs. LATHAA AND OTHERS
April 4, 2018
IFFCO - TOKIO GENERAL INSURANCE CO , LTD Vs. ABIRAMI
September 18, 2018
IFFCO - TOKIO GENERAL INSURANCE COMPANY LTD Vs. T JANAKI
April 26, 2018
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. V CHINNAKUTTY
March 6, 2018
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. K NIRMALA
April 13, 2018
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. S ILANGOVAN
September 7, 2018
IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED Vs. THANGAMMAL
June 20, 2018
IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED Vs. JEROME @ MARIA JEROME
September 17, 2018
IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED Vs. ISKAK
October 12, 2018
IFFCO TOKYO GENERAL INSURANCE COMPANY LIMITED Vs. JOES ANTONY
December 11, 2018
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. W D SAMUVEL RAJKUMAR
September 6, 2018
ILAMPILLAI VIVEKANANDAR NALA SANGAM Vs. SUPERINTENDENT OF POLICE AND OTHERS
February 8, 2018
ILANCHEZHIAN Vs. STATE
July 30, 2018
ILANGO @ ILANGOVAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 3, 2018
ILANGOVAN Vs. STATE REP BY INSPECTOR OF POLICE
July 12, 2018
ILAVARASI RAMANATHAN Vs. MEHAMALA
October 10, 2018
ILAVARASU MURUGAN (DIED) Vs. PRINCIPAL DISTRICT JUDGE SPECIAL TRIBUNAL FOR CO-OPERATIVE CASES
June 21, 2018
ILAYARAJA @ RAJA Vs. STATE REP BY INSPECTOR OF POLICE, N-1 ROYAPURAM POLICE STATION
June 18, 2018
IMAM OLI Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
June 25, 2018
IMCOLA EXPORTS LTD Vs. STATE OF TAMIL NADU
March 8, 2018
IMKATHULLA Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
July 11, 2018
IMMAD AHMED QUASI Vs. M/S. INDUSIND BANK LIMITED AND OTHERS
July 18, 2018
IMMAM DEEN Vs. GOVERNMENT OF TAMIL NADU
May 10, 2018
IN RE, Vs. KING EMPEROR
January 31, 2018
IND BANK HOUSING LTD Vs. ALENGAR FOUNDATIONAL (I) PVT LTD
August 31, 2018
INDCON STRUCTURES PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE (TAMIL NADU)
January 4, 2018
INDHIRANI Vs. STATE OF TAMILNADU AND OTHERS
March 14, 2018
INDHIRANI @ INDHU Vs. A. SURESH
June 14, 2018
INDHIRANI AND OTHERS Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL – CUM LABOUR COURT AND OTHERS
July 17, 2018
INDHUMATHI Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND ANOTHER
February 14, 2018
INDIA CEMENTS LTD Vs. UNION OF INDIA REP BY ITS SECRETARY
June 5, 2018
INDIA CYCLE STORES Vs. ASSISTANT COMMISSIONER (CT)
January 23, 2018
INDIA EVANGELICAL LUTHERAN CHURCH Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, TIRUNELVELI AND OTHERS
March 12, 2018
INDIA EVANGELICAL LUTHERAN CHURCH (IELC) Vs. BAULSUNDAR
July 31, 2018
INDIAN ADDITIVES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
January 23, 2018
INDIAN BANK Vs. M/S.LEATHERMAN FABRICS (P) LTD.
July 4, 2018
INDIAN BANK AND ANR. Vs. C. DAKSHINAMURTHY
January 17, 2018
INDIAN BANK EMPLOYEES UNION Vs. INDIAN BANK AND ORS.
November 23, 2018
INDIAN BANK, REPRESENTED BY ITS ASSISTANT GENERAL MANAGER Vs. STATE OF TAMILNADU
March 16, 2018
INDIAN BANK, TANJORE JN. BRANCH Vs. DISTRICT COLLECTOR AND OTHERS
April 18, 2018
INDIAN BUREAU OF MINES REP BY REGIONAL CONTROLLER OF MINES Vs. BANU SUNDARAM
January 23, 2018
INDIAN FOODS PRIVATE LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 14, 2018
INDIAN MARITIME UNIVERSITY REPRESENTED HEREIN BY ITS REGISTRAR Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY
February 6, 2018
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI
December 7, 2018
INDIAN OVERSEAS BANK Vs. COMMERCIAL TAX OFFICER CHENGELPET ASSESSMENT CIRCLE CHENGELPET AND ORS.
March 5, 2018
INDIAN OVERSEAS BANK REPRESENTED BY ITS MANAGER Vs. R PANNEERSELVAM
April 9, 2018
INDIAN OVERSEAS BANK SRIRAMNAGAR BRANCH Vs. AASCAR FILMS (P) LIMITED
August 9, 2018
INDIAN RARE EARTHS LIMITED Vs. REGIONAL LABOUR COMM
March 7, 2018
INDIAN SUVISESHA THIRUSABAI Vs. THE REVENUE DIVISIONAL OFFICER, PONNERI AND OTHERS
June 25, 2018
INDIANOCEAN SHIPPING PVT LTD Vs. KAMARAJAR PORT LIMITED
February 13, 2018
INDIANOCEAN SHIPPING PVT. LTD Vs. THE KAMARAJAR PORT LIMITED
March 13, 2018
INDIRA GANDHI COLLEGE FOR WOMEN COMMITTEE Vs. STATE OF TAMIL NADU
April 6, 2018
INDIRANI Vs. VAJJIRAVEL
July 18, 2018
INDIRANI Vs. R. VENKATESAN
July 2, 2018
INDIRANI Vs. INSPECTOR OF POLICE
October 8, 2018
INDIRAVATHY AND OTHERS Vs. C.H. BABU AND OTHERS
January 30, 2018
INDO ASIAN FINANCE LTD Vs. SURESH S
December 21, 2018
INDO FRENCH LABORATORIES LTD Vs. SWISS GARNIER BIOTECH
October 29, 2018
INDUSTRIAL MINERAL COMPANY (IMC) Vs. COMMISSIONER OF CUSTOMS
May 9, 2018
INDUSTRIAL MINERAL COMPANY (IMC), REPRESENTED BY ITS MANAGER (EXPORTS), ASHOK KUMAR Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, NEW HARBOUR ESTATE
June 13, 2018
INFO TRELLIS INDIA PVT LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
June 11, 2018
INFOPLUS TECHNOLOGIES PVT. LTD. Vs. PONDICHERRY UNIVERSITY
July 3, 2018
INNO ESTATES PRIVATE LIMITED Vs. DISPUTE RESOLUTION PANEL
July 26, 2018
INNOVATIVE ENTERPRISES Vs. STEEL AND TUBES SYNDICATE
September 11, 2018
INSPECTOR GENERAL OF REGISTRATION Vs. G DHANASEKARAN
January 18, 2018
INSPECTOR GENERAL OF REGISTRATION Vs. RUKMANIAMMAL (DIED)
July 4, 2018
INSPECTOR GENERAL OF REGISTRATION Vs. D BALAN
September 7, 2018
INSPECTOR GENERAL OF REGISTRATION Vs. RAJALAKSHMI GENGUSAMY CHARITIES
March 23, 2018
INSPECTOR GENERAL OF REGISTRATION Vs. VELAYUTHASWAMY SPINNING MILLS (P) LTD , REP BY ITS DIRECTOR P S VELUSWAMY
April 24, 2018
INSPECTOR GENERAL OF REGISTRATION CHIEF CONTROLLING REVENUE AUTHORITY Vs. THIRU RAMAKANT PADIA
March 1, 2018
INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION WING Vs. BALU @ BALASUBRAMANIYAN
October 5, 2018
INSTITUTE OF FRANCISCAN MISSIONARIES OF MARY Vs. STATE OF TAMIL NADU, REP BY ITS COMMISSIONER & SECRETARY, REVENUE DEPARTMENT, FORT ST GEORGE, MADRAS
April 25, 2018
INTEGRAL POWER PACKS Vs. COMMISSIONER OF CENTRAL EXCISE
September 24, 2018
INTEGRATED FINANCE COMPANY LIMITED Vs. RAVISHANKAR INDUSTRIES PRIVATE LTD
September 14, 2018
INTELLIGENCE OFFICER Vs. S. YOGADASAN @ KUTTY
November 27, 2018
INTELLIGENCE OFFICER Vs. N JEEVA @ INDIRAN
September 29, 2018
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU MADURAI SUB ZONE Vs. SHANTHI @ NAGA JYOTHI
February 14, 2018
INTERNATIONAL CLOTHING HOUSE Vs. GOWTHAM TEX
February 14, 2018
IPF ONLINE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER-(C&R), EMPLOYEES PROVIDENT FUND ORGANISATION
April 17, 2018
IRBAZ SHOE CO Vs. COMMISSIONER OF CENTRAL EXCISE AND CENTRAL TAX, CHENNAI OUTER COMMISSIONERATE
July 3, 2018
IRUDAYARAJ Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
April 6, 2018
IRULANDI @ PALRAJ Vs. PONNUSAMY
June 18, 2018
IRUSA GOUNDER Vs. PALANISAMY
January 5, 2018
IRUTHAYAKINGSTON ALIAS KINGSTON Vs. STATE OF TAMIL NADU AND OTHERS
March 13, 2018
ISLAMIAH INDUSTRIAL TRAINING INSTITUTE, REP BY ITS SECRETARY & CORRESPONDENT Vs. DIRECTOR GENERAL OF TRAINING (DGT)
February 15, 2018
ISMAIL Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
May 7, 2018
ISMATH BATCHA Vs. AUTHORIZED OFFICER, HONGKONG AND SHANGAI, BANKING CORPORATION LIMITED
October 26, 2018
ISMATH BATCHA Vs. ABDUL KAREEM
June 26, 2018
ISOFT R&D PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 8, 2018
ITC LIMITED Vs. GOLDEN TOBACCO LIMITED
July 26, 2018
ITC LTD., 37, J.L.NEHRU ROAD, KOLKATA Vs. M/S. NUTRINE CONFECTIONERY CO., LTD.
January 25, 2018
ITD CEMENTATION INDIA LTD Vs. STATE OF TAMIL NADU REPRESENTED BY JOINT COMMISSIONER (CT)
January 10, 2018
IYAPPAN Vs. STATE REPRESENTED BY THE SUB
April 6, 2018
IYYANAR Vs. T RAMASAMY
April 18, 2018
IYYAPPAN Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
September 12, 2018
J A ASIRVATHAM AND ANOTHER Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
August 16, 2018
J A SACHIDANANDAN Vs. AUTHORISED OFFICER ICICI BANK LTD
April 19, 2018
J AMRIT Vs. T N PRAKASH
March 28, 2018
J ANBAZHAGAN Vs. SPEAKER, TAMIL NADU LEGISLATIVE ASSEMBLY
April 27, 2018
J ANBAZHAGAN MEMBER OF LEGISLATIVE ASSEMBLY CHEPAUK Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
April 26, 2018
J ANBURAJ Vs. GOVERNMENT OF TAMIL NADU
July 20, 2018
J ANDAL Vs. G RAMACHANDRAN
August 6, 2018
J B ASSOCIATES Vs. R K BHARATH VASALU
April 23, 2018
J BRINSO RAYMOND Vs. DISTRICT COLLECTOR
February 22, 2018
J CHANDRASEKAR Vs. SUPERINTENDENT OF POLICE
April 11, 2018
J DEVARAJ Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT SECRETARIAT
August 21, 2018
J DEVARAJ Vs. SECRETARY TO GOVERNMENT OF TAMILNADU, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
April 20, 2018
J ELAVARASI Vs. STATE OF TAMIL NADU
September 19, 2018
J ELUMALAI Vs. SECRETARY TO GOVERNMENT, BACKWARD CLASSES & MINORITIES WELFARE
April 12, 2018
J GANESAN Vs. GOVERNMENT OF TAMIL NADU
August 3, 2018
J GOMATHI Vs. ASHISH VIKRAM SINGH
August 10, 2018
J JAGADESH Vs. TAHSILDAR MODAKURICHI TALUK
January 25, 2018
J JANAKAN Vs. RANIPET MUNICIPALITY
March 15, 2018
J JENITHA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY
January 2, 2018
J JEYARAJ Vs. COMMISSIONER, MADURAI CITY MUNICIPAL CORPORATION
September 7, 2018
J JOTHI Vs. PRATHABAN
June 11, 2018
J JUSTIN @ MARIYA JUSTIN RAJ Vs. N GOVINDASWAMY
April 17, 2018
J KIRUBAKARAN MARCUS Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
July 31, 2018
J KULANDAI THERESE Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, RAMANATHAPURAM DISTRICT
June 28, 2018
J LIGORIN Vs. GNGNAPRAGASI
September 26, 2018
J LOUIS ESTHER RANI Vs. COMM , GREATER CHENNAI CORPORATION,
January 4, 2018
J MAHALAKSHMI Vs. N NARASIMHAN
September 14, 2018
J MANICKA VALLI Vs. D DINAGARAN
January 22, 2018
J MULLAI Vs. STATE REP BY INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, KARUR
September 7, 2018
J MUNIKRISHNAN Vs. K J PADMANABAN
February 13, 2018
J MUTHU KRISHNAN Vs. G RADHIKA
August 24, 2018
J MUTHURAMESH @ RAMESHKUMAR NADAR Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
June 7, 2018
J N AGNIHOTRI Vs. MANAGEMENT HINDUSTAN CONSTRUCTION COMPANY LTD
June 28, 2018
J NAJIDEEN Vs. SUPERINTENDENT OF SPECIAL SUB JAIL
April 18, 2018
J P VERMA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 24, 2018
J PANNEERSELVAM Vs. MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD
August 3, 2018
J PRABAKARAN Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA (SIDBI)
July 31, 2018
J PRAVEEN Vs. DIRECTOR OF MEDICAL EDUCATION, KILPAUK
September 6, 2018
J PREMALATHA Vs. S MANI
August 10, 2018
J PUSHPAM Vs. INTERNAL AUDIT OFFICER (PENSION)
September 26, 2018
J R VENKATAPATHY Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
September 5, 2018
J RADHABAI Vs. DIRECTOR OF RURAL DEVELOPMENT, CHEPAUK
June 18, 2018
J RAJAMOORTHY Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY
January 29, 2018
J RAJASEKARA PANDIAN Vs. STATE OF TAMIL NADU
January 4, 2018
J RAMATHILAGAM Vs. C LOGAMBAL
June 21, 2018
J RAMKUMAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 6, 2018
J RIJAY Vs. UNION OF INDIA
April 4, 2018
J S CHANDHA Vs. V A SYED IBRAHIM
April 19, 2018
J SANTHOSH Vs. M BANUPRIYA
September 26, 2018
J SELVAM Vs. N BHARAT
June 7, 2018
J SELVAM @ DHIVYA RAJ SELVAM Vs. N ANBUMANI
August 20, 2018
J SELVARAJ Vs. STATE
February 28, 2018
J SELVIN Vs. SECRETARY TO GOVERNMENT
March 21, 2018
J SHERIN CHRISTELDA Vs. CONTROLLER OF EXAMINATION
January 25, 2018
J SRINIVASAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
January 25, 2018
J STEPHEN Vs. INCOME TAX OFFICER
March 6, 2018
J SUNDARARAJAN Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION
January 11, 2018
J SURESH KUMAR Vs. MEMBER SECRETARY, CHENNAI
March 27, 2018
J V JONADAB Vs. V SUGIRTHA
February 5, 2018
J VASANTHAKUMAR Vs. STATE
January 31, 2018
J VASANTHI Vs. CHAIRMAN CUM MANAGING DIRECTOR
October 11, 2018
J VENKATESAN Vs. VICE-CHANCELLOR, MADURAI KAMARAJ UNIVERSITY
February 16, 2018
J VINCENT Vs. S SRINIVASAN
July 4, 2018
J WILLIAM PAULRAJ Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, SPE/CBI/ACB/CHENNAI
September 17, 2018
J YOGESH Vs. SECRETARY, SELECTION OF COMMITTEE
May 10, 2018
J. ABIRAMISELVAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
April 25, 2018
J. ADHISAYA RAJA GANI Vs. DIRECTOR OF SCHOOL EDUCATION, CHENNAI AND OTHERS
February 20, 2018
J. AMALA HEPZIBAH Vs. STATE AND OTHERS
June 18, 2018
J. ANITHA RANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU AND OTHERS
January 30, 2018
J. BHUVANESWARI Vs. P. TAMIL SELVI AND OTHER
April 24, 2018
J. BOBY ANDREW JULES Vs. ESTHAR PAULINA JANE AND ORS.
June 4, 2018
J. CHINNAPONNU Vs. ARULANANDHAM
November 22, 2018
J. GETHSIYAL Vs. SHRIRAM CITY UNION FINANCE LTD. AND OTHERS
June 27, 2018
J. JAYAKAR Vs. M/S. G.E. MONEY FINANCIAL SERVICES PVT. LTD.
July 20, 2018
J. JOSEPH Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM AND OTHER
June 20, 2018
J. KARTHICK Vs. CHAIRMAN, LAW ADMISSIONS
March 13, 2018
J. LIYANDER JIM DAVIS Vs. INSPECTOR OF POLICE
April 11, 2018
J. MATHANAGOPAL Vs. THE REGIONAL PASSPORT OFFICER AND ORS.
July 23, 2018
J. MERCY METILDA Vs. UNION TERRITORY OF PUDUCHERRY, REP. BY ITS SECRETARY AND ORS.
February 28, 2018
J. MICAH ROOSEVELT AND OTHERS Vs. GOVERNMENT OF TAMILNADU AND OTHERS
March 6, 2018
J. MICHEAL ASHWIN Vs. STATE AND OTHERS
July 16, 2018
J. MULLAI Vs. A. PANNEERSELVAM
September 7, 2018
J. MULLAINATHAN Vs. DISTRICT COLLECTOR, PERAMBALUR DISTRICT AND OTHERS
June 21, 2018
J. MUTHAZHAGU Vs. K. RAJARAMAN
February 23, 2018
J. MUTHUMANI Vs. STATE OF TAMIL NADU AND OTHERS
April 2, 2018
J. NIRMALA Vs. UNION TERRITORY OF PUDUCHERRY AND OTHERS
June 26, 2018
J. NIRMALA MARIA KORATTI Vs. STATE OF TAMIL NADU
January 8, 2018
J. RADHABAI Vs. THE DIRECTOR OF RURAL DEVELOPMENT AND ORS.
June 18, 2018
J. RANI Vs. G. MANOHARAN
April 6, 2018
J. SEKAR Vs. INSPECTOR OF POLICE
August 31, 2018
J. SHEKAR REDDY AND OTHERS Vs. STATE AND OTHERS
June 27, 2018
J. THULASIDASAN Vs. THE GOVERNMENT OF INDIA
February 27, 2018
J. TULSI RAM Vs. COMMISSIONER, CHENNAI CORPORATION AND OTHERS
April 6, 2018
J. VENUGOPAL Vs. THE CHAIRMAN
July 6, 2018
J. VIJAYABASKAR Vs. M. DHASSKAND
June 25, 2018
J. VINCENT AND OTHERS Vs. THE SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT SECRETARIAT AND OTHERS
March 9, 2018
J.A. MURUGAN Vs. DIRECTOR, VIGILANCE AND ANTI CORRUPTION & ORS.
February 2, 2018
J.JACKSON SOLOMON Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
February 23, 2018
J.MANIKANDAN Vs. SUPERINTENDENT OF POLICE & ANR.
April 3, 2018
J.P. ARUL KAVI Vs. GOVERNMENT OF TAMIL NADU AND ORS.
June 13, 2018
J.PONRAJ Vs. EXECUTIVE ENGINEER
August 31, 2018
J.RAMESH Vs. INSPECTOR OF POLICE
April 3, 2018
J.S. VIGNESH BALAJI Vs. THE SELECTION COMMITTEE FOR MBBS/BDS, DIRECTORATE OF MEDICAL EDUCATION AND OTHERS
July 12, 2018
J.SUNDARARAJAN Vs. GENERAL MANAGER
January 13, 2018
J.SUNDARARAJAN Vs. TAMILNADU STATE TRANSPORT CORPORATION
January 11, 2018
J.T. HARINI (MINOR), D/O C. JEYAKUMAR Vs. STATE OF TAMIL NADU AND OTHERS
June 27, 2018
J.V.K. AJAY PRATHEEB Vs. R. SANKARAN
January 22, 2018
J.VIGNESH Vs. THE GENERAL MANAGER, SOUTHERN RAILWAY AND OTHERS
June 25, 2018
JABARULLAKHAN Vs. LUCAS
September 25, 2018
JABBAR Vs. STATE
April 26, 2018
JACOB Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHER
April 25, 2018
JAGAL PRIYA MEDICALS Vs. MANGAMMAL, W/O LATE R VENKATAPERUMAL REDDY
August 20, 2018
JAGANATHAN Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT
March 9, 2018
JAGANNATHAN Vs. ENURU ILLAVARI BALIJA DHARMA CHOULTRY, REP BY ITS TRUSTEE M G JAYARAMAN
July 4, 2018
JAGATHA ALIAS JAGATHAMMAL Vs. S. GOPINATH
September 20, 2018
JAGGANATH TEXTILES COMPANY PVT LTD Vs. S KANNAN
August 21, 2018
JAHIR HUSSAIN Vs. STATE REP BY INSPECTOR OF POLICE, THEPPAKULAM POLICE STATION
January 8, 2018
JAHIRABANU Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT AND OTHERS
April 4, 2018
JAI ADVERTISEMENTS Vs. COMMISSIONER OF POLICE AND OTHERS
January 11, 2018
JAI ADVERTISEMENTS REP BY ITS PROPRIETOR MR P CHELLAPANDI Vs. COMMISSIONER OF POLICE, OFFICE OF COMMISSIONER OF POLICE, MADURAI MUNICIPAL CORPORATION, MADURAI, TAMIL NADU
March 2, 2018
JAI ANJANEYA TRUST Vs. THE DISTRICT COLLECTOR AND OTHERS
February 2, 2018
JAI MATA AGRO INDUSTRIES REP BY ITS PARTNER ASHOK KUMAR BHARADWAJ Vs. GOVERNOR RESERVE BANK OF INDIA
June 29, 2018
JAI MATA AGRO INDUSTRIES REPRESENTED BY ITS PARTNER ASHOK KUMAR BHARADWAJ Vs. GOVERNOR RESERVE BANK OF INDIA
April 13, 2018
JAI RAJKUMAR Vs. STANBIC BANK GHANA LIMITED
December 4, 2018
JAIDAYAL PRANNATH KAPUR Vs. INCOME TAX OFFICER
September 18, 2018
JAILANI Vs. THASLIM FATHIMA W/O BAWA @ SHABIQ AHAMED
November 1, 2018
JAIN BOOK MANUFACTURERS Vs. TAMIL NADU NEWSPRINT AND PAPERS LIMITED
February 8, 2018
JAISANKAR Vs. KALIAPERUMAL
January 30, 2018
JAKSON ENGINEERS LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER
April 19, 2018
JAMAL MOHAMAD Vs. MOHAMMAD SADIQ BATCHA @ SADIQ BATCHA
August 13, 2018
JAMBU ALIAS JAMBUKESHWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
January 31, 2018
JAMILA PATTERSON Vs. S RATHINA
September 18, 2018
JAMILUDEEN Vs. SECRETARY TO GOVERNMENT
March 19, 2018
JAMILUDEEN Vs. SECRETARY TO THE GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
March 19, 2018
JAMMU AND KASHMIR BANK LIMITED Vs. THE DISTRICT COLLECTOR CUM MAGISTRATE, TIRUVALLUR COLLECTORATE, TIRUVALLUR AND OTHERS
June 28, 2018
JAMUNA Vs. WINBRO LOGISTICS (P) LTD
June 7, 2018
JAMUNA Vs. P JAYAMANI
June 20, 2018
JAMUNA RANI Vs. COMMISSIONER OF AGRICULTURE
February 14, 2018
JAMUNA RANI Vs. STATE
February 21, 2018
JANAB S A FAKRUDEEEN IBRAHIM Vs. STATE OF TAMIL NADU
September 25, 2018
JANABAI BAKTHAVATCHALAM W/O BAKTHAVATCHALAM Vs. M. SHANKAR RAO, S/O LATE N. MOHAN RAO
June 11, 2018
JANAKI Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
February 28, 2018
JANAKI Vs. STATE REP BY SUB INSPECTOR OF POLICE
June 29, 2018
JANAKI AMMAL Vs. NANDAGOPAL
July 6, 2018
JANAKI RAMAN Vs. STATE OF TAMIL NADU
February 22, 2018
JANAKI SPINNING MILLS (P) LTD Vs. K GANESAN, S/O N KRISHNASAMY CHETTIAR
December 5, 2018
JANAKIAMMAL (DIED) Vs. MANJULA DEVI
October 22, 2018
JANANI Vs. THE STATE AND OTHERS
June 11, 2018
JANANI VENKATRAMAN Vs. THE EXECUTIVE OFFICER, KOTTAIYUR TOWN PANCHAYAT, KOTTAIYUR
June 6, 2018
JANARTHANAN Vs. DISTRICT COLLECTOR
February 14, 2018
JANET SELVAKUMARI Vs. GODAVARI AMMAL
June 8, 2018
JANSI Vs. STATE
February 5, 2018
JANSI RANI Vs. GOVERNMENT OF TAMILNADU AND OTHERS
January 18, 2018
JARINA Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
March 27, 2018
JASMINE CHANDRAVADAN AMIN Vs. REDINGTON (INDIA)LTD
March 28, 2018
JASWANT CHAND Vs. G V FILMS LIMITED
February 8, 2018
JAWAHAR BASHA Vs. GOVERNMENT OF TAMIL NADU AND OTHER
June 26, 2018
JAWAHAR MILLS LIMITED Vs. INDIA CEMENTS CAPITAL LIMITED
January 11, 2018
JAWAHARI ANWAR ALI KHAN Vs. ABUBAKAR SITHICK
January 19, 2018
JAWAHARLAL SHANMUGAM Vs. THE STATE OF TAMILNADU
June 8, 2018
JAWAHARLAL SHANMUGAM Vs. STATE OF TAMIL NADU REPRESENTED BY ADDITIONAL CHIEF SECRETARY
August 27, 2018
JAYA Vs. SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT AND OTHER
March 5, 2018
JAYA Vs. S MAHESH
April 28, 2018
JAYA @ JAYALAKSHMI Vs. S. PADMA @ PADMAVATHI
February 22, 2018
JAYA DHURGAI AMMAN THIRUKOIL SANGAM Vs. S SYAMALA
March 13, 2018
JAYA ENGINEERING WORKS Vs. BHARAT HEAVY ELECTRICALS LTD
June 19, 2018
JAYA SHANMUGHASUNDARAM Vs. M K VADIVEL
September 4, 2018
JAYACHANDRAN Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION
September 27, 2018
JAYACHANDRAN Vs. THE STATE OF TAMIL NADU
January 25, 2018
JAYACHITRA @ CHITRA AND OTHERS Vs. UMA VIJAYAKUMAR AND OTHERS
February 21, 2018
JAYAGOPAL AND COMPANY REP BY ITS PARTER JAYAKUMAR Vs. MYDEEN PUBLIC CHARITABLE TRUST KUMBAKONAM REP BY ITS TRUSTEE
December 18, 2018
JAYAJOTHI Vs. STATE OF TAMILNADU
March 14, 2018
JAYAKANTHAM Vs. MARUTHANAYAGAM
October 24, 2018
JAYAKANTHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, COLLECTORATE OFFICE AND OTHERS
January 30, 2018
JAYAKUMAR Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
February 26, 2018
JAYALAKSHMI Vs. SPECIAL OFFICER / BLOCK DEVELOPMENT OFFICER
February 1, 2018
JAYALAKSHMI Vs. THARABAI
July 16, 2018
JAYALAKSHMI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
March 28, 2018
JAYALAKSHMI Vs. SPECIAL OFFICER/BLOCK DEVELOPMENT
April 19, 2018
JAYALAKSHMI AMMAL AND ANR. Vs. SUMAIAH AND ANR
February 12, 2018
JAYALAKSHMI ANANTHAKRISHNAN Vs. NAVANEETHA KRISHNAN
January 23, 2018
JAYAMANI Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT
March 26, 2018
JAYANTHI Vs. S VADIVELU
February 2, 2018
JAYANTHI Vs. SARAVANAN
March 2, 2018
JAYAPRAKASH Vs. DEPUTY SUPERINTENDENT OF POLICE
January 8, 2018
JAYARAJ Vs. SAKTHIPRIYA
March 26, 2018
JAYARAJ CONTRACTOR Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION, CHEPAUK
July 20, 2018
JAYARAMA REDDIAR Vs. COLLECTOR, CUDDALORE DISTRICT, CUDDALORE
July 9, 2018
JAYARAMAN Vs. L BABU @ GOMEZ
June 13, 2018
JAYASEELAN Vs. SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT AND ANOTHER
March 16, 2018
JEBAMONY Vs. CHINTHAMONY
July 3, 2018
JEBARAJ ISAAC AND ANOTHER Vs. STATE EXPRESS TRANSPORT CORPORATION LTD.
April 24, 2018
JEBASTIN PUNITHA Vs. S. SELVARAJ
December 18, 2018
JEBASUNDARI Vs. S THARMAR
July 3, 2018
JEEJABABY Vs. THE STATE OF TAMIL NADU AND ANOTHERS
January 23, 2018
JEEVA @ JEEVANANDAM Vs. STATE BY INSPECTOR OF POLICE
August 28, 2018
JEEVAN DIESELS AND ELECTRICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY COMMISSIONERATE
October 12, 2018
JEEVANANDHAM Vs. STATE REP BY INSPECTOR OF POLICE
September 20, 2018
JEEVANANTHAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
April 17, 2018
JEGADEESAN Vs. DIVISIONAL MANAGER CANARA BANK
October 1, 2018
JEGATHA MADHUBALA Vs. SECRETARY TO GOVERNMENT
February 12, 2018
JENATH BEEVI Vs. SYED ALIMA
July 13, 2018
JERINA Vs. KOILRAJ
September 24, 2018
JESU @ JESURAJ Vs. THE SUPERINTENDENT OF POLICE, TRICHY AND OTHERS
June 26, 2018
JESUPAM @ JESUPAN Vs. STATE
June 21, 2018
JEYA Vs. R LAKSHMI
June 20, 2018
JEYA Vs. STATE OF TAMIL NADU AND OTHERS
March 23, 2018
JEYABAL Vs. SATHYA ASSISTANT, MUNICIPALITY OFFICE, DINDIGUL
May 16, 2018
JEYABARATHY Vs. CHAIRMAN
January 24, 2018
JEYAKANTHAN Vs. SELVANATHAN
January 31, 2018
JEYAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE
June 12, 2018
JEYAKUMAR Vs. STATE BY INSPECTOR OF POLICE
August 31, 2018
JEYAKUMAR Vs. NARAYANASAMY
April 28, 2018
JEYALAKSHMI Vs. SELVARAJU
March 2, 2018
JEYALAKSHMI Vs. P ELANGUMARAN
April 24, 2018
JEYAPRABHU Vs. SUPERINTENDENT OF POLICE, THENI DISTRICT AND OTHER
April 24, 2018
JEYAPRAKASH Vs. ARJUNAN
September 19, 2018
JEYARAMAN Vs. STATE
June 27, 2018
JEYARAMAN Vs. COMMISSIONER OF POLICE, MADURAI CITY AND OTHERS
July 26, 2018
JEYASEELI Vs. INSPECTOR OF POLICE, AIRPORT POLICE STATIO
September 14, 2018
JHON BASHA Vs. STATE REP BY INSPECTOR OF POLICE, THIRUPATHUR TOWN POLICE STATION
July 25, 2018
JOE & CO Vs. COMMISSIONER OF CUSTOMS
August 2, 2018
JOHAN FERNANDO AND OTHERS Vs. THE STATE
March 23, 2018
JOHN Vs. STATE THROUGH INSPECTOR OF POLICE
October 31, 2018
JOHN @ JANAKIRAMAN Vs. STATE REP BY INSPECTOR OF POLICE
August 24, 2018
JOHN BASHA Vs. COMMISSIONER OF POLICE
September 6, 2018
JOHN BRITTO Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
June 5, 2018
JOHN ELANGOVAN Vs. STATION HOUSE OFFICER, DISTRICT CRIME BRANCH, VILLUPURAM
July 12, 2018
JOHN SUSAI NAVIES MANNALA @ MANNALA Vs. STATE REPRESENTED BY INTELLIGENCE OFFICER
October 15, 2018
JOHN VIVEK @ MANI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
June 12, 2018
JOHNROSE Vs. STATE REP BY INSPECTOR OF POLICE
September 19, 2018
JOHNSON Vs. M RAHEEM
September 14, 2018
JOHNSONDURAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
April 28, 2018
JOINT COMMISSIONER OF GST & CENTRAL EXCISE Vs. CHERAN CEMENTS LIMITED (DEFUNCT) REP BY ITS AUTHORIZED SIGNATORY
June 18, 2018
JOINT DIRECTOR (ADMINISTRATION), HIGHWAYS DEPARTMENT Vs. V MAGUDEESWARAN
March 15, 2018
JOINT DIRECTOR OF HEALTH SERVICES Vs. PALANIAMMAL
August 11, 2018
JOINT DIRECTOR, ESI CORPORATION OFFICE Vs. SRIVILLIPUTHUR CO-OPERATIVE SPINNING MILLS LIMITED
August 9, 2018
JOINT II SUB REGISTRAR OFFICE OF JOINT OFFICE OF REGISTRAR Vs. V S VALASUNDARAM
March 13, 2018
JOINT REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION LIMITED Vs. SRI RAMALINGA SOWDAMBIGAI MILLS LTD
April 28, 2018
JOINT REGISTRAR OF CO Vs. M. SUBBURAYAN
March 19, 2018
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CUDDALORE REGION Vs. N RAMALINGAM
July 19, 2018
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES NAMAKKAL Vs. K N P VENKATARAMAN
July 11, 2018
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, KARUR DISTRICT Vs. M SUBBURAYAN
March 19, 2018
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, NAMAKKAL REGION, NAMAKKAL DISTRICT Vs. K AMBARAYAN
April 11, 2018
JOINT SUB-REGISTRAR Vs. DURAIBASKAR
August 16, 2018
JOSEPH JOY Vs. STATE OF TAMILNADU, REP BY SECRETARY TO GOVT
April 27, 2018
JOSEPH NODIER, FRANCE S/O THOMAS ARUL NODIER Vs. JEANETTEE NODIER
May 16, 2018
JOSIYAKARA MURUGESAN @ MURUGESAN Vs. STATE REP BY
February 2, 2018
JOSPHINE REBAKKAL Vs. AROKIASAMY
July 5, 2018
JOTHEESWARAN Vs. SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT
March 5, 2018
JOTHI Vs. MOHANAMAMBAL
July 19, 2018
JOTHI Vs. VINODINI & SONS REP BY ITS PARTNER NITIN H SHAH
March 22, 2018
JOTHI MANI Vs. POTTIAMMAL
July 4, 2018
JOTHI RAMALINGAM Vs. KUMARASAMY PILLAI
January 4, 2018
JOTHIAMMAL Vs. DISTRICT COLLECTOR
June 6, 2018
JOTHIMANI Vs. STATE
July 25, 2018
JOTHINATHAN Vs. ANGAMMAL
October 22, 2018
JOTHIPRAKASAM AND OTHERS Vs. DHANAGOPAL AND OTHERS
June 11, 2018
JSW STEEL LIMITED Vs. UNION OF INDIA
March 22, 2018
JUBILEE PLOT & Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 3, 2018
JULIA ALIAS ULIYA Vs. STATE
February 6, 2018
JUNIOR ENGINEER Vs. ARUNACHAL GOUNDER
January 3, 2018
JUSTIN RAJ Vs. STATE
July 31, 2018
JUSTIN RAJ @ JUSTIN Vs. STATE OF TAMIL NADU & ORS.
January 23, 2018
JUSTUS MOHAN Vs. THE DISTRICT COLLECTOR AND OTHER
March 13, 2018
K A BASHA Vs. H SRINIVASAN
October 12, 2018
K A HARIKRISHNAN Vs. ASIAN ELECTRONICS
April 10, 2018
K A KUMARESAN Vs. K S NANJUNDAN
March 22, 2018
K A MOHIDEEN MEERA CORRESPONDENT MUSLIM HIGHER SECONDARY SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER
February 15, 2018
K A SHAJAHAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE, CUDDALORE
July 2, 2018
K ABOOBACKER SIDDIQUE Vs. V MEENAKSHI
August 21, 2018
K ALAGESAN Vs. D JAYAKUMAR
July 31, 2018
K AMMASI Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY, REVENUE DEPARTMENT
June 22, 2018
K ANANDHI Vs. MARATHON ELECTRIC INDIA PRIVATE LIMITED
July 17, 2018
K ANBALAGAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT, FORST ST GEORGE, CHENNAI
April 12, 2018
K ANBARASAN Vs. COMMERCIAL TAX OFFICER, VILLUPURAM-I CIRCLE, VILLUPURAM
January 10, 2018
K ANDAL Vs. KISHORE KUMAR
March 8, 2018
K ANNADURAI Vs. A KANNAN
January 2, 2018
K ARASAPPAN Vs. HARIHARAN
January 4, 2018
K ARIVALAGAN Vs. GENERAL INSURANCE CORPORATION OF INDIA (A WHOLLY OWNED GOVERNMENT OF INDIA COMPANY)
April 25, 2018
K ARUL Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
July 19, 2018
K ARUMUGAM Vs. SECRETARY GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT
September 6, 2018
K ARUMUGAM Vs. PRESIDING OFFICER
March 5, 2018
K ARUMUGAM Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETY
April 6, 2018
K ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
April 28, 2018
K ARUNACHALAM Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
June 11, 2018
K ARUNAGIRINATHAN Vs. DAKSHINAMURTHY
August 27, 2018
K ATHISAYAMARY Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT
January 3, 2018
K B MURALEEDHARAN Vs. ASSISTANT GENERAL MANAGER
October 5, 2018
K B NAGENDRAN Vs. GENERAL MANAGER CIRCLE HEAD UCO BANK
February 15, 2018
K B PUSHPAVATHY Vs. KILPAUK BENEFIT SOCIETY LTD
January 24, 2018
K B RAJENDRAN Vs. A SHANTHI
June 25, 2018
K B RAJU Vs. SAKTHIVELAMMAL
July 5, 2018
K B SUKANYA Vs. R PRADEEP
April 28, 2018
K BALAMURUGAN Vs. N SASIKALA
April 27, 2018
K BALU Vs. STATE OF TAMILNADU
April 28, 2018
K BANNARISAMY Vs. ANBALAGAN
August 11, 2018
K BASKARAN Vs. COMM OF MUNICIPAL ADMINISTRATION
April 26, 2018
K BHARATHI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
June 12, 2018
K BHOOSAN Vs. S SARAVANAKUMAR
April 20, 2018
K BRIGHT JAYA KUMAR Vs. J JOHNRICH PREMKAR
July 28, 2018
K C JAYAMANI Vs. TAMIL NADU AGRICULTURAL UNIVERSITY
April 4, 2018
K C PARAMASIVAM Vs. P SENTHIL KUMAR
August 24, 2018
K C SUKUMARAN Vs. SECRETARY TO GOVERNMENT ENERGY (A1) DEPARTMENT, SECRETARIAT, CHENNAI
January 30, 2018
K CHANDRASEKARAN Vs. STATE OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT
April 5, 2018
K CHELLAMUTHU & CO Vs. UNION OF INDIA
July 25, 2018
K CHINNASAMY Vs. P C RAMASAMY
February 8, 2018
K CHINTHANAI SELVAM Vs. INSPECTOR GENERAL OF REGISTRATION
June 19, 2018
K CHITHIRAIVELU Vs. STATE OF TAMIL NADU
January 2, 2018
K DAMODARAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES TIRUVALLUR CIRCLE
June 19, 2018
K DEVARAJAN Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
June 29, 2018
K DEVASENA Vs. SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT, FORT ST GEORGE, CHENNAI
June 8, 2018
K DHANABAKKIYAM Vs. GOVERNMENT OF TAMIL NADU
September 24, 2018
K DHANAM Vs. LOKESH BABU
January 18, 2018
K DURAIPANDIAN Vs. STATE BY INSPECTOR OF POLICE CBCID
August 28, 2018
K E HOUSING PRIVATE LIMITED Vs. SUB-REGISTRAR
April 12, 2018
K E P MOHAMED ALI Vs. PALANIAPPAN
April 5, 2018
K EASWARI Vs. S K GOKUL
March 19, 2018
K ELUMALAI Vs. SELVAPRABA CHIT FUNDS PRIVATE LIMITED
June 28, 2018
K ESWARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOME (POLICE VIII) DEPARTMENT
January 24, 2018
K ESWARAN SIDDHA Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
October 10, 2018
K G KRISHNAN Vs. S VAIDYANATHAN
March 23, 2018
K G PREM KUMAR Vs. STATE REPRESENTED BY ADDITIONAL SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION DEPARTMENT
October 5, 2018
K G THULASIRANGAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
August 2, 2018
K GANAPATHY Vs. A PALANISAMY
January 24, 2018
K GANDHI Vs. M SYED YUSUF
March 13, 2018
K GANESAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
April 3, 2018
K GANESAN Vs. P KUMARAPPAN
October 1, 2018
K GANESAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS CHIEF SECRETARY
July 16, 2018
K GANGADHARAN Vs. EXECUTIVE OFFICER, NARAVARIKUPPAM TOWN PANCHAYAT
April 5, 2018
K GANGATHARAN Vs. SORNASUNDARI
October 24, 2018
K GNANASEKARAN Vs. T MOORTHY
September 7, 2018
K GNANASWARAN Vs. NIRMALA
December 13, 2018
K GNANAVEL Vs. GOVERNMENT OF PUDUCHERRY, REP BY SECRETARY TO GOVERNMENT
April 13, 2018
K GOPALRAM Vs. A MUTHUMARI
June 28, 2018
K GOPIKA Vs. SUB-INSPECTOR OF POLICE
April 9, 2018
K GOPIKA Vs. S SRINIVASA RAJA
April 9, 2018
K GOVARDHANA PRASAD (DECEASED) Vs. K RAJENDRA PRASAD (DECEASED)
July 11, 2018
K GOVINDASAMY Vs. T RAJASEKARAN
January 4, 2018
K GOWTHAM Vs. P VENKATESAN
August 11, 2018
K H SHOES PVT LTD Vs. COMMISSIONER OF CUSTOMS (EXPORTS), OFFICE OF COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
October 25, 2018
K HEMA LATHA Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
March 8, 2018
K INDIRA Vs. APPELLATE AUTHORITY/PRINCIPAL REVENUE CONTROLLER OF TAMIL NADU-CUM-INSPECTOR GENERAL OF REGISTRATION
January 29, 2018
K J JAIKAR PRABHU Vs. STATE OF TAMIL NADU
April 5, 2018
K J SURIYANARAYANAN Vs. STATE
March 13, 2018
K JAGANNATHAN Vs. K RAMAMOORTHY
July 11, 2018
K JAISHANKAR Vs. M DEVARAJ
July 26, 2018
K JAWAHAR Vs. J LALITHA
January 12, 2018
K JAYAKARAN Vs. TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
September 20, 2018
K JAYAKODI Vs. GOVT OF TAMILNADU
July 25, 2018
K JAYALAKSHMI Vs. S SAMEER
June 27, 2018
K JAYASREE Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
March 28, 2018
K JEBASINGH RATHINAVEL Vs. FOOD INSPECTOR NAMBIYUR TOWN PANCHAYAT GOVERNMENT PRIMARY HEALTH CENTRE
July 18, 2018
K JEGAN Vs. RAJESH @ JEGAN
August 29, 2018
K K ANBAZHAGAN Vs. C KUMAR
December 21, 2018
K K DHANRAJ Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR, NAMAKKAL DISTRICT
June 22, 2018
K K KRISHNAMOORTHY Vs. ADDITIONAL CHIEF SECRETARY, COMMISSIONER OF COMMERCIAL TAXES
January 23, 2018
K K MAHALINGAM Vs. R PALANISAMY
August 28, 2018
K K RAMESH Vs. UNION OF INDIA
January 3, 2018
K K RAMESH Vs. GOVERNMENT OF INDIA
January 12, 2018
K K RAMESH Vs. UNION OF INDIA
March 15, 2018
K K VENKATESAN Vs. UNION OF INDIA
July 17, 2018
K KAILASAM Vs. GENERAL MANAGER
March 21, 2018
K KALA Vs. INSPECTOR OF POLICE, DEVALA POLICE STATION
April 5, 2018
K KALI (DECEASED) Vs. SELLAMMAL
July 27, 2018
K KALIAMMAL Vs. ABBAS SAIFUDDIN
July 12, 2018
K KAMARAJ Vs. STATE, REP BY INSPECTOR OF POLICE
August 21, 2018
K KAMARAJ Vs. MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION
July 5, 2018
K KANDASAMY Vs. R SHANKAR
March 22, 2018
K KANDASAMY Vs. MUTHAYAMMAL
September 4, 2018
K KANNAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, SIVAGANGA REGION, SIVAGANGA POST & DISTRICT
March 15, 2018
K KARUNAKARAN Vs. TAMIL NADU ELECTRICITY BOARD
January 11, 2018
K KARUPPASAMY Vs. K ALAGAMMAL
June 29, 2018
K KATHAMUTHU SENIOR GRADE CONDUCTOR-RETIRED Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI)LIMITED
September 25, 2018
K KATHIRESAN Vs. STATE OF TAMILNADU, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
August 14, 2018
K KATHIRVEL Vs. PHOENIX ASSET RECONSTRUCTION COMPANY
January 22, 2018
K KODEESWARAN Vs. DISTRICT COLLECTOR, PUDUKKOTTAI DISTRICT
June 28, 2018
K KOMATHI Vs. SUB COLLECTOR
February 14, 2018
K KRISHNAMURTHY ACHARI Vs. IYYAPPAN
February 7, 2018
K KRISHNAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
August 2, 2018
K KRISHNAN Vs. PIRAKALANAYAKI
September 27, 2018
K KRISHNAN Vs. STATE REPRESENTED THROUGH INSPECTOR OF POLICE
June 12, 2018
K KRISHNASAMY Vs. DHANALAKSHMI
July 9, 2018
K KUMARAVEL Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
February 14, 2018
K KUNJARAVELU Vs. STATE
July 24, 2018
K KUNJUKRISHNAN Vs. T YOVEL
September 11, 2018
K KUPPURAJ Vs. N KRISHNAN (DIED)
June 20, 2018
K KUPPUSAMY Vs. COMMISSIONER, H R & C E
October 5, 2018
K L DAMODARAN Vs. VENKATAPPA NAIDU
August 20, 2018
K LAKSHMANAN Vs. STATE
June 7, 2018
K LAKSHMI Vs. SECRETARY
January 4, 2018
K LAKSHMI Vs. P VELUSAMY
February 26, 2018
K LAKSHMI NARAYANAN Vs. REVENUE DIVISIONAL OFFICER
August 10, 2018
K LALITHA MAHESWARI Vs. J MEENA
March 13, 2018
K LATHA Vs. MANAGER, CORPORATION BANK
April 28, 2018
K LINGA BOSE Vs. CHIEF ENGINEER
January 2, 2018
K M ANGURAJ Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
April 11, 2018
K M BABU Vs. EXECUTIVE OFFICER, ANJANEYAR ARUNACHALESWARAR DEVASTHANAM, KORATTUR
April 18, 2018
K M BALASUBRAMANIAM Vs. C LOGANATHAN
March 27, 2018
K M MUSTAFA Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION (IRCTC) LTD
December 7, 2018
K M THANGAMUTHU Vs. VELLIANGIRI
July 20, 2018
K MAGESHWARI Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF CONSUMER AFFAIRS
September 18, 2018
K MAHARAJAN Vs. SUDALAIKANNU
April 9, 2018
K MAHENDRAN Vs. INSPECTOR OF POLICE, THIRUVARUR & DISTRICT
January 5, 2018
K MALARVIZHI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
April 2, 2018
K MANAVALAN Vs. TAMILNADU STATE LEVEL SCRUTINY COMMITTEE
January 11, 2018
K MANI Vs. G SARASWATHI
February 7, 2018
K MANI Vs. MANAGEMENT OF ERODE ELECTRICITY DISTRIBUTION CIRCLE, REP BY SUPERINTENDING ENGINEER
July 10, 2018
K MANIAN Vs. P MURUGESAN
July 12, 2018
K MANIKANDAN Vs. ASSISTANT DIRECTOR OF SURVEY AND LAND RECORDS
June 4, 2018
K MANNANGATTI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
April 11, 2018
K MARIAMMAL Vs. STATE BANK OF INDIA REP BY DEPUTY GENERAL MANAGER (APPELLATE AUTHORITY) DISCIPLINARY PROCEEDINGS CELL ZONAL OFFICE, MADURAI
April 6, 2018
K MATHAIYAN Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
February 13, 2018
K MAYAVAN Vs. ELECTION COMMISSION
March 2, 2018
K MOHAMMED IQBAL Vs. GOVERNMENT OF TAMIL NADU
June 29, 2018
K MOHAN Vs. S JAWAHAR
June 5, 2018
K MUNIRATHINAM Vs. STATE
February 22, 2018
K MURALI Vs. D ANBARASI PACKIARAJ
September 7, 2018
K MURUGESAN Vs. KANDASAMY
July 12, 2018
K MURUGESHAN Vs. JUNIOR ENGINEER/SOUTH TAMIL NADU GENERATION & DISTRIBUTION CORPORATION LTD
January 24, 2018
K MUTHU Vs. STATE OF TAMIL NADU
April 13, 2018
K MUTHUKUMARASAMY Vs. P SELLAMUTHU
January 30, 2018
K MUTHUSAMY Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
April 28, 2018
K MUTHUSEKAR Vs. S T S JAYAKUMAR
December 28, 2018
K MUTHUVEERAN Vs. DISTRICT EDUCATIONAL OFFICER
April 5, 2018
K MYTHILI Vs. STATE
March 13, 2018
K N JAGADEESAN Vs. DIRECTOR OF SCHOOL EDUCATION
August 20, 2018
K N PUDUR PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. G BALAKRISHNAN
January 30, 2018
K N RAMESH BABU Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (LAW & ORDER)
October 31, 2018
K N S EXTRACTIONS Vs. COMMISSIONER OF COMMERCIAL TAXES
April 13, 2018
K NAGARAJAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
September 5, 2018
K NAMBIRAJAN Vs. DISTRICT COLLECTOR, PUDUKOTTAI DISTRICT
March 21, 2018
K NANDHINEE Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
August 28, 2018
K NANJUNDAN Vs. STATE OF TAMIL NADU
April 10, 2018
K NARASIMAN (DECEASED) Vs. C P SANJEEVI MUDALIAR
August 3, 2018
K NARAYANAN Vs. LAKSHMI
March 27, 2018
K NATARAJAN Vs. GOVERNMENT OF TAMIL NADU
May 9, 2018
K NATARAJAN Vs. A KASTHURI
July 27, 2018
K NATARAJAN Vs. GOVERNMENT OF TAMIL NADU
February 20, 2018
K NATARAJAN Vs. TIRUNELVELI DISTRICT, SIVAGIRI TALUK
June 14, 2018
K NATARAJAN Vs. R RUKMANI
March 23, 2018
K NESALINGAM Vs. R S MANIYAN
July 11, 2018
K P PAULOSE NECHUPADAM (DECEASED) Vs. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN
April 16, 2018
K P RAMALINGAM Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
January 18, 2018
K P SURESH Vs. UNION OF INDIA
July 20, 2018
K PALANIAPPAN Vs. C KANDASAMY
January 31, 2018
K PALANIMALLAL Vs. VADIVEL PADAYACHI
February 19, 2018
K PALANISAMY Vs. INSPECTOR OF POLICE DISTRICT CRIME BRANCH
August 28, 2018
K PALANISAMY Vs. S DEVARAJ
June 27, 2018
K PANDIDURAI Vs. IBRAHIM SHA
March 15, 2018
K PANNEER SELVAM Vs. ANANDHAKUMAR
August 28, 2018
K PAPITHA BEGUM Vs. COMMISSIONER
January 3, 2018
K PARAMASIVAM Vs. ASHWINIKUMAR I A S CHIEF SECRETARY UNION TERRITORY OF PONDICHERRY
June 22, 2018
K PARAMASIVAM Vs. DEPUTY GENERAL MANAGER STATE BANK OF INDIA STRESSED ASSETS MANAGEMENT BRANCH
July 27, 2018
K PECHIMUTHU Vs. STATE REP BY INSPECTOR OF POLICE
March 6, 2018
K PERIYAMMAL Vs. KARUPPANNA GOUNDER
January 19, 2018
K PERIYASAMY Vs. S P CHELLAPPA GOUNDER
June 28, 2018
K PERUMAL Vs. M JOSEPH SELVAM
February 26, 2018
K PERUMAL Vs. STATE OF TAMIL NADU
August 13, 2018
K PERUMAL Vs. GOVERNMENT OF TAMIL NADU
April 10, 2018
K PITCHAI Vs. STATE OF TAMIL NADU
February 28, 2018
K PONNUSAMY Vs. V R SUBRAMANIAN
March 15, 2018
K PONNUSAMY Vs. R N SIVA
June 27, 2018
K PRABU Vs. PRINCIPAL SECRETARY TRANSPORT COMMISSIONER EZHILAGAM CHEPAUK CHENNAI
July 3, 2018
K PREMA AND OTHERS Vs. TAMIL NADU DR M G R UNIVERSITY, CHENNAI AND ANOTHER
February 21, 2018
K PRIYA Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD
July 9, 2018
K R E RADHAKRISHNAN Vs. JAYAVARMA TEXTILES PRIVATE LIMITED REP BY ITS MANAGER/P A HOLDER K PONGIA GOUNDER
July 4, 2018
K R ILAYAPPAN Vs. M PULIAPPAN
July 3, 2018
K R JEYACHANDRAN Vs. R SELVARAJ (DECEASED)
July 23, 2018
K R KUMARASAMY Vs. ACCOUNTANT GENERAL (ACCOUNTS & ENTITLEMENT)
April 11, 2018
K R NARAYANASAMY Vs. ARULMIGU ANNAI VEERAMATHIAMMAN TEXTILES PARTNERSHIP FIRM REP BY ITS PARTNER C JOTHIRAMALINGAM
January 10, 2018
K R RAMASWAMY Vs. STATE
February 5, 2018
K R RAVIRATHINAM Vs. ROCKLINE VENKATESH
March 9, 2018
K R S PONNUCHAMY PANDIAN Vs. VELCHAMY
August 23, 2018
K R SAIKUMAR Vs. C VELLAISAMY
August 30, 2018
K R SETHUPATHY Vs. PARVATHY
September 14, 2018
K R SUBRAMANIAN Vs. C R SUSILA
July 16, 2018
K R SUBRAMANINAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY
April 25, 2018
K RADHAKRISHNAN Vs. DIRECTOR GENERAL OF POLICE
January 24, 2018
K RAJA Vs. A MEERA MOIDEEN
July 18, 2018
K RAJAGURU Vs. CHIEF AREA MANAGER, INDIAN OIL CORPORATION LTD
March 12, 2018
K RAJAKUMAR BARATHY Vs. INSPECTOR OF POLICE
August 20, 2018
K RAJAMANICKAM Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
April 12, 2018
K RAJAN Vs. V VIJAYALAKSHMI
March 27, 2018
K RAJARAM Vs. STATE REP BY INSPECTOR OF POLICE
August 24, 2018
K RAJENDRA PRASAD Vs. PRINCIPAL SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
March 23, 2018
K RAJENDRAN Vs. K DHANALAKSHMI
April 27, 2018
K RAJESWARI Vs. K MURALI
June 6, 2018
K RAJIV Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
August 28, 2018
K RAMAMURTHY Vs. STATE REP BY INSPECTOR OF POLICE, SRIPERUMPUDUR, KANCHEEPURAM DISTRICT
March 28, 2018
K RAMAN Vs. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
April 27, 2018
K RAMASAMY Vs. INSPECTOR GENERAL OF REGISTRATION
June 1, 2018
K RAMESH Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION, EZHILAGAM, CHEPAUK
July 9, 2018
K RAMPRASAD Vs. COMMISSIONER, MADURAI CORPORATION
February 7, 2018
K RANGARAJAN Vs. KAMALA SAMPATH
July 17, 2018
K RAVI Vs. K INDIRANI AMMAL
January 3, 2018
K RAVICHANDRAN Vs. INSPECTOR OF POLICE, TMCH POLICE STATION, THANJAVUR
September 19, 2018
K RAVICHANDRAN ALIAS RAVISHANKAR Vs. RAVAMMAL
February 6, 2018
K REKHA Vs. SECRETARY, DEPT OF PERSONNEL AND ADMINISTRATIVE REFORMS, GOVT OF TAMIL NADU, FORT ST GEORGE, CHENNAI
March 20, 2018
K RENUKA Vs. T ANURADHA
February 19, 2018
K S KALINGA RAYAN @ KALINGARAJU Vs. STATE REP BY INSPECTOR OF POLICE
January 8, 2018
K S KALINGA RAYAN @ KALINGARAJU Vs. STATE, REP BY INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION SPECIAL TEAM, COIMBATORE
June 25, 2018
K S MEIKAPPA DEVAR (DECEASED) Vs. M K NARAYANAN (DECEASED)
February 23, 2018
K S MURALIDHARARAO Vs. TEACHERS RECRUITMENT BOARD
September 5, 2018
K S NATESAN Vs. RASIPURAM MUNICIPAL COUNCIL
January 5, 2018
K S RAVI Vs. K P MANICKAM
June 26, 2018
K S S RAJ Vs. A MUTHUMARI
January 5, 2018
K S SATHYANARAYANAN Vs. D YASODHA
July 11, 2018
K S SENTHILKUMAR Vs. A SEERALAN
April 20, 2018
K S SHANMUGAM Vs. STATE BY INSPECTOR OF POLICE
March 22, 2018
K S VARADARAJAN Vs. STATE
March 28, 2018
K S VENKATACHALAM Vs. K SHANTHI
January 23, 2018
K S XAVIER Vs. SUB INSPECTOR OF POLICE RAYAPPANPATTI POLICE STATION THENI
October 24, 2018
K SABAPATHY Vs. STATE REP BY SECRETARY TO GOVERNMENT
February 8, 2018
K SADANANDAN Vs. K SAVITHRI
August 14, 2018
K SADHASIVAM Vs. STATE OF TAMIL NADU
April 11, 2018
K SARASWATHI Vs. STATE OF TAMIL NADU
April 10, 2018
K SARAVANAN Vs. VIJAYA BANK, REP BY ITS AUTHORISED OFFICER, KANCHEEPURAM BRANCH
March 8, 2018
K SATHISH Vs. STATE OF TAMIL NADU
February 13, 2018
K SATHISHKUMAR Vs. STATE THROUGH INSPECTOR OF POLICE
October 23, 2018
K SATHYA Vs. DISTRICT COLLECTOR DISTRICT COLLECTORATE
April 11, 2018
K SEENIVASAN Vs. K MUTHUKUMAR
October 24, 2018
K SEKAR Vs. CHIEF SECRETARY TO GOVERNMENT
August 3, 2018
K SEKAR Vs. STATE
February 23, 2018
K SEKAR Vs. MANJUNATH
October 12, 2018
K SEKAR Vs. STATE OF TAMILNADU REP BY INSPECTOR OF POLICE
June 19, 2018
K SELVARAJ Vs. N SAM ARTHUR
October 3, 2018
K SELVARAJ Vs. SUPERINTENDING ENGINEER
October 30, 2018
K SENGUTTUVAN Vs. UNION OF INDIA THROUGH ITS SECRETARY
August 3, 2018
K SENTHIL Vs. K PANNEERSELVAM
April 19, 2018
K SENTHILMURUGAN Vs. P SATISHKUMAR
May 18, 2018
K SENTHILNATHAN Vs. CHANDRAKANT
February 13, 2018
K SENTHILVEL Vs. D AMBIKA
June 26, 2018
K SHAJAGAN Vs. DISTRICT COLLECTOR, TIRUVANNAMALAI DISTRICT
July 9, 2018
K SHANMUGA VIJAYAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY
October 25, 2018
K SHANMUGAM Vs. KANGAI AMMAL
February 22, 2018
K SHANMUGARAJA Vs. S ANBU
March 13, 2018
K SHYAMSUNDAR Vs. K R MOHAN
October 23, 2018
K SIVAN Vs. SUB COLLECTOR
February 14, 2018
K SIVAPRAKASAM Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
July 23, 2018
K SIVARENJANI Vs. A SIVAKUMAR
October 3, 2018
K SRIRAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VPM) LTD
September 5, 2018
K SUBBIAH Vs. PON GANGADHARAN
June 14, 2018
K SUBRAMANI Vs. SUB COLLECTOR
February 14, 2018
K SUBRAMANIAM Vs. MITTALAL DHOKA
July 17, 2018
K SUBRAMANIAN Vs. A PRASANNA
August 3, 2018
K SUBRAMANIAN Vs. K ARANGANATHAN (DECEASED)
July 27, 2018
K SUBRAMANIAN Vs. K PALANISAMY
June 25, 2018
K SUBRAMANIAN Vs. S JEYARAMAN
April 10, 2018
K SUBRAMANIAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, SETHIYATHOPE SUB DIVISION, CUDDALORE DISTRICT
November 8, 2018
K SUKUMARI Vs. SUPERINTENDENT OF POLICE
September 18, 2018
K SUMATHI Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
September 25, 2018
K SUNDAR Vs. S VIJAYASHREE
October 11, 2018
K SUNDARARAJ Vs. K PERIYASAMY
June 8, 2018
K SUNDARARAJAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT, FORT ST GEORGE, CHENNAI
June 18, 2018
K SURESH Vs. STATE OF TAMIL NADU
September 19, 2018
K SURESH BABU Vs. N GOVINDARAJAN
April 28, 2018
K SURESHKUMAR Vs. BADHRUDHEEN
September 24, 2018
K T JOHN JOSEPH Vs. GOVERNMENT OF TAMIL NADU
April 10, 2018
K THANGAPANDIAMMAL Vs. JOINT DIRECTOR
January 23, 2018
K THENKANI Vs. S SELVAM
October 9, 2018
K THIRUNAVUKKARASU Vs. LOGANATHAN (DECEASED)
July 11, 2018
K UMAR KHAN Vs. K AKBAR ALI
July 17, 2018
K V DINESH Vs. S V RAMANATHAN
January 23, 2018
K V LAKSHMI AMMAL K K VISWANATHAN Vs. ARULMIGU THIRUPPARANKUNDRAM SUBRAMANIASWAMY THIRUKOIL DEVASTHANAM REPRESENTED BY ITS EXECUTIVE OFFICER
January 19, 2018
K V LOGANATHAN Vs. G THANGARAJ
January 11, 2018
K V MAGESHWARA SINGH Vs. STATE OF TAMIL NADU
August 31, 2018
K V MUNUSAMY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
August 2, 2018
K V RAJENDRAN @ VARUN Vs. A R MURUGADOSS
October 30, 2018
K V RATHANAM Vs. DIVISIONAL EHGINEER (H)
October 4, 2018
K V SRIDHAR Vs. N KRISHNASAMY
September 7, 2018
K VALLIRAJ Vs. PALANI
January 3, 2018
K VASANTHA Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
February 20, 2018
K VENKATACHALAM Vs. INCOME TAX OFFICER
April 9, 2018
K VENKATASUBBA RAJU Vs. C P RAMI REDDY REP BY POWER AGENT K SATHISH
April 27, 2018
K VENKATESALU Vs. K BHANUMATHI
February 1, 2018
K VENKATESAN Vs. STATE
March 5, 2018
K VENKATESAN Vs. CHAIRMAN, STATE LEVEL CASTE SCRUTINY COMMITTEE
March 16, 2018
K VENKATESWARAN Vs. GENERAL MANAGER CANARA BANK
March 8, 2018
K VIDYARANI Vs. STATE REP BY INSPECTOR OF POLICE
October 8, 2018
K VIJAYAN Vs. JOTHIRAMAN
September 27, 2018
K YAMINI Vs. NUKALAH HARIBABU
July 12, 2018
K. ABIMANNAN Vs. THE TAHSILDAR, TINDIVANAM, VILLUPURAM DISTRICT AND ANOTHER
June 19, 2018
K. ALAGU Vs. SUPERINTENDENT OF POLICE AND OTHER
August 1, 2018
K. ANANDAN Vs. THE STATE OF TAMILNADU AND OTHERS
August 13, 2018
K. ANANTHI Vs. PRABUKUMAR AND OTHERS
February 8, 2018
K. ANBUMANI SECRETARY Vs. THE ZONAL OFFICER
January 25, 2018
K. ANNADURAI Vs. A. KANNAN
January 2, 2018
K. ANNAPOORANI Vs. M/S. IAL INDIA LIMITED
January 2, 2018
K. ARUL Vs. STATE OF TAMIL NADU AND OTHERS
March 14, 2018
K. ARUMUGAM Vs. THE COMMISSIONER OF TOWN PANCHAYAT
February 5, 2018
K. ARUMUGAM Vs. THE COMMISSIONER OF SECURITY BUREAU OF CIVIL AVIATION SECURITY AND ORS.
July 6, 2018
K. ARUMUGAM Vs. GOVERNMENT OF TAMIL NADU
April 28, 2018
K. ARUNACHALAM Vs. STATE OF TAMIL NADU
June 7, 2018
K. AYYANAR Vs. SECRETARY, TAMIL NADU NEWS PUBLIC RELATION DEPARTMENT AND ANOTHER
February 20, 2018
K. AYYAR VANDAYAR Vs. THIRU.BEATRICE MARGERAT, THE JOINT DIRECTOR OF COLLEGIATE EDUCATION, THANJAVUR AND OTHERS
June 26, 2018
K. AZHAGARSAMI Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
June 5, 2018
K. BADRINARAYANAN Vs. INSPECTOR GENERAL OF REGISTRATION NO.100 AND OTHERS
March 8, 2018
K. BALACHANDRAN Vs. THE STATE OF TAMIL NADU AND OTHERS
June 20, 2018
K. BALAKRISHNAMANI Vs. S. ANAND BOBY AND OTHERS
April 16, 2018
K. BALAKRISHNAN Vs. THE GOVERNMENT OF INDIA AND OTHERS
August 23, 2018
K. BALAKRISHNAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHER
April 28, 2018
K. BALAN (DECEASED) AND OTHERS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
April 23, 2018
K. BARATHY Vs. THE PRINCIPAL, GOVERNMENT COLLEGE OF ARCHITECTURE AND SCULPTURE, MAMALLAPURAM
January 3, 2018
K. BELLIKALAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
February 12, 2018
K. BHARATHY Vs. STATE OF TAMIL NADU AND OTHERS
February 5, 2018
K. BHASKAR NAIR Vs. COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
August 27, 2018
K. BINDU (UNCONSCIOUS) Vs. METROPOLITAN TRANSPORT CORPORATION LTD.
April 28, 2018
K. BOOPATHI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER, NAMAKKAL, NAMAKKAL DISTRICT
January 12, 2018
K. BOSE Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR AND OTHER
April 25, 2018
K. CHANDIRAMOHAN Vs. STATE OF TAMIL NADU
February 9, 2018
K. CHANDRASEKARAN Vs. TAX RECOVERY OFFICER, INTERNATIONAL TAXATION
August 27, 2018
K. CHELLADURAI AND OTHERS Vs. STATE AND OTHER
April 23, 2018
K. CHELLAMUTHU Vs. R. KRISHNA MURTHY AND ANOTHER
February 9, 2018
K. CHINNADURAI Vs. STATE AND OTHERS
June 22, 2018
K. CHINNADURAI Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT ENERGY DEPARTMENT FORT ST. GEORGE
January 30, 2018
K. CHINTHANAI SELVAM Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
June 19, 2018
K. CHITRA Vs. S. ILAYARAJA
April 20, 2018
K. CHOKKALINGAM Vs. THE STATE OF TAMIL NADU
January 23, 2018
K. DEVENDAR KUMAR & ORS. Vs. STATE
March 8, 2018
K. DHARANIPERUMAL Vs. SECRETARY TO GOVERNMENT AND OTHERS
January 10, 2018
K. DHARMALINGAM AND OTHERS Vs. VALLIAMMAL AND OTHERS
March 20, 2018
K. DHARMAMURTHY AND OTHERS Vs. T.V.R. CHITS FUNDS AND OTHERS
February 15, 2018
K. DILLI BABU AND OTHERS Vs. STATE AND OTHERS
July 16, 2018
K. DIVYA Vs. BAR COUNCIL OF TAMIL NADU AND PONDICHERRY
June 26, 2018
K. ELAMURUGAN Vs. THE REVENUE DIVISIONAL OFFICER
June 18, 2018
K. ELANGO Vs. THE DISTRICT COLLECTOR DINDIGUL DISTRICT AND OTHERS
July 18, 2018
K. FAKRUDEEN ALI AHAMED AND OTHERS Vs. STATE AND OTHER
July 11, 2018
K. GANDHI Vs. THE SUB
February 6, 2018
K. GEORGE THOMAS Vs. COMMISSIONER OF CORPORATION, CORPORATION OF COIMBATORE AND OTHERS
April 19, 2018
K. GIRIJA AMMAL Vs. EXECUTIVE ENGINEER (O&M), MYLAPORE REVENUE, BRANCH (T.N.E.)
July 12, 2018
K. GOPI Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHER
April 26, 2018
K. GUNASEKARAN Vs. K. AYYAVU
January 29, 2018
K. ILLANGOVAN AND OTHERS Vs. DISTRICT COLLECTOR, KARUR DISTRICT AND OTHERS
February 19, 2018
K. JANAMEJEYAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
August 1, 2018
K. JAYAKUMAR Vs. P.K. BABU
July 18, 2018
K. JAYAPRAKASH Vs. THE STATE OF TAMIL NADU
January 8, 2018
K. JEGAN Vs. THE GOVERNMENT OF TAMIL NADU AND OTHERS
June 6, 2018
K. KALEESWARN Vs. RECOVERY OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION AND OTHERS
June 6, 2018
K. KALIAYAMOORTHY Vs. THE DISTRICT COLLECTOR, COLLECTORATE OFFICE, THIRUVARUR
January 10, 2018
K. KALPANA Vs. AUTHORISED OFFICER STATE BANK OF INDIA AND OTHERS
September 7, 2018
K. KARUNAMURTHY Vs. DISTRICT COLLECTOR, THANJAVUR DISTRICT, THANJAVUR AND OTHERS
February 12, 2018
K. KARUPPAIAH Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND OTHERS
June 22, 2018
K. KATHIRVEL Vs. REGIONAL TRANSPORT OFFICER
June 18, 2018
K. KOKILAVANI Vs. STATE AND OTHERS
June 6, 2018
K. KRISHNASAMY Vs. PRINCIPAL ACCOUNTANT GENERAL (ACCOUNTS AND ENTITLEMENTS)
February 12, 2018
K. KUMARARAJA Vs. GOVERNMENT OF TAMIL NADU, REP. BY ITS SECRETARY, RURAL DEVELOPMENT & PANCHAYAT DEPARTMENT,
February 13, 2018
K. KUMARAVEL Vs. STATE REPRESENTED BY THE SECRETARY AND OTHERS
February 26, 2018
K. KUMARAVEL Vs. MASILAMANI
August 23, 2018
K. KUPPUSAMY Vs. KALAISELVI
March 1, 2018
K. LAKSHMANAN AND ORS. Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE AND ORS.
June 7, 2018
K. LAKSHMI Vs. A. SRIKANTH @ SRISIVAKANDHAN
April 2, 2018
K. LAKSHMINARAYANAN Vs. UNION OF INDIA
March 22, 2018
K. LINGASAMY Vs. VALLIYAMMAL AND ORS.
January 19, 2018
K. LOGANATHAN Vs. DISTRICT COLLECTOR, CUDDALORE DISTRICT AND OTHERS
March 9, 2018
K. M. MUSTAFA Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION
December 18, 2018
K. MALA Vs. SUPERINTENDENT OF POLICE
April 16, 2018
K. MANI AND ANOTHER Vs. SECRETARY TO GOVERNMENT, URBAN AND HOUSING DEVELOPMENT CORPORATION AND OTHERS
April 25, 2018
K. MANIARASU Vs. DISTRICT COLLECTOR, OFFICE OF THE COLLECTORATE, THIRUPPUR DISTRICT AND OTHERS
January 23, 2018
K. MANIKANDAN Vs. UNION OF INDIA AND OTHERS
March 8, 2018
K. MANONMANI Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT AND OTHERS
January 5, 2018
K. MARIAPPAN Vs. PERIYASAMY
January 5, 2018
K. MARIYAPPAN Vs. THE SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND ANOTHER
June 14, 2018
K. MAYAKANNAN Vs. THE CHAIRMAN
January 24, 2018
K. MEGANATHAN Vs. MOHAMMED ASLAM AND ORS.
January 18, 2018
K. MEHRAJ Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU AND OTHERS
April 3, 2018
K. MOHAN Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHERS
July 17, 2018
K. MOHAN Vs. BAKIALAKSHMI AND OTHERS
September 11, 2018
K. MOHAN Vs. S. JAWAHAR
June 5, 2018
K. MUHIL Vs. THE SUB COLLECTOR
January 30, 2018
K. MUMMURTHI Vs. THE DISTRICT COLLECTOR AND OTHERS
March 6, 2018
K. MUNIRATHINAM Vs. DIRECTOR, MUNICIPAL ADMINISTRATION AND OTHERS
January 5, 2018
K. MURUGAN Vs. THE STATE OF TAMIL NADU REP. BY ITS PRINCIPAL SECRETARY TO GOVERNMENT P AND AR DEPARTMENT SECRETARIAT
January 3, 2018
K. MURUGAN Vs. THE STATE OF TAMIL NADU
January 3, 2018
K. MURUGANANDAM Vs. THE DISTRICT COLLECTOR, THE COLLECTORATE, NAMAKKAL DISTRICT & ORS.
March 8, 2018
K. MUTHTHAMIZHAN Vs. GOVERNMENT OF TAMIL NADU AND ORS.
February 6, 2018
K. MUTHUKUMAR Vs. SUPERINTENDENT OF POLICE, TRICHY DISTRICT AND OTHER
April 26, 2018
K. MUTHUKUMARASAMY Vs. M/S.GE MONEY FINANCIAL SERVICES LTD.
July 24, 2018
K. MUTHURAMAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
April 24, 2018
K. MUTHUSELVAM Vs. STATE
February 16, 2018
K. NAGARAJ Vs. R. VENKATESAN
February 22, 2018
K. NAGARAJAN Vs. THE SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND ORS.
June 11, 2018
K. NALLAMMAL Vs. THE DISTRICT COLLECTOR, SALEM AND OTHERS
March 1, 2018
K. NATARAJAN Vs. THE MANAGING DIRECTOR TAMIL NADU FOREST PLANTATION CORPORATION LTD.
July 10, 2018
K. NATARAJAN Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
April 12, 2018
K. NATARAJAN Vs. COMMISSIONER OF POLICE, TIRUCHIRAPPALLI CITY AND OTHER
April 28, 2018
K. NATESAN Vs. RAJI AND OTHERS
June 4, 2018
K. NEELA Vs. S. KAVITHA AND OTHER
February 19, 2018
K. PACKIRISAMY Vs. GOVERNMENT OF INDIA AND OTHERS
February 23, 2018
K. PADMANATHASAMY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
August 14, 2018
K. PAILY (DECEASED) AND OTHERS Vs. ELDHO AND OTHERS
June 7, 2018
K. PALANI Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
June 18, 2018
K. PALANISAMY Vs. THE SUPERINTENDENT OF POLICE ANGERIPALAYAM ROAD, TIRUPUR, TIRUPUR DISTRICT AND OTHERS
June 13, 2018
K. PALANISAMY Vs. K. MANICKAM AND OTHERS
March 5, 2018
K. PALANISAMY AND ANOTHER Vs. DISTRICT COLLECTOR, TIRUPPUR DISTRICT AND OTHERS
April 26, 2018
K. PANDURANGAN Vs. DISTRICT COLLECTOR
April 4, 2018
K. PAPA Vs. PERIYAKARUPASAMY
April 23, 2018
K. PATCHEPPAN AND OTHERS Vs. PONDICHERRY ELECTRICITY DEPARTMENT, EX
July 2, 2018
K. PATTUAMMAL AND ORS. Vs. DISTRICT COLLECTOR, DHARMAPURI AND ORS.
January 24, 2018
K. PAULDURAI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT AND OTHERS
March 12, 2018
K. PAZHANI Vs. L. THANGARAJ AND ORS.
July 6, 2018
K. PECHIMUTHU Vs. STATE AND OTHER
March 6, 2018
K. PERIYASAMY Vs. T. DURAIPANDIAN
January 9, 2018
K. PERIYASAMY Vs. THE DISTRICT SUPERINTENDENT OF POLICE AND ORS.
July 27, 2018
K. PERUMAL Vs. COMMISSIONER OF FOOD SAFETY AND DRUG ADMINISTRATION DEPARTMENT AND OTHERS
June 20, 2018
K. PETHAANENTHAL PRIMARY Vs. PRESIDING OFFICER
June 4, 2018
K. PONMUDI Vs. THE DIRECTOR OF MEDICAL EDUCATION & ORS.
June 11, 2018
K. PONNUSAMY Vs. PAPPAYEE
June 4, 2018
K. PRABHAKAR Vs. DISTRICT COLLECTOR AND OTHERS
September 6, 2018
K. PRASAD AND OTHERS Vs. TEACHERS RECRUITMENT BOARD AND OTHERS
February 22, 2018
K. PRATHAP Vs. B. SAMANTHAKAMANI AND OTHERS
April 23, 2018
K. PREM KUMAR Vs. COMMISSIONER, ERODE CITY MUNICIPAL CORPORATION
June 27, 2018
K. PUGALZENDHI Vs. DISTRICT COLLECTOR NAMAKKAL DISTRICT AND OTHERS
January 5, 2018
K. PUNNIYAMOORTHY AND OTHERS Vs. ESCAPE ARTISTS MOTION PICTURES
April 3, 2018
K. PUSHKARAN Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AND OTHERS
January 23, 2018
K. RAJ Vs. STATE AND OTHERS
June 12, 2018
K. RAJA AND OTHERS Vs. INSPECTOR OF POLICE AND OTHERS
June 27, 2018
K. RAJAKUMARI Vs. V. BALASUBRAMANIAM
July 19, 2018
K. RAJASEKAR Vs. THE CHIEF SECRETARY TO GOVERNMENT
February 16, 2018
K. RAJENDRAN Vs. DISTRICT COLLECTOR, RAMANATHAPURAM AND OTHERS
January 8, 2018
K. RAJENDRAN Vs. T.V. MURALIKRISHNAN
January 4, 2018
K. RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU REP. BY ITS SECRETARY, RURAL DEVELOPMENT AND PANCHAYATRAJ DEPARTMENT & ORS.
January 29, 2018
K. RAJESWARI Vs. K. MURALI
June 6, 2018
K. RAJKUMAR Vs. THE CHIEF EDUCATIONAL OFFICER, NAGAPATTINAM AND ORS.
June 18, 2018
K. RAMAKRISHNAN AND OTHERS Vs. INSPECTOR OF POLICE, SRIRANGAM POLICE STATION, TRICHY CITY, CRIME NO. 891 OF 2012 AND OTHERS
June 5, 2018
K. RAMALINGA GOUNDER Vs. MALATHI AND OTHERS
January 29, 2018
K. RAMALINGAM Vs. COMMISSIONER OF POLICE AND OTHER
July 31, 2018
K. RAMASAMY AND ANOTHER Vs. STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE
February 14, 2018
K. RAMASAMY AND OTHER Vs. COMMISSIONER CORPORATION OF COIMBATORE AND OTHERS
March 9, 2018
K. RAMESH Vs. THE SECRETARY TO GOVERNMENT, COMMERCIAL TAXES AND REGISTRATION DEPARTMENT AND OTHERS
July 13, 2018
K. RAMESH BABU Vs. THE BANK OF INDIA AND OTHERS
February 19, 2018
K. RAMESHKUMAR Vs. THE SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY AND ANOTHER
June 8, 2018
K. RAMPRASAD Vs. THE COMMISSIONER
February 7, 2018
K. RAMU Vs. PONNURANGAM
March 23, 2018
K. RANGASAMY Vs. STATE AND OTHER
July 17, 2018
K. RAVI Vs. THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI AND OTHERS
January 30, 2018
K. RAVI Vs. DIRECTOR OF PANCHAYAT RAJ AND OTHERS
July 25, 2018
K. RAVI AND OTHER Vs. SPECIAL COMMISSIONER FOR HANDICAPPED AND OTHERS
April 23, 2018
K. RAVINDRAN Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT AND OTHER
April 20, 2018
K. SABAPATHY Vs. THE DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD, CHENNAI AND OTHERS
June 8, 2018
K. SAFAR BADHUSHA Vs. REGISTRAR (ADMINISTRATION)
January 5, 2018
K. SAKTHIVEL Vs. L. BALACHANDAR
April 24, 2018
K. SAMINATHAN Vs. STATE OF TAMIL NADU
February 9, 2018
K. SAMPATH Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, GOVERNMENT OF TAMIL NADU, AND OTHER
July 30, 2018
K. SARATHIRAJA Vs. THE SUPERINTENDENT OF POLICE, RAMANATHAPURAM AND OTHERS
June 27, 2018
K. SARAVANAN Vs. SECRETARY STATE OF TAMIL NADU LAW DEPARTMENT AND OTHERS
June 5, 2018
K. SATHYABAMA AND ANOTHER Vs. K. MUTHUKUMAR
January 5, 2018
K. SELVADURAI AND OTHERS Vs. UNION OF INDIA AND ANOTHER
February 28, 2018
K. SELVAM Vs. STATE OF TAMIL NADU AND OTHERS
January 29, 2018
K. SELVAMANI Vs. PALANI AMMAL
March 7, 2018
K. SELVANATHAN Vs. INSPECTOR OF POLICE AND OTHER
April 24, 2018
K. SENGODAN Vs. GOVERNMENT OF TAMIL NADU & ORS.
June 20, 2018
K. SENTHIL Vs. K. PANNEERSELVAM AND OTHERS
April 19, 2018
K. SENTHIL KUMAR @ THAVAKKALAI KUMAR Vs. PRINCIPLE SECRETARY TO GOVERNMENT
June 11, 2018
K. SHANMUGA VADIVU Vs. K.R. BASKARA RAMANATHAN
June 19, 2018
K. SHANMUGAM Vs. THE SECRETARY TO GOVERNMENT AND ORS.
July 13, 2018
K. SHANMUGAVEL MUDALIAR Vs. DISTRICT COLLECTOR
April 11, 2018
K. SHANTHI Vs. N. RAVICHANDRAN
June 27, 2018
K. SHANTHI Vs. THE GOVERNMENT OF TAMILNADU
June 7, 2018
K. SHANTHI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
April 2, 2018
K. SIVARAJ AND OTHERS Vs. COMMISSIONER, EMPLOYMENT PROVIDENT FUND ORGANIZATION AND OTHERS
June 6, 2018
K. SIVASHANMUGAM Vs. SUPERINTENDANT OF POLICE AND OTHER
July 19, 2018
K. SIVASUBRAMANI Vs. K. SUBRAMANIAM
June 28, 2018
K. SRIDHAR Vs. POTTIAMMAL (DIED)
July 19, 2018
K. SRIMATHI Vs. THE REGISTRAR GENERAL
June 5, 2018
K. SRIVARAMAN (SENIOR CITIZEN) AND OTHERS Vs. MR. R.Y. BABU
April 24, 2018
K. STALIN Vs. THE DIRECTOR OF SCHOOL EDUCATION AND OTHERS
June 26, 2018
K. SUBASH Vs. THE SECRETARY TO GOVERNMENT AND ORS.
January 2, 2018
K. SUBBAIAH Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI AND OTHERS
June 26, 2018
K. SUBRAMANIAM AND OTHER Vs. KALIANNA GOUNDER (DIED) AND OTHERS
July 31, 2018
K. SUNDARAM & ORS. Vs. THE DISTRICT COLLECTOR & ORS.
June 7, 2018
K. SUNDARARAJ Vs. K.M.TEX, REP. BY ITS PARTNER G. SHANMUGARAJA, VASANTHA COMPLEX, NO.34, NORTH PERUMAL KOIL STREET, ERODE
March 12, 2018
K. SUNDARI Vs. K. SUSEELA AND ANOTHER
July 27, 2018
K. SURESH Vs. SUPERINTENDENT OF POLICE, SIVAGANGAI DISTRICT
July 17, 2018
K. SURESH Vs. MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
February 13, 2018
K. SURESH AND OTHERS Vs. V. SOWMYA
July 24, 2018
K. SURESH AND OTHERS Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
June 18, 2018
K. THALAPATHI Vs. THE SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND ANOTHER
June 14, 2018
K. THOMAS SAMUEL Vs. DISTRICT COLLECTOR, COLLECTORATE AND OTHERS
March 12, 2018
K. THOMPSON Vs. ACCOUNTANT GENERAL AND OTHERS
February 12, 2018
K. UMAYAR THANGAM Vs. INDIABULLS HOUSING FINANCE LTD.
March 6, 2018
K. VALARMATHI Vs. R. SHANMUGA SUNDARAM
December 21, 2018
K. VARADAPPA NAIDU (DECEASED) AND OTHERS Vs. U. RAJAMBU
July 17, 2018
K. VASANTHA Vs. VEERALAKSHMI AND OTHERS
February 5, 2018
K. VELLAISAMY Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT AND OTHERS
April 12, 2018
K. VELMURUGAN Vs. DEPUTY GENERAL MANAGER/GRIEVANCE REDRESSAL OFFICER, HINDUSTAN PETROLEUM CORPORATION LTD.
February 6, 2018
K. VELMURUGAN Vs. THE DIRECTOR OF PUBLIC HEAL AND PREVENTIVE MEDICINES, OFFICER OF THE DIRECTOR OF PUBLIC HEAL AND PREVENTIVE MEDICINES, CHENNAI
January 30, 2018
K. VENKATESAN Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
June 6, 2018
K. VIDHYA Vs. K. SUMITHRA
January 3, 2018
K. VIGNESWARI Vs. THE ASSISTANT ELECTRICAL ENGINEER, OPERATION & MAINTENANCE AND OTHERS
June 13, 2018
K. VIJAYALAKSHMI Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND OTHERS
April 9, 2018
K. VIJI Vs. THE JOINT DIRECTOR OF HEALTH SERVICES, DISTRICT HEADQUARTERS HOSPITAL, KUMBAKONAM, THANJAVUR DISTRICT AND OTHERS
February 16, 2018
K. VIMAL Vs. THE COMMISSIONER OF POLICE, MADURAI CITY AND OTHERS
July 18, 2018
K. VINAYAGAM Vs. THE SUPERINTENDENT OF POLICE, TIRUNELVELI AND OTHERS
June 26, 2018
K. VISHALAKSHI Vs. V. NARAYANAN
March 22, 2018
K. YOGESHWARAN, DHANDAYUTHAPANI AND OTHER Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
July 6, 2018
K. SHANMUGHA RAJA Vs. SHANTHA KUMARI
November 30, 2018
K. SUNDARARASU Vs. STATE OF TAMIL NADU
December 4, 2018
K.A. CHIDAMBARAM Vs. COMMISSIONER OF POLICE
July 23, 2018
K.A. RECLAIM, PROPRIETORSHIP MRS. RAIZA K.R. Vs. COMMISSIONER OF CUSTOMS
July 6, 2018
K.A.K. POOVANATHAN AND ORS. Vs. INDIRANI AND ORS.
January 29, 2018
K.AMUDHA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
January 18, 2018
K.ANANTH Vs. THE UNION OF INDIA
January 10, 2018
K.ANNAMALAI Vs. SUPERINTENDENT OF POLICE & ANR.
April 3, 2018
K.ARTHI AND OTHERS Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION
August 9, 2018
K.B. RAJENDRAN Vs. THE HOUSING AND URBAN DEVELOPMENT DEPARTMENT & ORS.
February 14, 2018
K.B. SUKANYA Vs. R. PRADEEP
April 28, 2018
K.BALAMURUGAN Vs. D.GANESAN
March 19, 2018
K.CHANDRASEKARAN Vs. INSPECTOR OF POLICE
April 4, 2018
K.G. KUMAR Vs. THE DISTRICT COLLECTOR, VELLORE DISTRICT, VELLORE AND OTHERS
March 6, 2018
K.G. NIDHI Vs. UNION OF INDIA AND ORS.
June 4, 2018
K.J. NAVANEETHAM Vs. DHANDAYUTHAPANI AND OTHERS
June 18, 2018
K.J. SELVAKUMAR Vs. SUPERINTENDENT OF POLICE
January 3, 2018
K.K. LINGAN Vs. HILARY CORNELL YOUNG AND OTHERS
April 2, 2018
K.K. RAMESH Vs. UNION OF INDIA
February 23, 2018
K.K. RAMESH Vs. STATE OF TAMILNADU
February 22, 2018
K.K.RAMESH Vs. GOVERNMENT OF INDIA
December 19, 2018
K.KARUPPASAMY Vs. PRESIDING OFFICER, LABOUR COURT, TIRUNELVELI
November 1, 2018
K.L. DOMNIC AND OTHERS Vs. KARAL MARY
August 28, 2018
K.L.R. NIRANJAN & ANR. Vs. L. LEELAKRISHNAN AND OTHERS
April 12, 2018
K.LAKSHMI Vs. STATE OF TAMIL NADU, REP. BY SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT & ORS.
March 8, 2018
K.M. CHANDRAN Vs. TAMILNAD MERCANTILE BANK LIMITED AND OTHERS
February 20, 2018
K.M. MANI Vs. SUPERINTENDENT OF POLICE AND OTHERS
June 27, 2018
K.M. SEETHARAMAN AND OTHERS Vs. SUBBIAH AND OTHERS
June 5, 2018
K.M. SIVAKUMAR AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
August 11, 2018
K.M. SUNDER Vs. REGIONAL TRANSPORT OFFICE KANCHIPURAM DISTRICT AND OTHER
March 2, 2018
K.M.A. FINISHED LEATHERS PVT. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 16, 2018
K.M.C. ALUMUNIUM PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
July 10, 2018
K.MATHIYALAKAN Vs. THE DISTRICT COLLECTOR, DHARMAPURI DISTRICT AND OTHERS
August 31, 2018
K.MURUGAN & ORS. Vs. THE STATE OF TAMIL NADU & ORS.
June 25, 2018
K.MURUGESAN Vs. STATE OF TAMIL NADU & ORS.
April 2, 2018
K.N. LAKSHMINARAYAN Vs. K.J. KAMAKSHI
February 21, 2018
K.N. SOMASUNDARAM AND OTHERS Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY HOUSING & URBAN DEVELOPMENT DEPARTMENT AND OTHERS
February 22, 2018
K.N. ZENITH NATARAJAN Vs. SECRETARY TO GOVERNMENT
February 26, 2018
K.NALLIAPPAN Vs. KIRON FASHIONS PVT. LTD.
December 24, 2018
K.NIVAS Vs. SUPERINTENDANT OF POLICE & ANR.
April 18, 2018
K.P. MUTHUKUMAR Vs. G. PREMA
January 5, 2018
K.P. NAGARAJ Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION AND ORS.
April 19, 2018
K.P.JEYAPAUL ASAN Vs. KUNJUPILLAI
October 29, 2018
K.PALANICHAMY Vs. SUPERINTENDANT OF POLICE & ORS.
April 4, 2018
K.PERUMAL Vs. S.SHAKILADEVI
December 3, 2018
K.PONNUPANDIAN Vs. DIRECTOR, TOWN AND COUNTRY PLANNING & ORS.
February 28, 2018
K.R. AMIRTHA BALAVALLI Vs. STATE OF TAMIL NADU
March 21, 2018
K.R. ILAYAPPAN AND OTHER Vs. KANDASAMY AND OTHERS
July 3, 2018
K.R. MEENAKSHI Vs. M. JAYANTHI
October 22, 2018
K.R. SREENIVASAN AND OTHERS Vs. A.M. JAIN COLLEGE AND OTHERS
January 31, 2018
K.R. SUBRAMANINAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY AND OTHERS
April 25, 2018
K.R.THANGARAJ Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT
February 2, 2018
K.S. ARJUNAN Vs. SUPERINTENDENT OF POLICE, THOOTHUKUDI AND OTHERS
June 16, 2018
K.S. GANESH KUMAR AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
June 6, 2018
K.S. MANIGANDAN Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT, NUNGAMBAKKAM
March 20, 2018
K.S. PALANIAPPAN Vs. THE SUPERINTENDENT OF POLICE, PUDUKKOTTAI DISTRICT AND ANOTHER
June 18, 2018
K.S. RAJ GOUNDER @ S.RAJKUMAR Vs. SUPERINTENDENT OF POLICE AND OTHER
July 31, 2018
K.S. SUBRAMANIAN AND OTHER Vs. STATE
February 16, 2018
K.S. YOGALAXMI Vs. DISTRICT REVENUE OFFICER (STAMPS) M. SINGARAVELAR MALIGAI AND OTHERS
April 9, 2018
K.S. NATARAJAN Vs. GOVERNMENT OF INDIA
September 17, 2018
K.S.S. RAJ Vs. A. MUTHUMARI AND OTHERS
August 28, 2018
K.SATHISH AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
August 28, 2018
K.SHANTHI Vs. N.GUNASEKARAN
January 29, 2018
K.SHYAMALA Vs. KHALEEL BASHA
March 22, 2018
K.SUGANTHI Vs. STATE OF TAMIL NADU
November 26, 2018
K.SUTHAN Vs. DR.MALARVIZHI
January 29, 2018
K.T. BALASUBRAMANIAN Vs. PRINCIPAL DISTRICT JUDGE, PRINCIPAL DISTRICT COURT AND OTHERS
March 15, 2018
K.THIYAGARAJAN AND OTHERS Vs. M/S. RELIANCE GENERAL INSURANCE COMPANY LIMITED
April 20, 2018
K.V. JUDE DEV Vs. COMMISSIONER, DAIRY CO
April 6, 2018
K.V. PANKAJAM AND OTHERS Vs. THE GOVERNMENT OF TAMIL NADU
June 25, 2018
K.V. RAJAN AND ANR. Vs. PRESIDENT MAHE CONSUMERS CO
January 10, 2018
K.V. RAMAN AND OTHERS Vs. STATE BY THE INSPECTOR OF POLICE
February 15, 2018
K.V. RATHINAM Vs. PRINCIPAL SECRETARY TO GOVT., STATE OF TAMIL NADU, MUNICIPAL ADMINISTRATIVE AND WATER SUPPLY AND OTHERS
June 20, 2018
K.V. RATHINAM Vs. THE DIVISIONAL ENGINEER(H) CUM
June 28, 2018
K.V. RATHNAM Vs. P.B. PRINCE ANDREW
February 7, 2018
K.V. SATHYANARAYANAN Vs. M/S. SIDHARTH FOUNDATIONS & HOUSING LTD.
July 31, 2018
K.V. SUBBA RAO Vs. M/S. BHARAT PETROLEUM CORPORATION LTD.
March 28, 2018
K.V. SURESH & ORS. Vs. STATE BY THE INSPECTOR OF POLICE
April 5, 2018
K.V. VELU Vs. STATE
September 4, 2018
K.V.MUNUSAMY Vs. STATE OF TAMIL NADU
March 19, 2018
K.VELMURUGAN Vs. THE TRANSPORT COMMISSIONER
January 22, 2018
K.VIJAY KUMAR Vs. THE SUB DIVISIONAL MAGISTRATE CUM ASSISTANT COLLECTOR
January 22, 2018
K.VIJAYAKUMAR Vs. PUSHPARAJ
January 6, 2018
K.VINOTHAGAN Vs. SUPERINTENDENT OF POLICE
July 20, 2018
KABILAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
June 14, 2018
KAILASAM Vs. STATE REP BY INSPECTOR OF POLICE
August 1, 2018
KAILASHSUNDARAM Vs. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI AND ORS.
February 5, 2018
KAIRUNNISA Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVT
July 30, 2018
KAJAL AGARWAL Vs. MANAGING DIRECTOR, V V D & SONS PVT LTD
June 25, 2018
KAKULAMARRI KALYAN SRINIVASA RAO Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUDS CELL
April 27, 2018
KALA Vs. DISTRICT COLLECTOR & DISTRICT MAGISTRATE CUDDALORE AND OTHER
March 5, 2018
KALAI MUTHU Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
August 7, 2018
KALAIARASAN Vs. STATE OF TAMILNADU, REP BY INSPECTOR OF POLICE
July 10, 2018
KALAIARASI Vs. STATE
May 7, 2018
KALAIGNAR TV PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME-TAX NON-CORPORATE CIRCLE 20(1)
April 4, 2018
KALAIGNAR TV PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 16, 2018
KALAIMAGAL NURSERY AND PRIMARY SCHOOL Vs. DIRECTOR OF MATRICULATION SCHOOLS DPI CAMPUS
September 7, 2018
KALAISELVAN Vs. STATE REP BY INSPECTOR OF POLICE
September 17, 2018
KALAISELVI Vs. G PADMAVATHY
March 27, 2018
KALAIVANI Vs. THE STATE
June 22, 2018
KALAIVANI Vs. S.SIVARAMAN
January 29, 2018
KALAIVANI Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT AND ANOTHER
February 13, 2018
KALAIYARASI Vs. STATE OF TAMIL NADU
February 15, 2018
KALANITHI MARAN Vs. UNION OF INDIA
March 28, 2018
KALANITHI MARAN CHAIRMAN AND MANAGING DIRECTOR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
November 9, 2018
KALANJIYAM CUT PIECE Vs. NEW KALANJIYAM READYMADE
February 12, 2018
KALANJIYAM CUT PIECE Vs. KALANJIYAM DRESSES
October 1, 2018
KALANJIYAM CUT PIECE Vs. KALANJIYAM TEXTILES
October 8, 2018
KALANJIYAM CUT PIECE, REPRESENTED BY IT PARTNERS Vs. KALANZIAM TEX, REP BY ITS SOLE PROPRIETOR/PARTNERS
March 14, 2018
KALARANI Vs. DIRECTOR MINISTRY OF HOME AFFAIRS/GRIH MANTRALYA
July 10, 2018
KALARANI Vs. D JEYAVEL
January 18, 2018
KALAVATHI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
April 3, 2018
KALAVATHI Vs. STATE OF TAMIL NADU
February 5, 2018
KALAVATHY Vs. M R SIVASANKARAN
February 19, 2018
KALAVATHY Vs. DISTRICT EDUCATIONAL OFFICER AND OTHERS
June 8, 2018
KALAVATHY Vs. SWARNALATHA
December 20, 2018
KALAYARKOIL CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. ARUMUGAM
September 25, 2018
KALEESHWARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 1, 2018
KALEESUWARI REFINERY PRIVATE LIMITED Vs. KALYANI HOSPITAL, RADHAKRISHNANSALAI
August 10, 2018
KALEESUWARI REFINERY PRIVATE LIMITED, REPRESENTED BY ITS DIRECTOR K ASHOK KUMAR Vs. KARTHIKEYA TRADERS REPRESENTED BY ITS PROPRIETORS
March 22, 2018
KALEESUWARI REFINERY PRIVATE LIMITED, REPRESENTED BY ITS DIRECTOR K ASHOK KUMAR Vs. VVV ANANDHAM & SONS, REPRESENTED BY ITS CHAIRMAN
March 23, 2018
KALEESUWARI REFINERY PVT LTD Vs. S N R DHALL MILL
October 8, 2018
KALEESWARAN Vs. S SIVASUBRAMANIAN
March 19, 2018
KALI AERATED WATER WORKS (P) LTD. Vs. SUPERINTENDENT OF GST & CENTRAL EXCISE
March 5, 2018
KALIAMMAL Vs. PURUSHOTHAMAN
July 17, 2018
KALIAMMAL PART-TIME SWEEPER Vs. COMMISSIONER, ADI DRAVIDA WELFARE DEPARTMENT
March 5, 2018
KALIAMURTHY Vs. VENKATESWARAN
July 23, 2018
KALIANNA GOUNDER Vs. MUTHUCHAMY
March 5, 2018
KALIAPPA GOUNDER Vs. M VELUSAMY
September 11, 2018
KALIDOS EDUCATIONAL TRUST Vs. DISTRICT COLLECTOR KRISHNAGIRI DISTRICT
March 14, 2018
KALIDOSS Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
April 23, 2018
KALIGA RAJA ALIAS KALIVARADHAN Vs. VAIDYANATHAN
January 4, 2018
KALIMUTHU Vs. STATE OF TAMIL NADU REPRESENTED BY ITS INSPECTOR OF POLICE
August 14, 2018
KALIMUTHU Vs. STATE REP BY ASSISTANT COMMISSIONER OF POLICE
August 30, 2018
KALIMUTHU Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
April 28, 2018
KALIRAJ Vs. INSPECTOR OF POLICE, PATTIVEERANPATTI POLICE STATION
April 9, 2018
KALIRAJ Vs. STATE REPRESENTED BY ASSISTANT SUPERINTENDENT OF POLICE
March 17, 2018
KALISWARI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND OTHERS
April 4, 2018
KALIYAMMAL Vs. ARUMUGHAM
March 21, 2018
KALIYAMMAL Vs. PALANIYAMMAL AND OTHERS
March 28, 2018
KALIYAMOORTHY @ AYYAR Vs. STATE OF TAMIL NADU AND OTHERS
March 2, 2018
KALIYAMURTHY (DECEASED) Vs. RAMAKRISHNAN HIGH SCHOOL, KONDANDAPURAM
June 28, 2018
KALIYAPERUMAL Vs. ASSOCIATED TRANSPORT COMPANY, ROYAPURAM
April 23, 2018
KALIYAPERUMAL Vs. SENTHILVEL
February 21, 2018
KALIYAPERUMAL (DECEASED) Vs. VADIVEL PADAYACHI
August 28, 2018
KALIYAPPAN Vs. STATE
March 27, 2018
KALLAMARATHI Vs. RAJAMANI AND OTHERS
March 27, 2018
KALLANKONDAN Vs. INSPECTOR OF POLICE
April 2, 2018
KALLIAPPAN Vs. MARAPPA GOUNDER (DECEASED)
March 14, 2018
KALPANA Vs. THE STATE OF TAMIL NADU
July 27, 2018
KALUVAN Vs. SUPERINTENDENT OF POLICE, DINDIGUL DISTRICT AND OTHERS
June 6, 2018
KALUVAYAMMAL Vs. PERUMAL
June 20, 2018
KALVIKKOTTAI CHRISTIAN HIGH SCHOOL Vs. JOINT DIRECTOR OF SCHOOL EDUCATION AND OTHERS
March 1, 2018
KALYAN MOHAN AND OTHERS Vs. THE DEBTS RECOVERY APPELLATE TRIBUNAL AT CHENNAI, ETHIRAJ SALAI AND OTHERS
March 26, 2018
KALYANASUNDARAM Vs. INSPECTOR OF POLICE, OOMATCHIKULAM POLICE STATION
August 29, 2018
KALYANASUNDARAM Vs. S. RAMANATHAN AND ANOTHER
June 14, 2018
KALYANI Vs. STATE OF TAMIL NADU AND OTHERS
March 2, 2018
KALYANI AMMAL Vs. VINAYAGA SUNDARAM PILLAI
September 7, 2018
KALYANI SANTHANAM Vs. INCOME TAX OFFICER
October 10, 2018
KAMACHI INDUSTRIES LTD REPRESENTED BY ITS OFFICE EXECUTIVE LEGAL Vs. GEETHA SAI ENERGY SOLUTION PVT LTD
September 24, 2018
KAMAKOTI AND KAMAKOTI Vs. BANK OF BARODA
April 6, 2018
KAMAKSHI Vs. KARPAGAM
September 28, 2018
KAMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
March 2, 2018
KAMAL Vs. AUTHORISED OFFICER, CENTRAL BANK OF INDIA
June 25, 2018
KAMALA Vs. SIDDHA GOUNDER
July 12, 2018
KAMALA Vs. PARVATHI (DIED)
October 8, 2018
KAMALA ALIAS KAMATCHI Vs. LOGAIYYA
March 5, 2018
KAMALA AND OTHER Vs. SUGUNA
June 5, 2018
KAMALA BAI Vs. STATE
January 18, 2018
KAMALA MUTHIAH Vs. ARTI MEENAKSHI MUTHIAH
June 25, 2018
KAMALAKANNAN Vs. HOME SECRETARY
March 13, 2018
KAMALAM Vs. GIRI
August 16, 2018
KAMALAM Vs. MURUGANRAJ
October 11, 2018
KAMALAMMAL AND OTHERS Vs. S. RAMESH
March 2, 2018
KAMALASEKARAN Vs. STATE, REP BY INSPECTOR OF POLICE
August 2, 2018
KAMALESAN Vs. PRAKASAM & ORS.
March 20, 2018
KAMARAJ Vs. SUPERINTENDENT OF POLICE & ORS.
April 3, 2018
KAMARDEEN AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
March 27, 2018
KAMARUNNISSHAL BEGUM Vs. S A SHAJAHAN ALI
April 9, 2018
KAMATCHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
June 20, 2018
KAMATCHI Vs. SECRETARY TO GOVERNMENT
January 3, 2018
KAMATCHI Vs. P KANDASAMY
September 19, 2018
KAMATCHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, STATE OF TAMIL NADU AND OTHERS
June 20, 2018
KAMATCHI AMMAL Vs. VAJRAVELU GOUNDER(DECEASED)
March 28, 2018
KAMATCHI GOUNDER Vs. A THANGASAMY
August 29, 2018
KAMEETHA BEEVI(DIED) Vs. S MEENAKSHI AMMAL(DIED)
January 2, 2018
KAMILA BANU Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
August 24, 2018
KAMLA VERMA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
April 2, 2018
KANAGAM Vs. SAMUEL NADAR (DIED) AND ORS.
March 20, 2018
KANAGAMPUJAM Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
June 22, 2018
KANAGARAJ Vs. STATE OF TAMIL NADU AND ORS.
July 13, 2018
KANAGARAJ Vs. INSPECTOR OF POLICE
March 13, 2018
KANAGASABAPATHI Vs. P DHANASEKARAN
October 5, 2018
KANAKA AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
August 21, 2018
KANAKAMMAL(DIED) Vs. S VENGAPPAN
August 21, 2018
KANAKARAJ (DECEASED) Vs. SUPERINTENDENT OF POLICE
June 22, 2018
KANAKKAN Vs. STATE BY INSPECTOR OF POLICE
June 18, 2018
KANCHANA DHEVI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, SCHOOL EDUCATION
September 28, 2018
KANCHIRAJ @ KANGEYARAJ Vs. PAPPATHI
August 2, 2018
KANDAN @ KANDASAMY Vs. STATE OF TAMIL NADU
March 21, 2018
KANDASAMY Vs. DISTRICT COLLECTOR
January 3, 2018
KANDASAMY Vs. P M SUBRAMANIAM
July 3, 2018
KANDASAMY Vs. THE SUPERINTENDENT OF POLICE, SUBRAMANIYAPURAM AND OTHERS
July 13, 2018
KANDASAMY Vs. SATHISHKUMAR
April 9, 2018
KANDASAMY Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT AND OTHERS
July 17, 2018
KANDASAMY Vs. DISTRICT COLLECTOR
March 21, 2018
KANDASAMY Vs. STATE BYINSPECTOR OF POLICE
June 25, 2018
KANDASAMY Vs. H SAVITHIRI
August 10, 2018
KANDASAMY ALIAS KANDAN Vs. PITCHAI
October 11, 2018
KANDASAMY AND KOMARASAMY AND OTHERS Vs. VALLIAMMAL, SENGOTTUVELAPPAN, K. PALANIVELU, SOMASUNDARAM AND KUPPAYEEAMMAL AND OTHERS
February 20, 2018
KANDASAMY GOUNDER Vs. AMMAPATTI MUTHARAIYAR
February 28, 2018
KANDASAMY KONAR Vs. KARUPPASAMY
July 17, 2018
KANDASAMY NAICKER Vs. PAULRAJ (DIED)
June 18, 2018
KANDASAMY THEVAR Vs. DISTRICT COLLECTOR
February 12, 2018
KANDHAN BHARAT GAS SERVICE, REP BY ITS PARTNER Vs. CO-ORDINATION OF CONSUMER ASSOCIATION
April 24, 2018
KANDHASAMY Vs. VENKATACHALAM AND OTHERS
January 23, 2018
KANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, STATE OF TAMIL NADU AND OTHERS
February 1, 2018
KANIMOZHI Vs. DAY N DAY SERVICE (P) LTD
February 20, 2018
KANIMOZHI Vs. STATE OF TAMIL NADU & ORS.
January 22, 2018
KANIMOZHI KARUNANIDHI Vs. THIRU P VARADARAJAN DIRECTOR & PUBLISHER
May 16, 2018
KANIMOZHI MATHI Vs. THE PRINCIPAL SECRETARY, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT AND OTHERS
March 23, 2018
KANMANI ANITHA Vs. TAHSILDAR, THOVALAI TALUK
October 5, 2018
KANMURU RAGHU RAMA KRISHNA RAJU Vs. TRIMEX INDUSTRIES PRIVATE LIMITED
July 19, 2018
KANNADASAN Vs. STATE OF TAMIL NADU
January 2, 2018
KANNADASAN Vs. STATE REP BY INSPECTOR OF POLICE
March 22, 2018
KANNAGI Vs. DISTRICT COLLECTOR
February 7, 2018
KANNAGI Vs. SANGANI DURGA PRASAD
April 18, 2018
KANNAIYA KUMAR Vs. THE STATE OF TAMIL NADU, REPD BY THE CHIEF ENGINEER ( PERSONNEL)
November 20, 2018
KANNAIYAH NAIDU POWER OF ATTORNEY HOLDER OF M NEHRU Vs. R VIJAYAKUMAR
October 30, 2018
KANNAIYAN Vs. MOHAMED SHERIFF
February 20, 2018
KANNAKI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
June 22, 2018
KANNAN Vs. VENKATACHALAM
April 4, 2018
KANNAN Vs. STATE REP. BY
February 7, 2018
KANNAN Vs. STATE OF TAMIL NADU
February 1, 2018
KANNAN Vs. VENKATACHALAM
April 3, 2018
KANNAN Vs. STATE
February 5, 2018
KANNAN Vs. MANAGEMENT, MEENA ADVERTISERS AND U-MATRIC VIDEO STUDIO
July 2, 2018
KANNAN Vs. THANGAPANDIAN AND OTHERS
June 18, 2018
KANNAN Vs. RAJA
February 22, 2018
KANNAN Vs. K. SELVAM AND OTHER
August 28, 2018
KANNAN Vs. A. PALANISAMY
August 23, 2018
KANNAN Vs. STATE BY INSPECTOR OF POLICE
September 7, 2018
KANNAN Vs. COMMISSIONER
February 13, 2018
KANNAN Vs. S.M. NOOR MOHAMED
September 3, 2018
KANNAN Vs. SHEIKH ALAVUDHIN(DECEASED)
March 23, 2018
KANNAN Vs. CHENGALVARAYA PILLAI
April 19, 2018
KANNAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, FORESTS AND FISHERIES DEPARTMENT
June 20, 2018
KANNAN AND ANR. Vs. INSPECTOR OF POLICE, THIRUMANGALAM AND ORS.
April 16, 2018
KANNAPPAN Vs. J RAMANATHAN
March 20, 2018
KANNAPPAN IRON AND STEEL COMPANY PVT LTD Vs. SECRETARY-CUM-COMMISSIONER RURAL DEVELOPMENT DEPARTMENT
February 13, 2018
KANNI UVARAJ Vs. POORLIYA MOBILES WORLD AND ELECTRONICS
September 18, 2018
KANNIAMMAL Vs. C. BOOPATHY AND ORS.
March 7, 2018
KANNIAPPAN Vs. PACHAIYAMMAL
February 13, 2018
KANNIGA Vs. STATE OF TAMIL NADU AND OTHERS
January 31, 2018
KANNIYAMMAL Vs. THE STATE OF TAMIL NADU
January 18, 2018
KANPUR TRADING CO , BY ITS PROPRIETOR MOHAMMED QAMAR Vs. DEPUTY COMMISSIONER OF CUSTOMS
April 16, 2018
KANTHAIAH Vs. STATE OF TAMIL NADU AND OTHERS
January 19, 2018
KAPPIL ALIAS KESAVAN Vs. VAIYAPURI
August 27, 2018
KARAIKAL PORT PVT LTD Vs. MARG LIMITED (FORMERLY MARG CONSTRUCTIONS LIMITED)
August 6, 2018
KARAIPANGUDARS OF PANDARAVADAI VILLAGE REPRESENTED BY E K P M JAVUKAR ALI, P A ABDUL RAHMAN Vs. MARIAMMAN KOIL AT PUNAINALLUR
September 28, 2018
KARAL MARKS Vs. STATE REP BY INSPECTOR OF POLICE
October 23, 2018
KARAN ORES & SPECIALS Vs. ENDEKA CERAMIC INDIA PVT , LTD
August 6, 2018
KARANEESWARAR DEVASTHANAM REP BY ITS EXECUTIVE OFFICER Vs. K L DURAIRAJ
February 15, 2018
KARANSINGH NARSINGH HAJARQ Vs. M/S.KOTAK MAHINDRA PVT. LTD.
July 23, 2018
KARIKADAI BALU @ BALUCHAMY Vs. H M D KHAN
July 30, 2018
KARISMAA FOUNDATIONS PRIVATE LIMITED Vs. S & P FOUNDATION LIMITED
March 19, 2018
KARMAVEERAR KAMARAJAR SECTION WRITERS PROGRESSIVE ASSOCIATION Vs. CHIEF ELECTORAL OFFICER & PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC (ELECTIONS V) DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
July 3, 2018
KARMEGAM Vs. THE CHIEF SECRETARY TO THE GOVERNMENT SECRETARIAT AND OTHERS
July 10, 2018
KARNA & ORS. Vs. M. JOTHISORUPAN
April 5, 2018
KARNAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, SINDUPATTI POLICE STATION
June 20, 2018
KARNATAKA POWER CORPORATION LIMITED Vs. CUSTOMS COMMISSIONER AND OTHER
August 29, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LILLY
July 27, 2018
KARNATAKA WIRE AND METAL CORPORATION Vs. KEMPEGOWDA AND ORS.
January 23, 2018
KARPAGA GANAPATHI TEXTILE PROCESS PRIVATE LIMITED Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, SUB
January 3, 2018
KARPAGAM Vs. TULASIDOSS
February 21, 2018
KARPAGAM AND ORS. Vs. VELLACHI AND ORS.
March 16, 2018
KARPAGAMMAL (DECEASED) Vs. DISTRICT COLLECTOR, THIRUVALLUR DISTRICT
July 31, 2018
KARPAGAVALLI Vs. S R GANI
April 20, 2018
KARTHEESAN @ KARTHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
June 22, 2018
KARTHI @ KARTHIKEYAN Vs. STATE OF TAMIL NADU AND OTHER
January 30, 2018
KARTHICK Vs. IRUDAYARAJ
June 25, 2018
KARTHICK Vs. STATE BY INSPECTOR OF POLICE
October 9, 2018
KARTHICK Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE(XIV) DEPARTMENT, CHENNAI AND OTHERS
March 27, 2018
KARTHICK @ KARTHEESWARAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 5, 2018
KARTHICK RAJA Vs. SUPERINTENDENT OF POLICE AND OTHER
July 31, 2018
KARTHIK Vs. STATE REP. BY
January 19, 2018
KARTHIK @ AGORI KARTHIK Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 7, 2018
KARTHIK SADASIVAM Vs. GOVERNMENT OF INDIA
March 9, 2018
KARTHIK V R THONDAIMAN Vs. R M KARTHIKEYAN
September 4, 2018
KARTHIKEYAN Vs. C REVATHI
July 9, 2018
KARTHIKEYAN Vs. SEKAR
March 16, 2018
KARTHIKEYAN Vs. THANGAMANI
April 27, 2018
KARTHIKEYAN Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
July 11, 2018
KARTI P CHIDAMBARAM Vs. BUREAU OF IMMIGRATION, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA
July 23, 2018
KARUMALAI Vs. JAYALAKSHMI
July 12, 2018
KARUNAKARAN Vs. M P NALLATHAMBI
February 16, 2018
KARUNAKARAN Vs. STATE REP BY INSPECTOR OF POLICE
March 16, 2018
KARUNANIDHI Vs. THE STATE
July 25, 2018
KARUPAYEE Vs. MANTHIRI PANDIAN
March 9, 2018
KARUPI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
July 19, 2018
KARUPPAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE, THIRUPPATHUR, SIVAGANGAI DISTRICT
June 21, 2018
KARUPPAIAH Vs. SECRETARY TO GOVERNMENT
January 22, 2018
KARUPPAIAH Vs. DEPUTY SUPERINTENDENT OF POLICE AND OTHERS
August 1, 2018
KARUPPAIYAN Vs. STATE REP BY INSPECTOR OF POLICE, THIRUCHIDRAMPALAM POLICE STATION
June 7, 2018
KARUPPAL Vs. C T DHANASEKAR
September 17, 2018
KARUPPANASAMY Vs. SARASWATHY
April 18, 2018
KARUPPANNA UDAYAR Vs. ARULMIGU VENKATARAMANASAMY @ KRISHNASWAMI THIRUKOIL
August 27, 2018
KARUPPASAMY Vs. THE SUPERINTENDENT OF POLICE AND OTHER
July 6, 2018
KARUPPASAMY Vs. N SANJEEVI
March 14, 2018
KARUPPASAMY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT & ORS.
March 14, 2018
KARUPPASAMY Vs. THIRU KANAGARAJ
October 10, 2018
KARUPPASAMY Vs. STATE REPRESENTED BY ITS DEPUTY SUPERINTENDENT OF POLICE
August 27, 2018
KARUPPASAMY Vs. STATE OF TAMIL NADU AND OTHERS
April 16, 2018
KARUPPAYAMMAL Vs. THIRUMALAI GOUNDER
September 6, 2018
KARUPPIAH Vs. SUPERINTENDENT OF POLICE & ORS.
April 2, 2018
KARUPPUSAMY Vs. STATE
May 2, 2018
KARUR MURALI Vs. PUBLIC PROSECUTOR THOOTHUKUDI DISTRICT
October 4, 2018
KASI (DIED) AND OTHERS Vs. SELVI AND OTHERS
April 12, 2018
KASIAMMAL Vs. KUPPUSAMY
February 8, 2018
KASILINGAM Vs. PERIYANAYAGAM
August 28, 2018
KASINATHAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI-CORRUPTION, KANCHIPURAM
June 5, 2018
KASINATHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
October 10, 2018
KASIRAJAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, PERAIYUR SUB DIVISION, T KALLUPATTI POLICE STATION
August 27, 2018
KASTHURI Vs. BABY
June 19, 2018
KASTHURI AMMAL Vs. USHA D/O VINAYAGAM
October 4, 2018
KATHAVARAYAN (DECEASED) AND OTHERS Vs. RAMU AND OTHERS
February 27, 2018
KATHIJA BI Vs. SHAKILA BANU
July 3, 2018
KATHIJAMMAL @ MAIMOONAMMAL Vs. STATE REP BY DISTRICT COLLECTOR, PUDUKOTTAI, PUDUKOTTAI DISTRICT
June 21, 2018
KATHIJAMMAL @ MAIMOONAMMAL Vs. STATE AND OTHERS
February 8, 2018
KATHIRAPPAN Vs. N VIJYANTHIMALA
October 23, 2018
KATHIRAVAN Vs. STATE REP BY INSPECTOR OF POLICE
August 31, 2018
KATHIRESAN Vs. THE STATE OF TAMIL NADU
June 20, 2018
KATTAIYAN @ ARUMUGAM Vs. STATE BY REP BY ITS INSPECTOR OF POLICE
August 11, 2018
KATTURAJA Vs. SUB DIVISIONAL MAGISTRATE CUM ASSISTANT COLLECTOR
January 22, 2018
KAVERI GAS POWER LIMITED Vs. M/S MADURA COATS PVT. LTD. AND OTHERS
March 15, 2018
KAVI @ KAVIKUMAR Vs. INSPECTOR OF POLICE, GUDUVANCHERRY POLICE STATION, GUDUVANCHERRY, KANCHEEPURAM DISTRICT
February 22, 2018
KAVIARASAN Vs. STATE OF TAMIL NADU, REP BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
March 28, 2018
KAVIARASI Vs. ILANGOVAN
June 26, 2018
KAVITA PRASAD ALURU Vs. REDINGTON (INDIA) LTD REP BY M SUNDARARAJAN
July 18, 2018
KAVITHA Vs. V NAGARAJAN @ BALASUBRAMANIAM
July 31, 2018
KAVITHA Vs. THE SUPERINTENDENT OF POLICE AND ANOTHERS
March 13, 2018
KAVITHA Vs. SENTHILKUMAR
July 25, 2018
KAVITHA Vs. STATE OF TAMIL NADU REP. BY
February 22, 2018
KAVITHA Vs. K SUNDARARAJ
October 24, 2018
KAVITHA VELMURUGAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION & EXCISE DEPARTMENT
June 21, 2018
KAYAMBU (DIED) Vs. ATHI NARAYANAN SERVAI
July 30, 2018
KEDARA GOWRI NONBU COMMITTEE, REPRESENTED BY ITS PRESIDENT Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
July 20, 2018
KELKIAH (DIED) Vs. SELVI
September 25, 2018
KENDRIYA VIHAR II APARTMENT OWNERS WELFARE ASSOCIATION Vs. CENTRAL GOVERNMENT EMPLOYEES WELFARE HOUSING ORGANIZATION
July 30, 2018
KERALA JEWELLERS Vs. V NARAYANAN
April 3, 2018
KESAVAN Vs. AYYAVOO
February 16, 2018
KESAVAN Vs. JEYAM
July 25, 2018
KESAVAN Vs. ADDITIONAL DIRECTOR GENERAL OF PRISONS
June 20, 2018
KESAVAN Vs. STATION HOUSE OFFICER
December 18, 2018
KESELET Vs. SATHANANTHAN
July 5, 2018