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Case Index
Title
Date
A.T.V. DAMODARAN Vs. STATE OF KERALA
February 6, 2018
ACHAYIYATH SARADA Vs. A. SHANMUGHAM
March 2, 2018
ALIYARKUNJU Vs. KERALA STATE ELECTRICITY BOARD
June 25, 2018
ARJUN RAJ Vs. UNITED INDIA INSURANCE COMPANY LTD.
May 23, 2018
ARUVIKKARA FARMERS SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
August 2, 2018
C. MOHANAN Vs. STATE POLICE COMPLAINTS AUTHORITY
April 5, 2018
C.K. BALAKRISHNAN Vs. STATE TRANSPORT AUTHORITY
February 12, 2018
C.K. VASUDEVAN VADHYAN NAMBOOTHIRI Vs. DISTRICT REGISTRAR (GENERAL)
June 21, 2018
CITY CO-OPERATIVE HOSPITAL LTD. Vs. E.V. LUQUMAN
April 11, 2018
D.M. EDUCATIONRESEARCH FOUNDATION Vs. UNION OF INDIA
August 30, 2018
E.K. ARAVINDAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 25, 2018
GOVINDH MADHUSOODHANAN Vs. STATE OF KERALA
November 8, 2018
IMMANUEL AVIATIONCARGO SERVICES PVT. LTD. Vs. STATE OF KERALA
June 27, 2018
JAYASREE Vs. MOHAMMED SHAREEF
May 23, 2018
JOSEPH SCARIA Vs. VISHNU
May 23, 2018
K. SASIDHARAN Vs. MANAGER
July 4, 2018
KERALA CRICKET ASSOCIATION Vs. UNION OF INDIA
August 9, 2018
M. SYED MOHAMED Vs. P.T. KOYATTI
January 30, 2018
M/S. VASAN HEALTH CARE PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
July 24, 2018
MILU MARTIN Vs. C.K. REJI
February 15, 2018
N. DHARMADAN Vs. UNION OF INDIA
April 5, 2018
N. SIVAN KURUP Vs. KERALA STATE ROAD TRANSPORT CORPORATION
February 27, 2018
N.J. CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
March 26, 2018
NARAYANAN S.A. Vs. RAJESH K.R.
January 10, 2018
NARAYANANKUTTY Vs. UNITED INDIA INSURANCE CO. LTD.
May 23, 2018
NINAN MARIYAMMA Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
August 14, 2018
P.D. JOSE Vs. STATE OF KERALA
February 6, 2018
P.G. JOSHY Vs. STATE OF KERALA
March 22, 2018
P.N. VISWAMBARAN Vs. T.P. SANU
May 24, 2018
P.V. VISWANATHAM Vs. HARIPAD SERVICE CO-OPERATIVE BANK LTD.
August 13, 2018
PAULOSE Vs. M/S. MALABAR CEMENTS LTD.
February 7, 2018
PRAKASAN K. Vs. P. SIDHARTHAN
March 5, 2018
PRANAV A.M. Vs. SECRETARY
April 5, 2018
RASHEED Vs. STATE OF KERALA
January 9, 2018
RIYA R EBENEZER Vs. UNION OF INDIA
August 7, 2018
S. SURESH KAMATH Vs. UNION OF INDIA
May 22, 2018
SAFE DEVELOPMENT ALMS TRUST (SDA TRUST) Vs. STATE OF KERALA
October 31, 2018
SASI A.K Vs. MOHAMMED ALI
June 20, 2018
SHEMEERA Vs. SHANI
April 4, 2018
SINI PRAMOD Vs. NEW INDIA ASSURANCE CO. LTD.
May 23, 2018
SREE LEKSHMI NARASIMHA MOORTHY Vs. STATE OF KERALA
March 27, 2018
SUMA Vs. SINIMOL
August 13, 2018
SURENDRAN V. Vs. RUKIYA MUHAMMED
May 22, 2018
T. SHEEJA Vs. C.P. BALAKRISHNAN
September 4, 2018
T. SURENDRAN Vs. STATE OF KERALA
July 27, 2018
T.K. THOMAS Vs. ANTONY K.V. @ JOSE
July 26, 2018
VICTORIA JOSEPH Vs. REVENUE DIVISIONAL OFFICER
January 12, 2018
MUHAMMED RIYAS Vs. STATE OF KERALA
February 14, 2018
A A GOPALAKRISHNAN Vs. SECRETARY, COCHIN DEVASWOM BOARD
April 4, 2018
A AHAMMED KABEER Vs. RETURNING OFFICER KAZHANI SERVICE CO-OPERATIVE BANK LTD
November 30, 2018
A AYUBKHAN S/O ASANARUPILLA Vs. SUB INSPECTOR OF POLICE, UPPUTHARA POLICE STATION
July 5, 2018
A C DEVARAJ Vs. THAMBURAN PADIKKAL MEENAKUMARI
January 29, 2018
A DAMODARAN S/O NARAYANAN Vs. NEW INDIA ASSURANCE CO LTD KANNUR
February 7, 2018
A FEMINA "SHIFAH, Vs. KOLLAM CORPORATION AND OTHERS
March 12, 2018
A HAMMED KUTTY Vs. SALIM A
April 4, 2018
A JANARDHANAN Vs. SIVADASAN NAMBOODIRIPPAD
July 3, 2018
A JYOTHI PRIYA Vs. PUNJAB NATIONAL BANK, HRD DEPARTMENT, KERALA ZONE
June 12, 2018
A K AZEEM Vs. A G PANDURANGAN
June 13, 2018
A K BALAKRISHNAN NAIR Vs. CHIEF SECRETARY TO GOVERNMENT OF KERALA
February 7, 2018
A K FASTNERS Vs. ASSISTANT STATE TAX OFFICER , STATE GST DEPARTMENT
March 2, 2018
A K REMANI Vs. CHAIRMAN, SPICES BOARD, MINISTRY OF COMMERCE AND INDUSTRY
July 4, 2018
A K SOMASEKHARAN NAIR Vs. SECRETARY, TRAVANCORE DEVASWOM BOARD
April 9, 2018
A K UNNIKRISHNAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
November 7, 2018
A KANNAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT, FOREST AND WILD LIFE DEPARTMENT
July 4, 2018
A KRISHNA SHENOY, S/O LATE ACHUTHA SHENOY Vs. GANGA DEVI G , D/O LATE ACHUTHA SHENOY
July 31, 2018
A KUNHIKRISHNAN Vs. RAJAN
July 26, 2018
A M NOUSHAD Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM
January 10, 2018
A M PREMBUSHAN Vs. N S THULASIDAS S/O N P SANKARAN
January 4, 2018
A MAHEEN S/O AHAMMED KANNU Vs. KERALA STATE INDUSTRIAL ENTERPRISES LTD REPRESENTED BY ITS MANAGING DIRECTOR
June 28, 2018
A ONE FURNITURE Vs. SUB INSPECTOR OF POLICE, AROOR, CHERTHALA TALUK
April 4, 2018
A P BABY Vs. KERALA STATE CO-OPERATIVE BANK LTD
July 18, 2018
A P RAVEENDRAN Vs. P V CHERIAN
July 17, 2018
A R ABDUL WAHAB Vs. CORPORATION BANK, ZONAL OFFICE
March 15, 2018
A R JISHA Vs. SHAJU PAUL @ SHAJI
July 18, 2018
A R POULOSE Vs. ELECTORAL OFFICER
November 21, 2018
A R REJEENA Vs. DEPUTY DIRECTOR OF EDUCATION
July 31, 2018
A RAJAN Vs. R C MURUKESAN
March 19, 2018
A S NARAYANAN PILLAI Vs. UNION OF INDIA
July 24, 2018
A SHAHINAS UPPER DIVISION CLERK Vs. STATE OF KERALA
March 6, 2018
A SHAJAHAN S/O ABDUL KAREEM Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY MANAGING DIRECTOR
June 12, 2018
A V FRANCIS, ALUKKA HOUSE, KOTTOOLI, KOZHIKODE Vs. KERALA STATE ELECTRICITY BOARD
July 5, 2018
A V GEORGE Vs. PUNJAB NATIONAL BANK
March 6, 2018
A V MOHAMMADALI Vs. MATHEW LAWRENCE
April 13, 2018
A V POULOSE S/O A O VARGHESE Vs. COCHIN PORT TRUST REPRESENTED BY ITS CHAIRMAN
October 26, 2018
A V RAHIM @ RAGAM RAHIM Vs. STATE OF KERALA
March 22, 2018
A V SREEKUMAR Vs. COMMISSIONER OF INCOME TAX
January 24, 2018
A V THOMAS Vs. KERALA STATE ELECTRICITY BOARD
July 5, 2018
A V THOMAS & CO LTD Vs. COCHIN INTERNATIONAL AIRPORT LTD
July 31, 2018
A V UNNIKRISHNAN Vs. DEPUTY DIRECTOR
January 8, 2018
A VIJAYALAKSHMI D/O LATE N ARUNAGIRI Vs. STATE OF KERALA
July 26, 2018
A W H SPECIAL COLLEGE KALLAI P O Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
February 27, 2018
A YOUNUS KUNJU Vs. STANDING COMMITTEE FOR APPEALS ON TAXATION AND FINANCE, REPRESENTED BY ITS CHAIRMAN
August 1, 2018
A. BALAN AND OTHERS Vs. UNION OF INDIA AND ANOTHER
February 20, 2018
A. GOPAKUMARAN NAIR AND OTHER Vs. THE STATE POLICE CHIEF AND OTHERS
April 10, 2018
A. IBRAHIMKUTTY Vs. STATE OF KERALA AND OTHERS
June 6, 2018
A. MANOJ Vs. STATE OF KERALA
November 5, 2018
A. MOHAMMED MUSTAQUE Vs. KOCHI MUNICIPAL CORPORATION & ORS.
January 18, 2018
A. PREMKUMAR Vs. INDIAN BANK, CORPORATE OFFICE, 254
June 6, 2018
A. VASANTHAKUMARY AND ANOTHER Vs. THE DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
July 11, 2018
A. VIJAYAKUMAR. Vs. VAZHAKULAM GRAMA PANCHAYAT
June 8, 2018
A. YOUNUS KUNJU AND OTHERS Vs. STATE OF KERALA REP. BY ITS SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
October 31, 2018
A. SREEKUMARI Vs. STATE OF KERALA
October 26, 2018
A.A. SEBASTIAN Vs. STATE OF KERALA
February 6, 2018
A.AJITHA SHAJI Vs. PARENTS AND SENIOR CITIZENS WELFARE
October 11, 2018
A.C. BABU Vs. STATE
July 5, 2018
A.G. GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
February 7, 2018
A.K. ABOOTTY Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
A.K. RAGHAVAN AND OTHERS Vs. FOOD CORPORATION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, THIRUVANANTHAPURAM
April 13, 2018
A.K. RAJASREE Vs. S. JAYASREE AND OTHERS
April 2, 2018
A.K. VIMALA AND OTHERS Vs. THURAVOOR GRAMA PANCHAYAT AND OTHERS
June 8, 2018
A.L. VIJAYAN Vs. PHILIP VARKEY
March 9, 2018
A.M. FAISAL Vs. THRISSUR CORPORATION
November 2, 2018
A.M. MATHAI Vs. STATE OF KERALA AND OTHERS
October 25, 2018
A.M. YOHANNAN Vs. STATE OF KERALA
June 27, 2018
A.MOHANDAS Vs. THE SECRETARY, NEDUMANGAD MUNCIPALITY
November 2, 2018
A.P. ISMAYIL AND OTHERS Vs. E.S.I. CORPORATION, REPRESENTED BY THE E.S.I. INSPECTOR, THRISSUR AND OTHERS
March 5, 2018
A.P. RAJU Vs. DISTRICT POLICE CHIEF (RURAL) ERNAKULAM ALUVA
June 18, 2018
A.P. SHAHABUDEEN Vs. SECRETARY, CORPORATION OF THIRUVANANTHAPURAM AND OTHERS
October 30, 2018
A.P. STEEL RE Vs. KERALA STATE ELECTRICITY BOARD LTD. AND OTHERS
January 17, 2018
A.P. SUNDARAN Vs. THE PERUMATTI SERVICE CO
January 8, 2018
A.P.M YOUSUF Vs. THE SECRETARY, AYALUR GRAMA PANCHAYATH, AYALUR, PALAKKAD 678510
June 28, 2018
A.R. GOPI Vs. THANOOJA
July 27, 2018
A.R.K. WOOD AND METALS PVT. LTD. Vs. THE STATE OF KERALA
June 6, 2018
A.RAVEENDRANATHA MENON Vs. THE COMMISSIONER
September 26, 2018
A.S. KUNJU MOHAMED, S/O. SAIDALI Vs. THE STATE OF KERALA AND OTHERS
March 6, 2018
A.S. SREEKANDAN NAIR Vs. SHERISTADAR, DISTRICT COURT AND OTHERS
June 6, 2018
A.SARALA DEVI, WIFE OF V.BABU Vs. STATE OF KERALA
October 9, 2018
A.T. SUBRAHMANIYAN, S/O. THAMI Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND ANR.
January 4, 2018
A.V. NOUSHAD S/O. ABU RAHEEM KOYA @ ABUHAJI Vs. A.V.FARHA, D/O. A.V. NOUSHAD
June 22, 2018
A.V. RAMAKRISHNA PILLAI S/O VELAYDHAN PILLAI Vs. STATE OF KERALA
November 13, 2018
A.V. SEBASTIAN Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD
October 1, 2018
A.V. SIDHEEK Vs. THE AUTHORIZED OFFICER
December 13, 2018
A.V. USMAN Vs. PONNANI CO
January 15, 2018
AADIL KHAN Vs. STATE OF KERALA AND OTHER
October 30, 2018
AADIL S. Vs. STATE OF KERALA
October 30, 2018
AAMINA AND OTHERS Vs. NOORJAHAN
February 23, 2018
AARIF P S/O MUHAMMED Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
April 27, 2018
AARON ABRAHAM PHILIP Vs. STATE OF KERALA
November 22, 2018
AAYSHATH NAJILA SCHEMNAD Vs. STATE OF KERALA AND OTHERS
October 29, 2018
ABBAS CASHEW CO Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 24, 2018
ABBAS V. AND OTHERS Vs. STATE OF KERALA AND OTHERS
July 26, 2018
ABDU RAHIMAN Vs. STATE OF KERALA
October 9, 2018
ABDU RAHIMAN HAJI Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK
July 19, 2018
ABDU RAHIMAN K U PROFESSOR (CIVIL ENGINEERING) SCHOOL OF ENGINEERING Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
February 20, 2018
ABDUL ADHIL Vs. JISNIMOL D/O SHAHUL HAMEED
October 26, 2018
ABDUL ASHRAF M., S/O. MOHAMMED Vs. THE DISTRICT COLLECTOR, KASARGOD, 671 121 AND OTHERS
February 27, 2018
ABDUL AZEES Vs. AUTHORIZED OFFICER PHOENIX ARC, LTD REGD OFFICE
July 12, 2018
ABDUL AZEEZ P. S/O. SULAIMAN P. Vs. THE STATE OF KERALA
January 10, 2018
ABDUL AZEEZ S/O ABU HAJI Vs. KEEZHATTUR GRAMA PANCHAYATH
June 28, 2018
ABDUL AZEEZ T A Vs. SAIDALAVI K
March 5, 2018
ABDUL AZEEZ, S/O. MUHAMMED HAJI Vs. STATE OF KERALA AND OTHERS
June 8, 2018
ABDUL BASHEER Vs. RAMLA BEEVI
November 14, 2018
ABDUL BASIH Vs. STATION HOUSE OFFICER
September 19, 2018
ABDUL GAFOOR Vs. STATE OF KERALA
September 10, 2018
ABDUL GAFOOR Vs. STATE OF KERALA
October 9, 2018
ABDUL GAFOOR K K Vs. JOINT REGIONAL TRANSPORT OFFICER
August 8, 2018
ABDUL GAFOOR K.K. Vs. THE SECRETARY
November 2, 2018
ABDUL GAFOOR M.A. Vs. STATE OF KERALA & ORS.
July 25, 2018
ABDUL GAFOOR T.P Vs. STATE OF KERALA
September 19, 2018
ABDUL GAFOOR. K.M Vs. THE STATE OF KERALA AND ANOTHER
February 16, 2018
ABDUL HAMEED Vs. DISTRICT COLLECTOR, MALAPPURAM
July 3, 2018
ABDUL HAMEED KHAN Vs. MUHAMMED ALI
November 30, 2018
ABDUL HAMEED KHAN Vs. THE SUB COLLECTOR
September 27, 2018
ABDUL JABBAR Vs. N.V. GOPI AND OTHERS
February 7, 2018
ABDUL JABBAR Vs. STATE OF KERALA
September 10, 2018
ABDUL JABBAR V K Vs. P V ABDUL SALAM,DIRECTOR, MUKKAM SERVICE CO-OPERAT
April 9, 2018
ABDUL JALEEL Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
July 17, 2018
ABDUL JALEEL Vs. STATE OF KERALA
April 10, 2018
ABDUL JALEEL Vs. STATE OF KERALA
May 10, 2018
ABDUL JALEEL Vs. STATE OF KERALA, REPRESENTED BY C I OF POLICE
April 11, 2018
ABDUL JAMHAR Vs. ASST. REGISTRAR, OFFICE OF THE ASST.REGISTRAR OF CO
March 7, 2018
ABDUL KABEER. V.A Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO HOME AFFAIRS, DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN
October 25, 2018
ABDUL KAREEM Vs. STATE OF KERALA
June 11, 2018
ABDUL KAREEM S/O MOIDEENKUTTY Vs. NAHLA D/O KONGANAM VEETIL MONUTTY
July 4, 2018
ABDUL KHADER HAJI Vs. MUHAMMED RAFFI
July 17, 2018
ABDUL KHARIM Vs. PAZHAYAKUNUMMEL GRAM PANCHAYATH
November 26, 2018
ABDUL LATHEEF Vs. STATE OF KERALA
January 8, 2018
ABDUL LATHEEF Vs. GEOLOGIST
November 27, 2018
ABDUL MAJEED Vs. DISTRICT COLLECTOR
April 12, 2018
ABDUL MAJEED Vs. THE COMMISSIONER OF LAND REVENUE & ORS.
July 30, 2018
ABDUL MAJEED Vs. THE STATE OF KERALA
February 22, 2018
ABDUL MAJEED, S/O. ABDUL AZEEZ Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
May 23, 2018
ABDUL MAJEED, S/O. ABDULLA Vs. LAND TRIBUNAL (DEVASWOM) MALAPPURAM COLLECTORATE AND OTHERS
February 26, 2018
ABDUL MANAF Vs. STATE OF KERALA
June 20, 2018
ABDUL MUNEER, S/O HYDRU Vs. SUB REGISTRAR, TIRUR
July 6, 2018
ABDUL MUTHALEEF @MUTHU Vs. STATE OF KERALA REPRESENTED BY DIRECTOR OF PUBLIC PROSECUTOR
March 15, 2018
ABDUL NASER AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
June 12, 2018
ABDUL NAZAR A Vs. CHERANALLOOR GRAMA PANCHAYAT
July 26, 2018
ABDUL NAZAR AND OTHERS Vs. ORIENTAL INSURANCE COMPANY LIMITED
January 15, 2018
ABDUL NAZAR K Vs. KERALA STATE ELECTRICITY BOARD LTD
January 4, 2018
ABDUL NAZAR P Vs. STATE OF KERALA
December 21, 2018
ABDUL NAZAR S/O. ABDUL RAHIMAN Vs. SIVARAMAN
January 23, 2018
ABDUL NAZER M. Vs. REGIONAL TRANSPORT AUTHORITY, KOZHIKODE, REPRESENTED BY ITS SECRETARY AND OTHER
February 21, 2018
ABDUL NAZIR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN CODE NO.682031 AND OTHER
October 31, 2018
ABDUL RAHEEM Vs. RAJULA E T
June 5, 2018
ABDUL RAHIM Vs. NAZEEMA BEEVI
November 9, 2018
ABDUL RAHIMAN FAIZAL A. Vs. STATE OF KERALA
September 10, 2018
ABDUL RAHOOF Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK LIMITED
November 2, 2018
ABDUL RASAK Vs. STATE OF KERALA
June 27, 2018
ABDUL RASAK Vs. RASHIDA
July 27, 2018
ABDUL RASHEED Vs. IHYA-U-SUNNA ARABIC COLLEGE MANAGING COMMITTEE
May 29, 2018
ABDUL RASHEED @ DR A R BABU Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
May 29, 2018
ABDUL RASHEED AND OTHERS Vs. IHYA
May 29, 2018
ABDUL RASHEED S/O MUHAMMED Vs. STATE OF KERALA
January 6, 2018
ABDUL RAZAK Vs. THE DEPUTY SUPERINTENDENT OF POLICE
May 10, 2018
ABDUL RAZAK Vs. DEPUTY SUPERINTENDENT OF POLICE THAMARASSERY
June 13, 2018
ABDUL RAZAK Vs. BUSHARA @ KIZHAKKAYIL BUSHARA
July 3, 2018
ABDUL RAZAK AND OTHERS Vs. STATE OF KERALA AND OTHERS
March 7, 2018
ABDUL RUBB Vs. C I OF POLICE, TANUR
July 4, 2018
ABDUL SALAM Vs. SHIFANA JASMIN
June 19, 2018
ABDUL SALAM Vs. STATE OF KERALA
January 20, 2018
ABDUL SALAM Vs. V.S. SOBHANA
January 31, 2018
ABDUL SALAM Vs. STATE OF KERALA
January 25, 2018
ABDUL SALAM Vs. NATIONAL INVESTIGATING AGENCY, KOCHI
April 13, 2018
ABDUL SALAMKUTTY Vs. STATE OF KERALA
June 19, 2018
ABDUL SALEEM S/O MELATH MAMMUDU Vs. RAHMATHUNEESA D/O POOCHENGAL KUNNATH ABDURAHIMAN
July 11, 2018
ABDUL SALIM @ ABDUL SALAM Vs. SPECIAL TAHSILDAR (LA NO II)
July 6, 2018
ABDUL SALIM, S/O. IBRAHIM KUTTY Vs. STATE OF KERALA AND OTHERS
March 9, 2018
ABDUL SAMAD (1ST ACCUSED) AND OTHER Vs. STATE OF KERALA
October 30, 2018
ABDUL SATHAR Vs. STATE OF KERALA
June 12, 2018
ABDUL SATHAR Vs. STATE OF KERALA
June 18, 2018
ABDUL SATHAR HAJI MOOSA SAIT DHARMASTHAPANAM Vs. THE KERALA STATE ELECTRICITY BOARD
March 13, 2018
ABDUL SATHAR,S/O.ABDULLA Vs. STATE OF KERALA
October 9, 2018
ABDUL SHAFEEK Vs. ASAMANNOOR GRAMA PANCHAYAT
May 24, 2018
ABDUL SHUKKOOR Vs. THE DISTRICT COLLECTOR
November 30, 2018
ABDUL SUKKOOR SALAHUDEEN Vs. UNION OF INDIA
May 22, 2018
ABDUL-RAHIMAN S/O IBRAHIM Vs. STATE OF KERALA
March 21, 2018
ABDULLA Vs. K.MOIDU AND OTHER
October 31, 2018
ABDULLA Vs. STATE OF KERALA
September 5, 2018
ABDULLA Vs. THE MANAGER, THE KASARGODE DISTRICT CO OPERATIVE BANK LTD.
November 5, 2018
ABDULLA SAIF HINDI Vs. K P MUHAMMEDALI
January 8, 2018
ABDULLAH Vs. STATE OF KERALA AND OTHERS
July 31, 2018
ABDULLAH RIZWAN Vs. STATE OF KERALA
June 26, 2018
ABDURAHIMAN KUNNATH Vs. KIZHAKKUMPAD MUSLIM JUMA ATH COMMITTEE
October 10, 2018
ABDURAHIMAN NAGAR GRAMA PANCHAYATH Vs. THE DISTRICT MEDICAL OFFICER
November 27, 2018
ABEY DANIEL Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GENER
May 21, 2018
ABEY T. ALEX, S/O. T.A. ALEXANDER AND OTHERS Vs. ANNIE THOMAS VARGHESE, D/O. THOMAS VARGHESE
April 12, 2018
ABHILASH C.S Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
November 2, 2018
ABHILASH P.D. AND OTHER Vs. REMYA R.
February 23, 2018
ABHILASH S/O ABRAHAM Vs. VAIKOM TALUK CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
July 17, 2018
ABHILASH T.M . Vs. STATE OF KERALA
November 1, 2018
ABHISHA Vs. POOZHITHURA SURESH
August 9, 2018
ABHISHEK Vs. THE STATE OF KERALA
November 5, 2018
ABHISHEK SUDARSANAN Vs. VILLAGE OFFICER AND OTHERS
June 26, 2018
ABID A.K Vs. STATE OF KERALA
September 13, 2018
ABIDEEN KUNJU Vs. THE AUTHORISED OFFICER/CHIEF MANAGER CORPORATION BANK
April 27, 2018
ABIN DIVAKARAN Vs. STATE OF KERALA
September 12, 2018
ABIN JOSE ASSISTANT PROFESSOR IN SYRIAC, ST. THOMAS COLLEGE AND OTHERS Vs. MANAGER ST. THOMAS COLLEGE, PALA AND OTHERS
May 31, 2018
ABOOBACKER Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,
March 2, 2018
ABOOBACKER Vs. STATE OF KERALA
February 21, 2018
ABOOBACKER Vs. POWER GRID CORPORATION OF INDIA LIMITED
June 4, 2018
ABOOBACKER AND OTHERS Vs. MUHAMMA MASJIDATHUL MUHAMMADIYA SANGHAM JAMA
March 6, 2018
ABOOBACKER S/O MOIDEEN Vs. DISTRICT COLLECTOR COLLECTORATE
July 16, 2018
ABOOBACKER SIDEEQ KOTTARAAN Vs. STATION HOUSE OFFICER PADINJARATHARA POLICE STATION
November 5, 2018
ABOOBAKER P.A Vs. SUPERINTENDENT OF POLICE, MALAPPURAM DISTRICT AND OTHERS
April 3, 2018
ABRAHAM Vs. REGIONAL TRANSPORT AUTHORITY AND OTHER
May 4, 2018
ABRAHAM Vs. STATE OF KERALA AND OTHER
October 30, 2018
ABRAHAM JOSEPH PADIJATTIDOM Vs. MANAGER, MAR THOMA COLLEGE
May 29, 2018
ABRAHAM KURUVILA Vs. KOTTAYAM MUNICIPAL CORPORATION, KOTTAYAM AND OTHERS
October 30, 2018
ABRAHAM MAMMEN Vs. K.K. SURENDRAN, KANNANKARA PUTHUVALIL AND OTHERS
July 26, 2018
ABRAHAM P J Vs. BAIJU
January 24, 2018
ABRAHAM STEPHEN Vs. THODUPUZHA MUNICIPALITY & ORS.
January 24, 2018
ABRAHAM THOMAS AND ANOTHER Vs. DISTRICT REGISTRAR, IDUKKI DISTRICT AND OTHERS
March 6, 2018
ABRAHAM CLANCY ROSS Vs. STATE OF KERALA
September 7, 2018
ABRAHAMN AND ORS. Vs. STATE OF KERALA AND ORS.
June 6, 2018
ABRAR JUMA MAZJID MYLOOR KARA Vs. MYLOOR JUMA
February 19, 2018
ABU Vs. ASIYA @ AYISHA & ORS.
February 26, 2018
ABU S/O KUNHIMOOSAHAJI Vs. STATE OF KERALA
June 12, 2018
ABU THAHIR Vs. THE DISTRICT COLLECTOR
November 2, 2018
ABU, S/O KOMU Vs. STATE OF KERALA
March 22, 2018
ABUBAKKER LABBA Vs. SHAMEENA
February 19, 2018
ABY DOMINIC Vs. DIRECTOR OF MINING AND GEOLOGY AND OTHERS
June 1, 2018
ACADEMY OF MEDICAL SCIENCES Vs. COMMISSIONER OF INCOME TAX SAHANA AUDITORIUM
March 7, 2018
ACCUSED RASHEED Vs. STATE OF KERALA
February 15, 2018
ACHANKUNHU Vs. SAJEESH KUMAR A.M & ORS.
January 11, 2018
ACHAPARAMBIL IMBICHIKOYA Vs. STATE OF KERALA
September 26, 2018
ACHAPPAN Vs. JOSE
July 20, 2018
ACHAYIYATH SARADA Vs. SHANMUDHAM
March 2, 2018
ACTION COUNCIL (FOR EVICTED AND AFFECTED PEOPLES OF VSSC VALIYAVELI Vs. GOVERNMENT OF INDIA DEPARTMENT OF SPACE
January 22, 2018
ADAM ABOOBACKER SAIT Vs. KERALA MUSLIM EDUCATIONAL SOCIETY (KMEA)
July 3, 2018
ADARSH BABU (MINOR) Vs. SAJIOMON P.B. AND ORS.
January 24, 2018
ADARSH S BABU Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
December 12, 2018
ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHER Vs. P.P. PRABHAKARAN
February 22, 2018
ADDITIONAL EXCISE COMMISSIONER (ENFORCEMENT) THIRUVANANTHAPURAM Vs. RAJESH KUMAR
May 29, 2018
ADEL K M Vs. STATE OF KERALA REPRESENTED BY SECRETARY
June 4, 2018
ADHARASH GIREESH (MINOR) Vs. THE MANAGER, UNITED INDIA INSURANCE CO. LTD.
June 12, 2018
ADICHANALLOR FARMERS SERVICE CO Vs. THE STATE OF KERALA & ORS.
March 20, 2018
ADIL BIN SALIM Vs. THE SUB INSPECTOR OF POLICE
November 30, 2018
ADILA Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA
January 25, 2018
ADITYA VARMA RAJA S/O KAVU THAMPURAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION CO-BANK TOWERS
July 13, 2018
ADMINISTRATOR Vs. MOHAMMED MANSOOR E K
January 3, 2018
ADMISSION SUPERVISORY COMMITTEE Vs. DEEPTHI T S
March 14, 2018
ADV. A.K MAYA KRISHNAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT AND OTHERS
October 29, 2018
ADV. PAUL JACOB Vs. THE DISTRICT COLLECTOR & ORS.
February 15, 2018
AELEEWSA KOCHERIL @ ELSY Vs. K.C.MICHEAL AND ORS.
January 24, 2018
AELIYAMMA Vs. STATE OF KERALA
March 6, 2018
AFAL BAIG K.P. (KIZHAKKE PEEDIKAKKAL) Vs. POWER GRID CORPORATION OF INDIA LTD. AND OTHERS
April 13, 2018
AFRA K REPRESENTED BY ASHRAF T K Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
July 4, 2018
AFROTH Vs. KURIACHAN K K
October 10, 2018
AFSAL M.P. Vs. THE SENIOR DIVISIONAL COMMERCIAL MANAGER, SOUTHERN RAILWAY & ORS.
January 5, 2018
AGE INDUSTRIES (P) LTD Vs. ASST STATE TAX OFFICER
January 18, 2018
AHAMMED AND OTHER Vs. STATE OF KERALA
June 18, 2018
AHAMMED KUTTY Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 5, 2018
AHAMMEDKOYA HAJI Vs. THALAKKULATHUR GRAMAPANCHAYATH
November 1, 2018
AHAMMEDKUTTY @ BAVA Vs. STATE OF KERALA
July 4, 2018
AHSIK Vs. STATE OF KERALA
March 15, 2018
AIKYA MALA ARAYA MAHASABHA Vs. PRINCIPAL SECRETARY SCHEDULED TRIBE DEVELOPMENT DE
March 27, 2018
AIR INDIA LIMITED Vs. L S SIBU, OFFICER-APRON, GROUND SERVICES DEPARTMENT(GSD), AIR INDIA INTERNATIONAL AIRPORT
July 4, 2018
AISWARYA K S Vs. KERALA GRAMIN BANK
February 5, 2018
AJANTHA Vs. NAGAROOR GRAM PANCHAYAT
June 4, 2018
AJAY JOSE Vs. FRANCIS SEBASTIAN
October 24, 2018
AJAYAKUMAR Vs. STATE OF KERALA
May 24, 2018
AJAYAKUMAR AND OTHERS Vs. ANUPAMA M. RAVEENDRAN
June 12, 2018
AJAYAKUMAR V R Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
November 28, 2018
AJAYAKUMAR V.R. Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION
November 29, 2018
AJAYAN Vs. STATE OF KERALA AND ORS.
April 3, 2018
AJEESH (DIED) Vs. STATE OF KERALA
December 5, 2018
AJEEV SIVADASAN Vs. STATE OF KERALA
June 22, 2018
AJESH Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
July 12, 2018
AJESH @ APPU AND OTHERS Vs. STATE OF KERALA AND OTHERS
January 9, 2018
AJESHKUMAR. K. Vs. MANAGER, ORIENTAL INSURANCE CO. LTD.
June 20, 2018
AJI KUMAR. P.J Vs. DIVYA. C
March 21, 2018
AJI PETER Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
June 22, 2018
AJI PETER S/O K P PATHROSE Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
July 4, 2018
AJITH A.R. Vs. THE STATE TAX OFFICER, TRIVANDRUM
May 23, 2018
AJITH BABU Vs. STATE OF KERALA
September 5, 2018
AJITH K Vs. ANEESH K.S.
December 10, 2018
AJITH KUMAR K R , Vs. REGISTRAR OF COOPERATIVE SOCIETIES
May 21, 2018
AJITH KUMAR K.J. Vs. LIFE INSURANCE CORPORATION OF INDIA
October 23, 2018
AJITH KUMAR K.M Vs. STATE OF KERALA AND ORS.
June 13, 2018
AJITH KUMAR K.M. Vs. STATE OF KERALA
July 6, 2018
AJITH KUMAR P.A Vs. UNIVERSAL FINANCIERS
February 15, 2018
AJITH KUMAR S. AND OTHERS Vs. STATE OF KERALA AND OTHERS
June 27, 2018
AJITH KUMAR, S/O ARAVINDAKSHAN PILLAI Vs. DISTRICT COLLECTOR, ALAPPUZHA
August 1, 2018
AJITH KUMAR, S/O. RAGHUNANDANAN Vs. DHANESWARI CHITS (P) LTD. AND ANOTHER
March 5, 2018
AJITH P.A. Vs. STATE BANK OF INDIA
April 27, 2018
AJITHA JOSEPH, Vs. JOINT REGISTRAR (GENERAL), CO
March 7, 2018
AJITHA KUMARI Vs. PRIYADARSINI VANITHA COIR VYAVASAYA CO-OPERATIVE SOCIETY (CVCS) LTD
July 10, 2018
AJITHKUAMR Vs. DEEPA
February 5, 2018
AJITHMON Vs. STATE OF KERALA
February 21, 2018
AJMAL KHAN AND OTHERS Vs. SUB INSPECTOR OF POLICE, VALIYATHURA POLICE STATION, SHANGUMUKHAM, THIRUVANANTHAPURAM AND OTHERS
October 31, 2018
AJMAL WOOD INDUSTRIES Vs. N A VARGHESE ALIAS GEORGE
July 9, 2018
AJOY L.S. Vs. THE CHANGANASSERY MUNICIPALITY, CHANGANASSERY AND OTHERS
January 29, 2018
AJU MATHEW Vs. STATE OF KERALA
November 16, 2018
AJU VARGHESE Vs. STATE OF KERALA
September 27, 2018
AKASH Vs. STATE OF KERALA
January 12, 2018
AKASH Vs. STATE OF KERALA
February 7, 2018
AKASH CHANDRAN Vs. GENERAL CONVENER AND DIRECTOR
December 7, 2018
AKASH LAL, S/O.HARILAL Vs. STATE OF KERALA
September 28, 2018
AKASH V. MANI Vs. STATE OF KERALA
June 5, 2018
AKBAR @ KUNHOOTTY Vs. STATE OF KERALA
September 10, 2018
AKHIL Vs. SUB INSPECTOR OF POLICE
September 11, 2018
AKHIL @ AKHIL ANAND P , S/O DAYANANDAN Vs. MANAGING DIRECTOR, KSRTC
June 1, 2018
AKHIL ANTONY Vs. FERTILIZERS AND CHEMICALS TRANVANCORE LIMITED REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR
July 13, 2018
AKHIL S/O PADMAKARAN Vs. MOHANAN S/O RAGHAVAN
August 8, 2018
AKHILA Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT,GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
July 9, 2018
AKHILA Vs. RAJU @ MAINA AND OTHERS
March 22, 2018
AKHILA KERALA VISWAKARMA MAHA SABHA Vs. CITY POLICE COMM , KOLLAM CITY
March 27, 2018
AKHILESH @ AKHILU Vs. STATE OF KERALA
August 1, 2018
AKSHARA. A Vs. ROHIN S. RAVEENDRAN
September 11, 2018
AKSHAY A PONNAPPAN Vs. STATE OF KERALA AND OTHERS
October 30, 2018
AKSHAY AJITH Vs. THE SECRETARY TO GOVERNMENT
September 10, 2018
AKSHAY PRAKASH Vs. PUTHUR GRAMA PANCHAYATH
October 29, 2018
ALANGAD YOGAM SABARIMALA SWAMIBHAKTA JANA SANGAM Vs. TRAVANCORE DEVASWOM BOARD
January 9, 2018
ALAVIKUTTY AND OTHERS Vs. NEW INDIA ASSURANCE CO. LTD. AND OTHERS
October 31, 2018
ALEEMA P.V. Vs. ALIBAVA HAJI
October 9, 2018
ALEX JOHNSON Vs. THE RESERVE BANK OF INDIA AND OTHERS
March 7, 2018
ALEX M. GEORGE Vs. SPECIAL DEPUTY COLLECTOR
March 16, 2018
ALEX MAMMEN Vs. PRINCIPAL SECRETARY, FORESTS AND WILD LIFE DEPARTM
April 13, 2018
ALEX P. VARGHESE Vs. DISTRICT COLLECTOR COLLECTORTE AND OTHERS
October 29, 2018
ALEX. M. KURIAKOSE Vs. STATE OF KERALA AND OTHERS
February 26, 2018
ALEXANDER FRANCIS Vs. RAJAN AUGUSTINE AND OTHER
October 26, 2018
ALEXANDER JOSEPH Vs. JOJOMON P VARGHESE
April 11, 2018
ALEXANDER THOMAS Vs. MERILA MOOLAYIL
May 31, 2018
ALEYAMMA CHANDY W/O CHANDY Vs. LIJI C MATHEW
August 9, 2018
ALEYAMMA KUNJAPPAN Vs. UNION OF INDIA
October 22, 2018
ALEYAMMA MATHEW Vs. VARGHESE MATHULLA & ORS.
March 6, 2018
ALEYKUTTY Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION (HUDCO)
July 3, 2018
ALFA R.B. Vs. STATE OF KERALA
October 9, 2018
ALI AND OTHERS Vs. STATE OF KERALA
July 13, 2018
ALI ASKAR K @ ASKAR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
July 18, 2018
ALI PATTAKKAL Vs. SHAHITHA BEEVI
December 10, 2018
ALI RAWTHER Vs. MANIMALA GRAMA PANCHAYAT & ORS.
January 15, 2018
ALI S/O MOHAMMED, PATTAKKAL Vs. UMMU SELMA K P
November 15, 2018
ALI, S/O AHAMMED Vs. STATE OF KERALA
October 30, 2018
ALICE Vs. STATE OF KERALA
January 4, 2018
ALICE AND ANR. Vs. ANEESH K.R.
March 8, 2018
ALIYAR AND OTHERS Vs. JOY AND ANR.
March 6, 2018
ALIYARUKUNJU ABDUL SALAM Vs. LAKSHMI AMMAL RENJINI
December 4, 2018
ALKA ABBAS M A Vs. MAHATMA GANDHI UNIVERSITY REPRESENTED BY REGISTRAR
April 11, 2018
ALL INDIA RATION DEALERS ASSOCIATION Vs. STATE OF KERALA
June 5, 2018
ALL KERALA ASSOCIATION OF CHIT FUNDS Vs. UNION OF INDIA
March 14, 2018
ALL KERALA CHAKKALA NAIR Vs. STATE OF KERALA AND OTHERS
March 19, 2018
ALL KERALA DRIVING SCHOOL WORKERS UNION AND ANOTHER Vs. STATE OF KERALA AND OTHERS
February 28, 2018
ALLY AND OTHERS Vs. BIJU T V AND OTHERS
February 21, 2018
ALPHONSA BIJU Vs. STATE OF KERALA AND OTHERS
July 26, 2018
ALPHONSA V S Vs. WILSON MANI, S/O MANI
August 8, 2018
ALPHY MATHEW, Vs. AP J ABDUL KALAM TECHNOLOGICAL UNIVERSITY
January 27, 2018
ALTHAF Vs. STATE OF KERALA
July 25, 2018
ALTHAF Vs. STATE OF KERALA, REPRESENTED THROUGH THE SUB INSPECTOR OF POLICE, VARKALA POLICE STATION
January 23, 2018
ALUKKAL KOYA Vs. MARAKASUTHARBIYATHUL ISLAMIYA
September 17, 2018
ALUMINIUM INDUSTRIES LTD , KAVINPURAM Vs. SECRETARY,ALIND RELAYS EMPLOYEES UNION
June 8, 2018
ALUNGALOT RAFEEQ Vs. KAVUMKUZHIYIL SUBAIDA MARIYAM
February 21, 2018
ALVIN SCARIA Vs. STATE OF KERALA REPRESENTED BY SECRETARY DEPARTMEN
April 12, 2018
ALWAYE CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA
December 20, 2018
ALWAYE CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA AND ORS.
December 19, 2018
ALWIN ELDHO, S/O ELDHO Vs. HABEEB REHIMAN S/O ABDULLAKUTTY
March 26, 2018
AMAL ANWAR & ORS. Vs. THE PRINCIPAL, KENDRIYA VIDYALAYA & ORS.
April 12, 2018
AMAL MURALI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
October 4, 2018
AMAL RAJU Vs. STATE OF KERALA AND OTHERS
July 30, 2018
AMAL RAJU Vs. STATE OF KERALA
July 12, 2018
AMAL RAVI Vs. STATE OF KERALA
November 8, 2018
AMALA CANCER HOSPITAL AND RESEARCH CENTRE Vs. STATE OF KERALA
September 27, 2018
AMALDAS V.V. Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
October 26, 2018
AMANI @ AMANI KURUKKAN D/O ABDUL KAREEM Vs. MURALEEDHRAN S/O CHATHANKUTTY
April 11, 2018
AMBADI Vs. STATE OF KERALA AND OTHERS
July 30, 2018
AMBALAKANDI MAHAVISHNU KSHETRAM, Vs. SPECIAL TAHSILDAR, KOOTHUPARAMBA KERALA AND OTHERS
February 15, 2018
AMBAYAPOYIL GOPALAN Vs. STATE OF KERALA, REP. BY ITS PUBLIC PROSECUTOR
May 22, 2018
AMBIKA Vs. THE KOTTAPPADY SERVICE CO-OPERATIVE BANK LTD.
August 14, 2018
AMBIKA M.R. Vs. THE REGIONAL TRANSPORT OFFICER
September 26, 2018
AMBIKA W/O CHANDRAN Vs. JIJU LOUIS
March 14, 2018
AMBILI RAMACHANDRAN NANDANAM Vs. STATE OF KERALA AND OTHERS
March 8, 2018
AMBILY Vs. ASST COMMISSIONER OF POLICE SHANGUMUGHAM
July 18, 2018
AMBUJAM SHARMA, "ASHOKA" 200 SANKAR NAGAR, NEERMANKARA, THIRUVANANTHAPURAM Vs. K.N. SUBRAMANIA IYER, S/O NEELAKANDA IYER
February 6, 2018
AMEEN MADATHINGAL, S/O MOHAMMED MUSALIYAR Vs. MOHAMMED SHEMEER, S/O ABDUL GAFFOOR
August 1, 2018
AMEER ALI Vs. THE SECRETARY TO GOVERNMENT, MINISTRY OF PETROLEUM AND NATURAL GAS
June 5, 2018
AMEER ALI A K S/O SAHIDHA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 21, 2018
AMEERA MOL.P.M Vs. STATE OF KERALA & ORS.
February 19, 2018
AMINA ABDUL SAMAD Vs. STATE OF KERALA AND OTHERS
July 23, 2018
AMIR KHAN Vs. ASSISTANT EXCISE COMMISSIONER, KOZHIKODE
May 29, 2018
AMMANAM THRIKKOVIL Vs. STATE OF KERALA
July 20, 2018
AMMINI Vs. DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD
August 31, 2018
AMMINI Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
April 4, 2018
AMRITA INSTITUTE OF MEDICAL SCIENCES & RESEARCH CENTER ELAMAKKARA, EDAPPALLY Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
May 25, 2018
AMRUTHA M GEORGE Vs. SPICES BOARD
August 8, 2018
ANAND J.R. Vs. SECRETARY, DEPARTMENT OF ANIMAL HUSBANDRY, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
July 30, 2018
ANAND RAMAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
April 13, 2018
ANAND S CHANDRAN Vs. HINDUSTAN PETROLEUM CORPORATION LTD
June 6, 2018
ANAND S. TOMER, S/O. NARESH SINGH TOMER Vs. STATE OF KERALA
June 12, 2018
ANANDAM K. Vs. STATE OF KERALA
July 25, 2018
ANANDAN Vs. MURALI AND ORS.
March 7, 2018
ANANDAN Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR,, HIGH COURT OF KERALA, ERNAKULAM.
March 19, 2018
ANANDAN S/O ANANDAN Vs. DEPUTY DIRECTOR (SURVEY) OFFICE OF DEPUTY DIRECTOR OF SURVEY
July 25, 2018
ANANDAN S/O CHELLAN NADAR KARUNYA Vs. BABU S/O KRISHNAN
June 27, 2018
ANANDAN T.B. AND OTHERS Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS AND OTHERS
March 7, 2018
ANANDAN, S/O KUNJU PANICKEN Vs. STATE OF KERALA
July 18, 2018
ANANDAVALLY A. Vs. KERALA STATE ELECTRICITY BOARD
October 10, 2018
ANANDH V.KURUP @ ANANDU Vs. STATE OF KERALA
November 16, 2018
ANANDU Vs. STATE OF KERALA
June 4, 2018
ANANDU PREMKUMAR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
July 31, 2018
ANANTH KRISHNA K.S. Vs. MAHARAJAS COLLEGE AND OTHERS
June 7, 2018
ANANTHAKRISHNAN B Vs. DIVYA D/O UNNIKRISHNAN
April 11, 2018
ANANTHANARAYANAN Vs. PREMALATHA
March 13, 2018
ANANTHU Vs. STATE OF KERALA
September 11, 2018
ANANTHU Vs. STATE OF KERALA
November 9, 2018
ANAPANTHY SERVICE CO-OPERATIVE BANK LTD Vs. P K THOMAS
July 30, 2018
ANAPPURAM STEELS P LTD Vs. ASSISTANT STATE TAX OFFICER
February 21, 2018
ANAS Vs. STATE OF KERALA
November 5, 2018
ANAYADI MILK PRODUCERS CO-OPERATIVE SOCIETY LTD Vs. DEPUTY DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT
March 28, 2018
ANCY Vs. STATION HOUSE OFFICER
February 7, 2018
ANDHRA BANK Vs. C P SREENATH
April 12, 2018
ANDREW JORDAN Vs. STATE OF KERALA
August 3, 2018
ANEES E (PROTECTED) Vs. STATE OF KERALA AND OTHERS
February 27, 2018
ANEESH Vs. STATE OF KERALA
September 17, 2018
ANEESH @ AMEER Vs. THE STATE OF KERALA
January 29, 2018
ANEESH BEEGAM Vs. SABU
September 7, 2018
ANEESH KUMAR Vs. STATE OF KERALA
January 4, 2018
ANEESH M S MANPURAKKAMANNIL Vs. MANIKKOTH JAYAN S/O PADMANABHAN NAMBIAR
March 6, 2018
ANEESH M. Vs. SUB INSPECTOR OF POLICE
September 11, 2018
ANEESH M. Vs. THE SUB INSPECTOR OF POLICE
September 7, 2018
ANEESH, S/O SREEKANTH Vs. STATE OF KERALA
October 9, 2018
ANEESH.P.M Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
September 27, 2018
ANEESH.S.K Vs. THE SECRETARY
November 29, 2018
ANGEL ROSE Vs. MARADU MUNICIPALITY
September 10, 2018
ANIAMMA JOSE W/O THOMAS JOSE Vs. INSPECTOR OF POLICE KATTAPPANA CIRCLE
August 2, 2018
ANIL @ APPU Vs. THAMPI
February 26, 2018
ANIL AGENCIES, S.N. PLAZ Vs. ASSISTANT GENERAL MANAGER (SALES & MARKETING), BSNL TELECOM AND OTHERS
January 30, 2018
ANIL AND OTHERS Vs. STATE OF KERALA
November 1, 2018
ANIL JOSE Vs. STATE OF KERALA
July 4, 2018
ANIL KUMAR Vs. SREELATHA
January 8, 2018
ANIL KUMAR Vs. PREETHA S P
March 12, 2018
ANIL KUMAR Vs. STATE OF KERALA
February 21, 2018
ANIL KUMAR Vs. SHARI
January 29, 2018
ANIL KUMAR Vs. STATE OF KERALA
September 7, 2018
ANIL KUMAR A.P Vs. MAHATMA GANDHI UNIVERSITY
September 28, 2018
ANIL KUMAR B. Vs. SUJITHA R.S. & ORS.
June 27, 2018
ANIL KUMAR C.N., CHELANIYIL HOUSE AND OTHERS Vs. THE REGIONAL TRANSPORT OFFICER/REGISTERING AUTHORITY AND OTHERS
July 11, 2018
ANIL KUMAR G S Vs. KERALA PUBLIC SERVICE COMMISSION K P S C PATTOM PA
March 2, 2018
ANIL KUMAR P. Vs. THRISSUR DISTRICT CO-OPERATIVE BANK
October 4, 2018
ANIL KUMAR R Vs. STATE OF KERALA
February 20, 2018
ANIL KUMAR T B Vs. EXECUTIVE ENGINEER, KERALA WATER AUTHORITY
June 6, 2018
ANIL KUMAR T., S/O. THATTARAKKAL RAMANKUTTY Vs. SINDHU, D/O. SURENDRAN
February 20, 2018
ANIL MATHEW Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
January 16, 2018
ANIL S Vs. DISTRICT POLICE CHIEF CITY COMMISSIONER OF POLICE OFFICE
July 19, 2018
ANIL THOMAS Vs. STATE OF KERALA
November 28, 2018
ANILA LAZER Vs. SUPERINTENDENT OF POLICE THRISSUR, COLLECTORATE, AYYANTHOLE, THRISSUR
January 31, 2018
ANILKUMAR Vs. MANNAR GRAMA PANCHAYAT
January 10, 2018
ANILKUMAR Vs. L RENU,W/O ANILKUMAR
March 20, 2018
ANILKUMAR Vs. DISTRICT PANCHAYAT THIRUVANANTHAPURAM
November 2, 2018
ANILKUMAR Vs. UNION OF INDIA AND OTHERS
June 19, 2018
ANILKUMAR Vs. YAMUNA
March 15, 2018
ANILKUMAR Vs. SUPERINTENDENT OF POLICE THIRUVANANTHAPURAM RURAL
July 9, 2018
ANILKUMAR @ ARUMUGHAN Vs. STATE OF KERALA
April 13, 2018
ANILKUMAR @ KOCHUMANI Vs. STATE OF KERALA
November 5, 2018
ANILKUMAR A.T @ SHAJI Vs. STATE OF KERALA
October 9, 2018
ANILKUMAR K Vs. STATE OF KERALA
July 16, 2018
ANILKUMAR M. Vs. THE CHAIRMAN HEAD LOAD WORKERS WELFARE BOARD
October 9, 2018
ANILKUMAR M.S S/O. SIVADASAN Vs. SUNDARAN K.K S/O. KOTTARA GOWDAR, AKKOLLI, APPAPPARA, THIRUNELLI AMSOM DESOM
June 20, 2018
ANILKUMAR T.A Vs. THE KERALA PUBLIC SERVICE COMMISSION
January 18, 2018
ANIRUDHAN Vs. LASITHA
June 19, 2018
ANIS RAHIM Vs. KERALA TOURISM DEVELOPMENT CORPORATION LIMITED ,
March 27, 2018
ANISH ANANDAN Vs. LEKSHMI
January 19, 2018
ANISH KUMAR S. AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE STATE PUBLIC PROSECUTOR
October 26, 2018
ANITHA Vs. K PREMARAJAN
August 6, 2018
ANITHA D/O GOPALAN Vs. SUDHIRKUMAR S/O GOVINDAN
May 21, 2018
ANITHA DEVI K Vs. DIRECTOR
February 2, 2018
ANITHA N NAIR Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
August 6, 2018
ANITHA VARGHESE Vs. STATE OF KERALA
March 15, 2018
ANITHAKUMARI AND ORS. Vs. RAVEENDRAN AND ORS.
June 6, 2018
ANITTA JOB Vs. STATE OF KERALA
January 4, 2018
ANIYAMMA JOSEPH, W/O. GEORGE VARGHESE Vs. MUVATTUPUZHA MUNICIPALITY AND OTHERS
May 24, 2018
ANIYAN C Vs. ASHA ANIYAN
January 12, 2018
ANIYAN,VANIYAPPURAYIL, BHUDHANOOR P.O.,BUDHANOOR Vs. RANJI SAMUEL,RANJI VILLA
October 10, 2018
ANIYERI SATYAN Vs. THE TRIPRANGOTTOOR GRAMA PANCHAYATH
September 19, 2018
ANJALI PRADEEP D/O PRADEEP M Vs. EMPLOYEES STATE INSURANCE CORPORATION HEADQUARTERS OFFICE
July 11, 2018
ANJALI SIVADAS Vs. UNION OF INDIA
January 17, 2018
ANJU MEERA BIRLA Vs. HIGH COURT OF KERALA
January 15, 2018
ANLET JOU U A Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, GENERAL EDUCATION
July 9, 2018
ANNAMMA ABRAHAM Vs. KUTTOOR GRAMA PANCHAYAT & ORS.
January 17, 2018
ANNAMMA GEROGE @ ANNAMMA KURIAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVT
July 2, 2018
ANNAMMA PHILIP, W/O VARGHESE PHILIP (LATE) Vs. KAVITHA SUNIL VARGHESE, W/O (LATE) SUNIL VARGHESE
June 1, 2018
ANNAMMA VARKEY Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY AND OTHERS
October 25, 2018
ANNAPOORNESWARI Vs. MYLI AMMAL AND OTHERS
October 24, 2018
ANNATHAI Vs. STATE OF KERALA
February 26, 2018
ANNIE CHACKO Vs. STATE OF KERALA AND OTHERS
February 9, 2018
ANNIE CUCKOO MELVIN Vs. STATE OF KERALA
September 17, 2018
ANNIE MATHEW Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
June 25, 2018
ANNIE THOMAS, W/O THOMAS P A Vs. VILLAGE OFFICER, VADAMA VILLAGE
July 2, 2018
ANNIE VINEETHA, HIGH SCHOOL ASSISTANT (ENGLISH) ST. PETERS HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND OTHERS
March 14, 2018
ANNIE W/O JOHNY Vs. ABBAS S/O VALIYAPARAMBIL THEMBADATH HYDROSE
July 4, 2018
ANONYMOUS Vs. SECRETARY TRAVANCORE DEVASWOM BOARD
September 17, 2018
ANONYMOUS COMPLAINT Vs. COCHIN DEVASWOM BOARD
March 13, 2018
ANOO JACOB Vs. STATE POVERTY ERADICATION MISSION
November 1, 2018
ANOOB. J. MOHAMMED Vs. STATE OF KERALA & ORS.
July 31, 2018
ANOOP Vs. STATE OF KERALA
November 19, 2018
ANOOP M NAIR S/O MURALEEDHARAN NAIR Vs. UNION OF INDIA
February 14, 2018
ANOOP N. Vs. STATE OF KERALA
November 15, 2018
ANOOP S., W/O. V.T. RAGHAVAN Vs. THE CHIEF ENGINEER, OFFICE OF IRRIGATION AND ADMINISTRATION AND OTHERS
June 29, 2018
ANSAM K.S. Vs. STATE OF KERALA
November 5, 2018
ANSAR AND OTHERS Vs. STATE OF KERALA AND OTHERS
July 16, 2018
ANSAR P.B. Vs. STATE OF KERALA
November 28, 2018
ANSARI Vs. SHIJI
June 18, 2018
ANSARI REJI VILASOM Vs. SOPHY D/O NABEESA BEEVI
June 18, 2018
ANSARI, S/O ARIFA BEEVI Vs. FAIZAL SALAHUDEEN AND ANOTHER
February 7, 2018
ANSARUDHEEN Vs. DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATIONLABIC
December 13, 2018
ANSAS K Vs. STATE OF KERALA
August 1, 2018
ANSHAD Vs. STATE OF KERALA AND OTHER
April 24, 2018
ANSIYABI K Vs. PRINCIPAL, SIR SYED COLLEGE, KARIMBAM P.O. AND ANOTHER
February 1, 2018
ANTHARASHTRA HINDU PARISHAD Vs. STATE OF KERALA
November 1, 2018
ANTHONIYARPICHA Vs. MV MAYUREE NAREE
July 8, 2018
ANTHONIYARPICHA Vs. MV MAYUREE NAREE
August 10, 2018
ANTHONIYARPICHA S/O MIKHELPILLAI Vs. COMMANDANT INDIAN COAST GUARD DISTRICT
July 30, 2018
ANTO AUGUSTINE MANAGING PARTNER Vs. STATE BANK OF INDIA REPRESENTED BY ITS BRANCH MANAGER
February 19, 2018
ANTO K.G. Vs. SOMAN NAIR V.D. AND ANOTHER
June 26, 2018
ANTONIO WILLIAM Vs. STATE OF KERALA
November 14, 2018
ANTONY A J Vs. STATE OF KERALA
January 29, 2018
ANTONY CORREYA Vs. MOHAMMED ABDUL RAHIMAN
June 21, 2018
ANTONY DEVASIA Vs. K A AUGUSTINE
February 26, 2018
ANTONY DEVASSSY Vs. BRANCH MANAGER, THE NATIONAL INSURANCE CO.LTD.
February 7, 2018
ANTONY JOSEPH Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
March 15, 2018
ANTONY M.A. Vs. WENTY THIMOTHY
May 10, 2018
ANTONY MICHAEL Vs. STATE OF KERALA
November 8, 2018
ANTONY S. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
September 7, 2018
ANTONY SUNNY VELLARA HOUSE Vs. JOINT COMMISSIONER OF INCOME TAX RANGE
January 23, 2018
ANTONY THOMAS GOVEAS Vs. MUNICIPAL CORPORATION OF THRISSUR AND OTHER
October 29, 2018
ANTONY, S/O.ANTHONY Vs. STATE OF KERALA
October 9, 2018
ANU ANIL Vs. CENTRAL BOARD OF SECONDARY EDUCATQION
October 22, 2018
ANU ARAVIND P Vs. COMMISSIONER OF ENTRANCE EXAMINATION
July 11, 2018
ANU JACOB Vs. THE DISTRICT COLLECTOR, KOZHIKODE AND OTHERS
June 27, 2018
ANU M.S Vs. SECRETARY, KERALA PUBLIC SERVICE COMMISSION
December 21, 2018
ANUKUTTAN @ BHASIKUTTAN Vs. STATE OF KERALA
February 28, 2018
ANUMARY P.K Vs. UNION OF INDIA
February 22, 2018
ANUMOD. C. Vs. THE SECRETARY TO GOVERNMENT OF KERALA, EXCISE DEPARTMENT
February 21, 2018
ANUPAMA.C AND OTHERS Vs. STATE OF KERALA AND OTHERS
March 27, 2018
ANURAJ P.R Vs. THE KERALA PUBLIC SERVICE COMMISSION AND OTHERS
May 22, 2018
ANUSHREE P. ASOKAN Vs. SREEKUMAR. K.R.
January 22, 2018
ANVARSHA S/O ABDUL KHADER Vs. IRFANA HABEEBA W/O ANWAR SHA
July 13, 2018
ANWAR Vs. RAMACHANDRAN AND OTHERS
August 1, 2018
ANWAR P.K. Vs. THE STATE OF KERALA
September 28, 2018
ANWAR.P.T.,S/O.ABOOBACKER HAJI Vs. THE BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD
October 9, 2018
ANZIL Vs. MIRAZA ASHRAF AND OTHERS
February 15, 2018
ANZU K.H . Vs. SHAKTHI FINANCE LTD.
September 12, 2018
APARNA BALAN Vs. UNION OF INDIA
July 31, 2018
APARNA K Vs. G R C REDDY
August 2, 2018
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY Vs. P A AZIZ COLLEGE OF ENGINEERING & TECHNOLOGY
July 5, 2018
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY Vs. M/S P.A. AZIZ COLLEGE OF ENGINEERING & TECHNOLOGY
June 29, 2018
APPU NAIR, S/O.(LATE) KANNAN NAIR AND OTHERS Vs. T.S. RAJESH KUMAR
June 7, 2018
APPUKUTTAN Vs. STATE OF KERALA
February 20, 2018
APPUNNI Vs. STATE OF KERALA
June 28, 2018
APPUNNI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 31, 2018
ARATHY MENON Vs. STATE OF KERALA, REP BY ITS SECRETARY TO GOVERNMEN
May 30, 2018
ARAVINDAKSHAN AND OTHERS Vs. STATE OF KERALA
April 5, 2018
ARAVINDAN. D.B AND ORS. Vs. THE STATE OF KERALA
January 19, 2018
ARAYATH KOROTH RAJAGOPALAN NAMBIAR Vs. STATE OF KERALA AND OTHERS
April 9, 2018
ARAYOOR SERVICE CO Vs. JOINT REGISTRAR OF CO
January 11, 2018
ARCHANA AND ANOTHER Vs. GEORGE AND ANOTHER
January 3, 2018
ARDESHIR B. CURSETJEE AND SONS LTD. Vs. BHARATH PETROLEUM CORPORATION LTD. AND OTHERS
March 21, 2018
ARIFA BEEVI AND ORS. Vs. KONDOTTY GRAMA PANCHAYATH AND ORS.
July 12, 2018
ARIFA BEEVI D/O SAINABA BEEVI Vs. FAIZAL SALAHUDHEEN S/O SALAHUDHEEN
February 9, 2018
ARJUN MITRA MINOR Vs. RAJAN VARGHESE S/O LATE K V VARGHESE
February 19, 2018
AROMAL Vs. STATE OF KERALA
November 21, 2018
AROMAL BABU Vs. HINDUSTAN PETROLEUM CORPORATION LTD
November 2, 2018
ARPOOKKARA GRAMA PANCHAYAT Vs. SUPERINTENDENT OF POLICE KOTTAYAM
March 22, 2018
ARSHAD S/O N KAMALUDHIN Vs. GEETHA THILAKOM W/O SURENDRAN
March 2, 2018
ARTECH REALTORS (P) LTD REPRESENTED BY ITS DIRECTO Vs. ASSISTANT SALES TAX OFFICER
March 14, 2018
ARUMUGHAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
October 25, 2018
ARUN Vs. THE STATE HUMAN RIGHTS COMMISSION & ORS.
June 29, 2018
ARUN Vs. STATE OF KERALA
September 14, 2018
ARUN Vs. STATE OF KERALA
November 28, 2018
ARUN Vs. STATE OF KERALA
October 4, 2018
ARUN C.P. Vs. THE AUTHORISED OFFICER
August 1, 2018
ARUN CHAND @ ARUN, S/O. RAMACHANDRAN NAIR AND OTHERS Vs. STATE OF KERALA AND OTHERS
February 16, 2018
ARUN GEORGE Vs. STATE OF KERALA AND OTHERS
July 31, 2018
ARUN JACOB Vs. MANISHA SAMUEL
August 1, 2018
ARUN K.G. Vs. MARRIAGE REGISTRAR KOZHIKODE CORPORATION
October 10, 2018
ARUN KUMAR (A1) AND ORS. Vs. STATE OF KERALA AND ORS.
January 4, 2018
ARUN KUMAR, S/O. GOPINATHAN NAIR AND OTHERS Vs. JAYALAKSHMI
February 27, 2018
ARUN RAJ. S Vs. STATE OF KERALA
May 30, 2018
ARUN THOMAS Vs. REGIONAL TRANSPORT AUTHORITY
July 6, 2018
ARUN VARGHESE Vs. PALLICHAL GRAMA PANCHAYAT
July 25, 2018
ARUNDEV S/O RADHAKRISHNAN Vs. STATE OF KERALA
July 16, 2018
ARUNKUMAR Vs. STATE OF KERALA
November 26, 2018
ASHA G. Vs. STATE OF KERALA
March 9, 2018
ASHA J V Vs. T V BINDU
November 22, 2018
ASHA K NAYAR Vs. STATE OF KERALA
November 23, 2018
ASHA S. NAIR Vs. B.K. RAJEEV
March 9, 2018
ASHALATHA DIVAKARAN, C. K. Vs. SAHIRA, T.K.
July 11, 2018
ASHAMOL VASU Vs. THE UCO BANK
November 15, 2018
ASHARAF Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
June 5, 2018
ASHIK MUHAMMAD MOHIYUDHEEN A.M. Vs. STATE OF KERALA
May 29, 2018
ASHIQ K.P. AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, KOCHI, PIN
October 31, 2018
ASHIQUE S Vs. STATE OF KERALA, REPRESENTED BY SECONDARY TO GOVER
March 7, 2018
ASHIR Vs. STATE OF KERALA
January 30, 2018
ASHLY A D/O ANTONY PADAMADAN Vs. ANTONY PADAMADAN
July 2, 2018
ASHMIYA Vs. STATE OF KERALA
January 3, 2018
ASHOK KUMAR Vs. KERALA STATE CO
May 4, 2018
ASHOK KUMAR K.A. Vs. STATE OF KERALA
January 2, 2018
ASHOKAN Vs. THE STATE OF KERALA
September 25, 2018
ASHOKAN S/O AMBUJAKSHAN Vs. STATE OF KERALA
October 10, 2018
ASHOKAN, SON OF GOVINDHAN Vs. STATE OF KERALA
September 27, 2018
ASHRAF Vs. STATE OF KERALA
September 6, 2018
ASHRAF Vs. STATE OF KERALA & ORS.
March 6, 2018
ASHRAF Vs. STATE OF KERALA
October 5, 2018
ASHRAF Vs. THE STATION HOUSE OFFICER, KUMBLA AND ANOTHER
January 12, 2018
ASHRAF Vs. STATE OF KERALA
November 5, 2018
ASHRAF K.,S/O ABDURAHIMAN K Vs. THE STATION HOUSE OFFICER, MEDICAL COLLEGE POLICE STATION
October 9, 2018
ASHRAF T.K. AND ORS. Vs. SHAJAHAN K. AND ORS.
January 17, 2018
ASHRAF V P S/O MOOSA Vs. STATE OF KERALA
February 27, 2018
ASHWATHI PRASANTH Vs. STATE OF KERALA
January 4, 2018
ASHWIN S.A. Vs. K.V.SUKUMARIKUTTY AMMA
September 26, 2018
ASIANET DIGITAL NETWORK PRIVATE LTD. Vs. THE ASSISTANT STATE TAX OFFICER
November 29, 2018
ASIANET EMPLOYEES FEDERATION (AITUC) REPRESENTED BY ITS GENERAL SECRETARY Vs. ASIANET SATELLITE COMMUNICATIONS LIMITED
January 5, 2018
ASIF MASOOD Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
June 6, 2018
ASKAR T.K. Vs. STATE OF KERALA
July 30, 2018
ASLAM MOHAMMED. P AND OTHERS Vs. RAMZIYA ASHRAF
February 20, 2018
ASOK KUMAR Vs. SANTHOSHKUMAR
November 30, 2018
ASOK KUMAR @ HARI S/O THANKAPPAN PILLAI Vs. STATE OF KERALA
January 9, 2018
ASOKAN Vs. STATE OF KERALA
February 2, 2018
ASOKAN Vs. CIRCLE INSPECTOR OF POLICE, PAYYOLI
November 7, 2018
ASOKAN P K S/O KELU P P Vs. SARITHA P K D/O KUTTAN
January 9, 2018
ASOKAN R Vs. THODIYOOR GRAMA PANCHAYATH
August 2, 2018
ASOKAN S/O DHANAPALAN Vs. KAMARUDEENKUTTY S/O KASIMKUNJU
July 27, 2018
ASSAINAR Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, SECRETARIAT,
October 24, 2018
ASSANKUTTY S/O BIYYUTTI Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
June 26, 2018
ASSIS P.S. Vs. STATE OF KERALA
January 25, 2018
ASSIS P.S. AND OTHERS Vs. STATE OF KERALA AND OTHERS
February 6, 2018
ASSISTANT COMMISSIONER, CENTRAL EXCISE AND CUSTOMS, THRISSUR DIVISION,, Vs. RAJENDRA PRABHU, S/O. PATTABI S.
February 28, 2018
ASSISTANT EDUCATIONAL OFFICER Vs. MAGI JACOB
April 4, 2018
ASSISTANT GENERAL MANAGER(EP), OFFICE OF THE PRINCIPAL GENERAL MANAGER Vs. RAMANI BHADRAN AND OTHERS
April 11, 2018
ASSISTANT PROVIDENT FUND COMMISSIONER(PENSION) Vs. RANI BODHESWARAN
January 23, 2018
ASSISTANT STATE TAX OFFICER Vs. INDUS TOWERS LIMITED
July 13, 2018
ASSISTANT STATE TAX OFFICER, STATE GOODS AND SERVICES TAXES DEPARTMENT Vs. ALFA ALUMINIUM, PEECHAMCODE, WAYANADU
June 22, 2018
ASST. GENERAL MANAGER AND ORS. Vs. P. VASUDEVAN PILLAI AND ORS.
January 17, 2018
ASWAIN T. ANAND Vs. STATE OF KERALA
November 22, 2018
ASWATH RAJ Vs. STATE OF KERALA
November 21, 2018
ASWATHY K.V. Vs. CENTRAL BOARD OF SECONDARY EDUCATION (C.B.S.E) AND OTHERS
July 18, 2018
ASWIN PRAKASH Vs. STATE OF KERALA
January 22, 2018
ASWIRATHUL MUSTHAQEEM SANGHAM , PENGATTU KUNDU Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE AND ANOTHER
December 19, 2018
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. KERALA STATE WAREHOUSING CORPORATION
July 6, 2018
ATC TELECOM INFRASTRUCTURE PVT LTD Vs. KERALA STATE TELECOM ADVISORY COMMITTEE OF REPRESENTED BY ITS CHAIRMAN, I T SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM
July 5, 2018
ATC TELECOM TOWER CORPORATION INFRASTRUCTURE PRIVA Vs. KERALA STATE WAREHOUSING CORPORATION REPRESENTED B
May 29, 2018
ATC TELECOM TOWER CORPORATION PVT LTD Vs. KADUKUTTY GRAMA PRANCHAYATH COMMITTEE REPRESENTED BY ITS PRESIDENT
February 14, 2018
ATHIKKAL VALSON AND ANOTHER Vs. JOINT REGISTRAR OF CO
March 2, 2018
ATHIMAN ILLOM AND OTHERS Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
April 9, 2018
ATHIRA PRASAD Vs. MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR PRIYADHARSHINI HILLS
July 6, 2018
ATHIRA R Vs. STATE OF KERALA
January 12, 2018
ATHUL RADH C.K. Vs. SUB INSPECTOR OF POLICE BALUSSERY POLICE STATION
September 27, 2018
ATHUL SOMAN Vs. EXCISE CIRCLE INSPECTOR
August 3, 2018
ATTINGAL AMATEUR ATHLETIC ASSOCIATION AND OTHERS Vs. KERALA SPORTS COUNCIL, THIRUVANANTHAPURAM
July 24, 2018
ATTUKAL BHAGAVATHI TEMPLE TRUST Vs. ATTUKAL DEVI INSTITUTE OF MEDICAL SCIENCE LTD.
February 22, 2018
AUGUSTIN JOSEPH Vs. ADDITIONAL DISTRICT MAGISTRATE, KOZHIKODE
July 11, 2018
AUGUSTINE Vs. TRESA K.V @ KOCHU THRESSIA
September 27, 2018
AUGUSTINE T.K. Vs. STATE OF KERALA AND ORS.
June 29, 2018
AUTHORIZED OFFICER Vs. THOMAS AND OTHERS
April 27, 2018
AYANA CHARITABLE TRUST (HITHERTO GOSPEL FOR ASIA) Vs. STATE OF KERALA & ORS.
May 31, 2018
AYISHA Vs. AYISHUMMA
June 25, 2018
AYISHA Vs. PRINCIPAL, CHERPULASSERY ENGLISH MEDIUM SCHOOL
July 17, 2018
AYISHA ALIAS AYISHEY Vs. ORIENTAL INSURANCE COMPANY LIMITED REP BY ITS BRAN
January 17, 2018
AYISHA BEEGAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
March 16, 2018
AYISHA W/O LATE KOMU Vs. DISTRICT COLLECTOR, WAYANAD COLLECTORATE AND OTHERS
May 21, 2018
AYISHUMMA Vs. KALAPAKASSERY MOTHI MUSALIYAR
July 4, 2018
AYMEN AHAMMED Vs. STATE OF KERALA
November 2, 2018
AYOOB KHAN S S/O SUBAIR Vs. AUTHORIZED OFFICER STATE BANK OF INDIA
July 16, 2018
AYOOB S/O ASSAINAR @ CHERIYA BAVA Vs. KOLLARIKKAL SEMEERA
August 6, 2018
AYSHA Vs. DIRECTOR, OFFICE OF THE DIRECTORATE OF PRINTING DEPARTMENT
January 15, 2018
AYYAKALA Vs. STATE - FOREST RANGE OFFICER MARAYUR REPRESENTED BY PUBLIC PROSECUTOR
February 5, 2018
AYYAPPA ROLLER MILLS LIMITED Vs. FOOD CORPORATION OF INDIA AND OTHERS
July 3, 2018
AYYAPPADAS P S Vs. COCHIN DEVASWOM BOARD, REPRESENTED BY ITS SECRETARY
June 25, 2018
AZHUVALAPPIL MOHAMMED HAJI Vs. KUNHALASSAN P.
November 28, 2018
B ASHRAF Vs. STATE OF KERALA REPRESENTED BY SECRETARY
June 13, 2018
B H SHEEJA BAL Vs. STATE OF KERALA
April 5, 2018
B M REEJA Vs. STATE TAX OFFICER STATE G S T DEPARTMENT
July 16, 2018
B NARAYANA BHAT Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO LAND REVENUE
June 6, 2018
B REGHURAM SHETTY Vs. SECRETARY, THIRUVANANTHAPURAM CORPORATION THIRUVANANTHAPURAM
May 23, 2018
B SATHYASEELAN Vs. STATE BANK OF INDIA, RAVIS ARCADE
February 21, 2018
B VISHNU BHAT, S/O SAKKARA NARAYANA BHAT Vs. MUJEEB REHMAN S/O BUQUARI SCHEMNAD
February 14, 2018
B YOUSAF RAFEQUE S/O YOUSAF Vs. SECRETARY, CORPORATION OF KOCHI OFFICE OF COCHIN CORPORATION
July 16, 2018
B. CHANDRA MOHAN AND OTHERS Vs. REVENUE DIVISIONAL OFFICER, THRISSUR, CIVIL STATION AND OTHERS
April 12, 2018
B. INDIRA AND OTHERS Vs. STATE OF KERALA AND OTHERS
June 19, 2018
B. REMA AND OTHERS Vs. STATE OF KERALA
March 21, 2018
B. SAINU AND ORS. Vs. STATE OF KERALA AND ORS.
April 2, 2018
B. SATHYAVALLI AMMA Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT, THIRUVANANTHAPURAM AND OTHERS
June 1, 2018
B. UNNIKRISHNAN Vs. A.P. MADHU AND OTHERS
January 31, 2018
B.K. BIJU Vs. THE ASSISTANT COMMISSIONER
May 23, 2018
BABINGTON S/O D FERGAD Vs. SUDHAKAR VAMAN RAO
January 30, 2018
BABU Vs. STATE OF KERALA
March 27, 2018
BABU Vs. K.G.INDIRA
November 1, 2018
BABU Vs. STATE OF KERALA
November 9, 2018
BABU Vs. LATHIKA AND ORS.
December 18, 2018
BABU Vs. INSPECTOR GENERAL OF REGISTRATION
November 9, 2018
BABU Vs. REGIONAL TRANSPORT OFFICER
February 8, 2018
BABU Vs. LEELA K
June 29, 2018
BABU @ KARANAD BABU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
April 9, 2018
BABU @ SURENDRAN Vs. RAJENDRAN AND ORS.
January 24, 2018
BABU DIVAKARAN S/O DIVAKARAN Vs. DISTRICT ENVIORMENTAL IMPACT ASSESSMENT AUTHORITY ALAPPUZHA
July 30, 2018
BABU JOHN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 12, 2018
BABU K G Vs. STATE OF KERALA
June 6, 2018
BABU MATHEW Vs. LIMU
June 20, 2018
BABU MOHAN P.B. Vs. BABY PAUL
August 7, 2018
BABU S, S/O SAHADEVAN PILLAI Vs. STATE OF KERALA
July 31, 2018
BABU SCARIA Vs. JESSY THOMAS
January 31, 2018
BABU VENKIDESH Vs. STATE OF KERALA AND ORS.
July 16, 2018
BABU, S/O. JACOB AND OTHERS Vs. STATE OF KERALA
February 23, 2018
BABU, S/O. VELAPPAN Vs. STATE OF KERALA
June 5, 2018
BABU, SON OF POULOSE @ PAUL AND ANOTHER Vs. P.C. JOSEPH @ THAMPI, S/O. CHERIYA AND OTHERS
February 7, 2018
BABU,S/O.GOPALAN Vs. STATE OF KERALA
September 13, 2018
BABUKUTTAN Vs. MANAGING DIRECTOR K.S.R.T.C, TRANSPORT BHAVAN AND OTHERS
June 25, 2018
BABUKUTTAN CHETTIAR Vs. SUB INSPECTOR OF POLICE
November 9, 2018
BABURAJ Vs. STATE OF KERALA
July 9, 2018
BABY Vs. VIJAYAN
December 21, 2018
BABY Vs. STATE OF KERALA
December 12, 2018
BABY @ BABU, S/O MADHAVAN Vs. LIJO JOSEPH S/O JOSEPH
January 3, 2018
BABY CHACKO, Vs. JOSE M.CHERIYAN,
December 5, 2018
BABY JOSEPH Vs. STATE OF KERALA
June 29, 2018
BABY JOSEPH DISTRICT EXECUTIVE OFFICER Vs. STATE OF KERALA REPRESENTED BY ITS SCRETARY
February 7, 2018
BABY MARINE EXPORTS, KALUVILA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 20, 2018
BABY MATHEW W/O THANKACHAN ZACHARIAS Vs. RUBBER BOARD
June 14, 2018
BABY MOHANA P Vs. JOINT REGISTRAR [GENERAL] CO
February 21, 2018
BABY S SUPRIYA Vs. KOLLAM CORPORATION
July 24, 2018
BABY UTHUP Vs. STATE OF KERALA
December 10, 2018
BABY, W/O LATE PRABHAKARAN Vs. PRABHAKARAN S/O MANU, (DIED)
October 9, 2018
BABY.P.V., S/O.VARGHESE Vs. K.K.LILLY, KANJIRAMKOLATH HOUSE
October 9, 2018
BADARUDDIN S/O MUHAMMED KUNJU Vs. CITY POLICE COMMISSIONER, KOLLAM CITY
July 11, 2018
BADARUDEEN K. AND OTHERS Vs. THE SECRETARY TO GOVERNMENT LOCAL SELF GOVERNMENT DEPARTMENT
February 14, 2018
BADARUDHEEN Vs. STATE OF KERALA
July 25, 2018
BADARUDHEEN Vs. STATE OF KERALA
July 30, 2018
BADARULHUDA BOYS HOME Vs. THE CHILD WELFARE COMMITTEE & ORS.
March 7, 2018
BADUSHA NISHAD Vs. STATE OF KERALA
August 8, 2018
BAHULEYAN NAIR Vs. DEPUTY TAHSILDAR REVENUE RECOVOERY, NEYYATTINKARA AND OTHER
October 30, 2018
BAIJU Vs. SINDHU S
July 30, 2018
BAIJU Vs. STATE OF KERALA
December 11, 2018
BAIJU Vs. MUHANUDHEEN ALIBIN IRSHADH AND OTHERS
May 23, 2018
BAIJU B S , S/O PATHROSE Vs. BRANCH MANAGER, THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LTD
July 2, 2018
BAIJU JOSEPH Vs. BEXY ELIZABETH
November 21, 2018
BAIJU K K S/O P KARMACHANDRAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF HOME AFFAIRS, GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
April 12, 2018
BAIJU K.K Vs. KERALA FINANCIAL CORPORATION
February 26, 2018
BAIJU P.P. Vs. THE MANAGER(LEGAL), SUNDARAM BNP HOME FINANCE CO. LTD. AND ORS.
May 4, 2018
BAIJU VARGHESE Vs. SUNI THOMAS
December 6, 2018
BAIJU, S/O KUMARADAS Vs. ASSISTANT LABOUR OFFICER, PARAVOOR, KOLLAM
July 5, 2018
BAIJU, S/O THANKAPPAN SIBI COTTAGE Vs. STATE OF KERALA REP SUB INSPECTOR OF POLICE, KEEZH
March 8, 2018
BALACHANDRAN V S Vs. MOOVATTUPUZHA URBAN CO-OPERATIVE BANK LTD
July 5, 2018
BALACHANDRAN, AGED 52, S/O VISWANATHAN ACHARY Vs. VIKRAMAN PILLAI
March 23, 2018
BALACHANDRAN, S/O. PURUSHOTHAMAN Vs. STATE OF KERALA
February 8, 2018
BALAKRISHNA PILLAI R Vs. TRAVANCORE DEVASWOM BOARD REP BY DEVASWAM COMMISSIONER
June 14, 2018
BALAKRISHNAKURUP Vs. STATE OF KERALA
November 1, 2018
BALAKRISHNAN Vs. STATE TRANSPORT AUTHORITY
February 12, 2018
BALAKRISHNAN Vs. CHERIYAHAMMED AND OTHERS
February 26, 2018
BALAKRISHNAN Vs. NANDAKUMAR AND OTHER
February 28, 2018
BALAKRISHNAN Vs. KARUNAKARAN
February 15, 2018
BALAKRISHNAN Vs. RAJEEV AVARONNAN AND ANOTHER
March 14, 2018
BALAKRISHNAN AND OTHERS Vs. STATE OF KERALA
January 17, 2018
BALAKRISHNAN NAIR Vs. K.B. PRABHAKARAN
March 15, 2018
BALAMURALI, S/O.NARAYANA MENON Vs. STATE OF KERALA, REP. BY THE SUB INSPECTOR OF POLICE AND ANR.
March 1, 2018
BALAN M.K. Vs. THE SUB REGISTRAR, TANUR SUB REGISTRAR OFFICE AND OTHERS
June 27, 2018
BALAN NAIR Vs. SUB REGISTRAR, OFFICE OF SUB REGISTRAR, EDAPPAL, MALAPPURAM
July 2, 2018
BALANOOR PLANTATIONS & INDUSTRIES LTD REP BY ITS EXECUTIVE CORPORATE AFFAIRS Vs. STATE OF KERALA REPRESENTED BY SPECIAL SECRETARY (LAW)
June 20, 2018
BALASUBRAMANIAN Vs. V JAGATHEESAN
March 21, 2018
BALASUBRAMANIAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
June 1, 2018
BALIAPATTAM TILE WORKS LTD Vs. WESTERN INDIA COTTONS LTD
March 6, 2018
BALKEES K.V. Vs. STATE OF KERALA
September 24, 2018
BANK OF BARODA Vs. SOBHA K., W/O JAYAPRAKASH
February 20, 2018
BANK OF INDIA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF FINANCE, SOUTH BLOCK AND OTHERS
June 18, 2018
BAR COUNCIL OF KERALA Vs. T. KOSHY AND OTHERS
April 12, 2018
BASELIOUS THOMAS Vs. ST. GEORGE JACOBITE SYRIAN ORTHODOX CHURCH KATHIPARATHADAM
July 23, 2018
BASHEER Vs. STATE OF KERALA
September 10, 2018
BASHEER Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
March 1, 2018
BASHEER AND OTHERS Vs. STATE OF KERALA
July 25, 2018
BASHEER KUTTY Vs. STATE OF KERALA
September 19, 2018
BASHEER N.K. @ NARAYANKODYU BASHEER Vs. STATE
September 5, 2018
BASHEER S/O TAHA Vs. ANTONY JOHN S/O JOHN
May 25, 2018
BASIL ASSOCIATES Vs. STATE OF KERALA
January 4, 2018
BASIL BENNY Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
December 5, 2018
BATA INDIA LIMITED REPRESENTED BY ITS DEPOT MANAGE Vs. STATE OF KERALA REPRESENTED BY SECRETARY
May 22, 2018
BAVESH K P Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
July 20, 2018
BAVITHA BENNY Vs. DISTRICT COLLECTOR & DISTRICT MAGISTRATE
December 12, 2018
BE BE RUBBER ESTATES LIMITED Vs. STATE OF KERALA & ORS.
May 31, 2018
BEENA Vs. STATE OF KERALA AND OTHERS
July 26, 2018
BEENA JAMES, V Vs. DIRECTOR OF PUBLIC INSTRUCTIONS AND OTHERS
April 5, 2018
BEENA JOSE Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT
April 13, 2018
BEENA KUMARI B W/O K R DILEEP Vs. STATE OF KERALA
July 25, 2018
BEENA P. THOMAS Vs. STATE OF KERALA
June 28, 2018
BEENA SODARAN Vs. CENTRAL BANK OF INDIA
April 5, 2018
BEENA THOMAS Vs. SMITHA JOBY AND ANR.
March 16, 2018
BEERAN Vs. AYISHUMMA AND ORS.
June 28, 2018
BEERAN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
BENCY Vs. PRINCE AND OTHERS
June 4, 2018
BENNY CHACKO Vs. THE KERALA STATE ELECTRICITY BOARD LTD.
December 3, 2018
BENNY CORREYA Vs. STATION HOUSE OFFICER
July 30, 2018
BENNY GEORGE Vs. SHEEJA BENNY W/O BENNY GEORGE
October 10, 2018
BENNY JOSEPH Vs. REGIONAL TRANSPORT AUTHORITY, OFFICE OF REGIONAL TRANSPORT OFFICER, CIVIL STATION, KALPETTA
July 9, 2018
BENNY K.T. Vs. STATE OF KERALA
July 18, 2018
BENNY MARKOSE Vs. SOLLY @ KOCHUMOL @ MARIAMMA
July 13, 2018
BENNY S/O. THOMAS Vs. HARIDASAN RESIDING AT KANIYAMPARAMBIL
June 6, 2018
BENNY THOMAS Vs. ELIZABETH BENNY
March 23, 2018
BENOY KURIAN Vs. DISTRICT COLLECTOR, IDUKKI DISTRICT, IDUKKI
April 3, 2018
BENTEN INDUSTRIES, KAMARAJ AVENUE Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM
July 17, 2018
BERGER PAINTS INDIA LIMITED REGIONAL OFFICE, VALIYARA CHAMBERS, K K ROAD Vs. PRESIDING OFFICER LABOUR COURT
July 30, 2018
BERGER PAINTS INDIA LTD. Vs. STATE TAX OFFICER
July 16, 2018
BERLY A.J., S/O JOSEPH, ARATTUKULAM, ANDAKARANAZHI P.O., CHERTHALA Vs. CHAIRMAN, KERALA STATE WAREHOUSING CORPORATION
January 24, 2018
BETTY JOSEPH W/O LATE K T JOSEPH Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 15, 2018
BETTY MATHAI D/O MAMAN MATHAI Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
July 31, 2018
BETTY SEBASTIAN Vs. ASSISTANT COMMISSIONER, DEPARTMENT OF COMMERCIAL T
March 26, 2018
BHADRAN Vs. THE STATE OF KERALA
September 10, 2018
BHADRESH SHAH S/O KANTHILAL M SHAH Vs. STATE OF KERALA
September 26, 2018
BHAGAVAN KANI Vs. THE STATE OF KERALA AND OTHERS
February 9, 2018
BHAGYA S LAKSHMI Vs. DEAN, SUT ACADEMY OF MEDICAL SCIENCES
August 8, 2018
BHANU Vs. STATE OF KERALA
October 31, 2018
BHANU S NAIR Vs. ANITHA S NAIR
June 25, 2018
BHARAT BROADCASTING NETWORK LTD , KARIMPANAL ARCADE, EAST FORT Vs. CORPORATION BANK, REP BY ITS BRANCH MANAGER, THIRUVANANTHAPURAM BRANCH
July 11, 2018
BHARAT PETROLEUM CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COCHIN COMMISSIONERATE
July 16, 2018
BHARAT PETROLEUM CORPORATION LIMITED Vs. M K P ROY
April 12, 2018
BHARAT PETROLEUM CORPORATION LTD Vs. UNION OF INDIA
January 3, 2018
BHARAT PETROLEUM CORPORATION LTD Vs. STATE OF KERALA, COMMERCIAL TAXES,ERNAKULAM
July 11, 2018
BHARAT SANCHAR NIGAM LIMITED Vs. CHINNAMMA THOMAS
July 23, 2018
BHARAT SANCHAR NIGAM LTD Vs. STATE OF KERALA
June 5, 2018
BHARAT SANCHAR NIGAM LTD. Vs. STATE OF KERALA
September 18, 2018
BHARAT SANCHAR NIGAM LTD. Vs. STATE OF KERALA
October 10, 2018
BHARTI AIRTEL LIMITED Vs. UNION OF INDIA
March 28, 2018
BHASKARA MENON Vs. STATE OF KERALA
November 29, 2018
BHASKARA PILLAI W/O KRISHNAPILLAI Vs. DISTRICT REGISTRAR
July 26, 2018
BHASKARAN Vs. STATE OF KERALA
October 10, 2018
BHASKARAN Vs. DISTRICT COLLECTOR
May 21, 2018
BHASKARAN Vs. STATE OF KERALA
October 9, 2018
BHASKARAN MENOKI Vs. DEVAKI AMMA AND OTHERS
October 24, 2018
BHASURA KUMAR K Vs. KERALA STATE ELECTRICITY BOARD LIMITED
March 19, 2018
BHAVANI W/O CHANDRAN Vs. TAHSILDAR
February 28, 2018
BHAVANS N.A.PALKHIVALA ACADEMY FOR ADVANCED LEGAL STUDIES & RESEARCH Vs. FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES
February 20, 2018
BHUVANESHWARI EDUCATIONAL EMPLOYMENT AND CHARITABLE TRUST Vs. KANNUR UNIVERSITY, CIVIL STATION PO., KANNUR AND OTHERS
February 19, 2018
BHUVANESWARI SUNDARAN Vs. COMMERCIAL TAX OFFICER
April 9, 2018
BIBIN Vs. STATE OF KERALA
November 28, 2018
BIBIN THOMAS Vs. SHAHUL HAMEED (OWNER OF VEHICLE) AND OTHERS
January 11, 2018
BIBY K JOHN Vs. MARIYAMMA MATHAI @ BINDU
June 7, 2018
BIJAMMA THOMAS Vs. MAHATMA GANDHI UNIVERSITY
November 16, 2018
BIJESH BABU Vs. MUHAMMED
April 11, 2018
BIJI A Vs. REVENUE DIVISIONAL OFFICER CIVIL STATION AND OTHERS
October 29, 2018
BIJI BABU Vs. BALACHANDRA PANICKER
March 20, 2018
BIJI FRANCIS Vs. STATE OF KERALA
May 21, 2018
BIJI YOHANNAN VARGHESE Vs. THOMAS STEPHEN & ORS.
April 13, 2018
BIJO ANN KURIAN, Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO LOCAL SELF DEPARTMENT
March 6, 2018
BIJOMON THOMAS Vs. STATE OF KERALA AND OTHERS
January 24, 2018
BIJOY J S/O LATE JYOTHIPRABHA Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA
February 27, 2018
BIJU Vs. STATE OF KERALA
October 22, 2018
BIJU Vs. STATE OF KERALA
March 13, 2018
BIJU @ KOPPARA BIJU Vs. STATE OF KERALA
April 5, 2018
BIJU @ KRISHNAN S/O DEVAPPA NAIK Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 20, 2018
BIJU @ KUTTAN Vs. STATE OF KERALA
November 13, 2018
BIJU ABRAHAM AND ORS. Vs. STATE OF KERALA
June 8, 2018
BIJU AND ORS. Vs. KERALA FOREST PROTECTIVE STAFF ASSOCIATION AND ORS.
December 20, 2018
BIJU AND OTHERS Vs. FOREST RANGE OFFICER, THAMARASSERY AND OTHER
May 24, 2018
BIJU ANTONY ALOOR Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
June 12, 2018
BIJU AUGUSTINE Vs. THE MANAGING DIRECTOR
July 4, 2018
BIJU GOPINATH Vs. ROSHINI
June 5, 2018
BIJU JOHN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 12, 2018
BIJU JOHN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
BIJU K.V. AND OTHER Vs. KOZHIKODE CORPORATION AND OTHERS
June 6, 2018
BIJU KUMAR S.N. AND OTHER Vs. M/S. KERALA STATE FINANCIAL ENTERPRISES & LTD. AND OTHERS
June 21, 2018
BIJU KUMAR S/O MANIRAJAN Vs. SUPERINTENDENT OF POLICE, KOLLAM (RURAL)
July 4, 2018
BIJU MATHEW ABRAHAM Vs. GIE PLANTATIONS PVT LTD
July 5, 2018
BIJU RAMACHANDRAN Vs. THE STATE OF KERALA AND ANOTHER
January 24, 2018
BIJU SCARIA S/O SCARIA Vs. VAZHATHOPE GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY
July 17, 2018
BIJU SUKUMARAN Vs. STATE OF KERALA AND ANR.
February 1, 2018
BIJU T S Vs. KERALA PUBLIC SERVICE COMMISSION THIRUVANANTHAPURAM AND OTHERS
February 2, 2018
BIJU VAS V.V. S/O. V.R. VASUKUTTAN Vs. THE AYERKUNNAM CO
May 28, 2018
BIJU VIJAYAN Vs. STATE OF KERALA
September 6, 2018
BIJU, S/O. RAMACHANDRN Vs. STATE OF KERALA
February 26, 2018
BIJU, S/O. THANKAPPAN, SOURYAMMACKAL HOUSE, PEPPARA KARA,IDUKKI VILLAGE Vs. STATE OF KERALA
June 6, 2018
BIJU. M., THUNDIYIL HOUSE Vs. STATE OF KERALA
June 12, 2018
BIJU C. ALEX Vs. STATE OF KERALA
September 7, 2018
BIJUKUMAR Vs. STATE OF KERALA, REPRESENTED BY EXCISE INSPECTOR, MAVELIKKARA EXCISE RANGE
October 24, 2018
BIJUMON Vs. STATE OF KERALA
July 31, 2018
BIJUMON Vs. JITHU (MINOR) AND OTHERS
May 22, 2018
BIJUMON A. & ORS. Vs. STATE OF KERALA & ORS.
May 31, 2018
BIKARI MOHANAN Vs. THE SPECIAL TAHSILDAR (LAND REFORMS) AND OTHERS
July 3, 2018
BIMAL K R Vs. KATTOOR SERVICE CO-OPERATIVE BANK LTD
July 12, 2018
BIMAL ROY C V Vs. PASSPORT OFFICER, PASSPORT OFFICE, KAITHAMUKKU
July 3, 2018
BIMAL ROY C.V. Vs. THE PASSPORT OFFICER
June 18, 2018
BINCY JOHN GEORGE Vs. JOHN GEORGE
March 2, 2018
BINDHU Vs. K K SREENIVASAN
June 4, 2018
BINDHU B, MOOLACKAL CHIRAYIL HOUSE AND OTHERS Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 1, 2018
BINDHU ISAC, W/O ISAC PHILIP Vs. MANAGER, NEW INDIA ASSURANCE CO LTD
June 1, 2018
BINDHU MANOHARAN Vs. THE MINISTRY OF HOME AFFAIRS
November 28, 2018
BINDHU RAJENDRAN, W/O. RAJENDRAN Vs. THE STATE OF KERALA
June 8, 2018
BINDIA Vs. STATE OF KERALA
April 4, 2018
BINDU Vs. SURENDRAN
February 1, 2018
BINDU AND OTHERS Vs. MANOJ AND OTHERS
June 26, 2018
BINDU PILLAI Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS, THIRUVANANTHAPURAM
July 5, 2018
BINDU W/O HARIKRISHNAN Vs. DISTRICT COLLECTOR
July 2, 2018
BINDU, D/O. UNNIKRISHNAKURUP AND OTHERS Vs. STATE OF KERALA AND OTHER
June 19, 2018
BINDU, W/O. BABU Vs. SREE GOKULAM CHIT & FINANCE CO. PVT.LTD.
March 8, 2018
BINEESH S/O BHASKARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
July 12, 2018
BINEESH, S/O BALAKRISHNAN Vs. STATE OF KERALA
June 6, 2018
BINESH Vs. STATE OF KERALA
April 2, 2018
BINFAB ENGINEERING WORKS Vs. ASSISTANT LABOUR OFFICER
July 19, 2018
BINIL THOMAS Vs. SHIBU VIJAYAN
October 17, 2018
BINOY GEORGE S/O GEORGE Vs. STATE OF KERALA
February 22, 2018
BINOY GEORGE, S/O. GEORGE Vs. STATE OF KERALA, REP BY THE PUBLIC PROSECUTOR
February 22, 2018
BINOY JACOB Vs. AIR INDIA SATS AIRPORT SERVICES LTD
April 12, 2018
BINOY JACOB, S/O P T CHACKO Vs. MERIN MATHEW
July 17, 2018
BINOY JOSEPH Vs. THE NADUVIL SERVICE CO-OP. BANK LTD.
November 27, 2018
BINOY JOSEPH S/O. N.A. JOSEPH AND OTHERS Vs. SHINY JACOB, D/O. P.C. JACOB
June 22, 2018
BINOY MATHEW P. Vs. CLARIS BINOY
January 18, 2018
BINU Vs. STATE OF KERALALABIC
December 12, 2018
BINU Vs. ANITHA
May 23, 2018
BINU B Vs. STATE OF KERALA
February 8, 2018
BINU BABU Vs. REHIYANATHU MUSILIM
January 18, 2018
BINU GEORGE VARGHESE DIRECTOR OF PHYSICAL EDUCATION Vs. MAHATMA GANDHI UNIVERSITY
January 19, 2018
BINU GOPINATH, W/O GOPINATH Vs. STATE OF KERALA REPRESENTED BY SECRETARY
March 13, 2018
BINU JOSE Vs. RAJU MATHAI @ RAJU
June 5, 2018
BINU JOSEPH Vs. THE STATE OF KERALA AND OTHERS
May 31, 2018
BINU KUMAR S/O RAMACHANDRAN NAIR Vs. BENNY K THOMAS
August 7, 2018
BINU P THAYIL Vs. STATE OF KERALA
March 19, 2018
BINU V.D Vs. REGIONAL TRANSPORT AUTHORITY
July 4, 2018
BINUKUMAR G V , S/O VELAYUDHAN PILLAI Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
March 12, 2018
BINUMON. C.K Vs. KOOVAPPALLY SERVICE CO
February 14, 2018
BIPIN @ KANNAN Vs. STATE OF KERALA
November 22, 2018
BIPIN MATHEW Vs. STATE OF KERALA
March 23, 2018
BIRAJU Vs. STATE OF KERALA
August 10, 2018
BISHOP ABRAHAM MEMORIAL TRUST ASSOCIATION Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
October 26, 2018
BISHOP DR. FRANCO MULAKKAL Vs. STATE OF KERALA
October 3, 2018
BISHOP JEROME TRUST Vs. SIJI VARGHESE
December 7, 2018
BISHOP KURIALACHERY COLLEGE Vs. MAHATHMA GANDHI UNIVERSITY AND OTHERS
July 17, 2018
BISMI HYPER MART PVT. LTD. Vs. STATE OF KERALA AND OTHERS
July 18, 2018
BIYATHU HAJJUMMA Vs. RAMAKRISHNAN MADHAVI NILAYAM AND OTHERS
February 8, 2018
BOARD OF DIRECTORS Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT, CO
October 25, 2018
BOARD OF DIRECTORS KANJIRAPPALLY SERVICE CO-OP BANK LTD Vs. STATE OF KERALA
October 3, 2018
BOARD OF DIRECTORS OF KOLLAM WOOD INDUSTRIAL CO-OP Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PRO
March 2, 2018
BOARD OF DIRECTORS OF MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF KERALA
December 11, 2018
BOARD OF DIRECTORS OF THE KOLLAM WOOD INDUSTRIAL CO-OPERATIVE SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 20, 2018
BOARD OF MANAGEMENT OF THE KERALA LAND REFORMS AND DEVELOPMENT CO Vs. JOINT REGISTRAR OF CO
April 4, 2018
BOBBY JACOB MARKOSE Vs. AUTHORIZED OFFICER
February 19, 2018
BOBY GEORGE Vs. THE REGIONAL TRANSPORT OFFICER (RTO)
January 30, 2018
BOSE AND OTHERS Vs. JYOTHI AND OTHERS
April 9, 2018
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. KAILAS NATH
July 4, 2018
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LTD Vs. SUNITHA
February 2, 2018
BRANCH MANAGER, STATE BANK OF TRAVANCORE Vs. JOY DANIEL
June 21, 2018
BRIAN JULIOUS ROY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 14, 2018
BRIJESH HARIDAS Vs. RAMACHANDRAN @ UNNI
March 14, 2018
BRIJESH RAJU S/O S RAJU Vs. AIRPORT DIRECT0R
August 10, 2018
BRIJITH C.B Vs. STATE OF KERALA
January 23, 2018
BRIJITH K.B. AND ANOTHER Vs. STATE OF KERALA
June 7, 2018
BRINDA SURESH Vs. THIRUVANANTHAPURAM CORPORATION
November 9, 2018
BRITANNIA INDUSTRIES LIMITED Vs. R EASWARAN
March 13, 2018
BRO. JOSEPH ANTONY CST, PROVINCIAL SUPERIOR Vs. MAHATMA GANDHI UNIVERSITY AND OTHERS
March 26, 2018
BROKESIDE RESIDENCY PVT. LTD. AND OTHERS Vs. STATE OF KERALA AND OTHERS
February 27, 2018
BTL ROCKS AND MINERALS Vs. THE SUB INSPECTOR OF POLICE
November 22, 2018
BUILDERS ASSOCIATION OF INDIA REPRESENTED BY ITS C Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
March 12, 2018
BUSHRA SAMAD & OTHERS Vs. SANTHAMANIYAMMA AND OTHERS
February 19, 2018
BYJU JOSEPH @ JOHNY Vs. STATE OF KERALA REPRESENTED BY INSPECTOR OF POLICE
June 29, 2018
C A GEORGE Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 9, 2018
C A JOY Vs. SECRETARY, KORATTY GRAMA PANCAHYATH
June 5, 2018
C A MATHEW Vs. MUNICIPAL SECRETARY, THODUPUZHA MUNICIPALITY THODUPUZHA MUNICIPALITY
June 18, 2018
C A MATHEW Vs. THODUPUZHA MUNICIPALITY
August 10, 2018
C ARAVINDAKSHAN ASAN VASUMATHY Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
March 16, 2018
C BALAKRISHNAN S/O AMBU Vs. STATE OF KERALA
June 11, 2018
C G BABURAJ Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVT,
June 25, 2018
C G SIJU Vs. SREEKUMAR
July 12, 2018
C H MERCY Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
July 6, 2018
C HARIDAS ASSISTANT ENGINEER KERALA STATE ELECTRICITY BOARD Vs. KERALA STATE ELECTRICITY BOARD
February 5, 2018
C J JOVESON Vs. CHIEF JUSTICE OF KERALA HIGH COURT, ERNAKULAM, KOCHI, KERALA
May 22, 2018
C JAYAKUMAR Vs. UCO BANK
January 17, 2018
C K ANTONY Vs. SADEERJAN K
April 4, 2018
C K ASHALATHA DIVAKARAN Vs. T K SAHIRA
July 11, 2018
C K BHANU Vs. AMBIKA W/O NOT KNOWN AMBAZHATHUTHADI
January 12, 2018
C K CHANDRASEKHARAN Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY
April 13, 2018
C K JINAN S/O KESAVAN Vs. STATE OF KERALA
December 11, 2018
C K MOIDEENKOYA MASTER Vs. VATTOLI BAZAR KSHEEROLPADAKA SAHAKARANA SANGAM LTD
March 12, 2018
C K SHIHABUDEEN Vs. ABDURAHIMAN S/O KAMMUNNI
July 6, 2018
C K SURESH Vs. PLANTATION CORPORATION OF KERALA
July 12, 2018
C L HARIKUMAR Vs. A K ARUMUGHASWAMY AND OTHERS
August 1, 2018
C LATHA,JUNIOR STENOGRAPHER Vs. STATE OF KERALA
March 20, 2018
C M THAMBI S/O CHANTHAPPAN Vs. SIVAN C S/O KELUKUTTY
February 2, 2018
C P ABDUL RAHMAN Vs. K JAMES GEORGE
July 2, 2018
C P MAGGIE PROPRIETOR HOTEL PRINCE PALACE Vs. KERALA STATE ELECTRICITY BOARD LIMITED
June 19, 2018
C P MOHAMMED Vs. STATE OF KERALA
March 7, 2018
C P PAUL, NECHUPADAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 21, 2018
C P UMMER Vs. KANNUR MUNICIPAL CORPORATION
July 5, 2018
C S BABU Vs. C VIJAYAN
December 14, 2018
C S CHACKO Vs. UNION OF INDIA
August 2, 2018
C S MADHUSOODHANAN @ MADHU S/O SOMASUNDARAN PILLAI Vs. STATE OF KERALA
July 13, 2018
C S SUJITH Vs. SUB REGISTERING OFFICER/MARRIAGE OFFICER, SUB REGISTRAR OFFICE, MATTANCHERRY
July 6, 2018
C S SUNNY, S/O SCARIA Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
July 13, 2018
C SIVANKUTTY Vs. ELECTION COMMISSIONER, KERALA STATE CO-OPERATIVE ELECTION COMMISSION
August 9, 2018
C SULAIKHA Vs. SAKTHI FINANCE LTD
August 8, 2018
C SURYANARAYANA BHAT Vs. PURUSHOTHAMAN M
August 6, 2018
C T SAMUEL Vs. STATE OF KERALA REP BY SECRETARY, HOME DEPARTMENT
July 3, 2018
C U JAYASANKAR Vs. KERALA STATE ELECTRICITY BOARD LTD REPRESENTED BY ITS SECRETARY (ADMINISTRATION)
January 25, 2018
C V PREMAKUMARI, D/O JANAKI Vs. C V PAVITHRAN
December 7, 2018
C V VISWAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 14, 2018
C. AJITH KUMAR Vs. SREENIVASA HEGDEN AND ANR.
January 10, 2018
C. APPU Vs. AUTHORISED OFFICER , REVENUE RECOVERY CELL
March 14, 2018
C. DHANAL AND OTHER Vs. THE STATE OF KERALA AND OTHER
March 27, 2018
C. HARIDAS AND OTHERS Vs. THE ORIENTAL INSURANCE CO. LTD.
February 8, 2018
C. KUNAMALLIKA Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM
October 26, 2018
C. MADHAVAN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
C. MANIKANDAN, S/O. CHAMY Vs. HEMAMBIKA HIRE PURCHASE & LEASING (P) LTD. AND ANR.
February 8, 2018
C. RATHISH SHANKAR CHEMMENDOOR HOUSE Vs. BALAKRISHNA MENON PROPRIETOR, HINDUSTHAN INDUSTRIES AND OTHER
June 6, 2018
C. RAVIKUMAR, Vs. GENERAL MANAGER(OPERATIONS) STATE BANK OF TRAVANCORE AND OTHERS
January 10, 2018
C., BHARATH CHANDRAN Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
December 13, 2018
C. P. ASHOK KUMAR Vs. SUB REGISTRAR THRITHALA
October 10, 2018
C.A. JAMAL Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 25, 2018
C.BALAKRISHNAN Vs. VILLAGE OFFICER
October 16, 2018
C.BALAN NAIR Vs. INDIAN BANK
September 13, 2018
C.C. ANTONY AND OTHERS Vs. THE REGISTRAR OF CO
February 9, 2018
C.C. JOHN Vs. STATE OF KERALA
April 5, 2018
C.C. SASIDHARAN Vs. SRI. C. MUHAMMED AND OTHERS
January 31, 2018
C.C. SUBAIDA Vs. KADALUNDY GRAMA PANCHAYAT AND OTHERS
July 31, 2018
C.D. ASHOKAN THEVARA COLONY Vs. LABOUR ENFORCEMENT OFFICER, ERNAKULAM AND OTHERS
February 22, 2018
C.E.SUBRAMANYA AND OTHERS Vs. M.H. SUBRAMANYA BHAT AND OTHERS
March 19, 2018
C.H. SUMANGALA, W/O. GOPINATHAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
April 4, 2018
C.I. ABDUL MAJEED Vs. ABDUL HAMEED, MANAGING PARTNER, M/S. UNITED OIL INDUSTRIES AND OTHERS
March 23, 2018
C.J. JOVESON Vs. CHIEF JUSTICE OF KERALA, HIGH COURT ERNAKULAM, KOCHI, KERALA
November 16, 2018
C.K. ABDUL MAJEED Vs. THE SUPERINTENDENT OF POLICE
February 8, 2018
C.K. ABDUL RAZAK Vs. STATE OF KERALA AND OTHERS
January 16, 2018
C.K. ABDURAHIMAN @ C.K. ANTHRU Vs. SMT. CHERIYA NALAKATH HAJARA
July 3, 2018
C.K. BABU Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
April 12, 2018
C.K. CHANDRAN Vs. STATE OF KERALA AND OTHERS
January 25, 2018
C.K. GOPI AND ANOTHER Vs. THE CHIEF SECRETARY, (GOVERNMENT OF KERALA) SECRETARIAT AND OTHERS
May 22, 2018
C.K. KUTTYKRISHNAN NAIR Vs. JOINT REGISTRAR(GENERAL)
October 9, 2018
C.K. MOHANA SUNDARAN Vs. RAMANKUTTY PANICKER AND ORS.
February 16, 2018
C.K. NAZEER Vs. VIJAYAN, S/O. THANKAPPAN AND OTHERS
February 14, 2018
C.K. PETER Vs. STATE OF KERALA & ORS.
February 27, 2018
C.K. PURUSHOTHAMAN Vs. DIVISIONAL FOREST OFFICER
February 26, 2018
C.K. RAVI,S/O.C.K.KITTEN (KRISHNAN) Vs. STATE OF KERALA
October 9, 2018
C.K. SINDHU Vs. K.K.PRAMOD AND OTHERS
February 5, 2018
C.K. VIJAYAKUMAR Vs. JOSE PETER, S/O. PETER @ KUNJUKUNJU AND ANOTHER
January 10, 2018
C.K.KAILASNADH,S/O.M.PARAMESWARAN NAIR Vs. K.SHARMILA, D/O. LATE APPU NAIR
October 9, 2018
C.K.RAVINDRAN Vs. C.K.JANAKI AMMA
October 3, 2018
C.M. CHACKO Vs. STATE OF KERALA AND OTHERS
June 6, 2018
C.M. MOIDEEN Vs. STATE OF KERALA
February 23, 2018
C.M. PHILIP, S/O. MATHEW Vs. THE REGISTRAR OF CO
July 10, 2018
C.M. RAVEENDRAN NAIR Vs. ROUF T.P AND OTHERS
January 24, 2018
C.M.ABDUL RAZAK Vs. STATION HOUSE OFFICER
May 16, 2018
C.N. MOHANDAS Vs. OMBUDSMAN FOR LOCAL SELF GOVT. INSTITUTIONS AND OTHERS
April 3, 2018
C.N. PREMBHASIM Vs. GURUVAYOOR DEVASWOM, GURUVAYOOR
January 11, 2018
C.O. JOSE Vs. KUNNUKARA GRAMA PANCHAYAT REPRESENTED BY ITS SECRETARY
January 10, 2018
C.P. ABBAS Vs. HANEEFA AND OTHERS
June 20, 2018
C.P. HARIHARAN, S/O C.H.PADMANABHAN Vs. C.H. PADMANABHAN
October 9, 2018
C.P. MOHAMMED Vs. STATE OF KERALA
February 13, 2018
C.P. PAPPACHAN Vs. STATE OF KERALA
November 28, 2018
C.P. POCKER, MANAGER Vs. STATE OF KERALA, AND OTHERS
February 22, 2018
C.P. PRADEEPKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR KERALA BOOKS AND PUBLICATION SOCIETY KAKKANAD AND OTHER
October 31, 2018
C.P. SANKARAN NAMBISAN Vs. COCHIN DEVASWOM BOARD AND OTHER
April 5, 2018
C.P. UMMER Vs. KANNUR MUNICIPAL CORPORATION
September 7, 2018
C.P.ASHOK KUMAR Vs. SUB REGISTRAR
October 1, 2018
C.P.PAUL Vs. MARY VARKEY
November 16, 2018
C.P.SAMEER Vs. NASIYA
September 27, 2018
C.R. VIRAN AND OTHERS Vs. A. SUJAUDHEEN AND OTHERS
April 4, 2018
C.S.AJESH Vs. STATE OF KERALA
September 14, 2018
C.SIVANKUTTY Vs. THE ELECTION COMMISSIONER
July 8, 2018
C.SUBASH CHANDRA BOSE Vs. STATE OF KERALA
November 5, 2018
C.T. THOMAS AND ORS. Vs. STATE OF KERALA
January 23, 2018
C.T.MOHANAN NAIR Vs. STATE OF KERALA
January 25, 2018
C.U.VARKEY RICE BAZAR Vs. COMMERCIAL TAX OFFICER CHAVAKKAD
October 26, 2018
C.V. MANIKANDAN AND ORS. Vs. AKHILA KERALA PERUKOLLA SAMAJAM AND ORS.
January 22, 2018
C.V.NOUSHAD Vs. STATE OF KERALA
May 15, 2018
C.V.RAMESH BABU Vs. STATE OF KERALA
March 6, 2018
CABLE NETWORK OPERATORS WELFARE ASSOCIATION Vs. ASIANET DIGITAL NETWORK [P] LIMITED
November 1, 2018
CANARA BANK LTD Vs. STEPHEN JOHN
June 12, 2018
CAPTAIN GURDARSHAN KAUR SANDHU Vs. AIR INDIA EXPRESS LTD.
February 22, 2018
CARBON & CHEMICALS (I) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2018
CARGO CARE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
March 21, 2018
CARGO CARE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
February 9, 2018
CARMEL ENGLISH MEDIUM SCHOOL Vs. STATE OF KERALA REPRESENTED BY SECRETARY
June 12, 2018
CARMEL POLYTECHNIC COLLEGE ALAPPUZHA AND ANOTHER Vs. SECRETARY TO GOVERNMENT, GOVT. OF KERALA, HIGHER EDUCATION DEPARTMENT AND OTHERS
February 5, 2018
CARMEL POLYTECHNIC COLLEGE AND ANOTHER Vs. THE DIRECTORATE OF TECHNICAL EDUCATION
January 22, 2018
CARPENTERS CLASSICS INDIA PVT LTD Vs. ASSISTANT STATE TAX OFFICER, STATE GOODS AND SERVICE TAX DEPARTMENT
November 27, 2018
CARRIER AIR-CONDITIONING & REFRIGERATION LTD Vs. ASSISTANT COMMISSIONER, SPECIAL CIRCLE-III
July 4, 2018
CATHOLIC SYRIAN BANK LTD Vs. ORMA MARBLE WORLD
July 12, 2018
CEBELE HERBAL LABORATORIES PVT. LTD Vs. INDIA VISION SATELLITE COMMUNICATION LTD. & ORS.
April 2, 2018
CEE PEE MARBLE & GRANITE Vs. GST COUNCIL, REPRESENTED BY ITS REVENUE SECRETARY AND EX
July 23, 2018
CELEENA VINOD Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 22, 2018
CELEENA VINOD Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 9, 2018
CENTRAL BANK OF INDIA Vs. O.VIJAYAN
August 6, 2018
CENTRAL PRISON, THIRUVANANTHAPURA Vs. STATE OF KERALA, REP BY DGP
March 15, 2018
CENTRAL PROVIDENT FUND COMMISSIONER Vs. N SATHEESAN
January 19, 2018
CENTRAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M C VALSAMMA
January 12, 2018
CENTRAL RESERVE POLICE FORCE PENSIONERS WELFARE ASSOCIATION Vs. STATE OF KERALA AND ANOTHER
January 24, 2018
CENTRE FOR CONSUMER EDUCATION Vs. SECRETARY, TRANSPORT DEPARTMENT
March 27, 2018
CENTRE FOR CONTINUING EDUCATION KERALA Vs. DEEPA DAS D
June 12, 2018
CHACKO @ PAPPACHAN S/O MATHAYI Vs. STATE OF KERALA KUDIYANMALA POLICE STATION CRIME NO.25 OF 2014
February 20, 2018
CHACKO JEGAN Vs. ALANGAD GRAMA PANCHAYATH AND OTHERS
February 21, 2018
CHACKO JOSE, PALAPPALLIL VEEDU Vs. STATE OF KERALA
July 10, 2018
CHACKO THOMAS MANIMALA PARAMBIL Vs. GEORGE THOMAS MANIMALAPARAMBIL
February 12, 2018
CHACKO.P.R. Vs. BRANCH MANAGER, THRISSUR DISTRICT CO
May 4, 2018
CHAIRMAN & MANAGING DIRECTOR, SHIPPING CORPORATION OF INDIA LTD. & ORS. Vs. SAM K. JULIUS
June 21, 2018
CHAIRMAN CENTRAL BOARD OF TRUSTEES Vs. M.C. VALSAMMA A 34
January 12, 2018
CHAIRMAN, NOORUL ISLAM TRUST & AL Vs. DENTAL COUNCIL OF INDIA AND ANOTHER
June 28, 2018
CHAIRMAN, RUBBER BOARD, KEEZHUKUNNU Vs. VALSAMMA MATHEW
July 24, 2018
CHAIRMAN, SREE KRISHNA COLLEGE OF PHARMACY AND RESEARCH CENTRE NEAR RAILWAY STATION AND OTHER Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES AND OTHERS
October 30, 2018
CHAIRMAN-CUM-MANAGING DIRECTOR BHARATH SANCHAR NIGAM LIMITED Vs. LATHA S
January 19, 2018
CHAITHANYA Vs. BIJIN RAVEENDRAN,
January 11, 2018
CHAITHANYA GRANITES AND MARBLES Vs. ASST. STATE TAX OFFICER, SQUAD NO. 5, KASARAGOD AND ORS.
September 19, 2018
CHAKRA COMMUNICATIONS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
August 7, 2018
CHAKRA COMMUNICATIONS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
July 12, 2018
CHALAYYAM TRAVELS AND TRANSPORTS Vs. DISTRICT COLLECTOR CIVIL STATION
July 5, 2018
CHAMUNNI AND OTHERS Vs. STATE OF KERALA
March 21, 2018
CHANDANAPURATH RAGHAVAN AND ORS. Vs. RAVEENDRAN AND ORS.
November 29, 2018
CHANDIRUTHY HAMZA Vs. SAIDALAVI
January 10, 2018
CHANDRABABU Vs. THE AUTHORIZED OFFICER/ ASSISTANT GENERAL MANAGER
September 10, 2018
CHANDRABOSE Vs. THE STATE OF KERALA
September 29, 2018
CHANDRABOSE,MUDUTHUKKUDY VEEDU Vs. STATE OF KERALA
September 28, 2018
CHANDRADAS C V Vs. CHAIRMAN AND MANAGING DIRECTOR, VYDYUTHI BHAVANAM, PATTOM
July 26, 2018
CHANDRAGIRI CONSTRUCTION COMPANY PVT LTD Vs. V SANDEEP
June 20, 2018
CHANDRAGIRI ESTATES Vs. INDIAN OVERSEAS BANK
July 23, 2018
CHANDRAKUMARAN Vs. RAMAN
January 4, 2018
CHANDRAMATHI Vs. T.C. SATHESH
March 9, 2018
CHANDRAMOHAN K Vs. REGIONAL CANCER CENTRE
June 8, 2018
CHANDRAMOHAN PILLAI Vs. C. VIDHYADHARAN AND OTHERS
February 23, 2018
CHANDRAN Vs. THE STATE OF KERALA
February 22, 2018
CHANDRAN Vs. STATE OF KERALA
November 14, 2018
CHANDRAN AND ORS. Vs. BASHEER AND ORS.
November 16, 2018
CHANDRAN K. Vs. THE EXCISE INSPECTOR
September 14, 2018
CHANDRAN P Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR
June 6, 2018
CHANDRAN S Vs. THE KERALA STATE SEED DEVELOPMENT AUTHORITY
December 7, 2018
CHANDRAN S/O GOVINDAPILLAI Vs. SUPERINTENDING ENGINEER KERALA PUBLIC WORKS DEPARTMENT
August 9, 2018
CHANDRAN S/O RAVUNNI Vs. SHANIL KUMAR
January 17, 2018
CHANDRAPALAN Vs. STATE OF KERALA
October 16, 2018
CHANDRASEKHAR Vs. KDHP COMPANY (P) LTD.
March 8, 2018
CHANDRASEKHARA MENON Vs. DIVAKARAN NAMBOODIRI
November 30, 2018
CHANDRASHEKHARA S/O AMBADI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 9, 2018
CHANDRIKA Vs. VINOD
August 8, 2018
CHANDRIKA AMMA Vs. STATE OF KERALA
October 10, 2018
CHANDROTH VENNALAKATH IBRAHIM Vs. M/S.TWINKLE M.G.ROAD, ERNAKULAM
August 14, 2018
CHANDRSEKHARAN Vs. STATE OF KERALA THROUGH SUB INSPECTOR OF POLICE
April 10, 2018
CHARISTUDAS Vs. STATE OF KERALA
June 6, 2018
CHARITABLE EDUCATION & WELFARE SOCIETY Vs. SUB
January 16, 2018
CHARLES SUKUMARAN AND OTHER Vs. STATE OF KERALA AND OTHERS
October 25, 2018
CHARLY JOSEPH Vs. STATE OF KERALA AND OTHERS
June 21, 2018
CHARUVILKULANGARA KHADI AND VILLAGE INDUSTRIES CO-OPERATIVE SOCIETY Vs. STATE OF KERALA REP BY ITS SECRETARY, DEPARTMENT OF REVENUE, KERALA GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
May 31, 2018
CHATHAMMA RESIDENTS ASSOCIATION Vs. THE STATE OF KERALA
October 10, 2018
CHATHAN Vs. STATE OF KERALA
September 5, 2018
CHATHOTH VARAYIL KUNHUNNI KURUP Vs. CHATHOTH VARAYIL KRISHNAKURUP
July 9, 2018
CHATHU (DIED) Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
October 26, 2018
CHAYAM SERVICE CO-OPERATIVE BANK LTD Vs. V BHARGAVAN PILLAI S/O LATE VISWANATHAN PILLAI
February 16, 2018
CHEEMENKAI LAKSHMI Vs. P.V. SUMESH
February 2, 2018
CHEERANTHODI SHOUKATHALI Vs. STATE OF KERALA
February 21, 2018
CHEKKU Vs. DISTRICT COLLECTOR KOZHIKODE
July 30, 2018
CHEKKU HAJI Vs. THE STATE OF KERALA AND ORS.
July 25, 2018
CHELAPURATH THAZHE KUNIYIL SALEENA Vs. P K AMMAD
July 13, 2018
CHELLAMMA Vs. C. SANTHAMMA AND OTHER
March 9, 2018
CHELLAN Vs. STATE OF KERALA
February 20, 2018
CHEMMANUR CREDITS AND INVESTMENTS LTD. Vs. STATE OF KERALA
September 26, 2018
CHEMMARALATH MOHANAN AND ANR. Vs. C.K.MAHAMOOD
January 10, 2018
CHENGALEDAM NARAYANAN UNNI AND OTHERS Vs. THE TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM AND OTHERS
May 21, 2018
CHENGANAKKATTIL AMINUMMA, D/O.KUNHEEDUTTI, KONNALLUR Vs. CHAKKALIPARAMBIL KATHIYUMMA AND OTHERS
July 6, 2018
CHENKAL SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL
April 11, 2018
CHENNAPOYIL KUNKAN AND ANR. Vs. STATE OF KERALA
February 15, 2018
CHERIAN ARAKKAMANNIL KIZHAKKETHIL Vs. STATE OF KERALA
September 28, 2018
CHERIAN JACOB @ REJIMON Vs. STATE OF KERALA
April 4, 2018
CHERIAN KURIAN Vs. RADHAKRISHNAN
March 15, 2018
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT) LTD Vs. CYBERPARK KOZHIKODE
June 7, 2018
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT) LTD. Vs. CYBERPARK KOZHIKODE CYBERPARK, PARK CENTRE AND OTHER
June 7, 2018
CHERIYAN KURIAN Vs. LISSY VARGHESE K @ LISSY CHERIYAN
May 25, 2018
CHERIYANAD GRAMA PANCHAYATH Vs. ST. GEORGE ORTHODOX CHURCH AND OTHERS
October 25, 2018
CHERRYL ANN JOY Vs. SUB REGISTRAR, SUB REGISTRAR OFFICE, UDUMBANCHOLA
July 18, 2018
CHIEF ENGINEER Vs. P G SUBRAMANIAN GOVERNMENT CONTRACTOR
March 16, 2018
CHIEF MANAGER Vs. P K RAMANATHAN S/O LATE KRISHNA IYER
March 1, 2018
CHIEF SECRETARY, GOVERNMENT OF KERALA Vs. SAJI BASHEER
January 31, 2018
CHIMNI KANNAN Vs. S.I.OF POLICE
September 7, 2018
CHINNAKKADA MUSLIM JAMA ATH AND OTHERS Vs. THE CHIEF EXECUTIVE OFFICER, KERALA STATE WAKF BOARD AND OTHERS
February 2, 2018
CHINNAMMU C. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
CHINNAN T.C. Vs. SANTHA,
October 3, 2018
CHINNASWAMY Vs. N PURUSHOTHAMAN
February 19, 2018
CHINTHU SATHEESH Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
April 5, 2018
CHIRAKADAVIL MARY Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY
June 1, 2018
CHIRAKKAL KOVILAKAM DEVASWOMS Vs. STATE OF KERALA
June 14, 2018
CHITHRA SANTHOSH Vs. STATE OF KERALA
December 10, 2018
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. NISHA B S W/O SUJITH
July 18, 2018
CHOLAYIL PVT LTD Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
July 5, 2018
CHOTHI R.S. Vs. STATE OF KERALA
October 22, 2018
CHOTTANIKKARA KSHETHRA UPADESAKA SAMITHY, CHOTTANIKKARA Vs. THE ASSISTANT DEVASWOM COMMISSIONER, COCHIN DEVASWOM BOARD, CHOTTANIKKARA AND OTHERS
March 12, 2018
CHRISOSTOM BENJAMIN Vs. THE STATE OF KERALA
January 23, 2018
CHRISTIAN MISSION HOSPITAL Vs. SUVARNA RAJENDRAN
June 11, 2018
CHRISTOPHER @ BENNI S/O XAVIER, MANGIYIL VEEDU Vs. JOY V V S/O VALSALAN V J
March 7, 2018
CHULLIYIL SAITHALAVI Vs. CHULLIYIL JAMSHEENA
January 23, 2018
CHUNGATH UMMER AND OTHER Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY AND OTHERS
October 26, 2018
CIAL, AIR CARGO LOADING AND UNLOADING WORKERS UNIO Vs. COCHIN INTERNATIONAL AIRPORT LIMITED, REPRESENTED
March 16, 2018
CIJI T. JOSEPH Vs. STATE OF KERALA AND OTHERS
March 15, 2018
CLARAMMA O A Vs. STATE OF KERALA
February 7, 2018
COCHI MEDICAL CITY TOURISM PRIVATE LIMITED Vs. STATE OF KERALA AND OTHERS
April 2, 2018
COCHI MEDICAL CITY TOURISM PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT
June 14, 2018
COCHIN CHEMICALS REPRESENTED BY ITS PARTNER Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
July 4, 2018
COCHIN CITY SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL
May 21, 2018
COCHIN DEVASWOM BOARD Vs. THE DISTRICT COLLECTOR, THRISSUR
September 26, 2018
COCHIN DEVASWOM BOARD Vs. DEPUTY DIRECTOR, LOCAL FUND AUDIT, C.D. (AUDIT), THRISSUR
June 11, 2018
COCHIN MINERALS AND RUTILE LIMITED Vs. STATE OF KERALA AND OTHERS
January 12, 2018
COCHIN PORT LEASEHOLDERS ASSOCIATION Vs. UNION OF INDIA
January 24, 2018
COCHIN PORT TRUST WILLINGDON ISLAND Vs. INDIAN MARITIME UNIVERSITY
December 20, 2018
COCHIN STOCK EXCHANGE LIMITED Vs. P.P. ZIBI JOSE
October 8, 2018
COCHIN THIRUMALA DEVASWOM Vs. STATE OF KERALA
April 13, 2018
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. JASMINE ALEX
February 15, 2018
COMMERCIAL TAX OFFICER Vs. S NAJEEM SAJEER MANZIL
July 19, 2018
COMMERCIAL TAX OFFICER Vs. FIJO JOSEPH
September 17, 2018
COMMERCIAL TAX OFFICER Vs. SICILLIA HOTEL PRIVATE LIMITED
June 18, 2018
COMMERCIAL TAX OFFICER Vs. C R VARGHESE
June 6, 2018
COMMERCIAL TAX OFFICER (AUDIT ASSESSMENT) Vs. CLASSIC WOOD AND VENEERS WEST VENGOLA
July 13, 2018
COMMERCIAL TAX OFFICER KVAT Vs. AVER SOFTWARE TECHNOLOGIES LTD
July 10, 2018
COMMERCIAL TAX OFFICER NEDUMKANDAM Vs. MAR BASIL GRANITES & METALSLABIC
December 17, 2018
COMMERCIAL TAX OFFICER NEDUMKANDAM Vs. M/S. MAR BASIL GRANITES AND METALS CHATURANGAPARA
November 12, 2018
COMMERCIAL TAX OFFICER OFFICE OF COMMERCIAL TAX OFFICER Vs. MILANO ICE CREAM PRIVATE LIMITED
March 5, 2018
COMMI SSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. OEN INDIA LTD
June 18, 2018
COMMISSINER OF INCOME TAX, COCHIN Vs. TBI EDUCATION TRUST ENANALLOOR
July 20, 2018
COMMISSIONER OF CENTRAL EXCISE SERVICE TAX AND CUSTOMS Vs. M/S. TANDEM INTEGRATED SERVICES
December 14, 2018
COMMISSIONER OF CENTRAL EXCISE, COCHIN COMMISSIONERATE, C R BUILDING Vs. POPULAR VEHICLES AND SERVICES LTD
July 20, 2018
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS SERVICE TAX COCHIN COMMISSIONERATE Vs. SARKAR PLYWOOD PVT. LTD. AND ANR.
July 12, 2018
COMMISSIONER OF CUSTOMS Vs. PARAG DOMESTIC APPLIANCES
March 14, 2018
COMMISSIONER OF CUSTOMS, KOCHI Vs. NALIN CHOKSEY, KRISHNA VILLA
April 3, 2018
COMMISSIONER OF CUSTOMS, KOCHI Vs. ADAM EXPORTS LTD.
August 2, 2018
COMMISSIONER OF EXCISE Vs. SANKARAN K
July 23, 2018
COMMISSIONER OF INCOME TAX Vs. MATHRUBHUMI PRINTING AND PUBLISHING CO LTD
July 24, 2018
COMMISSIONER OF INCOME TAX Vs. ANNADAN TRUST VECHOORETTU BUILDINGS
July 23, 2018
COMMISSIONER OF INCOME TAX Vs. PATSPIN INDIA LTD
October 30, 2018
COMMISSIONER OF INCOME TAX Vs. GANGA COMPLEX, PUTHOOR, KOLLAM
November 1, 2018
COMMISSIONER OF INCOME TAX Vs. SUSHIL THOMAS ABRAHAM
February 26, 2018
COMMISSIONER OF INCOME TAX Vs. AL- AMEEN EDUCATIONAL TRUST
March 13, 2018
COMMISSIONER OF INCOME TAX Vs. R PRAKASH
February 19, 2018
COMMISSIONER OF INCOME TAX Vs. TATA CERAMICS LTD
March 8, 2018
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA CO LTD
May 30, 2018
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LTD
July 5, 2018
COMMISSIONER OF INCOME TAX Vs. P N BHASKARAN
June 12, 2018
COMMISSIONER OF INCOME TAX Vs. M/S.HARBOUR VIEW
September 24, 2018
COMMISSIONER OF INCOME TAX Vs. HARRISONS MALAYALAM LTD.
December 6, 2018
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA CO LTD
May 29, 2018
COMMISSIONER OF INCOME TAX Vs. VASANTHA ANIRUDHAN
January 12, 2018
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA CO LTD
January 3, 2018
COMMISSIONER OF INCOME TAX Vs. YOUNUS KUNJU
January 11, 2018
COMMISSIONER OF INCOME TAX Vs. JAMEELA
January 10, 2018
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. PARRISONS ROLLER FLOUR MILLS PVT LTD
March 15, 2018
COMMISSIONER OF INCOME TAX (TDS) Vs. JEEVAN TELECASTING CORPORATION LTD
August 10, 2018
COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM Vs. ARCHANA TRADING CO
July 10, 2018
COMMISSIONER OF INCOME TAX, Vs. COCHIN PORT TRUST
December 12, 2018
COMMISSIONER OF INCOME TAX, Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD., UDYOGAMANDAL.
March 1, 2018
COMMISSIONER OF INCOME TAX, COCHIN Vs. COCHIN SHIPYARD LTD , COCHIN
March 1, 2018
COMMISSIONER OF INCOME TAX, COCHIN Vs. PARRY AGRO INDUSTRIES LTD
May 23, 2018
COMMISSIONER OF INCOME TAX, COCHIN Vs. PARRY AGRO INDUSTRIES LTD.
March 14, 2018
COMMISSIONER OF INCOME TAX, COCHIN. Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD.
February 27, 2018
COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM Vs. PREETHA S NAIR
July 9, 2018
COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM Vs. T.C. USHA
October 26, 2018
COMMISSIONER OF INCOME TAX-1 Vs. PIONEER PERESONALISED HOLIDAYS PVT LTD
February 26, 2018
COMMISSIONER OF INCOME TAX-I Vs. COCHIN SHIPYARD LTD
December 14, 2018
COMMISSIONER OF INCOME TAX-I Vs. HARRISONS MALAYALAM LTD.
September 3, 2018
COMMISSIONER OF INCOME-TAX Vs. MALAYALA MANORAMA CO LTD
February 1, 2018
COMMISSIONER OF INCOME-TAX Vs. BABY MARINE EXPORTS
January 11, 2018
COMMISSIONER OF INCOME-TAX-II Vs. RAJESH GUPTA
November 12, 2018
COMMISSIONER OF WEALTH TAX, THIRUVANANTHAPURAM Vs. K C RAJAN, KALLUVILA, KOLLAM
July 5, 2018
COMMISSIONER, MALABAR DEVASWOM BOARD AND OTHERS Vs. P. SREEDHARAN NAMBISSAN
March 27, 2018
COMMR. OF C. EX., COCHIN Vs. POPULAR MEGA MOTORS (INDIA) LTD.
July 19, 2018
COMPTROLLER & AUDITOR GENERAL OF INDIA Vs. L PRABHA W/O V SURESH
March 9, 2018
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. BABY RAJAN
March 9, 2018
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. KUNJURAMAN
February 21, 2018
COMPTROLLER AND AUDITOR GENERAL OF INDIA AND OTHERS Vs. SASIKUMAR M. AND OTHERS
February 23, 2018
COMPTROLLER AND AUDITOR GENERAL OF INDIA, GOVERNMENT OF INDIA AND OTHERS Vs. K. SURESHKUMAR AND OTHERS
February 28, 2018
CONSORTIUM OF AUTONOMOUS COLLEGES OF KERALA AND OTHERS Vs. MAHATMA GANDHI UNIVERSITY AND ANOTHER
March 2, 2018
CONTROLLER AND AUDITOR GENERAL OF INDIA Vs. UNNI P , S/O P KRISHNAN
February 16, 2018
CORESTRENGTH TRADERS INDIA PVT LTD Vs. ASSISTANT STATE TAX OFFICER
January 30, 2018
CORPORATE MANAGER, CORPORATE EDUCATIONAL AGENCY OF DIOCESE OF KANNUR Vs. ANNAKUTTY, UPSA, SUHARA UP SCHOOL, VELLARA VAYAL, PO PAYAM
February 21, 2018
CORPORATE MANAGER, DEVADAR SCHOOLS, MANNATHIPOIL P.O. Vs. STATE OF KERALA AND OTHERS
June 18, 2018
CORPORATION OF COCHIN, REPRESENTED BY ITS SECRETARY Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, AND ORS.
March 23, 2018
CORPORATION OF THIRUVANANTHAPURAM Vs. T S ASOK
January 25, 2018
CREAM PACKS (P)LTD. Vs. STATE OF KERALA
June 26, 2018
CREATIVE PUBLIC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 28, 2018
CRYSTAL GRANITES LIMITED Vs. STATE OF KERALA
April 3, 2018
CSI COLLEGE OF EDUCATION PARASSALA P O Vs. STATE OF KERALA
June 14, 2018
CUSTODIAN VESTED FOREST PALAKKAD. Vs. P.V. KUNHIRAMAN
February 1, 2018
D GOPALAKRISHNAN NAIR Vs. CORPORATION OF KOLLAM
January 24, 2018
D SASI S/O DAMODHARAN Vs. SUB COLLECTOR AND TRIBUNAL FOR MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS
July 17, 2018
D SUNDARESAN Vs. K C SASIKUMAR
July 5, 2018
D. PRADEEP Vs. ICICI LOMBARD GENERAL INSURANCE
February 28, 2018
D. PRASANNAKUMAR Vs. THE CHIEF COMMERCIAL MANAGER
December 6, 2018
D. SANTHOSH KUMAR AND OTHERS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN 682031 AND OTHERS
October 24, 2018
D.K. AYUR HERITAGE HEALTH CENTRE PVT LTD. AND OTHERS Vs. P. BENO CHACKO, S/O. JOSEPH CHACKO
January 12, 2018
D.L. RAJAMMA Vs. STATE OF KERALA AND OTHERS
April 5, 2018
DAILY EXPRESS Vs. THE ASSISTANT STATE TAX OFFICER
November 29, 2018
DAISY RAJAN Vs. K. DEVARAJAN BUSINESS AND OTHERS
July 31, 2018
DAKSHAYANI AMMA K.P. Vs. STATE OF KERALA AND OTHERS
July 9, 2018
DAMODARAN Vs. STATE OF KERALA
February 6, 2018
DAMODARAN A V S/O KUNHAMBU NAMBIAR Vs. CHIEF EXECUTIVE OFFICER CANTONMENT BOARD
July 31, 2018
DAMODARAN K @ DAMU Vs. STATE OF KERALA
July 2, 2018
DANIMON GEORGE Vs. KERALA STATE ROAD TRANSPORT CORPORATION, REPRESENT
May 21, 2018
DANY SIBY Vs. MAHATMA GANDHI UNIVERSITY
March 26, 2018
DAS @ SAJI, S/O RAMAN Vs. STATE OF KERALA
March 15, 2018
DASAN Vs. SULAIKHA
February 16, 2018
DASAN Vs. STATE OF KERALA
February 21, 2018
DASAN, S/O THOPPIL VELU Vs. YAMUNA, D/O KOTTAYATTIL GOVINDAN
August 2, 2018
DASAN, S/O. CHANDU, KARIMBANAKANDI, PERUMANNA AMSOM DESOM Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
March 15, 2018
DASAN,S/O.CHANTHU Vs. STATE OF KERALA
September 28, 2018
DAVOOD AND OTHERS Vs. K.S. PRASANAN AND OTHERS
April 3, 2018
DAVOOD M Vs. STATE OF KERALA
January 25, 2018
DAVY STEPHEN Vs. THE DEPUTY SUPERINTENDENT OF POLICE KASARAGOD
November 1, 2018
DAYANANDAN @ MOHANAN Vs. RAGHAVA MENON
March 15, 2018
DE-FACTO-COMPLAINANT JOSEPH ANTONY Vs. V M VARGHESE
February 14, 2018
DECARDIN MATHEW Vs. STATE OF KERALA
September 13, 2018
DEENU GEEVARGHESE Vs. SUB REGISTRAR (MARRIAGE OFFICER UNDER SPECIAL MARRIAGE ACT, 1954)CHADAYAMANGALAM
May 25, 2018
DEEPA Vs. AJITHKUMAR
February 5, 2018
DEEPA Vs. UNION OF INDIA
April 3, 2018
DEEPA Vs. SALIM
February 22, 2018
DEEPA DAS D W/O SIJU I J Vs. CENTRE FOR CONTINUING EDUCATION KERALA
February 14, 2018
DEEPA JOSE @ ELIZABETH Vs. THE UNION OF INDIA AND OTHERS
June 14, 2018
DEEPA K Vs. STATE LIFE INSURANCE CORPORATION OF INDIA
July 12, 2018
DEEPA M M Vs. HIGH COURT OF KERALA
February 20, 2018
DEEPA SAJEEV Vs. THOMAS V THOMAS
June 21, 2018
DEEPA, D/O. PARAMBALATH DEVAN AND OTHERS Vs. AJEESH
August 6, 2018
DEEPAK Vs. COMMISSIONER OF EXCISE
January 15, 2018
DEEPAK Vs. VEENA SEKHAR
April 13, 2018
DEEPAK U. HARIDAS Vs. U. HARIDAS AND OTHERS
March 16, 2018
DEEPAK, S/O. CHINNAN Vs. MOHAMMED HANEEFA, S/O. MOHAMMED HAJI AND OTHERS
May 30, 2018
DEEPESH Vs. STATE OF KERALA
September 14, 2018
DEEPTHI GRANITE METALS Vs. STATE OF KERALA
April 6, 2018
DEEPTHI V.R. Vs. CO-OPERATIVE ARBITRATION COURT (SOUTHERN)
September 10, 2018
DEEPTHY DEVEES Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION, REGIONAL OFFICE
June 14, 2018
DEEPTI MATHEWS AND OTHERS Vs. STATE OF KERALA
March 2, 2018
DEEPU Vs. STATE OF KERALA
September 19, 2018
DENNIS ANTONY S/O ANTONY Vs. SUMATHY
February 22, 2018
DENNY PAZHOOR Vs. GREETA SUNITHA VINCENT
October 17, 2018
DENT CARE DENTAL LAB (PVT) LTD Vs. STATE OF KERALA
February 1, 2018
DENTAL COUNCIL OF INDIA Vs. CHAIRMAN, NOORUL ISLAM TRUST & AL-AZHAR DENTAL COLLEGE, PERUMPILLICHIRA, THODUPUZHA, ERNAKULAM DISTRICT
July 30, 2018
DENTON DENTAL DEPOT Vs. STATE OF KERALA
May 22, 2018
DEPUTY COMPTROLLER AND AUDITOR GENERAL OF INDIA AND OTHERS Vs. K.C. VELAYUDHAN
February 28, 2018
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION Vs. SUBAIR KUNIYIL ASSISTANT PROFESSOR, DEPARTMENT OF MATHEMATICS, POCKER SAHIB MEMORIAL ORPHANAGE COLLEGE AND OTHERS
March 14, 2018
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION Vs. PHILIPOSE OMMAN
May 22, 2018
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION Vs. ROYMON N
June 26, 2018
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOTTAYAM AND OTHERS Vs. DR. ROSHIN GEORGE, ASSOCIATE PROFESSOR, DEPARTMENT OF ENGLISH, ST. THOMAS COLLEGE, KOZHENCHERRY AND OTHERS
February 21, 2018
DEPUTY DIRECTOR OF EDUCATION Vs. V JAYATHILAKAN
March 21, 2018
DEPUTY DIRECTOR OF EDUCATION Vs. K V RAMACHANDRAN
February 6, 2018
DEVADAS AND OTHER Vs. STATE OF KERALA
January 23, 2018
DEVADAS K S/O PAPPU T Vs. MALABAR DEVASWOM BOARD
August 7, 2018
DEVADAS P.K. Vs. STATE OF KERALA
September 11, 2018
DEVADAS.K. Vs. MALABAR DEVASWOM BOARD
July 11, 2018
DEVAKI W/O LATE SUKUMARAN Vs. PALAKKAD SARVODHAYA SANGAM
July 3, 2018
DEVARAJAN Vs. SUBHASHKUMAR AND OTHERS
October 24, 2018
DEVASSYKUTTY S/O ANTONY Vs. ADDITIONAL TAHSILDAR MUKUNDAPURAM
June 11, 2018
DEVASYA K.T Vs. STATE OF KERALA
November 2, 2018
DEVIKA S KUMAR WIFE OF HARIKRISHNAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
February 9, 2018
DEVOTEES OF PATTAZHI DEVI KSHETHRAM Vs. TRAVANCORE DEVASWOM BOARD
March 28, 2018
DEVSHI BHANJI KHONA Vs. DEPUTY CONSERVATOR
May 21, 2018
DEWAN HOUSING FINANCE CORPORATION LIMITED Vs. SUPERINTENDENT OF POLICE
March 21, 2018
DHANABHAGYAM Vs. SARASWATHY AMMAL
August 8, 2018
DHANALAKSHMI BANK LTD Vs. COMMISSIONER OF INCOME TAX
December 11, 2018
DHANASEELAN Vs. SAJEESH AND OTHERS
February 28, 2018
DHANESH KUMAR A.V. & ORS. Vs. THE SUPERINTENDENT OF POLICE MALAPPURAM & ORS.
July 6, 2018
DHANESH S/O VIJAYAN Vs. INSPECTOR GENERAL OF REGISTRATION
July 10, 2018
DHANISHA K.K. Vs. STATE OF KERALA AND OTHERS
March 16, 2018
DHANUS NAIR AND OTHERS Vs. STATE OF KERALA AND OTHER
October 29, 2018
DHANYA K Vs. HIGH COURT OF KERALA
July 2, 2018
DHANYA N NAMPOOTHIRI Vs. SREEKANTH K
November 8, 2018
DHARMADAN Vs. UNION OF INDIA
April 5, 2018
DHARMAJA W/O VISWAMBARAN Vs. DINESAN S/O PADMANABHAN
March 8, 2018
DHARMAPALAN Vs. BAIJU LAL AND OTHERS
June 19, 2018
DHARMAPALAN. N. AND OTHERS Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
January 29, 2018
DHARMARAJAN P.S Vs. CANARA BANK
April 4, 2018
DHEEVARA EDUCATION TRUST Vs. SUPERINTENDENT OF POLICE, OFFICE OF SUPERINTENDENT
April 2, 2018
DIAMOND FOOD PRODUCTS, KOOVAPPADY P.O., PIN Vs. ASSISTANT STATE TAX OFFICER
July 27, 2018
DIAMOND ROLLER FLOUR MILLS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
July 20, 2018
DIBIN Vs. STATE OF KERALA
September 18, 2018
DICTAMOL. M.C. Vs. STATE OF KERALA AND ANOTHER
January 15, 2018
DIETER NORBERT GROSS KOPF Vs. ANITA SINGH
July 24, 2018
DIGOL, S/O.JOSE Vs. IRINJALAKUDA TOWN CO-OPERATIVE BANK LIMITED
October 9, 2018
DILEEP Vs. STATE OF KERALA
February 2, 2018
DILEEP Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
April 27, 2018
DILEEP AND ANOTHER Vs. S.H.O.ATHOLI POLICE
September 27, 2018
DILEEP B. Vs. THE STATE OF KERALA
October 10, 2018
DILEEP M.R. Vs. LIZY C.J. AND OTHERS
January 10, 2018
DILEEPKUMAR M C Vs. STATE OF KERALA
August 6, 2018
DINARAJ D., ASSISTANT, KERALA STATE WAREHOUSE, KATTAPANA, IDUKKI DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
September 24, 2018
DINESH S NAIR Vs. LICENSING AUTHORITY REGIONAL TRANSPORT OFFICE
January 15, 2018
DINESHAN T.V AND OTHER Vs. MANAGER, KASARAGOD DISTRICT CO
May 4, 2018
DIOCESE OF COCHIN Vs. JAMA
June 12, 2018
DIRECTOR GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE AND INDUSTRY Vs. TATA TEA LTD
July 13, 2018
DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE Vs. K RAJENDRAN PILLAI
July 18, 2018
DIRECTOR KERALA STATE INSTITUTE OF LANGUAGES Vs. T. JAYAKUMAR S/O THANKAPPAN PILLAI AND ORS.
February 7, 2018
DIRECTOR OF AGRICULTURE VIKAS BHAVAN, THIRUVANANTHAPURAM 695 033 AND OTHERS Vs. TOMY T.J
March 26, 2018
DIRECTOR OF INSURANCE MEDICAL SERVICES THYCAUD Vs. PRAVEEN V
December 14, 2018
DIRECTOR OF LOCAL FUND AUDIT AND OTHERS Vs. USHA RAJATHILAKAM AND OTHERS
October 24, 2018
DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM Vs. ANOOP V P
June 1, 2018
DIRECTOR OF SURVEY AND LAND RECORDS Vs. KANNAN T AND OTHERS
February 22, 2018
DIRECTOR, FRANCIS J. PALLAN & OTHERS Vs. HAJI ABDULLA HAJI ADAM SAIT CHARITABLE ENDOWMENT & OTHERS
January 11, 2018
DIRECTOR, SUB REGIONAL OFFICE, ESI CORPORATION, MALUS COMPLEX Vs. UNITY PACKERS PVT. LTD.
January 3, 2018
DISTRICT CO-OPERATIVE BANK EMPLOYEES FEDERATION Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
July 3, 2018
DISTRICT COLLECTOR Vs. CHANGARAM PULITHARAMURI MITCHABHUMI NELLULPADAKA SAMITHI
October 23, 2018
DISTRICT COURT,MANJERI Vs. MANDOTHINKAL CHAMI, S/O LATE KUNHIRAMAN
June 7, 2018
DISTRICT EDUCATIONAL OFFICER NEYYATTINKARA Vs. SHIJU K POOVANVILA MELA KALLUVILA VEEDU AND OTHER
June 21, 2018
DISTRICT REGISTRAR (GENERAL), KOZHIKODE DISTRICT Vs. KOZHIKODE DISTRICT CO-OPERATIVE TRAVEL & TOURISM DEVELOPMENT SOCIETY AND CENTRE FOR PROFESSIONAL EDUCATION (KTDS) LTD REPRESENTED BY ITS HONORARY SECRETARY
June 28, 2018
DITTY TOM P Vs. ASSISTANT EDUCATIONAL OFFICER, KUNNAMKULAM THRISSUR AND OTHERS
March 2, 2018
DIVAKARAN Vs. STATE OF KERALA
June 26, 2018
DIVAKARAN, S/O. PADMANABHAN, SANTHA BHAVAN, MEMANA MURI, OACHIRA AND ANOTHER Vs. RAGHAVAN RADHAKRISHNAN
June 21, 2018
DIVINE TRUST REPRESENTED BY ITS DIRECTOR FR JANSON KOOTTUMKAL Vs. STATE OF KERALA
July 10, 2018
DIVISIONAL FOREST OFFICER Vs. BIJU S/O THANKAPPAN
July 31, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. LELITHA REGHUNATHAN AND OTHERS
April 11, 2018
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SAFIYATH BEEVI AND OTHERS
February 6, 2018
DIVYA Vs. STATE OF KERALA
September 25, 2018
DIVYA .K. Vs. STATE OF KERALA
November 5, 2018
DIVYA J. NAIR Vs. S.K. SREEKANTH
September 12, 2018
DIVYA S Vs. ANIL P LABIC
November 8, 2018
DIVYA VISWANATHAN Vs. UNION OF INDIA
December 21, 2018
DOLLY NEENA Vs. JAAN MATHEW THOMAS THOTTUMALIL
November 13, 2018
DOMINIC Vs. STATE OF KERALA
October 29, 2018
DONA THOMAS & ORS. Vs. JOSE PAPPACHAN
February 12, 2018
DORASWAMY Vs. VADAKKENCHERRY SERVICE CO-OPERATIVE BANK LTD.
November 1, 2018
DOUGLAS D SILVA Vs. MOHANA BALARAM
February 15, 2018
DR FRANCIS PUTHANANGADI Vs. STATE OF KERALA REPRESENTED BY SECRETARY, SCIENCE & TECHNOLOGY (A) DEPARTMENT
July 4, 2018
DR SOMERVELL MEMORIAL C S I MEDICAL COLLEGE REPRESENTED BY ITS DIRECTOR Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
April 2, 2018
DR. A.G. JAYAKRISHNAN Vs. ASST.COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, THIRUVANANTHAPURAM
October 25, 2018
DR. AJIKUMARI T. Vs. UNIVERSITY OF KERALA AND OTHERS
June 1, 2018
DR. ALEEF MUHAMMED. P., S/O. SHAYKH MUHAMMED Vs. STATE OF KERALA AND OTHERS
March 9, 2018
DR. ANOOP Vs. STATE OF KERALA AND ORS.
June 13, 2018
DR. APARNA DILEEP AND OTHERS Vs. KERALA PUBLIC SERVICE COMMISSION AND OTHERS
January 8, 2018
DR. APARNA RAVI Vs. THE STATE OF KERALA
January 22, 2018
DR. ARYA LAKSHMI V.W. AND ANOTHER Vs. THE KERALA AGRICULTURAL UNIVERSITY
February 12, 2018
DR. ASALETHA R. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND OTHERS
January 23, 2018
DR. BINU GEORGE VARGHESE Vs. MAHATMA GANDHI UNIVERSITY
February 23, 2018
DR. C.S. RAJAN AND ANR. Vs. REGISTRAR, SREE SANKARACHARYA UNIVERSITY OF SANSKRIT, KALADY AND ANR.
February 5, 2018
DR. CELIA ANTONY Vs. P.I. PAULOSE AND OTHERS
May 25, 2018
DR. E.K. UMMER Vs. MANAGER, EMEA COLLEGE OF ARTS & SCIENCE AND OTHERS
June 8, 2018
DR. FATHIMA S. Vs. STATE OF KERALA
May 25, 2018
DR. GANGA PRASAD Vs. DR. DEEPA HARIDAS
October 30, 2018
DR. HARSHAN AND OTHER Vs. SUB INSPECTOR OF POLICE, ATTINGAL POLICE STATION AND OTHERS
October 30, 2018
DR. HAZEEB RAHMAN Vs. STATE OF KERALA
August 3, 2018
DR. JASEER ABOOBACKER, Vs. STATE OF KERALA
August 9, 2018
DR. JOHN JOSEPH Vs. GIE PLANTATIONS
December 28, 2018
DR. JOHNY THOMAS Vs. THE ADMINISTRATOR (UNION TERRITORY OF LAKSHADWEEP)
September 12, 2018
DR. K. PRADEEP KUMAR Vs. KANNUR UNIVERSITY AND OTHERS
April 10, 2018
DR. K.I. RAZIA Vs. THE STATE OF KERALA AND OTHERS
April 6, 2018
DR. KAMALA RAJARAM Vs. STATE OF KERALA AND OTHERS
June 12, 2018
DR. M. ABDUL RAHIMAN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT AND OTHERS
July 26, 2018
DR. M.RAMAKRISHNA BABU Vs. MEDICAL COUNCIL OF INDIA
September 28, 2018
DR. MATHEW K. KOSHY PROFESSOR IN SURGICAL GASTROENTEROLOGY (TERMINATED) Vs. STATE OF KERALA
January 16, 2018
DR. P. MOHAMMED IBRAHIM Vs. K.M. LUKOSE
June 7, 2018
DR. P.N. BHASKARAN, UPASANA Vs. COMMISSIONER OF INCOME TAX
June 12, 2018
DR. PANCHAL SUNIL MUNSHILAL & ORS. Vs. STATE OF KERALA & ORS.
May 21, 2018
DR. PRAVEEN. N., S/O. DAMODARAN Vs. STATE OF KERALA AND OTHERS
February 16, 2018
DR. RAHUL BABU C. Vs. COMMISSIONER FOR ENTRANCE EXAMINATION
May 30, 2018
DR. RAMAR Vs. STATE OF KERALA AND OTHERS
July 10, 2018
DR. RENJITH NATHAN Vs. DR. ABITHA ASOKAN AND OTHERS
January 18, 2018
DR. RUKMANI BALASUBRAMANIAN Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
March 23, 2018
DR. S.V.RAJAGOPAL SHARMA Vs. THE COMPETENT AUTHORITY
December 11, 2018
DR. SAJI EASSOW Vs. STATE OF KERALA AND OTHERS
July 12, 2018
DR. SAJNA JALEEL Vs. MAHATMA GANDHI UNIVERSITY
April 5, 2018
DR. SARATH PURUSHOTHAMAN P. & ORS. Vs. STATE OF KERALA & ORS.
May 29, 2018
DR. SHAJAHAN YOUSAF SAHIB Vs. STATE OF KERALA
July 25, 2018
DR. SHARMILA Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
February 22, 2018
DR. SIVARAMAN THANDASSERY Vs. DR. DEVENDRA KUMAR I.A.S. AND ANOTHER
February 9, 2018
DR. T.A. SUNDRA MENON Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
July 30, 2018
DR. T.V. PADMANABHAN Vs. THE STATE OF KERALA
March 13, 2018
DR. T.V. RAMAKRISHNAN Vs. KANNUR UNIVERSITY
July 3, 2018
DR. V.S. GOPALAN Vs. STATE OF KERALA AND OTHERS
October 26, 2018
DR. VIJAYAKUMARAN C.P.V, ASSOCIATE PROFESSOR Vs. CENTRAL UNIVERSITY OF KERALA, TEJASWINI HILLS AND OTHERS
January 30, 2018
DR. VIJAYAKUMARAN C.P.V. Vs. CENTRAL UNIVERSITY OF KERALA AND OTHERS
February 20, 2018
DR. VIMALA ROSE ANTONY Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT AND ANOTHER
March 28, 2018
DR. VINEETHA D/O. AUGUSTINE KURUVILA Vs. STATE OF KERALA
March 26, 2018
DR.E.A.JAYSON Vs. KERALA STATE COUNCIL FOR SCIENCE, TECHNOLOGY AND ENVIRONMENT
November 5, 2018
DR.N.RADHAKRISHNAN Vs. THE DISTRICT REGISTRAR (GENERAL)
December 13, 2018
DR.PADMADAS K.L Vs. THE GURUVAYOOR DEVASWOM BOARD
September 28, 2018
DR.RENJITH P.G. Vs. STATE OF KERALA
December 7, 2018
DR.T.S.NAYAR Vs. JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN & RESEARCH INSTITUTE
November 22, 2018
DRISYA Vs. STATE OF KERALA, REP. BY THE SECRETARY TO THE GOVERNMENT, DEPARTMENT OF CO
February 9, 2018
DUCARE MARKETING PRIVATE LIMITED. AND ANR. Vs. ABSORB CREATIONS AND ANR.
February 6, 2018
DYNAMIC ENGLISH MEDIUM SCHOOL Vs. STATE OF KERALA
July 5, 2018
E A GANGADHARAN, S/O ACHUTHAN NAIR Vs. GEETHA S NAIR, D/O SREEDHARAN PILLAI
June 1, 2018
E C SURESH Vs. KERALA STATE ELECTRICITY BOARD LIMITED
January 8, 2018
E DEVADAS Vs. STATE OF KERALA
July 3, 2018
E JACOB VARGHESE Vs. STATE OF KERALA
May 30, 2018
E K ANIL KUMAR Vs. MINI MARY SAM, ENVIRONMENTAL ENGINEER
June 5, 2018
E K ARAVINDAN NAIR Vs. CHAIRMAN AND MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
June 25, 2018
E SANKARANARAYANA PANICKER Vs. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
July 10, 2018
E SARASWATHY Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY
July 10, 2018
E VIMALAMBIKA JOHN L P S A LITTLE FLOWER HIGH SCHOOL Vs. STATE OF KERALA
August 8, 2018
E-TEAM INFORMATICA INDIA (PVT) LTD Vs. MATHEW M.GEORGE
November 7, 2018
E. C.KURIAKOSE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
November 2, 2018
E. JACOB VARGHESE AND OTHERS Vs. STATE OF KERALA AND OTHERS
May 30, 2018
E.A. GEORGE Vs. REGIONAL TRANSPORT OFFICER
October 25, 2018
E.C. RAMAKRISHNAN Vs. MRINALINI @ NALINI
June 12, 2018
E.J. THOMAS AND OTHER Vs. THE STATE OF KERALA AND OTHERS
January 29, 2018
E.J.JOHN Vs. MATHEW JACOB @ RAJU
October 10, 2018
E.K. BIJU Vs. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR
February 28, 2018
E.K. MATHEW AND OTHERS Vs. DEPUTY SUPERINTENDENT OF POLICE AND OTHERS
April 3, 2018
E.O.JOHN Vs. STATE OF KERALA & ORS.
March 6, 2018
E.P. RAJAKUMAR MANAGING TRUSTEE Vs. THE SPECIAL TAHSILDAR (LA) AND ANR.
March 9, 2018
E.P.ABDUL LATHEEF Vs. PAIKUTTYKANDI RAMESHAN & ORS.
February 8, 2018
E.S.K.DAS Vs. DIRECTOR GENERAL OF NAVAL ARMAMENT INSPECTION
June 6, 2018
E.SHAMSUDEEN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
December 7, 2018
E.V. RADHA KRISHNA KURUP Vs. UNION OF INDIA
June 14, 2018
EAPEN K. KURIAN PADINJAREKOLLETTU HOUSE Vs. STATE OF KERALA
June 22, 2018
EBIN TOM Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY CET CAMPUS, THIRUVANANTHAPURAM AND OTHERS
February 26, 2018
EDAPARUTHI SATHEESH KUMAR Vs. NAJKABI SHIHABUDDIN
June 28, 2018
EDATHAROL YOUSUF S/O SOOPY HAJI Vs. THAYYULLATHIL RAHIYANATH D/O MAMMU
February 28, 2018
EDISON JOHN Vs. METILDA ALFRED
July 12, 2018
EDWIN GEORGE Vs. AUTHORIZED OFFICER AND OTHERS
May 4, 2018
EICL LIMITED Vs. THE CIRCLE INSPECTOR OF POLICE
October 4, 2018
ELAMMA THADATHIL MARY Vs. VILLAGE OFFICER, OFFICE OF THE VILLAGE OFFICE AND ANOTHER
June 28, 2018
ELDHO ABRAHAM Vs. THIRUVANIYOOR GRAMA PANCHAYAT
November 1, 2018
ELDHO PAUL Vs. STATE OF KERALA
July 12, 2018
ELDHOSE C. CHERIAN AND OTHER Vs. BABU. K. AND OTHERS
June 25, 2018
ELDHOSE K.P. Vs. KOOVAPPADY GRAMA PANCHAYATH AND ANOTHER
January 5, 2018
ELDHOSE KOSHY, S/O. KOSHY P.G. Vs. STATE OF KERALA AND OTHERS
February 21, 2018
ELDO K MATHEW Vs. DEPUTY FOREST CONSERVATOR AND WILD LIFE WARDEN, DEPARTMENT OF FOREST AND WILD LIFE DEPT
October 31, 2018
ELEZABETH CONDUCTORS INDUSTRIAL ESTATE P.O. Vs. STATE OF KERALA
October 9, 2018
ELIYAMMA VARGHESE (WRONGLY SHOWN AS SANTHAMMA VARGHESE) AND OTHER Vs. SIJI JOHN AND OTHER
March 8, 2018
ELIYAS Vs. STATE OF KERALA
November 26, 2018
ELIZABATH GEORGE Vs. SPECIAL SALE OFFICER, (MEENACHIL CO
February 27, 2018
ELIZABETH @ MINI D/O CHERIYAN Vs. ZACHARIAH S/O VARUGHESE ZACHARIAH
June 18, 2018
ELIZABETH MATHEW Vs. M R UNNI
July 2, 2018
ELIZABETH NINAN Vs. SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND OTHERS
February 23, 2018
ELIZABETH SMITHA Vs. THARISH P NAMZAD
February 7, 2018
ELIZEBATH DANIEL AND OTHERS Vs. ABDUL RASHEED AND OTHERS
January 31, 2018
ELKO PROPERTIES AND DEVELOPERS PRIVATE LIMITED Vs. DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY AND OTHERS
April 4, 2018
ELSAMMA Vs. KADUTHURUTHY URBAN CO OPERATIVE BANK LTD
December 6, 2018
EMILY T V Vs. STATE OF KERALA
June 5, 2018
EMMANUEL P V S/O VARKEY Vs. MUVATTUPUZHA MUNICIPALITY REPRESENTED BY ITS SECRETARY
August 8, 2018
EMOOR BHAGAVATHY DEVASWOM Vs. CHAIRMAN, TALUK LAND BAORD
April 10, 2018
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. TRAVANCORE COCHIN CHEMICALS LTD
January 3, 2018
EMPLOYEES PROVIDENT FUND ORGANISATION, BHAVISHYA N Vs. PODDAR PLANTATIONS, OWNING RIPON ESTATE
March 12, 2018
ENATHU SERVICE CO-OPERATIVE BANK LTD Vs. SACHU R S
July 6, 2018
ENGLISH INDIA CLAYS LIMITED Vs. STATE OF KERALA AND OTHERS
June 8, 2018
ENGLISH INDIAN CLAYS LIMITED Vs. THE DISTRICT COLLECTOR
October 4, 2018
ERAYI KRISHNAN Vs. MALUR GRAMA PANCHAYATLABIC
December 13, 2018
ERICADU MILK SUPPLIES CO-OPERATIVE LTD Vs. DEPUTY DIRECTOR DIARY DEVELOPMENT, EX-OFFICE, DEPUTY REGISTRAR OFCO-OPERATIVE SOCIETIES (DIARY),
July 17, 2018
ERNAD LATEX Vs. STATE OF KERALA
September 13, 2018
ERNAKULAM DISRICT CO-OPERATIVE BANK LTD. Vs. K.R. MARTIN
August 9, 2018
ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX
June 4, 2018
ERNAKULAM DISTRICT HEADLOAD AND GENERAL WORKERS UNION (AITUC) Vs. THE CIRCLE INSPECTOR OF POLICE
May 26, 2018
ERNAKULAM DISTRICT HEADLOAD AND GENERAL WORKERS UNION (AITUC) PUTHENCRUZ UNIT, PIN Vs. CIRCLE INSPECTOR OF POLICE PUTHENCRUZ, ERNAKULAM DISTRICT, PIN
April 6, 2018
ERUTHAVOOR CHANDRAN Vs. KERALA STATE ELECTION COMMISSION
December 13, 2018
ETHAMKANDIYIL APPUKUTTA KURUP, MUTHANTHARADA PUTHUSSERI Vs. KOYILOTHUM THARAMEL PARKUM PARAMBATH SAVITHRI AMMA
February 15, 2018
EURO TECH MARITIME ACADEMY Vs. MALINI V SHANKER
June 7, 2018
EURO TECH MARITIME ACADEMY, KAKKATIKAKARA, KIZHAKKAMBALAM Vs. DIRECTOR GENERAL OF SHIPPING, JAHAZ BHAWAN, WALCHAND HIRACHAND MARG
July 16, 2018
EVANSU P S Vs. LIFE INSURANCE COPORATION OF INDIA
January 4, 2018
EVM PASSENGER CARS INDIA PVT LTD REPRESENTED BY IT Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
March 12, 2018
EX.NO.E/380309 L/NK K.T.SUDHARSHANAN Vs. UNION OF INIDA
September 28, 2018
EXCEL GLASSES LIMITED Vs. SHRI. C.P. BOSELAL AND OTHERS
June 6, 2018
EXCISE INSPECTOR AND OTHERS Vs. P.B. BENSON
June 14, 2018
EXCISE INSPECTOR AND OTHERS Vs. P. RAVICHANDRAN
March 12, 2018
EXECUTIVE ENGINEER K P I P Vs. MODUTTY HAJI S/O ALAVIKUTTY HAJI, PALAKKAD
May 25, 2018
EXPORT INSPECTION COUNCIL AND OTHERS Vs. M.T. BABU
February 19, 2018
EZHUMATTOOR KSHEEROLPATHAKA SAHAKARANA SAMGAM LTD. Vs. C.R.SURESH VARMA
September 26, 2018
EZHUTHACHAN NATIONAL ACADEMY Vs. R.GOPINATHAN NAIR
October 5, 2018
EZHUTHUVEETTIL PADMAKSHI Vs. THE DISTRICT COLLECTOR, KANNUR AND OTHERS
July 12, 2018
F EDISON S/O FRANCIS Vs. STATION HOUSE OFFICER
February 15, 2018
F.H. METALS Vs. ASSISTANT STATE TAX OFFICER
June 18, 2018
FABINDIA OVERSEAS (P) LTD Vs. ASST COMMISSIONER (ASSESSMENT), DEPT OF COMMERCIAL
June 6, 2018
FAISAL KHAN M.A. AND OTHERS Vs. THE COMMISSIONER, MALABAR DAVASWOM BOARD AND OTHERS
February 8, 2018
FAISAL P A Vs. REGIONAL PASSPORT OFFICER REGIONAL PASSPORT OFFICE
November 21, 2018
FAROOQUE AND OTHERS Vs. STATE OF KERALA
January 25, 2018
FASALU Vs. STATE OF KERALA
June 21, 2018
FASALU P.P. @ FAISAL Vs. STATE OF KERALA
April 13, 2018
FASHION MARBLE AND GRANITE COMPANY PVT LTD Vs. ASSISTANT STATE TAX OFFICER STATE GOODS AND SERVICE TAX DEPARTMENT
July 6, 2018
FASHION MARBLE AND GRANITE COMPANY PVT.LTD Vs. ASSISTANT STATE TAX OFFICER
June 27, 2018
FATHER THOMAS PAUL RAMBACHAN Vs. STATE POLICE CHIEF POLICE HEADQUARTERS
August 31, 2018
FATHIMA Vs. KUNHIPATHU
March 9, 2018
FATHIMA COLLEGE OF PHARMACY Vs. ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA AND OTHERS
February 22, 2018
FATHIMA HIBA Vs. STATE OF KERALA
December 6, 2018
FATHIMA ROOBI Vs. C.P. ABDUL KABEER AND OTHERS
February 28, 2018
FATHIMA SHERIFF Vs. SUB REGISTRAR
September 19, 2018
FATHIMA.S. Vs. STATE OF KERALA
May 9, 2018
FATHIMA THASNEEM (MINOR) Vs. STATE OF KERALA
December 4, 2018
FATHIMABI Vs. AFROZ BANU
July 19, 2018
FATHIMATHUL RASEENA Vs. KANNUR MUNICIPALITY, KANNUR AND OTHERS
February 8, 2018
FAZIL A M Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 1, 2018
FCI TECHNOLOGIES SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, ERNAKULAM
November 14, 2018
FEDERAL BANK LIMITED Vs. STATE OF KERALA
August 7, 2018
FEDERAL INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLAGE
November 16, 2018
FELIX Vs. GANGADHARAN
March 8, 2018
FEMINA.R., D/O.P.S.RANI Vs. THE STATE OF KERALA
March 19, 2018
FERTILISERS & CHEMICALS TRAVANCORE LTD Vs. COMMISSIONER OF INCOME TAX, KOCHI
October 9, 2018
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED Vs. AUGUSTINE
February 27, 2018
FIAZ BABU Vs. M/S. DLF SOUTHERN TOWNS PRIVATE LIMITED
July 5, 2018
FIELD CLUB Vs. KERALA STATE ELECTRICITY BOARD LIMITED
December 5, 2018
FINFREE CONSULTANTS (P) LTD. AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND ANOTHER
May 31, 2018
FIRDHOUS,S/O.ABDUL KHADER Vs. STATE OF KERALA
September 27, 2018
FIROS SEKH Vs. STATE OF KERALA
October 30, 2018
FIROZ K K S/O P V MUHAMMED Vs. PRADEEPAN MENASSERI VEETTI
December 12, 2018
FIROZ K. Vs. THE MANAGER STATE BANK OF INDIA
November 1, 2018
FIROZ KHAN.M. Vs. THE DEPUTY TAHSILDAR (RR)
December 6, 2018
FLORANSIA ELIAS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
February 21, 2018
FOCUS AUTOMOBILES, (UNIT OF FOCUZ CORPORATION PVT. LTD.) FOCUS TOWERS Vs. ABDUL GAFOOR, SON OF SRI. ABDU HAJI AND ANR.
May 28, 2018
FOOD CORPORATION OF INDIA Vs. AYYAPPA ROLLER MILLS LIMITED
July 3, 2018
FOOD CORPORATION OF INDIA Vs. K A NOUSHAD, S/O K M ABDUL KHADER
July 19, 2018
FOOD CORPORATION OF INDIA, REP BY MANAGING DIRECTOR Vs. E M HANEEF
June 29, 2018
FOREST RANGE OFFICER MEPPADY AND ORS. Vs. VELAKKATTU MOIDEEN AND ANOTHERS
January 31, 2018
FORMER MANAGING COMMITTEE OF KUMBLA SERVICE CO. OPERATIVE BANK LTD. AND OTHERS Vs. THE JOINT REGISTRAR OF CO. OPERATIVE SOCIETIES (GENERAL) AND OTHERS
January 18, 2018
FOUSIA Vs. CHANDANAMPURATH SHEENA
January 18, 2018
FR THOMAS MELVETTATH Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
July 2, 2018
FR TITUS AUGUSTINE, ASSISTANT PROFESSOR IN ENGLISH Vs. MANAGER, ST MICHAELS COLLEGE, CHERTHALA
July 2, 2018
FR. GEORGE MANJAKKAL AND OTHERS Vs. BIJU UTHUP, S/O. UTHUP AND OTHERS
March 14, 2018
FR. JOY ULLATIL Vs. UNIVERSITY OF CALICUT AND OTHERS
June 12, 2018
FR. SEBASTIAN VADAKKUMPADAN Vs. SHINE VARGHESE, S/O. VARGHESE
May 22, 2018
FR.SHAJI @ GEEVARGHEESE AND OTHERS Vs. BENZY JOHN @ ROOBI
June 11, 2018
FRANCINA Vs. DISTRICT COLLECTOR
November 2, 2018
FRANCIS DASAN Vs. STATE OF KERALA
January 12, 2018
FRANCIS JOSEPH Vs. POWER GRID CORPORATION OF INDIA LTD. AND OTHERS
April 13, 2018
FRANCIS MUKKANIKKAL Vs. DISTRICT COLLECTOR, ERNAKULAM DISTRICT
March 12, 2018
FRANCIS N D Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO DEPARTMENT OF REVENUE
August 1, 2018
FRANJO T.FRANCIS Vs. VARGHESE KURUVILA
February 2, 2018
G Vs. UNION OF INDIA
January 24, 2018
G & M TRANSPORTING COMPANY Vs. FERTILIZERS & CHEMICALS TRAVANCORE LTD
June 7, 2018
G AJITH KUMAR Vs. STATE OF KERALA
July 3, 2018
G AJITH KUMAR Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
June 6, 2018
G BALAKRISHNAN NAIR Vs. STATE OF KERALA, REPRESENTED BY ITS ADDITIONAL
June 6, 2018
G FRANCIS Vs. SECRETARY, HOME DEPARTMENT GOVERNMENT OF KERALA
July 20, 2018
G K GRANITES Vs. COMMERCIAL TAX OFFICER-III ANGAMALY, DEPARTMENT OF COMMERCIAL TAXES
December 12, 2018
G P DINESH KUMAR Vs. STATE OF KERALA REPRESENTED BY ITS HOME SECRETARY
April 13, 2018
G R AJITH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
January 15, 2018
G RADHAKRISHNAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
March 27, 2018
G RAGHAVENDRA KEDILAYA Vs. EXECUTIVE OFFICER, MATHUR SREE MADANANTHESWARA VIN
March 16, 2018
G SHIBU Vs. KAYAMKULAM MUNICIPAL COUNCIL
January 3, 2018
G SREEKUMAR Vs. DEPUTY DIRECTOR OF EDUCATION, KOLLAM
May 23, 2018
G SUBRAMANIYAN POTTI SON OF GOPALAKRISHNAN POTTI Vs. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
July 18, 2018
G SUNDARESAN Vs. STATE OF KERALA
July 4, 2018
G VELAYUDHAN THAMPI Vs. K K MOHANAN THAMPI
June 19, 2018
G. & C. INFRA INNOVATIONS K.P. 9/568 Vs. UNION OF INDIA
June 22, 2018
G. ANANDAKRISHNAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 25, 2018
G. BHAGAVAT SINGH Vs. MANOJ JOSEPH
October 29, 2018
G. KRISHNA KUMAR AND ANOTHER Vs. STATE OF KERALA AND OTHERS
February 2, 2018
G. MANI, S/O. GANGADHARAN AND OTHERS Vs. THE STATE OF KERALA AND OTHERS
June 29, 2018
G. MOHANAN THAMPI Vs. SUBRAMONIAN
March 23, 2018
G. MURALEEDHARAN Vs. BINU, MADANVILATHEKKETHIL VEEDU AND OTHERS
June 25, 2018
G. MURALEEDHARAN AND ANOTHER Vs. MATHRUBHUMI PRINTING & PUBLISHING COMPANY LTD. AND OTHERS
February 15, 2018
G. RADHAKRISHNAN AND OTHERS Vs. THE STATE OF KERALA AND OTHER
July 19, 2018
G. SIVADAS Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
November 14, 2018
G. SOMAN Vs. STATE OF KERALA AND OTHERS
August 1, 2018
G. SURESH Vs. STATE OF KERALA AND OTHERS
February 6, 2018
G.DHARMARAJAN Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
November 5, 2018
G.K. GRANITES Vs. FEDERAL BANK LTD. AND OTHERS
June 22, 2018
G.K. GRANITES LTD. Vs. ASSTT. COMMR. OF SGST
March 27, 2018
G.K.GRANITES OORAKKAD, KOZHAKKAMBALAM PO Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
December 17, 2018
G.KOTESWARA RAO Vs. GENERAL MANAGER,
December 5, 2018
G.M. ENGINEERS AND CONTRACTORS Vs. STATE OF KERALA AND OTHERS
February 22, 2018
G.M. IDICULLA Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY DEPARTMENT OF REVENUE,KERALA GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS
October 26, 2018
G.R. AJITH AND OTHERS Vs. THE JOINT REGISTRAR OF CO
February 7, 2018
G.R. AJITH, MELEATTUPURATH VEEDU, AMBALAMUKHU AND OTHERS Vs. T.S. BAIJU, FORMER PRESIDENT, THE POLICE STAFF CO
February 7, 2018
GAFOOR AND OTHER Vs. MUHAMMEDANS SPORTING CLUB AND OTHERS
January 9, 2018
GAIL (INDIA ) LTD Vs. STATE POLICE CHIEF
July 2, 2018
GALAXY HOMES PRIVATE LIMITED AND ANOTHER Vs. STATE OF KERALA AND OTHERS
March 2, 2018
GANAPATHY IYER Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
April 12, 2018
GANDHIGRAM AGRO BASED INDUSTRIAL CO-OPERATIVE SOCIETY LTD. Vs. MARANGATTUPILLY SERVICE CO-OPERATIVE BANK LTD. AND ORS.
April 13, 2018
GANESAN E Vs. STATE OF KERALA
July 4, 2018
GANESH S/O DHEJU PUJARI Vs. THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD.
January 17, 2018
GANESHAN Vs. STATE OF KERALA
February 20, 2018
GANESHAN P.K Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND OTHERS
April 5, 2018
GANGADHARAN Vs. CIRCLE INSPECTOR OF POLICE, PERAMBRA
February 28, 2018
GANGADHARAN Vs. KALYANIKUTTY AMMA
August 3, 2018
GANGADHARAN Vs. KRISHNA SOPANAM KURIES (P) LTD.
September 7, 2018
GANGADHARAN K V Vs. RAJAN P
July 30, 2018
GARUDA TIMBER TRADERS Vs. ASSISTANT STATE TAX OFFICER, MALAPPURAM
August 9, 2018
GASHA STEELS (PVT ) LTD Vs. ASSISTANT STATE TAX OFFICER SQUAD NO IV
January 9, 2018
GAYATHRI B S Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 12, 2018
GAZZAZ GLOBAL ADD VISION (P) LTD REPRESENTED BY ITS DIRECTOR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
July 3, 2018
GEETHA ANDREWS Vs. MANAGER, ST. TERESAS COLLEGE AND OTHERS
March 19, 2018
GEETHA JOSE Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
April 10, 2018
GEETHA MOHAN Vs. SECRETARY, KERALA ADVOCATES CLERKS WELFARE FUND CO
May 22, 2018
GEETHA O.M. Vs. K. RADHAKRISHNAN AND OTHERS
June 20, 2018
GEETHA P Vs. EMPLOYEES INSURANCE CORPORATION
July 12, 2018
GEETHA P Vs. KERALA STATE POLLUTION CONTROL BOARD
June 7, 2018
GEETHA SAJEEVAN @ GEETHA VELLAMTHENGIL VEEDU Vs. SHAJIMON @ SHAJI VEOLAMTHENGIL VEEDU
March 23, 2018
GEETHA T.K. AND OTHERS Vs. STATE OF KERALA AND OTHERS
February 15, 2018
GEETHA.S.S Vs. CHAIRMAN AND MANAGING DIRECTOR
August 8, 2018
GEETHAKUMARI KUNJAMMA Vs. PEROORKADA SERVICE CO-OPERATIVE BANK LTD 1412
September 10, 2018
GEETHU CHANDRAN Vs. STATE OF KERALA
July 26, 2018
GEEVARGHESE KUTTIYIL Vs. STATE OF KERALA
June 7, 2018
GENERAL EQUIPMENTS AND TECHONOLOGY SUPPLIERS Vs. ASST STATE TAX OFFICER SQUAD NO 1, STATE GOODS AND SERVICES TAX DEPARTMENT, NEW PUBLIC OFFICE BUILDING, THIRUVANANTHAPURAM
April 3, 2018
GENERAL MANAGER AND OTHERS Vs. V.P. VIJAYAKUMAR AND OTHERS
March 7, 2018
GENERAL MANAGER,MALAPPURAM DISTRICT CO-OPERATIVE BANK Vs. C T JANARDHANAN
July 12, 2018
GEO MATHEW Vs. STATE OF KERALA TO BE REP
September 7, 2018
GEOFFREY MARTIN AND ORS. Vs. JOB JOSEPH AND ORS.
February 26, 2018
GEOGY GEORGE Vs. VADAKKENCHERRY GRAMA PANCHAYAT
June 7, 2018
GEOGY GEORGE K Vs. SUPERINTENDENT OF POLICE OFFICE OF SUPERINTENDENT OF POLICE
July 18, 2018
GEORGE Vs. DESIYA POURA SAMITHI AND OTHERS
February 19, 2018
GEORGE Vs. STATE OF KERALA
February 14, 2018
GEORGE CHANDI Vs. BEENA
July 9, 2018
GEORGE CHANDI, S/O GEORGE, PALUNDA, CHUNGATHARA AMSOM DESOM AND OTHERS Vs. BEENA AND OTHERS
July 9, 2018
GEORGE CHERIAN T C Vs. REVENUE DIVISIONAL OFFICER
July 3, 2018
GEORGE EMMANUEL Vs. UNITED INDIA INSURANCE COMPANY LTD. & ORS.
March 5, 2018
GEORGE JACOB PULICKAL S/O VARGHESE CHACKO Vs. SURENDHU GOVINDAN S/O LATE K GOVINDAN
February 5, 2018
GEORGE JOSEPH Vs. PLANTATION CORPORATION OF KERALA LTD
May 31, 2018
GEORGE JOSEPH K. Vs. STATE OF KERALA
August 13, 2018
GEORGE JUDSON C.J. Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR AND OTHERS
October 31, 2018
GEORGE KURIAN Vs. SUB INSPECTOR OF POLICE AND OTHERS
March 23, 2018
GEORGE MANJAKKAL Vs. BIJU UTHUP, S/O UTHUP
March 14, 2018
GEORGE ORTHODOX CHURCH Vs. DISTRICT TOWN PLANNER
August 10, 2018
GEORGE P.S. Vs. STATE OF KERALA
November 2, 2018
GEORGE PAUL, S/O PAUL Vs. RAMA VARMA TIRUMULPAD, S/O NEELAKANDA
July 25, 2018
GEORGE SATISH A R Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD
April 6, 2018
GEORGE THARAKAN Vs. MATHEW
March 1, 2018
GEORGE THOMAS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTMENT OF FORESTS AND WILD LIFE
June 21, 2018
GEORGE V.M. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 12, 2018
GEORGE, S/O VARKEY Vs. LEELA, W/O JAMES
March 8, 2018
GEORGEENA P MATHEW @ SHERIN Vs. JOBY JOSE @ ABRAHAM
January 12, 2018
GEORGEKUTTY JOHN Vs. STATE OF KERALA
October 10, 2018
GEORGEKUTTY VARGHESE, HEAD ACCOUNTANT Vs. MANAGER, ST. ALOSIUS COLLEGE AND OTHERS
April 12, 2018
GHOSHRAV Vs. STATE OF KERALA AND OTHERS
August 3, 2018
GIFTY J. Vs. STATE OF KERALA AND OTHERS
March 8, 2018
GIGI KURIAKOSE Vs. LIGIMOL MATHEW
February 19, 2018
GIJO ITTOOP Vs. KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES
June 19, 2018
GIJU P. MATHAI Vs. ANIL KUMAR P.R.
November 19, 2018
GILBERT STANLY, S/O. GILBERT Vs. STATE OF KERALA
July 19, 2018
GINI N. SATHEESH Vs. UNION OF INDIA AND OTHERS
July 17, 2018
GINU G. Vs. STATION HOUSE OFFICER
September 24, 2018
GINU VARGHESE Vs. JIS JOSEPH
February 26, 2018
GIREESAN NAIR B. Vs. THE THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LIMITED
November 1, 2018
GIREESH V. Vs. KERALA GRAMIN BANK, A REGIONAL RURAL BANK HAVING ITS HEAD OFFICE
February 15, 2018
GIREESHKUMAR Vs. EXCISE COMMISSIONER
January 10, 2018
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October 24, 2018
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March 28, 2018
GIRIJA Vs. KALYANI, W/O SHIVAPPA
May 30, 2018
GIRIJA DEVI Vs. STATE OF KERALA
January 8, 2018
GIRIJA DEVI K.P Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION, THIRUVANANTHAPURAM AND OTHERS
February 19, 2018
GIRIJA DEVI K.P. Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION AND OTHERS
March 20, 2018
GIRIJA P.S. Vs. THE JOINT REGISTRAR (GENERAL)
February 21, 2018
GIRILAL Vs. STATE OF KERALA
November 9, 2018
GLADIS O.D, LOWER GRADE HINDI TEACHER Vs. STATE OF KERALA AND OTHERS
March 15, 2018
GOKULABHAI WIFE OF LATE E V NARAYANAN Vs. TALUK LAND BOARD
July 23, 2018
GOKULAM CHIT & FINANCE CO (P) LTD Vs. RAMACHANDRAN NAIR
February 16, 2018
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February 15, 2018
GOOD SHEPHERD EDUCATIONAL & CHARITABLE TRUST Vs. SECRETARY,CHUNGATHARA GRAMA PANCHAYAT
October 31, 2018
GOOD SHEPHERD EDUCATIONAL & CHARITABLE TRUST Vs. SECRETARY,CHUNGATHARA GRAMA PANCHAYAT
October 30, 2018
GOPAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
February 15, 2018
GOPAKUMAR A. Vs. STATE OF KERALA
October 1, 2018
GOPAKUMAR K Vs. EXECUTIVE OFFICER, SREE THIRUMANGATTAPPAN SIVA TEMPLE
July 3, 2018
GOPAKUMAR, S/O. BHASKARAN NAIR Vs. STATE OF KERALA
May 4, 2018
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July 18, 2018
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
October 10, 2018
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February 27, 2018
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March 27, 2018
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July 30, 2018
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July 12, 2018
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June 20, 2018
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July 5, 2018
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June 20, 2018
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July 3, 2018
GOPALAN Vs. STATE OF KERALA
January 19, 2018
GOPALAN Vs. STATE OF KERALA
November 28, 2018
GOPALAN Vs. STATE OF KERALA
January 4, 2018
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May 23, 2018
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August 3, 2018
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April 11, 2018
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June 5, 2018
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March 15, 2018
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June 8, 2018
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February 7, 2018
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July 5, 2018
GOPINATHAN Vs. STATE OF KERALA
December 3, 2018
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October 26, 2018
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June 1, 2018
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February 16, 2018
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January 9, 2018
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November 19, 2018
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February 5, 2018
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July 31, 2018
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February 27, 2018
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June 28, 2018
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July 19, 2018
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February 20, 2018
GRACE JOSEPH Vs. DISTRICT COLLECTOR
June 7, 2018
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February 16, 2018
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June 13, 2018
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July 31, 2018
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August 9, 2018
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February 9, 2018
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February 22, 2018
GREESHMA N. Vs. DISTRICT POLICE CHIEF
June 12, 2018
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June 27, 2018
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March 14, 2018
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February 27, 2018
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October 3, 2018
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June 7, 2018
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February 1, 2018
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July 17, 2018
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July 17, 2018
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April 11, 2018
GURUDARSHAN M Vs. NATIONAL INSTITUTE OF TECHNOLOGY
January 5, 2018
GURUSWAMY RAMASWAMY Vs. STATE OF KERALA
December 3, 2018
GURUVAYUR DEVASWOM Vs. VENUGOPAL T K
August 2, 2018
H D F C BANK LTD Vs. STATE OF KERALA REPRESENTED BY SECRETARY (TAXES)
June 11, 2018
H SOMANATHA Vs. STATE OF KERALA
July 4, 2018
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April 10, 2018
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March 19, 2018
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July 5, 2018
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February 19, 2018
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August 1, 2018
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March 19, 2018
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January 11, 2018
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June 26, 2018
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April 4, 2018
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April 10, 2018
HAMZA AND OTHER Vs. STATE OF KERALA
October 31, 2018
HAMZA K. Vs. THE AGRICULTURAL OFFICER KRISHI BHAVAN, NILAMBUR
October 10, 2018
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March 19, 2018
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July 23, 2018
HANEEFA A. Vs. THE STATE OF KERALA
August 10, 2018
HANEEFA, S/O. ABDUL AZEEZ Vs. STATE OF KERALA
March 14, 2018
HANEEFA.P.K Vs. DIVISIONAL FOREST OFFICER
October 23, 2018
HAPPY INDUSTRIES AND OTHERS Vs. STATE OF KERALA DEPARTMENT OF LOCAL SELF GOVERNMENT INSTITUTIONS,REPRESENTED BY THE SECRETARY, GOVERNMENT SECRETARIAT ANNEXURE, TRIVANDRUM
October 31, 2018
HAREESH S. Vs. STATE OF KERALA
February 5, 2018
HAREESHKUMAR Vs. STATE OF KERALA
November 9, 2018
HAREESHKUMAR AND OTHERS Vs. STATE OF KERALA
July 26, 2018
HAREESHKUMAR EMBRANTHIRI Vs. NARAYANAN NAMBOOTHIRI AND OTHERS
July 9, 2018
HARI KUMAR Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD.
January 24, 2018
HARI PRASAD Vs. THE DISTRICT COLLECTOR
November 2, 2018
HARI R NAIR Vs. DIRECTOR GENERAL, PANCHDEEP BHAWAN , ESI CORPORATION HQ OFFICE
July 4, 2018
HARIDAS Vs. STATE OF KERALA
November 5, 2018
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July 30, 2018
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March 7, 2018
HARIDASAN. P.V. Vs. NAGARIPURAM SERVICE CO
October 30, 2018
HARIHARAN KARINTHA Vs. STATE OF KERALA
October 5, 2018
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March 23, 2018
HARIKRISHNAN. R.G. AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 7, 2018
HARIKUMAR Vs. THE STATE OF KERALA
November 16, 2018
HARIKUMAR S/O GOPINATHAN Vs. PATHANAMTHITTA DISTRICT CO OPERATIVE BANK LTD
July 13, 2018
HARILAL G. Vs. ASSISTANT COMMISSIONER OF POLICE, KOLLAM & ORS.
March 2, 2018
HARINDRA KUMAR SINGH Vs. THE UNION OF INDIA
December 11, 2018
HARIS Vs. RABIA
December 18, 2018
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July 13, 2018
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September 19, 2018
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October 24, 2018
HARISANKAR RAJESH (MINOR) Vs. VINCENT JOHN K. AND OTHERS
April 11, 2018
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April 11, 2018
HASEENA Vs. NEW INDIA ASSURANCE CO. LTD
August 2, 2018
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March 2, 2018
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April 10, 2018
HASHID C K Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY
August 10, 2018
HASHID MON V Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
August 6, 2018
HASMA, S/O K A ALI Vs. STATE OF KERALA
April 13, 2018
HASNA S.K. Vs. S.K. HARIDAS AND ORS.
October 8, 2018
HASSAINAR.C.A., S/O.ANTHLU Vs. THE BRANCH MANAGER UNION BANK OF INDIA
May 4, 2018
HASSAN Vs. GEORGE JOSEPH & ORS.
February 26, 2018
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March 5, 2018
HASSOUN MANUFACTURES INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
June 21, 2018
HAZEENA K. D/O.KAMARUSAMAN Vs. DAVOOD A.K.
March 5, 2018
HAZEENA NAZIR Vs. CITY POLICE COMMISIONER
September 27, 2018
HDB FINANCIAL SERVICES LIMITED Vs. ESSCO MOTORS PVT LTD
July 11, 2018
HDFC BANK LIMITED Vs. MANAF ARAKKAVEETTIL
March 23, 2018
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April 4, 2018
HEERA LIFE STYLE (P) LTD Vs. CHIEF MANAGER, KERALA FINANCIAL CORPORATION
March 23, 2018
HEMALATHA RANKA Vs. UNION OF INDIA AND OTHERS
June 14, 2018
HEREDITARY TRUSTEE Vs. COMMISSIONER, MALABAR DEVASWOM BOARD AND OTHERS
April 13, 2018
HERIDITORY TRUSTEE, SRI THRIPURANTHAKA DEVASWOM Vs. STATE OF KERALA
October 9, 2018
HI-LITE REALTORS (INDIA) LLP Vs. REVENUE DIVISIONAL OFFICER
June 14, 2018
HI-LITE REALTORS [INDIA] LLP Vs. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
July 4, 2018
HIDAYUTHUL MUSLIMEEN YATHEEMKHANA SANGHAM Vs. DISTRICT EDUCATIONAL OFFICER
January 23, 2018
HIGHWAY GARDENS DRIVE LTD Vs. STATE OF KERALA
July 17, 2018
HILAL BABU Vs. SINDHU @ LINTA
April 11, 2018
HINDUSTAN INSECTICIDES LTD Vs. GENERAL SECRETARY, HIL CANTEEN EMPLOYEES UNION(CITU) AND OTHERS
June 11, 2018
HINDUSTAN PAPER CORPORATION EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF INDIA
October 16, 2018
HINDUSTAN THERAPEUTICS (P) LTD. Vs. DIRECTOR OF ANIMAL HUSBANDRY, DIRECTORATE OF ANNUAL HUSBANDRY AND OTHERS
March 7, 2018
HINDUSTAN UNILEVER LIMITED AND ORS. Vs. STATE OF KERALA AND ORS.
January 11, 2018
HIROSHMI Vs. K.N. GOVINDAN
November 30, 2018
HOSDURG PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. THE SUB INSPECTOR OF POLICE
December 6, 2018
HOTEL ALAKANANDA Vs. COMMERCIAL TAX OFFICER
January 3, 2018
HOTEL NEW INDRAPRASTHA REP BY ITS MANAGING PARTNER Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
May 31, 2018
HOTEL PANKAJ Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
June 29, 2018
HOTEL RANNI GATE(P) LTD RANNI Vs. EXCISE COMMISSIONER COMMISSIONERATE OF EXCISE AND OTHERS
October 24, 2018
HOTEL SOUPARNIKA RESTAURANT Vs. STATE OF KERALA
August 14, 2018
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs. SUB REGISTRAR, SUB REGISTRY OFFICE, CHALAI, THIRUV
April 12, 2018
HUSSAIN KUNHI S/O MOHAMMED Vs. ABDUL NAZAR S/O ANDRU
July 11, 2018
HYDERALI Vs. THE SUB REGISTRAR WANDOOR, MALAPPURAM DISTRICT
October 10, 2018
HYSANTH LOUIS Vs. STATE OF KERALA
November 28, 2018
I K MUNEER PROPRIETOR PLASTOWARE TRADERS Vs. COMMERCIAL TAX OFFICER THIRD CIRCLE
March 9, 2018
I MOHAMMED SULAIMAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
January 30, 2018
I.C.I.C.I LOMBARD GENERAL INSURANCE CO. LTD. Vs. VINA DEVI AND OTHERS
January 23, 2018
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February 28, 2018
IBRAHIM Vs. PERUMATTOM MAHALLU JUMA-ATH COMMITTEE
June 5, 2018
IBRAHIM Vs. STATE OF KERALA
October 9, 2018
IBRAHIM Vs. STATE REPRESENTED BY CIRCLE INSPECTOR OF POLICE
February 22, 2018
IBRAHIM Vs. KHADEEJA
November 8, 2018
IBRAHIM HAJI Vs. STATE OF KERALA THROUGH THE STATION HOUSE OFFICER
April 3, 2018
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November 1, 2018
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October 9, 2018
IBRAYI AND OTHERS Vs. STATE S.I. OF POLICE
February 9, 2018
IBRAYIN Vs. THITHUMMU
July 26, 2018
IBS SOFTWARE SERVICES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 20, 2018
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February 21, 2018
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MUNEER C V S/O ABDULLA
June 6, 2018
ILLATH PARAMBIL RAVI Vs. STATE OF KERALA
March 2, 2018
ILLIAS K.P. AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF CO
October 24, 2018
IMELT EXTRUSIONS PVT. LTD. COMPANY PADY Vs. STATE OF KERALA REPRESENTED BY SECRETARY
January 5, 2018
INASU. T.P. Vs. THE REGIONAL PASSPORT OFFICER
January 5, 2018
INCHAPPARA SAND & GRANITES [P] LTD Vs. KALANJOOR GRAMA PANCHAYAT, KALANJOOR
July 23, 2018
INDIA BULLS HOUSING FINANCE LTD. Vs. ABDUL BASHEER & ORS.
July 16, 2018
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October 24, 2018
INDIA COFFEE BOARD WORKERS CO Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, THIRUVANANTHAPURAM
October 24, 2018
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LT Vs. STATE OF KERALA, REP BY PRINCIPAL SECRETARY
January 29, 2018
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
October 9, 2018
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
November 2, 2018
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March 26, 2018
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June 25, 2018
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March 26, 2018
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October 24, 2018
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March 19, 2018
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September 11, 2018
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October 31, 2018
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February 1, 2018
INDU S. Vs. STATE OF KERALA
July 9, 2018
INDUS MULTI BUSINESS CENTRE (P) LTD Vs. UNION OF INDIA
March 27, 2018
INDUS TOWERS LTD. Vs. ASSISTANT STATE TAX OFFICER
January 17, 2018
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July 2, 2018
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July 6, 2018
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April 4, 2018
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July 2, 2018
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July 13, 2018
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October 26, 2018
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October 26, 2018
IPE JACOB S/O JACOB THOMAS Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
July 26, 2018
IQBAL B SON OF BEERAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 21, 2018
IRIN ANTONY Vs. UNIVERSITY OF CALICUT
March 19, 2018
ISHA BABY Vs. UNION OF INDIA & ORS.
March 14, 2018
ISHAQ Vs. THE STATE OF KERALA
August 2, 2018
ISLAND AVIATION SERVICES LIMITED Vs. UNION OF INDIA REP BY SECRETARY TO GOVERNMENT
June 13, 2018
ISMAIL Vs. THE REGIONAL TRANSPORT AUTHORITY
October 17, 2018
ISMAIL Vs. STATE OF KERALA
November 19, 2018
ISMAIL E.R. Vs. STATE
March 20, 2018
ISMAIL HAJEE & ORS. Vs. THE DISTRICT COLLECTOR & ORS.
April 12, 2018
ISMAIL K, Vs. STATE OF KERALA
May 28, 2018
ISMAIL KOZHUKKAL Vs. STATE OF KERALA
June 22, 2018
ISMAIL, S/O BAPPUTTY Vs. PATTAMBI MUNICIPALITY
January 30, 2018
ISMAYIL MUBARAK Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
November 1, 2018
ISSAC CHACKO Vs. STATE OF KERALA AND OTHERS
July 30, 2018
ISSAC THOMAS Vs. CHELLAPPAN AND OTHERS
October 24, 2018
IVAN RATHINAM Vs. MILAN JOSEPH
May 21, 2018
J HARIKRISHNA PILLAI Vs. STATE OF KERALA
March 23, 2018
J J FABRICS REPRESENTED BY ITS MANAGING DIRECTOR-J Vs. KERALA AUTHORITY FOR ADVANCE RULING
March 15, 2018
J KUMARI Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
April 5, 2018
J REGHU S/O N P JANARDANAN Vs. DIRECTOR
February 8, 2018
J VIJAYAMMA Vs. STATE OF KERALA
April 12, 2018
J. BABU, HC QNO. 3229, PARIPPALLY POLICE STATION Vs. STATE
March 2, 2018
J. LILLY Vs. JOSEPH
June 19, 2018
J. MINI Vs. STATE OF KERALA AND OTHERS
May 21, 2018
J. SARASAMMA Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE, SOUTHERN RAILWAYS, CHENNAI AND OTHERS
October 24, 2018
J.KRISHNANKUTTY Vs. MANEESH P.M.
November 5, 2018
J.P. ANITHA BABU RAO Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND OTHERS
February 8, 2018
J.RAMKUMAR Vs. ASHOK JACOB, PADIPURACKAL HOUSE
October 8, 2018
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February 19, 2018
J.S.MONIMON Vs. D.R.JOHNDAS
October 17, 2018
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February 20, 2018
JAAN OFFSET PRINTING (P) LTD Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
February 21, 2018
JABBAR A K Vs. STATE OF KERALA REP BY SECRETARY
July 5, 2018
JACKSON D CRUZ Vs. STATE OF KERALA
September 25, 2018
JACKSON D.CRUZ Vs. STATE OF KERALA
October 9, 2018
JACOB BALRAJ Vs. LEVY PETER
October 23, 2018
JACOB BOBBAN Vs. STATE OF KERALA
January 9, 2018
JACOB CLEETUS, RANGEELA Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
June 22, 2018
JACOB G ASSOCIATE PROFESSOR IN CHEMISTRY Vs. STATE OF KERALA
March 20, 2018
JACOB KUNJU KUNJU Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
June 21, 2018
JACOB T.K. Vs. INSTITUTE OF MANAGEMENT IN GOVERNMENT (IMG)
February 27, 2018
JACOB V VARGHESE @ JACOB S/O VADAKKATHU VARGHESE Vs. P T JOSEPH @ TOMY S/O THOMAS
June 28, 2018
JAFFER SADHIQUE B. Vs. STATE OF KERALA
November 28, 2018
JAFRED NETTO Vs. STATE OF KERALA
July 27, 2018
JAGADAMMA D/O BHARGAVI AMMA Vs. INDIRA D/O MADHAVI AMMA
February 15, 2018
JAGANNIVASAN A Vs. STATE INFORMATION COMMISSIONER STATE INFORMATION COMMISSION
December 4, 2018
JAHAMGEER. M Vs. STATE OF KERALA
November 5, 2018
JAIN THOMAS Vs. LISSAMMA
February 21, 2018
JAISON Vs. STATE OF KERALA
November 9, 2018
JAISON Vs. SAFIYA
June 25, 2018
JAISON Vs. JOMMY
March 6, 2018
JAISON JOSEPH Vs. STATE OF KERALA
July 26, 2018
JAISON P.S. Vs. STATE OF KERALA, REPRESENTED BY THE INSPECTOR OF POLICE
October 31, 2018
JAISON V. JOSE Vs. STATE OF KERALA AND OTHERS
February 6, 2018
JALAJA G PRABHU Vs. BOARD OF TRUSTEES
June 1, 2018
JALAJA GOPAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
November 14, 2018
JALAL Vs. NEW INDIA ASSURANCE CO LTD
June 20, 2018
JALEESA N.P. AND OTHERS Vs. T. GANGADHARAN AND OTHERS
February 20, 2018
JAMA-ATH HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
July 12, 2018
JAMAL Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
January 31, 2018
JAMALUDDEEN AND OTHER Vs. FATHIMA
February 8, 2018
JAMALUDDIN S/O KASSIM PILLAI Vs. ASUMA BEEVI NOORJAHAN
July 6, 2018
JAMALUDHEEN. K.V Vs. STATE OF KERALA
February 20, 2018
JAMEELA Vs. REGIONAL TRANSPORT AUTHORITY AND OTHERS
March 13, 2018
JAMEELA Vs. NAZER KOTTARATH
November 9, 2018
JAMES AND CHACKO, S/O. MATHAI Vs. STATE OF KERALA
February 2, 2018
JAMES ANTONY Vs. IDUKKI DISTRICT SPICES MARKETING SOCIETY PULIYANMALA AND ANR.
May 25, 2018
JAMES JOSEPH AND OTHER Vs. REGIN JOSEPH
July 24, 2018
JAMES LUKOSE AND OTHERS Vs. BEELA JAMES
March 12, 2018
JAMES M.J. @ CHACKO Vs. CHERUPUZHA GRAMA PANCHAYATH COMMITTEE
September 26, 2018
JAMES MATHEW S/O N J MATHEW Vs. STATE OF KERALA
July 17, 2018
JAMES P.V. Vs. STATE OF KERALA AND OTHERS
February 8, 2018
JAMES VARGHESE Vs. STATE OF KERALA
November 2, 2018
JAMES VARGHESE Vs. STATE OF KERALA AND OTHERS
March 16, 2018
JAMI ABDUL JALEEL Vs. RAFEEDAH FATHUDDIN P.P.T.
February 9, 2018
JAMSHEELA AND OTHERS Vs. ABOOBACKER SIDHIQUE
March 12, 2018
JANAKEEYA CO Vs. PRESIDENT, JANAKEEYA CO
March 6, 2018
JANAKEEYA CO-OPERATIVE URBAN SOCIETY LTD Vs. PRESIDENT, JANAKEEYA CO-OPERATIVE URBAN SOCIETY LT
March 6, 2018
JANAKI Vs. C A GOPI
December 19, 2018
JANAKI AND OTHERS Vs. RAJMOHAN
April 4, 2018
JANAKI MENON W/O KESAVANKUTTY MENON Vs. DINESHKUMAR S/O LATE CHANDRAVALLY AMMA
July 24, 2018
JANAKI, KOTTASSERIL Vs. MATHEW VARGHESE, KANDANTHINKARA HOUSE
July 6, 2018
JANARDHANAN Vs. STATE OF KERALA AND OTHERS
July 25, 2018
JANARDHANAN Vs. P. SADANANDAN AND ORS.
December 17, 2018
JANARDHANAN NAIR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
June 27, 2018
JANARDHANAN NAMBOOTHIRI & Vs. THE DEVASWOM COMMISSIONER, TRAVANCORE DEVASWOM BOARD, NANTHENCODE AND OTHERS
April 3, 2018
JANARDHANAN S/O SIVARAMAN Vs. SUNIL DUTT S/O VIJAYARENGAN
July 12, 2018
JANARDHANAN, S/O. BALAKRISHNAN NAIR Vs. STATE OF KERALA
September 12, 2018
JANCY KURIAN Vs. STATE OF KERALA
February 21, 2018
JANCY MARTIN AND OTHER Vs. DISTRICT COLLECTOR ERNAKULAM AND OTHERS
October 31, 2018
JANE CHACKUPURAKAL Vs. MAX GEORGE
June 27, 2018
JANESH P.S. Vs. SULTHAN BATHERY MUNICIPALITY REPRESENTED BY ITS SECRETARY AND OTHERS
October 30, 2018
JANTISH M.T Vs. KERALA STATE CO
February 8, 2018
JASIR AND OTHERS Vs. SUB INSPECTOR OF POLICE MUKKOM POLICE STATION AND OTHERS
October 26, 2018
JASMI, D/O HUSSAIN Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
July 3, 2018
JASMINE ALEX ARTHANAKUNNEL NIRMALALAYAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
March 12, 2018
JASMINE ALEX ARTHANAKUNNEL NIRMALALAYAM Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
January 11, 2018
JASNA J P Vs. ASSISTANT EDUCATIONAL OFFICER
August 2, 2018
JASON GODFREY Vs. MAHATMA GANDHI UNIVERSITY
April 5, 2018
JATHAVEDAN NAMBOOTHIRI Vs. COCHIN DEVASWOM BOARD
September 10, 2018
JAYA @ SUMA AND OTHERS Vs. THOMAS K.A., S/O. ANTONY AND OTHERS
March 15, 2018
JAYA PAL Vs. STATE OF KERALA
July 24, 2018
JAYA S PILLAI, W/O SANKUNNI PILLAI Vs. CIRCLE INSPECTOR OF POLICE, CHAVARA POLICE STATION
June 7, 2018
JAYA V.S., BRANCH MANAGER, PATHANAMTHITTA DISTRICT CO Vs. PATHANAMTHITTA DISTRICT CO
March 5, 2018
JAYACHANDRAKURUP Vs. STATE OF KERALA
June 22, 2018
JAYACHANDRAN Vs. STATE OF KERALA
December 12, 2018
JAYACHANDRAN Vs. STATE OF KERALA
April 12, 2018
JAYACHANDRAN Vs. PYARIJAN
November 5, 2018
JAYACHANDRAN @ KANNAN Vs. STATE OF KERALA
April 4, 2018
JAYACHANDRAN B. S/O. BALASUNDARAN Vs. KRISHNA KISHORE, S/O. NARAYANAN N.G.
January 17, 2018
JAYACHANDRAN C ASSISTANT ENGINEER (CIVIL) GREATER COCHIN DEVELOPMENT AUTHORITY Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
July 20, 2018
JAYACHANDRAN K Vs. THE MANAGING DIRECTOR
November 8, 2018
JAYACHANDRAN NAIR B Vs. UNION OF INDIA
October 4, 2018
JAYACHANDRAN, S/O.JANAKIAMMA Vs. THE JOINT REGIONAL TRANSPORT OFFICER SRTO
October 9, 2018
JAYADAS, S/O. PRABHAKARAN Vs. SREELATHA JAYADAS, D/O.SREEDHARAN
October 9, 2018
JAYADEVAN, S/O. VISWANATHAN Vs. STATE OF KERALA
July 18, 2018
JAYAGANESH Vs. STATE OF KERALA
September 19, 2018
JAYAKRISHNAN Vs. PRIYADARSINI JAYAKRISHNAN
February 14, 2018
JAYAKRISHNAN V Vs. CENTRAL UNIVERSITY OF KERALA
January 8, 2018
JAYAKRISHNAN, S/O. SUBRAMANIAN AND OTHER Vs. STATE OF KERALA AND OTHER
June 18, 2018
JAYAKUMAR Vs. STATE OF KERALA
November 29, 2018
JAYAKUMAR Vs. THE EXCISE COMMISSIONER
November 15, 2018
JAYAKUMAR J.R., S/O JANARDANAN PILLAI Vs. KOLLAM CITY POLICE COMMISSIONER
November 1, 2018
JAYAKUMAR NAIDU, ELECTRICITY WORKER Vs. KERALA STATE ELECTRICITY BOARD
January 12, 2018
JAYAKUMAR, S/O. RAVEENDRANPILLAI ANATTUVILA VEEDU Vs. THE STATE OF KERALA
January 6, 2018
JAYAMOL JOSEPH W/O JOSEPH CHACKO Vs. LAJI MON S/O CHOORAKKAL PHILIP
March 8, 2018
JAYAN Vs. SECRETARY, VALLIKKUNNU GRAMA PANCHAYATH VALLIKKUNNU P O
June 12, 2018
JAYAN S/O. BHASKARAN AND OTHERS Vs. STATE OF KERALA,
February 14, 2018
JAYAN V.M @ JAYASOORYA Vs. UNION OF INDIA
October 4, 2018
JAYANANDAN, S/O NARAYANAN AND ORS. Vs. PONNAMMA, W/O THIRUMENI AND ORS.
January 29, 2018
JAYANTH C.P. Vs. THE CALICUT CO-OPERATIVE URBAN BANK LTD.
September 10, 2018
JAYANTHI KUMARI Vs. ANIL KUMAR AND OTHER
January 15, 2018
JAYAPRAKASH S S/O K SADANANDAN Vs. BINDU LEKHA V R D/O RADHA
February 28, 2018
JAYAPRASAD K.B. Vs. STATE OF KERALA AND ORS.
April 10, 2018
JAYARAJ Vs. STATE OF KERALA
September 24, 2018
JAYARAJ Vs. STATE OF KERALA
December 4, 2018
JAYARAJ KARIPARAMBATH AND OTHERS Vs. STATE OF KERALA AND OTHERS
February 7, 2018
JAYARAJ, S/O KUNJAPPAN Vs. STATE OF KERALA
September 27, 2018
JAYARAJAN @ KUNJUMON Vs. STATE OF KERALA
March 20, 2018
JAYARAJAN P. Vs. STATE OF KERALA
November 1, 2018
JAYARAM.K.S Vs. STATE OF KERALA
September 10, 2018
JAYASANKER Vs. STATE OF KERALA
August 1, 2018
JAYASREE Vs. UNION OF INDIA,
December 6, 2018
JAYASREE Vs. RANJIT
November 5, 2018
JAYASREE Vs. THE UNION OF INDIA
July 10, 2018
JAYASREE AND OTHERS Vs. MOHAMMED SHAREEF AND OTHERS
May 23, 2018
JAYASREE T W/O R MOHAN KUMAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
July 17, 2018
JAYASREE, SREE HARI Vs. K R THANKAMMA AMMA, (DIED)
August 1, 2018
JAYASREE.K Vs. SPECIAL DEPUTY TAHASILDAR & ORS.
April 2, 2018
JAYESH Vs. STATE OF KERALA
September 6, 2018
JAYESH KUMAR @ JAYES KUTTAMATH S/O K P SUKUMARA PILLAI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 20, 2018
JAZEENA K.V. Vs. THE ASSISTANT EDUCATIONAL OFFICER, KUTTIPURAM AND ORS.
March 14, 2018
JAZIM LATHEEF Vs. STATE OF KERALA AND OTHER
November 1, 2018
JEE G Vs. STATE OF KERALA
June 4, 2018
JEE G Vs. STATE OF KERALA
April 11, 2018
JEEJA RADHAKRISHNAN Vs. CHETTIKULANGARA GRAMA PANCHAYATH AND OTHERS
July 24, 2018
JEEJO RAVEENDRAN DEPUTY MANAGER Vs. THE CHIEF EXECUTIVE OFFICER VEGETABLES AND FRUITS PROMOTION COUNCIL AND OTHERS
March 22, 2018
JEEJU N K Vs. INDIAN OIL CORPORATION
March 19, 2018
JEEVA SANTHOSH Vs. NOMY JOPPAN
November 8, 2018
JEFFIN THOMAS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KOTTAYAM
July 18, 2018
JENIN MON Vs. STATE OF KERALA AND OTHER
April 5, 2018
JERI CHERIYAN Vs. STATE OF KERALA
December 21, 2018
JERRY EASO OMMEN Vs. STATE OF KERALA
September 5, 2018
JESEENTHA Vs. DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION, THRISSUR
July 16, 2018
JESHY C O Vs. UNION OF INDIA
December 5, 2018
JESLIN JOSE A. Vs. COCHIN PORT TRUST WILLINGTON ISLAND
October 3, 2018
JESSAMMA JOSEPH, W/O. K.T. CHERIAN Vs. VAZHAPPALLY SERVICE CO
June 27, 2018
JESSI MANAPPATTI @ JESSI ARAVIND Vs. BABU
July 4, 2018
JESSILKAITAR Vs. ADDITIONAL DISTRICT MAGISTRATE
September 10, 2018
JESSIYA Vs. C A SALIM
April 11, 2018
JESSY PAUL D/O THANIPILLY MAGGI THOMAS Vs. PAUL JOHNY S/O CHOONDAL JOHNY POULOSE
February 28, 2018
JESSY THOMAS AND OTHERS Vs. REVENUE DIVISIONAL OFFICER/SUB DIVISIONAL MAGISTRATE OFFICE OF THE REVENUE DIVISIONAL OFFICER AND OTHERS
October 30, 2018
JESSY. V. Vs. STATE OF KERALA OTHERS
March 8, 2018
JESWIN P JOSEPH Vs. IDUKKI DISTRICT CO-OPERATIVE BANK LTD
February 5, 2018
JIBU D. MATHEW Vs. STATE
February 22, 2018
JIBY JOHN Vs. MINCY M.L.
October 10, 2018
JIHAD AND OTHERS Vs. BEERAN AND OTHERS
February 7, 2018
JIJI A. Vs. STATE OF KERALA
November 5, 2018
JIJI CHACKO Vs. STATE OF KERALA
November 5, 2018
JIJI CHACKO Vs. FOREST RANGE OFFICER AND OTHERS
June 14, 2018
JIJI GEORGE Vs. STATE OF KERALA AND OTHERS
June 26, 2018
JIJI K.N. @ JOSEPH K.N. AND OTHERS Vs. VALSALA @ ANIKUTTY
February 6, 2018
JIJI MON VARGHESE Vs. STATE OF KERALA AND OTHERS
June 25, 2018
JIJIMON Vs. CELIN ANTONY
February 15, 2018
JIJIN DAS Vs. KERALA STATE CO
April 4, 2018
JIJITH Vs. STATE OF KERALA
December 21, 2018
JIJO NELSON @ THYBU Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
July 13, 2018
JIJO VARGHEESE Vs. MINU THOMAS
November 15, 2018
JIJU LUKOSE Vs. THE REGISTRAR OF BIRTH AND DEATHS KIDANGOOR GRAMA PANCHAYAT AND OTHERS
March 13, 2018
JIJU LUKOSE S/O GEORGE LUKOSE Vs. REGISTRAR OF BIRTH AND DEATHS, KIDANGOOR GRAMA PANCHAYAT
June 8, 2018
JILJET Vs. STAMPHEN GEORGE
October 17, 2018
JILMON JOHN Vs. MANAKAD GRAMA PANCHAYATH CHITTOOR
November 28, 2018
JILMON JOHN Vs. DISTRICT POLICE CHIEF KOTTAYAM DISTRICT
October 12, 2018
JIMESH P C Vs. AUTHORISED OFFICER, PNB HOUSING FINANCE LTD
July 13, 2018
JIMMY DAVID CHAKKIYATH Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
January 16, 2018
JIMMY KURIAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT, AND OTHERS
October 26, 2018
JIMSHITH LAL Vs. C.K SHABEENA
November 5, 2018
JINASH BABU N T Vs. STATE BANK OF TRAVANCORE
July 17, 2018
JINEESH SUREDNRAN Vs. STATE OF KERALA AND OTHERS
October 24, 2018
JINO SEBASTIAN Vs. STATE OF KERALA
July 11, 2018
JINU THOMOS, S/O. THOMAS Vs. STATE OF KERALA AND OTHERS
January 5, 2018
JISHA Vs. RAJENDRA BABU
June 11, 2018
JISHA JAMES Vs. CHANCELLOR APARTMENT OWNERS ASSOCIATION AND OTHERS
July 2, 2018
JISHA K K Vs. PRAJEESH C
July 11, 2018
JISHA K. AND OTHERS Vs. THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION AND OTHERS
March 28, 2018
JISHA MOL V M Vs. DISTRICT COLLECTOR, KAKKANAD, ERNAKULAM
August 1, 2018
JISHA SATHEESH Vs. SANTHOSH KUMAR KALLELI VEEDU, CLAPPANA VADAKKU
January 23, 2018
JISHA U D/O ABDUL SALAM Vs. DISTRICT POLICE CHIEF
July 5, 2018
JISMY JOSE, KALANCHERY HOUSE, MARAMCODE Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT
July 10, 2018
JITHIN Vs. ORIENTAL INSURANCE CO. LTD.
January 31, 2018
JITHIN P AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND OTHERS
March 15, 2018
JITHIN RAJ Vs. STATE OF KERALALABIC
November 14, 2018
JITHIN RAJ.P.B Vs. REGIONAL OFFICER
December 17, 2018
JITHU J.PURAYIDOM Vs. SUB INSPECTOR OF POLICE
September 24, 2018
JIVIN, JANARDHANAN Vs. THE ORIENTAL INSURANCE CO. LTD.
June 11, 2018
JOB JOSE Vs. SUDHARMAN
June 19, 2018
JOBIN Vs. JOMOL AND ANR.
July 23, 2018
JOBY @ THOMAS Vs. STATE OF KERALA
March 21, 2018
JOBY P F Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 6, 2018
JOBY P. SAM Vs. THE REGIONAL TRANSPORT AUTHORITY
April 10, 2018
JOBY MATHEW Vs. STATE OF KERALA
November 16, 2018
JOE MATHEW JOSEPH ELOOKUNNEL Vs. UNITED INDIA INSURANCE CO.LTD. ORISON COMPLEX
June 12, 2018
JOEL S JOY S/O JOY JOSEPH Vs. BANK OF BARODA KURUPPUNTHARA BRANCH
February 15, 2018
JOHN Vs. FEENA
July 18, 2018
JOHN BRITTO AMBROSE Vs. UNION OF INDIA
November 22, 2018
JOHN DISTILLERIES PVT LTD Vs. STATE OF KERALA
March 27, 2018
JOHN JOHN Vs. STATE OF KERALA
June 18, 2018
JOHN JOSEPH Vs. SHINY MATHEW
March 27, 2018
JOHN MATHEW Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENE
May 21, 2018
JOHN MATHEW Vs. TAHSILDAR
January 30, 2018
JOHN MATHEW Vs. KOTTAYAM DISTRICT CONSUMER AND PASSENGER WELFARE SOCIETY REPRESENTED BY SECRETARY
July 5, 2018
JOHN MATHEW VARIPALAKKAL HOUSE Vs. P T ANIYANKUNJU
July 3, 2018
JOHN SALES S/O K C FRANCIS Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
August 6, 2018
JOHN THOMAS Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
JOHNSON JOSE @ MATHEW S/O JOSEPH Vs. LOVELY THOMAS @ ROSE D/O THOMAS
March 2, 2018
JOHNSON KURIAKOSE Vs. FR THOMAS PAUL RAMBAN
December 18, 2018
JOHNSON MATHEW Vs. STATE OF KERALA
October 1, 2018
JOHNSON S Vs. KERALA STATE ROAD TRANSPORT CORPORATION
December 5, 2018
JOHNSON S/O KOMBAN JOSEPH Vs. DHAKSHINAMOORTHY
July 24, 2018
JOHNSON S/O KURIAN Vs. FOREST RANGE OFFICER
June 11, 2018
JOHNSON V.S. Vs. STATE OF KERALA
September 26, 2018
JOHNSON.K.E. S/O. EASHI, KURISINGAL Vs. THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION, TRIVANDRUM AND OTHER
April 10, 2018
JOHNY Vs. STATE OF KERALA
February 5, 2018
JOHNY ALEX @ DENNY Vs. STATE OF KERALA
April 13, 2018
JOHNY JOSEPH S/O. JOSEPH Vs. STATE OF KERALA
January 9, 2018
JOHNY K.O. Vs. BIJI ANILKUMAR AND OTHERS
June 19, 2018
JOHNY P.R. Vs. STATE OF KERALA
September 19, 2018
JOHNY VARGHESE Vs. STATE OF KERALA, REP. BY ITS SECRETARY, SOCIAL WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
October 26, 2018
JOHNY, S/O.NAMBADAN OUSEPH Vs. SURABHI MOVIES, SOUTH JUNCTION
June 30, 2018
JOICE Vs. SUB COLLECTOR AND MAINTENANCE TRIBUNAL
September 28, 2018
JOICE JOSEPH Vs. AYARKUNNAM GRAMA PANCHAYATH
March 5, 2018
JOICE P ., D/O. PONNAMMA Vs. SUB COLLECTOR AND MAINTENANCE TRIBUNAL NEDUMANGADU
November 28, 2018
JOINT DIRECTOR OF KERALA, STATE AUDIT TRAVANCORE DEVASWOM BOARD AUDIT Vs. SECRETARY, TRAVANCORE DEVASWOM BOARD NANTHENCODE, THIRUVANANTHAPURAM
May 21, 2018
JOINT REGIONAL TRANSPORT OFFICER (TAXATION OFFICER) Vs. SHAIJU T.C S/O. CHAKKUNNI
August 7, 2018
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. AKALAKUNNAM VILLAGE SERVICE CO-OPERATIVE BANK LTD.
August 20, 2018
JOJI P.J. Vs. THE VANDENMEDU GRAMA PANCHAYAT
September 26, 2018
JOLLY SAMUEL Vs. SAMUEL JOHN AND ANOTHER
February 8, 2018
JOMMY Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
January 19, 2018
JOMON, S/O. RAJU AND OTHERS Vs. SAJINI SAJAN, W/O. SAJAN AND OTHERS
April 10, 2018
JOMY JOHNY Vs. STATE OF KERALA
September 24, 2018
JOMY MATHEW Vs. ERATTUPETTA MUNICIPALITY, MUNICIPAL OFFICE BUILDING
June 25, 2018
JOONUS Vs. STATE OF KERALA
May 23, 2018
JOS PRASAD AND OTHER Vs. SAJU SEBASTIAN AND OTHERS
February 28, 2018
JOSE Vs. STATE OF KERALA
June 29, 2018
JOSE Vs. WILLIAMS DANIEL
July 23, 2018
JOSE Vs. STATE OF KERALA
January 6, 2018
JOSE Vs. STATE OF KERALA
January 12, 2018
JOSE ANOOB M.S AND OTHERS Vs. STATE OF KERALA AND OTHERS
March 14, 2018
JOSE C.E., S/O. CHERUVATHUR EYYAPPAN Vs. STATE CHIEF INFORMATION COMMISSION KERALA
October 10, 2018
JOSE CHERIAN Vs. ADDITIONAL REGISTERING AUTHORITY
May 24, 2018
JOSE JOHN Vs. THE DISTRICT EXECUTIVE OFFICER
November 2, 2018
JOSE K PETER Vs. PAULSON PETER
March 28, 2018
JOSE K.S AND OTHERS Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
June 25, 2018
JOSE MATHEW Vs. ASSISTANT COMMISSIONER, KVAT SPECIAL CIRCLE
April 13, 2018
JOSE MATHEW Vs. STATE OF KERALA
January 17, 2018
JOSE N J Vs. DISTRICT EDUCATIONAL OFFICER
July 4, 2018
JOSE NJ S/O LATE JOSEPH @ NELLISSERI JOSEPH Vs. PNA VIJAYARAMAN S/O. POTTAMMAL NECHIPARAMBIL
January 16, 2018
JOSE P.GEORGE Vs. KERALA PUBLIC SERVICE COMMISSION AND OTHER
May 28, 2018
JOSE P.SAMUEL AND OTHERS Vs. E.T. THOMAS AND OTHERS
July 16, 2018
JOSE PAUL Vs. STATE TAX OFFICER, FORMERLY
June 28, 2018
JOSE PAUL Vs. PAUL
July 11, 2018
JOSE PHILIP Vs. THODUPUZHA TALUK CO-OPERATIVE RUBBER MARKETING SOCIETY
July 4, 2018
JOSE S/O ANTONY Vs. MAINTENANCE APPELLATE TRIBUNAL COLLECTORATE, AYYANTHOLE
July 3, 2018
JOSE S/O DEVASSY Vs. K W JOSEPH AND ELIYAKUTTY TRUST
August 6, 2018
JOSE SANTY Vs. LAND ACQUISITION OFFICER AND TAHSILDAR
January 18, 2018
JOSE VETTIKKAT, TECHNO RUBBERS, EDAYAR, ALUVA Vs. STATE OF KERALA
July 2, 2018
JOSE, S/O AVITTATHUKARAN ANTONY Vs. JOSE, S/O NETTAPRAMBAN OUSEP
August 2, 2018
JOSE. K. AUGUSTINE, S/O. AUGUSTINE AND OTHERS Vs. STATE OF KERALA AND OTHERS
January 29, 2018
JOSE.B.J Vs. SUB-REGISTRAR, OFFICE OF THE AGALI SUB REGISTRAR
December 19, 2018
JOSEPH Vs. ANTONY JOSEPH PAIKKADEYIL HOUSE, IRUMAPRA KARA
May 22, 2018
JOSEPH Vs. K.V. JOHN @ JOHNY
February 20, 2018
JOSEPH Vs. STATE OF KERALA
September 11, 2018
JOSEPH Vs. COMMISSIONER OF LAND REVENUE AND OTHERS
June 28, 2018
JOSEPH Vs. SHYCY
July 25, 2018
JOSEPH Vs. STATE OF KERALA
October 22, 2018
JOSEPH @ EPPACHAN S/O. JOSEPH Vs. THE SUB INSPECTOR OF POLICE CHOKLY POLICE STATION
April 10, 2018
JOSEPH @ SANTOCHAN Vs. STATE OF KERALA
March 20, 2018
JOSEPH @ SHIJU MATHEW Vs. K U MARY @ MINI
March 16, 2018
JOSEPH ABRAHAM AND OTHERS Vs. STATE OF KERALA AND OTHERS
February 6, 2018
JOSEPH ABRAHAM S/O ABRAHAM Vs. MAZHUVANNOOR GRAMA PANCHAYATH AIRAPURAM REPRESENTED BY ITS SECRETARY
May 22, 2018
JOSEPH ANTONY Vs. V.M. VARGHESE
February 14, 2018
JOSEPH CHACKO ALIAS SABU CHACKO Vs. THE ENVIRONMENTAL ENGINEER AND OTHERS
February 21, 2018
JOSEPH CHACKO ALIAS SABU CHACKO Vs. KURICHY GRAMA PANCHAYATH AND OTHERS
January 4, 2018
JOSEPH FRANCIS Vs. ERUMELY GRAMA PANCHAYATH
August 13, 2018
JOSEPH GEORGE Vs. STATE OF KERALA
October 16, 2018
JOSEPH JOHN Vs. THE JOINT REGISTRAR (GENERAL)
February 21, 2018
JOSEPH JOHN Vs. STATE OF KERALA, REPRESENTED BY PUBIC PROSECUTOR
June 25, 2018
JOSEPH JOHN S/O JOSEPH Vs. AUTHORIZED OFFICER CATHOLIC SYRIAN BANK
January 23, 2018
JOSEPH JORDAN COREYA MANAPPURATH HOUSE Vs. STATE OF KERALA REP BY SUB INSPECTOR OF POLICE ERNAKULAM TOWN NORTH POLICE STATION
January 16, 2018
JOSEPH M KALLIVAYALIL MANAGING DIRECTOR GLEN ROACK RUBBER PRODUCTS PVT LTD Vs. KERALA STATE ELECTRICITY BOARD LTD
July 24, 2018
JOSEPH M.A., PHYSICAL EDUCATION TEACHER Vs. STATE OF KERALA
October 10, 2018
JOSEPH MAANI, S/O. MANI MATTATHIL Vs. M.I. PHILIP, S/O. ITTYKUNJU AND OTHERS
April 6, 2018
JOSEPH POTHEN, S/O OF LATE POTHEN THOMA Vs. WELFARE FUND INSPECTOR, KERALA TODDY WORKERS WELFARE FUND BOARD
July 19, 2018
JOSEPH S/O.LATE JOHN Vs. CICILY JOHN W/O.LATE JOHN
October 9, 2018
JOSEPH SEBASTIAN Vs. THE REGIONAL TRANSPORT OFFICER, KOTTAYAM
October 10, 2018
JOSEPH SEBASTIN Vs. STATE OF KERALA AND OTHERS
July 20, 2018
JOSEPH THOMAS Vs. JOINT REGIONAL TRASNPORT OFFICER
November 27, 2018
JOSEPH THOMAS Vs. M. RADHAKRISHNAN
August 8, 2018
JOSEPH THOMAS S/O JOSEPH Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
August 6, 2018
JOSEPH. A.D. Vs. STATE OF KERALA AND OTHERS
March 6, 2018
JOSHI Vs. SHEEBA
June 21, 2018
JOSHIMON, S/O. DEVASSIA Vs. STATE OF KERALA, REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND OTHERS
January 10, 2018
JOSHIMON, S/O. DEVASSIA Vs. STATE OF KERALA
January 10, 2018
JOSHUA SAM KOSHY Vs. STATE OF KERALA
November 26, 2018
JOSHY Vs. ST.PETERS & ST.PAULS CHURCH KOZHIPPILLY
October 10, 2018
JOSHY AND OTHERS Vs. STATE OF KERALA AND OTHERS
February 21, 2018
JOSHY JOSEPH Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
October 15, 2018
JOSHY VARGHESE Vs. PURAPUZHA GRAMA PANCHAYATH AND OTHERS
June 11, 2018
JOSHY VARGHESE Vs. MAR GEORGE ALANCHERRY
February 22, 2018
JOSNA J.P. Vs. ASSISTANT EDUCATIONAL OFFICER, PALAKKAD DISTRICT AND OTHERS
February 14, 2018
JOSSEY RAPHEAL Vs. KERALA STATE ELECTRICITY BOARD
January 18, 2018
JOSSY CHACKO S/O C CHACKO Vs. STATE OF KERALA REPRESENTED BY SECRETARY DEPARTMENT OF REVENUE
July 17, 2018
JOTHI KUMAR S Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
June 11, 2018
JOY Vs. PRINCY SHAJI
January 5, 2018
JOY Vs. VENUGOPALAN
January 10, 2018
JOY @ MATTATHIL KURIYAKOSE Vs. STATE OF KERALA
February 28, 2018
JOY A Vs. BRANCH MANAGER, CATHOLIC SYRIAN BANK LTD, MANNANTHALA BRANCH
July 11, 2018
JOY ALUKKAS CHELAKKOTTUKARA DESOM Vs. PEOPLES FORUM FOR NATURAL JUSTICE
March 14, 2018
JOY ALUKKAS TRADERS (INDIA) PVT LTD. Vs. VARGHESE THOMAS
January 3, 2018
JOY C J Vs. THE DISTRICT COLLECTOR
October 8, 2018
JOY ISSAC P Vs. PHARMACEUTICAL CORPORATION (INDIAN MEDICINES)KERALA LTD (OUSHADHI) REPRESENTED BY ITS MANAGING DIRECTOR
June 22, 2018
JOY ISSAC.P Vs. THE PHARMACEUTICAL CORPORATION (INDIAN MEDICINES) KERALA LTD.
November 27, 2018
JOY JOSPEH Vs. FARIS P H
February 28, 2018
JOY KAITHARATH S/O ANTONY Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
February 26, 2018
JOY M.M, S/O.MANI Vs. THE THALAKULATHUR GRAMA PANCHAYATH
October 9, 2018
JOY S/O DEVASSIA Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF K
March 8, 2018
JOY SCARIA Vs. N V PAUL
July 16, 2018
JOY THOMAS, S/O THOMAS Vs. SUNNY THOMAS
June 6, 2018
JOY ULLATIL MANAGER DON BOSCO COLLEGE SULTHAN BATH Vs. UNIVERSITY OF CALICUT CALICUT UNIVERSITY
June 12, 2018
JOY, S/O LONAPPAN Vs. SHERLY P DAVIS, D/O DEVASSY
July 19, 2018
JOYACHAN T JOSEPH Vs. STATE OF KERALA
May 21, 2018
JOYKUTTY Vs. ELAMMA
December 14, 2018
JOYSON S/O JOHNSON Vs. SUDHAKARAN S/O BHASKARAN NAIR
March 7, 2018
JUDE SUGUNAN DCRUZ ANTONY S/O ANTONY DCRUZ Vs. FEDERAL BANK PATTOOR BRANCH THIRUVANANTHAPURAM
July 10, 2018
JUSTIN K. Vs. KERALA AGRICULTURE UNIVERSITY AND OTHERS
January 24, 2018
JUSTIN L S/O LAZER C V Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
July 17, 2018
JUSTIN PAUL Vs. CHIEF REGISTRAR (BIRTHS AND DEATHS) GOVERNMENT OF KERALA
November 2, 2018
JUSTINE MATHEW Vs. THE STATION HOUSE OFFICER AND OTHERS
April 20, 2018
JUSTINE V.A Vs. THE DISTRICT COLLECTOR
November 15, 2018
JYOTHI MAREENA PETER W/O BIJU THOMAS Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 5, 2018
JYOTHI NIKETAN WOMENS COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 29, 2018
JYOTHI SHAIJU Vs. PRESIDENT, KAMAKSHY GRAMA PANCHAYAT, THANKAMANY POST, IDUKKI DISTRICT
June 20, 2018
JYOTHISH Vs. THE KODUNGALLUR TALUK PRIMARY CO-OPERATIVE
June 1, 2018
JYOTHY BIO GAS & RURAL SOCIAL SERVICE CENTRE (REG.NO.1050/99) CHEMBOOR Vs. KOLLAM CORPORATION, REPRESENTED BY ITS SECRETARY, KOLLAM
October 24, 2018
K A JAYMON Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT
July 9, 2018
K A KOCHU MAKKAR S/O ABU Vs. VENGOLA GRAMA PANCHAYATH
March 1, 2018
K A MYMOONA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT
January 5, 2018
K A NAJEEB Vs. DEPUTY SUPERINTENDENT OF POLICE
August 1, 2018
K A SALIM Vs. KERALA STATE ELECTRICITY BOARD LIMITED
February 7, 2018
K ANILKUMAR Vs. ASST COMMISSIONER (ASSESSMENT)
July 9, 2018
K B RAVIKUMAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
July 17, 2018
K B SUDHEER S/O BASHEER Vs. AUTHORIZED OFFICER
February 14, 2018
K B SUMA Vs. ADMINISTRATOR, PULAKODE SERVICE CO-OPERATIVE BANK LTD
July 20, 2018
K BABURAJ S/O KARUNAKARAN Vs. BALAKESAVAN VICE PRESIDENT KAMKOL ALAPADAMBA GRAMA PANCHAYATH, KAMKOL ALAPADAMBA GRAMA PANCHAYATH
July 5, 2018
K BHASKARAN Vs. CHAIRMAN, KERALA STATE WAREHOUSING CORPORATION, PANAMPILLY NAGAR
July 6, 2018
K C ANTONY Vs. KERALA STATE CONSTRUCTION CORPORATION
March 28, 2018
K C MUHAMMED Vs. COMMANDANT GENERAL, FIRE AND RESCUE GENERAL
July 9, 2018
K C PAPPU & SONS REPRESENTED BY ITS PROPRIETOR Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY
April 6, 2018
K C SANTHOSH KUMAR S/O KUTTAN Vs. KERALA STATE HUMAN RIGHTS COMMISSION REPRESENTED BY ITS REGISTRAR
February 14, 2018
K CHANDAPILLA PANICKER Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR
March 14, 2018
K CHERIAN KURIAN Vs. P K RADHAKRISHNAN
March 15, 2018
K CHERIYAKOYA Vs. ADMINISTRATOR ,
March 8, 2018
K D AMBROSE, S/O LATE K J DEVASY Vs. K D JOSEPH, S/O LATE K J DEVASY
June 19, 2018
K G CHANDRASEKHARAN RETIRED JOINT DIRECTOR OF CO-OPERATIVE AUDIT Vs. JOINT REGISTRAR OF CO-OP SOCIETIES (GENERAL)
July 5, 2018
K GEETHA Vs. STATE OF KERALA
January 12, 2018
K GEORGE BABU Vs. VARGHESE
March 7, 2018
K GOPINATHAN PILLAI Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERN
April 10, 2018
K HANEESH KUMAR S/O K RAGHAVAN Vs. M V SEETHA W/O RAMACHADRAN
July 25, 2018
K I TREESA Vs. STATE OF KERALA
June 19, 2018
K J ALAXANDER, S/O LATE K C JOHN Vs. R GIRIJA
March 19, 2018
K J ASSOCIATES Vs. NIBU P N
July 18, 2018
K J DEVASSY Vs. STATE OF KERALA
July 25, 2018
K J JOHN Vs. STATE OF KERALA
November 26, 2018
K J SAMUEL Vs. STATE OF KERALA
February 19, 2018
K JITHESH Vs. MALABAR DEVASWAM BOARD
March 26, 2018
K K ABDUL SALAM Vs. SPECIAL TAHSILDAR (LA), THALASSERY, KANNUR DISTRICT
June 28, 2018
K K ABDUL SALAM Vs. SPECIAL TAHSILDAR (LA)
June 29, 2018
K K ALI Vs. STATE OF KERALA TO BE REPRESENTED BY SECRETARY
May 24, 2018
K K ALIYAS S/O KURIAKOSE Vs. AUTHORISED OFFICER
February 15, 2018
K K DILEEPKUMAR Vs. SALENA KUMARI @ SHALINI D/O KARUNAKARAN
February 27, 2018
K K JANARDANAN Vs. GOVERNMENT OF KERALA
June 11, 2018
K K KUNHI Vs. UNION TERRITORY OF LAKSHADWEEP
June 5, 2018
K K MOHAMMEDALI, S/O KOYAN Vs. DISTRICT REGISTRAR GENERAL, ERNAKULAM
June 1, 2018
K K NALINI Vs. ASSISTANT EDUCATIONAL OFFICER
July 12, 2018
K K PADMAKUMAR Vs. ABRAHAM EAPEN
February 8, 2018
K K PRADEEP Vs. STATE OF KERALA
March 22, 2018
K K RAJESH Vs. INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD
July 24, 2018
K K SOBHANAKUMARI AMMA Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT KALADY
June 7, 2018
K K SUNILKUMAR Vs. M N ANILKUMAR
March 5, 2018
K KAMALAKSHI Vs. THIRUNELLY PANCAHYATH CO-OPERATIVE DISPENSARY SOCIETY, LTD
July 10, 2018
K KANCHANA D/O LATE V P KRISHNAN NAIR Vs. DIRECTOR OF PUBLIC INSTRUCTION
February 12, 2018
K KRISHNA KUMAR Vs. COCHIN DEVASWOM BOARD
July 17, 2018
K KUTTAN NAIR S/O LATE ACHUTHAN NAIR Vs. STATE OF KERALA REP BY SECRETARY TO GOVERNMENT
February 15, 2018
K M BABU Vs. M J VARGHESE
January 24, 2018
K M CHANDUKUTTY NAIR Vs. VILLAGE OFFICER
November 26, 2018
K M DEVARAJAN S/O DAMU Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 14, 2018
K M GOPALAKRISHNAN NAIR Vs. LITTLE FLOWER TEX, REPRESENTED BY LAWRENCE C ANTON
March 19, 2018
K M IBRAHIM, MAIN ROAD, SUNTICOPPA COORG, KARNATAKA Vs. THAVINJAL GRAMA PANCHAYATH, THALAPUZHA PO, MANANTHAVADI
July 12, 2018
K M JACOB S/O LATE K MATHEW Vs. STATE BANK OF INDIA REPRESENTED BY ITS AUTHORIZED OFFICER
February 20, 2018
K M JISHNU DAMODARAN Vs. GOPALAKRISHNAN NAIR
January 3, 2018
K M LUKOSE Vs. P MOHAMMED IBRAHIM
June 7, 2018
K M MAHIN Vs. SUBAIR
January 17, 2018
K M RAMANI Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY
June 8, 2018
K M SHEEJA Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF CIVIL SUPPLIES
June 5, 2018
K M SUJITH Vs. REGISTERING AUTHORITY, THRISSUR
January 31, 2018
K M VALSALA Vs. STATE POLICE CHIEF, POLICE HEAD QUARTERS,VAZHUTHACAUD
July 5, 2018
K MOHANAN Vs. RETHNAMMA
April 13, 2018
K N ASHEEL Vs. UNION BANK OF INDIA
September 7, 2018
K N BALAKRISHNAN NAIR Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVT
May 30, 2018
K N BALARAMAN Vs. SUB REGISTRAR, THRISSUR
June 25, 2018
K N BIJU Vs. NATIONAL INSURANCE CO LTD
July 3, 2018
K N KRISHNAKUMAR S/O NEELAKANDAN NAIR Vs. COCHIN DEVASWOM BOARD
July 23, 2018
K N RADHAKRISHNAN SREECHAKRAM APARTMENT Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 9, 2018
K N SOMASEKHARAN Vs. STATE OF KERALA
May 23, 2018
K NABEEL Vs. P MUHAMMAD IBRAHIM
July 27, 2018
K NIRMALA Vs. C MURALEEDHARAN
July 18, 2018
K NIRMALA W/O K M BALAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 6, 2018
K O JOSE Vs. STATE OF KERALA
August 3, 2018
K P ABDUL AZEEZ Vs. VASANTHARAJ, AREA MANAGER, FOOD CORPORATION OF INDIA
July 16, 2018
K P BEENA, W/O K VIJAYAN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT CO-OPERATIVE DEPT
July 10, 2018
K P DAMODARA PILLAI Vs. K P GIRIJA
July 5, 2018
K P DEVADASAN Vs. VENGAPPALLY GRAMA PANCHAYAT
July 9, 2018
K P FRANCIS Vs. FAIR KURIES PVT LTD
March 14, 2018
K P GOPINATHAN S/O PADMANABHAN Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
June 11, 2018
K P JOY Vs. GOVERNMENT OF KERALA REPRESENTED BY ITS SECRETARY
July 2, 2018
K P KUNHIKANNAN Vs. LABOUR COURT
July 13, 2018
K P MANIKANDAN Vs. REGIONAL TRANSPORT AUTHORITY, MALAPPURAM REPRESENTED BY ITS SECRETARY
March 15, 2018
K P MUHAMMED Vs. MANAGING DIRECTOR,ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD
July 11, 2018
K P NAIR Vs. DEVI W/O DAMODHARAN
July 12, 2018
K P PUSHKARAN, KAITHAKATTU Vs. KERALA STATE CO-OP COIR MARKETING FEDERATION LTD
June 12, 2018
K P RAMACHANDRAN Vs. C C TV NETWORK, CHITTUR-THATHAMANGALAM MUNICIPALITY
July 3, 2018
K P REGHUNATHAN Vs. KERALA STATE ELECTION COMMISSION
July 5, 2018
K P ROY Vs. FEDERAL BANK LIMITED REPRESENTED BY ITS AUTHORISED OFFICER AND DEPUTY VICE PRESIDENT
August 6, 2018
K P SREEKUMAR Vs. DISTRICT COLLECTOR COLLECTORATE
January 15, 2018
K P SUBRAMANIAN Vs. TALUK LAND TRIBUNAL, TIRUR, REP BY DEPUTY THAHSILDAR, TIRUR
July 3, 2018
K P USMAN Vs. SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT
March 23, 2018
K P VELAYUDHAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
April 12, 2018
K P VIJAYAN S/O LATE K P THANKAMONY Vs. COMMISSIONER MALABAR DEVASWOM BOARD
March 15, 2018
K PANKAJAKSHAN Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
July 11, 2018
K PRADEEP KUMAR Vs. KANNUR UNIVERSITY
April 10, 2018
K PRATHAPAN Vs. UNION OF INDIA
July 19, 2018
K PRATHAPAN Vs. K R AJITH BABU
January 12, 2018
K PREMALATHA BHANDARY W/O LATE BEERANNA BHANDARY Vs. SACHINDANANDA ALVA
March 12, 2018
K PREMARAJ Vs. MANAGING DIRECTOR
January 12, 2018
K PREMNATH Vs. BANKING OMBUDSMAN, OFFICE OF BANKING OMBUDSMAN
July 6, 2018
K R GOVINDAN Vs. SUJATHA
May 30, 2018
K R JAYARAM Vs. UNIVERSITY OF CALICUT
June 7, 2018
K R NARAYANAN THAMPI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 11, 2018
K R SINIMOL W/O P P SUDHEER Vs. LOCAL REGISTRAR OF MARRIAGES (COMMON)
March 2, 2018
K R SOMASEKHARAN NAIR Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES, KOTTAYAM
August 2, 2018
K R UNNIKRISHNAN NAIR Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA
April 2, 2018
K RAJEEV Vs. THRIKKOVILVATTOM GRAMA PANCHAYATH
July 11, 2018
K RAMACHANDRAN NAIR S/O KRISHNA PILLAI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 23, 2018
K RAVINDRANATHAN Vs. ADDITIONAL EXCISE COMMISSIONER, (ENFORCEMENT) TRIVANDRUM
June 29, 2018
K S ABDUL JABBAR Vs. GOPI, AGED
July 25, 2018
K S ABDUL KAREEM Vs. STATE OF KERALA
April 12, 2018
K S CHERIAN Vs. KERALA AGRO MACHINERY CORPORATION LTD
January 10, 2018
K S MUHAMMED Vs. ASST COLLECTOR OF CENTRAL EXCISE THRISSUR
October 29, 2018
K S SREEKUMAR @ SREEKUMAR Vs. SECRETARY ANIMAL WELFARE BOARD OF INDIA
June 20, 2018
K S SUBHASH Vs. K S SANJEEV
June 19, 2018
K SAJAN Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
March 23, 2018
K SASEENDRAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
January 29, 2018
K SATHEESHAN SECRETARY BETHURPARA MILK PRODUCERS CO-OPERATIVE SOCIETY LTD Vs. BETHURPARA MILK PRODUCERS CO-OPERATIVE SOCIETY LTD
August 9, 2018
K SREEKRISHNA KUMAR REGIONAL DIRECTOR Vs. MAHATMA GANDHI UNIVERSITY PRIYADARSHINI HILLS PO
July 24, 2018
K SRIDHARAN Vs. EXCISE COMMISSIONER COMMISSIONERATE OF EXCISE
October 25, 2018
K SUKUMARAN, S/O LATE KRISHNAN Vs. NATIONAL BANK FOR AGRICULTURE & RURAL DEVELOPMENT
May 22, 2018
K SURENDRAN Vs. STATE OF KERALA
December 7, 2018
K T ABOOBACKER S/O AVARANKUTTY Vs. KERALA FINANCIAL CORPORATION BRANCH OFFICE MALAPPURAM
February 19, 2018
K T ABU Vs. FOREST RANGE OFFICER, MEPPADI
June 11, 2018
K T MUJEEB Vs. STATE OF KERALA REPRESENTED BY SPECIAL SECRETARY
June 7, 2018
K T PREMKUMAR Vs. JAYAPRAKASH S/O KUNJIKRISHNAN
March 8, 2018
K T THOMAS Vs. ANNA @ ACCAMMA JOHN
July 6, 2018
K U VIPIN Vs. COMMERCIAL TAX OFFICER
January 18, 2018
K UMMER HAJI Vs. KUNHIMOOSA
March 14, 2018
K V ANTONY S/O VARKEY Vs. DEPUTY LABOUR COMMISSIONER
January 11, 2018
K V JOSE Vs. JOMON JOSEPH
July 10, 2018
K V KUNHIRAMAN Vs. STATE OF KERALA
December 20, 2018
K V KURIAKOSE S/O VARGHESE Vs. DISTRICT COLLECTOR CIVIL STATION
July 11, 2018
K V M HOSPITAL Vs. DISTRICT POLICE CHIEF
February 2, 2018
K V MINI Vs. V S SHINE
January 11, 2018
K V RAJAPPAN PILLAI Vs. N K MUHAMMED SHERIEF
June 14, 2018
K V SASIDHARAN PILLAI Vs. UNION OF INDIA
March 20, 2018
K V SINDHULATHA Vs. K PRAKASAN
June 1, 2018
K VIJAYAKUMAR, Vs. C B I, COCHIN REPRESENTED BY STANDING COUNSEL
December 21, 2018
K VIJAYAN Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
June 14, 2018
K VIKRAMAN Vs. M S JAYA
June 1, 2018
K VISWANATHAN S/O KANDANAGAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
June 19, 2018
K. AJIKUMAR Vs. STATE CO-OPERATIVE ELECTION COMMISSION
October 11, 2018
K. ASHOK NAIR Vs. C.V. VICHITHRAN AND ANOTHER
January 3, 2018
K. BABY, D/O. RAMADASA, RESIDING AT SALIM QUARTERS AND OTHERS Vs. SPECIAL TAHSIDLAR (LA)
February 12, 2018
K. BALAN, S/O. RAMOTTY Vs. EXCISE INSPECTOR, EXCISE RANGE OFFICE AND OTHERS
February 27, 2018
K. CHANDAPILLA PANICKER Vs. STATE OF KERALA
March 14, 2018
K. DAMODHARAN NAIR @ BABU Vs. ADMINISTRATOR GURUVAYUR DEVASWOM BOARD GURUVAYUR
February 16, 2018
K. GEETHA Vs. STATE OF KERALA
January 12, 2018
K. GEORGE BABU Vs. VARGHESE
March 7, 2018
K. GOPALAKRISHNA PILLAI, P.W.D. CONTRACTOR Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
October 24, 2018
K. GOPALAKRISHNAN Vs. STATE OF KERALA AND ANOTHER
February 27, 2018
K. GOPINATHAN Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
July 30, 2018
K. JANARDHANAN AND ANR. Vs. STATE OF KERALA
February 19, 2018
K. KAJAL AND OTHERS Vs. K.C. SATHYASEELAN
January 30, 2018
K. KHALIDHKUTTY Vs. VELIYAM GRAMA PANCHAYATH AND OTHERS
June 27, 2018
K. KRISHNADAS S/O. SANKARAN Vs. K.U. RAJESH S/O. SIDHARTHAN NAIR
June 6, 2018
K. KRISHNAN KUTTY Vs. STATE OF KERALA AND OTHERS
March 7, 2018
K. KUNJUKRISHNAN NAIR Vs. SPECIAL DEPUTY COLLECTOR COMPETENT AUTHORITY, LAND ACQUISITION NATIONAL HIGHWAY
May 24, 2018
K. LIYAKKATHALI, S/O.HAIDRU, SECRETARY Vs. SUPERINTENDENT OF POLICE, MALAPPURAM,PIN
March 6, 2018
K. MANIYAMMA & ORS. Vs. LALITHAMBIKA & ORS.
June 22, 2018
K. MANJUNATHA KAMATH Vs. COMMISSIONER, LAND REVENUE AND OTHERS
January 22, 2018
K. MARIYAKUTTY, W/O. ASHRAF Vs. THE STATE OF KERALA AND OTHERS
January 12, 2018
K. MOHANAN Vs. RAJAN AND OTHERS
February 22, 2018
K. MOHANAN Vs. STATE OF KERALA
October 25, 2018
K. MOHANAN, AKSHARA, ANCHAL P.O., NEAR ST. GEORGE SCHOOL, ANCHAL, KOLLAM DISTRICT. Vs. KERALA PUBLIC SERVICE COMMISSION, PATTOM, THIRUVANANTHAPURAM
February 5, 2018
K. MOIDEEN @ K. MUHAYIDIN Vs. FEROKE GRAMA PANCHAYATH BY ITS SECRETARY AND ANOTHER
March 7, 2018
K. MUHAMMED SALEEM Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION THIRUVANANTHAPURAM
October 10, 2018
K. NASEEMA YASMIN AND OTHERS Vs. THE STATE OF KERALA AND OTHERS
January 10, 2018
K. PANKAJAKSHAN Vs. THE DISTRICT COLLECTOR AND OTHERS
June 6, 2018
K. PARAMESWARAN Vs. THE SYNDICATE BANK REPRESENTED BY ITS GENERAL MANAGER
September 24, 2018
K. PRABHAKARAN Vs. STATE OF KERALA
February 2, 2018
K. RAMAKRISHNAN & ORS. Vs. CHIEF GENERAL MANAGER, INDIAN RARE, INDIA RARE EARTHS COMPANY & ORS.
February 1, 2018
K. RAMESHAN Vs. STATE OF KERALA AND ORS.
July 24, 2018
K. RAVEENDRAN, S/O LATE. BALAKRISHNAN EZHUTHACHAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
March 13, 2018
K. RAVI Vs. STATE OF KERALA
September 18, 2018
K. SAJEEVAN Vs. DIRECTOR OF MINING AND GEOLOGY AND OTHERS
October 25, 2018
K. SASIKUMAR Vs. THE STATE OF KERALA & ORS.
February 1, 2018
K. SHAHARBAN AND OTHERS Vs. N.V. ATTAKOYA THANGAL AND ANOTHER
January 11, 2018
K. SRIDHARAN AND OTHERS Vs. EXCISE COMMISSIONER COMMISSIONERATE OF EXCISE AND OTHERS
October 25, 2018
K. SURESH KUMAR Vs. STATE OF KERALA
April 3, 2018
K. VASANTHARAI @ VASANTHA Vs. STATE OF KERALA
December 18, 2018
K. VELAYUDHAN Vs. SUMATHI AND OTHERS
March 16, 2018
K. VIJAYAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
June 11, 2018
K. VINOD, SREEBHAVANAM, KULANADU, PANTHALAM Vs. TRAVANCORE DEVASWOM BOARD
March 26, 2018
K. VISWESWARY AND ORS. Vs. GOPALAKRISHNAN, LINDU BHAVANAM AND ORS.
February 23, 2018
K.A GOPINATHAN Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
December 14, 2018
K.A. ABRAHAM Vs. PANANTHANATH ALEYAMMA AND OTHERS
October 31, 2018
K.A. AYOOB, S/O. ABDUL SALAM Vs. STATE OF KERALA AND OTHERS
March 15, 2018
K.A. IBRAHIM Vs. GIREESH K.R.
November 29, 2018
K.A. JOSEPH AND OTHERS Vs. STATE BANK OF INDIA
March 28, 2018
K.A. KUNJUMUHAMMED Vs. THE JOINT REGISTRAR(GENERAL) OF CO
January 15, 2018
K.A. RAJAMOHANAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
February 28, 2018
K.A. SALIM Vs. KERALA STATE ELECTRICITY BOARD LIMITED
February 7, 2018
K.A.JYOTHI Vs. SIVADASAN (DIED)
November 2, 2018
K.A.RADHA Vs. STATE OF KERALA
October 10, 2018
K.A.VARGHESE Vs. THE DISTRICT EXECUTIVE OFFICER
June 18, 2018
K.B.GEORGE Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
September 26, 2018
K.B.UTHAMAN Vs. RAJANI
November 1, 2018
K.C. BIJU S/O.K.C.RAGHAVAN Vs. SANTHOSH KUMAR M.K S/O. M.K. KRISHNAN AND OTHERS
March 14, 2018
K.C. CHACKO Vs. STATE OF KERALA
March 5, 2018
K.C. CHERIAN Vs. DEPUTY TAHSILDAR(REVENUE RECOVERY) & ORS.
March 6, 2018
K.C. SANTHOSH Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
March 13, 2018
K.C. VASUDEVAN THAMPAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
July 2, 2018
K.D. GEORGE RESIDING AT PAVANA Vs. GREATER COCHIN DEVELOPMENT AUTHORITY KADAVANTHRA POST OFFICE AND OTHERS
May 24, 2018
K.E. AHAMMEDKUTTY Vs. STATE OF KERALA & ORS.
February 7, 2018
K.G SATHYANANDAN Vs. STATE OF KERALA
October 5, 2018
K.G. DIVAKARAN Vs. UNITED PHOSPHORUS LTD. & ORS.
July 18, 2018
K.G. JAYARAJ S/O.GOVINDAN Vs. K.G. BINDU D/O. K.P. GOPALAN
June 19, 2018
K.G. KURIAKOSE Vs. MOHANAN VELAYUDHAN
October 23, 2018
K.IBRAHIM, MANAGER, AKM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
November 30, 2018
K.J. JOSEPH Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE DISTRICT COLLECTORATE
January 17, 2018
K.J. JOSEPH Vs. RAMANKARY GRAMA PANCHAYATH
June 29, 2018
K.J. PETER Vs. UNION OF INDIA
March 27, 2018
K.J. PHILIP Vs. STATE OF KERALA
November 1, 2018
K.J. PHILIP Vs. STATE CO-OPERATIVE ELECTION COMMISSION
November 22, 2018
K.J. THOMAS Vs. STATE BANK OF INDIA AND OTHERS
June 18, 2018
K.K. ABRAHAM, KAKKATTUVEETTIL Vs. SARAMMA, D/O. THOMAS AND OTHERS
February 2, 2018
K.K. DILEEPKUMAR Vs. SALENA KUMARI @ SHALINI
February 27, 2018
K.K. GANGATHARAN Vs. K. ALI & ORS.
March 21, 2018
K.K. GOPI Vs. STATE OF KERALA
January 9, 2018
K.K. HARIDAS Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY TRISSUR AND OTHERS
October 30, 2018
K.K. JANARDANAN AND OTHERS Vs. GOVERNMENT OF KERALA AND OTHERS
June 11, 2018
K.K. NARAYANAN NAIR AND OTHERS Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF CO
July 19, 2018
K.K. PURUSHOTHAMAN Vs. THE COMMERCIAL TAX OFFICER
May 11, 2018
K.K. RAJESH Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY AND OTHERS
May 25, 2018
K.K. RAJI Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, TAXES(A) DEPARTMENT, GOVT.SECRETARIAT AND OTHERS
January 22, 2018
K.K. SAFIA Vs. THE MANAGING COMMITTEE OF THE EDARIKKOD SERVICE CO
January 16, 2018
K.K. SREEDEVI, SREE SILPAM Vs. LABOUR COURT AND OTHER
June 6, 2018
K.K. UDAYAN, S/O. KRISHNAN NAIR Vs. STATE OF KERALA
May 21, 2018
K.K. VARGHESE AND OTHERS Vs. COCHIN PORT TRUST, COCHIN
June 13, 2018
K.K.RAJU Vs. STATE OF KERALA & ORS.
February 7, 2018
K.KRISHNAKUMAR Vs. STATE OF KERALA
September 7, 2018
K.L. JOHAR AND CO. Vs. STATE OF KERALA
January 24, 2018
K.L. MARIAMMA Vs. STATE OF KERALA
November 5, 2018
K.L. NAGPAL, S/O. DESRAJ NAGPAL AND OTHERS Vs. PAUL K.J., SON OF JOSEPH
February 7, 2018
K.LAKSHMAN LAL Vs. STATE OF KERALA
October 5, 2018
K.M. BABU Vs. M.J. VARGHESE (DELETED) AND OTHER
January 24, 2018
K.M. JACOB Vs. ELIZABETH RAJU PHILIP & ORS.
June 7, 2018
K.M. JACOB AND OTHERS Vs. STATE OF KERALA AND OTHERS
October 29, 2018
K.M. JOY Vs. PRINCY SHAJI
January 5, 2018
K.M. KUNHI KANNAN NAMBIAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 25, 2018
K.M. LATHEEF Vs. GOVERNMENT OF KERALA
October 8, 2018
K.M. LENIN AND ORS. Vs. SAMEENA NOOHU AND ORS.
April 4, 2018
K.M. LUKOSE Vs. P.MOHAMMED IBRAHIM
June 7, 2018
K.M. MUHAMMAD Vs. STATE OF KERALA AND OTHERS
January 30, 2018
K.M. MURALIDHARAN NAIR, S/O. K.G. MADHAVAN NAIR AND ANR. Vs. THE STATE OF KERALA AND OTHERS
June 11, 2018
K.M. NALINI Vs. STATE OF KERALA AND OTHERS
June 13, 2018
K.M. NOUFAL Vs. RADHIKARISHNAN B. S/O. BHASKARAN PANICKER AND OTHERS
April 11, 2018
K.M. RAMANI AND ANOTHER Vs. STATE OF KERALA AND OTHERS
June 8, 2018
K.M. SADANANDA BABU Vs. THE GENERAL MANAGER, CANNANORE SHIPPING AND WEAVING MILLS
June 5, 2018
K.M. SHEEJA Vs. STATE OF KERALA
February 20, 2018
K.M.GOVINDAN NAMBEESAN Vs. STATE OF KERALA
October 10, 2018
K.M.GOVINDRAJA Vs. THE KASARAGOD DISTRICT CO-OPERATIVE BANK LIMITED
October 10, 2018
K.M.JOY Vs. THE PARISTHITHY SAMRAKSHANA JANAKEEYA SAMITHI REPRESENTED
February 28, 2018
K.M.MOSAH Vs. THE SECRETARY CORPORATION OF COCHINSHANMUGHAM ROAD
November 1, 2018
K.M.RAVICHANDRAN Vs. STATE OF KERALA
October 10, 2018
K.M.UMMER Vs. STATE OF KERALA
October 4, 2018
K.MANIKANDAN Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT, GOVT.SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
October 31, 2018
K.MOHANAN, S/O. KOCHAPPY Vs. P.THANKAMMA, D/O. PACHY
October 9, 2018
K.MOHANDAS Vs. THE KAKKATTIL CO-OPERATIVE RURAL DEVELOPMENT BANK LTD.
September 26, 2018
K.N. ANIL KUMAR S/O. NARAYANAN Vs. RAJENDRAN NAIR BHAGYA LEXMI FINANCE, (LEKSHMI BHAVAN) AND ANR.
June 5, 2018
K.N. GOPAKUMAR Vs. KUMARI MINI AND OTHER
June 21, 2018
K.N. KRISHNAKUMAR Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY AND OTHERS
July 23, 2018
K.N. LALITHAMMAL Vs. R. ANILKUMAR AND OTHERS
October 24, 2018
K.N. SAMEERANAN NAIR Vs. T.K. SANTHAKUMARI, SUB DIVISIONAL OFFICE (COMMERCIAL) P.S.M. LTD. AND OTHERS
January 4, 2018
K.N. SANTHOSH AND OTHERS Vs. STATE OF KERALA
March 7, 2018
K.N. SIDHARDHAN Vs. THE CHIEF INFORMATION COMMISSIONER AND ANOTHER
June 5, 2018
K.N.CHANDRAN Vs. THE LAND REVENUE COMMISSIONER
November 5, 2018
K.O. THOMAS Vs. BIJU AND OTHERS
July 4, 2018
K.P CHANDRASENAN Vs. RAJALAKSHMI AND OTHERS
October 30, 2018
K.P. GEORGE Vs. THE COMMISSIONER OF CIVIL SUPPLIES & ORS.
May 23, 2018
K.P. GEORGE AND ORS. Vs. THIROOR SERVICE CO
January 15, 2018
K.P. GOPINATHAN, S/O. LATE CHATHAPPAN AND OTHERS Vs. MALABAR DEVASWOM BOARD AND OTHERS
February 9, 2018
K.P. MOHANAN Vs. CHANDRAMOHAN
March 19, 2018
K.P. RADHAKRISHNAN, PRESIDENT,NADUVANNUR REGIONAL CO Vs. THE STATE OF KERALA AND OTHERS
February 28, 2018
K.P. ROY AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 24, 2018
K.P. SHAHUL HAMEED Vs. STATE OF KERALA AND OTHERS
June 28, 2018
K.P. SURESH M/S.KNP STORES, MUTHUVARA, THRISSUR DISTRICT Vs. AGRL. INCOME TAX AND COMMERCIAL TAX OFFICER THRISSUR
October 26, 2018
K.P.ABDUL BASHITH Vs. JAMSHEED M.
November 28, 2018
K.P.KURIAN Vs. PASTOR P.V.ISSAC
June 18, 2018
K.P.MANOJ, S/O.SIVASANKARAN Vs. THE STATE OF KERALA
January 12, 2018
K.P.MATHAIKUNJU Vs. KUKRIACHAN K.K.
October 10, 2018
K.P.PETER Vs. TRIPUNITHURA MUNICIPALITY
September 26, 2018
K.P.SADASIVAN Vs. KOZHIKODE CORPORATION
August 20, 2018
K.P.SUKUMARAN Vs. THE KERALA STATE ROAD TRANSPORT CORPORATION
November 1, 2018
K.P.VASU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
September 12, 2018
K.P.VISALAKSHY Vs. N.J.CHATHU
September 25, 2018
K.PREMARAJAN Vs. STATE OF KERALA
September 26, 2018
K.R MARTIN Vs. ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD
November 14, 2018
K.R. HASHIR, Vs. GOVERNMENT OF KERALA & ORS.
February 26, 2018
K.R. SINIMOL Vs. LOCAL REGISTRAR OF MARRIAGES (COMMON)
March 2, 2018
K.R.BALARAJ Vs. THE SECRETARY TO THE GOVERNMENT, REVENUE DEPARTMENT & ORS.
February 9, 2018
K.R.PRASANNAKUMAR Vs. THE TAHSILDAR
September 27, 2018
K.RAJAN Vs. STATE OF KERALA
October 1, 2018
K.RAMANKUTTY, KUMMATH HOUSE Vs. DEVASWOM COMMISSIONER, TRAVANCORE DEVASWOM BOARD
October 9, 2018
K.S. ABDUL KAREEM Vs. STATE OF KERALA
May 21, 2018
K.S. AJITH KUMAR Vs. KERALA LOK AYUKTA AND OTHERS
July 23, 2018
K.S. DISTILLERIES LTD. Vs. UNION OF INDIA
March 15, 2018
K.S. JOY Vs. STATE OF KERALA AND OTHERS
October 30, 2018
K.S. SABU Vs. UNION OF INDIA
February 26, 2018
K.S. SREEJITH AMBADY, PONKAM, PUNNAMMOODU Vs. STATE OF KERALA
January 9, 2018
K.S. SREEKUMAR @ SREEKUMAR Vs. SECRETARY ANIMAL WELFARE BOARD OF INDIA AND OTHERS
June 20, 2018
K.S. SYRIAC Vs. A.M. ISMAIL
October 16, 2018
K.S.ABDUL RAZZAC Vs. THE DEPUTY SUPERINTENDENT OF POLICE
October 9, 2018
K.S.AJIKUMAR Vs. STATE OF KERALA
October 10, 2018
K.S.E. LTD. Vs. SOUTHERN RAILWAYS
January 16, 2018
K.SIVADAS Vs. G.SOMAN
September 25, 2018
K.SIVAMANI Vs. THE STATE
March 20, 2018
K.SUDHIKUMAR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
November 2, 2018
K.SUNIL KUMAR Vs. STATE OF KERALA
October 23, 2018
K.T. JOSEPH Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
K.T. JOSEPH Vs. POWER GRID CORPORATION OF INDIA LIMITED (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
April 12, 2018
K.T. KURUNGOTTUKANDI RARICHAKUTTY Vs. ARANDA RARICHAN
November 1, 2018
K.T. MARY Vs. VAYALALI PAVITHRAN AND OTHERS
July 24, 2018
K.T. PHILIP Vs. ANNAMMA @ ALEES
March 26, 2018
K.T. PRADEEP Vs. SULTHAN BATHERY MUNICIPALITY REPRESENTED BY ITS SECRETARY SULTAN BATHERY AND OTHERS
October 30, 2018
K.T. SIDHEEQUE Vs. K.V. HASEENA
June 21, 2018
K.T. SUDHARSHANAN Vs. UNION OF INDIA
September 28, 2018
K.T. THOMAS Vs. ASSISTANT ENGINEER
October 4, 2018
K.T. UNNIKRISHNAN, Vs. AUTHORISED OFFICER, U.C.O. BANK, M.G. ROAD, RAVIPURAM, ERNAKULAM
February 9, 2018
K.T.ABDUL LATHEEF Vs. STATE OF KERALA
September 10, 2018
K.T.MURALEE MOHANAN Vs. THE CORPORATION BANK
October 10, 2018
K.T.VASUDEVAN,S/O.K.T APPU Vs. KERALA AGRICULTURAL UNIVERSITY REP. BY IT REGISTRAR
October 10, 2018
K.U. VIPIN Vs. COMMERCIAL TAX OFFICER
January 18, 2018
K.V RAJENDRAN Vs. STATE OF KERALA AND OTHERS
January 9, 2018
K.V. BOSE Vs. STATE OF KERALA AND OTHER
October 24, 2018
K.V. JOSHY AND C.K. PAUL Vs. ASST. COMMISSIONER (ASSESSMENT), COMMERCIAL TAXES SPECIAL CIRCLE AND OTHER
October 26, 2018
K.V. KRISHNAN Vs. EXCISE INSPECTOR, BADIDKA RANGE, KASARAGOD DISTRICT AND OTHERS
February 14, 2018
K.V. PRASAD AND OTHERS Vs. UNITED INDIA INSURANCE LTD.
March 23, 2018
K.V. SAJESH Vs. STATE OF KERALA
July 30, 2018
K.V. SATHYAPALAN AND OTHERS Vs. MRS. SUSAMMA RAJAN AND OTHERS
February 7, 2018
K.V. SHANMUGHAN Vs. T.K. SULOCHANA
March 27, 2018
K.V. SOORYANARAYANA DAS AND 33 OTHERS Vs. THE SPECIAL TAHSILDAR, COCHIN DEVASWOM BOARD, THRISSUR AND OTHERS
February 5, 2018
K.V. SUDHEER BABU Vs. N. BALAKRISHNAN
October 25, 2018
K.V. VISWANATHAN Vs. STATE OF KERALA
October 24, 2018
K.V. VISWANATHAN Vs. STATE OF KERALA
September 13, 2018
K.V.M. HOSPITAL Vs. DISTRICT POLICE CHIEF, ALAPPUZHA
February 2, 2018
K.Y. RASILA, D/O. YUSUF AND ANR. Vs. CORPORATION OF COCHIN, REPRESENTED BY ITS SECRETARY MAIN OFFICE, COCHIN CORPORATION AND ORS.
June 12, 2018
KABEER Vs. DISTRICT COLLECTOR, THRISSUR, COLLECTORATE AYYANTHOLE AND OTHERS
February 15, 2018
KABEER Vs. STATE OF KERALA
October 31, 2018
KABEER Vs. STATE OF KERALA
February 1, 2018
KABEER M.M Vs. SUB INSPECTOR OF POLICE ATHIRAPPILLY POLICE STATION
October 9, 2018
KABEER TRADERS REPRESENTED BY ITS MANAGING PARTNER Vs. STATE TAX OFFICER, GOODS AND SERVICE TAX DEPARTMEN
January 18, 2018
KABEER, S/O. ABDULLA Vs. STATE OF KERALA
January 1, 2018
KADAKAMPALLY MANOJ Vs. STATE OF KERALA
November 1, 2018
KADAR BANU AND OTHERS Vs. THE UNITED INDIA INSURANCE COMPANY LTD.
June 26, 2018
KADAVLLUR GRAMA PANCHAYATH Vs. A.C. DAVID
April 4, 2018
KADEEJA Vs. MUHAMMADALI
September 7, 2018
KADEEJA K.V. Vs. DHANOOP T. AND OTHER
March 5, 2018
KADEESA AND OTHERS Vs. GOVINDANKUTTY NAIR AND OTHERS
March 26, 2018
KADHRU R S Vs. STATE OF KERALA REP BY GOVERNMENT SECRETARY
June 12, 2018
KADHRU R S D/O RAMABHADRAN PILLAI Vs. STATE OF KERALA REPRESENTED BY GOVERNMENT SECRETARY
July 20, 2018
KAIKKANDI THANOOJA Vs. ASHOKAN C.K.
January 15, 2018
KAILAS Vs. STATE OF KERALA
September 14, 2018
KAIPUZHA COCONUT PRODUCER COMPANY LTD. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
January 23, 2018
KAIRALI GRANITES N H BYE PASS VYTILLA Vs. ASST STATE TAX OFFICER
May 15, 2018
KAJA HUSSAIN V Vs. STATE OF KERALA
June 25, 2018
KAKKAD JUMUHATH PALLI MAHALLU COMMITTEE Vs. UNION OF INDIA REPRESENTED BY PRINCIPAL SECRETARY AND OTHERS
October 26, 2018
KAKKANAM KOTTATH ARAVINDAKSHAN Vs. THAYYIL PUTHIYAPURAYIL ANILKUMAR KAKKANAM KOTTATH HOUSE AND OTHERS
January 10, 2018
KAKKOTHKAVUNGAL SUDHEER Vs. K.K. CHITHRALEKHA
July 5, 2018
KAKKOTHKAVUNGAL SUDHEER Vs. K K CHITHRALEKHA
July 5, 2018
KALADHARAN AND OTHERS Vs. STATE OF KERALA
March 20, 2018
KALAGRUHAM MUSIC SCHOOL Vs. JOINT REGIONAL TRANSPORT OFFICER
June 26, 2018
KALAKUMARI S. TEACHER Vs. STATE OF KERALA AND OTHERS
July 16, 2018
KALANDIYIL SOMANATHAN, AZHIYOOR AMSOM, CHOMBAL DESOM BADAGARA TALUK AND OTHERS Vs. PONNAMBATH KALANDY LAKSHMANAN CHEVAYOOR AMSOM, DESOM
February 6, 2018
KALATHIL MUNEERA D/O MAHAMOOD Vs. STATE OF KERALA
July 5, 2018
KALLAN LAKSHMANAN S/O UNNI Vs. ROBBAN VIAGO S/O WILLAM VIAGO
July 16, 2018
KALLARA GRAMA PANCHAYATH AND OTHERS Vs. RENJI S. AND OTHERS
May 31, 2018
KALLARAMBAN MOHAMMED S/O. MOIDEEN KUTTY, THARAYIL HOUSE Vs. B.K. MAIMOONATH, BHAGAVATHI KAVUNGAL
June 21, 2018
KALYAN TOURIST HOME Vs. STATE OF KERALA
April 13, 2018
KALYANA SUNDARI THOMAS Vs. STATE OF KERALA
July 25, 2018
KAMAL Vs. ICICI BANK LTD
February 26, 2018
KAMAL Vs. STATE OF KERALA
November 9, 2018
KAMAL JAYARAJAN C. NO. 2959 Vs. STATE OF KERALA
January 30, 2018
KAMALA Vs. PADMINI
September 17, 2018
KAMALA M V W/O T MUKUNDAN Vs. UNITED INDIA INSURANCE CO LTD CHOVVA BRANCH
January 17, 2018
KAMALAKSHA S/O KITTANNA DEVADIGA Vs. JALAJAKSHI W/O VAMANA DEVADIGA
February 23, 2018
KAMALAKSHI Vs. AUTHORISED OFFICER THE PATHANAMTHITTA DISTRICT CO
May 4, 2018
KAMALAKSHI Vs. PRESIDING OFFICER, MAINTENANCE TRIBUNAL & SUB COLLECTOR
July 9, 2018
KAMALAMMA Vs. UNION OF INDIA
July 24, 2018
KAMALASANAN S/O MADHAVAN Vs. TINTU SADASIVAN D/O SADASIVAN
July 16, 2018
KAMALUDHEEN N K Vs. ABDUL JALEEL
March 28, 2018
KAMARUDEENKUTTY Vs. ASOKAN
July 27, 2018
KAMARUDHEEN THAYYIL S/O HANEEFA Vs. THOTTASSERY SULAIMAN S/O MOHAMMEDKUTTY HAJI
February 15, 2018
KAMARUNISSA AND OTHERS Vs. NEW INDIA INSURANCE COMPANY LTD.
March 1, 2018
KANAKADASAN S/O.KARUPPAN Vs. GENERAL MANAGER,DISTRICT INDUSTRIES CENTRE
October 9, 2018
KANAKAMMA Vs. REVENUE DIVISIONAL OFFICER
January 16, 2018
KANARAN Vs. STATE OF KERALA
July 16, 2018
KANCHANA KUMARI Vs. STATE OF KERALA
January 30, 2018
KANDOTH VEETTIL NANI Vs. PUTHENPURAYIL @ UTHAN SAROJINI
October 10, 2018
KANHIKAVU KUNJIKISHNAN Vs. ALI KOYA
December 7, 2018
KANIPPAYOOR SERVICE CO-OPERATIVE BANK LTD. Vs. THE DY. SUPERINTENDENT OF POLICE KUNNAMKULAM
October 9, 2018
KANJIRAVILAKOM DEVI TEMPLE (DEITY) AND ORS. Vs. SECRETARY, CORPORATION OF THIRUVANANTHAPURAM, CORPORATION BUILDINGS AND ORS.
March 1, 2018
KANNAKULATHIL VEETTIL VINOD Vs. STATE OF KERALA
March 21, 2018
KANNAMPARAMBU JUMATH PALLI PARIPALANA COMMITTEE Vs. THE STATE OF KERALA AND OTHERS
March 2, 2018
KANNAN @ VAISAKH Vs. STATE OF KERALA
November 1, 2018
KANNAN T V THAYYIL PARAMBIL Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
February 21, 2018
KANNAN.P.G. Vs. STATE OF KERALA
January 4, 2018
KANNANTHARA ELIYAMMA Vs. STATE OF KERALA
March 8, 2018
KANNUR DISTRICT EX-SERVICEMEN MULTI PURPOSE CO-OPERATIVE SOCIETY LTD. Vs. SIVADASAN
February 22, 2018
KANNUR LULU GOLD LIMITED Vs. LULU INTERNATIONAL SHOPPING MALL PRIVATE LIMITED
May 22, 2018
KANNUR UNIVERSITY REPRESENTED BY ITS REGISTRAR Vs. NAVEENA, D/O VALSALAN P K
March 21, 2018
KANNUR UNIVERSITY, MANGATTUPARAMBA Vs. R K SUNIL KUMAR
March 13, 2018
KAPICO KERALA RESORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
August 6, 2018
KARERAN NADI Vs. THE SUPERINTENDENT OF POLICE, MALAPPURAM
January 25, 2018
KARIKKAMANCODE SERVICE CO-OPERATIVE BANK LIMITED NO.1119 Vs. THE CIRCLE INSPECTOR OF POLICE/STATION HOUSE OFFICER
November 22, 2018
KARIM KODUMAYIL Vs. E. SALIM & ORS.
February 7, 2018
KARIMBIL HAMZA, Vs. STATE OF KERALA
December 14, 2018
KARSHAKA SANGHATANA AYKYAVEDI Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
February 5, 2018
KARTHIANI Vs. S.I. OF POLICE AND OTHERS
August 2, 2018
KARTHIKA B.K. Vs. STATE OF KERALA
September 17, 2018
KARTHIKA K Vs. UNION OF INDIA REPRESENTED BY SECRETARY
April 12, 2018
KARTHIKEYAN P Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES [GENERAL]
March 6, 2018
KARTHIKEYAN.P Vs. JOINT REGISTRAR OF CO-OPERATIVE
March 6, 2018
KARUNAKARAN P Vs. KANNUR DISTRICT CO-OPERATIVE BANK LTD
July 10, 2018
KARUPARAMBIL MUHAMMED Vs. DIVISIONAL FOREST OFFICER
July 11, 2018
KARUTHAPARAMBA-MYSORE MALA ROAD VIKASANA SAMITHI Vs. IMBICHIMOYI S/O PARATHARIPPAYIL AYAMMADKUTTY MUSALIYAR
June 26, 2018
KARUVANGADN MUKTHAR Vs. STATION HOUSE OFFICER
December 4, 2018
KATHRINAL BRIDGETTE @ LEELAMMA Vs. SECRETARY TO GOVERNMENT
October 23, 2018
KAUMARI KESAVAN Vs. UNION OF INDIA
May 30, 2018
KAVERI PET AND POLYFORMS PVT. LTD. Vs. UNION OF INDIA
January 11, 2018
KAVITHA Vs. STATE OF KERALA
October 16, 2018
KAVITHA D.K., D/O. DIVAKARAN (LATE) Vs. THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION AND OTHERS
April 10, 2018
KAVITHA K P D/O P RAGHAVAN Vs. JAYAPRAKASHAN P S/O GOVINDAN
June 1, 2018
KAVITHA K S Vs. MANEESH P M
July 9, 2018
KAVUMPURATH BHANUMATHI Vs. REVENUE DIVISIONAL OFFICER PERINTHALMANNA
March 19, 2018
KAVYAKALA D/O BELTHAZAR Vs. CHAIRPERSON CHILD WELFARE COMMITTEE GOVERNMENT
July 27, 2018
KEERANDAKATH AYOOB, S/O. ALI Vs. STATE, S.H.O., CHAKKARAKAL
March 23, 2018
KELI Vs. THE ALATHUR PRIMARY CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD.
September 10, 2018
KENT CONSTRUCTION PVT. LTD. Vs. CORPORATION OF KOCHI & ORS.
February 1, 2018
KENT CONSTRUCTIONS PVT LTD Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
August 7, 2018
KERALA AGRICULTURAL UNIVERSITY VELLANIKKARA Vs. SARALA K R W/O T G MADHAVANKUTTY
April 13, 2018
KERALA BAR HOTELS ASSOCIATION REGISTERED OFFICE AT 35/1598 Vs. DISTRICT REGISTRAR (GENERAL) COLLECTORATE
September 6, 2018
KERALA BUS TRANSPORT ASSOCIATION AND OTHERS Vs. GOVERNMENT OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT AND OTHERS
October 30, 2018
KERALA CIVIL JUDICIAL STAFF ORGANISATION Vs. STATE OF KERALA
October 15, 2018
KERALA CO-OP. DEV. AND WELFARE FUND BOARD Vs. UNION OF INDIA
January 30, 2018
KERALA CO-OPERATIVE EMPLOYEES FRONT, WAYANAD DISTR Vs. GOVERNMENT OF KERALA
April 10, 2018
KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD Vs. K T MATHEW\ GENERAL MANAGER
July 25, 2018
KERALA COIR WORKERS WELFARE FUND BOARD Vs. P K MOHANACHANDRAN PILLAI SUB OFFICER KERALA COIR WORKERS WELFARE FUND BOARD
July 31, 2018
KERALA CRICKET ASSOCIATION Vs. STATE OF KERALA
June 5, 2018
KERALA ELECTRICAL AND ALLIED ENGINEERING CO LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES P
February 16, 2018
KERALA FINANCIAL CORPORATION HEAD OFFICE,VELLAYAMBALAM,THIRUVANANTHAPURAM Vs. KERALA LOK AYUKTA LEGISLATIVE COMPLEX,THIRUVANANTHAPURAM
July 19, 2018
KERALA FINE ARTS SOCIETY REPRESENTED BY ITS SECRETARY Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
July 2, 2018
KERALA FOOT BALL ASSOCIATION Vs. DILSHA
July 10, 2018
KERALA FOREST DEVELOPMENT CORPORATION LTD Vs. T L MOHAN F/O LATE SREEKANTH MOHAN
March 14, 2018
KERALA FOREST DEVELOPMENT CORPORATION STAFF UNION Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY,GOV
May 21, 2018
KERALA GRAMIN BANK Vs. SUB REGISTRAR SUB REGISTRY OFFICE
June 28, 2018
KERALA GRAMIN BANK HEAD OFFICE Vs. SUB REGISTRAR SUB REGISTRY OFFICE MAKKARAPARAMBUMALAPPURAM DISTRICT
October 24, 2018
KERALA GRAMIN BANK, REPRESENTED BY ITS GENERAL MANAGER, KGB TOWERS AND OTHERS Vs. KOLAPPA PILLAI
October 24, 2018
KERALA HEALTH RESEARCH & WELFARE SOCIETY AND OTHER Vs. V. ACHUTHAN NAIR AND OTHERS
February 28, 2018
KERALA HIGH COURT EMPLOYEES UNION AND OTHERS Vs. STATE OF KERALA AND OTHERS
July 30, 2018
KERALA HIGH COURT TYPIST COPYIST ASSOCIATION Vs. HIGH COURT OF KERALA
January 9, 2018
KERALA HOUSING FINANCE LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 8, 2018
KERALA N.G.O.SANGH Vs. STATE OF KERALA
October 9, 2018
KERALA PRIVATE HOSPITAL ASSOCIATION Vs. STATE OF KERALA
April 3, 2018
KERALA PRIVATE HOSPITALS ASSOCIATION, REPRESENTED Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
April 10, 2018
KERALA PUBLIC SERVICE COMMISSION Vs. JYOTHIS T.S
November 21, 2018
KERALA PUBLIC SERVICE COMMISSION Vs. MANOJ KUMAR. K.
March 1, 2018
KERALA PUBLIC SERVICE COMMISSION Vs. KRISHNAKUMAR V V
January 5, 2018
KERALA PUBLIC SERVICE COMMISSION Vs. DR.ARUN SACHU
October 22, 2018
KERALA PUBLIC SERVICE COMMISSION Vs. DISTRICT OFFICER
March 1, 2018
KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY SECRETARY Vs. THIRTHA THANKAKUTTAN
June 12, 2018
KERALA REAL ESTATE WORKERS UNION (KRWU) Vs. PARAPURATH MUHAMMED KUTTY HAJI
March 20, 2018
KERALA STATE AND ORS. Vs. BRIJIT AND ORS.
March 28, 2018
KERALA STATE BEVEARAGES, (MANUFACTURING & MARKETING)CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 26, 2018
KERALA STATE BEVERAGES Vs. STATE POLICE CHIEEF, THIRUVANANTHAPURAM
July 16, 2018
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), THIRUVANANTHAPURAM
April 13, 2018
KERALA STATE BEVERAGES (MANUFACTURING AND MARKETIN Vs. KRISHNA KUMAR R U D CLERK
April 4, 2018
KERALA STATE CO-OPERATIVE BANK LTD Vs. KERALA CO-OPERATIVE OMBUDSMAN
April 3, 2018
KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION Vs. MUPPAINAD SERVICE CO-OPERATIVE BANK LTD
February 23, 2018
KERALA STATE COIR CORPORATION LTD Vs. STATE BANK OF INDIA
January 31, 2018
KERALA STATE ELECTRICITY BOARD Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
May 21, 2018
KERALA STATE ELECTRICITY BOARD Vs. P L LAWARENCE & COMPANY
July 9, 2018
KERALA STATE ELECTRICITY BOARD AND ANOTHER Vs. M/S. BINANI ZINC LTD. AND ANOTHER
June 26, 2018
KERALA STATE ELECTRICITY BOARD AND ANOTHER Vs. BINANI ZINC LTD. AND ANOTHER
June 26, 2018
KERALA STATE ELECTRICITY BOARD AND OTHERS Vs. HOTEL MARIYA AND ANOTHER
June 26, 2018
KERALA STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR KERALA STATE ELECTRICITY BOARD LIMITED
May 31, 2018
KERALA STATE ELECTRICITY BOARD LIMITED Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
February 28, 2018
KERALA STATE ELECTRICITY BOARD LTD VAIDYUTHI BHAVAN, PATTAM Vs. K K ABDUL KAREEM
July 24, 2018
KERALA STATE ELECTRICITY BOARD LTD. Vs. HINDUSTHAN CONSTRUCTION COMPANY
September 19, 2018
KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS Vs. SHERLY N ASSISTANT ENGINEER (ELECTRICAL)
January 16, 2018
KERALA STATE EMPLOYEES PENSION BOARD Vs. P M PADMAKUMARI
November 29, 2018
KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. SYAMALA T , D/O THANKAKKA
June 19, 2018
KERALA STATE FINANCIAL ENTERPRISES LTD Vs. LOK AYUKTA LEGISLATURE COMPLEX
April 4, 2018
KERALA STATE HANDLOOM WEAVERS CO Vs. DEPUTY LABOUR COMMISSIONER AND OTHERS
May 24, 2018
KERALA STATE PUBLIC SERVICE COMMISSION Vs. A. JALAJA, ALAYAM
August 8, 2018
KERALA STATE REPRESENTED BY CHIEF SECRETARY, TRIVA Vs. DISTRICT COLLECTOR, ERNAKULAM
March 28, 2018
KERALA STATE RETAIL RATION DEALERS ASSOCIATION REPRESENTED BY GENERAL SECRETARY Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
July 3, 2018
KERALA STATE ROAD TRANSPORT CORPORATION Vs. P.R. BEEDHAVA ROY AND OTHERS
January 10, 2018
KERALA STATE ROAD TRANSPORT CORPORATION & ORS. Vs. E. VIJAYAN, PUMP OPERATOR, K.S.R.T.C.
June 19, 2018
KERALA STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. K. THANKAN, EMPANELLED DRIVER, KSRTC
February 1, 2018
KERALA STATE ROAD TRANSPORT CORPORATION TRANSPORT BHAVAN Vs. SAJU VARKEY MULAVARICKAL HOUSE
August 20, 2018
KERALA STATE ROAD TRANSPORT CORPORATION TRANSPORT HOUSE, Vs. SOUMYA, NADUKANNI
September 6, 2018
KERALA STATE SPORTS COUNCIL Vs. ROHINI PRASAD
December 4, 2018
KERALA STATE WAQF BOARD Vs. T.M.ABDUL SALAM
December 3, 2018
KERALA STATE WARE HOUSING CORPORATION LTD Vs. DIVAKARAN THAMPI METHANATH
March 15, 2018
KERALA TABLE TENNIS ASSOCIATION Vs. KERALA STATE SPORTS COUNCIL
November 29, 2018
KERALA TABLE TENNIS ASSOCIATION Vs. KERALA STATE SPORTS COUNCIL
December 12, 2018
KERALA TRANSPORT COMPANY Vs. REGIONAL TRANSPORT OFFICER
July 20, 2018
KERALA URBAN BANK STAFF ORGANIZATION, TRIVANDRUM CO-OPERATIVE URBAN BANK LIMITED Vs. STATE OF KERALA
July 3, 2018
KERALA VIKASANA NIDHI LIMITED Vs. DISTRICT POLICE CHIEF, PALAKKAD
May 29, 2018
KERALA WATER AUTHORITY, REPRESENTED BY ITS MANAGING DIRECTOR Vs. DEVAKUMAR T S , S/O D THAPASIMUTHU
July 31, 2018
KERALA WATER AUTHORITY, VELLAYAMBALAM Vs. INDUSTRIES COMMISSIONER
July 25, 2018
KESAVADASAPURAM WELFARE CO-OPERATIVE SOCIETY LTD Vs. S SREEKANTAN NAIR
March 27, 2018
KESAVAN NAMBOODIRI Vs. B.S. RADHAKRISHNAN
December 4, 2018
KEVIN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
June 5, 2018
KEZHUVEETTIL GOPALAKRISHNAN NAIR Vs. EXECUTIVE OFFICER AND OTHERS
February 19, 2018
KHADEEJA Vs. STATE OF KERALA
September 18, 2018
KHADEEJA Vs. THE DISTRICT COLLECTOR MALAPPURAM AND OTHERS
June 29, 2018
KHADEEJA AND OTHERS Vs. KERALA STATE ELECTRICITY BOARD LIMITED AND OTHERS
March 19, 2018
KHADEEJA C. W/O. NAZAR K Vs. SUPERINTENDENT OF POLICE KANNUR, PIN 670 001
March 14, 2018
KHADER @ ABDUL KHADER Vs. STATE OF KERALA
November 5, 2018
KHANI Vs. STATE OF KERALA
November 1, 2018
KHATHAD Vs. STATE OF KERALA
September 19, 2018
KILIKOLLOOR VALIYAPALLY MUSLIM JAMA Vs. MUHAMMED SHAFI
January 29, 2018
KIMS HEALTH CARE MANAGEMENT LTD. Vs. STATE OF KERALA OTHERS
March 27, 2018
KINDER WOMENS HOSPITAL & FERTILITY CENTRE PRIVATE Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
March 13, 2018
KINFRA INDUSTRIES CHAMBER Vs. THE STATE OF KERALA
November 14, 2018
KINTEL MUHAMMED Vs. SAFOORA E.
November 15, 2018
KIRAN Vs. STATE OF KERALA
November 21, 2018
KIRAN KUMAR Vs. BINI MARIM CHANDI
October 11, 2018
KIRAN.V Vs. DISTRICT POLICE CHIEF, PATHANAMTHITTA PATHANAMTHITTA DISTRICT, PIN
May 28, 2018
KIRAN SHAJI Vs. STATE OF KERALA
September 3, 2018
KITEX GARMENTS LIMITED Vs. COMMISSIONER OF CUSTOMS
August 8, 2018
KITEX GARMENTS LTD Vs. ASSISTANT STATE TAX OFFICER STATE GOODS AND SERVICE TAX DEPARTMENT
October 11, 2018
KITEX LTD Vs. ASSISTANT SALES TAX OFFICER KERALA STATE GST DEPAR
January 23, 2018
KIZHAKKAYIL CHOYIKUTTY (DIED), S/O. KANARAN AND OTHERS Vs. STATE OF KERALA
July 18, 2018
KIZHAKKE PURAKKAL KOLAKKAT MUSTHAFA AND OTHERS Vs. SUMMAYYA M.K.
March 1, 2018
KIZHAKKEKARA MAHILA SAMAJAM, KOTTARAKARA, REP BY ITS PRESIDENT RAJALEKHA Vs. KOTTARAKKARA GRAMA PANCHAYATH REP BY ITS SECRETARY
August 3, 2018
KIZHAKKEPURAYIL LAKSHMANAN AND OTHERS Vs. M.V. VALSAN AND OTHERS
July 5, 2018
KMK GRANITES VELLADIKUNNU AND OTHER Vs. NAGALASSERY GRAMA PANCHAYAT KOOTTANADU P.O AND OTHER
October 30, 2018
KNR WALAYAR TOLLWAYS PVT LTD Vs. COMMERCIAL TAX OFFICER
March 14, 2018
KOCHAMMINI THAMPURAN Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LAW AND PUBLIC ADMINISTRATION
July 12, 2018
KOCHAPPAN Vs. STATE OF KERALA
February 27, 2018
KOCHI REFINERIES LTD. Vs. STATE OF KERALA, REPRESENTED BY JOINT COMMISSIONER (LAW), COMMERCIAL TAXES, ERNAKULAM
November 1, 2018
KOCHI REFINERIES LTD., AMBALAMUGAL Vs. STATE OF KERALA
July 13, 2018
KOCHUKUMAR.D Vs. THE DISTRICT COLLECTOR
November 29, 2018
KOCHUKUNJU, PARANTHADI VADAKKEKKARA PUTHEN VEEDU Vs. STATE OF KERALA
June 22, 2018
KOCHURANI BABY Vs. STATE TAX OFFICER, KOTTAYAM AND OTHERS
May 21, 2018
KODAKKAD NUSRATHUL ISLAM MAHALLU COMMITTEE PRESIDENT P.K. IMBICHIKOYA THANGAL AND OTHERS Vs. HASSAINAR MUSLIAR AND OTHERS
March 7, 2018
KODAKKADAN SAJITHA D/O MOIDEENKUTTY Vs. STATE OF KERALA
July 11, 2018
KODANCHERY SURENDRAN Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD.
February 27, 2018
KODIYERI GOPALAKRISHNA MENON Vs. COMMISSIONER
August 31, 2018
KODIYERI GOPALAKRISHNA MENON Vs. DEPUTY COMMISSIONER, MALABAR DEVASWOM BOARD
March 27, 2018
KOHINOOR FLOORS PVT. LTD. Vs. STATE TAX OFFICER
July 12, 2018
KOLAKKADAN NOUSHAD @ MON Vs. STATION HOUSE OFFICER
July 25, 2018
KOLAKKATTIL SIDDIQUE,S/O.CHEKKUTTY Vs. STATE OF KERALA
October 9, 2018
KOLARI NATHAN PARAMBU CHATHU Vs. VAZHAYIL SIVADASAN
March 22, 2018
KOLLAM DISTRICT CO Vs. KERALA STATE COMMISSION FOR SCHEDULED CASTE AND SCHEDULED TRIBE AYYANKALI BHAVAN AND OTHERS
June 14, 2018
KOLLAM DISTRICT CO-OPERATIVE BANK LIMITED Vs. GOPINATHAN NAIR
May 25, 2018
KOLLOLI MUJEEB @ MAJEED Vs. NASEEBA AND OTHERS
January 30, 2018
KOMALAM K.T. Vs. K. RAJAN
January 17, 2018
KOMALAN , S/O MADHAVAN Vs. SENIOR GEOLOGIST, MINING & GEOLOGY DEPARTMENT, ALAPPUZHA DISTRICT
July 3, 2018
KOMALAVALLI Vs. SNEHALATHA AND ORS.
February 14, 2018
KOMALAVALLY AND OTHER Vs. THE BRANCH MANAGER NATIONAL INSURANCE CO LTD
February 16, 2018
KOOTHALI SERVICE CO Vs. ASSISTANT REGISTRAR OF CO
May 30, 2018
KOOTTIKKAL GRAMA PANCHAYATH Vs. VAZHATHARA GRANITES AND AGGREGATES PVT. LTD.
May 21, 2018
KOOTTIKKAL GRAMA PANCHYAT Vs. VAZHATHARA GRANITES AND AGGREGATES PVT. LTD.
June 21, 2018
KORACHANKUZHIYIL MADHAVI AND OTHER Vs. UNNIKRISHNAN, S/O.SANKARANKUTTY
January 29, 2018
KOSHY GEORGE PALOTTU MADOM Vs. STATE OF KERALA REPRESENTED BY SECRETARY AGRICULTURE DEPARTMENT GOVERNMENT SECRETARIAT
February 22, 2018
KOTHAMANGALAM AGGREGATES PRE Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
April 6, 2018
KOTTAKKUNNUMMAL ASSAINAR Vs. MUYYOTH KADEESA
July 5, 2018
KOTTAYAM MAHAL MUSLIM JAMA Vs. JASSIM AND OTHERS
March 22, 2018
KOTTAYI SERVICE CO-OPERATIVE BANK LTD. Vs. DY. C.C.E.
March 5, 2018
KOTTAYIL SUSHEELA Vs. KOTTAYIL SUMITRA AND ANOTHER
February 2, 2018
KOTTILE VALAPPIL ABDUL JABBAR S/O. KUNHAMMED HAJI Vs. MULLANTAKATH AMZA S/O. PATHUMMA
July 19, 2018
KOYAN Vs. STATE OF KERALA
April 6, 2018
KOZHIKODE CORPORATION Vs. T.P. BASHEER
July 18, 2018
KOZHIKODE DISTRICT SPORTS COUNCIL Vs. STATE OF KERALA
June 14, 2018
KOZHISSERY MOYINKUTTY AND OTHERS Vs. MUHAMMED N. AND OTHERS
March 14, 2018
KRISHNA CHANDRAN Vs. STATE OF KERALA
July 18, 2018
KRISHNA KUMAR M R Vs. STATE OF KERALA
July 4, 2018
KRISHNA KUMARI AND OTHERS Vs. V.P. SURENDRAN AND ANOTHERS
March 21, 2018
KRISHNA PANNIKKAR S/O KUTTAN PANIKKAR Vs. THE UNIVERSITY OF KERALA
March 6, 2018
KRISHNAKUMAR Vs. THE MAINTENANCE TRIBUNAL, THIRUVANANTHAPURAM
November 1, 2018
KRISHNAKUMAR Vs. COPORATION OF THIRUVANANTHAPURAM
June 27, 2018
KRISHNAKUMAR Vs. STATE OF KERALA
October 4, 2018
KRISHNAKUMAR Vs. SUBRAMANIYAN ACHARI
June 26, 2018
KRISHNAKUMAR Vs. STATE OF KERALA
June 18, 2018
KRISHNAKUMAR A V Vs. HAMZA MUSALIYAR
July 9, 2018
KRISHNAKUMAR S/O DIVAKARA KAMMATH Vs. MURUKAN S/O KAPPAYANDI PILLI
February 8, 2018
KRISHNAKUMAR S/O. MOORKATH DAMODARAN NAIR [LATE] Vs. STATE OF KERALA
June 1, 2018
KRISHNAKUMAR T.S. Vs. THE LAND TRIBUNAL OFFICE OF THE SPECIAL TAHSILDAR
October 11, 2018
KRISHNAKUMARI E Vs. T R BALAKRISHNAN
June 18, 2018
KRISHNAN Vs. STATE OF KERALA
June 7, 2018
KRISHNAN Vs. T P WILSON
June 5, 2018
KRISHNAN AND OTHERS Vs. T.P. WILSON AND OTHERS
June 5, 2018
KRISHNAN KUTTY Vs. K S MOHANAN PILLAI
March 16, 2018
KRISHNANKUTTY Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
March 8, 2018
KRISHNANKUTTY Vs. STATE OF KERALA
January 17, 2018
KRISHNANKUTTY @ APPU Vs. STATE OF KERALA
October 24, 2018
KRISHNANKUTTY NAIR AND OTHERS Vs. M.P. RENJITH KUMAR AND OTHERS
April 2, 2018
KRISHNANKUTTY, S/O. KANDAMUTHAN Vs. THE SHRIRAM GENERAL INSURANCE COMPANY LIMITED
June 25, 2018
KRISHNARAJ M V Vs. LIFE INSURANCE CORPORATION OF INDIA REPRESENTED BY
May 23, 2018
KRISHNENDU. A.S Vs. AKHIL. V.S
October 24, 2018
KSEB KARAR THOZHILALI FEDERATION Vs. KERALA STATE ELECTRICITY BOARD
April 4, 2018
KSHEMACHANDRAN S/O VIJARARAJAN VAZHUNNAVAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 15, 2018
KSHETHRA SAMRAKSHANA PRADESIKA SAMITHY, KUTTARIKKAL DEVASWOM AARAYOOR SUB GROUP NEYYATTINKARA Vs. THE SPECIAL TAHSILDAR, TDB, THIRUVANANTHAPURAM AND OTHER
March 26, 2018
KTC AUTOMOBILES (P) LTD Vs. STATE OF KERALA
June 29, 2018
KUDIVELLA SAMRAKSHANA SAMITHI REPRESENTED BY ITS ACTION COMMITTEE CONVENOR Vs. SUSHIJA SUKUMARAN
June 1, 2018
KUDUKKIL CHEMBAT KOMU MOIDEEN Vs. THE DISTRICT COLLECTOR
November 1, 2018
KUMAR Vs. STATE OF KERALA
November 29, 2018
KUMAR Vs. STATE OF KERALA
March 2, 2018
KUMAR Vs. STATE OF KERALA
September 10, 2018
KUMAR. S Vs. SARASWATHIAMMA AND OTHERS
March 8, 2018
KUMARAKOM LAKE RESORT Vs. STATE OF KERALA
November 1, 2018
KUMARAN Vs. STATE OF KERALA
June 4, 2018
KUMARAN, S/O. RAMAN AND OTHERS Vs. R. BHAVANI, W/O. GANGADHARAN AND OTHERS
February 6, 2018
KUMARI GIRIJA Vs. THE UNION OF INDIA
October 17, 2018
KUMARI INDIRA V.A. Vs. UNION OF INDIA AND ANOTHER
May 25, 2018
KUMARI MIDHU Vs. SATHYANESAN
July 10, 2018
KUMARI MINI S.S Vs. STATE OF KERALA
February 14, 2018
KUMARI P.I. PRESIDENT, THIROOR SERVICE CO Vs. THE STATE OF KERALA, (DEPUTY SUPERINTENDENT OF POLICE VACB) AND ANR.
February 6, 2018
KUMARI S. VANAJAMONY Vs. UNION OF INDIA REPRESENTED BY THE DEPUTY SECRETARY TO GOVT. AND OTHERS
October 30, 2018
KUMARI SHEEBA @ SHEEBA SANKAR Vs. N PREETHA D/O SANTHA
June 4, 2018
KUMARI VINODHINI M N Vs. KERALA PUBLIC SERVICE COMMISSION
July 19, 2018
KUMILY GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY (SPECIAL GRADE) Vs. TRIBUNAL FOR LOCAL SELF INSTITUTIONS
July 16, 2018
KUN MOTOR CO PVT LTD Vs. ASST STATE TAX OFFICER
December 6, 2018
KUN MOTOR CO. PVT. LTD. Vs. ASST. STATE TAX OFFICER
September 10, 2018
KUNCHI Vs. DISTRICT COLLECTOR
October 3, 2018
KUNCHITHANNY LABOUR CONTRACT CO-OPERATIVE SOCIETY LTD Vs. DIVISIONAL FOREST OFFICER MUNNAR IDUKKI DISTRICT
July 5, 2018
KUNDANI JAMSHEERA Vs. VELLAMPARAMBIL MUHAMMED
March 8, 2018
KUNDATTIL ABDUL NAZAR Vs. KALLOLI RASEENA
April 6, 2018
KUNHABDULLA Vs. STATE OF KERALA
January 11, 2018
KUNHABDULLA HAJI Vs. THE KANNUR CORPORATION
November 7, 2018
KUNHALAN KOZHIKKODAN Vs. ASSISTANT STATE TAX OFFICER
May 23, 2018
KUNHAPPU Vs. PARUTHUR GRAMA PANCHAYAT AND OTHERS
July 27, 2018
KUNHE @ NADUPARAMBIL CHACKO Vs. THE EXCISE INSPECTOR
April 9, 2018
KUNHIKRISHNAN V Vs. AUTHORIZED OFFICER/CHIEF MANAGER KERALA GRAMAIN BANK
October 9, 2018
KUNHIMOIDEENKUTTY Vs. MARAKKARA GRAMA PANCHAYAT
August 3, 2018
KUNHIMUHAMMED, S/O KUNHIMARAKKAN Vs. RASIYA, W/O SIDDIKUTTY
March 9, 2018
KUNHIRAMAN LIJIN NIVAS Vs. ASSISTANT REGISTRAR (GENREAL)OF CO-OPERATIVE SOCIETIES
July 23, 2018
KUNHISANKARAN NAMBIAR, S/O KUNHIKRISHNAN NAIR Vs. PRADEEP KUMAR, S/O NARAYANA KURUP
March 15, 2018
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST MANASSERY Vs. STATE OF KERALA AND OTHERS
March 12, 2018
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST MANASSERY AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
April 6, 2018
KUNHOLAN KUTTY K.M. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
KUNHOOTTAN Vs. STATE OF KERALA
June 22, 2018
KUNHOTH KUNHAMMED S/O CHOKRU Vs. RAGHAVAN S/O KANNAN
January 23, 2018
KUNJA Vs. STATE OF KERALA
July 16, 2018
KUNJALACHI Vs. KOCHAPPU RAMAN, KAKKUZHI
July 6, 2018
KUNJAN. K.T Vs. V.A. JAYANANDHAN AND OTHERS
July 5, 2018
KUNJAVA A N Vs. BUILDING CESS ASSESSMENT OFFICER
July 11, 2018
KUNJIPILLA Vs. HARIDAS
May 30, 2018
KUNJIPPALU & ORS. Vs. STATE OF KERALA & ORS.
January 31, 2018
KUNJU @ DEVASYA Vs. STATE OF KERALA
August 1, 2018
KUNJU AND ORS. Vs. JOHN AND ORS.
July 9, 2018
KUNJUKOSHY PAUL Vs. STATE OF KERALA
March 23, 2018
KUNJUKUNJU Vs. STATE OF KERALA
November 9, 2018
KUNJUMUHAMMED Vs. STATE OF KERALA
November 13, 2018
KUNNAMCHIRA SIBI @ JOSEPH, S/O ANTONY Vs. STATE OF KERALA
June 29, 2018
KUNNATH NARAYANI ALIAS THIRUMALUKUTTY Vs. KUNNATH KOCHAN ALIAS VASU
May 24, 2018
KUNNATHU MUHAMMED AND OTHERS Vs. STATE OF KERALA
March 23, 2018
KUNNUNNI CHAKRAPANI Vs. THE REVENUE DIVISIONAL OFFICER & ORS.
June 29, 2018
KURIAKOSE Vs. STATE OF KERALA
June 6, 2018
KURIAKOSE ABRAHAM Vs. THE DIVISIONAL MANAGER, ICICI LOMBORD GENERAL INSURANCE CO. LTD.
June 25, 2018
KURIAKOSE K K S/O KURIAKOSE Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 7, 2018
KURIAKOSE MAR SEVERIOS ARCH BISHOP Vs. MALANKARA SURIYANI KNANAYA ASSOCIATION
July 26, 2018
KURIAKOSE MATHAI Vs. SECRETARY, VANNAPPURAM GRAMA PANCHAYATH AND OTHER
June 12, 2018
KURIAKOSE P.K. Vs. ASGAR SHAKOOR PATEL AND OTHERS
April 3, 2018
KURIAN Vs. LINCY ELIZABETH THOMAS
May 31, 2018
KURIAN GEORGE Vs. ANNAMMA GEORGE
September 27, 2018
KURIAN P.T. Vs. BAISONVALLEY GRAMA PANCHAYAT
July 9, 2018
KURINJIKAVU Vs. SOUTHERN RAILWAY
February 5, 2018
KUTHIRANMALA SREE DHARMA SASTHA TRUST Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS.
January 19, 2018
KUTHUPARAMBA RANGE KALLUCHETHU VYAVASAYA THOZHILALI SAHAKARANA SANGHAM LTD Vs. COMMISSIONER OF INCOME TAX
June 20, 2018
KUTTAN Vs. STATE OF KERALA, REPRESENTED BY THE DIRECTOR GENERAL OF PROSECUTION, HIGH COURT OF KERALA, ERNAKULAM
April 9, 2018
KUTTAN ALIAS KRISHNANKUTTY Vs. STATE OF KERALA
March 12, 2018
KUTTAN NAIR Vs. IRINJALAKUDA MUNICIPALITY
November 8, 2018
KUTTAN PILLAI Vs. STATE OF KERALA
June 12, 2018
KUTTAPPAN Vs. K.K. SURYAN AND OTHERS
June 13, 2018
KUTTAPPAN Vs. STATE OF KERALA
November 9, 2018
KUTTAPPAN S/O RAMAKRISHNAN Vs. ARUNKUMAR N S S/O SIVARAMAN
February 26, 2018
KUTTIANNAN S/O KOYAN Vs. GOVERNMENT OF KERALA REPRESENTED BY SECRETARY
February 8, 2018
KUTTIHASSAN Vs. SHAMEERA
October 10, 2018
KUTTIKRISHNAN EZUTHASSAN Vs. O.M. AJAYSANKAR AND ORS.
January 10, 2018
KUTTIKRISHNAN P Vs. P MARTIN JOSE
April 11, 2018
KUTTIKRISHNAN P. S/O. LATE KANNAN NAMBIAR Vs. STATE OF KERALA
April 11, 2018
KUTTIYACHAN JOSEPH Vs. MANOHARAN
August 2, 2018
KUTTY PENNAMMAL Vs. BALATHARAKAN
October 11, 2018
KUTTYKRISHNAN Vs. JITHESH
January 5, 2018
KUZHINJALIL JOSE AND ORS. Vs. STATE OF KERALA
February 27, 2018
KUZHIPPIL PAULOSE Vs. KUZHIPPIL BIJU PAUL
March 22, 2018
L SATHY Vs. UNNIKRISHNAN NAIR
January 5, 2018
L. AJIKUMAR AND ANOTHER Vs. STATE OF KERALA AND OTHERS
June 11, 2018
L. AMEER KHAN Vs. MUNICIPAL COUNCIL, CORPORATION OF KOLLAM AND OTHERS
March 7, 2018
L. JOSEPH Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
March 7, 2018
L. SATHY Vs. UNNIKRISHNAN NAIR
January 5, 2018
L.C. SANTHA, DEPUTY DIRECTOR (RETIRED), LOCAL FUND AUDIT DEPARTMENT Vs. STATE OF KERALA AND OTHERS
March 7, 2018
L.CHRISTUDAS Vs. STATE OF KERALA
September 11, 2018
LABEEBUL MUBARACK Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
June 22, 2018
LAILA BEEVI Vs. STATE OF KERALA AND OTHERS
April 4, 2018
LAILA T ABRAHAM Vs. MAHATMA GANDHI UNIVERSITY, KOTTAYAM
August 16, 2018
LAILABI KHALID Vs. COMMISSIONER OF INCOME-TAX
June 11, 2018
LAISSA W/O PETER Vs. THRESSIA JACOB
May 25, 2018
LAKAYIL GEETHA Vs. THE VILLAGE OFFICER, NILAMBUR VILLAGE OFFICE
November 1, 2018
LAKSHADWEEP DEVELOPMENT CORPORATION LTD G 406 Vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) KOCHI
December 19, 2018
LAKSHMANAN Vs. THE EXECUTIVE ENGINEER, IDUKKI DISTRICT PANCHAYATH
October 10, 2018
LAKSHMANDAS AISWARYA FINANCIERS KALPETTA AMSOM, DESOM,, VYTHIRI TALUK, P.O. KALPETTA Vs. DR. K.K. DANDAPANI AND ANOTHER
June 25, 2018
LAKSHMI Vs. NATIONAL INSURANCE CO.LTD.
February 28, 2018
LAKSHMI NARAYANAN Vs. R RAJALEKSHMI
April 4, 2018
LAKSHMI PAKATH MENON Vs. SUDHEER SIVASANKARAN MENON
February 19, 2018
LAKSHMI S S , D/O SATHYAVRUTHAN Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY
August 1, 2018
LAKSHMIDEVI Vs. K.V. PARAMESWARAN AND OTHERS
May 23, 2018
LAKSHMIKUTTY AMMA AND ORS. Vs. BABY INDIRA AND ORS.
March 9, 2018
LAKSHMIKUTTY D/O SUBRAMANIAN CHETTIYAR Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS
July 30, 2018
LAL CHINNAPPAN S/O (LATE) CHINNAPPAN Vs. AUTHORISED OFFICER STATE BANK OF INDIA
March 7, 2018
LAL K K S/O KRISHNAN Vs. AUTHORISED OFFICER, SOUTH INDIAN BANK LTD
July 10, 2018
LAL PRODUCTS Vs. INTELLIGENCE OFFICER, COMMERCIAL TAXES
December 6, 2018
LAL, S/O. THANKAPPAN, OTTAPARAMBIL VEEDU Vs. STATE OF KERALA
June 21, 2018
LALAN Vs. STATE OF KERALA
May 22, 2018
LALI JOSEPH Vs. STATE OF KERALA REPRESENTED BY SECRETARY
January 11, 2018
LALI YOHANNAN Vs. STATE OF KERALA
November 29, 2018
LALITHA Vs. K S PRASANNAN
March 23, 2018
LALITHA GEORGE Vs. DISTRICT COLLECTOR, KOZHIKODE AND OTHERS
July 25, 2018
LALITHA VARMA Vs. AKSHAY SATHEESH VARMA AND OTHERS
June 6, 2018
LALITHA, D/O. CHELLAMMA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
February 15, 2018
LALY ROY W/O ROY @ JOB M D Vs. GREATER COCHIN DEVELOPMENT AUTHORITY REPRESENTED BY SECRETARY
March 9, 2018
LAMBETH PUTHIYAPURAYIL RASIYA AND OTHERS W/O MUSTHAFA Vs. ARIYAKKANDY MUSTHAFA S/O MOIDU
January 19, 2018
LARSON T. GEORGE Vs. THE STATE OF KERALA
November 28, 2018
LATHA W/O AJITH Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD
July 5, 2018
LATHEEF S/O YUSAF HAJI Vs. PRASANNA KUMARI W/O SREEKUMAR
February 16, 2018
LATHIKA Vs. STATE OF KERALA
November 28, 2018
LATHIKA K.P @ LATHIKA KARTHIKEYAN AND OTHERS Vs. THE LOCAL LEVEL MONITORING COMMITTEE, FOR THRISSUR CORPORATION AND OTHERS
March 26, 2018
LATHIKA L W/O LATE RAJU Vs. SUDARSANAN @ SETHU, S/O MOHANAN
August 3, 2018
LAXMI MEGAN SPECIALITY HEALTH CARE PRIVATE LIMITED Vs. STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT
July 2, 2018
LAYANA THOMAS Vs. STATE BANK OF INDIA
November 5, 2018
LAZAR CHAKKOLA Vs. THE STATE OF KERALA
November 8, 2018
LEELA Vs. STATE OF KERALA
September 27, 2018
LEELA Vs. STATE OF KERALA
July 24, 2018
LEELA AND OTHERS Vs. VASU AND OTHERS
February 9, 2018
LEELA DAYANANDAN Vs. UNION OF INDIA, REPRESENTED BY DEPUTY SECRETARY TO GOVT
July 11, 2018
LEELA K. Vs. STATE OF KERALA AND OTHERS
October 30, 2018
LEELA SHOBINATHAN Vs. S S SURESH KUMAR
August 2, 2018
LEELAKUMARI Vs. SHIKHA
July 23, 2018
LEELAMMA Vs. KUNJOONJU
October 24, 2018
LEELAMMA @ MARIA W/O LATE ISSAC VARGHESE Vs. KUNJOONJU, S/O VELAYUDHAN
June 1, 2018
LEELAMMA KORAH Vs. KEEZHMADU GRAMA PANCHAYATH
November 12, 2018
LEELAVATHY K Vs. KERALA STATE ELECTRICITY BOARD LTD
April 11, 2018
LEEMA KURUVILA Vs. STATE OF KERALA
April 2, 2018
LEENA AND OTHERS Vs. DIRECTOR OF TREASURIES AND OTHERS
May 24, 2018
LEENA BEEGUM LEENA MANZIL Vs. BRIJLAL S/O GANAPAT RAM
February 26, 2018
LEENA GOVINDAN Vs. GOVINDA NAIK A DLABIC
December 19, 2018
LEENA JOSEPH Vs. DISTRICT COLLECTOR COLLECTORATE, THIRUVANANTHAPURAM
October 26, 2018
LEENA K K JUNIOR ASSISTANT KSRTC Vs. KERALA STATE FINANCIAL ENTERPRISES
July 25, 2018
LEENA RAJ T.S., D/O.LATE SELVARAJ, Vs. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
February 19, 2018
LEENA VINEETH Vs. MINISTRY OF WOMAN & CHILD DEVELOPMENT
May 10, 2018
LEENA VINEETH Vs. MINISTRY OF WOMAN & CHILD DEVELOPMENT REPRESENTED BY ITS SECRETARY
July 10, 2018
LEGAL LITERACY COUNCIL Vs. KERALA UNION OF WORKING JOURNALISTS, NEW DELHI UNIT
June 27, 2018
LEGENDROYAL INFRA, REPRESENTED BY ITS PARTNER, T MANOJ KUMAR Vs. INTELLIGENCE OFFICER, SQUAD NO III, GOODS & SERVICE TAXES
February 19, 2018
LEJU SAJI KUMAR., W/O. A.K SAJI KUMAR Vs. THE MINISTRY OF PETROLEUM & NATURAL GASES., SASTHRI BHAVAN, NEW DELHI
June 8, 2018
LEKHA Vs. STATE OF KERALA
October 17, 2018
LEKHA P A W/O JOSE A P Vs. ARUN KUMAR CHATTERJEE
June 18, 2018
LEKHAKUMARI Vs. PRASANNAKUMAR
June 22, 2018
LEKSHMI AMMA THANKAMMA AND OTHERS Vs. GOVINDA PILLAI KUTTAN PILLAI AND OTHERS
February 27, 2018
LEKSHMI NARASIMHA MOORTHY Vs. STATE OF KERALA
March 27, 2018
LEKSHMISOORYA S I Vs. DITTY S
December 20, 2018
LEKSHMY DEVY GOPALAKRISHNA BUILDING Vs. ASSISTANT DIVISIONAL OFFICER
March 2, 2018
LEKSKHMI DEVI K R Vs. SECRETARY TO GOVERNMENT (FINANCE), GOVERNMENT SECRETARIAT
July 6, 2018
LENCY K.L. Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT AND ANOTHER
July 12, 2018
LENIN @ NIDHIN LAL Vs. STATE OF KERALA
November 5, 2018
LENNYAMMA W/O LATE POWLEENJU ACHAPPAN Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO HOME AF
March 19, 2018
LESKHMI T Vs. SUB ENGINEER
November 29, 2018
LEVAKUMAR Vs. K V MATHEW
July 13, 2018
LIBIN K S Vs. SEBASTIAN P M
April 10, 2018
LIC HOUSING FINANCE LTD Vs. MOHANAKUMAR BHASKARAN
March 23, 2018
LIFE INSURANCE CORPORATION OF INDIA Vs. DANU P PRASANAN
January 9, 2018
LIFETIME AGROLAND PVT. LTD. AND OTHERS Vs. THE VILLAGE OFFICER, ELAPPARA VILLAGE AND OTHERS
March 7, 2018
LIJI DEVASSY, HSA (MAL) Vs. THE MANAGER, ST. ANTONYS CHURCH CORPORATE EDUCATIONAL AGENCY AND OTHERS
January 16, 2018
LIJO ANTO M.A Vs. UNIVERSITY OF CALICUT AND OTHERS
May 22, 2018
LIJO M. JOSE, S/O. M.D. JOSE Vs. SONIYA S., D/O. SIVADAS
March 21, 2018
LIJU J, KOCHAYYATH Vs. SALIM A
June 29, 2018
LILLY Vs. WILSON
February 2, 2018
LILLY AND ANR. Vs. BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD.
March 2, 2018
LIMRASS EARTHMOVERS, MAIN ROAD Vs. ASSISTANT STATE TAX OFFICER, SURVEILLANCE SQUAD
March 21, 2018
LINCY EARNEST Vs. UNION OF INDIA
March 1, 2018
LINEESH C.S. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
October 4, 2018
LINEETHA K.C Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION
October 10, 2018
LINET JAQUILIN Vs. LINA MARTIN
December 7, 2018
LINISH, S/O LIAKKATH Vs. STATE OF KERALA
August 1, 2018
LINTO Vs. THRISSUR MUNICIPAL CORPORATION
June 29, 2018
LINU JOHN Vs. RESHMI REMESH AND OTHERS
March 28, 2018
LISA A.S. Vs. SHO THRISSUR WEST POLICE STATION
October 9, 2018
LISAMMA JOSEPH Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
April 12, 2018
LISSA W/O. REGI Vs. JOYAL S/O. THOMAS AND OTHERS
May 23, 2018
LISSIKUTTY, W/O ALEXANDER Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
June 8, 2018
LISSY GEORGE AND OTHERS Vs. REJI K. MATHAI AND OTHERS
October 24, 2018
LISSY JOSE Vs. USHAKUMARI @ SAKUNTHALA
July 5, 2018
LISSY N. Vs. STATE OF KERALA AND ORS.
April 10, 2018
LITHIN Vs. STATE OF KERALA
November 5, 2018
LITTO MATHEW AND OTHERS Vs. STATE OF KERALA AND OTHERS
July 18, 2018
LITTY JACOB, HIGH SCHOOL ASSISTANT (SOCIAL SCIENCE) AND OTHERS Vs. STATE OF KERALA AND OTHERS
March 12, 2018
LOGIX WAREHOUSES Vs. REVENUE DIVISIONAL OFFICER, ERNAKULAM & ORS.
January 3, 2018
LOHITHAKSHAN Vs. THE STATION HOUSE OFFICER BEDAKAM POLICE STATION
November 5, 2018
LOKAMALLESWARAM SERVICE CO Vs. K.S. PRAKASAN AND ANOTHER
January 29, 2018
LORANCE K M Vs. KERALA STATE ELECTRICITY BOARD LTD , REPRESENTED B
May 22, 2018
LOTUS CLUB Vs. STATE OF KERALA
August 8, 2018
LOTUS FOOD PLAZA Vs. DIRECTOR OF MEDICAL EDUCATION, THIRUVANANTHAPURAM
June 6, 2018
LOUIS WILLIAM Vs. KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND ENVIRONMENT
January 19, 2018
LOVELY ELIZABETH SIMON Vs. ANIL KOSHY
December 5, 2018
LT COL BABU GEORGE Vs. ASSISTANT LABOUR COMMISSIONER (CENTRAL)
June 18, 2018
LT. COLONEL R. SIVADAS (WRONGLY SHOWN AS R. SIVADASAN IN THE ORDER) Vs. M. SREERAJ AND OTHERS
February 26, 2018
LUCY VARGHESE Vs. KOMALAKUMARI AND OTHER
October 25, 2018
LUKA ABRAHAM Vs. THE ELECTORAL OFFICER
October 16, 2018
LUKOSE Vs. GANGA ANTHARJANAM
July 2, 2018
LULU INTERNATIONAL SHOPPING MALL PRIVATE LIMITED Vs. D.B. BINU
March 7, 2018
LUVILN ANTONEY MICHAL DAMIYANOSE Vs. LOVELYN BURNABY
July 3, 2018
LUVIS M I Vs. DISTRICT COLLECTOR, CIVIL STATION
June 6, 2018
LUXCY K.D. FULL TIME MENIAL, ST. MARYS HIGH SCHOOL, ALUVA Vs. STATE OF KERALA AND OTHERS
March 2, 2018
M A ABHIJITH S/O M R APPUKUTTAN Vs. GOVERNMENT OF KERALA REP BY ITS SECRETARY
February 14, 2018
M A BABU Vs. UNION OF INDIA REPRESENTE
December 6, 2018
M A MOIDEEN Vs. DEPUTY CHIEF ENGINEER (DISTRIBUTION)
June 8, 2018
M A THANKAPPAN S/O AYYAPPAN Vs. PRASANNA T K W/O THANKAPPAN
March 13, 2018
M ABDASSALAM Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
June 14, 2018
M ABDUL RAHIMAN Vs. STATE OF KERALA
July 26, 2018
M ABDULLA Vs. KERALA WATER AUTHORITY REPRESENTED BY MANAGING DIRECTOR
June 7, 2018
M B PRASAD Vs. N M JOY
July 5, 2018
M BASHEER Vs. REMANI GOPALAN
April 12, 2018
M C GEEVARGHESE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
June 12, 2018
M C YOHANNAN S/O CERIAN Vs. ABC INDUSTRIES CHEEKKANAL
February 9, 2018
M CHANDRASEKHAR Vs. DEPUTY COMMISSIONER OF CUSTOMS
June 6, 2018
M D BIJU, S/O M E DIVAKARAN Vs. KOTTAYAM DISTRICT SURVEY AND LAND RECORDS EMPLOYEE
March 5, 2018
M DEVADASAN Vs. STATE OF KERALA
May 23, 2018
M E C T PUBLIC SCHOOL REPRESENTED BY ITS MANAGER A Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 28, 2018
M G MATHEW Vs. V NAGAPPAN NAIR
March 13, 2018
M G SHAHANI & CO (BOMBAY) PRIVATE LIMITED ASHOK BUILDING Vs. INTELLIGENCE OFFICER SQUAD NO 1X
January 23, 2018
M G SHAHANI & COMPANY (BOMBAY) PVT LTD Vs. COMMISSIONER OF STATE GST
July 11, 2018
M G SIVARAMAN, S/O LATE M GOPALAKRISHNAN Vs. V JAYA, D/O LATE RAMKUMAR
March 9, 2018
M H INDUSTRIES Vs. ASSISTANT STATE TAX OFFICER
March 14, 2018
M HARIDASAN S/O KUTTAN Vs. SIVARAMAN S/O CHANTHU
July 30, 2018
M HARIHARAN Vs. STATE OF KERALA REPRESENTED BY PRIVATE SECRETARY
December 20, 2018
M K ABDUL SALAM Vs. STATE OF KERALA
July 25, 2018
M K BALAKRISHNAN Vs. STATE OF KERALA
July 19, 2018
M K GOPALAKRISHNAN Vs. SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAIL
March 19, 2018
M K KESAVAN Vs. O K ABDUL RASHEED
July 6, 2018
M K RAGHAVAN MEMORIAN SNDP YOGAM ARTS & SCIENCE COLLEGE Vs. STATE OF KERALA
August 3, 2018
M K SHAJI Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTM
May 8, 2018
M K SHAJIMON Vs. AUTHORISED OFFICER, CANARA BANK, ERNAKULAM SOUTH BRANCH
July 6, 2018
M KRISHNAN @ PAKRU KRISHNAN Vs. STATE REPRESENTED BY SHO, AMBALATHARA POLICE STATI
March 28, 2018
M KUNHENI @ KUNJUTTY S/O KUNHICHEKKU Vs. SUB INSPECTOR OF POLICE TIRUR POLICE STATION
April 3, 2018
M MADHUSOODHANAN SECRETARY (RETD) ALAPPURZHA GOVERNMENT SERVANTCO-OPERATIVE BANK LTD Vs. ALAPPUZHA GOVERNMENT SERVANT CO-OPERATIVE BANK LTD
July 30, 2018
M N PARTHASARATHI, S/O NEELAKANTAN Vs. A K SANTHA, W/O PURUSHOTHAMAN
April 3, 2018
M NAJEEB Vs. STATE OF KERALA,
April 11, 2018
M P ANITHA Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO G
May 24, 2018
M P CHOTHY Vs. ADV K N ANILKUMAR
June 12, 2018
M P KORAH Vs. RACHEL ZACHARIA @ RAHEL
June 13, 2018
M P SASI Vs. DISTRICT MAGISTRATE COLLECTORATE, CIVIL STATION
March 28, 2018
M PANDI Vs. STATE OF KERALA
September 18, 2018
M PARAMASIVAM Vs. KANDAMANOHAR TRANSPORTS
February 7, 2018
M R BALAN Vs. PERLI TILE WORKS PRIVATE LIMITED
January 24, 2018
M RAMAKRISHNA BABU AND OTHERS Vs. MEDICAL COUNCIL OF INDIA, DELHI AND ANOTHER
October 17, 2018
M RAMAKRISHNA PILLAI Vs. DISTRICT COLLECTOR, KUDAPPANAKUNNU
June 4, 2018
M SATHYASEELAN NAIR Vs. MATHEW AND SONS CHITTY FUND AND BANKERS
January 4, 2018
M SHERIEF Vs. K KUNJUMON
July 9, 2018
M SREEDHARAN Vs. STATE OF KERALA
January 15, 2018
M SUBRAMANIAN Vs. A M AMMATHUL HAI
July 5, 2018
M SURESH, S/O VISWANATHA RAI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
July 10, 2018
M SYED Vs. K T D C HOTELS AND RESORTS LTD
June 20, 2018
M T ABDUL KABEER S/O M T MOHAMMED KUNHI Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
February 7, 2018
M T K ASHOKAN AND OTHERS Vs. NATIONAL INSURANCE COMPANY LIMITED
February 14, 2018
M T THOMAS Vs. STATE OF KERALA
February 5, 2018
M USMAN SAHIB Vs. MANAGER, VAIDYARATNAM AYURVEDA COLLEGE
July 5, 2018
M V ALU HAJI Vs. CHIEF EXECUTIVE OFFICER, KERALA STATE WAQF BOARD
February 8, 2018
M V NIKESH KUMAR Vs. K M SHAJI
November 9, 2018
M V S NAMPOOTHIRY Vs. BAR COUNCIL OF KERALA
January 10, 2018
M VINAYARANJAN Vs. STATE OF KERALA
January 31, 2018
M. ABDASSALAM AND OTHERS Vs. STATE OF KERALA AND OTHERS
June 14, 2018
M. BINSA, W/O. ANILKUMAR Vs. MAYIN @ MAYIN KUTTY
October 9, 2018
M. HAMSA Vs. PERINTHALMANNA MUNCIPALITY REP. BY ITS SECRETARY AND OTHERS
October 24, 2018
M. HARIHARAN Vs. STATE OF KERALA, REPRESENTED BY PRIVATE SECRETARY, TRANSPORT AUTHORITY AND OTHERS
February 12, 2018
M. HARIS Vs. K.P. SURENDRAN
March 5, 2018
M. HAZEENA Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED AND OTHERS
May 31, 2018
M. JOY VARGHESE Vs. STATE OF KERALA
October 10, 2018
M. KARUNAKARAN, S/O AMBADI Vs. STATE OF KERALA
February 22, 2018
M. MOHAMMED KUNJU Vs. ABDUL RAUF PALLIPATH AND OTHERS
March 15, 2018
M. MOHANAN S/O. KUTTIYAN Vs. STATE
April 4, 2018
M. NAZARUDHEEN Vs. STATE OF KERALA
April 3, 2018
M. NIZAMUDEEN Vs. M/S. ENGLISH INDIA CLAYS LIMITED (EICL)
October 4, 2018
M. PRAMOD,TOWER WAGON DRIVER Vs. THE UNION OF INDIA
September 27, 2018
M. PUSHPALATHA Vs. E.K. PRASAAD
April 5, 2018
M. RAJESH Vs. THE DEPUTY DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT AND OTHERS
June 13, 2018
M. RANGANATH AND OTHERS Vs. RAJASREE AND OTHERS
October 25, 2018
M. SREEDHARAN Vs. STATE OF KERALA
January 15, 2018
M. SUGATHA KUMAR Vs. ASSISTANT REGISTRAR OF CO.
March 22, 2018
M. PRADEEP Vs. SUB INSPECTOR OF POLICE CHALISSERI POLICE STATION
December 19, 2018
M.A. BABY AND ORS. Vs. THIRUVARPPU GRAMA PANCHAYATH
January 15, 2018
M.A. MAHABOOB Vs. KERALA STATE ELECTRICITY BOARD LTD.
November 13, 2018
M.A. SHAJAHAN Vs. UNION OF INDIA
April 3, 2018
M.A. THANKAPPAN Vs. STATE OF KERALA AND OTHERS
March 15, 2018
M.A.THOMAS @ THADI THOMAS Vs. C.I. OF POLICE, MEENANGADY
October 10, 2018
M.ASHRAF Vs. KASIM.V.K
November 22, 2018
M.B. ANIL MITHRA Vs. STATE OF KERALA
July 25, 2018
M.B. ASHOK KUMAR Vs. BINDU AND OTHERS
May 29, 2018
M.B. VINAYAKAN Vs. MANAGING DIRECTOR AND ANOTHER
March 21, 2018
M.BALACHANDRA MENON Vs. THE PRINCIPAL CHIEF CONSERVATOR (CHIEF WILD LIFE WARDEN)
October 9, 2018
M.C. THULASEEDHARAN Vs. UNION OF INDIA AND OTHERS
October 24, 2018
M.C.SALIM KHAN Vs. THE ENFORCEMENT OFFICER
January 9, 2018
M.D. AJI Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
November 22, 2018
M.E.C.T. PUBLIC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 28, 2018
M.G. SHAHANI AND CO (BOMBAY) PRIVATE LIMITED Vs. INTELLIGENCE OFFICER
January 23, 2018
M.G. SIVARAMAN Vs. V.JAYA
March 9, 2018
M.G.MATHEW Vs. THE TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
October 1, 2018
M.GEETHA, BHAVANA Vs. THE STATE OF KERALA
October 9, 2018
M.I. KURUVILLA Vs. THE CHAIRMAN, RUBBER BOARD, KOTTAYAM AND ORS.
June 6, 2018
M.J. ANANDAVALLY, PRINCIPAL, RETIRED Vs. GOVERNMENT OF KERALA AND OTHERS
February 14, 2018
M.J.SCARIA Vs. THE STATE OF KERALA
October 1, 2018
M.K RADHAKRISHNAN Vs. THE STATE BANK OF INDIA
November 8, 2018
M.K. ANANDAN Vs. STATE OF KERALA
June 19, 2018
M.K. BHASKARAN Vs. THE COCHIN DEVASWOM BOARD AND ANOTHERS
March 22, 2018
M.K. GOPALAKRISHNAN Vs. SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY
March 19, 2018
M.K. KESAVAN AND ANOTHER Vs. DR. O.K. ABDUL RASHEED
July 6, 2018
M.K. RAGHAVAN MEMORIAN SNDP YOGAM ARTS & SCIENCE COLLEGE Vs. THE STATE OF KERALA
July 17, 2018
M.K. RAGHUVARAN Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, TRIVANDRUM. PIN
October 31, 2018
M.K. RAJENDRAN Vs. CALICUT DEVELOPMENT AUTHORITY
October 9, 2018
M.K. THOMAS @ MARTY Vs. JOSE THOMAS AND ANR.
June 19, 2018
M.M.MATHEW @ JOY Vs. MARY ABRAHAM @ VIMALA
December 18, 2018
M.N. PARTHASARATHI Vs. A.K. SANTHA
April 3, 2018
M.N. THANKAPPAN Vs. STATE OF KERALA AND OTHERS
January 31, 2018
M.P. AVARACHAN AND OTHER Vs. KALADY GRAMA PANCHAYATH AND OTHERS
July 16, 2018
M.P. BHASKARAN (DIED) AND OTHERS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR AND OTHERS
October 30, 2018
M.P. HAMSA, S/O. MOIDEEN Vs. PORT CONSERVATOR
June 5, 2018
M.P. HASSAN KUNHI Vs. UNION OF INDIA AND OTHERS
February 8, 2018
M.P. JACKSON & ORS. Vs. STATE OF KERALA & ORS.
April 9, 2018
M.P. PADMANABHAN Vs. STATE OF KERALA
July 6, 2018
M.P. PRAKASAN, MAILAPPARAMBATH HOUSE Vs. STATE OF KERALA AND OTHERS
February 9, 2018
M.P. RATHAN Vs. S.M. VIJAYANAND, IAS AND OTHERS
February 5, 2018
M.PANDI @ PECHI PANDI Vs. STATE OF KERALA
September 18, 2018
M.PONNAN Vs. THE APPELLATE AUTHORITY (LAND REFORMS)
December 18, 2018
M.R. VIJAYAN AND OTHER Vs. LATHA K.A.
July 13, 2018
M.R.GANGADHARAN Vs. THE GENERAL MANAGER
September 26, 2018
M.RAMACHANDRAN NAIR Vs. FOOD INSPECTOR
September 26, 2018
M.S BALASUBRAMANIAM Vs. STATE OF KERALA
October 9, 2018
M.S. SAJEEV Vs. UNION OF INDIA AND OTHERS
February 14, 2018
M.SIVADASAN NAIR Vs. THE PLANTATION CORPORATION OF KERALA LTD
October 9, 2018
M.T. ABDUL KABEER Vs. STATE OF KERALA & ORS.
February 7, 2018
M.T. JAGADEESHAN Vs. SHO KANNUR TOWN POLICE STATION, REPRESENTED PUBLIC PROSECUTOR
October 24, 2018
M.V. ALU HAJI Vs. CHIEF EXECUTIVE OFFICER,KERALA STATE WAQF BOARD
February 8, 2018
M.V. GEORGE Vs. O.V. JOHNY
September 10, 2018
M.V. NIKESH KUMAR Vs. K.M. SHAJI
November 9, 2018
M.V. PRABHAVATHI, WIFE OF NARAYANAN NAMBOOTHIRI Vs. STATE OF KERALA AND OTHERS
March 2, 2018
M.V.S.NAMPOOTHIRY Vs. THE BAR COUNCIL OF KERALA
January 1, 2018
M.X. XAVIER AND OTHERS Vs. VARGHESE J. MANADAN AND OTHERS
July 12, 2018
M/S ALUKKA GOLD PALACE REPRESENTED BY ITS MANAGING PARTNER Vs. STATE TAX OFFICER
April 6, 2018
M/S BIZARRE GLOBEL MARKETING SYSTEMS LTD Vs. DIRECTORATE OF ENFORCEMENT
September 5, 2018
M/S G K GRANITES REPRESENTED BY ITS MANAGING PARTNER Vs. FEDERAL BANK LTD
June 22, 2018
M/S G-WAY FARMS AND RESORTS PRIVATE LIMITED Vs. UNION OF INDIA
January 24, 2018
M/S GENERAL TRANSPORT REPRESENTED BY ITS PARTNER Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
January 29, 2018
M/S INCHAPPARA SAND & GRANITES (P) LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. KALANJOOR GRAMA PANCHAYAT
July 9, 2018
M/S K. KESAVAN, S/O. KRISHNAN Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF, KERALA, ERNAKULAM
March 13, 2018
M/S KERALA CO-OPERATIVE DEVELOPMENBT AND WELFARE FUND BOARD Vs. UNION OF INDIA
September 26, 2018
M/S LOURDES HOSPITAL PACHALAM Vs. DR.ABRAHAM MATHEW MARATHINAL
December 20, 2018
M/S MOHAMMED FARIZ & CO REPRESENTED BY ITS MANAGING PARTNER Vs. COMMISSIONER OF CUSTOMS
June 11, 2018
M/S NANNIYODE SERVICE CO-OPERATIVE BANK LTD REPRESENTED BY ITS SECRETARY Vs. CENTRAL BOARD OF DIRECT TAXES
July 10, 2018
M/S PARISONS MILLING COMPANY PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 10, 2018
M/S POPULAR VEHICLES & SERVICES PVT LTD REPRESENTED BY ITS CHIEF MANAGER ACCOUNTS Vs. COMMISSIONER OF INCOME TAX
July 2, 2018
M/S SHINRAI AUTOMOBILES PRIVATE LTD REPRESENTED BY ITS DIRECTOR Vs. GST COUNCIL REPRESENTED BY REVENUE SECRETARY & EX-OFFICIO SECRETARY
July 4, 2018
M/S SPECIALITY HOSPITAL REP BY ITS MANAGING PARTNER Vs. ASST PROVIDENT FUND COMMISSIONER
April 27, 2018
M/S SREE GOKULAM CHITS AND FINANCE COMPANY LIMITED Vs. N. VIJAYAN S/O. K. NEELAKANTAN
July 3, 2018
M/S ST JOSEPHS GRANITES REPRESENTED BY ITS MANAGING PARTNER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 4, 2018
M/S SURAT GOODS TRANSPORT SERVICE Vs. M/S HINDUSTAN ORGANIC CHEMICALS LTD
July 2, 2018
M/S. A.N. GUNASHENOYI & BROS Vs. PRADEEP NAICK
June 13, 2018
M/S. ANAD FARMERS CO Vs. CENTRAL BOARD OF DIRECT TAXES (CBDT) AND OTHERS
July 23, 2018
M/S. ANIL AGENCIES, S.N. PLAZ Vs. THE ASSISTANT GENERAL MANAGER (SALES & MARKETING), BSNL TELECOM AND OTHERS
January 30, 2018
M/S. APOLLO TYRES LTD. Vs. STATE OF KERALA
July 3, 2018
M/S. ARDESHIR B. CURSETJEE AND SONS LTD. Vs. BHARATH PETROLEUM CORPORATION LTD. AND OTHERS
March 21, 2018
M/S. ATLAS HOLIDAY PRIVATE LIMITED Vs. UNION OF INDIA
November 7, 2018
M/S. BABY MARINE EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 20, 2018
M/S. BLACK & WHITE CREATIONS PVT. LTD Vs. THE SOUTHERN RAILWAY
October 9, 2018
M/S. COCHIN MINERALS AND RUTILE LIMITED Vs. STATE OF KERALA AND OTHERS
January 12, 2018
M/S. CREAM PACKS (P)LTD. Vs. STATE OF KERALA
June 26, 2018
M/S. CRYSTAL GRANITE LIMITED Vs. STATE OF KERALA
July 16, 2018
M/S. D.K. AYUR HERITAGE HEALTH CENTRE PVT LTD. AND OTHERS Vs. P. BENO CHACKO, S/O. JOSEPH CHACKO
January 12, 2018
M/S. DELTA M SAND PVT.LTD. Vs. STATE OF KERALA
June 14, 2018
M/S. DUCARE MARKETING PRIVATE LIMITED. AND ANR. Vs. M/S. ABSORB CREATIONS AND ANR.
February 6, 2018
M/S. ENGLISH INDIA CLAYS LIMITED Vs. THE STATE OF KERALA AND OTHERS
June 8, 2018
M/S. EVEREST STONE CRUSHER & GRANITES HIGHWAY ARCADE Vs. STATE OF KERALA
July 25, 2018
M/S. EXCEL GLASSES LIMITED Vs. SHRI. C.P. BOSELAL AND OTHERS
June 6, 2018
M/S. FIBRE GLASS TECHNIQUES COMPANY Vs. DISTRICT COLLECTOR, COLLECTORATE, AYYANTHOLE
November 2, 2018
M/S. FINFREE CONSULTANTS (P) LTD. AND OTHERS Vs. STATE OF KERALA
May 31, 2018
M/S. G.M. ENGINEERS AND CONTRACTORS Vs. STATE OF KERALA AND OTHERS
February 22, 2018
M/S. GOOD HOME PVT. LTD. Vs. STATE OF KERALA AND OTHERS
February 15, 2018
M/S. HARRISONS MALAYALAM LTD. Vs. COMMISSIONER OF INCOME TAX
December 6, 2018
M/S. HINDUSTAN THERAPEUTICS (P) LTD. Vs. DIRECTOR OF ANIMAL HUSBANDRY, DIRECTORATE OF ANNUAL HUSBANDRY AND OTHERS
March 7, 2018
M/S. HINDUSTAN UNILEVER LIMITED AND ORS. Vs. STATE OF KERALA AND ORS.
January 11, 2018
M/S. ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. MANI
November 9, 2018
M/S. INCHAPPARA SAND AND GRANITES (P) LTD Vs. KALANJOOR GRAMA PANCHAYAT AND OTHER
July 23, 2018
M/S. INDIA BULLS HOUSING FINANCE LTD. Vs. ABDUL BASHEER & ORS.
July 16, 2018
M/S. K.K. ROCKS & GRANITES INDIA PRIVATE LIMITED AND ORS. Vs. STATE OF KERALA
January 9, 2018
M/S. K.L.JOHAR & CO. Vs. STATE OF KERALA
January 24, 2018
M/S. KERALA HOUSING FINANCE LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
February 8, 2018
M/S. KERALA STATE CO Vs. MUPPAINAD SERVICE CO
February 23, 2018
M/S. KERALA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD. Vs. THE SECRETARY
September 10, 2018
M/S. KOTHAMANGALAM AGGREGATES PRE Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
April 6, 2018
M/S. LAL STEELS (P) LTD. Vs. THE ASSISTANT COMMISSIONER
April 6, 2018
M/S. MALIYAKKAL ROLLER FLOUR MILLS (P) LTD. Vs. STATE OF KERALA
June 26, 2018
M/S. MANJOORAN HOUSING DEVELOPMENT CO. PVT. LTD. AND OTHERS Vs. MOHAMMED MOIDEEN
March 22, 2018
M/S. MANJUNATHAA ROCK DRILLS Vs. ASSISTANT STATE TAX OFFICER
May 24, 2018
M/S. MITHRA CENTRAL SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHERS
March 7, 2018
M/S. MUTHOOT LEASING AND FINANCE LIMITED Vs. MANOJ KUMAR D AND ANOTHER
February 23, 2018
M/S. NANNIYODE SERVICE CO-OPERATIVE BANK LTD. Vs. THE CENTRAL BOARD OF DIRECT TAXES
June 6, 2018
M/S. PARISONS FOODS PVT. LTD. 6/1183, CHEROOTTY ROAD, CALICUT Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES DEPARTMENT OF COMMERCIAL TAXES, THIRUVANANTHAPURAM, KERALA
January 18, 2018
M/S. PENIEL CASHEW COMPANY & ORS. Vs. M/S. AHCOM SARL
June 28, 2018
M/S. PERSIAN METAL TRADING Vs. THE DISTRICT POLICE CHIEF
November 1, 2018
M/S. RAMKY ENERGY AND ENVIRONMENT LIMITED Vs. THE KOTTAYAM MUNICIPALITY
November 28, 2018
M/S. SAKTHI FINANCE LIMITED Vs. SHANAVAS
November 29, 2018
M/S. SALONIA Vs. STATE OF KERALA
January 30, 2018
M/S. SEYADU BEEDI COMPANY, VANDIPERIYAR Vs. THE ASSISTANT TAX OFFICER AND OTHERS
June 6, 2018
M/S. SIVASAKTHI ENGINEERING & FABRICATOR Vs. M/S. SIVASAKTHI ENGINEERING & FABRICATOR WORKERS CONGRESS (INTUC) AND OTHERS – RESPONDENTS
May 28, 2018
M/S. SKYLINE BUILDERS SKYLINE HOUSE Vs. TAHSILDAR AND ASSESSING AUTHORITY AND OTHERS
June 29, 2018
M/S. SOUTHERN AGENCIES Vs. SUB INSPECTOR OF POLICE THRIPUNITHURA
September 25, 2018
M/S. SOUTHERN REFINERIES LTD. Vs. COMMISSIONER OF CUSTOMS COCHIN-9
November 9, 2018
M/S. STATE BANK OF TRAVANCORE Vs. CHIEF COMMISSIONER OF INCOME TAX AND OTHERS
March 14, 2018
M/S. STEEL & INDUSTRIAL FORGINGS LTD. Vs. M/S. INDIA FORGE & DROP STAMPINGS LTD. AND OTHERS
January 15, 2018
M/S. SURABHI SUPREME MARBLES AND GRANITES PVT. LTD. Vs. STATE OF KERALA
November 1, 2018
M/S. SURYA GRANITES Vs. STATE OF KERALA
June 13, 2018
M/S. SURYA GRANITES Vs. STATE OF KERALA
June 25, 2018
M/S. TBAS CONSTRUCTION SUPREME INFRASTRUCTURE INDIA LTD. Vs. UNION OF INDIA
September 5, 2018
M/S. TNVR CAFE Vs. STATE OF KERALA
June 25, 2018
M/S. VERITABLE TECHNOLOGIES AND DESIGNS Vs. STATE TAX OFFICER
April 27, 2018
M/S. VIDYAA AYURVEDA AND HERBALS NIRAPARA KKR GROUP OF COMPANIES Vs. M/S. VAISHALI INDUSTRIES
May 23, 2018
M/S. VINAYAGA ROOFINGS 1/40, 6TH KAMBAN STREET,VILANKURICHI ROAD Vs. ASST. STATE TAX OFFICER, SURV. SQUAD NO. 2C, STATE GST DEPARTMENT, PALAKKAD, KERALA
April 27, 2018
M/S. WESTERN INDIA COTTONS LTD. Vs. M/S. THE BALIAPATTAM TILE WORKS LTD.
March 6, 2018
M/S. WHISPOWER GENERATORS SALES AND SERVICES P. LTD. Vs. THE CENTRAL BOARD OF EXCISE & CUSTOMS, DEPARTMENT OF REVENUE
June 19, 2018
M/S. YASEEN CHARITABLE SOCIETY Vs. STATE OF KERALA
June 4, 2018
M/S. AKP METALS AND ALLOYS BROADWAY Vs. COMMERCIAL TAX OFFICER I DEPT. OF COMMERCIAL TAXES
October 4, 2018
M/S.BENHUR TRADES AND INVESTMENTS PVT. LTD. Vs. SHAKUNTALA AGARWAL AND OTHERS
June 5, 2018
M/S.C.K.THOMAS Vs. STATE OF KERALA
February 9, 2018
M/S.EMIRATES PAINTS Vs. JEEVAN P.S S/O. SUBRAMANIAN AND ANOTHER
February 27, 2018
MADAVOOR SERVICE CO Vs. BIJULA P AND ANOTHER
June 13, 2018
MADAVOOR SERVICE CO-OPERATIVE BANK LTD Vs. BIJULA P
June 13, 2018
MADHAVA PANICKER Vs. SANDEEP @ SANDEEP NANDAN AND OTHERS
May 22, 2018
MADHAVAN NAIR Vs. THE KOYILANDY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK
November 1, 2018
MADHAVAN NAMBIAR Vs. M DAKSHAYANI AMMA
January 10, 2018
MADHU Vs. STATE OF KERALA
February 6, 2018
MADHU & OTHERS Vs. KRISHNANKUTTY
January 16, 2018
MADHU RAJ (MUTHU RAJ) AND ORS. Vs. STATE OF KERALA
June 11, 2018
MADHU V Vs. UNION OF INDIA
June 29, 2018
MADHU, S/O KUTTAPPAN Vs. STATE OF KERALA
March 7, 2018
MADHUMOHAN H Vs. BHARATH SANCHAR NIGAM LTD
June 5, 2018
MADHURAPURI CHITS AND FINANCE CO. PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME
January 3, 2018
MADHUSOODANAN Vs. STATE OF KERALA
September 19, 2018
MADHUSUDHANAN PILLAI Vs. STATE OF KERALA
September 5, 2018
MAGISTRATE COURT Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 14, 2018
MAHAROOF M @ MANGADAN Vs. STATE OF KERALA
September 18, 2018
MAHATMA GANDHI UNIVERISTY PRIYADARSINI HILLS, P.O., KOTTAYAM Vs. DR. T.P. OMANA PRINCIPAL, UNIVERSITY COLLEGE OF TEACHER EDUCATION (UCTE)
February 5, 2018
MAHATMA GANDHI UNIVERSITY Vs. THE PRESIDENT/MANAGER
August 3, 2018
MAHATMA GANDHI UNIVERSITY Vs. THE PRESIDENT / MANAGER
July 13, 2018
MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR Vs. MUHAZIN K V FATHIMA BHAVAN, KEECHERI, ANCHAMPEEDIKA
July 5, 2018
MAHESH Vs. STATE OF KERALA
June 13, 2018
MAHESH Vs. STATE OF KERALA TO BE REP BY PUBLIC PROSECUTOR
January 3, 2018
MAHESH Vs. PADMAKUMAR
December 18, 2018
MAHESH KUMAR Vs. STATE OF KERALA
August 14, 2018
MAHESH KUMAR P.V. Vs. STATE OF KERALA AND ANR.
January 5, 2018
MAHILAMANI Vs. K V SHAJAN
July 11, 2018
MAHILAMANIAMMA R Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE, LODHI ROAD, NEW DELHI
July 27, 2018
MAHIN Vs. KEEZHMAD GRAMAPANCHAYATH
November 5, 2018
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED Vs. SHYLA SAKEER AND OTHERS
May 21, 2018
MAHMOOD AND ORS. Vs. STATE OF KERALA AND ORS.
June 28, 2018
MAHROOF K.K. Vs. SARAN V SASIDHARAN AND ANR.
July 17, 2018
MAILAKKATTU VARGHESE UTHUP Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
June 25, 2018
MAILAKKATTU VARGHESE UTHUP Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, C R BUILDING
June 11, 2018
MAJEED Vs. SAKEENA
April 13, 2018
MAJEED, S/O. VEERASA Vs. JOINT REGIONAL TRANSPORT OFFICER KODUNGALLUR
October 9, 2018
MAJEESH K. MATHEW Vs. STATE OF KERALA
June 20, 2018
MAJOR PATHIYOOR SREE DURGA DEVI TEMPLE ADVISORY COMMITTEE, ADVISORY COMMITTEE REP BY ITS PRESIDENT SASIDHARAN PILLAI Vs. DISTRICT COLLECTOR, ALAPPUZHA COLLECTORATE AND OTHERS
April 9, 2018
MAJOR THIRUVALLOOR MAHADEVA KSHETHROPADASEKA SAMITHI PARAVUR GROUP Vs. SECTRETARY, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM
March 26, 2018
MAKKUTTI SREEDHARAN Vs. STATE
February 9, 2018
MALA M. ELIYAS Vs. CHRISTY JOHN P.
October 30, 2018
MALABAR CANCER CENTRE SOCIETY Vs. DINESH KUMAR
January 11, 2018
MALABAR DEVASWAM BOARD Vs. DISTRICT POLICE CHIEF, THRISSUR
June 6, 2018
MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF KERALA
December 11, 2018
MALANKAVU DEVASTHANAM, CHENGANNUR Vs. DISTRICT POLICE CHIEF,ALAPPUZHA DISTRICT, ALAPPUZHA, PIN
March 19, 2018
MALATHEE DEVI M., W/O. SATHYAN Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
January 10, 2018
MALAVIKA BABU Vs. VICE CHANCELLOR(IN CHARGE), UNIVERSITY OF KERALA
June 28, 2018
MALAYALA MANORAMA CO LTD Vs. COMMISSIONER OF INCOME TAX
July 10, 2018
MALAYALA MANORAMA CO LTD Vs. DEEPAK J M
February 20, 2018
MALAYALA MANORAMA CO. LTD. Vs. ASST. COMMISSIONR OF INCOME TAX KOTTAYAM
June 26, 2018
MALAYALAVEDI Vs. STATE OF KERALA AND OTHERS
October 29, 2018
MALINI Vs. STATE OF KERALA AND OTHERS
June 6, 2018
MALLAPPALLY HOUSING CO Vs. JOINT REGISTRAR OF CO
February 5, 2018
MALLIKA SREEDHARAN Vs. M A VARGHESE
February 28, 2018
MAMACHAN @ ISSAC FRANCIS Vs. STATE OF KERALA
September 10, 2018
MAMATHA S., MUSIC TEACHER & ORS. Vs. STATE OF KERALA & ORS.
February 26, 2018
MAMATHA W/O APPOJI RAO AND D/O THUKKOJI RAO Vs. C APPOJI RAO S/O DURGOJI RAO
June 19, 2018
MAMMUTTY. P.S. Vs. STATE OF KERALA
June 14, 2018
MAN A. FISHERIES CO.LTD. Vs. STATE OF KERALA
October 10, 2018
MANAGER Vs. STATE OF KERALA
June 4, 2018
MANAGER Vs. AMBIKA
September 27, 2018
MANAGER A U P SCHOOL VAZHIKKADAVU Vs. STATE OF KERALA
June 13, 2018
MANAGER AMLP SCHOOL Vs. UNION OF INDIA REPRESENTED BY SECRETARY DEPARTMENT
June 14, 2018
MANAGER FATIMA MATA COLLEGE KOLLAM Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
January 4, 2018
MANAGER MAHATMA GANDHI L P SCHOOL Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 7, 2018
MANAGER SMM HIGHER SECONDARY SCHOOL Vs. JOINT REGIONAL TRANSPORT OFFICER
November 27, 2018
MANAGER ZAMORINS HIGHER SECONDARY SCHOOL, CHALAPPURAM Vs. STATE OF KERALA AND OTHERS
February 1, 2018
MANAGER, A K M HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND ORS.
April 27, 2018
MANAGER, A U P SCHOOL NHANGATTUR Vs. UNION OF INDIA
June 19, 2018
MANAGER, AIEC ENGLISH MEDIUM SCHOOL, ALINTHARA Vs. SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION (CBSE),DELHI
July 17, 2018
MANAGER, ARRAPETTA ESTATE, HARRISONS MALAYALAM LIM Vs. SUSEELA
April 4, 2018
MANAGER, BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD. Vs. MOHAMMEDKUTTY AND OTHERS
March 23, 2018
MANAGER, CHRIST COLLEGE Vs. STATE OF KERALA AND OTHERS
March 14, 2018
MANAGER, DARUL ULOOM VOCATIONAL HIGHER SECONDARY Vs. RIBIN K A
May 30, 2018
MANAGER, ITHIHADUL ISLAM AIDED LOWER PRIMARY SCHOO Vs. STATE OF KERALA
June 11, 2018
MANAGER, K V U P SCHOOL Vs. SREEJA J T
April 10, 2018
MANAGER, KPM HIGHER SECONDARY SCHOOL CHERIYAVELINALLOOR Vs. DISTRICT POLICE CHIEF,KOLLAM
July 3, 2018
MANAGER, MERCY COLLEGE, PALAKKAD & ORS. Vs. STATE OF KERALA & ORS.
March 5, 2018
MANAGER, NADVATHUL ISLAM UPPER PRIMARY SCHOOL Vs. STATE OF KERALA AND OTHERS
June 8, 2018
MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. VRINDA AND OTHERS
January 24, 2018
MANAGER, S D P Y SCHOOLS, PALLURUTHY, ERNAKULAM Vs. MANJU P M
July 12, 2018
MANAGER, SKV LP SCHOOL Vs. STATE OF KERALA AND OTHERS
June 19, 2018
MANAGER, ST JOSEPHS EDUCATIONAL AND CHARITABLE TRU Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
June 13, 2018
MANAGER, ST MARYS H S S MORAKKALA Vs. SECRETARY, GENERAL EDUCATION DEPARTMENT
June 13, 2018
MANAGER, ST MICHAELS COLLEGE Vs. M MOHANDAS
June 26, 2018
MANAGER, ST TERESAS ARTS AND SCIENCE COLLEGE Vs. UNIVERSITY OF CALICUT
June 12, 2018
MANAGER, ST. TERESAS ARTS AND SCIENCE COLLEGE Vs. UNIVERSITY OF CALICUT
June 12, 2018
MANAGER,CHENTRAPPINNI Vs. UNDER SECRETARY TO GOVT
January 10, 2018
MANAGING COMMITTEE OF AMARAVILA CHUDUKAL ULPADAKA KRAYA VIKRAYA SAHAKARANA SANGHAM LTD Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARDLABIC
November 2, 2018
MANAGING COMMITTEE, AMBOORI SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
August 8, 2018
MANAGING DIRECTOR Vs. JOINT REGIONAL TRANSPORT OFFICER
January 5, 2018
MANAGING DIRECTOR M/S.BONE MEALS INDIANA PVT. LTD Vs. JAYARAM K.C. S/O. CHANDRAN,
February 27, 2018
MANAGING DIRECTOR, I D F S A (P)LTD Vs. DIVISIONAL ENGINEER, DIVISIONAL TELECOM TRANSMISSION, PROJECT OFFICE
July 18, 2018
MANAGING DIRECTOR, K.S.R.T.C. (KARNATAKA) Vs. BABY AND OTHERS
February 19, 2018
MANAGING DIRECTOR, KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD. & ORS. Vs. P.S. MANOHARAN
April 3, 2018
MANAGING DIRECTOR, KERALA STATE INDUSTRIAL DEVELOP Vs. THULASEESHARAN NAIR
June 7, 2018
MANAGING PARTNER MANIKANDAN BUS SERVICE Vs. REGIONAL TRANSPORT AUTHORITY, THRISSUR AND OTHERS
March 2, 2018
MANAGING PARTNER, THRIPTHY GRANITES Vs. SECRETARY, THIRUMITTACODE GRAMA PANCHAYAT AND OTHERS
January 23, 2018
MANAGING TRUSTEE EURO-TECH MARITIME ACADEMY Vs. DIRECTOR GENERAL OF SHIPPING JAHAZ BHAWAN
December 21, 2018
MANAS MANOHAR Vs. REGISTRAR, KERALA LOK AYUKTHA
June 8, 2018
MANATTU RAJEEVAN Vs. RESHMA M. AND ORS.
March 13, 2018
MANAYATH SAIDALAVI Vs. STATE OF KERALA
January 5, 2018
MANDODI M IBRAHIM HAJI S/O LATE ABDURAHIMAN HAJI Vs. HASHIM C H S/O MOIDU HAJI
January 22, 2018
MANDOTHINKAL KALYANI Vs. MANDOTHINKAL CHAMI AND OTHERS
June 7, 2018
MANEESH Vs. HONEY.V. NAIR
May 11, 2018
MANEESH JOHN Vs. STATE OF KERALA
November 15, 2018
MANEESH S/O SREEKUMAR Vs. HONEY V NAIR D/O VASANTHA
July 31, 2018
MANEESH T K Vs. SOMALATHA
December 3, 2018
MANESH S/O. V.A. MOHANAN Vs. THE STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
January 11, 2018
MANGALAM MURALEEDHARAN, W/O. MURALEEDHARAN Vs. BHARATHI, W/O. K.K. SANKARANARAYAN
January 22, 2018
MANGALAM WEB MEDIA PVT. LTD. AND OTHERS Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHERS
June 11, 2018
MANGATTIL UMMER, S/O MOHAMMED Vs. UMMU HABEEBA D/O LATE THARAMMAL AHAMMED
January 16, 2018
MANI Vs. STATE OF KERALA
February 21, 2018
MANI GEORGE @ SOJO Vs. STATE OF KERALA
October 9, 2018
MANI K C Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
June 7, 2018
MANIKANDAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, SRI. M.L.VARGHESE
October 30, 2018
MANIKANDAN Vs. STATE OF KERALA
January 10, 2018
MANIKANDAN Vs. STATE OF KERALA
January 3, 2018
MANIKANDAN Vs. STATE OF KERALA
November 8, 2018
MANIKANDAN AND OTHERS Vs. SPECIAL TAHSILDAR (LR)
October 25, 2018
MANIKANDAN C. Vs. SUB INSPECTOR OF POLICE
September 19, 2018
MANIKANDAN.P.K Vs. THE SUB INSPECTOR OF POLICE, THADIYATTUPARAMBU POLICE STATION
October 9, 2018
MANIKANTAN @ SREEKUMARAN NAIR Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERANKULAM
March 14, 2018
MANIKANTAN VADANAMKURSSI Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
April 3, 2018
MANIKKAMPARA GRANITES PVT. LTD. Vs. THE DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
September 27, 2018
MANIKUTTAN S/O. NARAYANAN AND ANR. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
July 24, 2018
MANIMALARKKAVU DEVI TEMPLE COMMITTEE Vs. SUPERINTENDENT OF POLICE THRISSUR
February 14, 2018
MANIYAN Vs. STATE OF KERALA
December 7, 2018
MANJAKKAT CHANDRAN, S/O. KRISHNAN Vs. KAVUPRA MELETHIL BALAKRISHNAN, S/O. RAVUNNI KURUP
February 1, 2018
MANJU ABRAHAM Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND OTHERS
March 14, 2018
MANJU JOSE, NON Vs. STATE OF KERALA GENERAL EDN (SPL. CELL) DEPT. GOVT. SECRETARIAT, (ANNEX) AND OTHERS
March 21, 2018
MANJU MURALI Vs. SECRETARY TO GOVERNMENT, CO OPERATIVE DEPARTMENT
July 24, 2018
MANJULA D/O M K NARAYANANKUTTY MENON Vs. JAYARAMAN S/O R V RAMAKRISHNAN NAIR
January 23, 2018
MANJULA O.K. Vs. AUTHORIZED OFFICER/CHIEF MANAGER, CANARA BANK, MALAPPURAM
May 4, 2018
MANJUNATHAA ROCK DRILLS Vs. ASSISTANT STATE TAX OFFICER
May 24, 2018
MANNAM AYURVEDA CO Vs. UNION OF INDIA AND OTHERS
March 7, 2018
MANNARKKAD TALUK KARINKAL QUARRY OPERATORS INDUSTRIAL Vs. THACHANATTUKARA GRAMA PANCHAYATH AND OTHERS
June 29, 2018
MANNARKKAD TALUK KARINKAL QUARRY OPERATORS INDUSTRIAL CO-OPERATIVE SOCIETY LTD Vs. THACHANATTUKARA GRAMA PANCHAYATH
June 27, 2018
MANNATH MUHAMMEDKUTTY, S/O. MARAKKAR GURIKKAL Vs. STATE OF KERALA
June 28, 2018
MANOH V. STEPHEN Vs. STATE OF KERALA AND OTHER
October 25, 2018
MANOHARAN Vs. MANAGER, THE ORIENTAL INSURANCE COMPANY LTD.
April 10, 2018
MANOHARAN AND ANR. Vs. STATE OF KERALA
February 21, 2018
MANOHARAN M Vs. STATE OF KERALA, REP BY PRINCIPAL SECRETARY TO GOVT, DEVASWAM DEPT GOVT
July 9, 2018
MANOHARAN S/O DAMODARAN Vs. SURESH S/O CHANDRAN
February 14, 2018
MANOHARAN S/O SREEDHARA PANICKER Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
March 26, 2018
MANOJ Vs. STATE OF KERALA AND ANR.
March 5, 2018
MANOJ Vs. THE STATE OF KERALA AND OTHERS
May 22, 2018
MANOJ Vs. GEORGE MATHAI
February 21, 2018
MANOJ Vs. STATE OF KERALA
June 27, 2018
MANOJ Vs. SAJEESHA
July 6, 2018
MANOJ Vs. AYSWARYA
November 21, 2018
MANOJ BABU Vs. STATE OF KERALA REP. BY THE FOREST RANGE OFFICER
October 25, 2018
MANOJ BABU Vs. THE STATE OF KERALA AND OTHER
May 29, 2018
MANOJ IDICULLA Vs. AMMINI IDICULLA (DIED) AND OTHERS
January 31, 2018
MANOJ JOSEPH AND OTHERS Vs. THE DISTRICT COLLECTOR COLLECTORATE OFFICE AND OTHERS
July 3, 2018
MANOJ K GEORGE THEKKEVEETTIL Vs. SHEEJA KOSHY MUDIYIL KIZHAKKATHIL
July 23, 2018
MANOJ K MATHEW Vs. P K SUDHEER BABU I A S
June 4, 2018
MANOJ K.V. Vs. KHALEEL C.P, RASEENAS
February 27, 2018
MANOJ KUMAR S/O PANKAJAKSHA VARMA Vs. SUB INSPECTOR OF POLICE POLICE STATION ROAD, ALATHUR
March 27, 2018
MANOJ KUMAR T.A. Vs. STATE OF KERALA
September 26, 2018
MANOJ KUMAR. C AND OTHER Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
MANOJ M MATHEW Vs. RAILWAY BOARD, REPRESENTED BY ITS CHAIRMAN
April 12, 2018
MANOJ MADHAVASSERIL Vs. KERALA STATE ELECTION COMMISSION
February 28, 2018
MANOJ P.JOHN Vs. STATE OF KERALA
October 22, 2018
MANOJ P.S. Vs. SUDHAKARAN & ORS.
April 10, 2018
MANOJ S.R. S/O.SASIDHARAN, KARTHIKA, VILAYIL VILAKAM KANNAMMOOLA Vs. COMMISSIONER OF POLICE, KOLLAM
March 2, 2018
MANOJ T PAUL Vs. STATE OF KERALA
March 6, 2018
MANOJ THOMAS Vs. CAN FIN HOMES LTD
January 9, 2018
MANOJ, S/O OMANA BABU Vs. STATE OF KERALA
September 25, 2018
MANOJ, S/O RAMAN Vs. STATE OF KERALA
June 4, 2018
MANOJ.V Vs. THE JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES
October 15, 2018
MANOJKUMAR K M Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES (GENERAL)
January 22, 2018
MANOSH ELIAS CONSTRUCTIONS PVT LTD Vs. MANUEL JOHN S/O JOHN
January 18, 2018
MANSOOR Vs. STATE OF KERALA
September 26, 2018
MANSOOR Vs. DEPUTY SUPERINTENDENT OF POLICE, NIA, KOCHI BRANCH OFFICE AND OTHERS
April 11, 2018
MANSOOR IBRAHIM MOOLAVALAPPIL Vs. SUB INSPECTOR OF POLICE, VALAPATTANAM AND OTHERS
July 20, 2018
MANSOOR REHMAN Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
January 17, 2018
MANU Vs. THE STATION HOUSE OFFICER
November 27, 2018
MANU Vs. STATE OF KERALA
November 29, 2018
MANU JOSEPH Vs. STATE OF KERALA
October 9, 2018
MANU V V Vs. CENTRAL BANK OF INDIA KADAPPAKKADA BRANCH
March 6, 2018
MANUAL THOMAS KAPPAN Vs. STATE OF KERALA
March 27, 2018
MANY K Vs. PALAKKAD DISTRICT CO-OPERATIVE BANK LTD
July 5, 2018
MARADU MARKET TRADERS ASSOCIATION Vs. STATE OF KERALA
June 6, 2018
MARAKKAR AND OTHERS Vs. DISTRICT COLLECTOR, MALAPPURAM AND OTHERS
July 10, 2018
MARAKKAR T Vs. DIVISIONAL OFFICER, KERALA WAQF BOARD
July 9, 2018
MARAN VEETTIL VINOD KUMAR S/O CHANDRASEKHARAN Vs. KOYILOTH BALAN S/O KELAPPAN
July 10, 2018
MARANGATTUPILLY GRAMA PANCHAYATH Vs. STATE OF KERALA
November 27, 2018
MARAYAMUTTOM SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
July 3, 2018
MARI DHORAI Vs. STATE OF KERALA
June 11, 2018
MARIA GRANITES Vs. THIDANADU GRAMA PANCHAYAT
June 28, 2018
MARIAMMA JOSEPH Vs. STATE OF KERALA
January 9, 2018
MARIKAR (MOTORS) LIMITED HONDA DIVISION Vs. REGIONAL TRANSPORT OFFICER THIRUVANANTHAPURAM
January 22, 2018
MARINE FINS Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY
May 29, 2018
MARIYA K SAJU Vs. UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR
April 5, 2018
MARIYAM BEEVI Vs. STATE OF KERALA AND ORS.
June 19, 2018
MARIYAMMA Vs. SERIN
November 28, 2018
MARIYAMMA PATHIKAL Vs. KARUNAKARAN UTTIKUZHA
January 31, 2018
MARIYAMMA THOMAS Vs. A RADHAMMA
March 5, 2018
MARIYAMMA W/O THALIYATH PAILOTH @ POULOSE Vs. SHAJI S/O CHELAKKATTU KOCHAPPAN
June 22, 2018
MARIYAPURAM POURA SAMITHY Vs. LEO V.J AND OTHERS
March 9, 2018
MARIYAPURAM POURA SAMITHY Vs. LEO.V.J
March 9, 2018
MAROLI SANTHA Vs. REVENUE DIVISIONAL OFFICER
February 16, 2018
MARSHIDA Vs. V.K. RIYAS
July 26, 2018
MARTIN DAVIS AND ORS. Vs. STATE OF KERALA
March 14, 2018
MARTIN JOHN Vs. STATE OF KERALA
March 26, 2018
MARTIN.T.J. AND OTHER Vs. UNIVERSITY OF CALICUT AND OTHERS
March 7, 2018
MARUNNOLI VIJAYALAKSHMI Vs. TAHSILDAR, KOYILANDI TALUK CIVIL STATION
December 13, 2018
MARUTHI POLY BAGS PVT LTD Vs. KERALA STATE CIVIL SUPPLY CORPORATION LIMITED
June 18, 2018
MARUVAN K.M Vs. THE REGIONAL TRANSPORT OFFICER WAYANAD
September 25, 2018
MARY Vs. STATE OF KERALA
March 20, 2018
MARY Vs. STATE OF KERALA
January 25, 2018
MARY CELIN THOMAS AND OTHER Vs. DIRECTORATE OF SURVEY AND LAND RECORDS AND OTHERS
July 2, 2018
MARY DASAN Vs. K.S.KUNJUMON
November 5, 2018
MARY K.L., W/O. VARGHESE M.K. Vs. STATE OF KERALA AND OTHERS
June 5, 2018
MARY SHEEBA, N.J., D/O. JOY Vs. STATE OF KERALA AND OTHERS
March 9, 2018
MARY SKARIACHAN W/O.SKARIACHAN Vs. C.R.JACOB,CHEMMASSERY HOUSE
October 9, 2018
MARY W/O. ANTONY Vs. ANTONY AND OTHERS
February 5, 2018
MARYKUTTY ABRAHAM Vs. STATE OF KERALA
March 27, 2018
MARYKUTTY GEORGEW/O GEORGE Vs. SEBASTIAN GEORGE S/O LATE GEORGE
January 19, 2018
MARYKUTTY P V @ KUNJOONJAMMA Vs. P T VARGHESE @ JOSE
March 16, 2018
MARYKUTTY THOMAS @ SHERLY, OOROTHU VEEDU Vs. JOSEPH SCARIA, S/O. SCARIA
April 12, 2018
MARYMATHA CONSTRUCTION COMPANY Vs. STATE OF KERALA
June 5, 2018
MARYMATHA CONSTRUCTION COMPANY Vs. STATE OF KERALA
July 11, 2018
MARYMATHA CONSTRUCTION COMPANY Vs. STATE OF KERALA
March 27, 2018
MASTER RAJESH.P.R Vs. THE STATE OF KERALA
December 19, 2018
MATHAI Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
February 16, 2018
MATHAI Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
June 21, 2018
MATHAI GEORGE Vs. AUTHORISED OFFICER STATE BANK OF INDIA AND ANR.
May 4, 2018
MATHER AND MATHER (P) LTD. AND ORS. Vs. MR. SATISH MURTHI, ADVOCATE AND ORS.
January 23, 2018
MATHEW Vs. GEORGE ABRAHAM
February 21, 2018
MATHEW Vs. ELIKUTTY
November 16, 2018
MATHEW Vs. JAMES JACOB
October 23, 2018
MATHEW Vs. RAJAN
June 6, 2018
MATHEW @ BABY, S/O LUKA Vs. ANNAMMA @ MOLLY, D/O JOSEPH
March 9, 2018
MATHEW ABRAHAM Vs. DISTRICT COLLECTOR AND OTHERS
June 29, 2018
MATHEW ALEX Vs. KANJIRAPPALLY GRAMA PANCHAYATH
May 25, 2018
MATHEW DOMINIC Vs. STATE OF KERALA AND OTHER
February 20, 2018
MATHEW GEORGE Vs. M K AJITH
July 5, 2018
MATHEW GEORGE Vs. DISTRICT COLLECTOR COLLECTORATE
April 9, 2018
MATHEW GEORGE Vs. SPECIAL SALE OFFICER
April 4, 2018
MATHEW JOHN Vs. DR. JACOB JOHN AND ORS.
February 2, 2018
MATHEW JOHN Vs. JOSEPH AUGUSTINE
August 6, 2018
MATHEW K. JACOB Vs. DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
November 16, 2018
MATHEW K. JOHN Vs. STATE OF KERALA AND ORS.
September 25, 2018
MATHEW K.DANIEL Vs. THE COMMISSIONER OF POLICE
September 10, 2018
MATHEW LAWRENCE AND OTHERS Vs. A.V. MOHAMMADALI AND OTHERS
April 13, 2018
MATHEW PAUL Vs. MULAVUKAD GRAMA PANCHAYAT
December 18, 2018
MATHEW S/O JOHN Vs. STATE OF KERALA
July 17, 2018
MATHEW SEBASTIAN Vs. STATE OF KERALA
April 3, 2018
MATHEW SEBASTIAN Vs. MELATTUR GRAMA PANCHAYATH
November 22, 2018
MATHEW VAZHAYIL DIRECTOR Vs. UNIVERSITY OF CALICUT THENHIPPALAM
June 13, 2018
MATHEW.K.X@MATHAIKUNJU Vs. STATE OF KERALA
October 9, 2018
MATHEWKUTTY Vs. STATE OF KERALA
April 10, 2018
MATHEWS JOHN Vs. STATE OF KERALA
March 27, 2018
MATHRUKA RELATORS [P] LTD Vs. COMMERCIAL TAX OFFICER
July 4, 2018
MATHUKUTTY @ SCARIA Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
April 12, 2018
MATHUNNY Vs. STATE OF KERALA
January 8, 2018
MATHUNNY, S/O. PUTHUR RAPPAI Vs. STATE OF KERALA
January 8, 2018
MAVELITHARAYIL PHILIP JOHN Vs. STATE OF KERALA
October 10, 2018
MAXIMUS FERNANDEZ ALIAS MAXWELL FERNANDEZ Vs. OLGA FERNANDEZ
September 24, 2018
MAYA W/O LATE MADHU Vs. SREEKUMAR
March 12, 2018
MAYADEVI Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
July 10, 2018
MB ANIL MITHRA Vs. STATE OF KERALA
August 1, 2018
MEDICAL COUNCIL OF INDIA REPRESENTED BY ITS SECRETARY Vs. S GOMATHY
July 3, 2018
MEENA JACOB W/O JACOB C MATHEW Vs. SUB INSPECTOR OF POLICE SANTANPARA POLICE STATION
July 6, 2018
MEENA N.K. & ORS. Vs. K. PORCHALAI & ORS.
April 6, 2018
MEENACHIL RUBBER MARKETING & PROCESSING CO-OPERATIVE SOCIETY LTD Vs. CHOONDACHERY SERVICE CO-OPERATIVE BANK LTD
March 12, 2018
MEENAKSHI AND OTHERS Vs. HARI. N. AND OTHER
March 14, 2018
MEENAKSHI EXPORTERS AND ORS. Vs. UCO BANK AND ORS.
December 18, 2018
MEENAMBALAM SANTHOSH Vs. SUNISH S ANAND
July 12, 2018
MEERA VINOD Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 2, 2018
MEETHALA PANAYULLATHIL AVULLA Vs. STATE OF KERALA
December 4, 2018
MEETHALE ANGADIYIL ASMA Vs. STATE OF KERALA AND ANOTHER
February 21, 2018
MEGHNA GOPAL Vs. PRAVEEN CHANDRAN
September 27, 2018
MEHAJA BANU Vs. NAVAS & ORS.
January 17, 2018
MEHARBAN, S/O. SAFIYA BEEVI Vs. ABDUL RAHIM, S/O. SUBAIR KUNJU AND ANOTHER
February 5, 2018
MEJO JOSEPH Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 26, 2018
MELUKKARA SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR (GENERAL), DISTRICT CO-OPERATIVE S
February 21, 2018
MELVIN JOSEPH AND ANR. Vs. JAYANANDAKUMAR AND ORS.
March 1, 2018
MERCY GEORGE Vs. STATE BANK OF TRAVANCORE
April 12, 2018
MERCY JULIET Vs. V J ANTONY
January 30, 2018
MERCY XAVIER Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF EXTERNAL AFFAIRS
July 23, 2018
MERINO FABRICS WEST OF IRON BRIDGE Vs. INTELLIGENCE OFFICER
January 10, 2018
MERRY TIME CREAM FOOD PVT. LTD. Vs. ADDITIONAL REGISTERING AUTHORITY
March 20, 2018
METRO METAL INDUSTRIES MATTOOR Vs. STATE OF KERALA
August 3, 2018
MICRO TECH SYSTEM Vs. ASSTT. COMMR.
March 14, 2018
MIDHU D/O KUNJULEKSHMI Vs. SATHYANESAN S/O DANIEL NADAR
July 10, 2018
MIDHUN DEV S/O. DEVADASAN Vs. STATE OF KERALA
September 19, 2018
MIDHUNRAJ V SUNDARAVILASAM BUNGLOW Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 14, 2018
MIL CONTROL LIMITED Vs. STATE OF KERALA
June 8, 2018
MILLATH EDUCATIONAL TRUST REPRESENTED BY ITS CHAIR Vs. UNIVERSITY OF KERALA, REPRESENTED BY ITS REGISTRAR
April 3, 2018
MINI Vs. SELVAM,S/O.MUTHURAJ
November 28, 2018
MINI Vs. RAMALAKSHMI
October 5, 2018
MINI Vs. POWER GRID CORPORATION OF INDIA LIMITED AND ANR.
April 13, 2018
MINI D/O SUMANGALA Vs. SUSEELA SARASWATHY VILASOM
April 6, 2018
MINI DEVADAS Vs. THE JOINT REGISTRAR [GENERAL]
February 21, 2018
MINI DIVAKARAN Vs. BLOCK DEVELOPMENT OFFICER AND OTHERS
June 22, 2018
MINI DIVAKARAN Vs. STATE OF KERALA
August 1, 2018
MINI DIVAKARAN Vs. STATE OF KERALA
July 6, 2018
MINI E V Vs. KERALA WATER AUTHORITY REPRESENTED BY ITS MANAGING DIRECTOR
June 27, 2018
MINI W/O BIJU Vs. SUPERINTENDENT OF POLICE
July 25, 2018
MINI, D/O. SANTHAKUMARI Vs. VASANTHAKUMAR, S/O. VASAVAN
February 15, 2018
MINITHA M. Vs. STATE OF KERALA
September 26, 2018
MINOR BASID Vs. SANU
January 31, 2018
MINU LALITHA MADHAVU Vs. UNIVERSITY OF KERALA AND OTHERS
January 24, 2018
MISHAL DILAWAR S/O C M DILAWAR Vs. KERALA STATE SPORTS COUNCIL
June 18, 2018
MITHRA CENTRAL SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHERS
March 7, 2018
MITHRA V NAIR Vs. KERALA STATE ELECTRICITY BOARD
July 6, 2018
MITHRA V. NAIR Vs. STATE OF KERALA
September 19, 2018
MITHRA V.NAIR Vs. BAIJU
March 7, 2018
MITTAL TUBES AND MALLEABLES Vs. SIJO JOSE
September 12, 2018
MODERN ROCKS MINING AND INDUSTRIES Vs. STATE OF KERALA AND OTHERS
March 27, 2018
MOHAMED ABDUL NASSAR Vs. STATE OF KERALA
March 20, 2018
MOHAMED PRAKASH K.Y. & ORS. Vs. COCHIN HERITAGE ZONE CONSERVATION SOCIETY & ORS.
March 21, 2018
MOHAMMAD ENAMUL HAQUE Vs. CENTRAL BUREAU OF INVESTIGATION
December 5, 2018
MOHAMMED Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED, COCHIN
February 16, 2018
MOHAMMED @ MOHAMMEDKUTTY AND OTHERS Vs. MANOJ AND OTHERS
January 3, 2018
MOHAMMED ALI Vs. SAIDALAVI AND ORS.
January 22, 2018
MOHAMMED AND ORS. Vs. STATE OF KERALA
June 8, 2018
MOHAMMED ASARUDDEEN Vs. STATION HOUSE OFFICER
November 5, 2018
MOHAMMED ASHIF. P.M S/O HAMEED P.M, Vs. STATE OF KERALA
July 23, 2018
MOHAMMED BILAL Vs. ASSTT. COMMISSIONER OF C. TAX AND C. EX.
March 9, 2018
MOHAMMED FARIZ & CO Vs. COMMISSIONER OF CUSTOMES CUSTOM HOUSE, WILLINGDON ISLAND
October 30, 2018
MOHAMMED HANEEF @ JACKIE HANEEF Vs. STATE OF KERALA
February 12, 2018
MOHAMMED HANEEFA Vs. DEPUTY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT AND APPELLATE AUTHORITYLABIC
December 18, 2018
MOHAMMED HASHIM Vs. NANMINDA CO-OPERATIVE RURAL BANK LTD
June 13, 2018
MOHAMMED JALEEL M.A. AND OTHERS Vs. SUB INSPECTOR OF POLICE, KUMBLA POLICE STATION, KASARGOD DISTRICT AND OTHERS
October 26, 2018
MOHAMMED KUNJU SHIHABUDDIN MAZIYAN Vs. STATE OF KERALA
July 16, 2018
MOHAMMED MUSTHAFA K Vs. SAFIYA T D/O MOOSANNI
July 11, 2018
MOHAMMED NISAR Vs. URANGATTIRI GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY
July 31, 2018
MOHAMMED NISAR, MANAGING PARTNER, MAJESTIC GRANITES Vs. URANGATTIRI GRAMA PANCHAYAT & ORS.
July 31, 2018
MOHAMMED NIYAS Vs. COMMISSIONER OF INCOME TAX
March 6, 2018
MOHAMMED RAEES Vs. UNION OF INDIA REPRESENTED BY MINISTRY OF LABOUR & EMPLOYMENT
July 11, 2018
MOHAMMED RAFEEQ Vs. THE AUTHORISED OFFICER UNDER THE SAFAESI ACT
October 10, 2018
MOHAMMED RAFEEQ Vs. K. VIJAYAN & ORS.
January 24, 2018
MOHAMMED RAFEEQUE Vs. STATE OF KERALA
July 18, 2018
MOHAMMED RASHID K.P. Vs. UNION OF INDIA
October 9, 2018
MOHAMMED SAHEER AND OTHER Vs. STATE OF KERALA
October 30, 2018
MOHAMMED SALI Vs. K. BABU
September 10, 2018
MOHAMMED SHAMEEM A Vs. UNION OF INDIA
January 25, 2018
MOHAMMED SHEREEF A P @ KUTTAPPI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
January 29, 2018
MOHAMMED SUHAIL Vs. UNIVERSITY OF CALICUT
June 13, 2018
MOHAMMED SULAIMAN Vs. STATE OF KERALA AND OTHERS
January 30, 2018
MOHAMMED THAHA,S/O. KOYAMMAKOYA Vs. UNION TERRITORY OF LAKSHADWEEP
October 9, 2018
MOHAMMEDALI @ BAPPUTTY Vs. THE STATE OF KERALA
November 9, 2018
MOHAN BOSE Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR,, HIGH COURT OF KERALA AND OTHERS
October 26, 2018
MOHAN KUMAR Vs. STATE OF KERALA
February 19, 2018
MOHAN KUMAR Vs. STATE OF KERALA
November 29, 2018
MOHAN SINGH Vs. DIRECTOR GENERAL
January 22, 2018
MOHAN SINGH Vs. DIRECTOR GENERAL/CISF CISF HEAD QUARTERS AND OTHERS
March 14, 2018
MOHANA KUMAR K P Vs. STATE OF KERALA
January 10, 2018
MOHANACHANDRAN AND MOHANAN, CHANDRA NIVAS Vs. STATE OF KERALA
February 28, 2018
MOHANACHANDRAN PILLAI Vs. STATE OF KERALA
May 5, 2018
MOHANAN Vs. M.I. PAUL
August 30, 2018
MOHANAN Vs. STATE OF KERALA
January 8, 2018
MOHANAN Vs. STATE OF KERALA
February 14, 2018
MOHANAN Vs. V.V VARGHESE AND OTHERS
June 19, 2018
MOHANAN Vs. SUDHALATHA AND OTHER
October 26, 2018
MOHANAN Vs. SATHYAN
January 8, 2018
MOHANAN Vs. PRASANNA
July 25, 2018
MOHANAN ACHARI K. AND OTHERS Vs. THE GOVERNMENT OF KERALA AND OTHERS
June 11, 2018
MOHANAN MOOKOLA Vs. DEPUTY TAHSILDAR (RR) AND OTHERS
February 20, 2018
MOHANAN NAIR Vs. AUTHORIZED OFFICER THIRUVANANTHAPURAM DISTRICT CO
April 27, 2018
MOHANAN NAIR P S/O PADMANABHAN NAIR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
July 11, 2018
MOHANAN PILLAI AND ORS. Vs. VASUDEVAN AND OTHERS
January 3, 2018
MOHANAN PILLAI S. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
October 3, 2018
MOHANAN T M Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT OF KERALA
July 3, 2018
MOHANAN.A.K.,S/O.KANNUKUTTY Vs. STATE OF KERALA
October 9, 2018
MOHANDAS Vs. SANTHAKUMARI AMMA
May 13, 2018
MOHANDAS Vs. SUVARNA ARUN
November 1, 2018
MOHANKUMAR Vs. STATE OF KERALA
January 11, 2018
MOHANLAL Vs. STATE OF KERALA
March 16, 2018
MOHANLAL.P.M Vs. S.H.O, KALPETTA POLICE STATION
September 19, 2018
MOHANSEKAR S/O. C. NMENON Vs. M/S. SREERAM TRANSPORT FINANCE COMPANY LTD. AND ANOTHER
March 8, 2018
MOIDEEN KOYA Vs. STATE OF KERALA
August 2, 2018
MOIDEEN S/O KUNDANTHODIKA AHAMMED Vs. KUNHIRAMA PANICKER
June 1, 2018
MOIDEENKOYA Vs. THE STATE OF KERALA
March 19, 2018
MOIDEENKOYA, S/O. MOYINKUTTY HAJI AND OTHERS Vs. THE STATE OF KERALA
February 27, 2018
MOIDEENKUTTY Vs. MYMOONA
August 6, 2018
MOIDEENKUTTY Vs. MAHSOOF MUSTHAFA
February 14, 2018
MOIDEENKUTTY Vs. MAHSOOF MUSTHAFA
March 5, 2018
MOIDEENKUTTY AND ORS. Vs. AHAMMED @ BAPPU AND ORS.
March 15, 2018
MOIDEENKUTTY K K S/O MUHAMMED Vs. MUHAMMED ASHARAF S/O KUTTYAMU
February 28, 2018
MOIDU HAJI A.A Vs. THE STATE OF KERALA AND OTHERS
June 13, 2018
MOIDUNNI Vs. STATE OF KERALA REP BY HOME SECRETARY
July 2, 2018
MOLLY @ ANNAMMA JOHN W/O LATE JOHN M D Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
February 7, 2018
MOLLY ABRAHAM Vs. STATE OF KERALA
August 8, 2018
MOLLY JOSE W/O. JOSE JACOB (LATE) AND OTHERS Vs. SOJAN @ SOJAN MATHEW S/O. MATHEW, VATTATHARAYIL
June 25, 2018
MOLLYKUTTY @ MOLLYKUTTY VALLANT Vs. NICEY JACOB
December 11, 2018
MONCY, S/O. P.A. GEORGE Vs. STATE OF KERALA
June 27, 2018
MONICA ASSOCIATES Vs. A.S. THOMAS
April 2, 2018
MONIPPALLY MARKETING CO-OPERATIVE SOCIETY LTD. Vs. MATHEW PATHROSE
December 7, 2018
MONSON K. MATHEW, S/O. VARGHESE Vs. CENTRAL BUREAU OF INVESTIGATION
February 8, 2018
MONSON THOMAS Vs. LAILIMMA SIBICHEN
March 1, 2018
MOOLAKANDI ROHINI AND OTHERS Vs. DISTRICT COLLECTOR, COLLECTORATE AND OTHERS
March 2, 2018
MOONSTONE APARTMENT Vs. ADDITIONAL DISTRICT MAGISTRATE ERNAKUALM CIVIL STA
March 26, 2018
MOOPPU MURA KULUSU NAIKKAR CHANDRASEKHARAN Vs. KALLYANI, RESIDING AT KUTTIPUZHA AKATHOOTTU
June 26, 2018
MOOSA Vs. TOFFY
January 10, 2018
MOOSA Vs. CHANGARANCHOLA UNNEEN
September 26, 2018
MOOSA AND OTHERS Vs. SULAIMAN
July 5, 2018
MOOSA N. Vs. THE STATE OF KERALA
November 29, 2018
MOSSES C.J., DRAWING TEACHER, ST. AUGUSTINES HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND OTHERS
March 14, 2018
MOTHER SUPERIOR, DEVAMATHA CARMELITE CONVENT PALA Vs. PALA MUNICIPALITY, MUNICIPAL OFFICE, PALA AND OTHERS
January 25, 2018
MOTHER SUPERIOR, ST. TERASAS CONVENT, (MANAGER, ST. JOSEPHS SCHOOLS) Vs. STATE OF KERALA
April 6, 2018
MOTTAMMAL ABDUL KAREEM Vs. STATE OF KERALA BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
November 1, 2018
MOYTHEEN KOYA Vs. SECRETARY
January 1, 2018
MOYTHEEN KOYA, S/O ALAVI, KANIYARAKKAL, KUNNAMANGALAM, KOZHIKODE Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY CUM REGIONAL TRANSPORT OFFICER, (RTO), KOZHIKODE
January 9, 2018
MR. A Vs. SUB INSPECTOR OF POLICE, ALOOR
October 30, 2018
MR. ABRAHAM JOSEPH PADIJATTIDOM Vs. MANAGER, MAR THOMA COLLEGE
May 29, 2018
MR. BINU M.P Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
April 13, 2018
MR. C.V. RAMACHANDRAN Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
April 13, 2018
MR. KARUNAKARAN N. Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE)
July 27, 2018
MR. M. RAMAKRISHNA PILLAI Vs. THE DISTRICT COLLECTOR CIVIL STATION, KUDAPPANAKUNNU, THIRUVANANTHAPURAM
June 4, 2018
MR. P.K. JAMES Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
April 13, 2018
MR. P.N. MOHAMMED ABDUL RAHIMAN, S/O.KUNHU Vs. ANTONY CORREYA, S/O. AMBATTU PETER CORREYA
June 21, 2018
MR. RAMESHAN K.P. Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
April 13, 2018
MR. SHAJI V.P. S/O MR. PEETHAMBARAN Vs. K.T. UNNIKRISHNAN
February 26, 2018
MR. SURESH KUMAR AND ORS. Vs. INDU
July 3, 2018
MR. UMMER KOYA Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
April 13, 2018
MR. VISHNU M.T. AND OTHER Vs. P. SURESH AND OTHERS
January 23, 2018
MR. VISHNU U. Vs. ANJITHA S. AND OTHERS
October 30, 2018
MR. X (PRASHOB) S/O BABY V.M. Vs. STATE OF KERALA
June 5, 2018
MRF LIMITED Vs. STATE OF KERALA
September 3, 2018
MRS. KADHEEJA.P.K Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
April 13, 2018
MRS. NANDANA T PAI. Vs. XAVIER O.P., PROPRIETOR, THUSHARA MARBLES AND GRANITES PALACE AND OTHERS
March 12, 2018
MRS. P.S. SHIMI Vs. STATE OF KERALA AND OTHERS
February 16, 2018
MRS. SHAMLA K.U AND OTHERS Vs. SUB REGISTRAR, OFFICE OF THE KODUNGALLOR SUB REGISTRAR, AMANDOOR, ALA VILLAGE
October 30, 2018
MRS. SREEJA SASIDHARAN Vs. THE MINISTRY OF WOMEN AND CHILD DEVELOPMENT
June 25, 2018
MRS. SUDHA P. NAIR Vs. THE DIRECTOR OF PUBLIC INSTRUCTION
February 16, 2018
MRS. SUMA MOHAN W/O. MOHAN Vs. M/S. SAKTHAN KURIES PALLIKULAM ROAD, THRISSUR
January 16, 2018
MRS.SOBHANA, W/O.MADHAVAN Vs. STATE OF KERALA
July 20, 2018
MS. NAVIYA SAJIV.P Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
October 16, 2018
MUBARAK ALI Vs. STATE OF KERALA
June 4, 2018
MUFEED Vs. STATE OF KERALA
September 18, 2018
MUHAMED AMEER P.P. Vs. SECRETARY
October 5, 2018
MUHAMMAD ASHAR Vs. SUB INSPECTOR OF POLICE
September 4, 2018
MUHAMMAD BASHEER Vs. STATE OF KERALA
April 10, 2018
MUHAMMAD JALEEL Vs. STATE OF KERALA
November 29, 2018
MUHAMMAD MUSTHAFA Vs. STATE OF KERALA
October 9, 2018
MUHAMMAD RAFI Vs. STATE OF KERALA
June 19, 2018
MUHAMMAD THAMNAS Vs. STATE OF KERALA AND OTHER
October 24, 2018
MUHAMMAED SHAFI Vs. STATE OF KERALA
February 20, 2018
MUHAMMED Vs. STATE OF KERALA
March 13, 2018
MUHAMMED @ BAPPUTTY Vs. STATE OF KERALA
February 7, 2018
MUHAMMED ABDUL RASHEED Vs. STATE CO-OPERATIVE ELECTION COMMISSION
November 8, 2018
MUHAMMED AKRAM A S/O P N ABOOBAKKER Vs. KOLLAM MUNICIPAL CORPORATION
February 5, 2018
MUHAMMED ARIF Vs. STATE OF KERALA
September 17, 2018
MUHAMMED ASHRAF Vs. LSLAMIC PREACHING TRUST
January 16, 2018
MUHAMMED ASHRAF @ BAVA Vs. STATE OF KERALA
October 31, 2018
MUHAMMED ASHRAF K. Vs. ISLAMIC PREACHING TRUST & ORS.
June 11, 2018
MUHAMMED ASHRAF M.A. Vs. STATE OF KERALA AND ORS.
July 27, 2018
MUHAMMED BASHEER Vs. GOKULAM CHIT & FINANCE CO.PVT. LTD
July 23, 2018
MUHAMMED BASHEER, S/O LATE P P MOIDEEN KOYA Vs. ABDUL KADER, S/O A M KOYATTI
July 12, 2018
MUHAMMED FAHMI P.K. Vs. STATE OF KERALA
August 2, 2018
MUHAMMED FAROOK Vs. DISTRICT COLLECTOR
January 25, 2018
MUHAMMED FAYIZ O.P. ARABIC TEACHER, P.K.H.M. ALP SCHOOL Vs. THE ASSISTANT EDUCATIONAL OFFICER, MANGADA AND OTHERS
May 23, 2018
MUHAMMED HARIS C Vs. FATHIMATH SUHARA T P
July 6, 2018
MUHAMMED IQBAL Vs. STATION HOUSE OFFICER, MANJESHWAR POLICE STATION AND ANOTHER
October 30, 2018
MUHAMMED IQBAL S/O. ABDULLA, MAROTTIMMAL HOUSE Vs. THE NEW INDA ASSURANCE CO. LTD
June 6, 2018
MUHAMMED ISMAIL Vs. TALUK SUPPLY OFFICER
November 5, 2018
MUHAMMED K I Vs. STATE OF KERALA
January 25, 2018
MUHAMMED KUTTY HAJI Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 24, 2018
MUHAMMED KUTTY S/O MUHAMMED VAIDYAR Vs. SECRETARY, VILAYUR GRAMA PANCHAYATH
August 8, 2018
MUHAMMED MUNEER Vs. THE REGIONAL TRANSPORT OFFICER
October 8, 2018
MUHAMMED MUSTAFA Vs. THE STATE OF KERALA AND OTHERS
January 16, 2018
MUHAMMED MUSTAFA Vs. THE STATE OF KERALA AND OTHERS
July 26, 2018
MUHAMMED MUSTHAFA Vs. DIRECTOR, DEPARTMENT OF MINING AND GEOLOGY
July 25, 2018
MUHAMMED NAFIQ @ MAHIN Vs. STATE OF KERALA
March 23, 2018
MUHAMMED NISHAD @ NISHAD Vs. STATE OF KERALA
November 22, 2018
MUHAMMED NISSAM Vs. OACHIRA PADINJARETHERUVU MUSLIM JAMA-ATH
June 20, 2018
MUHAMMED RAFEEQ A.K. Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, MALAPPURAM AND OTHERS
April 12, 2018
MUHAMMED RAFEEQ S/O KABEER Vs. SULAIMAN KUNJUMUHAMMAD S/O KUNUUHAMMED
March 19, 2018
MUHAMMED RAFEEQUE Vs. STATE OF KERALA
September 24, 2018
MUHAMMED RAFI Vs. CHAVAKKAD MUNICIPALITY
October 7, 2018
MUHAMMED RAFI SYED Vs. KHANI RAWTHER AYOOB
February 26, 2018
MUHAMMED RIYAD Vs. STATE POLICE CHIEF
June 1, 2018
MUHAMMED RIYAS D V P Vs. UNION OF INDIA REPRESENTED BY NATIONAL INVESTIGATI
April 12, 2018
MUHAMMED S/O THONIYARAYIL ABDULLAKUTTY Vs. BEEVATHUKUTTY W/O THONIYARAYIL MUHAMMED
February 14, 2018
MUHAMMED SADIQ Vs. STATE OF KERALA
May 23, 2018
MUHAMMED SAJID Vs. K P KHADEEJA
March 14, 2018
MUHAMMED SALIH K Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR
July 11, 2018
MUHAMMED SALIH, S/O. JALALUDHEEN KUNJU Vs. STATE OF KERALA
September 28, 2018
MUHAMMED SALIM Vs. STATE OF KERALA
January 3, 2018
MUHAMMED SHAFEEKH C Vs. THE STATE OF KERALA
October 10, 2018
MUHAMMED SHAFEEQ Vs. STATE OF KERALA
September 10, 2018
MUHAMMED SHAFI Vs. JASNA
March 16, 2018
MUHAMMED SHAJI Vs. REMSINA MOL
June 8, 2018
MUHAMMED SHEREEF Vs. STATE OF KERALA AND OTHERS
June 22, 2018
MUHAMMED SUHAIL AND OTHERS Vs. STATE OF KERALA AND OTHERS
July 23, 2018
MUHAMMED V A Vs. STATE OF KERALA
December 12, 2018
MUHAMMED YASIR Vs. STATE OF KERALA
November 29, 2018
MUHAMMED, S/O MOOSSA Vs. UNION OF INDIA, REPRESENTED BY SECRETARY
July 17, 2018
MUHAMMEDKUTTY A.C Vs. STATE OF KERALA AND ORS.
February 6, 2018
MUHAMMEDKUTTY S/O PULIKKATHADTHIL HAMZA Vs. MOIDEENKUTTY S/O KARATTIL MUHAMMED MUSLIAR
June 1, 2018
MUJEEB RAHMAN Vs. STATE OF KERALA
November 5, 2018
MUJEEB RAHMAN AND OTHERS Vs. SAUDA AND OTHERS
June 29, 2018
MUJEEB RAHMAN P(A12) S/O ABDULLA AND OTHERS Vs. THE ADMINISTRATOR, U.T. OF LAKSHADWEEP
January 12, 2018
MUJEEB REHMAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
August 9, 2018
MUJEEB REHMAN V.P. Vs. NILAMBUR CO
February 19, 2018
MUJEEB T A S/O ABU Vs. C I OF POLICE
January 11, 2018
MUJEEB, S/O KOYATTI Vs. SUB INSPECTOR OF POLICE PANNIYANKARA POLICE STATION
August 1, 2018
MUKESH M.K. Vs. STATE OF KERALA
July 11, 2018
MUKESH O Vs. STATE OF KERALA
February 8, 2018
MUKKANI FATHIMA Vs. KUNDU VALAPPIL FATHIMA
December 14, 2018
MUKKUNNIMALA GOVERNMENT AIDED RUBBER PLANTERS CO-OPERATIVE SOCIETY LTD NO 226 PALLICHAL, MALAYINKIL P O, NEYYATTINKARA, THIRUVANANTHAPURAM Vs. STATE OF KERALA
May 30, 2018
MULIYAR SERVICE CO Vs. JOINT REGISTRAR OF CO
May 23, 2018
MUMMU Vs. RAMANATTUKARA MUNICIPALITY
January 16, 2018
MUMTAZ BEAGUM Vs. STATE OF KERALA
November 1, 2018
MUNDELA SERVICE CO Vs. INCOME TAX OFFICER, INCOME TAX OFFICE, WARD 2(3), KOWDIAR, TRIVANDRUM
May 22, 2018
MUNEEB Vs. THE STATE OF KERALA
November 28, 2018
MUNEER Vs. STATE OF KERALA
May 30, 2018
MUNEER Vs. STATE OF KERALA, THROUGH THE STATION HOUSE OFFICER, VADAKARA POLICE STATION
October 26, 2018
MUNEER C.V. Vs. ICICI LOMBARD GENERAL INSURANCE CO.LTD.
June 6, 2018
MUNEER K K Vs. THE ADDITIONAL LICENSING AUTHORITY
September 28, 2018
MUNEER. A. Vs. AUTHORIZED OFFICER, KASARGOD DISTRICT CO
April 27, 2018
MUNEER.A.K. Vs. H.RAMESH
October 9, 2018
MUNEER.A.K., S/O. ABDUL KHADER Vs. H.RAMESH, S/O. H. HAREESH
October 9, 2018
MUNEERUL ANAM SANGHAM AKODE Vs. DISTRICT REGISTRAR(GENERAL) (REGISTRAR OF SOCIETIES)
July 4, 2018
MUNEES Vs. STATE OF KERALA
September 19, 2018
MURALEE MOHAN PILLAI, S/O KRISHNA KURUP Vs. T V VARGHESE S/O VARGHESE
May 21, 2018
MURALEEDHARAN Vs. STATE OF KERALA
November 14, 2018
MURALEEDHARAN Vs. THE STATE TAX OFFICER SGST OFFICE
March 12, 2018
MURALEEDHARAN Vs. JINCY
September 18, 2018
MURALEEDHARAN K.R. AND ORS. Vs. K.V. ANTONY AND ORS.
July 10, 2018
MURALEEDHARAN V.N. Vs. SINDHU P.K.
October 10, 2018
MURALI Vs. STATE OF KERALA
January 31, 2018
MURALI AND ORS. Vs. STATE OF KERALA
April 4, 2018
MURALI AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
February 1, 2018
MURALI K. AND OTHERS Vs. THE COMMISSIONER, MALABAR DEVASWOM BOARD HOUSEFED COMPLEX AND OTHERS
February 27, 2018
MURALI KRISHNA Vs. STATE OF KERALA
January 18, 2018
MURALIDHARAN T.V Vs. BIJU
September 28, 2018
MURALIDHARAN. C.M. AND OTHERS Vs. STATE OF KERALA
July 26, 2018
MURALIKRISHNAN AND OTHERS Vs. STATE
January 15, 2018
MURIKKUMKADAN NAZARUDHEEN Vs. STATE OF KERALA
July 13, 2018
MURUKAN @ KALA MURUKAN, Vs. STATE OF KERALA
October 5, 2018
MURUKESAN,S/O SARATHI Vs. STATE
November 26, 2018
MURUKESH N. Vs. THE BRANCH MANAGER UNITED INDIA INSURANCE CO.LTD.
January 31, 2018
MUSLIM EDUCATIONAL SOCIETY Vs. STATE OF KERALA, REP BY PRINCIPAL SECRETARY
June 13, 2018
MUSLIM EDUCATIONAL SOCIETY REPRESENTED BY ITS GENERAL SECRETARY Vs. RANJITH M ASSISTANT PROFESSOR IN HINDI
January 23, 2018
MUSLIN EDUCATION SOCIETY (REGD.) CALICUT AND OTHERS Vs. CHIEF SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF KERALA AND OTHERS
March 22, 2018
MUSTAFA V.P. Vs. DISTRICT COLLECTOR, ERNAKULAM CIVIL STATION AND OTHERS
July 17, 2018
MUSTHAFA Vs. MUMTHAS K T
March 26, 2018
MUSTHAFA Vs. PERINTHALAMANNA MUNICIPALITY
December 6, 2018
MUSTHAFA C AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
February 20, 2018
MUSTHAFA K.K. SON OF KUNJUTTI AND ANOTHER Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED
March 5, 2018
MUSTHAFA P K Vs. ADDITIONAL LICENSING AUTHORITY
February 8, 2018
MUSTHAQUE AHAMMED @ MUTHU Vs. STATE OF KERALA
October 9, 2018
MUTHALAKODAM SERVICE CO OPERATIVE BANK LTD Vs. K K JOSEPH
March 19, 2018
MUTHALIB Vs. STATE OF KERALA
January 5, 2018
MUTHOOT FINANCE LIMITED Vs. STATE OF KERALA
March 23, 2018
MUTHOOT FINANCE LTD MUTHOOT CHAMBERS Vs. JOINT COMMISSIONER OF INCOME TAX
January 11, 2018
MUTHOOT FINANCE LTD. Vs. DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, ERNAKULAM AND OTHERS
March 26, 2018
MUTHOOT VEHICLE & ASSET FINANCE LIMITED Vs. P B HAMSA
March 12, 2018
MUTHOOT VEHICLE AND ASSET FINANCE (P) LTD Vs. SAMUEL K, S/O KUNJANDI
January 22, 2018
MUTHUKOYA THOOPIYAKAL, S/O. LATE ABDULLA Vs. UNION TERRITORY OF LAKSHADWEEP AND OTHERS
April 13, 2018
MUTHUKUMAR S/O SUBRAMANIA PILLAI Vs. RAJESH S/O GANGADHARAN NAIR
January 10, 2018
MY HINDUSTAN PAINTS Vs. RISHI RAJ SINGH
June 4, 2018
MYLAPRA GRAMA PANCHAYAT AND OTHER Vs. I.P.C EBENEZAR CHURCH MYLAPRA AND OTHERS
April 3, 2018
MYMUDDIN, S/O KARUTHAVEETTIL MUHAMMED Vs. STATE OF KERALA
June 13, 2018
N . RAJAGOPAL Vs. SPECIAL GOVERNMENT PLEADER FOR FOREST SRI. NAGARAJ NARAYANAN
September 4, 2018
N A PLANTATIONS Vs. STATE OF KERALA
June 4, 2018
N ANILKUMAR Vs. VAKAYAR SERVICE CO-OPERATIVE BANK LTD
July 23, 2018
N BASHEER Vs. STATE POLICE CHIEF, POLICE HEADQUARTERS, VAZHUTHACAUD
July 23, 2018
N C THOMAS Vs. REGIONAL TRANSPORT AUTHORITY, KOTTAYAM
April 12, 2018
N EASWARAN NAMBOOTHIRI Vs. TRANVANCORE DEVASWOM BOARD
July 10, 2018
N G VIJAYALAKSHMI W/O K P R PILLAI Vs. STATE BANK OF INDIA STRESSED ASSETS RECOVERY BRANCH
March 5, 2018
N K ABDUL JALEEL Vs. SUB INSPECTOR OF POLICE, MANJERI POLICE STATION
July 5, 2018
N K GOPALAN Vs. UNION OF INDIA REPRESENTED BY DEPUTY SECRETARY TO GOVERNMENT
July 9, 2018
N KUMARAN Vs. INDIAN OIL CORPORATION LTD , REPRESENTED BY CHIEF
April 12, 2018
N KUMARAN S/O RAMAN Vs. INDIAN OIL CORPORATION LTD
August 6, 2018
N MURALEEDHARAN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT
June 22, 2018
N O DEVASSY Vs. DISTRICT MAGISTRATE (DISTRICT COLLECTOR)
January 17, 2018
N R ANILKUMAR Vs. CHESS ASSOCIATION KERALA REP BY ITS GENERAL SECRETARY
January 17, 2018
N R ANILKUMAR Vs. CHESS ASSOCIATION KERALA REPRESENTED BY ITS GENERAL SECRETARY
February 6, 2018
N RAJASEKHARAN UNNITHAN S/O T K NARAYANA PILLAI Vs. PRASANNAN UNNITHAN S/O GOPALA PILLAI
March 7, 2018
N RAMACHANDRAN S/O LATE P N NARAYANA PILLAI Vs. SALIM
February 15, 2018
N RAMACHANDRAN S/O LATE P N NARAYANA PILLAI Vs. ALANGAD GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY
August 10, 2018
N S S KARAYOGAM KUNISSERY, PALAKKAD DISTRICT Vs. COMMERCIAL TAX OFFICER PALAKKAD
July 17, 2018
N SEKHARAN NAIR Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
July 23, 2018
N SETHUKUMAR S/O NARAYANAN ELAYATH Vs. STATE OF KERALA
July 31, 2018
N SHEELA Vs. UCO BANK, KOLLAM BRANCH, KHAISE BUILDING, BEACH ROAD
July 19, 2018
N SHEELA Vs. SULOCHANA
July 10, 2018
N SIVAN KURUP,S/O NARAYANAN ELAYATH Vs. KERALA STATE ROAD TRANSPORT CORPORATION, REP BY CH
February 27, 2018
N SUNDARAN S/O LATE NARAYANAN Vs. L SHIBUKUMAR FARMING CORPORATION MANAGING DIRECTOR
August 9, 2018
N T ABUL HAKEEM Vs. MANJERI MUNICIPALITY, REPRESENTED BY ITS SECRETARY
January 15, 2018
N THANKAPPAN Vs. K RADHAKRISHNAN
August 1, 2018
N V ABDUL KAREEM Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
June 11, 2018
N. AMARNATH AND OTHERS Vs. STATE OF KERALA
October 25, 2018
N. ARJUNAN Vs. ARBITRATOR CUM SPECIAL SALE OFFICER
September 10, 2018
N. GOPI ASARI Vs. UNION OF INDIA
February 20, 2018
N. J. EVUJIN S/O.N A JOHN Vs. DISTRICT COLLECTOR COLLECTORATE
November 12, 2018
N. MURALEEDHARAN Vs. THE STATE OF KERALA AND OTHERS
June 18, 2018
N. RAGHAVAN PILLAI Vs. STATE OF KERALA AND ORS.
June 4, 2018
N. RAJASEKHARAN UNNITHAN Vs. PRASANNAN UNNITHAN
March 7, 2018
N. RAMACHANDRAN Vs. SALIM
February 15, 2018
N. RAVEENDRAN Vs. THE DEPUTY COMMISSIONER NAVODAYA VIDYALAYA SAMITI AND ANOTHERS
March 2, 2018
N. RAVINDRA KURUP Vs. STATE OF KERALA AND OTHERS
August 1, 2018
N. SAROJAM Vs. THE JOINT REGISTRAR OF CO
May 30, 2018
N. SASEEDHARAN Vs. STATE OF KERALA
April 5, 2018
N. SASI AND ANOTHER Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHER
January 11, 2018
N. SHEELA AND ORS. Vs. SULOCHANA AND ORS.
January 3, 2018
N. SREEDHARAN Vs. VALLY
May 22, 2018
N. SURESH BABU Vs. PATHANAMTHITTA SERVICE CO
October 30, 2018
N. SUSEELA Vs. R.S. DILIN
December 13, 2018
N. VIJAYAKUMARY Vs. KERALA LAND DEVELOPMENT CORPORATION & ORS.
March 5, 2018
N. VIJAYAN NAMBEESAN Vs. THE SPECIAL DEVASWOM COMMISSIONER, COCHIN DEVASWOM BOARD, THRISSUR
June 26, 2018
N.BADUSHA Vs. STATE OF KERALA
June 7, 2018
N.BASHEER Vs. THE STATE POLICE CHIEF
July 4, 2018
N.C. YEGNESWARAN Vs. DIST.COLLECTOR, PALAKKAD AND OTHERS
October 24, 2018
N.D. JOSEPH, NADUKUDIYIL HOUSE, KARUMPALAMATTOM, KARIMANNOOR P.O., THODUPUZHA, IDUKKI DISTRICT Vs. THE STATE OF KERALA
January 15, 2018
N.DHARMARAJ Vs. STATE OF KERALA
October 10, 2018
N.E. ABRAHAM Vs. STATE OF KERALA
June 7, 2018
N.G.ANANDAKRISHNAN Vs. UNION OF INDIA
October 10, 2018
N.K. ABDULLA S/O. PAKKRANKUTTY Vs. STATE OF KERALA
August 16, 2018
N.K. MANOHARAN Vs. SHAJI GEORGE AND OTHERS
February 21, 2018
N.L. SAJITH Vs. THE STATE OF KERALA AND OTHERS
March 20, 2018
N.M. ABDUL HAMEED @ HAMEED Vs. THE NEW INDIA ASSURANCE CO. LTD.
June 6, 2018
N.M.VIJAYAN Vs. THE KERALA STATE ELECTION COMMISSION
August 20, 2018
N.O. DEVASSY Vs. DISTRICT MAGISTRATE (DISTRICT COLLECTOR) AND OTHERS
January 17, 2018
N.P. MAMMEDKOYA AND ANOTHER Vs. SUBAIR AND ORS.
April 4, 2018
N.P. SABEER Vs. PUTHIYAPURAYIL SABREENA
October 29, 2018
N.R.SHAJI Vs. STATE OF KERALA
November 1, 2018
N.RAMACHANDRAN Vs. ALANGAD GRAMA PANCHAYATH
May 10, 2018
N.S. MOHANAN Vs. INDIAN OVERSEAS BANK AND OTHERS
June 26, 2018
N.S.S. KARAYOGAM Vs. KAYIKKARA CHELATT MANCHEZHAN, KUDUMBAYOGAM AND ORS.
March 7, 2018
N.S.SALIMKUMARAN NAIR Vs. CORPORATION OF THIRUVANANTHAPURAM
September 26, 2018
N.SIDDQUE Vs. THE DISTRICT COLLECTOR MALAPPURAM
November 2, 2018
N.V.K. MOHAMMED SULTHAN RAWTHER AND SONS DINDIGUL, TAMIL NADU Vs. UNION OF INDIA
October 16, 2018
N.V.K.MOHAMMED SULTHAN RAWTHER Vs. UNION OF INDIA
October 16, 2018
N.V.VIPIN Vs. THE STATION HOUSE OFFICER, NADAPURAM POLICE STATION
November 1, 2018
NADEER K Vs. MUSLIM EDUCATIONAL SOCIETY (REGD)
January 29, 2018
NADUTHODI KUNJIMUHAMMED Vs. ADDITIONAL DISTRICT MAGISTRATE
November 27, 2018
NAFEESA Vs. CHAVAKKAD MUNICIPALITY
June 6, 2018
NAFEESA AND OTHERS Vs. STATE OF KERALA
July 25, 2018
NAGA DISTRIBUTORS Vs. UNION OF INDIA AND OTHERS
June 28, 2018
NAGOOR RAWTHER JEHANGIR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF CORPORATE AFFAIRS
January 10, 2018
NAICYMOL C S CLUSTER CO-ORDINATOR (FORMERLY HSA (SOCIAL SCIENCE) Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
February 16, 2018
NAJEEB V. Vs. THE MAINTENANCE TRIBUNAL
June 28, 2018
NAJIMUDHEEN, S/O BASHEER Vs. K.P. NAGARAJAN, S/O CHADIACHARI
January 30, 2018
NALAKATH BASHEER Vs. UNIVERSITY OF CALICUT
June 7, 2018
NALINI Vs. A.D. JOSE S/O. DEVASSY
June 13, 2018
NALINI Vs. HARIDASAN AND OTHERS
June 13, 2018
NALINI Vs. PROJECT DIRECTOR NHAI
November 14, 2018
NALUPURAYIL ISMAIL Vs. RAJALAKSHMI K.
October 23, 2018
NAMBIDITHIDIL KRISHNAN Vs. APPELLATE MAINTENANCE TRIBUNAL/DISTRICT COLLECTOR KANNUR DISTRICT AND OTHER
October 30, 2018
NANA AUTO FUELS BPCL DEALER Vs. UNION OF INDIA
October 10, 2018
NANADKUMAR V Vs. STATE OF KERALA
July 25, 2018
NANCY SHAJI Vs. STATE OF KERALA
June 18, 2018
NANDA INTERNATIONAL PRIVATE LIMITED AND OTHER Vs. ERNAD LATEX, CHEMMORAM AND OTHERS
February 22, 2018
NANDAGOPAN.T.S. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 18, 2018
NANDAKUMAR Vs. DISTRICT COLLECTOR
February 1, 2018
NANDAKUMAR T P Vs. UNION OF INDIA
July 19, 2018
NANDAKUMAR V Vs. STATE OF KERALA
July 25, 2018
NANDANAN K V , S/O DAMODARAN K Vs. MADAYI GRAMA PANCHAYATH
June 1, 2018
NANDHINI VIJAYARAGHAVAN W/O. VIJAYARAGHAVAN Vs. MANIMENON S/O. PATHMAVATHIYAMMA AND ANOTHER
March 23, 2018
NANDHU Vs. STATE OF KERALA
September 4, 2018
NANDKISHOR PRALHAD VYAWAHARE Vs. SAU. MANGALA PRATAP BANSAR
May 3, 2018
NANDU@RANJU,S/O.DINESH KUMAR Vs. STATE OF KERALA
October 9, 2018
NANI Vs. SURENDRAN
April 13, 2018
NANNIYODE SERVICE CO Vs. CENTRAL BOARD OF DIRECT TAXES DEPARTMENT OF REVENUE AND OTHERS
July 10, 2018
NARAYANA MENON Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA AT ERNAKULAM
October 26, 2018
NARAYANAN Vs. STATE OF KERALA
February 19, 2018
NARAYANAN Vs. STATE OF KERALA
January 15, 2018
NARAYANAN AND OTHERS Vs. SREEKRISHNAPURAM GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY AND OTHER
October 29, 2018
NARAYANAN ELAYATH S/O VASUDEVAN ELAYAYTH Vs. STANI VARGEESE, SECRETARY, ANNAMANADA GRAMA PANCHAYATH
June 1, 2018
NARAYANAN KOCHU NANOO Vs. VELAYUDHAN RAGHAVAN
September 26, 2018
NARAYANAN KOYITTI Vs. STATE OF KERALA
November 28, 2018
NARAYANAN PADMANABHAN Vs. THE UNION OF INDIA
September 5, 2018
NARAYANAN RADHAKRISHNA MENON Vs. NARAYANAN SUKUMARA MENON
January 10, 2018
NARAYANAN U N Vs. CIRCLE INSPECTOR OF POLICE NENMARA POLICE STATION
November 23, 2018
NARAYANI AMMA W/O RAMAN NAIR Vs. NANGARATH OKKOTT KRISHNAN NAIR S/O KUTTIPARVATHI AMMA
July 19, 2018
NARAYANI KRISHNAN Vs. THE UNION OF INDIA AND ANOTHER
November 1, 2018
NARENDRA NATH D Vs. STATE OF KERALA & ORS.
January 29, 2018
NARENDRAN NAIR Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT
June 26, 2018
NARIKKODAN ASHOKAN Vs. MAHINDRA RURAL HOUSING FINANCE LTD AND OTHER
April 27, 2018
NASARUDHEEN P., S/O. MOOSA Vs. THE STATE OF KERALA AND OTHERS
April 11, 2018
NASEEF Vs. STATE OF KERALA
February 1, 2018
NASEEM T K Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
June 4, 2018
NASEEMA Vs. ORIENTAL INSURANCE CO LTD
March 6, 2018
NASEEMA Vs. STATE OF KERALA
November 27, 2018
NASEER Vs. SHAMEERA
September 10, 2018
NASEERA A. P. Vs. THE STATE OF TAX OFFICER
November 7, 2018
NASSAR V.H. Vs. STATE OF KERALA
May 21, 2018
NATARAJA KAIMAL Vs. SREE NARAYANA BHAJANA MADAM & ORS.
March 2, 2018
NATHAN @ VISWANATHAN Vs. STATE OF KERALA
July 2, 2018
NATIONAL INSURANCE CO LTD Vs. RAHIM S/O SAIDUMUHAMMAD
February 14, 2018
NATIONAL INSURANCE CO LTD Vs. SRINIVASAN S/O RAMACHANDRAN
June 7, 2018
NATIONAL INSURANCE CO LTD Vs. C NARAYANAN
July 18, 2018
NATIONAL INSURANCE CO LTD Vs. JOSEPH RAJ
January 3, 2018
NATIONAL INSURANCE CO LTD REPRESENTED BY DY MANAGE Vs. NIKHIL HALDAR
April 10, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SINDU GOPAN
May 25, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. AJAY G.S. AND OTHERS
June 25, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. YOHANNAN K.T. S/O. UMMEN THOMAS AND OTHER
January 3, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. P D CHACKO W/O P C DANIEL
April 10, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. BHARATHAN
February 14, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. P S BHAMA KUMARI W/O LATE RADHAKRISHNAN NAIR
February 14, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. ANKITHA P S
March 20, 2018
NATIONAL INSURANCE COMPANY LTD Vs. SWARUN SEBASTIAN
July 4, 2018
NATIONAL INSURANCE COMPANY LTD Vs. P RAMACHANDRAN
January 19, 2018
NATIONAL INSURANCE COMPANY LTD Vs. JIJU C.CHERIAN
September 25, 2018
NATPAC STAFF WELFARE ASSOCIATION Vs. THE STATE OF KERALA
October 8, 2018
NAUSHAD S/O AMMAD Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 1, 2018
NAVAS Vs. ABDUL LATHIEF
January 12, 2018
NAVAS A.J. Vs. STATE OF KERALA
September 26, 2018
NAVAZ B ASSISTANT SECRETARY AND ANOTHER Vs. STATE OF KERALA AND OTHERS
April 13, 2018
NAVEEN G S Vs. P B RAJALAKSHMI
January 25, 2018
NAVEEN NARAYANAN Vs. STATE OF KERALA
March 23, 2018
NAVEEN SECURITY SERVICES Vs. THE RESERVE BANK OF INDIA
December 7, 2018
NAYARAMBALAM BHAGAVATHI DEVASWOM AND OTHERS Vs. COCHIN DEVASWOM BOARD AND OTHERS
June 27, 2018
NAYSA ANN SANJEEV(MINOR) & ORS. Vs. S/O.LATE P.T.GEORGE,
January 15, 2018
NAZARULLA Vs. STATE OF KERALA
January 9, 2018
NAZEEHUDEEN M Vs. M BASHEER
March 1, 2018
NAZEEMA SYED ALI AND OTHERS Vs. STATE OF KERALA AND ANR.
March 22, 2018
NAZEER Vs. STATE OF KERALA
November 8, 2018
NAZEER HASSAN Vs. THE STATE OF KERALA AND ANR.
February 15, 2018
NAZEER M.S. Vs. STATE OF KERALA AND OTHER
March 26, 2018
NEBU GEORGE AMPOTTY AND ANR. Vs. STATE OF KERALA
March 9, 2018
NECHIKKADAN MUJEEB, S/O MUHAMMED Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
June 11, 2018
NECHIPPADAPPU MUHIYUDHEEN MASJID COMMITTEE Vs. STATE OF KERALA
September 28, 2018
NEDUMON SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REDISTRAR OF CO-OPERATIVE SOCIETIES
July 16, 2018
NEDUNGAPRA SERVICE CO-OPERATIVE BANK LTD REPRESENTED BY ITS SECRETARY Vs. PUBLIC INFORMATION OFFICER/ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 9, 2018
NEDUNGAPRA SERVICE CO-OPERATIVE BANK LTD. Vs. PUBLICINFORMATION OFFICER
June 25, 2018
NEENA S. GIRI Vs. THE DETECTIVE INSPECTOR CBCID OCW-11
September 26, 2018
NEETHU MOHAN O. Vs. STATE OF KERALA
April 9, 2018
NEPC AIRLINES Vs. PHILIPS C ABRAHAM S/O LATE M ABRAHAM
March 15, 2018
NEW INDIA ASSURANCE CO LTD Vs. SURESH @ ASHOKAN
March 6, 2018
NEW INDIA ASSURANCE CO LTD Vs. JAISON JACOB S/O JACOB
July 11, 2018
NEW INDIA ASSURANCE CO LTD , COIMBATORE DIVISIONAL Vs. ANITHA V C
April 11, 2018
NEW INDIA ASSURANCE CO LTD REPRESENTED BY ITS DIVISIONAL MANAGER Vs. RAVEENDRANATHAN K P
January 10, 2018
NEW INDIA ASSURANCE CO LTD REPRESENTED BY ITS DULY AUTHORISED OFFICER Vs. TAHA KOYA
July 4, 2018
NEW INDIA ASSURANCE CO LTD, ETTUMANOOR Vs. PRASAD K S
June 13, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. BIPIN KISHORE A.T., @ VIPIN KISHORE
April 11, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. JANATHA TRADING COMPANY IOC DEALER
November 9, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. SARITHA B.S. AND OTHERS
March 14, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARIM KHAN A
June 5, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SREEDEVI K. AND OTHERS
March 21, 2018
NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL GAFOOR
May 23, 2018
NEW INDIA ASSURANCE COMPANY LTD Vs. JEBBY M ALIYAR,M S SADANAM, PANYTHERI,VADAKKEVILA
July 31, 2018
NEYYATTINKARA MUNICIPALITY Vs. DY. C.C.E. AND S.T.
May 22, 2018
NHERU IBRAHIM AND ANOTHER Vs. THE SUB INSPECTOR OF POLICE, KUMBLA POLICE STATION AND OTHERS
January 8, 2018
NIBI @ BABU Vs. STATE OF KERALA
June 1, 2018
NIDHI R. SASI Vs. STATE OF KERALA & ORS.
January 18, 2018
NIDHIN K. N. Vs. STATE OF KERALA
September 18, 2018
NIHAD MOIDU Vs. FOUSIYA
June 26, 2018
NIJO Vs. ANTONY KUTTUKARAN
March 5, 2018
NIKESH KRISHNAN @ NIKKI Vs. STATE OF KERALA
November 27, 2018
NIKHIL JACOB AND OTHERS Vs. DANA PAUL AND OTHERS
July 13, 2018
NIKHIL LAL, S/O NARAYANAN KUTTY Vs. V.V. ATHIRA
January 30, 2018
NIKHIL MATHEW Vs. STATE BANK OF INDIA
May 22, 2018
NIKHIL T GEORGE Vs. STATION HOUSE OFFICER, ATTINGAL POLICE STATION
August 10, 2018
NILAMBUR TRADERS Vs. KERALA STATE POLLUTION CONTROL BOARD
October 9, 2018
NINE STAR GROUP @ PARTNERSHIP FIRM AND OTHERS Vs. A. NASSARUDHEEN, S/O. ABDUL RAHMAN
January 15, 2018
NIRAAMAYA RETREATS KUMARAKOM PRIVATE LIMITED Vs. KUMARAKOM GRAMA PANCHAYATH
December 12, 2018
NIRADEEPAM ROLLER FLOUR MILL Vs. THE KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED & ORS.
January 31, 2018
NIRANJA KUMAR P Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 27, 2018
NIRMAL JOB A Vs. FEDERAL BANK LIMITED
December 7, 2018
NIRMALA @ MINI Vs. STATE OF KERALA
March 1, 2018
NIRMALA DEVI Vs. THIRUVANANTHAPURAM AYURVEDA OUSHADHA NIRMANA VYAVASAYA CO-OPERATIVE SOCIETY LTD
June 4, 2018
NIROOP SOMAN Vs. KERALA STATE COIR CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, KERALA STATE COIR CORPORATION LTD. AND OTHERS
January 8, 2018
NISAMUDHEEN, ELAVAKKAT HOUSE Vs. STATE OF KERALA
December 11, 2018
NISHA JOHN Vs. THE DISTRICT COLLECTOR & ORS.
March 7, 2018
NISHA K PILLAI Vs. RECHU RAJAN DANIEL
December 13, 2018
NISHA M Vs. STATE OF KERALA
May 23, 2018
NISHA.G. Vs. DISTRICT COLLECTOR, (APPELLATE TRIBUNAL UNDER KERALA MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS ACT, 2007)
June 20, 2018
NISHAD Vs. NAJMA
December 19, 2018
NISHANT EXPORT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 25, 2018
NISHANTH Vs. SOMAN
October 10, 2018
NISHANTH Vs. SIDDIQUE. A.M AND OTHERS
July 4, 2018
NISHANTH Vs. STATE OF KERALA
September 4, 2018
NISHANTH K Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
July 6, 2018
NISHAYI M P Vs. M PRABHU
July 12, 2018
NISSAMUDEEN S/O.SAINUDEEN Vs. SHYLA BEEGOM IRSHAD MANZIL
November 29, 2018
NISSAR Vs. STATE OF KERALA
September 19, 2018
NISSAR A K S/O ABDUL KHARIM Vs. PARAVUR S N V REGIONAL CO-OPERATIVE BANK LTD
July 26, 2018
NITHEESH M K Vs. COCHIN DEVASWOM BOARD REP BY ITS SECRETARY
May 23, 2018
NITHIN RAJ Vs. RIYAS P.T. AND OTHERS
February 22, 2018
NIXON FERNANDEZ Vs. THE LOCAL LEVEL MONITORING COMMITTEE OF THE PUTHENCHIRA GRAMA PANCHAYATH AND ORS.
May 4, 2018
NIYAS A I Vs. POYYA GRAMA PANCHAYATH POOPATHY P.O.
June 7, 2018
NIYAS A I Vs. GOVERNMENT OF KERALA AND OTHERS
March 2, 2018
NIYAS ABDUL KHAREEM Vs. STATE OF KERALA
February 5, 2018
NIYAS.Y, S/O YOONUSKUNJU, VILAYIL Vs. THE STATION HOUSE OFFICER KILIKOLLOOR POLICE STATION
October 9, 2018
NIZAMUDDIN. M Vs. STATE OF KERALA
October 4, 2018
NIZAMUDEEN S. Vs. STATE OF KERALA
May 21, 2018
NIZAMUDHEEN Vs. LATHA RAMESH
February 7, 2018
NIZAR Vs. RASEENA
November 8, 2018
NIZAR @ MULLAN NIZAR S/O MOHAMMED ALI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 8, 2018
NIZAR, S/O. BASHEER, OLICKAL VEEDU Vs. STATE OF KERALA
October 9, 2018
NJANADAS Vs. STATE OF KERALA
September 11, 2018
NOBLE MATHEW Vs. JOSE K MANI
July 18, 2018
NOBLE MATHEW Vs. JOSE.K.MANI
June 12, 2018
NOBLE RAJAM Vs. STATE BANK OF INDIA
November 2, 2018
NOORJAHAN Vs. REJULA
April 2, 2018
NOORUDHEEN SHAH Vs. THE SOUTH INDIAN BANK LIMITED
April 27, 2018
NORTRANS MARINE SERVICES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COCHIN
August 6, 2018
NOUSHAD Vs. DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
November 2, 2018
NOUSHAD Vs. SAROJAM THANKAPPAN
January 23, 2018
NOUSHAD Vs. FOREST RANGE OFFICER
January 23, 2018
NOUSHAD Vs. VILLAGE OFFICER, VATTAMKULAM VILLAGE, AND OTHERS
June 1, 2018
NOUSHAD ALLAKKAT Vs. STATE TAX OFFICER
October 4, 2018
NOUSHAD M Vs. SUPERINTENDENT, CHILDRENS HOME (BOYS)
July 2, 2018
NOUSHAD. K.M. Vs. KOTTAYAM MUNICIPALITY AND OTHERS
June 11, 2018
NOUSHAND S/O MAHAMMOOD HAJI Vs. MOOSA HAJI
May 30, 2018
NOWSHAD Y. Vs. STATE OF KERALA
September 13, 2018
NRIPAN RAJA Vs. LEKSHMI
July 7, 2018
NRIPAN RAJA, S/O RAJASEKHAR Vs. LEKSHMI, D/O SREELATHA
July 19, 2018
NUJUM KHAN S/O ABDUL SAMAD Vs. SUPERINTENDENING ENGINEER
February 28, 2018
NUSAIBA BEEVI Vs. MAJEED RAWHTER (DIED)
February 27, 2018
NUSRATHUL ISLAM SAMGAM MUNAVVIRUL ISLAM MADRASSA Vs. A P MUHAMMEDKUTTY S/O ASSANUTTY MARAKKAR
June 12, 2018
O G VENU Vs. COCHIN PORT TRUST REPRESENTED BY ITS CHAIRMAN
May 8, 2018
O K ABDULLAKUTTY MAKDOOMI Vs. STATE OF KERALA REP BY SECRETARY, DEPARTMENT OF HOME
July 13, 2018
O VIJAYAN Vs. CENTRAL BANK OF INDIA
January 9, 2018
O. ASHOKAN Vs. NIDHESHKUMAR & ORS.
March 19, 2018
O. SURESH AND OTHERS Vs. STATE OF KERALA AND ANOTHERS