Case Index

Title
Date
A K BHANDARI Vs. KUNWAR SINGH
July 25, 2018
A N DUBEY Vs. STATE OF MADHYA PRADESH
December 11, 2018
A R VERMA S/O LATE NATHEL SINGH VERMA Vs. STATE OF CHHATTISGARH
July 24, 2018
A SOCIETY UNDER SOCIETIES REGISTRATION ACT, THROUG Vs. GEETALAL SAHU, S/O BHUVAN RAM SAHU
January 5, 2018
A SUO MOTO TAKEN WRIT PETITION Vs. STATE OF CHHATTISGARH
October 12, 2018
A.P.SHARMA Vs. SECRETARY
February 20, 2018
AABKARI PAIKRA, S/O BAITHUL Vs. STATE OF CHHATTISGARH
June 28, 2018
AALIV FRANSIS, W/O SAMUAL SASHILAL Vs. SEMUAL SHASHILAL, S/O SATISH KUMAR LAL
April 17, 2018
AARIF KHAN Vs. STATE OF CHHATTISGARH
September 5, 2018
AARTI BAI Vs. DEVENDRA KUMAR KAUSHIK
November 22, 2018
AARTI NIRALA Vs. STATE OF CHHATTISGARH
September 19, 2018
AARTI SPONGE & POWER LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX-2(1)
April 10, 2018
AASHIQ KHAN Vs. STATE OF CHHATTISGARH
February 21, 2018
AASMATI HALBA (NOW DEAD) Vs. BUTKI BAI
September 5, 2018
ABC Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTME
February 2, 2018
ABDUL HANIF AS/O ABDUL HAMID Vs. STATE OF CHHATTISGARH
December 12, 2018
ABHAY LOGISTICS Vs. DEPUTY COMMISSIONER
January 15, 2018
ABHAY SINGH Vs. STATE OF CHHATTISGARH
March 13, 2018
ABHILASH KUMAR GUPTA Vs. SHWETA GUPTA
September 10, 2018
ABHINAV SUR Vs. OJAL SURLABIC
October 22, 2018
ABHISHEK SINGH Vs. STATE OF CHHATTISGARH
November 13, 2018
ABIS BROILER PRIVATE LIMITED Vs. KULESHWARI BAILABIC
October 9, 2018
AFSHA ANSARI Vs. GURU GHASIDAS UNIVERSITY
September 13, 2018
AFTAB KHAN S/O SHAMIM KHAN Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
July 9, 2018
AGHORI DAS Vs. STATE OF CHHATTISGARH
November 22, 2018
AGNI ENTERPRICES Vs. STATE OF CHHATTISGARH
November 2, 2018
AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Vs. STATE OF CHHATTISGARH
July 31, 2018
AJAY BAFNA Vs. KAMLA BAI BHATTAD
November 26, 2018
AJAY BHARATAN (IRLA 2525), S/O C B BHARATAN Vs. UNION OF INDIALABIC
October 22, 2018
AJAY JAISWAL Vs. STATE OF CHHATTISGARH, THROUGH DIRECTOR PANCHAYAT
April 24, 2018
AJAY KEGRIVAL Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
February 22, 2018
AJAY KENWRA, S/O MALIKRAM KENWRA Vs. STATE OF CHHATTISGARH
December 3, 2018
AJAY KUMAR Vs. SOUTH EASTERN COALFIELDS LIMITED
December 10, 2018
AJAY KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
March 12, 2018
AJAY KUMAR KAWREY Vs. MANISH SHARMA
March 9, 2018
AJAY KUMAR LAWASKAR Vs. STATE OF CHHATTISGARH
January 30, 2018
AJAY KUMAR TIGGA Vs. STATE OF CHHATTISGARH
September 12, 2018
AJAY KUMAR TIWARI Vs. STATE OF CHHATTISGARH
November 2, 2018
AJAY SINGH Vs. CHIEF MUNICIPAL OFFICER AND ANOTHER
September 26, 2018
AJAY TIWARI, S/O LATE BANSHIDHAR TIWARI Vs. STATE OF CHHATTISGARH
June 29, 2018
AJAY VERMA S/O GEND SINGH VERMA Vs. RUPOUTIN BAI NAGVANSHI W/O SUGRIV NAGWANSHI
December 4, 2018
AJIT PRAMOD KUMAR JOGI S/O LATE K P JOGI Vs. HIGH POWER CERTIFICATION SCRUTINY COMMITTEE PANDIT DEENDAYAL UPADHYAY NAGAR
January 30, 2018
AJIT SINGH (DEAD) THROUGH LEGAL REPRESENTATIVES Vs. SAVITRI DEVI W/O LATE BAIJNATH AGRAWAL
July 10, 2018
AJITA BEK Vs. STATE OF CHHATTISGARH S/O THROUGH INCHARGE ARAKSHI KENDRA KUNKURI
August 30, 2018
AJJURAM DESHMUKH SON OF LATE TILAKRAM DESHMUKH Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
September 8, 2018
AKASH SONWANI Vs. STATE OF CHHATTISGARH
December 6, 2018
AKHECHAND BHIKAMCHAND DHARMADA TRUST Vs. BHARAT LAL SONI
October 25, 2018
AKHILESH KUMAR JAGATRAMKA Vs. GANESH KUMAR JAGATRAMKALABIC
October 24, 2018
AKHILESH KUMAR JAGATRAMKA Vs. GANESH KUMAR JAGATRAMKA
May 15, 2018
AKHTARI BEGUM Vs. RAJESH DHOTE
February 9, 2018
AKRAM KHAN Vs. STATE OF C. G.
April 27, 2018
AKSHITA TIWARI D/O SHRI DURGESHWAR TIWARI Vs. INDIRA GANDHI KRISHI VISHWAVIDYALAYA
December 11, 2018
ALAM ANSHARI Vs. STATE OF CHHATTISGARH
January 31, 2018
ALANKAR ALLOYS PRIVATE LIMITED Vs. UNION OF INDIA THROUGH COMMISSIONER, CUSTOMS
January 16, 2018
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. HOLISTIC FOUNDATION DURG A SOCIETY
May 10, 2018
ALOK KUMAR AKHILESH Vs. STATE OF CHHATTISGARH
August 28, 2018
ALOK KUMAR SIDAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, SKILL DEV
June 26, 2018
AMAR SAY, Vs. STATE OF CHHATTISGARH
December 14, 2018
AMARESH RAJWADE D/O LATE RAMPRASAD Vs. SOUTH EASTERN COALFIELDS LIMITED, THROUGH-ITS CHAIRMAN-CUM-MANAGING DIRECTOR
July 3, 2018
AMARNATH SONI Vs. STATE OF CHHATTISGARH
December 6, 2018
AMARSAI S/O LATE PRASAD PAHADI KORWA Vs. STATE OF CHHATTISGARH
June 25, 2018
AMBACHEM INDUSTRIES 272 GIDC BARODA (GUJRAT) Vs. STATE OF CHHATTISGARH
August 29, 2018
AMBIKA PRASAD KASHYAP S/O LALU SINGH KASHYAP Vs. VYAPNA VENKT RMNNA S/O B K RAO
July 24, 2018
AMBRISH KASHYAP S/O SHYAM KASHYAP Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
June 19, 2018
AMBUMAL Vs. RAMJILAL THAWAIT
February 22, 2018
AMHAD HUSSAIN Vs. AMNA BEGAM
August 6, 2018
AMIN RAZA @ KALLU Vs. STATE OF CHHATTISGARH
August 6, 2018
AMIT AGRAWAL S/O SHRI RAMGOPAL AGRAWAL Vs. MOHINI BAI
February 22, 2018
AMIT KUMAR LATH S/O SAJAN KUMAR LATH Vs. DILIP SINGH S/O DHRU SINGH
December 12, 2018
AMIT KUMAR MANGHNANI Vs. STATE OF CHHATTISGARH
February 23, 2018
AMIT KUMAR SINGH S/O PRAKASH SINGH Vs. ASHRAF BANO W/O LATE MEHANDI MOHAMMED FARISHTA
April 5, 2018
AMITA SHAMBHARKAR, W/O PANKAJ RAO SHAMBHARKAR Vs. PANKAJ RAO SHAMBHARKAR S/O KRISHNA RAO SHAMBHARKAR
July 13, 2018
AMRENDRA PANDEY S/O RAJENDRA PANDEY Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
July 12, 2018
AMRESH BANARSHI SINGH Vs. STATE OF CHHATTISGARH AND OTHERS
April 17, 2018
AMRIT RAO Vs. STATE OF CHHATTISGARH, THROUGH
March 27, 2018
AMRITRAM, S/O MAHANGRAM Vs. STATE OF CHHATTISGARH
July 13, 2018
ANADI VISHWAKARMA Vs. MOHAMMAD SHARIF
November 13, 2018
ANAND RAM Vs. STATE OF CHHATTISGARH
October 5, 2018
ANAND RAM NAGESIYA S/O JANSAI NAGESIYA Vs. STATE OF CHHATTISGARH
July 17, 2018
ANAND SONI Vs. STATE OF CHHATTISGARH
December 4, 2018
ANAND URAON S/O DUKHILAL URAON Vs. STATE OF CHHATTISGARH THROUGH SHO
October 25, 2018
ANGAD PRASAD VISHWAKARMA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTME
February 15, 2018
ANGAD SETHIYA Vs. DILSHAH KHAN
November 13, 2018
ANIL AGRAWAL Vs. STATE OF CHHATTISGARH
March 14, 2018
ANIL AGRAWAL Vs. KRISHI UPAJ MANDI SAMITY NEVRA
August 27, 2018
ANIL DEWANGAN Vs. STATE OF CHHATTISGARH
September 20, 2018
ANIL KUMAR Vs. STATE OF CHHATTISGARH THROUGH
August 14, 2018
ANIL KUMAR DEWANGAN S/O R A DEWANGAN Vs. REKHA GOUTAM W/O MUNENDRA KUMAR GOUTAM
November 14, 2018
ANIL KUMAR KESHARWANI Vs. KU SATAYAWATI KASHYAP
January 18, 2018
ANIL KUMAR MAHILANGE Vs. SASHITA BAI
November 22, 2018
ANIL KUMAR YADAV Vs. STATE OF CHHATTISGARH
October 6, 2018
ANIL SONI @ RINKU S/O THALESWAR PRASAD SONI Vs. STATE OF CHHATTISGARH
March 12, 2018
ANIL SONI AND OTHERS Vs. STATE OF CHHATTISGARH
October 3, 2018
ANIL TAMBOLI S/O. KISHOR TAMBOLI Vs. STATE OF CHHATTISGARH
May 18, 2018
ANIMESH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
July 24, 2018
ANIRUDDHA KUMAR AASRA Vs. GAJENDRA KUMAR AASRA
July 12, 2018
ANITA AGRAWAL Vs. STATE OF CHHATTISGARH
October 30, 2018
ANITA SASANE Vs. STATE OF CHHATTISGARH
February 17, 2018
ANITA THAKUR Vs. STATE GOVERNMENT OF CHHATTISGARH
October 1, 2018
ANITA YADAV W/O AJAY KUMAR YADAV Vs. STATE OF CHHATTISGARH
December 14, 2018
ANJALI DUGGAL, WIFE OF ANIL KUMAR DUGGAL Vs. STATE OF M P
July 24, 2018
ANJALI NAGWANI W/O MANISH KUMAR NAGWANI Vs. MANISH KUMAR NAGWANI S/O OMPRAKASH NAGWANI
April 25, 2018
ANJANI KUMAR KHARE S/O RAMADHAR RAM Vs. STATE OF CHHATTISGARH
December 5, 2018
ANJAY KUMAR YADAV Vs. STATE OF CHHATTISGARH
October 1, 2018
ANJORE DAS Vs. STATE OF CHHATTISGARHLABIC
October 24, 2018
ANJU KUJUR Vs. VINAY KUMAR TIRKYLABIC
October 24, 2018
ANJU SINGH Vs. STATE OF CHHATTISGARH
March 26, 2018
ANNAPURNA JATVAR Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY
January 25, 2018
ANNU KAIWARTYA Vs. BRIJESH SURYAKANT
August 21, 2018
ANUP KANAKARWAL Vs. STATE OF CHHATTISGARH
December 13, 2018
ANUSUIYA BAI Vs. SAHODRA BAI
November 14, 2018
ARIHANT DEVELOPERS PROPRIETOR Vs. CHHATTISGARH HOUSING BOARD
November 28, 2018
ARJUN Vs. STATE OF CHHATTISGARH
November 28, 2018
ARJUN MAHAR Vs. STATE OF M P (NOW CHHATTISGARH)
July 30, 2018
ARJUN SATNAMI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION URLA, DISTRICTRAIPUR(CG)
January 4, 2018
ARJUN SINGH Vs. AJAY SHUKLA
November 12, 2018
ARJUN SINGH PATEL S/O LATE SHIV CHAND PRASAD PATEL Vs. STATE OF CHHATTISGARH
October 5, 2018
ARJUNDAS BAJAJ S/O SHEETALDAS BAJAJ Vs. MADHURI GUPTA W/O LATE GIRISHCHANDRA GUPTA
September 6, 2018
ARMAN BEGUM Vs. SUKWARO
October 25, 2018
ARTI Vs. SAHEB SINGH
January 4, 2018
ARUN KUMAR AGRAWAL Vs. JITESH KUMAR AGRAWAL
June 28, 2018
ARUN KUMAR DHRUV Vs. STATE OF CHHATTISGARH
July 26, 2018
ARUN KUMAR SINHA S/O LATE S P SINHA Vs. COAL INDIA LIMITED THROUGH ITS CHAIRMAN
July 4, 2018
ARUN KUMAR VERMA Vs. STATE OF CHHATTISGARH
August 27, 2018
ARUNABH DAVE Vs. STATE OF CHHATTISGARH
April 18, 2018
ASHA BAI Vs. KASHIRAM
November 14, 2018
ASHA BAI JAIN Vs. JASVIR SINGH
August 24, 2018
ASHISH KUMAR AGRAWAL Vs. ANNAPURNA AGRAWAL
November 13, 2018
ASHISH SINHA Vs. STATE OF CHHATTISGARH
November 1, 2018
ASHOK KUMAR DWIVEDI Vs. STATE OF CHHATTISGARH AND OTHERS
April 6, 2018
ASHOK KUMAR LONAWAT, S/O LATE BABULALJI LUNAWAT Vs. UNION OF INDIA
August 10, 2018
ASHOK KUMAR NISHAD Vs. STATE OF CHHATTISGARH
November 16, 2018
ASHOK KUMAR SAMBHAKAR Vs. SHEETA SINGH
April 19, 2018
ASHOK KUMAR THAKUR S/O JAGAT SINGH THAKUR Vs. REGISTRAR, CO-OPERATIVE SOCIETIES CHHATTISGARH, RAIPUR (C G )
July 30, 2018
ASHOK KUMAR TIWARI Vs. STATE OF CHHATTISGARH
March 16, 2018
ASHOK KUMAR UKE Vs. DWARIKA DAS
July 11, 2018
ASHOK MEHAR Vs. STATE OF C G , THROUGH POLICE STATION MASTURI
May 1, 2018
ASHOK S/O LATE AKBAR DHOBI Vs. STATE OF CHHATTISGARH
August 2, 2018
ASHOK SAURA Vs. STATE OF CHHATTISGARH
July 19, 2018
ASHOK SHARMA Vs. AKHILESH TIWARI AND ANR
July 10, 2018
ASHOK VERMA Vs. STATE OF CHHATTISGARH
October 29, 2018
ASHU @ ASHUTOSH KUNDEY Vs. STATE OF CHHATTISGARH
March 26, 2018
ASHWANI KUMAR Vs. KARAMATI
November 27, 2018
ASSISTANT P.F. COMMISSIONER Vs. MOHANTI ENGLISH MEDIUM SCHOOL AND ORS.
October 9, 2018
ASSTT GENERAL MANAGER, INDUSTRIAL RELATION DEPARTMENT, BHILAI STEEL PLANT Vs. K V SATYANARAYANA
August 20, 2018
ATVARAM Vs. STATE OF CHHATTISGARH
February 17, 2018
AVADH RAJ SINGH, S/O TRILOK SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH POLICE STATION DHAMTARI
October 12, 2018
AVINASH KUMAR SINGH S/O VANSHBAHADUR SINGH Vs. S N SHRIVASTAVA PRESENTLY POSTED AS CHIEF ENGINEER
February 9, 2018
AVINASH SAMAL Vs. STATE OF CHHATTISGARH
August 27, 2018
AVINASH TRADERS Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY FINANC
March 23, 2018
AVINASH TRADERS RAIGARH Vs. STATE OF CHHATTISGARH
September 14, 2018
AWADHESH DANDOTIYA Vs. STATE OF CHHATTISGARHLABIC
October 8, 2018
AXIS BANK LIMITED Vs. HI-TECH ABRASIVES LTD
September 27, 2018
AYLESH TIRKY Vs. STATE OF CHHATTISGARH
March 5, 2018
AYODHAYA Vs. ENGINEER-IN-CHIEF
January 12, 2018
B K ENGINEERING AND CASTING LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 16, 2018
B L BANJARE S/O S R BANJARE Vs. STATE OF CHHATTISGARH
July 27, 2018
B.N. JHA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND OTHERS
April 24, 2018
BABA GOND @ ROHIT Vs. STATE OF CHHATTISGARH
March 6, 2018
BABITA Vs. STATE OF CHHATTISGARH
January 22, 2018
BABLI Vs. STATE OF CHHATTISGARH
September 14, 2018
BABLI D/O SUNDER SINGH GOND Vs. ANIL SINGH S/O HEERA SINGH GOND
February 20, 2018
BABULAL Vs. STATE OF CHHATTISGARH
September 25, 2018
BABULAL SHARTHI Vs. STATE OF CHHATTISGARH
August 8, 2018
BABULAL VERMA Vs. STATE OF CHHATTISGARH
October 29, 2018
BACHCHAN SINGH Vs. AKABAR ALI
October 5, 2018
BADRI PRASAD Vs. GULAB SINGHLABIC
October 10, 2018
BAGIRATHI KOLAM Vs. STATE OF CHHATTISGARH
July 2, 2018
BAHADUR ALI Vs. RAJENDRA PATNI
November 28, 2018
BAIGARAM, S/O CHARAN RAM Vs. STATE OF CHHATTISGARH
February 6, 2018
BAIJNATH BARGAH Vs. STATE OF CHHATTISGARH
September 12, 2018
BAIJNATH THAKUR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH), THROUG
February 8, 2018
BAIKUNTH SINGH Vs. BIR SINGH
November 16, 2018
BAJAJ ALLIANZ GENERAL INSURANCE Vs. AMIT BADA
January 9, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMAPNY LTD Vs. NOORJANH KHATUN
July 10, 2018
BAJAJ TRAVELLING STORES Vs. RANJIT KUMAR RATHORE
November 14, 2018
BAL GOVIND AND ORS. Vs. STATE OF M.P.
July 12, 2018
BALAM PANDO Vs. STATE OF CHHATTISGARH
October 10, 2018
BALBHADRA PRATAP SINGH Vs. STATE OF CHHATTISGARH
March 16, 2018
BALGOVIND S/O RAMNATH Vs. FULKUNWAR W/O BALGOVIND
May 3, 2018
BALI RAM CHAURASIA S/O CHAITU RAM Vs. STATE OF CHHATTISGARH
September 20, 2018
BALI RAM CHAURASIA S/O CHAITU RAM Vs. STATE OF CHHATTISGARH
July 23, 2018
BALKRISHNA RAO SON OF SHYAM RAO MARATHA Vs. STATE OF CHHATTISGARH
December 10, 2018
BALLA @ BALKUMAR Vs. STATE OF CHHATTISGARH
January 30, 2018
BALRAM SAHU Vs. STATE OF CHHATTISGARH
February 16, 2018
BANK OF BARODA Vs. NARESH ASWANI
July 24, 2018
BANSHIRAM MANDAVI S/O ANAND RAM MANDAVI Vs. STATE OF CHHATTISGARH
July 26, 2018
BANWALI RAM SAHU Vs. DAMARU RAM
February 9, 2018
BANWARI @ BASANT S/O GOHARAM Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE, CHAMPA
October 22, 2018
BASANT Vs. YASHODA BAI
September 18, 2018
BASANT KUMAR SHARMA Vs. STATE OF MADHYA PRADESH
December 13, 2018
BASANT KUMAR XALXO Vs. STATE OF CHHATTISGARH
July 13, 2018
BASANTI DESHLAHRA W/O LUBHAN SINGH Vs. STATE OF CHHATTISGARH
July 25, 2018
BASANTI JOSHI Vs. STATE OF CHHATTISGARH
June 22, 2018
BECHU Vs. HEERA LAL JAISWAL (DEAD)
December 7, 2018
BED BAI W/O LATE BHEL SINGH THAKUR Vs. STATE OF CHHATTISGARH
July 27, 2018
BENGAL NAGPUR COTTON MILL, RAJNANDGAON Vs. STATE INDUSTRIAL COURT OF CHHATTISGARH AT RAIPUR
July 31, 2018
BENI BAI, W/O BABU RAM RAJPUT Vs. SUNITA DHURVE, W/O DOGENDRA DHURVE
June 29, 2018
BENLAL TAMRAKAR Vs. CHHATTISGARH RENT CONTROL AUTHORITY, BEMETARA AND OTHERS
February 13, 2018
BHAGATRAM Vs. DASHRATHLABIC
October 9, 2018
BHAGIRATHI ADILE S/O MAHAJAN ADILE Vs. STATE OF CHHATTISGARH
May 18, 2018
BHAGMATI W/O LATE SANTOSH SINGH Vs. SOUTH EASTERN COALFIELDS LTD THROUGH CHAIRMAN CUM
May 4, 2018
BHAGWAN DAS MODI Vs. LAXMIN BAI
February 6, 2018
BHAGWAN DAS SAHU Vs. STATE OF M.P.(NOW CG) AND OTHERS
January 16, 2018
BHAGWAT DAS, S/O BUDHRI DAS Vs. THE STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 24, 2018
BHAGWAT LAL Vs. STATE OF CHHATTISGARH
September 19, 2018
BHAGWAT PRASAD KEWAT Vs. STATE OF CHHATTISGARH
October 29, 2018
BHAGWATI DEVI KHATKAR W/O CHAITRAM DEV Vs. CHAITRAM DEV S/O TIRATHRAM
August 13, 2018
BHAGWATI SAHU Vs. SHIV KUMAR SAHU
April 11, 2018
BHAIRAV PRASAD MISHRA S/O LATE BHANU PRASAD MISHRA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
May 17, 2018
BHAKA CHAND Vs. STATE OF CHHATTISGARH
May 5, 2018
BHAKTVATSAL SINGH RAJPUT Vs. VANDANA RAJPUT
March 9, 2018
BHANDARI RAM Vs. KUNWAR SAI
December 11, 2018
BHANU RAM VISHWAKARMA AND OTHERS Vs. MANGKURI BARMAN AND OTHERS
July 5, 2018
BHARAT ALUMINIUM CO LTD Vs. LARK CONSTRUCTIONS PRIVATE LTD
December 14, 2018
BHARAT ALUMINIUM CO LTD Vs. STATE OF CHHATTISGARH
November 15, 2018
BHARAT ALUMINIUM COMPANY LIMITED Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
March 28, 2018
BHARAT ALUMINIUM COMPANY LIMITED Vs. S S ALI
August 13, 2018
BHARAT S/O SUDHARAM SATNAMI Vs. STATE OF CHHATTISGARH
April 19, 2018
BHARAT SAHU Vs. CHITRALEKHA SAHU
March 12, 2018
BHARATLAL Vs. CHHERKINBAI
September 11, 2018
BHARTHARI SINGH Vs. STATE OF CHHATTISGARH
August 30, 2018
BHARTI DUBEY Vs. STATE OF CHHATTISGARH
August 27, 2018
BHAT KHANDE LALIT KALA SHIKSHA SAMITI Vs. CHHATTISGARH INFORMATION COMMISSION
September 25, 2018
BHEDAN LAL SAHU Vs. STATE OF CHHATTISGARH
September 10, 2018
BHENESWARI SAHU D/O OM PRAKASH SAHU Vs. MUKESH SINGH S/O JAI PRAKASH SINGH
February 13, 2018
BHIKHAM SINGH GOND Vs. STATE OF CHHATTISGARH
December 19, 2018
BHIKU BHAI AND ORS. Vs. MANILAL MEERANI
August 3, 2018
BHILAI MAHILA SAMAJ Vs. UNION OF INDIA, THROUGH SECRETARY
January 16, 2018
BHILAI WIRES LIMITED INDUSTRIAL AREA Vs. STATE OF CHHATTISGARH
August 31, 2018
BHOJRAM S/O LATE CHANDRIKA PRASAD SAHU Vs. SUBHADRA BAI
August 29, 2018
BHOJU SATNAMI ALIAS BHOJRAJ Vs. THE STATE OF CHHATTISGARH
February 28, 2018
BHOLA @ KRISHNA KANWAR Vs. STATE OF CHHATTISGARH
April 18, 2018
BHOLA SINGH Vs. BAJRANG YADAVLABIC
October 9, 2018
BHOTAN Vs. AMIN SAI
November 12, 2018
BHRIGUNANDAN PRASAD TIWARI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY SCHOOL EDU
May 1, 2018
BHUNESHWAR SAHU Vs. STATE OF CHHATTISGARH
October 3, 2018
BHUNESHWARI BAI Vs. GOKUL
September 24, 2018
BHUPENDRA @ PRAKASH BHARGAV Vs. STATE OF CHHATTISGARH
April 16, 2018
BHUPENDRA SINGH CHOUHAN S/O GANGA SINGH CHOUHAN Vs. NANDLAL GUPTA
August 14, 2018
BHUPENDRA SINGH MUCHHAL Vs. JASPAL SINGH
July 24, 2018
BHUPENDRA SINGH THAKUR, S/O SHRI D.S. THAKUR Vs. STATE OF CHHATTISGARH
November 27, 2018
BHUSHAN BANJARE Vs. STATE OF CHHATTISGARH
June 26, 2018
BHUWAN LAL Vs. STATE OF M.P.
March 20, 2018
BIDE SINGH MANDAVI Vs. STATE OF CHHATTISGARH
November 22, 2018
BIDERAM BHASKAR Vs. STATE OF CHHATTISGARH THROUGH PS KANKER DISTT
September 25, 2018
BIHARI LAL SAHU Vs. STATE OF CHHATTISGARH
July 12, 2018
BIHARI LAL SHARMA (SINCE DEAD), THROUGH LEGAL HEIRS Vs. AVADHA KUMAR TRIPATHI S/O R P TRIPATHI
October 4, 2018
BIJELAL Vs. STATE OF MADHYA PRADESH
January 12, 2018
BILASPUR INFRASTRUCTURE PVT. LTD. Vs. STATE OF CHHATTISGARH
June 28, 2018
BILASPUR MUNICIPAL CORPORATION Vs. MEINHARDT SINGAPORE PVT. LTD.
February 22, 2018
BILKIS FATIMA Vs. JIYAUR RAHMAN
August 8, 2018
BINDA PRASAD Vs. STATE OF MADHYA PRADESH
April 4, 2018
BINDRO ORAON Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION SITAP
April 7, 2018
BIRBAL KUMAR KHOSLE S/O JATRAM KHOSLE Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARYLABIC
October 9, 2018
BIRBAL SAHU Vs. STATE OF CHHATTISGARH
August 29, 2018
BIRBAL SON OF JANGLU SAHU Vs. STATE OF CHHATTISGARH
December 3, 2018
BIRBAL YADAV S/O BAISAKHU YADAV Vs. STATE OF CHHATTISGARH THROUGH- STATION HOUSE OFFICER
July 19, 2018
BIRENDRA KUMAR S/O SAGUN SINGH GOND Vs. STATE OF CHHATTISGARH
July 11, 2018
BIRENDRA NARETI Vs. STATE OF CHHATTISGARH
May 18, 2018
BIRENDRA SINGH Vs. STATE OF CHHATTISGARH
February 5, 2018
BIRJANIYA BAI Vs. GANGA PRASAD
September 7, 2018
BISHAMBHAR LODHI Vs. STATE OF CHHATTISGARH
January 17, 2018
BISHHAT RAM SAHU, SON OF KARTIK RAM SAHU Vs. STATE OF CHHATTISGARH
December 10, 2018
BODHAN MANKIPURI S/O MOHAR DAS MANIKPURI Vs. STATE OF CHHATTISGARH THROUGH P S CHAUKY RAMPUR
October 9, 2018
BRANCH MANAGER, FUTURE GENERALI INDIA INSURANCE CO LTD Vs. SANTOSH RATHIYA S/O LATE JOGIRAMLABIC
October 22, 2018
BRANCH MANAGER, FUTURE GENERALI INDIA INSURANCE CO LTD Vs. DUJO BAI RATHIYA W/O LATE PITARBAIGINLABIC
October 22, 2018
BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. JOSHEF KERKETTALABIC
October 26, 2018
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. DUMKI BAI YADAV AND ORS.
December 10, 2018
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. RAJOBAI DHRUW , W/O LATE MOHAN SINGH DHRUWLABIC
October 8, 2018
BRIJLAL Vs. STATE OF CHHATTISGARH
November 12, 2018
BUDDHESH KUMAR DEWANGAN S/O KISHORE KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH
August 1, 2018
BUDHDU SINGH GOND Vs. STATE OF CHHATTISGARH
August 13, 2018
BUDHESHWAR, S/O ATMA RAM DHOBI Vs. STATE OF CHHATTISGARH
March 23, 2018
BUDHIYARIN BAI Vs. STATE OF CHHATTISGARH THROUGH AARKASHI KENDRA
February 26, 2018
BUDHRAM Vs. STATE OF CHHATTISGARH
September 12, 2018
BUDU UDIYA YADAV SON OF DUKHU UDIYA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, POLICE STATION PATAN, DISTT DURG (CG)
August 11, 2018
BUGUL @ MEDHENDRA Vs. STATE OF CHHATTISGARH
October 1, 2018
BUNDSAI, S/O PARSODHAN RATHIYA Vs. STATE OF CHHATTISGARH
September 24, 2018
BYASNARAYAN SAHU Vs. STATE OF CHHATTISGARH
September 18, 2018
C G DENTAL COLLEGE & RESEARCH INSTITUTE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF HIGHER EDUCATION
August 14, 2018
C G INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. YOGENDRA SAHU
August 1, 2018
CAREER SOCIETY, BHOPAL Vs. STATE OF CHHATTISGARH
December 12, 2018
CEMENT CORPORATION OF INDIA LIMITED Vs. CEMENT WORKERS UNION THROUGH ITS GENERAL SECRETARY
June 19, 2018
CHABILAL SAHU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, DISTRICT DHAMTARI, CHHATTISGARH
October 23, 2018
CHAINU RAM SAHU, S/O MUNJ RAM SAHU Vs. STATE OF CHHATTISGARH
November 28, 2018
CHAITRAM KANWAR ITWARI MANDAVI Vs. STATE OF CHHATTISGARH
July 25, 2018
CHAMAN LAL @ SHIV KUMAR Vs. STATE OF CHHATTISGARH
September 19, 2018
CHAMELI CHAUHAN Vs. STATE OF CHHATTISGARHLABIC
October 22, 2018
CHANCHALA JAISWAL Vs. STATE OF CHHATTISGARH
May 11, 2018
CHANDA BAI WD/O LATE RADHESHYAM VERMA Vs. FONICS POULTRY FONICS GROUP
February 1, 2018
CHANDA BASOD Vs. STATE OF CHHATTISGARH
July 6, 2018
CHANDAN SINGH Vs. STATE OF CHHATTISGARH
October 31, 2018
CHANDRA MAULI BAJPAI Vs. STATE OF CHHATTISGARH
December 3, 2018
CHANDRA PRAKASH GUPTA Vs. RISHI KESH GUPTA
September 6, 2018
CHANDRA PRAKASH KASHYAP Vs. STATE OF CHHATTISGARH
July 30, 2018
CHANDRABHAN GOND S/O AMARSAI GOND Vs. STATE OF CHHATTISGARH THROUGH T I POLICE STATION
July 11, 2018
CHANDRAHAS CHANDRAKAR Vs. STATE OF C.G. AND ANR.
March 14, 2018
CHANDRAHAS VERMA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 9, 2018
CHANDRAKANT YADAV Vs. STATE OF CHHATTISGARH
March 16, 2018
CHANDRAKUMAR SON OF FIRTURAM PATEL Vs. RAJESH KUMAR SON OF GHANSIRAM
March 9, 2018
CHANDRAM SIDAR Vs. SANAT KUMAR KASHYAP
July 11, 2018
CHANDRASHEKHAR DHRUV @ CHANDU Vs. STATE OF CHHATTISGARH
February 22, 2018
CHANDRIKA PRASAD KUJUR Vs. STATE OF CHHATTISGARH
August 27, 2018
CHANDRIKA PRASAD YADAV Vs. STATE OF CHHATTISGARH
July 23, 2018
CHANDULAL Vs. STATE OF M P (NOW CHHATTISGARH), THROUGH POLICE STATION SARKANDA
June 29, 2018
CHARAN SAI DHOBI S/O SUKHRAM DHOBI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION KAMLESHWARPUR
August 14, 2018
CHATRAPAL LAHRE Vs. RAJNI LAHRE
October 3, 2018
CHHABI LAL PATEL Vs. STATE OF CHHATTISGARH, THROUGH PS RAIGARH (CG)
June 27, 2018
CHHABIL YADAV (RAUT) Vs. STATE OF CHHATTISGARH
April 20, 2018
CHHABILAL Vs. STATE OF CHHATTISGARH
April 16, 2018
CHHABILO Vs. STATE OF CHHATTISGARH
October 29, 2018
CHHATTISGARH BOARD OF SECONDARY EDUCATION, RAIPUR Vs. PUBLIC INFORMATION OFFICER, C G BOARD OF SECONDARY EDUCATION, PENSION BADA, RAIPUR (C G )
July 6, 2018
CHHATTISGARH ELECTRICITY COMPANY LIMITED Vs. UNION OF INDIA
November 29, 2018
CHHATTISGARH HASTSHILP VIKAS BOARD Vs. DILIP HEDAU
December 6, 2018
CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. VINOD KUMAR TRIPATHI S/O ONKAR NATH TRIPATHILABIC
October 8, 2018
CHHATTISGARH MAHAKOSHAL GROUP MANAGEMENT COMMITTEE Vs. MISSION HOSPITAL KARMACHARI SANGH
July 23, 2018
CHHATTISGARH PUBLIC SERVICE COMMISSION Vs. CHHATTISGARH STATE INFORMATION COMMISSION
September 19, 2018
CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMI Vs. LABOUR COURT, THROUGH ITS PRESIDING OFFICER
February 5, 2018
CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMI Vs. GAUTAM PATEL
March 7, 2018
CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED (CSPDCL) Vs. P SURYANARAYANA AYER
September 7, 2018
CHHATTISGARH STATE WAQF BOARD THR ITS CHIEF EXECUTIVE OFFICER Vs. MOHD SHAKEEL ASHRAFI S/O LATE MOHD KASAM
July 9, 2018
CHHATTISGARH STATE WAQF BOARD THROUGH ITS CHAIRMAN MOHD SALIM ASHRAFI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY SCHEDULED CASTE AND SCHEDULED TRIBES DEVELOPMENT DEPARTMENT
July 9, 2018
CHHATTISGARH VIDYUT MANDAL ABHIYANTA SANGH, REGISTERED SOCIETY & ASSOCIATION OF ENGINEERS Vs. CHHATTISGARH STATE POWER HOLDING COMPANY LTD
August 10, 2018
CHHAVI SAI S/O LATE MANBAHAL Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT
July 12, 2018
CHHAYA JADHAV Vs. STATE OF CHHATTISGARH
January 31, 2018
CHHEDURAM S/O GOPAL Vs. BRIJ BAI
September 5, 2018
CHHOTU Vs. STATE OF CHHATTISGARH
December 10, 2018
CHHOTU ALIAS COMPOTAR Vs. STATE OF CHHATTISGARH
August 3, 2018
CHHUNNI B S/O LATE MAHBOOB KHAN Vs. SALEEM KHAN S/O BABU KHAN
February 23, 2018
CHIMAN LAL SAHU Vs. STATE OF CHHATTISGARH
February 26, 2018
CHIRANJEEV LAL SONI Vs. CHANDRAWATI SAHU
August 29, 2018
CHOTTU @ RETESH Vs. STATE OF CHHATTISGARH
September 25, 2018
CHUNNILAL, S/O BHAGATRAM SARTHI Vs. STATE OF CHHATTISGARH
April 3, 2018
CHURCH OF CHRIST MISSION IN INDIA Vs. UNION OF INDIA
September 7, 2018
COAL INDIA LIMITED Vs. A K VERMA
September 24, 2018
COLLECTOR, JANJGIR-CHAMPA Vs. LAND ACQUISITION OFFICER, SAKTI DISTRICT JANJGIR-CHAMPALABIC
October 8, 2018
COMMISSIONER MUNICIPAL CORPORATION BILASPUR Vs. BILASPUR INFRASTRUCTURE PVT LTD
September 13, 2018
COMMISSIONER OF INCOME TAX Vs. RISHABH FOUNDATION TRUST
February 6, 2018
COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDIN Vs. CHHATTISGARH UROLOGY SOCIETY
January 17, 2018
COMMISSIONER, CENTRAL EXCISE Vs. JINDAL STEEL & POWER LTD
May 17, 2018
COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX, RAIPUR, CHHATTISGARH Vs. CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
August 9, 2018
COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVICE Vs. VIMLA INFRASTRUCTURE INDIA PVT LTD
March 14, 2018
COMMISSIONER, STATE ELECTION COMMISSION D K S BHAWAN Vs. FOHARA BAI MIRI W/O RAMNATH MIRI
October 31, 2018
CONSTABLE NO 833350033 A P SHARMA Vs. SECRETARY, HOME DEPARTMENT, GOVERNMENT OF INDIA, NEW DELHI
February 20, 2018
D P TRIPATHI Vs. STATE OF CHHATTISGARHLABIC
October 23, 2018
DALENDRA KANNAUJE Vs. REENA KANNAUJE
May 18, 2018
DALJIT SINGH @ CHINTU SALUJA Vs. STATE OF CHHATTISGARH
February 5, 2018
DANDUL @ PARSAN Vs. STATE OF CHHATTISGARH
January 20, 2018
DANURAM Vs. STATE OF CHHATTISGARH
September 5, 2018
DARAS RAM RATHIYA S/O CHAKAR SINGH RATHIYA Vs. STATE OF CHHATTISGARH
August 13, 2018
DARSHAN SINGH RAJPUT Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION
July 23, 2018
DASHRATH SAHU Vs. STATE OF CHHATTISGARH
December 6, 2018
DAULAT RAM Vs. DEVANTIN BAI
November 14, 2018
DAULATRAM Vs. STATE OF CHHATTISGARH
March 10, 2018
DAULATRAM @ KARRU S/O MOHAN Vs. TIKAM PRASAD S/O TILAKRAMLABIC
October 8, 2018
DAYACHAND PORTE Vs. KAMLABAI
April 19, 2018
DAYALRUM Vs. GUHARIRAM
September 12, 2018
DAYARAM AYAM Vs. STATE OF CHHATTISGARH
March 28, 2018
DAYARAM NAGWANSHI Vs. STATE OF CHHATTISGARH
August 13, 2018
DAYASHANKAR AGRAWAL S/O LATE GOPAL KRISHNA AGRAWAL Vs. NATIONAL INSURANCE COMPANY LTD
November 27, 2018
DAYMANI Vs. JAMMURAM
February 6, 2018
DEENARAM Vs. STATE OF C G THROUGH ARAKSHI KENDRA
June 20, 2018
DEEPA RAIKWAR W/O GAURAV RAIKWAR Vs. GAURAV RAIKWAR S/O MADAN LAL RAIKWAR
August 14, 2018
DEEPAK KUMAR SINGH Vs. STATE OF CHHATTISGARH
November 15, 2018
DEEPAK SOLANKI Vs. STATE OF CHHATTISGARH
March 5, 2018
DEEPARJ UPADHAYAY Vs. C.C.E. RAIPUR
April 5, 2018
DEHARLAL SAHU Vs. STATE OF CHHATTISGARH
March 16, 2018
DELIP KUMAR KHOONTE S/O GYANESHWAR KHOONTE Vs. STATE OF CHHATTISGARH
March 19, 2018
DERHA RAM JOSHI Vs. STATE OF CHHATTISGARH
October 22, 2018
DEUPUTY COMMISSIONER OF INCOME TAX Vs. RCP INFRATECH PVT. LTD.
February 8, 2018
DEV PRASAD KURREY Vs. JAYA SHARMA
March 8, 2018
DEV RANJAN VACHCHAD Vs. STATE OF MADHYA PRADESH (NOW CG)
May 11, 2018
DEVANAND CHANDRA Vs. STATE OF CHHATTISGARH
August 20, 2018
DEVASHISH SARKAR Vs. SUPARNA SARKAR
May 8, 2018
DEVCHAND RAM Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
May 10, 2018
DEVDAS VERMA S/O NANDLAL VERMA Vs. STATE OF CHHATTISGARH
March 22, 2018
DEVENDRA DEWANGAN S/O MOHANLAL DEWANGAN Vs. SUSHMA DEWANGAN
October 24, 2018
DEVENDRA GIRI GOSWAMI Vs. STATE OF CHHATTISGARH
August 20, 2018
DEVENDRA KHOBRAGADE Vs. STATE OF CHHATTISGARH
March 27, 2018
DEVENDRA KUMAR VERMA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
September 18, 2018
DEVESH RANJAN SINGH Vs. STATE OF C.G.
July 25, 2018
DEVI DAYAL PATEL Vs. STATE OF CHHATTISGARH
April 9, 2018
DEVI IRON AND POWER PRIVATE LIMITED Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS
August 31, 2018
DEVI SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
May 18, 2018
DEVISING Vs. STATE OF CHHATTISGARH
July 19, 2018
DEVKUMAR JANGDE Vs. STATE OF CHHATTISGARH
July 31, 2018
DEVNATH SINGH Vs. STATE OF CHHATTISGARH
October 25, 2018
DEVRAM VISHWAKARMA Vs. STATE OF CHHATTISGARH
August 10, 2018
DEVSINGH HIDHAKO Vs. STATE OF CHHATTISGARH
November 29, 2018
DHAMTARI KRISHI KENDRA Vs. UNION OF INDIA
May 14, 2018
DHAN SINGH PATEL Vs. STATE OF CHHATTISGARH
July 30, 2018
DHANA BAI VERMA Vs. STATE OF CHHATTISGARH
March 9, 2018
DHANESHWAR Vs. GOVINDRAM
September 10, 2018
DHANESHWAR ALIAS KHODIA Vs. STATE OF CHHATTISGARH
August 23, 2018
DHANIRAM, S/O PAKDU ALIAS FAGDU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION NARAY
February 1, 2018
DHANNU LAL VERMA Vs. STATE OF CHHATTISGARH
September 11, 2018
DHANSAI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
July 26, 2018
DHANSAY SON OF LALSAY Vs. STATE OF CHHATTISGARH THROUGH P.S. RAMANUJNAGAR
November 30, 2018
DHANUSH KUMAR BANJARE S/O BALDEV DAS BANJARE Vs. STATE OF CHHATTISGARH
December 10, 2018
DHARAM SINGH Vs. STATE OF CHHATTISGARH
August 7, 2018
DHARAM SINGH Vs. AKABAR ALI
October 5, 2018
DHARAM SINGH GOND Vs. STATE OF CHHATTISGARH
March 16, 2018
DHARAMJEET Vs. STATE OF CHHATTISGARH
September 10, 2018
DHARAMJEET SINGH Vs. STATE OF CHHATTISGARH
March 7, 2018
DHARAMVEER SAHU Vs. SOUTH EASTERN COALFIELDS LIMITED THROUGH CHAIRMAN-
January 4, 2018
DHARMENDRA KUMAR DWIVEDI Vs. SOUTH EASTERN COAL FIELD LIMITED
December 4, 2018
DHARMENDRA KUMAR S/O RAM KISHORE BAGHEL Vs. DISTRICT MAGISTRATE RAIPUR
August 7, 2018
DHARMENDRA PANKAJ Vs. STATE OF CHHATTISGARH
January 12, 2018
DIGAMBER GOND Vs. STATE OF CHHATTISGARH
August 27, 2018
DIGVIJAY SINGH Vs. STATE OF CHHATTISGARH
April 23, 2018
DILFARED S/O MARIYANUS TOPPO Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION AMBI
May 4, 2018
DILIP DAS Vs. MONICA DAS
April 25, 2018
DILIP KUMAR KASHYAP Vs. STATE OF CHHATTISGARH
May 2, 2018
DILIP KUMAR KASHYAP Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, URBAN ADM
May 2, 2018
DILIP KUMAR SHARMA Vs. STATE OF CHHATTISGARH
April 6, 2018
DILIP SAO Vs. STATE OF CHHATTISGARH
November 12, 2018
DILIP SONWANI Vs. STATE OF CHHATTISGARH
August 9, 2018
DINDAYAL S/O DHUMDAS BANJARE Vs. STATE OF CHHATTISGARH
April 6, 2018
DINESH Vs. STATE OF CHHATTISGARH
February 16, 2018
DINESH CHAND DUBEY Vs. STATE OF CHHATTISGARH THROUGH- SECRETARY
May 11, 2018
DINESH DEWANGAN Vs. STATE OF CHHATTISGARH
February 19, 2018
DINESH KUMAR DEY Vs. STATE OF CHHATTISGARH
October 31, 2018
DINESH KUMAR DUBEY Vs. AYODHYA DUBEYLABIC
October 12, 2018
DINESH KUMAR GUPTA S/O BACHCHA LAL GUPTA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
June 18, 2018
DINESH S/O HIRACHAND RAM Vs. STATE OF CHHATTISGARH
October 30, 2018
DINESH SONKAR SON OF GIRDHARI LAL Vs. STATE OF CHHATTISGARH
October 23, 2018
DIRGHESH PRATAP SINGH Vs. STATE OF CHHATTISGARH THROUGH SECRETARY DEPARTMENT OF TECHNICAL EDUCATION
November 13, 2018
DISTRICT ELECTION OFFICER / COLLECTOR KORBA DISTRICT KORBA Vs. GULSHAN ARORA
September 13, 2018
DIVISIONAL MANAGER Vs. YOGESHWARI
January 18, 2018
DIVYA SAHU Vs. STATE OF CHHATTISGARH
July 5, 2018
DONGER SINGH THAKUR Vs. STATE OF CHHATTISGARHLABIC
October 9, 2018
DOULAT RAM S/O MILAU RAM SATNAMI Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE , RAIGARH
August 21, 2018
DR. SMT. KIRAN AGRAWAL Vs. STATE OF CHHATTISGARH AND ANOTHERS
July 3, 2018
DROPATI BAI Vs. STATE OF CHHATTISGARH
March 19, 2018
DUDHMAT BAI Vs. STATE OF CHHATTISGARH THROUGH SHO, MASTURI
June 20, 2018
DUKHIYA BAI WD/O BAHARAN VERMA Vs. PHERURAM VERMA S/O KHORBAHARA VERMA
November 15, 2018
DUKLU RAM KAWDE Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
March 12, 2018
DULAR KEWAT @ GOTEK Vs. STATE OF CHHATTISGARH
February 24, 2018
DULAR SINGH, S/O SON SAI MALI Vs. STATE OF CHHATTISGARH
August 6, 2018
DUMAIN @ DUMENDRA SAHU Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE
June 26, 2018
DURGA EDUCATION SOCIETY Vs. M/S SHAKTI PICTURES CIRCUIT LTD.
February 9, 2018
DURGA SHANKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
September 28, 2018
DURGESH NIRMALKAR S/O PADMAN Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
September 8, 2018
DURGESHWARI DEHARI Vs. STATE OF CHHATTISGARH
November 12, 2018
DWARIKA PRASAD Vs. THE STATE OF CHHATTISGARH
February 13, 2018
E TECH PROJECTS PRIVATE LIMITED Vs. STATE OF CHHATTISGARH, THROUGH PRINCIPAL SECRETARY
March 23, 2018
ERA INFRA ENGINEERING LTD Vs. STATE OF CHHATTISGARH
April 9, 2018
ESHWAR DHAR BANDHE S/O ANJOR SINGH BANDHE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
May 17, 2018
FACTORY MANAGER, ORIENT PAPER MILL, SHAHDOL Vs. DHANNA LAL HARIHARNO AND OTHERS
April 19, 2018
FAGANI BAI YADAV W/O SHANKAR YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION TUMGAON, DISTT MAHASAMUND (CG)
July 14, 2018
FAGNURAM Vs. STATE OF C.G.
January 31, 2018
FAGURAM SAHU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION, SAHA
May 4, 2018
FATICHAR LAKDA Vs. STATE OF C.G. AND OTHERS
January 23, 2018
FOHARA BAI MIRI Vs. STATE OF CHHATTISGARH
August 14, 2018
FOOLDAS PARADHI Vs. STATE OF CHHATTISGARH
August 8, 2018
FULLESHWARI BAI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION GURU
May 4, 2018
G S THAKUR Vs. STATE OF CHHATTISGARH
July 3, 2018
GAIND RAM SAHU Vs. STATE OF CHHATTISGARH AND ORS.
August 13, 2018
GAINDA RAM CHANDRAKAR Vs. STATE OF CHHATTISGARH
July 25, 2018
GAJANAND BURANGE Vs. LAXMI CHAND GOYAL
November 28, 2018
GAJENDRA PRASAD SHARMA S/O LATE RADHEY SHYAM SHARMA Vs. DEEPAK JAIN S/O HAZARI MAL JAIN
July 27, 2018
GAJJU @ ARUN YADAV Vs. STATE OF CHHATTISGARH
January 6, 2018
GAMBHIR DAS PANIKA Vs. CHAIRMAN, BOARD OF REVENUE, CHHATTISGARH
November 30, 2018
GANDORAM, S/O LITEE GOND Vs. JHANKO, S/O MONDA GOND
December 7, 2018
GANESH Vs. STATE OF C. G.
January 10, 2018
GANESH Vs. STATE OF CHHATTISGARH
September 12, 2018
GANESH PRASAD SHUKLA Vs. GURU GHASIDAS CENTRAL UNIVERSITY BILASPUR
July 6, 2018
GANESH PRASAD SHUKLA Vs. GURU GHASIDAS CENTRAL UNIVERSITY BILASPUR
February 5, 2018
GANESH RAM ALIAS TEDGI Vs. STATE OF CHHATTISGARH
February 21, 2018
GANGAJALI EDUCATION SOCIETY Vs. STATE OF CHHATTISGARH
March 20, 2018
GANGAJALI EDUCATION SOCIETY Vs. UNION OF INDIA
July 10, 2018
GANPAT Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
March 23, 2018
GANPAT @ GABBAR S/O SHYAM RATAN CASTE SATNAMI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION PALARI
December 12, 2018
GAUKARAN Vs. STATE OF CHHATTISGARH
November 27, 2018
GAURI BAI DHURVE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
June 21, 2018
GAURI BAI DHURVE W/O LATE SHYAM LAL DHRUW Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
June 21, 2018
GAUTAM Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIPUR
June 21, 2018
GAYATRI DEVI Vs. LEELA RAM SONI
January 16, 2018
GAYATRI URAON Vs. CHHABILAL SAHU
November 16, 2018
GAZAN SINGH, S/O RAM SINGH Vs. STATE OF MADHYA PRADESH
October 12, 2018
GEERAMANI DURGA Vs. DHARMURAM KASHYAP
October 4, 2018
GEETA JHA Vs. SANTOSH KUMAR SAHU
September 20, 2018
GENDRAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, EDUCATIO
March 5, 2018
GENERAL SECRETARY, CHHATTISGARH CHEMICAL MILL MAZDOOR SANGH, TULSIPUR, DISTT RAJNANDGAON (C G ) Vs. EMPLOYER, CHHATTISGARH DISTILLERY, KUMHARI, DISTT DURG (C G )
August 9, 2018
GENWA GIRI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 3, 2018
GHANESHWAR DAS BANJARA Vs. STATE OF CHHATTISGARH
October 3, 2018
GHANSHYAM Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
November 13, 2018
GHANSHYAM SAHU Vs. STATE OF CHHATTISGARH
December 6, 2018
GHANSHYAM TANDON Vs. ARUNA TANDON
September 4, 2018
GHANSHYAM YADAV Vs. STATE OF CHHATTISGARH
January 18, 2018
GHANSHYAM, S/O BHAGOLIRAM VERMA Vs. STATE OF MADHYA PRADESH, THR POLICE STATION RAJIM
October 8, 2018
GHASIRAM SAHU Vs. STATE OF CHHATTISGARH
December 7, 2018
GHASIYA RATHIYA Vs. STATE OF C G
March 28, 2018
GIRDHAR KUMAR NETAM Vs. DUSHYANT SHARMA
March 8, 2018
GIRDHARI LAL VERMA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
May 4, 2018
GIRDHARI SAHU Vs. STATE OF CHHATTISGARH
September 17, 2018
GIRDHARILAL SAHU S/O MANOHARLAL SAHU Vs. STATE OF CHHATTISGARH
March 24, 2018
GIRDHARILAL, S/O VIRSINGH PATEL Vs. STATE OF CHHATTISGARH
March 27, 2018
GIRIM SAI Vs. STATE OF CHHATTISGARH
March 10, 2018
GIRISH DEWANGAN S/O RAM PRATAP DEWANGAN Vs. ELECTION COMMISSION OF INDIA THR SECRETARY
December 10, 2018
GIRISH SINGH PATEL Vs. STATE OF CHHATTISGARH
September 28, 2018
GIRJA SHANKAR DUBEY Vs. STATE OF CHHATTISGARH
February 20, 2018
GIRJA SHANKAR DUBEY Vs. STATE OF CHHATTISGARH
February 15, 2018
GIRJASHANKAR JOHAR Vs. STATE OF CHHATTISGARHLABIC
October 10, 2018
GOLA BILLA NAGRAJ Vs. STATE OF CHHATTISGARH
February 13, 2018
GOLAK @ PRATAP Vs. STATE OF CHHATTISGARH THRU- STATION HOUSE OFFICER
April 7, 2018
GOLU PANIKA Vs. STATE OF CHHATTISGARH THROUGH SHO, PS GOURELA
September 26, 2018
GOPAL TRADERS AND OTHERS Vs. CHANDRIKA BAI AND OTHERS
March 26, 2018
GOPI CHANDRAKAR Vs. STATE OF CHHATTISGARH
July 23, 2018
GOPI CHANDRAKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
February 2, 2018
GOPI SAO S/O B P SAO Vs. STATE OF CHHATTISGARH THR SECRETARY
December 7, 2018
GOPIKRISHNA UPADHYAY Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION
September 26, 2018
GOPY GADARIYA Vs. STATE OF CHHATTISGARH
January 20, 2018
GORDHANDAS GOBINDRAN Vs. STATE OF CHHATTISGARHLABIC
October 12, 2018
GORELAL THAKUR Vs. STATE OF CHHATTISGARH
August 7, 2018
GOURI BAI WD/O LATE JAGITA SATNAMI Vs. STATE OF CHHATTISGARH,
December 5, 2018
GOURI KOSHA BUNKAR SAHKARI SANSTHA MARYADIT RAKSHAPALI Vs. SAGAR LAL DEWANGAN SON OF LATE KANHAIYA LAL DEWANGAN
December 10, 2018
GOUTAM BUDHA AGRAWAL, S/O. LATE SHRI RAM KRISHNA AGRAWAL Vs. STATE BAR COUNCIL OF CHHATTISGARH
June 22, 2018
GOVERDHAN CHERWA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BHATGAON, DISTT. SURGUJA CHHATTISGARH
October 3, 2018
GOVERDHAN PRASAD TANDON Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, SKILL DEV
June 19, 2018
GOVERDHAN SINGH THAKUR Vs. MAHENDRA KUMAR PATEL
December 7, 2018
GOVIND KAUR CHHATPAL, W/O LATE SURENDRA SINGH CHHATPAL Vs. MUNICIPAL CORPORATION KORBA THR COMMISSIONER
October 10, 2018
GOVIND PRASAD PANDEY Vs. SANDEEP TIWARI
January 5, 2018
GOVIND RAI Vs. STATE OF CHHATTISGARH
October 29, 2018
GOYAL M G GASES PVT LTD Vs. IND SYNERGY LTD
December 12, 2018
GRAM PANCHAYAT MOHKA, THROUGH UP SARPANCH ARVIND Vs. STATE OF CHHATTISGARH
February 27, 2018
GUDDU @ RAM PRASAD Vs. STATE OF CHHATTISGARH
February 21, 2018
GUJARAT AMBUJA CEMENTS LIMITED (AMBUJA CEMENTS LIMITED) Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT REGISTRAR-CUM-COLLECTOR (STAMPS)
January 25, 2018
GULAB BAI MAITRI Vs. STATE OF CHHATTISGARHLABIC
October 23, 2018
GULAB RATRE Vs. STATE OF CHHATTISGARH
March 12, 2018
GULMEER AHAMAD KHAN Vs. BINESH KUMAR NISHAD
January 12, 2018
GULREJ SHAH Vs. STATE OF CHHATTISGARH
July 10, 2018
GULSHAN KUMAR Vs. STATE OF CHHATTISGARH
October 8, 2018
GUNNU GOP Vs. SOUTH EASTERN COALFIELDS LIMITED
July 24, 2018
GURU KRIPA TRADERS, A PROPRIETORSHIP FIRM Vs. COMMISSIONER, COMMERCIAL TAX
April 18, 2018
GURUDAS MAL HIRWANI Vs. SHEELA HIRWANI
October 3, 2018
GURUVINDER SINGH CHADDA Vs. STATE OF CHHATTISGARH
February 20, 2018
GURVINDER SINGH CHADDA Vs. K R PISDA
September 17, 2018
GWAL DAS SAHU Vs. BAJRANGLAL AGRAWAL AND OTHERS
October 5, 2018
GYANESHWAR BANSOD Vs. STATE OF CHHATTISGARH
July 19, 2018
GYANI YADAV S/O LATE JAGRUPAN YADAV Vs. STATE OF CHHATTISGARH
July 12, 2018
H S BAGHEL Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL SECRETARY
February 27, 2018
HAJARI KACHWAHA Vs. STATE OF C. G.
January 9, 2018
HARE KRISHNA SINGH @ KRISHNA SINGH Vs. STATE OF CHHATTISGARH
April 17, 2018
HARI ARJUN S/O NARAYAN Vs. K.SATYA RAO S/O K.SANYASI RAO
January 29, 2018
HARI RAM SAHU S/O LATE NOHAR SINGH Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, WATER RESOURCES DEPARTMENT
August 10, 2018
HARI SINGH RANA AND ORS. Vs. STATE OF CHHATTISGARH AND ORS.
October 8, 2018
HARIBANDHU Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
December 11, 2018
HARIHAR YADAV, S/O LATE SUMARU YADAV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, HOME (JAIL) DEPARTMENTLABIC
October 24, 2018
HARIRAM Vs. STATE OF CHHATTISGARH
November 13, 2018
HARIRAM Vs. STATE OF CHHATTISGARH
November 28, 2018
HARIRAM Vs. KENDI
September 19, 2018
HARISAGAR KASHYAP Vs. STATE OF CHHATTISGARH
November 15, 2018
HARISH CHANDRA DAHARIYA Vs. STATE OF CHHATTISGARH
October 11, 2018
HARISH MARKANDEY Vs. STATE OF CHHATTISGARH
January 5, 2018
HARISH SAHU Vs. STATE OF CHHATTISGARH
July 12, 2018
HARISHANKAR S/O DUKALU BAIGA Vs. STATE OF CHHATTISGARH
January 10, 2018
HARISHANKAR VISHWAKARMA, S/O TORAN SINGH VISHWAKARMA Vs. STATE OF CHHATTISGARH THROUGH - DISTRICT MAGISTRATE
October 8, 2018
HARKESHWAR VAISHNOV, S/O BHAGAWANDAS VAISHNOV Vs. STATE OF MADHYA PRADESH
May 11, 2018
HARUN RASID, S/O ABDUL RAJJAQ Vs. RAJKUMAR CHOPRA, S/O SHANTILAL CHOPRA
December 1, 2018
HAZARI PATEL Vs. STATE OF C G
September 19, 2018
HEERA PRASAD SATPATHI S/O SHANKAR PRASAD SATPATHI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DEVBHOG DIST RAIPUR (CG)
September 7, 2018
HEERA SINGH MARAVI Vs. BALI RAM DEWANGAN
November 29, 2018
HEERA SINGH MARAVI Vs. BALI RAM DEWANGAN
November 30, 2018
HEERAMAN Vs. UNION OF INDIA
November 12, 2018
HEM SINGH Vs. STATE OF CHHATTISGARH
October 4, 2018
HEMA CHANDRAKAR Vs. STATE OF CHHATTISGARH
February 27, 2018
HEMA DEVI YADAV Vs. DHARMENDRA KUMAR MEHTA
September 19, 2018
HEMADEVI Vs. SANJEEV GUPTA @ SANJU
June 25, 2018
HEMALAL SONWANI Vs. REKHA VERMA
August 9, 2018
HEMANT Vs. STATE OF M.P.
February 21, 2018
HEMANT ARORA Vs. STATE OF CHHATTISGARH
July 9, 2018
HEMANT KUMAR PATEL Vs. UMA PATEL @ TOSHIKA PATEL
April 20, 2018
HEMANT PARASAR Vs. KAMINI PARASAR
November 26, 2018
HEMANT SAHU Vs. MAHESH DEWANGAN
July 13, 2018
HEMANT SHASTRI Vs. STATE OF CHHATTISGARH
July 23, 2018
HEMCHAND AIRY LATE SOMLAL AIRY Vs. SHRIRAM MANDIR (BALKHANDIDAS BABA) TRUST
July 10, 2018
HEMLAL AND ANOTHER Vs. STATE OF CHHATTISGARH
May 18, 2018
HEMLATA SEVTA, W/O DINESH SEVTA Vs. DINESH SEVTA, S/O LATE FATTESINGH SEVTA
November 15, 2018
HEMRAJ AGRAWAL, S/O LATE GOVERDHAN DAS AGRAWAL Vs. BHARTI, W/O RAMESHWAR
November 16, 2018
HEMSAGAR Vs. JANAK RAM
November 22, 2018
HEMSHANKAR DESHLAHRA Vs. SURESH KUMAR SUNDRANI JOINT DIRECTOR ZONAL OFFICE
November 26, 2018
HETRAM CHANDRA Vs. STATE OF CHHATTISGARH S/O
July 23, 2018
HETRAM CHOUHAN S/O DERIHA Vs. STATE OF CHHATTISGARH THROUGH- DISTRICT MAGISTRATE
November 14, 2018
HIMANSHU Vs. STATE OF C.G.
August 17, 2018
HIMANSHU SUROJIYA Vs. KONDAD PANDE
June 20, 2018
HIMESHWAR YADAV S/O BIJELAL YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BAGBAHARA, CIVIL & REVENUE DISTRICT MAHASAMUND (CG)
September 8, 2018
HIRA RAM Vs. ANJU DEWANGAN
October 10, 2018
HIRALAL @ HIRA GOND S/O TEKRAM GOND Vs. STATE OF CHHATTISGARH
July 9, 2018
HIRALAL YADAV Vs. RAMSWARATH YADAV
November 14, 2018
HIRAMANI JAISWAL S/O LATE PARMATMA JAISWAL Vs. UCO BANK (A GOVERNMENT OF INDIA UNDER TAKING) THROUGH AUTHORIZED OFFICER
July 17, 2018
HIRI BAI Vs. THE STTE OF CHHATTISGARH
March 9, 2018
HITENDRA MISHRA Vs. STATE OF CHHATTISGARH
January 30, 2018
HOMAN Vs. STATE OF MADHYA PRADESH
February 27, 2018
HOMANLAL HIRWANI Vs. STATE OF CHHATTISGARH
July 17, 2018
HULAS SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
May 18, 2018
HURDANAND PANIGRAHI S/O LATE MURARI LAL PANIGRAHI Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
September 5, 2018
ICICI LOMBARD Vs. RAVINDER KAUR WALIA
February 13, 2018
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. CHOTELAL SINGH THAKUR
January 17, 2018
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD THROUG Vs. AHILYA SABAR @ AHILYA KISHAN
February 16, 2018
IFFCO TOKIO GENERAL INSURANCE CO LIMITED Vs. LEELA BAI
June 26, 2018
IFFCO TOKIO GENERAL INSURANCE CO LIMITED Vs. VIMLA BAI MANIKPURI
July 18, 2018
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. VINITA JOSHI
January 8, 2018
IFFCO TOKIO GENERAL INSURANCE CO LTD THROUGH ITS L Vs. TETRA DEVI
May 14, 2018
IN REFERENCE HIGH COURT OF CHHATTISGARH Vs. STATE OF CHHATTISGARH
September 26, 2018
INCHARGE OFFICER, GEOLOGICAL SURVEY OF INDIA Vs. MEENA DEVILABIC
October 9, 2018
INDER LAL AGRAWAL Vs. SHANKAR LAL AGRAWAL
August 9, 2018
INDRAJEET SINGH BEDI SON OF LATE JYOTI SINGH BEDI Vs. ASHOK KUMAR AGRAWAL
July 5, 2018
INDRAJIT SINGH Vs. STATE OF CHHATTISGARH
May 3, 2018
INDRAJIT SINGH CHHABRA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTME
May 3, 2018
INDRAKUMAR PATEL Vs. STATE OF CHHATTISGARH
November 29, 2018
INDU SINGH KSHETRIYA W/O ABHIJEET SINGH THAKUR Vs. STATE OF CHHATTISGARH THR SECRETARY DEPARTMENT OF PANCHAYAT
July 9, 2018
INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. MUNI PRASAD AGNIHOTRI
January 5, 2018
INTERNATIONAL COMMERCE LIMITED Vs. GOVERNMENT OF INDIA, MINISTRY OF STEEL
July 11, 2018
IQBAL AHMED Vs. STATE OF CHHATTISGARH THROUGH OFFICER-IN-CHARGE
July 17, 2018
ISHITA D/O RAKSHA AWASTHI Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT
July 16, 2018
ISHWAR PRASAD DEWANGAN Vs. STATE OF CHHATTISGARH
July 19, 2018
ISHWAR PRASAD KASHAYAP Vs. VINOD BANSOD
September 6, 2018
ISHWAR SAHU AND OTHERS Vs. STATE OF CHHATTISGARH
October 6, 2018
ISHWARI GUPTA Vs. STATE OF CHHATTISGARH
September 24, 2018
ISHWARLAL, SON OF SHANKARLAL Vs. STATE OF MADHYA PRADESH
April 3, 2018
ISUP KHAN S/O PEER KHAN Vs. NARSINGH DEWANGAN S/O PANCHRAM DEWANGAN
December 14, 2018
J K INSTITUTE OF PHARMACEUTICAL EDUCATION AND RESE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
April 27, 2018
J N DIVYA Vs. CHHATTISGARH GRAMIN BANKLABIC
October 26, 2018
J P SAHU S/O MOTI LAL SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTMENT OF REVENUE
June 28, 2018
J. M. A. STORES Vs. PUNJAB NATIONAL BANK
October 11, 2018
JAGARNATH PAIKRA Vs. STATE OF CHHATTISGARH
October 25, 2018
JAGATRAM Vs. BEERSINGH
September 12, 2018
JAGDISH Vs. VIMAL KUMAR S/O HARIBANDHU
January 10, 2018
JAGDISH ALIAS SATISH Vs. STATE OF MADHYA PRADESH
January 15, 2018
JAGDISH PRASAD MEHAR Vs. AMICHAND
September 6, 2018
JAGDISH PRASAD PANDEY Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
September 13, 2018
JAGDISH SHARAF Vs. STATE OF CHHATTISGARH
February 6, 2018
JAGESAR SONKAR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BALOD
December 13, 2018
JAGGU RAM YADAV Vs. STATE OF CHHATTISGARH
December 6, 2018
JAGJEET RAM AND OTHERS Vs. STATE OF CHHATTISGARH
February 24, 2018
JAGMEET SINGH KHALSA Vs. SUDHAKAR PANDEY
November 1, 2018
JAGMOHAN KAUSHIK S/O UJIYAR KAUSHIK Vs. STATE OF CHHATTISGARH
March 24, 2018
JAHID HUSSAIN Vs. SHAKIR HUSSAIN
June 27, 2018
JAI @ GUDDA JAISWAL Vs. STATE OF CHHATTISGARH
August 10, 2018
JAICHAND @ CHHOTU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
March 7, 2018
JAIKA AUTOMOBILES AND FINANCE LTD Vs. STATE OF CHHATTISGARH
February 16, 2018
JAILAL BHOY S/O BHOKALO BHOY Vs. STATE OF CHHATTISGARH
February 17, 2018
JAIN AND BROTHERS Vs. STATE OF CHHATTISGARH
May 4, 2018
JAIPRAKASH YADAV Vs. STATE OF CHHATTISGARH
October 23, 2018
JALALUDDIN RIZWI Vs. HAJI GULAAM MURTAZA
October 23, 2018
JALARAM CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. SECRETARY, REVENUE DEPARTMENT, STATE OF CHHATTISGARH
October 5, 2018
JALSINGH RATHIYA Vs. STATE OF CHHATTISGARH
February 24, 2018
JAMUNA BAI Vs. LAKHAN LAL
March 9, 2018
JAMUNA BAI Vs. MANSINGH
February 6, 2018
JAMUNA PRASAD DAHIRE, S/O ANT RAM DAHIRE Vs. STATE OF CHHATTISGARH
December 4, 2018
JANAK RAM PATEL Vs. KAVITA PATEL
May 4, 2018
JANKI SONKAR Vs. STATE OF CHHATTISGARH
May 11, 2018
JANT RAM SATNAMI, S/O CHARAN SATNAMI Vs. DAYA DAS SATNAMI (DIED AND DELETED)
December 10, 2018
JANTU RAM S/O LAKHAN RAM Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION ANTAGARH
August 21, 2018
JASHPAL SINGH Vs. STATE OF CHHATTISGARH
August 6, 2018
JASPAL BAGH YADAV S/O LATE MADHUSUDAN BAGH YADAV Vs. STATE OF CHHATTISGARH
July 30, 2018
JASVIR SINGH KHATRI @ GOLU Vs. STATE OF CHHATTISGARH
March 23, 2018
JASWANT CHANDRAKAR @ YASHWANT KUMAR Vs. SANTOSH KUMAR SINGRAUL
February 26, 2018
JAVED KHAN Vs. STATE OF CHHATTISGARH
January 9, 2018
JAWAHAR LAL SHRIVASTAVA Vs. STATE OF CHHATTISGARH
October 30, 2018
JAYANT THAKKAR Vs. REHANA REYAZUDDIN
October 9, 2018
JAYANTI DEVI JAIN Vs. DEVENDRA KUMAR SINHA
November 12, 2018
JAYRAM CHAUHAN Vs. STATE OF CHHATTISGARH
January 6, 2018
JEERA DEVI Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF COA
February 27, 2018
JEETU @ JITENDRA SHRIVASTAVA, S/O LATE PANNALAL SHRIVASTAVA Vs. STATE OF CHHATTISGARH
October 30, 2018
JEEVAN Vs. STATE OF CHHATTISGARH
December 5, 2018
JEEVAN LAL GEDAM Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
May 2, 2018
JEEVAN NISHAD Vs. STATE OF CHHATTISGARH
May 2, 2018
JEEVAN NISHAD Vs. THE STATE OF CHHATTISGARH
May 2, 2018
JEEVANLAL BANJARA Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
September 14, 2018
JHUMUK LAL S/O RAMGEELA BHAI Vs. MAHENDRA BHARGAV
August 30, 2018
JINDAL STEEL & POWER LIMITED Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
May 8, 2018
JITENDRA Vs. STATE OF CHHATTISGARH
June 28, 2018
JITENDRA @ SONU, SON OF HINCHHA RAM PAL Vs. STATE OF CHHATTISGARH
June 27, 2018
JITENDRA GOEL Vs. SEWAKRAM PANDEY
August 1, 2018
JITENDRA KUMAR AADIL S/O GANESH AADIL Vs. STATE OF CHHATTISGARH
July 9, 2018
JITENDRA KUMAR SAHU Vs. STATE OF CHHATTISGARH
May 15, 2018
JITENDRA NISHAD S/O BISAUHARAM NISHAD Vs. STATE OF CHHATTISGARH THROUGH- STATION HOUSE OFFICER
July 19, 2018
JITENDRA SINGH RAJPUT Vs. BIPUL BARMANLABIC
October 23, 2018
JIWAN S/O RAM DAYAL LODHI Vs. STATE OF CHHATTISGARH
November 28, 2018
JODHI RAM SAHU S/O RUPU SAHU RETIRED AMINK Vs. STATE OF CHHATTISGARH
July 24, 2018
JOGESHWAR S/O PANCHRAM SAHU Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BEMETARA
August 13, 2018
JOGINDER SINGH Vs. DIVISIONAL FOREST OFFICER
January 24, 2018
JOINT COMMISSIONER OF INCOME TAX RANGE-1 Vs. SOUTH EASTERN COALFIELDS LIMITED
February 6, 2018
JOSHEP Vs. DHANESHWAR SAO
December 3, 2018
JUGNU ALIAS PREMLAL Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
March 27, 2018
JYOTI CHATURVEDI D/O S K TIWARI Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY HOME DEPARTMENT
July 19, 2018
JYOTI SONWANI D/O SHRI PUNIT RAM SONWANI Vs. THE STATE OF CHHATTISGARH
July 9, 2018
JYOTI TRADING COMPANY Vs. ADDITIONAL COMMISSIONER, COMMERCIAL TAX VANIJYIK KAR BHAWAN
August 24, 2018
K K BAJPAYEE Vs. SOUTH EASTERN COALFIELDS LIMITED
July 9, 2018
K K DISTRIBUTORS 486 Vs. STATE OF CHHATTISGARH THROUGH SANJAY RAJPUT
June 27, 2018
K M C - S K A J V CONSTRUCTION COMPANY PVT LTD Vs. STATE OF CHHATTISGARH
September 18, 2018
K P KHOSLA, S/O LATE GURUBAX RAI KHOSLA Vs. RAIPUR DEVELOPMENT AUTHORITY, THROUGH CHIEF EXECUTIVE OFFICER
July 12, 2018
K R BHAGAT Vs. PARMESHWAR DAYAL PATHAK
September 4, 2018
K.N. OIL INDUSTRIES LIMITED Vs. STATE LEVEL COMMITTEE
March 22, 2018
KABEER RAM Vs. STATE OF CHHATTISGARH
October 3, 2018
KAILASH KUMAR Vs. STATE OF CHHATTISGARH
April 12, 2018
KAILASH YADU Vs. PADMINI PRADHAN
January 12, 2018
KAILASHNATH PHULJHELE Vs. STATE OF CHHATTISGARH
May 14, 2018
KALABAI Vs. DEVANTIN BAILABIC
October 9, 2018
KALAM SINGH Vs. STATE OF M P (NOW CHHATTISGARH)
January 31, 2018
KALAM SINGH NARETI Vs. STATE OF CHHATTISGARH
December 6, 2018
KALANATH GANDHARVA Vs. RUKHMANI BAI
April 9, 2018
KALU RAM SAHU Vs. STATE OF CHHATTISGARH
August 8, 2018
KALWANT SINGH Vs. STATE OF MADHYA PRADESH
May 7, 2018
KALWANT SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
May 7, 2018
KAMAL LOCHAN BEHRA Vs. STATE OF CHHATTISGARH THROUGH P.S. TAMNAR, DISTT.
November 15, 2018
KAMAL SINGH Vs. STATE OF CHHATTISGARH
February 20, 2018
KAMLESH KUMAR Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION GURU
February 3, 2018
KAMLESH KUMAR KESHARI Vs. MALTI DEVI AND OTHERS
January 5, 2018
KAMLESH NAIK Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 9, 2018
KAMTA GAYAKWAD Vs. STATE OF CHHATTISGARH
October 11, 2018
KANCHAN GUPTA @ ALKA GUPTA Vs. NIRAJ KUMAR GUPTA
August 28, 2018
KANCHAN KELA Vs. RAJENDRA KELA
September 10, 2018
KANHAIYA LAL CHAUHAN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, PANCHAYAT AND RURAL DEVELOPMENT
July 10, 2018
KANHAIYA LAL YADAV Vs. STATE OF CHHATTISGARH
August 6, 2018
KANHIYA LAL KALAR S/O DASRATH KALAR Vs. LAND ACQUISITION OFFICER (UNDER NATIONAL HIGHWAYS ACT)
July 20, 2018
KANTI SAHU Vs. STATE OF CHHATTISGARH
July 31, 2018
KANUDAS S/O D L DAS Vs. PREMJIT SINGH S/O SWARUP SINGH
July 24, 2018
KANWALDHEER Vs. STATE OF CHHATTISGARH
September 12, 2018
KAPIL KUMAR Vs. STATE OF CHHATTISGARH
September 4, 2018
KARAMCHAND S/O RAMU SURYAVANSHI Vs. STATE OF CHHATTISGARH THROUGH P S DARRI
January 3, 2018
KARLU RAM Vs. SOUTH EASTERN COALFIELDS LIMITED
July 19, 2018
KARTAR SINGH Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 12, 2018
KARTIK RAM Vs. STATE OF CHHATTISGARH
October 3, 2018
KARTIKESHWAR Vs. GODAVARI BAI
August 14, 2018
KARUNA SARVE Vs. STATE OF CHHATTISGARH
November 27, 2018
KAUSHAL KISHOR MISHRA Vs. STATE OF CHHATTISGARH
August 8, 2018
KAYTIN TRANSPORT PVT LTD Vs. SOUTH EASTERN COAL FIELDS LIMITED
July 6, 2018
KEDARNATH KASHYAP Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
December 13, 2018
KEJURAM SAHU, S/O PRABHU RAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
May 2, 2018
KESAR BAI SHENDE Vs. STATE OF CHHATTISGARH THROUGH P S GUDIYARI
March 13, 2018
KESARAM, S/O MILAN Vs. STATE OF CHHATTISGARH
February 7, 2018
KESHARI THAKUR W/O JITENDRA KUMAR THAKUR Vs. STATE OF C G
July 20, 2018
KESHWAR Vs. STATE OF MP (NOW CG) THROUGH PS RAMANUJGANJ
June 28, 2018
KEWAL SINGH S/O PUNITRAM HALBA Vs. STATE OF CHHATTISGARH
April 7, 2018
KHEDURAM SONI Vs. STATE OF CHHATTISGARH
June 22, 2018
KHELAN SINGH Vs. THE STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
July 16, 2018
KHEMLAL RATHORE S/O TILAKRAM RATHORE Vs. STATE OF CHHATTISGARH
December 10, 2018
KHEMRAJ AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, RAIGARH
July 4, 2018
KHILENDRA, SON OF VISHWANATH SONKAR Vs. VISHWANATH SONKAR, SON OF MOTIRAM SONKAR
July 26, 2018
KHORBAHRA PRASAD KAUSHIK Vs. STATE OF CHHATTISGARH
June 25, 2018
KHULENDRA KUMAR THAKRE Vs. STATE OF CHHATTISGARH
August 20, 2018
KIRAN AGRAWAL Vs. STATE OF CHHATTISGARH
July 3, 2018
KIRAN KUMAR BAXI Vs. J P SHARMA
September 6, 2018
KIRANRANI BACHAN Vs. STATE OF CHHATTISGARH AND ORS.
April 27, 2018
KISHAN LAL AND COMPANY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, RAIPUR
May 17, 2018
KISHORE KUMAR, S/O LATE NATTHULAL SHARMA Vs. SHITLA PRASAD (DEAD)
November 27, 2018
KISHORECHAND BANJARE Vs. STATE OF CHHATTISGARH
February 19, 2018
KISHORILAL S/O KEJURAM Vs. STATE OF CHHATTISGARH, THROUGH
December 12, 2018
KOKO Vs. SOUTH EASTERN COALFIELDS LIMITED
September 7, 2018
KOSHRAM SAHU Vs. SECRETARIAT OF PRESIDENT OF INDIA
October 30, 2018
KOUSHAL S/O TRILOCHAN SAHU Vs. STATE OF CHHATTISGARH
August 30, 2018
KOUSHIKI KHAKHARIA Vs. CHHATTISGARH TABLE TENNIS ASSOCIATION
November 22, 2018
KRIPASHANKAR PARIHAR Vs. STATE OF CHHATTISGARH
April 12, 2018
KRISHI UPAJ MANDI SAMITY Vs. BALDEO KUMAR
January 22, 2018
KRISHNA KUMAR DAHARIA Vs. STATE OF CHHATTISGARH
September 24, 2018
KRISHNA KUMAR SAHU S/O MUKUND SAHU Vs. STATE OF CHHATTISGARH
July 25, 2018
KRISHNA KUMAR TIWARI Vs. BHARAT PRASAD TIWARI DIED,
August 9, 2018
KRISHNA KUMAR TIWARI S/O LATE RAMESHWAR PUJARI Vs. ORIGINAL RESPONDENT NO 1 BHARAT PRASAD TIWARI DIED
August 9, 2018
KRISHNA KUMAR YADAV Vs. STATE OF CHHATTISGARH
September 13, 2018
KRISHNA KUMAR, S/O RAM RATAN Vs. ONKAR S/O KRISHNA KUMARLABIC
October 10, 2018
KRISHNACHAND Vs. STATE OF CHHATTISGARH
November 28, 2018
KU REETURAJ SAHU Vs. CHHATTISGARH BOARD OF SECONDARY EDUCATION
April 9, 2018
KU VINIMA DEEWAN D/O SANTRAM DEEWAN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY HEALTH AND FAMILY WELARE DEPARTMENT MANTRALAYA
July 30, 2018
KULDEEP DESHMUKH Vs. RAKESH KUMAR SODHILABIC
October 9, 2018
KULDEEP RAJ SINGH Vs. BRANCH MANAGER, I C I C I LOMBARD GENERAL INSURANCE COMPANY LIMITED, DISTRICT RAJNANDGAON
October 24, 2018
KULDEEPAK @ BALU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
January 5, 2018
KULESHWAR RAM Vs. STATE OF CHHATTISGARH
November 27, 2018
KULWANT Vs. STATE OF M P (NOW CHHATTISGARH)
October 8, 2018
KUMAR @ RAJKUMAR TARAK Vs. STATE OF CHHATTISGARH
September 5, 2018
KUMAR SAHU S/O SADHURAM SAHU Vs. STATE OF CHHATTISGARH
March 22, 2018
KUMAR YADAV Vs. SANNY GUPTALABIC
October 24, 2018
KUMARI BAI Vs. KAMAL PRASAD
December 14, 2018
KUMARI LAVLI THAKUR Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT
September 6, 2018
KUMARI MERRY ANUKAMPA KUJUR D/O LATE KHURSAI KUJUR Vs. STATE OF CHHATTISGARH
August 6, 2018
KUMKUM DAS Vs. KOMAL NAGESH
November 2, 2018
KUMUDANI MISHRAW/O TRILOCHAN MISHRA Vs. STATE OF CHHATTISGARH,
December 5, 2018
KUNJBIHARI SONI Vs. MAMTA SONI
May 1, 2018
KUNWAR SAI Vs. STATE OF CHHATTISGARH
February 15, 2018
KURSAM AYATU, S/O IRPA Vs. STATE OF CHHATTISGARH
August 1, 2018
KUSHAL SINGH RATHOD Vs. CHHATTISGARH STATE INFORMATION COMMISSION
July 16, 2018
L.P. SAKET S/O SHRI SADHUA SAKET Vs. CHHATTISGARH STATE CIVIL SUPPLIES
March 27, 2018
L.P. SAKET S/O SHRI SADHUA SAKET Vs. CHHATTISGARH STATE CIVIL SUPPLIES CORPORATION LIMITED
November 15, 2018
LACHINDHAR KASHYAP Vs. STATE OF CHHATTISGARH
August 2, 2018
LAHURAMAN PRASAD SATNAMI Vs. STATE OF MADHYA PRADESH
January 5, 2018
LAKHAMU RAM POYAM @ KOLA Vs. STATE OF CHHATTISGARH
January 13, 2018
LAKHAN LAL CHANDRAKAR Vs. STATE OF CHHATTISGARH
February 7, 2018
LAKHAN LAL TONDRE S/O BHAWCHARAN TONDRE Vs. LOKPAL, MAHATMA GANDHI RASHTRIYA GRAMIN ROJGAR GUARANTEE YOJANA
July 19, 2018
LAKHAN SINGH Vs. STATE OF CHHATTISGARH
December 13, 2018
LAKHAN, S/O HARI Vs. STATE OF M P (NOW CHHATTISGARH) THROUGH POLICE STA
May 7, 2018
LAKHANLAL AGRAWAL Vs. GIRJACHARAN MEHAR
June 27, 2018
LAKHANLAL KOUSHIK Vs. DHARMENDRA KUMAR PANDEY
January 4, 2018
LAKHESHWAR Vs. KANHAIYA LAL
September 28, 2018
LAKHMU ALIAS KADI Vs. STATE OF CHHATTISGARH
August 24, 2018
LALA RAM SATNAMI S/O BHAGAT RAM Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
February 1, 2018
LALAN PRASAD DEWANGAN S/O LATE BALLU RAM DEWANGAN Vs. STATE OF CHHATTISGARH
July 13, 2018
LALIT KUMAR PANDA, S/O LATE RADHESHYAM PANDA Vs. PARASHURAM, S/O HAREKRISHNA
August 21, 2018
LALIT KUMAR TANDON S/O ATMARAM TANDON Vs. STATE OF CHHATTISGARH
July 9, 2018
LALIT MANDAL Vs. STATE OF CHHATTISGARH
August 23, 2018
LALITA BAI, W/O PAWAN KUMAR TANDON Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY
October 29, 2018
LALLA SINGH CHOUHAN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
February 1, 2018
LALLU URAON, S/O KAMLA URAON Vs. STATE OF CHHATTISGARH
October 30, 2018
LALU RAM SAHU Vs. STATE OF C.G.
March 20, 2018
LARANG SAI SON OF LATE CHHANDU RAM KORWA Vs. STATE OF CHHATTISGARH
June 23, 2018
LARHA RAM Vs. STATE OF CHHATTISGARH
March 28, 2018
LARSEN AND TOUBRO LIMITED Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, LABOUR D
February 16, 2018
LARSEN AND TOUBRO LIMITED Vs. STATE OF CHHATTISGARH AND ORS
March 16, 2018
LAV KUMAR SINGH Vs. ASHOK SINGH
December 12, 2018
LAXMAN SINGH Vs. STATE OF C.G.
January 29, 2018
LAXMAN THAKUR Vs. STATE OF CHHATTISGARH
September 6, 2018
LAXMI BAI GUPTA Vs. NARENDRA GUPTA ALIAS GIRDHAR GUPTA
March 9, 2018
LAXMI CHAND GOYAL Vs. GAJANAND BURANGE
November 28, 2018
LAXMI NARAYAN Vs. STATE OF CHHATTISGARH
January 11, 2018
LAXMI PAIKRA Vs. VIJAY KUMAR YADAV
May 11, 2018
LAXMI PRASAD Vs. STATE OF CHHATTISGARH
November 28, 2018
LAXMIKANT Vs. STATE OF CHHATTISGARH
September 10, 2018
LAXMINARAYAN AGRAWAL Vs. SMT. KALPANA PANDEY AND ANOTHER
February 23, 2018
LEELA AGRAWAL Vs. SARKAR
September 6, 2018
LEELASHANKAR SAHU S/O RAJARAM SAHU Vs. STATE OF CHHATTISGARH
August 10, 2018
LEELAVATI W/O KALPANATH SINGH Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
July 5, 2018
LEELAWATI Vs. RAMDHYAN KUSHWAHA
November 19, 2018
LEKHRAJ @ PINTU SAHU Vs. STATE OF CHHATTISGARH S/O THROUGH THE DISTRICT MAGISTRATE, DHAMTARI, DISTRICT DHAMTARI CHHATTISGARH
September 19, 2018
LIFE INSURANCE CORPORATION OF INDIA LIMITED Vs. MOHAN CHANDRA MUKHARJEE
March 9, 2018
LOCHAN DAS MAHANT Vs. STATE OF CHHATTISGARH
March 15, 2018
LOK NATH YADAV Vs. STATE OF MADHYA PRADESH, THROUGH SECRETARY
October 5, 2018
LOKESH ALIAS NUTAN YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION CIVIL
January 16, 2018
LUMESH RAM SAHU Vs. STATE OF CHHATTISGARH
January 19, 2018
M AHUJA (I) (P) LIMITED Vs. SHAKTIPUNJ ENGINEERS PRIVATE LIMITED
August 27, 2018
M D KAWRE Vs. STATE OF CHHATTISGARH
March 26, 2018
M H WASE Vs. STATE OF CHHATTISGARH
September 17, 2018
M R K AND ASSOCIATION Vs. NAGAR PALIKA PARISHAD, RAIGARH
August 27, 2018
M SATYAM S/O M N B RAO Vs. UNION OF INDIA
June 29, 2018
M. JOHN AND OTHERS Vs. STATE OF C.G.
January 25, 2018
M.M.MISHRA Vs. STATE OF CHHATTISGARH
January 10, 2018
M/S ARDENT STEEL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 4, 2018
M/S FARUKH WARASI Vs. M/S B S B K PRIVATE LIMITED, THROUGH ITS VICE PRESIDENT V R CHETTY
June 25, 2018
M/S SHREE NAKODA ISPAT LIMITED Vs. COMMISSIONER CUSTOMS AND
December 4, 2018
M/S. JAI JHULELAL BUS SERVICE Vs. STATE OF CHHATTISGARH AND ANOTHER
June 18, 2018
MADAN MOHAN SHARMA Vs. SOUTH EASTERN COALFIELDS LIMITED
January 22, 2018
MADARI @ ABRAR AHMAD Vs. STATE OF CHHATTISGARH
July 26, 2018
MADDU DILER Vs. STATE OF CHHATTISGARH
September 25, 2018
MADHU @ LINGO S/O KOPA MARKAM Vs. STATE OF CHHATTISGARH S/O
September 25, 2018
MADHUSUDAN MISHRA Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION GOL
June 27, 2018
MADHUSUDAN SAHU S/O DEWARI LAL SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT AND RURAL DEVELOPMENT
July 12, 2018
MADVARI @ AJAY KUMAR Vs. STATE OF CHHATTISGARH
June 26, 2018
MAGMA H D I GENERAL INSURANCE COMPANY LTD Vs. DEEPAK KUMAR YADAV
August 27, 2018
MAHAMAYA CONSTRUCTIONS THROUGH ITS PROPRIETOR SANDEEP RUNGTA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PUBLIC HEALTH ENGINEERING
November 2, 2018
MAHANAND (DEAD) Vs. SAKIRA BEGUM
December 7, 2018
MAHAVIR PRASAD RATHORE Vs. LACHCHHI RAM PATEL
April 20, 2018
MAHENDRA KUMAR KESHARWANI Vs. ITWARABAI W/O RAM SINGH GOND
December 14, 2018
MAHENDRA RAM GOND Vs. STATE OF CHHATTISGARH
December 7, 2018
MAHENDRA SINGH PARIHAR Vs. STATE OF CHHATTISGARH
November 30, 2018
MAHESH AGRAWAL Vs. STATE OF CHHATTISGARH
July 12, 2018
MAHESH DUBEY Vs. STATE CHHATTISGARH, THROUGH P S
September 25, 2018
MAHESH KUMAR JAISWAL Vs. THE STATE OF CHHATTISGARH
February 23, 2018
MAHESH KUMAR KAUSHAL S/O LATE ANANDI LAL Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
June 18, 2018
MAHESH KUMAR MISHRA Vs. KUMAR YADAV
August 9, 2018
MAHESH KUMAR S/O BHAAGBALI YADAV Vs. PRADIP KUMAR SAHU S/O AMRU SAHU
February 6, 2018
MAHESH RAM @ PARDESHI Vs. STATE OF C G
February 21, 2018
MAHESH TIWARI Vs. UNION OF INDIA THROUGH SECRETARY, HOME AFFAIR DEPA
May 1, 2018
MAHESHWARI STEELS (M/S.) Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED & ORS.
January 25, 2018
MAHESHWARI, W/O KRISHNA KUMAR RAJWADE Vs. KRISHNA KUMAR, S/O BHAIYALAL RAJWADE
August 1, 2018
MAHFOOZ MIYAN Vs. STATE OF CHHATTISGARH
September 14, 2018
MAJJI SOMA Vs. STATE CHHATTISGARH
September 26, 2018
MAKHAN SINGH DHRUW Vs. STATE OF CHHATTISGARH
September 25, 2018
MAKHANLAL SON OF BALIRAM DEWANGAN Vs. STATE OF CHHATTISGARH
September 8, 2018
MANAGING DIRECTOR Vs. STATE OF CHHATTISGARH
October 29, 2018
MANAHARAN LAL SAHU Vs. CHAIRMAN, CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LTD
August 2, 2018
MANGAL @ DURYODHAN DANDPATH S/O RADHANATH DANDPATH Vs. STATE OF CHHATTISGARH THROUGH PS CITY KOTWALI
March 27, 2018
MANGAL SINGH Vs. STATE OF CHHATTISGARH
November 22, 2018
MANGAL SINGH PATEL S/O CHAMRA SINGH Vs. STATE OF CHHATTISGARH
July 26, 2018
MANGLU RAM THAKUR Vs. STATE OF CHHATTISGARH
March 6, 2018
MANHARAN @ KONDA YADAW S/O MARKANDEY YADAV Vs. STATE OF CHHATTISGARH THROUGH DISTT MAGISTRATE
July 14, 2018
MANHARAN DHRUV Vs. STATE OF CHHATTISGARH THROUGH - P S MAHASAMUND
April 25, 2018
MANHARAN PRASAD VAISNAV Vs. PRATAP DAS JOSHI
November 2, 2018
MANI BAIBAI Vs. VASUDEO
December 5, 2018
MANI SHANKAR PANDEY S/O RAMKHILAWAN PANDEY Vs. RITA SANDIYA SECRETARY OF COOPERATIVE DEPARTMENT I
April 2, 2018
MANIHAR S/O DHANAU GADARIYA Vs. DULARI BAI
February 22, 2018
MANIK REDDY Vs. SATYANARAYAN SONI
February 8, 2018
MANIRAM Vs. STATE OF CHHATTISGARH
August 31, 2018
MANIRAM MANJHWAR S/O LORI RAM MANJHWAR Vs. STATE OF CHHATTISGARH
March 1, 2018
MANIRAM SAHU Vs. STATE OF CHHATTISGARH
March 14, 2018
MANISH KUMAR SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
October 5, 2018
MANISH MISHRA SON OF PRAFULL MISHRA Vs. STATE OF CHHATTISGARH
July 24, 2018
MANISH TRAVELS Vs. REGIONAL TRANSPORT AUTHORITY
August 20, 2018
MANISHA NIRALA W/O ISHWAR PRASAD NIRALA Vs. STATE OF CHHATTISGARH
August 1, 2018
MANJAR ALI S/O SAYED MASUD ALI Vs. STATE OF CHHATTISGARH
February 2, 2018
MANJEET KAUR W/O GURUPAL SINGH Vs. KHATUN BEGAM W/O LATE SHARIFUDDINLABIC
October 22, 2018
MANNU RAM SORI S/O JAGDEV SORI Vs. STATE OF CHHATTISGARH THROUGH P S NARHARPUR, DISTRICT KANKER, C G
September 8, 2018
MANOHAR LAL Vs. STATE OF CHHATTISGARH
November 19, 2018
MANOHAR MALIK Vs. STATE OF CHHATTISGARH
April 10, 2018
MANOJ KUMAR KHANDELWAL Vs. DWARIKA PRASAD SHARMA
December 4, 2018
MANOJ KUMAR SAHU Vs. AWTAR SINGH
June 25, 2018
MANOJ KUMAR SINGH Vs. STATE OF CHHATTISGARH
July 17, 2018
MANOJ KUMAR SINGH Vs. STATE OF CHHATTISGARH
February 1, 2018
MANOJ KUMAR SINGH S/O MAHENDRA KUMAR SINGH Vs. STATE OF CHHATTISGARH
July 31, 2018
MANOJ KUMAR, S/O SOMRA, SARGUJA (C.G.) Vs. SOUTH EASTERN COALFIELDS LTD.
January 2, 2018
MANOJ MANDAVI S/O SAGGURAM MANDAVI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BHANU
January 2, 2018
MANOJ NAGDEVE Vs. STATE OF CHHATTISGARH
July 11, 2018
MANOJ PATEL Vs. STATE OF CHHATTISGARH THROUGH P S KOTWALI
February 27, 2018
MANOJ SEN Vs. STATE OF CHHATTISGARH
April 12, 2018
MANOJ SINGH THAKUR Vs. STATE OF CHHATTISGARH
October 6, 2018
MANSHA RAM NISHAD S/O KANWAL SINGH NISHAD Vs. CHHATTISGARH MADHYAMIK SHIKSHA MANDAL
November 12, 2018
MANTI SAHU Vs. MAHESH GANJIR
November 27, 2018
MANTVYA AGRAWAL Vs. SATYAM AGRAWAL
August 29, 2018
MARGDARSHAN SANSTHAN SHIKSHA MAHAVIDYALAYA, BAIKUNTHPUR AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
July 13, 2018
MARGDARSHAN SANSTHAN SIKHSHA MAHAVIDYALAYA Vs. SARGUJA UNIVERSITY, THROUGH ITS REGISTRAR
June 19, 2018
MARIUM BIBI Vs. PRABANDHAKLABIC
October 23, 2018
MARUTI CLEAN COAL AND POWER LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1
January 3, 2018
MASTER VATSAL KHAKHARIYA Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
July 6, 2018
MATHURA @ MAHATO Vs. STATE OF CHHATTISGARH
March 8, 2018
MATHURA PRASAD KASHYAP Vs. STATE OF CHHATTISGARH
October 27, 2018
MAZRUDDIN ANSARI Vs. STATE OF CHHATTISGARH
August 6, 2018
MEENA NAGWANI Vs. SONU SINGH DHRUV
November 12, 2018
MEENU RATHORE Vs. STATE OF CHHATTISGARH AND OTHERS
July 31, 2018
MEHER SINGH DUGGA Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION KANK
March 24, 2018
MEWALAL SHIV KUMAR JAISWAL Vs. GANJU S/O LAKHKHU
January 31, 2018
MHETRA S/O SIDDHARAM KASHYAP Vs. STATE OF CHHATTISGARH THROUGH
October 8, 2018
MIKHAIL SON OF KUNTI Vs. STATE OF M P (NOW CHHATTISGARH)
August 7, 2018
MILAN RAM KHANDE Vs. STATE OF CHHATTISGARH
June 19, 2018
MINESH KUMAR KAUSHIK S/O SURAJ PRASAD KAUSHIK Vs. STATE OF CHHATTISGARH
July 30, 2018
MINI INFOTECH, THROUGH ITS PROPRIETOR ALOK KUSHWAHA Vs. STATE OF CHHATTISGARH, THROUGH ITS SECRETARY
April 25, 2018
MINOR AJAY Vs. MINOR RAJANTI
September 24, 2018
MITHELESH MISHRA Vs. SHYAMADHAR MISHRA
March 21, 2018
MOHAMMAD AJAZ KHAN Vs. SHEHNAZ BEGUM
August 31, 2018
MOHAMMAD ATIKUREHMAN Vs. MOHMMAD HIFZUREHMAN
May 9, 2018
MOHAMMAD HANIF Vs. STATE OF CHHATTISGARH
November 2, 2018
MOHAMMAD NAUSHAD QUERESHI Vs. STATE OF CHHATTISGARH
March 19, 2018
MOHAMMAD RAFIQUE, S/O LATE ABDUL KADIR Vs. STATE OF CHHATTISGARH
October 30, 2018
MOHAMMAD YUNUS S/O ABDUL SATTAR Vs. RAJJA BAI W/O MAJID MEMAN
May 4, 2018
MOHAMMED USMAN Vs. GANGA BAI
September 7, 2018
MOHAN KASHYAP S/O URDORAM KASHYAP Vs. STATE OF CHHATTISGARH THROUGH
January 27, 2018
MOHAN LAL SAHU Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, REVENUE
January 30, 2018
MOHAN S/O DADU RAM Vs. SUNDRI BAI D/O CHARKA
July 25, 2018
MOHAN SAHU, S/O RADHESHYAM SAHU Vs. STATE OF CHHATTISGARH
October 30, 2018
MOHANLAL PATLE Vs. SURJEET SINGH SALUJA
July 12, 2018
MOHANTI ENGLISH MEDIUM SCHOOL, THROUGH ITS SECRETA Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
June 19, 2018
MOHD AMIN Vs. RASIDA BANO
September 13, 2018
MOHD ANEES S/O MOHD WAHID Vs. EXECUTIVE ENGINEER CHHATTISGARH STATE POWER DISTRIBUTION CO LTD LABIC
October 26, 2018
MOHD IBRAHIM SIDDHIQUI @ ARYAN ARYA S/O MOHD HANIF SIDDHIQUI Vs. DISTRICT MAGISTRATE (DHAMTARI) COLLECTORATE COMPOUND
July 30, 2018
MOHD MUSTAFA Vs. RAMAPATI
November 19, 2018
MOHD SHAHADAT ANSARI Vs. STATE OF CHHATTISGARH
July 16, 2018
MOHD. KADAR QURESHI Vs. STATE OF CHHATTISGARH
February 2, 2018
MOHIT RAM Vs. STATE OF CHHATTISGARH
July 17, 2018
MONGARA BAI Vs. RAJENDRA SINGH
October 5, 2018
MOTI CHANDAN SAHU Vs. KULESHWAR PANDEYLABIC
October 22, 2018
MOTIRAM @ BODHAN @ BHIM VERMA Vs. STATE OF CHHATTISGARH
October 4, 2018
MOTU ALIAS KESHAV Vs. STATE OF CHHATTISGARH
January 19, 2018
MRINAL MALLIK S/O GOURCHANDRA MALLIK Vs. JAGANNATH DEY
December 7, 2018
MU. TAPASWINI Vs. MU. VRINDAVATI AND OTHERS
November 14, 2018
MUJIM KHAN Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
April 3, 2018
MUKESH KUMAR SAHU Vs. UNION OF INDIA
October 24, 2018
MUKESH NAGESIYA Vs. STATE OF CHHATTISGARH
September 6, 2018
MUKESH PANDEY S/O RADHESHYAM PANDEY Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
January 17, 2018
MUKESH S/O JHADURAM YADAV Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BORTA
March 27, 2018
MUKESHKANT SAHU Vs. PRAMOD KAPSE
October 9, 2018
MUKUND SONI S/O TYAGI SONI Vs. STATE OF CHHATTISGARH
July 19, 2018
MUNGESHREE Vs. STATE OF CHHATTISGARH
April 4, 2018
MUNICIPAL CORPORATION, KORBA THROUGH MUNICIPAL COMMISSIONER Vs. CHHATTISGARH RAJYA VIDYUT MANDAL THR-CHAIRMANLABIC
October 24, 2018
MUNNA LAL Vs. STATE OF CHHATTISGARH
August 27, 2018
MUNNA LAL Vs. STATE OF CHHATTISGARH
January 3, 2018
MUNNA SARTHI @ MANNU Vs. STATE OF CHHATTISGARH
September 1, 2018
MURARI LAL JAISWAL Vs. STATE OF CHHATTISGARHLABIC
October 24, 2018
MURTI BHAGWAN SHREE VENKATESH JI MANDIR TRUST Vs. PRAKASH CHANDR
May 4, 2018
N.R. SHARMA, S/O LATE SHRI MANOHARLAL SHARMA Vs. CHHATTISGARH STATE POWER DISTRIBUTION COMPANY LIMITED
January 2, 2018
NAFISA ANJUM W/O IRSHAAD AHMED Vs. STATE OF CHHATTISGARH
September 26, 2018
NAGESH DEWANGAN S/O GUHRI DEWANGAN Vs. STATE OF CHHATTISGARH
November 28, 2018
NAMITA CHATURVEDI Vs. SARDAR VIKKAR SINGH AND OTHERS
July 2, 2018
NAMITA DEWANGAN AND ORS. Vs. STATE OF CHHATTISGARH
October 6, 2018
NAN DAU URAV Vs. GOVT. OF INDIA
February 15, 2018
NAND KISHORE Vs. A MIST ROPANIBAI (DELETED)
October 1, 2018
NAND KISHORE Vs. NARAYAN SINGH
October 1, 2018
NAND KISHORE Vs. SUKARA
October 1, 2018
NAND KUMAR DEWANGAN S/O LATE NARAYAN PRASAD DEWANGAN Vs. STATE OF CHHATTISGARH
July 27, 2018
NAND KUMAR MEHAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH
January 16, 2018
NAND KUMAR SAHU Vs. STATE OF C G
March 6, 2018
NAND KUMAR SAI Vs. AJIT PRAMOD KUMAR JOGI
January 30, 2018
NAND KUMAR SONI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION MAGARLOD
January 23, 2018
NAND KUMAR SONI Vs. STATE OF CHHATTISGARH
January 24, 2018
NAND KUMAR SONI Vs. STATE OF CHHATTISGARH
January 4, 2018
NAND KUMAR SONI Vs. GAURI DEVI CHAUHAN AND OTHERS
February 20, 2018
NANDA Vs. JAGDISH
September 5, 2018
NANDKUMAR SONI S/O DHANESH RAM Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION MAGARLOD
January 11, 2018
NANDLAL YADAV Vs. STATE OF CHHATTISGARH
September 19, 2018
NANDU @ DEV KUMAR SATNAMI Vs. STATE OF CHHATTISGARH
January 10, 2018
NANDU @ NAND KUMAR SINHA Vs. STATE OF CHHATTISGARH
October 12, 2018
NANDU PAHADI KORVA S/O LATE THAKUR PAHADI KORWA Vs. STATE OF CHHATTISGARH THROUGH OUT POST BARIYON
January 27, 2018
NANDULAL CHANDRA Vs. STATE OF CHHATTISGARH
October 29, 2018
NANHKU Vs. RAMCHARAN
September 17, 2018
NANHU ALIAS LAXMIKANT VERMA Vs. STATE OF MADHYA PRADESH (NOW STATE OF CG), THROUGH
April 10, 2018
NANKI NISHAD Vs. STATE OF CHHATTISGARH
August 11, 2018
NARAD PATEL Vs. STATE OF CHHATTISGARH
November 27, 2018
NARAYAN Vs. ARJUNLABIC
October 8, 2018
NARAYAN PRAJAPATI Vs. STATE OF CHHATTISGARH
December 5, 2018
NARAYAN SINGH KANWAR Vs. STATE OF CHHATTISGARH
October 26, 2018
NARENDER KUMAR Vs. STATE OF CHHATTISGARH
January 27, 2018
NARENDRA KUMAR Vs. STATE OF CHHATTISGARH
January 24, 2018
NARENDRA KUMAR SAGAR Vs. STATE OF CHHATTISGARH THROUGH P S KAPU
October 23, 2018
NARENDRA KUMAR SINGH S/O ARUN KUMAR SINGH Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY HOME (POL
June 19, 2018
NARENDRA KUMAR VAISHNAV S/O PUNESHWAR VAISHNAV Vs. STATE OF CHHATTISGARH
October 25, 2018
NARENDRA RAJPUT Vs. STATE OF CHHATTISGARH
August 20, 2018
NARENDRA SHUKLA Vs. STATE OF CHHATTISGARH
December 14, 2018
NARESH KUMAR AGRAWAL SON OF LATE RAJARAM AGRAWAL Vs. MOH MUSTAK
June 28, 2018
NARESH SHARMA Vs. STATE OF M P
March 12, 2018
NARESH SINGH KANWAR S/O BHAGAT SINGH Vs. STATE OF CHHATTISGARH
July 20, 2018
NARHAR VERMA Vs. STATE OF CHHATTISGARH
December 5, 2018
NARMADA PRASAD Vs. MURARILAL
October 11, 2018
NARMADA SON OF RAMESAR Vs. RAMPRASAD SON OF KANSHI
November 13, 2018
NARSINGH RAJPUT Vs. USANT KUMAR VERMA
August 20, 2018
NASIMUDDIN ANSARI, S/O BASIRUDDIN ANSARI Vs. NAVYUVAK KAANYA KUBJ VIKAS SAMITI
June 25, 2018
NATHU RAM Vs. LEELAWATI
April 23, 2018
NATIONAL INSURANCE CO. LTD. Vs. VANDANA @ SHOBHA PAL AND OTHERS
February 20, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. JOGENDRA SINGH (DIED AND DELETED)
December 5, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. GHANARAM SAHU
January 3, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. PUNI BAI GUPTA, WD/OF LATE JAGDISH GUPTA
June 25, 2018
NATIONAL INSURANCE COMPANY LTD. Vs. AMARNATH SHARMA AND OTHERS
June 27, 2018
NAUSHAD ABDUL MANAN KHAN Vs. STATE OF CHHATTISGARH
April 17, 2018
NAV RATAN TIWARI Vs. STATE OF CHHATTISGARH
October 5, 2018
NAVEEN KUMAR GENDMAL CHOPDA Vs. HEMPRAKASH MOHITRAM BAGHEL AND OTHERS
January 23, 2018
NEELCHANDRA SATNAMI NIRALI Vs. STATE OF MADHYA PRADESH (NOW STATE OF CG)
October 12, 2018
NEELMANI KUSUM TOPPO Vs. BRIJ MOHAN DAS MAHANT
February 13, 2018
NEELU S/O DEVANTA THETHWAR Vs. STATE OF CHHATTISGARH THROUGH P S SAJA
July 19, 2018
NEERAJ SHARMA Vs. STATE OF CHHATTISGARH
June 26, 2018
NEHA CHOWDA, W/O RAJESH CHAWDA Vs. COLLEGE WARD CO-OPERATIVE HOUSING SOCIETY THROUGH ITS PRESIDENT - SUNIL KUMAR TIWARI
January 25, 2018
NEMICHAND RAO Vs. STATE OF CHHATTISGARH
October 24, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DUBEYRAM
February 16, 2018
NF FORGINGS PVT LTD Vs. SENIOR DIVISIONAL MECHANICAL ENGINEER (C&W) SOUTH EAST CENTRAL RAILWAY
August 2, 2018
NIDHI RAWAT Vs. STATE OF CHHATTISGARH
July 3, 2018
NILESH DEWANGAN @ ROHAN @ SONU Vs. STATE OF CHHATTISGARH
February 28, 2018
NILKANTH YADAV Vs. STATE OF CHHATTISGARH
October 30, 2018
NIRANJAN SINGH RATHORE Vs. STATE OF CHHATTISGARH
September 5, 2018
NIRMAL DAS S/O SHIV DAS MANIKPURI Vs. STATE OF CHHATTISGARH
July 10, 2018
NIRMALA RATRE WIDOW OF LATE JUGNURAM RATRE Vs. AMRIT LAL WADHWANI S/O VARADMAL WADHWANI
October 8, 2018
NIROO DHIVAR Vs. CHANDRASHEKHAR SAHULABIC
October 24, 2018
NISAR HUSSAIN, S/O SADIQ HUSSAIN Vs. STATE OF CHHATTISGARH
July 6, 2018
NISHANT SINGH Vs. PANDIT RAVI SHANKAR SHUKLA UNIVERSITY RAIPUR THROUGH REGISTRAR
October 24, 2018
NISHAR MOHAMMAD Vs. STATE OF CHHATTISGARH
October 12, 2018
NITESH AGRAWAL Vs. STATE OF CHHATTISGARH
October 25, 2018
NITESH KUMAR Vs. STATE OF CHHATTISGARH
September 19, 2018
NOHAR SAI Vs. STATE OF CHHATTISGARH
January 3, 2018
NOHAR SINGH MARKAM Vs. STATE OF CHHATTISGARH
January 19, 2018
NOHRI CHANDRAKAR S/O TODAL PRASAD Vs. STATE OF CHHATTISGARH
December 5, 2018
O P CHANDEL S/O LATE P L CHANDEL Vs. STATE OF CHHATTISGARH
July 17, 2018
O P VERMA Vs. STATE OF CHHATTISGARHLABIC
October 23, 2018
OM PAL SINGH DESHWAL, S/O LATE BHULLAN SINGH Vs. STATE OF CHHATTISGARH
June 29, 2018
OM PRAKASH MAKKAD Vs. TAJIM KHAN
July 24, 2018
ONKAR SINGH TAMRAKAR Vs. STATE OF CHHATTISGARH
August 6, 2018
ORIENTAL INSURANCE CO LTD Vs. SHILDHAR SAI PAIKRA
November 12, 2018
ORIENTAL INSURANCE CO LTD Vs. RADHE LAL SARDUL
December 14, 2018
ORIENTAL INSURANCE CO LTD Vs. RAJESH AGRAWALLABIC
October 22, 2018
ORIENTAL INSURANCE CO LTD Vs. KRISHNA KUMARI
January 11, 2018
ORIENTAL INSURANCE CO LTD Vs. LEELAWATI
September 6, 2018
ORIENTAL INSURANCE CO LTD RAJNANDGAON, THRU- BRANCH MANAGER Vs. SUSHIL BHONDE
August 14, 2018
ORIENTAL INSURANCE CO LTD THROUGH DIVISIONAL MANAGER Vs. SHYAM BAI
September 27, 2018
ORIENTAL INSURANCE COMPANY BRANCH JAGDALPUR DISTRICT BASTAR, CHHATTISGARH Vs. USHA GONDI WD/O LATE SUNIL KUMAR GONDI
July 24, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. AMOL SINGH
September 25, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJNI BALAIA
February 2, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. FATMA BEGAM
March 9, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. SEM SINGH
September 27, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. KANCHAN JOSHI
November 12, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. PUNNI BAI
November 14, 2018
OXFORD TRADE CENTRE Vs. ASAMA MARKETTING PRIVATE LIMITED
October 9, 2018
P D SONEKAR Vs. STATE OF CHHATTISGARH
February 16, 2018
P K NIYOGIKARAN Vs. PRAVEEN NISHI
December 3, 2018
P N JANGDE S/O C R JANGDE Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, WATER RESOURCES DEPARTMENT
July 18, 2018
PADDU PAHADI KORWA S/O DASRA PAHADI KORWA Vs. STATE OF CHHATTISGARH
July 24, 2018
PADMA Vs. STATE OF CHHATTISGARH
January 6, 2018
PADMALOCHAN DAS S/O SHRI GHANSHYAM DAS Vs. STATE OF CHHATTISGARH
December 10, 2018
PADUM KUMBHKAR Vs. SATEL RAM YADAV
December 4, 2018
PAKLOORAM Vs. SHIVDAS (DIED)
November 14, 2018
PANCHRAM Vs. STATE OF MP
February 8, 2018
PANCHRAM SON OF GUHARAM DHIMAR Vs. STATE OF M P NOW CHHATTISGARH
October 11, 2018
PANCHURAM Vs. STATE OF CHHATTISGARH
January 17, 2018
PANKAJ ISPAT LIMITED Vs. UNION OF INDIA
October 22, 2018
PANKAJ KASHYAP Vs. STATE OF CHHATTISGARH
November 29, 2018
PANKAJ RAI S/O PREMCHAND RAI Vs. STATE OF CHHATTISGARH
July 30, 2018
PANNALAL Vs. ISHWARPRASAD
December 5, 2018
PANNALAL SHARMA Vs. STATE OF CHHATTISGARH
August 1, 2018
PAPPU @ VIKAS NAIDU S/O B. GANESH RAO NAIDU Vs. STATE OF CHHATTISGARH
July 3, 2018
PARAS KUMAR RAZAK, S/O CHOTTKURAM RAZAK Vs. STATE OF CHHATTISGARH
October 31, 2018
PARASRAM KOL S/O RAM KHILAWAN KOL Vs. STATE OF CHHATTISGARH
February 16, 2018
PARASRAM S/O LATE BASAVAN SAHU Vs. KAMAL SONI
September 6, 2018
PARDESHI RAM DHANUHAR Vs. STATE CHHATTISGARH
September 6, 2018
PARLE AGRO PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
September 11, 2018
PARMANAND SAI Vs. STATE OF CHHATTISGARH
April 6, 2018
PARMESHWAR PRASAD GUPTA Vs. STATE OF CHHATTISGARH
July 12, 2018
PARMILA BAI Vs. NARAD RAMLABIC
October 24, 2018
PARNIYA BAI Vs. SHEKHANLAL MANHARE
January 15, 2018
PARSADI S/O REETU URAO Vs. GANESH PRASAD KEDIALABIC
October 26, 2018
PARVEZ KHAN, S/O KAMAR KHAN Vs. STATE OF CHHATTISGARH, THROUGH P S SOMNI
November 16, 2018
PARWATI SAHU D/O SHYAM LAL SAHU Vs. STATE OF MADHYA PRADESH, POLICE STATION PATNA, DISTRICT KOREA (M P ) (NOW CHHATTISGARH)
September 5, 2018
PATAR SAI Vs. STATE OF C.G.
February 16, 2018
PATRAM PANIKA, S/O FAGUN LAL Vs. STATE OF CHHATTISGARH,
December 10, 2018
PAVAN S/O DHUSKU NAGESIYA Vs. STATE OF CHHATTISGARH
January 6, 2018
PAWAN @ CHAMRU @ CHAMAN S/O SUDARSHAN Vs. STATE OF CHHATTISGARH THROUGH PS TRIBAL WELFARE, JAGDALPUR
April 30, 2018
PAWAN AWASTHI Vs. RAMAN SINGH
October 29, 2018
PAWAN KUMAR Vs. GUHAN
October 4, 2018
PAWAN KUMAR KORRAME Vs. STATE OF CHHATTISGARH THROUGH SECRETARY HEALTH AND FAMILY WELFAIR DEPARTMENT
June 27, 2018
PERNOD RICARD INDIA PVT LTD Vs. EXCISE COMMISSIONER, GOVERNMENT OF CHHATTISGARH
September 28, 2018
PHAGULAL SATNAMI S/O AMAR SINGH SATNAMI Vs. STATE OF M P
June 27, 2018
PHILOMINA EKKA Vs. STATE OF CHHATTISGARH
May 3, 2018
PHOOL BAI AND ORS W/O KISHAN CHAWHAN Vs. STATE OF C G , THROUGH - P S DEVRI
March 5, 2018
PHOOL SINGH KANWAR Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION-BALKO
February 23, 2018
PHOOLOBATI Vs. KHIROBATI
December 6, 2018
PHULO BAI W/O SUKRU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
August 10, 2018
PILURAM Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
March 27, 2018
PINTU @ PRINCE S/O PITAMBER YADAV Vs. STATE OF CHHATTISGARH
July 9, 2018
PITAMBAR S/O FIRAT MARAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
June 18, 2018
PITAMBER SINGH Vs. RATTU SINGHLABIC
October 8, 2018
POKHAN LAL SAHU SON OF RAMJI SAHU Vs. STATE OF CHHATTISGARH
December 7, 2018
POKHRAJ SINGH Vs. STATE OF CHHATTISGARH
May 11, 2018
POOJA PUROHIT W/O SUMER PUROHIT Vs. SUMER PUROHIT S/O MADANLAL PUROHIT
May 9, 2018
POONAM PATEL D/O MAHESHWAR PATEL Vs. RELIANCE GENERAL INSURANCE CO. LTD.
February 2, 2018
POORNIMA PUSHPAKAR Vs. STATE OF CHHATTISGARH
November 29, 2018
POST MASTER, MAIN POST OFFICE Vs. KU RANJEETA RAO
July 19, 2018
POST MASTER, MAIN POST OFFICE AND OTHERS Vs. RAJESH NAG AND OTHERS
July 19, 2018
POST MASTER, MAIN POST OFFICE, JAGDALPUR Vs. YANTRI W/O BAL GANGADHAR PATNAYAK
July 19, 2018
POST MASTER, MAIN POST OFFICE, JAGDALPUR Vs. KU MAANKI BAGHEL
July 19, 2018
POST MASTER, MAIN POST OFFICE, JAGDALPUR Vs. SUPERINTENDENT OF POSTS
July 19, 2018
POT RAM SAHU Vs. STATE OF CHHATTISGARH
September 11, 2018
PRABHA SAHU Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE
March 12, 2018
PRABHA SAHU Vs. SURENDRA KUMAR SATNAMI
March 16, 2018
PRABHU DAYAL KESHARWANI Vs. GOVIND RAM SAHU
March 21, 2018
PRABHU LAL @ PRABHU DAS (DEAD) Vs. BABULAL, S/O LATE JAYANTI LAL
September 19, 2018
PRABIR KUMAR DAS Vs. PAPIYA DAS
January 29, 2018
PRADEEP RAJ PAUL Vs. CHHATTISGARH STATE INFORMATION COMMISSIONER
July 17, 2018
PRAKASH INDUSTRIES LIMITED Vs. COMMISSIONER CENTRAL EXCISE, CENTRAL EXCISE AND SERVICE TAX
August 9, 2018
PRAKASH KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
November 13, 2018
PRAKASH NARAIN Vs. SHARDA PRASAD (DEAD) AND OTHERS
September 6, 2018
PRAKASH SON OF AASKARAN GADHA Vs. STATE OF M P (NOW CHHATTISGARH) THROUGH POLICE STA
April 26, 2018
PRAKASH Z MESHRAM Vs. ZONAL MANAGER, BANK OF INDIA
March 14, 2018
PRAKASHCHAND DHANDORE Vs. PRADEEP KUMAR JETHWA
July 6, 2018
PRAMOD @ GOLU Vs. STATE OF CHHATTISGARH
February 26, 2018
PRAMOD KUMAR DEWDA Vs. ASHOK KUMAR MODI
March 13, 2018
PRAMOD KUMAR RUSIA Vs. THE STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 9, 2018
PRAMOD RANJANKAR Vs. ARUNASHANKAR S/O PRAMOD RAJANKAR
July 18, 2018
PRAMOD SHUKLA S/O S/O LATE HETRAM SHUKLA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF URBAN ADMINISTRATION
July 19, 2018
PRAMOD TRIPATHI Vs. SANGITA TRIPATHI
February 22, 2018
PRAMODANI KASHYAP Vs. JAGDISH NAYAK
February 7, 2018
PRANAY KUMAR SAHU Vs. SOUTH EASTERN COALFIELDS LTD.
January 9, 2018
PRASHANT KUMAR Vs. STATE OF CHHATTISGARH
November 28, 2018
PRASHASHAK GRAM SEWA SAMITEE Vs. SURENDRA KUMAR DEWANGAN
October 12, 2018
PRATIBHA SINHA Vs. STATE OF CHHATTISGARH
August 6, 2018
PRATIKA BARYA W/O ALOK BARYA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY DEPARTMENT OF EDUCATION
June 28, 2018
PRATUL BALA, S/O RAMESH BALA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION PAKHA
April 3, 2018
PRAVEEN AGRAWAL Vs. INDER CHAND SONI
February 5, 2018
PRAVEEN RATRE Vs. STATE OF CHHATTISGARH
November 16, 2018
PRAVIN JOSHI SECURITY AGENCY Vs. DIRECTOR GENERAL RESETTLEMENT, DIRECTORATE GENERAL RESETTLEMENT GOVERNMENT OF INDIA
August 7, 2018
PREETAM JAISWAL Vs. BHUPENDRA JAISWAL S/O JAGDISH JAISWAL AND OTHERS
October 8, 2018
PREETI MANJHI Vs. STATE OF CHHATTISGARH
July 31, 2018
PREETI SINGHANIA Vs. BANWARILAL SINGHANIA
June 26, 2018
PREMLAL PATEL S/O GAJALU PATEL Vs. STATE OF CHHATTISGARH
July 13, 2018
PREMSAI RAM S/O RAMBILAS Vs. STATE OF CHHATTISGARH THROUGH- STATION HOUSE OFFICER
July 19, 2018
PRIME ISPAT LIMITED Vs. STATE OF CHHATTISGARH
April 6, 2018
PRINCIPAL COMMISSIONER C C E RAIPUR Vs. STEEL AUTHORITY OF INDIA LTD
February 27, 2018
PRINCIPAL, DAV PUBLIC SCHOOL Vs. REGIONAL DIRECTOR, DAV PUBLIC SCHOOL
August 1, 2018
PRISHA VERMA Vs. AMIT SINGH
July 5, 2018
PRITHVIPAL ROY Vs. UDAY KRISHNA RATRE AND ANR
August 6, 2018
PRITI PUNA RAM PRAJAPATI Vs. STATE OF CHHATTISGARH
January 5, 2018
PRIYAMVADA PRADHAN Vs. ASHISH PRADHAN @ DABLU
May 7, 2018
PRIYANKA SAHU Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
July 17, 2018
PRIYANKA W/O PRINCE AGRAWAL Vs. PRINCE S/O PAWAN KUMAR AGRAWAL
May 14, 2018
PUNA RAM Vs. STATE OF CHHATTISGARH
March 24, 2018
PUNAURAM Vs. STATE OF CHHATTISGARH
December 4, 2018
PUNAURAM BINJHWAR Vs. STATE OF CHHATTISGARH
November 22, 2018
PUNEETRAM (DEAD) AND OTHERS Vs. STATE OF CHHATTISGARH THROUGH P.S. BEMETARA DISTRICT DURG NOW BEMETARA CHHATTISGARH, DISTRICT : BEMETARA, CHHATTISGARH
October 6, 2018
PUNJAB NATIONAL BANK, HEAD OFFICE Vs. AJAY KUMAR
July 24, 2018
PURNIMA DUBEY W/O LATE SATISH DUBEY Vs. CHHATTISGARH INFRA STRUCTURE DEVELOPMENT CORPORATI
May 14, 2018
PUSAI RAM S/O GANJHARAM Vs. STATE OF CHHATTISGARH
August 1, 2018
PUSANA S/O SADHUVA KODAKU Vs. STATE OF CHHATTISGARH
September 6, 2018
PUSHKAR CHAIKRAWARTI Vs. STATE OF CHHATTISGARH
November 14, 2018
PUSHPA SHARMA Vs. NASHRIN BANO
February 5, 2018
PUSHPALATA DEKATE Vs. UNION OF INDIA & OTHERS
March 8, 2018
PUSHPENDRA NATH SONESARE Vs. STATE OF CHHATTISGARH
September 10, 2018
PVR LTD Vs. STATE OF CHHATTISGARH
November 16, 2018
R G BHARGAV Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, PUBLIC WORKS DEPARTMENT
June 29, 2018
R N CHOUBEY Vs. STATE OF CHHATTISGARH
July 9, 2018
R S RATHOR S/O HANUMAN PRASAD RATHOR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
July 19, 2018
R T RAM CHANDRAN, S/O LATE R G THAGRAJAN Vs. STATE OF CHHATTISGARH
August 10, 2018
RADHA AGRAWAL Vs. DIPESH AGRAWAL
February 28, 2018
RADHEKRISHNA JAISWAL Vs. STATE OF CHHATTISGARH
October 29, 2018
RADHESHYAM Vs. STATE OF CHHATTISGARH
October 29, 2018
RADHESHYAM Vs. KISHUN RAM
April 5, 2018
RADHESHYAM SAHU Vs. STATE OF CHHATTISGARH
February 5, 2018
RADHIKA KORRAM Vs. VISHNU PUJARI
October 5, 2018
RADHIKA SONKAR, W/O MAHESH SONKAR Vs. MAHESH SONKAR, S/O AGANURAM SONKAR
October 29, 2018
RAGHOBA, SON OF RAGHUPAT RAO MAHADIK Vs. STATE OF CHHATTISGARH
December 11, 2018
RAGHUNANDAN SINGH S/O LATE KAMLA SINGH Vs. STATE OF CHHATTISGARH
July 23, 2018
RAGHUNATH MANJHIWAR AND OTHERS Vs. GHANSHYAM GUPTA, PROPRIETOR, HASDEO LIME INDUSTRY, LIME KILN AND OTHERS
June 22, 2018
RAGHUVAR DAS, S/O RATAN DAS RAM Vs. STATE OF CHHATTISGARH
December 3, 2018
RAGHUVIR SINGH RATHORE Vs. STATE OF CHHATTISGARH
March 8, 2018
RAHUL SINGH @ SONU Vs. STATE OF CHHATTISGARH
July 23, 2018
RAI UNIVERSITY, THROUGH ASSOCIATE DIRECTOR Vs. COMMANDANT, P L HOMES
April 25, 2018
RAIPUR CEMENT PLANT (A UNIT OF SHREE CEMENT LIMITE Vs. STATE OF CHHATTISGARH
May 18, 2018
RAJA RAM SINGH Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT / REGIONAL LABOUR COMMISSIONER (CENTRAL)
January 17, 2018
RAJA VAISHNAV S/O MOHAN DAS VAISHNAV Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, KHARSIA
July 3, 2018
RAJENDRA @ RAJKUMAR Vs. STATE OF CHHATTISGARH
October 25, 2018
RAJENDRA KUMAR Vs. STATE OF CHHATTISGARH
July 6, 2018
RAJENDRA KUMAR BAGHERWAL, S/O LATE B C BAGHERWAL Vs. CHHATTISGARH KAMDHENU VISHWAVIDYALAYA, HQ
February 16, 2018
RAJENDRA KUMAR JHA Vs. MANOHAR LAL SONI AND OTHERS
January 22, 2018
RAJENDRA KUMAR S/O RAM GOPAL BAGHEL Vs. STATE OF CHHATTISGARH
September 28, 2018
RAJENDRA KUMAR VERMA Vs. STATE OF CHHATTISGARH
August 6, 2018
RAJENDRA PRASAD MISHRA Vs. PARVEJ AKHTAR S/O A.K.KHAN
January 25, 2018
RAJENDRA SHANKAR SHUKLA S/O RAM AWTAR SHUKLA Vs. STATE OF CHHATTISGARH
October 31, 2018
RAJESH Vs. STATE OF CHHATTISGARH
November 16, 2018
RAJESH AGRAWAL Vs. STATE OF CHHATTISGARH
August 20, 2018
RAJESH FATWANI ALIAS PURUSHWANI S/O NARAYANDAS Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
August 14, 2018
RAJESH JUMNANI Vs. STATE OF CHHATTISGARH
September 7, 2018
RAJESH KHURANA Vs. STATE OF CHHATTISGARH
September 25, 2018
RAJESH KUMAR Vs. MAHAVIR PRASAD
September 4, 2018
RAJESH KUMAR AGRAWAL, S/O DHANNARAM AGRAWAL Vs. SAVITA MUKHARJEE, WIDOW OF LATE SHRINATH MUKHARJEE
September 19, 2018
RAJESH KUMAR CHANDRA Vs. SAVITA CHANDRA W/O RAJESH KUMAR CHANDRA
August 21, 2018
RAJESH KUMAR NAGE Vs. STATE OF CHHATTISGARH
February 27, 2018
RAJESH KUMAR NISHAD Vs. STATE OF CHHATTISGARH
September 13, 2018
RAJESH KUMAR NISHAD, S/O PARAS NATH NISHAD Vs. STATE OF CHHATTISGARH,
December 12, 2018
RAJESH PANCHAM Vs. RAJESH KULDEEP
February 28, 2018
RAJESH PATWA, S/O SHIVRAM PATWA Vs. STATE OF CHHATTISGARH
November 28, 2018
RAJESH S/O PANCHRAM SURYAVANSHI Vs. STATE OF CHHATTISGARH
May 15, 2018
RAJESH SINGH, S/O R K SINGH Vs. STATE OF CHHATTISGARH
June 28, 2018
RAJESH VASHNIK Vs. STATE OF CHHATTISGARH
February 15, 2018
RAJIV LOCHAN AYURVEDA MEDICAL COLLEGE RUN BY YUVA UTTHAN SAMITI THROUGH SECRETARY Vs. UNION OF INDIA THROUGH SECRETARY
October 22, 2018
RAJKUMAR Vs. STATE OF CHHATTISGARH
January 3, 2018
RAJKUMAR MISHRA Vs. CHHATTISGARH STATE INFORMATION COMMISSION
May 18, 2018
RAJKUMAR SATNAMI S/O RESHAM LAL SATNAMI Vs. STATE OF CHHATTISGARH
December 7, 2018
RAJKUMAR SIDAR @ MANTRI Vs. STATE OF CHHATTISGARH
March 7, 2018
RAJKUMARI Vs. STATE OF CHHATTISGARH
March 1, 2018
RAJKUMARI BAGHEL Vs. OM PRAKASH PAL
November 13, 2018
RAJKUMARI SURYAVANSHI Vs. RAJENDRA KUMAR SURYAVANSHI
November 22, 2018
RAJMAN S/O JAGNARAYAN SINGH Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFIC
June 1, 2018
RAJMAN YADAV Vs. STATE OF CHHATTISGARH
January 23, 2018
RAJNANDGAON DISTRICT CO-OPERATIVE BANK LTD Vs. NARENDRALAL SAHU
September 24, 2018
RAJO BAI SAHU Vs. STATE OF CHHATTISGARH
September 4, 2018
RAJSRI GOYAL W/O VIJAY GOYAL Vs. PILI BAI DEWANGAN
December 14, 2018
RAJU Vs. STATE OF CHHATTISGARH
December 7, 2018
RAJU @ MANHARAN SAHU Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
March 21, 2018
RAJU DHRUV Vs. PRADEEP KUMAR PATEL
July 4, 2018
RAJU KASHYAP Vs. CHHATTISGARH STATE ELECTRICITY DISTRIBUTION COMPANY LTD
July 17, 2018
RAJU KOSALE Vs. STATE OF CHHATTISGARH
October 3, 2018
RAJU SEN Vs. STATE OF CHHATTISGARH
November 19, 2018
RAJWANT SINGH S/O IQBAAL SINGH Vs. UTTARA VERMA
September 7, 2018
RAKESH CHOUBEY Vs. STATE OF CHHATTISGARH THROUGH THE SPECIAL SECRETAR
February 22, 2018
RAKESH CHOUBEY Vs. ELECTION COMMISSION OF INDIA, THROUGH CHIEF ELECTION COMMISSIONER
May 18, 2018
RAKESH CHOUBEY SON OF LATE G P CHOUBEY Vs. STATE OF CHHATTISGARH, THROUGH CHIEF SECRETARY
April 13, 2018
RAKESH DUBEY Vs. STATE OF CHHATTISGARH
April 11, 2018
RAKESH GAUTIYA S/O BHOLARAM GAUTIYA Vs. STATE OF CHHATTISGARH
December 5, 2018
RAKESH KUMAR Vs. SEETARAM
December 6, 2018
RAKESH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
October 10, 2018
RAKESH KUMAR GIRI Vs. STATE OF CHHATTISGARH
September 20, 2018
RAKESH KUMAR KAHSYAP Vs. STATE OF CHHATTISGARH
July 10, 2018
RAKESH KUMAR SARAOGI Vs. COMMISSIONER OF INCOME TAX, RAIPUR, AAYKAR BHAVAN
July 10, 2018
RAKESH KUMAR TANDON S/O LATE JAIRAM TANDON Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT
July 19, 2018
RAKESH KUMAR YADAV Vs. STATE OF CHHATTISGARH
November 28, 2018
RAKESH RAJ KUMAR Vs. STATE OF CHHATTISGARH AND ANOTHER
April 5, 2018
RAKESH SHRIVASTAVA Vs. STATE OF CHHATTISGARH THROUGH P S PRATAPPUR
December 13, 2018
RAKSHA DUBEY Vs. DIRECTOR, SERICULTURE AND ORS.
November 19, 2018
RAM KHILAWAN S/O MANRAKHAN Vs. STATE OF CHHATTISGARH
February 20, 2018
RAM KUMAR DEWANGAN Vs. STATE OF CHHATTISGARH THROUGH E O W / A C B DISTRI
April 11, 2018
RAM KUMAR KENWAT Vs. BALI RAM DEWANGAN
November 29, 2018
RAM KUMAR S/O MALIKRAM SAHU Vs. STATE OF CHHATTISGARH
December 14, 2018
RAM LAKHAN, S/O HEERA SAI GOND Vs. STATE OF CHHATTISGARH
August 21, 2018
RAM LAL S/O LATE KRISHNA CHANDRA Vs. RAMESHWAR (DEAD) THR LRSLABIC
October 10, 2018
RAM NARAYAN KHARE, S/O LATE DEVI DAYAL KHARE Vs. STATE OF CHHATTISGARH
October 30, 2018
RAM NIWAS SAHU S/O GANPAT RAM SAHU Vs. STATE OF CHHATTISGARH
July 19, 2018
RAM PRASAD S/O BEDI RAM SAHU Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICER
July 3, 2018
RAM PRASAD, S/O RADHEYSHYAM PATEL Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION BASNA
August 20, 2018
RAM RATAN PRAJAPATI Vs. STATE OF CHHATTISGARH
March 23, 2018
RAM SAI PANIKA Vs. STATE OF MADHYA PRADESH (NOW C G )
July 20, 2018
RAM SINGAR Vs. STATE OF MADHYA PRADESH
November 16, 2018
RAM SINGH Vs. A.E.,C.S.E.B.
November 15, 2018
RAM SINGH Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
August 28, 2018
RAMADHAR RAJAK S/O LATE SHANKAR LAL RAJAK Vs. STATE OF CHHATTISGARH THROUGH SPECIAL SECRETARY
October 5, 2018
RAMASWAMY S/O LATE GOVIND SWAMY Vs. UNION OF INDIA
July 9, 2018
RAMAVATAR MISHRA S/O GANGA PRASAD MISHRA Vs. UNION OF INDIA, MINISTRY OF FINANCE
April 6, 2018
RAMAVTAR NADIA Vs. ASHOK RAJ
April 6, 2018
RAMAYAN SINGH SHORI Vs. CHEIF MANAGER DURG-RAJNANDGAON GRAMIN BANK
May 18, 2018
RAMBAGAS NISHAD S/O SAMAYLAL NISHAD Vs. LALARAM MARAR S/O TRILOCHAN MARAR
December 11, 2018
RAMBHAROS BHAGAT S/O BHUKHAI RAM Vs. OMPRAKASH SINGH MARAVI
July 20, 2018
RAMBILAS @ DERIHA S/O NANKA RAM GOND Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
July 14, 2018
RAMBRIKSH BARGAH S/O MUNNIRAM BARGAH Vs. STATE OF CHHATTISGARH
August 13, 2018
RAMCHARITRA KASER SON OF MAHAJAN KASER Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION UDAYPUR
October 5, 2018
RAMDAS AGRAWALKUMAR Vs. VISHAMBHAR PRASAD
December 5, 2018
RAMDAS GUPTA Vs. STATE OF CHHATTISGARH
September 17, 2018
RAMDEV S/O BADHANSAY Vs. AMRIT S/O GANJHU
August 27, 2018
RAMDHANI RAM Vs. KALESHWAR RAM
March 8, 2018
RAMESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
January 16, 2018
RAMESH MANDAVI Vs. STATE OF CHHATTISGARH
September 18, 2018
RAMESH SAHU Vs. STATE OF CHHATTISGARH
January 4, 2018
RAMESHWAR Vs. STATE OF CHHATTISGARH
December 3, 2018
RAMESHWAR Vs. STATE OF CHHATTISGARHLABIC
October 4, 2018
RAMESHWAR LAI Vs. STATE OF CHHATTISGARH
September 10, 2018
RAMESHWARI BAI Vs. RAJ KUMAR
November 12, 2018
RAMHAU RAM Vs. STATE OF CHHATTISGARH
August 23, 2018
RAMKALI, WIDOW OF JAWAHAR Vs. HIRAUNDIYA BAI, WIDOW OF BHAGBALI
October 5, 2018
RAMKHILAWAN PAL S/O PHOOL SINGH PAL Vs. STATE OF CHHATTISGARH THR - SHOLABIC
October 12, 2018
RAMKISHUN CHOUHAN Vs. STATE OF CHHATTISGARH
August 9, 2018
RAMKRISHNA Vs. STATE OF MADHYA PRADESH
November 2, 2018
RAMKUMAR Vs. STATE OF CHHATTISGARH
January 13, 2018
RAMKUMAR S/O MOHAN BAIGA Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION GAURE
May 5, 2018
RAMKUMARI W/O JAGKARAN Vs. UNION OF INDIA
July 27, 2018
RAMLAL Vs. TRILOCHANLABIC
October 9, 2018
RAMLAL Vs. PIYARI BAI
November 29, 2018
RAMLAL Vs. STATE OF CHHATTISGARH
February 26, 2018
RAMLAL JAGNE Vs. STATE OF CHHATTISGARH
February 28, 2018
RAMLAL S/O JOTLAL SURYAWANSHI Vs. STATE OF CHHATTISGARH THROUGH DISTRICT JUDICIAL MAGISTRATE
October 23, 2018
RAMLAL S/O MOHIT RAM SARTHI Vs. STATE OF CHHATTISGARH
September 1, 2018
RAMLOCHAN S/O MOHAR SAI Vs. STATE OF CHHATTISGARH THROUGH PS RAMKOLA
June 27, 2018
RAMNARAYAN SON OF LATE SHIVRAM Vs. GAYATRI W/O ARJUN
May 8, 2018
RAMNARESH TIWARI Vs. STATE OF CHHATTISGARH
December 4, 2018
RAMNATH, S/O GAUTURAM BARGAH Vs. STATE OF M.P.
March 19, 2018
RAMPHAL VERMA, S/O LATE DHANWAR VERMA Vs. PRAPHULLA KUMAR BEHURA
November 30, 2018
RAMPREET URANW Vs. STATE OF CHHATTISGARH
October 1, 2018
RAMPYARI Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
March 20, 2018
RAMRATAN @ KHADIYA SATNAMI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION PALARI
October 22, 2018
RAMSATTA PATEL S/O DADURAM Vs. STATE OF CHHATTISGARH
January 27, 2018
RAMSINGH BAGHEL Vs. STATE OF CHHATTISGARH
February 17, 2018
RAMSUNDAR PANDO Vs. STATE OF CHHATTISGARH THROUGH PATNA POLICE STATION, KOREA, C G
April 21, 2018
RAMVIJAY SHARMA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER POLICE STATION ANTI CORRUPATION BUREAU
July 5, 2018
RAMWATI Vs. SMT. BODHA BAI AND ANOTHER
September 20, 2018
RANA DUTTA Vs. RASHMI DUTTA
August 27, 2018
RANICHAND BAIGA Vs. STATE OF CHHATTISGARH
December 12, 2018
RANJEET PUBLIC SCHOOL, RAIGARH (C G ) Vs. STATE FO CHHATTISGARH AND OTHERS
April 24, 2018
RANJEET SINGH RANA Vs. GATHIA
November 15, 2018
RANJIT KUMAR AND OTHERS Vs. STATE OF CHHATTISGARH
October 5, 2018
RANVIR LAHARI Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DISTR
March 21, 2018
RASHI PROJECTS PRIVATE LIMITED Vs. SAGAR AGRICULTURE & PROPERTIES PRIVATE LIMITED
May 8, 2018
RASHMI BANJARE Vs. STATE OF CHHATTISGARH
November 16, 2018
RASMET BAI Vs. SHAFEEK KHANLABIC
October 22, 2018
RATAN AUTOMOBILES Vs. RAIGARH SAINIK TRANSPORT COMPANY PUNJIPATHRA
September 7, 2018
RATAN BHAIYNA Vs. STATE OF CHHATTISGARH
October 9, 2018
RATAN LAL S/O LATE TIKAIT RAM BANJARE Vs. STATE OF CHHATTISGARH
August 9, 2018
RATAN SINGH Vs. STATE OF CHHATTISGARH
January 27, 2018
RATANLAL Vs. STATE OF MADHYA PRADESH
January 9, 2018
RATHESAR, S/O GOVIND SAGAR Vs. STEEL AUTHORITY OF INDIA LTD
August 13, 2018
RATI PRADHAN Vs. STATE OF CHHATTISGARH
April 3, 2018
RAVI KUMAR DHRUV AND ANR Vs. STATE OF CHHATTISGARH THROUGH PS JAGDALPUR
January 16, 2018
RAVI KUMAR RAI Vs. STATE OF CHHATTISGARH
September 5, 2018
RAVI PRAKASH SHARMA Vs. SATYADEV PANDEY AND OTHERS
January 29, 2018
RAVI SHANKAR TRIPATHI PROPRIETORSHIP FIRM Vs. STATE OF CHHATTISGARH
February 7, 2018
RAVI SINGH SIDHHU SON OF SARDAR KRISHNA SINGH Vs. STATE OF CHHATTISGARH
December 3, 2018
RAVIKANT SINGH RATHORE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
May 4, 2018
RAYALSEEMA CONCRETE SLEEPERS (P) LTD THROUGH- GENERAL MANAGER Vs. AUTHORITY UNDER MINIMUM WAGES ACT & REGIONAL LABOUR COMMISSIONER (CENTRAL)
January 2, 2018
RAZA AND ORS. Vs. STATE OF C.G.
August 10, 2018
REETA BAKHLA Vs. STATE OF CHHATTISGARH
September 18, 2018
REETA GUPTA W/O SHRAVAN GUPTA Vs. STATE OF CHHATTISGARH
July 23, 2018
REETURAJ SAHU Vs. CHHATTISGARH BOARD OF SECONDARY EDUCATION
April 9, 2018
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SINGH ENGINEERING WORKS
July 13, 2018
REKHA MISHRA Vs. SUREKHA MISHRA
February 12, 2018
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. BABITA BHAGAT
February 16, 2018
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. DURGA BAI SONKAR
February 22, 2018
RESHAMLAL SATNAMI Vs. STATE OF CHHATTISGARH
November 15, 2018
RESIDENTS WARD NO 11 BHARTIYA NAGAR, BILASPUR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY DEPARTMENT
June 19, 2018
RIKHI RAM SATNAMI Vs. STATE OF MADHYA PRADESH
March 31, 2018
RISHI JANGHEL Vs. CHANDRABHAN KRIPLANI AND OTHERS
March 1, 2018
RITESH SAHU Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
February 2, 2018
RIZWAN KHAN Vs. STATE OF C G
October 1, 2018
ROBIN LAL Vs. STATE OF CHHATTISGARH
July 11, 2018
ROHIN SHUKLA, S/O RAVI SHANKAR SHUKLA Vs. RAVI SHANKER SHUKLA
June 28, 2018
ROHIT Vs. STATE OF CHHATTISGARH
December 3, 2018
ROHIT JAIN Vs. STATE OF CHHATTISGARH
January 29, 2018
ROHIT KUMAR GOPAL S/O RAMDHAN GOPAL Vs. STATE OF CHHATTISGARH
July 31, 2018
ROHIT LAL PARTOTI Vs. STATE OF CHHATTISGARH
August 2, 2018
ROHIT YADAV Vs. STATE OF CHHATTISGARH
January 20, 2018
ROSHAN JAMES Vs. STATE OF CHHATTISGARH
February 23, 2018
ROSHAN LAL GOND Vs. STATE OF CHHATTISGARH
July 10, 2018
ROSHNI MINJ Vs. STATE OF C G THROUGH S O CITY KOTWALI, RAIGARH (CG)
June 29, 2018
RUGNI BAI Vs. STATE OF CHHATTISGARH
July 18, 2018
RUKHMANI DEWANGAN Vs. STATE OF CHHATTISGARH
July 3, 2018
RUKHMANI THAKUR Vs. STATE OF CHHATTISGARH
September 17, 2018
RUNJHUNIYA Vs. JAWAHIR LAL THAKUR
October 5, 2018
RUPESH KUMAR Vs. STATE OF CHHATTISGARH
September 20, 2018
RUPESH KUMAR SON OF SAGAN KAMAR Vs. STATE OF CHHATTISGARH
April 7, 2018
RUSTAM Vs. STATE OF CHHATTISGARH
January 31, 2018
S D DWIVEDI S/O LATE H R DWIVEDI Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY, LIVESTOC
February 16, 2018
S K SAMANTA & CO (PVT ) LTD Vs. STATE OF CHHATTISGARH
April 6, 2018
S K SHRIVASTAVA Vs. UCO BANK, THROUGH CHAIRMAN
September 28, 2018
S. R. CHHARI Vs. STATE OF CHHATTISGARH AND OTHERS
May 11, 2018
SABHAN BAI AND ORS. Vs. BALDEV PRASAD DHURI AND ORS.
October 1, 2018
SACHIN MALERAO S/O JEMS MALERAO Vs. STATE OF CHHATTISGARH
December 12, 2018
SADHNA TRIPATHI Vs. SHASHI TIWARI DIED
September 19, 2018
SAFARI BAI Vs. STATE OF CHHATTISGARH
January 6, 2018
SAGAR KUMAR SONWANI S/O ANIL KUMAR SONWANI Vs. STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE
June 12, 2018
SAGAR KUMAR, SON OF MANOJ KUMAR KANNOJIYA Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICE
March 1, 2018
SAHABUDDIN ANSARI S/O GULAM ANSARI Vs. STATE OF CHHATTISGARH
April 16, 2018
SAHADURAM NARETI Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE,
February 27, 2018
SAHDEV MAJHWAR Vs. STATE OF CHHATTISGARH THROUGH IN-CHARGE POLICE STA
June 26, 2018
SAHDEV RAM S/O ROHIDAS Vs. KHIRODHAR S/O RANJAN
July 26, 2018
SAILENDRA SHARMA Vs. STATE OF CHHATTISGARH
August 20, 2018
SAINIK MINING & ALLIED SERVICES LTD Vs. UNION OF INDIA, THROUGH PRINCIPAL SECRETARY
May 14, 2018
SAKHANLAL YADAV Vs. STATE OF CHHATTISGARH
October 29, 2018
SAKIB ANSARI S/O SAHABUDDIN ANSARI Vs. STATE OF CHHATTISGARH
July 5, 2018
SAKUNTALA DEVI Vs. SANJAY AGRAWAL
August 9, 2018
SAMANT DAVID S/O DAUD RAM DAVID Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
May 14, 2018
SAMARU LAL DHANUHAR Vs. STATE OF CHHATTISGARH
March 7, 2018
SAMARUDAS Vs. STATE OF CHHATTISGARH
December 11, 2018
SAMBHU PATEL S/O RAMJI PATEL Vs. SHATRUHAN PRASAD
March 5, 2018
SAMLU BAIGA Vs. MANGLU BAIGALABIC
October 22, 2018
SAMPAT LAL BANJARE S/O LT RAMBAGAS BANJARE Vs. STATE OF CHHATTISGARH
January 22, 2018
SAMTA DEVI PARAKH Vs. SUKHDAS SATNAMI
November 15, 2018
SAN FIT KHAPARGANJ MARWADI LINE BILASPUR Vs. KISHAN LAL TUTEJA
September 6, 2018
SANAT KUMAR DHRITLAHARE Vs. STATE OF CHHATTISGARH THROUGH SHO, POLICE STATION ABHANPUR
January 27, 2018
SANAT KUMAR SATANAMI Vs. STATE OF CHHATTISGARH
January 2, 2018
SANDEEP JAIN Vs. STATE OF CHHATTISGARH
July 26, 2018
SANDEEP KUMAR MISHRA Vs. NIKKY @ RITU MISHRA
May 1, 2018
SANDEEP KUMAR YADAV S/O SURESH YADAV Vs. SOUTH EASTERN COALFIELDS LIMITED (S E C L ) THROUGH CHAIRMAN CUM MANANGING DIRECTOR
September 6, 2018
SANDEEP PANDEY Vs. STATE OF CHHATTISGARH
August 2, 2018
SANDEEP PAWAR SON OF BAL KISHAN Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION DARBHA
July 4, 2018
SANDIP KUMAR SINGH Vs. CHHATTISGARH RAJYA GRAMIN BANK
March 27, 2018
SANGITA MISHRA Vs. STATE OF CHHATTISGARHLABIC
October 25, 2018
SANJAY Vs. STATE OF C.G.
August 14, 2018
SANJAY AGRAWAL Vs. ARUND GUPTA
November 28, 2018
SANJAY AGRAWAL Vs. SHRI BHAGWAN SHEORINARAYAN MATH MANDIR TRUST SHEORINARAYAN
November 30, 2018
SANJAY KUMAR Vs. STATE OF CHHATTISGARH
September 6, 2018
SANJAY KUMAR MANWANI Vs. STATE OF CHHATTISGARH
May 21, 2018
SANJAY KUMAR RAJPUT Vs. STATE OF CHHATTISGARH
August 20, 2018
SANJAY KUMAR SAHU S/O KUDURAM SAHU Vs. STATE OF CHHATTISGARH
July 31, 2018
SANJAY MITTAL Vs. BAKULI
March 6, 2018
SANJAY MODI Vs. KAMLESH DEVI DEWDA W/O PRAMOD DEWDA
June 22, 2018
SANJAY S/O ANJR DAS SATNAMI Vs. STATE OF CHHATTISGARH
October 30, 2018
SANJAY SAHU Vs. STATE OF CHHATTISGARH
December 7, 2018
SANJAY SAHU Vs. RESHU GOUTAM
December 13, 2018
SANJAY SHRIVASTAVA Vs. STATE OF CHHATTISGARH
July 17, 2018
SANJAY SONDHI Vs. STATE OF CHHATTISGARH
November 29, 2018
SANJAY TIRKEY Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
April 13, 2018
SANJEEV DUTTA Vs. STATE OF CHHATTISGARH
May 14, 2018
SANJEEV KUMAR KAUSHIK Vs. MONGRA BAI KAUSHIK
April 24, 2018
SANJIT @ TUTTUL PANDE Vs. NIRMALA PANDE
October 29, 2018
SANJU @ SANJAY Vs. STATE OF CHHATTISGARH
August 10, 2018
SANJU DEVI KASHYAP Vs. UMA BAI
November 19, 2018
SANKALP SAHU S/O N S SAHU Vs. CHANDRAPRAKASH UPADYAY S/O PARMANAND UPADHYAY
September 20, 2018
SANT KUMAR BANJARE, S/O S K BANJARE Vs. CHHATTISGARH PUBLIC SERVICE COMMISSION
August 1, 2018
SANT KUMAR NETAM S/O SARVAN SINGH NETAM Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
April 25, 2018
SANT RAM Vs. STATE OF CHHATTISGARH
November 29, 2018
SANTOSH ALIAS CHHOTU ALIAS RAJA DUTTA Vs. STATE OF CHHATTISGARH
December 7, 2018
SANTOSH BANJARE Vs. STATE OF CHHATTISGARH
January 19, 2018
SANTOSH CHANDRAKAR, SON OF SIDHWARAM CHANDRAKAR Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
March 13, 2018
SANTOSH KUMAR Vs. STATE OF CHHATTISGARH
March 5, 2018
SANTOSH KUMAR BANJARE, S/O RASIYA @ AMRUT RAM BANJARE Vs. STATE OF CHHATTISGARH
January 2, 2018
SANTOSH KUMAR CHOUHAN S/O SONARAM CHOUHAN Vs. STATE OF CHHATTISGARH THROUGH P S KASDOL, DISTRICT RAIPUR (C G )
June 27, 2018
SANTOSH KUMAR JENA Vs. FOOD CORPORATION OF INDIA
January 11, 2018
SANTOSH KUMAR PATNAYAK Vs. STATE OF CHHATTISGARH, THROUGH - ITS SECRETARY DEP
March 23, 2018
SANTOSH KUMAR S/O SADHU RAM SATNAMI Vs. STATE OF M P (NOW C G )
April 19, 2018
SANTOSH KUMAR TIWARI AND OTHERS Vs. MEENA BAI AND OTHERS
April 5, 2018
SANTOSH KUMAR YADAV Vs. STATE OF CHHATTISGARH
February 7, 2018
SANTOSH KUMAR YADAV Vs. STATE OF CHHATTISGARH
January 15, 2018
SANTOSH PUJARI Vs. LIFE INSURANCE CORPORATION OF INDIA
September 14, 2018
SANTOSH PUJARI Vs. STATE OF CHHATTISGARH THROUGH PS GARIYABAND
November 3, 2018
SANTOSH PUJARI S/O KETHBO PUJARI Vs. STATE OF CHHATTISGARH
December 3, 2018
SANTOSH PURENA Vs. STATE OF CHHATTISGARH
March 15, 2018
SANTOSH S/O JOHAN Vs. STATE OF CHHATTISGARH
September 5, 2018
SANTOSH SINGH S/O AJAY SINGH Vs. STATE OF CHHATTISGARH THR - P S BHANPURI
October 12, 2018
SANTOSH SINGH, S/O BABLU SINGH Vs. STATE OF CHHATTISGARH
December 10, 2018
SANTOSH YADU Vs. STATE OF CHHATTISGARH THROUGH SHO, PS RANITARAI
April 24, 2018
SANTOSHI SAHU, D/O AAJURAM SAHU Vs. OMPRAKASH SAHU, S/O SITARAM SAHU
February 1, 2018
SARABJIT SINGH CHATWAL S/O LATE SURINDER SINGH CHATWAL Vs. CENTRAL BUREAU OF INVESTIGATION
August 21, 2018
SARDHARAM Vs. STATE OF CHHATTISGARH
April 10, 2018
SARITA Vs. STATE OF CHHATTISGARH
September 24, 2018
SARITA BAI Vs. SONU RAM JANGDE
April 23, 2018
SARODHAN S/O SHRI GAMBHIR SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED
March 28, 2018
SAROJ GUPTA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
September 24, 2018
SAROJ SHRIVAS Vs. STATE OF CHHATTISGARH
April 18, 2018
SAROJA DEVI GUPTA Vs. ARUNA JAISWAL
November 14, 2018
SAROJNI NISHAD Vs. HARPAL SINGH SIBBAL
December 14, 2018
SATAU RAM S/O KUSHALRAM Vs. STATE OF C G THROUGH
July 10, 2018
SATISH SINGH Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION KELHARI
September 28, 2018
SATRUHAN S/O PARASH RAM Vs. STATE OF MADHYA PRADESH
September 25, 2018
SATTAR MOHAMMAD Vs. RAJ KUMAR
November 15, 2018
SATWANT KUMAR MAHILANG Vs. STATE OF CHHATTISGARH
July 19, 2018
SATWANTIN BAI Vs. KISHORELABIC
October 8, 2018
SATYA NARAYAN JAYASWAL Vs. JAGARNATH MANIKPURI
September 19, 2018
SATYAWAN KESHARWANI Vs. STATE OF CHHATTISGARH
September 18, 2018
SATYENDRA SINGH KUSHWAHA Vs. SUREKHA
January 23, 2018
SAVITRIBAI Vs. VISHESHAR SINGH
September 17, 2018
SAWANT Vs. STATE OF CHHATTISGARH
January 3, 2018
SAYED NAIR HASAN Vs. SANTI SINGH
September 13, 2018
SAYYED GAFFAR ALI S/O LATE MOHAMMAD ALI Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
July 27, 2018
SAYYED IKBAL BAKSHI S/O LATE ANWAR BAKSHI Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
July 18, 2018
SECRETARY, GRAM SEWA SAMITI KUTCHARI CHOWK, RAIPUR (CG) Vs. ASSISTANT LABOUR COMMISSIONER & APPELLATE AUTHORITY, CHHATTISGARH SHOP & ESTABLISHMENT ACT, RAIPUR
October 26, 2018
SEEMA AGENCY Vs. UNION OF INDIA
January 2, 2018
SEETAL RAM Vs. STATE OF CHHATTISGARH
February 5, 2018
SEETARAM PRAJAPATI Vs. STATE OF CHHATTISGARH
February 22, 2018
SETRAM Vs. STATE OF CHHATTISGARH
January 29, 2018
SEVAKRAM MARABI Vs. STATE OF CHHATTISGARH
April 18, 2018
SHAHABUDDIN ALIAS SAHAB Vs. THE STATE OF M.P.
February 13, 2018
SHAHEDA BAI W/O LATE ABIDE ALI Vs. HUSSAINA BAI
July 12, 2018
SHAIL W/O LATE RAMBHAROSI SHRIWAS Vs. NASIB KHAN
April 6, 2018
SHAILENDRA KUMAR SHRIVASTAVA Vs. RENUKA SHRIVASTAVA
July 5, 2018
SHAILENDRA VADHERA Vs. STATE OF CHHATTISGARH
March 26, 2018
SHAILESH KUMAR CHANDRA S/O J L CHANDRA RAEO Vs. STATE OF CHHATTISGARH THROUGH PRINCIPAL SECRETARY
July 2, 2018
SHAILESH KUMAR SAHU Vs. AMITABH JAIN SECRETARY
March 5, 2018
SHAKUNTALA RAJPUT Vs. STATE OF CHHATTISGARH
December 11, 2018
SHAMBHU PRASAD GUPTA Vs. STATE OF CHHATTISGARH
May 9, 2018
SHAMBHURAM Vs. STATE OF C.G.
April 14, 2018
SHAMS BANU Vs. STATE OF CHHATTISGARH
July 30, 2018
SHANKAR RAM Vs. STEEL AUTHORITY OF INDIA LTD
January 15, 2018
SHANKER BHOLA MANDAVI S/O LATE HANUMAN SINGH MANDAVI Vs. STATE OF CHHATTISGARH
July 20, 2018
SHANTI BAI Vs. REXONADAS
November 1, 2018
SHANTI BAI @ KUNWAR BAI Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 8, 2018
SHANTI CHAUDHARY Vs. KRISHNA KUMAR GUPTA
January 24, 2018
SHANTI DHRUWE W/O SONARAM DHURWE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
April 13, 2018
SHANTI SHARMA Vs. STATE OF CHHATTISGARH
July 10, 2018
SHANTIDEVI AGRAWAL Vs. UNION OF INDIA
July 19, 2018
SHARAD DEWANGAN Vs. STATE OF CHHATTISGARH, THROUGH DEVELOPMENT COMMISSIONER
August 6, 2018
SHARAD GUPTA Vs. STATE OF CHHATTISGARH
March 26, 2018
SHARAD KUMAR CHAUHAN Vs. KUNAL KUMAR PUNJABI
August 1, 2018
SHARAD SAURABH COLLECTION THRU- RAJENDRA AGRAWAL Vs. SHEELA PAINKARA
August 27, 2018
SHARDA SINHA Vs. STATE OF CHHATTISGARH
August 1, 2018
SHASHI SONI Vs. STATE OF CHHATTISGARH
March 26, 2018
SHASHIBHUSHAN PATNAYAK Vs. STATE OF CHHATTISGARH
March 17, 2018
SHASHIKANT PATRA Vs. STATE OF CHHATTISGARH
November 28, 2018
SHAUKLAL S/O GURDE PATEL Vs. STATE OF CHHATTISGARH
September 15, 2018
SHAYAM LAL ODMARIYA Vs. STATE OF CHHATTISGARHLABIC
October 10, 2018
SHEELA PAIKARA Vs. SHEIKH MEHBOOB KHAN
August 27, 2018
SHEIKH RAHISUDDIN Vs. STATE OF C.G.
January 31, 2018
SHEKHRAJ, S/O AWADHRAM GOND Vs. STATE OF CHHATTISGARH
September 26, 2018
SHESH NARAYAN Vs. STATE OF CHHATTISGARH
October 22, 2018
SHISHU DHAR SHARMA Vs. STATE OF CHHATTISGARHLABIC
October 23, 2018
SHIV KUMAR Vs. STATE OF C.G.
January 17, 2018
SHIV KUMAR SAHU Vs. STATE OF CHHATTISGARH
August 2, 2018
SHIV NANDAN RATHIYA Vs. STATE OF CHHATTISGARH
September 4, 2018
SHIV NARAYAN Vs. JAIMANGAL
September 25, 2018
SHIV PRASAD Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
November 16, 2018
SHIV PRASAD Vs. MATHURA
November 14, 2018
SHIV PRASAD KUMHAR Vs. STATE OF C.G.
October 6, 2018
SHIV PRASAD MARAVI Vs. STATE OF CHHATTISGARH
January 27, 2018
SHIV RAM, S/O RAM LAL Vs. THE STATE OF CHHATTISGARH
July 12, 2018
SHIV RATAN PRASAD AND ANOTHER Vs. STATE OF CHHATTISGARH
October 4, 2018
SHIV SHANKAR RATHORE S/O LATE DEVI PRASAD RATHORE Vs. C G STATE COOPERATIVE ELECTION COMMISSION
October 31, 2018
SHIVAM INFRASTRUCTURE Vs. SOUTH EAST CENTRAL RAILWAY
January 5, 2018
SHIVAN LAL NETAM Vs. STATE OF CHHATTISGARH
October 1, 2018
SHIVBALAK RAM YADAV Vs. RAJESH KUMAR TIWARI
March 12, 2018
SHIVCHARAN RAM Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMENT OF FOOD
August 20, 2018
SHIVKUMAR Vs. STATE OF CHHATTISGARH
October 8, 2018
SHIVKUMAR YADAV Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER, POLICE STATION DABHRA
June 20, 2018
SHIVKUMARI KASHYAP Vs. MANHARAN LAL KASHYAP
April 24, 2018
SHIVNARAYAN GAJENDRA S/O GANPAT RAM GAJENDRA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
November 15, 2018
SHIVRAM AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED RAIPUR DIVISIONAL OFFICE
September 10, 2018
SHIVSHANKAR GUPTA S/O SHRI BUCHCHU SAO Vs. UNION OF INDIA MINISTRY
February 19, 2018
SHIVSHANKAR PRASAD PANDEY Vs. STATE OF CHHATTISGARH
July 16, 2018
SHOBHA RAM Vs. STATE OF CHHATTISGARH
October 10, 2018
SHRAVAN KUMAR SHARMA SON OF PRABHUNATH SHARMA Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE, DURG
September 8, 2018
SHRAWAN KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
April 11, 2018
SHREE MAHAMAYA CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
October 4, 2018
SHREE RAM TAILOR (SINCE) DEAD) Vs. T SURYKANTA (SINCE DEAD)
October 29, 2018
SHRI SAI ROLLING MILL Vs. THE COMMISSIONER, CUSTOM CENTRAL EXCISE AND SERVICE TAX CENTRAL EXCISE BUILDING
November 15, 2018
SHRI SHIVCHANDRA SAH AND OTHERS Vs. STATE OF C.G. AND OTHERS
January 8, 2018
SHRIKANT SINGH Vs. STATE OF CHHATTISGARH
March 28, 2018
SHRIKANT THAKUR S/O LATE I B THAKUR Vs. CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION (CIDC) MANAGING DIRECTOR
July 20, 2018
SHRIKISHAN & COMPANY Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAX, RAIPUR
June 18, 2018
SHRINIVAS CHAPDI S/O SOMAJEE CHAPDI Vs. STATE OF CHHATTISGARH THROUGH ITS SECRETARY
July 3, 2018
SHUBHARA KUNDU, W/O DILIP KUMAR KUNDU Vs. STATE OF MADHYA PRADESH
January 11, 2018
SHURURAM BAGHEL Vs. PARMESHWAR SINHALABIC
October 23, 2018
SHUSHIL @ KHEO, S/O ROOPCHAND Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION AMBIKAPUR
October 22, 2018
SHUTUL, S/O JEWALA BARGAH Vs. STATE OF M P THROUGH POLICE STATION DHORPUR
August 29, 2018
SHYAM BAHADUR THAPA Vs. GAURENDRA SINGH SENGARLABIC
October 5, 2018
SHYAM LAL Vs. MANSURAM
October 6, 2018
SHYAM LAL NAYAK S/O LATE SHILU NAYAK Vs. STATE OF CHHATTISGARH THROUGH-SECRETARY, FOREST DEPARTMENT MAHANADI BHAWAN
August 14, 2018
SHYAM SUNDER Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 12, 2018
SHYAMLAL Vs. STATE OF M.P. (NOW C.G.)
March 29, 2018
SHYAMLAL AGRAWAL S/O RAMKALA AGRAWAL Vs. FIRM MAHAVIR TRADING CO THROUGH ITS PROPRIETOR LAXMI DEVI
April 10, 2018
SHYAMLAL S/O SUDHARSHAN Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH
March 27, 2018
SHYAMSUNDAR AGRAWAL S/O LATE KRISHNA AGRAWAL Vs. STATE OF CHHATTISGARH
November 30, 2018
SILBANUS TIRKI & OTHERS Vs. STATE OF C.G.
April 30, 2018
SIMEYA HARIRAMANI Vs. BANK OF BARODA
February 20, 2018
SINGH SAY RAJWADE Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH P S
June 27, 2018
SINGHAI SUBHASH JAIN, S/O LATE SINGHAI BRIJLAL JAIN Vs. SHEEL CHAND (DEAD)
November 30, 2018
SIRMUKH SINGH Vs. STATE OF CHHATTISGARH
November 28, 2018
SITA DEVI SHARMA Vs. MUKTA BEN
March 22, 2018
SITA RAM Vs. STATE OF CHHATTISGARH
October 29, 2018
SITA RAM SINGH A/A 66 YEARS S/O KUNWAR SINGH Vs. RAM KISHORE, SON OF GAYARAM SONI
October 22, 2018
SIYA RAM Vs. STATE OF CHHATTISGARH, THROUGH P S KURUD
March 17, 2018
SIYA RAM Vs. STATE OF CHHATTISGARH THROUGH POLICE STATION CHHUIKHADAN
June 28, 2018
SMITA KHUTE Vs. STATE OF CHHATTISGARH
March 12, 2018
SMT. AAMNA BEGAM Vs. DEVENDRA SINGH
March 7, 2018
SMT. ANKUR NANDI Vs. ALOK GHOSH
October 5, 2018
SMT. ASHA SURYAVANSHI, W/O NARAYAN SURYAVANSHI Vs. STATE OF CHHATTISGARH AND OTHERS
April 13, 2018
SMT. BHARTI SAHU W/O TILAKRAJ SAHU Vs. STATE OF CHHATTISGARH
October 10, 2018
SMT. KAVYA NEBHANI Vs. SHRI GAURAV NEBHANI
November 30, 2018
SMT. MEENU RATHORE Vs. STATE OF CHHATTISGARH
July 31, 2018
SMT. PATANG BAI AND OTHERS Vs. C.G. FOREST DEVELOPMENT CORPORATION AND OTHERS
January 4, 2018
SMT. REKHA DEVI Vs. STATE OF CHHATTISGARH
November 29, 2018
SMT. SHIVKALI BHARDWAJ Vs. STATE OF CHHATTISGARH
July 6, 2018
SMT. FEKAN BAI Vs. SUKHDEV DHRUW
December 5, 2018
SNEHLATA MINJ Vs. STATE OF CHHATTISGARH
October 3, 2018
SOMARI BAI Vs. STATE OF CHHATTISGARH
December 6, 2018
SOMNATH S/O FIRATU YADAV Vs. STATE OF CHHATTISGARH
July 10, 2018
SONAM GHORE D/O VIRENDRA GHORE Vs. STATE OF CHHATTISGARH THROUGH SECRETARY, DEPARTMEN
June 18, 2018
SONCHAND BANJARE Vs. STATE OF CHHATTISGARH
November 22, 2018
SONIKA SHARMA Vs. STATE OF CHHATTISGARH
November 19, 2018
SONSAI SAHU Vs. STATE OF CHHATTISGARH
November 16, 2018
SONU RAM Vs. STATE OF CHHATTISGARH
October 3, 2018
SONU SHRIVAS Vs. STATE OF CHHATTISGARH
July 23, 2018
SOUTH EAST CENTRAL RAILWAY Vs. SWAPNA CHATTERJEE
November 28, 2018
SOUTH EASTERN COAL FIELD LTD Vs. FUL KUNWAR
July 31, 2018
SOUTH EASTERN COAL FIELDS LTD. Vs. M/S. TIRUPATI CONSTRUCTION, DISTRICT BURHAR
January 10, 2018
SOUTH EASTERN COALFIELD LTD Vs. VIKAS KUMAR SINGH
December 4, 2018
SOUTH EASTERN COALFIELDS Vs. STATE OF CHHATTISGARH
April 23, 2018
SOUTH EASTERN COALFIELDS LIMITED Vs. PADAM KUMAR SINGHANIYA
January 22, 2018
SOUTH EASTERN COALFIELDS LIMITED Vs. COL J P S YADAV
October 29, 2018
SOUTH EASTERN COALFIELDS LIMITED Vs. SHRIKISHAN AND CO ENGINEER AND CONTRACTORS, TAHSIL AND DISTRICT KORBA, CHHATTISGARHLABIC
October 10, 2018
SOUTH EASTERN COALFIELDS LIMITED THROUGH ITS MANAGING DIRECTOR, BASANT VIHAR Vs. STATE OF CHHATTISGARH, THROUGH SECRETARY
August 27, 2018
SOUTH EASTERN COALFIELDS LIMITED& Vs. STATE OF CHHATTISGARH
October 6, 2018
SOUTH EASTERN COALFIELDS LIMITED, THROUGH ITS DEPUTY REGIONAL MANAGER Vs. SUNDERSHAN PRASAD
July 17, 2018
SOUTH EASTERN COALFIELDS LTD Vs. KARLU RAM
September 26, 2018
SOUTH EASTERN COALFIELDS LTD Vs. STATE OF CHHATTISGARH
January 19, 2018
STATE BANK OF INDIA Vs. RADHESHYAM SAHU
September 6, 2018
STATE BAR COUNCIL OF CHHATTISGARH Vs. COMMISSIONER OF INCOME TAX
April 26, 2018
STATE OF C.G. Vs. BOARD OF REVENUE AND OTHERS
January 29, 2018
STATE OF C.G. Vs. SUNIL KUMAR GUPTA
August 14, 2018
STATE OF C.G. Vs. ANUP SHARMA
January 3, 2018
STATE OF C.G. AND ORS. Vs. VINOD KUMAR AGRAWAL AND ORS.
September 25, 2018
STATE OF CHHATISGARH Vs. DHARMENDRA SINGH
November 26, 2018
STATE OF CHHATISGARH THROUGH POLICE STATION AJK Vs. SANTOSH KUMAR VISHWAKARMA
July 17, 2018
STATE OF CHHATISGARH THROUGH POLICE STATION POLICE STATION BILAIGARH Vs. UMASHANKAR SON OF MOHANLAL NIRALA
July 17, 2018
STATE OF CHHATTISGARH Vs. JAGESHWAR KUMAR ANURAG
October 3, 2018
STATE OF CHHATTISGARH Vs. PUNNU @ PRAVEEN S/O. RAJHABADHUR
February 21, 2018
STATE OF CHHATTISGARH Vs. SEVAK RAM @ GRAM
January 23, 2018
STATE OF CHHATTISGARH Vs. SANJAY PANDEY
February 5, 2018
STATE OF CHHATTISGARH Vs. POONAM BAI
April 6, 2018
STATE OF CHHATTISGARH Vs. SURESH KUMAR @ SONU
August 24, 2018
STATE OF CHHATTISGARH Vs. INDIRA BAI
January 29, 2018
STATE OF CHHATTISGARH Vs. LOMAN LAKARA S/O LALU LAKRA
April 9, 2018
STATE OF CHHATTISGARH Vs. MOTIRAM S/O. TULSIRAM DEWANGAN
March 21, 2018
STATE OF CHHATTISGARH Vs. POONAM BAI
April 6, 2018
STATE OF CHHATTISGARH Vs. LABOUR COURT, RAJNANDGAON
July 31, 2018
STATE OF CHHATTISGARH Vs. LAKHAN SINGH S/O. RAJNI KATHALE
March 5, 2018
STATE OF CHHATTISGARH Vs. SUKALU @ SANTOSH KUMAR CHELAK
March 7, 2018
STATE OF CHHATTISGARH Vs. INDER CHAND SONI
July 19, 2018
STATE OF CHHATTISGARH Vs. ASHOK VERMA @ BALRAM S/O JAGESAR
August 3, 2018
STATE OF CHHATTISGARH Vs. ARIMARDAN RATHIYA, S/O BHANU PRATAP RATHIYA
August 3, 2018
STATE OF CHHATTISGARH Vs. ROOPCHAND
July 19, 2018
STATE OF CHHATTISGARH Vs. HARI YADAV S/O PANCHU YADAV
July 25, 2018
STATE OF CHHATTISGARH Vs. RAMESH RATHORE S/O LATE GOVIND RATHORE
November 30, 2018
STATE OF CHHATTISGARH Vs. ULTRA TECH CEMENT LTD
November 26, 2018
STATE OF CHHATTISGARH Vs. SHIVA MANDAVI @ LALLU
November 30, 2018
STATE OF CHHATTISGARH Vs. PYARELAL YADAV
November 14, 2018
STATE OF CHHATTISGARH Vs. DISTRICT ARYURVEDIC OFFICER
October 27, 2018
STATE OF CHHATTISGARH Vs. KRISHANAMURTHY SHRIVASTAVA
October 30, 2018
STATE OF CHHATTISGARH Vs. SHREE KRISHNA INDUSTRIES
September 18, 2018
STATE OF CHHATTISGARH Vs. MOHAMMAD NAEEM KHAN
June 19, 2018
STATE OF CHHATTISGARH Vs. ADITYA NARAYAN TIWARI
February 23, 2018
STATE OF CHHATTISGARH Vs. SHANKERDAYAL
February 8, 2018
STATE OF CHHATTISGARH Vs. SHIVDAYAL
February 15, 2018
STATE OF CHHATTISGARH Vs. NABBU @ BAFATADDIN S/O MUNVADDIN CASTE MUSALMAN
February 13, 2018
STATE OF CHHATTISGARH Vs. RAMA MESHRAM
September 6, 2018
STATE OF CHHATTISGARH Vs. KIRAN AGRAWAL
October 1, 2018
STATE OF CHHATTISGARH Vs. SUNIL KOSHLE
October 1, 2018
STATE OF CHHATTISGARH Vs. PANCHU SAHU, S/O HARIRAM SAHU
March 20, 2018
STATE OF CHHATTISGARH Vs. GORELAL S/O BANSHILAL SAHU
January 24, 2018
STATE OF CHHATTISGARH Vs. RAJKUMAR DILIP SINDHI, BILASPUR
January 24, 2018
STATE OF CHHATTISGARH Vs. SUNDERLAL
February 7, 2018
STATE OF CHHATTISGARH Vs. KRISHNA RAM
February 7, 2018
STATE OF CHHATTISGARH Vs. KARAM SINGH @ KARMA
April 9, 2018
STATE OF CHHATTISGARH Vs. SUB-DIVISIONAL OFFICER
September 25, 2018
STATE OF CHHATTISGARH Vs. STATION HOUSE OFFICER, POLICE STATION RAJIM
September 25, 2018
STATE OF CHHATTISGARH Vs. SHYAMLAL
October 4, 2018
STATE OF CHHATTISGARH Vs. MUNNARAM RAJWADE
September 18, 2018
STATE OF CHHATTISGARH Vs. RAMESH KUMAR JATWAR
September 14, 2018
STATE OF CHHATTISGARH Vs. RAKESH KUMAR SAHU
September 14, 2018
STATE OF CHHATTISGARH Vs. LOKESH KUMAR
September 14, 2018
STATE OF CHHATTISGARH Vs. MANEESH PIPES PVT LTD
September 18, 2018
STATE OF CHHATTISGARH Vs. DEVI DAYAL
September 5, 2018
STATE OF CHHATTISGARH Vs. HEMRAJ @ KHEER SINGH MANJHI
August 27, 2018
STATE OF CHHATTISGARH Vs. BHUPENDRA SONI
August 29, 2018
STATE OF CHHATTISGARH Vs. BAL GOVINDLABIC
October 10, 2018
STATE OF CHHATTISGARH Vs. KARAN @ THANDARAM KURRELABIC
October 12, 2018
STATE OF CHHATTISGARH AND OTHERS Vs. MATHURA PRASAD RAJAK AND ANOTHER
January 3, 2018
STATE OF CHHATTISGARH THROUGH COLLECTOR Vs. ANIL KISHORE MISHRA
August 10, 2018
STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE Vs. GAURAV RAI
July 17, 2018
STATE OF CHHATTISGARH THROUGH EXECUTIVE ENGINEER Vs. SHREE ENGINEERING SERVICES, THROUGH PROPRIETOR DR SHILPA WARWANDKAR
July 24, 2018
STATE OF CHHATTISGARH THROUGH P. S. CITY KOTWALI Vs. RAVILAL KOSHARIYA
November 29, 2018
STATE OF CHHATTISGARH THROUGH POLICE STATION DALLI Vs. GURUDEEP @ RIMPI
March 13, 2018
STATE OF CHHATTISGARH THROUGH POLICE STATION HIRRI Vs. ABDUL SALIM
April 3, 2018
STATE OF CHHATTISGARH THROUGH THE DISTRICT MAGISTRATE, DISTT. Vs. JASMEET SINGH BHATIA @ SONU BHATIA
March 7, 2018
STATE OF CHHATTISGARH THROUGH- POLICE STATION DABHRA Vs. BALRAM BHARDWAJ, S/O VIJAY
August 13, 2018
STATE OF CHHATTISGARH, THROUGH COLLECTOR Vs. PAWAN CHAUHAN, S/O LATE CHINTARAM CHAUHAN
August 23, 2018
STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. TOMAN @ DOMAN SINGH THAKUR
June 18, 2018
STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. PREMLAL YADAV
June 19, 2018
STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. JAMUNA PRASAD KENWAT, S/O BUDHAILAL KENWAT
February 6, 2018
STATE OF CHHATTISGARH, THROUGH DISTRICT MAGISTRATE Vs. RAMKUMAR @ MISHRA HARIJAN
July 2, 2018
STATE OF CHHATTISGARH, THROUGH DIVISIONAL FOREST O Vs. KANHAIYA SINGH
June 19, 2018
STATE OF CHHATTISGARH, THROUGH EXECUTIVE ENGINEER Vs. AJAY SINGH, S/O MAHETTAR SINGH
August 13, 2018
STATE OF CHHATTISGARH, THROUGH ITS SECRETARY, GOVERNMENT OF CHHATTISGARH Vs. RATHRAM
January 8, 2018
STATE OF CHHATTISGARH, THROUGH SECRETARY, DEPARTMENT OF WATER RESOURCES Vs. RADHESHYAM YADAV
June 28, 2018
STATE OF CHHATTISGARH, THROUGH THE INCHARGE, POLIC Vs. SUNIL KASHYAP @ LAUWA
June 25, 2018
STATE OF CHHATTISGARH, THROUGH-SECRETARY, WATER RE Vs. CHHATTISGARH JAL SANSADHAN MAJDUR SANGH
February 5, 2018
STATE OF M P (NOW STATE OF C G ), THROUGH COLLECTOR Vs. KEJA BAI, W/O MADHUVANDAS
November 16, 2018
STATE OF M P THROUGH DISTRICT MAGISTRATE Vs. KALYANI W/O LATE LALKUMAR
September 24, 2018
STATE OF MADHYA PRADESH Vs. JHAMMAN CHANDRAKAR W/O LATE NAND KUMAR
May 18, 2018
STATE OF MADHYA PRADESH Vs. KHUNNALAL
November 12, 2018
STATE OF MADHYA PRADESH (NOW C G ) Vs. RADHESHYAM
September 27, 2018
STATE OF MADHYA PRADESH (NOW CHHATTISGARH) Vs. MOHD ABDUL RASEED KHAN, SON OF ABDUL SAKUR KHAN
January 16, 2018
STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH) Vs. RAMKHILAWAN (DEAD) THROUGH LRS
September 4, 2018
STATE OF MADHYA PRADESH THROUGH SPECIAL POLICE EST Vs. BABULAL DEWANGAN
January 16, 2018
STEEL AUTHORITY OF INDIA Vs. COMMISSIONER OF CENTRAL EXCISE CENTRAL EXCISE BHAWAN
October 26, 2018
STEEL AUTHORITY OF INDIA BHILAI STEEL PLANT Vs. COMMISSIONER OF CENTRAL EXCISE RAIPUR
April 9, 2018
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF CHHATTISGARH
June 19, 2018
STEEL AUTHORITY OF INDIA LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
July 18, 2018
STEPHONOS MAR THEODOSIUS Vs. WAMAN RAO
November 28, 2018
SUBHASH Vs. STATE OF CHHATTISGARH
September 24, 2018
SUBHASHINI PANIGRAHI W/O VISHWANATH PANIGRAHI Vs. JOINT DIRECTOR
October 23, 2018
SUBIR KU LODH Vs. STATE BANK OF INDIA
September 11, 2018
SUCHITRA SARKAR W/O BINOY KRISHNA SARKAR Vs. STATE OF CHHATTISGARH
July 13, 2018
SUDAMA PAL BHAGAT Vs. STATE OF CHHATTISGARH
July 2, 2018
SUDAN PRASAD BHARTIYA Vs. STATE OF CHHATTISGARH THROUGH FOREST DEPARTMENT DKS BHAWAN
September 4, 2018
SUDARSHAN MANIKPURI S/O SWAMVAR RAM Vs. STATE OF CHHATTISGARH, THROUGH PS SURAJPUR
July 4, 2018
SUDARSHAN PRASAD Vs. SOUTH EASTERN COALFIELDS LIMITED
January 31, 2018
SUDESH PAUL Vs. UNION OF INDIA
August 23, 2018
SUDESHWAR @ CHETHALA Vs. STATE OF CHHATTISGARH
February 17, 2018
SUDHRAM BARLEY Vs. STATE OF CHHATTISGARH
April 4, 2018
SUDRU @ BOTI Vs. STATE OF CHHATTISGARH
August 29, 2018
SUJIT SARKAR, S/O JAGDISH SARKAR Vs. STATE OF CHHATTISGARH
December 11, 2018
SUKHDEV SINGH S/O CHHATRAM KEWAT Vs. ITWARA BAI W/O LATE CHHATRAM KEWAT
June 28, 2018
SUKHIRAM @ SUKHIYA Vs. SRIKRIT DAS MANIKPURI
February 12, 2018
SUKHIRAM GADARIYA AND ORS. Vs. STATE OF M.P.
April 10, 2018
SUKHNANDAN Vs. STATE OF CHHATTISGARH
December 4, 2018
SUKHPAL SINGH Vs. SAMARU YADAV
July 18, 2018
SUKHRAM @ DHAKU ROUTIYA Vs. STATE OF C G THROUGH P S LAKHANPUR
May 12, 2018
SUKLAL SANA S/O NATWAR SANA Vs. STATE OF CHHATTISGARH
November 14, 2018
SUKRAM @ SUKHRAM Vs. STATE OF CHHATTISGARH
August 14, 2018
SUKRITLAL SAHU S/O LATE SANTRAM Vs. STATE OF CHHATTISGARH
July 20, 2018
SUKUL RAM BHAINA Vs. GULAB SINGH KANWARLABIC
October 22, 2018
SULOCHANA DEVI Vs. VIMLA GUPTALABIC
October 10, 2018
SUMAN BAI @ DEVITA Vs. RAJESH VERMA
August 20, 2018
SUMAN DHEER Vs. SACHIN SHANDILYA
July 26, 2018
SUMIT AGRAWAL S/O PREMCHAND AGRAWAL Vs. C C E RAIPUR, CENTRAL EXCISE BUILDING
April 5, 2018
SUMITRA Vs. CHUNESHWARI
November 27, 2018
SUMITRA BAI Vs. STATE OF CHHATTISGARH
August 1, 2018
SUNDARI WD/O LATE KOSO Vs. MAHESH
November 16, 2018
SUNDARIYA BAI WIDOW MOTIYA Vs. ANJOR DAS S/O AGHUNRAM
December 11, 2018
SUNDERLAL S/O BUDHRAM Vs. STATE OF CHHATTISGARH
January 6, 2018
SUNIL GAURAHA S/O ISHWAR PRASAD GAURAHA Vs. SAMRADDHI GAURAHA D/O SUNIL GAURAHA
October 25, 2018
SUNIL GIRI Vs. STATE OF CHHATTISGARH
September 28, 2018
SUNIL KUMAR ARYA S/O LATE SHANKAR LAL ARYA Vs. STATE OF CHHATTISGARH
July 20, 2018
SUNIL KUMAR JAISWAL Vs. STATE OF CHHATTISGARH
March 7, 2018
SUNIL KUMAR TIWARI Vs. STATE OF CHHATTISGARH
July 13, 2018
SUNIL KUMAR TYAGI S/O SHIV RAJ TYAGI Vs. UNION OF INDIA THROUGH HOME SECRETARY
July 18, 2018
SUNIL SINGH @ RAJU SINGH Vs. STATE OF CHHATTISGARH
October 24, 2018
SUNIL JAIN Vs. VISHAL RAM SAHU
September 14, 2018
SUNITA BHARDWAJ Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
July 17, 2018
SUNITA MANDO Vs. STATE OF CHHATTISGARH
April 18, 2018
SUNITA NANKANI W/O MAHESH NANKANI Vs. MAHESH NANKANI S/O KANHAIYYA LAL NANKANI
June 19, 2018
SUNITA SALUJA W/O LATE JASHWANT SALUJA Vs. STATE OF CHHATTISGARH
March 7, 2018
SURAJDEEN GUPTA Vs. MUKHCHAND JAYASWAL
February 5, 2018
SURENDRA DUBEY S/O GEND RAM DUBEY Vs. STATE OF CHHATTISGARH
July 30, 2018
SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
December 6, 2018
SURENDRA KUMAR SAHU Vs. VIRENDRA KUMAR VERMA
January 22, 2018
SURESH DEWANGAN (WRONGLY MENTIONED AS SULESH DEWANGAN) S/O DAUWALAL DEWANGAN Vs. KUMARI ANITA DAUGHTER OF LATE BAISAKHU
November 15, 2018
SURESH KUMAR Vs. VEENA W/O SURESH KUMAR SAO
October 6, 2018
SURESH KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
March 16, 2018
SURESH KUMAR GOYAL Vs. SOUTH EASTERN COALFIELDS LIMITED
March 23, 2018
SURESH KUMAR GUPTA Vs. STATE OF CHHATTISGARH
June 22, 2018
SURESH KUMAR S/O HIRA NAND HARIRAMANI Vs. MANHARANDAS S/O LATE JHUMUKDAS
November 29, 2018
SURESH KUMAR SATNAMI Vs. STATE OF MADHYA PRADESH
March 22, 2018
SURESH TANDI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION- TIKRAPARA
April 13, 2018
SURESHANI Vs. STATE OF CHHATTISGARH
November 13, 2018
SURJEET SINGH Vs. ANIL KUMAR DIWAN
November 30, 2018
SUSAGYA DEVI (SINCE DIED) Vs. KRISHNA KUMAR GUPTA (SINCE DIED)
March 5, 2018
SUSHANT BASAK S/O DULAL BASAK Vs. STATE OF CHHATTISGARH
March 20, 2018
SUSHIL KUMAR RATHORE S/O RAJENDRA SINGH RATHORE Vs. STATE OF CHHATTISGARH
July 27, 2018
SUSHILA BAI Vs. KAUSHAL PRASAD
July 11, 2018
SUSHILA SONKAR WD/O S.D. SONKAR Vs. SMT. SHAKUNTALA SINHA W/O ASHOK SINHA
January 31, 2018
SUSHILA TRIPATHI Vs. ANURAG SINGHLABIC
October 12, 2018
SUSHMA KUJUR Vs. SALIK RAM PRADHAN
November 26, 2018
SUYASH SHARMA S/O LATE SHRIKANT SHARMA Vs. STATE OF CHHATTISGARH
September 20, 2018
SYED UBAIDUL QADEEZ Vs. STATE OF CHHATTISGARH
October 31, 2018
SYNERGY OVERSEAS PROJECT AND CONSULTANT PRIVATE LIMITED Vs. ELITE ENGINEERING
October 9, 2018
SYNERGY OVERSEAS PROJECT AND CONSULTANT PRIVATE LIMITED Vs. J P ENGINEERING AND BODY BUILDERS
October 9, 2018
T NARSAIYA Vs. STATE OF CHHATTISGARH
March 26, 2018
T. L. DONGARE Vs. STATE OF CHHATTISGARH
March 1, 2018
T.P. RATRE Vs. STATE OF CHHATTISGARH
January 25, 2018
TAJ MOHAMMAD Vs. STATE OF CHHATTISGARH
October 10, 2018
TAMAN LAL Vs. STATE OF CHHATTISGARH
July 30, 2018
TARACHAND @ STAR LATE MOHAN LAL Vs. STATE OF CHHATTISGARH
July 9, 2018
TARAN DAS Vs. STATE OF CHHATTISGARH
January 9, 2018
TATA TELESERVICES LIMITED Vs. STATE OF CHHATTISGARH THROUGH ITS PRINCIPAL SECRET
March 20, 2018
TAUQEER AHMED Vs. STATE OF C.G.
October 11, 2018
TEEJ RAM Vs. STATE OF CHHATTISGARH
March 9, 2018
TEJ RAM MANJHI Vs. UNION OF INDIA SECRETARY, MINISTRY OF ENVIRONMENT
May 3, 2018
TEJPAL SINGH S/O LATE HARBANSH SINGH Vs. SEVA KAUR W/O LATE HARBANSH SINGH BHOGAL
July 17, 2018
TEKSAI RAJWADE Vs. LEELAVATI
April 17, 2018
TESHURAM SINHA Vs. STATE OF CHHATTISGARH
March 5, 2018
THADEYUS MINJ S/O ANJULUS MINJ Vs. STATE OF CHHATTISGARH
July 31, 2018
THE BAR ASSOCIATION, DHAMTARI Vs. THE HIGH COURT OF CHHATTISGARH
January 5, 2018
THE CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. MOHD HANIF, S/O SHRI ABDUL AZIZ
March 26, 2018
THE ORIENTAL INSURANCE COMPANY Vs. DILIP KEWAT AND ORS.
November 22, 2018
THE STATE OF CHHATTISGARH Vs. CHIMPU @ MUKESH, S/O. SHRATRUGHAN
February 6, 2018
THE STATE OF CHHATTISGARH Vs. SHANKAR PRASAD MISHRA
February 13, 2018
THE STATE OF CHHATTISGARH Vs. GANESH @ GUDDU
February 8, 2018
THULLU Vs. STATE OF CHHATTISGARH
December 12, 2018
THUNKI BAI Vs. STATE OF CHHATTISGARH
July 18, 2018
TIJAN BAI Vs. STATE OF CHHATTISGARH
March 10, 2018
TIKAM SAHU Vs. STATE OF CHHATTISGARH
April 13, 2018
TILAK RAM NETAM S/O LATE SUDARSHAN SINGH NETAM Vs. STATE OF CHHATTISGARH
June 19, 2018
TILESHWAR Vs. STATE OF CHHATTISGARH
October 30, 2018
TILORAM BHUNJIYA Vs. STATE OF C G THROUGH-STATION HOUSE OFFICER
March 17, 2018
TIRATHRAM RATHORE Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH) THROUGH
May 11, 2018
TODARMULL INFRASTRUCTURES PVT LTD Vs. SOUTH EAST CENTRAL RAILWAYS, BILASPUR
July 13, 2018
TOPENDAR SINGH Vs. BODHRAM BHARTE
November 30, 2018
TORAN CHOUHAN Vs. STATE OF CHHATTISGARH
December 6, 2018
TRIBHUWAN Vs. SUNDRI BAI
July 25, 2018
TRILOCHAN PRASAD MALAKAR S/O N P MALAKAR Vs. STATE OF CHHATTISGARH
July 26, 2018
TRIPURARI LAL VERMA S/O ASHWANI KUMAR VERMA Vs. CHHATTISGARH STATE OF POWER DISTRIBUTION COMP LTD
July 25, 2018
TRIPUTI STEEL TRADERS Vs. ASSISTANT COMMR. OF C. EX., NAGPUR
July 25, 2018
TUKARAM AND OTHER Vs. PRADEEP SINGH AND OTHERS
October 8, 2018
TULARAM NISHAD Vs. STATE OF CHHATTISGARH
January 18, 2018
TULARAM YADAV @ GOLU YADAV Vs. STATE OF CHHATTISGARH
August 8, 2018
TULASI YADAV, S/O SAMARU YADAV Vs. STATE OF CHHATTISGARH
December 10, 2018
TULESH KUMAR SAHU Vs. STATE OF CHHATTISGARH
October 23, 2018
TULSIDAS MARKAM Vs. STATE OF CHHATTISGARH
March 23, 2018
TULSIRAAM Vs. STATE OF CHHATTISGARH, THROUGH OIC OF PS NARHARPUR
April 11, 2018
UDAY PRAKASH Vs. STATE OF CHHATTISGARH
August 4, 2018
UDAYRAM KOTHARI Vs. HARISH KUMAR RAWATE AND ANR LABIC
October 22, 2018
UDESH KUMAR Vs. STATE OF CHHATTISGARH
December 7, 2018
UGRASEN @ FETA S/O BUDHRAM MURIYA Vs. STATE OF CHHATTISGARH
July 19, 2018
UJAL SINGH Vs. STATE OF CHHATTISGARH
March 31, 2018
UJIYAR SINGH S/O TIDU SINGH Vs. STATE OF CHHATTISGARH
August 8, 2018
ULTRA TECH CEMENT LIMITED Vs. CHHATTISGARH STATE POWER DISTRIBUTION CO LTD
January 18, 2018
UMA DEVI KURRE Vs. INDRA PAL SINGH MARAVILABIC
October 23, 2018
UMA SHARMA Vs. STATE OF CHHATTISGARH
April 9, 2018
UMA SINGH W/O SURENDRA KUMAR SINGH Vs. STATE OF CHHATTISGARH
April 3, 2018
UMA VERMA Vs. OM PRAKASH AGRAWAL
February 1, 2018
UMANG GAURAHA S/O UMESH GAURAHA Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
December 13, 2018
UME LAL Vs. STATE OF CHHATTISGARH
January 3, 2018
UMESH KUMAR RATHORE S/O HARICHARAN RATHORE Vs. UNION OF INDIA THROUGH SECRETARY (HOME)
August 3, 2018
UMESHWAR SINGH Vs. STATE OF CHHATTISGARH
December 7, 2018
UMESHWARI W/O HUBLAL Vs. STATE OF CHHATTISGARH
August 1, 2018
UNION OF INDIA Vs. BEEKAY HYGIENE PRODUCTS
March 20, 2018
UNION OF INDIA Vs. M. P. GOYAL
March 5, 2018
UNION OF INDIA Vs. K C AGARWALLABIC
October 10, 2018
UNITED INDIA INSURANCE CO LTD Vs. DAYABAN GOSWAMI
January 23, 2018
UNITED INDIA INSURANCE CO LTD Vs. SHANTIBAI WD/O LATE BHORELAL
August 20, 2018
UNITED INDIA INSURANCE CO.LTD. Vs. BUDHRAM DHEEVAR S/O JHADURAM DHEEVAR
January 15, 2018
UNITED INDIA INSURANCE COMP LTD Vs. SUKHWANTIN BAI
November 22, 2018
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BEAUTY SAMDDAR
January 31, 2018
UNITED INDIA INSURANCE COMPANY LIMITED THROUGH ITS Vs. DINESH SONI
May 10, 2018
UNIVABS SLEEPERS PVT LTD Vs. UNION OF INDIALABIC
October 12, 2018
UNIWORTH LTD [OPEN END DIVISION] Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE CENTRAL EXCISE BUILDING
August 9, 2018
UPENDRA GUPTA Vs. SUNITA GUPTA
May 2, 2018
UPENDRA NATH PANDEY S/O PYARE LAL PANDEY Vs. STATE OF CHHATTISGARH
September 19, 2018
URMILA BAI Vs. PRAHLAD YADAVLABIC
October 22, 2018
URMILA PATEL W/O BRIJLAL PATEL Vs. GOURI BAI
July 18, 2018
URVASHI SAHU Vs. CHHATTISGARH BOARD OF SECONDARY EDUCATION
October 29, 2018
USHA CHOUBEY D/O LATE JAGDISH CHOUBEY Vs. STATE OF CHHATTISGARH
December 14, 2018
UTSAV DEY Vs. SUSHIL KUMAR BHADRAJA
August 9, 2018
UTTAM KUMAR SONI Vs. STATE OF CHHATTISGARH
September 10, 2018
UTTAM KUMAR, SON OF PARDESHI Vs. STATE OF C G THROUGH
July 12, 2018
V K ANANT Vs. STATE OF CHHATTISGARH
September 27, 2018
V K ANANT Vs. STATE OF CHHATTISGARH
September 4, 2018
V K ANANT S/O LATE S R ANANT Vs. STATE OF CHHATTISGARH
July 26, 2018
VANDANA GLOBAL LTD Vs. STATE OF CHHATTISGARH
August 31, 2018
VANDANA GLOBAL LTD Vs. COMMISSIONER, CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
August 13, 2018
VARUN KUMAR PANDEY Vs. STATE OF CHHATTISGARH THROUGH DISTRICT MAGISTRATE
March 15, 2018
VASANT KUMAR SINGH Vs. KAVITA SINGH
October 24, 2018
VASUDEV URF VASU S/O PARITOSH URF PARIMAL BANIK Vs. STATE OF CHHATTISGARH
December 3, 2018
VED PRAKASH GUPTA Vs. STATE OF CHHATTISGARH
January 5, 2018
VED PRAKASH GUPTA @ GUDDA S/O RAJENDRA PRASAD GUPTA Vs. STATE OF CHHATTISGARH
February 1, 2018
VEDRAM BAGHEL Vs. STATE OF CHHATTISGARH
November 22, 2018
VENKTESH KANHAIYA Vs. STATE OF CHHATTISGARH
November 29, 2018
VICTOR CHRISTIYAN Vs. AUTHORIZED OFFICER, LAXMI MAHILA NAGRIK BANK MARYADIT, RAIPUR (C.G.) AND OTHERS
January 9, 2018
VIDYADHAR MANJHI Vs. STATE OF CHHATTISGARH
July 25, 2018
VIJAY BAHADUR DUBEY Vs. STATE OF CHHATTISGARH
May 3, 2018
VIJAY DEWANGAN Vs. STATE OF CHHATTISGARH
June 25, 2018
VIJAY GRIHA NIRMAN SAHAKARI SAMITI MARYADIT, RAIPUR Vs. DAYARAM, S/O. PUNAU
October 23, 2018
VIJAY KUMAR Vs. STATE OF CHHATTISGARH
February 8, 2018
VIJAY KUMAR BINJHWAR Vs. STATE OF CHHATTISGARH THROUGH POLICE CHOWKI-URGA
January 15, 2018
VIJAY KUMAR CHOUDHARY Vs. STATE OF CHHATTISGARH
December 3, 2018
VIJAY KUMAR JAIN Vs. NITU YADAV
November 16, 2018
VIJAY KUMAR YADAV S/O LATE RAMADHIN YADAV Vs. STATE OF CHHATTISGARH, THROUGH STATION HOUSE OFFICER
July 6, 2018
VIJAY KUMAR YADAV S/O MOHANLAL YADAV Vs. STATE OF CHHATTISGARH
July 25, 2018
VIJAY LAL MARKAM Vs. STATE OF MADHYA PRADESH
September 17, 2018
VIJAY LAXMI MISHRA Vs. STATE OF CHHATTISGARH
November 27, 2018
VIJAY PANDEY Vs. STATE OF CHHATTISGARH
July 2, 2018
VIJAY SARASWAT Vs. RICHA OJHA SARASWAT
May 15, 2018
VIJAY SHANKAR SHARMA Vs. RAJENDRA PRASAD
November 2, 2018
VIJAYLAKSHMI TRACTORS Vs. MAHADEV SAHU
July 4, 2018
VIJAYLAXMI KATHAIT Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
July 16, 2018
VIJENDRA Vs. STATE OF CHHATTISGARH
October 22, 2018
VIKAS AGRAWAL S/O LATE MALI RAM AGRAWAL Vs. USHA SINGH W/O ARVIND SINGH
October 30, 2018
VIKAS AHUJA Vs. JAIPRAKASH JOSHI AND ORS.
July 9, 2018
VIKAS SHUKLA S/O RAJESH SHUKLA Vs. STATE OF CHHATTISGARH
July 30, 2018
VIKASH BANJARE Vs. GURU GHASIDAS VISHWAVIDYALAYA
November 28, 2018
VIKRAM NIRMALKAR Vs. STATE OF C.G.
October 30, 2018
VIKRAM RANA Vs. STATE OF CHHATTISGARH
April 10, 2018
VIKRAM VISHVAKARMA Vs. STATE OF CHHATTISGARH
August 18, 2018
VIKRANT SAHU Vs. STATE OF CHHATTISGARH
August 14, 2018
VIMAL KUMAR AGRAWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
April 23, 2018
VIMLA BAI Vs. STATE OF C.G.
January 31, 2018
VIMLA DEVI Vs. STATE OF CHHATTISGARH
January 29, 2018
VIMLA PAIKARA Vs. STATE OF CHHATTISGARH
October 1, 2018
VINDHYA PRASAD DUBEY Vs. STATE OF CHHATTISGARH
February 8, 2018
VINOD KUMAR Vs. STATE OF CHHATTISGARH
October 24, 2018
VINOD KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
January 9, 2018
VINOD KUMAR KHARE Vs. STATE OF MADHYA PRADESH
November 2, 2018
VINOD KUMAR KUSWAHA AND ANOTHER Vs. BRIJ BIHARI GUPTA AND OTHERS
January 3, 2018
VINOD KUMAR S/O BISNATH NAI Vs. STATE OF CHHATTISGARH
March 20, 2018
VINOD KUMAR S/O HIRA SINGH ALIAS TIRATH Vs. STATE OF CHHATTISGARH
August 13, 2018
VIPIN TIWARI Vs. STATE OF CHHATTISGARH
October 29, 2018
VIRENDRA KUMAR Vs. STATE OF CHHATTISGARH
October 12, 2018
VIRENDRA KUMAR YADAV Vs. STATE OF CHHATTISGARH
January 25, 2018
VIRENDRA YADAV Vs. STATE OF CHHATTISGARH
June 1, 2018
VISHAL AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH P S NEWRA
November 13, 2018
VISHAL AGRAWAL Vs. STATE OF CHHATTISGARH THROUGH STATION HOUSE OFFICER
January 9, 2018
VISHAL CHOPRA Vs. ADITYA BIRLA FINANCE LTD
September 18, 2018
VISHNU Vs. STATE OF CHHATTISGARH
December 7, 2018
VISHNU RAM Vs. STATE OF CHHATTISGARH
January 11, 2018
VISHNURAM BHAGAT DEAD THROUGH LR Vs. SURJU ORAON DEAD THROUGH LR
March 14, 2018
VISHWANATH Vs. MEHATARRIN, D/O PARANU
February 12, 2018
VISHWANATH KASHYAP Vs. STATE OF C G
September 5, 2018
VISHWANATH SON OF JHARI, URAON Vs. STATE OF CHHATTISGARH
July 27, 2018
VRANDA BAGHEL Vs. BHANURAM BAGHEL
May 7, 2018
VYAS NARAYAN BARIK, S/O ARJUN BARIK Vs. STATE OF CHHATTISGARH
December 10, 2018
VYAS NARAYAN PANDEY Vs. STATE OF CHHATTISGARH
July 10, 2018
WAHID SHARIF Vs. MEHATARIN BAI
August 9, 2018
WASIM KHAN Vs. STATE OF CHHATTISGARH
October 9, 2018
Y K PATEL Vs. BABLI DHRUV
August 27, 2018
YASHWANT KHUTIYA Vs. STATE OF CHHATTISGARH
September 25, 2018
YASHWANT KUMAR JAIN Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
April 20, 2018
YASHWANT KUMAR LOHIYA Vs. STATE OF CHHATTISGARHLABIC
October 10, 2018
YATISH CHANDRA MADHARIYA Vs. UMEDILABIC
October 24, 2018
YOGENDRA CHANDRAKAR Vs. STATE OF CHHATTISGARH
November 30, 2018
YOGENDRA KUMAR SHARMA Vs. STATE OF CHHATTISGARH
January 16, 2018
YOGENDRA TIWARI Vs. STATE OF CHHATTISGARH, THROUGH POLICE STATION JANJGIR
May 14, 2018
YOGESH SINGH THAKUR Vs. STATE OF CHHATTISGARH
January 10, 2018
ZEBA MEMON Vs. STATE OF CHHATTISGARH
August 20, 2018
ZILA SAHKARI KENDRIYA BANK MARYADIT Vs. STATE OF CHHATTISGARH
August 7, 2018
ZILA SAHKARI KENDRIYA BANK MARYADIT, DURG (C.G.) Vs. STATE OF CHHATTISGARH AND OTHERS
January 19, 2018