Case Index

Title
Date
KARNATAKA NEERAVARI NIGAM LTD. Vs. THE SPECIAL LAND ACQUISITION OFFICER
January 12, 2018
12TH HEGGUNJE GRAMA PANCHAYATH Vs. DEPUTY COMMISSIONER
January 18, 2018
360 DEGREE PRINTS PVT Vs. STATE OF KARNATAKA
January 3, 2018
3M INDIA LIMITED Vs. T K AJITHKUMAR
April 6, 2018
A AROKIA SWAMY Vs. STATE OF KARNATAKA
February 7, 2018
A ASWATH Vs. INSPECTOR GENERAL OF REGISTRATION & REGISTRAR
October 4, 2018
A BASKER Vs. YOGINI
December 5, 2018
A BASKER S/O MADHOJI RAO Vs. YOGINI DEAD BY HER LRS
January 9, 2018
A J ALWYN Vs. BRANCH MANAGER NATIONAL INSURANCE CO LTD
August 6, 2018
A J NASEEM JAN Vs. IMRAN W
December 4, 2018
A L RAVI S/O LAKKE GOWDA Vs. STATE OF KARNATAKA
August 31, 2018
A LOKESH Vs. OTTO BLIZ (INDIA) PVT LTD
March 7, 2018
A M KUSHALAPPA Vs. STATE OF KARNATAKA
November 27, 2018
A M MARISWAMY Vs. THE JOINT COMMISSIONER
February 14, 2018
A MURALIDHAR UDUPA Vs. NAGESHA B
April 20, 2018
A N UMASHANKAR S/O APPAJI NAIDU Vs. A V KEMPANNA
June 11, 2018
A NARASHIMAPPA Vs. STATE
January 3, 2018
A NARAYANA SWAMY Vs. A SUBRAMANYA SWAMY
February 27, 2018
A NARAYANASWAMY Vs. N NARAYANASWAMY
January 24, 2018
A PAPANNA Vs. CHANDULAL VIRJI PATEL
February 15, 2018
A PUSHPA W/O J ARUNKUMAR Vs. M MUNIPRASAD, S/O BALARAMAIAH CHETTY
September 5, 2018
A R RAJANNA Vs. ASSISTANT EXECUTIVE ENGINEER
July 5, 2018
A RAGHUNATH BABU Vs. K S NAGARAJU
January 9, 2018
A RANGASWAMY Vs. SHIVARAJ
September 25, 2018
A S B MOTORS Vs. REGIONAL DIRECTOR ESI CORPORATION
October 12, 2018
A SOUNDER Vs. V SRINIVAS AND OTHERS
September 27, 2018
A SRINIVAS Vs. JAVEED PASHA S/O MD IBRAHIM
July 18, 2018
A SRINIVASANEELAMMA Vs. STATE OF KARNATAKA
December 12, 2018
A. MUNIRAJU AND OTHERS Vs. M/S. SRI. KRISHNA ASSOCIATES AND OTHERS
October 25, 2018
A. NATARAJ Vs. STATE OF KARNATAKA
February 22, 2018
A.CHANDRAHAS SHETTY Vs. THE DISTRICT MAGISTRATE
March 8, 2018
A.J. MOTORS Vs. DEPUTY COMMISSIONER
February 15, 2018
A.K. BALACHANDRA Vs. STATE BY LOKAYUKTHA POLICE MYSURU
February 21, 2018
A.L. ALTHAF @ PAPUL @ FARHAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 24, 2018
A.L. PREMKUMAR Vs. BRUHAT BENGALURU MAHANAGARA PALIKE, BENGALURU AND ANOTHER
June 11, 2018
A.P.AMIT KUMAR Vs. A.P.MANJUNATH ON
March 19, 2018
A.R. FAZAL S/O. ABDUL RAZAK Vs. STATE OF KARNATAKA & ORS.
May 28, 2018
A.V.NARASIMHAN Vs. M/S NARAYANASWAMY SUPER ON
January 12, 2018
AA HOSPITALITY LLP. Vs. BRUHAT BENGALURU
January 11, 2018
AACHIEVE EDUCATIONAL TRUST Vs. THE STATE OF KARNATAKA AND OTHERS
April 5, 2018
AADAPPA S/O HONNAPPA Vs. PARASHURAM TALWAR S/O SANGAPPA TALWAR
April 13, 2018
AAMALINGAPPA Vs. STATE OF KARNATAKA BY ITS YADRAMI POLICE STATION
October 23, 2018
AAQEEL SHARIFF & ORS. Vs. STATE & ORS.
June 25, 2018
AARATI WIFE OF RAJKUMAR Vs. SARDAR MANOHAR SINGHLABIC
October 4, 2018
AASHUM S/O LATE NOOR PASHA @ ANVAR PASHA Vs. STATE OF KARNATAKA
July 3, 2018
ABB INDIA LTD Vs. UNION OF INDIA REP BY ITS SECRETARY
April 24, 2018
ABBAIAH REDDY Vs. CHINNASWAMYLABIC
December 18, 2018
ABDUL ASHISH @ K.H. AZIZ Vs. THE STATE OF KARNATAKA AND ANOTHER
June 19, 2018
ABDUL AZEEM, S/O LATE IMAM SAB Vs. REGIONAL TRANSPORT AUTHORITY
July 23, 2018
ABDUL BASHEER Vs. STATE OF KARNATAKA
September 4, 2018
ABDUL FARUQ @ ASHU Vs. STATE BY S H O OF KRISHNARAJA POLICE STATION
September 15, 2018
ABDUL HAMEED @ HAMEED AND OTHERS Vs. STATE BY TOWN POLICE, CHIKKAMAGALURU
April 2, 2018
ABDUL HAMEED KASIM MULLA Vs. KANARA DISTRICT CERNTRAL CO-OPERATIVE BANK LTD
April 23, 2018
ABDUL KHADAR Vs. STATE OF KARNATAKA AND OTHERS
March 28, 2018
ABDUL KHADER Vs. TALUK PANCHAYATH
February 12, 2018
ABDUL LATHIF Vs. STATE OF KARNATAKA BY MANGALURU EAST POLICE STATION
March 13, 2018
ABDUL MUNEER @ MUNNI Vs. STATE OF KARNATAKA
September 18, 2018
ABDUL NASEER @ NASEER Vs. STATE OF KARNATAKA
July 17, 2018
ABDUL NAYEEM Vs. DEVARAJ
January 11, 2018
ABDUL RAB Vs. THE STATE OF KARNATAKA
April 16, 2018
ABDUL RAFIQ TIGADI Vs. MANAGEMENT OF NWKRTC
April 4, 2018
ABDUL RAHIM @ MAQBUL S/O ABDUL HAFEEZ Vs. STATE BY KUMSI POLICE, KUMSI
April 13, 2018
ABDUL RASHEED Vs. MARY
September 19, 2018
ABDUL RAUF S/O ZAKHEER HUSSAIN Vs. KARNATAKA STATE BOARD OF WAKF
September 19, 2018
ABDUL REHAMAN AND ORS. Vs. STATE OF KARNATAKA BY VIDYARANYAPURA POLICE STATION BENGALURU
January 5, 2018
ABDUL REHAN S/O ABDUL RASHEED SOUDAGAR Vs. THE STATE
September 17, 2018
ABDUL SATTAR Vs. STATE OF KARNATAKA THORUGH ASSISTANT CONTROLLER
October 1, 2018
ABDULGAFAR SAB, S/O KILATISAB JAVALI, @ ABDULGAPAR JAVALI Vs. BRANCH MANAGER, AXIS BANK
April 27, 2018
ABDULLA Vs. NASREEN
February 28, 2018
ABDULLA A K SON OF KUNHALLI Vs. NANJARAYAPATNA VYAVASAYA SEVA SAHAKARA BANK NANJAR
May 23, 2018
ABDULLA KHAN Vs. STATE OF KARNATAKA
December 21, 2018
ABDULRAJAK S/O MOHAMMADGOUS RAMALI Vs. ABDUL RAHIMAN S/O FAKARUDDIN SAYYAD
October 23, 2018
ABHAY SOLVENTS PRIVATE LIMITED Vs. ASSISTANT COMM
March 8, 2018
ABHAYA A FEDERATION OF RESIDENTS WELFARE ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY
December 21, 2018
ABHIJEET Vs. THE STATE OF KARNATAKA
June 15, 2018
ABHIJITH PATAVARDHAN S/O PANDURANGA PATAVARDHAN Vs. STATE OF KARNATAKA BY CHITRADURGA EXTENSION POLICE CHITRADURGA
January 31, 2018
ABHILASH REDDY @ ABHILASH Vs. NAGARAJ S/O NINGAPPA
March 26, 2018
ABHIMANYU S/O SOMAPPA LAMANI Vs. THE STATE OF KARNATAKA REP. BY STATE PUBLIC PROSECUTOR
August 30, 2018
ABHINANDAN STONE CRUSHERS Vs. STATE OF KARNATAKA
June 21, 2018
ABHISHEK Vs. STATE OF KARNATAKA
May 17, 2018
ABHISHEK CHOUDHARI Vs. STATE OF KARNATAKA
December 6, 2018
ABHISHEK N @ ABHI Vs. STATE
February 8, 2018
ABHISHEK S/O. KALLAPPA JAVOOR Vs. STATE OF KARNATAKA
June 27, 2018
ABHISHEK THIMMAIAH Vs. UNION OF INDIA
September 19, 2018
ABIDA BEGUM Vs. MAHEMUDA BEGUM
March 20, 2018
ABIDH Vs. THE STATE OF KARNATAKA
September 3, 2018
ABM BUILDTECH PVT LTD Vs. INNOVATIVE LEISURES & ENTERTAINMENT PVT LTD
April 13, 2018
ABUBA S/O A.D. SHARANAPPA Vs. A. SIRAJUDDIN S/O A. HUSSAIN SAB MAJOR OWNER OF CA
January 2, 2018
ABUL KALAM HUSSAIN Vs. M/S GREENETEX MINING COMPANY NO. 312
July 16, 2018
ACCOUNTANT GENERAL OF KARNATAKA Vs. KAVITHA W/O LATE P RAGHU
October 1, 2018
ACER INDIA PVT LTD , REP BY ALOK BUBEY Vs. UNION OF INDIA REP BY ITS SECRETARY
March 20, 2018
ADAMSAHEB Vs. RAZIYABEGUM
April 2, 2018
ADARSH G K Vs. STATE OF KARNATAKA
July 16, 2018
ADARSH M.S Vs. STATE OF KARNATAKA AND OTHERS
September 5, 2018
ADARSH MADIVALA, S/O. NARAYANA MADIVALA Vs. THE STATE OF KARNATAKA, THROUGH KUNDAPURA POLICE STATION, UDUPI DISTRICT, REP. BY ITS STATE PUBLIC PROSECUTOR, HIGH COURT BUILDING, HIGH COURT OF KARNATAKA, BANGALORE
January 30, 2018
ADARSH R IYER S/O N RAMANATHA IYER Vs. LOKAYUKTA REPRESENTED BY REGISTRAR OFFICE OF KARNATAKA LOKAYUKTA
March 5, 2018
ADECCO INDIA PRIVATE LIMITED Vs. ZOOMCAR INDIA PRIVATE LIMITED
April 27, 2018
ADHINARAYANA @ ADHI Vs. STATE OF KARNATAKA
October 23, 2018
ADINARAYANA REDDY AND OTHERS Vs. STATE OF KARNATAKA
June 12, 2018
ADITHYA TEXTILES BANGALORE Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
January 8, 2018
ADITYA AUTO PRODUCTS & ENGINEERING INDIA PVT LTD Vs. ADITYA AUTO PRODUCTS (NTTF) EMPLOYEES UNION
December 5, 2018
ADITYA R Vs. P RASHMI
December 20, 2018
ADNAN TURABI Vs. VIJAY NAIR
February 2, 2018
AFFINITY REAL ESTATE PRIVATE LIMITED Vs. SRI K RAMAIHA AND OTHERS
March 9, 2018
AFIFA SAMIYA W/O WASIM SHARIFF Vs. JOINT SECRETARY, COFEPOSA, GOVERNMENT OF INDIA
June 12, 2018
AFIFA SAMIYA W/O WASIM SHARIFF Vs. JOINT SECRETARY
June 12, 2018
AFSAR @ GORU, S/O BABJAN Vs. STATE OF KARNATAKA BY BYATARAYANAPURA POLICE STATION
June 12, 2018
AGASTHYA PASTRIES & BEVERAGES PVT LTD Vs. STATE OF KARNATAKA
June 29, 2018
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. GRAM PANCHAYATH GONIKOPPAL
May 30, 2018
AIRPORT TOURIST AND TAXI DRIVERS ASSOCIATION (R ) REPRESENTED BY ITS SECRETARY Vs. AIRPORT DIRECTOR MANGALORE INTERNATIONAL AIRPORT
August 9, 2018
AIYAMMA Vs. STATE OF KARNATAKA
November 2, 2018
AJAY Vs. THE STATE OF KARNATAKA
October 1, 2018
AJAY BABU AND OTHERS Vs. THE DIVISIONAL MAN
September 17, 2018
AJAY KHARBANDA Vs. CENTRAL BUREAU OF INVESTIGATION
February 9, 2018
AJAY KUMAR MUNUGALA Vs. SOUMYA MUNUGALA
February 16, 2018
AJAY S/O SUKUMAR Vs. BANGALORE DEVELOPMENT AUTHORITY
April 19, 2018
AJIMA BEGAUM Vs. MANAGING DIRECTOR, KSRTC CENTRAL DIVISION
July 20, 2018
AJIRATH RAO OTHERS Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
March 14, 2018
AJITHKUMAR S/O ANNASAHEB CHIGARE Vs. STATE OF KARNATAKA, REPTD BY ITS PRINCIPAL SECRETARY
August 27, 2018
AKBARSAB DASTAGIRSAB MULLA Vs. THE STATE OF KARNATAKA
March 20, 2018
AKHEEL Vs. UNION OF INDIA & ORS.
September 20, 2018
AKHILA BANU AND ANOTHER Vs. RAYIGOWDA AND ANOTHER
August 14, 2018
AKKAMMA Vs. JAYAMMA
February 14, 2018
AKKAMMA Vs. HANUMEGOWDA
February 1, 2018
AKMAL @ JAAN Vs. STATE BY NELAMANGALA RURAL POLICE STATION
September 15, 2018
AKSHAY KUMAR @ KIRAN Vs. STATE OF KARNATAKA
September 25, 2018
AKSHITH KUMAR Vs. UNION OF INDIA MINISTRY OF SKILL DEVELOPMENT AND ENTERPRENURSHIP
July 23, 2018
AL-HERA EDUCATION SOCIETY Vs. DIRECTOR OF URDU & OTHER
March 27, 2018
ALAMENGADA GANAPATHI @ SURESH Vs. PORANGADA APPACHU
January 9, 2018
ALAN RYAN LOBO MINOR S/O ERIC LOBO Vs. KARNATAKA EXAMINATIONS AUTHORITY
July 12, 2018
ALANGURU RAMANNA S/O GANESHAPPA Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
March 14, 2018
ALEMBIC PHARMACEUTICALS LTD Vs. STATE OF KARNATAKA BY ASST DRUGS CONTROLLER
September 28, 2018
ALL INDIA INSTITUTE OF SPEECH AND HEARING Vs. SMT. P. DIVYA AND OTHERS
June 20, 2018
ALLA BAKASH Vs. BANGALORE METRO RAIL CORPORATION LTD
March 23, 2018
ALLA BHAKSHA KHAN Vs. STATE OF KARNATAKA
April 2, 2018
ALLEN C JAMES Vs. STATE BY KADUGONDANA HALLI POLICE
October 11, 2018
ALP CONSULTING LTD REPRESENTED BY DIRECTOR Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
September 24, 2018
AMALGAMATED BEAN COFFEE TRADING COMPANY LIMITED, R Vs. G M SHESHEGOWDA, S/O MALLEGOWDA
April 25, 2018
AMAR @ BUILDER AMAR Vs. STATE OF KARNATAKA
February 22, 2018
AMARANATH SHETTY Vs. DIRECTOR
February 7, 2018
AMARAVATHI M.N. Vs. THE CHILD DEVELOPMENT PLANNING OFFICER CHINTAMANI AND OTHERS
May 29, 2018
AMARAVVA W/O HULGAPPA NAYAK Vs. HANUMANTH S/O HULGAPPA WADDAR
March 13, 2018
AMARNATH REDDY AND ORS. Vs. S. NAGARAJ AND ORS.
October 3, 2018
AMBAPPA @ AMARAPPA @ AMARANNA S/O BASAPPA MADAR Vs. STATE OF KARNATAKA
September 24, 2018
AMBARAYA Vs. LAXMIBAI
September 20, 2018
AMBLI YOGESH, S/O AMBALI KOTRAPPA Vs. STATE OF KARNATAKA
December 5, 2018
AMBUTHIRTHA POWER PRIVATE LTD Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
October 5, 2018
AMEENA @ AMMENAMMA Vs. KSRTC, MANGALORE DIVISION
March 6, 2018
AMIT Vs. NUPUR
June 1, 2018
AMIT AGARWAL S/O R P AGARWAL Vs. ADDITIONAL COMMISSIONER (EAST) BRUHAT BANGALORE
January 17, 2018
AMIT GUPTA Vs. INDIAN INSTITUTE OF MANAGEMENT
March 26, 2018
AMJAD, S/O KHALEEL AHMED Vs. STATE OF KARNATAKA
July 30, 2018
AMRUTADEVI Vs. MANAGER NATIONAL INSURANCE CO LTD
December 4, 2018
AMRUTHA CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF KARNATAKA
February 5, 2018
AMUL @ MAVOOLI Vs. ABDUL GANI MANNU BAGWAN
March 26, 2018
AMZADULLA KHAN Vs. STATE OF KARNATAKA
December 17, 2018
ANAM RAZA Vs. VISHWESHWARAIAH TECHNOLIGICAL UNIVERSITY
April 2, 2018
ANAND APPA LOHARMAKANDAR Vs. STATE BANK OF INDIA A BODY CONSTITUTED UNDER
December 21, 2018
ANAND BALKRISHNA APPUGOL, CHAIRMAN SHREE KRANTIVEER SANGOLI RAYANNA CO-OPERATIVE SOCIETY LIMITED Vs. NANA DHONDIBA DESAI
June 20, 2018
ANAND BASAVANTRAY SASNOOR Vs. SHOBHA W/O ANAND SASNOOR
February 23, 2018
ANAND KRIPALU Vs. N JANARDHAN RAO MAGAR
December 14, 2018
ANAND RATHI AND OTHERS Vs. THE STATE OF KARNATAKA BANASHANKARI POLICE STATION
May 29, 2018
ANAND S/O CHANDRAKANTH UPLAON Vs. REVAPPA
January 30, 2018
ANANDA NAIKA Vs. STATE OF KARNATAKA
June 30, 2018
ANANDA REDDY Vs. STATE OF KARNATAKA BY SRINIVASPURA POLICE
July 11, 2018
ANANDA T. Vs. THE STATE OF KARNATAKA
September 5, 2018
ANANDAGOUDA, S/O VEERANAGOUDA NEELAPPAGOUDAR Vs. THE STATE OF KARNATAKA
May 28, 2018
ANANDAPPA Vs. ASSISTANT COMMISSIONER
December 5, 2018
ANANDRAJU H K S/O LATE KEMPAYYA Vs. STATE OF KARNATAKA, REPRESENTED BY ITS PRINCIPAL SECRETARY
January 17, 2018
ANANTH KUMAR Vs. KEMPA RAJU AND ANOTHER
April 9, 2018
ANANTH KUMAR S C Vs. BASAMMA @ BINDU
October 11, 2018
ANANTHAPADMANABHA Vs. MANAGEMENT OF HIMALAYA DRUG COMPANY
February 28, 2018
ANANYA R SHETTY Vs. STATE OF KARNATAKA
November 9, 2018
ANAPPA Vs. ORIENTAL INSURANCE COMPANY LTD
June 13, 2018
ANASUYA Vs. STATE OF KARNATAKA
July 26, 2018
ANASUYA W/O SHIVAJI KARIMUDAKANNAVAR Vs. SHIVAJI S/O MALLAPPA KARIMUDAKANNAVAR
March 16, 2018
ANAVEERAIAH Vs. RIYAZULLAH KHAN
February 19, 2018
ANGADI PARVATHAMMA Vs. STATE OF KARNATAKA
November 15, 2018
ANIL Vs. STATE BY POLICE INSPECTOR, KESHWAPUR POLICE STATION
August 27, 2018
ANIL BALAGAR @ ANIL S/O BASANNA BALAGAR Vs. STATE OF KARNATAKA
August 1, 2018
ANIL KUMAR Vs. M S PRAKASH
November 23, 2018
ANIL KUMAR Vs. STATE OF KARNATAKA
November 28, 2018
ANIL KUMAR NAIK Vs. STATE OF KARNATAKA BY DAVANGERE WOMEN POLICE DAVANGERE
January 29, 2018
ANIRUDDHA SAUNDATTIKAR, S/O ARUN SAUNDATTIKAR Vs. STATE OF KARNATAKA
August 6, 2018
ANITA D/O SHANKAR JOSHI Vs. STATE OF KARNATAKALABIC
November 15, 2018
ANITA SHIVANAND WALI Vs. STATE OF KARNATAKA
January 4, 2018
ANITHA DEV Vs. SUSHEELA BAI
August 6, 2018
ANJALI CHUGH, W/O ANKIT CHUGH Vs. STATE OF KARNATAKA
December 17, 2018
ANJAMMA Vs. STATE
November 30, 2018
ANJANA AGENCIES, PARTNERSHIP FIRM, BENGALURU AND OTHERS Vs. CANARA BANK, BENGALURU
April 5, 2018
ANJANA RAJSHEKAR KALAL Vs. COMMISSIONER,DEPARTMENT OF FOOD AND CIVIL SUPPLIES
February 21, 2018
ANJANA W/O LATE SATISH KULKARNI Vs. NISHA SHANKARLAL BHAGAT
December 5, 2018
ANJANABI W/O GOPAL ARAKASALI Vs. KRISHNA S/O MUKUNDAPPA ARAKASALI
January 4, 2018
ANKUR GUPTA Vs. UNION OF INDIA
September 4, 2018
ANKUR GUPTA S/O KRISHNA KANT Vs. CENTRAL ADOPTION AND RESOURCES AGENCY
June 19, 2018
ANKUSH S/O BHEEMSHA ATNOORU Vs. STATE BY AFZALPUR POLICE STATION
August 14, 2018
ANKUSH S/O SURESH PAWAR Vs. DIVISIONAL CONTROLLER, M S R T C , SOLAPUR DIVISIO
April 6, 2018
ANNAPOORNAKAR Vs. HEMALATHA
January 16, 2018
ANNAPPA Vs. STATE OF KARNATAKA
January 30, 2018
ANNAPPA Vs. BABU GOVIND MALAVE
April 2, 2018
ANNAPPA Vs. STATE OF KARNATAKA
June 30, 2018
ANNAPPA @ MANJUNATHA Vs. STATE
March 26, 2018
ANNAPPA S/O ADIVEPPA HANDIGUND Vs. SURESH S/O NARAYAN DESHPANDE
February 20, 2018
ANNAPPA S/O SHIVAPPA HALIJOLE Vs. STATE OF KARNATAKA
July 4, 2018
ANNAPURNA Vs. MANAGING DIRECTOR CHAMUNDESHWARI
January 8, 2018
ANNAPURNAMMA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD
February 15, 2018
ANNARAO BY LRS Vs. SPL LAND ACQUISITION OFFICER
March 22, 2018
ANNASAHEB MALAGONDA PATIL Vs. SANJAY DANACHAND GHODAWAT
December 7, 2018
ANSAR PASHA Vs. STATE OF KARNATAKA K R SAGAR POLICE STATION
July 7, 2018
ANTHONY INFANT RAJ Vs. STATE OF KARNATAKA, BY VARTHUR POLICE
December 11, 2018
ANUGRAHA BUILDERS & DEVELOPERS Vs. STATE OF KARNATAKA
November 29, 2018
ANUPAMA W/O SHIVAKUMAR @ MURAGESH Vs. SHIVAKUMAR @ MURUGESH
March 21, 2018
ANURADHA D/O RAMACHANDRA BALIGA Vs. STATE OF KARNATAKA
February 20, 2018
ANUSHA N Vs. UNION OF INDIA BY MINISTRY OF LAW AND JUSTICE
November 20, 2018
ANUSHA. G. Vs. BANGALORE UNIVERSITY JNANA BHARATHI AND OTHERS
April 9, 2018
ANWAR JAHAN ANSARI Vs. S T BUILDERS
November 28, 2018
APPAJI NAGAPPA Vs. STATE OF KARNATAKA PRESENTED BY ITS STATE PUBLIC PROSECUTOR
October 12, 2018
APPASAHAB S/O MALLAPPA HIDAKAL Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA DHARWAD
October 22, 2018
APPLE INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
December 7, 2018
APR CONSTRUCTIONS LTD Vs. UNION OF INDIA REP BY CHIEF ADMINISTRATIVE OFFICER (CONST ) SOUTH WESTERN RAILWAY
August 23, 2018
APSAR Vs. STATE OF KARNATAKA
October 30, 2018
APSAR PASHA S/O LATE BASHU SAB Vs. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT
March 20, 2018
ARAKKANETIL OMEN IYPE Vs. STATE OF KARNATAKA REVENUE DEPARTMENT
February 20, 2018
ARATHA MANDALS NATHAJIRAO G HALGEKAR Vs. STATE OF KARNATAKA
June 20, 2018
ARAVIND Vs. BASAPPA YALLAPPA TADASAD
January 24, 2018
ARAVIND Vs. PAKEERAIAH SANGAIAH ALAKERI AND OTHER
September 11, 2018
ARAVIND S Vs. THE RAJIV GANDHI UNIVERSITY
February 6, 2018
ARAVIND S/O SURESH HIPPARGI Vs. STATE OF KARNATAKA
March 19, 2018
ARAVINDA KAMATH PUTTUR Vs. HON BLE CHIEF JUSTICE, HIGH COURT OF KARNATAKA
September 4, 2018
ARAVINDA SHETTY Vs. DEPUTY COMMISSIONER, RAJATADHRI, MANIPAL
October 11, 2018
ARCHANA Vs. THE STATE OF KARNATAKA
June 21, 2018
ARCHDIOCESE OF BANGALORE A PUBLIC RELIGIOUS CHARITABLE TRUST Vs. G V ASHWATHNARAYANA
August 8, 2018
ARCHI-TECHNICS Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T.
August 8, 2018
ARJUN BASAPPA BADIGER Vs. STATE OF KARNATAKA
January 16, 2018
ARJUN YALLAPPA GHASTI Vs. STATE OF KARNATAKA
October 12, 2018
ARPITA Vs. STATE OF KARNATAKA
December 3, 2018
ARUL S/O SAMIKANNU Vs. STATE BY KYTASANDRA POLICE TUMKUR DISTRICT
December 7, 2018
ARUMUGHAM Vs. HARI KUMAR
August 3, 2018
ARUN Vs. STATE OF KARNATAKA
June 22, 2018
ARUN KUMAR L Vs. BUNTY K MEHTA
March 1, 2018
ARUN KUMAR R G AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
June 25, 2018
ARUNA Vs. DIVISIONAL MANAGER/DIVISION CONTROLLER
April 20, 2018
ARUNA @ GUNDA AND OTHERS Vs. STATE OF KARNATAKA
September 4, 2018
ARUNKUMAR Vs. RUKMANI BAI TALKAR
October 16, 2018
ARUNODAYA SHETTY @ ARUN SHETTY (37 YEARS) S/O SIDDAYYA SHETTY Vs. AMEENA BHAVI MUKTHUM SAHEB
January 23, 2018
ASEENA BANU Vs. N BASAVARAJAPPA
March 22, 2018
ASGAR ALI Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
December 20, 2018
ASGHAR ALI S/O ABDUL JALEEL SAB Vs. STATE BY REGIONAL TRANSPORT OFFICER
August 20, 2018
ASHA NARAYAN UCHIL Vs. PRAKASH KUMAR UCHIL
August 6, 2018
ASHA TM Vs. PRINCIPAL S E A COLLEGE OF ENGINEERING AND TECHNOLOGY
December 3, 2018
ASHABI W/O DAVAL PALLAR Vs. IRANAGOUDA
November 30, 2018
ASHAIMA KHAN ANJUM Vs. KARNATAKA EXAMINATIONS AUTHORITY AND OTHERS
September 14, 2018
ASHOK Vs. STATE OF KARNATAKA
January 16, 2018
ASHOK Vs. STATE OF KARNATAKA BY HEBBAGODI POLICE STATION
May 16, 2018
ASHOK @ NINGAPPA Vs. STATE OF KARNATAKA
February 8, 2018
ASHOK AND OTHERS Vs. STATE OF KARNATAKA BY CHIKKAJALA POLICE STATION BENGALURU AND ANOTHER
January 3, 2018
ASHOK BILAGUNDI S/O CHANDRAKANT Vs. STATE OF KARNATAKA
February 23, 2018
ASHOK ERRAPA PANGI AND ORS. Vs. STATE BY JC NAGAR POLICE STATION
January 22, 2018
ASHOK HANAMANTAGOUDA NAIKAR Vs. KRISHNAPPAGOUDA TIPPANAGOUDA NAIKAR
December 14, 2018
ASHOK KHENY Vs. T J ABRAHAM
April 2, 2018
ASHOK KUMAR Vs. STATE OF KARNATAKA REP BY SUBRAMANYA NAGARA
January 17, 2018
ASHOK KUMAR SINHA Vs. UNION OF INDIA
October 22, 2018
ASHOK R JAIN S/O M RIKAB JAIN Vs. STATE OF KARNATAKA
March 6, 2018
ASHOK S/O SHEELAVANTAPPA INDI Vs. RAMCHANDRA
January 12, 2018
ASHOKA N T Vs. MANAGING DIRECTOR
February 15, 2018
ASHPAQ Vs. STATE OF KARNATAKA
May 29, 2018
ASHRAFF Vs. STATE OF KARNATAKA
October 29, 2018
ASHVINI Vs. SRIKANT S/O NAGESHRAO MALADKAR
December 15, 2018
ASHWAQ PASHA S/O MUNAWAR PASHA Vs. STATE OF KARNATAKA
June 18, 2018
ASHWATH Vs. STATE OF KARNATAKA
January 5, 2018
ASHWATH S/O LAKSHMANA Vs. STATE OF KARNATAKA
August 20, 2018
ASHWATHA REDDY S/O LATE HANUMANTHARAYAPPA Vs. DEPUTY COMMISSIONER, CHIKKABALLAPUR DISTRICT
December 10, 2018
ASHWATHAIAH Vs. ARASAMMA
December 7, 2018
ASHWATHAIAH @ ASHWATH Vs. STATE OF KARNATAKA
March 21, 2018
ASHWINI D SHETTY Vs. MAHABALA SHETTY
November 29, 2018
ASHWINI W/O A GANGABYREGOWDA Vs. IDBI BANK LIMITED REPRESENTED BY ITS ASSISTANT GENERAL MANAGER
March 12, 2018
ASIF Vs. THE STATE OF KARNATAKA AND OTHERS
August 7, 2018
ASIF ALI SHAIKH HUSSAIN Vs. STATE OF KARNATAKA
December 12, 2018
ASIF IQBAL Vs. THE STATE OF KARNATAKA AND OTHERS
June 25, 2018
ASIFA SULTANAHAFEEZ Vs. STATE
December 11, 2018
ASIM IBRAHIM Vs. SPECIAL LAND ACQUISITION, UPPER THUNGA PROJECT
May 30, 2018
ASIM SHARIFF S/O LATE ANWAR SHARIFF Vs. NATIONAL INVESTIGATION AGENCY
November 22, 2018
ASIYA AZEEZ W/O A R ABDUL AZEEZ Vs. STATE BY PULIKESHINAGAR POLICE STATION
March 21, 2018
ASLAM KHAN Vs. AMANULLA KHAN
January 5, 2018
ASSISTANT COMMISSIONER CHIKKABALLAPURA SUB DIVISION CHIKKABALLAPURA Vs. KRISHNAPPA S
November 9, 2018
ASSISTANT COMMISSIONER MUZARAI DEPARTMENT PODIUM BLOCK Vs. C R SHAMANNA
August 13, 2018
ASSISTANT COMMISSIONER OF INCOME TAX Vs. EPSON INDIA PVT LTD
January 9, 2018
ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS Vs. CHANNAIAH
February 1, 2018
ASST MANAGER ORIENTAL INSURANCE CO , LTD Vs. RAMAIAH
April 2, 2018
ASST PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. JANA SANGHATAN TRUST
April 3, 2018
ASTHA CONSTRUCTIONS Vs. L G RAMAKRISHNAIAH
March 2, 2018
ASWATHAMMA Vs. NAGAMMA
December 20, 2018
ATHAULLA Vs. STATE OF KARNATAKA
November 9, 2018
ATHAULLA KHANGARAGE Vs. C SAMUEL EDWINMYSURU
December 3, 2018
ATHIJAMMA MOTHER OF MAMU BEARY Vs. S MAHESHWARI W/O S SHARAVAN
December 11, 2018
ATMARAM S/O HARICHANDRA DONGARE Vs. PRITAMASINGH S/O HARNAMSINGH
March 19, 2018
ATRIA CONVERGENCE TECHNOLOGIES PVT LTD Vs. UNION OF INDIA MINISTRY OF CONSUMER AFFAIRS
November 9, 2018
AUGUSTIN PROMOD KUMAR S/O N SAMUAL ARKERA KHURD Vs. SUNITHA W/O AUGUSTIN PRAMOD KUMAR
March 14, 2018
AUTOMOTIVE AXLES LTD Vs. N SANDESHKUMAR
May 29, 2018
AVINASH S/O RAMACHANDRA Vs. STATE OF KARNATAKA
November 19, 2018
AVINASHA K @ AVINASH K Vs. STATE OF KARNATAKA
October 4, 2018
AXIS FORTIFICATION PVT LTD Vs. COMM , REGIONAL PROVIDENT FUND
February 28, 2018
AYOUB BEIG S/O SAFIULLA BEIG Vs. MOHAMMED UBED S/O M JAFFER
August 9, 2018
AYUB KHAN AND OTHERS Vs. THE STATE OF KARNATAKA
May 28, 2018
AYUB KHAN S/O LATE MOHAMMED HUSSAIN Vs. STATE BY NANJANGUD TOWN POLICE NANJANGUD TALUK MYSORE DISTRICT
May 29, 2018
AZAM AND OTHER Vs. THE STATE
October 25, 2018
AZEEZ MOHAMMEDKAR Vs. ARTHUR R W TOWT
January 3, 2018
AZGHAR SHARIEFF S/O PEER SHARIEF Vs. STATE OF KARNATAKA
July 26, 2018
AZMATHULLA Vs. SUBHAN
November 19, 2018
B Vs. THE STATE OF KARNATAKA DEPARTMENT OF ENERGY MULTI
October 22, 2018
B A SRINIVASAN S/O B V ANANTHARAMAIAH Vs. STATION HOUSE OFFICER C B I/A C B/BANGALORE
August 8, 2018
B ABDUL MAJEED AND ANOTHER Vs. STATE OF KARNATAKA
May 28, 2018
B BASAPPA Vs. STATE OF KARNATAKA
November 23, 2018
B BASAVALINGAPPA Vs. H PARVATHAMMA
April 13, 2018
B BHOGANANJAPPA S/O LATE DODA BHOGAPPA Vs. STATE
August 23, 2018
B C DHANANJAYA @ JAYAKAR Vs. STATE OF KARNATAKA
January 12, 2018
B DINESH MALLYA S/O LATE BHUJANGA MALLYA Vs. ASSISTANT EXECUTIVE ENGINEER (E) MANGALORE ELECTRICITY SUPPLY COMPANY KARKALLA SUB-DIVISION KARKALA
July 19, 2018
B G KIRAN S/O LATE GOPAL Vs. STATE OF KARNATAKA
July 20, 2018
B GOPALAKRISHNA Vs. ABDUL AZEEZ
February 21, 2018
B H MOHAMMED KHAN Vs. NARASAMMA
April 19, 2018
B HANUMANTHAPPA Vs. AUTHORIZED OFFICER AND ASSISTANT COMMISSIONER
July 2, 2018
B J SATISH, S/O B J SRIPAD RAO Vs. DEPUTY COMMISSIONER
April 16, 2018
B JAGADEESHA @ JAGGA Vs. STATE OF KARNATAKA
June 7, 2018
B K BIDARI Vs. DIVISIONAL CONTROLLER, K S R T C
March 21, 2018
B K CHANDRASHEKAR S/O A KRISHNA MURTHY Vs. B C ARUN KUMAR S/O B K CHANDRASHEKAR
February 27, 2018
B K HARISH Vs. NAGARAJ
November 28, 2018
B K KEREKODAPPA Vs. K THIPPERUDRAPPA
October 11, 2018
B K SRINIVASA S/O KOTE RANGAIAH Vs. G S SHIVASWAMY S/O G K SHIVARUDRAIAH
February 20, 2018
B L GEETHA Vs. STATE OF KARNATAKA
September 19, 2018
B L KASHYAP & SONS LTD Vs. JOINT COMMISSIONER
April 3, 2018
B L UDAYKUMAR Vs. STATE OF KARNATAKA BY POLICE OF KUSHALNAGAR POLICE STATION
July 23, 2018
B M DEVARAJAPPAKAR Vs. S GAYATHRI
January 18, 2018
B M KUMARA S/O LATE MANJASHETTY Vs. ROOPA K R W/O LATE MANJASHETTY
February 12, 2018
B M NANJE GOWDA Vs. K JIJA BAI
January 10, 2018
B M RAVI Vs. KARAN KUMAR
November 20, 2018
B M VENKATALAKSHMAMMA W/O LATE G C NARASAIAH Vs. P M GOPI S/O LATE MYLARAIAH
September 6, 2018
B M VENUGOPAL REDDY Vs. KRISTAL OLIVINE RESIDENTS WELFARE ASSOCIATIONLABIC
December 6, 2018
B MAHABOOB SUBANKAR Vs. MANAGING DIRECTOR KSSIDC LIMITED
February 2, 2018
B MALIGAMMACORPORATION Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATIONMALLIGAMMA
December 28, 2018
B MALLIKARJUN REDDY Vs. TILE ITALIA MOSAICS PVT LTD
October 9, 2018
B N ANITHA Vs. GOVERNMENT OF KARNATAKA THROUGH ITS SECRETARY
January 23, 2018
B N CHANDRASHEKAR Vs. PREM KUMAR AND ANOTHER
May 29, 2018
B N SUDHEER Vs. SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTTELLIGENCE
February 23, 2018
B N VASUDEVA REDDY Vs. R V DESHPANDE
September 5, 2018
B N VENKATAMURTHY Vs. STATE OF KARNATAKA
December 5, 2018
B NARAYANASWAMY Vs. STATE OF KARNATAKA
March 6, 2018
B P MAHESH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
January 8, 2018
B P NIRMAL W/O LATE NARASIMHAPPAKAR Vs. D ASHOK KUMAR S/O D LAKSHMI NARAYANA
January 4, 2018
B P SRINIVAS RAJU Vs. INDIAN BANK
September 28, 2018
B P SUNDARESHA @ CHANU S/O PUTTASWAMY Vs. STATE OF KARNATAKA BY MALLANDUR POLICE STATION CHI
June 1, 2018
B PADMAVATHI Vs. STATE OF KARNATAKA REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY
August 23, 2018
B R ARUNKUMAR Vs. STATE OF KARNATAKA
September 26, 2018
B R CHANDRAPPA, S/O LATE SIDDAPPA Vs. NAGARAJ, S/O RUDRAPPA
March 28, 2018
B R GANAPATHI SINGH Vs. STATE OF KARNATAKA
November 16, 2018
B R MANU @ MANOJ S/O LATE RAJU Vs. STATE OF KARNATAKA BY SUNTICOPPA POLICE STATION
April 20, 2018
B R NAGARAJA Vs. STATE OF KARNATAKA TIPTUR TOWN POLICE STATION
July 25, 2018
B R RAMACHANDRA S/O LATE RAMEGOWDA Vs. STATE BY MANDYA RURAL POLICE
August 13, 2018
B R VENKATESH S/O RAMABHATRU Vs. MALLIKA ARECANUTS (PVT) LTD
March 28, 2018
B RAJASHEKAR, S/O S BHADRAIAH Vs. A S ASHA, WIFE OF A R NARAYANA
December 20, 2018
B RAJE GOWDA S/O BASAVE GOWDA Vs. N SHIVAPRAKASH S/O LATE NAGAPPA
November 5, 2018
B RAMACHANDRA CHODARY Vs. FATIMA BEE
November 28, 2018
B RAMACHANDRA REDDY Vs. B MUNIREDDY
April 2, 2018
B S ASWATHAPPA Vs. CHAIRMAN, LAND TRIBUNAL, BANGALORE SOUTH TALUK
January 4, 2018
B S CHANDRASHEKAR Vs. HIND HIGH VACUUM CO PVT LTD , REP BY ITS MANAGING
May 28, 2018
B S DEVARAJU Vs. STATE OF KARNATAKA DEPARTMENT OF AGRICULTURAL MARKETING
July 19, 2018
B S GURUSWAMY S/O SHIVA BASAVAPPA Vs. KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED
March 14, 2018
B S HANUMANTHE GOWDA Vs. STATE OF KARNATAKA
September 18, 2018
B S HARISH Vs. STATE OF KARNATAKA
January 31, 2018
B S NANDA KUMAR SINGH @ NANDA SINGH Vs. STATE REPRESENTED BY SUPERINTENDENT OF POLICE
October 1, 2018
B S PUTTARAJU SON OF SHIVANNA Vs. STATE OF KARNATAKA
October 1, 2018
B S YASHAVANTH KUMAR Vs. STATE OF KARNATAKA AND OTHERS
November 2, 2018
B SHAMANNA Vs. SUNITHA L
February 8, 2018
B SNEHA D/O BABU Vs. HARSHITHA D/O SRINIVAS
March 13, 2018
B SRINIVAS, S/O B BYRAPPA Vs. B S HEGDE
September 27, 2018
B T KRISHNE GOWDA Vs. SPECIAL LAND ACQUISITION OFFICER
August 9, 2018
B T SUBODH Vs. B T SRINIVAS
August 21, 2018
B T VISHWANATH Vs. LAKSHMINARASIMHA SW-AMY CHARITIES, BANGALORE, AND ANOTHER
February 14, 2018
B V BASAVARAJ Vs. K L KUMARASWAMY
March 14, 2018
B V CHIDAMBAR BHAT, S/O LATE VENKATESHA BHAT Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD , REP
March 1, 2018
B V V SANGHAS Vs. STATE OF KARNATAKA
June 13, 2018
B V V SANGHAS P M NADAGOUDA MEMORIAL DENTAL COLLEGE AND HOSPITAL Vs. STATE OF KARNATAKA
June 20, 2018
B VASUDEVA RAO Vs. K UDAYA
February 21, 2018
B VIJAY KUMAR S/O C BENJAMIN Vs. SHEELA W/O S S KUMAR
August 29, 2018
B Y YOGISHWARAPPA Vs. A MUNISWAMY
December 4, 2018
B Z ZAMEER AHMED KHAN Vs. STATE OF KARNATAKA
May 7, 2018
B. ABDUL MAJEED AND ANOTHER Vs. THE STATE OF KARNATAKA
May 28, 2018
B. C. RAVINDRA Vs. MANAGING DIRECTOR
January 2, 2018
B. GANGADHARAIAH Vs. STATE OF KARNATAKA
November 29, 2018
B. JAYALAKSHMI Vs. SRI. DHANASHAKARAN AND OTHERS
August 29, 2018
B. SRIDARASWAMY AND OTHERS Vs. M.D. NAYANASHREE AND OTHERS
January 9, 2018
B. VASUDEVA RAO AND ORS. Vs. C. NAGARAJ AND ORS.
January 22, 2018
B.A.RAVISHANKAR Vs. STATE
December 18, 2018
B.C. VIJAYAKUMAR Vs. B.S. BHARATH AND OTHERS
April 9, 2018
B.L. SUJATHA Vs. THE SECRETARY WOMEN AND CHILD DEVELOPMENT DEPARTMENT AND OTHERS
May 29, 2018
B.M. FAROOKH S/O LATE HAJI AHAMED BAVA Vs. M/S. GODREJ PROPERTIES LIMITED
April 19, 2018
B.N. VENUGOPAL Vs. A. DHARMALINGAM
June 5, 2018
B.N.V.SUDHEER Vs. A.C.CHETAK
February 12, 2018
B.R. JAYAPADMA Vs. H.R. VEERESH KUMAR AND OTHERS
April 19, 2018
B.SURYA PRAKASH Vs. THE STATE OF KARNATAKA
March 20, 2018
BABA SAHEB DR B R AMBEDKAR Vs. STATE OF KARNATAKA
September 20, 2018
BABAJAN S/O HASHIMSAB MAKANDAR Vs. STATE OF KARNATAKA BY MUDALGI CIRCLE POLICE
March 7, 2018
BABASAB KUTBUDDIN NADAF Vs. STATE OF KARNATAKA
April 26, 2018
BABU KEDARI LALGE Vs. STATE OF KARNATAKA BY ITS STATE PUBLIC PROSECUTOR
September 4, 2018
BABU NAYAK Vs. DELHI GUJARATH FLEET CARRIER PRIVATE LIMITED
March 13, 2018
BABU RAO B. S/O B. MALLOJI RAO Vs. STATE OF KARNATAKA AND ANOTHERS
February 21, 2018
BABU REDDY Vs. SMT. ARUNA AND OTHERS
September 3, 2018
BABU V Vs. STATE OF KARNATAKA
June 11, 2018
BABU, S/O LATE SHIVARAM Vs. NANJARAJA, S/O T MARISHAMAIAH
April 9, 2018
BABULAL S/O GAPURSAB Vs. STATE
November 28, 2018
BABURAO YALLAPPA PATIL Vs. PRAKASH ANANT CHAUGULE
April 3, 2018
BADAGI DURGAPPA @ BADAGI RANGAPPA, S/O BADAGI DURG Vs. STATE BY PAVAGADA POLICE STATION
April 26, 2018
BAJAJ ALIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SHOBHA W/O BHALCHANDRA TUBACHI
July 19, 2018
BAJAJ ALLAINZ GENERAL INSURANCE COMPANY LTD Vs. SYED AMJAD PASHA S/O LATE ABDUL LATEEF
December 5, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. B C CHANDREGOWDA
April 9, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SAVITHRAMMA W/O LATE KUNTA URKUNDAPPA
April 11, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. LAKSHMAMMA W/O LATE RANGAPPA
June 14, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. POMPAPATHI @ POMPANNA S/O CHINTHAPPA
September 6, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HASEENA BEGUM
November 19, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. P. PRASANNA AND OTHERS
July 11, 2018
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SRI. VENKATESH HANAMANTHSA ATHANI & ORS.
July 4, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. M LAKSHMI W/O M VENKATESH
February 12, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. K NAVEEN KUMAR
November 28, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED, BANGALORE Vs. SRI. B.V. SUDHARSHAN AND OTHERS
January 16, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. B C NAGARAJAPPA S/O SANNACHIKKAPPA
March 2, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. NARASIMHAIAH
March 23, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. NINGAVVA
August 16, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. M K MURALIDHAR @ MURALI
November 29, 2018
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. PUSHPA W/O LATE PURUSHOTHAMA AND ANOTHERS
June 22, 2018
BAJAJ ALLIANZ GENERAL INSURANCE, BANGALORE Vs. MUTHYALAMMA AND OTHERS
April 11, 2018
BAJAJ ALLIANZ GENRAL INSURANCE CO LTD Vs. MEER AHMED HUSSAIN
April 13, 2018
BAKKAPPA Vs. DHARAMARAJ
April 3, 2018
BALA NAGAMMA Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRET
March 5, 2018
BALAJI Vs. STATE OF KARNATAKA
July 23, 2018
BALAJI EXIMS Vs. D V RAMESH
June 8, 2018
BALAMURUGAN @ KARIYA BALU Vs. STATE OF KARNATAKA
July 3, 2018
BALAPPA S/O GOVINDAPPA KURUBAR Vs. STATE OF KARNATAKA
July 11, 2018
BALARAJ @ BALU Vs. STATE OF KARNATAKA BY KAGGALIPURA POLICE STATION
September 15, 2018
BALASAHEB MAHADEV BHIVATE Vs. STATE OF KARNATAKA
November 20, 2018
BALASAHEB PATIL Vs. STATE OF KARNATAKA
June 26, 2018
BALEGARA DIVAKARA Vs. STATE
January 17, 2018
BALU JYOTI CHAMBAR @ MANE Vs. LAGAMANNA BIRASIDDA PUJARI
June 4, 2018
BAMDEV NAYAK Vs. AUTHORISED OFFICER STATE BANK OF INDIA STRESSED AS
March 13, 2018
BANDU GORTE Vs. MOHD IRFAN CHOUDARY
March 23, 2018
BANGALORE CITY COLLEGE OF DIPLOMA IN EDUCATION Vs. STATE OF KARNATAKA & ORS.
May 31, 2018
BANGALORE ELECTRICITY SUPPLY CO Vs. H R RUDRARADHYA S/O SRI RACHAPPA
June 8, 2018
BANGALORE INSTITUTE OF LEGAL STUDIES REPRESENTED BY ITS PRINCIPAL Vs. BAR COUNCIL OF INDIA REPRESENTED BY ITS SECRETARY
November 16, 2018
BANGALORE INTERNATIONAL AIRPORT LTD. Vs. THE INCOME TAX OFFICER
June 21, 2018
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY AND OTHERS
May 29, 2018
BANGALORE METROPOLITAN TRANSPORT CORPORATION AN OTHER Vs. SRI. TIRUPATHI AND OTHERS
September 3, 2018
BANGALORE SHIRT COMPANY PRIVATE LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY
June 28, 2018
BANGARU SHETTY Vs. STATE OF KARNATAKA
August 14, 2018
BANK OF MAHARASHTRA Vs. THE JOINT SECRETARY BANK OF MAHARASHTRA EMPLOYEES UNION
October 4, 2018
BANNAPPA S/O LATE SOMAPPA KAVALI Vs. MANJUANTH JRACHAPPA
December 5, 2018
BAPOOJI PATTIN SOUHARD SHANKARI NIYAMIT Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
October 10, 2018
BASAGONODAPPA S/O SHIVAPPA MATALI Vs. MALANAGOUDA S/O BASANAGOUDA PATIL
March 5, 2018
BASAMMA Vs. ABDUL
March 26, 2018
BASAMMA Vs. STATE OF KARNATAKA (THROUGH NARAYANAPURA POLICE ST
April 26, 2018
BASAMMA W/O LATE B T NAGARAJU Vs. MANAGING DIRECTOR, KSRTC
September 24, 2018
BASAMMA W/O VIRUPAKASHAPPA Vs. STATE OF KARNATAKA
March 13, 2018
BASANAGOUDA Vs. NWKRTC, BY ITS DIVISIONAL MANAGER, NWKRTC, DIVISION OFFICER, HAVERI
December 19, 2018
BASANNA S/O PEERAPPA SINCE DIED THROUGH HIS LRS Vs. SIDDAMMA D/O HUSENAPPA
April 10, 2018
BASANTH KUMAR SAHOO @ VIJAYKUMAR S/O ANADI CHARAN Vs. VINAY KUMAR C S/O CHIKKASWAMY
March 19, 2018
BASANTKUMAR Vs. SARDAR VEERANAGOUDA PATIL MAHILA VIDYAPEETH
May 29, 2018
BASAPPA Vs. SHREEKANT
January 29, 2018
BASAPPA Vs. STATE OF KARNATAKA
January 31, 2018
BASAPPA Vs. NAVEEN KUMAR
November 13, 2018
BASAPPA Vs. THE STATE OF KARNATAKA AND OTHERS
August 28, 2018
BASAPPA DEAD Vs. G THIPPESWAMY
September 28, 2018
BASAPPA S/O BASAVANNEPPA MAVINAKATTI Vs. TALUKA MEDICAL OFFICER DISTRICT F W OFFICE PREMISES
July 25, 2018
BASAPPA S/O BHEEMAPPA Vs. THE STATE OF KARNATAKA
January 16, 2018
BASAPPA S/O BHEEMAPPA Vs. YATEESHWARA
October 10, 2018
BASAPPA S/O GURUSIDDAPPA BAGEWADI Vs. MUTTANNA YALLAPPA BENNUR
October 26, 2018
BASAPPA S/O SHIVAPPA KAVADI Vs. MANAGING DIRECTOR N W K R T C CENTRAL OFFICE
March 22, 2018
BASAPPA S/O. BHIMAPPA GADAGI Vs. STATE OF KARNATAKA
June 26, 2018
BASAVANAGUDI CO-OPERATIVE SOCIETY LTD , BENGALURU Vs. N NATARAJ
April 23, 2018
BASAVANNEPPA S/O KALLAPPA PATIL Vs. CHANABASAPPA S/O NINGAPPA KUMBAR
February 7, 2018
BASAVANNI SATYAPPA KORAV Vs. BALAPPA KALLAPPA JADHAV
December 6, 2018
BASAVANTRAYA Vs. RACHAWWA
April 13, 2018
BASAVARADHYA K @ BASAVARAJARADHYA, S/O LATE KUMARADHYA Vs. N V HARPRASAD, S/O N S ULLASLTD
December 18, 2018
BASAVARAJ Vs. LATA
April 25, 2018
BASAVARAJ Vs. N W K R T C , REPT BY DIVISIONAL CONTROLLER
March 15, 2018
BASAVARAJ Vs. MANAGING DIRECTOR, PUNE MAHANAGAR PARIVAHAN MAHAMA
March 9, 2018
BASAVARAJ Vs. STATE OF KARNATAKA
March 6, 2018
BASAVARAJ Vs. ANNAPURNA
November 29, 2018
BASAVARAJ Vs. KALAKAYYA KURADAGIMATH
November 14, 2018
BASAVARAJ Vs. SMT. PRIYA AND OTHERS
March 13, 2018
BASAVARAJ @ RAJA @ CHARI Vs. THE STATE OF KARNATAKA
June 6, 2018
BASAVARAJ @ RAJU Vs. STATE OF KARNATAKA
December 21, 2018
BASAVARAJ K C Vs. STATE OF KARNATAKA
July 6, 2018
BASAVARAJ P Vs. DIRECTOR
February 21, 2018
BASAVARAJ S.C Vs. STATE OF KARNATAKA
October 23, 2018
BASAVARAJ S/O KALAKAYYA KURADAGIMATH Vs. STATE OF KARNATAKA
December 20, 2018
BASAVARAJ S/O MAREPPA Vs. STATE OF KARNATAKA
April 24, 2018
BASAVARAJ S/O NANDEPPA MANIBANAKAR Vs. STATE OF KARNATAKA AND OTHERS
March 16, 2018
BASAVARAJ S/O RUDRAPPA SHEELVANT Vs. STATE OF KARNATAKA
January 4, 2018
BASAVARAJ S/O SHIVAJI JADHAV Vs. MANAGING DIRECTOR, VRL LOGISTICS LTD
December 18, 2018
BASAVARAJA Vs. STAE OF KARNATAKA
August 1, 2018
BASAVARAJA @ GOOLI BASAVARAJA AND OTHERS Vs. K. SANNABASAVARAJA @ K. BASAIAH AND OTHERS
February 2, 2018
BASAVARAJA P B S/O LATE BASAVALINGAPPA Vs. G VEERANNA S/O VEERESHAPPA
March 8, 2018
BASAVARAJAGOUDA S/O HANAMANTAGOUDA POLICEPATIL Vs. KALAKANAGOUDA S/O HANAMANTHAGOUDA POLICE PATIL
November 15, 2018
BASAVARAJAIAH Vs. S. SATISH
April 27, 2018
BASAVARAJKAR Vs. STATE REPRESENTED BY HUNGUND POLICE STATION
January 23, 2018
BASAVARAJU @ PUTTASWAMY Vs. BASAVAIAH
December 15, 2018
BASAVARAJU G R Vs. NEW INDIA ASSURANCE CO
January 3, 2018
BASAVARAJU M U Vs. STATE OF KARNATAKA
February 6, 2018
BASAVARAJUKAR Vs. STATE OF KARNATAKA
February 6, 2018
BASAVARAJUKAR Vs. STATE BY KYATASANDRA POLICE STATION
January 5, 2018
BASAVEGOWDA Vs. STATE OF KARNATAKA
July 27, 2018
BASAVVA W/O DEVAPPA KUNDAGOL Vs. YALLAPPA S/O MALLAREPPA MIRAJKAR
January 17, 2018
BASAWANNAPPA S/O NAGANNA BILGUNDI Vs. STATE OF KARNATAKA
July 9, 2018
BASE SYSTEMS PVT. LTD. Vs. CAPITAL FIRST LTD.
June 4, 2018
BASE SYSTEMS PVT. LTD. A COMPANY INCORPORATED UNDER THE COMPANIES ACT Vs. CAPITAL FIRST LTD. NO.1
June 5, 2018
BASHEERUNNISA AND OTHER Vs. J.H. LAKSHMANA REDDY
September 18, 2018
BASHIR AHAMMED ABDUL Vs. DIVISIONAL CONTROLLER NORTH
April 9, 2018
BASHIR MULLA Vs. STATE OF KARNATAKA
March 9, 2018
BASSAIH HIREMATH S/O NURANDAYYA Vs. STATE THROUGH KODEKAL POLICE STATION
April 24, 2018
BASSAMMA W/O SURYAKANT @ SURESH Vs. SURYAKANTH S/O GULAB KUNJER
March 5, 2018
BASU BAGAVANT SAYANNAVAR AND ANOTHER Vs. THE STATE OF KARNATAKA
August 28, 2018
BATAGURKI & COMPANY Vs. NEELAPPA S/O FAKIRAPPA BATAGURKI
December 18, 2018
BAZME TOHID TANZEEM COMMITTEE Vs. CHIEF EXECUTIVE OFFICER KARNATAKA STATE BOARD OF AUQAF
November 14, 2018
BEERAPPA S/O HANUMAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
August 31, 2018
BEERU RAVAT AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
February 9, 2018
BEJOY SAMUEL S/O P S SAMUEL Vs. STATE OF KARNATAKA
August 16, 2018
BELAGAVI URBAN DEVELOPMENT AUTHORITY Vs. VEERANNA S/O BALASAHEB HOSUR
September 4, 2018
BELLAD BAGEWADI KRISHI SEVA SAHAKARI BANK LTD Vs. INCOME TAX OFFICER
February 21, 2018
BEML LIMITED Vs. N. SUKUMAR
September 6, 2018
BEN OKORO Vs. STATE OF KARNATAKA
January 18, 2018
BENGALURU URBAN , BENGALURU RURAL AND RAMANAGAR DISTRICT CO - OPERATIVE MILK PRODUCERS SOCIETIES UNION LTD . (BAMUL) Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND OTHERS
April 9, 2018
BENNEPPA S/O SIDDAPPA PUTTI Vs. STATE OF KARNATAKA
July 31, 2018
BHADRI @ VEERABHADRI Vs. STATE BY RURAL POLICE STATION
June 28, 2018
BHAGAPPA Vs. THE STATE OF KARNATAKA
January 16, 2018
BHAGAPPA Vs. MANAGING DIRECTOR NEKRTC DEPOT KALABURAGI
March 26, 2018
BHAGAWATHI INTERNATIONAL Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH, BELLARY ROAD
July 25, 2018
BHAGYA FISH SEED FARM Vs. THE STATE OF KARNATAKA
January 25, 2018
BHAGYAMMA Vs. K SOMASHEKAR
December 10, 2018
BHAGYARAJ S/O RAMESH POOJARI Vs. SECRETARY HOME AFFAIRS VIDHANA SOUDHA
October 26, 2018
BHALACHANDRA S/O DATTU YAMPALE Vs. BABU S/O DAWALAPPA HUSSAUIN KHAN
March 27, 2018
BHANU PRAKASH Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
July 23, 2018
BHARAT EARTH MOVERS LTD Vs. H N DHANAPAL
July 18, 2018
BHARAT PETROLEUM CORPORATION LIMITED Vs. V. SRINIVASA AND OTHER
April 27, 2018
BHARAT SAVANTH Vs. STATE OF KARNATAKA
June 28, 2018
BHARATESH Vs. STATE OF KARNATAKA
December 4, 2018
BHARATESH BALASAHEB KUPPANATTE Vs. NOORBABASAB PEERASO MANTOORKAR
February 9, 2018
BHARATH @ BACHAN AND OTHER Vs. THE STATE OF KARNATAKA
September 15, 2018
BHARATH A S , S/O SHIVAMURTHY Vs. STATE OF KARNATAKA
November 14, 2018
BHARATH CO Vs. ADDITIONAL REGISTRAR OF CO
April 11, 2018
BHARATH GOWDA Vs. THE STATE OF KARNATAKA
July 12, 2018
BHARATH H S Vs. STATE OF KARNATAKA
September 27, 2018
BHARATH KUMAR MEHTA Vs. STATE BY COTTONPET POLICE STATION
July 2, 2018
BHARATH N SHETTY Vs. VIKRAM POLYPACKS
September 4, 2018
BHARATH RAJ @ BHARATH KUMDEL Vs. STATE OF KARNATAKA
November 2, 2018
BHARATH SANCHAR NIGAM LIMITED Vs. AHMED SHARIEF ABDUL GAFFAR KAMANAGAR
March 9, 2018
BHARATHA @ DAALI @ WATER AND OTHERS Vs. STATE OF KARNATAKA
September 17, 2018
BHARATHI Vs. STATE OF KARNATAKA BY RAJAJINAGAR POLICE STATION BANGALORE CITY
July 23, 2018
BHARATHI Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
July 26, 2018
BHARATHMATHA COFFEE WORKS Vs. JAGANNATH S/O HANUMANTHARAJ
March 28, 2018
BHARATKUMAR S/O PRAVEENCHANDRA DAKHAN Vs. STATE OF KARNATAKA, REP BY POLICE SUB-INSPECTOR
December 19, 2018
BHARTIYA DOORSAMPARKA HAKHA DINAGOLI NAUKARA SANGH Vs. GENERAL MANAGER, B S N L DAKSHINA KANNADA TELECOM
May 28, 2018
BHASKAR Vs. STATE OF KARNATAKA
June 27, 2018
BHASKAR GOWDA Vs. PADMAPRABHA KUMAR Y @ P K JAIN
August 16, 2018
BHASKAR RAO Vs. DIVISIONAL CONTROLLER K S R T C
December 7, 2018
BHASKAR SHETTY Vs. SADANANDA SHETTY
April 12, 2018
BHAVANA W/O GOURAV DONGARE Vs. GOURAV S/O RAMESH DONGARE
April 13, 2018
BHAVANI ENTERPRISES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE
June 13, 2018
BHAVANISHANKAR Vs. STATE OF KARNATAKA
January 27, 2018
BHEEMA Vs. STATE OF KARNATAKA
December 12, 2018
BHEEMANNAGOUDA Vs. PAVADEPPA
April 17, 2018
BHEEMAPPA GURAPPA HEBBALLI S/O GURAPPA HEBBALLI Vs. STATE OF KARNATAKA BY PRINCIPAL SECRETARY
September 6, 2018
BHEEMARAYA MARIYAPPA Vs. STATE OF KARNATAKA
June 26, 2018
BHEEMARAYA S/O SIDDANNA TINABO Vs. MAKABUL AHMAD S/O GOUSE MAINODDIN
April 19, 2018
BHEEMASEN S/O Vs. RANGACHAR KATTI, SINCE DECEASED BY HIS LRS
August 6, 2018
BHIMANNA Vs. STATE OF KARNATAKA
February 1, 2018
BHIMANNA Vs. KASTURI
December 7, 2018
BHIMANNA S/O BASAPPA KARPOOR Vs. MALLAPPA S/O MANIKAPPA
March 6, 2018
BHIMAPPA Vs. THE STATE OF KARNATAKA
August 29, 2018
BHIMASHEN RAO @ BHIMASHANKAR Vs. STATE OF KARNATAKA
March 22, 2018
BHIMSHETTY SINCE DECEASED Vs. SPECIAL LAND ACQUISITION OFFICER
April 13, 2018
BHOJA ALIAS KIRAN Vs. STATE BY RURAL POLICE, CHIKKAMAGALORE, BY SPECIAL PUBLIC PROSECUTOR
January 24, 2018
BHORUKA GASES LIMITED Vs. TRINITY HEART FOUNDATION (PVT) LTD
January 23, 2018
BHUSHAN MALLIKKAR Vs. STATE OF KARNATAKA
February 9, 2018
BHUVANAJYOTHI EDUCATION TRUST (R) Vs. GRAM PANCHAYATH, SHIRTHADY, MANGALORE TALUK, DAKSHINA KANNADA DISTRICT AND OTHERS
February 15, 2018
BHUVANESHWARI @ REVAMMA W/O ASHOK TOTAD Vs. ASKOH S/O GURUPADAPPA TOTAD
March 28, 2018
BI BI JAAN AND ORS. Vs. THE STATE
January 22, 2018
BIDAR KISAN SHAKKAR KARKHANA LIMITED Vs. SOUTH INDIA CORPORATION LIMITED
February 28, 2018
BIDAR NIRMITI KENDRA NEAR BASAVESHWARA CIRCLE Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
August 7, 2018
BILAL @ DOODWALA S/O UMAR KHAN AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
June 21, 2018
BIMAL S/O KANTILAL MEHATA Vs. ASSISTANT COMMISSIONER AND LAND ACQUISTION OFFICER
September 10, 2018
BINOD TATER Vs. VEERABADRA
October 22, 2018
BL UDAYKUMAR AND OTHERS Vs. STATE OF KARNATAKA
July 23, 2018
BOMMA Vs. SHIVAKUMAR
December 18, 2018
BORAMMA @ LAKSHMI Vs. VENKATALAKSHMAMMA
February 6, 2018
BOREGOWDA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETIES
February 5, 2018
BRAMHALINGESHWARA INDUSTRIES, KANAJAR Vs. COMM DEPARTMENT OF MINES & GEOLOGY KHANIJA BHAVAN
March 23, 2018
BRANCH MANAGER Vs. RADHA L
July 12, 2018
BRANCH MANAGER Vs. TULASAWWA
April 10, 2018
BRANCH MANAGER Vs. BALAKRISHNA LACHAMAYYA NAIK AND ANOTHER
April 24, 2018
BRANCH MANAGER Vs. GUDAPPA
June 28, 2018
BRANCH MANAGER Vs. VIJAY & ORS.
September 18, 2018
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. KUM POOJA D/O SURESH
April 6, 2018
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SHIVANAND S/O SIDDAPPA HADIMANI
February 21, 2018
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ANKARAMAIAH
March 27, 2018
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. D SWALEHA S/O LATE DADAPEER
September 25, 2018
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. SAVITHA W/O MALLIKARJUN
March 16, 2018
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. K KUMAR
April 9, 2018
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD. Vs. SAGAR M.
November 23, 2018
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. PREMA; S V CHANDRASHEKARAMURTHY; S V SHIVAPRAKASH; CHIKKACHENNAVEERAPPA; M V SAROJAMMA; CHANNAKESHAVAMURTHY
July 4, 2018
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. M DEEPIKA DAUGHTER OF C MUNIKRISHNA
March 13, 2018
BRANCH MANAGER NEW INDIA INSURANCE CO LTD Vs. SUREKHA
November 27, 2018
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. A S VENKATESH S/O SRINIVAS
August 27, 2018
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. B MANJULA @ KAVITA KUMAR PATTANSHETTY
April 26, 2018
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. BHASKAR SINCE DECEASED
August 3, 2018
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. LAXMIBAYI
March 5, 2018
BRANCH MANAGER ROYAL SUNDRAM ALLIANCE INSURANCE COMPANY LIMITED Vs. K A ARPITHA
March 1, 2018
BRANCH MANAGER SHRIRAM GENERAL INSURANCE CO LTD Vs. SUDHA
April 11, 2018
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. NEELAVVA W/O NINGAPPA WALAD
January 23, 2018
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT JAYA NAIK AND OTHERS
September 19, 2018
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAMESH
November 22, 2018
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. PRABHU ALIAS PRABHURAO
March 12, 2018
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. DNYANDEVLABIC
September 26, 2018
BRANCH MANAGER, CHOLAMANDALAM, M S GIC LTD Vs. SUSHEELA K S W/O SUNDERESH
April 6, 2018
BRANCH MANAGER, ICICI LOMBARD GEN INSURANCE CO LTD Vs. BANDEPPA S/O JANBANNA
February 27, 2018
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO Vs. SOUMYA, W/O SHREEDHAR SHURPALI
April 6, 2018
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ABDUL REHAMAN
December 7, 2018
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. ASHWINI D
September 26, 2018
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. TANGEWWA
December 18, 2018
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. D K SURYA, S/O KUMARASWAMY
March 13, 2018
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. PARVATAMMA
October 25, 2018
BRANCH MANAGER, ORIENTAL INSURANCE CO LTDTHIMAPPA Vs. K T RAGHU, S/O K R THIMMAPPASHIVANNALTD
December 20, 2018
BRANCH MANAGER, PCA & RD BANK LTD , BELTHANGADY Vs. SURESH GANAPATHI DAS
February 27, 2018
BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. P.K. SOMAIAH AND OTHERS
April 17, 2018
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. NETRAMMA ALIAS NETRAVATI
September 27, 2018
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SHAMSHUNISA, W/O LATE MOHAMMAD RAFI
July 26, 2018
BRANCH MANAGER,NATIONAL INSURANCE CO LTD Vs. MALLAPPA
March 5, 2018
BRANCH MANAGER,NATIONAL INSURANCE CO LTD Vs. B THIPPESHA,
April 3, 2018
BRIGADE DREAMS BAR & RESTAURANT Vs. COMMISSIONER OF POLICE
November 23, 2018
BRIGADE GARDENS RESORT AND HOTEL PVT. LTD. Vs. HARISH KUMAR OBERAI
November 9, 2018
BRIGHT PACKAGING PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME
April 17, 2018
BRIGHT ROAD LOGISTICS PVT LTD Vs. COMMERCIAL TAX OFFICER
December 20, 2018
BRINBLE MARTINA W/O PRASAN STEEVAN BANGERA Vs. PRASAN STEEVEN BANGERA SON OF ULLAS BANGERA
April 24, 2018
BRUHAT BENGALURU MAHANAGARA PALIKE POWER CONTRACTORS ASSOCIATIONKAR Vs. EXECUTIVE ENGINEER
February 27, 2018
BUDUGA JANGAM PEDDA KHASIM @ KHAJANNA S/O RAMULU Vs. UNION OF INDIA
September 7, 2018
BUJANGAYYA CHANNAVEERASWAMY Vs. STATE OF KARNATAKA
October 26, 2018
BYRAJU S/O SIDDALINGE GOWDA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 25, 2018
BYRAVA H C S/O LATE CHANNAIAH Vs. MANAGER, INTERNAL INSURANCE FUND
April 6, 2018
BYRESHA S/O BORAPPAKAR Vs. STATE OF KARNATAKA
February 9, 2018
C A VICTOR RAJA S/O CHELLAMMA Vs. NAZMUNNISA W/O AHMAD SAHEB
December 6, 2018
C B ANAND Vs. SYED SAMIULLA
November 27, 2018
C BASAVARAJAIAH S/O LATE PUTTAIHA Vs. STATE OF KARNATAKA
April 19, 2018
C BHAGYAKAR Vs. POORNAPRAJNA HOUSE BUILDING CO-OPERATIVE SOCIETY LTD
January 11, 2018
C DODDABASAPPA S/O JADEPPA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION (MINISTRY OF LABOUR GOVERNMENT OF INDIA)
March 26, 2018
C GANGADHARA MURTHY S/O CHENNIGAPPA Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE M S BUILD
January 17, 2018
C J SHIVAKUMAR S/O LATE C R PUTTAJUNJAIAH Vs. MANAGING DIRECTOR, BMTC
February 16, 2018
C K BASAVARAJU Vs. MANAGING DIRECTOR K S R T C, CENTRAL OFFICE
June 1, 2018
C K RATHNA (ASHA) Vs. C G VINAY S/O GARUDARANGAIAH
December 20, 2018
C LALITHA Vs. RAMESH
December 7, 2018
C M IBRAHIM Vs. P AMIDIAS MATHEWS
November 20, 2018
C M POONACHA Vs. PYAREJAN
July 23, 2018
C MAHESH KUMAR Vs. BHAGYAVATHI NARAYAN
September 25, 2018
C N CHIKKACHANNAPPA Vs. MANAGING DIRECTOR KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
January 24, 2018
C NINGAMMA @ C LINGAMMA Vs. UNITED INDIA INS CO LTD
June 18, 2018
C P KUMAR Vs. STATE BY MUDIGERE EXCISE
December 13, 2018
C P NAVEEN KUMAR Vs. A M SURESH
June 8, 2018
C PRAKASH Vs. STATE OF KARNATAKA,REPRESENTED BY ITS SECRETARY
April 6, 2018
C PRAVEEN S/O SHANKARAPPA Vs. V PRAKASH S/O SUBBA RAO
January 3, 2018
C PREMRAJ Vs. C BABU
March 28, 2018
C RAGHUNATHAN Vs. HINDUSTAN AERONAUTICS LIMITED
October 3, 2018
C RAJA RAM Vs. TARABAI
October 5, 2018
C RAJU Vs. STATE OF KARNATAKA
November 30, 2018
C RAMESH S/O CHIKKANNA Vs. STATE OF KARNATAKA
June 5, 2018
C S BHAGYA W/O K C CHANDRU Vs. VIJAY @ VIJAYAMMA D/O MANCHI SIDDA PUTTALINGAIAH
March 2, 2018
C S MAHESH S/O LATE C M SIDDEGOWDA Vs. NAGAPRASAD SRINIVASAN
October 9, 2018
C S SUNDARESHA AND ANOTHER Vs. C S ANANTHALAKSHMI AND OTHERS
August 6, 2018
C SHIVALINGAIAH Vs. A ANAND RAO
September 20, 2018
C SHIVASHANKAR S/O P D CHANNAVEERAIAH Vs. SRIRAM GENERAL INSURANCE COMPANY LIMITED
October 25, 2018
C V KRISHNAMURTHY, S/O C M VENKATARAMANA SETTY Vs. STATE
November 14, 2018
C VENKATAPPA Vs. STATE OF KARNATAKA
April 11, 2018
C. BABU Vs. THE DIVISIONAL CONTROLLER
October 4, 2018
C. M. PRAKASH Vs. BRUHAT BANGALORE
March 2, 2018
C. NAGARAJA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
February 14, 2018
C.K. HAMSA Vs. STATE OF KARNATAKA
June 27, 2018
C.M. JOY Vs. THE STATE OF KARNATAKA
January 16, 2018
C.M. SURESH NANAIAH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 2, 2018
C.R. NAGEGOWDA Vs. B.K. YOGESH
May 2, 2018
C.T. MAHANTESH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
July 17, 2018
CANARA BANK Vs. STATE BY SAGAR POLICE STATION
August 1, 2018
CANARA BANK Vs. MURAJ ENTERPRISES A PARTNERSHIP FIRM
August 30, 2018
CAPT G R GOPINATH S/O G R IYENGAR Vs. SYNDICATE BANK INDUSTRIAL FINANCE BRANCH MANIPAL CENTRE
October 5, 2018
CAPTAIN AMITABH DEY Vs. M/S. AVIATORS AIR RESCUE PVT. LTD.
September 20, 2018
CARGOMAR Vs. UNION OF INDIA
February 6, 2018
CENTRAL BUREAU OF INVESTIGATION Vs. D V NARVEKAR MANAGER, BANK OF INDIA
January 24, 2018
CENTURY COMFORTS PVT LTD , REP BY ITS MANAGING DIRECTOR, K BALAKRISHNA SHENOY Vs. STATE OF KARNATAKA, REP BY PRINCIPAL SECRETARY TO GOVERNMENT, TOURISM
September 14, 2018
CHALUVAMMA, W/O LATE C T THIMMAPPAIAH Vs. C V RAMACHANDRA, S/O C T VENKATARAMAIAH
September 27, 2018
CHAMPU KUTTI @ KUTTI Vs. STATE OF KARNATAKA
October 3, 2018
CHAMUNDI MOTORS Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA
August 2, 2018
CHAND BASHA Vs. STATE OF KARNATAKA
December 13, 2018
CHANDAMARAN Vs. STATE OF KARNATAKA
January 13, 2018
CHANDAPPA Vs. STATE OF KARNATAKA
May 4, 2018
CHANDRA Vs. STATE
February 9, 2018
CHANDRA @ GORIPALYA CHANDRA Vs. STATE BY CHAMARAJPETE POLICE
February 9, 2018
CHANDRA REDDY Vs. SAROJAMMA
August 7, 2018
CHANDRA S/O DOLLEGOWDA Vs. STATE OF KARNATAKA
June 29, 2018
CHANDRAIAH, S/O PUTTAIAH Vs. STATE OF KARNATAKA BY BALUR POLICE, CHIKMAGALUR DISTRICT
May 15, 2018
CHANDRAKAN-HA SHETTY Vs. M/S. MANASA BUILDERS AND DEVELOPERS
December 20, 2018
CHANDRAKANTH M @ CHANDRAKANTH MADIVALAR Vs. STATE OF KARNATAKA BY JNANABHARATHI POLICE STATION, BENGALURU
December 28, 2018
CHANDRAKANTH PAWAR Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRET
March 6, 2018
CHANDRAKANTH S SHARMA Vs. STATE OF KARNATAKA BY HENNUR POLICE STATION
July 6, 2018
CHANDRAKANTH S/O GURUNATH REDDY DHANNURE Vs. RAMESH S/O VAIJANATH RAO BIRADAR
March 21, 2018
CHANDRAKANTH S/O SIDHOBA GAIKWAD Vs. KAMALA W/O BHIMRAO PANTAP
April 6, 2018
CHANDRAKANTHA Vs. DIVISIONAL CONTROLLER AND DISCIPLINARY AUTHORITY, KSRTC
January 4, 2018
CHANDRAKUMAR N L Vs. STATE OF KARNATAKA
November 22, 2018
CHANDRAMMA G, W/0 SRI NAGANNA Vs. THE CHAIRMAN
January 12, 2018
CHANDRAPPA Vs. SPECIAL LAND ACQUISITION OFFICER M & MIP
April 13, 2018
CHANDRAPPA Vs. MANAGER RELIANCE GENERAL INSURANCE COMPANY LIMITED
November 19, 2018
CHANDRAPPA AND ORS. Vs. THE STATE OF KARNATAKA
January 31, 2018
CHANDRAPPA AND OTHER Vs. STATE BY PSI
October 3, 2018
CHANDRAPPA M N Vs. N NAGARAJ
September 20, 2018
CHANDRAPPA S T S/O T MALLAPPA Vs. H S BASAVARAJAPPA S/O GANGADHARAPPA
June 5, 2018
CHANDRAPPA S/O KADAPPA Vs. STATE BY DAVANAGERE RURAL POLICE REPRESENTED BY STATE PUBLIC PROSECUTOR
June 18, 2018
CHANDRASEKHAR CHAVAN @ CHANDRASEKHAR Vs. K SAMPOORNA DEVI W/O CHANDRASEKHAR
April 20, 2018
CHANDRASHEAKAR S/O MUNIRATHANM Vs. STATE OF KARNATAKA
March 15, 2018
CHANDRASHEKAR Vs. LALITHAKUMAR
July 31, 2018
CHANDRASHEKAR @ CHANDRA NAIK S/O ANNU NAIK Vs. STATE OF KARNATAKA BY C P I , PUTTUR RURAL CIRCLE, UPPINANGADI, PUTTUR TALUK, D K DISTRICT
July 5, 2018
CHANDRASHEKAR N Vs. ROOPA L
July 2, 2018
CHANDRASHEKAR R. S/O RAMEGOWDA Vs. THE STATE OF KARNATAKA
February 5, 2018
CHANDRASHEKARA S/O BOMMEGOWDA Vs. VENKATESH S/O CHELUVASETTY
March 22, 2018
CHANDRASHEKARAPPA PUTTAPPA SINDUR AND OTHERS Vs. BASAVARAJ S/O GURUSHIDDAPPA SINDUR AND OTHERS
April 5, 2018
CHANDRASHEKHAR BASALINGAPPA SHIGIHALLI Vs. CONTRACT MANAGER, PATI-BEL J V
June 12, 2018
CHANDREGOWDA T Vs. STATE OF KARNATAKA
March 2, 2018
CHANDRU Vs. STATE OF KARNATAKA
November 15, 2018
CHANDRU S. Vs. STATE BY KTJ NAGARA POLICE
February 5, 2018
CHANNABASAPPA S/O BASAVANNEPPA YELIGAR Vs. SOMESHWAR DEVASTHAN JEERNODHAR SAMITI (TRUST)
February 26, 2018
CHANNABASAPPA S/O S SAGRE Vs. STATE OF KARNATAKA BY ITS REVENUE SECRETARY
September 5, 2018
CHANNABASAPPA, S/O DURUGAPPA Vs. STATE REP
November 2, 2018
CHANNABASAVAIAH Vs. BAJAJ ALLIANZ INSURANCE CO LTDLABIC
December 10, 2018
CHANNAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 31, 2018
CHANNAMMA WIFE OF NARASIMHA MURTHY Vs. K BADRE GOWDA SON OF DODDEERE GOWDA
March 7, 2018
CHANNAPPA Vs. T N EARAPPA
February 16, 2018
CHANNAPPA Vs. SHEETAPPA
June 8, 2018
CHANNEGOWDA, S/O. JOGIGOWDA Vs. STATE OF KARNATAKA
September 17, 2018
CHARAN KUMAR SC @ CHARAS (A Vs. STATE OF KARNATAKA
May 4, 2018
CHARANGOWDA B K S/O B M KADAIAH Vs. STATE OF KARNATAKALABIC
October 25, 2018
CHARISHMA HOTELS PVT LTD Vs. INCOME TAX OFFICER
March 27, 2018
CHAY @ SOMA @ RAJESH AND OTHERS Vs. STATE BY SALIGRAMA POLICE STATION
June 29, 2018
CHAY @ SOMA @ RAJESH S/O RAVI Vs. STATE OF KARNATAKA
July 25, 2018
CHAYA W/O VINAYAK KOSHTI Vs. NAVEEN S/O BALACHANDRA KOKKALAKI
March 12, 2018
CHENNAREDDY Vs. STATE OF KARNATAKA
August 30, 2018
CHENNI Vs. STAR TRANSPORT
February 16, 2018
CHETAN @ CHETHU @ PRAVEEN S/O LAKSHMAN BANGERA Vs. STATE OF KARNATAKA B. ULLALA POLICE STATION MANGALORE RURAL CIRCLE
January 29, 2018
CHETAN C SHETTY Vs. STATE OF KARNATAKA
January 10, 2018
CHETHAN Vs. STATE OF KARNATAKA
November 29, 2018
CHETHANA Vs. STATE OF KARNATAKA
June 1, 2018
CHIDAMBARA REDDY S/O RAMAKRISHNA REDDY Vs. STATE BY SADASHIVANAGAR POLICE STATION
January 23, 2018
CHIDANANDA Vs. SMT. KADEEJAMMA
April 13, 2018
CHIDANANDAPPA Vs. SHRI, MALLIKARJUNA, TEMPO SALES AND SERVICE
January 3, 2018
CHIDOZIE ANI @ SAMUAL @ PRINCE Vs. STATE OF KARNATAKA
October 16, 2018
CHIEF ENGINEER, KARNATAKA POWER TRANSMISSION CORPORATION LTD , TUMKUR AND OTHERS Vs. PAVITHRABAI
February 26, 2018
CHIEF ENGINEER, KRISHNA BHAGYA JALA NIGAM LTD. Vs. PAPAYYA
September 15, 2018
CHIEF MANAGER, POWER GRID CORPORATION OF INDIA LIMITED Vs. KRISHNAPPA
January 17, 2018
CHIEF MANAGER, POWER GRID CORPORATION OF INDIA LIMITED Vs. DEVARAJ
January 17, 2018
CHIEF SECRETARY GOVERNMENT OF KARNATAKA Vs. U N PADMANABHA RAO
October 10, 2018
CHIEF TRAFFIC MANAGER Vs. C. PUTTAIAH
June 11, 2018
CHIINNANNA S/O VALASALAIAH Vs. MANAGING DIRECTOR K S R T C
March 2, 2018
CHIKKADEVAIAH Vs. C A BORAIAH
December 19, 2018
CHIKKAIAH Vs. STATE OF KARNATAKA
March 3, 2018
CHIKKAMMA Vs. STATE OF KARNATAKA REPRESENTED BY ITS UNDER SECRETARY
August 13, 2018
CHIKKANNA S/O. HANUMANTHAPPA Vs. THE STATE OF KARNATAKA (THROUGH GANDHINAGAR P.S.) REP. BY ITS STATE PUBLIC PROSECUTOR
July 24, 2018
CHIKKANNACHARI Vs. PRINCIPAL SECRETARY DEPARTMENT OF PUBLIC WORKS DEPARTMENT
February 1, 2018
CHIKKAPPAIAH Vs. STATE BY CHINTAMANI RURAL POLICE
March 15, 2018
CHIKKARAMAIAH REDDY Vs. S R ANNAIAH REDDY
July 26, 2018
CHIKKARANGAIAH @ PUTTAIAH Vs. LAKSHMAMMA
January 25, 2018
CHIKKARANGAPPA S/O LATE RANGAPPA Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD
December 19, 2018
CHIKKATHAYAMMA, W/O MANCHANAIKA Vs. STATE OF KARNATAKA BY MESCOM VIGILANCE
March 6, 2018
CHIKKATHIMMAMMA @ GUNDAMMA, W/O SHIVANNA Vs. SHIVANNA S/O LATE NANJAPPA
April 25, 2018
CHIKKEGOWDA Vs. SWAMY S/O LATE KYATHARAIAH
September 27, 2018
CHINAMMA BASAPPA PATIL ARTS AND COMMERCE DEGREE Vs. FAKEERAPPA S/O HUSSAINAPPA MOOLIMANI
March 14, 2018
CHINNAPPA Vs. A M MAHESHA
July 19, 2018
CHINNAPPA. A, S/O ANNAIAHPPA AND OTHERS Vs. THE SECRETARY DEPARTMENT OF INDUSTRIES AND COMMERCE VIKASA SOUDHA AND OTHERS
June 11, 2018
CHINNAVENKATARAMANA @ VENKATARAVANA S/O VENKATRAYAPPA Vs. STATE OF KARNATAKA BY CHELUR POLICE
July 3, 2018
CHIRANJITH AJILA Vs. ARCHANA PROJECTS
August 9, 2018
CHIRANTH BHARADWAJ S/O K R RAGHUNATH Vs. GOVERNMENT OF KARNATAKA REPRESENTED BY DEPT OF YOUTH SERVICES & SPORTS
October 23, 2018
CHIRASHREE DAS GUPTA Vs. AMITABH DAS S/O LATE PUNYANAND DAS
August 21, 2018
CHITRA W/O LATE DATTAPPA KOTARE Vs. SYED MOHAMMED HUSSAIN S/O ASFAZ HUSSAIN
March 7, 2018
CHITRABAI,W/O RAJU Vs. RAMCHANDER
September 25, 2018
CHITRALEKHA Vs. STATE OF KARNATAKALABIC
October 30, 2018
CHITTURI DURGA RAO S/O LACHAYYA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
May 14, 2018
CHITTURI DURGARAO AND ANOTHER Vs. MADDUKOORI MANIKYAM
January 29, 2018
CHOLAMANDALAM GENERAL INSURANCE CO LTD Vs. SIDDAGANGAMMA D/O SANNAMMA
September 10, 2018
CHOLAMANDALAM M S Vs. MAHADEVI
February 15, 2018
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. KAMALA BAI
December 18, 2018
CHOLAMANDALM M S Vs. BABU REDDY & ORS.
September 15, 2018
CHOWDAMMA W/O CHOWDEGOUDA Vs. NAGAIAH S/O KEMPAIAH
December 6, 2018
CHOWDAPPA @ RAVI Vs. STATE BY PATHAPALYA P S REP BY SPP
November 23, 2018
CHOWDESHWARI TOGAJAVEERA Vs. JOINT COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE
February 5, 2018
CHUNA RAFI AHMED Vs. UNION OF INDIA REP BY ITS SECRETARY OF PETROLEUM E
March 6, 2018
CITY MUNICIPAL COUNCIL Vs. LAND ACQUISITION OFFICER CUM ASSISTANT COMMISSIONER AND OTHERS
June 6, 2018
CLAIMS OFFICER, SHRIRAM GENERAL INSURANCE CO LTD Vs. DEPALLY AMRUTHA W/O D SHANTHAIAH @ SATHYAIAH
January 11, 2018
CLIX FINANCE INDIA PVT LTD Vs. STATE OF KARNATAKA REP THROUGH ITS FINANCE SECRETA
March 13, 2018
COL M M AIYANNA Vs. M M BHEMAIAH
August 20, 2018
COMMANDER A K GEORGE S/O LATE SHRI A K KOSHY Vs. STATE OF KARNATAKA
July 25, 2018
COMMISSIONER Vs. PRAKASH N
March 2, 2018
COMMISSIONER KENDRIYA VIDYALAYA SANGATHANKAR Vs. SHIVARAJ HILALPUR
February 27, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. ECIE IMPACT PVT. LTD.
June 20, 2018
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA REVA ELECTRIC VEHICLE PVT LTD
July 18, 2018
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. BELL CERAMICS LTD
July 25, 2018
COMMISSIONER OF CENTRAL EXCISE BENGALURU-I COMMISSIONERATE Vs. INDIAN TELEPHONE INDUSTRIES LIMITED DOORAVANINAGAR
June 20, 2018
COMMISSIONER OF CENTRAL EXCISE SERVICE TAX & CUSTOMS Vs. NITHESH ESTATES LTD
July 4, 2018
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX Vs. GHODAWAT INDUSTRIES (P) LTD
September 7, 2018
COMMISSIONER OF CUSTOMSS.T., BANGALORE Vs. SCHNEIDER ELECTRIC IT BUSINESS
June 5, 2018
COMMISSIONER OF INCOME Vs. M/S. VIJAYA BANK
July 23, 2018
COMMISSIONER OF INCOME Vs. M/S. SYS ARRIS SOFTWARE PVT. LTD.
July 13, 2018
COMMISSIONER OF INCOME Vs. M/S. CHAITANYA PROPERTIES PVT. LTD. AND OTHERS
June 15, 2018
COMMISSIONER OF INCOME Vs. M/S ACTIANCE INDIA PVT. LTD.
July 17, 2018
COMMISSIONER OF INCOME AND OTHERS Vs. M/S. SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD.
July 16, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. SOFTTEK INDIA PVT. LTD.
July 16, 2018
COMMISSIONER OF INCOME TAX Vs. M/S MERCEDES BENZ RESEARCH & DEVELOPMENT INDIA PVT. LTD.
July 10, 2018
COMMISSIONER OF INCOME TAX Vs. M/S SUPPORTSOFT INDIA PVT. LTD.
July 10, 2018
COMMISSIONER OF INCOME TAX Vs. M/S SYSTECH INTEGRATORS INDIA PVT. LTD.
July 12, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. TOPSPIN COMMUNICATION TECHNOLOGIES INDIA PVT. LTD.
July 12, 2018
COMMISSIONER OF INCOME TAX Vs. BROCADE COMMUNICATION SYSTEMS PVT LTD
July 3, 2018
COMMISSIONER OF INCOME TAX Vs. AKAMAI TECHNOLOGIES INDIA PVT LTD
July 3, 2018
COMMISSIONER OF INCOME TAX Vs. CONTINUOUS COMPUTING INDIA PVT LTD
July 9, 2018
COMMISSIONER OF INCOME TAX Vs. SHRI VIJAYALAXMI CO-OPERATIVE CREDIT SOCIETY LTD
January 22, 2018
COMMISSIONER OF INCOME TAX Vs. PRAKASH ELECTRIC COMPANY OPPOSITE TO POST OFFICE
July 23, 2018
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI DEVI AVARU
August 30, 2018
COMMISSIONER OF INCOME TAX Vs. TRIDENT MINERALS
October 10, 2018
COMMISSIONER OF INCOME TAX Vs. COMMISSIONER
May 29, 2018
COMMISSIONER OF INCOME TAX Vs. SHASHI DISTILLERIES PVT. LTD.
July 30, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. TORRY HARRIS BUSINESS SOLUTIONS PVT. LTD.
July 2, 2018
COMMISSIONER OF INCOME TAX Vs. TRILOGY E
July 9, 2018
COMMISSIONER OF INCOME TAX Vs. M/S. MERCEDES BENZ RESEARCH AND DEVELOPMENT INDIA PVT. LIMITED
July 9, 2018
COMMISSIONER OF INCOME TAX & ORS. Vs. WITTNESS SYSTEM SOFTWARE INDIA PRIVATE LTD.
July 11, 2018
COMMISSIONER OF INCOME TAX (APPEALS) AND OTHERS Vs. M/S. GMR HOLDINGS P. LTD.
July 31, 2018
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. M. PACT TECHNOLOGY SERVICES PVT. LTD.
July 11, 2018
COMMISSIONER OF INCOME TAX AND ORS. Vs. MINERAL ENTERPRISES LTD.
November 23, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. TALLY SOLUTIONS PVT. LTD.
July 13, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. HONEYWELL TECHNOLOGY SOLUTIONS LAB PVT. LTD.
July 11, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S ARIS GLOBAL SOFTWARE PVT. LTD.
July 10, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S MAGMA DESIGN AUTOMATION INDIA PVT. LTD.
July 17, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. EMC DATA STORAGE SYSTEMS (INDIA) PVT. LTD
July 16, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S MINDTECK (INDIA) LIMITED
July 17, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S SYMBOL TECHNOLOGIES INDIA PVT. LTD.
July 17, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. SRI CHANDRA REDDY
July 30, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. SUNGARD SOLUTIONS (INDIA) PRIVATE LTD.
July 13, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S NXP SEMICONDUCTORS INDIA PVT. LTD.
July 16, 2018
COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S SAP INDIA PVT. LTD. AND OTHERS
July 9, 2018
COMMISSIONER OF INCOME TAX BANGALORE AND OTHERS Vs. M/S. TEKTRONIX INDIA PVT. LTD.
July 11, 2018
COMMISSIONER OF INCOME TAX C R BUILDING Vs. M/S DELMIA SOLUTIONS PVT. LTD.
July 12, 2018
COMMISSIONER OF INCOME TAX C.R. BUILDING Vs. M/S HUAWEI TECHNOLOGIES INDIA PVT. LTD.
July 10, 2018
COMMISSIONER OF INCOME TAX C.R. BUILDING Vs. M/S LOGICA PRIVATE LTD.
July 12, 2018
COMMISSIONER OF INCOME TAX, (EXEMPTIONS) DAVANAGERE Vs. MARIA SOCIAL SERVICE SOCIETY
July 19, 2018
COMMISSIONER OF INCOME TAX, MANGALURU AND ORS. Vs. SWADESHI INTERNATIONALS
December 11, 2018
COMMISSIONER OF INCOME TAX-II AND OTHERS Vs. M/S. NDS SERVICES PAY
July 11, 2018
COMMISSIONER OF INCOME TAX-III AND OTHERS Vs. M/S. TRILOGY E
July 10, 2018
COMMISSIONER OF INCOME- TAX Vs. PHILIPS SOFTWARE CENTRE PVT LTD
July 10, 2018
COMMISSIONER OF INCOME-TAX Vs. LG SOFT INDIA PVT LTD
July 11, 2018
COMMISSIONER OF INCOME-TAX Vs. KALYANI STEELS, LTD
February 12, 2018
COMMISSIONER OF INCOME-TAX Vs. INSILICA SEMICONDUCTORS INDIA PVT LTD
July 9, 2018
COMMISSIONER OF INCOME-TAX Vs. BIJAPUR DISTRICT CENTRAL
March 23, 2018
COMMISSIONER OF INCOME-TAX Vs. HEWELETT PACKARD GLOBALSOFT LTD
January 23, 2018
COMMISSIONER OF INCOME-TAX Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
June 19, 2018
COMMISSIONER OF INCOME-TAX Vs. BASANT PODDAR
December 10, 2018
COMMISSIONER OF INCOME-TAX Vs. MILLENNIA DEVELOPERS (P) LTD
November 19, 2018
COMMISSIONER OF INCOME-TAX Vs. P. C. NAIDU
July 30, 2018
COMMISSIONER OF INCOME-TAX (EXEMPTIONS) Vs. OHIO UNIVERSITY CHRIST COLLEGE
July 17, 2018
COMMISSIONER OF INCOME-TAX AND OTHERS Vs. M/S. CISCO SYSTEMS (INDIA) PVT. LTD.
July 16, 2018
COMMISSIONER OF INCOME-TAX; DY COMMISSIONER OF INCOME-TAX Vs. M/S CENTILLIUM INDIA PVT LTD
July 9, 2018
COMMISSIONER OF SERVICE TAX, SERVICE TAX COMMISSIONERATE, BANGALORE Vs. LAKSHMINARAYANA MINING COMPANY, BASAVANAGUDI, BENGALURU
August 1, 2018
CONGLOME TECHNOCONSTRUCTIONS PVT. LTD. (M/S.) Vs. M/S. SHREE CHAKRA DEVELOPERS AND ANOTHER
July 18, 2018
CORPORATION OF CITY OF GULBARGA Vs. KARNATAKA URBAN WATER SUPPLY AND ANOTHERS
January 8, 2018
D B JATTI Vs. S SUBRAMANI
July 26, 2018
D B JATTI S/O LATE B D JATTI Vs. JANAKI BALLAV PRUSTY S/O HAREKRISHNA PRUSTY
August 23, 2018
D BALAYYA @ BALAPPA Vs. MAHANTESH S AILI
March 1, 2018
D CHANDRASHEKAR S/O D SRINIVASULU Vs. VINAYKUMAR ENTERPRISES REP BY ITS MANAGER
March 6, 2018
D CHIDAMBARANATH Vs. STATE BY MAHILA POLICE , MYSORE
March 12, 2018
D G ANIL KUMAR S/O LATE D R GOPALAKRISHNA SETTY Vs. STATE BY KEMPEGOWDA NAGARA POLICE
March 20, 2018
D S RAGHAVENDRA S/O LATE D SANNANNA Vs. STATE OF KARNATAKA
March 28, 2018
D SRINIVASA S/O DYAVEERAPPA Vs. VENKATESWARA S/O SHANKARAPPA BHAVANA AUTO XEROX CENTRE
November 2, 2018
D SUBRAHMANYA BHAT S/O D BHEEMA BHAT Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
June 7, 2018
D SUGANDHI Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY
October 30, 2018
D T SANTHOSH Vs. SPALARGE RESIDENTIAL ROPERTIES PVT LTD
April 3, 2018
D V RAJYALAKSHMI Vs. JAGADISH ALIAS JAGADISH PRASAD AND OTHERS
August 21, 2018
D VENKATESH Vs. M G DEENDAYALAN
April 20, 2018
D VENUGOPAL Vs. JANGAMA REDDY
April 3, 2018
D. EKANATH Vs. KARNATAKA FISHERIES DEVELOPMENT CORPORATION LIMITED AND OTHERS
February 7, 2018
D. SHARANAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
January 9, 2018
D.B. JATTI AND OTHERS Vs. SRI ANUP VITTAL AND OTHERS
August 23, 2018
D.B. JATTI AND OTHERS Vs. SRI ANEESH VARGHESE AND OTHERS
August 23, 2018
D.H. KARUNAKARA Vs. STATE OF KARNATAKA BY BELTHANGADY POLICE STATION
October 22, 2018
D.K. LAKSHMIKANTH Vs. THE STATE OF KARNATAKA
October 31, 2018
D.K. PAVAN KUMAR @ PAVAN, S/O. KRISHNEGOWDA Vs. STATE OF KARNATAKA BY KAMAKSHIPALYA POLICE STATION, NELAMANGALA
January 30, 2018
D.K. SURESH Vs. MANAGEMENT OF MOHAN ALUMINIUM PVT. LTD.
September 18, 2018
D.N. GOPALA AND ANOTHER Vs. STATE OF KARNATAKA
January 4, 2018
D.N. MANGALA W/O SATHISH Vs. SUNANDA W/O D.C. NANJUNDAIAH AND OTHERS
January 8, 2018
D.R. RANKA CHARITABLE TRUST Vs. THE DIRECTOR OF INCOME TAX (EXEMPTIONS)
November 20, 2018
DADA TATOBA SHINDE Vs. PHULABAI W/O SHAMARAO HARANE
September 24, 2018
DADAPEER Vs. STATE OF KARNATAKA
June 15, 2018
DANANJAYA GOWDA Vs. SAIRAM
November 27, 2018
DANDAMMA W/O MADIVALAPPA DODMANI Vs. STATE OF KARNATAKA THROUGH YADRAMI POLICE STATION
April 25, 2018
DANESHWAR S/O APPASAB MIJRE Vs. STATE OF KARNATAKA
August 18, 2018
DANIEL OLIVIA @ DIVYA Vs. STATION HOUSE OFFICER
July 3, 2018
DANISH KHAN Vs. STATE
January 17, 2018
DARGAH-E-HAZRATH MANIK SHAH (RH) Vs. MOHAMMED OBAIDULLA SHARIFF
August 9, 2018
DARSHAN Vs. STATE OF KARNATAKA
October 29, 2018
DARSHINI W/O PRASAD Vs. DIVISIONAL CONTROLLER K S R T C CHIKKAMAGALORE
March 16, 2018
DASAPPA Vs. STATE OF KARNATAKA
January 3, 2018
DASAPPA Vs. STATE OF KARNATAKA BY H D KOTE POLICE STATION
July 20, 2018
DASTAGIRI Vs. THE STATE OF KARNATAKA
July 19, 2018
DATTATRAYA S/O CHINTAMANI KULKARNI Vs. BOARD OF DIRECTORS
February 28, 2018
DATTATREYA N REDDY S/O LATE NAGAPPA Vs. CHAIRMAN, KRISHNA GRAMEEN BANK
August 31, 2018
DATTATREYA S/O GUNDUBHAT JOSHI Vs. NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR SARIGE SADAN
February 27, 2018
DATTU @ DATTAYYA Vs. SYED TAJUDDIN
March 26, 2018
DATTU KALU MALI Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO
March 20, 2018
DATTU S/O KABULAPPA JAMADAR Vs. BASAYYA S/O GURUPADAYYA HIREMATH
March 12, 2018
DAVID ARNOLD S/O LATE RICHARD EARLE Vs. STATE OF KARNATAKA
September 19, 2018
DAYANAND AND ORS. Vs. STATE OF KARNATAKA AND ORS.
June 19, 2018
DAYANANDA AND ORS. Vs. STATE OF KARNATAKA
January 22, 2018
DAYANANDA BOVI Vs. THE STATE OF KARNATAKA
September 19, 2018
DAYANANDA SHIDDALINGAPPANAVAR S/O BASAVARAJ SHIDDA Vs. VISHVESHWARAIAH TECHNOLOGICAL UNIVERSITY
February 28, 2018
DAZZLE TRADING LLP Vs. JOINT COMMISSIONER OF INCOME-TAX (ASST)
June 26, 2018
DE LA RUE INTERNATIONAL LIMITED Vs. BANK NOTE PAPER MILL INDIA PRIVATE LIMITED
August 1, 2018
DEEKAYYA GOWDA Vs. STATE OF KARNATAKA
March 9, 2018
DEEKSHITH Vs. STATE OF KARNATAKA
May 4, 2018
DEEN PERFUMERY COMPANY, BANGALORE Vs. NAEEMUDDIN GAFAR
August 20, 2018
DEEPA @ GEETHA Vs. MADHU AND OTHERS
June 7, 2018
DEEPA C PARVATHI W/O RAGHAVENDRA S Vs. RAGHAVENDRA S S/O H C SWAMY
April 26, 2018
DEEPA P W/O LAE SRINIVASA BABU P B Vs. RELIANCE INSURANCE COMPANY LTD
July 25, 2018
DEEPAK GUPTA Vs. COMMISSIONER, BBMP
December 10, 2018
DEEPAK M.GANEYAN Vs. UNION OF INDIA
March 26, 2018
DEEPAK MELWANIKAR Vs. TRANS ASIAS BIOTECH
February 5, 2018
DEEPAK PANDURANGSA MAJIKONDI Vs. STATE OF KARNATAKA
May 30, 2018
DEEPIKA KUNDAN SHAH Vs. KASTURI
March 13, 2018
DEEPIKA M , W/O LATE SRINIVAS Vs. MANAGER UNITED INDIA INSURANCE CO LTD
March 28, 2018
DELL INDIA PVT LTD Vs. STATE OF KARNATAKA
February 20, 2018
DENTAL COUNCIL OF INDIA Vs. MISS TRISHANTHI M.N.
July 9, 2018
DEPUTY CONSERVATOR OF FORESTS MADIKERI DIVISION Vs. UDAYA ESHWARAN S/O LATE K S ESHWARAN
December 20, 2018
DEPUTY DIRECTOR OF PUBLIC INSTRUCTION Vs. MAQSOODA KHANUM
August 9, 2018
DEVADAS Vs. STATE OF KARNATAKA THROUGH PSI, KAGWAD POLICE STATION
December 20, 2018
DEVAKI D/O LATE MUDDU GATTI Vs. SHARADA
August 7, 2018
DEVALATTI PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
October 22, 2018
DEVAMMA Vs. MARIYAMMA
October 31, 2018
DEVANTHA D M Vs. DIVISIONAL CONTROLLER KSRTC
April 4, 2018
DEVARAJA @ RAJA Vs. STATE OF KARNATAKA
April 5, 2018
DEVARAJA @ SHIVANANJEGOWDA S/O RANGAPPA Vs. N BOREGOWDA S/O NANJUNDEGOWDA MAJOR
April 23, 2018
DEVARAJU Vs. M G RAVIKUMAR
March 7, 2018
DEVARAJU V. Vs. THE STATE OF KARNATAKA BY HEBBAGODI POLICE STATION BANGALORE
October 22, 2018
DEVARAO AND OTHERS Vs. VIJAYKUMAR AND OTHERS
August 30, 2018
DEVENDRA S/O CHANAMALLAPPA KHIRSAVALAGI Vs. MAHADEV S/O GURALINGAPPA CHOUGALE
March 16, 2018
DEVENDRAPPA PATIL S/O MALLIKARJUNAPPA Vs. STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT
February 23, 2018
DEVI KOM GOVIND NAIK Vs. PARVATI KOM GANAPATI NAIK
February 23, 2018
DEVIDAS S/O LATE BALCHANDRA RANGADAL Vs. STATE THROUGH MAHILA P S GULBARGA
October 12, 2018
DEVIDAS, S/O SWAMY SHETTY Vs. STATE OF KARNATAKA
February 1, 2018
DEVIKA CHITTIAPPA RAO Vs. NIL
December 15, 2018
DEVIKA VEERANNA Vs. MEASUREZ PARTNERSHIP FIRM
July 2, 2018
DEVIKEMMA Vs. CHANDRAKANTH
March 26, 2018
DEVILI BAI Vs. STATE OF KARNATAKA
December 21, 2018
DHAMMANAGI PROPERTY DEVELOPERS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE
June 26, 2018
DHANANJAYA Vs. S H VEERENDRA PATIL
July 27, 2018
DHANANJAYA S/O LATE VENKATESH Vs. RELIANCE GEN INS CO LTD
February 27, 2018
DHANRAJ Vs. VEERAMMA
April 23, 2018
DHANRAJ K R AND ANOTHER Vs. COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE
March 2, 2018
DHANRAJ POOJARY @ DHANU AND ORS. Vs. STATE OF KARNATAKA
January 22, 2018
DHAREPPA Vs. THE STATE OF KARNATAKA
October 5, 2018
DHARMA S/O CHIKKATHIMMA SHETTY Vs. UNITED INDIA INSURANCE CO LTDLABIC
December 7, 2018
DHARMAPPA S/O SHANTAPPA LALI Vs. PREMA W/O DHRMAPPA LALI
September 25, 2018
DHARMASHEKAR @ DHARMA @ DHARMESH S/O PUTTAIAH Vs. STATE OF KARNATAKA BY ALDUR POLICE STATION
May 9, 2018
DHARMENDRA @ APPAJI Vs. STATE BY V.V.PURAM P S MYSURU
April 5, 2018
DHARMENDRA SHARMA S/O OM PRAKASH Vs. STATE OF KARNATAKA THROUGH INSPECTOR, BRAHMAVAR CIRCLE, REPRESENTED BY STATE PUBLIC PROSECUTOR HIGH COURT BUILDINGS BANGALORE
August 28, 2018
DHARSHAN PANKAJ REVANKAR Vs. THE STATE OF KARNATAKA
June 5, 2018
DHARWADA DISTRICT HALU OKKUTADA PARISISTHA JATHI Vs. THE STATE OF KARNATAKA
July 4, 2018
DHEERU NAYAK S/O GOVINDAPPA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
October 26, 2018
DHIRAJ KUMAR AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 10, 2018
DIL DEVINDER SINGH Vs. STATE OF KARNATAKA
October 10, 2018
DILERKHAN Vs. SMT. SHAHZAD BEGUM LIRE RAHAMATKHATIB
February 26, 2018
DILIP Vs. STATE OF KARNATAKA
November 30, 2018
DILIP @ DILLU Vs. STATE OF KARNATAKA
October 3, 2018
DINESH Vs. SHRIRAM GENERAL INSURANCE CO LTD
March 1, 2018
DINESH Vs. THE STATE OF KARNATAKA
October 11, 2018
DINESH AND ORS. Vs. THE STATE OF KARNATAKA
January 22, 2018
DINESH IRAPPA NAYAK Vs. SUBHRAY
February 15, 2018
DINESH KARAKALA, S/O MOHAN KARKALA AND OTHERS Vs. STATE BY STATION HOUSE OFFICER, MANGALURU NORTH POLICE STATION,
January 10, 2018
DINESH KAVOOR Vs. STATE BY C B I/ACB
March 26, 2018
DINESH R. S/O. REVANASIDDAPPA Vs. THE STATE OF KARNATAKA, WOMEN POLICE STATION, DAVANAGERE, REPTD. BY ITS S.P.P., HIGH COURT BUILDING, BENGALURU, 560001
January 30, 2018
DINESH S/O NARAYAN DEVADIGA Vs. STATE OF KARNATAKA BY SIRSI NEW MARKET P S R/BY ST
April 10, 2018
DINESH SHETTY Vs. STATE OF KARNATAKA
July 31, 2018
DINGALESHWAR SWAMY Vs. STATE OF KARNATAKA
October 11, 2018
DIRECTOR OF INCOME TAX Vs. KRUPANIDHI EDUCATION
August 14, 2018
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. D.R. RANKA CHARITABLE TRUST
November 20, 2018
DIRECTORATE GENERAL OF C. EX., NEW DELHI Vs. N. SANTHOSH KUMAR
March 5, 2018
DISTILLERS COMPANY (P) LTD Vs. KARNATAKA INDUSTRIAL AREA
October 9, 2018
DIVAKAR S/O SHIVAPPA YARAGOPPA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
October 11, 2018
DIVISION CONTROLLER KSRTC, MANDYA DIVISION Vs. RENUKA
August 1, 2018
DIVISIONAL CONTROLLER Vs. DUNDAPPA TADASAL
August 6, 2018
DIVISIONAL CONTROLLER Vs. CHANDRIKA
April 4, 2018
DIVISIONAL CONTROLLER & SELF INSURANCE FUND, NEKRT Vs. RAMJANBEE
January 22, 2018
DIVISIONAL CONTROLLER K S R T C Vs. MAHADEVA S/O LATE KARIYAPPA
March 13, 2018
DIVISIONAL CONTROLLER K S R T C Vs. JARINABI GOUSUSAB ALIAS GOUSEMODDIN BALIGAR AND OTHERS
January 3, 2018
DIVISIONAL CONTROLLER K S R T C Vs. MANJULA
April 3, 2018
DIVISIONAL CONTROLLER K S R T C Vs. NAGEGOWDA S/O SRI CHIKKAPUTTA HONNEGOWDA
May 29, 2018
DIVISIONAL CONTROLLER KSRTC, Vs. RANGEGOWDA M H
April 3, 2018
DIVISIONAL CONTROLLER KSRTC, CHIKKAMAGALURU DIVISI Vs. LALITHAMBA A S W/O LATE SADASHIVARADHYA
March 14, 2018
DIVISIONAL CONTROLLER KSRTC, MANGALORE DIVISION Vs. N S SARASWATHI
February 20, 2018
DIVISIONAL CONTROLLER N W K R T C Vs. MUNERA
September 14, 2018
DIVISIONAL CONTROLLER NEKRTC Vs. NILOBA
October 26, 2018
DIVISIONAL CONTROLLER NEKRTC, VIJAYAPUR DIVN , VIJAYAPUR Vs. RAGHAVENDRA
October 26, 2018
DIVISIONAL CONTROLLER NWKRTC BELAGAVI DIVISION Vs. SHANTA RAM BHATKANDE
February 17, 2018
DIVISIONAL CONTROLLER OF KSRTC Vs. S.C. KARIGOWDA
June 4, 2018
DIVISIONAL CONTROLLER OF KSRTC Vs. YELLAPPA SHILLIN
June 11, 2018
DIVISIONAL CONTROLLER OWNER CUM INTERNAL INSURER Vs. KUMAR R S
March 26, 2018
DIVISIONAL CONTROLLER, BMTC Vs. N MANJUNATH
March 7, 2018
DIVISIONAL CONTROLLER, K S R T C Vs. YADAVARAJ
March 12, 2018
DIVISIONAL CONTROLLER, K S R T C Vs. A J DEVAKI
April 2, 2018
DIVISIONAL CONTROLLER, K S R T C MYSORE DIVISION Vs. K V RANGARAJU, S/O LATE VARADA TATACHAR
July 25, 2018
DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE Vs. MURTHY NAYAKA
April 10, 2018
DIVISIONAL CONTROLLER, KSRTC Vs. GANESH
April 17, 2018
DIVISIONAL CONTROLLER, N E K R T C , BIJAPUR DIVISION Vs. KAMALABAI
July 24, 2018
DIVISIONAL CONTROLLER, N E K R T C , GULBA-RGA Vs. GURUNATH S/O SHARANAPPA
September 20, 2018
DIVISIONAL CONTROLLER, N W K R T C Vs. LACHAMAVVA W/O PARAPPA YALIGAR
March 26, 2018
DIVISIONAL CONTROLLER, NEKRTC Vs. SANTOSHIMA
December 11, 2018
DIVISIONAL CONTROLLER, NEKRTC, BELLARY DIVISION, REP BY ITS CHIEF LAW OFFICER Vs. ABDULRAZZAK SAB S/O ALISAB KOPPAL
October 1, 2018
DIVISIONAL CONTROLLER, NORTH WEST, KARNATAKA ROAD Vs. PARVATI MANJUNATH NAIK
January 18, 2018
DIVISIONAL CONTROLLER, NWKRTC, BAGALKOT Vs. CHANDRASHEKAR S/O HANAMANTHAPPA MUK-KANNAVAR
March 13, 2018
DIVISIONAL MANAGER Vs. VICTOR S/O BASTANV DRAGO
January 5, 2018
DIVISIONAL MANAGER Vs. MALLAMMA @ BOYA MALLAMMA
September 11, 2018
DIVISIONAL MANAGER Vs. SMT. LAXMAVVA
January 5, 2018
DIVISIONAL MANAGER Vs. SMT. SHARIFA HUSSENSAB ATTAR AND OTHERS
April 2, 2018
DIVISIONAL MANAGER (CONTROLLER), KSRTC Vs. K L SUNDARACHAR SINCE DECEASEDLABIC
December 10, 2018
DIVISIONAL MANAGER APSRTC Vs. V TIMMARAJU @ VADDE THIMMA REDDY
August 6, 2018
DIVISIONAL MANAGER BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND OTHERS Vs. RAMACHANDRA @ K. MANJAPPA AND OTHERS
July 13, 2018
DIVISIONAL MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. SUMANGALA
December 17, 2018
DIVISIONAL MANAGER K S R T C DEPOT Vs. MANGALA W/O LATE S GOPALA SWAMY
August 31, 2018
DIVISIONAL MANAGER KARNATAKA STATE ROAD TRANSPORT Vs. PUTTASWAMY @ PUTTASWAMY GOWDA
March 19, 2018
DIVISIONAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. MR. BASAVARAJU S.
April 24, 2018
DIVISIONAL MANAGER KSRTC RURAL DIVISION, MYSORE Vs. VIJAYALAKSHMI M B
February 26, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE CO , LTD Vs. RUKMINI W/O S R VENKAPPA
April 17, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. DURGAPPA
December 17, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. MADHUSUDHAN
August 30, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. GURUSHANTAGOUDA
November 20, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. B RAJSHEKHAR
October 11, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMI Vs. BABULI S/O HUSENSAB RON
January 23, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. BASAVARAJ S/O SHANMUKAPPA
March 14, 2018
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SHANKARAPPA S/O YELLAPPA SARASWATI
February 6, 2018
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. C MANJAMMA
November 15, 2018
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHIMAPPA DODDAYELLAPPA BARAKER
August 29, 2018
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. MALLAPPA BASAPPA KOPPAD
August 2, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. DNYANOBA
March 19, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. PRAMODA
April 10, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. GANGA SHANKAR NAIK
February 22, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. BASAVARAJ S/O NEELAPPA
September 5, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. RIZAWANA W/O HAMEED SAB PENDARI
September 5, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. RAMANNA SHETTYLABIC
December 13, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD, Vs. BANGAREVVA
August 1, 2018
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD. AND OTHERS Vs. K. RAMESH AND OTHERS
March 27, 2018
DIVISIONAL MANAGER, BAJAJ ALLIANCE INSURANCE CO LTD , BENGALURU Vs. HANUMANTHAPPA AND ANOTHER
September 14, 2018
DIVISIONAL MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. (P) LTD. Vs. LAXMI DEVI AND OTHERS
January 19, 2018
DIVISIONAL MANAGER, IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD Vs. VAIJINATH S/O TIPPANNA MHETRE
December 12, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE CO , LTD Vs. SANNA OBAIAH @ SANNA OBANNA
January 29, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. GANGAPPA MARDEPPA KABBUR
October 11, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. ABDUL RAZAK
December 18, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD , BRANCH OFFICE, M C C B BLOCK, DAVANGERE Vs. SHREEDEVI KOM LATE HANUMANTARAYAPPA, BASAPPANA MALIGE, HIRIYUR TALUK, CHITRADURGA DISTRICT
August 27, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. SMT. YAMUNABAI AND OTHERS
February 2, 2018
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIM Vs. GOUDAPPA S/O MANJAYYA
April 9, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. SYEED AMEER
February 26, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD Vs. SHRINIVAS RAMACHANDRA NEKAR
January 30, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LI Vs. VITHAL DATTU MANAWADKAR
March 12, 2018
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED HUBLI REPRESENTED BY ITS ADMINISTRATIVE OFFICER NEW INDIA ASSURANCE COMP LTD Vs. SHABANA W/O BASHEER AHAMAD SHEIKH
December 19, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. ANITA W/O CHANDRAKANT RENDALE
April 6, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. SANTOSH S/O SRIKRISHNA NEVAGI
April 9, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. VENKATESHA
April 2, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. ASHABAI
December 18, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. JUZAR S HARARWALA
November 30, 2018
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD., HUBLI Vs. SHIVU PARASHURAM BUDIHAL AND ANOTHER
March 13, 2018
DIVISIONAL MANAGER, SRIRAM GENERAL INSURANCE COMPANY LTD Vs. MAIMUNNA BI
March 12, 2018
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND OTHERS Vs. SRI. SHANMUKHAYYA AND OTHERS
March 20, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. CHENNAMMA W/O LATE GADADREPPA
April 5, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO, LTD Vs. SHANKAR
March 12, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO, LTD , DIVISIONAL OFFICE Vs. VEERABHADRAPPA S/O CHANVEERAPPA BADIGER
February 28, 2018
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. KAMALAMMA
November 30, 2018
DIVISIONAL MANAGER, UNITED INDIA, INSURANCE CO LTD , ENKAY COMPLEX Vs. JAYAMMA W/O HANUMANTHAPPA NYAMATHI
January 25, 2018
DIVISIONAL OFFICE NEW INDIA ASSURANCE CO LTD Vs. KUMAR SHARIF
February 16, 2018
DIWAKAR K Vs. CHINNAMMA
August 9, 2018
DLF HOMES RAJAPURA PRIVATE LIMITED Vs. MR. Y.R. HARISH
September 17, 2018
DODDA HANUMA Vs. STATE OF KARNATAKA BY KAMAKSHIPALYA POLICE STATION
September 3, 2018
DODDA MAREPPA Vs. THE STATE OF KARNATAKA
June 7, 2018
DODDAMMA, W/O LATE GOBBARADA KEMPAIAH Vs. STATE OF KARNATAKA
August 25, 2018
DODDAPPA GOUDA S/O NAGAREDDY MALIPATIL Vs. SAKERAPPA GOUDA
June 12, 2018
DODDATHIMMEGOWDA @ ANNAIAH Vs. KEMPAMMA
March 15, 2018
DODDIRAPPA Vs. SMT. MAHADEVAMMA
August 8, 2018
DR K H RASHMI Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
September 27, 2018
DR. B.S. PRIYA Vs. STATE OF KARNATAKA AND ANOTHER
July 6, 2018
DR. C. BASAVARAJU Vs. THE STATE OF KARNATAKA
July 6, 2018
DR. D.NARAYANASWAMY Vs. KARNATAKA INFORMATION COMMISSIONER AND OTHER
September 24, 2018
DR. DEEPAK K. S. @ K. S. RUDRAPRASAD Vs. DR. SOWMYA SHARATH
March 23, 2018
DR. EZECKIEL SHANTHA KUMAR J.C. AND OTHERS Vs. INDIAN CHURCH OF NAZARENE AND OTHERS
August 28, 2018
DR. GONCHIGARI INARAYANA AND OTHERS Vs. SRI JAGADEESH S AND OTHERS
August 18, 2018
DR. GOPAL MARATHE K Vs. STATE OF KARNATAKA AND OTHERS
July 6, 2018
DR. JAYAKUMAR V. AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
August 29, 2018
DR. JOSEPH RABINDRANATH PAIS Vs. MR. DEREK ALOYSIUS SUNIL KUMAR PAIS PRABHU AND OTHERS
April 17, 2018
DR. KAVYA K. AND OTHERS Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND OTHERS
April 5, 2018
DR. M P SADASHVIA AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER
July 6, 2018
DR. NAGARAJ SANGAPPA KURI Vs. STATE OF KARNATAKA
March 5, 2018
DR. PRADEEP Vs. SMT. S.B. LALITHAMMA AND OTHERS
February 5, 2018
DR. PRAJNA AMMEMBAL K A S Vs. KARNATAKA INFORMATION COMMISSION AND OTHERS
October 9, 2018
DR. PRATHAMESH Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF KARNATAKA
July 19, 2018
DR. PRAVEENA K.B. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 6, 2018
DR. PREMA KUMARA K Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF HIGHER EDUCATION (UNIVERSITIES) AND OTHERS
January 19, 2018
DR. R. SHIVAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHER
July 6, 2018
DR. R.M. RAVI KUMAR Vs. SRI. G. SRIRAMULU
December 17, 2018
DR. RAJVIR P. SHARMA Vs. THE GOVERNMENT OF KARNATAKA AND OTHERS
October 5, 2018
DR. S MALINI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 5, 2018
DR. SRINIDHI Vs. STATE OF KARNATAKA AND OTHERS
July 24, 2018
DR. SUMANTH. R Vs. STATE OF KARNATAKA
July 12, 2018
DR. T.M. RAJAKUMAR Vs. STATE OF KARNATAKA
April 27, 2018
DR. YOGANAND A Vs. STATE OF KARNATAKA
October 29, 2018
DRAKSHAYANI M PATIL Vs. KUMARSWAMY
August 31, 2018
DREAM MERCHANTS EVENTS AND ENTERTAINMENT GROUPS Vs. STATE OF KARNATAKA
January 30, 2018
DREAM MERCHANTS EVENTS AND ENTERTAINMENT GROUPS Vs. STATE OF KARNATAKA
September 3, 2018
DUNDAWWA W/O BASAPPA ALIAS BASANGOUDA HALIMANI Vs. KENCHAWWA AND ANOTHER
September 5, 2018
DURAGAPPA S/O RAMANNA Vs. DEVAMMA W/O DURAGAPPA
March 28, 2018
DURGAPARAMESHWARI ENTERPRISES Vs. COMMISSIONER OF POLICE
July 2, 2018
DURGASETTY @ DURGI S/O SHIVARANGASETTY Vs. STATE REPRESENTED BY KODIHALLI POLICE
September 10, 2018
DYAMANNA FAKIRAPPA TIMMAPURKAR Vs. MAHESH S/O JOGANAGOUDA
January 4, 2018
DYAMAPPA S/O BIDDADEPPA BARKI Vs. KARIYAPPA S/O HANUMAPPA CHOUTAGI
April 16, 2018
E CHANDRAPPA S/O ESHWARAPPA Vs. STATE OF KARNATAKA
August 8, 2018
E LAKSHMI AND ANOTHER Vs. CORPORATION BANK
June 5, 2018
E RAMAKRISHNAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SE
March 26, 2018
E S SRINIVASA RAMANUJAM S/O E S SRISHAILAN Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY REP BY ITS REGISTRAR BELAGAVI
August 31, 2018
E X ANTHONY Vs. MALIAKKAL PERIANCHERY ANSA
July 13, 2018
EDWARD DSOUZA Vs. UNITED INDIA INSURANCE CO LTD
June 18, 2018
ELIZABETH W/O DEVADATTA KUMAR Vs. SUBHODA PRAKASH
July 24, 2018
EMMANUEL AREMU @ IKECHUK WU UGOCHUKWU @ RAYMOND UG Vs. INTELLEGENCE OFFICER, NARCOTICS CONTROL BUREAU BAN
March 12, 2018
EMPLOYEES STATE INSURANCE CORPORATION REP. BY THE MANAGER Vs. M. THIMMAIAH S/O. LATE B. MUNIVENKATAPPA
October 10, 2018
ENGINEERS INDIA LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
October 1, 2018
ERAMALLAIAH @ ERAMALLAPPA Vs. STATE OF KARNATAKA
August 8, 2018
ERAMMA Vs. S SREENIVASA RAO S/O S NARAYANA RAO
December 17, 2018
ERANNA Vs. STATE OF KARNATAKA
November 16, 2018
ERANNA S/O KORANNA Vs. SUSHEELA M
August 8, 2018
ERAPPA Vs. NAGAPPA
August 23, 2018
ERAPPA @ MUKRAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
February 16, 2018
EREGOWDA Vs. C D PRAMODALABIC
December 15, 2018
EREGOWDA @ KULLA Vs. STATE OF KARNATAKA
November 29, 2018
ESC ORTS & GOETZE LABOURERS HITARAKSHANA HORATA SANGHA Vs. MANAGEMENT OF FEDERAL MOGUL GOETZE INDIA LTD
August 3, 2018
ESHWARAPPA S/O LATE TUKARAM Vs. STATE OF KARNATAKA
September 28, 2018
ETHEL PRIYA W/O SANDESH HADDANNAVAR Vs. SANDESH, S/O YASHVANTH HADDANNAVAR
December 7, 2018
EXECUTIVE DIRECTOR, KARNATAKA EXAMINATION AUTHORIT Vs. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY
March 26, 2018
EXECUTIVE DIRECTOR-CUMAPPOINTING AUTHORITY KARNATA Vs. MALLIKARJUNA REVANASIDDAPPA HADIMANI KHERDA POST
June 13, 2018
EXECUTIVE ENGINEER BRUHATH KAMAGARI VIBHAGA Vs. BASAVARAJAPPA
May 31, 2018
EXECUTIVE ENGINEER DEPARTMENT OF PUBLIC WORKS Vs. AJITH K. S/O. JANARDANACHAR AND ORS.
February 27, 2018
EXECUTIVE ENGINEER, ELECTRIAL O AND M DIVISION Vs. PARVEEN BANU
March 20, 2018
FAHIMA AKTHAR Vs. STATE OF KARNATKA
February 14, 2018
FAHIMA IRFAN PATEL W/O IRFAN AHMED PATEL Vs. TROOP BASHEER AHMED S/O LATE TROOP AHAMED JAN
April 9, 2018
FAIJULLA WAJIDALI BARGIR Vs. STATE OF KARNATAKA
August 10, 2018
FAKEERAPPA YALLAPPA BALAGERI AND OTHERS Vs. STATE OF KARNATAKA
July 4, 2018
FAKKIRAMMA Vs. BASANAGOUDA
January 3, 2018
FAKKIRAPPA Vs. DAYANAND, S/O ANANTRAO PATIL
November 14, 2018
FAREED KHAN SALEEM Vs. STATE BY WOMEN POLICE STATION MYSORE CITY
January 24, 2018
FAROOQ @ FAROOQ AHAMMAD BEARY Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PROSECUTOR
July 24, 2018
FATHIMA Vs. STATE OF KARNATAKA
February 22, 2018
FATHIMA, W/O. ISAQ Vs. THE STATE OF KARNATAKA AND ORS.
June 20, 2018
FAYAZ ABDUL JABBAR KARKOMAKKI Vs. THE STATE OF KARNATAKA
March 13, 2018
FAYAZ AHMAD SHAIKH Vs. STATE OF KARNATAKA AND OTHER
August 16, 2018
FAZLUR REHMAN Vs. STATE BY J C NAGAR P S
October 5, 2018
FEDERAL BANK LIMITED Vs. HOMERUN SPORTS PVT LTD
December 13, 2018
FEROZ S/O KALEEM-UR-RAHMAN Vs. STATE OF KARNATAKA
June 7, 2018
FIDELITY BUSINESS SERVICES INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME- TAX
July 23, 2018
FINCARE BUSINESS SERVICES LTD Vs. INCOME-TAX OFFICER - WARD
April 4, 2018
FIRASAT KHAN Vs. STATE OF KARNATAKALABIC
October 10, 2018
FIRE LUXUR DEVELOPERS PVT. LTD. Vs. CHIKKA VENKATAMMA AND ORS.
August 7, 2018
FIRST FLIGHT COURIERS LIMITED Vs. ACHUTHA MAJOR, S/O G RAMACHANDRA
February 23, 2018
FLIGHT RAJA TRAVELS PRIVATE LIMITED Vs. UNION OF INDIA
February 1, 2018
FLIPKART INDIA PRIVATE LIMITED Vs. UNION OF INDIA AND ORS
February 15, 2018
FLORIANA ESTATE APARTMENT OWNERS WELFARE ASSOCIATION Vs. COMMISSIONER BENGALURU DEVELOPMENT AUTHORITY
September 25, 2018
FOOD CORPORATION OF INDIA, BENGALURU AND ANOTHER Vs. SACHIN TRADERS, HAVERI
February 21, 2018
FORTUNE PAI SOFTWARE PVT LTD Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
October 5, 2018
FOUNDATION EDUCATIONAL TRUST Vs. STATE OF KARNATAKA
April 26, 2018
FOURESS ENGINEERING INDIA PVT LIMITED Vs. VENKATARAMANA D C
March 14, 2018
FRANCIES GEORGE AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
July 16, 2018
FURKHAN S/O KHALEEL AHMED Vs. JAYASHRI SINTRILABIC
November 14, 2018
G . MASTANAIAH , CONTRACTOR Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
May 29, 2018
G A SRIDEVI Vs. NATHURAM
November 20, 2018
G B SHREERAM REDDY Vs. STATE OF KARNATAKA REP BY CHIEF SECRETARY
April 24, 2018
G B UMESH Vs. STATE BY SAKALESHPURA
October 11, 2018
G BHASKAR Vs. MALLESHNAIKA
November 20, 2018
G C THIPPESWAMY S/O GOWDRA CHENNAPPA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
April 16, 2018
G DHANANJAYA S/O H GURUSWAMY Vs. INSPECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE
April 17, 2018
G DINESH Vs. STATE OF KARNATAKA
November 30, 2018
G GANGAMMA Vs. HANUMANTHAPPA
June 29, 2018
G K VENKATESHAIAH (DEAD) BY LRS AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
June 15, 2018
G KAMALA Vs. UMESH SHETTY
August 9, 2018
G L INDUSHEKAR Vs. MANAGER, NEW INDIA ASSURANCE CO LTD
October 1, 2018
G M SUGARS AND ENERGY PVT LTD , BY ITS CHAIRMAN G Vs. STATE OF KARNATAKA, REP BY SECRETARY TO GOVERNMENT
April 25, 2018
G M VIRUPAKSHAPPA Vs. K R SHIVAKUMAR
January 18, 2018
G MOHAMED TARIQ Vs. SHAGUFTA
April 25, 2018
G MUNISWAMY, SON OF LATE GOPAL Vs. M BALAKRISHNA, SON OF MUNIVENKATAPPA
December 13, 2018
G N MANJUNATHA RAO Vs. THIRU RAMESH R
September 27, 2018
G N NAGARAJU Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRET
March 14, 2018
G N SARVAMANGALA Vs. THULASI BAI
December 5, 2018
G NARASIMHULU Vs. STATE OF KARNATAKA
February 6, 2018
G NARENDRA KUMAR Vs. G MANJULA
August 16, 2018
G P JAGADEESH KUMAR Vs. GOPAL
March 1, 2018
G R RATNAM Vs. V VISHWANATHAN
May 30, 2018
G R RAVISH, S/O G P RANGASWAMY Vs. STATE BY HONNAVALLI POLICE STATION BY SUB-INSPECTOR OF POLICE
August 8, 2018
G R VENKATESHWARA REDDY Vs. STATE OF KARNATAKA
April 3, 2018
G S GANGADHARAPPA S/O SANJEEVAPPA Vs. CHIEF PERSONNEL OFFICER MINISTRY OF RAILWAYS
June 4, 2018
G S JYOTI Vs. B V SRINIVAS
June 27, 2018
G S S CREDIT CO-OPERATIVE SOCIETY Vs. VAIJAYANTHI, W/O RAVI N
December 10, 2018
G S V SWAMY, OFFICE SUPERINTENDENT Vs. STATE BY POLICE INSPECTOR, KARNATAKA LOKAYUKTHA
July 13, 2018
G SHUBHA DEVI Vs. INCOME TAX OFFICER UNITY BUILDING ANNEXE BENGALURU
July 5, 2018
G SRINIVAS Vs. ASSISTANT COMMISSIONER CHITRADURGA; NARAYANAGONDAHALLI GRAM PANCHAYATH HOLALKERE TALUK; EXECUTIVE OFFICER TALUK PANCHAYATH HOLALKERE; R PUTTAPPA; NEELAMMA; RATHNAMMA; CHOWDAMMA; A GIRISH; K DINAKAR; GEETA
July 9, 2018
G SRINIVASA Vs. N GANESHA
January 17, 2018
G T NAGARAJU @ RAJU Vs. MANAGAR, NEW INDIA ASSURANCE CO
December 20, 2018
G V HUGAR Vs. DIVISIONAL CONTROLLER K S R T C BANGALORE
February 28, 2018
G V MALATESH S/O G B VENKATESH Vs. STATE BY SATHNUR POLICE RAMANAGARA DIST
September 4, 2018
G VENKATESH S/O LATE GANGADHARAPPA Vs. STATE OF KARNATAKA
January 20, 2018
G. ARAVIND Vs. STATE
September 26, 2018
G. ARUN KUMAR Vs. MANAGING DIRECTOR VRL LOGISTICS LTD. & ORS.
May 30, 2018
G. KOLU SHANTHAPPA Vs. N.H. DODDABASAPPA AND OTHERS
July 19, 2018
G. KUMARESAN Vs. M/S. BINNY MILL LTD. (FORMERLY THE BANGALORE WOLLEN
October 22, 2018
G. MAHESH Vs. MANAGING DIRECTOR M.K. AGRO TECH PRIVATE LIMITED, SRIRANGAPATNA AND ANOTHER
March 9, 2018
G. VENKATARAMANAPPA Vs. THE SPECIAL DEPUTY COMMISSIONER
September 26, 2018
G. VENKATARAMANAPPA AND OTHERS Vs. THE SPECIAL DEPUTY COMMISSIONER BANGALORE SUB
September 26, 2018
G. VIJAYA ALIAS VIJAYALAKSHMI Vs. STATE BY KARNATAKA LOKAYUKTHA POLICE AND OTHER
August 28, 2018
G.C.VRUSHABENDRA MURTHY Vs. UNION OF INDIA
March 26, 2018
G.J. KUMAR @ JOSEPH KUMAR S/O GEORGE Vs. STATE OF KARNATAKA BY STATION HOUSE OFFICER KOTHANUR POLICE STATION REPRESENTED BY STATE PUBLIC PROSECUTOR
February 2, 2018
G.T. HEGDE TATTISAR AND OTHER Vs. THE OFFICIAL LIQUIDATOR OF M/S. MURUDESHWARA FOODS AND EXPORTS LTD.
August 30, 2018
G.V. ASHOK Vs. CANARA BANK AND OTHERS
March 23, 2018
G.V. EASHWAR Vs. THE SECRETARY STATE OF KARNATAKA AND ORS.
June 5, 2018
G4S SECURE SOLUTIONS INDIA PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER -I
January 29, 2018
GADHILINGAPPA @ GADHILINGA S/O ULLURU MALLAPPA @ YELLAPPAKAR Vs. K GULEPPA S/O K LINGAPPA
January 2, 2018
GADIGAYYA Vs. K.L.E. SOCIETY, BELAGAVI AND ANOTHER
April 19, 2018
GADIGAYYA S/O PRABHU MAVINKATTIMATH Vs. K L E SOCIETY
April 19, 2018
GAJULA RAMBABU Vs. STATE OF KARNATAKA
December 21, 2018
GANAPATI SON OF DHAREPPA PUJARI Vs. VINOD SON OF RAJRATNA AATHWALE
December 3, 2018
GANESH KRISHNAN S/O STHANU KRISHNAN Vs. RAMESH NANJUND SHASTRI S/O NANJUNDA APPAJI SHASTRY
March 5, 2018
GANESH LINGAM @ VIGNESH @ VIGGU Vs. STATE OF KARNATAKA
October 16, 2018
GANESH NAIKA Vs. SUJATHA BALAKRISHNA
November 23, 2018
GANESH S/O NAGAPPA BILANA AND OTHERS Vs. STATE OF KARNATAKA
March 19, 2018
GANESH SHETTY AND OTHER Vs. THE STATE OF KARNATAKA AND OTHERS
June 21, 2018
GANESHA @ BHASKAR @ BONDA Vs. STATE BY BASAVANAGUDI POLICE
June 15, 2018
GANESHA POOJARY Vs. STATE BY CIRCLE INSPECTOR OF POLICE BANTWAL RURAL POLICE STATION
July 3, 2018
GANGA SHIRAGUPPI Vs. KUMARSWAMY
August 31, 2018
GANGADHAR Vs. STATE OF KARNATAKA
October 16, 2018
GANGADHAR AND ANOTHER Vs. THE STATE OF KARNATAKA BY RURAL POLICE STATION SHIMOGA
May 30, 2018
GANGADHARA Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRETARY VIDHANA SOUDHA
October 12, 2018
GANGADHARAIAH S/O BASAVAIAH Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT
January 17, 2018
GANGADHARAN PILLAI N Vs. DEPUTY COMMISSIONER
November 29, 2018
GANGADHARAPPA Vs. J.M. RAMAIAH AND OTHERS
January 19, 2018
GANGAMMA Vs. THE STATE OF KARNATAKA
February 12, 2018
GANGAMMA Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
November 16, 2018
GANGAMMA W/O SOMAPPA GONENAVAR Vs. MANAGING DIRECTOR, KSRTC DAVANAGERE DIVISION
July 17, 2018
GANGAMMA& ORS. Vs. NAGAMMA & ORS.
July 4, 2018
GANGAPPA Vs. THE NATIONAL AGRICULTURE CO-OP MARKETING FEDERATION OF INDIA LTD.
March 26, 2018
GANGARAJU Vs. H.K. GANGADHAR AND ANOTHER
April 5, 2018
GANGARAMAIAH Vs. BALAKRISHNA MAJOR
March 9, 2018
GANGASINGH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
April 23, 2018
GANGAYYA S/O BASAYYA MATH Vs. MALLAWWA
December 12, 2018
GANGIBAI Vs. ASSISTANT COMMISSIONER
May 30, 2018
GANJIGERE Vs. HUBLI DHARWAD MUNICIPAL CORPORATION AND OTHERS
March 6, 2018
GAUHAR AZIZ KHOMANI Vs. STATE BY CUBBON PARK POLICE BANGALORE
July 26, 2018
GAURAV RAJENDRA MITTAL S/O LATE RAJENDRA KUMAR MIT Vs. SAKSHI MITTAL W/O GAURAV RAJENDRA MITTAL
April 16, 2018
GAVISIDDAPPA S/O SANGAPPA LINGANBANDI Vs. GOURAV S/O BALKRISHNA MISHAL
August 8, 2018
GAYATHRAMMA @ GAYITHRI W/O LATE VIJAYAKUMAR Vs. C BHASKAR BABU S/O C YESUDAS
March 13, 2018
GAYATHRI Vs. D.THIMMAPPA
December 3, 2018
GAYATHRI EXPORTS REPRESENTED BY PARTNER Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
April 24, 2018
GAYATHRI N D/O LATE BASAVARAJU Vs. CANARA BANK MAHADEVAPUR SME BRANCH
April 6, 2018
GAYATHRI N NAYAK Vs. STATE OF KARNATAKA
December 10, 2018
GE BE PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
July 13, 2018
GE INDIA INDUSTRIAL PRIVATE LIMITED Vs. TRIANGLE AGENCIES & SALES PRIVATE LIMITED
March 14, 2018
GEETA Vs. STATE OF KARNATAKA REPRESENTED BY PSI , GANDHI CHO
April 27, 2018
GEETHA BAI W/O LAKSHMAN NAIK @ BAGNA NAIK Vs. MOHIDDIN BASHA S/O MOULA SAB
February 1, 2018
GEETHA MISRA Vs. STATE OF KARNATAKA
July 27, 2018
GEETHA SARALAYA Vs. STATE OF KARNATAKA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
September 3, 2018
GEETHA W/O RAMESH Vs. RAMESH S/O GAMADA RAMAPPA
April 25, 2018
GENERAL MANAGER INDIAN OIL CORPORATION LTD Vs. DISTRICT CENTRAL CO-OPERATIVE BANK LTD, RAICHUR
January 18, 2018
GENERAL MANAGER, REPRESENTING UNION OF INDIA SOUTH WESTERN RAILWAY Vs. K S SHANKAR NAIK, S/O K S JAYARAM NAIK
October 30, 2018
GENERAL SECRETARY HINDUSTAN LATEX LTD Vs. GENERAL MANAGER HINDUSTAN LATEX LTD
September 15, 2018
GEODESIC TECHNIQUES PVT LTD Vs. LARSEN AND TOUBRO LIMITED (CONSTRUCTION DIVISION)
March 2, 2018
GHODAWAT PAN MASALA PRODUCTS (I) PVT LTD Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES
September 7, 2018
GIRIAPPA S/O VENKAT DAS Vs. DEPUTY COMMISSIONER, RAICHUR
July 25, 2018
GIRIDHARAN Vs. THE STATE OF GUTTALU POLICE REPTD. BY HIGH COURT GOVT. PLEADER
July 13, 2018
GIRIJAMMA Vs. V KONDAPPA
July 5, 2018
GIRIMALLA @ GIRIMALLAPPA S/O. SHEKAPPA KANKANAWADI AND OTHERS Vs. STATE OF KARNATAKA
June 26, 2018
GIRIRAJ K N Vs. STATE OF KARNATAKA, REPRESENTED BY ITS PRINCIPAL S
March 6, 2018
GIRISH Vs. STATE OF KARNATAKA
October 30, 2018
GIRISH @ GIRIKAR Vs. STATE OF KARNATAKA
February 9, 2018
GIRISH H G S/O GURUSWAMY Vs. GURUMURTHY DEVARU
July 17, 2018
GIRISH NAIK @ GIRISH Vs. YALAVATTI HANUMANTHAPPA @ KOTEPPALABIC
November 22, 2018
GIRISH TEKCHANDANI Vs. STATE BY INSPECTOR OF LEGAL METROLOGY
September 19, 2018
GIRISH. J Vs. THE STATE BY P.S.I. DAVANAGERE WOMEN POLICE STATION DAVANAGERE REPRESENTED BY S.P.P.
October 10, 2018
GIRISHA AND OTHERS Vs. STATE OF KARNATAKA
April 9, 2018
GIRISHKUMAR J MAJJAGI Vs. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY JNANA SANGAMA
October 31, 2018
GIRIYAPPA Vs. STATE OF KARNATAKA
November 20, 2018
GITA REFRACTORIES PRIVATE LIMITED Vs. RAIL WHEEL FACTORY MINISTRY OF RAILWAYS GOVERNMENT
March 16, 2018
GIVUDAN INDIA PVT LTD Vs. UNION OF INDIA REP BY ITS SECRETARY
March 27, 2018
GLOBAL Vs. GENERAL MANAGER SOUTH WESTERN RAILWAY GM OFFICE
February 20, 2018
GNANAGANGA VIDYAPEETA E & F BLOCK Vs. STATE OF KARNATAKA AND OTHERS
April 10, 2018
GNANESHWARI Vs. BASAVARAJA REDDY
February 2, 2018
GOGGA SIDRAMIAH S/O LATE GOGGA MARISWAMAIAH Vs. SPECIAL LAND ACQUISITION OFFICER
April 12, 2018
GOKAK TEXTILES LIMITED Vs. STATE OF KARNATAKA VIDHANA SOUDHA AMBEDKAR VEEDHI BANGALORE
June 14, 2018
GOLLARA NAGARAJ Vs. STATE OF KARNATAKA BY DEPUTY SUPERINTENDENT OF POLICE
November 30, 2018
GONCHIGARI INARAYANA Vs. JAGADEESH S
August 18, 2018
GOOGLE INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 1, 2018
GOOGLE INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 8, 2018
GOPAL HANUMANTH KASE Vs. STATE OF KARNATAKA
April 13, 2018
GOPAL S PANDIT Vs. COMM ISSIONER OF INCOME TAX
June 25, 2018
GOPAL S. PANDIT Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
June 28, 2018
GOPAL S/O HANAMANTAPPA Vs. STATE OF KARNATAKA
December 5, 2018
GOPAL Y UNKAL Vs. KARNATAKA VIDYA VARDHAKA SANGHA, DHARWAD, DIST
January 29, 2018
GOPALA SHERIGARA Vs. LAKSHMI RAI W/O LATE K R RAI
February 16, 2018
GOPALAKRISHNA S/O LATE MOTTAPPA Vs. PADMA WIFE OF GOPAL KRISHNA
April 27, 2018
GOPALAN ENTERPRISES Vs. DEPUTY COMMISSIONER OF STAMPS, BANGALORE DISTRICT
September 26, 2018
GOPALAPPA @ HOOLYAPPA S/O LATE MEESE HONNURAPPA Vs. STATE OF KARNATAKA BY KUMSI POLICE STATION SHIMOGA
May 9, 2018
GOPALKRISHNA /O LATE LANKAPPA Vs. STATE OF KARNATAKA
March 1, 2018
GOPI KRISHNA DAMANI Vs. T N NARENDRA REDDY
June 1, 2018
GOURI @ GOURAMMA Vs. MAHADEV
January 2, 2018
GOUSEMODIN Vs. SHEKAWWA
December 10, 2018
GOUTHAM Vs. STATE OF KARNATAKA
December 4, 2018
GOVINDA RAJA S/O SRINIVASA Vs. STATE BY POLICE SUB-INSPECTOR
January 10, 2018
GOVINDARAJU @ SHIVAKAR Vs. STATE OF KARNATAKA
February 16, 2018
GOVINDARAJU S/O RAMRAJ Vs. UNIVERSAL SAMPO GENERAL INSURANCE CO LTD
April 11, 2018
GOVINDARAJU, S/O VENKATAIAH Vs. STATE BY AMRUTHUR POLICE
October 31, 2018
GOVINDASWAMY Vs. KANTESHA AND ORS
January 8, 2018
GOVINDRAO Vs. LAKSHMI
May 30, 2018
GOVINDREDDY Vs. STATE THROUGH SPL LAND ACQUISITION OFFICER (KARANJA PROJECT) BIDAR
December 6, 2018
GOWRAMMA Vs. SECRETARY NORTH TALUK
April 19, 2018
GOWRAMMA Vs. SUBBANNA
December 5, 2018
GOWRAMMA Vs. GAYATHRI M SWAMY
October 25, 2018
GOWRAMMA Vs. MUNIYAPPA
July 27, 2018
GOWRAMMA Vs. CHIKKANNA
June 21, 2018
GOWRAMMA M G W/O M S GOWDA @ C R MARISWAMYGOWDA Vs. M R SRINIVAS S/O LATE RAMANNA
February 7, 2018
GOWRAMMA, Vs. STATE OF KARNATAKAGANGAMMANAGUDI POLICE STATION
February 3, 2018
GRAPHITE INDIA LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION
June 21, 2018
GRASIM INDUSTRIES LIMITED Vs. STATE OF KARNATAKA AND OTHERS
February 27, 2018
GSTAAD HOTELS PRIVATE LIMITED Vs. UNION OF INDIA REPRESENTED BY JOINT SECRETARY
June 27, 2018
GUDDAPPA S/O MARTANDAPPA SALAGERI AND ORS. Vs. MANGALA W/O VEERRAJU WALI AND ORS.
February 2, 2018
GUDIKAR @ GUDIKAR HANUMANTHA AND OTHER Vs. THE STATE
August 29, 2018
GUDIYAPPA Vs. LINGARAJU
September 28, 2018
GULAB TAJ @ GULAB JAN Vs. MANAGING DIRECTOR K S R T C
August 1, 2018
GULAM HUSSAIN @ AMEERSAB S/O AHMED HUSSAIN Vs. NOOR JAHAN W/O MOHABOOB SAB SINCE DECEASED THROUGH
February 27, 2018
GUNDAPPA S/O SAVAREPPA Vs. THE STATE OF KARNATAKA
January 2, 2018
GURAPPA S/O SIRASAPPA PATTAR Vs. SPECIAL LAND ACQUISITION OFFICER
April 5, 2018
GURU FINANCE CORPORATION (R) BY ITS MANAGING PARTNER,CHITRADURGA DIST Vs. S T MURTHY S/O THIPPESWAMY
December 21, 2018
GURU GAUGE Vs. RAGHU S
July 18, 2018
GURUBASAPPA S/O GUNDAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
December 21, 2018
GURUDAS SHANKAR GAVKAR Vs. TUKARAM JANARDHAN FDTE, GAONKAR AND OTHERS
April 27, 2018
GURUNATH Vs. THE STATE OF KARNATAKA AND ANOTHER
August 29, 2018
GURUNATH R CHAVAN Vs. BASAWANI FAKIRAPPA AGASAGI
February 20, 2018
GURUPADAPPA BHEEMAPPA MANTUR Vs. LAND TRIBUNAL, BY ITS CHAIRMAN
March 27, 2018
GURUPADAPPA S/O NINGAPPA HIPPARAGI Vs. SHARADA W/O GURUPADAPPA HIPPARAGI
March 12, 2018
GURUPRASAD Vs. NARAYANASWAMY
July 10, 2018
GURUPRASAD K C S/O CHANNABASAVARADHYA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
October 10, 2018
GURUPRASAD S/O LATE BHIMARAO KULKARNI Vs. APARNA W/O GURUPRASAD KULKARNI
April 27, 2018
GURUPRASAD SHETTY Vs. RAJESHWARI B SHETTY
October 31, 2018
GURURAJ K KULKARNI Vs. GOVERNMENT OF KARNATAKA, WATER RESOURCES DEPARTMEN
March 13, 2018
GURUSIDDAPPA S/O Vs. STATE OF KARNATAKA
November 23, 2018
GURUSWAMY S/O KASAYYA GADDAGIMATH Vs. MADIVALAYYA S/O SHARABAYYA GADDAGIMATH
March 27, 2018
GYANBA SUGARS AND DEVELOPERS LTD Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
March 12, 2018
H A DEVRAJ Vs. STATE OF KARNATAKA
August 21, 2018
H A HONNE GOWDA Vs. STATE OF KARNATAKA
November 28, 2018
H A VENUGOPAL Vs. H A MURTHY
April 25, 2018
H ABDUL RAZAK Vs. MOHAMMAD HANEEF S/O ADRAM BEARY AND ANOTHER
May 30, 2018
H ANJANAPPA Vs. M KRISHNAPPA
October 25, 2018
H B MANJUNATHA Vs. RAJ KUMAR AND ANOTHER
September 14, 2018
H B PRAKASH KUMAR Vs. STATE OF KARNATAKA
December 21, 2018
H B SHIVARAM Vs. DEPUTY COMMISSIONER, CHICKABALLAPUR DISTRICT
December 5, 2018
H B VIJAYA KUMAR Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY
March 28, 2018
H BABULAL Vs. NIRMALA BHANSALI
November 22, 2018
H BASAVANAGOUDA Vs. HUSSAINI
October 29, 2018
H C BALAKRISHNA SON OF LATE H R CHELLAPPA Vs. LAND TRIBUNAL, HOSAKOTE BY ITS SECRETARY
March 13, 2018
H C NARAYANA REDDY Vs. SPL DEPUTY COMMISSIONER BANGALORE DISTRICT
December 15, 2018
H C SOMAIAH @ CHAMI @ CHOMA S/O CHEERU Vs. STATE OF KARNATAKA REPRESENTED BY C P I
August 8, 2018
H D THAMMAIAH Vs. C C MADHU
February 12, 2018
H G CHANDRAMOULI Vs. HANUMAKKA W/O LATE KENGA THIMMANNA
December 19, 2018
H GAYATHRI W/O H MALLIKARJUNA Vs. S G VITTLAPUR S/O G M VITTLAPUR
December 14, 2018
H GOVINDARAJU S/O LATE HANUMAIAH Vs. STATE OF KARNATAKA BY URBAN DEVELOPMENT DEPARTMENT
April 9, 2018
H H RAKESH Vs. PRAVEEN KUMAR
March 6, 2018
H J POORNACHANDRA, S/O LATE H P JEEVENDRAIAH Vs. DAVANGERE UNIVERSITY SHIVAGANGOTHRI
November 23, 2018
H JAGANNATH SON OF N HANUMAIAH Vs. USHA RANI, WIFE OF M RAMAKRISHNA
April 19, 2018
H JAYARAMA REDDY Vs. SPECIAL LAND ACQUISITION
September 7, 2018
H K GEETHA KRISHNA Vs. STATE
April 13, 2018
H K HEHTHESHAMUL HUK Vs. NASIMA BHANU
February 16, 2018
H K RAVIKUMAR @ RAVI S/O KRISHNAPPA Vs. STATE OF KARNATAKA
November 3, 2018
H K SHIVAPPA, S/O KARIYAPPA Vs. STATE BY LOKAYUKTHA POLICE
April 11, 2018
H M MUNINARAYANA S/O MUNITHAYAPPA Vs. NAGARATHNA W/O MUNIYACHARI
September 10, 2018
H M RAMESH GOWDA S/O H G MUNIYAPPA @ MUNEGOWDA Vs. R HEMAVATHI
October 11, 2018
H MYLARAIAH Vs. ASSISTANT COMMISSIONER, BANGALORE SOUTH DIVISION
April 13, 2018
H N ANUSUYA Vs. PONNUSAMY N
April 16, 2018
H N CHINNA REDDY Vs. PRAKASH REDDY @ A PRAKASH
October 11, 2018
H N DHANALAKSHMI, W/O LATE C MARAIAH Vs. M H SANDESH, S/O LATE C MARAIAH
August 31, 2018
H N KRISHNE GOWDA Vs. DEPUTY COMMISSIONER HASSAN DISTRICT
November 20, 2018
H N NAVEEN KUMAR, S/O LATE H NARASIMHAIAH Vs. STATE OF KARNATAKA
April 16, 2018
H N PARAMESH Vs. STATE
April 27, 2018
H N RAVIRAJ Vs. THE STATE OF KARNATAKA
January 17, 2018
H N SHIVAKUMARASWAMY ALIAS H N SHIV-AKUMARA Vs. TOWSHEER AHAMED AND ANOTHER
February 27, 2018
H N VENKATAPPA Vs. MANAGEMENT OF HIMALAYA DRUG COMPANY MAKALI
February 28, 2018
H NAGARAJAPPA Vs. K R NAGENDRA
August 10, 2018
H PADMAVATHI BAI Vs. STATE OF KARNATAKALABIC
April 5, 2018
H PUSHPAVATHI Vs. ASSISTANT COMMISSIONER
May 30, 2018
H R DIMPLE Vs. RANGASWAMAYAIH AND ANOTHER
February 14, 2018
H R KESHAVAMURTHY, S/O H S RAJAPPA Vs. N BASAVARAJU, S/O K N NANJEGOWDA
March 2, 2018
H R KRISHNAMURTHY Vs. STATE OF KARNATAKA
April 13, 2018
H R LOGANATHAN S/O LATE R RANGASWAMY Vs. H R KANNAMMAL
June 11, 2018
H R MURGESH Vs. ORIENTAL INSURANCE CO LTD
June 29, 2018
H R SARASWATHIKAR Vs. H R SHYAMALA KUMARI
January 3, 2018
H RAMANJINI Vs. STATE BY SUB INSPECTOR OF POLICE (LAW & ORDER)
February 8, 2018
H S BRUNDA, W/O M S SHYLENDRA Vs. STATE BY INSPECTOR OF POLICE, CBI
April 20, 2018
H S MANJUNATHA Vs. STATE OF KARNATAKA BY BALEHONNUR POLICE, CHIKMAGALURU DISTRICT REP BY STATE PUBIC PROSECUTOR
July 2, 2018
H S MANU Vs. STATE OF KARNATAKA BY KORA POLICE STATION
September 19, 2018
H S PRAKASH Vs. TOWSHEER AHAMED AND ANOTHER
February 27, 2018
H S RAVINDRAIAH Vs. DIVISIONAL CONTROLLER, KSTRC
February 15, 2018
H S RAVINDRAIAH Vs. DIVISIONAL CONTROLLER, KSRTC, DAVANAGERE
February 16, 2018
H S THIMMARAJA @ T RAJU Vs. STATE OF KARNATAKA BY SRIRANGAPATNA POLICE STATION
June 6, 2018
H SHAFIULLA Vs. KESHAVAPPA S/O RAMAPPA
July 4, 2018
H SREENIVASA RAO S/O LATE HAVALAGI RAO Vs. STATE OF KARNATAKA
July 3, 2018
H VISHWANATH POOJARY Vs. STATE OF KARNATAKA
September 25, 2018
H. NARAYANASWAMY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 31, 2018
H.A. ANIL Vs. B.K. YOGISH
August 16, 2018
H.A. SHANKAR BHAT, S/O ANNAPPAYYA Vs. K. SHANMUGAM, S/O KAMALANATHAN AND OTHERS
June 5, 2018
H.B. RAVINDRA AND ORS. Vs. CENTRAL BUREAU INVESTIGATION ACB AND ORS.
October 31, 2018
H.C. BHAVANI Vs. THE STATE OF KARNATAKA AND OTHERS
October 23, 2018
H.C. EARAPPA REDDY Vs. STATE OF KARNATAKA
February 1, 2018
H.D.KOTE TALUK MEENUGARARA Vs. ASSISTANT DIRECTOR
March 26, 2018
H.J. DIVYA Vs. THE KARNATAKA POWER TRANSMISSION COMPANY LIMITED AND ORS.
February 1, 2018
H.K. TUKARAM Vs. RAVI J.S. AND OTHERS
April 9, 2018
H.M. KUMAR Vs. THE ADDITIONAL REGISTRAR OF COOPERATIVE SOCIETIES & ORS.
July 19, 2018
H.N. ASHRAY Vs. STATE
April 24, 2018
H.N. DHANAPAL AND ANOTHER Vs. BHARAT EARTH MOVERS LTD.
July 18, 2018
H.R. NAGARAJA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
January 11, 2018
H.S. SANTHOSH Vs. THE DIRECTOR OF MINES AND GEOLOGY
June 21, 2018
H.V. HANUMANTHARAYAPPA AND OTHERS Vs. THE STATE OF KARNATAKA BY SOLADEVANAHALLI POLICE STATION AND OTHERS
February 8, 2018
HABITAT SHELTERS PRIVATE LIMITED Vs. PR COMMISSIONER OF INCOME TAX, BANGALORE-3 AND ORS
February 12, 2018
HAJI S/O IBRAHIM MULLA Vs. MERAJ PASHA S/O MOHAMMAD PASHA
April 6, 2018
HAJIBABU S/O BANDAGISAB Vs. STATE OF KARNATAKA
October 23, 2018
HAJRATSAB S/O MODINSAB NADAF Vs. JAMALSAB S/O MODINSAB NADAF
April 23, 2018
HALESHAPPA S/O RUDRAPPA PUJAR Vs. STATE OF KARNATAKA
September 10, 2018
HALLAPPA Vs. CHANDRA R
June 25, 2018
HAMEED @ AMMI AND OTHER Vs. THE STATE OF KARNATAKA BY BANTWALA RURAL POLICE STATION
October 10, 2018
HAMPAWWA W/O SHIVANAGOUDA PATIL Vs. BALAWWA W/O NINGAPPA AGASIMANI
April 11, 2018
HANAMANTAGOUDA Vs. RAJENDRA
March 26, 2018
HANAMANTAPPA, S/O UDACHAPPA DONI Vs. THE STATE OF KARNATAKA, REP. P.I. SHIRAHATTI POLICE STATION
February 23, 2018
HANAMANTH S/O. SURYAKANTH @ PRAKASH HANDIGUND Vs. STATE OF KARNATAKA
June 8, 2018
HANAMANTRAYA Vs. SAHEBLAL
December 21, 2018
HANAMANTU @ HANAMANT Vs. SANTOSH DEVI
March 9, 2018
HANMANTHRAYA S/O BHIMRAYA Vs. DEVIKAMMA W/O BASAWARAJ
December 18, 2018
HANUMAIAH S/O LATE MUTHAIAH Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT VIKASA SOUDHA, BANGALORE
April 16, 2018
HANUMAKKA WIFE OF LATE CHIKKATHIMMA Vs. STATE OF KARNATAKA
February 16, 2018
HANUMANTHA Vs. K VIRUPAKSHI
January 30, 2018
HANUMANTHA RAJ H. Vs. STATE OF KARNATAKA AND ANOTHER
February 8, 2018
HANUMANTHA RAJU Vs. GUNASHEKHARA
October 5, 2018
HANUMANTHA S/O PAMANNA VADDARA Vs. LAKSHMAN S/O SHAMAIAH
February 26, 2018
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March 13, 2018
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July 5, 2018
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July 9, 2018
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October 22, 2018
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June 5, 2018
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May 23, 2018
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April 10, 2018
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October 22, 2018
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October 26, 2018
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September 3, 2018
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March 23, 2018
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July 6, 2018
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November 29, 2018
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January 29, 2018
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July 3, 2018
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December 12, 2018
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March 1, 2018
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February 23, 2018
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August 7, 2018
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February 1, 2018
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June 11, 2018
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February 20, 2018
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December 4, 2018
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March 14, 2018
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May 29, 2018
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December 4, 2018
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January 29, 2018
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June 19, 2018
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April 26, 2018
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March 9, 2018
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December 10, 2018
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April 13, 2018
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July 3, 2018
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November 28, 2018
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May 24, 2018
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July 3, 2018
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March 14, 2018
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February 22, 2018
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August 31, 2018
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February 9, 2018
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October 22, 2018
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January 25, 2018
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January 8, 2018
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August 2, 2018
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April 26, 2018
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October 29, 2018
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September 11, 2018
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August 14, 2018
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December 21, 2018
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September 28, 2018
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January 31, 2018
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April 25, 2018
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November 30, 2018
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December 10, 2018
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April 12, 2018
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August 10, 2018
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November 5, 2018
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February 8, 2018
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December 7, 2018
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August 31, 2018
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June 21, 2018
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June 26, 2018
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February 15, 2018
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September 28, 2018
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October 11, 2018
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March 19, 2018
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January 19, 2018
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April 19, 2018
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June 5, 2018
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June 20, 2018
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January 8, 2018
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February 20, 2018
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July 18, 2018
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October 30, 2018
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March 22, 2018
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October 3, 2018
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March 9, 2018
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November 14, 2018
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September 7, 2018
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October 22, 2018
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August 16, 2018
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December 4, 2018
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November 28, 2018
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June 25, 2018
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March 14, 2018
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March 1, 2018
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October 1, 2018
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April 27, 2018
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April 6, 2018
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June 20, 2018
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March 13, 2018
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September 26, 2018
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January 16, 2018
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June 6, 2018
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November 13, 2018
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December 3, 2018
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November 4, 2018
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October 3, 2018
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March 28, 2018
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November 5, 2018
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October 29, 2018
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December 21, 2018
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June 19, 2018
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January 16, 2018
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June 6, 2018
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October 23, 2018
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August 29, 2018
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August 21, 2018
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March 26, 2018
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December 6, 2018
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October 23, 2018
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January 31, 2018
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September 15, 2018
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September 10, 2018
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January 18, 2018
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April 17, 2018
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February 23, 2018
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January 30, 2018
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November 15, 2018
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September 25, 2018
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January 24, 2018
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March 27, 2018
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April 3, 2018
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October 22, 2018
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July 13, 2018
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March 20, 2018
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March 12, 2018
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November 22, 2018
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July 2, 2018
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April 16, 2018
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April 5, 2018
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June 21, 2018
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March 20, 2018
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May 28, 2018
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March 1, 2018
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September 26, 2018
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June 7, 2018
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July 11, 2018
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April 23, 2018
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October 29, 2018
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September 15, 2018
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April 13, 2018
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April 23, 2018
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February 17, 2018
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April 2, 2018
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June 19, 2018
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December 11, 2018
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April 16, 2018
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October 11, 2018
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August 29, 2018
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June 28, 2018
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November 5, 2018
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March 26, 2018
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October 9, 2018
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March 26, 2018
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September 19, 2018
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May 8, 2018
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December 1, 2018
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December 11, 2018
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January 5, 2018
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June 27, 2018
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September 28, 2018
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March 3, 2018
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December 15, 2018
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January 8, 2018
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January 23, 2018
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July 10, 2018
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October 22, 2018
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December 11, 2018
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August 29, 2018
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February 26, 2018
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July 24, 2018
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September 15, 2018
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November 20, 2018
K B SHIVA KUMAR, S/O LATE BASAVARAJU Vs. STATE
August 20, 2018
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January 2, 2018
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September 14, 2018
K C TARACHAND Vs. VICE CHANCELLOR, KARNATAKA UNIVERSITY, DHARWAD
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January 19, 2018
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October 23, 2018
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September 24, 2018
K GURUDAS N BHAT Vs. CANARA BANK UDUPI AND ANOTHER
February 2, 2018
K H THIMMAPPA S/O LATE HIRIYAPPA Vs. KARNATAKA LOKAYUKTA POLICE, LOKAYUKTA OFFICE, M S
March 5, 2018
K L VENUGOPAL Vs. VIMALA K VENUGOPAL
February 23, 2018
K LAKSHMAN S/O KALLAPPA Vs. GOVERNMENT OF KARNATAKA BY ITS CHIEF SECRETARY REV
April 20, 2018
K M ANANTHARAJU Vs. STATE OF KARNATAKA
September 14, 2018
K M CHANDRASHEKAR Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY (M
March 5, 2018
K M HALASWAMY Vs. MEERA D SHET
July 23, 2018
K M KRISHNAMURTHYKAR Vs. KRISHNA HEGDE
January 24, 2018
K M KRISHNAPPA S/O LATE MUNIYAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY LABOUR DEPARTMENT
June 22, 2018
K M MADHU Vs. STATE BY BASAVANAHALLI POLICE
September 5, 2018
K M MAHADEVAPRABHU Vs. CHANDRASHEKARA SWAMY
March 6, 2018
K M MANJUNATHA Vs. CHIEF TRAFFIC MANAGER BMTC, CENTRAL OFFICES
May 29, 2018
K M UMAPATHY SWAMY S/O LATE MAHANTHAIAH Vs. K RAMACHANDRA SETTY S/O A S KRISHNA SETTY, SINCE DEAD BY HIS LRS
April 5, 2018
K MANJUNATH S/O KRISHNAPPA Vs. ASSISTANT COMMISSIONER BENGALURU NORTH
April 17, 2018
K MANJUNATHA Vs. DISTRICT REGISTRAR OF REGISTRATION
April 6, 2018
K N GOPALAKRISHNA Vs. STATE OF KARNATAKA
October 9, 2018
K N KHANAPPANAVAR Vs. STATE OF KARNATAKA
January 19, 2018
K N RAJU S/O SRI NINGAIAH Vs. B N KRISHNAPPA, S/O K V NARASAPPA
December 20, 2018
K N SAKRAPPA S/O POTAPPA Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD
April 12, 2018
K N SHANTH KUMAR Vs. J P SUJATHA
September 17, 2018
K N SUBRAHMANYA ADIGA Vs. K N PARAMESHWARA ADIGA
December 6, 2018
K N SURENDRA Vs. STATE OF KARNATAKA BY POLICE INSPECTOR KARNATAKA LOKAYUKTHA
October 26, 2018
K NAGARAJU Vs. STATE OF KARNATAKA REPRESENTED
August 9, 2018
K P ASHWATHA REDDY Vs. K NARAYANAGOWDA
August 7, 2018
K P MANJUKAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED
January 16, 2018
K P RAJU Vs. MANAGING DIRECTOR, BMTC DEPOT, BENGALURU
March 20, 2018
K P RUPESH KUMAR Vs. STATE OF KARNATAKA
June 1, 2018
K R KUNHIRAM @ RAMA @ KULLA Vs. STATE OF KARNATAKA
May 24, 2018
K R SARASWATHAMMA Vs. B V PAPANNA
August 28, 2018
K R SRINIVASA REDDY S/O K R RAMAKRISHNA REDDY Vs. REGIONAL TRANSPORT AUTHORITY
August 6, 2018
K RAGAVENDRA RAO S/O DIVAKAR RAO Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
March 21, 2018
K RANGANATHA ADIGA Vs. COMMISSIONER OF CENTRAL TAX
January 30, 2018
K RAVINDRA NAYAK Vs. K RAGHAVENDRA NAYAK
October 4, 2018
K S CHANDRASHEKAR Vs. UNION OF INDIA
January 22, 2018
K S CHENNIYAPPA S/O LATE SOMAPPA Vs. STATE OF KARNATAKA
November 17, 2018
K S LATHA KUMARIKAR Vs. UNION OF INDIA
February 8, 2018
K S MADHUSUDAN, S/O LATE SRI SRINIVASAN Vs. M K JANAKI KALAPPA, W/O LATE KALAPPA
February 21, 2018
K S MANJUNATHA, S/O SEEBI RANGAIAH Vs. DIVISIONAL CONTROLLER, KSRTC
March 8, 2018
K S NARAYANASWAMY Vs. CORPORATION BANK
January 18, 2018
K S PUSHPAVATHI Vs. TATA AIG GENERAL INSURANCE CO LTD
January 11, 2018
K S YATHIRAJKAR Vs. STATE OF KARNATAKA
March 1, 2018
K SATYA NARAYANA BHAT S/O K P SUBRAYA BHAT Vs. K NARAYANA BHAT S/O NARAYANA BHAT
August 8, 2018
K SHIVARAMA REDDY S/O KRISHNA REDDY Vs. M SOMASHEKAR REDDY MAJOR
December 19, 2018
K SRINIVASULU Vs. ESHWAR RAO
February 26, 2018
K SRINIVASULU Vs. TUNGABADRA BOARD (CONSTITUTED BY GOVERNMENT OF INDIA) TUNGABADRA DAM
March 7, 2018
K T BETTASWAMY S/O THIMMAPPA Vs. STATE OF KARNATAKA BY NAGAMANGALA RURAL POLICE STATION
June 22, 2018
K T PONNAPPA S/O LATE THIMMAIAH Vs. T K MOHAMMED KOYA S/O MOHAMMED KUTTY
September 27, 2018
K T RAMAIAH Vs. K ARCHANA
December 3, 2018
K T RAMEGOWDA @ RAMESHA Vs. STATE OF KARNATAKA REPRESENTED BY ITS UNDER SECRETARY
August 13, 2018
K T SHIVAPRAKASH Vs. DEPUTY COMMISSIONER, BANGALORE DISTRICT
March 14, 2018
K THIMMARAJU Vs. NAGARAJA
January 2, 2018
K V PADMA Vs. K S VASU
March 21, 2018
K V SUBBAIAH Vs. K M SOMAIAH
April 5, 2018
K VENKATESH, S/O KEMPEGOWDAVIJAYAKUMAR Vs. STATE OF KARNATAKA
December 21, 2018
K VENKATESHA Vs. PARAMESHWARAPPA
April 4, 2018
K YELLAPPA Vs. N MANJU
July 13, 2018
K. EKANTHAPPA Vs. THE STATE OF KARNATAKA
January 18, 2018
K. HARISH AND OTHER Vs. THE STATE OF KARNATAKA AND OTHERS
April 24, 2018
K. MANI, S/O LATE SRI KULLAPPA Vs. T. PANNER CHELVAN, S/O SRI THAI THIRAVINDA MANI
August 9, 2018
K. NARAPPA AND OTHER Vs. STATE BY DAVANAGERE RURAL P.S.
October 23, 2018
K. NARAYANA REDDY Vs. ORIENTAL INSURANCE CO. LTD. AND ANOTHER
January 30, 2018
K. S. NARAYANASWAMY Vs. CORPORATION BANK
January 18, 2018
K. TIRUPATHI RAJU Vs. STATE OF KARNATAKA
June 26, 2018
K. VARADARAYA NAYAK Vs. GOVERNMENT OF INDIA
July 9, 2018
K. VENIKATESH Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY AND OTHERS
January 5, 2018
K. VIJAYA SATHYASAI Vs. A.S. MALLIKARJUN SWAMY
February 5, 2018
K.B. KARIGI AND OTHER Vs. STATE OF KARNATAKA AND OTHERS
June 19, 2018
K.B.BALAKRISHNA RAI Vs. THE STATE TRANSPORT AUTHORITY
March 26, 2018
K.C. VEERENDRA Vs. THE STATE OF KARNATAKA
June 1, 2018
K.E. MANJULA AND ORS. Vs. THE STATE OF GUTTALU POLICE
January 17, 2018
K.M. MOHAN Vs. THE DIRECTOR OF MINES AND GEOLOGY AND OTHERS
June 25, 2018
K.N. BYREGOWDA Vs. N. HARISH
June 6, 2018
K.N. KALEGOWDA Vs. S.R.S. TRAVELS AND ORS.
April 10, 2018
K.N. NARENDRA Vs. SOMASHEKARAPPA
August 18, 2018
K.N. RAJU Vs. MANJUNATH T.V
March 16, 2018
K.P.SHASHIDHARA Vs. MYSURU MAHANAGARA PALIKE
January 18, 2018
K.R. UDAYA KUMAR AND ANOTHER Vs. MYSURU URBAN DEVELOPMENT AUTHORITY, MYSURU AND ANOTHER
January 16, 2018
K.R.NANDAKUMAR Vs. STATE OF KARNATAKA
March 16, 2018
K.R.SUSHEELA Vs. THE STATE OF KARNATAKA AND OTHER
October 22, 2018
K.S. PRAKASH Vs. SYED FAROOK AND ORS.
November 28, 2018
K.S. VASIKERAPPA AND OTHERS Vs. THE ADMINISTRATOR CADA
February 14, 2018
K.S.RAMALINGU Vs. LIFE INSURANCE CORPORATION OF INDIA
January 12, 2018
K.V. NARAYANA MURTHY AND ANOTHER Vs. ADDL. LAND ACQUISITION OFFICER BDA, BANGALORE AND OTHERS
April 13, 2018
K.V.RAMANI Vs. STATE OF KARNATAKA
July 6, 2018
KADAGOUDA Vs. KARNATAKA NERAVARI NIGAM LTD
March 15, 2018
KADAPPA MAHADEV BADIGER Vs. DODDAWWA @ MALUTAI
January 19, 2018
KAFTHAN KHAN @ CAPTAIN Vs. STATE OF KARNATAKA BY SIRAMPURAM P S
April 19, 2018
KAIZEN REFINERS Vs. CANARA BANK
November 14, 2018
KALAVATHI Vs. SHIVAMMA
March 13, 2018
KALEEM PASHA Vs. CHIEF SECRETARY, GOVERNMENT OF KARNATAKA VIDHANA S
March 8, 2018
KALKAPPA S/O. MALLAPPA METI Vs. STATE OF KARNATAKA
June 19, 2018
KALLAPPA Vs. NAGESH
January 31, 2018
KALLAPPA BALAPPA DESHNUR Vs. SHATTU YALLAPPA DESHNUR
February 22, 2018
KALLAPPA S/O BHARAMAPPA MUTTENNAVAR Vs. SPECIAL LAND ACQUISITION OFFICER
August 3, 2018
KALLOLLI SHETTAPPA BANDIWADDAR Vs. STATE OF KARNATAKA
October 26, 2018
KAMALABAI W/O LATE SIDRAMAPPA Vs. MOHANREDDY ATTALI S/O CHANDRAREDDY ATTALI
March 16, 2018
KAMALABAI W/O PUNDALIK KUMBAR Vs. BASAVARAJ ADIVEPPA METI
March 1, 2018
KAMALAKSHA Vs. THE STATE BY BANTWAL POLICE STATION MANGALURU
October 9, 2018
KAMALAMMA Vs. S UDAYASHANKAR
March 2, 2018
KAMALAMMA Vs. A VIVEKANANDA
November 29, 2018
KAMALAMMA Vs. STATE OF KARNATAKA
November 29, 2018
KAMALAMMA W/O LATE MARIYAPPA Vs. BRANCH MANAGER, K S R T C
March 23, 2018
KAMALAWWA BIRAPPA Vs. SHARANAPPA S/O IRAPPA KUMBAR
July 10, 2018
KAMMAVARI CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 4(1) AND ORS.
May 29, 2018
KANACHUR ISLAMIC EDUCATION TRUST Vs. STATE OF KARNATAKA
July 25, 2018
KANDUKURI GARMENTS Vs. INSPECTOR OF LEGAL METROLOGY
April 4, 2018
KANNAPPA Vs. STATE OF KARNATAKA BY GOONIBEEDU POLICE, REP BY SP
April 21, 2018
KANNIAYAMMAL W/O LATE P BALAKRISHNAN Vs. P MURTHY S/O PARAMASHIVA MURALIAR
March 5, 2018
KANORIA INDUSTRIES LTD Vs. VENKATESH TRADERS PROPRIETOR
March 20, 2018
KANTHAMMA Vs. N ANANDA KUMAR REDDY
June 28, 2018
KANTHARAJA NAIK P S/O PAPA NAIK G K Vs. STATE OF KARNATAKA BY ITS SECRETARY
March 12, 2018
KANTHARAJU Vs. MOHAMMED SIBGATHULLA
April 12, 2018
KANTHARAJU Vs. STATE OF KARNATAKA
August 30, 2018
KAP CHEM LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY DEPARTMENT OF FINANCE
January 8, 2018
KARAVALI HOUSING Vs. SABITHA
January 18, 2018
KAREEM AHMED H. Vs. RAMAKKA
October 30, 2018
KAREPPA S/O DUNDAPPA SHIRAGUPPI Vs. BALAPPA A/F BALAPPA PUJARI
December 5, 2018
KARIBASAPPA Vs. DYAMAKKA
September 6, 2018
KARIGOWDA Vs. STATE OF KARNATAKA
October 16, 2018
KARIM @ ABDUL KARIMKAR Vs. STATE OF KARNATAKA BY WILSON GARDEN POLICE STATION
January 31, 2018
KARIYAMMA AND OTHERS Vs. NAGAPPA AND ANOTHER
May 8, 2018
KARIYANNA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
June 28, 2018
KARIYAPPA Vs. STATE OF KARNATAKA
December 11, 2018
KARIYAPPA GATTI S/O LATE AMMU GATTI Vs. ASLAM
June 18, 2018
KARIYAPPA S/O SANNANAGAIAH Vs. DIVISIONAL MANGER BMTC LTD, KH ROAD, SHANTHINAGAR, BENGALURU
April 13, 2018
KARNA @ KARANAKARAN, S/O VINAYAKA Vs. MANAGING DIRECTOR BMTC DIVISION CENTRAL OFFICE
April 6, 2018
KARNATAKA BOARD OF WAKFS DARUL AWKAF Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRETARY, VIDHANA SOUDHA, BENGALURU
August 27, 2018
KARNATAKA CHEMISTS & DRUGGISTS ASSOCIATION REPRESENTED BY ITS SECRETARY A K JEEVAN Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY
April 9, 2018
KARNATAKA ELECTRICITY BOARD Vs. YANKA NAIK L AND OTHERS
January 9, 2018
KARNATAKA EMPLOYERS ASSOCIATION Vs. STATE OF KARNATAKA
June 29, 2018
KARNATAKA FISHERIES DEVELOPMENT CORPORATION LIMITED Vs. D. EKANATH AND ORS.
June 21, 2018
KARNATAKA FOOD AND CIVIL CORPORATION LTD Vs. GOVERNMENT OF KARNATAKA
October 3, 2018
KARNATAKA GOVERNMENT SECRETARIAT CO-OPERATIVE SOCIETY LTD Vs. STATE OF KARNATAKA
February 7, 2018
KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 2, 2018
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. J HANUMAKKA
January 8, 2018
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. UCO BANK
November 2, 2018
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. BYREGOWDA
November 20, 2018
KARNATAKA LINGAYAT EDUCATION SOCIETY Vs. STATE OF KARNATAKA
January 8, 2018
KARNATAKA NEERAVARI NIGAM LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
January 18, 2018
KARNATAKA NEERAVARI NIGAM LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
January 19, 2018
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. GOVERNMENT OF KARNATAKA
March 9, 2018
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. PRINCIPAL COMMISSIONER OF CENTRAL EXCISE
October 22, 2018
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. RAJAMMAMALLESH
December 18, 2018
KARNATAKA RAJYA VIKALACHETNARA RAKSHANA SAMITI Vs. INDIAN OIL CORPORATION HAVING ITS KARNATAKA STATE OFFICE
August 31, 2018
KARNATAKA SILK INDUSTRIES Vs. Y N KRISHNA MURTHY
April 27, 2018
KARNATAKA STATE BOARD TRANSPORT CORPORATION MANGALORE DIVISION BEJAI Vs. M PURUSHOTHAMA S/O MADHU C
June 18, 2018
KARNATAKA STATE ELECTION COMMISSION Vs. SRI VINOD, S/O MOTICHAND RATHOD AND OTHERS
August 9, 2018
KARNATAKA STATE FINANCIAL CORPORATION Vs. RANKAY HYDRO EQUIPMENTS LTD
December 20, 2018
KARNATAKA STATE HANDICRAFTS DEVELOPMENT CORPORATIO Vs. STATE OF KARNATAKA
March 26, 2018
KARNATAKA STATE ROAD Vs. SRI. E. MUNISWAMY S/O. DODDAHONNURAPPA
June 11, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. P ANANDA
June 6, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY COMMISSIONER OFFICE OF DEPUTY COMMISSIONER
July 2, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. S D UDAYAKUMAR
March 14, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. KRISHNA KUMAR SHETTY
March 2, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M. DEVARAJU
July 2, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY
September 28, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SURAKSHA K
July 25, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COMMISSIONER, DEPARTMENT OF LABOUR
October 25, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOHN DSOUZA
November 30, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION CENTRAL OFFICE K.H.ROAD Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY DAVANAGERE
October 25, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION K H ROAD AND OTHERS Vs. LAKSHMAMMA @ MARIYAMMA
July 25, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION KOLAR DIVISION Vs. N.I. KATTIMANI
July 2, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION PUTTUR DIVISION Vs. P. PREMA & ORS.
September 19, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION RURAL DIVISION Vs. NAGARATHNA W/O LATE A VISHWANATH
April 17, 2018
KARNATAKA STATE ROAD TRANSPORT CORPORATION, SHANTHINAGAR Vs. SMT. SHANTHA AND OTHER
July 13, 2018
KARNATAKA VIKAS GRAMEENA BANK Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
April 9, 2018
KARNATAKA WAQFS PROTECTION JOINT ACTION COMMITTEE Vs. SECRETARY TO GOVERNMENT MINISTRY WELFARE DEPARTMENT & WAQF
April 5, 2018
KARNATAKA WAQFS PROTECTION JOINT ACTION COMMITTEE Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
September 5, 2018
KARTHIK NARAYANAN Vs. STATE
February 12, 2018
KARUNAKARA SON OF BATYA PATALI Vs. STATE OF KARNATAKA
October 9, 2018
KASAPPA Vs. STATE OF KARNATAKA
June 8, 2018
KASAPPA S/O MANGENI TERADAL Vs. AJEETLABIC
December 7, 2018
KASHAPPA S/O. SIDDAPPA HADIMANI Vs. THE STATE OF KARNATAKA
August 28, 2018
KASHIBAI Vs. MANAGING DIRECTOR NEKSRTC, GULBARGA
April 2, 2018
KASHINATH S/O LINGAPPA Vs. STATE OF KARNATAKA
June 15, 2018
KASHINATH S/O SHIVARAJ MUTTAGODA Vs. DIVISIONAL CONTROLLER, NEKRTC
March 23, 2018
KASTURI @ KASTURBAA, W/O MALLESHAPPA @ MALLESH BAN Vs. SONABAYI W/O LALAPPA LAMANI
February 6, 2018
KASTURIBAI S/O SIDDAPPA BADIGER Vs. BASAVARAJ S/O GURULINGAPPA SHILAWANT
March 7, 2018
KAVERAPPA S/O LATE LAKSHMAIAH Vs. GUNDAPPA S/O LATE MUNIHANUMAIAH
March 8, 2018
KAVIRAJ S S/O SHANKARNAIK Vs. STATE OF KARNATAKA BY HIRIYUR P S , REP BY STATE PUBLIC PROSECUTOR
June 27, 2018
KAVITHA Vs. C SAIDALAVI
November 27, 2018
KAYPEE ELECTRONICS & ASSOCIATES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 29, 2018
KAZIM AHMED SHARIFF @ KHASIM SHARIFF, S/O RAHMATULLA SHARIFF AND ORS. Vs. STATE BY PERIYAPATNA POLICE, MYSORE TALUK, HUNSUR
May 30, 2018
KEERTHAN AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
September 25, 2018
KELSI KATTE MAHAMMED SHAKIR Vs. SUPERINTENDENT OF CUSTOMS, AIR INTELLIGENCE UNIT
September 26, 2018
KEMPAJAMMA W/O IRAYYA Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
March 9, 2018
KEMPAMMA Vs. CHIKKAMUNIYAMMA
August 23, 2018
KEMPANNA Vs. REGISTRAR RANI CHANNAMMA UNIVERSITY
September 26, 2018
KEMPANNA S/O BHIMAPPA HOLEPPAGOL Vs. REGISTRAR, RANI CHANNAMMA UNIVERSITY
April 4, 2018
KEMPARAJU K Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
September 26, 2018
KEN Vs. THE GOVERNMENT OF KARNATAKA AND OTHERS
October 30, 2018
KENCHAPPA Vs. STATE OF KARNATAKA BY SINGATAGERE POLICE STATION
April 21, 2018
KESHAVA MURTHY S/O CHALUVEGOWDA Vs. THE STATE OF KARNATAKA BY KONANUR P.S REP. BY STATE PUBLIC PROSECUTOR, HIGH COURT BUILDINGS, BANGALORE
January 23, 2018
KESHYANAYAKA Vs. STATE OF KARNATAKA
June 13, 2018
KEVAL CHAND S/O GYANMAL Vs. MANAGER KERALA ROAD WAYS LTD
August 13, 2018
KHADARSHA FAQEER Vs. STATE OF KARNATAKA
August 1, 2018
KHALEEL AHMED Vs. STATE BY VIDYARANYAPURA POLICE MYSORE DISTRICT
December 21, 2018
KHANDYA PRAVEEN @ PRAVEEN Vs. STATE OF KARNATAKA
October 22, 2018
KHURSHEEDUNNISA BEGUM D/O LATE MOHD IBRAHIM Vs. MD SHAHABUDDIN S/O LATE MD IBRAHIM
December 14, 2018
KHUTHEJABI Vs. FAYAZ KHAN
December 20, 2018
KHWAJA HUSSAIN, S/O MAGADUMHUSSAIN LADKHAN Vs. MOHAMMED HASAN
December 20, 2018
KIBERAPPA (KUBERAPPA) Vs. THE STATE OF KARNATAKA
January 22, 2018
KIKKERI GOWDA Vs. SANNANANJEGOWDA
April 26, 2018
KIKKERI GOWDA, S/O NINGAJAMMANA JAVAREGOWDA Vs. SANNANANJEGOWDA S/O GUDLE KALEGOWDA
April 26, 2018
KIRAN Vs. THE STATE OF KARNATAKA AND ANOTHER
April 16, 2018
KIRAN Vs. SECRETARY HOME AFFAIRS VIDHANA SOUDHA
October 26, 2018
KIRAN Vs. STATE OF KARNATAKA
August 18, 2018
KIRAN Vs. STATE OF KARNATAKA
October 10, 2018
KIRAN @ MAHESH KIRAN Vs. M N ERANNA
February 15, 2018
KIRAN KUMAR T.H. Vs. THE STATE
September 18, 2018
KIRAN S/O ASHOK KOLAKAR Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA, DHARWAD BENCH, AT DHARWAD, THROUGH KHANAPUR POLICE STATION
October 4, 2018
KIRAN SHISHILA @ KIRAN Vs. THE STATE OF KARNATAKA
September 25, 2018
KIRLOSKAR BROTHERS LIMITED Vs. KARNATAKA NEERAVARI NIGAM LIMITED
October 11, 2018
KIRLOSKAR ELECTRIC CO. LTD. Vs. STATE OF KARNATAKA
January 10, 2018
KIRLOSKAR ELECTRICAL CO PVT LTD Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT
February 21, 2018
KISANKRAFT MACHINE TOOLS PVT LIMITED Vs. STATE OF KARNATAKA
January 16, 2018
KISHOR PIRAJI KHARAT Vs. RAJESHWAR REDDY KARNATI VENKATA
January 9, 2018
KISHORE K VASU S/O K VASU Vs. DEPUTY COMMISSIONER MADIKERI
August 28, 2018
KISHORE KUMAR @ KISHORE Vs. STATE BY CITY MARKET POLICE STATION
June 27, 2018
KITTUR RANI CHENNAMMA URBAN CO-OP CREDIT SOCIETY Vs. MALLIKARJUN GANGADHAR PASALKAR
March 1, 2018
KOMALA W/O AMETH ACHAR Vs. AMETH ACHAR
July 6, 2018
KOMTEC PLASTIC TECHNOLOGIES INDIA PVT LTD Vs. G RAJU
February 8, 2018
KONKAN RAILWAY CORPORATION LIMITED Vs. K R NAYAK
June 21, 2018
KOOSAPPA Vs. STATE OF KARNATAKA
July 27, 2018
KOTAK SECURITIES LTD Vs. CHETHAN BHANDARY
November 23, 2018
KOTARKI CONSTRUCTIONS PVT LTD REP BY ITS CHAIRMAN & MANAGING DIRECTOR SHANKER KOTARKI Vs. ASST COMMISSIONER OF INCOME TAX
January 2, 2018
KOTEGOWDA S/O KOTAIAH Vs. STATE OF KARNATAKA
September 18, 2018
KOTI POOJARY S/O PADMA POOJARY Vs. G L ACHARYA
February 23, 2018
KOUSHIK K. Vs. STATE OF KARNATAKA
January 17, 2018
KOWDI YALAMELI ENTERPRISES Vs. V G BHAT, BUS STAND OPPOSITE
March 23, 2018
KRISHNA Vs. STATE OF KARNATAKA
January 11, 2018
KRISHNA Vs. STATE OF KARNATAKA
December 21, 2018
KRISHNA @ DANDUPALYA KRISHNA Vs. STATE OF KARNATAKA
July 18, 2018
KRISHNA MURTHY M AND OTHERS Vs. SHYAM BHAT AND OTHER
November 15, 2018
KRISHNA NAIK Vs. MD KALEEM
February 5, 2018
KRISHNA S/O ARMUGAM, Vs. STATE BY CIRCLE INSPECTOR.OF POLICE
December 3, 2018
KRISHNA S/O GOPAL RAMESH Vs. STATE OF KARNATAKA
October 5, 2018
KRISHNA S/O KUNTAIHNA RAMEGOWDA Vs. STATE OF KARNATAKA BY VIJAYANAGAR POLICE STATION MYSOR
December 14, 2018
KRISHNA S/O VENKATARAMAN BHAT Vs. THE STATE OF KARNATAKA
August 1, 2018
KRISHNA TRADERS Vs. STATE OF KARNATAKALABIC
December 10, 2018
KRISHNA, S/O NATARAJA Vs. STATE OF KARNATAKA BY KUDUR POLICE STATION
May 24, 2018
KRISHNABAI Vs. SHEVANTI
July 16, 2018
KRISHNAGOUDA AND OTHERS Vs. NETHAJIGOUDA AND OTHERS
January 24, 2018
KRISHNAGOUDA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
March 5, 2018
KRISHNAMURTHY Vs. STATE OF KARNATAKA BY KUNDAPUR POLICE
April 21, 2018
KRISHNAN NAYAR VELIYATH Vs. THE DEPUTY COMMISSIONER, CHIKKABALLAPURA AND ORS.
October 10, 2018
KRISHNAPPA AND OTHERS Vs. K BYRAPPA AND OTHERS
October 3, 2018
KRISHNAPRASAD ACHARYAACHARYA Vs. RAMESHLTD
December 17, 2018
KRISHNEGOWDA Vs. M/S BANGALORE MYSORE
March 2, 2018
KSRTC FRANCHISEES ASSOCIATION Vs. MANAGING DIRECTOR KSRTC
June 5, 2018
KUBRA BEE Vs. VEERSHETTY MANIKAPPA MARKHALE
November 22, 2018
KULKARNI G B Vs. KARNATAKA STATE BAR COUNCIL
April 12, 2018
KULLAPPA Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
March 23, 2018
KULLAPPA Vs. C P VIJAYALAKSHMI
June 1, 2018
KUM K USHA Vs. COMMISSIONER CITY MUNICIPAL COUNCIL CHINTAMANI
July 24, 2018
KUM. GIRIJA SHARANAPPAGOUDA PATIL Vs. KARNATAKA UNIVERSITY AND OTHERS
April 25, 2018
KUM. INTERNATIONALS Vs. THE STATE OF KARNATAKA
October 9, 2018
KUM. MUNILAKSHMAMMA AND OTHERS Vs. DEPUTY COMMISSIONER CHICKBALLAPURA AND OTHERS
April 24, 2018
KUMAR @ NAGESH KUMAR Vs. STATE OF KARNATAKA
November 22, 2018
KUMAR MANJUNATH Vs. SMT. MANGAL AND ANOTHER
March 13, 2018
KUMAR T. S. Vs. STATE OF KARNATAKA
January 17, 2018
KUMAR. ABBUHJEFA YASIN NADAF Vs. SHRI. KAREPPA SOMAPPA KADAGANNAVAR AND OTHERS
April 3, 2018
KUMARA Vs. STATE OF KARNATAKA BY MALEBENNUR POLICE DAVANGERE DISTRICT
February 8, 2018
KUMARA @ PUTTABASAPPA Vs. STATE OF KARNATAKA BY ARAKALAGUD POLICE
February 17, 2018
KUMARASWAMY Vs. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTIONS (SOUTH)
July 19, 2018
KUMARI AISHWARYA V Vs. KARNATAKA STATE LAW UNIVERSITY NAVANAGAR
July 5, 2018
KUMARI GAVISIDDAVVA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO
March 23, 2018
KUMARI JAHANAVI NAIK K P D/O JANARDHNA NAIK Vs. KARNATAKA STATE LAW UNIVERSITY NAVANAGAR
August 27, 2018
KUMARI LAXMI Vs. VIVEK GOEL K
August 3, 2018
KUMARI LEELA D Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND SELECTION AUTHORITY AND OTHER
October 23, 2018
KUMARI R. KAVYA AND ORS. Vs. G.M. MALLESHAPPA AND ORS.
January 22, 2018
KUMARI SAHIRABANU D/O MAHABUBSAB TORAGAL @ MALLADAD Vs. SMT. KASHIMABI W/O RAJESAB SUNKAD
January 4, 2018
KUMARI SHAILAJA KHARVI AND OTHERS Vs. STATE BY BIRUR POLICE STATION
September 3, 2018
KUMARI SHANTA D/O PARVATA GOUDA Vs. GARAGA IMAM SAB S/O RAJA SAB
January 12, 2018
KUMBARA P OONACHA S/O KARIAPPA Vs. STATE OF KARNATAKA REPRESENTED BY CIRCLE INSPECTOR
April 9, 2018
KUNNEGOWDA Vs. T RAMESH
December 12, 2018
KUSHTAGI TALUKA VEERASHIVA GRAMEENA VIDYAVARDHAK S Vs. SHADAKSHARAYYA
March 22, 2018
KUSUM ALLOYS LIMITED Vs. DELHI SPECIAL ESTABLISHMENT BY CBI
April 2, 2018
KUTTIBA @ KUMAR Vs. STATE OF KARNATAKA
July 31, 2018
KUVENDRA T M SOMANNA S/O LATE MUTHANNA Vs. STATE OF KARNATAKA, REPRESENTED BY CPI
June 11, 2018
L & T GENERAL INSURANCE CO LTD , BANGALORE Vs. GOVINDA BHOVI AND ANOTHER
March 13, 2018
L D GANGADHARAIAH Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA, VIDHANASO
February 19, 2018
L H RAJENDRA PRASAD Vs. S RAJU
December 17, 2018
L K TRUST Vs. RADHAKRISHNA KHANDASARI SUGAR FACTORY
December 21, 2018
L KEERTHI Vs. ASHOK YADAV
April 10, 2018
L PADMAVATHI Vs. STATE OF KARNATAKA BY ITS SECRETARY
August 23, 2018
L R SRINIVASA Vs. SAROJAMMA
July 11, 2018
L RAMAREDDY S/O LATE LINGA REDDY Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT VIDHANA SOUDHA, BANGALORE BY ITS SECRETARY
April 16, 2018
L SHIVANNA Vs. J V GOPAL @ GOPI
March 28, 2018
L T JAYARAMU Vs. KUM VIDYA T
February 1, 2018
L. SRINIVAS Vs. DIVISIONAL CONTROLLER, KSRTC
May 30, 2018
L. VIDYAVATHI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
June 19, 2018
LAGAMA Vs. MANAGING DIRECTOR, VRL LOGISTIC LTD, REGISTERED AN
January 10, 2018
LAHU Vs. P SUDHAKAR
March 23, 2018
LAKANNA Vs. STATE OF KARNATAKA, BY CHIKKANAYAKANAHALLI POLICE
August 30, 2018
LAKESAR DEVI W/O BINOD THAKUR Vs. DEPO MANAGER KSRTC TUMKUR
July 26, 2018
LAKKANARA NAGRAJ Vs. STATE OF KARNATAKA
February 23, 2018
LAKKAPPA Vs. STATE OF KARNATAKA
April 25, 2018
LAKKAPPA BHIMAPPA YADALAGUDDA Vs. STATE OF KARNATAKA
October 10, 2018
LAKSHAMAMMA Vs. VASANTHA AND COMPANY
March 12, 2018
LAKSHMAIAH SINCE DEAD IS REPRESENTED BY HIS LRS Vs. RENUKAMMA D/O REVANNA
June 29, 2018
LAKSHMAMMA Vs. MANAGING DIRECTOR KSRTC,
March 27, 2018
LAKSHMAMMA Vs. CLASSIC LOGISTICS
August 27, 2018
LAKSHMAMMA Vs. SPECIAL LAND ACQUISITION OFFICER
August 2, 2018
LAKSHMAMMA @ LAKSHMIDEVAMMA, W/O GOPALAKRISHNA Vs. MANAGING DIRECTOR
April 5, 2018
LAKSHMAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
June 12, 2018
LAKSHMAMMA W/O LATE MADEGOWDA Vs. STATE OF KARNATAKA
January 2, 2018
LAKSHMAMMAKAR Vs. GOWRAMMA
January 9, 2018
LAKSHMANA Vs. UNITED INDIA INSURANCE CO LTD , KRISHI BHAVAN
April 26, 2018
LAKSHMANA GOWDA M S/O MUNISWAMAPPA Vs. STATE OF KARNATAKA BY KORAMANGALA POLICE STATION
September 18, 2018
LAKSHMI Vs. R HANUMANTHARAJU
March 2, 2018
LAKSHMI Vs. CHAIRMAN B W S S B MYSORE ROAD BANGALORE
April 11, 2018
LAKSHMI CHANDRASHEKAR AGARWAL S/O NANAK PRASAD AGARWAL Vs. STATE OF KARNATAKA
September 17, 2018
LAKSHMI DEVI W/O KEMPU LAKSHMAPPA Vs. STATE OF KARNATAKA
August 7, 2018
LAKSHMI NARAYAN DAS Vs. AMITABH DAS, S/O LATE PUNYANAND DAS
August 18, 2018
LAKSHMI NARAYANA LIFE CARE PVT , LTD Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD
March 13, 2018
LAKSHMI VENKATESH W/O LATE M VENKATESH Vs. SAMIATHA VICTOR
October 29, 2018
LAKSHMIDEVI Vs. JYOTHI
January 22, 2018
LAKSHMINARAYANA Vs. STATE OF KARNATAKA
November 14, 2018
LAKSHMINARAYANA TEMPLE SIDDAPURA Vs. SUMATHI W/O PRABHAKAR ANVEKAR
September 25, 2018
LAKSHMIPATHI Vs. STATE OF KARNATAKA
February 12, 2018
LALITAMBA PATTINA SOUHARDA Vs. INCOME TAX OFFICER
February 19, 2018
LALITAVVA W/O VEERAYYA CHARANTIMATH Vs. SAROJA W/O VEERAYYA HOOLIMATH
December 12, 2018
LALITH KUMAR JAIN Vs. HDFC BANK LIMITED
December 7, 2018
LALITHAMMA Vs. SIDDAVEERAPPA
July 24, 2018
LARSEN & TOUBRO LIMITED Vs. MANGALORE REFINERY AND PETROCHEMICAL LIMITED
March 9, 2018
LATHA Vs. SACHIN
October 22, 2018
LATHA Vs. MANJUNATH
July 26, 2018
LATHA H M Vs. RAVINDRANATH H M
April 27, 2018
LAXMAN KRISHNA GADEKAR Vs. SUVARNA LAXMAN GADEKAR
January 2, 2018
LAXMAN S/O SATTEPPA HANCHINAMANI Vs. BASAVANNI S/O SATTEPPA HANCHINAMANI
January 24, 2018
LAXMAN S/O. MALLESHAPPA HALYAL Vs. THE STATE OF KARNATAKA
March 13, 2018
LAXMI Vs. THE STATE OF KARNATAKA
July 3, 2018
LAXMI W Vs. NAVEENKUMAR A WALILABIC
October 11, 2018
LAXMIBAI W/O LATE SIDDAPPA PATILKAR Vs. P B IBRAHIM
January 5, 2018
LEASE PLAN INDIA PRIVATE LTD Vs. STATE OF KARNATAKA
February 20, 2018
LEELA SURENDRAS Vs. M A MOHD KUNCHI
December 11, 2018
LEELABAI Vs. ARJUN
December 3, 2018
LEELASHREE M, D/O MUNIRATHNAM Vs. BANGALORE UNIVERSITY, JNANABHARATHI, JNANABHARATHI
January 8, 2018
LEELAVATHI Vs. STATE OF KARNATAKA
August 13, 2018
LEELAVATHI, W/O LATE B N PRAKASH Vs. MANAGING DIRECTOR, K S R T C
April 5, 2018
LEGAL MANAGER Vs. RATNAVVA
November 19, 2018
LEGAL MANAGER Vs. SMT. H.M. YALLAMMA & ORS.
September 14, 2018
LEGAL MANAGER BHARATI AXA GENERAL INSURANCE CO LTD Vs. BHAGYAMMA W/O MADEGOWDA
April 6, 2018
LEGAL MANAGER IFFCO- TOKIO GENERAL INSURANCE CO LTD Vs. N GOVINDARAJU
August 20, 2018
LEO CRASTA MANAGING DIRECTOR LEO CONSUMER PRODUCTS PRIVATE LTD Vs. STATE OF KARNATAKA
July 10, 2018
LEO DSOUZA S/O PAUL DSOUZA Vs. STATE OF KARNATAKA
June 26, 2018
LIBERT A VAZ Vs. STATE OF KARNATAKA
April 16, 2018
LIBERT A. VAZ Vs. STATE OF KARNATAKA
December 21, 2018
LICENSED ELECTRICAL CONTRACTORS ASSOCIATION OF KARNATAKA Vs. B P DEVARAJ S/O LATE PATHIYAPPA
June 19, 2018
LILLY DSOUZA Vs. JUMAM DMELLO
September 4, 2018
LINGANNA Vs. T A ANANTHARAJU
May 29, 2018
LINGARAJ Vs. STATE
October 16, 2018
LINGARAJ V HIREMATH Vs. ADDITIONAL CHIEF SECRETARY
December 7, 2018
LINGEGOWDA DETECTIVE & SECURITY AGENCY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 16, 2018
LION SECURITY SERVICES Vs. COMMR. OF SERVICE TAX
April 3, 2018
LOKAPPA A/F HOLIYAPPA CHANNABASAPPALAVARKAR Vs. GANGAVVA W/O SHIVAPPA KOTIHAL
February 1, 2018
LOKESH & ORS. Vs. STATE OF KARNATAKA & ORS.
June 27, 2018
LOKESH @ GOWDA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
August 31, 2018
LOKESH @ LOKI Vs. THE STATE OF KARNATAKA
May 30, 2018
LOKESH AND ORS. Vs. THE STATE THROUGH JANAWADA POLICE STATION, DIST. BIDAR NOW
January 24, 2018
LOKESH G.@ LOKANATH Vs. NAGARAJ
February 23, 2018
LOKESH K.N. Vs. RATHNA
September 15, 2018
LOKESH S/O. LATE VENKATARAMANA AND OTHERS Vs. STATE OF KARNATAKA
September 15, 2018
LOKESH, S/O ERAPPA Vs. M V NARAYANAGOWDA, S/O M K VENKATAPPASHIVAPRAKASH
December 20, 2018
LOKESHA @ RAMESHA S/O C SHANKAR Vs. STATE OF KARNATAKA NEW TOWN POLICE
June 18, 2018
LOKESHS Vs. STATE OF KARNATAKA
December 28, 2018
LUBINA W/O VISHAL YALLUR Vs. STATE OF KARNATAKA
November 19, 2018
LUNDBECK INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
September 26, 2018
M A DADAPPER S/O M A RAHEEM Vs. COMMISSIONER COMMERCIAL TAXES
October 9, 2018
M A KARUNESH Vs. THE JOINT DIRECTOR DEPARTMENT OF MINES AND GEOLOGY
July 20, 2018
M A RAGHURAMAN, S/O M A ANANTHACHAR Vs. STATE BY INSPECTOR OF POLICE C B I/ACB, BANGALORE
August 21, 2018
M ABDUL ZAHID DIRECTOR VEEYEM PRIVATE LIMITED Vs. STATE REPRESENTED BY SUPERINTENDENT OF POLICE
October 1, 2018
M ANANTHRAM SINGH Vs. KAUSALYA BAI K MANIRAM SINGH AND OTHERS
January 16, 2018
M B SREEDHAR Vs. M N CHANDRASHEKHAR
March 15, 2018
M B V SUBBA RAO Vs. H D F C ERGO GENERAL INSURANCE CO, LTD
October 10, 2018
M BASAVARAJU @ BASAVA Vs. STATE BY HULIMAVU POLICE STATION
August 6, 2018
M BHASKAR Vs. VEENA
December 11, 2018
M C RUDRAPPA @ RUDRESH Vs. M H RACHANA
March 7, 2018
M C SUNIL @SUNI @ BHANU PRAKASH, SON OF LATE CHANDRACHARI Vs. STATE OF KARNATAKA
October 12, 2018
M CHINNAPPA S/O LATE NEELAMMA Vs. STATE OF KARNATAKA
November 14, 2018
M D JAYAKUMAR Vs. COMMISSIONER BRUHAT BENGALURU MAHANAGARA PALIKE
October 23, 2018
M ESHAPPA Vs. KARNATAKA ROAD DEVELOPMENT CORPORATION LIMITED
February 19, 2018
M G RAMANI Vs. INDIRA DEENADAYAL NAIDU
August 14, 2018
M G SHARADA BAI Vs. MYTRA D/O LATE M H GANGADHAR
August 9, 2018
M G YASHODHA Vs. G K VENKATAPPA
March 26, 2018
M GANESH Vs. M VIJAYALAKSHMI
July 26, 2018
M IMTIYAZUDDIN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) SALEM LIMITED
October 3, 2018
M J APPAJI Vs. T PUSHPARAJ
November 29, 2018
M J BALACHANDER Vs. COMMISSIONER, BBMP
January 3, 2018
M JUSTIN SAMSON Vs. STATE OF KARNATAKA
December 28, 2018
M K THAMMAIAH, S/O KEMPEGOWDA Vs. STATE OF KARNATAKA
April 16, 2018
M KEMPEGOWDA Vs. STATE OF KARNATAKA
October 23, 2018
M KRISHNA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY
September 11, 2018
M KRISHNAPPA Vs. K MAHABALA ADIGA
August 30, 2018
M L RAMAMURTHY Vs. H L GANGADHAR
January 25, 2018
M LAKSHMI SHETTY Vs. KARNATAKA STATE FINANCIAL CORPORATION
March 13, 2018
M M ASSOCIATES Vs. STATE OF KARNATAKA
November 27, 2018
M MALLAIAH Vs. STATE OF KARNATAKA
February 16, 2018
M MOHAN RAO Vs. WORKS MANAGER REGIONAL WORKSHOP, K S R T C HASSAN
March 1, 2018
M MUNIRAJU Vs. K SELVAM
June 7, 2018
M N P M HOUSING COLONY RETIRED EMPLOYEES WELFARE ASSOCIATION (REGD) Vs. OFFICIAL LIQUIDATOR OF MANDYA NATIONAL PAPER MILLS LTD
September 27, 2018
M N SHANKAR Vs. MANAGING DIRECTOR B M T C SHANTHI NAGAR
September 20, 2018
M N SUNEETHA Vs. STATE OF KARNATAKA
April 10, 2018
M NANJUNDASWAMY S/O MARISWAMAPPA Vs. STATE OF KARNATAKA
November 16, 2018
M NARAYANASWAMY Vs. STATE OF KARNATAKA, BY CENTRAL BUREAU OF INVESTIGA
March 7, 2018
M NETRAVATHI Vs. DEEVEERAMMA
September 5, 2018
M P GOUDAR Vs. I G-CUM-CHIEF SECURITY COMMISSIONER/RAILWAY PROTEC
March 14, 2018
M P RAGHAVENDRA Vs. R L RACHANA
April 16, 2018
M PARVATHI M B B S , DGO, DNB, W/O RAVINDRA V P Vs. STATE OF KARNATAKA REP BY ASHOKNAGAR POLICE STATION, BENGALURU
September 14, 2018
M PRABHU Vs. MANAGEMENT OF SKF BEARINGS INDIA LTD , BANGALORE
March 9, 2018
M PREMANAND KAMATH Vs. B HEMAVATHI AND ORS
January 25, 2018
M PUTTASWAMY Vs. STATE OF KARNATAKA REP
August 18, 2018
M R JAGADEESH Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL
April 9, 2018
M R KHANDARE S/O RAMAPPA Vs. STATE
April 27, 2018
M R MOHAN Vs. DIVISIONAL CONTROLLER KSRTC DAVANAGERE
April 13, 2018
M R MOHAN MURTHY Vs. STATE OF KARNATAKA
September 5, 2018
M R SEETHARAM Vs. M R RAGHURAM
November 19, 2018
M R VENKATESH Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY
October 22, 2018
M RAGHUNATH CHOWDHARY Vs. MYSORE TOOLS PVT LTD
September 27, 2018
M RAJESH Vs. STATE OF KARNATAKA
August 7, 2018
M RATHNAMMA Vs. UNITED INDIA INSURANCE CO LTD
July 18, 2018
M RAVI NARAYANA REDDY S/O N MALLAIAH REDDY Vs. U GOPALAPPA S/O LATE DYAVANANJAPPA
August 8, 2018
M S CHIDAMBARA S/O SOMAIAH Vs. 1 PUNJAB NATIONAL BANK, BY ITS MANAGER
February 26, 2018
M S HARISH Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE
February 19, 2018
M S JAYASHEELA Vs. STATE OF KARNATAKA BY ITS SECRETARY
September 25, 2018
M S MAHADEVASWAMY Vs. ADDL REGISTRAR OF CO-OPERATIVE SOCIETY (HOUSING AN
March 22, 2018
M S PUTTARAJU Vs. H M MUNIRAJU
November 9, 2018
M S RAMESH S/O LATE SIDDAPAGOWDA Vs. STATE OF KARNATAKA BY N R PURA POLICE STATION
May 23, 2018
M S SHASHANK Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
July 23, 2018
M S VENKATESH Vs. UNION OF INDIA
May 28, 2018
M SATHISHAKAR Vs. LALITH KUMAR
February 5, 2018
M SHANKAR Vs. M S SURENDRA
August 10, 2018
M SHARADAMMA W/O T D SUBRAMANYA Vs. STATE OF KARNATAKA
December 3, 2018
M SHIVAPRASAD S/O LATE M MALLAIAH Vs. STATE OF KARNATAKA
July 5, 2018
M SHIVASHANKAR S/O R MARISHAMAPPA Vs. DEPUTY COMMISSIONER
February 8, 2018
M SHOBHA D/O MUTHAPPA Vs. M N SAREYU W/O SRINIVAS
November 27, 2018
M SIDDAPPA S/O SANNA THIMMAIAH Vs. STATE OF KARNATAKA THROUGH JAGALURU POLICE STATION REPRESENTED BY ITS STATE PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA BENGALURU
October 1, 2018
M SIDDARAM REDDY Vs. LAND ACQUISITION OFFICER, ASSISTANT COMMISSIONER
April 5, 2018
M THAYAMMA Vs. SECRETARY TO GOVT OF KARNATAKA HOUSING & URBAN DEVELOPMENT DEPARTMENT
May 30, 2018
M V GOVINDARAJU Vs. ANASUYA @ ANUSUYAMMA
June 6, 2018
M V MANJUNATH Vs. K K BOGAPPA
May 30, 2018
M VEENA WIFE OF HONNEGOWDA D/O LATE MADEGOWDA Vs. SUMA
November 14, 2018
M VENKATESH Vs. BRUHATH BENGALURU MAHANAGARA PALIKE
March 23, 2018
M VIJAY KUMAR Vs. STATE OF KARNATAKA, BY CHINTAMANI TOWN POLICE, REP
March 2, 2018
M VIJAYKRISHNA Vs. DEPUTY COMMISSIONER TUMAKURU DISTRICT
December 15, 2018
M. ASADULLA KHAN Vs. B. LAKSHMIPATHIRAJU
December 5, 2018
M. CHANDRAPPA S/O SINGAPPA Vs. STATE BY MADANAYAKANAHALLI POLICE STATION
February 1, 2018
M. K. AGROTECH P. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME-TAX
November 29, 2018
M. K. VENKATESH Vs. COMMISSIONER
January 12, 2018
M. MANJUNATHA Vs. THE STATE OF KARNATAKA
October 1, 2018
M. MOHAMMAD MUNEER Vs. THE EXECUTIVE OFFICER TALUKA PANCHAYAT SANDUR AND OTHERS
July 25, 2018
M. NARAYANASWAMY Vs. S. NARASIMHAPPA
February 15, 2018
M. PAVAN KUMAR @ PAVAN S/O MUTHU @ CAR MUTHU & ORS. Vs. THE STATE OF KARNATAKA
June 7, 2018
M. RATNAVARMA PADIVAL AND ORS. Vs. M/S BALLAL AND PADIVAL TILES POST GANJIMUTT MANGALORE TALUK
January 5, 2018
M. SUKANAYA @ SUKANAYAMMA AND OTHERS Vs. MANAGING DIRECTOR M/S. APC DRILLING AND CONSTRUCTION COMPANY AND ORS.
April 11, 2018
M. SWAMYJI Vs. STATE OF KARNATAKA AND OTHERS
April 26, 2018
M. S. PUTTARAJU Vs. BK HALLI GRAMA PANCHAYAT JALA HOBLI
November 9, 2018
M.E.YELLOJI RAO AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
October 29, 2018
M.J. MOHAN Vs. STATE OF KARNATAKA
December 21, 2018
M.K. SUBBAIAH AND ANOTHER Vs. MANAGEMENT OF BHARATH ELECTRONICS LTD.
July 25, 2018
M.L. MOHAN & ORS. Vs. V.B. KRISHNAPPA
June 21, 2018
M.N. NAZEER @ NAJJU, S/O. NISAR Vs. THE STATE OF KARNATAKA
January 30, 2018
M.NARAYANA SWAMY Vs. THE COMMISSIONER
March 28, 2018
M.P. CHINNAPPA Vs. THE STATE OF KARNATAKA
August 30, 2018
M.S. ANURADHA Vs. S.V. RAMANUJAMMA
July 9, 2018
M.S. MANOHARAN AND ORS. Vs. KRUTHARATHNA SINCE DEAD BY HER L.RS. AND ORS.
June 6, 2018
M.SHOEL Vs. THE STATE OF KARNATAKA
October 23, 2018
M.V. NANDINI Vs. RAVIKUMAR
December 7, 2018
M/S BAJAJ ALLIANZ INSURANCE COMPANY LTD. Vs. V. MURALI AND OTHER
May 30, 2018
M/S BHARAT ELECTRONICS LTD JALAHALLI POST BENGALURU Vs. SRI. S. SRINIVASAN S/O SRI. S. ACHARYA AND OTHERS
July 18, 2018
M/S CHAMUNDESWARI DIAMOND TOOLS (P) LTD. Vs. THE MANAGING DIRECTOR KARNATAKA STATE FINANCIAL CORPORATION AND OTHERS
October 26, 2018
M/S CHIRSTU SEVA SAMAJ Vs. BISHOP DR. M FRANCIS JACKSON
February 6, 2018
M/S M.K. SWAMY AND SONS, SY. Vs. THE COMMISSIONER OF EXCISE IN KARNATAKA
January 8, 2018
M/S MACHINE & MEN COMBINE RMV CLUSTERS Vs. B FOURNESS (P) LIMITED
July 26, 2018
M/S MIDWEST GOLD LIMITED Vs. THE STATE OF KARNATAKA
November 15, 2018
M/S MURDESHWAR INDUSTRIES Vs. THE STATE OF KARNATAKA, REP BY ITS CHIEF SECRETARY
February 21, 2018
M/S NATIONAL INSURANCE COMPANY LIMITED AND OTHERS Vs. SRI ROLAND T SALINS AND OTHERS
July 12, 2018
M/S OSWAL BEVERAGES Vs. R.VINUTHA
February 6, 2018
M/S RADIALL INDIA PVT. LTD. Vs. UNION OF INDIA
September 24, 2018
M/S SCHNEIDER ELECTRIC Vs. UNITED TELECOMS LIMITED
January 12, 2018
M/S SCHNEIDER ELECTRIC IT BUSINESS INDIA PVT LTD. Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA LABOUR DEPARTMENT VIKASA SOUDHA DR AMBEDKAR VEEDHI BANGALORE
November 13, 2018
M/S SEEMA CATERERS SITUATED AT 3261 Vs. THE UNION OF INDIA MINISTRY OF RAILWAYS
October 31, 2018
M/S SHAH AGENCIES AND OTHERS Vs. M/S GUL MOHAR ENTERPRISES
June 25, 2018
M/S TELEKOM MALAYSIA BERHAD Vs. UNION OF INDIA
February 12, 2018
M/S VENKATESHWARA TRAVELS BY T VENKATESAN Vs. REGIONAL TRANSPORT AUTHORITY
September 18, 2018
M/S. ABHINANDAN STONE CRUSHERS Vs. STATE OF KARNATAKA AND ANOTHERS
February 21, 2018
M/S. ABHINANDAN STONE CRUSHERS, REP. ITS PROPRIETOR, S.N. SRINIVAS Vs. THE STATE OF KARNATAKA AND OTHERS
June 21, 2018
M/S. ADARSHA GRANITES STONE CRUSHERS Vs. STATE OF KARNATAKA, DEPARTMENT OF MINES AND GEOLOGY, KHANIJA BHAVAN AND OTHERS
June 26, 2018
M/S. ADIGA FAST FOOD Vs. B. PRASANNA KUMAR S/O LATE ASHWATHANARANAIAH. B AND OTHER
July 3, 2018
M/S. AKZO NOBEL INDIA LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LTU,
July 4, 2018
M/S. ALTAIR ENGINEERING INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
July 9, 2018
M/S. ARYAN BUILDERS AND DEVELOPERS AND OTHER Vs. SRI RAMAN KUMAR SINGH AND OTHER
September 3, 2018
M/S. ATRIA CONVERGENCE TECHNOLOGIES PVT. LTD. AND OTHERS Vs. M/S. R.G. NETWORK @ M/S. RAGHAVENDRA
September 20, 2018
M/S. AUTOMOTIVE AXLES LTD. Vs. N. SANDESHKUMAR AND ANOTHER
May 29, 2018
M/S. BALAJI INDUSTRIES Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD
February 6, 2018
M/S. BARAFWALA COLD STORAGE AND AGRO PROCESSOR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
June 28, 2018
M/S. BHARAT HEAVY ELECTRICALS LIMITED Vs. M/S. CAPITAL ELECTECH PRIVATE LIMITED
October 3, 2018
M/S. BHARATHIYA INTERNATIONAL LIMITED NO.27/2 Vs. THE STATE OF KARNATAKA
January 30, 2018
M/S. BIESSE MANUFACTURING CO. PVT. LTD. Vs. STATE OF KARNATAKA
February 6, 2018
M/S. BONN SCHTERING BIO SCIENCES AND OTHERS Vs. STATE
September 20, 2018
M/S. C.C.I. LTD. Vs. THE DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND OTHERS
July 17, 2018
M/S. C.M. ENVIROSYSTEMS PRIVATE LIMITED Vs. THE STATE OF KARNATAKA
January 30, 2018
M/S. CHANDANA ENGINEERING WORKS Vs. M/S. BHUSHAN STEEL LIMITED AND ANOTHER
April 20, 2018
M/S. CUREJOY HEALTH CARE INDIA PVT. LTD. Vs. MRS. MADHU JAIN AND OTHERS
June 8, 2018
M/S. DEEPAK EXTRUSIONS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(4)
February 20, 2018
M/S. DIGANATHA MUDRANA LTD. Vs. MR. KRISHNA B. N.
February 6, 2018
M/S. DRN INFRASTRUCTURE ENGINEERS AND CONTRACTORS Vs. THE STATE OF KARNATAKA AND OTHERS
April 9, 2018
M/S. EURO METAL AND GLASS INTERIORS PVT. LTD. Vs. UNION OF INDIA AND ORS.
February 27, 2018
M/S. FAW TECHNOLOGIES O/A CHITRADURGA Vs. THE STATE OF KARNATAKA DEPT OF EMPLOYMENT AND TRAINING
January 30, 2018
M/S. FIORANO SOFTWARE TECHNOLOGIES PVT. LTD. Vs. THE 2ND ADDITIONAL LABOUR COURT
October 4, 2018
M/S. FRIDGE HOUSE AND ANOTHER Vs. M/S. K.M. AKBAR TRUST AND OTHERS
June 28, 2018
M/S. G.P.V. ENTERPRISES Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
February 16, 2018
M/S. GALPHA LABORATORIES LTD. AND OTHER Vs. STATE
August 27, 2018
M/S. GLOBAL ENERGY PVT. LTD. AND OTHERS Vs. THE STATE OF KARNATAKA AND ANOTHERS
January 11, 2018
M/S. GOD GRANITES NO. 77 Vs. THE STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO GOVERNMENT AND OTHERS
June 26, 2018
M/S. GREENTEX MINING INDUSTRIES LTD. AND OTHERS Vs. CENTRAL BUREAU OF INVESTIGATION
June 26, 2018
M/S. HINDUSTAN PETROLEUM CORPORATION LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
June 11, 2018
M/S. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SRI. PUTTASWAMAIAH N. AND OTHERS
April 17, 2018
M/S. IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. SRI. T. VISHWANATH
October 4, 2018
M/S. INTEGRATED ELECTRIC COMPANY PRIVATE LIMITED Vs. THE STATE OF KARNATAKA
January 30, 2018
M/S. JANAPRIYA PROPERTIES PRIVATE LIMITED Vs. THE STATE OF KARNATAKA
November 29, 2018
M/S. K P GROUPS (THE WAREHOUSE BAR AND RESTAURANT) Vs. THE COMMISSIONER OF EXCISE TTMC BUILDING, NGO COLONY WILSON GARDEN AND OTHERS
May 28, 2018
M/S. K2K INFRASTRUCTURE (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
January 30, 2018
M/S. KABINI MINERALS PVT. LTD. Vs. THE SECRETARY TO GOVERNMENT
July 20, 2018
M/S. KAILASH BAR AND RESTAURANT Vs. THE STATE OF KARNATAKA AND OTHER
September 24, 2018
M/S. KALYANI MOTORS PVT. LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT)
September 24, 2018
M/S. LINGESHWARA ENTERPRISES (B. M. ANAND AND A. ANUP KUMAR) Vs. THE STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY FINANCE DEPARTMENT AND OTHERS
February 19, 2018
M/S. MADHURA INDUSTRIES AND OTHERS Vs. THE AUTHORISED OFFICER AND ANOTHERS
June 1, 2018
M/S. MEDOPHARM Vs. MR. B.V. SAMPANGI
July 11, 2018
M/S. MEGHA MOVIES Vs. UNION OF INDIA AND OTHERS
September 3, 2018
M/S. N.B. CONSTRUCTION COMPANY Vs. THE KARNATAKA STATE AGRICULTURE PRODUCE PROCESSING AND EXPORT CORPORATION LIMITED
August 29, 2018
M/S. N.D. DEVELOPERS PVT. LTD. Vs. SMT. VANDANA
August 29, 2018
M/S. N.D. DEVELOPERS, PVT. LTD. Vs. SMT. BHARATHI AND ORS.
July 12, 2018
M/S. NAVODAYA EDUCATION TRUST Vs. UNION OF INDIA
February 5, 2018
M/S. NITESH HOUSING DEVELOPERS PVT. LTD. AND OTHERS Vs. THE STATE OF KARNATAKA AND ANOTHER
July 31, 2018
M/S. OM TRADERS Vs. THE UNION OF INDIA
February 9, 2018
M/S. OMEGA HEALTHCARE MANAGEMENT SERVICES PVT. LTD. Vs. MR. KAMALRAJ CHANDRASEKARAN
February 9, 2018
M/S. ORIENTAL INSURANCE CO. LTD. Vs. A AHMED BASHA BIN ABDUL AJEEJ AND OTHER
August 2, 2018
M/S. ORIENTAL INSURANCE COMPANY Vs. SURYAKANTHA POOJARY, S/O. LATE LAXMANA POOJARY, AGED ABOUT 55 YEARS, RESIDING AT THAVAREKERE, MATTUKOPPA, MATTU, UDUPI TALUK AND DISTRICT
January 23, 2018
M/S. P.M.GRANITES EXPORTS PVT. LTD. Vs. MR. T. MANOHARAN
June 7, 2018
M/S. PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. TAGORE PUBLIC SCHOOL KURUKSHETRA ROAD
June 8, 2018
M/S. PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. SRI DATTA SAI HIGH SCHOOL BETHAMANGALA
September 24, 2018
M/S. PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. DANIEL PUBLIC SCHOOL
September 20, 2018
M/S. PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. YASODA CONCEPT SCHOOL
October 3, 2018
M/S. PEPSICO INDIA HOLDING (P) LTD. Vs. KARNATAKA ENGINEERING AND GENERAL WORKERS UNION
October 5, 2018
M/S. POPULAR ADVERTISERS AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
February 8, 2018
M/S. PRESTIGE SHELTERS PVT. LTD. Vs. M/S. PRESTIGE ESTATES PROJECTS(P) LTD.
June 20, 2018
M/S. RAJESH EXPORTS LIMITED Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
September 14, 2018
M/S. SARDAR ELECTRIC HOUSE Vs. THE STATE OF KARNATAKA AND OTHERS
March 20, 2018
M/S. SEVA SWITCH GEAR PVT . LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND OTHERS
October 29, 2018
M/S. SHAAN PETROLEUM HPCL PETORL/DIESEL RETAIL OUTLET Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND OTHERS
February 1, 2018
M/S. SHAKTI PHARMACEUTICALS Vs. SANTOJI JAIRAM PAVALE
April 3, 2018
M/S. SHIKSHA INFOTECH PRIVATE LIMITED Vs. M/S PEARSON INDIA EDUCATION SERVICES PRIVATE LTD.
April 19, 2018
M/S. SHIPRA ESTATE LIMITED Vs. THE ASSISTANT COMMISSIONER, BANGALORE NORTH SUB DIVISION BANGALORE
January 30, 2018
M/S. SHREE MALLIKARJUNA SHIPPING PVT. LTD. Vs. THE UNDER SECRETARY DEPARTMENT OF PWD (PORT AND INLAND WATER TRANSPORT) AND OTHERS
September 10, 2018
M/S. SKILL TECH ENGINEERS Vs. COMMISSIONER OF CENTRAL TAXES OFFICE OF THE PRINCIPAL COMMISSIONER OF GST AND CENTRAL EXCISE VINAYA MARAGA SIDDARTHNAGAR MYSORE
October 22, 2018
M/S. SRI BHUVANESH ENGINEERING WORKS Vs. M/S. TAMILNAD MERCANTILE BANK LTD. AND ANOTHERS
February 28, 2018
M/S. SRI LAVEN ENGINEERING PRIVATE LIMITED Vs. THE STATE OF KARNATAKA
January 30, 2018
M/S. SUMAN Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
February 20, 2018
M/S. SUPRAJIT ENGINEERING LTD. Vs. M/S. VINIR ENGINEERING PVT. LTD.
December 19, 2018
M/S. SUPREME TILE WORKS Vs. THE ASST. PROVIDENT FUND COMMISSIONER
February 1, 2018
M/S. SWARNA ELECTRICALS AND OTHERS Vs. COMMISSIONER OF CUSTOMS
June 27, 2018
M/S. TATA AIG GENERAL INSURANCE AND OTHERS Vs. SMT. JYOTHI AND OTHERS
September 18, 2018
M/S. URC CONSTRUCTIONS PRIVATE LIMITED Vs. M/S. HABITAT PRAGNYA PROPERTIES PRIVATE LIMITED
April 13, 2018
M/S. VASAN HEALTH CARE PVT. LTD. Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
February 22, 2018
M/S.G-HANZ (INDIA) PRIVATE LIMITED Vs. STATE OF KARNATAKA
February 6, 2018
M/S.SINCHANA RECREATION ASSOCIATION A REGISTERED SOCIETY Vs. STATE OF KARNATAKA AND OTHERS
October 29, 2018
M/S.UNICORN RESTAURANT Vs. M/S. K.M. AKBAR TRUST NO. 94/3
July 19, 2018
MAALENAHALLI MILK PRODUCERS CO-OPERATIVE SOCIETY LTDLTD Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 5, 2018
MABUNNI W/O MAHAMMED Vs. MABUNNI W/O MAHAMMED
January 4, 2018
MADAN LAL J HINDUJA Vs. COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE
February 21, 2018
MADANA Vs. STATE OF KARNATAKA
August 29, 2018
MADANNA Vs. CHITHAIAH AND ANOTHER
April 2, 2018
MADAPPA @ MADESHA Vs. STATE OF KARNATAKA
July 23, 2018
MADAPPA @ MAHADEVEGOWDA Vs. STATE OF KARNATAKA
September 3, 2018
MADESHA @ AVVA MADESHA Vs. STATE OF KARNATAKA
August 14, 2018
MADHAVDAS Vs. STATE OF KARNATAKA
January 12, 2018
MADHU B.M. S/O LATE MAHALINGAPPA AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHERS
June 27, 2018
MADHU SOLANKI Vs. INCOME-TAX OFFICER
November 13, 2018
MADHUKAR G ANGUR Vs. ALLIANCE BUSINESS SCHOOL
March 28, 2018
MADHUKARA Vs. STATE OF KARNATAKA
November 2, 2018
MADHURA SHEKAR Vs. S KUMAR, MAJOR
December 20, 2018
MADHURI M AND OTHERS Vs. D.B. JATTI AND OTHERS
May 29, 2018
MADHUSUDANA K S Vs. STATE OF KARNATAKA
April 25, 2018
MADHUSUDHAN AND OTHERS Vs. B. BASKARAN AND OTHERS
April 9, 2018
MADHUSUDHAN B.R. AND ORS. Vs. STATE OF KARNATAKA
January 22, 2018
MADIVALAPPA B. CHEBBI, S/O BASAVANTAPPA CHEBBI Vs. THE GENERAL MANAGER PERSONNEL CELL, STAFF WELFARE DIVISION HEAD OFFICE
February 27, 2018
MADIVALAPPA DODDABHIMAPPA HUDED AND OTHERS Vs. STATE OF KARNATAKA
April 13, 2018
MADIVALAPPA MADEPPA S/O MALLAPPA TALAWAR Vs. STATE OF KARNATAKA
June 11, 2018
MADIWAL Vs. SHANTABAI
September 27, 2018
MAHABALA SHETTY Vs. VASUDEVA BHAT
November 28, 2018
MAHABALESHWAR SAVLO MADIVAL Vs. STATE OF KARNATAKA
June 5, 2018
MAHABOOB GHOUSE Vs. STATE BY YADGIRI TOWN POLICE YADGIRI
December 6, 2018
MAHADEV Vs. STATE OF KARNATAKA AND OTHERS
January 4, 2018
MAHADEV TALAWAR Vs. IRAPPA HATTI
April 3, 2018
MAHADEVA Vs. STATE OF KARNTAKA
February 22, 2018
MAHADEVA Vs. STATE OF KARNATAKA
November 15, 2018
MAHADEVA @ MAHADEVANAYAKA S/O KALANAYAKA Vs. STATE OF KARNATAKA
April 21, 2018
MAHADEVA R. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
June 26, 2018
MAHADEVA S/O ESWARAPPA RATODA Vs. STATE OF KARNATAKA
May 31, 2018
MAHADEVA S/O KUSHAL RAO Vs. STATE OF KARNATAKA THROUGH SHIVALLI POLICE
September 22, 2018
MAHADEVA S/O MUNISHETTY Vs. STATE OF KARNATAKA
July 20, 2018
MAHADEVAIAH Vs. STATE BY KODIHALLI POLICE REP BY SPP, SPP OFFICE
June 6, 2018
MAHADEVAIAH S/O MANCHAIAH Vs. SHIVALINGAIAH S/O KALAIAH
February 27, 2018
MAHADEVAMMA W/O LATE CHIKKAMADEGOWDA Vs. BHAGYA W/O MANJUNATHA
March 15, 2018
MAHADEVANAIKA @ SETU Vs. STATE OF KARNATAKA
September 22, 2018
MAHADEVAPPA S/O PARVATEPPA BELAVALAD Vs. TARAMATI W/O SHANKAR SAKENAVAR
March 1, 2018
MAHADEVASHETTY S/O LATE BORASHETTY Vs. KALAMMA W/O LATE KALAPPA
January 3, 2018
MAHADEVI Vs. MAHADEV
March 6, 2018
MAHADEVI Vs. KUMAR S/O RAGHUNATH CHAVAN
March 27, 2018
MAHADEVI Vs. STATE OF KARNATAKA, REP BY ITS SECRETARY, WOMEN
April 12, 2018
MAHADEVI @ MAHADEVAMMA Vs. BASWANTHRAO B SAPPANDI
April 11, 2018
MAHALAKSHMI Vs. EESHAN CONSTRUCTIONS, BANGALORE AND OTHERS
September 20, 2018
MAHALAKSHMI H BHAT Vs. SHARADA NAYAKLABIC
December 19, 2018
MAHALINGAPPA ALIAS MAHALINGA Vs. MANAGER, RELIANCE GENERAL INSURANCE CO LTD , BENGALURU AND OTHERS
February 12, 2018
MAHAMMAD SHARIFF Vs. STATE OF KARNATAKA THROUGH CHANDRA LAYOUT POLICE STATION
June 22, 2018
MAHANANDA Vs. GURULINGAPPA
April 16, 2018
MAHANANDA W/O LATE SHIVARAJ PATIL Vs. GURULINGAPPA S/O VEERBHADRAPPA
April 16, 2018
MAHANTAMMA Vs. SHIVUKUMAR S/O HANAMATAPPA SHIRUR
January 5, 2018
MAHANTAYYA (MANTAYYA) Vs. CHANNAVVA W/O GADIGAYYA HIREMATH
January 12, 2018
MAHANTAYYA S/O GANGAYYA HIREMATH Vs. GOURAMMA W/O MAHANTHAYYA
March 7, 2018
MAHANTESH KONI Vs. B KOTTRAPPA
April 26, 2018
MAHANTESH S/O BHIMASHI NAVALAGUND Vs. KIRTI W/O MAHANTESH NAVALAGUND
April 16, 2018
MAHANTHASWAMIJI OF DEVANUR MUTT Vs. VASUDEVAMURTHY R
May 29, 2018
MAHATHMA GANDHI MEMORIAL EDUCATIONAL SOCIETY (REGD Vs. DIRECTOR, & APPELLATE AUTHORITY, PRE-UNIVERSITY ED
March 19, 2018
MAHAVEER Vs. STATE OF KARNATAKA, BY MUDHOL P S , REP BY STATE P
March 1, 2018
MAHAVEER S/O SHANKAR HOLLIKUPPE Vs. THE STATE OF KARNATAKA
May 30, 2018
MAHEBOOB SAB Vs. MAHAMMED SAB
March 22, 2018
MAHENDRA KARLE Vs. ASSISTANT DIRECTOR OF FACTORIES
September 15, 2018
MAHENDRA KUMAR S/O MOHANLAL @ SUMERMAL Vs. GANGAMMA B W/O H VISHWANATH
June 5, 2018
MAHENDRA REDDY AND OTHERS Vs. STATE OF KARNATAKA
July 6, 2018
MAHESH Vs. STATE OF KARNATAKA
December 28, 2018
MAHESH & ASSOCIATES Vs. B K GARUDACHARLABIC
April 26, 2018
MAHESH @ HANDIGANALA MAHESH Vs. THE STATE OF KARNATAKA
January 18, 2018
MAHESH K S S/O SHIVANNA Vs. STATE OF KARNATAKA REP BY SECRETARY DEPARTMENT OF
April 5, 2018
MAHESH KHAITAN, S/O. BAJARANG LAL KHAITAN Vs. SMT JAYALAKSHMAMMA, W/O LATE SHANKARAPPA @ INAMDAR SHANKARAPPA AND OTHERS
April 10, 2018
MAHESH S/O ANNARAO AJAGOND Vs. STATE
February 9, 2018
MAHESH S/O HEMADREPPA SAJJANAAR Vs. AUTHORIZED OFFICER/DEPUTY GENERAL MANAGER, IDBI BANK LTD
April 12, 2018
MAHESH S/O LATE SOMAPPA Vs. STATE BY K R PET RURAL POLICE MANDYA DISTRICT
June 23, 2018
MAHESH V. S/O VENKATESH N Vs. THE STATE OF KARNATAKA THE SUB INSPECTOR MANDYA WEST POLICE STATION
January 30, 2018
MAHESHA Vs. STATE OF KARNATAKA
September 6, 2018
MAHESHA D K @ GOOLI MAHESHA S/O KARIYAPPA Vs. STATE OF KARNATAKA BY K M DODDI
April 20, 2018
MAHESHA N Vs. MURUGANANDHANAM K
January 5, 2018
MAHESHA V @ MAGGI Vs. STATE OF KARNATAKA
January 16, 2018
MAHESHWARI W/O M CHANDRASHEKAR Vs. M CHANDRASHEKAR
November 15, 2018
MAHIBOOB @ MAIBUB S/O KUTUBUDDIN MULLA Vs. STATE OF KARNATAKA REPRESENTED BY ITS DEPUTY SECRE
April 24, 2018
MAHINDRA SANYO SPECIAL Vs. UNION OF INDIA
November 15, 2018
MAHMADA YASEEN @ YASEEN Vs. THE STATE OF KARNATAKA AND OTHER
January 31, 2018
MAILEGOWDA Vs. STATE OF KARNATAKA REP BY ITS CHIEF SECRETARY
March 14, 2018
MAJRODDIN @ MAZAR Vs. STATE OF KARNATAKA
April 27, 2018
MALA D Vs. SHASHIKALA
February 8, 2018
MALA, W/O NATESAN Vs. STATE OF KARNATAKA BY ITS SECRETARY
March 13, 2018
MALAKENDRA RAO Vs. BASAVANTRAO
January 12, 2018
MALAPPA Vs. STATE OF KARNATAKA
October 12, 2018
MALATESH S/O CHANDRACHARYA KAMMAR Vs. TIPPANNA S/O FAKKIRAPPA GOUDRA
January 12, 2018
MALATESH S/O NEELAPPA DODDAMANI Vs. YALLAVVA DODDAMANI
March 20, 2018
MALESHAIAH AND ANOTHER Vs. MANAGING DIRECTOR BANGALORE ELECTRICITY SUPPLY COMPANY LTD.
April 25, 2018
MALIK Vs. KATAMLINGAIAH AND OTHERS
April 5, 2018
MALLAMMA W/O BHIMARAYA ALIPUR Vs. REGISTRAR (KU), VICE CHANCELLOR, KANNADA UNIVERSIT
March 19, 2018
MALLAMMA W/O BYLAPPA Vs. STATE OF KARNATAKA
December 10, 2018
MALLANAGOUDA S/O MELAPPAGOUDA PATIL Vs. STATE OF KARNATAKA
June 7, 2018
MALLANNA @ MALLAPPA S/O BASANNA Vs. D M SUKALI MATA
April 24, 2018
MALLAPPA Vs. SHANKREMMA @ GOURAMMA AND OTHERS
October 23, 2018
MALLAPPA @ MALLA S/O SHANKRAPPA JAMMOR Vs. STATE OF KARNATAKA BY SPL POLICE STATION EXICSE ENFORCEMENT AND LOTTERY PROHIBITION CELL
June 21, 2018
MALLAPPA @ MALLAIAH S/O. YALLAPPA AND OTHERS Vs. B.S. PRITVIRAJ SING
February 6, 2018
MALLAPPA BASAPPA IHOLE Vs. STATE OF KARNATAKA
October 3, 2018
MALLAPPA S/O CHANNABASAPPA DODDAMANI Vs. STATE OF KARNATAKA
September 17, 2018
MALLAPPA SIDDAPPA CHALAVADI Vs. STATE OF KARNATAKA
September 25, 2018
MALLEDEVIRAPPA Vs. STATE OF KARNATAKA
July 2, 2018
MALLESH PRAKASH RANE Vs. SMT. DEEPIKA G.D.
February 21, 2018
MALLESH S/O SANNA SURA SHETTY Vs. GURUMURTHY S/O RANGE GOWDA
July 17, 2018
MALLESHA Vs. STATE, REP BY ANEKAL POLICE STATE PUBLIC PROSECUTOR
December 6, 2018
MALLESHAPPA @ MALLESHAPPA K R Vs. B C SATHISHLABIC
December 14, 2018
MALLIKA Vs. STATE OF KARNATAKA
November 27, 2018
MALLIKA W/O DINESH RAO Vs. MANAGING DIRECTOR, NWKRTC GOKUL ROAD
July 30, 2018
MALLIKARJUN Vs. MANAGEMENT OF NWKRTC
March 21, 2018
MALLIKARJUN P.G. Vs. THE STATE OF KARNATAKA BY RAM MURTHY NAGAR POLICE STATION
August 21, 2018
MALLIKARJUN S/O KASHINATH SHIVAPUJE Vs. SANJU KUMAR S/O RATNAJI TELAM
April 19, 2018
MALLIKARJUNA V M Vs. STATE OF KARNATAKA BY MAHILA POLICE STATION
July 12, 2018
MALLIKARJUNAPPA P MALLUR AND ANOTHER Vs. CHANDRASHEKAR FAKKIRAPPA SAVANUR
April 2, 2018
MALNADU KANNADA HIGH SCHOOL Vs. THE STATE OF KARNATAKA AND OTHERS
June 4, 2018
MALTHESHA B.ED COLLEGE REP BY ITS MANAGING TRUSTEE CUM PRINCIPAL AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
June 21, 2018
MAMATADEVI Vs. P MOHAMMAD SALEEM
October 12, 2018
MAMATHA Vs. CHANDAKUMAR B M S/O MUNISIDDAPPA B G
December 12, 2018
MAMATHA Vs. JAYANANDA AND OTHERS
April 5, 2018
MAMATHA K B Vs. T SRINIVASA SHIRIYANNAVAR
November 23, 2018
MANAGEMENT OF ADYAR ANAND BHAVAN SWEETS INDIA PVT LTD Vs. REGIONAL DIRECTOR, REGIONAL OFFICE (KARNATAKA) EMPLOYEES STATE INSURANCE CORPORATION
September 7, 2018
MANAGEMENT OF HEWELET PACKARD INDIA SALES PRIVATE LIMITED Vs. SECRETARY MINISTRY OF LABOUR GOVERNMENT OF KARNATAKA
August 13, 2018
MANAGEMENT OF KARNATAKA AGRO INDUSTRIES CORPORATION LTD. Vs. VIJAYKUMAR
October 31, 2018
MANAGEMENT OF KSRTC Vs. RI SIDDARAJ R V
March 6, 2018
MANAGEMENT OF KSRTC, HASSAN DIVISION Vs. C. PRAKASH
June 11, 2018
MANAGEMENT OF MYSORE CEMENTS LTD. Vs. M. SHIVARAMA AND OTHERS
July 27, 2018
MANAGEMENT OF NWKRTC, GADAG DIVISION Vs. SHANKARAGOUDA
June 8, 2018
MANAGEMENT OF NWKRTC, UTTARA KANNADA DIVISION AND ORS. Vs. CHANDRASHEKARGOUDA AND ORS.
December 13, 2018
MANAGEMENT OF SYNDICATE BANK Vs. SRI S. S. DESHPANDE
April 19, 2018
MANAGER Vs. T CHANDRANAIKA S/O TAKRANAIKA
January 9, 2018
MANAGER Vs. N BHASKAR
November 30, 2018
MANAGER LEGAL Vs. C H YADAGIRI
December 4, 2018
MANAGER (LEGAL) SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. JAYSHREE
December 15, 2018
MANAGER BAJAJ ALLIANZ, GENERAL INSURANCE COMPANY Vs. NAGAMMA @ LAXMI
March 1, 2018
MANAGER ICICI LOMBARD MOTOR GEN , INS , CO , GULBARGA Vs. VENKATESH S/O THAVAREPPA CHAVAN
December 11, 2018
MANAGER NATIONAL INSURANCE CO. LTD. AND OTHERS Vs. SMT. SHARADAMMA AND OTHERS
April 4, 2018
MANAGER NATIONAL INSURANCE COMPANY LTD Vs. NANDABAI W/O LATE DNYANOBA @ DNYNESHWAR @ DNYAND PATIL
September 4, 2018
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. GOVINDAPPA
July 25, 2018
MANAGER ORIENTAL INSURANCE CO LTD Vs. HANUMANTHAIAH, S/O LATE AMBULAIAH
April 5, 2018
MANAGER RAITA SEVA CO-OP SOCIETY LTD Vs. MAHANTESH MAHALINGAPPA CHINAGUDI
January 17, 2018
MANAGER RELIANCE GENERAL INS CO LTD Vs. YALLAPPA
October 26, 2018
MANAGER RELIANCE GENERAL INS. CO. LTD. Vs. SUMMIYA SHAHEEN AND OTHERS
April 16, 2018
MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. A RAJENDRA S/O A NARASIMHULU
July 10, 2018
MANAGER SHRIRAM GENERAL INSURANCE CO LTD Vs. MANOMAYA LAMA @ TAMANG @ BOMJAN
April 23, 2018
MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHRI GOVINDAPPA AND OTHERS
April 16, 2018
MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. ABDUL KHADER
January 11, 2018
MANAGER, CHOLAMANDALAM M S GIC LTD. AND OTHER Vs. SUDHA N AND OTHERS
September 11, 2018
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. LAVA LAXMAN KUMBHAR
April 26, 2018
MANAGER, LOKAPUR LINE STONE MINES Vs. LAKKAPPA
December 6, 2018
MANAGER, MAHALINGPUR URBAN CO Vs. MAHANANDA SHRISHAIL MUGALKHOD AND OTHERS
April 4, 2018
MANAGER, NATIONAL INSURANCE CO LTD Vs. ACHUTHA ACHARYA, S/O LATE JANARDHANA ACHARYA
April 10, 2018
MANAGER, NATIONAL INSURANCE CO LTD , BEHIND RUPAVANI THEATRE, LAKSHMI BAZAAR, CHITRADURGA Vs. RENUKA S/O ONKARAPPA
September 6, 2018
MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. SHIVANNA S/O LATE RANGAIAH
April 12, 2018
MANAGER, SHRIRAM GENERAL INSURANCE CO LTD Vs. RENUKAMMA
January 10, 2018
MANAGER, SHRIRAM GENERAL INSURANCE CO LTD Vs. SRIDEVI
April 9, 2018
MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. SUBBAMMA W/O LATE CHIKKEGOWDA
September 17, 2018
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. MEENAKSHI W/O VENKATESH
February 14, 2018
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. S K MALLIKARJUNAIAH
March 12, 2018
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. K S GURU
April 13, 2018
MANAGER, UNITED INDIA INSURANCE CO LTD Vs. NANCHARAMMA
March 6, 2018
MANAGER, UNITED INDIA INSURANCE CO. LTD. AND OTHERS Vs. M.R. RAJU, MAJOR AND OTHERS
March 5, 2018
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. IMAMBI W/O LATE LATHIF SAB
April 13, 2018
MANAGING DIRECTOR Vs. BHARATI W/O MAHANTESH HIREMATH
January 8, 2018
MANAGING DIRECTOR Vs. PROPRIETOR
November 20, 2018
MANAGING DIRECTOR Vs. LAVANYA
October 25, 2018
MANAGING DIRECTOR Vs. M ASHA
November 29, 2018
MANAGING DIRECTOR BMTC Vs. BHASKAR K., @ BASKAR K.
March 16, 2018
MANAGING DIRECTOR K S R T C BANGALORE DIVISION Vs. KIRAN KUMAR H B
November 13, 2018
MANAGING DIRECTOR KARNATAKA MILK FEDERATION LTD Vs. L KALAPPA
January 29, 2018
MANAGING DIRECTOR KARNATAKA ROAD DEVELOPMENT CORPORATION LTD Vs. LINGAMMA
October 9, 2018
MANAGING DIRECTOR KARNATAKA STATE FINANCIAL CORPORATION Vs. SHASHIKALA
November 14, 2018
MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION (KSRTC) Vs. P NANDINI
August 9, 2018
MANAGING DIRECTOR KSRTC Vs. JM NAGARATHNAMMA W/O DECEASED MAHESHWARAIAH
April 26, 2018
MANAGING DIRECTOR KSRTC, HEAD OFFICE Vs. BEBY
August 28, 2018
MANAGING DIRECTOR KSRTC. CO. BENGALURU OWNER OF THE BUS AND OTHERS Vs. SRI RAJAPPA
March 7, 2018
MANAGING DIRECTOR SARIGE SADAN Vs. SITARAM
October 26, 2018
MANAGING DIRECTOR, K S R T C DIVISIONAL OFFICE Vs. AMRATH
April 3, 2018
MANAGING DIRECTOR, KARNATAKA MILK FEDERATION LTD , BANGALORE AND OTHERS Vs. KMF EMPLOYEES FEDERATION
February 5, 2018
MANAGING DIRECTOR, KSRTC Vs. GADIGAPPA S/O LATE BELURAPPA
April 5, 2018
MANAGING DIRECTOR, KSRTC Vs. SIDDAPPA REVANAPPA HARIJAN
September 17, 2018
MANAGING DIRECTOR, KSRTC , Vs. KUMARI
April 3, 2018
MANAGING DIRECTOR, KSRTC, SARIGE BHAVANA Vs. CHAIL SINGH
March 22, 2018
MANAGING DIRECTOR, MANAGEMENT OF NWKRTC Vs. RUPASINGH R CHAVAN
February 12, 2018
MANAGING DIRECTOR, NWKRTC Vs. SAVITA
January 10, 2018
MANAGING DIRECTOR, VRL LOGISTICS LTD Vs. DEVENDRA
June 13, 2018
MANAPPA Vs. STATE THROUGH DY S P YADGIR, TQ & DIST YADGIR
June 7, 2018
MANASA EDUCATION TRUST Vs. REGISTRAR BANGALORE UNIVERSITY JNANABHARATHI CAMPUS, BENGALURU
April 17, 2018
MANASING S/O DHANUJA Vs. STATE OF KARNATAKA THROUGH WADIGERA POLICE STATION
April 27, 2018
MANCHEGOWDA, S/O KEMPEGOWDA Vs. SMT. MALLAMMA, W/O MADADIAH @ MUGAHIA
February 17, 2018
MANDOVI MOTORS Vs. BHARATHI D/O LATE THIMMAPPA SHETTY
November 29, 2018
MANGAL W/O DILIP @ SHRISHAIL RODAGE Vs. MOHAN NAIDU S/O A DEENA DAYAL NAID
March 26, 2018
MANGALAGOWRAMMA W/O MUNISWAMY Vs. STATE OF KARNATAKA
August 30, 2018
MANGALAMMA Vs. VEERABHADRAIAH
November 2, 2018
MANINGA S/O NAGAPPA ULLAGADDI Vs. STATE OF KARANTAKA, REPRESENTED BY ITS DEPARTMENT OF CO-OPERATION
February 2, 2018
MANINI Vs. PREMANAND BHUPAL KAMBLE
April 24, 2018
MANIPAL UNIVERSITY Vs. MANIPAL ACADEMY OF HEALTH & EDUCATION PRIVATE LIMI
May 28, 2018
MANIPAL UNIVERSITY AND OTHER Vs. MANIPAL HOLDINGS PRIVATE LIMITED AND OTHER
May 28, 2018
MANJA @ AUTO MANJA, Vs. STATE
April 27, 2018
MANJAMMA Vs. JATTAMMA KOM SUBRAY NAIK
April 13, 2018
MANJAPPA @ MANJUNATH Vs. THE STATE OF KARNATAKA
August 20, 2018
MANJU MALINI SESHACHALAM D/O R SESHACHALAM Vs. VIJAY THIRUGNANAM S/O THIVUGNANAM
April 19, 2018
MANJU S/O SHIVRAJ BHOVI Vs. THE STATE OF KARNATAKA THROUGH GOKARNA POLICE STATION
July 24, 2018
MANJULA Vs. CHANDRASHEKHAR
December 15, 2018
MANJULA Vs. STATE OF KARNATAKA
February 28, 2018
MANJULA @ G MANJAMMA W/O LATE MANJEGOWDA Vs. PUNEETH KUMAR S/O LATE BETTEGOWDA T THIMMANAHALLI
March 20, 2018
MANJULA @ MANJU, W/O CHIKKANARASIHMAIAH Vs. STATE OF KARNATAKA BY THYAMAGONDLU P.S.
January 24, 2018
MANJULA G Vs. MANJULA B T
March 27, 2018
MANJULA K.E. Vs. THE STATE OF GUTTALU POLICE
January 17, 2018
MANJULA W/O DHANPAL @ MANJUNATH Vs. DIVISIONAL MANAGER K S R T C
August 8, 2018
MANJULA W/O SRI BALANCHANDRA Vs. STATE REPRESENTED BY K R PURAM POLICE STATION
October 11, 2018
MANJUNATH Vs. STATE OF KARNATAKA
April 16, 2018
MANJUNATH Vs. STATE OF KARNATAKA
February 16, 2018
MANJUNATH Vs. STATE OF KARNATAKA
June 1, 2018
MANJUNATH Vs. STATE OF KARNATAKA
January 3, 2018
MANJUNATH Vs. MODEL FARM HOUSES PRIVATE LIMITED
October 10, 2018
MANJUNATH Vs. STATE OF KARNATAKA
June 25, 2018
MANJUNATH Vs. STATE OF KARNATAKA
October 26, 2018
MANJUNATH Vs. STATE BY ARSIKERE RURAL POLICE STATION REPRESENTED BY STATE PUBLIC PROSECUTORLABIC
October 6, 2018
MANJUNATH @ MANJA @ JEEVA Vs. STATE OF KARNATAKA
July 26, 2018
MANJUNATH @ MANJAPPA S/O RAMANNA TALAWAR Vs. BASAPPA S/O MAHAGUNDAPPA SWARI
September 11, 2018
MANJUNATH DASAPPA Vs. TRANS GLOBAL POWER LTD
August 13, 2018
MANJUNATH G.R. Vs. THE STATE OF KARNATAKA
October 31, 2018
MANJUNATH MALLAPPA OLIYAVAR Vs. STATE BY SOLADEVANAHALLI POLICE
February 16, 2018
MANJUNATH N, S/O NAGARAJU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 9, 2018
MANJUNATH S/O ASHOK JAYAKKANAVAR Vs. STATE OF KARNATAKA
August 18, 2018
MANJUNATH S/O BASAPPA ARALI Vs. MANOHAR S/O KASHINATH UMADE
March 22, 2018
MANJUNATH S/O LAXMAN Vs. SRIDEVI D/O L RUKMAN GOUDA
November 30, 2018
MANJUNATH YV @ THAMMA MANJA Vs. THE STATE OF KARNATAKA
February 21, 2018
MANJUNATH, S/O KENCHAPPA Vs. STATE BY HARIHARA TOWN POLICE, HARIHARA
November 23, 2018
MANJUNATHA Vs. STATE OF KARNATAKA
July 12, 2018
MANJUNATHA Vs. STATE OF KARNATAKA AND ANOTHER
July 10, 2018
MANJUNATHA @ MANJA S/O ANDANAIAH Vs. THE STATE OF KARNATAKA
June 21, 2018
MANJUNATHA @ MANJU Vs. STATE OF KARNATAKA
July 4, 2018
MANJUNATHA AND ORS. Vs. STATE OF KARNATAKA
January 22, 2018
MANJUNATHA BOREWELLS Vs. STATE OF KARNATAKA
February 28, 2018
MANJUNATHA C Vs. STATE BY COWLBAZAR POLICE
March 14, 2018
MANJUNATHA N S/O NARAYANAPPA Vs. MANJANAIK S/O PUTTANAIK,
April 12, 2018
MANJUNATHA S/O JAVARAPPA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
July 3, 2018
MANJUNATHA Y V @ THAMMA MANJA Vs. STATE OF KARNATAKA
June 12, 2018
MANJUNATHA Y.V. @ THAMMA MANJA Vs. STATE OF KARNATAKA
September 11, 2018
MANJUNATHACHARI Vs. STATE OF KARNATAKA BY VINOBANAGARA POLICE STATION
March 19, 2018
MANJUNATHASWAMY S/O NANJUNDAPPA Vs. MANAGING DIRECTOR B M T C DEPOT
August 7, 2018
MANJUSRI Vs. D VENKATARAMAN
November 28, 2018
MANMOHAN ATTAVAR Vs. S RAVISHANKAR
November 20, 2018
MANOHAR SHETTY Vs. DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE DAKSHINA KANNADA DISTRICT
November 23, 2018
MANOJ Vs. STATE OF KARNATAKA
November 29, 2018
MANOJ BAJARIA Vs. PARTHIBAN S/O MURUGAIYAN
March 20, 2018
MANOJ KUMAR Vs. THE STATE OF KARNATAKA
February 6, 2018
MANOJ KUMAR K.C. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
June 4, 2018
MANOJ S KAWALEKAR Vs. REGISTRAR KARNATAKA LOKA AYUKTHALABIC
November 14, 2018
MANOJ S/O APPU Vs. STATE OF KARNATAKA
August 21, 2018
MANORAMA M G W/O R S AMARANATHA Vs. RAGHU S S/O LATE K SRINIVASA RAO
July 12, 2018
MANORAMA M G W/O R S AMRANATHA Vs. VEENA L W/O LAXMINARAYANA
July 12, 2018
MANSOOR Vs. THE STATE OF KARNATAKA
June 1, 2018
MANTRI CASTLES PVT LTD , BENGALURU AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS
November 2, 2018
MANU AND ORS. Vs. STATE BY GANGAMMANAGUDI POLICE STATION
June 8, 2018
MANUKUMAR (MANUKUMAR M) Vs. STATE OF KARNATAKA
February 23, 2018
MANZA POLYMERS PRIVATE LTD Vs. KARNATAKA STATE FINANCIAL CORPORATION
September 18, 2018
MARADA JOYAPPA @ VIJU S/O. BHEEMAIAH Vs. STATE OF KARNATAKA
May 29, 2018
MARAPPA HANUMANTHAPPA SIRVALKAR Vs. HIGH COURT OF KARNATAKA BANGALORE
October 12, 2018
MARIGOWDA @ RAJANNA Vs. GOPAL KRISHNA
April 12, 2018
MARIO PERES BHATT, S/O GILBERT PHILIP PERIS BHATT Vs. STATE OF KARNATAKA
August 1, 2018
MARIYA W/O KOSTANV ODTA Vs. MARTIN S/O REMAND MIRANDA
November 29, 2018
MARIYAMMA D/O LATE MALLEGOWDA Vs. SHIVANNE GOWDA
September 18, 2018
MARIYANNA S/O MARISWAMY Vs. STATE OF KARNATAKA
May 10, 2018
MARIYAPPA Vs. DEVARAJ & ORS.
September 19, 2018
MARIYAPPA, S/O LATE POOJAPPA Vs. ASSISTANT COMMISSIONER, BENGALURU NORTH SUB-DIVISI
March 13, 2018
MARUTHI DEVASTHAN MODAG BY ITS TRUSTEE GOVINDA GUN Vs. LAND TRIBUNAL, BELGAUM
March 9, 2018
MARUTI S/O IRAPPA VANI Vs. LAXMAN YALLAPPA GODI
December 10, 2018
MARUTI S/O SIDDALING MANAGUTTI Vs. THE STATE OF KARNATAKA
August 31, 2018
MASJID-E-MUSLIM COLONY Vs. SHAZADA FATHERS NAME NOT KNOWN
February 6, 2018
MASTER ARVIND KUMAR S. Vs. G. VENKATESH AND OTHERS
August 6, 2018
MASTER MELBIN BIJU Vs. MR. DEVANATH TIWARI AND OTHERS
February 21, 2018
MASTER MOHAMMED MUHEEB U H Vs. B A KHADER
September 15, 2018
MASTER SHESHADRI S/O GNANESHWARA Vs. N G VIVEK
October 25, 2018
MD SABER S/O ABDUL KAREEM Vs. ASMA (SAMEENA BEGUM) W/O MD SABER
April 23, 2018
MD SAMIUDDIN Vs. SUSHILABAI
March 6, 2018
MEDAPPA S/O THIMMAPPA Vs. STATE OF KARNATAKA
August 10, 2018
MEENAKSHI C N W/O SUBRAMANYA RAJU R Vs. SHANTHAMMA W/O LATE SUBRAMANI R
March 1, 2018
MEENAXI SATISH KADAM Vs. SATISH RAMU KADAM
December 21, 2018
MEER IBRAHIM ALI Vs. STATE OF KARNATAKA UNDER SECRETARY TO GOVERNMENT
December 12, 2018
MEERSAB S/O DAWALSAB JAKATI Vs. MOHAMMADSHIRAJ
February 16, 2018
MEGHA M PADAVALKAR Vs. GOVIND V NAIKLABIC
November 29, 2018
MEGHAL J GANDHI Vs. STATE OF KARNATAKA REPRESENTED BY ITS DEPUTY S P KARNATAKA LOKAYUKTA
August 31, 2018
MEGHYA NAIK L. & ORS. Vs. THE STATE OF KARNATAKA
June 21, 2018
MEHAPAL Vs. STATE OF KARNATAKA
November 20, 2018
MEHIDI MASROOR BISWAS Vs. STATE OF KARNATAKA BY GANGAMMANAGUDI POLICE STATION
August 14, 2018
MENAKA MOHAN Vs. REGISTRAR (EVALUATION) RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
December 21, 2018
METALLURGICAL SERVICES CO. Vs. THE MANAGER INDIAN BANK AND ORS.
February 8, 2018
METCUT TOOLINGS (P) LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-I
December 6, 2018
MILK PRODUCERS WOMEN CO Vs. THE STATE OF KARNATAKA AND OTHERS
July 10, 2018
MIR HUSSAIN Vs. MIR ABDULLA @ BASHA
August 7, 2018
MIRLE VARADARAJ Vs. STATE BY RAJARAJESHWARINAGAR POLICE STATION
September 17, 2018
MISS N. MANJULA Vs. PRESIDENT & SECRETARY SIRAGUPPA EDUCATION SOCIETY AND OTHERS
May 29, 2018
MISS SINCHANA SHETTY D/O VIJAYA KUMAR Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND OTHERS
January 5, 2018
MISS. VARSHITHA M.K. AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
June 12, 2018
MITHU DAS ALIAS MITHU Vs. STATE OF KARNATAKA
February 26, 2018
MITHUN VANIYAN @ ROHITH SHETTY @ BAIRAON SINGH RANA Vs. THE STATE OF KARNATAKA BY PADUBIDRI POLICE STATION UDUPI DISTRICT
September 4, 2018
MMODAL GLOBAL SERVICES P LTD Vs. INCOME-TAX OFFICER
July 2, 2018
MODERN CONSTRUCTION COMPANY PVT LTD Vs. KARNATAKA POWER CORPORATION LIMITED
September 7, 2018
MOGANNA GOWDA @ SURESH Vs. STATE BY ALDUR POLICE STATION CHIKKAMAGALURU DISTRICT
September 25, 2018
MOHAMMAD IDREES Vs. STATE OF KARNATAKA
October 29, 2018
MOHAMMAD MOINUDDIN MANSABDAR Vs. GOVERNMENT OF INDIA MINISTRY OF ENVIRONMENT
June 13, 2018
MOHAMMAD MUNIF Vs. YOGESH KAPRI
September 15, 2018
MOHAMMAD RAFIQ S/O KUDUSAB Vs. SUBHADRA W/O LATE CHANNAKESHAVA AND ANOTHER
June 4, 2018
MOHAMMAD SALEHA Vs. THE STATE OF KARNATAKA
January 17, 2018
MOHAMMAD SHABBIR BANAGAR AND OTHER Vs. THE STATE OF KARNATAKA
August 27, 2018
MOHAMMADHUSSAIN ALLIEMSHAB GOUNDI AND OTHERS Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER AND OTHERS
April 20, 2018
MOHAMMADYUNISJUBED Vs. STATE OF KARNATAKA
December 3, 2018
MOHAMMED ABDULA A.R. Vs. THE STATE OF KARNATAKA
January 17, 2018
MOHAMMED AJAZ S/O QUAZI MOHAMMED ISHAQ Vs. STATE OF KARNATAKA
September 25, 2018
MOHAMMED AJMAL Vs. PRASHANTH ANAND BANT
April 2, 2018
MOHAMMED AMJAD @ AMJAD Vs. STATE OF KARNATAKA BY V.V. PURAM POLICE STATION MYSURU CITY
September 15, 2018
MOHAMMED ASOOD Vs. STATE OF KARNATAKA
June 26, 2018
MOHAMMED ASRAF S/O ABDUL ASIF Vs. STATE OF KARNATAKA BY VIVEK NAGAR POLICE STATION
February 21, 2018
MOHAMMED AZARUDDIN Vs. THE STATE OF KARNATAKA & ORS.
June 25, 2018
MOHAMMED AZMATHULLAH GHORI & ORS. Vs. THE STATE OF KARNATAKA
March 13, 2018
MOHAMMED GHAUSE KHAN Vs. DIVISIONAL CONTROLLER KSRTC AND OTHERS
June 6, 2018
MOHAMMED GHOUSE SHARIEFF S/O LATE FAZUL RAHAMAN SH Vs. STATE OF KARNATAKA REPRESENTED BY ITS STATION HOUS
March 1, 2018
MOHAMMED IDRIS S/O VALI SAB Vs. KOUSAR BANU W/O MOHAMMED IDRIS
November 13, 2018
MOHAMMED NALPAD HARIS Vs. STATE OF KARNATAKA
March 14, 2018
MOHAMMED NALPAD HARIS, S/O N A HARIS Vs. STATE OF KARNATAKA
June 14, 2018
MOHAMMED NOORUDDIN Vs. STATE OF KARNATAKA BY ITS UNDER SECRETARY LAW
February 7, 2018
MOHAMMED RAFIQ Vs. COMMISSIONER HUBLI DHARWAD MUNCIPAL CORPORATION
November 28, 2018
MOHAMMED RAFIQ GOUSASAB BADEGHAR Vs. ROJUTA NITIN VICHARE
August 6, 2018
MOHAMMED RAHIL Vs. SUKUMAR ALVALABIC
October 4, 2018
MOHAMMED RAISUDDIN S/O MD ZAMEERUDDIN Vs. STATE
July 13, 2018
MOHAMMED SALEEM Vs. STATE OF KARNATAKA
November 20, 2018
MOHAMMED SARFARAAZ RAJA C S/O MD ISMAIL C Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
August 10, 2018
MOHAMMED SHAFFI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
February 22, 2018
MOHAMMED SHALAM Vs. JAMBANAGOUDA S/O HANUMANTHA
March 7, 2018
MOHAMMED SULTAN S/O MOHAMMED JAFAR ALI Vs. STATE OF KARNATAKA THROUGH POLICE MANNAEKHELLI
June 14, 2018
MOHAMMED YASINULLA Vs. THE DIVISIONAL CONTROLLER K.S.R.T.C.
October 5, 2018
MOHAMMEDSAB S/O HUSAINSAB NADAF Vs. RUKMINIBAI W/O KRISHNARAO KULKARNI
December 20, 2018
MOHAN BHANDAR Vs. VIJAYA BANK KUVEMPUNAGAR BRANCH
July 23, 2018
MOHAN KUMAR @ DOUBLE METER MOHAN Vs. STATE BY YELAHANKA POLICE STATION BANGALORE
October 31, 2018
MOHAN KUMAR @ MANJUNATH S/O LATE HANUMANTHAIAH Vs. STATE BY SRIRAMPURA POLICE STATION BANGALORE
June 5, 2018
MOHAN NARASIMHAIAH Vs. MANAGING DIRECTOR, B M T C , BANGALORE
March 2, 2018
MOHAN S/O LATE CHANDRAPPA @ CHANDRASHEKAR Vs. C.G. ESHWAR, S/O LATE G. GANGANAIK
January 3, 2018
MOHAN SHANKARSA MAGAJIKONDI Vs. MANAGING DIRECTOR, KARNATAKA STATE WAREHOUSING COR
March 28, 2018
MOHAN THOMAS Vs. STATE OF KARNATAKA
May 29, 2018
MOHANA S/O VENKAPPA NAIKA Vs. STATE OF KARNATAKA
May 15, 2018
MOHD AZEEM ALI BAIG Vs. STATE OF KARNATAKA BY CUBBON PARK P S
March 19, 2018
MOHD KHASEEM ALI S/O MOHD MADUM ALI SAHEB GHANSGHA Vs. ABDUL RAHEEM KHURESHI
February 6, 2018
MOHINI Vs. NEW INDIA ASSURANCE CO LTD
March 5, 2018
MOHINSAB Vs. REHAMAT BEE
November 22, 2018
MOHINUDDEEN S/O MD HUSSAIN Vs. ADDITIONAL DISTRICT GENERAL OF POLICE KARNATAKA ST
April 9, 2018
MOHISIN S/O B HAMMABBA AND ANOTHER Vs. STATE OF KARNATAKA
February 14, 2018
MOHSINA BEGUM Vs. STATE OF KARNATAKA, REVENUE DEPARTMENT
March 20, 2018
MOIDEEN P Vs. COMMISSIONER
December 5, 2018
MOLEX INDIA TOOLING PVT. LTD. Vs. COMMISSIONER OF INCOME
July 2, 2018
MONAPPA PARAVA Vs. STATE BY CIRCLE INSPECTOR OF POLICE
March 26, 2018
MONAPPA S/O GANESH KATKAR Vs. SHRIKANT S/O BALAWANT KODOLKAR
August 6, 2018
MOOLARAM, Vs. NARASA HANUMAIAH
December 12, 2018
MOORTHAPPA GOVINDAPPA Vs. DYAMAPPA
October 12, 2018
MOSINA W/O MANSUR Vs. STATE OF KARNATAKA
June 8, 2018
MOULASAB S/O HUSSAINSAB SHIGGAVI Vs. STATE OF KARNATAKA R/BY ITS ADDL STATE PUBLIC PROSECUTOR
August 31, 2018
MOULASAB S/O. HASANSAB KARANACHI Vs. STATE OF KARNATAKA
June 11, 2018
MPHASIS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
August 1, 2018
MR HANCHINA MURUGESH AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 30, 2018
MR MANJUNATH PUNAM S/O NAJAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 9, 2018
MR PRABHAKAR POOJARY Vs. THE STATE OF KARNATAKA
January 18, 2018
MR SADANAND MASTHE S/O MALLAPPA MASHTE AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 9, 2018
MR SHEIKH MUKTAR @ XEC MUCTA Vs. THE STATE OF KARNATAKA
May 28, 2018
MR. ABDUL AZEEZ S/O LATE SHEKABBA AND OTHERS Vs. KSRTC K.H.ROAD, BENGALURU REPRESENTED BY ITS MANAGING DIRECTOR AND ANR.
April 3, 2018
MR. ABHIN RAI @ ABHI Vs. THE STATE OF KARNATAKA
June 29, 2018
MR. AJMAL PASHA Vs. STATE OF KARNATAKA
October 22, 2018
MR. ALOKA KUMAR S/O GOVINDAPPA Vs. THE STATE OF KARNATAKA BY MADANAYAKANAHALLI POLICE STATION. REP. BY SPP, HCK, BANGALORE
January 31, 2018
MR. AMOD MALVIYA AND ANOTHER Vs. STATE OF KARNATAKA OF OTHERS
March 5, 2018
MR. ANANTHARAMU U.S. AND ORS. Vs. MANAGING DIRECTOR
January 31, 2018
MR. ASHOK SHETTY MANIYUR AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
July 10, 2018
MR. C. VENKATESH Vs. THE STATE OF KARNATAKA AND OTHERS
June 6, 2018
MR. C.K. SENTHIL KUMAR Vs. STATE OF KARNATAKA
May 4, 2018
MR. C.S. AKBAR PASHA AND OTHERS Vs. THE SECRETARY DEPARTMENT OF INDUSTRIES AND COMMERCE AND OTHERS
June 25, 2018
MR. C.S. ASIFULLA SAHBE S/O. MR. M.U. NAZEER AHMED Vs. MS. LATHA KRISHNA RAU G., IAS & ORS.
May 28, 2018
MR. CHETAN SHAH Vs. CENTRAL BUREAU OF INVESTIGATION
July 10, 2018
MR. DEEPAK SAHADEV KAMBLE AND OTHERS Vs. STATE OF KARNATAKA
June 27, 2018
MR. DYAMESHA Vs. STATE OF KARNATAKA
October 1, 2018
MR. GANESH BHANDARY Vs. SRI. VINCENT DCOSTA@ CYRIL
November 30, 2018
MR. GOPINATH RAVI AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 16, 2018
MR. H. ABDUL RAZAK Vs. MR. MOHAMMAD HANEEF AND ANOTHER
May 30, 2018
MR. H.C. JAYARAMA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
March 7, 2018
MR. H.M. SUBRAMANI Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND OTHERS
April 11, 2018
MR. HARIDAS SALIAN Vs. SMT. RAMA R. SHETTY
March 23, 2018
MR. JADABHARATHA SHARMA Vs. MR. K. TUKARAM SHENOY AND ANOTHER
August 28, 2018
MR. K.G. KAMATH Vs. STATE OF KARNATAKA
November 30, 2018
MR. K.S. SRIDHAR S/O. MR. K. V. SRINIVASAIAH HINDU Vs. MR. SHIV K.R. GUPTA S/O. OM PRAKASH GUPTA AND OTHERS
February 9, 2018
MR. KAMALAKSHA B.S. Vs. THE STATE-THROUGH THE STATION HOUSE OFFICER
March 9, 2018
MR. KENNI FERDINAND & ORS. Vs. STATE OF KARNATAKA & ORS.
June 5, 2018
MR. KUMARA @ PUTTABASAPPA Vs. STATE OF KARNATAKA
February 17, 2018
MR. LOHITH.M Vs. MR. BASAVARAJU
May 29, 2018
MR. M.S. SWAMY S/O LATE SAVANDAYYA Vs. STATE OF KARNATAKA BY KALASIPALYA POLICE, BENGALURU CITY
January 25, 2018
MR. MANOHAR C. SOLANKI Vs. SANJUKTA M. SOLANKI
April 25, 2018
MR. MANOJ S/O KRISHNAPPA Vs. THE STATE OF KARNATAKA
September 5, 2018
MR. MOHAMMED HABEEBULLA Vs. MS. LATHA KRISHNA RAU G.
March 26, 2018
MR. MUDDANA VENKATA RAMESH AND OTHERS Vs. STATE BY MAHADEVAPURA POLICE
September 11, 2018
MR. MUKUND PADMANABHAN AND OTHERS Vs. M/S. BID & HAMMER AUCTIONEERS PRIVATE LIMITED AND OTHERS
July 11, 2018
MR. N. MANJUNATH @ N.MANJUNATH REDDY Vs. SYNDICATE BANK
September 24, 2018
MR. NARASIMHA Vs. SMT. MUNIYAMMA AND OTHERS
September 17, 2018
MR. NATARAJ S. Vs. THE STATE OF KARANTAKA, REPRESENTED BY ITS CHIEF SECRETARY, THE DEPARTMENT OF REVENUE AND OTHERS
June 15, 2018
MR. NISHAR AHMED ABUBAKKAR Vs. DENA BANK
August 27, 2018
MR. P. DINESH SHETTY AND OTHERS Vs. THE STATE
August 30, 2018
MR. PETER MARINO RODRIQUES Vs. SMT. JUDALINE MARIE AND OTHERS
October 5, 2018
MR. PRABHAKAR @ UDAY Vs. STATE BY SHO
September 19, 2018
MR. PRABHAKAR POOJARY Vs. THE STATE OF KARNATAKA
January 30, 2018
MR. PRAKASH PADUKONE AND OTHERS Vs. STATE OF KARNATAKA
April 4, 2018
MR. PUTTIGE RAMESH R. ADVOCATE Vs. J.P. SUJATHA
September 19, 2018
MR. R SHIVAKUMAR CHAIRMAN ASSOCHAM KARNATAKA Vs. THE REGIONAL DIRECTOR RESERVE BANK OF INDIA NRUPATHUNGA ROAD, BENGALURU
January 24, 2018
MR. RAJENDRA SHETTY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
August 16, 2018
MR. RAMCHANDER RAM S/O LATE SARYU RAM & ORS. Vs. STATE OF KARNATAKA & ORS.
May 28, 2018
MR. RAMESH ACHARYA S/O GIRIYAPPA ACHARYA Vs. SRI S. MANJUNATH NAYAK S/O LATE JANARDHAN NAYAK AND ANOTHER
June 8, 2018
MR. RAVI KRISHNA REDDY AND OTHERS Vs. MR. B.S. YEDDYURAPPA M.L.A AND OTHERS
February 17, 2018
MR. SACHIN @ PINTU BUPAL ASODE AND OTHERS Vs. THE STATE OF KARNATAKA
June 8, 2018
MR. SANDEEP MUNISWAMY AND OTHERS Vs. THE STATE OF KARNATAKA, THROUGH OLD HUBLI P.S. FIR NO. 103 OF 2011
January 12, 2018
MR. SHAILENDRA KUMAR. B Vs. SMT. HAMSA
June 21, 2018
MR. SHAKIN KUMAR AND OTHER Vs. THE STATE OF KARNATAKA BY KOTA POLICE STATION BRAHMAVARA CIRCLE
October 22, 2018
MR. SHARANABASAPPA CHOWGALE AND OTHERS Vs. MRS. USHA
July 5, 2018
MR. SHRIDHAR POOJARY & ORS. Vs. MR. MUTHAPPA POOJARY & ORS.
June 22, 2018
MR. SRIMANTH PATIL AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS
June 12, 2018
MR. SURESH M Vs. MR. RAVI M.N. AND OTHERS
April 11, 2018
MR. T.M. BHASIN MANAGING DIRECTOR INDIAN BANK AND OTHER Vs. MR. K. GURUMURTHY S/O G. KRISHNASWAMI IYER AND OTHERS
July 6, 2018
MR. UDAYA. K Vs. DHANANJAYA
June 28, 2018
MR. V. RAMPRASAD Vs. THE DEPUTY COMMISSIONER, BANGALORE RURAL DISTRICT, PODIUM BLOCK, BANGALORE
July 3, 2018
MR. VARUN HEMARAJU Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED & ORS.
June 20, 2018
MR. VIGNESHWAR GOPAL KRISHNA BHAT DIRECTOR, (ACTUALLY COMPANY SECRETARY) AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHERS
June 7, 2018
MR. VINOD KUMAR SUDHINDRAN MENON AND OTHERS Vs. STATE OF TELANGANA AND OTHERS
February 17, 2018
MR. VISHAKANTEGOWDA S/O LATE NANJUNDE GOWDA Vs. THE STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY AND OTHERS
February 28, 2018
MR.HARISH GAGNANI Vs. M/S ORIENT TRADING CORPORATION
October 23, 2018
MR.RAJEEV CHANDRASEKHAR Vs. STATE OF KARNATAKA
June 11, 2018
MR.VENKATARAMANA D C Vs. MR NAGANNA K
March 16, 2018
MRS. ELAINE MATHIAS Vs. DR. TREVOR COLASO
February 9, 2018
MRS. PELCIN MONTEIRO AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
April 17, 2018
MRS. RONICA GENEVER Vs. THE MANAGEMENT OF M/S. BRITANNIA INDUSTRIES LIMITED
October 4, 2018
MRS. S. GEETHA Vs. MR. LOKESH AND OTHERS
February 20, 2018
MRS. S. SAVITHRI Vs. INCOME
January 2, 2018
MRS. SUSHMA M. MALLY AND OTHERS Vs. MANGALORE LADIES CLUB
June 19, 2018
MRS. VIJAYAPRIYA. R, W/O. RAVINDRAN V AND OTHERS Vs. CANARA BANK
May 17, 2018
MRUTHUNJAYA D HULGUR Vs. M VIJAYAKUMAR
August 31, 2018
MRUTHUNJAYA D HULGUR Vs. M VIJAYAKUMAR
September 3, 2018
MRUTYUNJAY S/O CHANDRASHEKAR HIREMATH AND OTHERS Vs. THE ASSISTANT COMMISSIONER AND ANOTHERS
June 26, 2018
MS. M.A.I. KOVOOR ALIAS ANNA KOVOOR Vs. MR THOMAS IPE KAVOOR
August 31, 2018
MS. NOWHERA SHAIKH Vs. STATE OF KARNATAKA AND OTHERS
July 12, 2018
MS. TRISHATHI M.N. D/O NANDA KUMAR M.S. Vs. DENTAL COUNCIL OF INDIA AND ANOTHER
April 3, 2018
MUBHARAK KHAN, Vs. STATE OF KARNATAKA BY NEW EXTENSION POLICE STATION
February 9, 2018
MUDERA BOPANNA S/O ACHAIAH Vs. STATE OF KARNATAKA
November 13, 2018
MUDIBASAPPA Vs. BASALINGAPPA S/O SIDRAMAPPA
July 4, 2018
MUHAMMED ASFAQ ALI Vs. STATE BY SAKALESHPURA
February 14, 2018
MUKAND LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY COMMISSIONER OF COMMERCIAL TAXES
January 22, 2018
MUKTUMHUSSAIN MEHABOOB SAB BAPUNAVAR Vs. SANJUBABU KOLAMBI
November 15, 2018
MUKUNDA Vs. STATE
July 3, 2018
MUNAF Vs. BHEEMAPPA LACHAPPA LAMANI
November 23, 2018
MUNEER AHMED, S/O LATE S ABDUL BASHEER Vs. SATHISH K C , S/O CHANDRAPPA
April 19, 2018
MUNICHIKKAIAH AND OTHERS Vs. BENGALURU ACB
May 10, 2018
MUNIKRISHNAPPA S/O LATE CHENNARANGAPPA Vs. PATTABHIRAMAPPA S/O R SUBBARAO
April 5, 2018
MUNIMADA @ MUNIMADAPPA S/O LATE VENKATA Vs. SPECIAL DEPUTY COMISSIONER, BANGALORE URBAN DISTRICT
December 12, 2018
MUNINAGA REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 12, 2018
MUNINANJAPPA Vs. STATE OF KARNATAKA BY HEBBAGODI POLICE STATION, BENGALURU
December 18, 2018
MUNINANJEGOWDA S/O LATE NINGEGOWDA @ LINGEGOWDA Vs. NEW INDIA ASSURANCE CO LTD REP BY ITS MANAGER
April 6, 2018
MUNIRA Vs. MEERASAB IMAMSAB DHABARALLI
April 26, 2018
MUNIRAJU Vs. STATE OF KARNATAKA
July 9, 2018
MUNIRAJU @ RAVI S/O LATE HANUMAIAH Vs. STATE OF KARNATAKA BY ANEKAL POLICE STATION
June 25, 2018
MUNIRAJU S/O NARAYANAPPA Vs. STATE OF KARNATAKA BY MARIKUPPAM TOWN POLICE STATION
September 24, 2018
MUNIRATHNA Vs. STATE OF KARNATAKA
September 18, 2018
MUNISHAMMAPPA Vs. BASAMMA
January 31, 2018
MUNITHAYAMMA Vs. GOVERNMENT OF KARNATAKA
April 16, 2018
MUNIVENKATAMMA Vs. P DODDABAYYANNALABIC
October 3, 2018
MUNIVENKATAPPA Vs. STATE OF KARNATAKA
August 2, 2018
MUNIVENKATAPPA S/O LATE CHIKKABYRAPPA Vs. CHENNARAYAPPA
September 10, 2018
MUNIYAMMA Vs. P CHANDRA RAJU
April 16, 2018
MUNIYAMMA Vs. SPECIAL DEPUTY COMMISSIONER, BENGALURU DISTRICT, B
March 1, 2018
MUNIYAMMA W/O LATE RAMAIAH Vs. NYATHAPPA S/O ANJA REDDY MUNIYAPPA
July 16, 2018
MUNIYAPPA @ DRIVER MUNIYAPPA S/O PILLAPPA Vs. STATE OF KARNATAKA BY BUGALUR POLICE STATION
July 18, 2018
MUNNA Vs. STATE BY HOLEHONNUR POLICE STATION
May 8, 2018
MUNNA, S/O BANDU Vs. STATE BY MUDIGERE POLICE REPRESENTED BY HIGH COURT PUBLI PROSECUTOR
May 22, 2018
MURALI S/O SHIVANNA Vs. STATE BY DEVANAHALLI POLICE
August 3, 2018
MURALI, H A S/O LATE R ADINARAYANA RAO Vs. DEPUTY COMMISSIONER
April 19, 2018
MURUGESH NIRANI W/O RUDRAPPA NIRANI Vs. STATE OF KARNATAKA
October 10, 2018
MURUGESHAN @ MUKESH Vs. STATE OF KARNATAKA BY LASHKAR POLICE STATION MYSORE CITY & DISTRICT
July 20, 2018
MURULI @ RAYACHARLU MURULI Vs. STATE OF KARNATAKA
April 2, 2018
MUSTAFFA @ ASHRAF, S/O MOHAMMAD Vs. STATE OF KARNATAKA THROUGH NANJANGUD RURAL POLICE
June 23, 2018
MUSTAQ AHMED Vs. STATE OF KARNATAKA
September 25, 2018
MUSTHAQ Vs. MANJAPPA AND OTHERS
August 29, 2018
MUTHAPPA P AGE MAJOR, S/O PALAYYA, GEOLOGIST Vs. STATE OF KARNATAKA REPRESENTED BY ITS SUPERINTENDENT OF POLICE
October 1, 2018
MUTHU VELU Vs. SHIVAKUMAR AND ANOTHER
July 27, 2018
MUTHULAKSHMAMMA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY DE
March 6, 2018
MUTTAPPA AND ORS. Vs. SIDRAMA AND ORS.
July 31, 2018
MUTTEOPPA AND OTHERS Vs. THE STATE OF KARNATAKA
August 31, 2018
MYLAPPA AND OTHER Vs. STATE OF KARNATAKA
September 17, 2018
MYLEPALLE VAIBHAVI D/O M NAGENDRA Vs. KARNATAKA EXAMINATIONS AUTHORITY
July 12, 2018
MYSORE CEMENTS LTD Vs. ALL INDIA TRADE UNION CONGRESS KARNATAKA RAJYA SAMITHI
April 13, 2018
MYSORE ELECTRICAL INDUSTRIES LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 29, 2018
N ABDUL Vs. THE STATE OF KARNATAKA AND ANOTHER
June 21, 2018
N AMMAN RAJU S/O VENKATAKRISHNA RAO Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY
December 12, 2018
N ANAND Vs. ASMAUL HUSAIN
March 15, 2018
N B MALLAPPA BASAPPA Vs. DEPUTY COMMISSIONER CHIKKAMGALUR, DISTRICT CHIKKAM
February 14, 2018
N CHALAPATHI S/O M NARAYANAPPA Vs. STATE OF KARNATAKA P S I BALLARI POLICE STATION REPRESENTED BY S P P , HIGH COURT OF KARNATAKA
June 20, 2018
N D VANAMALA D/O N B DHARMAPAL Vs. STATE OF KARNATAKA
November 14, 2018
N G MEHARWADE Vs. ADDL COMMISSIONER OF COMML
October 10, 2018
N GOVINDARAJU S/O LATE NARAYANAPPA Vs. UNION OF INDIA REP BY SECRETARY
October 26, 2018
N H HANUMANTHA RAYA S/O LATE N HANUMANTHAPPA Vs. STATE OF KARNATAKA
April 26, 2018
N J RAVISHANKAR Vs. T N SARVAMANGALALABIC
December 14, 2018
N JANHAVI W/O BHAGATH REDDY Vs. UNION OF INDIA
September 7, 2018
N JAYAMMA Vs. STATE OF KARNATAKA
February 5, 2018
N K NARENDRA KUMAR S/O LATE N KUBERA GOWDA Vs. N KUBERA GOWDA
July 18, 2018
N K RAVI SHANKAR S/O KALAIAH T Vs. STATE OF KARNATAKA REP BY ITS SECRETARY (PRIMARY AND SECONDARY EDUCATION) DEPARTMENT OF EDUCATION
November 2, 2018
N K SHARMA & SONS Vs. KRISHNA CHOWDHARY
March 14, 2018
N KARUNAKARA S/O N KRISHNA KARANTH Vs. CANARA BANK HEAD OFFICE, BANGALORE
May 30, 2018
N KRISHNA MURTHYKAR Vs. STATE BY GNANABHARATHI POLICE STATION
February 9, 2018
N KUMAR Vs. M RAVI
November 20, 2018
N LAKSHMAN Vs. KANTHAMMA K S
February 7, 2018
N LAKSHMAN Vs. LAKSHMI DEVI W/O PATALAPPA
December 7, 2018
N M NAGARAJU Vs. KIRAN KUMAR
December 12, 2018
N M VISHWANATH S/O LATE N MALLAIAH Vs. C UTTAMCHAND (DECEASED) S/O CHANDANMALJI
July 19, 2018
N MUNIANJAPPA Vs. G MANJUNATHA
April 25, 2018
N MUNIRAJ Vs. MANAGEMENT OF GRAPHITE INDIA LTD
February 27, 2018
N MURUGESAN, S/O LATE S NAVANEETHA KRISHNAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY TO GO
March 14, 2018
N NAGARAJA Vs. D DIGAMBARNATH
January 29, 2018
N NARASIMHAIAH Vs. A R S KUMAR
September 24, 2018
N R VENKATESH S/O LATE NAMBIHALLI RAMAIAH Vs. STATE OF KARNATAKA THROUGH SECRETARY
March 13, 2018
N RAGHUMURTHY S/O T NINGAPPA Vs. STATE BY LOKAYUKTHA POLICE
February 9, 2018
N RUDRAGOUDA, S/O LATE KATHRIKI LINGANNA Vs. STATE OF KARNATAKA, BY ITS COMMISSIONER AND SECRETARY
June 19, 2018
N S HANGAL Vs. STATE OF KARNATAKA
March 21, 2018
N S LATHA W/O N G SHIVAIAH Vs. SUSHEELA H N , W/O B D KUMAR
April 17, 2018
N S MARULASIDDAPPA S/O LATE N B SIDDALINGAPPA Vs. N S BASAVARAJAPPA
June 18, 2018
N S PREETHI @ PREETHI SURESH Vs. K KEERTHIKUMAR
September 14, 2018
N SHANKARAPPA S/O LATE THAMMAIAH Vs. STATE OF KARNATAKA
January 12, 2018
N SHIVAKUMAR Vs. COMMISSIONER OF POLICE
September 28, 2018
N SIDDA REDDY Vs. ASSISTANT COMMISSIONER
November 20, 2018
N SUDHAKARKAR Vs. HEBRON CHURCH
January 9, 2018
N T BOPANNA S/O LATE N N THIMMAIAH KONGANA Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE VIDHANA SOUDHA BANGALORE
January 31, 2018
N T SAGARKAR Vs. BANGALORE ELECTRICITY SUPPLY CO LTD
January 29, 2018
N THIPPESWAMY Vs. T N PARTHASARATHI
June 21, 2018
N V YOGANANDACHAR Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
October 25, 2018
N. ASHWIN Vs. STATE BY KOLAR TOWN POLICE STATION
September 24, 2018
N. DURAIRAJAN Vs. SUPERINTENDENT OF POLICE AND OTHERS
April 24, 2018
N. MAHANTANNA Vs. THE STATE OF KARNATAKA AND ORS.
October 12, 2018
N. MUNIRAJU S/O NARASIMHAPPA Vs. THE STATE OF KARNATAKA BY CHANNARAYAPATNA POLICE STATION
February 9, 2018
N. NARASEGOWDA Vs. CHIKKANNA
March 6, 2018
N. SRINIVASA @ SEENA AND OTHERS Vs. STATE BY CHALLAKERE POLICE CHALLAKERE AND OTHERS
June 4, 2018
N.E. BASAVARAJAPPA Vs. AUTHORISED OFFICER
August 8, 2018
N.MUKUNDAPPA Vs. UNION OF INDIA
March 13, 2018
N.N. PRAKASH AND ORS. Vs. STATE OF KARNATAKA
January 31, 2018
N.NATARAJAN Vs. THE CHIEF SECRETARY GOVERNMENT OF KARNATAKA
October 12, 2018
N.R. BHADRACHALAM Vs. THE MANAGING DIRECTOR
September 5, 2018
NABEEL S/O ASLAM Vs. STATE BY D J HALLI POLICE STATION
July 5, 2018
NADIPI VENKATARAYAPPA Vs. STATE OF KARNATAKA
April 23, 2018
NAEEM AND OTHERS Vs. STATE BY RAMAMURTHY NAGAR POLICE AND ANR.
July 2, 2018
NAGA @ NAGARAJ @ NAGESH Vs. STATE OF KARNATAKA
February 12, 2018
NAGA, S/O MARIYAIAH Vs. STATE OF KARNATAKA
June 14, 2018
NAGABHUSHANA REDDY AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 9, 2018
NAGABHUSHANA S/O ANNAIAH REDDY Vs. STATE OF KARNATAKA, REPRESENTED BY ADDITIONAL CHIE
March 13, 2018
NAGAMMA Vs. BINIMADHU
March 9, 2018
NAGAMMA Vs. STATE OF KARNATAKA
February 1, 2018
NAGAMMA G W/O R RAJU Vs. STATE OF KARNATAKA
June 5, 2018
NAGANNA @ NAGA S/O LATE CHIKKANNA Vs. STATE OF KARNATAKA
June 20, 2018
NAGAPPA Vs. STATE OF KARNATAKA
March 5, 2018
NAGAPPA AND ANOTHER Vs. NAGARAJ AND ANOTHER
May 29, 2018
NAGAPPA S/O BOJAPPA BARIMANI Vs. ARJUN S/O BALAPPA VADDAR
April 11, 2018
NAGAPPA S/O MALLAWA Vs. DRIVER OF NEKRTC BUS BEARING
November 30, 2018
NAGAPPA S/O VENKOBA Vs. YERRISWAMY S/O MARENNA
April 9, 2018
NAGARAJ Vs. MANAGER, ROYAL SUNDARAM ALLIANCE INS CO LTD
July 5, 2018
NAGARAJ Vs. UNION OF INDIA
March 15, 2018
NAGARAJ Vs. STATE OF KARNATAKA
May 31, 2018
NAGARAJ Vs. D.M. MOHANRAJ
February 17, 2018
NAGARAJ Vs. THE STATE OF KARNATAKA
August 29, 2018
NAGARAJ AND OTHERS Vs. THE STATE OF KARNATAKA THROUGH MURDESHWAR POLICE STATION
August 3, 2018
NAGARAJ B S/O SANNA BANGARAPPA Vs. ABDUL REHMAN @ A M HOSAPET
March 14, 2018
NAGARAJ G HEDGE, S/O GANAPATHI HEDGE Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SE
March 14, 2018
NAGARAJ GOWDA Vs. ASHOK NAGAR POLICE STATION BENGALURU
October 9, 2018
NAGARAJ HANUMAPPA Vs. THE DIVISIONAL CONTROLLER NEKRTC
April 4, 2018
NAGARAJ N.B. Vs. STATE OF KARNATAKA AND OTHERS
August 1, 2018
NAGARAJ POOJARY Vs. STATE OF KARNATAKA
February 12, 2018
NAGARAJ S/O BASVANTRARAO PATIL Vs. SPECIAL LAND ACQUISITION OFFICER MIP
April 13, 2018
NAGARAJ S/O DAMODARSA BAKALE Vs. LEELAVATI M MAMARDI
March 22, 2018
NAGARAJ S/O LATE BASAPPA Vs. STATE OF KARNATAKA
November 5, 2018
NAGARAJ S/O MEGHAPPA LAMANI Vs. STATE OF KARNTAKA
June 28, 2018
NAGARAJ SHETTY Vs. STATE OF KARNATAKA
January 23, 2018
NAGARAJ TANGADAGI S/O SANGAPPA TANGADAGI Vs. DEPUTY COMMISSIONER KOPPAL
June 19, 2018
NAGARAJA Vs. STATE OF KARNATAKA
October 25, 2018
NAGARAJA @ NAGA @ NAGARAJA SHETTY Vs. STATE OF KARNATAKA
May 22, 2018
NAGARAJA S/O CHIKKAGUDI GANGAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS STATE PUBLIC PROSECUTOR
February 12, 2018
NAGARAJA S/O LATE RAMASUBBAIAH SHETTY Vs. VISHVA BHARATHI HOUSING CO-OPERATIVE SOCIETY
July 4, 2018
NAGARAJAPPA N S/O NARASIMHAPPA Vs. EMERSION AUTOMATION ELECTRICAL POWER PVT LTD
March 16, 2018
NAGARAJU Vs. ARASAMMA
December 7, 2018
NAGARAJU @ DORE Vs. STATE OF KARNATAKA
November 19, 2018
NAGARAJU S.S. Vs. STATE BY PEENYA POLICE
September 25, 2018
NAGARAJU S/O GANGE GOWDA Vs. ANJINAPPA VINAYAKA BODY BUILDERS
September 15, 2018
NAGARAJU G.V. Vs. STATE OF KARNATAKA
December 28, 2018
NAGARATHNA Y W/O LATE SURESHA Vs. DEPO MANAGER K S R T C TUMKUR DEPOT
July 3, 2018
NAGARATHNAMMA Vs. GAUTHAM NAGARAJ
September 19, 2018
NAGENDRA Vs. STATE OF KARNATAKA
July 4, 2018
NAGENDRA Vs. STATE
November 28, 2018
NAGENDRA CREDIT CO-OPERATIVE SOCIETY LTD , BENGALU Vs. J NANDA KUMAR
February 26, 2018
NAGESH Vs. STATE OF KARNATAKA
June 26, 2018
NAGESH S/O MUNIYAPPA CHAVANKAR Vs. STATE OF KARNATAKA
January 2, 2018
NAGI REDDY S/O GOVINDA REDDY Vs. STATE OF KARNATAKA
August 21, 2018
NAGSHETTY S/O LATE GURUSIDDAPPA PATIL Vs. ARUNA W/O NAGSHETTY PATIL
July 12, 2018
NAIKU S/O ARJUN MALI Vs. GOURABAI W/O NAIKU MALI
November 2, 2018
NAJARIN GULAM AHMAD DANEWALE Vs. NARASIMHAMURTI @ ANAND S/O GURURAJ RAO
January 16, 2018
NAJEEB AND OTHER Vs. STATE OF KARNATAKA
September 24, 2018
NALIN KUMAR KATEEL Vs. STATE OF KARNATAKA BY MANGALURU RURAL POLICE
April 26, 2018
NALIN NEERAJ, SON OF RAJENDRA PRASAD SINGH Vs. OWNERS AND PARTIES INTERESTED IN VESSEL M V MAHARS
April 12, 2018
NAM ESTATE PVT , LTD Vs. N A ANJINAPPA
November 27, 2018
NAMADEV KRISHNAJI @ KRISHNA PATIL Vs. STATE OF KARNATAKA
October 5, 2018
NANASO Vs. STATE OF KARNATAKA
September 5, 2018
NANCY JYOTHI LOBO W/O FRANCIS PRAKASH DCOSTA Vs. STATE OF KARNATAKA
April 19, 2018
NANDAMMA Vs. SRINIVASA REDDY
March 2, 2018
NANDAN Vs. STATE BY NAZARBAD POLICE STATION
January 12, 2018
NANDEESH S/O SRINIVAS Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITEDLABIC
November 23, 2018
NANDEESHA Vs. STATE OF KARNATAKA
October 16, 2018
NANDEPPA Vs. STATE OF KARNATAKA HIGH COURT OF KARNATAKA KALABURAGI BENCH
July 17, 2018
NANDEPPAGOUDA S/O SHIVANAGOUDA ANDANIGOUDAR Vs. MANAGER (TECH) COMPETENT AUTHORITY (LAND ACQUISITI
March 7, 2018
NANDINI Vs. COMMISSIONER OF POLICE
March 5, 2018
NANDINI G M Vs. STATE OF KARNATAKA
October 23, 2018
NANDINI W/O KALEGOWDA Vs. THE STATE OF KARNATAKA BY KONANUR PS ARKALGUDU TALUK HASSAN DISTRICT
January 24, 2018
NANJAIAH Vs. STATE OF KARNATAKA
December 1, 2018
NANJAPPA BASAPPA CHANNAGOUDAR Vs. STATE OF KARNATAKA BY STATE PUBLIC PROSECUTOR
April 10, 2018
NANJUNDA REDDY Vs. LAND ACQUISITION OFFICER
July 6, 2018
NANJUNDAPPA Vs. STATE OF KARNATAKA
December 13, 2018
NAPANDA S KUSHALAPPA Vs. STATE BY SOMAWARPET POLICE STATION
October 4, 2018
NARAHARI Vs. SELECTION AUTHORITY AND DIVISIONAL SECRETARY
November 19, 2018
NARASAMMA Vs. P PRAMILA RANI
November 23, 2018
NARASIMHA @ KARIYA S/O KARIYAPPAGARIMALLAIAH Vs. STATE OF KARNATAKA
December 19, 2018
NARASIMHA MURTHY S.G., S/O SIDDEGOWDA Vs. THE STATE OF KARNATAKA AND OTHERS
June 28, 2018
NARASIMHA NAIKA Vs. STATE OF KARNATAKA
June 29, 2018
NARASIMHALU Vs. STATE
February 9, 2018
NARASIMHAMURTHY K.T. AND OTHERS Vs. STATE BY TAVAREKERE POLICE STATION, MAGADI TALUK, RAMANAGARA
April 12, 2018
NARASIMHAMURTHY S/O LATE RAMAIAH Vs. STATE OF KARNATAKA BY CHAMARAJPET POLICE STATION
June 4, 2018
NARASING Vs. SUREKHA
December 14, 2018
NARAYAN POOJARY Vs. YAMUNA
March 2, 2018
NARAYAN S/O HANMANTAPPA Vs. STATE PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA
April 25, 2018
NARAYANA @ THAMATENANAYANA Vs. STATE OF KARNATAKA
September 3, 2018
NARAYANA GONDA AND OTHERS Vs. DISTRICT HEALTH AND WELFARE OFFICER, KOLAR, KOLAR
February 26, 2018
NARAYANA SWAMY Vs. THE STATE OF KARNATAKA
March 26, 2018
NARAYANAMMA Vs. STATE OF KARNATAKA
October 9, 2018
NARAYANAMMA Vs. STATE OF KARNATAKA
October 30, 2018
NARAYANAMMA Vs. STATE OF KARNATAKA AND OTHERS
September 27, 2018
NARAYANAMMA W/O LATE LOKANATHA Vs. RELIANCE GENERAL INSURANCE CO LTD
July 18, 2018
NARAYANAMMA W/O RAMAPPA Vs. AKMAL PASHA S/O PYAREJAN
March 28, 2018
NARAYANAREDDY K.Y. Vs. STATE OF KARNATAKA
October 1, 2018
NARAYANASATHYANAGESHWARA RAO BANDRE @ SRITHIRTH Vs. STATE OF KARNATAKA REP BY IT S P P
December 5, 2018
NARAYANASWAMY Vs. ANUSUYAMMA
July 2, 2018
NARAYANASWAMY Vs. THE STATE OF KARNATAKA
June 26, 2018
NARAYANMURTHY Vs. GOPALLABIC
October 5, 2018
NARESH NAYAK Vs. THE STATE OF KARNATAKA
November 29, 2018
NAROTHAM SHARMA Vs. STATION HOUSE OFFICER
March 2, 2018
NASEEMA @ NASEEMA BEGUM Vs. MANAGING DIRECTOR, K S R T C
March 26, 2018
NASEEMA BANU ALIAS YASHODA BAI Vs. MOHAMMED S K
February 5, 2018
NASIR MOHIDEEN AND ANOTHER Vs. M RAMACHANDRA
January 4, 2018
NATARAJA PUJARI Vs. STATE OF KARNATAKA
January 17, 2018
NATARAJU Vs. PR COMMISSIONER OF INCOME-TAX
February 20, 2018
NATARAJU MAHADEVAPPA ALIAS MAHAD-EVAIAH AND OTHERS Vs. STATE AND ANOTHER
September 5, 2018
NATHAJI Vs. STATE OF KARNATAKA, REPRESENTED BY ITS PUBLIC
February 16, 2018
NATIONAL CO-OPERATIVE BANK LIMITED Vs. COMMISSIONER OF SERVICE TAX (AUDIT) AUDIT COMMISSI
April 10, 2018
NATIONAL INSURANCE CO , LTD Vs. BYATARANGACHAR S/O SIDDACHAR
March 20, 2018
NATIONAL INSURANCE CO , LTD Vs. SHANKAR
December 17, 2018
NATIONAL INSURANCE CO , LTD Vs. SHOBHA
July 24, 2018
NATIONAL INSURANCE CO , LTD Vs. RENUKAMMA
December 17, 2018
NATIONAL INSURANCE CO LTD Vs. GAUTHAM G NAIK
June 6, 2018
NATIONAL INSURANCE CO LTD Vs. ABHI @ ABHILASH
January 8, 2018
NATIONAL INSURANCE CO LTD Vs. MANJULA
April 17, 2018
NATIONAL INSURANCE CO LTD Vs. HANUMAKKA W/O LATE MYLAPPA
April 2, 2018
NATIONAL INSURANCE CO LTD Vs. GOVINDA K BHOSALE
July 2, 2018
NATIONAL INSURANCE CO LTD Vs. JYOTHI
February 21, 2018
NATIONAL INSURANCE CO LTD Vs. NALANI KANTH S/O KOTESHWARA RAO
March 13, 2018
NATIONAL INSURANCE CO LTD Vs. HARISH K
March 19, 2018
NATIONAL INSURANCE CO LTD Vs. GOUSIALABIC
March 5, 2018
NATIONAL INSURANCE CO LTD Vs. ANNAPURNALABIC
November 5, 2018
NATIONAL INSURANCE CO LTD Vs. SUMA SURESH RAO W/O SURESH RAO
December 19, 2018
NATIONAL INSURANCE CO LTD Vs. SAROJAMMA
December 17, 2018
NATIONAL INSURANCE CO LTD Vs. NASIR S/O MAHABOOBSAB HAWALDAR
August 30, 2018
NATIONAL INSURANCE CO LTD Vs. IBRAHIM KALEEL
August 7, 2018
NATIONAL INSURANCE CO LTD , DIVISIONAL OFFICE, GULBARGA Vs. GOUSIA W/O KHAJASAB
March 5, 2018
NATIONAL INSURANCE CO. LTD. Vs. SMT. MASTANBEE W/O LATE HAMEEDSAB AND OTHERS
March 13, 2018
NATIONAL INSURANCE CO. LTD. Vs. SRI. MAHESH A SANIL AND ORS.
February 22, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. K V NAGARAJ
June 20, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. OMKARAPPA @ VEERESH
March 27, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SANGONDA GOUNDAR
December 18, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. SREENIVAS
October 9, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. RAHUL, S/O APPASAB NALAVADE
November 13, 2018
NATIONAL INSURANCE COMPANY LIMITED Vs. ADIVEPPA APPANNA NAIK
February 27, 2018
NATIONAL INSURANCE COMPANY LIMITED, BANGALORE Vs. GOVINDA CHARI AND OTHERS
March 13, 2018
NATIONAL INSURANCE COMPANY LTD Vs. YOUSUF APPA MULLA
April 3, 2018
NATIONAL INSURANCE COMPANY LTD Vs. SHIVRUDRASWAMY
April 10, 2018
NATIONAL INSURANCE COMPANY LTD Vs. LALITHA
March 15, 2018
NATIONAL INSURANCE COMPANY LTD Vs. RAJU S/O DASHARATH JADHAV
January 24, 2018
NATIONAL INSURANCE COMPANY LTD Vs. MAHALINGAPPA
November 9, 2018
NATIONAL INSURANCE COMPANY LTD , REPRESENTED BY RE Vs. SAVITHA W/O LATE SURESH
March 13, 2018
NATIONAL INSURANCE COMPANY LTD. AND OTHERS Vs. SMT. RANI AND OTHERS
September 26, 2018
NATIONAL INVESTIGATION AGENCY Vs. MOHAMMED AYUB
December 7, 2018
NATIONAL INVESTIGATION AGENCY Vs. DALIM MIA
November 27, 2018
NAVAZ Vs. THE STATE OF KARNATAKA
May 15, 2018
NAVAZ @ NAVVA Vs. STATE OF KARNATAKA
June 5, 2018
NAVEEN KUMAR Vs. PRADEEP M. AND ANOTHER
April 12, 2018
NAVEENA S/O KRISHNAPPA Vs. THE STATE OF KARNATAKA BY HIRIYUR RURAL POLICE STATION CHITRADURGA DISTRICT
January 23, 2018
NAVODAYA EDUCATION TRUSTKAR Vs. UNION OF INDIA
February 5, 2018
NAYAKARA HANUMANTHA S/O RANGAPPA Vs. STATE OF KARNATAKA
August 10, 2018
NAZEER Vs. STATE OF KARNATAKA
June 1, 2018
NAZEER @ NAZEER KALLADKA Vs. THE STATE OF KARNATAKA
July 13, 2018
NAZIR AHAMAD, ABDULARAZAK, LAKSHARI Vs. ANWARPASHYA SAYYADMEERA MUJWAR
February 27, 2018
NCC LIMITED REP BY ITS AUTHORIZED REPRESENTATIVE R Vs. ABB INDIA LIMITED
April 24, 2018
NEELAM MANMOHAN Vs. MANMOHAN ATTAVAR
July 31, 2018
NEELAMMA AND OTHERS Vs. VEERESHAPPA
April 12, 2018
NEELAMMA W/O MANIKREDDY KUDGE Vs. LALITA W/O RAGHUNATH REDDY SHERIKAR
April 5, 2018
NEELAVVA W/O BHAGAVANTAPPA Vs. SUBHAS S/O BHAGAVANTAPPA NAIKAR ALIAS NAIK
October 5, 2018
NEERAJ VIJAY KALMANKAR Vs. STATE OF KARNATAKA
August 13, 2018
NEETA P Vs. SHAILENDRA KUMAR
March 9, 2018
NETHRAVATHI M L D/O M K LINGAIAH Vs. B N SHIVASWAMY S/O LATE NINGE GOWDA
March 8, 2018
NETTALA MUTTAPPA RAI Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
December 11, 2018
NEW HORIZON EDUCATIONAL AND CULTURAL TRUST Vs. KITTAPPA AND ORS.
December 10, 2018
NEW INDIA ASSURANCE CO , LTD Vs. R MANJULA
March 27, 2018
NEW INDIA ASSURANCE CO , LTD Vs. B N JAGADEESH KUMARLABIC
December 10, 2018
NEW INDIA ASSURANCE CO , LTD , REP BY ITS MANAGER Vs. NANJAPPA S/O LATE KALINGAPPAPPA
June 4, 2018
NEW INDIA ASSURANCE CO LTD Vs. MAHANTESH
February 1, 2018
NEW INDIA ASSURANCE CO LTD Vs. SALIM S/O MOHAMMADSAB MULLA
March 27, 2018
NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI W/O LATE KRISHNEGOWDA D P
April 19, 2018
NEW INDIA ASSURANCE CO LTD Vs. RENUKA
January 8, 2018
NEW INDIA ASSURANCE CO LTD Vs. SHANTHI MASCARENHAS
July 12, 2018
NEW INDIA ASSURANCE CO LTD Vs. ARATHI
January 22, 2018
NEW INDIA ASSURANCE CO LTD Vs. MALLIKARJUNA
January 10, 2018
NEW INDIA ASSURANCE CO LTD Vs. VINOD S/O DASHARATH CHAVAN
January 10, 2018
NEW INDIA ASSURANCE CO LTD Vs. GIRIJAVINAY
December 18, 2018
NEW INDIA ASSURANCE CO LTD Vs. PUNDALIK
October 11, 2018
NEW INDIA ASSURANCE CO LTD Vs. PRAKASH YADAV S/O S N YADAV
August 9, 2018
NEW INDIA ASSURANCE CO LTD Vs. PREMA @ GANGAMMA W/O BASAVARAJ HADIMANI
August 8, 2018
NEW INDIA ASSURANCE CO LTD , KOLHAPUR Vs. GURUNATH S/O BHIMARAO MORE AND ANOTHER
January 3, 2018
NEW INDIA ASSURANCE CO LTD BRANCH, HIGH CHURCH ROAD Vs. MANOHAR S GOUDA
September 26, 2018
NEW INDIA ASSURANCE CO LTD REP BY ITS MANAGER Vs. TUDEN PHILIP PARERA @ THEDEN PERERA
March 21, 2018
NEW INDIA ASSURANCE CO LTD REPRESENTED BY ITS DULY Vs. SANTOSH S/O HANUMANTH NAIK
March 20, 2018
NEW INDIA ASSURANCE CO LTD. Vs. SMT BHARATHI & ORS.
September 15, 2018
NEW INDIA ASSURANCE CO, LTD Vs. D K JAYASHEELALABIC
December 7, 2018
NEW INDIA ASSURANCE CO. Vs. TASMIYABANU & ORS.
September 19, 2018
NEW INDIA ASSURANCE CO. LTD. Vs. BABAJAN AND OTHERS
April 4, 2018
NEW INDIA ASSURANCE CO. LTD. AND OTHERS Vs. SMT. MOOKAMBU AND OTHERS
August 3, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A RAMAMANI AND ORS
January 11, 2018
NEW INDIA ASSURANCE COMPANY LIMITED Vs. B B SUNIL
July 6, 2018
NEW INDIA ASSURENCE CO LTD KAR Vs. SHAMALA
January 4, 2018
NEW INDIA INSURANCE CO LTD REPRESENTED BY ITS DIVI Vs. REKHA W/O ANIL SHELKE
April 16, 2018
NEW MANGALORE PORT TRUST PANAMBUR Vs. COMMISSIONER OF INCOME TAX
June 6, 2018
NICHU @ NISHRUTH Vs. THE STATE OF KARNATAKA
July 13, 2018
NIJAGUNI Vs. STATE OF KARNATAKA
February 5, 2018
NIJJAMMA @ NIJALINGAMMANEKRTC Vs. DIVISIONAL MANAGER NEKRTCBHIMARAYANAGOUDA
December 4, 2018
NIKHIL CHANDRAKANTH GOWDA Vs. DENTAL COUNCIL OF INDIA
August 23, 2018
NINGACHARI Vs. STATE BY K R PETE POLICE
May 30, 2018
NINGAPPA Vs. LIONS COMPREHENSIVE EYE CARE FUNDATION
January 22, 2018
NINGAPPA Vs. STATE OF KARNATAKA
March 16, 2018
NINGAPPA Vs. THE STATE OF KARNATAKA
July 26, 2018
NINGAPPA Vs. STATE OF KARNATAKA
September 10, 2018
NINGAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
June 21, 2018
NINGAPPA S/O BASAPPA HULLI Vs. NEELAMMAADIBASAMMA
December 20, 2018
NINGAPPA S/O SHIVAPPA CHINGAGI AND ORS. Vs. THE STATE OF KARNATAKA
May 29, 2018
NINGARAJA Vs. STATE OF KARNATAKA BY ARAKALGUD POLICE
January 16, 2018
NINGEGOWDA Vs. STATE OF KARNATAKA
February 6, 2018
NIRANI SUGARS LIMITED Vs. KRISHNABAI
August 29, 2018
NIRMALA Vs. SURESH KUMAR
March 12, 2018
NIRMALA SHANTHI Vs. MARY MARGARET
July 24, 2018
NIRMALA W/O DATTU @ DATTAPPA NAIKODI Vs. DATTU @ DATTAPPA S/O MARUTI NAIKODI
March 14, 2018
NIRMALA W/O DODDAIAH AND OTHERS Vs. STATE OF KARNATAKA
October 3, 2018
NISAR AHMED Vs. SURESHLTD
December 28, 2018
NISAR S/O LATE J K BASHA Vs. STATE OF KARNATAKA REPRESENTED BY SECRETARY, REVEN
March 19, 2018
NISHA M D Vs. STATE OF KARNATAKA
August 2, 2018
NISHCHAL PADHYA Vs. UNION OF INDIA MINISTRY OF FINANCE
July 31, 2018
NISHCHITHA H Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES FOR KAR
June 6, 2018
NITESH URBAN DEVELOPMENT PRIVATE LIMITED Vs. BRIGADIER PETER ANTHONY LOPES
April 11, 2018
NITHIN KUMAR Vs. UNION OF INDIA MINISTRY OF SKILL DEVELOPMENT AND ENTERPRENEURSHIP
July 23, 2018
NITHYANAND MAHADEV BHAT Vs. MANOJ VINAYAK PANDIT
March 13, 2018
NITISH HARWALKAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER 2 (C & R),
March 6, 2018
NITISH MORAY Vs. STATE OF KARNATAKA
January 17, 2018
NITTE EDUCATION TRUST REPRESENTED BY ITS ADMINISTRATOR ROHIT PUNJA Vs. PHARMACY COUNCIL OF INDIA
August 31, 2018
NOBLE Vs. STATE OF KARNATAKA
February 21, 2018
NOOR AHMED KHAN Vs. JOINT DIRECTOR,ENFORCEMENT DIRECTORATE BANGALORE
May 16, 2018
NOOR BAIG S/O KHADER BAIG Vs. REGIONAL TRANSPORT AUTHORITY
August 6, 2018
NOOR MATALDA SEQUIRA Vs. H M ANIL KUMAR
June 18, 2018
NOOR MOHAMMAD SHARIFI Vs. RAKESH SINGH
March 12, 2018
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. GOUSMUDDIN
March 2, 2018
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. PRAKASH TULARAM MALANI
November 27, 2018
NOUSHEER Vs. THE STATE OF KARNATAKA BY THROUGH POLICE SUB INSPECTOR BANTWAL TOWN POLICE MANGALURU
July 13, 2018
NOUSHEER S/O ABDUL RAZAK Vs. THE STATE OF KARNATAKA BY
January 16, 2018
NOVO NORDISK INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 12 (2) AND ORS.
June 25, 2018
NUNKESH S/O OBAIAH Vs. STATE OF KARNATAKA REP
August 10, 2018
NWKSRTC VIJAYAPUR NOW REPRESENTED BY ITS CHIEF LAW Vs. BASAPPA S/O HANAMANT BELLIKATTI
February 27, 2018
OBAIAH Vs. DIRECTOR GENERAL, ARCHAEOLOGICAL SURVEY OF INDIA,
March 12, 2018
OBALEPPA Vs. SLAO, MP-1
April 20, 2018
OMPRAKASH Vs. SATHYA KUMARPURUSHOTTAM
December 21, 2018
OMPRAKASH GUTTEPPA PUJAR Vs. FRANSIS M KUTINO
June 12, 2018
ORIENTAL CUISINES PVT LTD Vs. DEPUTY COMM OF COMMERCIAL TAXES
April 2, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANNAPURNA W/O LATE SAMPATH
December 13, 2018
ORIENTAL INSURANCE CO , LTD Vs. PARVATHE GOWDA
July 4, 2018
ORIENTAL INSURANCE CO , LTD Vs. LAXMI
February 8, 2018
ORIENTAL INSURANCE CO , LTD Vs. M GOPAL S/O LATE MARAPPAPAPANNA
December 20, 2018
ORIENTAL INSURANCE CO LIMITED Vs. MAHADEVI
January 12, 2018
ORIENTAL INSURANCE CO LTD Vs. GIRISH GOWDA B R S/O RAMASWAMY
March 8, 2018
ORIENTAL INSURANCE CO LTD Vs. ASMA BANU W/O LATE SAMSHUDDIN
April 9, 2018
ORIENTAL INSURANCE CO LTD Vs. MALLIKARJUN
February 7, 2018
ORIENTAL INSURANCE CO LTD Vs. H S SRIKANTARADHYA
April 17, 2018
ORIENTAL INSURANCE CO LTD Vs. SHOBHA
October 31, 2018
ORIENTAL INSURANCE CO LTD Vs. CHIKKATHAMMAIAHLABIC
November 9, 2018
ORIENTAL INSURANCE CO LTD Vs. JAYAMMALABIC
October 11, 2018
ORIENTAL INSURANCE CO LTD Vs. PRAKASH MALLAPPA JAMBAGI
October 3, 2018
ORIENTAL INSURANCE CO LTD Vs. OBALESHWAR
October 11, 2018
ORIENTAL INSURANCE CO LTD Vs. G R JNANESWARA
December 21, 2018
ORIENTAL INSURANCE CO LTD Vs. H C VISHWESHWARA S/O LATE CHANDRASHEKARA BHATT
July 23, 2018
ORIENTAL INSURANCE CO LTD Vs. MUNIREGOWDA @ MUNEERANNA
November 19, 2018
ORIENTAL INSURANCE CO LTD Vs. NAGARATHNAMMA
August 9, 2018
ORIENTAL INSURANCE CO LTD Vs. K RAJAMMA
December 12, 2018
ORIENTAL INSURANCE CO LTD Vs. MASTER ANIL
December 12, 2018
ORIENTAL INSURANCE CO LTD Vs. RUDREGOWDA
December 17, 2018
ORIENTAL INSURANCE CO LTD Vs. RAJESHWARI
September 11, 2018
ORIENTAL INSURANCE CO LTD Vs. T VENKATALAKSHMI
December 11, 2018
ORIENTAL INSURANCE CO LTD , BENGALURU Vs. SHANTHI NANAIAH AND OTHERS
April 24, 2018
ORIENTAL INSURANCE CO LTD , GULBARGA Vs. CHANDBEE MOHAMMADSAB AND OTHERS
January 17, 2018
ORIENTAL INSURANCE CO LTD BY ITS CHIEF MANAGER Vs. SHARIFA B
September 19, 2018
ORIENTAL INSURANCE CO LTD BY ITS DIVISIONAL MANAGE Vs. PINJAR PEERAMMA @ MUBINA BEGUM
March 22, 2018
ORIENTAL INSURANCE CO, LTD Vs. TULASIGERI S/O RAMAPPA SUNAGAR
March 1, 2018
ORIENTAL INSURANCE CO. LTD. Vs. THIMMAPPA RAI AND OTHERS
March 12, 2018
ORIENTAL INSURANCE CO. LTD. Vs. G. JAGANNATHA AND OTHERS
June 5, 2018
ORIENTAL INSURANCE CO. LTD. SHIVAMOGGA Vs. SRI GURULINGAPPA H BIN HANUMANTHAPPA AND ANOTHER
March 15, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. K DEVARAJU
March 8, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJUNATHA S/O NARAYANOGI
March 14, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. MURTHAIAH
September 27, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. Y N LALITHALABIC
December 20, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOULASAB, MAJOR
July 18, 2018
ORIENTAL INSURANCE COMPANY LIMITED Vs. S SHIVAMURTHYLABIC
December 4, 2018
ORIENTAL INSURANCE COMPANY LIMITED , RESIDENCY ROAD, BANGALORE Vs. MOHAMED HANEEF AND OTHERS
June 14, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. ULAVAPPA
April 2, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. SANNAMMA
December 13, 2018
ORIENTAL INSURANCE COMPANY LTD Vs. C DHRUVAKUMAR
December 4, 2018
ORIENTAL INSURANCE COMPANY LTD , GULBARGA Vs. MAREPPA S/O SIDDAPPA NAIKAL AND OTHERS
February 2, 2018
ORIENTAL INSURANCE COMPANY LTD. AND OTHERS Vs. SHOBHA AND OTHERS
September 26, 2018
ORIENTAL INSURANCECO LTD Vs. VIJAYA M NAYAK
April 16, 2018
P A GOVARDHAN S/O LATE P G ASWATHAPPA Vs. STATE OF KARNATAKA
September 18, 2018
P A VITTAL RAO Vs. OREINTAL INSURANCE CO. LTD
August 18, 2018
P ANANDA REDDY Vs. STATE OF KARNATAKA
January 2, 2018
P C MOHAN Vs. STATION HOUSE OFFICER, REPRESENTED BY SRIRAMPURA POLICE STATION
December 15, 2018
P D HINDUJA SINDHI HOSPITAL Vs. UNION OF INDIA
January 4, 2018
P D NANJEGOWDA S/O DYAPPA Vs. STATE OF KARNATAKA
May 24, 2018
P DEVADAS BHAT Vs. STATE OF KARNATAKA BY ITS POLICE INSPECTOR, SOUTH
March 5, 2018
P DEVIKA @ SUMA W/O C M LOKESH Vs. C M PRANESH S/O LATE C MAYANNA
July 3, 2018
P DINESH SHETTYKAR Vs. STATE THROUGH CIRCLE INSPECTOR OF POLICE
January 23, 2018
P G GOPAL Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO
March 7, 2018
P G SETTY CONSTRUCTION TECHNOLOGY PVT LTD Vs. GOWRI INFRA ENGINEERS PVT LTD
September 5, 2018
P JAYASHANKAR NAIDU Vs. P LAKSHMANA ALIAS GANESH
March 27, 2018
P NAGAPPA, S/O P LALEPPA Vs. STATE THROUGH POLICE INSPECTOR
September 24, 2018
P NAGARAJU Vs. STATE BY POLICE SUB INSPECTOR
March 7, 2018
P PANDURANGA RAO S/O PEMMASANI PATTABHI RAMAIAH Vs. STATE OF KARNATAKA SENIOR ASSISTANT DIRECTOR OF FACTORIES
October 1, 2018
P PRASANNA KUMAR Vs. STATE BY LOKAYUKTHA POLICE, MYSORE
September 24, 2018
P R KANDASWAMY COMPANY SECRETARY AND DGM (ESTATES) NATIONAL TEXTILE CORPORATION LIMITED Vs. STATE OF KARNATAKA
August 2, 2018
P R RAMESH Vs. K L VENUGOPAL
July 31, 2018
P S SRINATH REDDY, S/O SURYANARAYANA REDDY Vs. REGIONAL TRANSPORT AUTHORITY
September 7, 2018
P SAMIRA NARAYAN Vs. STATE OF KARNATAKA BY ITS SECRETARY
March 22, 2018
P SUGUNA W/O S PRASANNA KUMAR Vs. S PRASANNA KUMAR S/O LATE SRINIVASA SHETTY
April 24, 2018
P UMESH Vs. STATE OF KARNATAKA
August 9, 2018
P. CHANDRA Vs. STATE OF KARNATAKA
February 3, 2018
P. GURYA NAIK Vs. K. ANIL KUMAR AND OTHER
February 26, 2018
P. SHIVARAM AND OTHERS Vs. RAGHAVA AND OTHERS
September 4, 2018
P. VEERABHADRA AND OTHERS Vs. THE DEPUTY DIRECTOR DEPARTMENT OF MINES & GEOLOGY AND OTHERS
July 2, 2018
P.A. MOHAMMED @ MARSOOK Vs. THE STATE OF KARNATAKA
May 10, 2018
P.B. SHAMANNA AND OTHERS Vs. S. BANAPPA AND OTHERS
February 2, 2018
P.E.S. COLLEGE Vs. THE BANGALORE UNIVERSITY JNANABHARATHI CAMPUS, BANGALORE
January 29, 2018
P.JAYARAM Vs. REVENUE APPELLATE AUTHORITY FOR BESCOM CORPORATE OFFICE
February 5, 2018
P.S. LAKSHMINARAYANA GUPTHA AND OTHER Vs. THE STATE OF KARNATAKA AND OTHERS
September 17, 2018
P.S. MISHRA S/O SRI. RAMABHADRA MISHARA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND THE RECOVERY OFFICER, EPFO
April 17, 2018
P.V.MEENAKSHI Vs. SHIVAJYOTHI TOWNSHIP PROMOTERS PVT LTD
October 3, 2018
P.VIMALA DEVAIAH Vs. SHEIKH ABDULLA AND OTHERS
October 22, 2018
PADIKALA CHINNAPPA Vs. NATIONAL INSURANCE CO LTD
October 25, 2018
PADMA Vs. RAKESH SINGH
February 21, 2018
PADMA Vs. ABDUL RASHEEDLABIC
October 4, 2018
PADMABHUSHANA M C MODI PUBLIC TRUST Vs. STATE OF KARNATAKA BY MAHALAKSHMIPURAM POLICE STATION
August 23, 2018
PADMAVATHI @ PADMA Vs. STATE OF KARNATAKA
June 18, 2018
PADMAVATI BAI W/O GUNDE RAO DESHPANDE Vs. USHABAI W/O RAGHVENDRA RAO NADIGAR
April 3, 2018
PAKSHIDHAMA KRIDA BALAGA (R) K. BELLURU Vs. STATE OF KARNATAKA
February 19, 2018
PALANGADA P DARSHAN Vs. STATE BY VIRAJPET RURAL POLICE STATION, VIRAJPET TALUK KODAGU DISTRICT
November 22, 2018
PALANI @ PALANIKUMAR Vs. STATE BY TILAK PARK POLICE
June 1, 2018
PAMELA OBEROI Vs. STATE OF KARNATAKATALUK
December 4, 2018
PANCHALINGAIAH Vs. JAYAMMALABIC
December 5, 2018
PANCHAPPA Vs. STATE OF KARNATAKA
September 15, 2018
PANDURANGA AND ANOTHER Vs. GOVERNMENT OF KARNATAKA AND OTHERS
March 16, 2018
PANIYERAVARA SANNI Vs. STATE OF KARNATAKA
November 28, 2018
PANJARI YERAVARA SUBRAMANI Vs. STATE OF KARNATAKA
July 28, 2018
PANKAJ PREMANAND NAGEKAR Vs. STATE OF KARNATAKA DEPARTMENT OF PARLIAMENTARY AFFAIRS & LEGISLATION
October 30, 2018
PAPI W/O SHANUR HATTARAKIHAL Vs. MOHD SHARIF KHAN
March 7, 2018
PARAMANNA MAHADEVAPPA KAKKERA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.
June 19, 2018
PARAMESH Vs. STATE OF KARNATAKA
November 14, 2018
PARAMESHA, S/O VENKATESHA Vs. STATE OF KARNATAKA
November 15, 2018
PARAMESHWAR J. AND ORS. Vs. STATE OF KARNATAKA AND ANR.
July 2, 2018
PARAMESHWARAPPA Vs. ASSISTANT COMMISSIONER, DAVANAGERE SUB-DIVISION
December 5, 2018
PARASHIVAMURTHY K G Vs. STATE OF KARNATAKA
January 18, 2018
PARASHURAM Vs. CHANDSAB AND OTHERS
April 17, 2018
PARASHURAM Vs. STATE OF KARNATAKA
June 8, 2018
PARASHURAM S/O KANNAYYALAL MALU Vs. STATE OF KARNATAKA
September 6, 2018
PARAWWA, W/O SHANKRAPPA DODDAPPANNAVAR Vs. HULIGEVVA, W/O. RAMAPPA AMMANNAVAR AND OTHERS
April 12, 2018
PARIKSHIT DALAL Vs. MEDICAL COUNCIL OF INDIA
February 26, 2018
PARINITA PROPERTIES & INPROSTROCTOR @ INFRASTRUCTURE LTD Vs. NAGARAJ TERADALLABIC
November 27, 2018
PARMANNA S/O BASANNA JOGHAR Vs. STATE THROUGH DY S P POLICE STATION
December 21, 2018
PARMESH @ PARMESHWAR AND OTHERS Vs. STATE OF KARNATAKA
February 14, 2018
PARTHA S/O CHIKKANNA @ KURANI CHIKKANNA Vs. STATE OF KARNATAKA REP. BY HIRIYURU TOWN POLICE STATION CHITRADURGA DISTRICT, REP. BY SPECIAL PUBLIC PROSECUTOR HIGH COURT BUILDING, BANGALORE 560001 & ORS.
January 31, 2018
PARVATHAMMA Vs. K BASAVARAJAPPA @ BASAPPA
April 24, 2018
PARVATHAMMA Vs. JAYAMMA
April 27, 2018
PARVATHAMMA Vs. K G HANUMANTHA RAJU
March 28, 2018
PARVATHAMMA Vs. JAYAMMA
September 26, 2018
PARVATHAMMA Vs. STATE OF KARNATAKA
December 10, 2018
PARVATHAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
February 26, 2018
PARVATHAMMA W/O SIDDAPPA Vs. SIDDAPPAJI TEMPLE TRUST HOSMATA SHRIKSHETHRA CHIKKALLURU
October 30, 2018
PARVATHI Vs. STATE BY THE STATION HOUSE OFFICER
September 5, 2018
PARVATHI RATHNAM Vs. THE CHIEF ADMINISTRATOR OFFICER AND SECRETARY BANGALORE WATER SUPPLY AND SEWERAGE BOARD AND ANOTHER
February 7, 2018
PAVAMAAN SAI ENTERPRISES Vs. STATE OF KARNATAKA
November 19, 2018
PAVAN CEMENTS AND HARDWARE SUPPLIER, HASSAN DISTRICT Vs. MANAGER, KARNATAKA AGRO INDUSTRIES CORPORATION LTD. AND OTHERS
April 4, 2018
PAVAN SRIKANTH REDDY Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
February 22, 2018
PAVANKUMAR N. @ PSYCHO Vs. STATE OF KARNATAKA
September 25, 2018
PAVITHRA Vs. STATE OF KARNATAKA
April 25, 2018
PAVITHRA W/O SUDHIR Vs. MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT
March 19, 2018
PAWANKUMAR AND ORS. Vs. THE STATE OF KARNATAKA
February 9, 2018
PDS LOGISTICS INTERNATIONAL P LTD REPRESENTED BY I Vs. CHIEF COMMISSIONER OF INCOME TAX
March 6, 2018
PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. M/S. PUPIL TREE FOUNDATIONS A TRUST CONSTITUTED UNDER THE LAWS OF INDIA AND OTHER
September 26, 2018
PEER BHAKTAR Vs. HINDUSTAN AERONAUTICS LTD
December 20, 2018
PEERAPPA HARIJAN S/O SANGAPPA Vs. STATE OF KARNATAKA
June 21, 2018
PEERESH S/O AMBARAI HADAPAD Vs. STATE OF KARNATAKA THROUGH POLICE JALANAGAR
April 23, 2018
PEERPASHYA NIZAMUDDIN CHAMMANSHAIKH AND ORS. Vs. NAZIMUDDIN SHIRAJUDDIN CHAMMANSHAIKH AND ORS.
July 10, 2018
PELLAGIC FOOD INGREDIENTS PRIVATE LIMITED Vs. OCEANIC EDIBLES INTERNATIONAL LIMITED
October 9, 2018
PEOPLES EDUCATION SOCIETY & TRUST, REPRESENTED BY ITS SECRETARY Vs. SECRETARY TO GOVT OF KARNATAKA
April 5, 2018
PEOPLES EDUCATION TRUST Vs. STATE OF KARNATAKA
August 3, 2018
PERK-INN INTERNATIONAL LTD , BENGALURU AND OTHERS Vs. SHIVALIKA LEASING FINANCE LIMITED
August 20, 2018
PHALAHARA SHIVAYOGESHWARA SHIKSHANA SAMITHI Vs. STATE OF KARNATAKA
May 30, 2018
PHARMACEUTICAL CHEMICAL & ALLIED EMPLOYEES UNION Vs. MANAGEMENT OF M/S J L MORRISON (INDIA) LIMITED
June 20, 2018
PHATRU SHAH S/O ISMAIL SHAH Vs. MOULANA SHAH S/O HYDER SHAH
March 13, 2018
PHILIPS @ PULI S/O KUMAR Vs. THE STATE, BY COMMERCIAL STREET POLICE STATION
January 25, 2018
PHILOMENA BALU Vs. COMMANDANT
November 16, 2018
PHILOMINA LOURDMARYKAR Vs. LATHA
January 4, 2018
PILLAMMA Vs. ASSISTANT EXECUTIVE ENGINEER ELECTRICAL,
December 7, 2018
PITMAN V S Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
March 8, 2018
PIXEL PICTURES PVT LTD Vs. UNION OF INDIA
April 10, 2018
PLANET X RESORT AND AMUSEMENT PARK Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
September 5, 2018
PLAYERS LOUNGE RECREATIONAL CLUB Vs. THE GOVERNMENT OF KARNATAKA HOME DEPARTMENT AND OTHERS
February 27, 2018
POLYBOND ORGANICS PRIVATE LTD Vs. ERA INFRA ENGINEERING LTD
August 3, 2018
PONNURANGAMMA Vs. INDIRA DEENADAYALU NAIDU
October 5, 2018
POOJAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
December 12, 2018
POORNA SINGHKAR Vs. RUKKUBAI
January 2, 2018
POORNIMA Vs. STATE OF KARNATAKA
September 4, 2018
POORNIMA SUDHIN Vs. STATE OF KARNATAKALABIC
December 15, 2018
POOVAIAH Vs. CHANDRAPPA
March 6, 2018
PORUS IRANI Vs. PETER CADDY S/O OSWAL CADDY
November 29, 2018
POWER COMPANY OF KARNATAKA LIMITED Vs. JSW ENERGY LIMITED
April 25, 2018
POWER GRID CORPORATION OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER MYSORE DIVISION
March 7, 2018
PR COMMISSIONER OF INCOME TAX Vs. INCOME-TAX OFFICER
July 4, 2018
PR COMMISSIONER OF INCOME TAX Vs. GOOGLE INDIA PVT LTD
July 3, 2018
PR COMMISSIONER OF INCOME TAX Vs. AROWANA CONSULTING PVT LTD
July 2, 2018
PR COMMISSIONER OF INCOME TAX Vs. LAKSHMINARAYANA MINING COMPANY
April 6, 2018
PR COMMISSIONER OF INCOME TAX Vs. SASKEN COMMUNICATION TECHNOLOGIES LTD
October 31, 2018
PR COMMISSIONER OF INCOME TAX Vs. ACUSIS SOFTWARE INDIA PVT LTD
August 14, 2018
PR COMMISSIONER OF INCOME TAX Vs. CHAMUNDI WINERY AND DISTILLERY
September 25, 2018
PR COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. POORNA PRAJANA VIDYA PEETHA PRATHISTHANA
April 5, 2018
PR COMMISSIONER OF INCOME TAX , CIT(A) INCOME TAX OFFICER Vs. IPASS INDIA PVT LTD
July 4, 2018
PR COMMISSIONER OF INCOME TAX C R BUILDINGS, QUEENS ROAD Vs. SOFTBRANDS INDIA P LTD ,PRESTIGE OBELISK
June 25, 2018
PR COMMISSIONER OF INCOME TAX CIT Vs. DEPUTY COMM ISSIONER OF INCOME TAX CIRCLE
June 21, 2018
PR COMMISSIONER OF INCOME TAX CIT (A) Vs. G T NEXUS SOFTWARE PVT LTD
July 5, 2018
PR COMMISSIONER OF INCOME TAX, CIT(A) Vs. H NAGARAJA
May 29, 2018
PR COMMISSIONER OF INCOME TAX-4 Vs. V RAMAIAH
July 2, 2018
PR COMMISSIONER OF INCOME TAX-4, BMTC COMPLEX, KORAMANGALA BANGALORE Vs. L M WIND POWER TECHNOLOGIES INDIA PVT LTD
July 5, 2018
PR COMMISSIONER OF INCOME TAX-7 Vs. WITNESS SYSTEMS SOFTWARE INDIA PVT LTD
July 5, 2018
PR COMMISSIONER OF INCOME TAX-7 Vs. TRIANZ HOLDINGS PVT LTD
July 3, 2018
PR COMMISSIONER OF INCOME-TAX Vs. INTERNATIONAL STONES INDIA PVT LTD
June 12, 2018
PR COMMISSIONER OF INCOME-TAX CIT (A) Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 25, 2018
PR COMMISSIONER OF INCOME-TAX, CIT Vs. ELECTRONICS FOR IMAGING INDIA PVT LTD
July 4, 2018
PR COMMISSIONER OF INCOME-TAX, CIT(A) Vs. ACUSIS SOFTWARE INDIA PVT LTD
July 5, 2018
PR COMMISSIONER OF INCOME-TAX, CIT[A] Vs. CYPRES SEMICONDUCTORS TECHNOLOGY PVT LTD
July 3, 2018
PR. COMMISSIONER AND OTHERS Vs. M/S SUNQUEST
July 2, 2018
PR. COMMISSIONER OF INCOME Vs. M/S. CISCO VIDEO TECHNOLOGIES INDIA PVT. LTD.
June 18, 2018
PR. COMMISSIONER OF INCOME Vs. SHRADDHA TRUST
August 16, 2018
PR. COMMISSIONER OF INCOME Vs. M/S CHAITANYA CREDIT COOPERATIVE SOCIETY
July 17, 2018
PR. COMMISSIONER OF INCOME Vs. M/S. BUSINESS PROCESS OUTSOURCING INDIA PVT. LTD. AND OTHERS
June 28, 2018
PR. COMMISSIONER OF INCOME Vs. M/S. CYPRES SEMICONDUCTORS
July 2, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S SWISS RE GLOBAL BUSINESS SOLUTIONS INDIA PRIVATE LIMITED
June 26, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. IGEFI SOFTWARE INDIA P. LTD.
July 26, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. MERCEDES
June 28, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S TELELOGIC INDIA PVT. LTD.
June 28, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SANYO INDIA P. LTD. AND ANOTHER
June 28, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S MAGMA DESIGN AUTOMATION INDIA PVT. LTD.
June 28, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. POLE TO WIN INDIA PRIVATE LIMITED AND OTHERS
June 28, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. NETT APP INDIA PVT. LTD.
June 28, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. TEXTRON INDIA PVT. LTD.
August 16, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SUNQUEST INFORMATION SYSTEMS (INDIA)PRIVATE LIMITED
July 30, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. NOVO NORDISK INDIA PVT. LTD.
July 20, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SONUS NETWORKS INDIA PRIVATE LIMITED
July 20, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. ZYME SOLUTIONS P. LTD.
July 24, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S THOMSON REUTERS INDIA SERVICES PVT LTD.
June 28, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S UNISYS INDIA PRIVATE LTD.
July 20, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S NOUS INFOSYSTEMS PVT. LTD. 1ST MAIN
June 19, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SHARP SOFTWARE DEVELOPMENT INDIA (P) LTD., UNIT 5, LEVEL
July 2, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S NET SCOUT SYSTEMS SOFTWARE INDIA P. LTD.
June 29, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. METRIC STREAM INFOTECH
July 2, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. RADISYS INDIA P. LTD.
July 4, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. RAMBUS CHIP TECHNOLOGIES INDIA PVT. LTD.
July 17, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. MERCEDES
July 18, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. NET DEVICES INDIA PVT. LTD.
July 17, 2018
PR. COMMISSIONER OF INCOME TAX Vs. SRI G.S. SATHYANARAYAN GUPTA
July 17, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. JOHN DISTILLERIES LTD.
July 17, 2018
PR. COMMISSIONER OF INCOME TAX Vs. GREEN WOOD HIGH SCHOOL
August 14, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S MARVEL INDIA PVT. LTD.
August 28, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. NETDEVICES INDIA PVT. LTD.
July 24, 2018
PR. COMMISSIONER OF INCOME TAX Vs. VASAVI CREDIT CO
July 30, 2018
PR. COMMISSIONER OF INCOME TAX Vs. M/S. SCRIPS N SCROLL (INDIA) PVT. LTD
July 30, 2018
PR. COMMISSIONER OF INCOME TAX (EXEMPTIONS) AND ORS. Vs. MANIPAL ACADEMY OF HIGHER EDUCATION UNIVERSITY
August 14, 2018
PR. COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. BROCADE COMMUNICATION SYSTEMS PVT. LTD.
June 19, 2018
PR. COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. MACH AERO COMPONENTS PVT. LTD.
July 30, 2018
PR. COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. NXP SEMI CONDUCTORS INDIA PVT. LTD.
June 29, 2018
PR. COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. UAE EXCHANGE AND FINANCIAL SERVICE LTD.
June 29, 2018
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. M/S. MERCEDEZ BENZ RESEARCH AND DEVELOPMENT INDIA PVT. LTD.
June 28, 2018
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. M/S. SHRIRAM CHITS (KARNATAKA) PVT. LTD.
July 30, 2018
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. BROADCOM INDIA PVT. LTD.
June 26, 2018
PR. COMMISSIONER OF INCOME TAX AND OTHER Vs. M/S. NXP SEMI CONDUCTORS INDIA PVT. LTD.
July 4, 2018
PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. RADISYS INDIA PVT LTD.
June 29, 2018
PR. COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S KODIAK NETWORKS (INDIA) PVT. LTD.
June 29, 2018
PR. COMMISSIONER OF INCOME TAX C.R. BUILDINGS Vs. M/S. NXP SEMI CONDUCTORS INDIA PVT. LTD.
July 24, 2018
PR. COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDINGS QUEENS ROAD Vs. M/S. NOVO NORDISK INDIA PVT. LTD.
July 24, 2018
PR. COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDINGS, QUEENS ROAD, BANGALORE Vs. M/S. NVIDIA GRAPHICS PVT. LTD.
June 29, 2018
PR. COMMISSIONER OF INCOME TAX, CENTRAL REVENUE BUILDINGS, QUEENS ROAD, BANGALORE AND OTHERS Vs. M/S. POLE TO WIN INDIA PRIVATE LIMITED FORTUNE SUMMIT
June 29, 2018
PR. COMMISSIONER OF INCOME TAX-4 AND OTHERS Vs. M/S. SIVATOS INDIA PVT. LTD.
July 17, 2018
PR. COMMISSIONER OF INCOME TAX-7 BMTC COMPLEX Vs. M/S. YODLEE INFOTECH PVT. LTD.
June 28, 2018
PR. COMMISSIONER OF INCOME-TAX Vs. GOLDMAN SACHS SERVICES P. LTD.
August 28, 2018
PR.COMMISSIONER OF INCOME TAX Vs. SMT. CHINNAMMA
July 17, 2018
PR.COMMISSIONER OF INCOME-TAX Vs. SHRI DILIP RANJREKAR
December 5, 2018
PRABHAKAR Vs. STATE OF KARNATAKA
August 30, 2018
PRABHAKAR SHRIPATI HEGDE Vs. B V NAIK
March 22, 2018
PRABHAKARA @ SURESH, S/O IYYA SWAMI Vs. STATE OF KARNATAKA, BY CIRCLE INSPECTOR OF POLICE
May 23, 2018
PRABHAKARAN S Vs. STATE OF KARNATAKA
July 2, 2018
PRABHAMANI R SHETTY W/O RAGHURAM SHETTY Vs. STATE OF KARNATAKA BY BELTHANGADY POLICE STATION
September 18, 2018
PRABHARADHYA Vs. K MANOHAR RAJU S/O LATE RAGHAVARAJU
March 14, 2018
PRABHAVATHI SRIRAM Vs. AUTHORIZED OFFICER, ICICI BANK LIMITED
June 12, 2018
PRABHU VKAR Vs. PRINCIPLE SECRETARY TO GOVERNMENT DEPARTMENT OF SOCIAL WELFARE
February 28, 2018
PRADEEBAN AND OTHERS Vs. STATE BY ASHOKNAGAR P.S. BENGALURU AND ANOTHER
May 30, 2018
PRADEEP Vs. S B LALITHAMMA
February 5, 2018
PRADEEP @ SANTHOSH Vs. STATE OF KARNATAKA
July 10, 2018
PRADEEP H A Vs. RAGHUVEER INDUSTRIES
November 9, 2018
PRADEEP KUMAR Vs. B R SHIVASWAMY
December 17, 2018
PRADEEPA M. Vs. STATE OF KARNATAKA
January 12, 2018
PRADHANA ARCHAK Vs. MEENAKSHI.S
March 26, 2018
PRADNYA W/O PRADEEP PATIL @ BHUYEKAR, Vs. PRASHANT S/O SUBHASH KAMAT
December 15, 2018
PRAGATHI KRISHNA GRAMIN BANK Vs. JOINT COMMISSIONER OF INCOME TAX, BELLARY RANGE, B
May 28, 2018
PRAHLAD S/O YALLAPPA KELAGADE Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
August 23, 2018
PRAKASH Vs. STATE OF KARNATAKA
January 13, 2018
PRAKASH Vs. THE STATE OF KARNATAKA
June 21, 2018
PRAKASH BOVI ALIAS CHIKKANNA Vs. STATE OF KARNATAKA
November 15, 2018
PRAKASH FINANCE COMPANY APMC YARD BIJAPUR Vs. CHENNAPPA MADIVALAPPA MULIMANILABIC
October 3, 2018
PRAKASH GANU MADEKAR Vs. SHRI. PUNDALIK KRISHNA MADEKAR AND OTHERS
February 16, 2018
PRAKASH JAIN Vs. STATE OF KARNATAKA BY HOSPET RURAL POLICE STATION
February 14, 2018
PRAKASH S/O BEERAPPA @ SANNABIRAPPA MUNDAWAD AND OTHERS Vs. THE STATE OF KARNATAKA
June 13, 2018
PRAKASH S/O REVANNA SIDDAPPA Vs. STATE OF KARNATAKA
June 18, 2018
PRAKASH S/O SHIVMURTHY HALMADGI Vs. STATE OF KARNATAKA
September 19, 2018
PRAKASH S/O SIDDAPPA VADRATTI Vs. STATE OF KARNATAKA REPRESENTED BY STATE PUBLIC PRO
March 21, 2018
PRAKASH ACHARYA Vs. SAIRABANU
December 17, 2018
PRAKASHA K Vs. STATE BY KALASA POLICE STATION
March 3, 2018
PRAKASHAPPA Vs. GOVERNMENT OF KARNATAKA, DEPARTMENT OF ENERGY AND OTHERS
February 14, 2018
PRAMILA W/O LATE DEVADAS Vs. L S MANJUNATH
March 5, 2018
PRAMILABAI W/O TULASIRAM TAKMOGE Vs. VASIM S/O PARVEJ SHAIKH
March 26, 2018
PRAMOD KUMAR, BANGALORE Vs. M.H. MANJUNATH AND ANOTHER
April 4, 2018
PRAMOD RAJ B Vs. THE STATE OF KARNATAKA
February 5, 2018
PRAMODH KUMAR A.V. Vs. STATE OF KARNATAKA AND OTHERS
January 22, 2018
PRANEETA Vs. KRISHNANAND
February 21, 2018
PRANESH B NAYAK S/O BHEEM SEN NAIK Vs. SRINIVASAN CHAIRMAN CUM MANAGING DIRECTOR
April 27, 2018
PRASAD S/O VEERAYYA KULKARNI Vs. STATE OF KARNATAKA
December 12, 2018
PRASANNA Vs. STATE BY KOLAR RURAL POLICE
July 20, 2018
PRASANTH SINGH S/O ER DHYAN SINGH Vs. PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION, M S BUILDING
April 16, 2018
PRASHANT BABURAO UGARKAR Vs. STATE OF KARNATAKA
October 25, 2018
PRASHANTH KALOSE Vs. STATE OF KARNATAKA REP BY STATION HOUSE OFFICER
March 22, 2018
PRASHANTH KUMAR Vs. UNION OF INDIA REPRESENTED BY SECRETARY
October 1, 2018
PRASHANTH KUMAR V. AND OTHERS Vs. SRI NAGARAJU S.M. AND OTHERS
February 27, 2018
PRASHANTH S URS S/O LATE M S SOMARAJA Vs. V GIRISH S/O M VENKATARAMAN
August 29, 2018
PRASHANTH S/O GOPAL RAO Vs. STATE OF KARNATAKA BY SIRA POLICE STATION
September 1, 2018
PRASHANTHA Vs. STATE OF KARNATAKA
February 23, 2018
PRATAPSINGH AND OTHERS Vs. THE STATE OF KARNATAKA
June 22, 2018
PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT AND ORS Vs. STATE OF KARNATAKA
December 14, 2018
PRATHAP @ LOVELY Vs. STATE
July 3, 2018
PRATHIBA G AGNIHOTRI, Vs. MANAGING DIRECTOR, KARNATAKA POWER TRANSMISSION
March 6, 2018
PRATIBHA @ CHAITANYA Vs. PRINCIPAL SHRI ISHAPRABHU EDUCATION SOCIETY ENGLISH MEDIUM SCHOOL, BELAWADI
June 7, 2018
PRAVEEN Vs. DEEPA @ VIJAYALAXMI
March 7, 2018
PRAVEEN Vs. THE STATE OF KARNATAKA
January 17, 2018
PRAVEEN Vs. STATE OF KARNATAKA
January 18, 2018
PRAVEEN Vs. NAGARATNA
December 4, 2018
PRAVEEN DSOUZA Vs. THE STATE BY VIDHANASOUDHA PS
October 26, 2018
PRAVEEN KUMAR I M , S/O I M SHANKARAIAH Vs. STATE OF KARNATAKA BY BHARATHINAGAR POLICE STATION
September 7, 2018
PRAVEEN KUMAR M A Vs. DIVYA M K
December 11, 2018
PRAVEEN KUMAR S/O PETER @ MOHAN Vs. STATE OF KARNATAKA
December 6, 2018
PRAVEEN P S/O PRABHAKARAN Vs. MOHAN B KARKERA S/O BABU P KARKERA
April 6, 2018
PRAVEEN S S/O SATYA REDDY Vs. K R PRATHIBA W/O PRAVEEN S
December 15, 2018
PRAVEEN.R AND OTHER Vs. THE STATE OF KARNATAKA THE STATE
October 22, 2018
PRAVEENA S/O. RAMEGOWDA Vs. THE STATE OF KARNATAKA
September 19, 2018
PREETHI SHENOY Vs. LIJU ISSAC
August 16, 2018
PREETHU N.B. Vs. REGISTRAR RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES AND OTHERS
March 16, 2018
PREM CHAN JAIN Vs. STATE BY PULIKESHI NAGAR
May 29, 2018
PREM KUMAR J J Vs. STATE OF KARNATAKA REPRESENTED BY SECRETARY TO GOVT HOUSING AND URBAN DEVELOPMENT DEPT VIKASA SOUDHA BANGALORE
January 4, 2018
PREM SACHIN & ORS. Vs. THE STATE OF KARNATAKA BY BETHAMANGALA POLICE STATION K.G.F.
September 3, 2018
PREMA KUMARA K Vs. PRINCIPAL SECRETARY DEPT OF HIGHER EDUCATION
October 30, 2018
PREMA W/O MALLAPPA @ MALLESHI LAMANI Vs. KIRANSINGH S/O MOHANSINGH RAJAPUT
April 20, 2018
PREMIUM CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF KARNATAKA
December 13, 2018
PREMKUMAR S/O LATE DEVAPPA Vs. STATE OF KARNATAKA
November 17, 2018
PRESIDENT, POLLIBETTA VYVASAYA SEVA, SAHAKARA SANGHA NIYAMITHA Vs. K N ACHAPPA S/O K G NANAIAH
August 31, 2018
PRIMARY AGRICULTURE CREDIT CO Vs. COMMISSIONER OF INCOME TAX (APPEALS) AAYAKAR BHAVAN
February 6, 2018
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE Vs. VILAX INDUSTRIAL FABRICS, BERATANA AGRAHARA
July 4, 2018
PRINCIPAL COMMISSIONER OF CENTRAL TAX, GST COMMISSIONERATE, BENGALURU Vs. M/S. AZKO NOBEL COATING INDIA PVT. LTD.
June 20, 2018
PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. SABRE TRAVEL TECHNOLOGIES PVT. LTD.
June 29, 2018
PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. GXS INDIA TECHNOLOGY CENTRE PVT. LTD.
June 29, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. LSI INDIA RESEARCH & DEVELOPMENT PVT. LTD.
June 21, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SOCEITE GENERALE GLOBAL SOLUTION CENTRE PVT. LTD.
July 25, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. LSI RESEARCH AND DEVELOPMENT PRIVATE LIMITED
June 28, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. NMS COMMUNICATIONS PVT. LIMITED
July 30, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. WINPHORIA NETWORKS INDIA PVT. LTD.
August 28, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S. SUPPORT.COM INDIA PVT. LTD.
June 29, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX AND OTHERS Vs. M/S. MCAFEE SOFTWARE (INDIA) PVT. LTD.
July 24, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX C.R. BUILDING AND OTHERS Vs. M/S. MCAFEE SOFTWARE (INDIA) PVT. LTD., EMBASSY GOLF LINKS BUSINESS PARK
June 28, 2018
PRINCIPAL COMMISSIONER OF INCOME TAX NAVANAGAR Vs. A M CONSTRUCTIONS
February 21, 2018
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. ACER INDIA PVT. LTD.
June 25, 2018
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. SHUSHRUTHA EDUCATIONAL TRUST
August 21, 2018
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. KIRLOSKAR TOYOTA TEXTILE MACHINERY P. LTD
June 26, 2018
PRINCIPAL COMMISSIONER OF INCOME - TAX Vs. CHALASSANI EDUCATION TRUST
August 21, 2018
PRIYA MAHESH Vs. V VENKATARAJU
May 30, 2018
PRIYADARSHINI D PATIL Vs. STATE OF KARNATAKA
July 5, 2018
PROPRIETOR MAHAVEER TRADING COMPANY Vs. MANAGING DIRECTOR
January 24, 2018
PROSPER JEWEL ARCADE LLP Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES (AUDIT & RECOVERY)
October 25, 2018
PULAKESHI S/O SHANKARAPPA Vs. VIRUPAXAPPA S/O VIRUPAXAPPA
September 14, 2018
PUNDALIKA @ PUNDALIKAPPA Vs. K SAVITA MANJUNATHA
February 15, 2018
PUNDITRAO DHARENAVAR Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRETARY
July 3, 2018
PUNEETH KUMAR V S/O VIJAY KUMAR Vs. STATE OF KARNATAKA REP BY ITS SECRETARY
January 22, 2018
PUNEETH N.V. AND OTHERS Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY AND OTHERS
April 4, 2018
PUNIT Vs. STATE OF KARNATAKA REPRESENTED BY PSI
September 27, 2018
PUNJ LLOYD LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES AUDIT
April 10, 2018
PURAVANKARA PROJECTS LTD Vs. H VENKATASWAMY REDDY; GOPAL REDDY; MUNIREDDY; SHEE
April 12, 2018
PURUSHOTHAMA @ SHAMA S/O SOMAIAH Vs. STATE BY SAKHARAYAPATNA POLICE
April 6, 2018
PUSHPA B KINGER Vs. ROOPALEE AGENCIES REGISTERED PARTNERSHIP FIRM
August 14, 2018
PUSHPA B R Vs. STATE OF KARNATAKA DEPARTMENT OF URBAN DEVELOPMENT
August 21, 2018
PUSHPA BASATTIYAVAR AND OTHERS Vs. HARISH B. AND OTHERS
January 5, 2018
PUSHPA D/O LATE KAMALA Vs. GANGU POOJARTHI
August 13, 2018
PUSHPA K POOJARY Vs. SUNDARI HANDTHI AND OTHERS
February 9, 2018
PUSHPAGIRI COLLEGE OF MANAGEMENT AND SCIENCES, KACHOHALLI Vs. THE BANGALORE UNIVERSITY REPRESENTED BY THE REGISTRAR GNANABHARATI CAMPUS BANGALORE AND ANOTHER
April 5, 2018
PUSHPALATHA N V , W/O NEMRAJ Vs. V PADMA
October 25, 2018
PUSHPAVATHI N Vs. ANAND A N
April 12, 2018
PUTTALAKSHMAMMA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
January 24, 2018
PUTTALAKSHMI Vs. STATE OF KARNATAKA THROUGH WOMEN POLICE STATION DAVANAGERE
November 9, 2018
PUTTAMADASHETTY S/O LATE NARASHASHETTY Vs. STATE BY HULLAHALLI POLICE NANJANGUD TALUK
July 13, 2018
PUTTANNA Vs. STATE BY ASHOKAPURAM POLICE STATION
February 9, 2018
PUTTAPPA Vs. MAHAMED ISMAILSAB
November 29, 2018
PUTTAPPA @ PUTTA Vs. STATE OF KARNATAKA
April 27, 2018
PUTTAPPA S/O BANGARAPPA Vs. GURUMURTHY JOIS S/O SACHIDANANDA JOIS
February 20, 2018
PUTTARAJU Vs. THE STATE OF KARNATAKA AND OTHERS
May 30, 2018
PUTTASWAMACHAR AND ORS. Vs. NARENDRA BABU AND ORS.
January 22, 2018
PUTTEGOWDA S/O LATE SUBBEGOWDA Vs. SMT. KAMALAMMA W/O PUTTEGOWDA
January 4, 2018
PYRAMID ENTERTAINMENT Vs. DIVYA DEVI
January 3, 2018
PYREJAN Vs. STATE OF KARNATAKA
December 20, 2018
R ASHOKA Vs. STATE OF KARNATAKA
September 25, 2018
R C RAVINDRA Vs. UNION OF INDIA MINISTRY OF POWER
April 26, 2018
R CHANDRAPPA Vs. MANAGING DIRECTOR K S R T C DEPOT
October 31, 2018
R G SHASHIDHAR Vs. NATIONAL INSURANCE COMPANY LIMITED
July 27, 2018
R GANESH S/O M RAJAPPA Vs. BHARKHATHULLA KHAN S/O AYUB KHAN
December 14, 2018
R GANGADHARA NAIK Vs. THE CHIEF TRAFFIC MANAGER
October 4, 2018
R H SHIVANNA S/O LATE R B HUCHAPPA Vs. STATE OF KARNATAKA
August 16, 2018
R K MINING PVT LTD Vs. OBULAPURAM MINING COMPANY PVT LTD
December 5, 2018
R KASHINATH Vs. STATE OF KARNATAKA
August 31, 2018
R KEMPEGOWDA Vs. STATE OF KARNATAKA
December 7, 2018
R LAKSHMINARASIMHA S/O LATE N RAMAIAH Vs. GOUTHAMCHAND,
May 30, 2018
R LEELAVATHI Vs. STATE OF KARNATAKA
March 1, 2018
R LINGARAJU S/O S RAJU Vs. STATE OF KARNATAKA, STATION HOUSE OFFICER
September 7, 2018
R MAHENDRA KUMAR SHAH S/O RAICHAND SHAH Vs. ANURADHA OSTWAL W/O ASHOK G OSTWAL
July 5, 2018
R MAHESH Vs. B P VENUGOPAL
March 26, 2018
R MAMATHA, W/O S NARAYANASWAMY Vs. N JAGANNATHA REDDY, S/O NARAYANA REDDY
February 7, 2018
R MUNISWAMY Vs. THE STATE OF KARNATAKA
November 23, 2018
R MUNISWAMY, S/O LATE RANGAPPA Vs. STATE OF KARNATAKA
December 17, 2018
R MURUGAN Vs. STATE OF KARNATAKA
April 21, 2018
R N DINESH S/O SRI R S NANJEGOWDA Vs. BHARATH SEVADAL DIST & ZONAL OFFICE GANGOTHRI LAYO
April 27, 2018
R NAGABUSHANA Vs. R NANJUNDAPPA
February 15, 2018
R O SURESH S/O ONKARNAIK R Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY
September 26, 2018
R P TRIVIKRAM S/O LATE R V PRABHAKAR RAO Vs. STATE OF KARNATAKA, BY SPECIAL INVESTIGATION TEAM KARNATAKA LOKAYUKTA
October 1, 2018
R PANCHAPAKESAN (MANAGING DIRECTOR) Vs. INSPECTOR OF LEGAL METROLOGY DEPARTMENT OF LEGAL METROLOGY BHADRAVATHI SUB-DIVISION KANAKANAGAR
August 30, 2018
R PARIMALA BAI Vs. BHASKAR NARASIMHAIAH
July 6, 2018
R PERUMAL AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
March 6, 2018
R PRAKASH Vs. MANAGER NEW INDIA ASSURANCE CO , LTD
April 12, 2018
R R NAYAK W/O SANJAY NAYAK D/O RAMACHANDRA NAYAK Vs. STATE OF KARNATAKA
January 31, 2018
R RAGHU Vs. PARVATHAMMA
November 29, 2018
R RAJESHWARI Vs. VIJAYALAKSHMI ASHOK
February 22, 2018
R RANGADHAMAIAH Vs. CHANNARAYAPPA AND OTHERS
January 4, 2018
R RANGANATH Vs. LAKSHMAN RAIDU
September 3, 2018
R RAVINDRA Vs. N ANITHA
April 10, 2018
R RAVINDRANATH MANVI, S/O D RAGHUNATH MANVI Vs. K B RAMESH, S/O PARIYANA BORAIAHN
December 21, 2018
R S KHADWALIA S/O GANGA BISHAN Vs. STATE OF KARNATAKA
July 12, 2018
R SHANTHA KUMARHARIPRASAD Vs. STATE OF KARNATAKA
October 1, 2018
R SHANTHA KUMARI @ R RAJESHWARI Vs. IRAYYA HIREMATHLABIC
November 22, 2018
R SHIVAKUMAR, S/O RAJASHETTY @ PAPER RAJAPPA Vs. STATE OF KARNATAKA
July 13, 2018
R UMESH Vs. PRINCIPAL, ADICHUNCHANGIRI INSTITUTE OF MEDICAL SC
April 9, 2018
R VARTHUR PRAKASH Vs. STATE OF KARNATAKA REP BY POLICE SUB INSPECTOR
March 2, 2018
R VENKATESH PADAKI S/O LATE RAMACHANDRA PADAKI Vs. STATE OF KARNATAKA
August 8, 2018
R VIJAYA KUMAR S/O RANGAPPA Vs. STATE OF KARNATAKA
March 21, 2018
R. GANGARAJU @ RAJAREDDY Vs. STATE OF KARNATAKA
September 18, 2018
R. MANJAPPA AND ORS. Vs. STATE OF KARNATAKA
January 22, 2018
R. MANOHARAN Vs. THE KARNATAKA STATE LAW UNIVERSITY NAVANAGAR AND OTHERS
June 11, 2018
R. SELVAN, S/O RAMASWAMY GOUNDER Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ANR.
June 22, 2018
R. UMESH Vs. T.R. SIDDAPPA AND OTHERS
April 9, 2018
R.K. HEGDE Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD. HEBBAL
October 4, 2018
R.PRAVEEN CHANDRA Vs. STATE OF KARNATAKA
January 12, 2018
R.RAJESHA Vs. STATE OF KARNATAKA
February 23, 2018
R.S.SOMANAIKA @ SOMA Vs. STATE OF KARNATAKA
January 13, 2018
R.SHANKAR Vs. THE COMMISSIONER
August 8, 2018
RABBANI AND OTHER Vs. STATE OF KARNATAKA
September 11, 2018
RABBANI MUJAVAR S/O MOULASAB Vs. THE STATE OF KARNATAKA
August 30, 2018
RABBANI NOORAHMED SAVANOOR AND ANOTHER Vs. STATE OF KARNATAKA
March 12, 2018
RACHAPPA Vs. STATE OF KARNATAKA
February 21, 2018
RACHOTAPPA Vs. THE STATE OF KARNATAKA AND OTHERS
April 26, 2018
RADHA Vs. ORIENTAL INSURANCE COMPANY LTD
July 19, 2018
RADHA Vs. STATE OF KARNATAKA
June 26, 2018
RADHA KRISHNA MOORTHY Vs. UNION OF INDIA AND OTHERS
March 19, 2018
RADHAKRISHNA B. S/O BADREGOUDA Vs. THE STATE OF KARNATAKA BY MANDYA WEST PS MANDYA TOWN
January 18, 2018
RADHAMMA @ RADHIKA Vs. MANAGING DIRECTOR, KSRTC DIVISION
March 6, 2018
RADHAMMA G Vs. GOVERNMENT OF KARNATAKA
August 16, 2018
RADIALL INDIA PVT LTD Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
September 24, 2018
RADIANT INFO SYSTEMS LIMITED Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
February 16, 2018
RADIANT INFOSYSTEMS LIMITED Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION LIMITED
August 27, 2018
RAFI S/O ABDUL RAUOOF Vs. REGIONAL TRANSPORT AUTHORITY
August 6, 2018
RAGHAPPA Vs. EX-ENGINEER
November 5, 2018
RAGHAVENDRA MADHAVA DESHPANDE Vs. UNION OF INDIA
July 11, 2018
RAGHAVENDRA NAYAK Vs. VIJAYANANDA SHETTY AND ANOTHER
March 20, 2018
RAGHAVENDRA RAO Vs. N VEERAVENKATA RAO
October 25, 2018
RAGHAVENDRA V Vs. STATE OF KARNATAKA THROUGH STATION HEAD OFFICER
April 10, 2018
RAGHU K Vs. STATE BY KALLAMBELLA POLICE STATION
March 7, 2018
RAGHU S/O DASAN Vs. STATE OF KARNATAKA THROUGH KUNDAPURA POLICE STATION
September 11, 2018
RAGHU, Vs. STATE OF KARNATAKA
December 7, 2018
RAHAMATHULLA KHAN @ PYARE Vs. STATE BY YALAHANKA POLICE
July 4, 2018
RAHATH ALI Vs. STATE BY SORAB POLICE
December 3, 2018
RAHIBAI W/O NARAYAN KUCHEKAR Vs. P MUTHUSAMY
April 13, 2018
RAHUL @ PRASHANTH S/O PANCHU @ PANCHASHEL GAIKWAD Vs. VEERPAKASHA S/O MALAKANNA SOLAPURE
March 19, 2018
RAHUL AND OTHERS Vs. THE STATE OF KARNATAKA
June 4, 2018
RAHUL S/O RAMANUJ DAGA Vs. KAVERI W/O RAHUL DAGA
April 12, 2018
RAHUL.U.G Vs. THE STATE OF KARNATAKA THE STATION HOUSE OFFICER
October 22, 2018
RAI TECHNOLOGY UNIVERSITY Vs. THE STATE OF KARNATAKA
June 7, 2018
RAICHUR POWER CORPORATION LTD Vs. STATE OF KARNATAKA REPRESENTED BY ADDITIONAL CHIEF SECRETARY AND PRINCIPAL SECRETARY TO GOVERNMENT
March 6, 2018
RAJA @ RAJAM @ PALARAJU Vs. STATE OF KARNATAKA
June 7, 2018
RAJA @ RAJENDRA KUMAR @ BANNANJE RAJA @ KUMARA @ RAJA @ HEMANTHA HEGDE Vs. THE STATE
June 27, 2018
RAJA S/O SIDDEGOWDA Vs. STATE OF KARNATAKA BY SATHANUR POLICE
June 23, 2018
RAJA, S/O DURUGAPPA Vs. STATE OF KARNATAKA
May 22, 2018
RAJAGOPALA GOWDA S/O SANKARAPPA Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE RURAL, BDA
April 2, 2018
RAJAJINAGARA VIJAYA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
June 4, 2018
RAJAMMA Vs. GOPALA GOWDA
January 10, 2018
RAJAMMA Vs. ANANTHALAKSHMI
December 3, 2018
RAJAMMA D/O LATE MADASHETTY Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY HO
April 2, 2018
RAJAMMA W/O LATE PONNUSWAMY Vs. DEPUTY COMMISSIONER, BANGALORE RURAL DISTRICT
October 11, 2018
RAJAN Vs. STATE OF KARNATAKA
June 8, 2018
RAJAN Vs. ABDUL SHUKOOR ABDUL RAZAK SHEIKH
December 11, 2018
RAJAN Vs. STATE OF KARNATAKALABIC
December 10, 2018
RAJANNA Vs. STATE OF KARNATAKA
July 16, 2018
RAJANNA Vs. BASAVARAJU T
March 9, 2018
RAJANNA K.V Vs. STATE OF KARNATAKA
July 11, 2018
RAJAPPA Vs. STATE BY SUB-INSPECTOR OF POLICE BETHAMANGALA POLICE STATION BANGARAPET TALUK
September 1, 2018
RAJAPPA BASAPPA CHALAVADI Vs. RENUKAMMA
March 22, 2018
RAJAPPA N Vs. STATE OF KARNATAKA
December 1, 2018
RAJARAJESHWARI DENTAL COLLEGE & HOSPITAL Vs. UNION OF INDIA
April 17, 2018
RAJARAJESHWARI PUBLIC SCHOOL Vs. CHIEF EXECUTIVE OFFICER ZILLA PANCHAYAT BENGALURU
October 23, 2018
RAJASHEKAR M S/O M GIDDAPPA Vs. STATE OF KARNATAKA
November 13, 2018
RAJATHADRI TRADERS Vs. STATE OF KARNATAKA
March 1, 2018
RAJEEV S KANADAM Vs. B PRASANNAIAH
December 18, 2018
RAJENDRA Vs. DIVISIONAL CONTROLLER KSRTC, KOLAR DIVISION, KOLAR
March 9, 2018
RAJENDRA Vs. SUSHILA
December 20, 2018
RAJENDRA GANGADHAR CHITAGI Vs. LILAVATI GANGADHAR CHITAGI
September 27, 2018
RAJENDRA KUMAR Vs. R SHASHIDHAR, MAJOR
May 29, 2018
RAJENDRA PRASAD Vs. B H KRISHNA
August 14, 2018
RAJENDRA S MANDRE Vs. V J LAKSHMI W/O JOSEPH
August 10, 2018
RAJENDRA S/O KASHIDAS SAWKAR Vs. VENKATESH
August 7, 2018
RAJENDRA SHETTY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
August 16, 2018
RAJESH Vs. STATE OF KARNATAKA
May 2, 2018
RAJESH @ RAJI AND ORS. Vs. THE STATE OF KARNATAKA SUBRAMANYANAGARA POLICE STATION
January 29, 2018
RAJESH G Vs. STATE OF KARNATAKA
June 7, 2018
RAJESH H, S/O HANUMANTHAPPA Vs. R MANJUNATHA RAO, S/O RAMAKRISHNA RAO
November 20, 2018
RAJESH S/O KRISHNA DAS Vs. M MOHAN S/O ANANDA
March 5, 2018
RAJESH.P Vs. STATE
September 20, 2018
RAJESHWARI ASSOCIATES Vs. THE STATE OF KARNATAKA
January 16, 2018
RAJESHWARI SHETTY W/O K BHASKAR SHETTY Vs. STATE OF KARNATAKA
July 4, 2018
RAJESHWARI, W/O PUTTASWAMY Vs. SHANKAR, S/O LATE NALLURAIAH
February 5, 2018
RAJESHWARIVARAPRASAD Vs. NAWAZ PASHARAMAKRISHNA
December 28, 2018
RAJIV GANDHI UNIVERSITY Vs. NISHCHITHA H
May 2, 2018
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE "T" BLOCK, JAYANAGAR Vs. GOVERNMENT OF INDIA
June 29, 2018
RAJIV MALHOTRA Vs. SRI G.H. RANGASWAMY & ORS.
July 10, 2018
RAJIYABEGUM Vs. INSPECTOR GENERAL OF POLICE
October 1, 2018
RAJKAMAL POLYMERS PVT LTD REP BY ITS MANAGING DIRE Vs. J K INDUSTRIES LIMITED REP BY ITS GENERAL MANAGER
April 6, 2018
RAJKUMAR SHARMA Vs. STATE OF KARNATAKA, BY MAHALAKSHMI LAYOUT P S , RE
March 1, 2018
RAJSHEKHAR S/O RAMANNA HUGAR Vs. MD HUSSAIN S/O KHASIMSAB
January 18, 2018
RAJU Vs. AYYANAGOUDA
October 11, 2018
RAJU @ BASAVARAJU S/O SHANKARAIAH Vs. STATE OF KARNATAKA BY NONAVINAKERE P S
April 16, 2018
RAJU @ BULLET RAJA @ VENKATARAJU Vs. THE STATE OF KARNATAKA
October 23, 2018
RAJU @ TYRE RAJU Vs. STATE OF KARNATAKA BY VINOBHA NAGAR P S
July 12, 2018
RAJU GADEPPA DODDAMANI Vs. STATE
February 27, 2018
RAJVIR P SHARMA Vs. GOVERNMENT OF KARNATAKA REP BY ITS CHIEF SECRETARY
October 5, 2018
RAKESH KUMAR AND OTHER Vs. M/S. PETALS
July 17, 2018
RAKSHA R ACHARYA Vs. DEPUTY COMMISSIONER & COMPETENT AUTHORITY
September 26, 2018
RAMA BOMMAYYA NAIK Vs. ANILKUMAR AYYAPPAN PILLAI
March 22, 2018
RAMA S/O NINGAPPA PUNDEKAR Vs. STATE OF KARNATAKA
September 5, 2018
RAMACHANDRA @ RAMU. R. Vs. STATE OF KARNATAKA
September 19, 2018
RAMACHANDRA J Vs. SUJATHA W/O DEVENDRA
December 12, 2018
RAMACHANDRA POORVACHARI ARAKACHARI Vs. DIVISIONAL CONTROLLER NWKSRTC
January 3, 2018
RAMACHANDRA REDDY Vs. STATE OF KARNATAKA
February 5, 2018
RAMACHANDRA S/O MAHABALESHWAR HEGDE Vs. SUMANT FINANCE, DIST KARWAR & ANOTHER
April 2, 2018
RAMAKKA Vs. SAMIULLAHLABIC
November 19, 2018
RAMAKRISHNA Vs. STATE
February 23, 2018
RAMAKRISHNA Vs. H L KUMARA
March 23, 2018
RAMAKRISHNA REDDY Vs. STATE OF KARNATAKA
July 31, 2018
RAMAKRISHNAIAH S/O VENKATARAVANAPPA Vs. STATE BY KORATAGERE POLICE TUMKUR DISTRICT
July 13, 2018
RAMAKRISHNAPPA Vs. VIJAYAMURTHY
February 8, 2018
RAMALINGAPPA Vs. KAVITA
September 25, 2018
RAMAMURTHY S/O MESTRU KAVERAPPA Vs. STATE OF KARNATAKA BY ANEKAL POLICE STATION
March 19, 2018
RAMANAIKA Vs. RADHAMANI. G.
December 17, 2018
RAMANAND PATTATH S/O LATE SUKUMARAN NAYAR Vs. STATE OF KARNATAKA
June 18, 2018
RAMANI SASTRI Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
June 7, 2018
RAMANJENAYALU, S/O CHANDRASHEKAR Vs. ORIENTAL INSURANCE CO LTD
April 23, 2018
RAMANNA, BY HIS LR,S NAGAPPA Vs. SPECIAL LAND ACQUISITION OFFICER M & MIP
April 13, 2018
RAMANNA G.T. ALIAS RAMAIAH Vs. STATE
December 21, 2018
RAMAPPA Vs. MANAGEMENT OF NWKRTC
February 28, 2018
RAMAPPA Vs. STATE BY VEMGAL POLICE STATION KOLAR TALUK
October 3, 2018
RAMAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ADDL SPP CIRCUIT BENCH GULBARGA
May 29, 2018
RAMAPPA Vs. ICICI LOMBARD MOTOR INS CO LTD
March 5, 2018
RAMAPPA KUSHNAPPA ARAKERI Vs. KUSHNAPPA DUNDAPPA ARAKERI
December 12, 2018
RAMASIDDA LAKKAPPA BANGENNAVAR Vs. STATE OF KARNATAKA
September 14, 2018
RAMCHANDRA AND OTHER Vs. THE STATE OF KARNATAKA
July 3, 2018
RAMEGOWDA S/O SINGRIGOWDA Vs. THE MANAGER THE ORIENTAL INSURANCE CO. LTD. AND OTHER
July 27, 2018
RAMESH Vs. LALITHA
January 19, 2018
RAMESH Vs. NARESH SADASHIV GAVAS
January 5, 2018
RAMESH Vs. MANAGEMENT OF NWKRTC HAVERI DIVISON
February 27, 2018
RAMESH Vs. ASHA PRAKASH
January 11, 2018
RAMESH Vs. STATE OF KARNATAKA
November 29, 2018
RAMESH @ ILANGESH AND ANOTHER Vs. STATE OF KARNATAKA
January 17, 2018
RAMESH @ RAM AND ORS. Vs. THE STATE OF KARNATAKA
July 19, 2018
RAMESH BHANDARI Vs. RINA RAY
December 4, 2018
RAMESH BHIMAPPA SANNAKKINAVAR Vs. STATE OF KARNATAKA
December 3, 2018
RAMESH GUNDURAYA SHENOY Vs. MADHAVA S HEJAMADI
October 11, 2018
RAMESH H B Vs. SECRETARY
August 18, 2018
RAMESH KUMAR Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGA
April 12, 2018
RAMESH S/O KALAPPA MELINMANI Vs. STATE OF KARNATAKA
April 25, 2018
RAMESH S/O KOTRAPPA NYAMATI Vs. EXECUTIVE OFFICER, TALUKA PANCHAYATH
March 20, 2018
RAMESH S/O NAGAPPA Vs. STATE OF KARNATAKA
January 4, 2018
RAMESH S/O RANGAPPA MATTIKATTI Vs. KASHIMSAB S/O REHAMANSAB MUJAWAR
January 3, 2018
RAMESH V G Vs. STATE OF KARNATAKA
February 22, 2018
RAMESH V G AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER
February 22, 2018
RAMESHA FAKIRAPPA KILLIKYATAR Vs. STATE OF KARNATAKA
November 2, 2018
RAMESHA FAKIRAPPA KILLIKYATAR Vs. STATE OF KARNATAKA
October 31, 2018
RAMESHA S/O LATE SINGARAM Vs. STATE OF KARNATAKA BY MAHADEVAPURA POLICE STATION
August 7, 2018
RAMGAD MINERALS AND MINING PVT LTDLIMITED Vs. VECTRA ADVANCED ENGINEERING PRIVATE LIMITED
December 4, 2018
RAMKISHAN S/O VEERAPPA Vs. SPECIAL LAND ACQUISITION OFFICER
December 10, 2018
RAMKRISHNA TUKARAM JADHAV Vs. DEPUTY COMMISSIONER
October 1, 2018
RAMKUMAR Vs. DHAWAN ROADWAYS SERVICE
September 17, 2018
RAMKY INFRASTRUCTURE LTD Vs. SPECIAL PROJECT ENGINEER PROJECT MANAGEMENT GROUP
April 19, 2018
RAMPRIYA SOLAR ENERGY PVT LIMITED Vs. CBPUR RENEWABLE ENERGY PRIVATE LIMITED
December 4, 2018
RAMU Vs. STATE OF KARNATAKA AND OTHERS
July 25, 2018
RANAPPA Vs. STATE OF KARNATAKA
July 19, 2018
RANAPPA S/O SHARANAPPA SANKANKAR Vs. COMMISSIONER KALABURAGI DISTRICTLABIC
December 7, 2018
RANGANATHA Vs. STATE OF KARNATAKA
May 24, 2018
RANGARAJU AYYANGAR M.S. Vs. STATE OF KARNATAKA AND OTHERS
August 14, 2018
RANGASWAMAIAH S/O LATE SEENAPPA Vs. STATE OF KARNATAKA
August 8, 2018
RANGASWAMY Vs. GOPALA AND ANOTHER
April 10, 2018
RANGASWAMY D Vs. STATE OF KARNATAKA THROUGH KARNATAKA LOKAYUKTA POLICE
September 19, 2018
RANI Vs. VINOD KUMAR AND OTHERS
January 2, 2018
RANJAN PAI, Vs. STATE REPRESENTED BY LABOUR ENFORCEMENT OFFICER
December 12, 2018
RANJANA Vs. KALU RAM
September 25, 2018
RANJINI VANKULPATI AND OTHER Vs. VANKULAPATI VINAY
February 27, 2018
RANJITH A.N Vs. STATE OF KARNATAKA BY RAJAGOPALANAGARA POLICE STATION, BANGALORE
February 21, 2018
RAO BHADDUR GUBBI Vs. J B R & CO BANGALORE AND ANOTHER
January 8, 2018
RAO SAHEB PATIL Vs. BHUJABALI S/O TAVANAPPA RAJAMANE
February 27, 2018
RASASRI DEVELOPERS PVT. LTD. Vs. SRI. G.M.S HIVAKUMAR
April 19, 2018
RASTROTHANA TRUST Vs. DISTRICT REGISTRAR AND DEPUTY COMMISSIONER FOR STAMPS
January 5, 2018
RATANAVVA Vs. VEERESH S/O SHIVAPPA SULI
March 7, 2018
RATANCHAND BHANDARI Vs. HASTIMAL
April 12, 2018
RATHNAKAR SHETTY Vs. STATE OF KARNATAKA
June 18, 2018
RATHNAMMA Vs. DIVISIONAL CONTROLLER KSRTC RURAL DIVISION BANNIMA
March 22, 2018
RATHNAMMA Vs. UNITED INDIA INSURANCE CO LTD BANGALORE AND ANOTHE
February 23, 2018
RATHNAMMA Vs. SANJAY SHIVAJI KOLEKAR
July 24, 2018
RATHNAMMA Vs. STATE OF KARNATAKA
January 4, 2018
RATHNAMMA Vs. THE STATE OF KARNATAKA
January 12, 2018
RATHNAMMA Vs. VENKATAMMA
July 25, 2018
RATHNAMMA AND OTHERS Vs. R DINESHAND OTHERS
June 19, 2018
RATHNAMMA W/O LATE RANGAIAH Vs. SHANTHAMMA W/O LATE H M KRISHNAPPA
August 13, 2018
RATHNAMMA W/O V VENKATESH Vs. R VENKATARAMAPPA
March 26, 2018
RATNABAI Vs. MANAGING DIRECTOR N E K R T C SARIGE SADAN STATION ROAD
November 27, 2018
RATNAVVA W/O BASAPPA KASAR @ BALIGAR Vs. SHIVANAND ISHWARAPPA KASAR @ BALIGAR
January 24, 2018
RAVI Vs. THE STATE OF KARNATAKA
January 18, 2018
RAVI Vs. STATE
September 4, 2018
RAVI @ APPA VADDU Vs. THE STATE OF KARNATAKA
July 25, 2018
RAVI @ ROHIDAS Vs. STATE OF KARNATAKA
September 15, 2018
RAVI ALIAS BATTERY RAVI Vs. STATE OF KARNATAKA BY HUNSUR TOWN POLICE STATION REPRESENTED BY STATE PUBLIC PROSECUTOR, HIGH COURT BUILDING, BENGALURU
February 7, 2018
RAVI AND ORS. Vs. THE STATE OF KARNATAKA
January 30, 2018
RAVI KUMAR Vs. THE STATE OF KARNATAKA
February 17, 2018
RAVI KUMAR Vs. STATE OF KARNATAKA
November 27, 2018
RAVI KUMAR S/O SHEBE GOUDA Vs. STATE OF KARNATAKA
September 17, 2018
RAVI PRAKASH AND ORS. Vs. THE STATE OF KARNATAKA, THROUGH SUB
January 31, 2018
RAVI S/O NARAYANACHARI Vs. RAJU S/O THIMMASHETTY
April 9, 2018
RAVI S/O RAM BOLAKE Vs. STATE OF KARNATAKA
August 1, 2018
RAVIKUMAR Vs. STATE OF KARNATAKA
October 23, 2018
RAVIKUMAR H P S/O LATE H G PUTTEGOWDA Vs. STATE OF KARNATAKA DEPARTMENT OF APMC VIDHANA SOUDHA BANGALORE
February 22, 2018
RAVIKUMAR S/O LATE SOMANNA Vs. STATE OF KARNATAKA
June 27, 2018
RAVINDRA Vs. T PARAMESHWARA HEGDE
March 13, 2018
RAVINDRA Vs. DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION LTDLABIC
November 19, 2018
RAVINDRA Vs. L. KUMAR
March 21, 2018
RAVINDRA ANNAPPA SANADI Vs. STATE OF KARNATAKA
November 30, 2018
RAVINDRA GOWDA Vs. SACHITRA AUTOMOBILE AND FABRICATION
April 3, 2018
RAVITHEJA @ RAVI S/O NAGARAJU Vs. STATE BY YELAHANKA POLICE STATION REPRESENTED BY ITS SENIOR PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA AMBEDKAR VEEDHI BANGALORE
August 27, 2018
RAYAPPA AND OTHER Vs. STATE OF KARNATAKA THROUGH POLICE DHANNURA
October 25, 2018
RAZIYA Vs. STATE OF KARNATAKA
March 27, 2018
REGINA THOBIAS ARULSAMY Vs. DEPUTY COMMISSIONER, CHIKKABALLAPUR DISTRICT
April 5, 2018
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. SRI.SOMASHEKAR @ SOMALINGA
October 10, 2018
REGIONAL MANAGER N SHANMUGAM, NEW INDIA ASSURANCE CO LTD Vs. R V KRISHNA REDDY, S/O BALA REDDY
December 19, 2018
REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. THILAGAVATHI
April 26, 2018
REGIONAL MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. B.K. SHIVAKUMAR AND OTHER
September 11, 2018
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. RANGANATH
April 17, 2018
REGIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. PARASURAM S/O DEVAPPA MILTRI
January 30, 2018
REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. REENA PRASADH
April 13, 2018
REGIONAL MANAGER, REGIONAL OFFICE, NATIONAL INSURANCE CO LTD Vs. SHIVAKUMAR
June 13, 2018
REGIONAL MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ANNAPPA AND ANOTHER
June 1, 2018
REHAMATHULLA SHAFIULLA SHEIKH Vs. FARAHANA W/O REHAMATULLA SHEIKH
December 7, 2018
REKA W/O SANJAY PANDARE Vs. RAMDAS S/O GHANSHAM MASKE
March 16, 2018
REKHA Vs. STATE OF KARNATAKA AND OTHERS
June 12, 2018
REKHA BIBI Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE
December 19, 2018
RELIANCE GENERAL INS CO LTD Vs. ANANDA @ C DAYANANDA
July 26, 2018
RELIANCE GENERAL INSURANCE CO LTD Vs. YASHODA
March 9, 2018
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. G KRISHNA
June 22, 2018
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. M MAHADEVAPPA, S/O KARIYAPPA
September 11, 2018
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SANNATHIMMAKKA
June 12, 2018
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. ASHWATHAMMA
July 17, 2018
RELIANCE GENERAL INSURANCE COMPANY LTD AND OTHERS Vs. C. LAKSHMI AND OTHERS
October 4, 2018
RELIANCE GIC LTD Vs. ADAMU
December 11, 2018
RELIANCE PROLIFIC TRADERS PVT LTD Vs. PURANDARA SHETTY S/O KITTANNA SHETTY
February 20, 2018
RENUKA Vs. BHEEMANAGOUDA
December 4, 2018
RENUKA Vs. PRECIOUS BLOOD MISSIONARIES INDIA
August 2, 2018
RENUKA Vs. STATE OF KARNATAKA
November 28, 2018
RENUKA MALLAPPA RAJGOLKAL AND OTHERS Vs. MALLAPPA PARASHRAM RAJGOLKAR
March 16, 2018
RENUKA SESHADRI Vs. SHOBHA PRABHAKAR
March 20, 2018
RENUKAMBIKE R Vs. STATE OF KARNATAKA
March 9, 2018
RENUKAMBIKE R AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
July 13, 2018
RENUKAMMA THARIALLI Vs. STATE OF KARNATAKA
December 3, 2018
RESHMA BANU @ RESHMA AND OTHERS Vs. DINESH AND OTHERS
August 30, 2018
RESHMA PARVEEN @ RESHMA Vs. SHANKAR LAL TULASIYANUILABIC
October 1, 2018
REVANNA Vs. THE STATE OF KARNATAKA
February 6, 2018
REVANNA Vs. M R PARAMESWARA
December 6, 2018
RICHARD VINCENT D'SOUZA Vs. THE UNION OF INDIA AND ORS.
December 17, 2018
RIYAZ AHAMED Vs. LALITHA BAI K
July 17, 2018
RIYAZ KHAN & ORS. Vs. STATE OF KARNATAKA
May 30, 2018
RIYAZ PASHAREHAMAN Vs. SUB-INSEPCTOR GHANDHI NAGAR POLICE STATIONTALUK
December 21, 2018
ROHIDAS POOJARY Vs. STATE OF KARNATAKA
January 3, 2018
ROHIDAS S. NAIK Vs. SECRETARY REVENUE DEPARTMENT AND OTHERS
August 14, 2018
ROHITH K. S/O KRISHNACHAR AND OTHERS Vs. SMT. KANTHAMMA W/O LATE NANJUNDAIAH AND OTHERS
March 16, 2018
RONICA GENEVER W/O R S SELASTIAN Vs. MANAGEMENT OF BRITANNIA INDUSTRIES LIMITED
October 4, 2018
ROOPA W/O SURESH Vs. STATE OF KARNATAKA REP BY THE PRINCIPAL SECRETARY
September 28, 2018
ROOPA Vs. APPAJI
April 20, 2018
ROOPA DATTRA ADIANDHRE Vs. UNION OF INDIA
March 8, 2018
ROOPA L V Vs. NATIONAL INSURANCE CO LTD
July 19, 2018
ROOPA N C Vs. MANAGING DIRECTOR
January 11, 2018
ROOPASHREE Vs. THE STATE OF KARNATAKA
January 12, 2018
ROOPESH KUMAR H.R. & ORS. Vs. BANUPRAKASH V.S. S/O. SAKAIAH & ORS.
May 2, 2018
ROSAMMA VARGHESE AND ORS. Vs. THE STATE OF KARNATAKA
May 29, 2018
ROSEMARY SALDANHA Vs. K N GIRIJA ALIAS JAYA
April 6, 2018
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. RUDRAMMA, MAJORMAJOR
December 20, 2018
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. INDUSHEKAR S/O LATE S SANNA SARANAPPA
February 26, 2018
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD Vs. SHIVANAND
March 9, 2018
ROYALOAK FURNITURE INDIA LLP Vs. ADDITIONAL DIRECTOR GENERAL
January 30, 2018
RT REV DR. PRASANNA KUMAR SAMUEL Vs. MR. SHASHI RANJAN DAS AND OTHERS
September 19, 2018
RUCHI SOYA INDUSTRIES LTD Vs. UNION OF INDIA
March 6, 2018
RUDRAIAH @ B.R. SWAMY Vs. S.M. VEERAIAH
February 26, 2018
RUDRAMMA Vs. RAGHAVENDRA REDDY
March 22, 2018
RUDRAPPA S/O MAHADEVAPPA KHANDAPPANOR Vs. THE STATE OF KARNATAKA THROUGH RURAL POLICE STATION, YADGIR
January 16, 2018
RUDRASHETY PATIL Vs. SPECIAL LAND ACQUISITION OFFICER
April 13, 2018
RUDRAWWA Vs. RUDRAPPA
November 15, 2018
RUDREGOWDA S/O LATE. MUDDEGOWDA Vs. STATE BY SHRAVANABELAGOLA POLICE STATION CHANNARAYAPATNA TALUK
January 31, 2018
RUDRESHA Vs. THE STATE OF KARNATAKA
February 23, 2018
RUHULLA Vs. STATE BY RAMANAGARA POLICE STATION
October 10, 2018
RUMANI Vs. STATE OF KARNATAKA
January 4, 2018
RUPAI KUMAR DAS SLV PARTNERS Vs. STATE OF KARNATAKA
January 3, 2018
S A GANAGARATHNAMMA AND ORS Vs. UNITED INDIA INSURANCE CO LTD AND ORS
March 15, 2018
S ARJUN Vs. BORAIAH
April 2, 2018
S B MARK Vs. STATE OF KARNATAKA AND ANOTHER
March 21, 2018
S BASAVANA GOUDA S/O LATE MUDDANA GOUDA Vs. STATE OF KARNATAKA
March 14, 2018
S C GANGADHARAIAH Vs. REMCO
January 17, 2018
S C NAGAVENIKAR Vs. T G NAGESH
January 9, 2018
S D SALAGAR S/O DASTAGIRSAB SALAGAR Vs. STATE OF KARNATAKA
September 15, 2018
S DHANALAKSHMI Vs. NAGABHUSHANA REDDY
December 18, 2018
S HABEEBULLA Vs. STATE OF KARNATAKA
August 3, 2018
S HAREESH S/O LATE N SHANTHARAM Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY
April 27, 2018
S HEMALATHA W/O LATE SHIVAPRASAD Vs. N BHAGYALAKSHMI @ SHIVABHAGYAMMA
June 14, 2018
S K RAMU S/O KALEGOWDA Vs. DIVISIONAL CONTROLLER K S R T C
September 15, 2018
S K SUNDAR RAJ Vs. ASHA SRINIVAS
January 29, 2018
S KALEEL S/O LATE NOORSAB Vs. STATE OF KARNATAKA BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
April 11, 2018
S L GOPALA Vs. STATE OF KARNATAKA
March 23, 2018
S L SATHYANARAYANA RAO Vs. STATE OF KARNATAKA
September 28, 2018
S LAKSHIMI MURTHI S/O NARAYANAPPALEELAVATHI Vs. STATE OF KARNATAKALTD
December 19, 2018
S LALITHAMMA Vs. STATE OF KARNATAKA
October 31, 2018
S M ADIGA Vs. SYNDICATE BANK REP BY ITS GENERAL MANAGER (P)
July 9, 2018
S M NATARAJA Vs. B M PRAKASH
October 22, 2018
S M RAJAGOPAL Vs. DEPUTY COMMISSIONER
June 4, 2018
S MALINI W/O B K MURALIDHAR Vs. B K MURALIDHAR S/O LATE B KRISHNAPPA
July 5, 2018
S MANJULA W/O LATE S M SHIVAKUMAR Vs. STATE OF KARNATAKA BY ITS SECRETARY TO DEPARTMENT
May 28, 2018
S N BAALSUBRAMANIAM Vs. COMMISSIONER BRUHAT BENGALURU MAHANAGARA PALIKE
February 27, 2018
S N KENCHANNA Vs. ANITHA
June 19, 2018
S N P BUILDERS AND DEVELOPERS Vs. GUNDU RAO
June 6, 2018
S N RAGHU S/O G A NARAYANA Vs. PANCHAYATH DEVELOPMENT OFFICER
April 13, 2018
S N RAVI Vs. STATE OF KARNATAKA
September 15, 2018
S N RUDRESH, KAS JUNIOR SCALE Vs. STATE OF KARNATAKA
October 23, 2018
S N SIMHA S/O LATE G R SWAMY Vs. COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE, N R SQUARE, BANGALORE
April 16, 2018
S RAMESH Vs. V SRINIVASA
December 21, 2018
S RAVI Vs. STATE OF KARNATAKA
July 3, 2018
S RUDRAPPA S/O LATE SESHAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY HOME DEPARTMENT
September 19, 2018
S S RANGAPPA Vs. STATE OF KARNATAKA
September 28, 2018
S SHEELA Vs. RELIANCE GEN INSU CO LTD
August 7, 2018
S SHOBHA, W/O LATE JANARDHANA MURTHY Vs. MANJUNATHA PRASAD
April 19, 2018
S SRINIVAS Vs. CANARA BANK REPRESENTED BY ITS GENERAL MANAGER
March 23, 2018
S SURESH Vs. STATE OF KARNATAKA BY KORAMANGALA POLICE STATION
September 24, 2018
S T RAJALAKSHMI Vs. LOKESH S T
February 2, 2018
S T RAJU Vs. STATE OF KARNATAKA
June 11, 2018
S T RANKA Vs. MAHESH SHETTY
June 8, 2018
S V VENKATARANGAN Vs. STATE OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY,
April 5, 2018
S Y WATAWATI Vs. HIGH COURT OF KARNATAKA
December 15, 2018
S. ASHOKA Vs. STATE OF KARNATAKA
September 14, 2018
S. GEETHA Vs. STATE BY WOMEN POLICE, DAVANAGERE
December 14, 2018
S. JAYAPRAKASH Vs. STATE OF KARNATAKA
June 4, 2018
S. KUMAR Vs. THE MANAGING DIRECTOR
September 5, 2018
S. N. SOMASHEKAR S/O LATE NAGASUBRAMANIYAM AND ANR. Vs. THE STATE OF KARNATAKA AND ANR.
June 21, 2018
S. NARAYAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 30, 2018
S. RAMAKRISHNA RAI, S/O LATE BELYA KORAGAPPA RAI Vs. SMT. VANI, W/O SATHISH SOODA
January 16, 2018
S. SANTHOSH @ SANTHOSH REDDY AND OTHERS Vs. THE STATE
August 23, 2018
S. SHANKAR NAIK Vs. THE STATE OF KARNATAKA REPRESENTED BY ITS ADDL. CHIEF SECRETARY
October 29, 2018
S. LINGARAJU Vs. STATE OF KARNATAKA
December 21, 2018
S.K. RAVIKUMAR Vs. INCOME TAX OFFICER
November 28, 2018
S.M. ESHWARA REDDY Vs. KAVERAPPA
December 19, 2018
S.NARAYAN Vs. COMMISSIONER OF EXCISE
March 8, 2018
S.R.HARSHA SIMHA Vs. STATE OF KARNATAKA BY KENGERI POLICE BENGALURU
September 5, 2018
S.R.S. STEELS PRIVATE LIMITED Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED
February 6, 2018
S.SAVITHRI Vs. INCOME-TAX OFFICER
January 2, 2018
S.T. DEEPU Vs. THE NEW INDIA ASSURANCE CO.LTD. AND OTHERS
July 20, 2018
S.V.K. MINERALS Vs. THE MONITORING COMMITTEE (CONSTITUTED BY THE HONBLE SUPREME COURT OF INDIA) AND OTHERS
September 17, 2018
SABEER S/O HAJI MALANG BABGACHI Vs. STATE OF KARNATAKA
July 25, 2018
SACHIDANANDA ALVA Vs. SRIDHARA ALVA
March 28, 2018
SACHIN Vs. PUTTASWAMY AND ORS
March 16, 2018
SACHIN Vs. THE STATE OF KARNATAKA
February 12, 2018
SACHIN Vs. STATE OF KARNATAKA
August 18, 2018
SACHIN S P Vs. STATE OF KARNATAKA
August 6, 2018
SACHIN YADAV Vs. STATE BY FRAZER TOWN POLICE STATION
December 20, 2018
SADASHIV Vs. VIJAYALAXMI
November 27, 2018
SADASHIV Vs. THE STATE OF KARNATAKA
March 8, 2018
SADIQ Vs. THE STATE OF KARNATAKA
June 13, 2018
SAGAR Vs. THE STATE OF KARNATAKA
June 21, 2018
SAGAR S/O SHIVARAJ Vs. STATE OF KARNATAKA
September 17, 2018
SAGAYA RAJ A S/O LATE C AROGYAPPA Vs. GABRIEL M S/O MARIYAPPA
September 10, 2018
SAHADEVA AND OTHERS Vs. THE STATE OF KARNATAKA
August 27, 2018
SAHAJI P B , S/O BALAKRISHNA PANIKER Vs. STATE OF KARNATAKA REP BY STATION HOUSE OFFICER, MALLESHWARAM POLICE STATION
September 7, 2018
SAHAKARA EDUCATION SOCIETY Vs. STATE OF KARNATAKA
April 24, 2018
SAI MOTORS Vs. NAYNA MURTHY AND ORS.
September 24, 2018
SAIBABA INDUSTRIES Vs. REMI SALES AND ENGINEERING LTD
January 8, 2018
SAIBANNA S/O SHIVAPPA PALLA Vs. MAHADEVI W/O SAIBANNA PALLA
April 4, 2018
SAIFULLA S/O JAMALSAHEB JADADI Vs. STATE OF KARNATAKA
October 26, 2018
SAIYED JIYAULLA & ORS. Vs. STATE OF KARNATAKA & ORS.
June 28, 2018
SAJJADE PEERAN S/O IBRAHIM SAB MUSHRIF Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRL SECRETAR
April 6, 2018
SAJU THOMAS Vs. PRABHAKARAN KIZHAKKEVEETIL
February 1, 2018
SAKAMMA Vs. UNION OF INDIA REPRESENTED BY ITS GENERAL MANAGER
November 20, 2018
SAKAMMAKAR Vs. G C SURESH
February 19, 2018
SALEEM AND OTHERS Vs. STATE OF KARNATAKA
September 11, 2018
SALMAN @ SHAMEER Vs. THE STATE OF KARNATAKA BY THROUGH POLICE SUB
July 13, 2018
SALMAN @ WAYIZ AND OTHER Vs. STATE BY HEBBAL POLICE STATION
September 11, 2018
SALMAN PASHA Vs. STATE OF KARNATAKA
July 2, 2018
SALONI SHAH D/O PRAKIRAN SHAH Vs. STATE OF KARNATAKA HEALTH & FAMILY PLANNING DEPARTMENT
August 8, 2018
SAM SUNDAR G Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY JNANA SANGAMA
August 2, 2018
SAMARTH ENTERPRISES, PROPRIETORSHIP FIRM Vs. KARNATAKA INDUSTRIAL AREA EVELOPMENT BOARD
November 22, 2018
SAMARTH S GOWDA Vs. DEPARTMENT OF HEALTH AND FAMILY WELFARE GOVERNMENT OF KARNATAKA
July 26, 2018
SAMIULLA @ SAMIULLA KHAN AND ORS. Vs. THE STATE OF KARNATAKA THROUGH CHAMARAJNAGAR TOWN PS, CHAMARAJANAGAR DIST
January 31, 2018
SAMPAT TRADING CO. AND ORS. Vs. MRS. SEETHA ANANTHASIVAN
February 9, 2018
SAMPIGEHATTY ESTATE (P) LTD Vs. MARIYADAS
December 10, 2018
SAMUEL JOHN S, S/O A E SANATH KUMAR Vs. AUTHORISED OFFICER & DEPUTY COMMISSIONER OF EXCISE, BENGALURU URBAN DISTRICT (EAST), BENGALURU
August 23, 2018
SANDEEP Vs. JAGANATH
November 13, 2018
SANDEEP BABURAO JADHAV Vs. STATE OF KARNATAKA
February 14, 2018
SANDEEP C KANTH S/O CHANDRAKANTH Vs. UNION OF INDIA NARCOTICS CONTROL BUREAU BANGALORE ZONAL UNIT
October 3, 2018
SANDEEP HANUMANTHAIAH TEEKA AND ORS. Vs. STATE OF KARNATAKA
February 27, 2018
SANDEEP P IJANTKAR Vs. B H NAGANA GOWDA
December 10, 2018
SANDEEP PRABHU Vs. STATION HOUSE OFFICER
August 14, 2018
SANDEEP SANKHLA Vs. VANDANA SAINI
April 2, 2018
SANDHYA K Vs. A. MANOHAR
March 8, 2018
SANEERAIAH S/O DODDEERAIAH Vs. L NAGAMMA W/O G SHIVARUDRAIAH
February 6, 2018
SANGAPPAMALLAWWA Vs. SPECIAL LAND ACQUISITION OFFICER, UPPAR KRISHNA PROJECT
December 20, 2018
SANGEETA W/O KASHINATH MORE Vs. MOHASIN AHMED PATIL
April 9, 2018
SANGEETHA JAIN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
November 28, 2018
SANGEETHA W/O LATE SUBRAMANI Vs. KRISHNA CHARI
September 24, 2018
SANJANA SUNDARESH Vs. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY JNANA SANGAMA
July 23, 2018
SANJAY NARASU NAIK S/O NARASU NAIK AND OTHERS Vs. STATE OF KARNATAKA
June 7, 2018
SANJAY S/O P PRAKASH Vs. STATE OF KARNATAKA BY ARAKALAGUDU POLICE BY STATE PUBLIC PROSECUTOR
August 23, 2018
SANJEEV @ SANJAY S/O BABURAO SHETE Vs. SIDDESHWAR LOGISTICS
February 6, 2018
SANJEEV @ SANJEEV CHAUHAN Vs. STATE OF KARNATAKA BY KRISHNARAJAPURAM POLICE STATION
February 17, 2018
SANJEEV BHIMAPPA VAJANTRI Vs. STATET OF KARNATAKA
March 13, 2018
SANJEEV MALLESHAPPA UMADI Vs. STATE OF KARNATAKA
December 4, 2018
SANJEEVAPPA Vs. STATE BY GOWRIBIDANUR RURAL POLICE
April 27, 2018
SANJU RANI Vs. S A SURESH
November 30, 2018
SANNA MALLAJJA Vs. STATE OF KARNATAKA BY HOSAHALLI P S
June 6, 2018
SANNABORAPPA S/O SIDDAPPA Vs. DIRECTOR, MEDISSCOPE HOSPITAL PVT LTD
April 13, 2018
SANNAMMA W/O LATE CHIKKAMARIGOWDA Vs. PUTTEGOWDA S/O LATE CHIKKAMARIGOWDA
August 1, 2018
SANNEERAIAH Vs. THE DEPUTY COMMISSIONER AND OTHERS
January 10, 2018
SANTHOSH ALIAS SANTHOSHKUMAR Vs. LINGEGOWDA VENKATEGOWDA AND ANOTHER
March 21, 2018
SANTHOSH D., Vs. STATE OF KARNATAKA AND OTHERS
August 1, 2018
SANTHOSH KANCHAN S/O KALAPPA KANCHANA Vs. STATE OF KARNATAKA
July 12, 2018
SANTHOSH M Vs. VISHWESVARAIAH TECHNOLOGICAL UNIVERSITY
July 23, 2018
SANTHOSHA Vs. STATE BY MADDUR POLICE
June 22, 2018
SANTOJI S/O JAIRAM PAVALE Vs. SHAKTI PHARMACEUTICALS BY ITS PROPRIETOR
December 6, 2018
SANTOSH S LAD Vs. ROCKLINE ENTERTAINMENT PVT LTD
August 29, 2018
SANTOSH S/O BHIMARAO GIRAM Vs. BHAGWAT S/O ROHIDAS LANDAGE
April 9, 2018
SANTOSH VYANKATESH KSHIRASAGAR Vs. STATE OF KARNATAKA THROUGH
July 25, 2018
SAP LABS INDIA PRIVATE LIMITED Vs. THE INCOME
July 9, 2018
SARANYA, W/O RAMESH @ KULLI RAVI Vs. STATE OF KARNATAKA, BY ITS SECRETARY
February 23, 2018
SARASU W/OF LATE GANESH Vs. B SHEKAR
April 3, 2018
SARASWATHI Vs. DIVISIONAL MANAGER BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED
November 28, 2018
SARASWATHI Vs. C.N. KUMAR
December 3, 2018
SARASWATHY Vs. VIVEK V JAURO PADIVAL
June 26, 2018
SARASWATI N Vs. MOHAMMADSAB AZAMATSAB
July 10, 2018
SARDAR VEERANGOUDA PATIL MAHILA VIDYA PEETH Vs. BASANTKUMAR S/O THIMMANAGOUDA PATIL
October 11, 2018
SARITA W/O LATE DHANPATI VALKHINDE Vs. PARVEEN KUMAR S/O RAMCHANDRAPPA S
April 13, 2018
SAROJAMMA W/O P NARAYANAPPA Vs. NARAYANAPPA
August 7, 2018
SAROJINI Vs. JANAKI S NARAYAN AND OTHERS
September 5, 2018
SARVADA MULTI PURPOSE CO-OPERATIVE SOCIETY LTD Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
August 1, 2018
SATHISH INDUSTRIES Vs. STATE OF KARNATAKA
April 25, 2018
SATHISH KINI S/O LATE N B KINI Vs. JNANESHWARI M H NUTAN
July 5, 2018
SATHISH KUMAR A @ SATHISHKUMAR ANAND @ SATHISH KUMAR GUPTA Vs. STATE OF KARNATAKA
September 27, 2018
SATHISHA Vs. STATE OF KARNATAKA THROUGH SUB INSPECTOR OF POLICE
December 21, 2018
SATHISHA & ORS. Vs. STATE OF KARNATAKA REPRESENTED BY SECRETARY DEPARTMENT OF REVENUE & ORS.
September 14, 2018
SATHISHA BASAVANNEPPA SUNAGAR Vs. STATE OF KARNATAKA
February 15, 2018
SATHISHA S/O NAGARAJAPPA Vs. STATE OF KARNATAKA
July 13, 2018
SATISH Vs. ZULAIKA
February 5, 2018
SATISH Vs. N L SHANTKUMAR
November 30, 2018
SATISH CHAND GOEL S/O HUKUM CHAND GOEL Vs. UNION OF INDIA
July 19, 2018
SATISH PAI Vs. AKKAYAMMA
January 2, 2018
SATISH S/O SRI PUTTAIAH Vs. STATE OF KARNATAKA
October 11, 2018
SATRAMDAS CARRIERS C/O ULTRATECH CONCRET, MAHARASHTRA Vs. MANGALA
December 6, 2018
SATYANARAYANA MURTHY MILKKILINENI Vs. TERRASOL SUSTAINABILITY SOLUTIONS LLP
November 5, 2018
SATYAWATI W/O LATE MAHADEVE CHAKARE Vs. SANGAMMA W/O LATE SHARANAPPA CHAKARE
April 9, 2018
SAVIO PEREIRA Vs. UNION OF INDIA
July 18, 2018
SAVITA Vs. RAVEENDRA
March 22, 2018
SAVITABAI Vs. MOHAMMED KHAJALIMITED
December 18, 2018
SAVITHRAMMA Vs. MANAGING DIRECTOR, BMTC CENTRAL OFFICE, BANGALORE AND ORS.
March 5, 2018
SAVITHRAMMA @ CHINNAMMA Vs. K R RAMAKRISHNA
December 5, 2018
SAVITHRI @ SAVITHRAMMA Vs. STATE OF KARNATAKA
September 4, 2018
SAVITRAMMA K N Vs. ARMUGAM
May 28, 2018
SAYED KHALIM Vs. STATE OF KARNATAKA
December 14, 2018
SAYIL Vs. BALU BHIMAPPA MAKANNAVAR
September 27, 2018
SAYYADAHMAD KHADARI & ORS. Vs. HUSSENSAB
July 3, 2018
SCHEVARAN LABORATORIES PVT. LTD. Vs. UNION OF INDIA
February 22, 2018
SCHNEIDER ELECTRIC EMPLOYEES UNION C/O TRADE UNION Vs. MANAGEMENT OF SCHNEIDER ELECTRIC IT BUSINESS INDIA
April 25, 2018
SECRETARY TO GOVERNMENT OF INDIA Vs. P M SHANKARAPPA, S/O MARULAPPA
December 3, 2018
SECRETARY, APMC, BELGAUM DIVISION, EMPLOYEES WELFARE & CO Vs. KUMARI. POOJA D/O VEERESH CHIGARI
January 4, 2018
SECRETARY, ASSOCIATION OF TEACHERS WELFARE Vs. UNIVERSITY OF AGRICULTURAL SCIENCES,
March 22, 2018
SECRETARY, BELGAUM MANUFACTURERS CO-OP INDUSTRIAL ESTATE LTD Vs. STATE OF KARNATAKA SPECIAL LAND ACQUISITION OFFICER
September 7, 2018
SEETHARAMA BHATTA Vs. LAKSHMINARAYANA BHATTA
November 27, 2018
SEKHAR NAIK AND OTHERS Vs. THE STATE OF KARNATAKA
May 29, 2018
SEKHAR S IYER Vs. CHIEF SECRETARY GOVERNMENT OF KARNATAKA
June 29, 2018
SENIOR DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. KRISHNAPPA
June 29, 2018
SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION REPRESENTED BY ITS AUTHORISED SIGNATORY AND COMMERCIAL MANAGER WANG FENGLIANG Vs. STATE BANK OF INDIA
January 8, 2018
SEVEN H LOGISTICS PRIVATE LIMITED Vs. ACC LIMITED CEMENT HOUSE
April 13, 2018
SEW INFRASTRUCTURE LIMITED Vs. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD
July 23, 2018
SHABBEERSAB Vs. STATE THROUGH KANAKAGIRI POLICE
November 13, 2018
SHABBIR AHMAD S/O MAHEBOOBSAB HUNSHYAL Vs. BASAPPA S/O SUBBAPPA NAIK
April 2, 2018
SHABBIR AHMED Vs. MANAGING DIRECTOR KARNATAKA LAND ARMY CORPORATION
July 31, 2018
SHAFEEQ AND ORS. Vs. STATE OF KARNATAKA AND ORS.
January 16, 2018
SHAFIULLA KHAN Vs. DIVISIONAL CONTROLLER AND DISCIPLINARY AUTHORITY, KSRTC
January 4, 2018
SHAH KUSHAL VANDANKUMAR S/O SHAHVANDANSHANTILAL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES KARNATA
April 6, 2018
SHAHAJAHAN S/O LATE ABDUL SUHAN Vs. THE DIVISIONAL MANAGER CHOLAMANDALAM MS. GENERAL INSURANCE CO. LTD. AND OTHERS
July 19, 2018
SHAIK ABDUL KHADER Vs. F ABDUL KHALEELAHMED
December 11, 2018
SHAIK FASIUDDIN @ SHARUKH Vs. SYED NUROODDIN
April 6, 2018
SHAIK SADIQUE Vs. CHANNAMMA AND OTHERS
March 27, 2018
SHAIKH HUSSAIN S/O ABDUL GANI Vs. KSRTC CENTRAL OFFICE THROUGH ITS MANAGING DIRECTOR
October 9, 2018
SHAIKH MAHEBOOB Vs. M A KHADEER
December 13, 2018
SHAIL S/O SABU AMBALJERI Vs. RAMESH S/O MALLAPPA BIJJARAGI
January 10, 2018
SHAILA CHIKKAGOWDRA, Vs. STATE OF KARNATAKA
April 19, 2018
SHAILAJA ALIAS SHAILA AND OTHERS Vs. MANAGER, NEELAM ROAD LINK PRIVATE LTD , BENGALURU
October 1, 2018
SHAILESH AYYANGAR Vs. STATE OF KARNATAKA
September 20, 2018
SHAILESH S.NAIK PROPRIETOR M/S.TANTRA BAR AND RESTAURANT AND OTHER Vs. STATE AND OTHERS
September 20, 2018
SHAILESH S/O SHANTILAL SHAH Vs. BAHUBALI S/O RAYAPPA YALAGUDRI
April 4, 2018
SHAJAHAN Vs. STATE OF KARNATAKA
February 5, 2018
SHAKEEL AHAMMADA S/O B.S. MAHAMMAD ALI Vs. THE STATE OF KARNATAKA BY POLICE SUB
February 2, 2018
SHAKIL AHMED Vs. STATE OF KARNATAKA
February 9, 2018
SHAKTI PHARMACEUTICALS, BELGAUM Vs. SANTOJI JAIRAM PAVALE
April 17, 2018
SHAKUNTALA Vs. YALLAWWA
November 15, 2018
SHAKUNTALA AND OTHER Vs. STATE OF KARNATAKA AND OTHER
July 3, 2018
SHAMA Vs. K N NATARAJU
July 3, 2018
SHAMA KHARVI Vs. VIKRAM S/O SHAMA KHARVI
April 16, 2018
SHAMBULINGA @ SHAMBI Vs. STATE OF KARNATAKA
July 2, 2018
SHAMBULINGEGOWDA @ PUTTA, SON OF RAMASWAMY & ORS. Vs. STATE BY CHANNARAYAPATNA RURAL POLICE STATION
May 2, 2018
SHAMSHAD BEGUM W/O MAKTUMSAHEB BETAGERI Vs. MAKTUMSAHEB S/O MIYASAB BETGERI
April 13, 2018
SHANKAR GOPALAKRISHNAN Vs. NIL
November 16, 2018
SHANKAR GOWDA Vs. DIVISIONAL CONTROLLER
December 15, 2018
SHANKAR N. S/O NAGESH S. Vs. STATE BY MICOLAYOUT P.S. BANGALORE.
January 30, 2018
SHANKAR RAMESH MARADI Vs. STATE OF KARNATAKA
December 7, 2018
SHANKAR S/O SHANKRAPPA Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
August 6, 2018
SHANKAR Y N Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED
November 28, 2018
SHANKARAPPA S/O DODDEERANNA @ DODDEERAIAH Vs. STATE OF KARNATAKA DEPARTMENT OF INDUSTRIES AND COMMERCE, GROUND FLOOR, VIKASA SOUDHA, BANGALORE
June 29, 2018
SHANKARAPPA S/O HANUMANTHAPPA Vs. MAREPPA S/O HANUMANTHAPPA
January 23, 2018
SHANKARAPPA S/O MALLAPPA HUILGOL Vs. STATE OF KARNATAKA
January 4, 2018
SHANKERLING S/O BHARAMAPPA KATTIMANI Vs. DIVISIONAL CONTROLLER, NWKRTC
July 23, 2018
SHANKRAMMA POOJARI Vs. STATE OF KARNATAKA RPTD BY ITS SECRETARY
January 8, 2018
SHANKRANAIKA Vs. STATE OF KARNATAKA
November 20, 2018
SHANKREPPA S/O NINGAPPA PUJARI Vs. HANMANTH S/O CHANDRAKANT NAROTE
April 25, 2018
SHANMUGAM Vs. A B RUSHABENDRA
August 23, 2018
SHANMUKA NAIKA S/O VEERABHADRA NAIKA Vs. STATE OF KARNATAKA BY T NARASIPURA POLICE
September 7, 2018
SHANMUKHA BHOVI Vs. STATE OF KARNATAKA REP
June 13, 2018
SHANTA Vs. STATE OF KARNATAKA
December 11, 2018
SHANTABAI W/O DANAYYA MATH Vs. SHARANABASAPPA S/O MAHADEV DONAGI
December 14, 2018
SHANTABAI W/O MAHANTESH BADADAL Vs. STATE OF KARNATAKATAHASILDAR
December 3, 2018
SHANTAMMA AND OTHERS Vs. BHAVANEVVA AND OTHERS
February 23, 2018
SHANTAWWA Vs. STATE OF KARNATAKA THROUGH PSI
February 1, 2018
SHANTAWWA W/O GURAYYA HUKKERIMATH Vs. AJITSINGH S/O PREMSINGH TAKE
January 5, 2018
SHANTHA Vs. SAMIR
July 5, 2018
SHANTHA @ R M SANTHAKUMARI W/O T N MOHAN Vs. STATE OF KARNATAKA
May 31, 2018
SHANTHAKOTI ENTERPRISES QUARRY OWNER & EXPORTERS OF BLOCK GRANITES DEALER Vs. STATE OF KARNATAKA
July 6, 2018
SHANTHAKUMAR @ SHANTHA @ MANDYA Vs. STATE OF KARNATAKA BY GIRINAGARA POLICE
March 26, 2018
SHANTHAMMA Vs. S KANTHA
April 23, 2018
SHANTHAMMA D/O LATE M NARAYANA REDDY W/O LATE RAMAREDDY Vs. K R VIJAYARAGHAVA REDDY S/O LATE RAMA REDDY
September 6, 2018
SHANTINIKETAN VIDHYASAMSTE Vs. STATE OF KARNATAKA,DEPARTMENT OF PRIMARY EDUCATION
April 10, 2018
SHARAD MALLAPPA MUDALAGI AND OTHERS Vs. MAHADEV BAHU KALAKERI AND ANOTHER
March 2, 2018
SHARADA RAMAKRISHNA NAIK Vs. SANNAMMA
April 3, 2018
SHARADA W/O MALLAPPA TILAVALLI Vs. T R SRIKANTA RAO
August 28, 2018
SHARADAMMA Vs. KALID PASHA
January 10, 2018
SHARADAMMA Vs. CHAND PASHA
July 17, 2018
SHARANABASAPPA Vs. HUBBALLI-DHARWAD MUNICIPAL CORPORATION
April 23, 2018
SHARANABASAPPA Vs. STATE OF KARNATAKA BY CPI
November 29, 2018
SHARANABASAPPA AND OTHERS Vs. SPECIAL LAND ACQUISITION OFFICER AND OTHERS
May 29, 2018
SHARANAMMA Vs. MOHAMMAD IMRAN
March 19, 2018
SHARANAMMA W/O SHASHIDHAR Vs. SHASHIDHAR S/O VEERASANGAPPA
March 21, 2018
SHARANAPPA S/O TIPPANNA SUNAGAR Vs. BASAVARAJ S/O SIDDAPPA SORAGAON
August 7, 2018
SHARANAPPA, BY LR,S BASAPPA S/O KANTEPPA Vs. SPECIAL LAND ACQUISITION OFFICER M & MIP
April 13, 2018
SHARATH Vs. THE STATE OF KARNATAKA
October 25, 2018
SHARATH Vs. SAVITRI YAMANAPPA RAMAGOUDA AND OTHERS
August 7, 2018
SHARATH @ SEDE Vs. STATE OF KARNATAKA
September 11, 2018
SHARATH @ SHARATH YADAV Vs. STATE OF KARNATAKA
June 1, 2018
SHARATH S/O KUNNA CHARAN DHALA Vs. THE STATE OF KARNATAKA
September 17, 2018
SHARI CHARMAN AND ORS. Vs. STATE OF KARNATAKA
January 22, 2018
SHARP WATCH INVESTIGATION AND SECURITY SERVICES Vs. STATE OF KARNATAKA
July 26, 2018
SHASHANK AND OTHERS Vs. STATE BY BANNERGHATTA POLICE STATION BENGALURU
July 2, 2018
SHASHI KUMAR Vs. STATE OF KARNATAKA
February 6, 2018
SHASHIDHAR SUBBANNA Vs. VEENA MARAVANTHE
October 25, 2018
SHASHIDHAR SWAMY S/O Vs. AYYASWAMY
February 21, 2018
SHASHIKALA Vs. D R S TRANSPORT PRIVATE LTD
March 23, 2018
SHASHIKALA ACHAR Vs. V MADHUCHANDRA
April 12, 2018
SHASHIKALA W/O ANNASAHEB JOLLE Vs. STATE OF KARNATAKA THROUGH NIPPANI TOWN POLICE STATION
October 10, 2018
SHASHIKALA W/O ANNASAHEB JOLLE Vs. STATE OF KARNATAKA
October 9, 2018
SHASHIKANT S/O PADEPPA HANCHINMANI Vs. STATE OF KARNATAKA REPRESENTED
November 5, 2018
SHASHIKANTHA Vs. STATE OF KARNATAKA
March 26, 2018
SHASHIKUMAR Vs. THE STATE OF KARNATAKA
July 10, 2018
SHASHIKUMAR AND OTHERS Vs. THE STATE OF KARNATAKA BY BAGALUR POLICE STATION
October 22, 2018
SHATTAWWA YALLAPPA KOLKAR Vs. PUNDALIK RAMANNA SONULKAR
November 14, 2018
SHEKAR Vs. KRISHNAPPA TLABIC
December 14, 2018
SHEKAR S Vs. STATE OF KARNATAKA
February 1, 2018
SHEKHAPPA S/O KALLAPPA MARAKALLI Vs. DEPUTY COMMISSIONER, HAVERI DISTRICT
September 11, 2018
SHILPA Vs. CHANNABASAIAH E
December 7, 2018
SHILPA @ VINODITA Vs. MILANKUMAR S/O RAMESH BALLARI
April 20, 2018
SHILPA AND OTHERS Vs. MANAGING DIRECTOR B M T C , BENGALURU
April 2, 2018
SHILPA S. AND OTHERS Vs. THE SENIOR GEOLOGIST, DEPARTMENT OF MINES & GEOLOGY AND OTHERS
June 7, 2018
SHILPAKALA @ MALLAMMA W/O GIRIMALLYYA SEEKALWADI Vs. MANAGING DIRECTOR NEKRTC GULBARGA SUMMONS THROUGH
March 16, 2018
SHIPRA TAYAL Vs. STATE OF KARNATAKA
December 4, 2018
SHIVA Vs. RAJESH
December 17, 2018
SHIVA MADHU Vs. STATE OF KARNATAKA
August 9, 2018
SHIVABASAPPA Vs. AHMADSAB H. FANIBAND
April 9, 2018
SHIVABASAVEGOWDA Vs. THE STATE OF KARNATAKA KAGGALIPURA POLICE STATION
October 10, 2018
SHIVAGOUDA APPANNA BELAVI Vs. NEELAPPA APPANNA BELAVI
February 9, 2018
SHIVAJI Vs. AMBUBAI
February 28, 2018
SHIVAJI Vs. SHIVAJI
March 23, 2018
SHIVAJI GANGARAM SHINDE Vs. BLOCK EDUCATION OFFICER, KHANAPUR
February 28, 2018
SHIVAKUMAR Vs. STATE OF KARNATAKA
October 23, 2018
SHIVAKUMAR Vs. STATE OF KARNATAKA
October 25, 2018
SHIVAKUMAR @ KUMARA, S/O. MALLU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS
May 17, 2018
SHIVAKUMAR @ NATARAJ Vs. STATE OF KARNATAKA
December 21, 2018
SHIVAKUMAR HANUMANTHAPPA MARATHE AND ANOTHER Vs. MANAGING DIRECTOR, KRISHNA BHAGYA JALA NIGAM LIMITED, BENGALURU
March 9, 2018
SHIVAKUMAR, S/O MALLIKARJUN HIREMATH Vs. JOYTI W/O SHIVAKUMAR HIREMATH
December 13, 2018
SHIVALINGA SWAMY GURU MAHADEV SWAMY Vs. NANJUNDA SWAMY S/O GURU MAHADEVASWAMY
July 4, 2018
SHIVAMAHADEVAPPA AND ANOTHER Vs. S.R. DHEEMANTHINI AND ANOTHER
July 10, 2018
SHIVAMMA W/O LATE NANJEGOWDA Vs. DIVISIONAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION
July 5, 2018
SHIVAMURTHY NAIKA Vs. STATE OF KARNATAKA
December 15, 2018
SHIVANAGOUDA Vs. STATE OF KARNATAKA BY POLICE SUB INSPECTOR
April 16, 2018
SHIVANAND S/O LAXMAN HIPPARAGE Vs. ISHWAR S/O BHIMARAO JADHAV
April 2, 2018
SHIVANAND S/O MADIVALAPPA KURESHINAVAR Vs. STATE OF KARNATAKA
September 7, 2018
SHIVANANDA S/O LATE DR S M LINGAYYA Vs. STATE REPRESENTED BY STATE PUBLIC PROSECUTOR
June 1, 2018
SHIVANANDAIAH Vs. M S CHANDRAIAH
February 6, 2018
SHIVANANJEGOWDA,RAMACHANDRA Vs. D S RAVI PRAKASHGUDIYAYA
December 4, 2018
SHIVANNA Vs. STATE OF KARNATAKA
February 23, 2018
SHIVANNA D HULGUR S/O LATE D S HULGUR Vs. STATE BANK OF MYSORE
October 10, 2018
SHIVANNA R. Vs. NEW INDIA INSURANCE CO. LTD., BY ITS MANAGER, REGIONAL OFFICE, BANGALORE AND ANOTHER
March 20, 2018
SHIVANNA S/O LATE KATAIAH Vs. STATE OF KARNATAKA
October 10, 2018
SHIVANNA S/O LATE RAMAIAH Vs. NINGAIAH, S/O CHIKKAMANCHAIAH
September 14, 2018
SHIVANNA.C Vs. STATE OF KARNATAKA
February 14, 2018
SHIVAPPA Vs. SHAIKH IMAM SAG
August 6, 2018
SHIVAPPA BIRAPPA PUJARI Vs. LAGAMAPPA
April 17, 2018
SHIVAPPA P Vs. STATE GOVERNMENT KARNATAKA
April 23, 2018
SHIVAPPA S/O GOUDAPPA PATIL Vs. STATE OF KARNATAKA, REP BY SPP
February 28, 2018
SHIVAPPADEVARU, S/O MALLAPPA Vs. SHIVARUDRAMMA, W/O LATE SHIVALANKARA DEVARU
January 17, 2018
SHIVAPRAKASH S/O VEERAYYA HIREMATH Vs. SENIOR DIVISIONAL CONTROLLER, NWKRTC
September 26, 2018
SHIVAPRASAD @ SHIVA S/O NARASAIAH Vs. STATE BY BANASAWADI POLICE BANGALORE
June 25, 2018
SHIVAPRASAD BIRADAR S/O ANNA RAO Vs. KARNATAKA LOKAYUKTA MULTISTOREYED BUILDING
November 2, 2018
SHIVARAJ S P S/O PAPA BOVI AND OTHERS Vs. SMT. M J RATHNA AND ANOTHERS
June 21, 2018
SHIVARAJ S/O BANDEPPA RAMPURE Vs. STATE THROUGH KAMALANAGR POLICE STATION
April 25, 2018
SHIVARAJ S/O KANTAIAH Vs. KANTAIAH S/O SOLABAIAH SINCE DECEASED BY HIS L RS
June 14, 2018
SHIVARAJ S/O MAHANTESH ITAGI Vs. ANAND S/O RAMESH SANGAM
January 24, 2018
SHIVARAJU S/O AMASEMADAIAH Vs. STATE OF KARNATAKA
June 21, 2018
SHIVASHARANAPPA Vs. ANNAPOORNA
September 25, 2018
SHIVASHARANAPPA AND OTHERS Vs. THE STATE THROUGH MAHILA POLICE STATION AND OTHERS
August 29, 2018
SHIVAYOGAYYA Vs. PUTTAYYA AND OTHERS
March 28, 2018
SHIVAYOGI Vs. THE DIRECTOR TECHNICAL EDUCATION AND OTHERS
April 6, 2018
SHIVAYOGI SHIVACHARYA SWAMY ALIAS DHARANESH Vs. STATE OF KARNATAKA
November 29, 2018
SHIVMOGGA CITY MUNICIPAL CORPORATION Vs. EDUCARE INFOTECH
January 30, 2018
SHIVU @ SHIVA KUMAR AND ORS. Vs. THE STATE OF KARNATAKA
January 22, 2018
SHOBHA Vs. GANI RASUL SHAIKH
November 5, 2018
SHOBHA Vs. PRAMODA KANCHAN
July 26, 2018
SHOBHA PRABHAKAR Vs. RENUKA SHESHADRI
September 27, 2018
SHOHANRAJ MEHTA Vs. STATE BY COTTONPET POLICE STATION
July 26, 2018
SHRAVAN S/O Vs. YAMANAPPA DODAMANI
January 10, 2018
SHREE ADITYA CONSTRUCTIONS PRIVATE LIMITED Vs. SMT. H.R. KOUSALYA
April 20, 2018
SHREE GAYATRI URBAN CO-OP CREDIT SOCIETY LTD. Vs. MANOHAR GOPALRAO KULKARNI
September 3, 2018
SHREE KSHETHRA DHARMASTHALA Vs. K. SOMANATHA NAYAK
April 17, 2018
SHREE SHANTI HOMES PVT LTD Vs. CREF FINANCE LTD
February 22, 2018
SHREERAMA GENERAL INSURANCE COMPANY LIMITED Vs. S THIPPAMMA @ THIPPAMMA, W/O LATE S VIRUPANNA @ VIRUPANNA
January 12, 2018
SHREYA Vs. MEHABOOB BASHA
July 19, 2018
SHREYAS S. Vs. SHAJI KURIAN AND ANOTHER
March 6, 2018
SHRI ABDULRAJAK SIKANDAR MULLA Vs. THE STATE OF KARNATAKA
June 7, 2018
SHRI ALLAPPA S/O BHIMAPPA BIDARI AND OTHERS Vs. THE STATE OF KARNATAKA
July 11, 2018
SHRI ANIL S. PRABHU AND OTHERS Vs. SECRETARY TO THE GOVERNMENT OF KARNATAKA AND OTHERS
February 27, 2018
SHRI ANUPAM AGARWAL, S/O SHRI. R.S. AGARWAL Vs. SMT. MICKEY AGARWAL W/O SRI. ANUPAM AGARWAL
June 18, 2018
SHRI BASAPPA Vs. THE STATE OF KARNATAKA
August 2, 2018
SHRI DEEPAK M. GANEYAN Vs. THE COMMISSIONER OF CUSTOMS AND SERVICE TAX
July 4, 2018
SHRI DHANRAJ K.R., S/O. SHRI N. RAMAMURTHY AND PETITIONERS Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE AND OTHERS
March 2, 2018
SHRI DINESH Vs. THE STATE OF KARNATAKA
March 20, 2018
SHRI DURGAPPA S/O NAGAPPA Vs. STATE BY RURAL POLICE
January 18, 2018
SHRI DYNESHWAR KHIRU GHADI Vs. SMT. RAMAKKA
February 8, 2018
SHRI GAJANAN TIMBER @ SAW MILL TORAVI HAKKAL Vs. JOINT DIRECTOR
February 7, 2018
SHRI GUDEPPA GADAGEPPA HITTALAMANI Vs. THE STATE OF KARNATAKA
May 30, 2018
SHRI ISHWAR CHUDAPPA MODGEKAR AND OTHERS Vs. SHRI SANTOSH BHAURAO BHEKANE AND OTHERS
April 12, 2018
SHRI M.A. ZAHID Vs. ASSISTANT COMMISSIONER OF INCOME TAX (OSD)
June 26, 2018
SHRI MAHAMAD KHALID Vs. THE STATE OF KARNATAKA
May 29, 2018
SHRI MAHANTESH S/O. ADIVEPPA GADIGERI Vs. THE STATE OF KARNATAKA
August 30, 2018
SHRI N GOVINDARAJU Vs. UNION OF INDIA
October 26, 2018
SHRI NAGAPPA Vs. SHRI SOMALING IRAPA KOLKARKOPPA AND OTHERS
April 27, 2018
SHRI NAWAZKHAN AND OTHERS Vs. STATE OF KARNATAKA THORUGH PSI MAL MARUTI POLICE STATION
March 28, 2018
SHRI PRAVEENKUMAR C. Vs. THE STATE OF KARNATAKA
October 23, 2018
SHRI RAMAKANT AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 24, 2018
SHRI S. GOPAL AND OTHERS Vs. THE COMMISSIONER OF EXCISE IN KARNATAKA AND OTHERS
April 26, 2018
SHRI SHASHIDHAR RAMCHANDRA KOPARDE Vs. SMT. SHANTA
April 27, 2018
SHRI SHIVANANDAYYA Vs. DIRECTOR, (ADMINISTRATION & HUMAN RESOURCE) AND OTHERS
March 1, 2018
SHRI SHRIDAR Vs. THE STATE OF KARNATAKA
July 26, 2018
SHRI SUNIL Vs. THE STATE OF KARNATAKA
May 30, 2018
SHRI SUNIL N AND OTHERS Vs. THE STATE OF KARNATAKA AND ANOTHER
June 18, 2018
SHRI VISHAL ANAND Vs. THE STATION HOUSE OFFICER
January 16, 2018
SHRI. APPASAB Vs. SHRI. ANAND TAYAPPA KUMBAR
July 16, 2018
SHRI. DATTARAYA BABJI POL AND ORS. Vs. SHANKAR NARAYAN HARIDAS SINCE DECEASED AND ORS.
March 28, 2018
SHRI. DIGAMBAR, S/O. LAXMAN HENEKAR Vs. THE MANAGEMENT OF N.W.K.R.T.C., CENTRAL OFFICE AND OTHERS
March 26, 2018
SHRI. GOVARDHAN JANARDHAN JADHAV Vs. SHRI. SOMESHWAR SAHAKARI SAKKARE KARKHANE
April 25, 2018
SHRI. IRAPPA Vs. THE STATE OF KARNATAKA THROUGH MURGOD POLICE STATION
July 12, 2018
SHRI. J. HUSAINBASHA Vs. STATE OF KARNATAKA AND OTHERS
April 24, 2018
SHRI. KUMAR @ SHIVARAJKUMAR AND OTHERS Vs. THE STATE OF KARNATAKA THROUGH MURGOD POLICE STATION, BY ITS STATE PUBLIC PROSECUTOR
July 12, 2018
SHRI. MONAPPA PARAVA Vs. THE STATE
March 26, 2018
SHRI. MURALI KRISHNA S/O LATE SUBRAYA BHAT Vs. DISTRICT MAGIST