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Case Index
Title
Date
A K GUPTA Vs. UMMED MAL JAIN
March 12, 2008
A M RAO Vs. SANJAY SINGH
January 14, 2008
A N L PARCEL SERVICE Vs. NEW AMIT TEXTILES
July 17, 2008
A P HOUSING BOARD Vs. K SRI HARI REDDY
April 9, 2008
A P TRANSCO Vs. EDEN ENCLAVE OWNERS WELFARE ASSOCIATION
August 4, 2008
A.P.BOPANNA Vs. KODAGU DISTRICT COOPERATIVE CENTRAL BANK
December 17, 2008
ABDUL AZIZ MIR Vs. NATIONAL INSURANCE COMPANY LTD.
August 1, 2008
ABDUL RAUOOF Vs. DIRECTOR OF ELVI MOTORS PVT LTD
August 21, 2008
ABDUL SALEEM Vs. ORIENTAL INSURANCE CO LTD
January 8, 2008
ABHAY NEELAWARNE Vs. NEW INDIA ASSURANCE COMPANY LTD
March 26, 2008
ACCOUNTS OFFICER JHARKHAND STATE ELECTRICITY BOARD Vs. ANWAR ALI PROPRIETOR
April 10, 2008
ADMINISTRATOR, SHETH PUKHRAJ RAICHAND GENERAL HOSPITAL & ORS Vs. MASTER MANISH RAJPUT (MINOR)
November 7, 2008
ADWATIA PRASAD BISWAL Vs. J. BAG AND ANR.
May 23, 2008
AGARWAL ENTERPRISES Vs. MAERSKS INDIA LTD
January 15, 2008
AGRA DEVELOPMENT AUTHORITY Vs. OM PRAKASH GAUTAM
December 19, 2008
AGRA DEVELOPMENT AUTHORITY Vs. SHAILENDRI
August 12, 2008
AIR DECCAN DECCAN AVIATION LTD Vs. AJAY GOEL
May 7, 2008
AIR INDIA Vs. ASHA GOSWAMI
July 4, 2008
AIR INDIA LIMITED Vs. VINAYAK NAGESH SHRIKHANDE
March 14, 2008
AIR INDIA LTD Vs. L M KHOSLA
August 8, 2008
AIRLIFT INDIA PRIVATE LIMITED Vs. AUROBINDO PHARMA LIMITED
January 29, 2008
AJAY ENTERPRISES Vs. RAVINDRA BHAIDAS PATIL
April 28, 2008
AJAY KALIA Vs. AIR INDIA LTD
July 7, 2008
AJAY KALIA AND ORS. Vs. AIR INDIA LTD. AND ORS.
July 23, 2008
AJEET SEEDS LTD. Vs. TRIMBAK ALIAS BALASAHEB
July 7, 2008
AJMER VIDYUT VITARAN NIGAM LTD Vs. KESHAR DEVI
August 6, 2008
AKHILESH KUMAR VERMA Vs. SKIPPER BUILDERS PVT LTD
August 22, 2008
AKHILESH VIJAYVERGIYA Vs. STERLING COMPUTERS LTD
April 15, 2008
ALAKNANDA PLANTATIONS LIMITED Vs. SUSHILA GARG
May 28, 2008
ALICE GARG Vs. LAXMI VILAS HOTEL
February 28, 2008
ALOK BAJAJ Vs. DELHI DEVELOPMENT AUTHORITY
March 13, 2008
ALOK TANDON Vs. SCANDINAVIAN AIRLINES SYSTEM
September 22, 2008
AMERICAN NATIONAL SHIPPING LINE INDIA (P.) LTD. Vs. AUTOLITE (INDIA) LTD.& ORS.
April 28, 2008
AMIT VERMA Vs. SR SUPERINTENDENT OF POST OFFICES
April 16, 2008
AMITABHA DASGUPTA Vs. UNITED BANK OF INDIA
December 18, 2008
AMRITSAR TRANSPORT CO PVT LTD Vs. RAJIV KUMAR
April 1, 2008
AMRJEET SINGH PARIHAR Vs. SITARAM JANGID
February 20, 2008
ANGOORI DEVI Vs. LIC OF INDIA
July 21, 2008
ANGOORI DEVI Vs. LIC OF INDIA AND ORS.
September 21, 2008
ANIL KUMAR GUPTA Vs. MUKESH JAIN (DR.)
February 1, 2008
ANIL KUMAR GUPTA Vs. MUKESH JAIN
February 15, 2008
ANKUR SEEDS P LTD Vs. KONDABROLU HASEN RAO
February 13, 2008
ANOOP K.JOSHI Vs. ANSAL PROPERTIES AND INDUSTRIES LTD.
April 9, 2008
ANSHUMAN DAS GUPTA Vs. FIITJEE
May 15, 2008
APEEJAY INSTITUTE OF MANAGEMENT AND INFORMATION TECHNOLOGY Vs. PRASHANT ASHOK
September 3, 2008
APOLINARIO COUTINHOAPPLICA Vs. PINTO ASSOCIATES
November 5, 2008
ARCHNA Vs. TARUN KUMAR VOHRA
January 14, 2008
ASHA BHARDWAJ Vs. RAJASTHAN HOUSING BOARD
December 10, 2008
ASHA DEVI Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
July 22, 2008
ASHIM KUMAR GHOSAL Vs. L.I.C.OF INDIA
January 3, 2008
ASHISH RAMESHCHANDRA BIRLA Vs. MURLIDHAR RAJDHAR PATIL
December 3, 2008
ASHISH RAMESHCHANDRA BIRLA & ORS Vs. MURLIDHAR RAJDHAR PATIL & ORS
June 17, 2008
ASHOK KUMAR KHANDELWAL Vs. C G STATE ELECTRICITY BOARD
December 2, 2008
ASHOK RAMNIKLAL TOLAT Vs. GALLOPS MOTOR PVT LTD
December 16, 2008
ASSOCIATED ROAD CARRIERS LTD. Vs. KAMLENDER KASHYAP AND ORS.
January 10, 2008
ATUL NANDA Vs. RESERVE BANK OF INDIA
August 27, 2008
ATUL NANDA Vs. RESERVE BANK OF INDIA
August 19, 2008
ATUL NANDA Vs. RESERVE BANK OF INDIA
May 12, 2008
ATUL NANDA Vs. RESERVE BANK OF INDIA
July 14, 2008
ATUL NANDA AND ANR. Vs. RESERVE BANK OF INDIA AND ORS.
August 7, 2008
AWADH KISHORE SAHAY Vs. STANDARD CHARTERED BANK
August 19, 2008
AWAZ AHMEDABAD Vs. RESERVE BANK OF INDIA MUMBAI
July 7, 2008
AZHAR MOHAMMED & ORS Vs. PUNJAB NATIONAL BANK
November 6, 2008
B G BUSAPPAIAH Vs. HOLDSWORTH MEMORIAL HOSPITAL
January 2, 2008
B K YADAV Vs. DISTINCT REALITY LTD
February 22, 2008
B PARDHASARADHI Vs. V TRIPURASUNDARI
September 18, 2008
BABA GROUP ENTERPRISES Vs. DINESH PRAMANIK
April 3, 2008
BABU SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA LTD
February 8, 2008
BABULAL AGRAWAL Vs. ORIENTAL INSURANCE CO LTD
April 29, 2008
BABULAL LALWANI AND ANR. Vs. M/S. ABU DHABI COMMERCIAL BANK LTD.
July 1, 2008
BACHI DEVI Vs. CENTRAL BANK OF INDIA & ORS
November 14, 2008
BAGEWADI LMG Vs. MEGACITY DEVELOPERS PVT.LTD.
December 5, 2008
BAISAKH SINGH PUNDHIRN Vs. STANDARD CHARTERED BANK
April 9, 2008
BAISHNABA CHARAN BAGUDAI Vs. KALINGA GRAMYA BANK
April 28, 2008
BAJAJ AUTO FINANCE LTD Vs. PAWAN KUMAR BANSAL
January 23, 2008
BAJAJ AUTO LTD Vs. ASHOK KUMAR
April 9, 2008
BAL KRISHAN GUPTA Vs. NATIONAL INSURANCE CO LTD
January 11, 2008
BALA CHANDRAKANT Vs. NORTHERN RAILWAY
February 18, 2008
BALBIR CHAND Vs. PUNJAB STATE ELECTRICITY BOARD
August 6, 2008
BALJI RAINA Vs. ORIENTAL INSURANCE CO LTD
February 12, 2008
BALJIT SINGH Vs. PUNJAB URBAN DEVELOPMENT AUTHORITY
February 15, 2008
BALVINDER KAUR Vs. NORTH DELHI POWER LTD
April 2, 2008
BASAVARAJ VIBHUTI Vs. CHANNABASAVAYYA G HIREMATH
January 10, 2008
BASUDEO PRASAD MAHESHWARI Vs. INDRAPRASTHA APOLLO HOSPITALS
April 15, 2008
BHAGAT RAM Vs. ORIENTAL INSURANCE COMPANY
January 8, 2008
BHAGWAN COLD STORAGE Vs. MOHAN JEE ALIAS MOHAN PD
May 1, 2008
BHAGWAN DASS BHATIA ALIAS B D BHATIA Vs. CEAT FINANCIAL SERVICES LTD
January 11, 2008
BHAGWATI ELECTRONICS AND ELECTRICAL Vs. MOHINDER KUMAR
May 8, 2008
BHARAT HEAVY ELECTRICALS LIMITED Vs. AMITA SHARMA
February 5, 2008
BHARAT SANCHAR NIGAM LIMITED Vs. YOGESH CHANDRA SAXENA
May 8, 2008
BHAWANA KUMAR Vs. VARUN WEBRES LTD
May 15, 2008
BHOPAL MOTORS PVT LTD Vs. SAUDAN SINGH
January 8, 2008
BHOPAL STEELS Vs. GOVINDLAL SAHU
April 15, 2008
BHUBANESWAR DEVELOPMENT AUTHORITY SACHIVALAYA MARG BHUBANESWAR Vs. RAMAKANTA MISHRA
February 26, 2008
BHUSHAN STEELS AND STRIP LTD Vs. NEW INDIA ASSURANCE CO LTD
August 5, 2008
BIKRAMADITYA PAUL Vs. ORIENTAL INSURANCE COMPANY LTD
April 22, 2008
BISHAMBER NATH SIKKA Vs. TATA MOTORS LTD
April 1, 2008
BISWANATH AICH Vs. RAMA PROSAD CHATTOPADHYAYA
October 14, 2008
BLAZE FLASH COURIERS P LTD Vs. ROHIT J POLADIYA
January 9, 2008
BLOSSOM COOPERATIVE HOUSE BUILDING FIRST SOCIETY LTD Vs. SURINDER SINGH SAINI
July 3, 2008
BOB CARD LTD Vs. K V SUNDRAVADANAN
March 12, 2008
BOMBAY HOSPITAL AND MEDICAL RESEARCH CENTRE 12 NEW MARINE LINES MUMBAI 400 020 Vs. SHARIFABAI ISMAIL SYED RESIDING AT 3/16 SYDAMHAN COMPOUND I R ROAD BYCULLA MUMBAI-400 003
February 25, 2008
BRAHAM DATT SHARMA Vs. D KRISHNAMURTHY
March 10, 2008
BRAJA KISHORE SAHOO Vs. LIFE INSURANCE CORPORATION OF INDIA
January 28, 2008
BRANCH POST MASTER, VILLAGE AND POST JAITPUR Vs. CHANDRA SHEKHAR PANDEY
December 17, 2008
BRIJ MOHAN Vs. RURAL WATER SUPPLY SCHEME
March 10, 2008
BRIJ MOHAN VASHISHT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 4, 2008
BRIJENDRA PRATAP SINGH Vs. ORIENTAL INSURANCE CO LTD
April 15, 2008
BSES RAJDHANI POWER LTD Vs. P C KAPOOR
May 26, 2008
BSES RAJDHANI POWER LTD. Vs. SHRI GOEL S.PAL.
September 10, 2008
BSES YAMUNA POWER LTD. Vs. DAMYANTI GUPTA
March 13, 2008
BUDH PRAKASH Vs. STATE BANK OF PATIALA
April 17, 2008
C G DONGRE Vs. GANESH GRIH NIRMAN SAHAKARI SAMITI
August 6, 2008
C G M P AND O NPDCL Vs. KOPPU DUDDARAJAM
July 1, 2008
CALCUTTA MEDICAL RESEARCH INSTITUTE Vs. SAROJ KUMAR SINHA ROY
April 23, 2008
CANARA BANK Vs. SUNDESHWARI SAHAY
April 28, 2008
CANARA BANK Vs. BINAY KUMAR JHA
October 14, 2008
CANARA BANK Vs. B. MURALEEDHARAN NAIR ASWATHI
February 12, 2008
CANBANK MUTUAL FUND Vs. ROBERT CYRIL DSOUZA & ANR
December 2, 2008
CAPITAL CONTROL INDIA PRIVATE LIMITED Vs. THOMAS COOK INDIA LIMITED
September 1, 2008
CAPITAL TRUST LTD Vs. L.S. RANA
October 20, 2008
CAPT K S TOOR Vs. H U D A
April 8, 2008
CAPTAIN A C MOHAN Vs. CHIEF ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
May 19, 2008
CARONET CONSTRUCTIONS INDIA PVT LTD Vs. SRI RAM CHITS TAMIL NADU P LTD
March 3, 2008
CEAT LIMITED Vs. DHIMAN EARTH DEVELOPER COMPANY
March 26, 2008
CENTRAL BANK OF INDIA Vs. TADEPALLI PADMAJA
July 4, 2008
CENTRAL BANK OF INDIAN Vs. AJAY AGGARWAL
April 11, 2008
CENTRAL BOARD OF TRUSTEES CENTRAL PROVIDENT FUND COMMISSIONER Vs. R C BHARDWAJ
April 7, 2008
CGHS SERVICES Vs. AMAR SINGH
December 18, 2008
CH DEVENDER REDDY Vs. KAALVA MAHESWAR REDDY
February 15, 2008
CHAMPALAL VERMA Vs. ORIENTAL INSURANCE CO LTD
March 28, 2008
CHANDIGARH HOUSING BOARD Vs. PREM SINGH
August 13, 2008
CHANDIGARH HOUSING BOARD Vs. NARESH KUMAR GUPTA
April 2, 2008
CHANDIGARH HOUSING BOARD Vs. AMARJIT KAUR
March 12, 2008
CHANDRA PRAKASH PATIDAR Vs. MAHESH KUMAR AND BROTHERS
August 1, 2008
CHANDRAKANTH Vs. UNITED INDIA INSURANCE CO LTD
August 13, 2008
CHANIANA RICE MILL Vs. NATIONAL INSURANCE CO
February 7, 2008
CHIEF COMMERCIAL MANAGER EASTERN RAILWAY CALCUTTAN Vs. RAMESH CHANDRA MISHRA
September 4, 2008
CHIEF EXECUTIVE OFFICER, ZILA PARISHAD Vs. SAGUNABAI NAVALSING CHAVAN
December 13, 2008
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD & ORS Vs. SAGUNABAI NAVALSING CHAVAN
December 3, 2008
CHIEF POST MASTER GENERAL PUNJAB Vs. MURLI DHAR
October 23, 2008
CHOICE SHOE MART Vs. NEW INDIA ASSURANCE CO LTD
August 2, 2008
CIRCLE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. MOHAMMED IBRAHIM
September 2, 2008
CITI BANK Vs. RAJ KUMAR
August 19, 2008
CITI BANK Vs. MOHD AYUB
July 15, 2008
CITIZEN CONSUMER AND CIVIC ACTION GROUP Vs. CORPORATION OF CHENNAI
March 5, 2008
CITY HEART HOTELS PVT LTD Vs. ICICI BANK
May 13, 2008
CLASSIC MOTOR PVT LTD Vs. TATA AIG GENERAL INSURANCE CO LTD
May 15, 2008
CMD BANK OF BARODA Vs. GEORGE JOHN
August 5, 2008
CONNEXION ARCADE 71 THE MALL SHIMLA Vs. RAJESH KUMAR SHARMA
September 17, 2008
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. AHMEDABAD MUNICIPAL CORPORATION
April 30, 2008
CONSUMER EDUCATION AND RESEARCH SOCIETY AND ANR. Vs. NATIONAL INSURANCE CO. LTD.
July 21, 2008
CORPORATION BANK Vs. SANDHYA SHENOY & ANR
July 17, 2008
CORPORATION BANK Vs. SANDHYA SHENOY
October 15, 2008
CORPORATION BANK Vs. MASOOD AHMED KHAN
April 4, 2008
CUTTACK DEVELOPMENT AUTHORITY Vs. SAUBHAGYA CHANDRA BISWAL
May 12, 2008
D C M FINANCIAL SERVICES LTD Vs. MUKESH RAJPUT
May 22, 2008
D D A Vs. R P SINGHAL
December 17, 2008
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. DAC RESEARCH AND HEALTH SPECIALITIES PVT LTD
August 6, 2008
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. RAJJI BAI
April 21, 2008
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. MEGH RAJ
September 11, 2008
DALIP SINGH GOSAIN Vs. NEW INDIA ASSURANCE COMPANY LIMITED
July 4, 2008
DALVEN PRINTERS Vs. XEROX MODICORP LTD.
August 26, 2008
DARSHAN KUMAR Vs. CHIEF ADMINISTRATOR HOUSING BOARD
January 16, 2008
DAVINDER KUMAR VERMA Vs. B M LOHIA
May 26, 2008
DEBIPRASAD SANDHU Vs. SENIOR SUPERINTENDENT OF POST OFFICES OF BURDWAN DIVISION
September 3, 2008
DEEPAK GOKARN Vs. MAHANT GURMUKH SINGH CHARITABLE HOSPITAL TRUST
August 13, 2008
DELHI DEVELOPMENT AUTHORITY Vs. RADHEY MOHAN
August 4, 2008
DELHI DEVELOPMENT AUTHORITY Vs. R K SEWAL
March 13, 2008
DELHI DEVELOPMENT AUTHORITY Vs. URMILA MISHRA
February 13, 2008
DELHI JAL BOARD Vs. NIRANJAN SHAH
January 16, 2008
DELUXE ROADLINES PVT LTD Vs. MEHTA MAHENDRA KUMAR
March 12, 2008
DEVA PRIYA DEV Vs. CITI BANK
March 26, 2008
DEVA SINGH SHAM SINGH Vs. ORIENTAL INSURANCE CO LTD
July 21, 2008
DEVENDER MALHOTRA Vs. UNITED INDIA INSURANCE COMPANY LTD.
February 20, 2008
DEVRAJ SHARMA Vs. KLM NORTH WEST AIRLINES
May 27, 2008
DHBVNL Vs. LAKHMI CHAND BANSAL
October 13, 2008
DIGITAL MULTI FORMS LTD Vs. HASMUKHLAL R GANDHI
September 29, 2008
DIJABAR SAHOO Vs. NEW INDIA ASSURANCE CO LTD
February 20, 2008
DILIP KUMAR DEBNATH Vs. SUPERINTENDENT OF POST KALYANI BUSINESS OFFICE
July 9, 2008
DINESH KUMAR Vs. CHAUHAN GAS AGENCY
May 26, 2008
DIRECTOR HEALTH SERVICES Vs. KRISHNA DEVI
February 6, 2008
DIWAN SURENDER LAL Vs. ORIENTAL INSURANCE CO LTD & ANR
November 10, 2008
DURGA ENTERPRISES Vs. ORIENTAL INSURANCE CO LTD
May 22, 2008
DYNAN MANDIR SHIKSHAN SANSTHAN NAGPUR Vs. RECEIVER NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK
July 2, 2008
ECONOMIC TRANSPORT ORGANISATION Vs. LAXMI PUBLICATION PVT LTD
January 16, 2008
EICHER MOTORS LTD Vs. NARENDRA REDDY AND ORS
December 10, 2008
ELAPULLY VAIDYANATHAN HARIHARAN Vs. MANHARLAL C SHAH
April 30, 2008
ELSA TONY PHILLIP Vs. MANAGER, LIC OF INDIA
February 13, 2008
ESCORTS CONSUMER CREDIT LTD Vs. R A VINEELA
June 6, 2008
ESYS INFORMATION TECHNOLOGIES LTD Vs. NEW INDIA ASSURANCE CO LTD
August 19, 2008
EUREKA FORBES LTD Vs. D K MONGA
August 8, 2008
EXECUTIVE ENGINEER Vs. JITENDER NATH TRIPATHI
February 21, 2008
EXECUTIVE ENGINEER ELECTRICITY DISTRIBUTION DIVISION Vs. BUDHDHAN
October 17, 2008
G BALAKRISHNA PAI Vs. SREE NARAYANA MEDICAL MISSION GENERAL HOSPITAL AND T B CLINIC
January 9, 2008
G L A COLLEGE AND ANOTHERN Vs. KUMARI RAJNI SINGH AND ANOTHER
October 13, 2008
G S SHUKLA Vs. IDBI BANK LTD
January 21, 2008
GAYATRI GUPTA Vs. PALASEEM DEVELOPERS I PVT LTD
January 15, 2008
GAYAWANTI JAUJE Vs. NEW INDIA ASSURANCE CO LTD
March 5, 2008
GENERAL INSURANCE CO LTD Vs. ABHIJIT SAINI
January 18, 2008
GENERAL INSURANCE CORPORATION OF INDIA Vs. NAIN SINGH
March 5, 2008
GENERAL INSURANCE CORPORATION OF INDIA NEW NAME - AGRICULTURE INSURANCE COMPANY OF INDIA LTD Vs. S VIJAYAKUMAR
March 25, 2008
GITA DEVI AGGARWALA Vs. CHAIRMAN LIC
March 4, 2008
GITIKA KAPOOR Vs. GUJRANWALA GURU NANK INSTITUTE OF MANAGEMENT OF TECHNOLOGY
August 13, 2008
GLORIOUS PLASTICS LTD Vs. NATIONAL INSURANCE CO LTD
September 18, 2008
GOA URBAN COOPERATIVE BANK LTD. AND ANOTHER Vs. FRANKLIN NORONHA AND ANOTHER
February 21, 2008
GUJARAT HOUSING BOARD Vs. ISHWARLAL MOTIRAM RANA
July 1, 2008
GUJARAT LEASE FINANCING LIMITED Vs. ORIENTAL INSURANCE CO LTD
February 19, 2008
GUJARAT THEMIS BIOCIN LTD & ANR Vs. SUBODH B GOKHLE & ANR
November 21, 2008
GULF AIR COMPANY GSC Vs. MAKERS AND SELLERS UNION
August 8, 2008
GURDEV SINGH Vs. AMARJEET KAUR
April 7, 2008
GURJEET SINGH Vs. BANK OF PUNJAB LTD
July 7, 2008
GURKIRPAL SINGH Vs. STEVON SONI
December 15, 2008
GURMEET TRANSPORT COMPANY Vs. NEW INDIA ASSURANCE CO LTD
February 26, 2008
GURU NANAK DEV UNIVERSITY Vs. ANGREJ LAL
April 1, 2008
GURVINDER SINGH Vs. PUNJAB NATIONAL BANK
February 14, 2008
H S TULI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
January 3, 2008
HANUMAN SAHAKARI PANI PURAVATHA SANSTHA MARYADIT AND ANR. Vs. ORIENTAL INSURANCE COMPANY LTD.
July 21, 2008
HARBANS LAL Vs. MOHAN SINGH
March 24, 2008
HARISH CHADHA Vs. NEW INDIA ASSURANCE CO LTD
February 1, 2008
HARISH CHANDRA Vs. NEW INDIA ASSURANCE CO.LTD.
February 12, 2008
HARISH KUMAR Vs. H V B P N LTD
February 6, 2008
HARYANA BOARD OF SCHOOL EDUCATION Vs. MANISHA
April 21, 2008
HARYANA INSTITUTE OF FINE ARTS Vs. RAJESH MANI KAUSHIK
February 25, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ISHWAR RAWAT
March 10, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NARESH KUMAR
March 4, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHER SINGH
March 11, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARDEEP AHUJA
February 13, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. ATUL DHINGRA
February 6, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHASHI DHAWAN
August 11, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. MAYA VAID
December 19, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SMT. KAMLA DEVI
August 28, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. FATEH SINGH CHOKER
December 3, 2008
HDFC BANK LTD Vs. RAJENDER JAINA
March 5, 2008
HDFC BANK LTD. Vs. RAJENDER JAIN
March 11, 2008
HEAD POST OFFICE HOSHIARPUR Vs. RANJEET KUMAR
April 7, 2008
HONDA SIEL CARS INDIA LTD Vs. DIVYANG JAIN
May 21, 2008
HOTEL HYATT REGENCY Vs. ATUL VIRMANI
August 1, 2008
HOTEL SHIVA CONTINENTAL Vs. TELECOM CENTRE
January 7, 2008
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs. SANTHA SUNDARARAJAN
July 24, 2008
HUDA Vs. R K MODERN PUBLIC SCHOOL EDUCATION SOCIETY
January 23, 2008
HUDA Vs. KRISHAN KUMAR
April 16, 2008
HUMAN RESOURCE DEPARTMENT Vs. VAIBHAV SHARMA
May 24, 2008
HYUNDAI MOTORS INDIA LTD Vs. USHARANI PARTHASARATHY
September 9, 2008
ICFAI UNIVERSITY Vs. SHAILENDRA LODHA
March 27, 2008
ICICI BANK Vs. NIKKA MAL BABU RAM JEWELLERS
July 9, 2008
ICICI BANK LTD Vs. K VENKATAREDDY
November 3, 2008
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. RAJU KACHHAWA
July 16, 2008
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SINDHUBHAI KHANDERAO KHAIRNAR
January 7, 2008
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. URBAI
April 30, 2008
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs. LATIKA SHIVSHANKAR SALUNKE
July 5, 2008
IDBI BANK LIMITED Vs. T K NAGARATHNA
August 13, 2008
IMPERIAL EXPORTS LTD Vs. ORIENTAL INSURANCE CO LTD
July 15, 2008
IMPROVEMENT TRUST BARNALA Vs. PAL SINGH
April 16, 2008
INCHARGE, SAI HOSPITAL & ANR Vs. GODAWARI BAI
November 14, 2008
INDERJIT BANSAL Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUDA
March 7, 2008
INDIA SEED HOUSE Vs. RAMJILAL SHARMA
May 9, 2008
INDIAN AIRLINES LTD Vs. N C STEPHEN & ORS
December 16, 2008
INDIAN AIRLINES LTD Vs. TRAVLINX TRAVELS PVT LTD
July 9, 2008
INDIAN OIL CORPORATION LIMITED Vs. RAKESH KUMAR PRAJAPATI AND OTHERS
May 6, 2008
INDIAN POSTAL DEPARTMENT Vs. DIWAKAR DANGI
July 18, 2008
INNOVATIVE INCENTIVE HOLIDAYS PVT LTD Vs. SURESH MALLAPPA KUMBARA
April 11, 2008
ISH KUMAR Vs. HFCL INFOTEL LTD
September 12, 2008
ISHWAR RAWAT Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 11, 2008
J K CORP LTD Vs. NATIONAL INSURANCE CO LTD
March 3, 2008
J K MITTAL Vs. KINGFISHER AIRLINES LTD
August 14, 2008
J S E BOARD Vs. RINKU DEVI
September 26, 2008
JAGANNATH NATTHUJI RAJAS Vs. DISTRICT ENGINEER TELECOM AMRAVATI
September 4, 2008
JAGDISHCHANDRA BAPULAL BAROT Vs. BANK OF BARODA
February 22, 2008
JAGRUT NAGRIK Vs. NEW INDIA ASSURANCE CO LTD
September 30, 2008
JAGRUT NAGRIK THROUGH TRUSTEE AND SECRETARY P.V.MOORJANI Vs. EAST AFRICA TOYOTA
July 22, 2008
JAI SINGH Vs. LIC OF INDIA
January 24, 2008
JAIPUR CERAMICS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
May 26, 2008
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. BANK OF TOKYO MITSUBISHI LTD.
November 11, 2008
JALLELLA VENKATA SUBBAMMA Vs. D M ANJANEYULU
September 30, 2008
JAMNADAS MADHAVJI INTERNATIONAL LTD Vs. NEW INDIA ASSURANCE CO LTD
March 24, 2008
JANANI Vs. ORIENTAL INSURANCE COMPANY
April 28, 2008
JAREENA BANO Vs. LIFE INSURANCE CORPORATION OF INDIA
May 16, 2008
JASWINDER SINGH Vs. PUNJAB PESTICIDES AND SEEDS
May 5, 2008
JATINDER CHAND JUNEJA Vs. UNION OF INDIA
January 23, 2008
JAWAHIR LAL BHAT Vs. UNITED INDIA INSURANCE CO LTD
January 8, 2008
JAYANTHI EDUCATIONAL SOCIETY Vs. C RAGHAVENDRA
February 8, 2008
JHARKHAND STATE ELECTRICITY BOARD AND ANR. Vs. ANWAR ALI
April 16, 2008
JILA SAHAKARI KENDRIYA BANK Vs. RAMKISHAN PATEL
February 6, 2008
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August 25, 2008
JK CEMENT WORKS Vs. ORIENTAL INSURANCE CO.LTD.
November 18, 2008
JOAD MANUFACTURERS Vs. JAGRUT NAGRIK & ANR
December 10, 2008
JOGINDER SINGH Vs. ORIENTAL INSURANCE COMPANY
October 23, 2008
K K SINGH Vs. ARUNABHA ROY
June 13, 2008
K THILLAINAYAKAM Vs. MADURAI CITY MUNICIPAL CORPORATION
August 7, 2008
KAILASH CHANDRA KALKHUNDIA Vs. ORIENTAL INSURANCE CO LTD
January 3, 2008
KAJAL PATTANAIK Vs. GIRIJA SHANKAR ROUT
November 20, 2008
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January 28, 2008
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February 11, 2008
KALINGA AUTO CENTRE LTD Vs. PRATIK PATTNAIK
May 5, 2008
KAMAL RAJ MALHOTRA Vs. ORIENTAL INSURANCE COMPANY LIMITED
January 4, 2008
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December 3, 2008
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April 4, 2008
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March 10, 2008
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March 12, 2008
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April 8, 2008
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July 31, 2008
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January 28, 2008
KAUSHAL KUMAR SAHU Vs. ICICI BANK LTD
August 6, 2008
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January 11, 2008
KHALID YAKUB DAMAD Vs. ABDUL HAMID BARMARE
April 4, 2008
KHEM RAJ SHARMA Vs. ASHOK KUMAR SHARMA AND CO
January 8, 2008
KINETIC ENGINEERING P LTD Vs. SANTOSH KUMAR PRASAD
May 27, 2008
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January 30, 2008
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October 24, 2008
KIRAN SURI Vs. STATE BANK OF PATIALA
March 18, 2008
KIRAN SURI Vs. MANAGING DIRECTOR HOUSEFED PUNJAB
March 19, 2008
KIROLSOKAR ELECTRIC CO.LTD. Vs. FABIONIX INDIA PVT.LTD.
February 15, 2008
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July 28, 2008
KOLANU SATHI REDDY Vs. B.KUTUMBA RAO AND ORS.
July 31, 2008
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June 26, 2008
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September 16, 2008
KRISHAN GOPAL Vs. LAHMEYAR INTERNATIONAL GMBH BAGLIAR HYDRO ELECTRIC PROJECT
March 27, 2008
KRISHI SEWA KENDRA Vs. NEW INDIA ASSURANCE CO LTD
January 3, 2008
KULDEEP SINGH SACHDEVA Vs. NATIONAL INSURANCE CO.LTD.
September 15, 2008
KULWANT SINGH Vs. UNITED INDIA INSURANCE CO LTD
August 7, 2008
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May 12, 2008
L I C OF INDIA Vs. RATAN KAUR
February 29, 2008
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August 13, 2008
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January 15, 2008
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April 9, 2008
LARSEN & TOUBRO LTD & ORS Vs. SUNDER STEELS LIMITED & ORS
December 10, 2008
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December 10, 2008
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July 16, 2008
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February 29, 2008
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December 15, 2008
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December 5, 2008
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February 22, 2008
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August 14, 2008
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July 30, 2008
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September 5, 2008
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May 19, 2008
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May 21, 2008
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February 22, 2008
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April 9, 2008
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March 26, 2008
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January 14, 2008
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February 6, 2008
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February 19, 2008
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February 14, 2008
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September 17, 2008
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May 7, 2008
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August 28, 2008
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March 18, 2008
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. KUNARI DEVI
July 31, 2008
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March 26, 2008
LINKS PVT.LTD. Vs. SHAKEEL AHMED
February 8, 2008
LIQUIDATOR BHUDARGAD NAGARI PAT SANSTHA LTD Vs. PRATAP RAMRAO INGLE
August 7, 2008
LML LTD. Vs. ARUN KUMAR
September 3, 2008
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July 23, 2008
LUDHIANA IMPROVEMENT TRUSTP Vs. TARLOCHAN SINGHR
March 26, 2008
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January 7, 2008
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December 18, 2008
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February 11, 2008
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May 23, 2008
M V J COLLEGE OF ENGINEERING Vs. TUKARAM RAO
September 17, 2008
M.P.VENEERS PVT.LTD. Vs. ORIENTAL INSURANCE CO.LTD.
September 19, 2008
M/S WIMCO LTD. Vs. ASHOK SEKHON AND ORS.
January 30, 2008
M/S. PURBANCHAL CABLES CONDUCTORS (P) LIMITED Vs. THE ASSAM STATE ELECTRICITY BOARD
May 15, 2008
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July 1, 2008
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December 5, 2008
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December 2, 2008
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January 14, 2008
MADHU JAIN Vs. NATIONAL INSURANCE CO LTD
January 8, 2008
MADHU S.NAIR Vs. KERALA STATE ELECTRICITY BOARD
July 31, 2008
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February 18, 2008
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February 18, 2008
MAHAMAYA GENERAL FINANCE CO P LTD Vs. S K JAIN
February 28, 2008
MAHAMOOD ALAM Vs. B S E S POWER RAJDHANI LTD
January 28, 2008
MAHARASHTRA HYBRID SEEDS COMPANY LIMITED Vs. BAJRANG LAL YADAV
December 17, 2008
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March 13, 2008
MAHINDRA AND MAHINDRA LIMITED Vs. Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY
May 13, 2008
MAKHAN LAL SHANTI DEVI DHARMARTH TRUST Vs. HUDA
February 25, 2008
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February 28, 2008
MALLADI BHAJANARAYANA DAS Vs. UNITED INDIA INSURANCE CO LTD
July 9, 2008
MALWA AUTOMOBILES PVT LTD Vs. RAM MEHAR SINGH KUNDU
March 31, 2008
MANAGING DIRECTOR, CARGIL INDIA Vs. NARENDRA KUMAR RAYCHOUDHURY
October 24, 2008
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August 5, 2008
MANDEEP GILL Vs. SUDHIR KUMAR
August 13, 2008
MANJU BALA Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
August 29, 2008
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August 6, 2008
MANMOHAN SINGH CHEEMA Vs. NEW INDIA ASSURANCE CO LTD
August 28, 2008
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May 26, 2008
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March 25, 2008
MARBLES AND MINERAL PVT LTD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
June 25, 2008
MARIAM Vs. LIFE INSURANCE CORPORATION OF INDIA
April 4, 2008
MARUTI SUZUKI INDIA LTD Vs. ADULAPURAM BUCHIRAJU
July 17, 2008
MARUTI UDYOG LIMITED Vs. RAJNEESH DAHUJA & ORS
November 4, 2008
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December 10, 2008
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August 7, 2008
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January 16, 2008
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November 7, 2008
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July 2, 2008
MAX NEW YORK LIFE INSURANCE COMPANY LIMITED Vs. SUKHADA MIDDYA
May 16, 2008
MAYA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
May 21, 2008
MAYUR CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs. OSAN AND ASSOCIATES
November 14, 2008
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March 7, 2008
MERCURY ELECTRONICS Vs. A.L. MANCHANDA
January 1, 2008
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January 15, 2008
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July 25, 2008
MITKARI V B Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
September 4, 2008
MITTAL SPICE AND FOOD PRODUCTS Vs. STATE BANK OF INDIA
April 8, 2008
MODEL CHIT CORP LIMITED Vs. MEERA
March 13, 2008
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December 18, 2008
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November 18, 2008
MODH PATNI CO-OPERATIVE CREDIT SOCIETY LTD & ORS Vs. BABUBHAI VANMALIDAS KAPADIA
November 6, 2008
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December 10, 2008
MOHD AYUB Vs. SMT.MEHFUZUN NISA
August 4, 2008
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March 10, 2008
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February 13, 2008
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April 15, 2008
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August 22, 2008
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July 4, 2008
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February 26, 2008
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September 29, 2008
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June 20, 2008
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July 21, 2008
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December 5, 2008
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March 28, 2008
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February 25, 2008
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August 13, 2008
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April 1, 2008
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January 21, 2008
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February 7, 2008
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January 17, 2008
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January 15, 2008
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January 11, 2008
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April 2, 2008
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April 2, 2008
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February 27, 2008
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March 19, 2008
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July 24, 2008
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July 10, 2008
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July 4, 2008
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June 9, 2008
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May 8, 2008
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September 2, 2008
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September 26, 2008
NATIONAL INSURANCE CO LTD & ANR Vs. VIKAS SAHAKARI BANK LTD & ANR
November 3, 2008
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August 8, 2008
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March 26, 2008
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September 22, 2008
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December 10, 2008
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September 8, 2008
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March 24, 2008
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February 1, 2008
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February 12, 2008
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February 8, 2008
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February 18, 2008
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January 9, 2008
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January 15, 2008
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March 11, 2008
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May 15, 2008
NATIONAL INSURANCE COMPANY LTD Vs. DAVOOD ALI DAR
June 30, 2008
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February 29, 2008
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August 12, 2008
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May 27, 2008
NATIONAL SEEDS CORPN LTD Vs. PV KRISHNA REDDY
November 18, 2008
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January 23, 2008
NAVAYUGA ENGINEERING COMPANY LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ORS.
February 4, 2008
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January 16, 2008
NCDRC BAR ASSOCIATION REGD Vs. DAVINDER MALHOTRA
July 18, 2008
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March 31, 2008
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January 14, 2008
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July 25, 2008
NEO HYDRAULICS Vs. LEENA SANJAY MALOO
November 7, 2008
NETWORLD Vs. PARAMJOT SINGH
August 13, 2008
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January 2, 2008
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January 1, 2008
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January 7, 2008
NEW INDIA ASSURANCE CO LTD Vs. APPLIANCE TECHNOLOGIES INDIA LIMITED
January 10, 2008
NEW INDIA ASSURANCE CO LTD Vs. MEERA SHARMA
February 18, 2008
NEW INDIA ASSURANCE CO LTD Vs. BHAGWATIBAI
February 20, 2008
NEW INDIA ASSURANCE CO LTD Vs. JAGRUT NAGRIK
February 14, 2008
NEW INDIA ASSURANCE CO LTD Vs. KALURAJ JASRAJ VYAS
January 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. S P R ENTERPRISES
January 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. STATUS APPARELS & ANR
November 5, 2008
NEW INDIA ASSURANCE CO LTD Vs. SANJEEV ROHILLA
December 8, 2008
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December 15, 2008
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July 23, 2008
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July 16, 2008
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May 21, 2008
NEW INDIA ASSURANCE CO LTD Vs. CHANDRAKANT MOTICHAND KANDLE
May 2, 2008
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October 17, 2008
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September 22, 2008
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November 5, 2008
NEW INDIA ASSURANCE CO LTD Vs. BHAGAT SINGH
December 17, 2008
NEW INDIA ASSURANCE CO LTD Vs. L SUBHASH CHANDRA PATRO
August 13, 2008
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October 1, 2008
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December 11, 2008
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September 15, 2008
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April 30, 2008
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May 26, 2008
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July 8, 2008
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July 1, 2008
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January 21, 2008
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January 16, 2008
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July 22, 2008
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November 6, 2008
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October 20, 2008
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October 14, 2008
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April 2, 2008
NIIT LTD Vs. GANESH HEBBAR
August 6, 2008
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February 21, 2008
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April 3, 2008
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November 7, 2008
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April 3, 2008
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April 30, 2008
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February 28, 2008
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January 16, 2008
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January 2, 2008
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October 20, 2008
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June 30, 2008
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April 8, 2008
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March 10, 2008
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February 13, 2008
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April 23, 2008
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May 9, 2008
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May 19, 2008
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July 25, 2008
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August 28, 2008
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September 4, 2008
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December 3, 2008
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March 25, 2008
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April 16, 2008
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March 26, 2008
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March 5, 2008
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May 30, 2008
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June 19, 2008
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February 18, 2008
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December 16, 2008
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January 9, 2008
ORISSA STATE ELECTRICITYBOARD/GRID CORPORATION OF ORISSA LIMITED Vs. JYOSHANAMAYEE MOHANTY
May 12, 2008
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December 10, 2008
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July 24, 2008
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December 3, 2008
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January 30, 2008
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August 22, 2008
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July 31, 2008
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July 24, 2008
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July 25, 2008
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April 29, 2008
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April 9, 2008
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September 11, 2008
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May 21, 2008
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May 7, 2008
PANKAJ NIGAM Vs. CHAIRMAN NAGAR PALIKA BARABANKI
February 1, 2008
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July 10, 2008
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August 28, 2008
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July 1, 2008
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February 28, 2008
PATEL ROADWAYS LTD. Vs. PREETHI JACOB
May 16, 2008
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September 10, 2008
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May 15, 2008
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May 21, 2008
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September 19, 2008
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December 19, 2008
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March 11, 2008
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March 12, 2008
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March 10, 2008
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January 15, 2008
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July 30, 2008
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November 6, 2008
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September 2, 2008
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July 28, 2008
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August 1, 2008
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March 11, 2008
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January 16, 2008
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April 30, 2008
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February 4, 2008
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August 11, 2008
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April 30, 2008
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April 11, 2008
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July 30, 2008
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January 7, 2008
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February 26, 2008
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January 18, 2008
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February 19, 2008
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January 11, 2008
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May 27, 2008
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February 21, 2008
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March 11, 2008
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December 25, 2008
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February 15, 2008
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August 28, 2008
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January 31, 2008
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April 23, 2008
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August 20, 2008
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January 8, 2008
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January 21, 2008
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August 26, 2008
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May 13, 2008
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December 12, 2008
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October 1, 2008
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April 23, 2008
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February 13, 2008
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November 6, 2008
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January 9, 2008
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July 7, 2008
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February 26, 2008
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December 15, 2008
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May 20, 2008
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June 27, 2008
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November 26, 2008
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July 22, 2008
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March 14, 2008
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December 18, 2008
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December 12, 2008
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April 30, 2008
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March 26, 2008
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November 20, 2008
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July 28, 2008
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July 9, 2008
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April 3, 2008
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May 20, 2008
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February 22, 2008
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July 22, 2008
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February 7, 2008
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January 9, 2008
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February 6, 2008
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August 14, 2008
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March 4, 2008
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July 31, 2008
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March 19, 2008
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September 11, 2008
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September 16, 2008
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September 16, 2008
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May 5, 2008
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February 21, 2008
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May 27, 2008
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February 5, 2008
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September 29, 2008
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January 30, 2008
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January 30, 2008
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April 8, 2008
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September 9, 2008
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January 10, 2008
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June 30, 2008
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August 18, 2008
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August 4, 2008
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May 19, 2008
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September 17, 2008
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September 19, 2008
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July 24, 2008
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January 9, 2008
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July 1, 2008
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July 1, 2008
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February 20, 2008
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April 15, 2008
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July 16, 2008
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February 20, 2008
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July 10, 2008
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May 28, 2008
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December 17, 2008
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February 12, 2008
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August 7, 2008
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July 24, 2008
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July 27, 2008
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August 21, 2008
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May 16, 2008
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May 19, 2008
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April 28, 2008
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August 5, 2008
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April 3, 2008
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April 17, 2008
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August 22, 2008
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May 1, 2008
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August 12, 2008
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May 14, 2008
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April 23, 2008
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December 10, 2008
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September 19, 2008
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May 26, 2008
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January 2, 2008
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May 19, 2008
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April 1, 2008
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January 9, 2008
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October 13, 2008
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February 11, 2008
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February 11, 2008
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December 12, 2008
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April 15, 2008
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August 26, 2008
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March 24, 2008
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August 5, 2008
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March 19, 2008
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January 15, 2008
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March 7, 2008
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August 7, 2008
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March 24, 2008
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September 10, 2008
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April 22, 2008
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March 12, 2008
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May 15, 2008
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July 30, 2008
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February 6, 2008
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September 9, 2008
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December 17, 2008
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September 26, 2008
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May 15, 2008
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July 29, 2008
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July 15, 2008
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January 30, 2008
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January 16, 2008
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February 12, 2008
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March 26, 2008
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August 22, 2008
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August 6, 2008
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March 24, 2008
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April 7, 2008
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March 5, 2008
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December 18, 2008
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February 19, 2008
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August 4, 2008
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January 7, 2008
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October 22, 2008
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July 18, 2008
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June 30, 2008
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July 17, 2008
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July 22, 2008
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June 18, 2008
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October 22, 2008
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August 7, 2008
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January 23, 2008
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July 15, 2008
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September 19, 2008
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May 16, 2008
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May 16, 2008
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May 7, 2008
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January 25, 2008
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July 10, 2008
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July 31, 2008
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February 8, 2008
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February 21, 2008
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November 4, 2008
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September 19, 2008
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January 4, 2008
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January 10, 2008
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August 12, 2008
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September 16, 2008
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February 6, 2008
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May 5, 2008
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February 20, 2008
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January 28, 2008
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September 12, 2008
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August 18, 2008
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August 8, 2008
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July 18, 2008
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June 30, 2008
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February 25, 2008
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May 16, 2008
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September 11, 2008
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March 25, 2008
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June 13, 2008
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March 17, 2008
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April 9, 2008
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September 23, 2008
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November 5, 2008
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December 10, 2008
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August 14, 2008
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January 14, 2008
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January 18, 2008
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February 22, 2008
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December 17, 2008
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January 7, 2008
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April 22, 2008
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December 18, 2008
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July 8, 2008
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October 14, 2008
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May 12, 2008
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February 22, 2008
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July 17, 2008
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August 4, 2008
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July 11, 2008
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August 1, 2008
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August 25, 2008
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December 5, 2008
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October 15, 2008
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October 20, 2008
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February 11, 2008
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October 22, 2008
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June 6, 2008
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November 5, 2008
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August 8, 2008
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July 18, 2008
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November 5, 2008
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January 22, 2008
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January 21, 2008
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January 10, 2008
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September 18, 2008
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March 28, 2008
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August 23, 2008
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August 1, 2008
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June 11, 2008
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March 25, 2008
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March 19, 2008
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March 4, 2008
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January 4, 2008
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July 30, 2008
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April 10, 2008
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February 29, 2008
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February 22, 2008
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May 12, 2008
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July 17, 2008
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April 21, 2008
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July 21, 2008
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September 12, 2008
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March 25, 2008
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July 7, 2008
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January 25, 2008
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April 2, 2008
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December 2, 2008
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September 5, 2008
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March 5, 2008
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March 13, 2008
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March 28, 2008
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January 23, 2008
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February 21, 2008
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February 27, 2008
UCO BANK Vs. R P DHANDA
April 17, 2008
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August 21, 2008
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April 23, 2008
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April 22, 2008
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February 1, 2008
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October 20, 2008
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June 23, 2008
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February 28, 2008
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March 28, 2008
UNITED INDIA INSURANCE CO LTD Vs. VIVEK KUMAR
September 8, 2008
UNITED INDIA INSURANCE CO LTD Vs. NEHA PROVISION STORES
March 28, 2008
UNITED INDIA INSURANCE CO LTD Vs. UMESH AANGALE
February 18, 2008
UNITED INDIA INSURANCE CO LTD Vs. GOVIND BALLABH KAPRI
January 22, 2008
UNITED INDIA INSURANCE CO LTD Vs. GHULAB FRUITS
July 14, 2008
UNITED INDIA INSURANCE CO LTD Vs. SRI DWARIKA DHEES INDUSTRIES
July 7, 2008
UNITED INDIA INSURANCE CO LTD Vs. S JAGANATH SINGH
December 10, 2008
UNITED INDIA INSURANCE CO LTD Vs. ARVIND KUMAR RAJAK
July 8, 2008
UNITED INDIA INSURANCE CO LTD Vs. MD ABDUL FAZAL CHOUDHARY
August 27, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. BALI RAM AND ANOTHER
March 7, 2008
UNITED INDIA INSURANCE CO.LTD. Vs. OM PRINTERS AND STATIONERS
January 17, 2008
UNITED INDIA INSURANCE COMPANY Vs. CHARAN DASS
March 24, 2008
UNITED INDIA INSURANCE COMPANY Vs. RAJESH BASSI
March 20, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. INDU JOSHI
February 22, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NITIN KUMAR
May 2, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DEEN DAYAL
December 16, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. GHANSHYAM SINGH
November 6, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. RAMBHAROSHI RATHORE
April 30, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. SHWETA CHOUDHARY
June 4, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. RUBI (CHANDRA) DUTTA
December 18, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. DHALIARA CO-OP TRANSPORT SOCIETY LTD
March 11, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. MAYA
March 31, 2008
UNNIKRISHNAN Vs. V MURALEEDHARAN
April 9, 2008
URBAN IMPROVEMENT CO PVT LTD Vs. RAJIV GUPTA
April 1, 2008
URBAN IMPROVEMENT TRUST BIKANER Vs. MADAN SONI
August 6, 2008
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. HARCHARAN SINGH
August 6, 2008
UTTAR PRADESH POWER CORPORATION LTD Vs. URMILA DEVI
March 11, 2008
V K GHODEKAR Vs. SUMITRA PRALHAD KORGAONKAR
May 22, 2008
V K VARMA Vs. VIKRAM KUMAR
July 4, 2008
V R RAJU Vs. NARNE CONSTRUCTIONS PVT LTD
May 28, 2008
VAISHNAV GIFT CENTRE Vs. KAPIL KUMAR
January 18, 2008
VEENA BATRA Vs. RAM LAL KUNDAN LAL
May 13, 2008
VEENA DEVI KATARUKA Vs. NATIONAL INSURANCE COMPANY LTD
May 15, 2008
VIDYA DEVI Vs. R MEHINDRU
April 7, 2008
VIEWTECH IMAGING EQUIPMENT PVT LTD Vs. CMC LTD
April 21, 2008
VIJAY SINGH CHAUHAN Vs. MARUTI UDYOG LTD. AND ANR.
August 18, 2008
VIJAYA BANK Vs. POOJA G JOSHI
October 23, 2008
VIKRAM BAJAJ Vs. HIND MOTORS (INDIA) LTD AND ANR
December 19, 2008
VIKRANT GUPT Vs. SPECTRUM BUSINESS SUPPORT LTD
July 22, 2008
VINEET KHURANA Vs. BAJAJ TRAVELS PVT LTD
January 3, 2008
VISHNU TEX Vs. NEW INDIA ASSURANCE CO LTD
January 31, 2008
VIVEK LAGU Vs. KALPAK CATERERS
September 30, 2008
VODAPHONE ESSAR CELLULAR LTD Vs. MADHAV WAMAN CHITALE
June 13, 2008
W B STATE ELECTRICITY DISTRIBUTION CO LTD Vs. PARITOSH KR GHOSH
February 13, 2008
WIMCO LTD. Vs. ASHOK SEKHON
July 17, 2008
XEROX INDIA LTD Vs. B D CHAWLA
January 24, 2008
YESHASVINI CO Vs. L. ADISESHA AND ORS.
May 28, 2008
YUDHVIR SINGH Vs. CITIBANK N A & ORS
November 26, 2008
ZAINUL ABEDIN Vs. NEW INDIA ASSURANCE CO LTD
February 6, 2008
ZEE TURNER LIMITED Vs. SANJEEV CHAUHAN
January 7, 2008