Case Index

Title
Date
A.BASHEER Vs. DIVISIONAL MANAGER THE ORIENTAL INSURANCE COMPANY LTD
November 26, 2008
A.GNANASOUNDARI Vs. LIFE INSURANCE CORPORATION OF INDIA
March 28, 2008
A.VISWANATHAN Vs. MORPEN LABS LTD
September 11, 2008
ACCOUNTS OFFICER (TR) BHARATH SANCHAR NIGAM LTD Vs. V.VENKATESH
March 28, 2008
ADDL. DIRECTOR, CGHS Vs. S.S.RAMACHANDRAN
December 8, 2008
AIR INDIA Vs. AMULU SELVANAYAGAM
November 14, 2008
AIR INDIA Vs. YESHWIN KURIAN THOMAS
June 18, 2008
AIRCEL LTD Vs. SYED OLI, MANAGING DIRECTOR
November 28, 2008
AMERICAN EXPRESS TRAVEL RELATED SERVICE ANNA SALAI Vs. K.MUTHUKUMAR
April 15, 2008
APOLLO HOSPITALS LTD Vs. S.BASKARAN
September 29, 2008
ARANTANGI CO-OPERATIVE SUGAR MILLS LTD Vs. V.KARUPPIAH
March 26, 2008
B.SRIDHARNATH Vs. EXECUTIVE ENGINEER
August 28, 2008
BABY ELECTRONICS Vs. A.ARUN PRAKASH
November 4, 2008
BRANCH MANAGER ICICI BANK LTD Vs. G.THANGAVELU
August 14, 2008
BRANCH MANAGER THE ORIENTAL INSURANCE CO. LTD Vs. N.RAJENDRAN
April 1, 2008
BRANCH MANAGER THE WEIZMANN HOME LTD Vs. S.R.VASU
November 7, 2008
BRANCH MANAGER, M/S. UNITED INDIA INSURANCE COMPANY LTD Vs. K.GOPALAKRISHNAN
November 26, 2008
BRANCH MANAGER, THE ORIENTAL INSURANCE CO.LTD Vs. SOKALCHAND
October 14, 2008
C.N.DEIVANAYAGAM, RED CROSS DAY CARE HOSPITAL Vs. BHAVANI NIRMALKUMAR
November 11, 2008
C.PALANIVELU Vs. KRISHNAMOORTHY
December 1, 2008
C.V.V.RATHNAM GANESH VIHAR COIMBATORE Vs. MANAGER (CUSTOMER SERVICE) SBI CARDS AND PAYMENT SERVICES LTD
September 10, 2008
CARONET CONSTRUCTIONS (INDIA) PRIVATE LTD Vs. MANAGING DIRECTOR SRI RAM CHITS
March 3, 2008
CENTRAL GOVERNMENT HEALTH SCHEME Vs. R.N.MANICKAM
April 1, 2008
CENTRAL SCIENTIFIC SUPPLIES CO. LTD Vs. LIFE INSURANCE CORPORATION OF INDIA
November 19, 2008
CENTRAL TELEGRAPH OFFICE THROUGH ITS ADDITIONAL Vs. S.SIVASHANMUGAVEL
April 8, 2008
CHIEF POST MASTER GENERAL Vs. C.GOVINDASAMY
April 2, 2008
CHRISTIAN HOSPITAL PERIYAKULAM Vs. R.MUTHUMURUGAN
November 17, 2008
CIRCLE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANNAMALAI Vs. MOHAMMED IBRAHIM
September 2, 2008
CITIZEN CONSUMER AND CIVIC ACTION GROUP Vs. COMMISSIONER CORPORATION OF CHENNAI
March 5, 2008
COMMISSIONER KRISHNAGIRI MUNICIPALITY, KRISHNAGIRI Vs. K.MUTHUKRISHNAN
October 13, 2008
COMMISSIONER, SIVAKASI MUNICIPALITY, SIVAKASI Vs. P.I.T.THYYAGARAJAN, YOGAM, SIVAKASI
October 23, 2008
CUSTOMER RELATIONS OFFICER LUFTHANSA GERMAN AIRLINES NEW DELHI Vs. R.BASKARAN
July 30, 2008
D.BALAKRISHNAN Vs. MANAGING DIRECTOR
September 26, 2008
D.MATHIALAGAN Vs. N.MATHIVANAN, MANAGING DIRECTOR
March 25, 2008
D.VENKATA SUBRAMANIAM, SENIOR DEPUTY GENERAL MANAGER Vs. MANAGING DIRECTOR M/S AIR DECCAN, BANGALORE
March 27, 2008
DENA BANK Vs. ASWATHY MATHERN
September 1, 2008
DHANRAJ Vs. SPECIAL OFFICER TELEGRAM & TELEPHONE EMPLOYEES CO-OPERATIVE STORES LIMITED
March 28, 2008
DIRECTOR, FOREIGN POST, NEW DELHI Vs. J.AROKIA
November 12, 2008
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. M.KRISHNAMURTHY
November 12, 2008
DRG FINANCE & INVESTMENTS Vs. R.GANDHIMATHI
October 15, 2008
ETTU, PERYAMUTHU Vs. MALLIKA
November 5, 2008
EUREKA FORBES LTD Vs. B.L.SURANA
November 26, 2008
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER TRICHY Vs. P.MANICKAM
April 2, 2008
EXECUTIVE ENGINEER OPERATION AND MAINTENANCE, KOILPATTY Vs. PUSHPARAJ
October 23, 2008
EXECUTIVE ENGINEER/ADMINISTRATIVE OFFICER VILLUPPURAM TOWN Vs. S.RAJASEKAR
April 16, 2008
GANESH PRABHU Vs. BBC, ASSOCIATES LTD
October 30, 2008
GENERAL MANAGER (BSNL) BHARAT SANCHAR NIGAM LTD Vs. M.JEYARAJ
October 31, 2008
GENERAL MANAGER (TELECOM), BHARAT SANCHAR NIGAM LIMITED Vs. L.D.THIYAGARAJAN
October 13, 2008
GENERAL MANAGER / MANAGER OLD NAME - GENERAL INSURANCE NEW DELHI Vs. S.VIJAYAKUMAR
March 25, 2008
GENERAL MANAGER CUDDALORE DISTRICT CENTRAL, CUDDALORE Vs. C.RAMAKRISHNAN
November 19, 2008
GENERAL MANAGER SOUTHERN RAILWAY HEAD OFFICE, PARK TOWN Vs. R.MUTHUKRISHNAN
August 13, 2008
GOOD SHEPHERD INTERNATIONAL SCHOOL Vs. MAJOR RAVINDRAN
November 27, 2008
H.N.SINOR MANAGING DIRECTOR & CEO, TEYNAMPET Vs. R.SUDHAKAR
August 28, 2008
HEWLETT PACKARD INDIA SALES PVT. LTD Vs. C.C.JOHN
August 28, 2008
HYUNDAI MOTORS INDIA LTD Vs. USHARANI PARTHASARATHY
September 9, 2008
INDIAN AIRLINES LTD Vs. G.NATARAJAN
August 28, 2008
INDIRA KUMAR Vs. RELIANCE INFOCOMM LTD
October 15, 2008
JEAN FLADBERG ROSE Vs. CORRESPONDENT MORNING STAR
September 1, 2008
JOHN GEORGE PROPRIETOR CRYSTAL Vs. GET IT INFORME DIARY LTD
April 3, 2008
JOINT REGISTRAR TUTICORIN DISTRICT CENTRAL CO-OPERATIVE BANK Vs. RAMASAMY REDDIYAR
October 13, 2008
JOINT REGISTRAR TUTICORIN DISTRICT CENTRAL CO-OPERATIVE BANK Vs. S.IYYAPPASAMY
November 6, 2008
JOINT REGISTRAR TUTICORIN DISTRICT CENTRAL CO-OPERATIVE BANK TUTICORIN Vs. S.VENKATESAN
November 19, 2008
JUNIOR ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. THURAVI KUMARAN SWAMI
November 5, 2008
K.B.KABALEE Vs. CHAIRMAN VGP (H) HOUSING PVT. LTD
December 12, 2008
K.DHARMARAJ Vs. BRANCH MANAGER ASHOK LEYLAND FINANCE
April 4, 2008
K.DINAKARAN Vs. SECRETARY THENDRAL NAGAR CO-OP. BUILDING SOCIETY LTD
December 12, 2008
K.INBASEKHAR, M.D.D.M Vs. M.SAMIYAN PILLAI
November 26, 2008
K.NAGARATHINAM Vs. COIMBATORE CO-OPERATIVE HOUSING SOCIETY LTD
December 1, 2008
K.RAJAKUMARI Vs. KALA
April 1, 2008
K.T.PRABHAKARAN Vs. DISTRICT MANAGER TAHDCO [TAMIL NADU HOUSING DEVELOPMENT CORPORATION LTD] KANCHEEPURAM
March 3, 2008
K.VENKATACHALAM Vs. EXECUTIVE OFFICER, PANCHAYAT UNION, NAMAKKAL DISTRICT
April 11, 2008
KALAI CONSTRUCTION PVT. LTD Vs. S.PADMINI
November 4, 2008
KALYANI SHARP INDIA LTD Vs. S.RADHAKRISHNAN
April 8, 2008
KARPAGAM FINANCE Vs. NATIONAL INSURANCE CO. LTD
September 29, 2008
KATHIRKAMU KALIMITHU HOSPITAL ALLI NAGARAM THENI Vs. SELVAM, SELVAKUMAR
August 26, 2008
KERALA ROADWAYS LTD Vs. P.K.CENTRAL MANI
October 31, 2008
KURIEN FRANCIS MANAVALAN Vs. SOUTHERN RAILWAY
November 20, 2008
L.LEELA Vs. C.KOLLAMMAI
August 13, 2008
LAXMAN DAS Vs. ASHIT BARAN KAR
September 1, 2008
M.C.KRISHNAMOORTHY Vs. JUNIOR ENGINEER
September 19, 2008
MANAGER BAJAJ AUTO FINANCE LIMITED Vs. U.DHANASEKARAN
April 1, 2008
MANAGER HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. M.P.BOOMINATHAN
April 4, 2008
MANAGER M/S. ORIENTAL INSURANCE CO. LTD Vs. TMT.SIVAKAMI
April 8, 2008
MANAGER UTI MUTUAL FUND AT UTI HOUSE Vs. LT.COLONEL (RETD) M. PRABHAKARA MENON, SHEIKHMANYAM
September 17, 2008
MANAGING DIRECTOR, INDIAN AIRLINES LTD Vs. INDUSTRIAL CONTROLS & DRIVES (I) PVT. LTD
December 2, 2008
MANAGING DIRECTOR, P & C MOTORS, ERODE Vs. N.JANAKI
November 11, 2008
MANDAPAM FISHERMEN CO-OPERATIVE SOCIETY Vs. MUNIASAMY
August 5, 2008
N.S. 1124, DEVERAYAPURAM PRIMARY AGRICULTURAL CO-OP. BANK LTD Vs. K.BALAKRISHNAN
March 27, 2008
NAKALMUTHANPATTI PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. KANAGAVALLI
November 17, 2008
NALLI SILK EMPORIUM Vs. SELVAGANAPATHY
October 21, 2008
NASEEMA BEGUM Vs. EMIRATES
May 29, 2008
NATIONAL INSURANCE CO. LTD Vs. M.KRIHNADASS REDDIAR
November 11, 2008
NAVALADIAN AGENCIES, DEALER OF BAJAJ AUTO LIMITED Vs. M.SENTHILKUMAR
November 27, 2008
NEELAM MODI Vs. G.M.INFOTECH & SYSTEMS (P) LTD
November 27, 2008
NEW INDIA ASSURANCE CO. LTD Vs. GEETHA ASOKA KUMAR
October 14, 2008
NEW INDIA ASSURANCE CO. LTD Vs. THERASA
September 22, 2008
NEW INDIA ASSURANCE CO. LTD Vs. TMT.DHANALAKSHMI
March 31, 2008
ORIENTAL INSURANCE CO. LTD Vs. SARBATI STEEL TUBES LIMITED
April 11, 2008
P.ARAVAMUTHAN Vs. ORIENTAL INSURANCE CO.LIMITED
April 1, 2008
P.KABILAN Vs. MUNIAMMAL
March 27, 2008
P.N.PERUVAZHUTHI Vs. BRANCH MANAGER NEW INDIA ASSURANCE
April 8, 2008
P.RAMASWAMY, B.SC.,M.B.,B.S.,D.I.H Vs. D.RAMAR
April 2, 2008
P.SIVASUBRAMONIA PRASAD Vs. SECRETARY NAGERCOIL CO-OPERATIVE HOUSING
April 1, 2008
PEPSICO INDIA HOLDINGS PVT. LTD Vs. R.PRAKASH
April 8, 2008
POST MASTER (HSG-I) SURAMANGALAM HEAD POST OFFICE SALEM Vs. E.RAMANATHAN
September 2, 2008
PRINCIPAL, ANNAI FATHIMA INSTITUE OF HOTEL CATERING ADMINISTRATION Vs. L.RAJESH KUMAR
November 28, 2008
R.MALAIKANI, HONEY BEE GROWER, MUHAVOOR Vs. POST MASTER
December 2, 2008
R.MUTHUKRISHNAN Vs. MANAGER CANARA BANK
September 23, 2008
R.MUTHUKRISHNAN Vs. MANAGER CANARA BANK CHENNAI
August 13, 2008
R.SHANKAR, BUILDING CONTRACTOR & INTERIOR DECORATOR Vs. K.PONNUSAMY
December 4, 2008
R.THYAGARAJAN Vs. R.NAGESWARAN
September 26, 2008
R.V.DEVARAJAN Vs. K.PALANISWAMY PROPRIETOR
March 26, 2008
RAMALINGHA SOWDAMBIGAI AMMAN Vs. COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
January 10, 2008
REGIONAL PASSPORT OFFICER REGIONAL PASSPORT OFFICE, TIRUCHIRAPALLI Vs. S.VIJAYAKUMAR
September 9, 2008
REGISTRAR/THE SPECIAL OFFICER, TUTICORIN DISTRICT CENTRAL CO-OPERATIVE BANK Vs. RAJENDRAN
October 20, 2008
S. THAMILARASAN Vs. M/S. INDUS IND BANK LTD
November 11, 2008
S.CHANDRASEKARAN Vs. CHIEF MANAGER
October 30, 2008
S.CHANDRASEKARAN SAI KRIPA Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
April 1, 2008
S.H.VIJAYANTHI Vs. A.B.ANANTHA PADMANABAN
December 4, 2008
S.JANARTHANAM Vs. EXECUTIVE ENGINEER
April 8, 2008
S.KALYANA RAMAN Vs. S.KALYANA RAMAN
April 9, 2008
S.NAGARAJAN Vs. SPENCERS TRAVEL SPENCER & CO. LTD
May 29, 2008
S.PALANI Vs. MANAGER, M/S. BANK OF AMERICA
October 30, 2008
S.POONGODI, MANONMANI VERMI FARM, THALAVAMALAI Vs. B.SIVAMALAR
November 17, 2008
S.RAMACHANDRAN Vs. JUNIOR EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD
April 8, 2008
S.SHEELA Vs. BRANCH MANAGER, LIC OF INDIA
November 4, 2008
S.SIVAKUMAR Vs. INDO ASIAN FINANCE LTD
April 1, 2008
S.SUGUMAR Vs. V.RAJASEKAR
November 17, 2008
SECRETARY Vs. KAALANAICKER
October 10, 2008
SECRETARY NAZARETH URBAN CO-OPERATIVE BANK LTD Vs. J.THAVASINGH
November 6, 2008
SECRETARY PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. SENTHAMARI
November 5, 2008
SECRETARY, AGRICULTURAL CO-OPERATIVE BANK LTD Vs. MAREESWARI
September 9, 2008
SECRETARY, AGRICULTURAL CO.OP. BANK LTD Vs. M.PALANIAMMAL
October 15, 2008
SECRETARY, MDA.HSG 1, SIVAKASI CO-OPERATIVE Vs. S.V.SRINIVASAN
December 1, 2008
SECRETARY, SOUTHERN RAILWAY EMPLOYEES Vs. A.MUNIYANDI
December 4, 2008
SECRETARY, TVL. SP.141-VILATHIKULAM PRIMARY AGRICULTURAL CO-OP. BANK LTD Vs. BHAGAVATHIAMMAL
November 27, 2008
SELVAKUMAR Vs. ADHILAKSHMI
September 20, 2008
SELVARAJ Vs. KASI GROUP HOUSING BENEFIT SCHEME
April 8, 2008
SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION, TIRUNELVELI Vs. TIRUNELVELI
April 8, 2008
SENIOR DIVISIONAL MANAGER, M/S. NEW INDIA ASSURANCE CO. LTD Vs. SURESH BAZANTRAI MELVANI
August 29, 2008
SENIOR DIVISIONAL MANAGER, PALAM STATION ROAD Vs. INDIRA
April 11, 2008
SENIOR MANAGER INDIAN OVERSEAS BANK TIRUNELVELI JUNCTION Vs. A.RAJAKILI
November 27, 2008
SENIOR POST MASTER SALEM HEAD POST OFFICE SALEM Vs. E.R.SEETHALAKSHMI
September 2, 2008
SHRI ELECTRONICS, AUTHORISED DEALER FOR ONIDA Vs. MEHARUNNISHA
April 11, 2008
SIRAJUDDIN SAYEED Vs. RESIDENCY TOWERS
November 20, 2008
SIVAKRISHNA FINANCE Vs. N.THANGAVELSAMY
August 25, 2008
SIVAKUMAR THE BRANCH MANAGER INDIAN BANK Vs. S.SULOCHNA
August 24, 2008
SOUTHERN CONSTRUCTIONS Vs. A.S.JAHANGIR
September 4, 2008
SOUTHERN RAILWAY Vs. R. MUTHUKRISHNAN
August 13, 2008
SPAN SURGICALS COMPANY Vs. T.MOHANKUMAR SENIOR CONSULTANT
December 8, 2008
SPECIAL COMMISSIONER TREASURY AND ACCOUNTS OFFICE Vs. M.MOHAMED THAHA MARICAR
November 3, 2008
SPECIAL OFFICER TUTICORIN DISTRICT CENTRAL CO-OPERATIVE BANK Vs. G.NARAYANASAMI
October 13, 2008
SPECIAL OFFICER, MANDAPAM, RAMANATHAPURAM DISTRICT Vs. MUNIASAMY
August 5, 2008
SPECIAL OFFICER, MDA/HSG 123 CHINNAMANUR CO-OP. Vs. TMT.MUTHULAKSHMI
October 20, 2008
SPECIAL OFFICER, PUDUKKOTTAI CENTRAL CO-OPERATIVE BANK Vs. RAMAN CHETTIAR
November 4, 2008
SPECIAL OFFICER, UTHAMAPALAYAM Vs. R.VANAJA
November 27, 2008
SPECIAL OFFICER, UTHAMAPALAYAM CO-OPERATIVE, UTHAMAPALAYAM Vs. A.GUNASEKARAN
October 20, 2008
STANDARD CHARTERED BANK, CENTRALIZED LOAN PROCESSING UNIT Vs. K.PURUSHOTHAMAN
March 28, 2008
STATE BANK OF TRAVANCORE Vs. S.ANANDA RAFAKKA
April 8, 2008
SUNDAR Vs. A GANESAN
December 12, 2008
SUNDAR MANAGER INDUS IND BANK LTD Vs. A.GANESAN
October 12, 2008
SUPERINTENDENT OF POST OFFICES, DINDIGUL Vs. M.S.541, NATHAPATTY MILK SOCIETY
April 4, 2008
T.MUTHU KUMAR Vs. REGIONAL MANAGER
December 10, 2008
TAMIL NADU STATE HOUSING BOARD Vs. P.SUSILA
December 12, 2008
THITTACHERY TOWN PANCHAYAT Vs. JAMILA HATHOON
March 25, 2008
TVL. SP. 141-VILATHIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD. Vs. MAREESWARI
September 5, 2008
TVS FINANCE AND SERVICES LTD Vs. SYED KHASIM
August 21, 2008
V.BALACHANDRAN Vs. REACHUS, BEST LABELS MENS WEAR
March 26, 2008
V.R.KRISHNAKUMAR Vs. BRANCH MANAGER AMERICAN EXPRESS BANK LTD
November 20, 2008
V.RAMACHANDRAN Vs. AIR INDIA
March 27, 2008
V.S.C.K.FINANCIERS, COIMBATORE Vs. N.BALASUBRAMANIAN
March 27, 2008
VANAJA MUNIAN Vs. SUPERINTENDING ENGINEER CUDDALORE
August 22, 2008
VASANTHA Vs. SUPERINTENDENT R.S.R.M HOSPITAL
November 21, 2008
VIJAYALAKSHMI Vs. V.G.P.PANNEERDAS & CO.(P) LTD
April 11, 2008
VIJAYSHANTHI BUILDERS LTD Vs. S.GANESAN
April 4, 2008