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Case Index
Title
Date
AMOL SINGH Vs. PUNJAB AND SIND BANK
May 28, 2008
AVTAR KRISHAN RAINA Vs. BANK OF BARODA
March 5, 2008
CEE PEE TRADERS Vs. PUNJAB AND SIND BANK
January 31, 2008
DAYA KISHAN SHARMA Vs. PUNJAB NATIONAL BANK
January 29, 2008
DIAMOND CALENDAR MANUFACTURING CO. Vs. PUNJAB AND SIND BANK
April 15, 2008
FORTUNE INTERNATIONAL LTD Vs. CENTRAL BANK OF INDIA
February 12, 2008
GEETA JAIN Vs. INDIAN OVERSEAS BANK
March 12, 2008
H.S. AHLUWALIA Vs. PUNJAB AND SIND BANK
February 28, 2008
HIM ISPAT LTD Vs. STATE BANK OF INDIA
April 16, 2008
JAI PRAKASH ASSOCIATES LTD. Vs. STEEL AUTHORITY OF INDIA
April 4, 2008
JHARNA DUTTA Vs. ALLAHABAD BANK
March 17, 2008
KUMAR HOUSING AND LAND DEVELOPMENT LTD. Vs. INDIAN BANK
April 28, 2008
M N MUTHANNA VASU Vs. MALAPRABHA GRAMEENA BANK
January 22, 2008
PUNJAB NATIONAL BANK Vs. DENA BANK
April 1, 2008
RAJENDRA DORIAN PUNJ Vs. I.F.C.I. LTD.
February 26, 2008
SANTOKH SINGH Vs. CENTRAL BANK OF INDIA
January 7, 2008
SATYA GUPTA Vs. CENTRAL BANK OF INDIA
February 25, 2008
SHAKUNTALA BHARGAVA Vs. STATE BANK OF INDIA
February 13, 2008
SHARIF LEATHERS P LTD Vs. SYNDICATE BANK
January 23, 2008
SITARAM SINGHANIA Vs. IFCI LIMITED
January 30, 2008
STATE BANK OF BIKANER AND JAIPUR Vs. VANDANA RANI
April 15, 2008
SURENDER KUMAR Vs. STATE BANK OF MYSORE
May 9, 2008
TAS HOLDING P LTD Vs. PUNJAB AND SIND BANK
January 8, 2008
TOURISM FINANCE CORPORATION OF INDIA Vs. APPU HOTELS LTD.
May 15, 2008