Case Index

Title
Date
ABDUL HALIM Vs. TATAN MIA
January 9, 2008
ABDUL MANNAN Vs. MD. SOHRAB HOSSAIN
January 7, 2008
ABDUL MONEM LTD. Vs. GOVERNMENT OF BANGLADESH
November 26, 2008
ABDUR RASHID BEPARI Vs. SOLEMAN ALI
February 6, 2008
ABU TAHER Vs. GOVERNMENT OF BANGLADESH
March 23, 2008
ADC (REVENUE), MOULAVI BAZAR Vs. PIRPUR FISHERMENS CO-OPERATIVE SOCIETY LTD.
August 18, 2008
AMEENA AHMED Vs. GOVERNMENT OF BANGLADESH
January 15, 2008
ANTI-CORRUPTION COMMIS­SION Vs. SIGMA HUDA
June 19, 2008
ANTI-CORRUPTION COMMISSION Vs. SYED TANVEER AHMED
January 30, 2008
ANTI-CORRUPTION COMMISSION Vs. FAZLUR RAHMAN
January 14, 2008
ASHRAF Vs. MD. ZAHANGIR ALAM
January 21, 2008
BABUL AHMED Vs. GOVERNMENT OF BANGLADESH
February 20, 2008
BANGLADESH Vs. MD. FEROZ ALAM
October 15, 2008
BANGLADESH Vs. MD. WAZIULLAH
February 6, 2008
BANGLADESH BANK Vs. A. LATIF & COMPANY LIMITED
March 27, 2008
BANGLADESH KRISHI BANK Vs. MD. SAIDUL HAQUE
July 15, 2008
BANKA BIHAR MONDAL Vs. MD. TUFAZZEL SARDAR
January 16, 2008
CHITTA RANJAN ROY Vs. DHIRENDRA NATH ROY
July 28, 2008
CHITTAGONG CITY CORPORATION Vs. EXECUTIVE ENGINEER, PUBLIC WORKS DEPT, CHITTAGONG
December 1, 2008
CITY BANK LIMITED Vs. OSCAR FASHIONWEAR LTD.
July 20, 2008
COLLECTOR OF CUSTOMS Vs. SUMI ENTERPRISE
August 5, 2008
COMMISSIONER OF CUSTOMS Vs. N. RAHMANIA BANASPATI & VEGETABLE GHEE PRODUCTS LTD.
November 13, 2008
COMMISSIONER OF CUSTOMS Vs. CAB EXPRESS (BD) LTD.
December 4, 2008
COMMISSIONER OF CUSTOMS Vs. TALHA TEX PRO LTD.
March 27, 2008
COMMISSIONER OF CUSTOMS Vs. ABDUR RAZIB
January 3, 2008
DALILUDDIN SHEIKH Vs. ALEK SHEIKH ALIAS ABDUL MALEK SHEIKH
March 27, 2008
DEPARTMENT OF NARCOTICS CONTROL DHAKA Vs. CROWN BEVERAGE LTD.
December 2, 2008
DR. MD. ABDUL JALIL SARDER Vs. SELINA AKHTER
January 8, 2008
FERASTULLAH SARDER Vs. MD. MOBARAK ALI GAZI
August 6, 2008
GOVERNMENT OF BANGLADESH Vs. IQBAL HASAN MAHMOOD TUKU
May 20, 2008
GOVERNMENT OF BANGLADESH Vs. JAMUNA TELEVISION LTD.
August 30, 2008
GOVERNMENT OF BANGLADESH Vs. MD. SHAMSUL HUDA
February 18, 2008
GOVERNMENT OF BANGLADESH Vs. EASTERN INDUSTRIES (BD) LTD.
January 30, 2008
GOVERNMENT OF BANGLADESH Vs. MIZANUR RAHMAN
May 20, 2008
HAJI MD. SELIM Vs. GOVERNMENT OF BANGLADESH
January 22, 2008
HARIPADA GOLDAR Vs. MD. SAHABUDDIN SHEIKH
January 22, 2008
INTERNATIONAL TRADE PROMOTORS Vs. JUDGE, ARTHA RIN ADALAT NO. 1 DHAKA
July 2, 2008
INTERNATIONAL TRADE PROMOTORS Vs. ARTHA RIN ADALAT NO. 1 DHAKA
July 2, 2008
ISLAMI BANK BANGLADESH LTD. Vs. COMMISSIONER OF TAXES
April 8, 2008
JAMIRA KHATUN Vs. MD. FAZLUL KARIM
February 4, 2008
JANATA BANK Vs. SHEIKH SHAMSUR RAHMAN
April 6, 2008
KAZI ABDUL HOQUE Vs. MD. BAHARUDDIN
May 15, 2008
KAZI SALAHUDDIN Vs. KAZI BADRUZZAHEDIN (DABIR)
July 22, 2008
KHANDAKER JALALUDDIN Vs. MOST. JAMILA KHATUN
June 13, 2008
KOHINOOR CHOWDHURY Vs. SREE KAMADA RANJAN BHATTACHARJA
November 23, 2008
KOREA BANGLADESH FOOD PRODUCTS LTD. Vs. NATIONAL BANK LIMITED
February 7, 2008
LIBERTY FOOD COMPANY LTD. Vs. BOMBAY SWEETS AND COMPANY LTD.
February 4, 2008
M.S. ZAMAN ALIAS SUKUR MAHMUD Vs. KAZIMUDDIN FERAJI
January 9, 2008
MADINA TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS
June 10, 2008
MAJOR (RTD) QUAZI HASNA HENA BEGUM Vs. LT. COL. KAZI MANSURUL ISLAM
April 6, 2008
MD. ABDUL MALEK Vs. MD. SANOWAR HOSSAIN
April 6, 2008
MD. ABDUL MOTALEB SARKER Vs. MD. LASKAR ALI
January 7, 2008
MD. ABDUL WAHAB Vs. ABDUL MOTALEB
January 21, 2008
MD. AMIR UDDIN MIAH Vs. DHAKA CITY CORPORATION
October 22, 2008
MD. ANWAR HOSSAIN Vs. SUPERINTENDENT OF POLICE, KHULNA
January 23, 2008
MD. ASHRAFUL ALAM Vs. MD. NAZRUL ISLAM
March 20, 2008
MD. AZIZUR RAHMAN Vs. ALATUN BEWA ALIAS JAHANARA BEWA
July 30, 2008
MD. BASARAT ALI Vs. MD. ABDUL MANNAN
July 9, 2008
MD. BAZLUR MOHAMMAD Vs. BANGLADESH
August 3, 2008
MD. DEWAN ALI Vs. MD. JASIM UDDIN
January 6, 2008
MD. FAZLUL HAQUE Vs. MD. HOSSAIN ALI SARKER
March 20, 2008
MD. GOLAM WAHED MANDAL Vs. ABU BAKKAR MIA
January 27, 2008
MD. HARUN-OR-RASHID Vs. BANGLADESH
May 22, 2008
MD. KAMAL UDDIN AKAND Vs. ARTHA RIN ADALAT
August 11, 2008
MD. KHALILUR RAHMAN Vs. MD. ALAM BEPARI
May 20, 2008
MD. MIAH RAJA Vs. MD. IJAB UDDIN
May 22, 2008
MD. MURTUZA ALI Vs. RENU BIBI ALIAS SAIFURNESSA
August 19, 2008
MD. MUSTANISUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
October 26, 2008
MD. SADAQAT KHAN (FAKKU) Vs. CHIEF ELECTION COMMISSIONER
May 18, 2008
MD. SHOUKAT ALI HOWLADER Vs. NUR BOX HOWLADER
August 5, 2008
MD. SUMAN MIA Vs. FALANI BEGUM
January 8, 2008
MD. TAZIMUDDIN Vs. MD. MOFIZUL ISLAM
May 29, 2008
MD. TAZIMUDDIN Vs. MD. MAFIZUL ISLAM
October 20, 2008
MD. TOBAROK HOSSAIN Vs. MD. FAZLUL HOQUE
January 13, 2008
MD. YASIN KHAN Vs. AYUB ALI KHAN
April 6, 2008
MIR SATTARUDDIN Vs. PALLI DARIDRA BIMOCHON FOUNDATION
December 4, 2008
MOHAMMAD HOSSAIN Vs. SECRETARY, MINISTRY OF HOUSING
January 23, 2008
MOHAMMAD SHAHID ULLAH Vs. CHAIRMAN, FIRST COURT OF SETTLEMENT, DHAKA
February 27, 2008
MOHSENA AKTER KHATUN Vs. CHAIRMAN, FIRST COURT OF SETTLEMENT, BANGLADESH
August 6, 2008
MOJIBAR MATUBBAR Vs. ABDUL HAMID MATUBBAR
November 6, 2008
MOLLA INDUSTRIAL ESTATE Vs. KHAWJA MOHAMMAD ARIFULLAH
August 8, 2008
MONOWARA BEGUM Vs. M.A. SIDDIQUE AND OTHER
October 20, 2008
MORIUM BEGUM Vs. DURGA MATHA
June 10, 2008
MOSTAFA KAMAL Vs. MD. NASIR AHMED
May 27, 2008
MOULAVI KHAWAJA ABDULLAH WELFARE TRUST Vs. DHAKA NAWAB COURT
January 9, 2008
MST. DORAE ANWARA KHATUN CHOWDHURY Vs. SHEKERERNESSA
August 4, 2008
NASIR HOSSAIN CHAKLADER Vs. ARTHA RIN ADALAT NO.2, DHAKA
November 9, 2008
NASIR HOSSAIN CHAKLADER Vs. JOINT DISTRICT JUDGE & ARTHA RIN ADALAT 2, DHAKA
November 9, 2008
NASIRUDDIN BISWAS Vs. NATIONAL BOARD OF REVENUE
July 27, 2008
NAZMUL HUDA CHOWDHURY Vs. JANATA BANK
December 18, 2008
NUR ISLAM SHARIF ALIAS ESLAM ALI Vs. AMJED ALI MOLLA
July 21, 2008
NUR MOHAMMAD AND COMPANY LIMITED Vs. BANGLADESH
October 22, 2008
NURJAHAN BEGUM Vs. NUR RAHMAN AND OTHER
August 11, 2008
PAK EASTERN INDUSTRIES LT. NOW M/S. BANGLA INDUSTRIES LTD Vs. BANGLADESH
June 17, 2008
RAGHUNATH SARKER Vs. RAMNATH SARKER
July 1, 2008
RAJDHANI UNNAYAN KARTIPAKKYA (RAJUK) Vs. JAHAN ARA BEGUM
August 11, 2008
RANJIT KUMAR BAL Vs. GOPAL CHANDRA BAL
October 13, 2008
RAYNA BEGUM Vs. MD. MARUFUDDIN AHMED
June 17, 2008
RUPAK DEY Vs. COMMISSIONER OF CUSTOMS
January 23, 2008
S. RAHMAN & COMPANY LIMITED Vs. UCBL
April 21, 2008
SAMSUDDIN NAKIB Vs. SYED FAKRUDDIN AHMED
January 8, 2008
SHAFIQUL ISLAM CHOWDHURY (MD.) Vs. MUSTAFIZUR RAHMAN
January 7, 2008
SHAHABUDDIN CHISTI Vs. RAJDHANI UNNAYAN KATRIPAKHYA
July 28, 2008
SHAHID HAMID Vs. NILUFAR MOMTAZ
October 14, 2008
SOHEL ALIAS SANAULLAH ALIAS SOHEL SANAULLAH Vs. STATE
July 2, 2008
STATE Vs. ABDUL KASHEM MEMBER
April 20, 2008
UNILAC SANOWARA (BD) LTD. Vs. BONLAC FOODS LIMITED
July 15, 2008
YELLOW PAGES (PVT.) LTD. Vs. BUSINESS DATA INFORMATION LTD.
December 4, 2008
ZAHUR ALI SK. Vs. JOGENDRA NATH SAMADDAR
August 6, 2008
ZOHIRUDDIN MAJUMDAR Vs. SALAMATULLAH
January 22, 2008