Home
Case Index
Title
Date
A P ARYA Vs. STATE OF JHARKHAND
February 15, 2008
A.I.Rebelo And Mohan Himmatsinhka Vs. State Of Bihar (Now Jharkhand)
March 28, 2008
ABDUL BARI BISWAS Vs. STATE OF JHARKHAND
October 18, 2008
Abdul Hamid And Talat Yousuf Vs. State Of Jharkhand
March 6, 2008
ABDUL KHALIQUE Vs. UNION OF INDIA
September 8, 2008
ABDUL SATTAR ANSARI Vs. STATE OF JHARKHAND
April 11, 2008
ABHAY KUMAR Vs. STATE OF JHARKHAND
February 13, 2008
Abhishek Kumar and Manoj Kumar Vs. State of Jharkhand
September 3, 2008
Abhishekh Shanu Vs. Union of India
July 14, 2008
Abid Ali Vs. State Of Jharkhand
February 18, 2008
Achyutanand Tiwary And Mahesh Prasad Singh Vs. State Of Jharkhand
March 10, 2008
ADITYA SHANKARAM Vs. STATE OF JHARKHAND
January 17, 2008
Aekata Roy @ Ekta Roy Vs. State of Jharkhand
September 1, 2008
Agricultural Produce Market Committee Vs. Dewat Ram Dulichand
August 28, 2008
Ainul Hassan Khan Vs. State of Bihar
July 30, 2008
AJAY KUMAR Vs. BHARAT COKING COAL LTD.
August 26, 2008
AJAY KUMAR SINGH Vs. STATE OF JHARKHAND
March 4, 2008
AJAY KUMAR THAKUR Vs. STATE OF JHARKHAND
February 14, 2008
Ajay Prasad Vs. Life Insurance Corporation of India
November 20, 2008
Ajay Shankar Lal Vs. State of Jharkhand
September 12, 2008
AJIT KUMAR MAHATO Vs. STATE OF JHARKHAND
July 11, 2008
Ajit Kumar Singh Vs. State Of Jharkhand
February 18, 2008
AKHILESHWAR SINGH Vs. STATE OF JHARKHAND & ORS.
May 13, 2008
AKHOURI AKHILESHWARI CHARAN LAL & ORS. Vs. STATE OF BIHAR & ORS.
November 19, 2008
Akla Mahli Vs. Mahabir Prasad Agarwal
June 13, 2008
Akshay Chandra Mahto Vs. State of Jharkhand
November 19, 2008
ALAKH NIRANJAN SINHA Vs. STATE OF JHARKHAND
October 15, 2008
Alimun Nisha Vs. Md.Sahid Ahmad
April 17, 2008
Alok Goyal Vs. Union Of India
April 23, 2008
Amamath Vs. State of Jharkhand
January 10, 2008
AMAR NATH BHATTACHARJEE Vs. VOLTAS LTD.
March 4, 2008
AMARENDR NATH SINHA Vs. INDIAN SCHOOL OF MINES
April 9, 2008
Ambuj Kumar Shrivastava Vs. State of Jharkhand
July 30, 2008
Amit Kumar Vs. State of Jharkhand
November 20, 2008
AMIT KUMAR DUBEY Vs. STATE OF JHARKHAND
October 16, 2008
Amit Kumar Mukherjee Vs. State of Jharkhand
August 5, 2008
AMIYA BHUSHAN MAHATO Vs. SANTI MAHTO
August 8, 2008
AMJAD MIYAN ALIAS AMJAD ANSARI ALIAS CHEDI Vs. STATE OF JHARKHAND
October 18, 2008
Amod Kumar Prasad Vs. State of Jharkhand
November 26, 2008
AMRIUL ANSARI Vs. UNION OF INDIA
February 5, 2008
Anand Bishal Kujur Vs. State Of Jharkhand
July 2, 2008
Anant Singh Vs. State Of Jharkhand
March 27, 2008
Anik Industries Limited Vs. Jharkhand State Housing Board
December 18, 2008
ANIL CHANDRA BISWAS Vs. STATE OF JHARKHAND
March 3, 2008
Anil Kumar Vs. State of Jharkhand
November 20, 2008
ANIL KUMAR Vs. STATE OF JHARKHAND
January 17, 2008
ANIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
April 2, 2008
ANIL KUMAR MISHRA Vs. STATE BANK OF INDIA
February 19, 2008
ANIL KUMAR RAM Vs. STATE OF JHARKHAND
September 22, 2008
Anil Kumar Sahu @ Anil Sahu Vs. State of Jharkhand
September 15, 2008
Anil Kumar Singh Vs. Shobha Prasad
December 18, 2008
ANIL KUMAR TIRKEY Vs. NEELAM KUMARI KACCHAP TIRKEY
December 18, 2008
Anirudh Thakur Vs. State of Jharkhand
December 6, 2008
ANIRUDHA KUMAR Vs. STATE OF JHARKHAND
November 25, 2008
Anisha Khaton Vs. New India Assurance
December 4, 2008
ANITA DEVI Vs. STATE OF JHARKHAND
February 26, 2008
ANITA DEVI Vs. STATE OF JHARKHAND
August 8, 2008
Anjana Dey Vs. Bijay Singh Pareya
September 4, 2008
Anju Gupta Vs. State of Jharkhand
February 12, 2008
Anup Kumar Chatterjee Vs. Jamshedpur Notified Area Committee
May 12, 2008
Anupam Kanti Das Vs. State Of Jharkhand
February 20, 2008
APARUP KUMAR CHATTERJEE Vs. BHARAT COKING COAL LTD
August 19, 2008
APURBA KUMAR CHOUDHARY AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
February 5, 2008
Arati Ghose Vs. Banwari Lal Jalan
July 24, 2008
Arbind Bhushan Dey Vs. State of Jharkhand
December 5, 2008
ARBIND KUMAR MURMU Vs. BHARAT COKING COAL LIMITED
September 3, 2008
ARBIND KUMAR SINGH Vs. THE STATE OF JHARKHAND
December 19, 2008
Arbind Kumar Tiwari Vs. Mahadeb Sen
March 18, 2008
ARCHANA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD
November 27, 2008
ARCHANA JHA Vs. ORIENTAL INSURANCE CO LTD
August 20, 2008
Archna Devi Vs. State of Jharkhand
September 9, 2008
ARJUN MAHATO Vs. STATE OF JHARKHAND
August 28, 2008
Arjun Prasad Singh Vs. State of Jharkhand
August 5, 2008
Arun Kumar Vs. State of Jharkhand
September 29, 2008
Arun Kumar Vs. State of Jharkhand
November 26, 2008
ARUN KUMAR KASHYAP Vs. STATE OF JHARKHAND
July 30, 2008
ARUN KUMAR SINGH Vs. STATE OF JHARKHAND
June 24, 2008
Arun Kumar Verma Vs. State of Jharkhand
September 2, 2008
ARUN SINHA Vs. STATE OF JHARKHAND
April 4, 2008
Arvind Kumar Vs. State of Jharkhand through Chief Secretary, Government of Jharkhand
September 15, 2008
Arya Kumar Lal Vs. Bihar State Electricity Board
November 12, 2008
Arya Steels Private Ltd. Vs. Union of India
January 10, 2008
ASHA DEVI Vs. STATE OF BIHAR
April 11, 2008
Asha Devi Vs. State of Jharkhand
November 27, 2008
Ashok Kumar Vs. State of Jharkhand
July 24, 2008
Ashok Kumar Vs. State of Jharkhand through the Secretary, Health & Family Welfare, Government of Jharkhand, Ranchi
August 26, 2008
ASHOK KUMAR AGRAWAL Vs. STATE OF JHARKHAND
April 15, 2008
Ashok Kumar Gupta Vs. Usha Sharma
September 2, 2008
ASHOK KUMAR JHA Vs. STATE OF JHARKHAND
February 13, 2008
Ashok Kumar Keshri Vs. State of Jharkhand
April 30, 2008
ASHOK KUMAR SHIT Vs. STATE OF JHARKHAND
October 16, 2008
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
October 18, 2008
Ashok Kumar Singh Vs. State of Bihar
August 29, 2008
Ashok Kumar Singh Vs. Pankhrasius Toppo
November 19, 2008
Ashok Kumar Singh Vs. Patrik Karketta
August 29, 2008
ASHOK KUMAR SIRIHA Vs. BIHAR STATE FINANCIAL CORPORATION
November 28, 2008
Ashok Kumar Vishwakarma Vs. State of Jharkhand
December 3, 2008
Ashok Prasad @ Ashok Kumar Vs. State of Jharkhand
January 29, 2008
ASHOK PRASAD SAH Vs. STATE OF JHARKHAND
July 2, 2008
ASHRAF ALI KHAN Vs. UNION OF INDIA
August 1, 2008
ASIT BARAN MODAK Vs. PRESIDING OFFICER LABOUR COURT
January 10, 2008
ASLAM Vs. STATE OF JHARKHAND
September 25, 2008
ASLOK YADAV, HAFIZ RAZAK Vs. STATE OF JHARKHAND
July 31, 2008
Aswani Kumar Singh Vs. State Of Jharkhand
July 8, 2008
ATUL KUMAR AGRAWAL @ ATUL KUMAR AGARWALLA Vs. STATE OF JHARKHAND
August 11, 2008
AUTARI PASWAN Vs. STATE OF JHARKHAND
February 18, 2008
AVINASH BHASKAR Vs. BIRLA INSTITUTE OF TECHNOLOGY
August 20, 2008
Avinash Sharan Vs. State of Jharkhand
December 12, 2008
AWADH BIHARI MISHRA Vs. STATE OF JHARKHAND
June 16, 2008
Awadh Kishore Singh Vs. State Of Jharkhand Through Cbi
March 10, 2008
AWADHESH KUMAR SINGH Vs. STATE OF JHARKHAND
April 1, 2008
B.A. COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF JHARKHAND
February 13, 2008
B.I.F.R. Vs. UMI SPECIAL STEEL LTD.
August 29, 2008
B.I.F.R. Vs. Umi Special Steel Ltd.
March 14, 2008
B.I.F.R. Vs. UMI SPECIAL STEEL LTD.
July 18, 2008
B.N. Khirwal Vs. State of Jharkhand
February 5, 2008
B.N.Singh Vs. Bharat Coking Coal Limited
February 29, 2008
B.S.R.T.C., Ranchi Vs. State of Jharkhand
November 18, 2008
BABA GLASS INDUSTRIES Vs. BHARAT COKING COAL LTD.
May 2, 2008
BABLOO DAS ALIAA BADLU DAS Vs. STATE OF JHARKHAND
September 25, 2008
BABU LAL MANDAL Vs. STATE OF JHARKHAND AND ORS.
July 15, 2008
BABULAL GOWALLA Vs. BHARAT COKING COAL LTD
October 18, 2008
BABULAL MAHTO Vs. STATE OF BIHAR
July 3, 2008
Bachmann Industries Vs. J.S.E.B. through its Chairman
January 30, 2008
Bachneshwar Jha Vs. State of Jharkhand
October 20, 2008
BADAL HADI Vs. BHARAT COKING COAL LTD., THROUGH ITS CHAIRMAN
July 9, 2008
BADAL JAISWL Vs. STATE OF JHARKHAND
January 24, 2008
Badri Goswami Vs. State of Jharkhand
January 28, 2008
Badri Narayan Yadav Vs. State of Bihar
November 12, 2008
Badshah Singh Vs. State of Jharkhand
March 14, 2008
Bagaria Enterprises Vs. State Of Jharkhand
March 6, 2008
Bahadur Dangwar Vs. State of Jharkhand
July 17, 2008
Baidyanath Prasad Vs. Union of India
September 12, 2008
Baij Nath Koiri and Kaushalya Devi Vs. Bharat Coking Coal
February 14, 2008
Baij Nath Mahato Vs. Bharat Coking Coal Ltd.
February 8, 2008
Bako Bibi Vs. Janab Ahmad Mian
July 22, 2008
Bal Krishna Singh Vs. State Of Jharkhand
February 8, 2008
BAL SAKHA Vs. STATE OF JHARKHAND
April 21, 2008
BALA KRISHNA AND COMPANY Vs. PRESIDING OFFICER, LABOUR COURT
April 24, 2008
Baldeo Prasad Jaiswal Vs. Bharat Refractories Limited, Bokaro
April 30, 2008
BALDEO RABIDAS Vs. STATE OF JHARKHAND
September 2, 2008
Baldeo Sao Vs. State of Jharkhand
March 12, 2008
BALDEO SINGH Vs. STATE OF JHARKHAND AND OTHERS
August 22, 2008
Baleshwar Chaudhary Vs. State of Jharkhand
August 11, 2008
BALESHWAR PANDEY Vs. STATE OF JHARKHAND
July 22, 2008
BALESHWAR PRASAD GUPTA Vs. NATIONAL INSURANCE CO LTD
November 19, 2008
BALGOVIND PRADHAN Vs. STATE OF JHARKHAND
February 26, 2008
BALI PRASAD SAHU Vs. STATE OF JHARKHAND
February 26, 2008
BALRAM PASWAN Vs. STATE OF JHARKHAND
August 28, 2008
BALWAN SINGH Vs. UNION OF INDIA
July 30, 2008
Balwant Sahay Vs. State of Jharkhand
March 27, 2008
BANGALI BABOO Vs. STATE OF JHARKHAND
January 16, 2008
BANK OF INDIA JAMSHEDPUR Vs. ASWI ELECTRICALS
November 11, 2008
Banshi Mahato Vs. State of Bihar
July 7, 2008
Banshidhar Sharma Vs. Birsa Agriculture University
December 18, 2008
BANSHILAL Vs. STATE OF JHARKHAND
April 15, 2008
Banwari Lal Agarwal Vs. State Of Jharkhand
March 10, 2008
BAR ASSOCIATION Vs. STATE OF JHARKHAND AND ORS.
May 6, 2008
Barun Singh Vs. State of Jharkhand
December 11, 2008
Basant Kumar Vs. Brindavan Baidya
September 16, 2008
Basant Kumar Choudhary Vs. State of Jharkhand
December 12, 2008
BASANT KUMAR KESHARI Vs. VINOD KUMAR KESHARI
October 16, 2008
Basantlal Prasad Vs. Balmukund Singh
September 23, 2008
BASHARAT HUSSAIN Vs. STATE OF JHARKHAND AND OTHERS
November 20, 2008
Basudeo Ahir @ Basudeo Kumar Mahto Vs. State of Jharkhand
December 1, 2008
BASUDEO RAI Vs. STATE OF JHARKHAND
April 1, 2008
Basudeo Ram Vs. State Of Jharkhand
June 24, 2008
Begha Mondal @ Manoj Mandal Vs. State Of Jharkhand
July 1, 2008
BELA RANI GOSWAMI Vs. BANESHWAR GOSWAMI
January 17, 2008
Bhagirath Prasad Vs. State of Jharkhand
June 25, 2008
Bhagirathi Mahato Vs. State of Jharkhand
July 18, 2008
BHAGWAN DAS GUPTA Vs. KRISHNA MISTRY
July 23, 2008
BHAGWAN LAL Vs. ARVIND LAL
November 11, 2008
Bhagwati Prasad Agrawal Engineering Works Vs. Bharat Sanchar Nigam
July 29, 2008
Bhairav Kumar Vs. State Of Jharkhand
March 28, 2008
Bhakur Mahto Vs. Manoj Kumar Gupta
August 19, 2008
BHARANG KANDULNA Vs. STATE OF BIHAR
September 3, 2008
Bharat Amin Vs. Sharad Vasati
April 17, 2008
BHARAT COCKING COAL LTD Vs. GOPAL SINGH
December 13, 2008
Bharat Coking Coal Vs. Regional Labour Com
July 11, 2008
Bharat Coking Coal Vs. State of Bihar
August 14, 2008
Bharat Coking Coal Limited Dhanbad Vs. Savitri Bhuian
July 21, 2008
Bharat Coking Coal Limited, Dhanbad Vs. Madhevendra Singh @ Madhav Singh
August 7, 2008
Bharat Coking Coal Ltd. Vs. Ramlal Mahto
November 10, 2008
Bharat Engineering and Body Builder Co. Pvt. Ltd. Vs. Ramdeo Sharma
December 12, 2008
BHARAT PRASAD Vs. STATE OF JHARKHAND
September 25, 2008
Bharat Raj Soingh Vs. State of Jharkhand
November 24, 2008
BHARAT RUBBER REGENERATING CO. LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 10, 2008
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF JHARKHAND
July 29, 2008
BHARTEHWAR NARAIN LAL Vs. STATE OF JHARKHAND
September 24, 2008
BHARTI ENTERPRISES Vs. UNITED COMMERCIAL BANK
March 11, 2008
BHAWANI FERROUS PVT. LTD. Vs. STATE OF JHARKHAND AND OTHERS
December 11, 2008
BHIMENDRA KUMAR KASHYAP Vs. MANAGER (PERSONNEL) STEEL AUTHORITY OF INDIA LTD
November 25, 2008
BHOLA JHA Vs. STATE OF BIHAR
April 30, 2008
BHOLA MAHAMARIK Vs. STATE OF JHARKHAND AND ORS.
September 25, 2008
Bhola Singh @ Mukesh Singh Vs. State Of Jharkhand
January 29, 2008
BHOLA THAKUR Vs. SARWAN KUMAR THAKUR
January 15, 2008
BHUDHAR SHAW Vs. STATE OF JHARKHAND
October 16, 2008
Bhukhar Mahto Vs. Steel Authority of India Limited
July 22, 2008
BHUPESH KUMAR SAH Vs. SIDHU KANHU MURMU UNIVERSITY
June 23, 2008
Bhushan Enterprises and Laxmi Enterprises Vs. State of Jharkhand
September 25, 2008
BHUWANG ORAON AND BABLU ORAON Vs. STATE OF JHARKHAND AND ORS.
December 19, 2008
Bibi Jamila Vs. State of Jharkhand
June 10, 2008
BIBI KULSOOM KHATOON Vs. STATE OF JHARKHAND
April 16, 2008
BIFR Vs. HEC
June 20, 2008
BIHAR STATE FINANCIAL CORPORATION Vs. RAJ HANS STEEL LTD
December 2, 2008
Bihar State Mineral Development Corporation Ltd. Vs. Choudhary Ram
December 12, 2008
Bihar State Road Transport Corporation Vs. State of Jharkhand
April 2, 2008
Bihar State Seeds Corporation Vs. Durga Ram
August 20, 2008
Bihar Structural Engineering, Ramgarh Vs. Jharkhand State Electricity Board
July 17, 2008
Bijay Kumar Paul Vs. State of Jharkhand
November 27, 2008
BIJAY KUMAR RAM Vs. STATE OF JHARKHAND
February 26, 2008
BIJAY MUNDA Vs. CENTRAL COALFIELDS LTD.
January 25, 2008
Bikash Singh @ Bikash Kumar Singh Vs. State of Jharkhand
August 7, 2008
BIKASH SINGH @ KUMAR @ BIKASH KUMAR Vs. STATE OF JHRAKHAND
October 15, 2008
BIMLESH KUMAR SINGH Vs. STATE OF JHARKHAND
October 20, 2008
Binay Kumar Khan Vs. State of Jharkhand
January 31, 2008
Binay Kumar Prasad Vs. State Of Jharkhand
February 27, 2008
BINDESHWARI MISHRA Vs. UNION OF INDIA
December 19, 2008
BINDESHWARI SINGH Vs. STATE OF JHARKHAND
April 15, 2008
BINDESHWARI VISHWAKARMA Vs. STATE OF JHARKHAND
October 15, 2008
BINDHYACHAL RAI Vs. STATE OF JHARKHAND
February 29, 2008
Bindu Devi @ Bindu Singh Vs. State of Jharkhand
February 18, 2008
BINGUL SAWAIYAN HO Vs. STATE OF JHARKHAND
June 17, 2008
Binita Anand Vs. Sidhu Kanhu Murmu University
April 25, 2008
Binita Marandi Vs. State Of Jharkhand
March 17, 2008
BINOD KUMAR Vs. STATE OF JHARKHAND
July 17, 2008
Binod Kumar Agrawal Vs. State of Bihar
January 3, 2008
Binod Kumar Barthwal Vs. Jharkhand State Electricity Board
September 3, 2008
BINOD KUMAR BATHWAL Vs. JHARKHAND STATE ELECTRICITY BOARD
June 16, 2008
BINOD KUMAR LAL Vs. STATE OF JHARKHAND
March 11, 2008
Binod Kumar Mahato Vs. State of Jharkhand
August 8, 2008
Binod Kumar Pandit Vs. State of Jharkhand
July 18, 2008
BINOD KUMAR SINHA Vs. B.C.C.L.
February 7, 2008
Binod Pathak Vs. State of Jharkhand
February 7, 2008
BINOD SINGH ALIAS SAROJ TIWARI Vs. STATE OF JHARKHAND
October 18, 2008
Binoda Nand Jha Vs. Union of India
November 28, 2008
Binoy Khatri Vs. J.Kandulna
November 27, 2008
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
July 7, 2008
BIPIN KUMAR SINGH Vs. THE STATE OF JHARKHAND
December 23, 2008
BIPLAVA PRASAD SINGH Vs. HINDUSTAN COPPER LIMITED
July 2, 2008
BIR SINGH MHATO Vs. STATE OR BIHAR
July 18, 2008
BIRALA INSTITUTE OF TECHNOLOGY Vs. STATE OF JHARKHAND
April 7, 2008
BIRBAL SAHU Vs. STATE OF JHARKHAND
October 18, 2008
BIRENDRA KUMAR Vs. COAL INDIA LIMITED
July 17, 2008
BIRENDRA KUMAR Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR AND ORS.
September 4, 2008
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
August 29, 2008
BIRENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
October 20, 2008
BIRENDRA PRASAD SAHU @ BIRENDRA PRASAD AND ORS. Vs. STATE OF JHARKHAND AND ANR.
February 15, 2008
Birla Institute Of Technology Vs. State Of Jharkhand
April 2, 2008
BIRSA ORAON Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, DEPARTMENT OF PERSONNEL TRAINING AND PUBLIC GRIEVANCES,
July 23, 2008
Birsi Vs. State of Jharkhand
February 1, 2008
BIRU SAO Vs. MANOJ KUMAR SONI
November 12, 2008
BISHESHWAR PRASAD Vs. STATE OF JHARKHAND
October 18, 2008
BISHNU PRASAD ROY Vs. STATE OF JHARKHAND
February 21, 2008
BISHOPS SCHOOL Vs. STATE OF BIHAR
September 25, 2008
BISHWAJIT CHATTERJEE @ BISHU CHATTERJEE Vs. SHANKAR MITRA
August 25, 2008
Bishwanath Ojha Vs. State of Jharkhand
August 5, 2008
Biswajit Nayak Vs. Bajrangbali Hard Coke
September 4, 2008
Blacious Toppo Vs. State of Jharkhand
November 28, 2008
BOC India Limited Vs. State of Jharkhand
July 3, 2008
Bokaro Ispat Kamgar Union Vs. State of Bihar (now Jharkhand)
November 17, 2008
Bokaro Karmchari Panchayat Vs. Hindustan Steel Works Construction Ltd.
March 11, 2008
Bokaro Roller Flour Mill Etc. Vs. Bihar State Financial Corporation Etc.
April 2, 2008
BOKARO STEEL EMPLOYEES CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LIMITED Vs. STATE OF JHARKHAND
October 25, 2008
BOKARO STEEL PLANT Vs. THE STATE OF JHARKHAND
July 10, 2008
Boren Soren Vs. Bihar State Road Transport Corporation
November 28, 2008
BRAHAMDEO PRASAD GUPTA Vs. STATE OF JHARKHAND
July 16, 2008
Brahmanand Mineral Water Products Pvt.Ltd. Vs. Jharkhand State Electricity Board
November 18, 2008
BRAHMDEO CHOUDHARY Vs. STATE OF JHARKHAND
July 16, 2008
BRAHMDEO SAH Vs. STATE OF JHARKHAND & ORS.
May 13, 2008
BRAJ BHUSHAN SINGH Vs. DWARIKA RAM AND ORS.
September 23, 2008
BRAJESH KUMAR VERMA Vs. THE STATE OF JHARKHAND AND ORS.
September 3, 2008
Brajesh Kumar Yadav Vs. State of Jharkhand
December 17, 2008
BRANCH MANAGER ORIENTAL CO LTD Vs. KUNTI DEVI
December 12, 2008
Branch Manager, National Insurance Company, Ranchi Vs. Sudhir Chandra Pradhan
November 24, 2008
BRIGADIER RAKESH SHARMA Vs. UNION OF INDIA
December 10, 2008
Budhwa Oraon Vs. State of Jharkhand and Nutan Ekka
July 30, 2008
Buttan Mahto Vs. Management of Bokaro Steel Plant
April 1, 2008
Carefull Kandeyang Vs. State of Jharkhand
September 23, 2008
CARMELLA KERKETTA Vs. STATE OF JHARKHAND
July 30, 2008
Central Bureau of Investigation, AHD, Ranchi Vs. State of Jharkhand
March 14, 2008
Central Coal Fields Vs. Sugia Kamin
July 14, 2008
Central Coalfields Vs. Shaligram Saw
September 2, 2008
CENTRAL COALFIELDS LIMITED Vs. STATE OF JHARKHAND
August 4, 2008
Central Coalfields Limited Vs. Regional Labour Commissioner
July 22, 2008
CHAITAN SOREN Vs. STATE OF BIHAR
August 22, 2008
Chaitan Soren Vs. State Of Bihar
January 10, 2008
Champa Kamin Vs. Employees in relation to Management of Tegulmari Colliery,under Sijua Area of BCCL, Dhanbad
September 8, 2008
Chamru Oraon Etc. Vs. State Of Jharkhand
January 10, 2008
Chandan Jha Vs. State of Jharkhand
September 2, 2008
CHANDAN KUMAR Vs. BRANCH MANAGER, STATE BANK OF INDIA AND ORS.
September 29, 2008
CHANDAN KUMAR MANJHI, P.K. GHOSH @ DEEPAK KUMAR GHOSH AND KALIKA PATHAK Vs. STATE OF JHARKHAND
December 16, 2008
Chandeshwar Lal Das Vs. State of Jharkhand
August 8, 2008
Chando Mohali Vs. State of Jharkhand
July 30, 2008
Chandra Mohan Bhandari Vs. Sido Kanhu Murmu University
July 8, 2008
Chandra Prakash Singh Vs. Bihar State Co-Operative Marketing Union Limited
March 18, 2008
Chandra Prakash Singh Vs. Jharkhand State Electricity Board
July 2, 2008
Chandrasekhar Prasad Vs. Soni Nagvanshi
November 12, 2008
Chandravati Devi Vs. State of Jharkhand
June 16, 2008
Chandrawati Devi Vs. State of Jharkhand
April 4, 2008
Chandreshwar Prasad Karn Vs. Vinoba Bhave University
April 10, 2008
Chandreshwar Rai Vs. State of Jharkhand
January 29, 2008
Chandrika Prasad Vs. State of Jharkhand
September 22, 2008
Charanjit Singh Vs. State of Jharkhand
November 21, 2008
Chen Pao Lin Vs. State of Jharkhand
December 22, 2008
Chetlal Mandal Vs. State of Jharkhand
November 18, 2008
Chhatan Pandey Vs. Shambhu Nath Shukla
September 2, 2008
Chhedan Mandal Vs. State Of Jharkhand
June 25, 2008
CHHEDI PASWAN Vs. STATE OF JHARKHAND
December 17, 2008
CHHOTELAL SAO Vs. BHIM RABIDAS
September 25, 2008
Chhotey Lal Modi Vs. State of Jharkhand
September 9, 2008
CHINTAMANI PAUL KUMHAR Vs. STATE OF JHARKHAND
December 3, 2008
CHUNNILAL PATEL Vs. SATYADEO PRASAD GUPTA
August 5, 2008
Churaman Das Bhandani Vs. State of Jharkhand
September 20, 2008
Civil Paswan Vs. State of Jharkhand
August 13, 2008
Claimant Bechman Vs. State of Jharkhand
December 4, 2008
COMMISSIONER OF INCOME TAX Vs. MULTI TECH AUTO LTD.
March 19, 2008
Country Cement Vs. Jharkhand State Electricity Board
September 10, 2008
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
April 15, 2008
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
April 16, 2008
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
October 23, 2008
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
January 23, 2008
Court On Its Own Motion Pil Road Of Ranchi Town Vs. State Of Jharkhand
March 17, 2008
D.N. MOTORS Vs. STATE BANK OF INDIA
June 24, 2008
D.N.Kamani High School through its Secretary Vs. State of Jharkhand
October 17, 2008
DARASTUL KHALIF Vs. STATE OF JHARKHAND
October 17, 2008
DARKHAS ANJUM Vs. STATE OF JHARKHAND
February 22, 2008
DASHMI ORAIN Vs. UNION OF INDIA
January 28, 2008
Dasrath Prasad Agrawal Vs. State Of Jharkhand
January 30, 2008
DAWLIN KUJUR Vs. STATE OF JHARKHAND
August 27, 2008
DAYA KANT JHA Vs. STATE OF JHARKHAND
July 30, 2008
DAYA NAND PRASAD KASHYAP Vs. STATE OF BIHAR
April 4, 2008
DAYAL STEELS LTD Vs. STATE OF JHARKHAND
March 28, 2008
Dayanand Bhadani Vs. Prabhat Kumati Bhadani
June 10, 2008
DEBA BRAT CHATTOPADHAYA @ DEB BRAT CHATTOPADHAYA Vs. STATE OF JHARKHAND
March 13, 2008
Debabrata Dasgupta Vs. State of Jharkhand
December 17, 2008
Debashish Chatterjee Vs. State of Jharkhand
December 10, 2008
Debendra Dehri Vs. State of Jharkhand
August 27, 2008
Deenanath Prasad Vs. State of Jharkhand
March 18, 2008
Deepak Malakar Vs. State of Jharkhand
December 19, 2008
Deodahri Dhobi Vs. State Of Jharkhand
February 29, 2008
DEOLAL SINGH Vs. STATE OF JHARKHAND
December 19, 2008
DEONATH MANJHI Vs. CENTRAL COALFIELDS LIMITED
October 22, 2008
DEPUTY INSPECTOR GENERAL, C.I.S.F. UNIT BOKARO STEEL PLANT, BOKARO Vs. SAJJAN KUMAR & ORS.
December 19, 2008
DEVANAND MUNDA Vs. COMMISSIONER, NORTH CHHOTANAGPUR DIVISION
July 3, 2008
Devendra Prasad Singh Vs. R.P.Ritolia,CMD,CCL
September 22, 2008
DEVENDRA PRASAD SINGH Vs. STATE OF JHARKHAND & ORS.
March 28, 2008
Deyanat Hussain Vs. State of Jharkhand
October 20, 2008
DEYANAT HUSSAIN AND ORS. Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF JHARKHAND AND ORS.
October 24, 2008
Dhan Singh Lohra Vs. State of Jharkhand
November 28, 2008
Dhanbad Cold Storage Vs. State of Jharkhand
February 15, 2008
Dhaneshwar Manjhi Vs. State Of Jharkhand
March 27, 2008
DHANESHWAR PRASAD Vs. STATE OF JHARKHAND
August 7, 2008
Dhaneshwar Prasad Yadav Vs. State of Jharkhand
November 21, 2008
DHANI RAM RAJAK Vs. STATE OF JHARKHAND
March 6, 2008
Dhani Ram Sahu Vs. State of Jharkhand
March 28, 2008
Dhanjay Kumar Dubey Vs. State of Jharkhand
August 7, 2008
Dhankisto Mandal Vs. State of Bihar (Now Jharkhand)
April 22, 2008
Dharam Chand Goyal Vs. Bihar State Financial Corporation
September 4, 2008
Dharmendra Kumar Singh Vs. State of Jharkhand
June 25, 2008
DHELA RANI Vs. DEEPAK PRASAD
December 18, 2008
DHIREN SARDAR Vs. STATE OF JHARKHAND
July 9, 2008
DHIRENDRA PRASAD MANDAL Vs. STATE OF JHARKHAND
February 13, 2008
DHRUPDEO TIWARI & ANR. Vs. STATE OF JHARKHAND
December 2, 2008
Dhupal Mahto Vs. State of Jharkhand
November 20, 2008
DHURVE PRASAD Vs. STATE OF JHARKHAND & ORS.
June 10, 2008
DIAMOND CONSTRUCTION Vs. STATE OF JHARKHAND
February 14, 2008
Dibu Marandi Vs. State of Bihar (Now Jharkhand)
July 28, 2008
DIGVIJAY SINGH Vs. BHARAT COKING COAL LIMITED
April 16, 2008
Dilip Agarwal @ Dilip Kumar Vs. State of Jharkhand
January 28, 2008
Dilip Bhuian Vs. Central Coalfield Limited through its C.M.D.
February 5, 2008
DILIP CHOUDHARY Vs. STATE OF JHARKHAND
September 25, 2008
DILIP KUMAR KESHARI Vs. STATE OF JHARKHAND
December 4, 2008
Dilip Kumar Ojha Vs. State of Jharkhand
February 21, 2008
DILIP PATWARI Vs. MALTI DEVI
February 20, 2008
DILIP SINGH @ DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
January 6, 2008
DILWA KUER Vs. MAHIPAT SINGH
March 28, 2008
DINA NATH UPADHAYAY Vs. STATE OF JHARKHAND
October 18, 2008
Dinesh Kumar Jalan Vs. State of Jharkhand
September 2, 2008
Dinesh Kumar Sinha Vs. State of Jharkhand
October 15, 2008
Dinesh Prasad Shukla Vs. State of Jharkhand
August 14, 2008
Dinesh Singh Vs. State of Jharkhand
November 28, 2008
DINESHWAR PRASAD Vs. STATE OF JHARKHAND
June 17, 2008
DINESHWAR PRASAD SAH @ SHAH Vs. STATE OF JHARKHAND AND ORS.
March 12, 2008
Dip Narayan Singh Vs. State of Jharkhand
January 16, 2008
DIPAK CHOURASIA ALIAS DEEPAK KUMAR CHOURSIA Vs. STATE OF JHARKHAND
October 20, 2008
DIPAK KUMAR Vs. STATE OF JHARKHAND & ORS.
April 1, 2008
DIVISIONAL FOREST OFFICER Vs. USHA
May 14, 2008
DIVISIONAL MANAGER, L I C OF INDIA AND ANR Vs. MOHINI
September 9, 2008
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. MOST. MOHINI
July 3, 2008
Divisional Manager, The New India Assurance Company Vs. Sagar Sahi
June 10, 2008
Doli Soy Vs. State of Jharkhand
August 12, 2008
Doman Prasad Yadav Vs. State of Jharkhand
January 28, 2008
DOMCO SMOKELESS FUELS PVT LTD , ARUN KUMAR DUTTA Vs. BHARAT COKING COAL LIMITED
September 22, 2008
DR. FAKIR CHAND HEMBRAM @ PHAKIR CHAND HEMBRAM Vs. STATE OF JHARKHAND THROUGH VIGILANCE
September 10, 2008
DR. PRABHU PRASAD SINHA Vs. STATE OF JHARKHAND AND ORS.THROUTGH SECRETARY
November 18, 2008
Dr.Chandra Bhushan Choudhary Vs. Jharkhand State Electricity Board Through Its Chairman
April 10, 2008
Dr.Kumar Yugal Kishore Singh Through Substituted Heirs Vs. State Of Jharkhand
April 9, 2008
Dr.Mushtaque Ahmad Ansari Vs. State Of Jharkhand
April 21, 2008
Dr.Ram Krishna Mishra Vs. State Of Jharkhand
April 23, 2008
Dudheshwar Mahto Vs. State of Jharkhand
September 24, 2008
DUDHNATH RAM Vs. MANAGEMENT OF TATA IRON AND STEEL CO LTD
April 21, 2008
DUGI MUNDAIN Vs. STATE OF JHARKHAND
March 6, 2008
DUKHI SAHU Vs. RAM KUMAR SHAHU
April 16, 2008
Dukhini Giri Pradhan Vs. State of Jharkhand
September 12, 2008
DULAL CHANDRA BASU Vs. STATE OF JHARKHAND
December 4, 2008
Dularchand Prasad Mehta Vs. Central Coal Fields Ltd.
January 17, 2008
DURGA CEMENT COMPANY LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
August 1, 2008
DURGA KUMARI Vs. CENTRAL COALFIELDS LIMITED
July 7, 2008
Durga Prasad Vs. State Of Jharkhand
April 2, 2008
Durga Prasad Agarwal Vs. State Of Jharkhand
April 1, 2008
Durga Purty Vs. State of Jharkhand
August 8, 2008
DURGA RAM ALIAS DURGA SINGH Vs. STATE OF JHARKHAND
October 18, 2008
DURGA SLURRY AND BRIQUITTE INDUSTRIES Vs. BHARAT COKING COAL LTD.
August 21, 2008
Dwarika Prasad Jaiswal Vs. State of Jharkhand
August 21, 2008
E-mail Oraon @ lmil Oraon Vs. State of Jharkhand
July 29, 2008
Electrosteel Castings Ltd. Vs. Binay Prakash
February 29, 2008
EMPLOYER Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO. 1
March 13, 2008
EMPLOYER IN RELATION TO THE MANAGEMENT Vs. UNION OF INDIA
October 16, 2008
EMPLOYERS Vs. THE PRESIDING OFFICER
October 20, 2008
Employers in relation to the Management of Bhalgora Area Vs. Their workmen being represented by the Joint General Secretary.Janta Mazdoor Sangh, Jharia, Dhanbad
July 31, 2008
Employers in relation to the Management of Captive Power Plant of M/s Central Coalfields Ltd. Vs. Their Workmen being represented by Shri Keshav Singh Yadav
August 12, 2008
EMPLOYERS IN RELATION TO THE MANAGEMENT OF DHANSAR COLLIERY Vs. THEIR WORKMEN
October 22, 2008
Employers in Relation to the Management of Food Corporation of India Vs. Union of India
June 27, 2008
EMPLOYERS IN RELATION TO THE MANAGEMENT OF JAYRAMPUR COLLIERY OF BCCL Vs. THEIR WORKMAN
December 6, 2008
Employers in relation to the Management of Rajrappa Washery of Central Coalfields Limited Vs. Presiding Officer, Central Government Industrial Tribunal No.1, Dhanbad
October 20, 2008
Employers in relation to the Management of Tegulmari Colliery Vs. Their workmen being represented by the Regional President
May 13, 2008
EMPLOYERS MANAGEMENT Vs. UNION OF INDIA
June 27, 2008
EMPLOYERS MANAGEMENT OF CAPTIVE POWER PLANT OF C C Vs. KESHAV SINGH YADAV
August 12, 2008
EQBAL SHARIFF Vs. MD. SAWOOD KHAN
March 14, 2008
Etwa Oraon Vs. State of Jharkhand
November 28, 2008
EZAZ KHAN Vs. STATE OF JHARKHAND
September 25, 2008
Fagua Oran Vs. State of Jharkhand
August 28, 2008
Fair Deal Automobile (P) Ltd. Vs. State of Jharkhand
January 29, 2008
Faiz Murtaza Ali Vs. Syed Askari Hadi Ali Augustine Imam
April 2, 2008
Fakhruddin Khan Vs. State of Jharkhand
January 29, 2008
Fakir Chand Hembram @ Phakir Chand Hembram Vs. State of Jharkhand through Vigilance
September 10, 2008
FANESHWAR PANDEY Vs. FANESHWAR PANDEY
April 17, 2008
Fekan Singh Vs. State Of Jharkhand
June 25, 2008
FELIX TAMBA Vs. STATE OF JHARKHAND
October 25, 2008
Footpath Dukandar Sangh Vs. State of Jharkhand
March 13, 2008
FOUJDAR SINGH ALIAS FALGUNI SINGH Vs. STATE OF JHARKHAND
September 25, 2008
Fr.James Toppo Vs. State of Jharkhand
December 4, 2008
FULMANI DEVI Vs. STATE OF JHARKHAND AND ORS.
November 20, 2008
G.S.Bajwa Vs. State of Jharkhand
December 5, 2008
Gabriel Topno Vs. State of Jharkhand
November 27, 2008
GAJENDRA PRASAD SINGH Vs. S. BISWAS, CHAIRMAN-CUM-MANAGING DIRECTOR, HEAVY ENGINEERING CORPORATION
March 12, 2008
GANESH CHAUDHARY Vs. JAGDISH CHOUDHARY
January 10, 2008
Ganesh Marandih Vs. State of Jharkhand
July 25, 2008
Ganesh Prasad Singh Vs. State of Jharkhand
October 24, 2008
Ganesh Sahu Vs. State of Jharkhand
May 12, 2008
Ganga Prasad Vs. State Of Jharkhand
March 27, 2008
Gangadhar Mandai Vs. State of Jharkhand
December 5, 2008
GANGIA ORAIN Vs. VICE, CHANCELLOR, BIRSA AGRICULTURE UNIVERSITY AND ORS.
July 25, 2008
GANPAT TIWARY Vs. BHARAT COKING COAL LIMITED
July 11, 2008
Ganuri Singh Vs. State of Jharkhand
January 29, 2008
Gaurav Kumar Vs. State of Jharkhand
August 14, 2008
GAURI GAUTAM CONSTRUCTION PRIVATE LTD. Vs. STATE OF JHARKHAND
January 10, 2008
GAURI SHANKAR PRASAD Vs. CHIEF MANAGER STAT BANK OF INDIA
August 27, 2008
Gautam Giri Vs. State of Jharkhand
June 11, 2008
Gautam Kumar Vs. Birsa Agriculture University
August 20, 2008
Geeta Devi Vs. State Of Jharkhand
April 16, 2008
GEETA DEVI @ GEETA GAJANAND Vs. CENTRAL COAL FIELD LTD
August 19, 2008
Geetanjali Kumari Vs. State of Jharkhand
June 18, 2008
Geta Gorai @ Geeta Gorai Vs. State of Bihar
September 12, 2008
Ghanshyam Das Vs. Union of India through Secretary, Ministry of Agriculture, Krishi Bhawan, New Delhi
August 28, 2008
Ghura Devi @ Jiska Nagwati Vs. State of Jharkhand
March 10, 2008
Girija Shankar Jaiswal Vs. Shailendra Singh Jaiswal
August 28, 2008
Giriwar Mahto Vs. State of Jharkhand
August 25, 2008
Gobardhan Mahto Vs. Bharat Coking Coal
September 2, 2008
Golak Gope Vs. Steel Authority of India
November 18, 2008
Gopal Ji Shrivastava Vs. State of Jharkhand
November 18, 2008
GOPAL SAHU Vs. STATE OF BIHAR & ORS.
September 15, 2008
GOPALKA CREDIT CORPORATION Vs. STATE OF JHARKHAND
August 21, 2008
GOPESHWAR GOPE Vs. STATE OF JHARKHAND
March 10, 2008
Gopi Das @ Gopi Mahra Vs. State of Jharkhand
September 2, 2008
Gopi Nath Panda Vs. Central Coal Field
February 7, 2008
Gopi Raj Singh Vs. State of Jharkhand
December 6, 2008
GOPI SAO Vs. SURAJ NARAYAN SINGH AND ORS.
April 19, 2008
Gouri Construction Vs. State of Jharkhand
July 24, 2008
Goutam Kumar Ganguly Vs. State of Jharkhand
November 21, 2008
Govind Choubey Vs. Unions of India (UOI)
April 4, 2008
GOVIND SINGH ALIAS GOBIND SINGH Vs. STATE OF JHARKHAND
September 25, 2008
Govind Yadav Vs. Central Coalfields Limited
September 10, 2008
GOYAL ENTERPRISES Vs. STATE OF JHARKHAND AND ANOTHER
August 1, 2008
GRACE BIVA BECK Vs. STATE OF JHARKHAND
January 16, 2008
GUDAKI DEVI Vs. ORIENTAL INSURANCE CO LTD
February 19, 2008
GUDRI BAZAR SHOPKEEPERS ASSOCIATION Vs. STATE OF BIHAR AND ORS.
February 20, 2008
GULAB CHAND KHEMKA Vs. STATE OF JHARKHAND
July 25, 2008
Gulab Chand Yadav Vs. Bharat Coking Coal Limited
September 12, 2008
Gulabia Rajwarin Vs. State of Jharkhand
December 5, 2008
GULBASIYA BIBI & ANR. Vs. STATE OF JHARKHAND & ANR.
July 14, 2008
Gulf Oil Corporation Limited Vs. State Of Jharkhand And S.N.Ghosh
June 26, 2008
Gyanchand Saw Vs. State of Bihar
October 22, 2008
GYATRI DEVI Vs. BAIJNATH SAHU
September 9, 2008
H.V.Axles Karamchari Union Vs. State of Jharkhand
August 13, 2008
Halima Khatoon Vs. Sayed Rashid Ahmad
August 11, 2008
Hanuman Saw Mill Vs. SAIL, Bokaro Steel Plant
September 15, 2008
Haranganj Grih Nirman Sahyog Samiti Vs. State of Jharkhand
November 11, 2008
HARANGANJ GRIH NIRMAN SAHYOG SAMITI Vs. STATE OF JHARKHAND
July 3, 2008
Hare Ram Singh Vs. State of Jharkhand
November 27, 2008
Harendra Kumar Singh Vs. State of Jharkhand
July 22, 2008
HARI BANSH NARAYAN SINGH Vs. STATE OF JHARKHAND
July 24, 2008
Hari Bansh Pandey Vs. State Of Jharkhand
April 10, 2008
Hari Charan Mahato Vs. State Of Jharkhand
April 17, 2008
HARI KISHORE CHAUDHARY Vs. STATE OF JHARKHAND
October 15, 2008
Hari Mohan Singh @ Mohan Singh Vs. Ram Kumar Singh
October 20, 2008
Hari Narayan Mishra Vs. Central Coalfields Limitted
June 9, 2008
HARI NARAYAN MISHRA Vs. STATE OF JHARKHAND
March 13, 2008
Hari Shankar Modi Vs. State of Jharkhand
July 28, 2008
Haricharan Mahto Vs. State of Jharkhand
December 15, 2008
Haridwar Pandey Vs. State of Jharkhand
December 2, 2008
HARIHAR THAKUR Vs. STATE OF BIHAR NOW JHARKHAND
July 16, 2008
HARILAL Vs. JAGDISH GIRI
April 1, 2008
Harinandan Rajak Vs. State of Jharkhand
March 31, 2008
Harish Chandra Jha Vs. State of Jharkhand
July 17, 2008
HARISH CHANDRA KESHRI Vs. STATE OF JHARKHAND
December 22, 2008
Harish Chandra Singh Vs. State of Jharkhand
December 16, 2008
Hasibun Khatoon Vs. Divisional Manager
August 28, 2008
HASIBUN KHATOON & ORS Vs. NATIONAL INSURANCE CO LTD & ANR
August 28, 2008
HEAVY ENGINEERING CORPORATION LIMITED Vs. STATE OF JHARKHAND
February 13, 2008
HEAVY ENGINEERING CORPORATION LIMITED Vs. THEIR WORKMEN REPRESENTED BY THE ENGINEERING
June 13, 2008
HEAVY ENGINEERING CORPORATION LTD. Vs. BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
June 27, 2008
HEERA PRASAD RAMANI Vs. THE STATE OF JHARKHAND
September 1, 2008
Hemendra Kumar Sinha Vs. State of Jharkhand through SP, CBI
July 25, 2008
HIMANSHU BHUSHAN PAUL Vs. STATE OF JHARKHAND
June 24, 2008
Himanshu Sekhar Vs. Kumar Mahesh Chandra
March 14, 2008
Himanshu Shekhar pathak Vs. State of Jharkhand
April 29, 2008
HINDUSTAN LEVER LIMITED Vs. STATE OF JHARKHAND
August 4, 2008
Hindustan Zinc Limited Vs. Coal Mines Regional Development Authority
August 8, 2008
HIRA LAL MOHANTHY Vs. THE BOARD OF GOVERNORS
January 31, 2008
Hiramani Manjhian Vs. Sharat Coking Coal limited
August 7, 2008
HITESH VERMA Vs. UNION OF INDIA THROUGH MINISTRY OF COAL, THROUGH ITS SECRETARY NEW DELHI AND OTHERS
July 10, 2008
Honey Sinha Vs. State of Jharkhand
November 18, 2008
I.T.O., Ward No.1, Ranchi Vs. Shri Jay Poddar
November 20, 2008
IISCO KHADAN MAZDOOR SANGH Vs. UNION OF INDIA
April 2, 2008
Ila Sinha Vs. State of Jharkhand
November 28, 2008
Illyas Khan Vs. Bharat Coking Coal
November 27, 2008
Inder Prasad Vs. State of Jharkhand
July 22, 2008
INDIA KAMIN AND ORS. Vs. CENTRAL COALFIELDS LTD. AND ORS.
August 14, 2008
Indian Steel and Wire Products Vs. State of Jharkhand
January 7, 2008
Indo Asahi Glass Co. Ltd. Vs. State of Jharkhand
September 10, 2008
Indra Narayan Jha Vs. State Of Jharkhand
January 15, 2008
INDRA NARAYAN JHA Vs. STATE OF JHARKHAND
June 10, 2008
INDRAJEET SANYAL Vs. STATE OF JHARKHAND
December 19, 2008
INDRAMANI ROY Vs. STATE OF JHARKHAND
July 18, 2008
ISHWAR BAHADUR THAPA AND NAWARAJ THAPA MAGAR Vs. STATE OF JHARKHAND
April 16, 2008
Islam Ansari @ Kherua Vs. State of Bihar
August 28, 2008
J.K. Janch Ghar Vs. Damodar Valley Corporation
August 28, 2008
Jabina Khatoon Vs. Shyam Prasad Yadav
August 20, 2008
Jacob Samuel Vs. State of Jharkhand
June 25, 2008
Jaga Mahto Vs. State of Jharkhand
July 3, 2008
JAGARNATH MISHRA COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 2, 2008
JAGARNATH PRASAD Vs. STATE OF JHARKHAND
July 21, 2008
Jagdish Gope Vs. State Of Jharkhand
May 13, 2008
JAGDISH KUMAR OJHA Vs. HEAVY ENGINEERING CORPORATION LIMITED
September 8, 2008
Jagdish Mahto Vs. State of Jharkhand
November 28, 2008
JAGDISH NATH AND COMPANY Vs. STATE OF JHARKHAND
February 21, 2008
Jagdish Prasad Maheshwari Vs. State of Jharkhand
August 14, 2008
JAGDISH PRASAD MAHESHWARI Vs. STATE OF JHARKHAND & ANR.
August 4, 2008
Jagdish Singh Vs. State of Jharkhand
January 30, 2008
Jagdish Singh Raghubanshi Vs. State of Jharkhand
August 2, 2008
JAGU MAL @ JAGDISH RAY Vs. STATE OF BIHAR
April 10, 2008
Jaguar Transport Co. Pvt. Ltd. Vs. Central Coalfields Ltd.
November 27, 2008
JAHA ARA Vs. UMA LALL
August 6, 2008
JAI BAHADUR LALL SHRIVASTAVA Vs. STATE OF JHARKHAND
July 1, 2008
Jai Kumar Singh Vs. State of Jharkhand
July 24, 2008
Jai Narayan Das Vs. State of Jharkhand
November 28, 2008
JAI PRAKASH MAHTO @ GUDDU MAHTO Vs. CCL AND ORS.
July 9, 2008
Jai Prakash Mehta Vs. State of Jharkhand
December 10, 2008
Jai Prakash Narayan Sinha Vs. State of Jharkhand
November 14, 2008
JAI PRAKASH PANDEY Vs. THE STATE OF JHARKHAND
November 27, 2008
Jai Prakash Rai @ Om Prakash Rai Vs. State Of Jharkhand
February 15, 2008
Jai Shankar Ram Vs. State of Jharkhand
November 17, 2008
Jaideo Bhattacharya Vs. State of Jharkhand
July 18, 2008
JALIBI DEVI Vs. SANJIT KUMAR
July 22, 2008
Jamshed Mian(Ansari) Vs. State of Jharkhand
December 6, 2008
Jamuna Devi Vs. Jharkhand State Electricity Board
February 5, 2008
JANAK KUMAR MISHRA Vs. STATE OF JHARKHAND
July 16, 2008
JANARDAN PANJIARA Vs. DUMKA CENTRAL COOPERATIVE BANK
January 21, 2008
Janeshwar Ram Vs. State of Jharkhand
February 12, 2008
Janki Mahto @ Janki Prasad Mahto Vs. State of Jharkhand
February 5, 2008
Japendra Kumar Singh Vs. State of Bihar
October 22, 2008
JASHMATI DEVI Vs. STATE OF JHARKHAND
November 20, 2008
Jatu Munda Vs. State of Jharkhand
September 10, 2008
Jayaswalas Neco Limited Vs. State of Jharkhand
July 31, 2008
JAYATRI DEVI Vs. STATE OF JHARKHAND
October 15, 2008
JAYMANTI DEVI Vs. STATE OF JHARKHAND
August 26, 2008
JHANTU GUHA Vs. STATE OF JHARKHAND
October 18, 2008
Jhari Mahto Vs. Sagar Mahto
October 21, 2008
JHARKHAND BET-NET ASSOCIATION Vs. STATE OF JHARKHAND
April 16, 2008
Jharkhand Forestry Graduates Association, BAU Vs. Birsa Agriculture University
March 6, 2008
JHARKHAND GENERAL MAZDOOR UNION/COAL MINES WORKER UNION Vs. BHARAT COOKING COAL LTD. AND ORS.
June 23, 2008
JHARKHAND ISPAT PVT. LTD Vs. DAMODAR VALLEY CORPORATION
January 28, 2008
JHARKHAND POLICE ASSOCIATION Vs. STATE OF JHARKHAND
August 20, 2008
JHARKHAND PUBLIC SERVICE COMMISSION Vs. STATE OF JHARKHAND
March 31, 2008
Jharkhand Rajya Sahkarita Prabandhak Vs. State Of Jharkhand
February 15, 2008
Jharkhand Rajya Vishwavidyalaya Awam Mahavidyalaya Karmchari Sangh Etc. Vs. State Of Jharkhand
March 10, 2008
Jharkhand Silk & Textile Technologists Services Association, Ranchi Vs. State of Jharkhand
May 1, 2008
JHARKHAND SMALL INDUSTRIES ASSOCIATION Vs. STATE OF JHARKHAND
July 9, 2008
JHARKHAND SMALL INDUSTRIES ASSOCIATION ETC. Vs. THE STATE OF JHARKHAND & ORS.
February 20, 2008
Jharkhand State Commercial Taxes Employees Association Vs. State of Jharkhand
March 11, 2008
Jharkhand State Electricity Board Vs. Naveen Kumar Singh
September 22, 2008
Jharkhand State Electricity Department Employees Union Vs. State of Jharkhand
April 4, 2008
JHARKHAND STATE FOREST DEVLOPMENT CORPORATION LTD Vs. JEETENDRA KUMAR SINGH
April 17, 2008
Jharkhand State Land Reforms Revenue Karamchari Sangh Vs. State of Jharkhand
January 22, 2008
Jharkhand Yayayat Karamchari Welfare Swabalambi Sahkari Samity Vs. State of Jharkhand
August 13, 2008
JITENDRA KUMAR SHARMA Vs. STATE OF JHARKHAND
December 22, 2008
JITNDER KUMAR ALIAS JITENDRA KUMAR MAHATO Vs. STATE OF JHARKHAND
October 18, 2008
Jivraj Birthuar Vs. State of Jharkhand
June 10, 2008
Jogendra Singh Vs. State of Jharkhand and Mahabir Bhagat
September 23, 2008
Joto Munda Vs. State of Bihar (Now Jharkhand)
December 12, 2008
JUNAL SURIN ALIAS JUNAL MUNDA Vs. SILAS MUNDA
April 30, 2008
JUNUL BHENGARAJ Vs. STATE OF JHARKHAND
August 11, 2008
Jyotilal Mahato Vs. Udhir Mahato
February 27, 2008
Kailash Nishad Vs. State of Jharkhand
April 11, 2008
KAILASH PRASAD Vs. STATE OF JHARKHAND
December 4, 2008
Kaira Soy Vs. State of Jharkhand
March 27, 2008
KALAWATI COAL PRIVATE LTD. Vs. BHARAT COKING COAL LTD.
August 20, 2008
Kali Toppo Vs. Renuka Khalkho
November 18, 2008
Kalikant Pathak Vs. State of Jharkhand
February 21, 2008
KALPANA BHARATI Vs. SHIV NARAYAN SINGH
April 22, 2008
KALPANA DEVI Vs. STATE OF JHARKHAND
June 20, 2008
Kalpana Lodhiya Vs. State of Jharkhand
December 17, 2008
Kalpana Pandey Vs. State of Jharkhand
April 7, 2008
KALYANI CHOUDHARY Vs. STATE OF JHARKHAND
October 20, 2008
Kamakhya Narayan Singh Vs. State of Jharkhand
February 8, 2008
KAMAL KANT PRASAD SINHA Vs. UNION OF INDIA
April 2, 2008
Kamal Prasad Singh Vs. Chairman-cum-Managing Director, Central Coalfields Limited
November 24, 2008
KAMDEO PRASAD SHAHI Vs. THE STATE OF JHARKHAND
December 12, 2008
KAMESHWAR PRASAD Vs. STATE OF JHARKHAND
January 29, 2008
Kamla Devi Vs. J.S.E.B.
June 23, 2008
KAMLA KUMARI Vs. STEEL AUTHORITY OF INDIA LTD.
January 21, 2008
Kamla Shankar Dubey Vs. Central Government Industrial Tribunal-cum-Labour Court
November 14, 2008
KAMLAKANT DAS Vs. STATE OF JHARKHAND
July 11, 2008
KAMLESH KUMAR PANDEY Vs. STATE OF JHARKHAND
April 15, 2008
KAMRUN NISA Vs. RAM CHANDRA MISTRY
June 19, 2008
KAMRUN NISA AND OTHERS Vs. RAM CHANDRA MISTRY AND OTHERS
June 16, 2008
KANAHAIYA PRASAD SINGH Vs. STATE OF JHARKHAND
February 27, 2008
Kanai Lal Debnath @ Kanhai Lal Devnath Vs. Parmeshwar Sah
October 22, 2008
KANAK KUMARI DEVI Vs. STATE OF JHARKHAND
March 31, 2008
KANHAIYA LAL SINGH CHOUDHARY Vs. STATE OF JHARKHAND
August 5, 2008
KANHAIYA PRASAD SINGH Vs. STATE OF JHARKHAND
August 12, 2008
KAPILDEO PRASAD SINGH Vs. STATE OF JHARKHAND
May 15, 2008
Kapileshwar Prasad Vs. State of Jharkhand through Vigilance
February 29, 2008
KARIYA SETH Vs. STATE OF JHARKHAND
June 27, 2008
KARTIK PRASAD Vs. STATE OF JHARKHAND
October 18, 2008
Karu Prasad Yadav Vs. State of Jharkhand
August 13, 2008
Karuna Chatterjee And Prity Chokarborty Vs. Rakesh Kumar
July 8, 2008
KASHI NATH UPADHYAY Vs. STATE OF JHARKHAND
September 1, 2008
Kauleshwar Prajapati Vs. State of Jharkhand
August 13, 2008
KEDAR NATH JHA Vs. COAL INDIA LTD
September 4, 2008
KEDAR NATH MUKHOPADHYAY Vs. STATE OF JHARKHAND
March 28, 2008
Kendriya Vidyalaya Sangathan Vs. State of Jharkhand
December 1, 2008
Khagendra Nath Maity @ Khagan Maity Vs. State of Jharkhand
May 1, 2008
KHAIRUN NISA Vs. UNION OF INDIA AND OTHERS
September 10, 2008
Khalil Sk. Vs. State of Jharkhand
July 28, 2008
Khedan Hazam Vs. State of Jharkhand
March 14, 2008
Khoro Manjhi Vs. Union of India (UOI)
July 28, 2008
Kinkar Mandal Vs. Eastern Coal Fields Ltd.
March 14, 2008
KIRLOSKAR OIL ENGINES LTD. Vs. STATE OF JHARKHAND
February 6, 2008
Kirto alias Kisto Chit Munda Alias Chritochi alias Kirto Tiru (Munda) Vs. State of Bihar (now Jharkhand)
December 15, 2008
KIRTYA NAND MISHRA Vs. SANTHAL PARGANAS GRAMIN BANK
October 16, 2008
KISHORE @ KISHORE MODI Vs. STATE OF JHARKHAND
March 14, 2008
Kishore Kumar Gera Vs. State of Jharkhand
December 5, 2008
Kishore Kumar Sharma Vs. State of Jharkhand
January 16, 2008
KISHUN CHOUDHARY Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
January 31, 2008
Kisto Ram Vs. State of Jharkhand
September 17, 2008
KOHINOOR STEEL (P) LIMITED Vs. STATE OF JHARKHAND
April 3, 2008
Kouleshwar Mahto Vs. Central Coal Fields Limited
July 10, 2008
KOUSHAL KISHORE RAJAK Vs. STATE OF JHARKHAND
October 15, 2008
KRIPA NATH PANDEY Vs. THE HEAVY ENGINEERING CORPORATION LIMITED
August 7, 2008
KRISHNA BIHARI SINGH Vs. STATE OF JHARKHAND
February 21, 2008
Krishna Chandra Sircar Vs. State of Jharkhand
April 23, 2008
Krishna Kumar Dubey Vs. Central Coalfields Limited
June 13, 2008
KRISHNA KUMAR YADAV Vs. STATE OF JHARKHAND
June 9, 2008
KRISHNA MOHAN PRASAD Vs. STATE OF JHARKHAND
July 16, 2008
Krishna Murari Sahay (K.M.Sahay) Vs. Steel Authority Of India Ltd.(Sail)
April 19, 2008
KRISHNA NANDAN JHA Vs. STATE OF JHARKHAND AND ORS.
January 22, 2008
KRISHNA NATH ORAON Vs. STATE OF JHARKHAND
April 21, 2008
KRISHNA PADA KUMBHKAR Vs. STATE OF JHARKHAND
March 11, 2008
Krishna Prajapati Vs. State of Jharkhand
September 4, 2008
Krishna Yadav Vs. State of Jharkhand
July 22, 2008
KULA DEVI ALIAS KUNA DEVI Vs. STATE OF JHARKHAND
October 18, 2008
Kuldip Mahto and Kali Charan Choudhary Vs. State of Jharkhand
May 7, 2008
KUMAR AND KUMAR Vs. STATE OF JHARKHAND
February 27, 2008
KUMARDHUBI METAL CASTING AND ENGINEERING LTD. Vs. KUMARDHUBI KARMACHARI CONGRESS
January 18, 2008
Kumari Sushma Prakash Vs. State of Jharkhand
August 13, 2008
Kundan Herenj Vs. Ranchi Municipal Corporation
June 9, 2008
Kundan Jha Vs. State Of Jharkhand
January 29, 2008
Kunj Bihari Sharma Vs. Union Of India
February 18, 2008
Kusheshwar Lal Das Vs. Jharkhand State Electricity Board
December 4, 2008
Lachhmi Steel Industry Vs. Union of India
July 23, 2008
LACHHMI STEEL INDUSTRY Vs. UNION OF INDIA
July 29, 2008
LACHHU MUNDA Vs. STATE OF JHARKHAND
July 9, 2008
LADDU SONAR @ LADDU GOPAL SWARNKAR Vs. STATE OF JHARKHAND
January 10, 2008
Lagan Mahato @ Nagen Mahato Vs. State of Jharkhand
July 5, 2008
LAKHAN ORAON Vs. STATE OF BIHAR
August 4, 2008
Lal Babu Singh Vs. Central Coalfield Limited
December 4, 2008
LAL DUTTA THAKUR Vs. STATE OF JHARKHAND
September 8, 2008
Lal Murmu Vs. State of Bihar
September 8, 2008
LALA RAMAGYA PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD
January 30, 2008
LALITA DEVI Vs. BCCL DHANBAD
May 2, 2008
Laljee Vs. Central Coalfields Limited
July 18, 2008
Lallan Das Vs. State Of Jharkhand
February 22, 2008
Lalu Prasad @ Lalu Prasad Yadav Vs. State Of Jharkhand Through Sp, CBI
January 14, 2008
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF JHARKHAND
January 14, 2008
LARSEN AND TOUBRO LIMITED Vs. STATE OF JHARKHAND
June 13, 2008
Laxman Balmuchu Vs. State of Jharkhand
June 24, 2008
Laxman Munda Vs. Chamar Munda
November 11, 2008
Laxman Prajapati Vs. State Of Jharkhand And Tekani Devi
June 26, 2008
Laxman Sahu Vs. Jharkhand State Electricity Board
February 20, 2008
Laxmi Narayan Singh Vs. Bharat Coking Coal
April 10, 2008
Laxmi Paper Products Through Its Proprietor Vs. Bihar State Financial Corporation
March 4, 2008
LAXMI SHARMA @ SMT. LAXMI KUMARI DEVI Vs. STATE OF JHARKHAND
April 21, 2008
LEDA CHAMAR AND ORS. Vs. SHIVJEE TIWARI AND ORS.
March 31, 2008
Lemos Cements Ltd. Vs. Director (Recover), Employees' Provident Fund Organisation
December 6, 2008
LIL MOHAN MUNDA Vs. ARSHAD HUSSAIN
July 17, 2008
LILAWATI DEVI Vs. STATE OF JHARKHAND
September 18, 2008
LILAWATI DEVI Vs. THE ORIENTAL INSURANCE COMPANY LTD.
June 17, 2008
LOBIN CHANDRA MANDAL Vs. STATE OF JHARKHAND AND OTHERS
July 14, 2008
LORD BUDHA EDUCATIONAL AND SOCIAL DEVELOPMENT SANSTHAN Vs. UNION OF INDIA
August 21, 2008
LUCAS DANG AND BACHU PRASAD VERMA Vs. JHARKHAND STATE AGRICULTURE PRODUCE MARKETING BOARD
August 21, 2008
M.S Mittal Vs. Jharkhand State Electricity Board
April 11, 2008
M/S. INDO ASAHI GLASS CO. LTD., BHURKUNDA, HAZARIBAGH Vs. STATE OF JHARKHAND & ORS.
April 9, 2008
M/S. TELCO CLUB Vs. STATE OF JHARKHAND & ORS.
December 22, 2008
Madan Kumar And Raj Kumar Sahu Vs. State Of Jharkhand
June 23, 2008
Madan Kumar Shukla Vs. State of Jharkhand
November 27, 2008
MADAN ORAON Vs. CENTRAL COALFIELDS LIMITED
January 17, 2008
Madan Pandey Etc.And Mukund Pandey Vs. Bccl
April 1, 2008
MADANLAL AGARWAL Vs. SITA DEVI KHIRWAL
November 20, 2008
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
May 15, 2008
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
January 24, 2008
Madhu Sudan Mittal Vs. State of Jharkhand
February 14, 2008
Madhu Sudan Prasad Singh Vs. Tata Steel
May 5, 2008
MAGHA RAM SEN Vs. STATE OF JHARKHAND AND OTHERS
April 29, 2008
Maghi Oraon Vs. State of Jharkhand
April 22, 2008
Mahabir Kansi Vs. State of Jharkhand
August 7, 2008
MAHABIR RAM Vs. STATE OF JHARKHAND
October 18, 2008
Mahanand Jha Vs. State of Jharkhand
June 11, 2008
Mahendra Kumar Agarwalla Vs. State of Jharkhand
May 30, 2008
MAHENDRA KUMAR TIWARI Vs. STATE OF JHARKHAND
April 2, 2008
Mahendra Pandit Vs. Union of India (UOI)
September 3, 2008
Mahendra Prasad Sao Vs. State of Jharkhand
June 23, 2008
Mahendra Prasad Singh Vs. State of Jharkhand
August 5, 2008
Mahendra Singh Vs. State of Bihar
April 29, 2008
MAHENDRA SINGH REKHRAJ Vs. STATE OF JHARKHAND AND OTHERS
July 14, 2008
Mahesh Kumar Thapar @ M.K.Thapar Vs. State of Jharkhand through S.P., CBI
May 7, 2008
MAHESH NAND SHARMA Vs. HINDUSTAN COPPER LTD. AND ORS.
April 10, 2008
Mahesh Oraon Vs. State of Jharkhand
November 11, 2008
Mahesh Rajak Vs. State of Jharkhand
November 19, 2008
Mahesha Nand Sharma Vs. Hindustan Copper Limited
April 9, 2008
MAHESHWAR PRATAP SINGH Vs. STATE OF JHARKHAND
February 14, 2008
MAHESWARI OIL MILLS Vs. STATE OF JHARKHAND
April 17, 2008
MAIMUN NISHA AND MANZOOR AHMAD Vs. STATE OF JHARKHAND
May 14, 2008
MAJU KUMARI SINGH ALIAS MANJU SINGH Vs. AVINASH KUMAR SINGH
September 24, 2008
Malay Kumar Banerjee Vs. Union of India
August 27, 2008
MALIKA GOPE Vs. STATE OF BIHAR
August 25, 2008
MALTI DEVI AND ANR. Vs. SHANTI DEVI AND ORS.
May 6, 2008
MAMA CHANDRA @ MAM CHAND Vs. STATE OF JHARKHAND
August 19, 2008
MAN MOHAN SINGH AND ORS Vs. STATE OF JHARKHAND AND ORS
March 6, 2008
MANAGEMENT DEPARTMENT OF TELECOMMUNICATION POST AND TELEGRAPH RANCHI Vs. SATISH DEO RAM
January 25, 2008
MANAGEMENT OF BOKARO STEEL PLANT Vs. SMT RAMAWATI DEVI
July 14, 2008
MANAGEMENT OF BOKARO STEEL PLANT,STEEL AUTHORITY OF INDIA,LTD,BOKARO Vs. GENERAL SECRETARY,BOKARO,STEEL RASTRIYA MAZDOOR SANGH,BOKARO STEEL CITY,BOKARO
October 17, 2008
Management of Department of Tele Communication Vs. Satish Deo Ram
July 18, 2008
Managing Committee of TISCO Adivasi Co-operative Society Ltd Vs. State of Jharkhand
August 6, 2008
Manas Kumar Bindu @ Manas Kr Vs. State of Jharkhand
December 15, 2008
Manbhui Mahto Vs. State Of Jharkhand
March 10, 2008
Mangal Singh Vs. State of Jharkhand
March 14, 2008
Manghi Ho Vs. State of Bihar (now Jharkhand)
September 1, 2008
MANGRA MUNDA Vs. BABI DAN
December 5, 2008
MANGRA URAON Vs. STATE OF JHARKHAND
December 23, 2008
MANILAL BURNWAL Vs. STATE OF JHARKHAND
September 25, 2008
Manisha Shukla Vs. State of Jharkhand
August 13, 2008
MANJU DEVI Vs. BABULAL GUPTA
June 13, 2008
Manju Rani Patra Vs. Ranchi University through its Vice Chancellor, Ranchi
April 28, 2008
MANOJ KUMAR Vs. STATE OF JHARKHAND
July 31, 2008
MANOJ KUMAR GOSWAMI Vs. STATE OF JHARKHAND
July 21, 2008
MANOJ KUMAR JHA AND SUBHA JHA Vs. GEETA DEVI THAKUR
September 16, 2008
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
February 25, 2008
Manorama Kumari @ Devi Vs. State of Jharkhand
December 4, 2008
Manorma Devi Vs. State Of Jharkhand
February 15, 2008
Mansa Mandal Vs. State Of Bihar (Now Jharkhand)
July 2, 2008
Manshu Mahto @ Nepal Mahto Vs. State of Jharkhand
June 10, 2008
MANSOOR Vs. STATE OF JHARKHAND
September 25, 2008
Manti Devi Vs. Central Coalfield Ltd.
December 5, 2008
MANTU SAO ALIAS KAUSHAL KISHORE PRASAD Vs. STATE OF JHARKHAND
October 18, 2008
Maruf Ansari Vs. State of Jharkhand through Chief Secretary, Government of Jharkhand
September 15, 2008
MASOMAT MALTI Vs. ORIENTAL INSURANCE CO LTD
August 29, 2008
MASOOD HASSAN Vs. THE REGISTRAR GENERAL, JHARKHAND HIGH COURT
March 6, 2008
MASYC PROJECTS PVT. LTD. Vs. NILACHAL IRON AND POWER LTD.
August 8, 2008
Mathai Marandi Vs. State of Bihar (now Jharkhand)
October 23, 2008
MAYA DEVI Vs. STATE OF JHARKHAND
February 29, 2008
MD ABDUL HALIM Vs. THE STATE OF JHARKHAND
September 2, 2008
MD BANNU Vs. THE STATE OF BIHAR
October 17, 2008
MD NIJAMUDDIN Vs. RAJESHWAR PRADSAS
July 30, 2008
MD RAHMAN Vs. STATE OF JHARKHAND
October 25, 2008
MD SAIJUDDIN SHEIKH Vs. THE STATE OF JHARKHAND
August 7, 2008
MD SAJJAD ANSARI Vs. JAINAB KHATOON
November 27, 2008
MD. ABUL KALAM Vs. STATE OF JHARKHAND
September 15, 2008
Md. Adil Vs. State of Jharkhand
January 30, 2008
MD. AFTAB ALAM AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
September 8, 2008
MD. AFTAB ALAM AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
September 6, 2008
Md. Anis Ansari Vs. Md. Ushman @ Unush
December 17, 2008
MD. ANWARUL HAQUE Vs. STATE OF JHARKHAND
July 15, 2008
MD. ASIN @ MD YASIN Vs. STATE OF JHARKHAND AND OTHERS
April 29, 2008
MD. AWHAB AND ORS. Vs. STATE OF JHARKHAND AND ORS.
May 7, 2008
Md. Gulab Vs. H. H. Rahman
October 15, 2008
MD. GULZAR MIAN @ GULZAR MIAN Vs. ZOHRA KHATOON
August 6, 2008
MD. ILAHI BUKSH Vs. HEAVY ENGINEERING CORPORATION LTD.
July 9, 2008
Md. Imtiyaz Vs. Union of India
November 21, 2008
MD. JAVED Vs. STATE OF JHARKHAND
October 24, 2008
MD. MASOOD HASSAN Vs. THE REGISTRAR GENERAL, JHARKHAND HIGH COURT
March 3, 2008
MD. NAJRUL HASSAN Vs. STATE OF JHARKHAND
August 12, 2008
MD. RASUL ANSARI Vs. STATE OF JHARKHAND
April 10, 2008
MD. SAJJAD ALI Vs. STATE OF JHARKHAND
May 7, 2008
MD. SHAMIM AHMAD Vs. SHANKAR MITRA
August 27, 2008
Md. Suleman Vs. Jharkhand State Electricity Board
February 12, 2008
MD. YASEEN Vs. STATE OF JHARKHAND
July 14, 2008
Md.Aftab Alam Vs. State of Jharkhand
September 8, 2008
Md.Alam Vs. State of Jharkhand
February 29, 2008
Md.Azad Hussain Vs. State of Jharkhand
February 18, 2008
Md.Azam Vs. State Of Jharkhand
January 16, 2008
Md.Guizar Mian @ Guizar Mian Vs. Zohra Khatoon
August 20, 2008
Md.Kalim Khan Vs. Jain Trading Corporation
July 29, 2008
Md.Mokhtar Hussain Vs. State of Jharkhand
May 16, 2008
Md.Muslim Khan Vs. State Of Jharkhand
February 22, 2008
Md.Mustafa Quraishi Vs. State of Jharkhand
June 10, 2008
Md.Nazim Vs. State of Jharkhand
September 10, 2008
Md.Nemat Vs. State Of Jharkhand
March 27, 2008
Md.Rahim Ansari Vs. State of Jharkhand
July 25, 2008
Md.Rizwan Ali Vs. Ranchi Regional Development Authority
January 15, 2008
Md.Salim Vs. Md.Muslim
July 23, 2008
Md.Sayeed @ S.M.Sayeed Vs. State of Jharkhand
August 12, 2008
Md.Shamsad Alam Vs. Ranchi Regional Development Authority, Ranchi
November 26, 2008
MEENA DEVI Vs. STATE OF JHARKHAND
March 27, 2008
Meena Rani Ghosh Vs. State of Jharkhand
March 18, 2008
MEENA THAKUR Vs. STATE OF JHARKHAND
April 3, 2008
METALLURGICAL AND ENGINEERING CONSULTANTS (INDIA) LTD. Vs. STATE OF BIHAR
March 19, 2008
MICA MANUFACTURING COMPANY PVT LTD Vs. STATEOF JHARKHAND
January 28, 2008
MINNI DEVI Vs. CHAIRMAN, BANK OF BARODA
February 18, 2008
Mirisch Damani Vs. State of Jharkhand
March 18, 2008
MISHIR RAI Vs. STATE OF BIHAR
January 21, 2008
Mithilesh Kumar Vs. State of Jharkhand
August 7, 2008
MITHILESH KUMAR MISHRA Vs. STATE OF JHARKHAND
July 7, 2008
MOBIN ANSARI Vs. STATE OF JHARKHAND
July 23, 2008
Mochi Ram Lohra @ Muchi @ Machi Lohra Vs. State of Jharkhand
July 18, 2008
MOHAMMAD KHAN ALIAS SHER MOHAMMAD Vs. STATE OF JHARKHAND
September 25, 2008
MOHAN KUMAR PANDEY Vs. STATE OF JHARKHAND
June 17, 2008
Mohan Lal Gupta Vs. Bokaro Steel Plant, through its Chairman-cum-Managing Director, Bokaro
August 14, 2008
MOHAN TOPPO Vs. SANJAY MUNDA
September 25, 2008
MOHD RIAUDDIN Vs. NARAIN SINGH
August 28, 2008
Momina Khatun Vs. Bharat Coking Coal Ltd.
June 11, 2008
Mosabani Bazar Samiti (Sabji Mandi) Vs. State of Jharkhand
June 18, 2008
Mosmat.Chinta Vs. State of Jharkhand
March 7, 2008
Most. Dulia Vs. State of Jharkhand
October 22, 2008
MOST. RINA GHOSH Vs. STATE OF JHARKHAND
August 27, 2008
Most. Sonia Vs. Naresh Sao
August 29, 2008
Most.Tetari Devi Vs. Regional Commissioner, Region-Ii, C.M.P.F.
February 14, 2008
MOTILAL SAW Vs. STATE OF JHARKHAND
February 19, 2008
Motilal Saw Vs. State of Jharkhand
August 4, 2008
Mrinal Kanti Chakraborty Vs. Union Of India
April 16, 2008
MRINAL KANTI CHAKRABORTY AND SWADESH KUMAR CHAULYA Vs. STATE OF JHARKHAND THROUGH CBI
March 17, 2008
MRITUNJAY NARAYAN SINGH @ MRITUYUNJAIENDRA NARAYAN SINGH Vs. STATE OF JHARKHAND
March 17, 2008
MUDDIN MIAN Vs. STATE OF JHARKHAND
October 22, 2008
MUKESH KUMAR SAHU Vs. SANAT KUMAR DAWN AND ORS.
July 22, 2008
MUKESH KUMAR SINGH @ MUKESH SINGH CHOUDHARY @ MUKESH SINGH Vs. STATE OF JHARKHAND
August 14, 2008
MUKESH R. GUPTA Vs. STATE OF JHARKHAND
February 22, 2008
Mundrika Prasad Singh Vs. Union of India
October 22, 2008
MUNI DEVI Vs. PRADIP SINGH
July 18, 2008
Munna Singh @ Sharangdhar Vs. State of Jharkhand
August 14, 2008
Munshi Baskey Vs. State of Jharkhand
September 8, 2008
MUNSHI SAO Vs. STATE OF JHARKHAND
March 6, 2008
Munshi Sharma Vs. State Of Jharkhand
February 20, 2008
Murari Pandey Vs. State Of Jharkhand
April 1, 2008
Mustafa Mian Vs. State Of Jharkhand
May 15, 2008
Mustaffa Vs. Management of Bokaro Steel Plant
July 18, 2008
MUSTKIM ANSARI Vs. STATE OF JHARKHAND
September 25, 2008
Muzaffar Alim Vs. Usman Khan
September 29, 2008
N B HI TECH INDUSTRIES PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
May 2, 2008
Nagendra Ojha Vs. State of Jharkhand
November 14, 2008
NAGENDRA THAKUR Vs. STATE OF JHARKHAND
June 17, 2008
NAGESHWAR BHUIYA Vs. CENTRAL COALFIELDS LTD.
January 29, 2008
NAIONAL INSURANCE COMPANY LTD Vs. RAMJEE PANDEY
November 19, 2008
Nakul Chandra Shaw Vs. Director General of Mines Safety, Dhanbad
November 28, 2008
NAKUL KUMHAR Vs. THE STATE OF JHARKHAND
August 7, 2008
Nakul Pandit Vs. State of Jharkhand
November 11, 2008
Namita Nath Sahdeo Vs. Permil Danwara
November 18, 2008
NAMITA ROY Vs. UNION OF INDIA
August 12, 2008
NAMO NARAYAN SINGH Vs. STATE OF JHARKHAND
July 15, 2008
NAND KISHORE JAISWAL Vs. SUCHITA JAISWAL
June 19, 2008
NAND KISHORE JAISWAL Vs. STATE OF JHARKHAND
March 3, 2008
Nand Kishore Mandal Vs. State Of Jharkhand
March 16, 2008
Nand Kishore Prasad Sahu Vs. Jyoti Prasad Khatri
August 19, 2008
Nand Kishore Rai Vs. State of Jharkhand
February 7, 2008
Nand Kishore Sinha Vs. State of Jharkhand
May 13, 2008
NANDKESHWAR PRASAD Vs. JHARKHAND STATE ELECTRICITY BOARD & OTHERS
December 12, 2008
NANDLAL MANDAL AND OTHERS Vs. STATE OF JHRAKHAND
October 17, 2008
NANKU MALLAH Vs. CENTRAL COALFIELDS LIMITED
February 14, 2008
NANKU SINGH Vs. STATE OF JHARKHAND
September 25, 2008
NARA PAHARIA AND JALIA PAHARIA Vs. STATE OF BIHAR
September 3, 2008
NARAYAN CHANDRA MANDAL Vs. STATE OF JHARKHAND
April 1, 2008
NARAYAN CHANDRA MODAK Vs. GUPTESHWAR TIWARI
January 17, 2008
NARAYAN SAO Vs. STATE OF JHARKHAND
March 10, 2008
NARAYAN SOREN Vs. RANJAN MURMU
December 12, 2008
NARENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
September 4, 2008
Narendra Nath Munda Vs. State of Jharkhand
November 27, 2008
Naresh Kumar Mehta Vs. State of Jharkhand
December 11, 2008
NARESH SINGH Vs. STATE OF JHARKHAND
September 25, 2008
Nasiruddin Ansari Vs. State Of Jharkhand
April 15, 2008
NATH SHAW @ NATH SAW Vs. STATE OF JHARKHAND
January 28, 2008
NATHU KUMAR JAIN Vs. STATE OF JHARKHAND
March 27, 2008
NATIOANL INSURANCE CO LTD Vs. RAMJEE PANDEY
November 29, 2008
NATIONAL INSURANCE CO LTD Vs. BALPANT SAHU ALIAS BALRAM ALIAS BALWANT ALIAS BALPAN
August 29, 2008
NATIONAL INSURANCE CO LTD Vs. TILWA
March 20, 2008
NATIONAL INSURANCE CO LTD Vs. ANITA SINGH
July 14, 2008
NATIONAL INSURANCE CO. LTD. Vs. TOLDI PRASAD @ TODI SAO
March 10, 2008
National Insurance Co.Ltd. Vs. Runiya Binha
July 9, 2008
National Insurance Co.Ltd. Vs. Shakti Transport Agency
June 13, 2008
NATIONAL INSURANCE COMPANY Vs. SANDHYA MANDAL & ORS
August 25, 2008
NATIONAL INSURANCE COMPANY LTD Vs. STATE OF JAHARKHAND
April 1, 2008
NATIONAL INSURANCE COMPANY LTD Vs. MALTI DEVI
January 17, 2008
NATIONAL INSURANCE COMPANY LTD. Vs. GAYANTI DEVI
February 20, 2008
National Insurance Company Ltd. Vs. Mossamat Fulwa Devi
November 26, 2008
NAVCHETAN SAHKARI GRIH NIRMAN SAMITI LIMITED Vs. STATE OF JHARKHAND
December 15, 2008
NAVDEEP KUMAR KOMAL Vs. MANAGING DIRECTOR, BOKARO STEEL PLANT
December 12, 2008
Navin Chandra Jayantilal Doshi Vs. Chunilal R.Dhanani
July 14, 2008
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND
August 1, 2008
NAWNIT KUMAR Vs. PALAMAU KSHETRIYA
April 3, 2008
NAZRUL ANSARI Vs. STEEL AUTHORITY OF INDIA LTD.
April 10, 2008
NEELA SANGEETA LAKRA Vs. JHALKO DEVI
November 20, 2008
NEELAM DEVI Vs. BHARAT COKING COAL LIMITED AND OTHERS
October 16, 2008
Neelu Kumar alias Neelu Kumari Verma alias Nitu Kumari Vs. Birendra Verma
November 19, 2008
NEETA NARANG @ NITA Vs. STATE OF JHARKHAND
November 26, 2008
NEETA PRASHANT Vs. STATE OF JHARKHAND
October 18, 2008
NEMI CHAND JAIN Vs. STATE OF JHARKHAND
January 21, 2008
NEW ENGINEERING WORKS AND ASL MOTORS PVT. LTD Vs. STATE OF JHARKHAND
July 23, 2008
NEW INDIA ASSURANCE CO LTD Vs. JASHODA DEVI
September 10, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. MOHAN SINGH
July 18, 2008
New Rana Saw Mills Vs. State Of Jharkhand
March 27, 2008
NIKHAT JAHAN Vs. STATE OF JHARKHAND
December 4, 2008
Nikhat Jahan Vs. State of Jharkhand
November 26, 2008
Nilam Pandey @ Nilam Choubey Vs. State of Jharkhand through Secretary, Higher Education, Government....of Jharkhand
August 22, 2008
Niranjan Behra Vs. State of Jharkhand
September 10, 2008
Niranjan Jha Vs. State of Jharkhand
October 22, 2008
NIRANJAN SINGH Vs. STATE OF JHARKHAND
April 1, 2008
NIRAWATI KUNWAR Vs. STATE OF JHARKHAND
February 21, 2008
Nirmal Kumar Vs. State of Jharkhand
June 24, 2008
Nirmal Tiwari Vs. State Of Bihar (Now Jharkhand)
April 22, 2008
Niwas Choubey Vs. State of Jharkhand
September 20, 2008
NUNU PRASAD DANGI Vs. STATE OF JHARKHAND
March 19, 2008
Om Parimal Gupta Vs. State of Jharkhand
December 4, 2008
Om Prakash Chhawnika Vs. State of Jharkhand
May 1, 2008
OM PRAKASH GUPTA Vs. STATE OF JHARKHAND
September 25, 2008
Om Prakash Pandey Vs. State of Jharkhand
October 22, 2008
OM PRAKASH PATHAK Vs. STATE OF JHARKHAND THROUGH CBI
September 23, 2008
Om Prakash Verma Vs. State of Jharkhand
August 26, 2008
Oriental Insurance Vs. Manorama Devi
February 20, 2008
ORIENTAL INSURANCE CO LTD Vs. NEELU DEVI
February 18, 2008
ORIENTAL INSURANCE CO. LTD. Vs. MINA DEVI
February 18, 2008
Oriental Insurance Co.Ltd. Vs. Shila Devi
June 13, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. HEMBALA DEVI
December 23, 2008
ORIENTAL INSURANCE COMPANY LTD., RANCHI Vs. SHILA DEVI AND OTHERS
June 20, 2008
P.K.Sinha @ Prem Kumar Vs. State Of Jharkhand And Har Kumar Mhato
June 23, 2008
Pachchu @ Pachua @ Jai Narayan Mahto @ Narayan @ Pachu Kumar Mahto Vs. State Of Jharkhand
April 2, 2008
PADMA LOCHAN KALINDI Vs. STATE OF JHARKHAND
March 11, 2008
Palamau Zila Vyawasai Sangh Vs. State of Jharkhand
January 29, 2008
Palamu Zila Transport Association Vs. State of Jharkhand
June 24, 2008
PALINDRA MEHRA Vs. STATE OF BIHAR
January 29, 2008
Palo Kui Vs. State of Jharkhand
November 18, 2008
PANCHDEO SINGH Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
September 29, 2008
PANDEY SINGH Vs. CENTRAL COALFIELDS LTD.
February 1, 2008
PANDEY SINGH Vs. CENTRAL COALFIELDS LTD.
August 5, 2008
PANDU SIDU Vs. STATE OF JHARKHAND & ORS.
March 3, 2008
Pankaj Kumar Singh Vs. State of Jharkhand
August 22, 2008
Pannalal Sah Vs. State of Jharkhand
November 27, 2008
Panpati Devi Vs. State of Jharkhand
November 21, 2008
PAPINDER SINGH Vs. STATE OF JHARKHAND
December 5, 2008
Pappu Verma Vs. State Of Jharkhand
February 12, 2008
Paras Nath Keshari Vs. Dwarika Prasad Keshari
June 26, 2008
PARAS NATH SINHA Vs. STATE OF JHARKHAND
February 28, 2008
PAREME MARANDI @ PARMESHWAR MARANDI Vs. BHARAT COKING COAL LIMITED
February 22, 2008
Paresh Nath Gope Vs. BCCL
July 16, 2008
Parikha Mehta @ Parikha Prasad Mehta Vs. State of Jharkhand
November 19, 2008
PARMANAND JHA Vs. STATE OF JHARKHAND
February 21, 2008
PARMANAND KUMAR SAHU Vs. STATE OF BIHAR
April 2, 2008
PARURAM TIWARI Vs. STATE OF JHARKHAND
July 23, 2008
Parvati Devi Vs. State of Jharkhand
August 28, 2008
PASHUPATI NARAYAN SINGH Vs. STATE OF JHARKHAND
June 18, 2008
PASHUPATI NATH SINGH @ DR. PASHUPATI NATH SINGH Vs. STATE OF JHARKHAND
August 8, 2008
Pawan Kumar Agarwal Vs. Ram Krishan Khandelwal
April 17, 2008
PAWAN KUMAR LAHARUKA @ P.K. LAHRUKA Vs. STATE OF JHARKHAND
August 4, 2008
PETER BARA Vs. STATE OF JHARKHAND
November 5, 2008
PETER BARA Vs. STATE OF JHARKHAND AND OTHERS
December 5, 2008
PHILLIP TIRKEY Vs. STATE OF JHARKHAND
December 12, 2008
Pinto Murmu Vs. State of Jharkhand
August 21, 2008
PRABHAKAR JHA Vs. JAYANTI DEVI
February 15, 2008
PRABHAKAR JHA Vs. JAYANTI DEVI @ MINU DEVI
February 1, 2008
Prabhat Kumar Vs. State of Jharkhand
August 29, 2008
Prabir Kumar Gangopadhya Vs. State of Jharkhand
March 28, 2008
Pradeep Kumar Vs. Union of India
November 27, 2008
PRADEEP KUMAR DHAWAN Vs. STATE OF JHARKHAND
February 12, 2008
PRADEEP KUMAR SAH Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY
April 17, 2008
Pradeep Kumar Sharma Vs. Jharkhand State Electricity Board
November 19, 2008
Pradeep Kumar Singh Vs. State Of Jharkhand
July 3, 2008
PRADEEP SINGH Vs. R.I.T.
January 10, 2008
Pradeep Vijay Toppo Vs. State of Jharkhand
December 17, 2008
PRADIP LUMAR Vs. BHARAT COKING
February 29, 2008
Pradip Rubber Industries Vs. Bihar State Financial Corporation
September 12, 2008
PRAFULLA KUMAR MAHTO Vs. STATE OF JHARKHAND
February 19, 2008
PRAKASH JAIN Vs. STATE OF JHARKHAND
July 16, 2008
Pramila Devi Vs. Ghanshyam Prasad
July 22, 2008
Pramod Kumar Vs. Bharat Coking Coal
September 4, 2008
Pramod Kumar Jha Vs. Chancellor, Vinoba Bhave University
February 5, 2008
PRAMOD KUMAR JHA @ P.K. JHA Vs. STATE OF JHARKHAND
September 9, 2008
Pramod Kumar Rana Vs. State of Jharkhand
August 8, 2008
Prasanna Narayan Vs. State Of Jharkhand
February 19, 2008
PRASHANT SWARUP Vs. UNION OF INDIA
June 11, 2008
PRAVASH THAKUR Vs. STATE OF JHARKHAND AND ANOTHER
November 25, 2008
Praveen Kumar Vs. State of Jharkhand
December 8, 2008
PRAWEJ ANSARI Vs. HATIM ALI ANSARI
July 24, 2008
PRAWEJ ANSARI Vs. HATIM ALI ANSARI
January 17, 2008
PRAYAG NARAYAN JHA Vs. STATE OF JHARKHAND
February 21, 2008
PRE STESSED UDYOG INDIA PVT LTD Vs. STATE OF JHARKHAND
May 12, 2008
Prem Chand Rai Vs. Damodar Valley Corporation, Kolkata
November 20, 2008
PREM CHANDRA GOE Vs. STATE OF JHARKHAND
April 4, 2008
Prem Foods (India) Pvt.Ltd. Vs. State of Jharkhand
January 10, 2008
Prem Lata Sinha Vs. State of Jharkhand
December 5, 2008
Prem Sagar Keshri Vs. State of Jharkhand
December 18, 2008
PREM SHANKAR SAHA Vs. STATE OF JHARKHAND
July 11, 2008
PREM YADAV Vs. BHARAT COKING COAL LTD
March 17, 2008
Premsons Motor Udyog Pvt. Limited Vs. State of Jharkhand
October 20, 2008
Primary Teachers Education College Vs. State of Jharkhand
July 23, 2008
Prithivi Nath Ram Vs. State of Jharkhand
November 28, 2008
Prity Cement Co.Pvt.Ltd Vs. Jharkhand State Electricity Board, Ranchi
December 5, 2008
Priyanka Vs. State of Jharkhand
August 6, 2008
Priyatosh Chaudhary @ Pritosh Chaudhary Vs. Mukta Chaudhary
March 28, 2008
Pronob Dey Vs. State of Jharkhand
November 24, 2008
Punam Devi Vs. State of Jharkhand
October 21, 2008
PURAN CHAND BHAGAT Vs. USHA DEVI
September 29, 2008
PURAN GIRI @ PURAN MANDAL Vs. STATE OF JHARKHAND
August 5, 2008
PURAN MANJHI AND SARJU MAHTO Vs. STATE OF JHARKHAND
April 21, 2008
PURSOTAM BHAGAT Vs. STATE OF JHARKHAND
February 1, 2008
PURUSOTTAM LAL SAROJ Vs. STATE OF JHARKHAND
July 31, 2008
Pushpa Kumari Vs. State Of Jharkhand
February 5, 2008
Pushpanjali Construction Through Its Partner Vs. State Of Jharkhand
March 17, 2008
PUTUL GUPTA Vs. STATE OF JHARKHAND
July 16, 2008
R.N. SINGH, OFFICER Vs. STATE OF JHARKHAND
July 22, 2008
R.N.Mitra @ Ramendra Nath Mitra Vs. Union Of India
February 20, 2008
Rabhan Hembram Vs. State of Jharkhand
September 23, 2008
Radha Kant Vs. State of Bihar
January 3, 2008
RADHAKANT GOSWAMI Vs. STATE OF JHARKHAND
May 2, 2008
RADHESYAM SAH Vs. RAJESH KUMAR SAH
December 15, 2008
Radhika Raman Prasad Singh Vs. State of Jharkhand
December 2, 2008
Radhika Raman Prasad Singh Vs. State Of Jharkhand
April 4, 2008
Rafat Ara Vs. Ranchi University
November 17, 2008
RAGHUBANSH MANI LAL Vs. STATE OF JHARKHAND
January 17, 2008
Rahmati Khatoon Vs. State of Jharkhand
January 30, 2008
RAHUL SINGH Vs. RAHUL SINGH
October 15, 2008
Raj Kishore Das Vs. State of Jharkhand
December 2, 2008
RAJ KUMAR AND BROTHERS Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
July 29, 2008
RAJ KUMAR GUPTA Vs. BIRENDRA PRASAD GUPTA
October 21, 2008
RAJ KUMAR VERMA Vs. STATE OF JHARKHAND
September 25, 2008
Raj Narayan Pandey Vs. Kameshwar Thakur
July 22, 2008
RAJ NARAYAN PRADHAN Vs. STATE OF JHARKHAND
March 15, 2008
RAJ NARAYAN PRADHAN Vs. STATE OF JHARKHAND
May 15, 2008
RAJ STEELS AND FERRO ALLOYS PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
July 18, 2008
Raj Vanshi Singh Vs. State of Jharkhand
June 13, 2008
RAJA SARKAR Vs. STATE OF JHARKHAND
March 10, 2008
RAJAT NATH ROY Vs. STATE OF JHARKHAND
December 12, 2008
Rajbansh Pandey Vs. State of Jharkhand
July 22, 2008
Rajeev Kumar Vs. State Of Jharkhand
January 15, 2008
RAJEEV RANJAN Vs. STATE OF JHARKHAND
July 22, 2008
RAJENDRA GUPTA AND ORS Vs. STATE OF JHARKHAND AND ORS
January 2, 2008
RAJENDRA KUMAR SHARMA Vs. SURENDRA NATH SHARMA
July 30, 2008
RAJENDRA PANDIT Vs. STATE OF JHARKHAND
April 11, 2008
Rajendra Pandit Vs. Bharat Coking Coal Limited
October 24, 2008
RAJENDRA PRASAD Vs. STATE OF JHARKHAND
February 22, 2008
Rajendra Ram @ Rajendra Prasad Vs. State Of Jharkhand
February 8, 2008
RAJENDRA RAVIDAS ALIAS JHUPAR RABIDAS Vs. STATE OF JHARKHAND
October 18, 2008
RAJENDRA SINGH Vs. CENTRAL COAL FIELDS LTD. AND ORS.
July 2, 2008
RAJESH KUMAR Vs. SAIL AND OTHERS
February 27, 2008
Rajesh Kumar Vs. State of Jharkhand
September 2, 2008
RAJESH KUMAR Vs. CENTRAL COALFIELDS LIMITED
October 17, 2008
RAJESH KUMAR Vs. STATE OF JHARKHAND
August 27, 2008
RAJESH KUMAR Vs. CENTRAL COAL FIELDS LTD.
March 13, 2008
Rajesh Kumar Vs. State of Jharkhand
December 3, 2008
Rajesh Kumar Pandey Vs. State of Jharkhand
August 29, 2008
RAJESH KUMAR SINHA Vs. STATE OF JHARKHAND
March 10, 2008
RAJESH KUMAR SRIVASTAVA Vs. STATE OF JHARKHAND
April 4, 2008
Rajesh Kumar Vasani Vs. Jamshedpur Notified Area Committee, Jamshedpur
May 9, 2008
RAJESH KUMAR VERMA Vs. STATE OF JHARKHAND AND ANR.
February 21, 2008
Rajesh Ranjan Shrivastava Vs. State of Jharkhand
June 11, 2008
Rajesh Sharma Vs. State Of Jharkhand
February 26, 2008
RAJIB LOCHAN GOSWAMI Vs. CENTRAL COAL FIELDS LTD.
July 1, 2008
Rajiv Ranjan Singh @ Lalan Kumar Singh Vs. Union Of India
February 13, 2008
Rajkalia Devi Vs. State of Jharkhand
December 4, 2008
Rajneesh Mishra Vs. State of Jharkhand
April 28, 2008
Rajni Devi Vs. State of Jharkhand
December 18, 2008
Raju Mahto Vs. State of Jharkhand
July 11, 2008
Rakesh Chandra Arora Vs. Indian School of Mines University, Dhanbad
March 3, 2008
Rakesh Kumar Singh Vs. State of Jharkhand
March 18, 2008
Rakhohari Gope Vs. State of Jharkhand
May 15, 2008
RAM AUTAR SINGH Vs. STATE OF JHARKHAND AND ORS.
July 23, 2008
RAM AWADH GUPTA Vs. STATE OF JHARKHAND
January 31, 2008
RAM AYODHYA Vs. STATE OF JHARKHAND
October 18, 2008
RAM BACHAN PRASAD SINGH Vs. PROJECT OFFICER CHASNALLA COLLIERY
July 10, 2008
Ram Bahadur Bhagat Vs. State of Jharkhand
January 28, 2008
RAM CHANDRA DUBEY Vs. STATE OF JHARKHAND
August 5, 2008
Ram Chandra Jaiswal Vs. M.S.T.C. Ltd. A Government of India Enterprise
September 24, 2008
RAM CHANDRA PATHAK Vs. STATE OF JHARKHAND
March 11, 2008
RAM CHARITRA CHOUDHARY Vs. MADHU KODA
April 21, 2008
Ram Gopal Sah Vs. State of Jharkhand
December 3, 2008
RAM JIWAN SAHU Vs. STATE OF JHARKHAND
December 2, 2008
Ram Karan Tripathi Vs. State of Jharkhand
October 24, 2008
RAM KHELAWAN PASWAN Vs. STATE OF JHARKHAND
April 11, 2008
Ram Kishore Singh Vs. State of Jharkhand
January 10, 2008
RAM KUMAR SINGH Vs. STATE OF JHARKHAND
February 21, 2008
Ram Lakhan Shaw Vs. Jharkhand State Electricity Board
December 8, 2008
Ram Lochan Jha Vs. State of Jharkhand
February 21, 2008
RAM NARAYAN @ RAM NARAYAN PANDIT Vs. THE STATE OF JHARKHAND
July 30, 2008
Ram Narayan Thakur Vs. Heman Kumar Gupta
November 24, 2008
RAM NARESH SINGH Vs. BHARAT COKING COAL LIMITED
December 19, 2008
RAM NARESH SINGH AND JANARDHAN PRASAD SINGH Vs. STATE OF JHARKHAND AND ORS.
November 12, 2008
Ram Nirekhan Ram Vs. Chairman cum Managing Director, Central Coalfields Limited, Ranchi
November 27, 2008
Ram Paswan Vs. State of Bihar
August 21, 2008
Ram Prasad Vs. Union of India
November 19, 2008
Ram Pravesh Paswan Vs. State of Jharkhand
December 6, 2008
Ram Sagar Vs. State of Jharkhand
April 29, 2008
RAM SAGAR SINGH Vs. STATE OF JHARKHAND
September 2, 2008
Ram Shankar Prasad Singh Vs. Ranchi University
January 30, 2008
Ram Singh Vs. State of Jharkhand
December 5, 2008
RAM SURESH SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
July 24, 2008
RAM SWARUP JADAVA Vs. STATE OF JHARKHAND & ORS.
April 2, 2008
RAM VILAS SINGH Vs. STEEL AUTHORITY OF INDIA LIMITED
August 22, 2008
Rama Ballabh Upadhyaya Vs. State Of Bihar
January 16, 2008
RAMA SHANKAR PRASAD Vs. STATE OF JHARKHAND
September 24, 2008
RAMAKANT KUSHWAHA Vs. ANAMIKA BHARATI
July 3, 2008
Ramakant Pandey Vs. State of Jharkhand
July 24, 2008
RAMASHRAY PRASAD SINGH Vs. STATE OF JHARKHAND
August 12, 2008
RAMAVATAR MAHATO Vs. STATE OF JHARKHAND
September 29, 2008
Ramavatar Sharma Vs. State of Jharkhand through CBI
March 19, 2008
Ramayan Prasad Singh Vs. State of Bihar
September 10, 2008
Rambilash Dubey Vs. State of Jharkhand
October 20, 2008
RAMBRIKSH RAJBHAR Vs. STATE OF JHARKHAND
September 25, 2008
Ramdayal Karketta Vs. State of Jharkhand
October 20, 2008
RAMDEO MAHTO Vs. STATE OF JHARKHAND
October 15, 2008
RAMDEO MAHTO Vs. STATE OF JHARKHAND
June 24, 2008
RAMESH KUMAR BAJAJ @ RAMESH BAJAJ AND RAMAN KUMAR SAH @ RAMAN KUMAR Vs. STATE OF JHARKHAND AND RAJ KISHORE JHA
September 19, 2008
Ramesh Sahu Vs. State of Jharkhand
July 17, 2008
Rameshwar Mahto Vs. State of Jharkhand
November 20, 2008
Rameshwar Mahto Vs. State of Jharkhand
March 12, 2008
Rameshwar Oraon Vs. State of Jharkhand
November 18, 2008
Rameshwar Prasad Vs. Damodar Valley Corporation through its Chairman
December 5, 2008
RAMESHWAR PRASAD SINHA Vs. CENTRAL COALFIELDS LIMITED
October 15, 2008
Rameshwar Prasad Sinha Vs. Central Coal Fields Limited
March 26, 2008
RAMJEET PRASAD SINGH Vs. UNION OF INDIA & ORS
September 4, 2008
RAMJIT KISKU Vs. STATE OF JHARKHAND
November 23, 2008
RAMKRISHNA FORGING LIMITED Vs. JHARKHAND STATE ELECTRICITY BOARD
July 23, 2008
RAMKRISHNA FORGINGS LTD. Vs. STATE OF JHARKHAND
August 21, 2008
RAMLAL MAHTO Vs. STATE OF JHARKHAND
December 12, 2008
RAMLAL MUNDA Vs. STATE OF JHARKHAND
August 11, 2008
Rampati Pandit Vs. Jagdish Modi
October 21, 2008
RAMPRIT KUMAR Vs. STATE OF JHARKHAND
July 15, 2008
RAN VIJAY SINGH Vs. STATE OF JHARKHAND
April 3, 2008
RANA ANIL KUMAR VERMA Vs. STATE OF JHARKHAND
July 3, 2008
Rana Pratap Singh Vs. State Of Jharkhand
February 12, 2008
RANA SINGH Vs. STATE OF JHARKHAND
April 2, 2008
Ranchi Medical Research And Development Foundation Ltd. Vs. Union Of India
April 30, 2008
Ranchi Nagar Nigam Pensioners Samaj Vs. State of Jharkhand
June 10, 2008
RANDHIR SINGH Vs. STATE OF JHARKHAND
July 3, 2008
RANI DEVI Vs. SOMESH KUMAR MISHRA
August 11, 2008
Ranjeet Kumar Singh Vs. State of Jharkhand
February 18, 2008
Rashidan Bibi Vs. Md.Hasan
December 16, 2008
Rasid No.2 Vs. Jharkhand State Electricity Board
February 22, 2008
Ratan Kumar Vs. Joackim Toppo
December 16, 2008
Rathendra Bishnu Nanhen Vs. State Of Jharkhand
June 17, 2008
Ratia Uraon Vs. State Of Bihar (Now Jharkhand)
May 5, 2008
Ratnesh Kumar Singh Vs. State Of Jharkhand
March 4, 2008
RAUSHAN KUMAR RAY Vs. STATE OF JHARKHAND
September 12, 2008
Ravi Shankar Kumar @ Tinku @ Ravi Shankar Prasad Vs. State of Jharkhand
March 10, 2008
RAVI SINHA Vs. STATE OF JHARKHAND
August 29, 2008
RAVI UPPAL Vs. STATE OF JHARKHAND
August 13, 2008
REHAN AHMAD Vs. STATE OF JHARKHAND
February 15, 2008
RENU BALA Vs. STATE OF JHARKHAND
July 17, 2008
Renu Devi Vs. State of Jharkhand
July 17, 2008
Renu Rani Singh Vs. State of Jharkhand
March 11, 2008
RIDAY MAHTO Vs. STATE OF JHARKHAND
October 18, 2008
Rijhu Pahan Vs. State of Jharkhand
October 22, 2008
RINKU DEVI Vs. ABHIMANYU SINGH
December 19, 2008
Rishi Cement Company Limited Vs. Jharkhand State Electricity Board
July 3, 2008
Rishi Kumar Sahay Vs. State of Jharkhand
August 25, 2008
RITESH SINGH @ RITESH KUMAR Vs. STATE OF JHARKHAND
April 19, 2008
RIYAZUL ANSARI Vs. STATE OF JHARKHAND
September 25, 2008
ROHAN RAWANI Vs. MOHI RAWANI
December 19, 2008
RUDER NARAYAN MAHTO @ RUDRA NARAYAN MAHATO Vs. STATE OF JHARKHAND AND RISHIKESH MAHATO
July 16, 2008
Rujesh Nandan Vs. State of Jharkhand
March 17, 2008
S.K. MISHRA Vs. TATA IRON AND STEEL CO. LTD.
April 4, 2008
S.K. MITRA Vs. UNION OF INDIA
March 4, 2008
S.N.Roy Vs. Bharat Bouri
March 19, 2008
S.P. SINGH CONSTABLE Vs. UNION OF INDIA
January 30, 2008
SABINA YASMIN Vs. STATE OF JHARKHAND
June 20, 2008
Sabita Banerjee Vs. State of Jharkhand
April 29, 2008
Sacred Heart Convent School, Jamshedpur Vs. State of Jharkhand
August 13, 2008
Sadanand Chatterjee Vs. Union of India
July 22, 2008
Sadhu Charan Sahay Vs. Hindustan Steel Works, Construction Ltd.
April 10, 2008
Sadhu Sharan Pandey Vs. State of Jharkhand
February 21, 2008
Sagar Mal Agrawal Vs. State of Jharkhand
September 3, 2008
Saheb Singh Vs. State of Jharkhand
June 24, 2008
Sailendra Singh Vs. Union of India
December 4, 2008
SAJAL CHAKRABORTY Vs. STATE OF JHARKHAND THROUGH CBI
September 5, 2008
SAJID ZEYA KHAN Vs. STATE OF JHARKHAND
April 10, 2008
Sakaldeo Sao Vs. State Of Jharkhand
March 27, 2008
SAKILA KHATOON Vs. STATE OF JHARKHAND
April 11, 2008
SALIKA BIBI Vs. THE STATE OF JHARKHAND
September 22, 2008
Salim Raza Vs. Jharkhand State Electricity Board
November 18, 2008
Salma Vs. Dhirendra Prasad
December 15, 2008
Salwa Devi Vs. State of Jharkhand
July 2, 2008
Sambhoo Singh Vs. State of Jharkhand
February 12, 2008
Samir Ansari Vs. State of Jharkhand
February 6, 2008
Samsudin Ansari Vs. State Of Jharkhand
February 26, 2008
SAMSUL Vs. STATE OF JHARKHAND
June 16, 2008
SAMSUL MOMIN Vs. STATE OF BIHAR
March 5, 2008
SAMUNDRA NATH PANDEY, JITENDRA MISHRA Vs. THE STATE OF JHARKHAND
December 23, 2008
Sanaul Haque Vs. State of Jharkhand through CBI
March 3, 2008
Sandhu Munda Vs. State of Jharkhand
November 19, 2008
Sandhya Devi Vs. The Management Of Bokaro Steel Plant Of Steel Authority Of India Ltd.
April 1, 2008
SANGEETA DEVI Vs. STATE OF JHARKHAND
July 15, 2008
SANIKA ORAON Vs. STATE OF JHARKHAND
June 23, 2008
SANJAY DANGI Vs. STATE OF JHARKHAND
September 25, 2008
SANJAY KUMAR Vs. STATE OF JHARKHAND
February 6, 2008
Sanjay Kumar Agarwal Vs. State of Jharkhand
December 5, 2008
SANJAY KUMAR AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
July 22, 2008
Sanjay Kumar Chaurasia Vs. Jharkhand State Housing Board through its Managing Director, Ranchi
November 27, 2008
Sanjay Kumar Samaiyar Vs. State of Jharkhand
July 22, 2008
SANJAY KUMAR SINGH ALIAS SANJAY SINGH Vs. STATE OF JHARKHAND
October 18, 2008
Sanjay Kumar Sinha Vs. State of Jharkhand through the Chief Secretary, Government of Jharkhand, Ranchi
September 10, 2008
SANJAY PATHAK Vs. STATE OF JHARKHAND
October 21, 2008
Sanjay Prasad Gupta Vs. State of Jharkhand
August 29, 2008
Sanjay Prasad Yadav Vs. Chairman, Railway Board
February 6, 2008
Sanjay Singh @ Rajesh Singh Vs. State of Jharkhand
January 14, 2008
SANJEEV KUMAR KUSHWAHA Vs. STATE OF JHARKHAND
March 28, 2008
Sanjeev Kumar Sahay Vs. State of Jharkhand
April 30, 2008
SANKARI MASOMAT Vs. STATE OF JHARKHAND
September 24, 2008
SANT KUMAR GUPTA Vs. STATE OF JHARKHAND
April 15, 2008
SANT KUMAR SAHU Vs. STATE OF JHARKHAND
February 7, 2008
Santial Sah @ Shah Vs. State of Jhankhand
July 23, 2008
Santlal Sah @ Shah Vs. State of Jharkhand
July 23, 2008
SANTOSH KUMAR CHAUDHARY Vs. CONTROLLING AUTHORITY AND ASSISTANT LABOUR COMMISSIONER
August 5, 2008
SANTOSH KUMAR DAS Vs. BHARAT COKING COAL LIMITED
August 5, 2008
SANTOSH KUMAR DUBEY Vs. STEEL AUTHORITY OF INDIA LTD
September 24, 2008
SANTOSH KUMAR GOSWAMI Vs. STATE OF JHARKHAND
October 18, 2008
Santosh Kumar Mondal Vs. Bajaj Kisku
September 3, 2008
Santosh Prasad Vs. Central Coal Fields Ltd.
December 4, 2008
Santoshila D. Hembrom Vs. State of Jharkhand
December 1, 2008
Sapan Kumar Vs. State of Jharkhand
October 20, 2008
SAPAN KUMAR BURMAN Vs. RAJAN KUMAR SHRIVASTAV
August 6, 2008
SARASWATI TIRKEY Vs. STATE OF BIHAR
December 11, 2008
Sarbani Biswas Vs. Rajendra Kumar
May 1, 2008
SARDAR BALWANT SINGH ALIAS BALWANT SINGH Vs. STATE OF JHARKHAND
March 12, 2008
Sardar Gurmukh Singh Vs. Sumer Chand Jain
July 25, 2008
SARWAN SINGH Vs. STATE OF JHARKHAND
August 12, 2008
SARYOO PRASAD ROY Vs. STATE OF JHARKHAND
March 28, 2008
SARYU LAL THAKUR Vs. STATE OF JHARKHAND
October 15, 2008
Sateesh Kumar Das Vs. Union of india
December 17, 2008
SATENDRA PRASAD YADAV Vs. HEAVY ENGINEERING CORPORATION LTD.
February 28, 2008
SATENDRA SINGH Vs. STATE OF JHARKHAND
December 8, 2008
Satish Chandra Dey Vs. State Of Jharkhand
January 17, 2008
SATISH CHANDRA SRIVASTAVA Vs. STATE OF JHARKHAND
August 5, 2008
SATSANG Vs. STATE OF JHARKHAND
February 29, 2008
Satya Narayan Lakra Vs. State of Jharkhand
July 25, 2008
SATYA NARAYAN LAL Vs. RAJENDRA PRASAD SAHU
January 25, 2008
SATYA NARAYAN SINGH Vs. RANCHI UNIVERSITY
February 6, 2008
SATYA PRAKASH CHOUDHARY Vs. THE STATE OF JHARKHAND AND ORS.
July 23, 2008
SATYENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR NOW JHARKHAND
December 16, 2008
SATYENDRA PRASAD SINGH Vs. STATE OF JHARKHAND
August 26, 2008
SAYEEDUR RAHMAN Vs. NOUSHABA SHAHEEN
October 16, 2008
Seema Sinha and Another Vs. State of Jharkhand
October 20, 2008
SELESTIN KACHHAP Vs. STATE OF BIHAR
August 5, 2008
Serajul Sheikh Vs. State Of Jharkhand
March 19, 2008
SEWAK SINGH Vs. D M NATIONAL INSURANCE CO
November 24, 2008
Shagufa Bano and Md. Sunaid Alam Vs. CCL
June 13, 2008
SHAGUFTA SHAHIN Vs. STATE OF JHARKHAND
August 26, 2008
Shaikh Irshad Ahmed Vs. State of Jharkhand
July 18, 2008
Shailendra Kumar Sinha Vs. State of Jharkhand through S.P., C.B.I.
June 20, 2008
Shailendra Kumar Verma Vs. Union Of India
March 11, 2008
SHAILENDRA SINGH Vs. UNION OF INDIA
November 12, 2008
SHAILESH KUMAR Vs. UNION OF INDIA
February 13, 2008
SHAKHA YADAV Vs. STATE OF JHARKHAND
September 1, 2008
Shakti Shankar Verma Vs. State of Jharkhand through CBI
August 22, 2008
SHAKUNTALA DEVI Vs. GANGADHAR MAHTO
June 27, 2008
Shakuntala Devi Vs. State of Jharkhand
December 8, 2008
SHAKUNTALA DEVI Vs. STATE OF JHARKHAND
January 28, 2008
SHAMBHU KUMAR GUPTA Vs. STATE OF JHARKHAND AND OTHERS
October 23, 2008
Shambhu Nath Prasad Vs. State Of Jharkhand
March 13, 2008
Shamma Begum Vs. Bihar College Service Commission
September 23, 2008
SHANKAR JEE PANDEY Vs. UNION OF INDIA & ORS.
September 24, 2008
Shankar Nath @ Shankar Labh Vs. State of Jharkhand
July 22, 2008
Shankar Prasad Vs. State of Jharkhand
November 28, 2008
SHANKAR PRASAD YADAV Vs. MEENA DEVI
May 15, 2008
SHANKUNTALA MEHTA Vs. UNION OF INDIA
March 31, 2008
Shanti Devi Vs. State of Jharkhand
August 7, 2008
Shanti Devi Vs. Jharkhand State Electricity Board
January 8, 2008
SHANTI DEVI PRASAD Vs. STATE OF JHARKHAND
August 21, 2008
Shanti Endhan Through Its Proprietor Ratish Kumar Singh Vs. Bharat Coking Coal Ltd.Through Its Chairman-Cum-Managing Director
May 6, 2008
SHANTI NAYAK Vs. ORIENTAL INSURANCE CO LTD
August 19, 2008
SHANTI SEN Vs. STATE OF JHARKHAND AND ORS
June 30, 2008
SHANTI UDYOG Vs. STATE OF JHARKHAND
December 4, 2008
SHARAD KUMAR Vs. STATE OF JHARKHAND
September 2, 2008
Sharat Coking Coal Limited Vs. Baij Nath Mahato
July 15, 2008
SHARIF ANSARI Vs. STATE OF JHARKHAND
July 30, 2008
Shashank Shekhar Singh Vs. Phulpoti Devi
September 5, 2008
Shashi Bhushan Prasad Vs. Bihar State Electricity Board
December 12, 2008
Shashi Kant Jha Vs. Jharkhand State Electricity Board
October 15, 2008
Shashi Kant Shukla Vs. Jharkhand Public Service Commission Ranchi
August 20, 2008
Shashi Kant Upadhyay Vs. State of Jharkhand
July 31, 2008
SHASHI PRABHA CHOPRA AND MISS. MONORAMA SAMANTA Vs. PRESIDING OFFICER, LABOUR COURT
February 19, 2008
SHATRUGHAN SINGH & ORS. Vs. STATE OF JHARKHAND THROUGH CBI
June 27, 2008
Shayam Bihari Singh Vs. State Of Jharkhand
February 29, 2008
Shefali Bala Devya Vs. Bharat Coking Coal Ltd.
November 20, 2008
SHEO NATH PRASAD Vs. BIRSA AGRICULTURE UNIVERSITY
June 13, 2008
Sheo Prakash Sinha Vs. State of Jharkhand
August 27, 2008
SHEO SINGH Vs. THE JHARKHAND STATE ELECTRICITY BOARD
July 21, 2008
SHEOBRAT DUBEY Vs. LAKSHMINIYA DEVI
July 29, 2008
SHEONATH SINGH GONJHU Vs. THE STATE OF JHARKHAND
November 25, 2008
SHIB PRASAD MAHATO Vs. STATE OF JHARKHAND
May 16, 2008
Shiblal Manjhi Vs. Central Coal Field Ltd.
December 5, 2008
Shibu Bhumij Vs. State of Bihar
December 17, 2008
SHIEKH SAMSUDDIN AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
April 3, 2008
Shifa Ul Ain Vs. Union Of India
February 7, 2008
Shiksha Niketan, S.E. Rly High School Vs. Union of India (UOI)
February 12, 2008
Shila Kapardar Vs. State of Jharkhand
December 18, 2008
Shio Nath Singh Vs. Bharat Coking Coal Ltd.
March 10, 2008
SHIPENDRA PRASAD SINGH @ SHIPEND SINGH Vs. BINA DEVI
February 25, 2008
SHIV KUMAR AGRAWAL Vs. MATIZAN BIBI
August 22, 2008
SHIV KUMAR MISHRA Vs. STATE OF JHARKHAND
February 13, 2008
Shiv Murat Gupta Vs. State of Jharkhand
September 10, 2008
SHIV PRASAD SAHU Vs. STATE OF JHARKHAND
February 5, 2008
Shiv Sagar Pandey Vs. State of Jharkhand
November 28, 2008
Shiv Shankar Vs. Vinoba Bhave University
May 5, 2008
Shiv Shankar Murmu Vs. State of Jharkhand
August 4, 2008
Shiv Shankar Prasad Vs. State of Jharkhand
July 24, 2008
Shiv Shankar Roy And Sitaram Vs. State Of Jharkhand
February 12, 2008
SHIV SHANKAR SAH Vs. STATE OF BIHAR NOW JHARKHAND
October 20, 2008
Shiv Shankar Sharma Vs. Bharat Coking Coal Ltd.
December 6, 2008
SHIVAKANT MISHRA Vs. STATE OF JHARKHAND
March 26, 2008
Shivam Coke Industries And Rani Sati Coke Manufacturing Company Vs. State Of Jharkhand
March 14, 2008
Shivanand Roy Vs. State of Jharkhand
May 13, 2008
SHIVANI BASU Vs. STATE OF JHARKHAND AND ANR.
January 17, 2008
Shivlal Kora Vs. State of Jharkhand
October 25, 2008
SHIVPUJAN YADAV Vs. BISHNUDEO PRASAD
October 21, 2008
SHRADHA DEVI @ SHARDA DEVI AND ORS. Vs. STATE OF JHARKHAND
August 22, 2008
Shreemati Sikha Kumari Vs. Kamal Sahay
November 19, 2008
Shri Ram Bachan Sharma Vs. State Of Jharkhand
April 10, 2008
Shuru Kui Vs. State of Jharkhand
December 1, 2008
SHYAM LAL SAHU Vs. STATE OF JHARKHAND AND AJAY PRASAD
December 23, 2008
Shyam Sundar Mishra Vs. Director, Ministry Of Coal, Government Of India
June 18, 2008
Shyam Sundar Munda Vs. State of Jharkhand
August 6, 2008
Shyam Sundar Yadav Vs. State of Jharkhand
November 21, 2008
SHYAM SUNDER PRASAD BHARUKA Vs. THE STATE OF JHARKHAND
June 17, 2008
SHYAMDHAN MAHTOQ Vs. STATE OF JHARKHAND
December 3, 2008
SIGMA COMPUTER Vs. STATE OF JHARKHAND
January 21, 2008
SIKHA SINGH ALIAS SIKHA SINGH DEO Vs. STATE OF NOW JHARKHAD
August 4, 2008
SILA RAHA Vs. JHARKHAND STATE ELECTRICITY BOARD
April 30, 2008
Simdega Catholic Diocesan Education Society Vs. State of Jharkhand
November 21, 2008
SINCLAIR STEELS Vs. STATE OF JHARKHAND
August 26, 2008
SISI BAHA TOPNO Vs. STATE OF JHARKHAND
March 31, 2008
SITA DEVI Vs. STATE OF JHARKHAND
February 19, 2008
SITA RAM SANCHI Vs. STATE OF JHARKHAND
September 16, 2008
Sitaram Vs. State of Jharkhand
November 12, 2008
SITARAM TANTY Vs. STATE OF BIHAR
July 8, 2008
Siya Devi Vs. Union of India
October 23, 2008
SIYA RAM AGARWAL Vs. STATE OF JHARKHAND
December 11, 2008
SIYAWAR SINGH Vs. STATE OF JHARKHAND THROUGH S.P. VIGILANCE BUREAU AND THE CHAIRMAN
July 11, 2008
SK. KHURSHID Vs. STATE OF BIHAR
September 3, 2008
SMT PADMINI DEVI Vs. CENTRAL COALFIELDS LIMITED
December 2, 2008
SMT SANGEETA DEVI AND JAMADAR MAHTO Vs. STATE OF JHARKHAND AND SMT BILIA MAHTAIN
July 18, 2008
SMT SHRADHA DEVI @ SHARDA DEVI Vs. STATE OF JHARKHAND
August 22, 2008
Smt.Kiran Devi Vs. State Of Jharkhand
April 1, 2008
Smt.Madhuri Devi Vs. Commissioner Of Dumka Division
May 6, 2008
SOCHAN SAO Vs. TATE OF JHARKHAND
July 1, 2008
Sohan Mahto Vs. Mundrika Devi
April 4, 2008
SOMA RAY Vs. UTTAM KUMAR RAY
July 22, 2008
Son alai Hansda Vs. State of Jharkhand
July 29, 2008
Sona Kumar Arya Vs. State of Jharkhand
June 27, 2008
Sonjhari Devi Vs. State of Jharkhand
December 16, 2008
Sonu Thapa Vs. State of Jharkhand
November 28, 2008
South Eastern Railway Station Porters Union, B.S.C. through Secretary Vs. Union of India (UOI)
May 2, 2008
Southern Cooling Towers Pvt.Ltd. Vs. Steel Authority Of India Ltd.
March 7, 2008
STAN COMMODITIES PVT. LTD. Vs. PUNJAB AND SIND BANK
June 27, 2008
State Bank of India Vs. Rani Devi
November 18, 2008
State Election Commission Vs. State of Jharkhand
February 29, 2008
State of Bihar Vs. Ghasi Ram Mahto
July 3, 2008
STATE OF BIHAR Vs. KRISHANDEO RAJAK
August 5, 2008
STATE OF BIHAR Vs. RAMAKANT SINGH
April 22, 2008
STATE OF BIHAR Vs. AJIT KUMAR
January 3, 2008
State of Bihar Vs. Serajuddin Ansari
March 27, 2008
State of Bihar through the Deputy Commissioner, Hazaribagh Vs. Rojani Bibi
August 19, 2008
State of Jharkhand Vs. Umesh Kumar Singh
July 18, 2008
STATE OF JHARKHAND Vs. SANJAY KUMAR
March 26, 2008
STATE OF JHARKHAND Vs. BIMAL KUMAR SINHA
March 28, 2008
STATE OF JHARKHAND Vs. DINESH SHARMA
September 8, 2008
STATE OF JHARKHAND Vs. HEAVY ENGINEERING CORPORATION LIMITED
October 16, 2008
State of Jharkhand Vs. Kanchan Agrawala
December 3, 2008
STATE OF JHARKHAND Vs. SWAMINATH PRASAD
February 20, 2008
State of Jharkhand Vs. Baikunth Nath Dwivedi
September 15, 2008
State of Jharkhand Vs. Kartik Chandra Mahto
July 29, 2008
State of Jharkhand Vs. Mohan Thakur
August 28, 2008
State of Jharkhand Vs. Saryu Prasad Jha
November 25, 2008
State of Jharkhand Vs. Mahabir Rajak
December 23, 2008
STATE OF JHARKHAND THROUGH EXCISE COMMISSIONER, GOVT. OF JHARKHAND Vs. MEMBER BOARD OF REVENUE AND NAROTTAMKA MERCANTILE PVT. LTD
September 12, 2008
STATE THROUGH DY SUPDT OF POLICE/C B I Vs. N S SHARMA
September 4, 2008
Steel Limited Vs. State of Jharkhand
June 13, 2008
Stephan Murmu Vs. Chandra Mohan Bhandari
September 25, 2008
SUBHADRA DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
December 18, 2008
Subhash Prasad Sah Vs. State of Jharkhand
August 21, 2008
SUBIR KUMAR CHAKRABRTY Vs. STATE OF JHARKHAND AND ANR.
March 13, 2008
Subodh Rajwar @ Chutun Rajwar Vs. State Of Bihar (Now Jharkhand)
May 13, 2008
SUBODH RAM DAS Vs. THE STATE OF JHARKHAND
August 28, 2008
SUBRATA KUMAR GHOSH Vs. STATE OF JHARKHAND
October 16, 2008
SUCHITRA BANERJEE Vs. DEB SHANKAR BANERJEE
September 25, 2008
SUDAMA DUBAY Vs. STATE OF JHARKHAND
June 10, 2008
SUDARSHAN PODDAR Vs. STATE OF JHARKHSND
December 18, 2008
SUDHANSHU BHUSHAN RAM Vs. STATE OF JHARKHAND
February 6, 2008
Sudhansu Prasad Mandal Vs. State Of Jharkhand
February 15, 2008
Sudhir Kumar Choubey Vs. Union of India (UOI)
December 11, 2008
SUDHIR KUMAR SINGH Vs. STATE OF JHARKHAND
June 20, 2008
SUDHIR KUMAR SINHA Vs. STATE OF JHARKHAND
August 21, 2008
Sudhir Kumar Sinha Vs. The State Of Jharkhand
May 6, 2008
SUDHIR KUMAR SINHA Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI AND ORS.
June 30, 2008
Sudhir Nayar Vs. State of Jharkhand
July 24, 2008
Suffique Ansari @ M.d.Safique Vs. Abdul Rajjak Ali
April 4, 2008
Sugan Prasad Mehta Vs. State of Jharkhand
October 17, 2008
Suhrid Roy Choudhary Vs. Agro Industrial Equipment, Jamshedpur
August 27, 2008
Sujit Kumar Baskey Vs. State of Jharkhand
March 13, 2008
Sujit Mishra @ Sujit Kumar Vs. State of Jharkhand
December 5, 2008
Sukdeo Baitha Vs. Eastern Coalfields Ltd.
January 28, 2008
SUKOMAL BAUL Vs. STATE OF BIHAR
September 2, 2008
Suleman Xalxo Vs. State of Jharkhand
September 1, 2008
Sulo Devi Vs. Sitanath Mahto
November 26, 2008
SULOCHANA DEVI Vs. STATE OF JHARKHAND
July 3, 2008
SULOCHANA KUMARI Vs. STATE OF JHARKHAND
October 16, 2008
Sulse Baxla Vs. State of Jharkhand
December 17, 2008
SUMANTRI DEVI Vs. CANARA BANK
September 3, 2008
Sumitra Devi Vs. State of Jharkhand
January 28, 2008
Sunayna Devi Vs. State Of Jharkhand
February 19, 2008
SUNDARI MARANDI Vs. MAHARANI HEMBRAM
November 20, 2008
Sunil Kumar Vs. State of Jharkhand
November 18, 2008
SUNIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND
April 10, 2008
Sunil Kumar Dhar Vs. State of Jharkhand
January 28, 2008
SUNIL KUMAR GIRI Vs. RAM DULARI DEVI
February 15, 2008
Sunil Kumar Sharma Vs. State of Jharkhand
September 22, 2008
SUNIL KUMAR VERMA Vs. STATE OF JHARKHAND
August 25, 2008
SUNIL MITTAL Vs. THE STATE OF JHARKHAND
November 14, 2008
Super Briquette Industries Vs. State of Jharkhand
May 9, 2008
SURAJ PRASAD SAH Vs. STATE OF JHARKHAND
March 6, 2008
Suraj Rai Vs. State of Jharkhand
January 28, 2008
SURATI TOBACCO PRODUCTS LTD Vs. STATE OF JHARKHAND
October 15, 2008
Surendra Kumar Sinha Vs. State of Jharkhand
September 23, 2008
SURENDRA NATH SHARMA Vs. RAJENDRA KUMAR SHARMA
February 5, 2008
SURENDRA PAL SINGH Vs. UNION OF INDIA
February 26, 2008
Surendra Paswan Vs. State of Jharkhand
August 14, 2008
Surendra Prasad Singh Vs. State of Jharkhand
October 18, 2008
Surendra Prasad Singh Vs. State of Jharkhand
September 4, 2008
SURENDRA SHARMA ALIAS SURENDRA PRASAD SHARMA Vs. STEPHEN MARANDI
August 5, 2008
SURENDRA SINGH Vs. GOVERNING BODY OF RAJENDRA INSTITUTE OF MEDICAL SCIENCES
March 27, 2008
Surendra Singh Vs. State of Jharkhand
August 26, 2008
SURESH KUMAR BASAIWALA Vs. GOBIND PRASAD AGARWALA
July 17, 2008
Suresh Kumar Singh Vs. Shyam Nandan Singh
November 17, 2008
Suresh Mahto Vs. State of Jharkhand
July 17, 2008
Suresh Mishra Vs. State of Jharkhand
June 20, 2008
SURESH PASWAN Vs. STATE OF JHARKHAND
February 6, 2008
SURESH PRASAD BHAGAT Vs. STATE OF JHARKHAND
August 22, 2008
Suresh Prasad Singh Vs. Presiding Officer, Labour Court Jamshedpur
July 30, 2008
Suresh Prasad Singh Vs. State of Bihar
November 12, 2008
Suresh Sharma Vs. Chintamoni Sharma
December 2, 2008
SURINDER SINGH SAHNI Vs. UNION OF INDIA
May 6, 2008
SURYA MOHAN PRASAD Vs. VINOBA BHAVE UNIVERSITY
April 3, 2008
SURYADEO PRASAD Vs. STATE OF BIHAR
August 27, 2008
Suryanath Pandey Vs. State of Jharkhand
August 6, 2008
SUSAN DAS Vs. EASTERN COALFIELDS LTD. AND ORS.
July 9, 2008
Sushama Sara Vs. State of Jharkhand
March 12, 2008
Sushant Jha, Senior Divisional Personal Officer, East Central Railway, Dhanbad Vs. Presiding Officer of Central Administrative Tribunal, Patna
December 18, 2008
SUSHIL KUMAR HANSDO Vs. STATE OF JHARKHAND & ORS.
February 19, 2008
Sushil Kumar Purty Vs. State of Jharkhand
August 27, 2008
Sushil Kumar Shukla Vs. State of Jharkhand
August 13, 2008
Sushila Devi Vs. Poonam Srivastava
August 25, 2008
Sushma Toppo Vs. State of Jharkhand
August 14, 2008
Sushree Sweta Mukherjee Vs. State of Jharkhand
August 7, 2008
SWARAJ THACKERAY ALIAS RAJ THACKERAY Vs. STATE OF JHARKHAND
May 15, 2008
Swararaj Thackeray @ Raj Thackeray Vs. State of Jharkhand
December 22, 2008
SYED MANIRUDDIN Vs. STATE OF JHARKHAND
February 6, 2008
SYED MD. AKHTAR Vs. STATE OF JHARKHAND
April 15, 2008
Syed Wasim Uddin Vs. State of Jharkhand
November 11, 2008
Synergy Polypacks Pvt.Ltd., Dhanbad Vs. Jharkhand State Electricity Board, Ranchi
September 10, 2008
T. DEV ROY KARJI Vs. STATE OF JHARKHAND
February 6, 2008
T.V.A.Narayan Vs. State of Jharkhand
July 24, 2008
Tabitha Marandi Vs. State of Jharkhand
November 21, 2008
TANMAY GHOSH Vs. STATE OF JHARKHAND
September 15, 2008
Tanushree Banerjee Vs. State of Jharkhand
June 25, 2008
Tapas Kumar Dutta Vs. State of Jharkhand
August 14, 2008
Tapeshwar Prasad Verma Vs. State of Jharkhand
August 28, 2008
TAPTI SADHU Vs. STATE OF JHARKHAND
November 11, 2008
Tara Devi Vs. Saifun Khatoon
August 11, 2008
Tara Pada Hazra Vs. State of Jharkhand
December 16, 2008
Tara Pratap Ram Vs. State of Jharkhand
September 10, 2008
Tara Shanker Das Vs. State of Jharkhand
November 28, 2008
TARIT KUMAR DUTTA ROY Vs. STATE OF BIHAR
August 8, 2008
Tarun Modi Vs. State of Jharkhand
August 14, 2008
Tata Construction Project Ltd. Vs. State of Jharkhand
August 5, 2008
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. STATE OF BIHAR
April 2, 2008
Tata Iron and Steel Company Vs. Regional Provident Fund Commissioner
March 17, 2008
TATA IRON AND STEEL COMPANY LTD. Vs. DR. S.K. MISHRA
July 23, 2008
TATA MOTORS LTD ( TATA ENGINEERING AND LOCOMOTIVE Vs. THE STATE OF JHARKHAND
December 13, 2008
TATA MOTORS LTD. Vs. STATE OF JHARKHAND AND ANR.
July 24, 2008
Tata Motors Ltd. Vs. State of Jharkhand
August 12, 2008
Tata Steel Limited Vs. State Of Jharkhand
February 19, 2008
TATA STEEL LIMITED AND SHREE BALA GANPATI VILAS Vs. STATE OF JHARKHAND
January 10, 2008
TATA STEEL LTD. Vs. AWTAR SINGH
March 11, 2008
TATA YODOGAWA LTD Vs. STATE OF BIHAR
February 20, 2008
Tauquir Alam Khan Vs. State of Jharkhand
September 12, 2008
TEHARAT HUSSAIN Vs. STATE OF JHARKHAND
June 24, 2008
Tetri Devi Vs. B.C.C.L.through its Chairman
August 20, 2008
Thakur Ajit Kumar Vs. State of Jharkhand
August 20, 2008
THAKUR CHANDRABHUSHAN SINGH Vs. STATE OF JHARKHAND
May 1, 2008
Thakur Prasad Sao Vs. State Of Jharkhand
May 15, 2008
THAKUR SINGH Vs. STATE OF JHARKHAND & ORS.
August 6, 2008
THE DEPUTY INSPECTOR GENERAL, C I S F UNIT BOKARO Vs. SHRI SAJJAN KUMAR
December 19, 2008
THE MANAGEMENT OF BHARAT REFRACTORIES LIMITED Vs. STATE OF JHARKHAND
December 23, 2008
THE MANAGEMENT OF STEEL AUTHORITY OF INDIA LTD. Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY
July 3, 2008
THE QUARRY OWNERS ASSOCIATION Vs. STATE OF JHARKHAND
August 7, 2008
THE STATE OF BIHAR (NOW JHARKHAND) Vs. SULEMAN MIAN
September 16, 2008
Tileshwar Sahu Vs. State Of Jharkhand
February 18, 2008
Timbru Oraon @ Timru Vs. State of Bihar
August 26, 2008
Tirth Raj Himmat Singka Vs. State of Bihar (now Jharkhand)
February 1, 2008
Tisco (Tube Division) Vs. State of Jharkhand
July 17, 2008
TISCO KHADAN MAZDOOR SANGH Vs. UNION OF INDIA
April 8, 2008
Tisco Mazdoor Union Vs. Tata Iron and Steel Company
September 9, 2008
TOPPERS CONSTRUCTION (P) LTD. Vs. STATE OF JHARKHAND
April 30, 2008
Tribhuvan Prasad Singh Vs. State of Jharkhand
October 25, 2008
TRIBHUWAN NATH SINGH Vs. STATE OF JHARKHAND THROUGH S.P., C.B.I.
June 30, 2008
Tribhuwan Prasad Singh Vs. Bharat Coking Coal Ltd. through its Managing Director
September 3, 2008
Triloki Nath Tripathi Vs. Canara Bank, Doranda, Ranchi
November 17, 2008
TRIPURARI MANDAL Vs. ORIENTAL INSURANCE CO LTD
December 16, 2008
Tulsidas Patel Vs. Md. Shafique
November 20, 2008
TUPLA MAHTO Vs. CENTRAL COALFIELDS LTD.
May 5, 2008
Uday Shankar Ojha Vs. Jharkhand State Election Commission
February 29, 2008
UDAY SHANKAR SINGH Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD
December 2, 2008
UDHWA PRAKHAND NAV YATAYAT SWAVLAMBI SAHKARI SAMITI LTD. Vs. STATE OF JHARKHAND
July 17, 2008
UGRO BARIK @ AGRO BARIK Vs. STATE OF JHARKHAND
January 15, 2008
UJJAWAL KUMAR SINHA, KARUNAKAR PRASAD Vs. THE STATE OF BIHAR
December 23, 2008
Uma Devi Vs. State of Jharkhand
November 21, 2008
Uma Pada Rewani Vs. State of Jharkhand
September 29, 2008
Uma Shankar Prasad Srivastava Vs. State of Jharkhand
August 29, 2008
Umakant Yadav Vs. State of Jharkhand
December 6, 2008
UMASHANKAR GOND ALIAS BACHI Vs. STATE OF JHARKHAND
October 18, 2008
UMASHANKER PRASAD JAISWAL & ORS. Vs. STATE OF JHARKHAND & ORS.
April 21, 2008
Umesh Kumar @ Umesh Kumar singh Vs. State of Jharkhand through CBI
June 27, 2008
UMESH KUMAR SINGH Vs. STATE OF BIHAR
July 16, 2008
Umesh Narayan Prasad Vs. State of Jharkhand
December 10, 2008
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 8, 2008
UNION OF INDIA Vs. DINESH PRASAD DHATURVEDI
April 2, 2008
Union of India Vs. Jai Krishna Pandey
September 15, 2008
Union of India (UOI) Vs. Makul Mahto
August 28, 2008
Union of India (UOI) through South Eastern Railway Vs. Union of India (UOI) through Central Administrative Tribunal, Patna Bench at Ranchi
February 1, 2008
Union Of India Through Senior Divisional Personal Officer, East Central Railway Vs. Union Of India Through The Cat
April 2, 2008
UNION OF INDIA THROUGH SENIOR DIVISONAL OFFICER Vs. RAMDHANI
January 23, 2008
Union Of India, Ministry Of Coal Through Officer On Special Duty, Cmwo Vs. K.B.Das
April 15, 2008
UNITED INDIA INSURANCE CO. LTD Vs. ARPANA DEVI
February 26, 2008
UNITED INDIA INSURANCE COLTD Vs. KIRAN SINGH
June 13, 2008
United India Insurance Company Limited Vs. Julekha Bibi
January 15, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DINESHWARI VERMA
December 12, 2008
UNITED INDIA INSURANCE COMPANY LTD. Vs. HASHINA KHATOON
July 14, 2008
Upendra Kumar Vs. Bihar State Housing Board
November 27, 2008
UPENDRA YADAV Vs. STATE OF JHARKHAND
October 18, 2008
URMILA BALA DEY MODAK Vs. BANWARI LALL AGARWALA
April 21, 2008
URMILA DEVI Vs. STATE OF JHARKHAND
September 25, 2008
Urmila Devi Vs. State of Jharkhand
November 18, 2008
URMILA KUMARI Vs. STATE OF JHARKHAND
March 6, 2008
Usha Devi Vs. State of Jharkhand
August 12, 2008
Usha Mishra Vs. State of Jharkhand
August 14, 2008
Ushman Ansari Vs. Steel Authority of India
February 13, 2008
UTSAV FLAVOURS Vs. UNION OF INDIA AND ORS
October 23, 2008
Utsav Flavours (a Unit of M/s Hotel Amarjeet Pvt.Ltd., Nagpur) Tatanagar Railway Station Vs. Union of India through the Secretary, Ministry of Railway
September 9, 2008
UTTAM CHANDRA MEHARA Vs. STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER
February 6, 2008
V.I.P.Industries limited Vs. State of Jharkhand
June 30, 2008
Vaishnavi Steel Industries Vs. Jharkhand State Electricity Board
August 13, 2008
VANMALA CHAUDHARY Vs. STATE OF JHARKHAND
July 8, 2008
Veena Anjana Lakra Vs. State of Jharkhand
February 27, 2008
Vicky Sao Vs. State Of Jharkhand
July 9, 2008
Vijay Kumar Sinha Vs. State Of Jharkhand
June 24, 2008
VIJAY KUMAR SINHA Vs. UNION OF INDIA (UOI) AND ORS.
December 3, 2008
VIJAY PATHAK Vs. BHARAT COKING COAL LTD.
March 3, 2008
VIJAY PRASAD SAHA Vs. DILIP PRASAD SAHA
October 22, 2008
VIJAY PRASAD SAO Vs. STATE OF JHARKHAND
September 12, 2008
Vikash Agarwal Vs. State of Jharkhand
July 16, 2008
VIKASH MISTRY Vs. STATE OF JHARKHAND
October 18, 2008
Vikram Soft Coke Industries Vs. Central Coalfields Ltd
August 5, 2008
Vikramaditya Singh Vs. State of Jharkhand
October 15, 2008
VILLAGERS OF BARKI PUNU Vs. JHARKHAND STATE ELECTRICITY BOARD
July 2, 2008
Vinod Kumar Mishra Vs. Mamta Devi
August 12, 2008
VINOD KUMAR VARMAN Vs. STATE OF JHARKHAND
September 24, 2008
Virendra Mahto Vs. Union Of India
January 10, 2008
VISHAL BRIQUETTING INDUSTRIES Vs. BHARAT COKING COAL LTD.
May 2, 2008
Vishal Linda Vs. Etwa Oraon
July 23, 2008
VISHANJI ARJUN Vs. ARJUN LADHA
July 2, 2008
VISHNU SAHU Vs. STATE OF JHARKHAND
February 29, 2008
Vivek Kumar Lala Vs. State of Jharkhand
September 1, 2008
VIVEK RAI Vs. STATE OF JHARKHAND
August 4, 2008
Vivek Rai Vs. State of Jharkhand
February 13, 2008
VIVEK SAO @ VIKKY SAO Vs. STATE OF JHARKHAND
August 12, 2008
Vivek Sarawgi Vs. Ranchi Municipal Corporation
August 22, 2008
VOL BUILDERS PVT LTD Vs. JANAB SALIM SAHEB
December 17, 2008
Wahid Khan Vs. State of Jharkhand
January 29, 2008
WAKIL AHMAD KHAN Vs. STATE OF JHARKHAND
March 14, 2008
William Kullu Vs. State of Jharkhand
November 27, 2008
WORKMEN UMASHANKAR SINGH AND FORTY-FOUR ORS. Vs. MANAGEMENT OF INDIAN EXPLOSIVES LTD.
August 6, 2008
YADUNANDAN SINGH Vs. STATE OF JHARKHAND
February 1, 2008
YAMUNA PRASAD Vs. STATE OF JHARKHAND
August 8, 2008
Yashwant Sharan Vs. State of Jharkhand
November 14, 2008
Yasin Ansari Vs. Management of Bokaro Steel Plant through its M.D.
May 15, 2008
YOGENDRA DHAR DUBEY Vs. STATE OF JHARKHAND
July 15, 2008
YUDHISHTHIR ROY Vs. STATE OF JHARKHAND
October 25, 2008
YUDHISTHIR MAHATO Vs. STATE OF JHARKHAND
June 25, 2008
Yugeshwar Pandit Vs. Heavy Engineering Corporation Ltd
November 20, 2008
ZEENAT PARVEEN Vs. STATE OF JHARKHAND
June 20, 2008
ZEYAUL HODA Vs. STATE OF JHARKHAND
February 21, 2008