Case Index

Title
Date
?MEMBER (T) COMMR. OF C. EXCISE, DAMAN Vs. INDCHEMIE HEALTH SPECIALITIES PVT. LTD.
November 17, 2008
3M ELECTRO AND COMMUNICATION Vs. COMMISSIONER OF CUSTOMS
July 3, 2008
3S INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, ACC
January 4, 2008
A S PATEL Vs. CST
December 30, 2008
A.G. SHIBU Vs. COMMISSIONER OF CUS., C. EX. & S.T., COCHIN
January 17, 2008
A.J. BANTEX (P) LTD. Vs. COLLECTOR OF C. EX., BANGALORE
April 16, 2008
A.J. CAST ALLOYS P. LTD. Vs. COMMR. OF CUS. (AIRPORT & ADMN.), KOLKATA
January 30, 2008
A.N. WAGHBAKRIWALA Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
August 26, 2008
A.P. ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
July 25, 2008
A.P. TRADERS Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
December 22, 2008
A.R. MARINES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
February 7, 2008
AAJKAAL PUBLISHERS PVT. LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
February 27, 2008
AAKASH FABRICS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
December 17, 2008
AAKRITI Vs. CCE S TAX
December 11, 2008
AALIDHRA TEXSPIN ENGINEERS Vs. COMMISSIONER OF C. EX. & CUS., VAPI
May 9, 2008
ABAN LLOYD OFFSHORE CHILES LTD. Vs. COMMISSIONER OF SERVICE TAX
February 29, 2008
ABB LTD. Vs. COMMISSIONER OF C. EX. & S.T., LTU, BANGALORE
July 25, 2008
ABB LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 24, 2008
ABB LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
January 29, 2008
ABBAS KURAMPUTHOOR Vs. COMMISSIONER OF CUSTOMS, COCHIN
October 3, 2008
ABDUL MANNAN Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
August 29, 2008
ABDUL MAZID REHMATWALA Vs. COMMISSIONER OF C. EX., SURAT-II
November 10, 2008
ABE VALUE POINT SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
July 22, 2008
ABE VALUE POINT SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
August 8, 2008
ABHISHEK TOURS AND TRAVEL Vs. CCE
January 9, 2008
ABHISHEK TOURS AND TRAVELS Vs. COMMISSIONER OF C. EX.
December 19, 2008
ABIDEEP INTERLOCK PAVERS PVT. LTD. Vs. COMMR. OF C. EX., MANGALORE
October 13, 2008
ABS INC. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
September 26, 2008
ABS INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 5, 2008
ABT LTD. Vs. COMMISSIONER OF SERVICE TAX
January 10, 2008
ACADEMY OF FINE ARTS Vs. COMMISSIONER OF SERVICE TAX
June 26, 2008
ACE CONSTRUCTION Vs. CCE
December 30, 2008
ACE REFRACTORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2008
ACE TECHNIKS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
September 9, 2008
ACRO PAINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 24, 2008
ACTIVE INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE, JALANDHAR
November 25, 2008
AD AGE OUTDOOR ADVERTISING (P) LTD. Vs. C.C. & C.E., HYDERABAD
November 4, 2008
ADANI EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
January 29, 2008
ADANI PHARMACHEM (P) LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
August 14, 2008
ADANI WILMAR LTD. AND SHRI T.K. KANAN Vs. CC
May 5, 2008
ADARSH REALTY & HOTELS PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
May 30, 2008
ADHUNIK CORPORATION LTD. Vs. COMMR. OF CUSTOMS (PORT), KOLKATA
January 28, 2008
ADITI RE-ROLLING MILLS P. LTD. Vs. COMMR. OF C. EX., BHAVNAGAR
December 31, 2008
ADITYA BIRLA INSULATORS LTD. Vs. COMMR. OF C. EX., KOLKATA-IV
April 29, 2008
ADITYA INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
October 8, 2008
ADMINISTRATIVE STAFF COLLEGE OF INDIA Vs. C.C. & C.E., HYDERABAD
August 11, 2008
ADVANCE GROUP Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
July 25, 2008
AERO PRODUCTS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 19, 2008
AFCONS INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
June 27, 2008
AGARWAL CATERING CATERERS Vs. CCE
February 7, 2008
AGARWAL COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2008
AGLOWMED LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 30, 2008
AGRA STEEL CORPORATION Vs. CCE
July 11, 2008
AGRIMAS CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2008
AGRO PACK Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
November 25, 2008
AGRO PACK Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
November 28, 2008
AHMEDABAD MANAGEMENT ASSOCIATION Vs. COMMR. OF S.T., AHMEDABAD
November 27, 2008
AHMEDNAGAR FORGINGS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 11, 2008
AIRTIME ENTERPRISES Vs. COMMISSIONER OF C. EX., BANGALORE
May 19, 2008
AJMER AUTOMOBILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2008
AK & I ADVERTISING PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-II), BANGALORE
April 30, 2008
AK AND I ADVERTISING PVT. LTD. AND Vs. COMMISSIONER OF SERVICE TAX
January 11, 2008
AKAI IMPEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
October 17, 2008
AKAR ENTERPRISES Vs. CCEX AND CUS
January 18, 2008
AKASH FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
September 9, 2008
AKASH INDUSTRIAL SERVICES Vs. COMMR. OF C. EX.
May 9, 2008
AKBAR TRAVELS INDIA PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
July 9, 2008
AKBAR TRAVELS OF INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TRIVANDRUM
July 28, 2008
AKBAR TRAVELS OF INDIA (P) LTD. Vs. COMMR. OF CUS. AND C. EX., COCHIN
February 13, 2008
AKHIL BHARTIYA SAMJOTHAN SANSTHAN Vs. C.C., VISAKHAPATNAM
June 4, 2008
ALEMBIC LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
November 4, 2008
ALEMBIC LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
October 10, 2008
ALEMBIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
July 9, 2008
ALFA LAVAL SEPARATION Vs. COMMISSIONER OF CENTRAL EXCISE
September 18, 2008
ALFRED HERBERT LTD. Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
February 18, 2008
ALFRED HERBERT LTD. Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
July 25, 2008
ALLENGERS MEDICAL SYSTEMS LTD. Vs. CCE
October 29, 2008
ALLIED RESINS & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
January 15, 2008
ALPUMP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2008
ALSTOM PROJECTS INDIA LTD. Vs. CST
June 19, 2008
ALSTOM PROJECTS INDIA LTD. Vs. CCE
July 4, 2008
ALUCAST FOUNDRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
June 20, 2008
ALVARES & THOMAS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
September 12, 2008
ALVARES & THOMAS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
December 3, 2008
ALWAR CABLE NETWORK Vs. COMMISSIONER OF CENTRAL EXCISE
September 17, 2008
AMBICA STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX., VADODARA
April 4, 2008
AMBICA STEEL ROLLING MILLS Vs. COMMISSIONER OF C. EX., VADODARA
January 2, 2008
AMBUJA CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 6, 2008
AMERICAN EXPRESS BANK LIMITED Vs. CST
August 14, 2008
AMERICAN POWER CONVERSION (I) P. LTD. Vs. C.C.E., LARGE TAXPAYERS UNIT, BANGALORE
December 5, 2008
AMIT KR. AGARWAL Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
September 30, 2008
AMIT KUMAR SAHA Vs. COMMISSIONER OF CUS. (PREV.), WEST BENGAL
January 25, 2008
AMIT PETROLEUM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 19, 2008
AMIT SALES Vs. COMMISSIONER OF CENTRAL EXCISE
October 1, 2008
AMITDEEP MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
August 8, 2008
AMOLI ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
June 27, 2008
AMTREX HITACHI APPLIANCES LTD. Vs. CCE
July 23, 2008
AMUL INDUSTRIES PVT LTD Vs. C C E
August 20, 2008
AMUL INDUSTRIES PVT. LTD. (UNIT-I) Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 19, 2008
ANAGHA SURFACE TRANSPORT P. LTD. Vs. COMMR. OF CUS. & C. EX., GUNTUR
June 17, 2008
ANAND AGENCIES Vs. COMMR. OF C. EX. (SERVICE TAX)
September 6, 2008
ANAND ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
August 26, 2008
ANAND ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
March 25, 2008
ANAND STEEL ROLLING WORKS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
May 5, 2008
ANANT SPINNING MILLS Vs. C.C.E.
November 12, 2008
ANCHOR AGENCIES (P) LTD. Vs. CCE
February 14, 2008
ANCHOR CERAMICS CO. PVT. LTD. Vs. COMMR. OF C. EX.
October 20, 2008
ANDHRA BANK CREDIT CARD DIVISION Vs. C.C. & C.E., (A)-II, HYDERABAD
February 28, 2008
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
December 23, 2008
ANDHRA PRADESH PAPER MILLS LTD. Vs. C.C.E. & C., VISAKHAPATNAM-II
September 25, 2008
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
May 12, 2008
ANDHRA PRADESH STATE ROAD TRANSPORT CORPN. Vs. C.C.E., HYDERABAD
September 10, 2008
ANDHRA PRADESH TOURISM DEV. CORPN. LTD. Vs. C.C., C. EX. & S. T., HYDERABAD-II
January 2, 2008
ANEJA PROPERTY DEALER Vs. CCE
September 18, 2008
ANGLO-FRENCH DRUGS & INDUS. LTD. Vs. C.C.E. (A), BANGALORE
August 13, 2008
ANGLO-FRENCH DRUGS & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
February 15, 2008
ANIL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
June 24, 2008
ANIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
December 1, 2008
ANJANI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
November 11, 2008
ANKIT GOPAL AGARWAL Vs. COMMISSIONER OF CUSTOMS, COCHIN
July 7, 2008
ANKIT TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
July 28, 2008
ANU ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
December 2, 2008
ANUPAM INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
November 11, 2008
ANURADHA JAIN Vs. COMMISSIONER OF CENTRAL EXCISE
July 24, 2008
ANURAG FERRO PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., BBSR-II
October 16, 2008
APCO AGENCIES Vs. COMMISSIONER OF CUS. AND C. EX., CALICUT
January 7, 2008
APL LOGISTICS INDIA (PVT.) LTD. Vs. COMMISSIONER OF SERVICE TAX
July 25, 2008
APOLLO TYRES LIMITED Vs. COMMR. OF C. EX. & CUS., CALICUT
February 4, 2008
APOLLO TYRES LIMITED Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
September 11, 2008
APPLE INDIA PVT. LTD. Vs. COMMR. OF CUS., AIR CARGO COMPLEX, BANGALORE
August 1, 2008
APPU HOTEL LTD. Vs. COMMISSIONER OF CUSTOMS
January 28, 2008
APSRTC Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
October 23, 2008
ARAFAATH TRAVELS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
August 7, 2008
ARANI AGRO OIL INDUSTRIES Vs. COMMR. OF C. EX., VISAKHAPATNAM
October 21, 2008
ARBUDA ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
July 23, 2008
AREVA T AND D INDIA LIMITED Vs. CCE
August 6, 2008
ARISHT SPINNING MILLS Vs. CCE
February 5, 2008
ARJAY APPAREL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 4, 2008
ARJUN TOURS AND TRAVELS PVT. LTD. Vs. C.C.E. (APPEALS-II), BANGALORE
January 29, 2008
ARRAYCOM (INDIA) LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
April 3, 2008
ARROW COATED PRODUCTS LIMITED Vs. CC
July 28, 2008
ARUN SMELTERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 24, 2008
ARVIND FASHIONS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 6, 2008
ARYA FIBRES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
August 29, 2008
ARYAN ENERGY (P) LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-I
May 22, 2008
ARYAN ENERGY (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
February 5, 2008
ARYAN INTERNATIONAL Vs. COMMISSIONER OF C. EX.
August 11, 2008
ASHIMA DYECOT LTD. Vs. COMMR. OF C. EX., AHMEDABAD
April 11, 2008
ASHOK CHINUBHAI SHAH Vs. COMMISSIONER OF SERVICE TAX
July 3, 2008
ASHOK DESAI Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 23, 2008
ASHOK JAISSWAR Vs. CCE
January 10, 2008
ASHOK KUMAR AGARWALA Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
January 2, 2008
ASHOK LEYLAND Vs. CCE
June 12, 2008
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF C. EX. AND S.T., LTU
December 8, 2008
ASHOK LEYLAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 10, 2008
ASHOKA DYG. & PTG. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
September 12, 2008
ASHOKAN THAZHEPURAYIL Vs. COMMISSIONER OF CUSTOMS, COCHIN
May 29, 2008
ASIA SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS, KANDLA
July 14, 2008
ASSAM GAS COMPANY LTD Vs. COMMR OF CENTRAL EXCISE
September 17, 2008
ASSAM GAS COMPANY LTD Vs. COMMR OF CENTRAL EXCISE
January 16, 2008
ASSAM PETROLEUM LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, SHILLONG
July 10, 2008
ASSAM STATE TRANSPORT CORPORATION Vs. COMMR. OF C. EX., SHILLONG
May 7, 2008
ASSOCIATED CHEMICAL INDUS. Vs. COMMR. OF C. EX. & CUS. & S.T. (A), COCHIN
October 22, 2008
ASSOCIATED DRUG CO. Vs. COMMISSIONER OF C. EX., BANGALORE-III
October 13, 2008
ASSOCIATED ELECTRONIC AND Vs. COMMISSIONER OF CUSTOMS
July 17, 2008
ASSOCIATED POLYMER INDUSTRIES Vs. COMMR OF C EX
April 30, 2008
ASSOCIATED SOAP STONE DISTRIBUTING CO. PVT. LTD. Vs. CCE
July 28, 2008
ASST. COMMR. OF CUS. & C. EX., KAKINADA Vs. RUCHI INFRASTRUCTURE LTD.
November 5, 2008
ASSTT. COMMR. OF CUS. & C. EX. DIVISION-I, KAKINADA Vs. KEDIA OVERSEAS LTD.
October 8, 2008
ASTRIX LABORATORIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., HYDERABAD-I
August 21, 2008
ASTRIX LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
May 12, 2008
ATHUNGAL SALES CORPORATION Vs. COMMR. OF C. EX., COCHIN
February 13, 2008
ATRIA CONVERGENCE TECHNOLOGIES PVT. LTD. Vs. C.S.T., BANGALORE
August 14, 2008
ATRIA CONVERGENCE TECHNOLOGIES PVT. LTD. Vs. C.S.T., BANGALORE
January 2, 2008
ATUL AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
February 29, 2008
ATUL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
August 22, 2008
ATUL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
July 15, 2008
ATUL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
November 27, 2008
ATUL SALES CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
November 11, 2008
AUDCO INDIA LTD. Vs. COMMISSIONER OF C. EX.
February 12, 2008
AUNDE FAZE THREE AUTOFAB LTD. Vs. COMMISSIONER OF C. EX., VAPI
February 12, 2008
AURO PUMPS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
December 17, 2008
AUROBINDO PHARMA LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
March 10, 2008
AUROBINDO PHARMA LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-I
February 4, 2008
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2008
AUSMELT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 29, 2008
AUTO WORLD Vs. COMMISSIONER OF C. EX.
May 1, 2008
AVASARALA TECHNOLOGIES LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
December 10, 2008
AVAYA GLOBALCONNECT LTD Vs. COMMISSIONER OF C EX
August 26, 2008
AVAYA INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 28, 2008
AVESH KHICHI Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
July 11, 2008
AVIAT HEALTH CARE PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
August 13, 2008
AVON HEALTHCARE Vs. COMMISSIONER OF C. EX., DAMAN
May 15, 2008
AVON ISPAT AND POWER LTD. Vs. COMMISSIONER OF C. EX.
November 6, 2008
AZIZUR RAHAMAN Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
September 29, 2008
B M S PROJECTS PVT LTD Vs. COMMISSIONER OF C EX AND CUS
August 6, 2008
B S N L Vs. COMMISSIONER OF CENTRAL EXCISE
December 1, 2008
B S N L Vs. CST
July 21, 2008
B.E. GELB CONSULTANCY SERVICE Vs. CCE
June 16, 2008
B.G. SHIRKE CONSTRUCTION TECH. P. LTD. Vs. COMMR. OF C. EX.
October 14, 2008
B.H.E.L. Vs. COMMISSIONER OF CENTRAL EXCISE
September 3, 2008
B.L. TRANSPORT Vs. COMMISSIONER OF SERVICE TAX
January 29, 2008
B.M.W. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
August 7, 2008
B.P.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
April 22, 2008
B.R. EXPORT AND SH. VINOD KUMAR GUPTA Vs. COMMISSIONER OF CUSTOMS
October 21, 2008
B.S.N.L. Vs. COMMISSIONER OF C. EX. & CUSTOMS, VADODARA
November 28, 2008
BAIDYANATH AYURVED BHAVAN LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 12, 2008
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
October 21, 2008
BAJAJ TEMPO LTD. Vs. COMMISSIONER OF C. EX.
March 7, 2008
BALAJI GALVANISING INDUS. LTD. Vs. C.C. & C. EX. (A), HYDERABAD-I
January 18, 2008
BALCO Vs. COMMISSIONER OF CENTRAL EXCISE
May 22, 2008
BALKRISHNA TEXTILES P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
November 10, 2008
BALLARPUR INDUSTRIES LTD Vs. COMMR OF CUS AND C EX
February 7, 2008
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF C EX
June 18, 2008
BALLAST HAM DREDGING (I) PVT. LTD. Vs. C.C.E. & C., VISAKHAPATNAM-II
September 23, 2008
BALLS AND CYLPEBS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 11, 2008
BANASKANTHA DIST. OILSEED GROWERS CO-OP. UNION LTD. Vs. C.C.E., AHMD. C.C.E., AHMEDABAD C.C.E., AHMD.
November 17, 2008
BANCO PRODUCT INDIA LTD. Vs. COMMISSIONER OF C. EX., VADODARA
July 8, 2008
BANCO PRODUCTS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
March 4, 2008
BANDANA OVERSEAS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
September 11, 2008
BANK OF BARODA Vs. CST
October 27, 2008
BANK OF NOVA SCOTIA Vs. COMMISSIONER OF C. EX. (ADJ.), BANGALORE
July 3, 2008
BANK OF NOVA SCOTIA Vs. COMMISSIONER OF C. EX. (ADJ.), BANGALORE
April 16, 2008
BANLEV CHEMEXIM P. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 24, 2008
BANWARI LAL CHARITABLE TRUST Vs. CC
August 28, 2008
BANYAN CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
June 26, 2008
BARODA ISPAT P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
July 23, 2008
BAS ENGINEERING PVT. LTD. Vs. CST
January 22, 2008
BASANT ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
May 30, 2008
BASTI SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 23, 2008
BATA INDIA LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-V
January 22, 2008
BATA INDIA LTD Vs. CCE
December 16, 2008
BATRA SONS Vs. COMMISSIONER OF CENTRAL EXCISE
July 1, 2008
BAX GLOBAL INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
October 10, 2008
BAYER ABS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
March 3, 2008
BEEKAY STEEL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 11, 2008
BELLARY STEELS & ALLOYS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
February 12, 2008
BENGAL HAMMER INDUSTRIES (P) LTD. Vs. COMMR. OF C. EX., KOLKATA-II
June 25, 2008
BENGAL HAMMER INDUSTRIES (P) LTD. Vs. COMMR. OF C. EX., KOLKATA-II
November 17, 2008
BENNET COLEMAN & CO. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 4, 2008
BENSON AND BENSON Vs. COMMISSIONER OF SERVICE TAX
September 26, 2008
BHAGAT EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
February 5, 2008
BHAGWATI GASES LTD. Vs. CCE
January 9, 2008
BHAGWATI SECURITY SERVICES Vs. COMMISSIONER OF C. EX.
August 22, 2008
BHAGYALAKSHMI POHA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE-III
August 5, 2008
BHAGYANAGAR METALS LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
July 9, 2008
BHAGYASHREE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
January 2, 2008
BHALCHANDRA MAILING SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
June 4, 2008
BHARAT ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 19, 2008
BHARAT APEX INDUSTRIES LTD. Vs. CST
September 15, 2008
BHARAT HEAVY ELECTRICALS LTD. Vs. CCE
July 17, 2008
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMR. OF C. EX.
December 3, 2008
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMR. OF S.T., BANGALORE
August 25, 2008
BHARAT ROLL INDUSTRY (PVT.) LTD. Vs. COMMR. OF C. EX., HALDIA
March 6, 2008
BHARAT SANCHAR NIGAM LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
December 12, 2008
BHARAT SANCHAR NIGAM LIMITED Vs. COMMISSIONER OF CENTRAL
March 7, 2008
BHARAT SANCHAR NIGAM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 23, 2008
BHARAT SANCHAR NIGAM LTD Vs. COMMR OF C EX
September 25, 2008
BHARAT SANCHAR NIGAM LTD Vs. COMMR OF C EX
March 24, 2008
BHARAT SANCHAR NIGAM LTD. Vs. C.C.E., THIRUVANANTHAPURAM
May 30, 2008
BHARAT SANCHAR NIGAM LTD. Vs. COMMR. OF SERVICE TAX, KOLKATA
September 23, 2008
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
September 22, 2008
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CENTRAL
April 1, 2008
BHARAT SANCHAR NIGAM LTD. Vs. CCE
July 5, 2008
BHARAT SANCHAR NIGAM LTD. Vs. CCE
May 7, 2008
BHARAT SANCHAR NIGAM LTD. (BSNL) Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
March 11, 2008
BHARATH ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
August 21, 2008
BHARATH SANCHAR NIGAM LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
December 16, 2008
BHARATHI AIRTEL LTD. Vs. COMMR. OF C. EX. & CUS. (APPEALS), COCHIN
May 23, 2008
BHARATHI TELEVENTURE LTD. Vs. COMMISSIONER OF SERVICE TAX
January 22, 2008
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
October 22, 2008
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
April 22, 2008
BHARTIBEN R. PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 23, 2008
BHARUCH ENVIRO INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX.
July 29, 2008
BHAYANA BUILDERS PVT. LTD. Vs. CCE
May 30, 2008
BHEL Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2008
BHIKKAMAL CHHOTELAL Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
April 21, 2008
BHILWARA SPINNERS LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
January 18, 2008
BHOPAL CITY LINK LTD. Vs. CCE
December 1, 2008
BHORUKA ALUMINIUM LTD. Vs. COMMR. OF C. EX., MYSORE
March 13, 2008
BHUSAN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
May 27, 2008
BIG APPLE MANUFACTURING Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
August 14, 2008
BIG APPLE MANUFACTURING Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
January 2, 2008
BIG BAGS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 11, 2008
BIHAR SPONGE IRON LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
June 16, 2008
BIJU GOPINATH Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 11, 2008
BILAG INDS. PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
January 31, 2008
BIMAN BANGLADESH AIRLINES Vs. C.C. (AIRPORT & ADMN.), KOLKATA
July 18, 2008
BIMETAL BEARINGS LIMITED AND ENNORE FOUNDRIES LIMITED Vs. CCE
September 30, 2008
BINANI CEMENT LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 28, 2008
BINANI CEMENT LTD. AND ORS. Vs. CC
November 11, 2008
BINANI ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 23, 2008
BINANI ZINC LTD. Vs. COMMISSIONER OF C. EX. & CUS., KOCHI
October 15, 2008
BIRLA NGK INSULATORS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2008
BIRLA READY MIX Vs. COMMISSIONER OF CENTRAL EXCISE
June 23, 2008
BIRLA SUNLIFE INSURANCE CO. LTD. Vs. COMMR. OF SERVICE TAX
May 21, 2008
BIRLA TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2008
BISAZZA INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
June 23, 2008
BLESSED ALPHONSA VANITHA WELFARE SOCIETY Vs. COMMR. OF C. EX., COCHIN
March 24, 2008
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
January 3, 2008
BLUE STAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
March 27, 2008
BOC (INDIA) LTD. Vs. COMMISSIONER OF C. EX. & S.T., JAMSHEDPUR
July 3, 2008
BOC INDIA LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
February 25, 2008
BOC INDIA LTD. Vs. CCEX
December 30, 2008
BONGAIGAON REFINERY & PETROCHEM. LTD. Vs. COMMR. OF C. EX., SHILLONG
February 13, 2008
BOPANNA CIVIL CONSTRUCTIONS Vs. COMMISSIONER OF C. EX., RAJKOT
September 30, 2008
BORKAR PACKAGING P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
April 2, 2008
BOSCH LTD. Vs. COMMISSIONER OF CUSTOMS (APPEALS), CHENNAI
September 2, 2008
BOTHRA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, SHILLONG
December 11, 2008
BP MOBILES Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
June 18, 2008
BPL ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 13, 2008
BPL LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
August 27, 2008
BRAHMPUTRA VALLEY FERTILISER CORPN. LTD. Vs. COMMR. OF C. EX., DIBRUGARH
September 16, 2008
BRIDGE & ROOF CO. (INDIA) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
January 28, 2008
BRIDGESTONE AGENCIES Vs. COMMR. OF SERVICE TAX, BANGALORE
May 9, 2008
BRIDGESTONE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
May 30, 2008
BSNL Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 13, 2008
BSNL Vs. COMMR. OF C. EX. & CUS., THIRUVANANTHAPURAM
August 22, 2008
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
October 13, 2008
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
January 17, 2008
BSNL Vs. CCE
October 28, 2008
BSNL Vs. CCE
May 21, 2008
BSNL Vs. COMMISSIONER OF C. EX.
May 8, 2008
BSNL Vs. CCE
June 18, 2008
BSR ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
May 9, 2008
BUDGE BUDGE CO. LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
November 26, 2008
BUILDER HOME Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
April 24, 2008
BUNDY INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
March 24, 2008
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
April 16, 2008
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
January 8, 2008
BURNPUR CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
December 17, 2008
BUSH BOAKE ALLEN INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
March 28, 2008
BUSINESS INFORMATION PROCESSING SERVICES Vs. COMMR. OF C. EX.
July 30, 2008
C C Vs. SPA PETROLEUM PRODUCTS PVT LTD
September 17, 2008
C C AND C EX Vs. SIDMAK LABORATORIES INDIA LTD
September 11, 2008
C C AND C EX Vs. SOAP AND CHEMICAL IND
May 13, 2008
C C E Vs. GARDEN SILK MILLS LTD
May 2, 2008
C C E Vs. INDIAN STEEL CORPORATION LTD
August 26, 2008
C C E Vs. VALUE PACKAGING
August 28, 2008
C C E C AND S T Vs. VINSHREE COAL CARRIERS PVT LTD
January 16, 2008
C C E CUS AND S T Vs. ANURAG FERRO PRODUCTS P LTD
May 16, 2008
C. KRISHNAKUMAR Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, COCHIN
January 3, 2008
C.C. (EXPORT PROMOTION) Vs. KOATEX INFRASTRUCTURE LTD.
July 23, 2008
C.C. AND C. EX. Vs. GOYAL COLOUR LAB.
November 17, 2008
C.C., BANGALORE Vs. HSBC ELECTRONICS DATA PROCESSING INDIA PVT. LTD.
June 27, 2008
C.C.E Vs. RUCHI SOYA INDUSTRIES LTD.
November 21, 2008
C.C.E. Vs. RIDDHI SIDDHI GLUCO BIOLS LTD. AND SHRI HANSKUMAR JAIN, MANAGER (P AND A)
September 22, 2008
C.C.E. Vs. NEATWELL CASTINGS SHRI JAYANTI BHAI R. PANCHAL
May 6, 2008
C.C.E. Vs. AMBESHWAR PAPER MILLS LTD.
May 6, 2008
C.C.E. Vs. VALUE PACKAGING
August 28, 2008
C.C.E. Vs. KRISHNA COACHING INSTITUTE
October 24, 2008
C.C.E. & C., GUNTUR Vs. KANAKA DURGA AGRO OIL PRODUCTS PVT. LTD.
December 17, 2008
C.C.E. & C., GUNTUR Vs. HINDUSTAN COCA-COLA BEVERAGES PVT. LTD.
September 23, 2008
C.C.E. & C., SURAT Vs. SHREE CHALTAN VIBHAG KHAN UDYOG SAHAKARI MANDLI LTD.
March 27, 2008
C.C.E. & C., VADODARA-I Vs. AMBALAL SARABHAI ENTERPRISES LTD.
April 29, 2008
C.C.E. & C., VADODARA-I Vs. SHREE VALLABH STEEL ROLLING MILLS
April 21, 2008
C.C.E., BANGALORE Vs. STANDARD CHARTERED BANK INDIA CARD CENTRE
July 1, 2008
C.C.E., C. & S.T. (A-III), HYDERABAD Vs. IVRCL INFRASTRUCTURES & PROJECTS LTD.
December 24, 2008
C.C.E., DAMAN Vs. HINDUSTAN CARBON BRUSH MANUFACTURING CO.
December 26, 2008
C.C.E., PATNA Vs. BHARAT COCA COLA BOTTLING NORTH EAST (P) LTD.
February 26, 2008
C.C.E., THIRUVANANTHAPURAM Vs. GADCO SOFTWARE INTL. PVT. LTD.
December 12, 2008
C.C.E., VADODARA Vs. ISHIKAWAJIMA-HARIMA HEAVY IND. CO. LTD.
November 25, 2008
C.D. SECURITY SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
June 30, 2008
C.L. GUPTA Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 27, 2008
C.N. NAYAK Vs. THE COMMISSIONER OF CENTRAL EXCISE
November 25, 2008
CADBURY INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
November 11, 2008
CADILA HEALTHCARE LTD. Vs. COMMR. OF C. EX., AHMEDABAD-I
November 24, 2008
CADILA PHARMACEUTICALS LTD. Vs. C.C.E
September 26, 2008
CAIRN ENERGY (I) PVT. LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II
April 29, 2008
CALCUTTA CHEMICALS CO. LTD. Vs. COMMR. OF C. EX., KOLKATA-V
March 4, 2008
CALIBER POINT BUSINESS SOLUTIONS Vs. COMMISSIONER OF CENTRAL
March 28, 2008
CAMA MOTORS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
September 25, 2008
CAMEO CORPORATION SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
February 27, 2008
CAMEO CORPORATION SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
July 16, 2008
CAMLIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 3, 2008
CANARA BANK Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 22, 2008
CANARA BANK Vs. COMMR. OF C. EX. & S. T. (LTU), BANGALORE
November 26, 2008
CANARA MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
August 12, 2008
CANARA MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
October 24, 2008
CANNAN TECHNOLOGIES Vs. COMMR. OF C. EX., BANGALORE-I
February 14, 2008
CANNANORE CO-OP SPINNING MILLS LTD. Vs. COMMR. OF C. EX., CALICUT
January 24, 2008
CAPIQ ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
October 16, 2008
CAPITAL POWER SYSTEMS LTD Vs. CCE
July 11, 2008
CAPRICORN TRANSWAYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 22, 2008
CARBOURANDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
August 1, 2008
CAREER INFOSYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
September 11, 2008
CARTER HYDRAULIC POWER PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 25, 2008
CARTER HYDRAULIC POWER PVT LTD Vs. COMMR OF CENTRAL EXCISE
December 11, 2008
CASEY FORGE PRODUCTS Vs. CCE
February 21, 2008
CASIL HEALTH PRODUCTS Vs. COMMISSIONER OF C. EX., AHMEDABAD
November 26, 2008
CASTROL INDIA LTD Vs. CCE AND C
January 11, 2008
CC Vs. HAZEL MERCANTILE LTD
September 12, 2008
CC Vs. MITTAL PIGMENTS PVT. LTD
July 9, 2008
CC Vs. ETCO TELECOM LTD.
February 7, 2008
CC Vs. D.L. STEELS AND ORS.
July 10, 2008
CC Vs. MALWA INDUSTRIES LTD.
April 30, 2008
CC Vs. UNIVERSAL VENTURES
September 1, 2008
CC AND CE Vs. BEEKAY ENTERPRISES
August 18, 2008
CCE Vs. DOLLAR CO. PVT. LTD.
August 28, 2008
CCE Vs. DEEPAK COMPUTERS AND ORS.
June 24, 2008
CCE Vs. INDORE COMPOSITE PVT. LTD.
October 7, 2008
CCE Vs. METAL ENGINEERING AND FORGING CO.
October 14, 2008
CCE Vs. SMT. SONA SHARMA,
September 17, 2008
CCE Vs. MERLIN MARKETING
October 17, 2008
CCE Vs. AJANTA COLOR LABS
December 19, 2008
CCE Vs. PORT OFFICER
December 26, 2008
CCE Vs. SH. B.S.G.K. SHASHTRY
December 26, 2008
CCE Vs. PANASONIC BATTERY INDIA CO. LTD.
July 24, 2008
CCE Vs. PENGUIN AUDIO PRODUCTS
May 14, 2008
CCE Vs. SKYPACK SERVICES
February 26, 2008
CCE Vs. BRILL EDUCATION (INDIA) PVT. LTD.
July 16, 2008
CCE Vs. AMARNATH AGGARWAL INVESTMENT PRIVATE LIMITED
August 8, 2008
CCE Vs. NEPA LTD.
April 11, 2008
CCE Vs. FORCE MOTORS LTD.
April 23, 2008
CCE Vs. MITTAL INTERNATIONAL
April 28, 2008
CCE Vs. GTC INDUSTRIES LTD.
September 25, 2008
CCE Vs. CHANDRA MOTOR
February 5, 2008
CCE Vs. THIRUMALAI CHEMICALS
February 28, 2008
CCE Vs. B.L. MARATHA
February 26, 2008
CCE Vs. TARGET INSTITUTION OF
February 25, 2008
CCE Vs. KAMAL AUTO INDUSTRIES
February 19, 2008
CCE Vs. BHANDARI HOSIERY EXPORTS LTD.
February 19, 2008
CCE Vs. LAXMI TRADING CO.
February 18, 2008
CCE Vs. RAJENDRA GUPTA
February 18, 2008
CCE Vs. BHIWADI CYLINDERS PVT. LIMITED
February 18, 2008
CCE Vs. PANNU PROPERTY DEALERS
October 1, 2008
CCE Vs. F.C.L. TECHNOLOGIES LTD. AND DEEPAK SPINNERS LTD.
August 19, 2008
CCE Vs. SHRI MUNIR UDDIN AND
August 1, 2008
CCE Vs. THE LAKSHMI MILLS CO. LTD.
December 16, 2008
CCE Vs. GUPTA BROTHERS CONDUIT PIPE
January 17, 2008
CCE Vs. MAGHAN PAPER NUKKS (P) LTD.
January 17, 2008
CCE Vs. SHRI GIRISH CHANDRA PATHAK
January 21, 2008
CCE Vs. SUNDARAM TEXTILES LTD.
July 4, 2008
CCE Vs. NEW INDIA ELECTRIC WORKS
January 29, 2008
CCE Vs. SRI AKKAMMAL STEELS (P) LTD. AND
January 8, 2008
CCE Vs. SABOO ALLOYS PVT. LTD.
January 10, 2008
CCE Vs. PAREKH PLATINUM LTD.
January 11, 2008
CCE Vs. TTK HEALTH CARE LTD.
May 26, 2008
CCE Vs. T. STANES AND COMPANY LTD.
May 22, 2008
CCE Vs. JAI MATA ALLOYS (P) LTD.
January 2, 2008
CCE Vs. RASI TRAVELS AND CARGO PVT. LTD.
April 4, 2008
CCE Vs. RAJA FORGINGS AND GEARS LIMITED
July 28, 2008
CCE Vs. MODI SALES
July 14, 2008
CCE Vs. AASIN INDUSTRIES (P) LTD.
August 20, 2008
CCE Vs. S.V. SIVALINGA NADAR
July 10, 2008
CCE Vs. BEACON NEYRPIC LTD.
July 23, 2008
CCE Vs. SIGMA SCIENTIFIC CO. LTD.
August 19, 2008
CCE Vs. JINDAL STEEL AND POWER LTD.
March 7, 2008
CCE Vs. ROSHAN LAL RAVI DECORATORS
March 17, 2008
CCE Vs. LAKHANPAL NATIONAL LTD.
March 17, 2008
CCE Vs. PARLE AGRO PVT. LTD.
March 18, 2008
CCE Vs. GIRIRAJ BROTHERS
March 14, 2008
CCE Vs. HFCL SATELLITE CO. LTD.
March 12, 2008
CCE Vs. TATA HOLSET LTD.
July 2, 2008
CCE Vs. SINGHANIA CHEMICALS AGENCY
August 28, 2008
CCE Vs. SUPER TRAVELS AND PAUL TRAVELS
October 23, 2008
CCE Vs. RAMA WOOD CRAFT (P) LTD.
April 17, 2008
CCE Vs. OOTY BAKERS AND CONFECTIONERS (P)
April 4, 2008
CCE Vs. PICCASSO EXPORTS
September 5, 2008
CCE Vs. RAJHANS METALS P LTD
August 13, 2008
CCE Vs. JAY KHODIAR METAL INDUSTRIES
September 26, 2008
CCE Vs. SHREEJI CONCAST LTD
October 1, 2008
CCE Vs. GUJARAT ALKALIES AND CHEMICALS LTD
December 17, 2008
CCE Vs. GAYATRI INDUSTRIES
December 30, 2008
CCE Vs. G E INDIA INDUSTRIES P LTD
July 24, 2008
CCE Vs. SHILPA COPPER WIRE INDUSTRIES
February 6, 2008
CCE Vs. SPECIAL PROJECT FINANCE I P LTD
January 31, 2008
CCE Vs. SABNAM PROCESSORS P LTD
January 4, 2008
CCE Vs. ARVIND NARAYAN PRASAD NOPANY
May 27, 2008
CCE Vs. CATALYTIC DISTILLATION TECH
May 12, 2008
CCE Vs. SKYPAK SERVICES SPECIALITIES
November 17, 2008
CCE Vs. R A SHAIKH PAPER MILLS PVT LTD
June 9, 2008
CCE Vs. ARVIND MILLS LTD
June 9, 2008
CCE Vs. RIVIERA POLYMERS P LTD
June 27, 2008
CCE Vs. CROP CARE P. LTD.
January 28, 2008
CCE Vs. GODREJ AND BOYCE MFG. CO. LTD. AND RANE LUKE CLUTCH LTD.
February 25, 2008
CCE Vs. ISEX FASHIONS PVT. LTD.
January 18, 2008
CCE Vs. MERCURY MANAGEMENTS AND TECHNICAL SERVICES (P) LTD.
March 18, 2008
CCE Vs. BANK OF RAJASTHAN LTD.
October 17, 2008
CCE Vs. VIJAY LAXMI
September 11, 2008
CCE Vs. SHREE SIDHBALI STEELS LTD.
September 1, 2008
CCE Vs. SSM PROCESSING MILLS
January 22, 2008
CCE Vs. SIDDHA STEELS PVT. LTD.
February 27, 2008
CCE Vs. SUNDARAM FASTNERS LTD.
April 28, 2008
CCE Vs. BIRLA TEXTILES MILLS
March 5, 2008
CCE Vs. JKEW FORGINGS
May 21, 2008
CCE Vs. S.S. ELECTRONICS
April 4, 2008
CCE (LTU) Vs. BRAKES INDIA LTD.
October 3, 2008
CCE AND CUS Vs. M A MENON AND CO
November 18, 2008
CCE AND CUS Vs. NEW LOOK COSMETIC LASER CENTER
November 5, 2008
CCE/CST Vs. AVTAR KRISHAN KHOSLA AND JUGAL
March 28, 2008
CCEX AND CUS Vs. MASCON MULTISERVICES AND CONSULTANTS PVT LTD
December 1, 2008
CEAT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 11, 2008
CEEKAY DAIKIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2008
CEEKAY DAIKIN LTD. AND EXEDY CORPORATION Vs. CC
November 20, 2008
CEMEX ENGINEERS Vs. COMMISSIONER OF SERVICE TAX, COCHIN
August 27, 2008
CENTAUR PHARMACEUTICALS P. LTD. Vs. COMMISSIONER OF C. EX.
January 4, 2008
CENTRAL ARECANUT AND COCOA Vs. CCE
February 22, 2008
CENTRE FOR DEV. OF ADVANCED COMPUTING Vs. C.C.E., HYDERABAD
October 21, 2008
CENTURY CLUB Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 25, 2008
CENTURY DENIM AND ORS. Vs. CCE
June 27, 2008
CENTURY LAMINATING CO. LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 18, 2008
CENTURY LAMINATING CO. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 2, 2008
CENTURY PROCESS Vs. COMMISSIONER OF C. EX., AHMEDABAD
December 1, 2008
CENTURY TILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
June 11, 2008
CG-PPI ADHESIVE PRODUCTS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
July 8, 2008
CHAITANYA EDUCATIONAL COMMITTEE Vs. COMMISSIONER OF C. EX.
July 9, 2008
CHAKITA RANJINI UDYAM Vs. COMMISSIONER OF C. EX., CUS. & S.T., MYSORE
November 24, 2008
CHAMBAL MOTORS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 10, 2008
CHAMUNDESHWARI ASSOCIATES Vs. COMMISSIONER OF C. EX., MYSORE-III
February 28, 2008
CHAMUNDESHWARI ASSOCIATES Vs. THE COMMISSIONER OF CENTRAL EXCISE
February 27, 2008
CHAMUNDESHWARI ASSOCIATES, MYSORE Vs. COMMR. OF C. EX., MYSORE
March 17, 2008
CHANDAN TOBACCO CO. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
October 8, 2008
CHANDRA COTTON FABRICS Vs. CCE
March 7, 2008
CHANDRA SHIPPING & TRADING SERVICES Vs. C.C.E. & C., VISAKHAPATNAM-II
August 25, 2008
CHANGZHOU YONGFA CORDUROY CO. LTD. Vs. COMMR. OF CUS., BANGALORE
February 29, 2008
CHARTERED CREATIONS Vs. COMMISSIONER OF CUSTOMS, COCHIN
October 3, 2008
CHATTISGARH STATE BEVERAGES COPRN. Vs. COMMR. OF C. EX.
August 25, 2008
CHATTISGARH STATE COOP. FEDERATION Vs. COMMISSIONER OF C. EX.
December 11, 2008
CHAYA LAKSHMI CREATIONS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
March 12, 2008
CHELPARK CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
October 14, 2008
CHEMSILK COMMERCE P LTD Vs. COMMR OF CUSTOMS PORT
May 27, 2008
CHENNAI PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 25, 2008
CHENNAI PETROLEUM CORPORATION LTD. Vs. CCE
March 12, 2008
CHENNAI PORT TRUST Vs. COMMISSIONER OF SERVICE TAX
June 26, 2008
CHERAN SPINNERS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 25, 2008
CHETAN TRADERS Vs. CCE
July 17, 2008
CHEYYAR CO-OP. SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2008
CHHATISGARH DISTILLERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 2008
CHHOTU LAL DAGA Vs. COMMR. OF CUS. (PORT), KOLKATA
April 29, 2008
CHINTAN PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
June 23, 2008
CHOICE APPARELS Vs. COMMR. OF C. EX., BANGALORE-III
May 9, 2008
CHRISTO GEORGE Vs. COMMISSIONER OF CENTRAL
February 5, 2008
CHRISTO GEORGE Vs. COMMR. OF C. EX. & CUS., CALICUT
February 15, 2008
CHURCHS AUXILIARY FOR SOCIAL ACTION Vs. COMMISSIONER OF CENTRAL EXCISE
February 27, 2008
CITIBANK N.A. Vs. COMMISSIONER OF SERVICE TAX
September 23, 2008
CITY LUBRICANTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
September 2, 2008
CLASSIC BUILDERS Vs. COMMISSIONER OF C. EX.
January 18, 2008
CLASSIC ROVERS Vs. COMMR. OF C. EX.
April 16, 2008
CLEFORD SHIPPING CO. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
September 25, 2008
CM ENVIROSYSTEMS PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
August 26, 2008
COAL AND COKE SALES Vs. COMMR OF SERVICE TAX
September 11, 2008
COAL INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS PORT
December 15, 2008
COAL INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
December 16, 2008
COCHIN INTERNATIONAL AIRPORT LTD. Vs. C.C.E., CUS. & S.T., COCHIN
March 14, 2008
COCHIN PORT TRUST Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
May 12, 2008
COCHIN SHIPYARD LTD. Vs. COMMR OF C. EX. & CUS., COCHIN
December 1, 2008
COLLECTOR OF C. EX., CALCUTTA-II Vs. MULTIWYN INDUSTRIAL CORP.
February 20, 2008
COLOURS OF THE WORLD Vs. COMMISSIONER OF CENTRAL
January 28, 2008
COLOURS OF THE WORLD Vs. COMMR. OF C. EX., COCHIN
February 5, 2008
COMMISSIONER OF C EX Vs. PUSHAN CHEMICALS PVT LTD
January 22, 2008
COMMISSIONER OF C EX Vs. STEELCAST LTD
July 7, 2008
COMMISSIONER OF C. EX, MANGALORE Vs. SOLARIS CHEM TECH LTD.
January 18, 2008
COMMISSIONER OF C. EX. Vs. MAHA SREE ARUNA CHEMICALS
May 29, 2008
COMMISSIONER OF C. EX. Vs. MAHESHWARI TRANSFORMERS PVT.
January 16, 2008
COMMISSIONER OF C. EX. Vs. CHANDRA HELICON PUMPS PVT. LTD.
January 15, 2008
COMMISSIONER OF C. EX. Vs. ULTRA TECH CEMENTS LTD.
July 25, 2008
COMMISSIONER OF C. EX. Vs. NORTHERN COMPUTER
September 2, 2008
COMMISSIONER OF C. EX. Vs. VINAYAK LEASING AND FINANCE
June 27, 2008
COMMISSIONER OF C. EX. Vs. ZIRA CO-OPERATIVE SUGAR MILLS
August 22, 2008
COMMISSIONER OF C. EX. Vs. HIMALAYA GRANITES LTD.
June 6, 2008
COMMISSIONER OF C. EX. Vs. VIKAS TESTING AND DEVELOPMENT LAB
October 23, 2008
COMMISSIONER OF C. EX. Vs. AMSON TRANSFORMERS
July 8, 2008
COMMISSIONER OF C. EX. Vs. MANISH SPINNING MILLS (P) LTD.
November 26, 2008
COMMISSIONER OF C. EX. Vs. AKRUTI TREXIM PVT. LTD.
November 11, 2008
COMMISSIONER OF C. EX. Vs. MONEY SHAMINDER TOURS AND TRAVELS
January 16, 2008
COMMISSIONER OF C. EX. Vs. COROMANDEL FERTILIZERS LTD.
February 8, 2008
COMMISSIONER OF C. EX. Vs. FLORA LABORATORIES (P) LTD.
September 30, 2008
COMMISSIONER OF C. EX. Vs. MAJESTIC AUTO LTD.
March 28, 2008
COMMISSIONER OF C. EX. Vs. BANKE BIHARI COMPUTERS
July 16, 2008
COMMISSIONER OF C. EX. Vs. PRINCE AGRO AND ALLIED INDUS.
June 23, 2008
COMMISSIONER OF C. EX. Vs. BUSY BEE
September 15, 2008
COMMISSIONER OF C. EX. & CUS. (APPEALS), TIRUPATI Vs. KORES (INDIA) LTD.
August 18, 2008
COMMISSIONER OF C. EX. & CUS., BBSR-II Vs. BHUSHAN LTD.
September 18, 2008
COMMISSIONER OF C. EX. & CUS., DAMAN Vs. PILOT PLASTICS
March 27, 2008
COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. INTEGRAL CONSTRUCTION COMPANY
December 4, 2008
COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. AGRI GOLD EXIMS LTD.
August 14, 2008
COMMISSIONER OF C. EX. & CUS., SURAT Vs. NEMLAXMI BOOKS (INDIA) P. LTD.
October 27, 2008
COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. J.J. GANDHI SILK MILLS P. LTD.
April 25, 2008
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. J.K. TRADING CORPORATION
February 21, 2008
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. VALSON SYNTHETICS LTD.
April 3, 2008
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. ASIAN PAINTS (INDIA) LTD.
December 1, 2008
COMMISSIONER OF C. EX. & CUS., VADODARA Vs. AMAN ASSOCIATES
October 13, 2008
COMMISSIONER OF C. EX. & CUS., VAPI Vs. PAREKH CORPORATION
November 17, 2008
COMMISSIONER OF C. EX. & CUS., VAPI Vs. DHANRAJ INDUSTRIES
January 4, 2008
COMMISSIONER OF C. EX. & CUSTOMS, DAMAN Vs. PRINCE PLASTICS INTERNATIONAL
April 2, 2008
COMMISSIONER OF C. EX. & CUSTOMS, VADODARA-I Vs. ALEMBIC LTD.
May 1, 2008
COMMISSIONER OF C. EX. (APPEALS), VAPI Vs. VAPI PAPER MILLS LTD.
October 10, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. ARBUDA INDUSTRIES
September 26, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. NATIONAL CERAMIC WORKS
September 10, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. PRIME INDUS. VALVES MFG. CO.
April 8, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. OM NEELKANT CHEMICALS PVT. LTD.
February 15, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. SHAYONA ENTERPRISES
February 19, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. FRESH LABORATORIES
March 5, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. ENCORE GRC PVT. LTD.
January 8, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. JASUD SHEET EXTRUSION CO.
January 8, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. LAXMI MANGAL TEXTILES
August 27, 2008
COMMISSIONER OF C. EX., AHMEDABAD Vs. ANIL PRODUCTS LTD.
July 29, 2008
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. NANDESHWARI PACKAGING
January 17, 2008
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. CRYSTAL QUINONE (P) LTD.
March 25, 2008
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. MUKESH INDUSTRIES LTD.
August 26, 2008
COMMISSIONER OF C. EX., AHMEDABAD-II Vs. ACME HEALTHCARE
April 4, 2008
COMMISSIONER OF C. EX., AHMEDABAD-II Vs. TRINKLET ENGG. P. LTD.
August 14, 2008
COMMISSIONER OF C. EX., AHMEDABAD-III Vs. BARODA ROLLING WORKS
August 19, 2008
COMMISSIONER OF C. EX., AHMEDABAD-III Vs. K.B. ENGINEERING WORKS
September 15, 2008
COMMISSIONER OF C. EX., BANGALORE Vs. RAJA MAGNETICS LTD.
November 20, 2008
COMMISSIONER OF C. EX., BANGALORE-I Vs. NANDA KUMAR SOMANNA
January 4, 2008
COMMISSIONER OF C. EX., BANGALORE-I Vs. CONZERV SYSTEMS (PVT.) LTD.
September 2, 2008
COMMISSIONER OF C. EX., BANGALORE-II Vs. SRI SAI INDUSTRIES
December 11, 2008
COMMISSIONER OF C. EX., BANGALORE-III Vs. MULTIPLEX FERTILISERS PVT. LTD.
November 20, 2008
COMMISSIONER OF C. EX., BANGALORE-III Vs. HVAC SYSTEMS (PVT.) LTD.
February 29, 2008
COMMISSIONER OF C. EX., BANGALORE-III Vs. TATA AUTO COMP. SYSTEMS LTD.
September 17, 2008
COMMISSIONER OF C. EX., BELGAUM Vs. AKAY INDUSTRIES PVT. LTD.
December 17, 2008
COMMISSIONER OF C. EX., BELGAUM Vs. VASAVADATTA CEMENT
May 2, 2008
COMMISSIONER OF C. EX., BELGAUM Vs. BELLARY STEEL AND ALLOYS LTD.
January 1, 2008
COMMISSIONER OF C. EX., BELGAUM Vs. CHADHA AUTO AGENCIES
May 7, 2008
COMMISSIONER OF C. EX., BELGAUM Vs. ELVEETY INDUSTRIES PVT. LTD.
March 19, 2008
COMMISSIONER OF C. EX., BELGAUM Vs. HIRANYAKESHI SSK NIYAMIT
March 6, 2008
COMMISSIONER OF C. EX., BELGAUM Vs. INDO WOOSUNG VACUUM CO. LTD.
November 24, 2008
COMMISSIONER OF C. EX., BHAVNAGAR Vs. SAURASHTRA CHEMICALS LTD.
May 16, 2008
COMMISSIONER OF C. EX., CUS. & S.T., BBSR-II Vs. ORES INDIA (P) LTD.
October 24, 2008
COMMISSIONER OF C. EX., CUS. & SER. TAX, BBSR-II Vs. RAJESH GADODIA
May 26, 2008
COMMISSIONER OF C. EX., CUS. & ST, BBSR-I Vs. INDIAN PETROCHEMICALS CORPN. LTD.
November 12, 2008
COMMISSIONER OF C. EX., DAMAN Vs. RAMJI BOARD & PAPER MILLS
April 9, 2008
COMMISSIONER OF C. EX., DAMAN Vs. DHAKAD METALS P. LTD.
April 4, 2008
COMMISSIONER OF C. EX., DIBRUGARH Vs. KOTHARI PRODUCTS LTD.
September 26, 2008
COMMISSIONER OF C. EX., HYDERABAD Vs. SURANA TELECOM LTD.
October 7, 2008
COMMISSIONER OF C. EX., HYDERABAD Vs. EVEREST ORGANICS LIMITED
January 31, 2008
COMMISSIONER OF C. EX., HYDERABAD Vs. SRI VAJRA GRANITES LTD.
January 30, 2008
COMMISSIONER OF C. EX., HYDERABAD-I Vs. MRF LIMITED
September 9, 2008
COMMISSIONER OF C. EX., HYDERABAD-III Vs. B.K. OFFICE NEEDS (P) LTD.
November 27, 2008
COMMISSIONER OF C. EX., HYDERABAD-III Vs. K.S. TOBACCO PVT. LTD.
February 28, 2008
COMMISSIONER OF C. EX., KOLKATA-III Vs. LOKNATH PRASAD GUPTA
November 27, 2008
COMMISSIONER OF C. EX., KOLKATA-III Vs. PANIHATI CASTINGS PVT. LTD.
October 24, 2008
COMMISSIONER OF C. EX., KOLKATA-III Vs. NAFFAR CHANDRA JUTE MILLS LTD.
September 4, 2008
COMMISSIONER OF C. EX., KOLKATA-III Vs. ELECTROSTEEL CASTING LTD.
October 27, 2008
COMMISSIONER OF C. EX., KOLKATA-IV Vs. BHUSHAN LTD.
June 3, 2008
COMMISSIONER OF C. EX., KOLKATA-IV Vs. DUNLOP INDIA LTD.
January 31, 2008
COMMISSIONER OF C. EX., KOLKATA-IV Vs. HINDUSTAN MOTORS LTD.
January 18, 2008
COMMISSIONER OF C. EX., KOLKATA-IV Vs. FIBRE GLASS FABRICATORS
December 17, 2008
COMMISSIONER OF C. EX., KOLKATA-V Vs. KESORAM TEXTILES MILLS LTD.
December 12, 2008
COMMISSIONER OF C. EX., KOLKATA-V Vs. SURE SAFE GLASS WORKS (P) LTD.
May 26, 2008
COMMISSIONER OF C. EX., KOLKATA-VI Vs. VISUVIOUS (I) LTD.
August 19, 2008
COMMISSIONER OF C. EX., KOLKATA-VI Vs. AVERY INDIA LTD.
February 25, 2008
COMMISSIONER OF C. EX., KOLKATA-VII Vs. RASOI LTD.
January 15, 2008
COMMISSIONER OF C. EX., MANGALORE Vs. KANARA EXPORT AGENCIES
January 31, 2008
COMMISSIONER OF C. EX., MANGALORE Vs. SHANTHA SATELITE VISION
June 23, 2008
COMMISSIONER OF C. EX., MANGALORE Vs. KUDREMUKH IRON & STEEL CO. LTD.
November 3, 2008
COMMISSIONER OF C. EX., MYSORE Vs. KARNATAKA SOAPS & DETERGENTS LTD.
November 27, 2008
COMMISSIONER OF C. EX., RAJKOT Vs. ROLEX RINGS P. LTD.
February 29, 2008
COMMISSIONER OF C. EX., RAJKOT Vs. ADANI PHARMACHEM P. LTD.
July 16, 2008
COMMISSIONER OF C. EX., SHILLONG Vs. VIRGO CEMENTS LTD.
June 11, 2008
COMMISSIONER OF C. EX., SHILLONG Vs. RIM ZIM VALLEY PRODUCTS PVT. LTD.
July 18, 2008
COMMISSIONER OF C. EX., SILIGURI Vs. MALL EXIMP (P) LTD.
May 2, 2008
COMMISSIONER OF C. EX., SURAT Vs. WAGAD SYNTHETICS PVT. LTD.
February 6, 2008
COMMISSIONER OF C. EX., SURAT Vs. ASHIRWAD POLY FAB PVT. LTD.
July 24, 2008
COMMISSIONER OF C. EX., SURAT-I Vs. SHAGUN PROCESSORS P. LTD.
December 5, 2008
COMMISSIONER OF C. EX., SURAT-I Vs. CRYSTAL INTERIOR PRODUCTS
January 8, 2008
COMMISSIONER OF C. EX., SURAT-II Vs. WOCKHARDT LTD.
June 27, 2008
COMMISSIONER OF C. EX., SURAT-II Vs. GUJARAT BOROSIL LTD.
September 12, 2008
COMMISSIONER OF C. EX., VADODARA Vs. TRANSTECH MAGNETICS PVT. LTD.
August 29, 2008
COMMISSIONER OF C. EX., VADODARA Vs. BELL GRANITO CERAMICS LTD.
November 11, 2008
COMMISSIONER OF C. EX., VADODARA Vs. VITARA CHEMICALS LTD.
February 1, 2008
COMMISSIONER OF C. EX., VADODARA Vs. TRANSPEK INDUSTRY LTD.
February 27, 2008
COMMISSIONER OF C. EX., VADODARA Vs. AIR COMMAND INDIA LTD.
April 28, 2008
COMMISSIONER OF C. EX., VADODARA Vs. INDIAN DYE STUFF INDS.
January 3, 2008
COMMISSIONER OF C. EX., VADODARA Vs. SICGIL INDUSTRIAL GASES LTD.
October 8, 2008
COMMISSIONER OF C. EX., VADODARA-I Vs. J.K. ENTERPRISES
November 11, 2008
COMMISSIONER OF C. EX., VADODARA-I Vs. VIJAY TANKS & VESSELS
August 6, 2008
COMMISSIONER OF C. EX., VADODARA-I Vs. MILESTONE ORGANIC LTD.
July 23, 2008
COMMISSIONER OF C. EX., VADODARA-I Vs. J.H. KHARAWALA (P) LTD.
July 18, 2008
COMMISSIONER OF C. EX., VADODARA-II Vs. IRCON INTERNATIONAL LTD.
April 3, 2008
COMMISSIONER OF C. EX., VAPI Vs. HARISH INDUSTRIES ENGINEERS
January 3, 2008
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. BALAJI IRON & STEEL TRADERS
January 30, 2008
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. REC ISPAT
September 22, 2008
COMMISSIONER OF C.E. Vs. R.K. SWAMY B.B.D.O. ADVERTISING
January 3, 2008
COMMISSIONER OF C.E., VADODARA Vs. BALLAST NEDAM INTERNATIONAL
September 29, 2008
COMMISSIONER OF C.EX. Vs. INDIAN OIL TANKING LTD.
January 3, 2008
COMMISSIONER OF CEN EXCISE Vs. TATA SSL LTD
April 11, 2008
COMMISSIONER OF CENTRAL Vs. SOLARIS CHEMTECH LTD.
January 10, 2008
COMMISSIONER OF CENTRAL Vs. SRI DINESH KAMATH, CHARTERED
January 21, 2008
COMMISSIONER OF CENTRAL Vs. BPL LTD.
February 19, 2008
COMMISSIONER OF CENTRAL Vs. BASANT FLOORINGS (P) LTD. AND
March 6, 2008
COMMISSIONER OF CENTRAL Vs. INTERNORMAN INDIA FAB FILTERS
May 12, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. COIMBATORE KANARAGA LORRY AND
May 2, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. LAKSHMI PACKAGINGS LTD.
May 2, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. HIRA STEEL LTD.
December 8, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. RAMA INDUSTRIES
October 17, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. PRAKASH INDUSTRIES
June 26, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. VICTOR GASKETS INDIA LTD.
July 4, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ULTRA TECH CEMENT LTD.
July 18, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SPEEDWAYS TYRE SERVICE
February 8, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SREE NARASIMHA TEXTILES LTD.
September 25, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. O.M.I. INDUSTRIES
August 27, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BSBK PVT. LTD.
October 24, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. LAFARGE INDIA LTD.
November 12, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SHARMA TRAVEL
August 13, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. GAYATRI ENTERPRISES
December 2, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MAHLE MIGMA (P.) LTD.
October 14, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. NAHAR FIBRE
November 25, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SALEM DISTRICT CO-OPERATIVE
July 21, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS PVT. LTD.
March 19, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. G.K. MOTORS
July 29, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MEL SYSTEMS AND SERVICES LTD.
July 17, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BENKAL TEA FACTORY AND SOGATHARAI VANI VILAS ESTATES
July 16, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ANGLO FRENCH DRUGS AND INDUSTRIES LTD.
July 21, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CALCUTTA CHEMICAL CO. LTD.
August 20, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. DABUR INDIA LTD
July 30, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ARAI SEISAKUSHO CO. LTD.
April 4, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SAM INDUSTRIES
January 29, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. PARLE INTERNATIONAL LTD.
November 20, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. INDIRA SECURITIES
September 24, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. M.S.B.K. PVT. LTD.
October 14, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. IVP LTD.
March 31, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. TATA HONEY WELL LTD.
March 25, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. VINIT INDUSTRIES
February 26, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MANAKSIA LTD.
February 27, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MAHINDRA AND MAHINDRA LTD.
February 1, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SUA EXPLOSIVES AND ACCESSORIES
May 16, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MANIKGARH CEMENT
July 18, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. NEW NAGPUR DRYCLEANERS
November 19, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BEHARAY AND RATHI CONSTRUCTIONS
December 5, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. DIGE AND ASSOCIATES PVT. LTD.
December 4, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. AGNICE FIRE PROTECTION (P) LTD.
March 5, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SUNGLOW INDUSTRIES PVT. LTD.
March 5, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BAHRAIN TELECOM
January 8, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CROMPTON CREAVES LTD.
January 7, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. LARSEN AND TOUBRO LIMITED
June 24, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CHENNAI PETROLEUM CORPORATION
June 30, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BHAKYA BEAUTY PARLOUR
June 20, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. GLOBAL PHARMATECH PVT. LTD.
June 23, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BOJRAJ TEXTILE MILLS LTD.
May 23, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD.
June 2, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ALKYL AMINES CHEMICALS LTD.
June 2, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. M.H. ASSOCIATES
August 22, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ABILASH CHEMICALS PRIVATE LTD.
July 9, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. PERFECT THREAD MILLS LTD.
July 28, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CROMPTON GREAVES LTD.
February 20, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. VENUS INDUSTRIES,
June 25, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CAPITAL CONTROLS (I) PVT. LTD.
August 4, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. PREMIUM ENERGY TRANSMISSION LTD.
June 5, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. DOULIS GARMENTS
May 8, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MANUGRAPH INDIA LTD
January 31, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MADHURI TRAVELS
February 22, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. INDUSTRIAL ADHESIVE ENTERPRISE
January 11, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. WIPRO LTD
January 30, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BHIMA SAHAKARI SAKHAR KARKHANA LTD
January 29, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CABLE CORPORATION OF INDIA LTD
June 27, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA STEEL ROLLING MILLS PVT LTD
January 28, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. TATA MOTORS LTD
February 1, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. V M SALGAONKAR AND BROS PVT LTD
February 15, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. JYOTI INDUSTRIES
August 13, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. DURAWELD WEARPLATES PVT LTD
July 17, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. I J MUTHU FOODS PVT LTD
August 28, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MAHARASHTRA SEAMLESS LTD
October 24, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. KWH PIPES INDIA LTD
February 6, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. CHANDAN METAL PRODUCTS P LTD
December 1, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. WARE WELL APPAREL
July 8, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. S N TRADERS
February 28, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. HATIKULI TEA ESTATE
May 12, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. VENUS PUMP AND ENGINEERING WORKS
May 12, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. TIRUPATI TRADING CO
January 17, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ELECTROSTEEL CASTINGS LTD
March 18, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. AUTOLEC INDUSTRIES LTD.
February 29, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ZENECA ICI AGRO CHEMICALS LTD.
February 28, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. MERIDIAN PHARMACEUTICALS
January 22, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. LOUIS BERGER INTERNATIONAL INC.
September 25, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. GANPATI MOTORS
July 14, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. K.P. AUTOMOTIVE PVT. LTD.
June 3, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. NAGPUR DRYCLEANERS
July 3, 2008
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. H AND R JOHNSON INDIA LTD
June 26, 2008
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. AJANTA SALES CORPORATION
May 16, 2008
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. AUROCHEM AND ALPHA POLYPROPYLENE
November 4, 2008
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. SANFIN
September 23, 2008
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. MACRO TECH P. LTD.
August 1, 2008
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. D.N.C. EXPORTS
August 18, 2008
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. SCAN COMPUTER CONSULTANCY
August 29, 2008
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. SIRHIND STEEL LTD.
September 1, 2008
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-I Vs. ARBUDA INDUSTRIES
May 29, 2008
COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II Vs. MOTHER DAIRY
September 24, 2008
COMMISSIONER OF CENTRAL EXCISE, BBSR-I Vs. INDIAN CHARGE CHROME LTD.
September 16, 2008
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. ASHOK IRON WORKS
August 1, 2008
COMMISSIONER OF CENTRAL EXCISE, BELGAUM Vs. MUKUND LTD.
September 23, 2008
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. TEEJAN FOODS (P) LTD.
January 11, 2008
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. CLASSIC PLASTICS
November 27, 2008
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. RAMAN & WEILS P. LTD.
August 22, 2008
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. YUG MARKETING P. LTD.
August 1, 2008
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. VALSON INDUSTRIES
September 29, 2008
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. ENAR TRADERS PVT. LTD.
September 16, 2008
COMMISSIONER OF CENTRAL EXCISE, DAMAN Vs. SIDDHI TRAVELS
September 19, 2008
COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH Vs. KHUSHI AROMATICS
December 18, 2008
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ANDHRA SUGARS LTD.
December 31, 2008
COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. CREATIVE POLYPACK LTD.
November 28, 2008
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD Vs. PARIS WAVES
January 1, 2008
COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR Vs. TATA MOTORS
December 16, 2008
COMMISSIONER OF CENTRAL EXCISE, JORHAT Vs. KOTHARI PRODUCTS LTD.
December 17, 2008
COMMISSIONER OF CENTRAL EXCISE, JSR Vs. TISCO LTD.
April 29, 2008
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II Vs. SHIVA ENGINEERING WORKS
May 28, 2008
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II Vs. SUITI STEEL PVT. LTD.
June 24, 2008
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V Vs. SANCHAR POLYTUBES
August 12, 2008
COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. V.S. PATIL
July 24, 2008
COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. ERAPPA NAIK
October 3, 2008
COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. WOOD WORTH CONSTRUCTIONS
June 9, 2008
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. VALUE PACKAGING
August 27, 2008
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. RELIANCE INDUSTRIES LTD.
June 27, 2008
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. BINNAKANDY TEA ESTATE
August 5, 2008
COMMISSIONER OF CENTRAL EXCISE, SILIGURI Vs. MALL EXIMP (P) LTD.
June 30, 2008
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ALFA SYNTHETICS
August 21, 2008
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. MAHESH DYG. & PTG. MILLS (P) LTD.
November 4, 2008
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. FINO PLAST (P) LTD.
February 21, 2008
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. SHIV SHAKTI TEXTILE
September 4, 2008
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. GUJRAT BOROSIL LTD.
October 3, 2008
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. GOPAL FIBRES
May 29, 2008
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. WOOD POLYMERS LTD.
April 28, 2008
COMMISSIONER OF CENTRAL EXCISE, THRISSUR Vs. APOLLO TYRES LTD.
December 3, 2008
COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. VISHWAS R. GOLE
December 12, 2008
COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. GHANSYAM TRAVELS
November 26, 2008
COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. STHAPATYA RACHANA
November 26, 2008
COMMISSIONER OF CENTRAL EXCISE, VADODARA-I Vs. ALEMBIC CHEMICAL WORKS CO. LTD.
June 24, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SHRI YOGI STEEL P. LTD.
July 8, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. UNIMARK REMEDIES LTD.
December 26, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SAIF ELECTRONICS
November 25, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. DONEAR INDS. LTD.
July 18, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. AJAY SALES AGENCIES
July 14, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. KNOWELL CONVERTERS
August 5, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. GODREJ APPLIANCES LTD.
August 7, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. NERAL PAPER MILLS P. LTD.
December 26, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. CASTROL INDIA LTD.
February 13, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. CYCLONE AIR-CONDITIONERS
February 7, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SHAH PAPER MILLS LTD.
July 9, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. BHAVANI SMELTERS PVT. LTD.
February 25, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. PRAKASH POLYESTER P. LTD.
July 18, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. CLEAR PET.
July 8, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. BALAJI INDUSTRIES
July 17, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. H.K. MOULDERS
July 22, 2008
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SCHWABE INCOATS
August 20, 2008
COMMISSIONER OF CENTRAL EXCISE-II Vs. HELIOS INDIA P. LTD.
July 17, 2008
COMMISSIONER OF CUS. & C. EX., GUNTUR Vs. A.P. PAPER MILLS LTD.
January 2, 2008
COMMISSIONER OF CUS. & C. EX., HYDERABAD-II Vs. VIJAI ELECTRICALS LTD.
June 12, 2008
COMMISSIONER OF CUS. (APPEALS), BANGALORE Vs. NOVA GRANITES (I) LTD.
May 26, 2008
COMMISSIONER OF CUS. (PREV.), KOLKATA Vs. ARUN KUMAR DHAR
December 23, 2008
COMMISSIONER OF CUS. (PREV.), PATNA Vs. SAKET PVC PIPES INDUS. PVT. LTD.
December 22, 2008
COMMISSIONER OF CUS. AND C. EX. Vs. BALLARPUR INDUSTRIES LTD.
June 20, 2008
COMMISSIONER OF CUS. AND C. EX. Vs. NARAYAN BANDEKAR AND SONS PVT. LTD.
September 15, 2008
COMMISSIONER OF CUS., (A), KANDLA Vs. MEGHDOOT LAMINART PVT. LTD.
November 5, 2008
COMMISSIONER OF CUS., BANGALORE Vs. ENCORE SOFTWARE LTD.
September 25, 2008
COMMISSIONER OF CUS., BANGALORE Vs. GURU ELECTRONICS SINGAPORE PTE LTD.
March 12, 2008
COMMISSIONER OF CUS., KANDLA Vs. APL (INDIA) PVT. LTD.
April 23, 2008
COMMISSIONER OF CUSTOMS Vs. BALAJI IMPEX
January 2, 2008
COMMISSIONER OF CUSTOMS Vs. MORIKS SHIPPING AND TRADING PVT. LTD.
February 11, 2008
COMMISSIONER OF CUSTOMS Vs. KIRAN JEWELS
April 25, 2008
COMMISSIONER OF CUSTOMS Vs. RUBBERTEX AND JANSONS BALERS, YESSAS
July 21, 2008
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July 21, 2008
COMMISSIONER OF CUSTOMS Vs. SIYARAM SILK MILLS LTD.
July 11, 2008
COMMISSIONER OF CUSTOMS Vs. GLOBE TROTTERS PVT. LTD.
March 7, 2008
COMMISSIONER OF CUSTOMS Vs. DIAMOND CEMENT
January 23, 2008
COMMISSIONER OF CUSTOMS Vs. LANCO INDUSTRIES LTD.
January 30, 2008
COMMISSIONER OF CUSTOMS Vs. PREMIER EXPLOSIVES LTD.
January 30, 2008
COMMISSIONER OF CUSTOMS Vs. TEXONIC INSTRUMENTS
September 29, 2008
COMMISSIONER OF CUSTOMS Vs. TRANS ASIAN SHIPPING SERVICES (P) LTD.
December 23, 2008
COMMISSIONER OF CUSTOMS & C. EX., VAPI Vs. CROWN TAPES PVT. LTD.
April 9, 2008
COMMISSIONER OF CUSTOMS (APPEALS), BANGALORE Vs. PSI DATA SYSTEMS
September 1, 2008
COMMISSIONER OF CUSTOMS (APPEALS), KANDLA Vs. C.J. SHAH & CO.
November 4, 2008
COMMISSIONER OF CUSTOMS (IMP) Vs. L.K. STEEL FACTORY P. LTD.
January 2, 2008
COMMISSIONER OF CUSTOMS (IMPORT) Vs. FOREVER LIVING PRODUCTS (INDIA) LTD.
February 25, 2008
COMMISSIONER OF CUSTOMS (PREV.), KOLKATA Vs. BHARAT PAREKH
January 2, 2008
COMMISSIONER OF CUSTOMS ACC Vs. MEBAJEONA STUD FARM
January 9, 2008
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. NICHOLAS PIRAMAL INDIA LTD.
September 25, 2008
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. CELLO HOUSEHOLD APPLIANCES LTD. AND CELLO PLASTOTECH
May 5, 2008
COMMISSIONER OF CUSTOMS IMPORT Vs. NANDI HIGHWAYS DEVELOPERS LTD
May 2, 2008
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. RIDDHI PHARMA
July 28, 2008
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. ARIHANT SHIP BREAKERS
June 24, 2008
COMMISSIONER OF CUSTOMS, BANGALORE Vs. MISRI APPARELS PVT. LTD.
December 23, 2008
COMMISSIONER OF CUSTOMS, BANGALORE Vs. ETA TECHNOLOGY PVT. LTD.
September 25, 2008
COMMISSIONER OF CUSTOMS, COCHIN Vs. KUNHI RAMAN
September 10, 2008
COMMISSIONER OF CUSTOMS, COCHIN Vs. ENKAY TEXTILES
July 22, 2008
COMMISSIONER OF CUSTOMS, COCHIN Vs. METHWANI MANISH SHEWARAN
October 13, 2008
COMMISSIONER OF CUSTOMS, COCHIN Vs. PRINCE ALLOYS (P) LTD.
September 12, 2008
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. KUNAL STEEL CO.
January 3, 2008
COMMISSIONER OF CUSTOMS, KANDLA Vs. SUNSTAR IMPEX (P) LTD.
March 24, 2008
COMMISSIONER OF CUSTOMS, KANDLA Vs. KARAN MONOMER?S PVT. LTD.
August 26, 2008
COMMISSIONER OF CUSTOMS, KANDLA Vs. HARESH KUMAR & CO.
March 27, 2008
COMMISSIONER OF CUSTOMS, KANDLA Vs. M.C.J. & CO.
March 31, 2008
COMMISSIONER OF CUSTOMS, KANDLA Vs. TEXOOL WASTESAVERS
May 2, 2008
COMMISSIONER OF CUSTOMS, KANDLA Vs. RESHMI PETROCHEM LTD.
February 14, 2008
COMMISSIONER OF CUSTOMS, KANDLA Vs. HAZEL MERCANTILE LTD.
September 30, 2008
COMMISSIONER OF CUSTOMS, KANDLA Vs. P.S.L. LIMITED
September 23, 2008
COMMISSIONER OF CUSTOMS, KANDLA Vs. SAMEER INDUSTRIES
September 3, 2008
COMMISSIONER OF SERVICE TAX Vs. ITC HOTELS
July 17, 2008
COMMISSIONER OF SERVICE TAX Vs. GOETZE (INDIA) LIMITED
June 6, 2008
COMMISSIONER OF SERVICE TAX Vs. INVENTURE GROWTH AND SECURITIES LTD
December 23, 2008
COMMISSIONER OF SERVICE TAX Vs. VRAJLAL THAKKAR AND CO
July 18, 2008
COMMISSIONER OF SERVICE TAX Vs. B G TALWARKAR PHYSIQUE CLUB
September 19, 2008
COMMISSIONER OF SERVICE TAX Vs. ACE COMMUNICATION
September 5, 2008
COMMISSIONER OF SERVICE TAX Vs. AZUR CYBER PVT LTD
April 29, 2008
COMMISSIONER OF SERVICE TAX Vs. P.N. VIJAY FINANCIAL SERVICES PVT. LTD.
September 25, 2008
COMMISSIONER OF SERVICE TAX Vs. RELIANCE COMMUNICATION LTD.
May 15, 2008
COMMISSIONER OF SERVICE TAX Vs. MAHENDRA CONSTRUCTION AND CO.
December 4, 2008
COMMISSIONER OF SERVICE TAX Vs. A.T. KEARANEY LTD.
March 28, 2008
COMMISSIONER OF SERVICE TAX, AHEMADABAD Vs. INTAS PHARMACEUTICALS LTD.
November 26, 2008
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. PATEL TOURS & TRAVELS
August 8, 2008
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. SOMANI EXPORTS
November 19, 2008
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. GODFREY PHILIPS INDIA LTD.
October 10, 2008
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. P.J. MARGO PVT. LTD.
November 21, 2008
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. VANITHA NAMBIAR
July 21, 2008
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. ARVIND FASHIONS LTD.
September 24, 2008
COMMISSIONER OF SERVICE TAX. Vs. G.E.C. AVERY LTD.
January 10, 2008
COMMR OF C EX AND SERVICE TAX Vs. TRF LTD
September 16, 2008
COMMR OF CENTRAL EXCISE Vs. CHANDRAS CHEMICAL ENTERPRISES LTD
January 21, 2008
COMMR OF CENTRAL EXCISE Vs. UTTAR BANGA RE ROLLING MILLS P LTD
August 4, 2008
COMMR OF CENTRAL EXCISE AND CUSTOMS Vs. ADVANTAGE MEDIA CONSULTANT SIDDHARTH ADVERTISING
March 19, 2008
COMMR OF CUSTOMS PORT Vs. GOEL AIRSHRINK INDIA LTD
January 31, 2008
COMMR. OF C. & C. EX., HYDERABAD-II Vs. KOMMA REDDY COMPUTER SERVICES
February 7, 2008
COMMR. OF C. EX. Vs. U.B. CONSTRUCTION
December 17, 2008
COMMR. OF C. EX. Vs. MOHAMMED HUSSAIN ABDUL SATTAR
March 3, 2008
COMMR. OF C. EX. Vs. METROPOLITAN TRANSPORT COMPANY
January 1, 2008
COMMR. OF C. EX. Vs. ALUPLEX INDIA LTD.
April 3, 2008
COMMR. OF C. EX. Vs. VAAHO STUDIO AND COLOUR LAB.
April 16, 2008
COMMR. OF C. EX. & CUS., AHMEDABAD-I Vs. GOPI SYNTHETICS LTD.
January 17, 2008
COMMR. OF C. EX. & CUS., BBSR-II Vs. BHUSHAN LTD.
June 9, 2008
COMMR. OF C. EX. & CUS., BHUBANESWAR-I Vs. INDIAN METAL & FERRO ALLOYS LTD.
September 5, 2008
COMMR. OF C. EX. & CUS., CALICUT Vs. SAJAN K. PAULOSE
November 4, 2008
COMMR. OF C. EX. & CUS., DAMAN Vs. TRANS ASIA BIO MEDICALS P. LTD.
August 6, 2008
COMMR. OF C. EX. & CUS., DAMAN (VAPI) Vs. MAFATLAL INDUSTRIES LTD.
November 26, 2008
COMMR. OF C. EX. & CUS., GUNTUR Vs. MADHU STEELS
November 25, 2008
COMMR. OF C. EX. & CUS., HYDERABAD-II Vs. RAJIV KUMAR AGARWAL
February 26, 2008
COMMR. OF C. EX. & CUS., JSR Vs. COMPOSITE TOOLS COMPANY (I) LTD.
April 15, 2008
COMMR. OF C. EX. & CUS., SURAT-I Vs. FINORNIC CHEMICALS (I) PVT. LTD.
January 15, 2008
COMMR. OF C. EX. & CUS., VADODARA-II Vs. KILBURN ENGG. LTD.
February 21, 2008
COMMR. OF C. EX. & S.T., LTU, BANGALORE Vs. KEMWELL INDIA PVT. LTD.
September 29, 2008
COMMR. OF C. EX. & SERVICE TAX, BBSR-II Vs. MAHANADI COALFIELDS LTD.
October 16, 2008
COMMR. OF C. EX. (A-II), BANGALORE Vs. T.G. KIRLOSKAR AUTOMOTIVE (P) LTD.
October 10, 2008
COMMR. OF C. EX. (APPEALS), MANGALORE Vs. SIDHARTH PAPER PRODUCTS
December 8, 2008
COMMR. OF C. EX. AND CUS. Vs. BHUSHAN LTD.
July 14, 2008
COMMR. OF C. EX., & CUSTOMS, GUNTUR Vs. P.M.G. STRUCTURALS PVT. LTD.
December 19, 2008
COMMR. OF C. EX., AHMEDABAD Vs. SOFTTOUCH HYGINE PRODUCTS P. LTD.
October 8, 2008
COMMR. OF C. EX., AHMEDABAD Vs. SAMIR SYNTHETICS MILLS
December 15, 2008
COMMR. OF C. EX., AHMEDABAD Vs. ANJANI FABRICS LTD.
April 11, 2008
COMMR. OF C. EX., AHMEDABAD Vs. ROOPALEE DYG. & PTG. WORKS
May 15, 2008
COMMR. OF C. EX., AHMEDABAD Vs. CADILA VETERINARY LTD.
May 27, 2008
COMMR. OF C. EX., AHMEDABAD-I Vs. JAY KHODIAR METAL INDUSTRIES
September 26, 2008
COMMR. OF C. EX., AHMEDABAD-II Vs. SHREE VIRAMGAM RE-ROLLING MILLS
March 11, 2008
COMMR. OF C. EX., AHMEDABAD-II Vs. INGERSOLL RAND (INDIA) LTD.
June 9, 2008
COMMR. OF C. EX., BANGALORE Vs. PERFORMANCE ENGINEERING CO. (P) LTD.
January 29, 2008
COMMR. OF C. EX., BANGALORE Vs. APOLLO POWER SYSTEMS (P) LTD.
February 19, 2008
COMMR. OF C. EX., BANGALORE Vs. KARNATAKA VIDYUTH KARKHANE LTD.
February 20, 2008
COMMR. OF C. EX., BANGALORE-III Vs. SOUTH INDIA WIRE PRODUCTS (PVT.) LTD.
March 7, 2008
COMMR. OF C. EX., BANGALORE-III Vs. STANZEN TOYOTETSU INDIA (P) LTD.
September 17, 2008
COMMR. OF C. EX., BELGAUM Vs. PRATIK AGENCIES
April 10, 2008
COMMR. OF C. EX., BHAVNAGAR Vs. AHMEDABAD ROLLING MILLS PVT. LTD.
March 4, 2008
COMMR. OF C. EX., BOLPUR Vs. FREYSSINET PREFABS
February 15, 2008
COMMR. OF C. EX., COCHIN Vs. UNION AIR PRODUCTS PVT. LTD.
April 25, 2008
COMMR. OF C. EX., CUS. & S.T. (A), GUNTUR Vs. P.V. NARAYANA REDDY
October 6, 2008
COMMR. OF C. EX., CUS. & S.T. (A), VISAKHAPATNAM-IV Vs. GODAVARY FERTILIZERS & CHEM. LTD.
November 25, 2008
COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR Vs. I.B. VALLEY TRANSPORT
January 16, 2008
COMMR. OF C. EX., CUS. & S.T., BHUBANESWAR-II Vs. JOATMON COAL TRANSPORT (P) LTD.
September 15, 2008
COMMR. OF C. EX., CUS. & SER. TAX, BBSR-II Vs. ANURAG FERRO PRODUCTS (P) LTD.
September 9, 2008
COMMR. OF C. EX., DIBRUGARH Vs. DEVENCHAND RAMSARAN INDUS. (P) LTD.
December 15, 2008
COMMR. OF C. EX., HYDERABAD Vs. KOYA & CO. CONSTRUCTION PVT. LTD.
June 20, 2008
COMMR. OF C. EX., HYDERABAD Vs. DEEPAK GALVANISING & ENGG. INDUS. P. LTD.
April 25, 2008
COMMR. OF C. EX., HYDERABAD-I Vs. MAHALAKSHMI PROFILES LTD.
March 25, 2008
COMMR. OF C. EX., HYDERABAD-IV Vs. DELOITTE TAX SERVICES INDIA PVT. LTD.
March 13, 2008
COMMR. OF C. EX., JAMSHEDPUR Vs. HYDERABAD INDUSTRIES LTD.
February 20, 2008
COMMR. OF C. EX., KOLKATA-II Vs. HINDUSTHAN ENGG. & INDUSTRIES LTD.
August 6, 2008
COMMR. OF C. EX., KOLKATA-II Vs. BENGAL HAMMER INDUSTRIES PVT. LTD.
November 17, 2008
COMMR. OF C. EX., KOLKATA-III Vs. WESMAN ENGINEERING CO. PVT. LTD.
November 27, 2008
COMMR. OF C. EX., KOLKATA-IV Vs. SUPER FORGING & STEELS LTD.
March 5, 2008
COMMR. OF C. EX., KOLKATA-IV Vs. G.K. PLASTICS (P) LTD.
February 13, 2008
COMMR. OF C. EX., KOLKATA-IV Vs. GANESH STEEL & ALLOYS LTD.
February 28, 2008
COMMR. OF C. EX., KOLKATA-V Vs. A.B.B. LTD.
February 14, 2008
COMMR. OF C. EX., MANGALORE Vs. SUSHIL CHEMICALS
May 16, 2008
COMMR. OF C. EX., MANGALORE Vs. YENEPOYA MINERALS & GRANITES LTD.
August 21, 2008
COMMR. OF C. EX., MANGALORE Vs. JAYARAM & ASHWAJITH
January 18, 2008
COMMR. OF C. EX., MANGALORE Vs. RAJASHRI PACKAGES LTD.
April 2, 2008
COMMR. OF C. EX., MANGALORE Vs. KVK CONTROL PANELS
January 31, 2008
COMMR. OF C. EX., PATNA Vs. BOMBAY FOOD PRODUCTS
March 28, 2008
COMMR. OF C. EX., PATNA Vs. SHAKTI TUBES LTD.
March 25, 2008
COMMR. OF C. EX., RAJKOT Vs. ELLORA TIMES P. LTD.
April 7, 2008
COMMR. OF C. EX., RANCHI Vs. LA-OPALA RG LTD.
March 5, 2008
COMMR. OF C. EX., SILIGURI Vs. HINDUSTAN COCO-COLA BEVERAGES PVT. LTD.
August 4, 2008
COMMR. OF C. EX., SURAT-II Vs. PARASRAMPURIA INDS. LTD.
April 24, 2008
COMMR. OF C. EX., THIRUVANANTHAPURAM Vs. IVL INDIA PVT. LTD.
December 16, 2008
COMMR. OF C. EX., VISAKHAPATNAM Vs. HINDUSTAN ZINC LTD.
December 23, 2008
COMMR. OF C. EX., VISAKHAPATNAM-I Vs. NEELAKANTH CEMENTS (P) LTD.
December 23, 2008
COMMR. OF CENTRAL EXCISE, HALDIA Vs. LORDS CHEMICALS LTD.
August 19, 2008
COMMR. OF CENTRAL EXCISE, KOLKATA-IV Vs. HINDUSTAN MOTORS LTD.
September 4, 2008
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. DELL INDIA PVT. LTD.
January 17, 2008
COMMR. OF CUS. & C. EX., HYDERABAD-III Vs. PREMIER EXPLOSIVES LTD.
February 7, 2008
COMMR. OF CUS. & C. EX., HYDERABAD-IV Vs. BHARAT HEAVY ELECTRICALS LTD.
May 1, 2008
COMMR. OF CUS. & C. EX., TIRUPATI Vs. LANCO INDUSTRIES LTD.
February 7, 2008
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. HASTALLOY INDIA LIMITED
January 2, 2008
COMMR. OF CUS. (PORT), KOLKATA Vs. VISHAKHA IMPEX PVT. LTD.
September 26, 2008
COMMR. OF CUS. (PREV.), JAMNAGAR Vs. MERCURY MARINE INDUS. P. LTD.
April 29, 2008
COMMR. OF CUS., AHMEDABAD Vs. BOCHASANWASI AKSHAR PURUSHOTTAM SWAMI-NARAYAN SANSTHA (BAPS)
August 19, 2008
COMMR. OF CUS., BANGALORE Vs. MAHARASHTRA HYBRID SEEDS CO. LTD.
February 5, 2008
COMMR. OF CUS., BANGALORE Vs. WIPRO GE MEDICAL SYSTEMS PVT. LTD.
September 23, 2008
COMMR. OF CUS., C. EX. & S.T., HYDERABAD-II Vs. WORLDSPACE INDIA PVT. LTD.
September 25, 2008
COMMR. OF CUS., C. EX. & S.T., HYDERABAD-III Vs. NEWS TODAY PVT. LTD.
October 24, 2008
COMMR. OF CUS., KANDLA Vs. HINDUSTAN ZINC LTD.
May 27, 2008
COMMR. OF CUS., VISAKHAPATNAM Vs. STILBENE CHEMICALS LTD.
July 25, 2008
COMMR. OF SERVICE TAX, BANGALORE Vs. FRUITION INFORMATICS (P) LTD.
June 11, 2008
COMMR. OF SERVICE TAX, BANGALORE Vs. MURALI SESH ENVIRO ENGINEERS
February 20, 2008
COMMR.OF C. EX., BELGAUM Vs. VASAVADATTA CEMENT
March 26, 2008
COMPONENT SPECIALITY (INDIA) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
December 17, 2008
CONSOLIDATED ENGG. CONSTRUCTION CO. Vs. COMMR. OF C. EX., BANGALORE
May 29, 2008
CONTINENTAL DRUGS CO PVT LTD Vs. COMMR OF SERVICE TAX
July 23, 2008
CORAL LABORATORIES LTD. Vs. COMMISSIONER OF C.EX., VADODARA
March 10, 2008
CORAL LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
April 24, 2008
CORE EMBALLAGE LTD. Vs. C.C.E.
April 30, 2008
COROMANDAL PAINTS LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-I
May 16, 2008
COROMANDEL FERTILIZERS LTD. Vs. COMMR. OF C. EX. (A), VISAKHAPATNAM-IV
August 26, 2008
COSMO FILMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2008
COSMOS TRADING CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 6, 2008
COVANTA SAMALPATTI OPERATING PVT. LTD. Vs. COMMR. OF S.T.
September 24, 2008
COZY INTERIORS PVT LTD Vs. COMMISSIONER OF SERVICE TAX
February 26, 2008
CRAFT INTERIORS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE/HYDERABAD
June 24, 2008
CREATIVE INDUSTRIES P. LTD. Vs. C.C. & C.EX. (A-II), HYDERABAD
June 17, 2008
CREDENTIALS Vs. COMMISSIONER OF CENTRAL EXCISE
October 22, 2008
CRESCENT POLYMERS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
February 6, 2008
CRL TERMINALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 15, 2008
CRYSTAL CABLE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
July 15, 2008
CST Vs. POONAM GROVER ASSOCIATES
August 7, 2008
CST Vs. GODFREY PHILIPS INDIA LTD
December 31, 2008
CST Vs. DELHI GYM KHANA CLUB LTD.
June 13, 2008
CST Vs. CHINTPURNI SECURITIES LTD.
June 24, 2008
CST Vs. CANI MERCHANDISING PVT. LTD.
March 26, 2008
CST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
February 4, 2008
CST, BANGALORE Vs. STANDARD CHARTERED BANK INDIA CARD CENTRE
May 1, 2008
CUMMINS GENERATOR TECHNOLOGIES INDIA LIMITED Vs. COMMISSIONER OF C. EX. AND CUS.
November 4, 2008
CUMMINS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
August 19, 2008
DABUR INDIA LTD. Vs. CCE
August 4, 2008
DADRI INORGANICS PVT. LTD. Vs. COMMR. OF CUS., KANDLA
May 7, 2008
DAI ICHI KARKARIA LTD Vs. CCEX
July 31, 2008
DATAFIELD INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 5, 2008
DATAWARE COMPUTERS Vs. COMMR. OF C. EX., CUS. & S. TAX (A), GUNTUR
March 25, 2008
DATAWARE COMPUTERS Vs. COMMR. OF C. EX., CUS. & S.T. (APPEALS), GUNTUR
February 21, 2008
DAURALA FOODS AND BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 29, 2008
DAURALA SUGAR WORKS Vs. CCE
June 18, 2008
DAURALA SUGAR WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
May 28, 2008
DAY INTERNATIONAL INC. Vs. COMMISSIONER OF C. EX.
September 5, 2008
DAYA SAGAR Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
August 6, 2008
DCW LTD. Vs. COMMISSIONER OF CUSTOMS
July 8, 2008
DCW LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 22, 2008
DE SIMRAN CARTONS P. LTD. Vs. COMMR. OF C. EX., VAPI
November 12, 2008
DECCAN ORGANICS Vs. CST
October 3, 2008
DECCAN PROFILES Vs. COMMR. OF C. EX., HYDERABAD-III
May 16, 2008
DECO TUBES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
January 28, 2008
DEEPAK TRADING CO. Vs. COMMISSIONER OF C. EX., KOLKATA-I
January 18, 2008
DEFIANCE CLOTHING CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 27, 2008
DELHI PUBLIC SCHOOL SOCIETY Vs. COMMR. OF SERVICE TAX
August 5, 2008
DELL INDIA PVT. LTD. Vs. COMMR. OF CUSTOMS, BANGALORE
March 10, 2008
DELPHI AUTOMOTIVE SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
April 22, 2008
DELTA PROJECTS Vs. COMMISSIONER OF C.EX. & CUS., COCHIN
November 24, 2008
DELTRON LTD. Vs. CC
June 19, 2008
DELUX COLOUR LAB PVT. LTD. Vs. CCE, JAIPUR
October 22, 2008
DELUX RE-ROLLING METAL PVT. LTD. Vs. COMMR. OF C. EX., BHAVNAGAR
November 11, 2008
DENIS CHEM LAB. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
October 10, 2008
DESERT INN LTD. Vs. CCE
January 18, 2008
DEVI SYNTHETICS Vs. COMMISSIONER (APPEALS), AHMEDABAD
November 11, 2008
DEVSHI BHANJI KHONA Vs. COMMISSIONER OF CUSTOMS, COCHIN
December 5, 2008
DEWSOFT OVERSEAS PVT. LTD. Vs. CST
August 25, 2008
DHANDAYUTHAPANI CANTEEN Vs. CCE
June 6, 2008
DHANLAXMI GARMENTS Vs. COMMISSIONER OF C. EX., SURAT-I
April 29, 2008
DHANULA AND CO. CONTRACTOR Vs. COMMISSIONER OF CENTRAL EXCISE
September 8, 2008
DHARAMPAL SATYAPAL LTD Vs. COMMR OF C EX
March 26, 2008
DHARAMPAL SATYAPAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2008
DHARAMPAL SHIVKUMAR Vs. COMMR. OF C. EX. AND CUSTOMS, SHILLONG
October 16, 2008
DIAMOND CABLES LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
January 15, 2008
DIAMOND CEMENT Vs. COMMR. OF C. EXCISE
September 4, 2008
DIC INDIA LTD Vs. COMMISSIONER OF C EX
April 2, 2008
DIC INDIA LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
February 1, 2008
DILIP CONSTRUCTION, Vs. CCE
November 18, 2008
DINESH MILLS LTD Vs. CCE
October 14, 2008
DINESH TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
October 21, 2008
DIX SHIPPING CO. Vs. ASSTT. COMMR. OF C. EX., S.T. & EOU DIVN., MANGALORE
October 13, 2008
DIXON ELECTRONICS Vs. CCE
November 5, 2008
DOLLAR COMPANY PVT. LTD. Vs. CCE
April 23, 2008
DOLLY DISTRIBUTORS Vs. COMMR OF C EX AND SERVICE TAX
September 5, 2008
DOLPHIN SERVICE Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
November 28, 2008
DOON INSTITUTE OF INFORMATION TECHNOLOGY PVT. LTD. Vs. CCE
May 7, 2008
DOSHION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD-II
January 15, 2008
DOW CHEMICAL INTERNATIONAL P. LTD. Vs. COMMR. OF CUSTOMS, KANDLA
February 18, 2008
DR. REDDY?S LABORATORIES LTD. Vs. C.C.E. & C., VISAKHAPATNAM-I
September 17, 2008
DR. REDDYS LABORATORIES LTD. Vs. COMMR. OF C. EX, VISAKHAPATNAM
July 17, 2008
DRAGON STAR LEATHER CO. PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
January 7, 2008
DREDGING COPRN. OF INDIA LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
March 26, 2008
DRISHTI CONSULTANTS P. LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
July 3, 2008
DUCHEM LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 18, 2008
DUNLOP INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
March 25, 2008
DURGA GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 21, 2008
E-BIZ.COM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 3, 2008
EASTER INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 16, 2008
EASTERN CONCRETE INDUSTRIES Vs. COMMISSIONER OF C. EX., SHILLONG
September 17, 2008
EASTERN GRANITES LTD. Vs. COMMR. OF CUS. & C. EX., GUNTUR
May 27, 2008
EASTERN SETCRETE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
June 16, 2008
EASUN MR TAP CHANGERS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
May 16, 2008
ECE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
July 18, 2008
ECE INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
August 26, 2008
EDAC ENGINEERING LTD. Vs. COMMISSIONER OF SERVICE TAX
August 21, 2008
EDC LTD Vs. CCEX
January 11, 2008
EICHER MOTORS LTD., Vs. CCE
June 6, 2008
EIMCO ELECON (INDIA) LTD. Vs. COMMR. OF C. EX. & CUS.(A), VADODARA
November 26, 2008
EIMCO ELECON INDIA LTD Vs. CCE AND CUS
November 4, 2008
ELECON CARGO PVT. LTD. Vs. CST
March 14, 2008
ELECTRONICA FINANCE LTD Vs. CCEX
September 18, 2008
ELECTROSTEEL CASTINGS LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
September 24, 2008
ELITE CABLES INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2008
ELITE PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
February 28, 2008
ELLENBARIE INDUSTRIAL GASES LTD. Vs. COMMR. OF C. EX., KOLKATA-III
October 21, 2008
ELLENBARIE INDUSTRIAL GASES LTD. Vs. COMMR. OF C. EX., KOLKATA-III
December 21, 2008
ELLENBARRIE EXIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
August 21, 2008
ELLORA TIMES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
April 29, 2008
ELQUE POLYESTERS LTD. Vs. COMMR. OF CUS. (AIRPORT & ADMN.), KOLKATA
May 14, 2008
EM PEE MOTORS LTD. Vs. CCE
January 24, 2008
EMA INDIA LTD. Vs. COMMISSIONER OF C. EX.
January 24, 2008
EMC DATA STORAGE SYSTEMS (I) P. LTD. Vs. COMMR. OF CUS., BANGALORE
February 27, 2008
EMPRO OIL (P) LTD. AND JUBILIANT EMPRO PVT. LTD. Vs. CCE
March 14, 2008
ENCHANTED WOODS CLUB LTD. Vs. COMMISSIONER OF C. EX.
June 4, 2008
ENGINEERING INNOVATIONS LTD. Vs. COMMISSIONER OF CUS., KANDLA
September 10, 2008
ENGINEERS COMBINES INDIA Vs. ASSTT. COMMR. OF C. EX. & S. T., MYSORE
December 29, 2008
EPCOS FERRITES LTD. Vs. COMMR. OF C. EX., KOLKATA-III
February 25, 2008
ERNAKULAM REG. CO-OP. MILK PRODUCTS UNION LTD. Vs. C.C.E., KOCHI
May 27, 2008
ERNST AND YOUNG PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
July 21, 2008
ESAB INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
June 17, 2008
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 28, 2008
ESPEE FORMULATION PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
December 15, 2008
ESSAR OIL LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 7, 2008
ESSAR STEEL LTD Vs. CCE AND CUS
November 4, 2008
ESSAR STEEL LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
March 4, 2008
ESSAR STEEL LTD. Vs. COMMISSIONER OF C. EX., SURAT
December 11, 2008
ESSKAY ASSOCIATES Vs. COMMR. OF C. EX.
April 10, 2008
ETIKOPPAKA CO-OP. AGRI. & INDUS. SOCIETY LTD. Vs. C.C.E., VISAK.-II
September 26, 2008
EUPEC-WELSPUN COATINGS INDIA LTD. Vs. COMMR. OF C. EX., VADODARA-II
August 6, 2008
EURO COTSPIN LTD. Vs. COMMISSIONER OF C. EX.
January 14, 2008
EURO EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
January 4, 2008
EUROKEM LABORATORIES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2008
EVEREADY INDUSTRIES INDIA LIMITED Vs. CCE
September 30, 2008
EVERGREEN SUPPLIERS Vs. COMMISSIONER OF CENTRAL
February 29, 2008
EX-SERVICEMEN INDUS. GUARDS P. LTD. Vs. COMMR. OF C. EX., TRIVANDRUM
September 2, 2008
EX-SERVICEMEN SECURITY SERVICES Vs. COMMR. OF C. EX.
April 24, 2008
EX-SERVICES SECURITY CO-OPERATIVE SOCIETY LTD. Vs. C.C.E., BELGAUM
February 5, 2008
EXCEL CROPCARE LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
February 1, 2008
EXCEL INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 4, 2008
EXCELLENT CLASSES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
March 3, 2008
EXECUTIVE FORMS PVT. LTD. Vs. COMMISSIONER OF C. EX.
April 15, 2008
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
July 8, 2008
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
January 17, 2008
F.L. SMIDTH PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 18, 2008
FAG BEARING LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
April 2, 2008
FAIRDEAL ENTERPRISE PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
December 15, 2008
FAIVELEY TRANSPORT INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2008
FAMOUS COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
July 8, 2008
FARDOON M. IRANI Vs. COMMISSIONER OF C. EX.
September 18, 2008
FARIDABAD GURGAON MINERALS Vs. COMMR. OF C. EX., CUS. & S. TAX, BHUBANESWAR-II
September 10, 2008
FASHION SQUARE Vs. COMMISSIONER OF CENTRAL EXCISE
June 25, 2008
FAVOURITE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
December 15, 2008
FEDERAL BANK LTD. Vs. COMMR. OF C. EX., CUS. & S.T. (APPEALS), COCHIN
November 25, 2008
FEDERAL BANK LTD. Vs. COMMISSIONER OF C. EX., CALICUT
January 17, 2008
FEDERAL BANK LTD. Vs. ASSTT. COMMR. OF C. EX., CALICUT
October 3, 2008
FEDERAL MOGUL GOETZE (INDIA) LTD. Vs. COMMR. OF C. EX., BANGALORE
August 8, 2008
FERROMATIK MILACRON INDIA LTD. Vs. COMMR. OF C. EX., AHMEDABAD
November 28, 2008
FIFTH AVENUE AND FIFTH AVENUE WIND Vs. COMMISSIONER OF SERVICE TAX
March 25, 2008
FIFTH ESTATE COMMUNICATIONS (P) Vs. COMMISSIONER OF SERVICE TAX
July 1, 2008
FIL INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
March 24, 2008
FILMNAGAR CULTURAL CENTER Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
October 22, 2008
FIMEN FIBRE PRODUCTS PVT. LTD. Vs. ADDL. COMMR. OF C. EX., BANGALORE
December 4, 2008
FINANCERS Vs. COMMISSIONER OF CENTRAL EXCISE
January 21, 2008
FINANCIAL SOFTWARE SYSTEM (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
January 28, 2008
FINE CARE BIOSYSTEMS Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
August 22, 2008
FINE CARE BIOSYSTEMS Vs. COMMISSIONER OF C. EX., AHMEDABAD
July 17, 2008
FINOLEX CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2008
FIREPRO SYSTEMS PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
March 19, 2008
FIREPRO SYSTEMS PRIVATE LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
March 13, 2008
FIREPRO SYSTEMS PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
August 25, 2008
FIRMENICH AROMATICS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
October 17, 2008
FIVE STAR CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE
October 16, 2008
FLASH FORGE (P) LTD. Vs. COMMR. OF CUS. & C. EX. (A), VISAKHAPATNAM
May 29, 2008
FLOTECH CONSULTANT & SERVICES (P) LTD. Vs. COMMR. OF C. EX., SHILLONG
June 30, 2008
FLOWSERVE INDIA CONTROLS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 26, 2008
FLYJAC LOGISTICS Vs. COMMISSIONER OF SERVICE TAX
May 27, 2008
FOCUZ MOTORS Vs. COMMR. OF C. EX., CUS. & S. T. (A), COCHIN
December 5, 2008
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF CUS., AHMEDABAD
September 18, 2008
FOODS, FATS AND FERTILISERS LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
April 28, 2008
FORBES AQUATECH LTD. Vs. COMMISSIONER OF C. EX., CALICUT
January 24, 2008
FORBES AQUATECH LTD. AND PATSPIN Vs. COMMISSIONER OF CENTRAL
January 17, 2008
FORCE MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2008
FORCE MOTORS LIMITED Vs. COMMISSIONER OF C EX
March 13, 2008
FORGE INDIA LTD. Vs. COMMISSIONER OF C. EX.
January 23, 2008
FOURRTS (INDIA) LABORATORIES Vs. CCE
June 13, 2008
FRANCH EXPRESS NETWORK (P) LTD. Vs. CST
July 23, 2008
FRANCH EXPRESS NETWORK PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
April 16, 2008
FRIENDS TOUR AND TRAVELS AND ORS. Vs. CCE
May 6, 2008
FRONTIER ALLOY STEELS LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2008
FUTNANI STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 28, 2008
FUTURE FOCUS INFOTECH (P) LTD. Vs. COMMR. OF S.T.
December 10, 2008
G. SWARUPA RANI Vs. COMMR. OF CUS. & C. EX., TIRUPATHI
December 19, 2008
G.M. EXPORTS Vs. COMMR. OF CUSTOMS, BANGALORE
February 15, 2008
GAJANAND AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR
June 26, 2008
GALAXY (TUTICORIN) AGENCIES Vs. COMMISSIONER OF C. EX.
January 31, 2008
GANDHI FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
December 17, 2008
GANDHI FIBRES Vs. CCE
December 17, 2008
GANESH ENTERPRISES Vs. COMMISSIONER OF C. EX., AHMEDABAD
November 18, 2008
GANESH JAISWAL AND CO. Vs. COMMR. OF C. EX.
May 5, 2008
GANGAADHAR AND SHARMA AND SONS Vs. CCE
January 3, 2008
GANGADHAR SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
June 24, 2008
GANGADHARAN BULK MOVERS PVT LTD Vs. CCE
October 8, 2008
GANPATI PETROCHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
June 25, 2008
GANTA RAMANAIAH NAIDU Vs. COMMR. OF CUS., C. EX. & SER. TAX, GUNTUR
December 31, 2008
GARDEN MAKERS Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
September 26, 2008
GARDEN PLAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
April 29, 2008
GARDEN SILK MILLS LTD Vs. CCE
November 18, 2008
GARDEN SILK MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
December 4, 2008
GARG CASTEELS LTD. Vs. COMMISSIONER OF CUS., BHAVNAGAR
April 21, 2008
GARIBDASJI DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2008
GARNIER SOLUTIONS Vs. COMMISSIONER OF C. EX., BANGALORE
April 30, 2008
GATI LIMITED Vs. COMMR OF CENTRAL EXCISE AND SERVICE TAX
March 28, 2008
GAURAV AGROPLAST LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, VAPI
April 7, 2008
GAURAV KRISHNA ISPAT (I) PVT. LTD. Vs. CCE
October 17, 2008
GAUTAM WEAVING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
January 28, 2008
GAYATRISHAKTI PAPER & BOARDS LTD. Vs. COMMR. OF C. EX., VAPI
May 12, 2008
GAYTRI CONSTRUCTION CO. Vs. COMMISSIONER OF CENTRAL EXCISE
May 14, 2008
GDPA FASTENERS Vs. COMMISSIONER OF CENTRAL EXCISE
December 16, 2008
GE BE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 28, 2008
GE BE PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 4, 2008
GEEP BATTERIES (INDIA) PVT. LTD. Vs. COMMR. OF CUS. (PREV.), WEST BENGAL
September 5, 2008
GEETANJALI WOOLEN PVT. LTD. Vs. COMMISSIONER OF C. EX. VADODARA-II
December 10, 2008
GELTEC LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
December 19, 2008
GEM SPINNERS (INDIA) LTD. Vs. CCE
January 21, 2008
GENERAL AUTOMOBILES PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 29, 2008
GENERAL ELECTRIC INTERNATIONAL INC. Vs. COMMR. OF C. EX.
November 27, 2008
GENERAL FOODS LTD. Vs. COMMR. OF CUS., JAMNAGAR
May 6, 2008
GENERAL MANAGER, B.S.N.L. Vs. COMMISSIONER OF C. EX. & CUS., GUNTUR
August 12, 2008
GENERAL MANAGER, BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2008
GENERAL MOTORS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
August 8, 2008
GENUS ELECTROTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 6, 2008
GENUS ELECTROTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
July 17, 2008
GHANSHYAM METAL UDYOG Vs. COMMISSIONER OF CUS., KANDLA
May 14, 2008
GHANSHYAM TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
July 21, 2008
GHODAWAT FOODS INTERNATIONAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 15, 2008
GILL BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
May 21, 2008
GKW LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
September 25, 2008
GLASS WORLD Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 29, 2008
GLAXO SMITHKLINE CONS. HEALTHCARE LTD. Vs. C.C. & C. E. (A), VISAG.
December 19, 2008
GLOBAL COMMODITIES TRADING IMPEX Vs. COMMISSIONER OF CUS., KANDLA
July 25, 2008
GLOBAL FOOTWEAR & LEATHERCRAFTS INDUS. Vs. C.C.E., KOLKATA-V
March 19, 2008
GLOBAL TOUR-N-TRAVELS Vs. COMMISSIONER OF C. EX.
January 8, 2008
GOA TOURISM DEVELOPMENT CORPN LTD Vs. COMMR OF CUS AND C EX
November 11, 2008
GODAVARI EDIBLE OILS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
August 28, 2008
GODFREY PHILIPS INDIA LTD. Vs. CCEX
July 11, 2008
GODREJ APPLIANCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
February 7, 2008
GOKAK MILLS Vs. CCE
December 30, 2008
GOKALDAS IMAGES PRIVATE LIMITED Vs. COMMR. OF C. EX., BANGALORE
February 18, 2008
GOKALDAS IMAGES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 12, 2008
GOKUL ENTERPRISES AND RAMJI DAS AGRAWAL Vs. CC
November 17, 2008
GOKUL PETRO CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
April 29, 2008
GOLDEN DETECTIVE & SECURITY SERVICES Vs. COMMR. OF S.T., BANGALORE
November 21, 2008
GOLDMAN SACHS SERVICES PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
August 18, 2008
GOLDSTAR STRIPS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
June 9, 2008
GOLDSTONE TELESERVICES LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
July 28, 2008
GOOD YEAR SOUTH ASIA TYRES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 3, 2008
GOPAL ENGINEERING WORKS Vs. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
November 25, 2008
GOPAL IRON & STEEL CO. (GUJARAT) LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
November 19, 2008
GOPI SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
September 23, 2008
GOURANGA BANIK Vs. COMMISSIONER OF CUSTOMS (PREV.), SHILLONG
December 22, 2008
GOWRI COMPUTERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 29, 2008
GOYAL IMPEX & INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
February 27, 2008
GOYAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
April 3, 2008
GOYAL SYNTHETICS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
June 24, 2008
GRASIM INDUSTRIES LTD. AND SHRI A.S. KOTHARI Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
August 8, 2008
GREAT LAKES INSTITUTE OF Vs. CST
January 2, 2008
GREAT OFFSHORE LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
August 26, 2008
GREEN GARDEN SERVICES Vs. COMMISSIONER OF C. EX. AND CUS.
May 9, 2008
GREENLAND PAPER MILLS LTD. Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
November 6, 2008
GREY NODULES PRECICAST PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-II
December 17, 2008
GROUP I SECURITY, VIGILANCE & ALLIED SERVICES Vs. C.S.T., BANGALORE
November 19, 2008
GROWMORE CERAMICS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
December 11, 2008
GUALA CLOSURE (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
May 12, 2008
GUARDIAN PLASTICOTE LTD. Vs. COMMISSIONER OF C. EX., DAMAN
December 29, 2008
GUJARAT ALKALIES & CHEMICALS LTD. Vs. COMMR. OF C. EX., VADODARA
May 16, 2008
GUJARAT AMBUJA EXPORTS LIMITED KANDLA Vs. C C
February 21, 2008
GUJARAT BOROSIL LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
December 2, 2008
GUJARAT BOTTLING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
January 10, 2008
GUJARAT GLASS LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
October 1, 2008
GUJARAT GOLDCOIN CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
November 24, 2008
GUJARAT GOLDCOIN CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
January 9, 2008
GUJARAT INDUSTRIAL SECURITY FORCE SOCIETY Vs. C.S.T., AHMEDABAD-II
April 28, 2008
GUJARAT NARMADA VALLEY FERTILIZERS CO LTD Vs. CCE
October 13, 2008
GUJARAT PIPAVAV PORT LTD Vs. COMMISSIONER OF C EX
February 28, 2008
GUJARAT STATE FERTILIZERS & CHEM. LTD Vs. C.C.E. & C., VADODARA-I
December 17, 2008
GUJARAT STATE FERTILIZERS & CHEM. LTD. Vs. COMMR. OF C. EX., VADODARA
September 15, 2008
GURU ELECTRONICS SINGAPORE PTE LTD. Vs. COMMR. OF CUS., BANGALORE
September 23, 2008
GYARASI LAL AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
December 17, 2008
H K DAVE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 8, 2008
H. KUMAR GADECHA Vs. CC
September 1, 2008
H. SARKAR & CO. Vs. COMMISSIONER OF C. EX., KOLKATA-II
January 17, 2008
H.E.G. LTD. Vs. CCE
January 8, 2008
H.K. ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
December 31, 2008
HABITAT TECHNOLOGY GROUP Vs. COMMR. OF C. EX. & CUS., THIRUVANANTHAPURAM
August 13, 2008
HAIKU MOTORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
July 25, 2008
HALDIA PETROCHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
December 16, 2008
HALGONA RADIATORS PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
December 3, 2008
HANDIMAN SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
July 28, 2008
HANSA TRAVELS Vs. CCEX
March 27, 2008
HANUMAN RE ROLLING MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2008
HAREN CHOKSEY Vs. COMMISSIONER OF CUSTOMS
June 18, 2008
HARI & MAHESH (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
August 11, 2008
HARI AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2008
HARIOM METAL TUBES PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
April 30, 2008
HARISH SILK INDUSTRIES Vs. COMMR. OF C. EX. & CUSTOMS, SURAT
September 9, 2008
HARIYANA SHIP BREAKERS LTD. Vs. COMMR. OF CUS., KANDLA
May 2, 2008
HARRODS GARMENTS Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
April 28, 2008
HARSHAD THERMIC INDUSTRIES P. LTD. Vs. COMMISSIONER OF C. EX.
August 25, 2008
HARSHITA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
June 2, 2008
HAVER STANDARD INDIA P. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
November 26, 2008
HAZOOR SAHIB CHEMICALS P. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
February 18, 2008
HCL PERIPHERALS Vs. CCE
April 2, 2008
HEALTHLINE (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
May 22, 2008
HEG LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 6, 2008
HEMANT PLASTICS & CHEMICALS Vs. COMMISSIONER OF C. EX., VADODARA
July 25, 2008
HERANBA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
October 16, 2008
HERO CYCLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 31, 2008
HERO EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
August 20, 2008
HERO HONDA MOTORS LTD. Vs. CCE
January 29, 2008
HETERO DRUGS LTD. Vs. COMMR. OF C. EX. (APPEALS), HYDERABAD
March 13, 2008
HI LITE POLYMERS PVT LTD Vs. CCE AND C
January 8, 2008
HI-TECH AUTO CRAFT Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
June 19, 2008
HI-TECH AUTO CRAFT Vs. COMMR. OF C. EX., COCHIN
April 17, 2008
HI-TECH CARBON Vs. COMMISSIONER OF C. EX.
July 29, 2008
HILLS & BLUES Vs. DEPUTY COMMISSIONER OF S. T., BANGALORE-II
November 11, 2008
HIM ENGINEERS INDIA (P) LTD. Vs. CCE
March 19, 2008
HIMACHAL ROAD TRANSPORT CORPN. Vs. COMMR. OF C. EX.
November 4, 2008
HIMALAYA DRUG CO. Vs. DEPUTY COMMISSIONER OF C. EX., BANGALORE
December 2, 2008
HINDALCO INDUSTRIES LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
January 14, 2008
HINDALCO INDUSTRIES LTD Vs. CCE
December 17, 2008
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
October 16, 2008
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 10, 2008
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
September 23, 2008
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
May 29, 2008
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
May 22, 2008
HINDUJA FOUNDRIES LIMITED Vs. COMMISSIONER OF CUSTOMS, EXCISE AND SERVICE TAX
August 1, 2008
HINDUSTAN AUTO HOUSE (P) LTD. Vs. CCE
September 4, 2008
HINDUSTAN CABLES LTD. Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD-III
March 24, 2008
HINDUSTAN COCA COLA BEVERAGES P. LTD. Vs. C.C. & C.E., VISAKHAPATNAM
January 14, 2008
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
August 1, 2008
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.C. & C.E., GUNTUR
June 26, 2008
HINDUSTAN CONSTRUCTION COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
April 30, 2008
HINDUSTAN ENGINEERING & INDUS. LTD. Vs. COMMR. OF C. EX. KOLKATA-IV
September 22, 2008
HINDUSTAN MINERAL PRODUCTS CO. LTD. Vs. COMMR. OF C. EX., SURAT-II
August 26, 2008
HINDUSTAN MOTORS Vs. COMMR. OF C. EX., KOLKATA-IV
March 26, 2008
HINDUSTAN MOTORS LTD Vs. COMMR OF CENTRAL EXCISE
May 7, 2008
HINDUSTAN PETROLEUM CORPN. LTD. Vs. C.C.E., VISAKHAPATNAM-I
December 11, 2008
HINDUSTAN PETROLEUM CORPN. LTD. Vs. C.C.E., VISAKHAPATNAM-I
September 18, 2008
HINDUSTAN PETROLEUM CORPN. LTD. Vs. C.C.E., VISAKHAPATNAM-I
September 25, 2008
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. C.C.E., VISAKHAPATNAM
February 29, 2008
HINDUSTAN SANITARYWARE & INDUS. LTD. Vs. C.C., C.E. & S.T., HYDERABAD
October 8, 2008
HINDUSTAN UNILEVER LTD. Vs. CCE
March 25, 2008
HINDUSTAN ZINC LIMITED Vs. CCE
August 1, 2008
HINDUSTAN ZINC LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
May 12, 2008
HINDUSTAN ZINC LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-I
August 5, 2008
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
December 1, 2008
HINDUSTHAN ENGINEERING & INDUS. LTD. Vs. COMMR. OF C. EX., KOLKATA-II
January 7, 2008
HINDUSTHAN ENGINEERING & INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-V
January 9, 2008
HINDUSTHAN ENGINEERING AND INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2008
HIRA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2008
HIRA POWER AND STEEL LTD. Vs. CCE
March 20, 2008
HITECH PUBLICITIES Vs. CCE
February 19, 2008
HMM COACHES LIMITED Vs. CCE
June 26, 2008
HOGANAS INDIA LIMITED Vs. COMMISSIONER OF C. EX. AND CUS.
January 23, 2008
HOLY CREATION P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 12, 2008
HONDA MOTOR CO. LTD Vs. COMMISSIONER OF SERVICE TAX
November 26, 2008
HONEYWELL TECHNOLOGY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 16, 2008
HORIZON SECURICOR INDIA (P) LTD. Vs. COMMISSIONER OF C. EX.
June 16, 2008
HOWRAH GASES LTD. Vs. COMMR. OF C. EX., BOLPUR
February 27, 2008
HOWRAH ISPAT PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.), PATNA
January 25, 2008
HOWRAH MILLS CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
September 25, 2008
HP STATE FOREST CORP. LTD. Vs. CCE
July 14, 2008
HPCL Vs. COMMISSIONER OF CENTRAL
April 2, 2008
HPCL Vs. COMMR. OF C. EX., MYSORE
March 24, 2008
HSBC ELECTRONIC DATA PROCESSING INDIA (P) LTD. Vs. C.C.E., HYDERABAD
May 22, 2008
HSBC SECURITIES AND CAPITAL MARKETS I PVT LTD Vs. COMMISSIONER OF SERVICE TAX
June 26, 2008
HUTCHISON MAX TELECOM PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 7, 2008
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RANCHI
August 6, 2008
HYDRO S AND S INDUSTRIES LTD. Vs. CCE
January 16, 2008
HYTAISUN MAGNETIC LTD. Vs. COMMISSIONER OF C. EX. & CUS., AHMEDABAD-II
February 14, 2008
HYUNDAI HEAVY INDUSTRIES CO. Vs. COMMISSIONER OF SERVICE TAX
June 30, 2008
HYUNDAI MOTORS (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
January 28, 2008
HYUNDAI MOTORS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
February 19, 2008
HYVA INDIA P. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
January 9, 2008
I.O.C.L. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
November 27, 2008
IBEX GALLAGHER PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
February 25, 2008
IBEX GALLAGHER PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
June 17, 2008
IBM INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 29, 2008
ICE NETWORK PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
April 11, 2008
ICFAI Vs. COMMISSIONER OF CENTRAL EXCISE
December 1, 2008
ICI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2008
ICI INDIA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
October 14, 2008
IDEAL INDUSTRIAL EXPLOSIVES LTD. Vs. COMMR. OF C. EX., HYDERABAD
May 16, 2008
IDEAL SECURITY SERVICES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 14, 2008
IDICOL PIPING & ENGG. WORKS LTD. Vs. C.C.E. & C., BHUBANESWAR-I
January 16, 2008
IJM GAYATRI JOINT VENTURE Vs. COMMR. OF CUS. & C. EX., HYDERABAD
February 25, 2008
IM GEARS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2008
IND SWIFT LTD Vs. CCE
June 25, 2008
INDFOS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 21, 2008
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL
January 18, 2008
INDIA CONTAINERS LTD. Vs. COMMISSIONER OF CEN. EXCISE
March 25, 2008
INDIA GATEWAY TERMINAL (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
February 26, 2008
INDIA GLYCOLS LTD. Vs. CCE
February 20, 2008
INDIA HUME PIPE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 2, 2008
INDIA POTTERIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
January 1, 2008
INDIA SALES INTERNATIONAL Vs. COMMR. OF CUS. (PREV.), KOLKATA
March 28, 2008
INDIA THERMIT CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
September 12, 2008
INDIAN CARD CLOTHING CO LTD Vs. COMMR OF C EX
March 28, 2008
INDIAN CHARGE CHROME LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS BBSR I
May 15, 2008
INDIAN DAIRY MACHINERY CO. LTD. Vs. COMMR. OF C. EX., VADODARA-I
April 29, 2008
INDIAN HUME PIPE CO. LTD. Vs. CCE
July 23, 2008
INDIAN INSTITUTE OF CHEM. TECH. Vs. C.C., C. EX. & S.T., HYDERABAD-III
December 18, 2008
INDIAN INSTITUTE OF MANAGEMENT Vs. C S T
January 3, 2008
INDIAN IRON & STEEL CO. LTD. Vs. COMMR. OF C. EX., BOLPUR
February 21, 2008
INDIAN IRON AND STEEL CO LTD Vs. COMMR OF CENTRAL EXCISE
June 19, 2008
INDIAN OIL BLENDING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 15, 2008
INDIAN OIL BLENDING LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
August 4, 2008
INDIAN OIL CORPORATION LTD Vs. C C
April 7, 2008
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
July 24, 2008
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF CUS., KANDLA
April 22, 2008
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
January 8, 2008
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX., HALDIA
February 28, 2008
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX., RAJKOT
April 30, 2008
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF C. EX.
May 15, 2008
INDIAN PETROCHEMICALS CORPN. LTD. Vs. COMMR. OF C. EX., VADODARA
April 23, 2008
INDIAN SCHOOL OF BUSINESS Vs. COMMR. OF C & CE, HYDERABAD
December 19, 2008
INDO CHEM CORPORATION Vs. COMMISSIONER OF C. EX., HALDIA
October 14, 2008
INDO LLOUD FREIGHT SYSTEMS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
September 4, 2008
INDO NISSIN FOODS LTD. Vs. COMMR. OF C. EX., BANGALORE-I
May 16, 2008
INDOSWE ENGINEERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 30, 2008
INDUCTOTHERM INDIA P LTD Vs. COMMR OF SERVICE TAX
June 24, 2008
INDUSTRIAL SECURITY AGENCY Vs. CCE
May 12, 2008
INNOSOFT TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-III
July 25, 2008
INNOVATIVE INSTRUMENTS PVT. LTD. Vs. COMMR. OF C. EX., VADODARA-II
April 29, 2008
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
February 14, 2008
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 6, 2008
INST. OF CHARTERED FIN. ANALYSTS OF INDIA Vs. C.C. & C.E., HYDERABAD-II
October 17, 2008
INSTITUTE OF CHARTERED FINANCIAL Vs. CCE
February 7, 2008
INSTRUMENTATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2008
INSTRUMENTATION LTD. Vs. COMMR. OF C. EX.
April 25, 2008
INTERNATIONAL EXIM AGENCY AND KAWARLAL AND CO. Vs. COMMISSIONER OF CUSTOMS
September 25, 2008
INTERNATIONAL TRANSMISSION PRODUCTS PVT LTD Vs. C C E
May 2, 2008
INTERSCAPE Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
September 12, 2008
INTERSCAPE Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
June 24, 2008
INVINCIBLE SECURITY Vs. COMMISSIONER OF CUSTOMS
December 16, 2008
INVINCIBLE SECURITY SERVICES AND ORS. Vs. CCE
September 25, 2008
IOC LTD. Vs. COMMR. OF C. EX., GUNTUR
April 22, 2008
ISC EXPORTS Vs. COMMISSIONER OF C. EX., KOLKATA-III
October 1, 2008
ISHAR ALLOYS (P) LTD. Vs. CCE
February 4, 2008
ISPAT INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 12, 2008
ISRO SATELLITE CENTRE Vs. COMMR. OF CUSTOMS (APPEALS), BANGALORE
March 11, 2008
ITC LTD. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, GUNTUR
September 9, 2008
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
October 27, 2008
ITD CEMENTATION INDIA LTD Vs. COMMISSIONER OF SERVICE TAX
August 12, 2008
ITI LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, CALICUT
October 14, 2008
ITW INDIA LIMITED Vs. COMMR. OF C. EX. & CUS., HYDERABAD-I
February 15, 2008
ITW INDIA LIMITED Vs. COMMISSIONER OF CENTRAL
February 7, 2008
ITW INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
October 15, 2008
IVL INDIA (P) LTD. Vs. C.C.E. & C., THIRUVANANTHAPURAM
October 20, 2008
J K TRAVELS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 3, 2008
J. DYECHEM INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
September 15, 2008
J.A. ENTERPRISES Vs. COMMISSIONER OF C. EX., SURAT
January 7, 2008
J.I. GANDHI SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
February 26, 2008
J.J. FOAM PVT. LTD. Vs. CCE
October 31, 2008
J.K. INDUSTRIES LTD. Vs. ADDL. COMMR. OF CENTRAL EXCISE, MYSORE
September 9, 2008
J.K. MEHTA Vs. COMMISSIONER OF CUSTOMS, KOLKATA
November 10, 2008
J.M. BAXI & CO. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
February 18, 2008
J.M. PERFUMERY, UNIT-II Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
October 10, 2008
J.S.P. SECURITY Vs. CCE
March 28, 2008
J.S.P. SECURITY Vs. CCE
April 2, 2008
J.S.P. SECURITY Vs. CCE
February 4, 2008
JAC AIR SERVICES PVT. LIMITED Vs. COMMR. OF C. EX.
May 13, 2008
JAGAT MACHINERY MANUFACTURERS P. LTD. Vs. COMMISSIONER OF C. EX.
December 22, 2008
JAGDISH JANI & ASSOCIATES Vs. COMMISSIONER OF C. EX., DAMAN
February 27, 2008
JAGRAON CO-OP. SUGAR MILLS LTD. Vs. COMMR. OF C. EX.
October 31, 2008
JAI BHAWANI CON-CAST PVT. LTD. Vs. CCE
May 27, 2008
JAI ELASTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
December 31, 2008
JAI MATA DEE SHEREWALI CABLE NETWORK Vs. COMMR. OF C. EX.
June 10, 2008
JAIN BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
November 25, 2008
JAIN COLOUR LAB Vs. CCE
February 18, 2008
JAIN HOUSING AND CONSTRUCTIONS LTD. Vs. COMMISSIONER OF SERVICE TAX
July 16, 2008
JAIN STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2008
JAIPURIA INFRASTRUCTURE DEVELOPERS P. LTD. Vs. C.S.T.
December 19, 2008
JAISINGH CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS G
September 11, 2008
JAMSHEDPUR CASTING CO. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
November 26, 2008
JASJEET SINGH MARWAHA Vs. CC
June 4, 2008
JAWALA STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
September 1, 2008
JAY MAHAKALI ROLLING MILL Vs. COMMISSIONER OF C. EX., BHAVNAGAR
November 11, 2008
JAY PEE REWA PLANT AND JAY PEE BELA CEMENT Vs. CCE
November 18, 2008
JAY SECURITY SERVICES Vs. COMMISSIONER OF CUSTOMS C EX AND SERVICE TAX
February 29, 2008
JAYASWAL NECO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2008
JAYASWAL TRAVELS Vs. CCE
July 3, 2008
JAYESH PATEL Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
November 11, 2008
JAYPEE REWA CEMENT Vs. COMMISSIONER OF C. EX.
April 30, 2008
JAYPEE REWA PLANT Vs. COMMISSIONER OF C. EX.
May 22, 2008
JAYSHREE CHEMICALS LTD Vs. CCE
September 16, 2008
JAYSHREE TIMBER PRODUCTS UNIT-II Vs. COMMR. OF C. EX., DIBRUGARH
September 2, 2008
JCB INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX
August 6, 2008
JESSOP & CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
April 28, 2008
JET AIRWAYS (INDIA) LTD. Vs. COMMR. OF SERVICE TAX, AHMEDABAD
June 9, 2008
JETHABHAI AND HARIBHAI Vs. C.C.
August 26, 2008
JHAVERI POLYMERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
February 15, 2008
JINDAL ALUMINIUM LTD. Vs. COMMR. OF C. EX., BANGALORE-III
February 18, 2008
JINDAL STAINLESS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
May 19, 2008
JINDAL STAINLESS STEEL LTD. Vs. COMMR. OF C. EX. & CUS. (A), VISAKHAPATNAM
December 1, 2008
JINDAL STEEL AND POWER Vs. CCE
January 24, 2008
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 22, 2008
JINDAL STEEL AND POWER LTD. Vs. CCE
January 18, 2008
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 26, 2008
JINDAL TEXOFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
January 8, 2008
JITENDRA JAY KISHAN TAMBAKUWALA Vs. COMMR. OF C. EX., SURAT-II
January 15, 2008
JITENDRA NATH AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
November 19, 2008
JOHNSON MATTHEY INDIA (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
September 25, 2008
JSA FORWARDERS Vs. COMMISSIONER OF SERVICE TAX
October 10, 2008
JSW STEEL LTD. SALEM WORKS Vs. CCE (ST)
August 8, 2008
JT. C.C. & C.EX., VISAKHAPATNAM-I Vs. SARITA SOFTWARE & INDUS. LTD.
September 18, 2008
JUGAL KISHORE SADANI Vs. COMMR. OF CUS. (PREV.) WEST BENGAL, KOLKATA
September 19, 2008
JUMBO MINING LTD. Vs. COMMR. OF C. EX., CUS. & S.T., HYDERABAD
October 23, 2008
JUNEJA CHEMICAL INDUSTRIES (P) LTD. Vs. COMMR. OF CUS. (PREV.), KOLKATA
October 15, 2008
JYOTHI LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2008
JYOTI PROCESSORS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
July 24, 2008
K C ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
July 14, 2008
K.E. TECHNICAL TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA
October 15, 2008
K.K.R. FLOUR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
August 6, 2008
K.R. ALLOYS LTD. Vs. COMMISSIONER OF C. EX., CALICUT
August 28, 2008
K.R. ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
October 15, 2008
K.S. MURALI MOHAN Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 17, 2008
KAILASH KHANNA Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL
May 29, 2008
KAILASH SOAP PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
May 29, 2008
KAJARIA YARNS & TWINES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
September 23, 2008
KALI AERATED WATER WORKS Vs. COMMISSIONER OF C. EX.
October 10, 2008
KALIAPPA GOUNDER THIRUMANA Vs. CCE
July 4, 2008
KALPANA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, DAMAN
August 26, 2008
KALPESH FOUNDERS AND ENGINEERS Vs. C C E
February 28, 2008
KALYANI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
November 17, 2008
KALYANI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
May 28, 2008
KAMDAR ASSOCIATES Vs. COMMISSIONER OF C. EX., BHAVNAGAR
January 8, 2008
KAMINI ISPAT LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), HYDERABAD
January 3, 2008
KANDLA SHIP SUPPLIERS Vs. CC
July 9, 2008
KANIKA APPAREL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 25, 2008
KANNAPPA CORPORATION Vs. CCE (ST)
June 20, 2008
KANPUR SECURITY SERVICES Vs. CCE
February 4, 2008
KANSAL TEX-O-TUBE PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
March 11, 2008
KANYALAL DEBULAL Vs. THE COMMISSIONER OF CUSTOMS, EXCISE AND SERVICE TAX
November 25, 2008
KAP STEEL LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-I
February 18, 2008
KARAM CHAND THAPAR Vs. COMMR. OF SERVICE TAX, KOLKATA
June 11, 2008
KARAN POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
November 10, 2008
KARNATAKA STATE WAREHOUSING Vs. COMMISSIONER OF SERVICE TAX
February 28, 2008
KARNATAKA STATE WAREHOUSING CORPN. LTD. Vs. C.S.T., BANGALORE
March 11, 2008
KARNAVATI ALFA INTERNATIONAL LTD Vs. COMMR OF S T
September 1, 2008
KARNIK MARITIME PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 5, 2008
KAUSHAL SILK MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 9, 2008
KAVERI METALLISING & COATING INDUSTRIES P. LTD. Vs. C.C.E., AHMEDABAD
May 2, 2008
KAY IRON WORKS PVT LTD Vs. COMMISSIONER OF CEN EXCISE
February 1, 2008
KAYTEE SWITCHGEAR LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
October 15, 2008
KCP LIMITED Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, GUNTUR
August 1, 2008
KCP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
October 13, 2008
KEDIA AGGLOMERATED MARBLES LTD. Vs. C.C.E. & C., VADODARA-II
January 30, 2008
KEDIA CASTLE DELLEON INDUSTRIES Vs. CCE
February 6, 2008
KEDIA VANASPATHI LTD. Vs. COMMISSIONER OF CENTRAL
January 10, 2008
KEDIA VANASPATHI LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
January 18, 2008
KEI-RSOS MARITIME LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 27, 2008
KELTECH ENERGIES LIMITED Vs. COMMISSIONER OF C. EX., MANGALORE
January 9, 2008
KERALA MINERALS & METALS LTD. Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
September 8, 2008
KERALA STATE BAMBOO CORPORATION LTD. Vs. COMMR. OF C. EX., COCHIN
July 29, 2008
KERALA STATE ELECTRICITY BOARD Vs. COMMR. OF CUS., COCHIN
March 24, 2008
KERALA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CUSTOMS, KOCHI
March 11, 2008
KERALA STATE ROAD TRANSPORT CORPORATION Vs. THE COMMISSIONER OF CENTRAL EXCISE
August 29, 2008
KERALA TRANSPORT DEV. FINANCE CORPN. LTD. Vs. C.C. & C.E., TRIVANDRUM
September 22, 2008
KHIVRAJ MOTORS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 29, 2008
KIMS HEALTH CARE MANAGEMENT LTD. Vs. COMMR. OF CUS., COCHIN
October 15, 2008
KIN-SHIP SERVICES (INDIA) PVT. LTD. Vs. COMMR. OF C. EX. AND CUS., COCHIN
January 18, 2008
KIPPS EDUCATION CENTRE Vs. CCE
March 28, 2008
KIPPS EDUCATION CENTRE Vs. COMMISSIONER OF C. EX.
January 29, 2008
KIRAN INDS I LTD Vs. CCE
January 8, 2008
KIRAN SYNTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
April 29, 2008
KIRLBURN ENGG. LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
September 22, 2008
KIRLOSKAR POWER EQUIPMENTS LTD Vs. COMMISSIONER OF C EX
June 20, 2008
KIRTI SALES CORPN. Vs. CC
May 19, 2008
KISANVEER SATARA SSK LTD. Vs. CCE
April 4, 2008
KITCHEN APPLIANCES INDIA LTD. Vs. COMMISSIONER OF C. EX., VAPI
June 26, 2008
KITPLY INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALCUTTA-II
August 11, 2008
KLINE CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
July 29, 2008
KLJ POLYMERS & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., VAPI
August 4, 2008
KMS COACH BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 23, 2008
KOCH-GLITSCH INDIA LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-I
November 5, 2008
KOCHHAR ENTERPRISES Vs. CCE
April 3, 2008
KOCHHAR ENTERPRISES Vs. CCE
March 4, 2008
KOGANTI STEELS PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS), GUNTUR
August 26, 2008
KOHINOOR PRINTERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2008
KOMET PRECISION TOLLS INDIA PVT. LTD. Vs. COMMR. OF CUS. (A), BANGALORE
October 23, 2008
KRISHAK BHARTI CO-OP. LTD. Vs. COMMISSIONER OF C. EX. (A), SURAT-I
November 12, 2008
KRISHANA SATELLITE CABLE NETWORK Vs. CCE
July 25, 2008
KRISHNA CAP BOX PVT. LTD Vs. CCE
June 17, 2008
KRISHNA CONSTRUCTION CO. Vs. COMMR. OF SERVICE TAX
March 31, 2008
KRISHNA TOYS LTD. Vs. CCE
January 1, 2008
KRISHNA TRADERS Vs. COMMISSIONER OF C. EX., KOLKATA-III
March 11, 2008
KUBER ENGINEERING ENTERPRISE Vs. COMMISSIONER OF C. EX., KOLKATA-III
August 19, 2008
KUM KUM EDUCATION ACADEMY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
December 30, 2008
KUMAR BEHERAY RATHI Vs. COMMISSIONER OF CENTRAL EXCISE
September 25, 2008
KUMAR COTEX LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
November 27, 2008
KUMAR COTTON MILLS (P) LTD. Vs. COMMR. OF C. EX., AHMEDABAD
May 13, 2008
KUNAL TEXTILE MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
July 29, 2008
KUNJ BEHARI DYE CHEM PVT. LTD. Vs. C.C.E. (APPEALS-II), BANGALORE
November 18, 2008
KUNNATH TEXTILES Vs. COMMR. OF CUS. & C. EX. (APPEALS), COCHIN
April 15, 2008
KUNNEL ENGINEERS & CONTRACTORS (P) LTD. Vs. C.C.E. & C., COCHIN
May 16, 2008
KURELE INDUSTRIES Vs. CCE
May 27, 2008
L B TEXTILES Vs. CCE
February 28, 2008
L D TEXTILES INDUSTRIES LTD Vs. CCE
August 8, 2008
L. MADANLAL (ALUMINIUM) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
July 15, 2008
L.F.C. HIRE PURCHASE COMPANY LTD. Vs. COMMR. OF CUS. AND C. EX. (APPEALS), COCHIN
May 8, 2008
L.G. BALAKRISHNAN AND BROS. LTD. Vs. COMMR. OF C. EX.
October 3, 2008
L.G. BALAKRISHNAN AND BROS. LTD. Vs. COMMR. OF C. EX.
February 5, 2008
L.G. ELECTRONICS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
June 12, 2008
L.N. GUPTA, PROPRIETOR Vs. CCE
February 6, 2008
L.R. BROTHERS, INDO FLORA LTD Vs. CC
July 17, 2008
LA FREIGHTLIFT (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
July 15, 2008
LA FREIGHTLIFT (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
September 18, 2008
LACURE PHARMACEUTICALS LTD AND SHRI SAMIR J UDHANI Vs. COMMISSIONER OF CUSTOMS P
January 2, 2008
LACURE PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX., VAPI
December 18, 2008
LAFARGE INDIA PVT. LTD. Vs. CCE
January 11, 2008
LALIT ENTERPRISES Vs. COMMISSIONER OF SERVICE TAX
February 14, 2008
LALOOJI DERAWALA PVT. LTD. Vs. COMMISSIONER OF C. EX.
August 11, 2008
LARDUMS ELECTRICALS PVT. LTD. Vs. COMMR. OF C. EX.
July 7, 2008
LARK WIRES & INFOTECH LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
July 22, 2008
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
December 2, 2008
LARSEN AND TOUBRO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 17, 2008
LAWSON TRAVEL & TOURS (I) PVT. LTD. Vs. C.C. & C.E. (A), COCHIN
April 22, 2008
LAWSON TRAVEL AND TOURS (INDIA) Vs. COMMISSIONER OF SERVICE TAX
August 12, 2008
LAXMI IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
September 9, 2008
LAXMI TEX. CHEM Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
July 2, 2008
LEADAGE ALLOYS (I) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
December 23, 2008
LEE & MUIR HEAD PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
October 23, 2008
LEOPARD GUARDS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 17, 2008
LEXMARK INTERNATIONAL (INDIA) LTD Vs. CC/SEA PORT
July 11, 2008
LIBERTY SALES Vs. COMMISSIONER OF C. EX.
October 1, 2008
LIFE INSURANCE CORPORATION OF Vs. CCE
July 2, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF C. EX.
September 10, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. CCE
October 29, 2008
LIFE INSURANCE CORPORATION OF INDIA LTD. Vs. COMMR. OF C. EX.
January 21, 2008
LILASONS BREWERIES LTD. Vs. CCE
November 3, 2008
LINK INTERNATIONAL TRAVEL AGENTS Vs. COMMISSIONER OF CENTRAL
February 28, 2008
LINK INTERNATIONAL TRAVEL AGENTS (P) LTD. Vs. C.C.E., HYDERABAD
March 6, 2008
LINTAS INDIA (P) LTD. Vs. CST
February 22, 2008
LLOYDS METALS AND ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
January 30, 2008
LOGIPRO SOFTWARE PVT. LTD. Vs. COMMISSIONER OF CENTRAL
April 22, 2008
LOHIA STARLINGER Vs. CCE
January 25, 2008
LOK PRIYA TRAVELS Vs. CST
April 8, 2008
LOTS SHIPPING LTD. Vs. COMMISSIONER OF C. EX. & CUS., KOCHI
March 24, 2008
LOTTE INDIA CORPORATION LTD. Vs. CCE
January 2, 2008
LOTUS POWERGEAR PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-II), BANGALORE
December 12, 2008
LOUIS BERGER INTERNATIONAL INC. Vs. ADDL. C.C.E. (S.T.), HYDERABAD-II
September 24, 2008
LOUIS BERGER INTERNATIONAL INC. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
September 1, 2008
LOYAL TEXTILE MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
July 3, 2008
LSG SKY CHEFS (INDIA) PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
April 29, 2008
M FAR HOTELS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
September 1, 2008
M FAR HOTELS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
March 4, 2008
M R COATINGS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 19, 2008
M. RAMAKRISHNA REDDY Vs. COMMR. OF C. EX. & CUS., TIRUPATHI
October 24, 2008
M. RAMAKRISHNA REDDY Vs. COMMR. OF C. EX., TIRUPATI
April 17, 2008
M.G. KHAN Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
July 29, 2008
M.G.M. ENTERTAINMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
April 25, 2008
M.K. JAIN CLASSES Vs. COMMR. OF C. EX.
March 27, 2008
M.P. LAGHU UDYOG NIGAM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 10, 2008
M.P. POWER TRANSMISSION CO. LTD. Vs. COMMISSIONER OF C. EX.
June 2, 2008
M.S. DISCOM LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
November 12, 2008
MAA DURGA FLOUR MILLS P. LTD. Vs. COMMISSIONER OF CUSTOMS
March 11, 2008
MAA SHAKTI PARTY Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
March 28, 2008
MACAWBER BEEKAY P. LTD. Vs. COMMISSIONER OF C. EX.
April 22, 2008
MACNEILL ENGG. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VII
July 11, 2008
MACNEILL ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VII
March 28, 2008
MACRO MARVEL PROJECTS LTD. Vs. COMMISSIONER OF SERVICE TAX
September 24, 2008
MADHAN AGRO INDUSTRIES (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE
June 25, 2008
MADHAV INDUSTRIAL CORPN. Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE), JAMNAGAR
November 10, 2008
MADHU ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 26, 2008
MADHUCON BINA PURI JV Vs. CC IMPORT
August 5, 2008
MADRAS RACE CLUB Vs. COMMISSIONER OR SERVICE TAX
September 23, 2008
MADRAS VANASPATI LTD. Vs. CCE
February 12, 2008
MAERSK INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 9, 2008
MAERSK INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2008
MAFATLAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., DAMAN
October 3, 2008
MAGNUS SOCIETY Vs. COMMISSIONER OF CUS. & C. EX. HYDERABAD
August 23, 2008
MAHALAKSHMI CABLE INDUSTRIES Vs. COMMISSIONER OF C. EX.
November 28, 2008
MAHANAGAR TELEPHONE NIGAM LTD. Vs. COMMR. OF S.T.
September 23, 2008
MAHARAJA GROUP AND ASSOCIATE Vs. CCE
June 3, 2008
MAHARASHTRA STATE CO OPERATIVE MARKETING FEDERATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2008
MAHARASHTRA STATE ELECTRICITY BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2008
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 4, 2008
MAHATMA SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 14, 2008
MAHAVIR VANASPATI CO. Vs. COMMISSIONER OF C. EX.
October 30, 2008
MAHENDRA KUMAR AGARWAL AND KRISHNA SHIPPING AGENCY CHA Vs. COMMISSIONER OF CUSTOMS PORT
June 19, 2008
MAHESH SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI
September 23, 2008
MAHESH TEXTURISERS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
September 17, 2008
MAHESHWARI ELECTROS PVT. LTD. Vs. CCE
May 5, 2008
MAHINDRA & MAHINDRA LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
August 28, 2008
MAHINDRA UGINE STEEL CO LTD Vs. CCEX
May 13, 2008
MAHINDRA UGINE STEEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 29, 2008
MAHINDRA UGINE STEEL CO. LTD. AND PRAFUL R. GOKHALE Vs. THE COMMISSIONER OF CENTRAL EXCISE
June 24, 2008
MAINI INDUSTRIAL CONSULTANTS Vs. COMMR. OF SERVICE TAX, BANGALORE
October 27, 2008
MAINI PRECISION PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
August 19, 2008
MAINI PRECISION PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
August 12, 2008
MAIZE PRODUCTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
August 14, 2008
MAJESTIC AUTO LTD. Vs. COMMISSIONER OF C. EX.
January 15, 2008
MAJESTIC MOBIKES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
May 30, 2008
MAK CONTROLS AND SYSTEMS PRIVATE LTD. Vs. CCE
August 27, 2008
MAKINO INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 26, 2008
MALABAR REGIONAL CO-OP. MILK PRODUCERS UNION LTD. Vs. C.C.E., COCHIN
September 9, 2008
MALU SLEEPERS PVT. LTD. Vs. COMMISSIONER OF C. EX., MYSORE
December 31, 2008
MANAN MOTORS PVT LTD Vs. CCE A
November 7, 2008
MANEESH EXPORTS (EOU) Vs. COMMISSIONER OF CENTRAL EXCISE
December 4, 2008
MANGAL ELECTRICALS INDUSTRIES Vs. CCE
April 22, 2008
MANGAL SINGH Vs. CCE
March 7, 2008
MANGALAM DRUGS & ORGANICS LTD. Vs. COMMISSIONER OF C. EX., DAMAN
September 26, 2008
MANGALAM TRADERS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
June 3, 2008
MANGALORE CHEM. & FERTILIZERS LTD. Vs. COMMR. OF C. EX., MANGALORE
May 1, 2008
MANGALORE CHEMICALS & FERTILIZERS LTD. Vs. COMMISSIONER OF C.EX., MANGALORE
September 11, 2008
MANGALORE CHEMICALS & FERTILIZERS LTD. Vs. C.C.E., MANGALORE
October 13, 2008
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C., MANGALORE
July 29, 2008
MANGALWARDHINI TRAVELS Vs. CCE
July 30, 2008
MANIPAL MEDIA NETWORK LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
July 7, 2008
MARIGOLD PAINTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 30, 2008
MARKET CHASE ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2008
MARKET SYSTEMS Vs. CCE
September 25, 2008
MARTIAL SECURITY AND DETECTIVE SERVICE (P) LTD. Vs. CCE
May 29, 2008
MARUTI UDYOG LTD Vs. CCE
June 20, 2008
MATADIN MALI Vs. COMMISSIONER OF SERVICE TAX
August 29, 2008
MATSUSHITA LAKHANPAL BATTERY INDIA LTD. Vs. C.C.E., VADODARA
December 5, 2008
MAVERIC SYSTEMS LTD. Vs. COMMISSIONER OF SERVICE TAX
January 21, 2008
MAY AND WIN ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF C. EX.
May 29, 2008
MAZGAON DOCK LTD. Vs. COMMISSIONER OF SERVICE TAX
April 29, 2008
MCCANN ERICKSON (INDIA) PVT. LTD. Vs. CST
January 18, 2008
MD. ABDULLAH Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
December 23, 2008
MD. AKHTAR Vs. COMMISSIONER OF C. EX., CUS. & S. T., PATNA
December 22, 2008
MEDICAMEN BIOTECH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2008
MEDITECH (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
November 11, 2008
MEERA SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
October 10, 2008
MEHAR HEALTHCARE CORPN. Vs. COMMISSIONER OF CUSTOMS
April 24, 2008
MEHTA AND COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2008
MELBROW ENGINEERING WORKS PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-II
January 23, 2008
MERRY Vs. COMMISSIONER OF CENTRAL EXCISE
January 7, 2008
MESSENGERS Vs. COMMISSIONER OF C. EX.
September 8, 2008
METAL GEMS Vs. COMMR. OF C. EX., DAMAN
April 30, 2008
METAL RECYCLING INDUSTRY Vs. C C E
May 16, 2008
METRO FORD Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
August 25, 2008
METRO SHOES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 8, 2008
MEW ELECTRICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
August 19, 2008
MEYER HEALTH CARE PVT. LTD. Vs. ASSTT. COMMR. OF C. EX., BANGALORE-II
September 23, 2008
MGM ENTERTAINMENTS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
December 17, 2008
MGM INTERNATIONAL EXPORTS LTD. Vs. COMMR. OF CUS., MANGALORE
April 30, 2008
MGM INTERNATIONAL EXPORTS LTD. Vs. COMMR. OF CUS., BANGALORE
February 28, 2008
MICRO ACADEMY (INDIA) PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
May 21, 2008
MICRO LABS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
January 30, 2008
MICRO POLYESTER P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 8, 2008
MIDAS CARE PHARMACEUTICALS Vs. COMMR OF C EX
July 23, 2008
MIDAS CARE PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
November 26, 2008
MIDWEST GRANITE PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
May 26, 2008
MIHIJAM VANASPATI Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
July 18, 2008
MIKI FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-I
March 25, 2008
MILBANK LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
March 3, 2008
MILCENT APPLIANCES P. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
September 24, 2008
MILLENNIUM CONSTRUCTIONS PVT. LTD. Vs. COMMR. OF SERVICE TAX
May 1, 2008
MILLIPORE INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
November 18, 2008
MITSUBA SICAL LTD. Vs. COMMISSIONER OF SERVICE TAX
June 13, 2008
MODERN COMMUNICATION & BROADCASTING SYSTEMS P. LTD. Vs. C.C., KANDLA
December 15, 2008
MODERN MACHINERY STORE Vs. CCE
April 11, 2008
MODERN PLASTIC HOUSE Vs. COMMISSIONER OF CUSTOMS
August 20, 2008
MODI CONSTRUCTION CO Vs. CCE
June 16, 2008
MODI DYEING AND BLEACHING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2008
MODI-MUNDIPHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 23, 2008
MODISON METALS LTD. Vs. COMMR. OF C. EX., DAMAN
May 16, 2008
MOHIT PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 19, 2008
MOHTISHAM COMPLEXES PVT. LTD. Vs. COMMR. OF C.EX., MANGALORE
November 7, 2008
MOKHA BUILDERS AND PROMOTERS Vs. CCE
January 22, 2008
MORIAS CONSTRUCTION CO. (P) LTD. Vs. COMMR. OF C. EX. & S. TAX, RANCHI
September 17, 2008
MORINDA CO-OPERATIVE SUGAR MILLS LTD. Vs. COMMR. OF C. EX.
September 5, 2008
MOTHERSON AUTOMOTIVE Vs. CCE
July 8, 2008
MOTOROL TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX., VADODARA
December 18, 2008
MOTOROLA INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (AIR)
September 18, 2008
MOULIS ADVERTISING SERVICES P. LTD. Vs. COMMISSIONER OF S.T.
June 25, 2008
MOUNT METTUR PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX.
August 8, 2008
MPR REFRACTORIES LTD. Vs. COMMISSIONER OF CUS. & C. EX., VISAKHAPATNAM
January 17, 2008
MPR REFRACTORIES LTD. Vs. C.C. & C. EX. (APPEALS), VISAKHAPATNAM
September 23, 2008
MR. JASPREET SINGH JOLLY AND MR. M.S. RAKSHA Vs. CC
August 22, 2008
MR. SHAJI THOMAS, PROPRIETOR, Vs. COMMISSIONER OF CENTRAL
April 22, 2008
MRF LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
January 7, 2008
MSPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
September 25, 2008
MSPL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
December 23, 2008
MUKESH AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
April 17, 2008
MULTI MANTECH INTERNATIONAL PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
July 29, 2008
MULTI TRACK CABLE NETWORK Vs. CST
August 6, 2008
MULTI TRACK CABLE NETWORK Vs. COMMR. OF SERVICE TAX
April 24, 2008
MUNDRA PORT & SPECIAL ECONOMIC ZONE LTD. Vs. C.C.E., RAJKOT
September 30, 2008
MUNJAL SALES CORPORATION Vs. COMMISSIONER OF C. EX.
August 13, 2008
MUSA AND CO Vs. CCE
December 11, 2008
MUTHOOT FINCORP LTD. Vs. COMMR. OF C. EX., CUS. & S.T. (A), COCHIN
December 22, 2008
MYSORE LEASING & FINANCE LTD. Vs. COMMR. OF C. EX., CUS. & S.T., MYSORE
July 24, 2008
MYSORE SUGAR COMPANY LTD. Vs. COMMR. OF C. EX. (APPEALS), MANGALORE
July 8, 2008
N D MAZUMDAR AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
September 17, 2008
N-TECH FINANCIAL Vs. COMMISSIONER OF CENTRAL EXCISE
June 5, 2008
N. MURUGANANDAM Vs. COMMISSIONER OF C. EX.
September 15, 2008
N. RAJASHEKAR & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
July 4, 2008
N. RAJASHEKHAR & CO. Vs. COMMISSIONER OF C. EX., MYSORE
January 1, 2008
N. RANGA RAO & SONS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
September 26, 2008
N.G. BHANUSHALI & CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
November 18, 2008
N.K. AYSHA Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
August 29, 2008
NAHAR SPINNING MILLS Vs. CCE
October 6, 2008
NALIN CHOKSEY Vs. COMMISSIONER OF CUSTOMS, COCHIN
September 23, 2008
NAMTECH ELECTRONICS DEVICES LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
July 23, 2008
NAND KISHOR TIBREWALA Vs. COMMISSIONER OF C. EX., KOLKATA-III
October 30, 2008
NANDA DEVI SHARMA AND ORS. Vs. CCE
January 2, 2008
NANDAN BIOMATRIX LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
August 27, 2008
NANDESHWARI PACKAGING LTD. Vs. COMMR. OF C. EX., AHMEDABAD
May 12, 2008
NARAYAN BUILDERS Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2008
NARAYAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 5, 2008
NARAYAN NAMBIAR MELOTH Vs. COMMISSIONER OF CUSTOMS, COCHIN
July 11, 2008
NARENDRA IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
August 20, 2008
NARESH KUMAR AND CO PVT LTD Vs. COMMISSIONER OF SERVICE TAX
May 29, 2008
NARMADA CHEMATUR PETROCHEM. LTD. Vs. COMMR. OF C. EX., VADODARA-II
July 24, 2008
NARMADA GELATINES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 24, 2008
NARNOLIA SECURITIES PVT LTD Vs. COMMISSIONER OF SERVICE TAX
March 7, 2008
NAROTTAM AND CO. Vs. COMMISSIONER OF C. EX.
May 13, 2008
NATIONAL BUILDINGS CONSTRUCTION CORP LTD Vs. C C E AND S T
October 14, 2008
NATIONAL ENGINEERING CORPORATION Vs. CCE
August 13, 2008
NATIONAL EXPORTS Vs. COMMR. OF CUS. (PORT), KOLKATA
December 22, 2008
NATIONAL FLASK INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 10, 2008
NATIONAL FLASK INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
September 5, 2008
NATIONAL IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
May 30, 2008
NATIONAL PLYWOOD INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
March 5, 2008
NATIONAL PRODUCTIVITY COUNCIL Vs. CCE
August 1, 2008
NATIONAL PRODUCTIVITY COUNCIL Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2008
NATIONAL TRADERS & AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
May 22, 2008
NATIONAL TRADES AND AGENCIES Vs. COMMR. OF C. EX., COCHIN
July 23, 2008
NAVA BHARAT ENTERPRISES LTD. Vs. COMMR. OF CUS., C. EX. & S.T., GUNTUR
December 15, 2008
NAVABHARAT VENTURES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2008
NAVBHARAT METALIC OXIDE INDUS. PVT. LTD. Vs. COMMR. OF C. EX., DAMAN
November 26, 2008
NAVPAD ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, COCHIN
March 10, 2008
NAVYUG ALLOYS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
August 19, 2008
NAWANSHAHR CO-OPERATIVE SUGAR MILLS AND ORS. Vs. CCE
June 20, 2008
NAZEER & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
October 15, 2008
NB METAL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
February 21, 2008
NCR CORPORATION INDIA (P) LTD. Vs. CCE
May 14, 2008
NCR CORPORATION INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
May 16, 2008
NEEL METAL PRODUCTS LTD. Vs. CCE
March 19, 2008
NEERAJ CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE
September 16, 2008
NEHALI Vs. COMMISSIONER OF C. EX. & CUSTOMS, VADODARA-I
April 21, 2008
NEMINATH FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
August 26, 2008
NEMINATH FABRICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
July 29, 2008
NEMLAXMI BOOKS (I) LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-II
December 2, 2008
NEO CARBONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2008
NESTLE INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 4, 2008
NESTLE INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
September 4, 2008
NETEL CHROMATOGRAPHS Vs. COMMISSIONER OF CENTRAL EXCISE
April 1, 2008
NEW CHEMI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., DAMAN
April 29, 2008
NEW COPIER SYNDICATE Vs. COMMR. OF CUS., C. EX. & S.T. (A), HYDERABAD
October 15, 2008
NEW TOBACCO CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
November 17, 2008
NEW TOBACCO CO. LTD. Vs. COMMR. OF CENTRAL EXCISE, SHILLONG
September 24, 2008
NEW TOBACCO COMPANY LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
April 30, 2008
NEWTON ENGG. & CHEM. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
November 27, 2008
NI SYSTEMS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
September 1, 2008
NICCO CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
September 3, 2008
NICHOLAS PIRAMEL (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 23, 2008
NIHON FIBRE PVT. LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
April 28, 2008
NIIT LTD. Vs. COMMISSIONER OF SERVICE TAX
November 10, 2008
NIJANAND CERAMICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
August 18, 2008
NIPUNA SERVICES LTD. Vs. COMMR. OF C. EX., CUS. & S.T. (A-II), HYDERABAD
November 4, 2008
NIRMA LTD Vs. CC
September 22, 2008
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
February 1, 2008
NIRMA LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
July 31, 2008
NIRULAS CORNER HOUSE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
December 3, 2008
NITHYANANDA ELECTRONICS Vs. COMMR. OF C. EX. (APPEALS), MANGALORE
February 26, 2008
NITHYANANDA ELECTRONICS Vs. COMMISSIONER OF C. EX., MANGALORE
February 4, 2008
NIZAM DECCAN SUGARS LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
February 25, 2008
NLC NALCO INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
September 17, 2008
NOBLE INSTITUTE EDUCATION PVT LTD Vs. COMMR OF S T
February 20, 2008
NORTH EASTERN TUBES LTD. Vs. COMMISSIONER OF C. EX., GUWAHATI
January 1, 2008
NORTH EASTERN TUBES LTD. Vs. COMMR. OF C. EX. & CUS., GUWAHATI
March 10, 2008
NOVA CHEMICALS (INTERNATIONAL) Vs. CCE
March 13, 2008
O.N.G.C. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
November 26, 2008
OBLI SPINNING MILLS (P) LTD. Vs. COMMISSIONER OF C. EX.
January 29, 2008
OIL & NATURAL GAS CORPN. LTD. Vs. C.C. & C. EX., VISAKHAPATNAM-II
October 3, 2008
OIL AND NATURAL GAS CORPORATION LTD. Vs. C.C.E.
August 6, 2008
OIL INDIA LTD Vs. COMMR OF CENTRAL EXCISE
March 4, 2008
OM SAI FINANCIAL SERVICES Vs. COMMR. OF CUS. & C. EX., TIRUPATHI
August 22, 2008
OM SAI PROFESSIONAL DETECTIVE & SEC. SER. P. LTD. Vs. C.C.E., GUNTUR
May 7, 2008
OMAR AGENCIES (HUTCH) Vs. COMMISSIONER OF C. EX.
August 5, 2008
ORIENT CERLANE LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
October 1, 2008
ORIENT LITHO PRESS Vs. COMMISSIONER OF CENTRAL EXCISE
February 5, 2008
ORIENT PAPER MILLS Vs. COMMISSIONER OF C. EX.
November 28, 2008
ORION STEEL CORPORATION Vs. COMMISSIONER OF C. EX., VADODARA
May 7, 2008
ORISSA SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
July 17, 2008
OSNAR CHEMICAL PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
September 25, 2008
OSWAL HI-TECH PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
June 23, 2008
OTIS ELEVATOR COMPANY (INDIA) LTD. Vs. COMMR. OF C. EX., BANGALORE
February 8, 2008
OUDH SUGAR MILLS LTD. Vs. C.C.E.
January 28, 2008
P. CHANDRAN Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2008
P.C. CHAKRAVORTY Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
July 18, 2008
P.N. RAM Vs. CCE
January 17, 2008
P.P. PATEL & CO. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-I
January 28, 2008
P.R. ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
May 16, 2008
P.S. MURUGESAN Vs. COMMISSIONER OF CENTRAL EXCISE
November 17, 2008
P.S. STEEL TUBES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 14, 2008
PACKWELL PLASTIC PVT LTD Vs. CCE
April 25, 2008
PADLOCK DETECTIVE & SECURITY AGENCY Vs. COMMR. OF C. EX., BELGAUM
December 19, 2008
PADMASHRI DR V V PATIL SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 20, 2008
PAHARPUR COOLING TOWERS LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
December 11, 2008
PALAV SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
July 7, 2008
PALCO METALS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
July 29, 2008
PALCO METALS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
February 7, 2008
PALLAV ENTERPRISES Vs. COMMR. OF CUS. (APPEALS), HYDERABAD
October 15, 2008
PALLIPALAYAM SPINNERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 19, 2008
PAMPA AGENCY Vs. COMMISSIONER OF C. EX. & CUS., BELGAUM
August 21, 2008
PANASONIC BATTERY INDIA CO. LTD. Vs. COMMR. OF C. EX., VADODARA
January 10, 2008
PANCHMAHAL STEEL LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
September 9, 2008
PANCHMAL PLASTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
August 11, 2008
PANYAM CEMENT & MINERAL INDUS. LTD. Vs. COMMR. OF C. EX., TIRUPATHI
February 4, 2008
PANYAM CEMENT AND MINERAL Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2008
PARAMESWARI TEXTILES Vs. COMMISSIONER OF SERVICE TAX
February 11, 2008
PARAMOUNT ADVERTISING SERVICES Vs. COMMISSIONER OF C. EX.
August 8, 2008
PARESH PLASTICS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
March 5, 2008
PARLE PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
June 19, 2008
PARNAX LAB. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 19, 2008
PARTH EQUIPMENT Vs. COMMISSIONER OF C. EX., AHMEDABAD
May 16, 2008
PARVEEN TRAVELS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
April 3, 2008
PASHA EDUCATIONAL TRAINING INST. Vs. C.C.E. & C. & S.T. (A-II), HYDERABAD
December 4, 2008
PASUPATI SPG. AND WVG. MILLS Vs. COMMR. OF C. EX.
April 23, 2008
PATAKA INDUSTRIES P LTD Vs. COMMISSIONER OF C EX
September 17, 2008
PAVANSUT SECURITY SERVICES Vs. C C E
September 26, 2008
PEBCO MOTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 7, 2008
PENMATT KUTTIMON SAMU Vs. COMMR. OF CUS. (IMPORT), MUMBAI
November 7, 2008
PENNA CEMENT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
March 3, 2008
PEPSICO INDIA HOLDINGS Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2008
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-III
September 4, 2008
PERFECT ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
December 26, 2008
PERMANENT IP SYSTEMS Vs. COMMR. OF C. EX., CUS. & SERVICE TAX, SILIGURI
July 7, 2008
PETRO CARBON INDUSTRIES Vs. CCE
December 23, 2008
PHASE 1 EVENTS & ENTERTAINMENT PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
January 1, 2008
PHASE 1 EVENTS & ENTERTAINMENT PVT. LTD. Vs. C.S.T., BANGALORE
July 21, 2008
PHI SEEDS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
September 1, 2008
PHILIP ABRAHAM Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
June 18, 2008
PHILIPS ELECTRONICS INDIA LTD Vs. COMMR OF C EX
December 2, 2008
PHILIPS ELECTRONICS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
September 4, 2008
PHILIPS ELECTRONICS INDIA LTD. Vs. COMMR. OF C. EX., KOLKATA-III
May 15, 2008
PHILIPS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
August 19, 2008
PHLOX PHARMACEUTICALS LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
May 6, 2008
PHOENIX MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE (ST)
December 15, 2008
PHOENIX YULE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-III
November 19, 2008
PHOENIX YULE LTD. Vs. COMMR. OF CENTRAL EXCISE, KOLKATA-III
September 9, 2008
PHOTO KINA CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
September 4, 2008
PINEX STEEL INDUSTRIES PVT. LTD. Vs. COMMR. OF SERVICE TAX, PATNA
September 2, 2008
PINK CITY COMMUNICATIONS Vs. CST
January 18, 2008
PIOMA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
November 18, 2008
PIOMA INDUSTRIES Vs. CC
May 6, 2008
PIONEER AGENCIES Vs. CCE
January 31, 2008
PIONEER PRESS PVT. LTD. Vs. CCE (ST)
January 2, 2008
PLEASANTIME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
September 24, 2008
PLUS TECH. ENGG. P. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
January 9, 2008
PNC CONSTRUCTION CO. LTD. Vs. CCE
February 4, 2008
PNEUMATIC POWER TOOL AND CO. Vs. CCE
January 28, 2008
POL INDIA AGENCIES LIMITED Vs. COMMISSIONER OF CUSTOMS
October 1, 2008
POLOLIGHT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 29, 2008
POLYCAB WIRES P. LTD. AND SH. FRANCIS DSILVA Vs. CCE
September 17, 2008
POLYCAB WIRES PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
May 8, 2008
POLYMER TECHNOLOGIES INTERNATIONAL Vs. COMMR. OF C. EX., VADODARA
August 19, 2008
PONNI SUGARS LTD. Vs. CCE
February 8, 2008
POOJA APPARELS Vs. COMMISSIONER OF C. EX., VAPI
April 21, 2008
POPULAR MOTOR CORPN. Vs. COMMR. OF SERVICE TAX, BANGALORE
July 2, 2008
POPULAR VEHICLES AND SERVICES LTD. Vs. COMMISSIONER OF C. EX., KOCHI
July 23, 2008
POWER BEST ELECTRICALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2008
POWER CONTROL SYSTEMS Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
May 26, 2008
POWER GRID CORP. OF INDIA Vs. COMMR. OF SERVICE TAX
September 9, 2008
POWERICA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
December 11, 2008
PRABHAT K. TYAGI Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
February 15, 2008
PRABHAT K. TYAGI Vs. COMMISSIONER OF C. EX. (APPEALS-I), BANGALORE
February 22, 2008
PRABHU NARAYAN AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
January 8, 2008
PRADIP DAS Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
September 30, 2008
PRAGATHI AUTOMATION PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 10, 2008
PRAGATI PAPERS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
September 2, 2008
PRAGJYOTI SYNTEX LTD. Vs. CCE
December 11, 2008
PRAKASH AIR FREIGHT PRIVATE Vs. COMMISSIONER OF SERVICE TAX
January 28, 2008
PRAKASH AIR FREIGHT PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
January 29, 2008
PRAKASH DECORATORS Vs. CCE
January 15, 2008
PRAKASH INDUSTRIES LTD. Vs. CCE
March 14, 2008
PRAKASH MACHINE TOOLS Vs. COMMISSIONER OF C. EX., KOLKATA-II
January 31, 2008
PRAKASH SOLVEX AND PRAKASH SOYA LTD. Vs. CCE
January 29, 2008
PRASHANT VISHWASRAO DEORE Vs. COMMISSIONER OF CENTRAL EXCISE
August 21, 2008
PRASHRAY OVERSEAS PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS
August 28, 2008
PRATAP JADHAV AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
October 10, 2008
PRAYAS AUTOMATION PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-VII
February 14, 2008
PREEYA HOME STUDY PVT. LIMITED Vs. COMMR. OF C. EX.
April 24, 2008
PREMA COLORS AND CHEMICALS AND RAMJEE LEATHER AND SUPPLIERS Vs. COMMISSIONER OF CUSTOMS
July 8, 2008
PREMIER ENTERPRISES Vs. COMMR. OF C. EX., HYDERABAD
December 11, 2008
PREMIER MOTOR GARAGE Vs. COMMISSIONER OF C. EX.
January 2, 2008
PREMIER POLYWEAVES (P) LTD. Vs. COMMISSIONER OF C. EX.
June 20, 2008
PREMIER SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
September 2, 2008
PREMIUM FERRO ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
March 7, 2008
PRESMET ALLOYS (P) LTD. Vs. COMMR. OF C. EX., KOLKATA-I
March 3, 2008
PRESTIGE ENTERPRISES Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
July 28, 2008
PRESTRESS (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
December 4, 2008
PRICE WATER HOUSE Vs. COMMR. OF C. EX. (SERVICE TAX)
June 6, 2008
PRICE WATER HOUSE COOPERS DEV. ASSOCIATES LTD. Vs. C.S.T., BANGALORE
February 13, 2008
PRIME HEALTH CARE PRODUCTS Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
May 7, 2008
PROCAL ELECTRONICS (P) LTD. Vs. COMMR. OF C. EX. & CUSTOMS, VAPI
April 1, 2008
PROCESS EQUIPMENTS & VESSELS ENG. CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
August 19, 2008
PRODEK LEKTRONICS Vs. COMMR. OF C. EX.
February 25, 2008
PRODORITE ANTICORROSIVE LTD. Vs. COMMISSIONER OF C. EX.
September 19, 2008
PROFESSIONAL COURIERS Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-II
February 26, 2008
PROMISING EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS (PREV.), W.B.
January 21, 2008
PROVIDIAN TECHNOLOGY PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
August 8, 2008
PSG AND SONS CHARITIES METALLURGY AND FOUNDRY DIV. Vs. C.C.E.
May 2, 2008
PSL CORROSION CONTROL SERVICES LTD. Vs. COMMR. OF C. EX. & CUS., DAMAN
August 4, 2008
PSL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
January 30, 2008
PUDUKOTTAI DISTRICT CENTRAL CO-OP. BANK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 10, 2008
PUNALUR PAPER MILLS LTD. Vs. COLLECTOR OF C. EX. & CUS., COCHIN
August 26, 2008
PUNJAB EX-SERVICEMEN CORPORATION Vs. CCE
November 11, 2008
PUNJAB NATIONAL BANK Vs. COMMISSIONER OF CENTRAL EXCISE
December 17, 2008
PUNJAB SMALL INDS. AND EXPORTS CORPN. LTD. Vs. C.C.E.
November 14, 2008
PUNJAB SMALL INDUSTRIES AND Vs. CCE
February 19, 2008
PUNJAB STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
December 16, 2008
PUSHPALATHA NARAYANA SHETTY Vs. COMMISSIONER OF C. EX., BELGAUM
September 24, 2008
PUSHPANJALI SILK PVT. LTD. Vs. CC
August 18, 2008
R. KUPPUSWAMY Vs. THE COMMISSIONER OF CENTRAL EXCISE SERVICE TAX COMMISSIONERATE
December 23, 2008
R.A. SHAIKH PAPER MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
September 11, 2008
R.C.C. (SALES) PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
October 17, 2008
R.D. METAL & CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
April 4, 2008
R.J. IMPEX Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
May 7, 2008
R.K. TRANSPORT Vs. CCE
August 7, 2008
R.L. KALATHIA SHIP BREAKING PVT. LTD. Vs. COMMR. OF CUSTOMS, JAMNAGAR
March 3, 2008
R.M. POLYPACK PVT. LTD. Vs. CCE
January 17, 2008
R.N. OSWAL HOSIERY FACTORY Vs. COMMR. OF C. EX.
May 5, 2008
R.S. AVATAR SINGH & CO. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
January 3, 2008
R.S. TRAVELS Vs. CCE
July 15, 2008
R.V. MANAGEMENT Vs. COMMISSIONER OF SERVICE TAX, MANGALORE
January 16, 2008
R.V. MANAGEMENT Vs. COMMISSIONER OF SERVICE TAX
January 4, 2008
RAAJ KHOSLA AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2008
RAAJ KHOSLA AND CO. PVT. LTD. Vs. CST
July 14, 2008
RADICE ISPAT (INDIA) LTD. Vs. COMMR. OF C. EX., KOLKATA-II
February 27, 2008
RAGHAV ALLOYS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
May 27, 2008
RAGHAVENDRA SHIPPING SERVICES (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
June 17, 2008
RAGHUKULA AGENCIES Vs. COMMISSIONER OF CUS. AND C. EX., HYDERABAD-II
January 2, 2008
RAJ AUTO CENTRE Vs. C C EX
September 26, 2008
RAJ KUMAR JAIN Vs. CCE
August 7, 2008
RAJAN PRINTS Vs. COMMISSIONER OF C. EX. & CUS., SURAT
February 1, 2008
RAJARAMBAPU PATIL SSK LTD Vs. COMMISSIONER OF C EX
January 14, 2008
RAJARATHINAM FIREWORKS Vs. CCE
March 5, 2008
RAJASHREE CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
March 6, 2008
RAJASTHAN TOURS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2008
RAJESH GANDHI Vs. COMMISSIONER OF CUSTOMS
March 17, 2008
RAJIT RAM POLISH WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
August 11, 2008
RAJIV PLASTICS INDUSTRIES Vs. COMMR. OF C. EX. & CUS., VAPI
December 5, 2008
RAJPUTANA STEEL CASTING PVT LTD AND O P AGARWAL Vs. C C E
March 3, 2008
RAJPUTANA STEEL CASTINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
June 27, 2008
RAJSHANTI METALS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
November 28, 2008
RAJSHREE SUGARS AND CHEMICALS Vs. CCE (ST)
January 18, 2008
RAKESH PORWAL AND ASSOCIATES Vs. COMMISSIONER OF C. EX.
July 7, 2008
RAM NET COM Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATHI
July 24, 2008
RAM SHYAM PRINTS AND JYOTI PROCESSORS P LTD Vs. CCE
March 11, 2008
RAMBAGH PALACE HOTELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
April 11, 2008
RAMESH STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX.
May 12, 2008
RAMGAD MINERALS & MINING PVT. LTD. Vs. COMMR. OF C. EX., BELGAUM
July 25, 2008
RAMNORD RESEARCH LABORATORIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 26, 2008
RAMSISARIA TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-I
December 17, 2008
RANBANKA PURVA SAINIK BAHUUDESHIYA SAHKARI SAMITI LTD. Vs. COMMR. OF C. EX.
September 1, 2008
RANE BRAKE LININGS LTD. Vs. CCE
July 25, 2008
RANGAMMAL STEELS AND MALLEABLES Vs. COMMR. OF C. EX.
November 27, 2008
RANUTROL LIFESTYLE Vs. CCE
April 25, 2008
RAO IDEAL SERVICES PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-II), BANGALORE
May 1, 2008
RAO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
August 13, 2008
RAPICUT CARBIDES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
July 30, 2008
RAPICUT CARBIDES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
February 7, 2008
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM
September 23, 2008
RATHI ISPAT LTD. Vs. CCE
May 6, 2008
RATHI ISPAT LTD. Vs. CCE
June 5, 2008
RATPUTANA EX-SERVICEMEN CO-OP. SOCIETY Vs. COMMR. OF C. EX.
June 24, 2008
RAVI INTERNATIONAL Vs. COMMISSIONER OF CUS. (AIRPORT), KOLKATA
January 8, 2008
RAVI PAINTS AND CHEMICALS LTD. Vs. COMMISSIONER OF SERVICE TAX
October 3, 2008
RAWMIN MINING AND INDUSTRIES LTD Vs. C C E
October 3, 2008
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 3, 2008
REACH EVENTS MANAGEMENT Vs. COMMISSIONER OF S.T., BANGALORE
July 9, 2008
REAL MATHEMATIC CLASSES Vs. COMMISSIONER OF CENTRAL EXCISE
February 11, 2008
REAL PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
August 20, 2008
RECKITT BENCKISER INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
July 11, 2008
RECRON SYNTHETICS LTD. Vs. CCE
January 15, 2008
RELIANCE ENGINEERS LTD. Vs. COMMISSIONER OF CUSTOMS
May 14, 2008
RELIANCE INDUSTRIES LIMITED Vs. C.C.E. AND C.
August 28, 2008
RELIANCE INDUSTRIES LIMITED Vs. C C E
June 23, 2008
RELIANCE INDUSTRIES LTD Vs. CCE
January 30, 2008
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
January 15, 2008
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
May 7, 2008
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 15, 2008
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
March 4, 2008
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
July 31, 2008
RELIANCE PETROLEUM LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
December 5, 2008
RELIANCE SECURITY AGENCY Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
September 23, 2008
RELQ SOFTWARE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
July 23, 2008
RELQ SOFTWARE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 23, 2008
REMAC MARKETING (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
October 1, 2008
REMANAN TRAVELS Vs. COMMISSIONER OF C. EX. (APPEALS), KOCHI
May 27, 2008
RESIL CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
November 10, 2008
REYNOLDS PENS INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX
August 26, 2008
RIDHI SIDHI TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
August 28, 2008
RIGA SUGAR CO. LTD. Vs. COMMR. OF C. EX., PATNA
April 16, 2008
RISHI ARTS LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
August 7, 2008
RKBK LTD. Vs. CCE
March 24, 2008
ROBERT BOSCH Vs. CCE
July 21, 2008
ROHAN BUILDERS LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
July 28, 2008
ROHIT SURFACTANTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 16, 2008
ROLEX LOGISTICS PVT. LIMITED Vs. COMMISSIONER OF SERVICE TAX
February 7, 2008
ROLEX LOGISTICS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 23, 2008
ROLEX LOGISTICS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 8, 2008
ROSHAN MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 27, 2008
ROURKELA STEEL PLANT, UNIT OF SAIL Vs. COMMISSIONER OF CENTRAL EXCISE
May 26, 2008
ROYAL CUSHION VINYL PRODUCTS LTD. Vs. COMMR. OF C. EX., VADODARA
August 19, 2008
ROYAL ENTERPRISES Vs. COMMR OF CUSTOMS PORT
March 5, 2008
RPG CELLULAR SERVICES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 20, 2008
RPG ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 4, 2008
RUBAMIN LABORATORIES LTD. Vs. CCE
December 26, 2008
RUBBER PRODUCTS LTD Vs. CCE
July 21, 2008
RUBFILA INTERNATIONAL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
December 4, 2008
RUBICON FORMULATIONS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND SERVICE TAX
June 10, 2008
RUCHI HEALTH FOODS LTD. Vs. COMMISSIONER OF C. EX., CUS. & S. T., COCHIN
December 5, 2008
RUCHI INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
May 22, 2008
RUCHI SOYA INDUSTRIES LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
May 26, 2008
RUKMANI PAKKWELL TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2008
RUPINDER KAUR Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
November 19, 2008
S & K ENTERPRISES Vs. COMMR. OF CUS. & C. EX. (APPEALS), CALICUT
January 17, 2008
S AND K ENTERPRISES Vs. COMMISSIONER OF CUSTOMS AND
January 17, 2008
S DOCTOR SECURITY SERVICES PVT LTD Vs. CST
May 16, 2008
S. GOPAKUMAR, ARCHITECT Vs. COMMISSIONER OF C. EX. (APPEALS), COCHIN
August 28, 2008
S. KUMAR TELESERVICES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
May 8, 2008
S.A. DALAL AND CO. Vs. COMMISSIONER OF CUSTOMS
January 9, 2008
S.A. PLYWOOD INDUSTRIES Vs. COMMISSIONER OF C. EX., SILIGURI
June 11, 2008
S.B. ENTERPRISE Vs. COMMR. OF C. EX., COCHIN
February 18, 2008
S.B. MAHESWARI Vs. COMMR. OF CUS., KANDLA
April 29, 2008
S.F. DYES (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
February 14, 2008
S.F. FORGINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
September 23, 2008
S.K. STAR CABLE NETWORK Vs. CCE
January 7, 2008
S.N. UPPAR & CO. Vs. COMMISSIONER OF C. EX., BELGAUM
March 12, 2008
S.R. AGENCY Vs. CCE
June 20, 2008
S.R. BASAVA & SONS Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
January 18, 2008
S.V. POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
August 20, 2008
SABERO ORGANICS GUJARAT LTD. Vs. COMMISSIONER OF C. EX., VAPI
November 26, 2008
SACHDEVA ROADLINES (P) LTD. Vs. COMMR. OF SERVICE TAX
May 1, 2008
SADAN VIKAS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 23, 2008
SAGAR SPRINGS P. LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
September 26, 2008
SAGAR SPRINGS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUSTOMS, VADODARA
August 21, 2008
SAHAKARI KHAND UDYOG MANDLI LTD. Vs. CCE
August 26, 2008
SAI CONSULTING ENGINEERS PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
December 4, 2008
SAI CONSULTING ENGINEERS PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
July 30, 2008
SAI SAMHITA STORAGES PVT. LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), VISAKHAPATNAM
October 6, 2008
SAI SHIPPING SERVICE Vs. COMMISSIONER OF C. EX.
January 22, 2008
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
September 22, 2008
SAINATH CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS GENERAL
January 22, 2008
SAINI CONSULTANTS Vs. CC
January 28, 2008
SAJ FLIGHT SERVICES (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
August 22, 2008
SAKTHI AUTO COMPONENTS LTD. Vs. COMMISSIONER OF C. EX.
October 28, 2008
SAKTHI CELCOM Vs. COMMISSIONER OF C. EX. (S.T.)
August 1, 2008
SAKTHI MASALA P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 3, 2008
SAKTHI SUGARS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE (SERVICE TAX)
September 19, 2008
SAKTHI SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2008
SALASAR DYG. & PTG. MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., SURAT
June 23, 2008
SAMTECH CYBERNETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL
April 23, 2008
SANDEEP AND COMPANY Vs. COMMISSIONER OF CUSTOMS
May 2, 2008
SANDOZ PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 12, 2008
SANDUR MICRO CIRCUIT LTD. Vs. COMMISSIONER OF C. EX. & CUS., MANGALORE
February 8, 2008
SANGHI IND. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
August 8, 2008
SANGHI INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 18, 2008
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
April 25, 2008
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
May 1, 2008
SANGHI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
May 9, 2008
SANJIVANI TAKI SSK LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
January 1, 2008
SANSON CHEMICAL INDUS. Vs. COMMR. OF C. EX., CUS. & S.T. (A), COCHIN
August 26, 2008
SANTECH CYBERNETICS PVT. LTD. Vs. C.C.E. (APPEALS-II), BANGALORE
April 9, 2008
SANTI RANJAN PAUL Vs. COMMR. OF CUS. & C. EX. (A), GUWAHATI
September 11, 2008
SANTOSH KUMAR AGARWAL Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
January 8, 2008
SARA SERVICES AND ENGINEERS PVT. LIMITED Vs. CCE
September 16, 2008
SARAL INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
January 11, 2008
SARAL INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
March 7, 2008
SARAL RASAYAN PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
September 18, 2008
SARASWATI SHIKSHA KENDRA Vs. CCE
February 20, 2008
SARAYU SOFTTECH PVT. LTD. Vs. COMMR. OF CUSTOMS, BANGALORE
February 14, 2008
SARLA POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 2, 2008
SARLA POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
March 10, 2008
SARLA POLYESTERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
April 21, 2008
SAROSH EDUCATION TRUST Vs. COMMR. OF C. EX. (APPEALS), MANGALORE
December 2, 2008
SAURASHTRA CEMENT LTD Vs. CCE
January 10, 2008
SAURASHTRA CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
August 22, 2008
SAYAJI HOTELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 6, 2008
SAYANI AND SONS Vs. COMMISSIONER OF CUSTOMS
January 22, 2008
SCAN SYNTHETICS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 18, 2008
SDI TECH SERVICES I PVT LTD Vs. CCEX
January 25, 2008
SEAWAYS SHIPPING LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
May 12, 2008
SECURE METERS LIMITED, UNIT - I AND II Vs. CCE
December 19, 2008
SENIOR DEPOT MANAGER, INDIAN OIL CORPN. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
May 2, 2008
SENIOR TERMINAL MANAGER, I.O.C. LTD. Vs. COMMR. OF CUS., COCHIN
November 5, 2008
SENIOR TERMINAL MANAGER, IOC LTD. Vs. COMMR. OF C. EX. & CUS., VISAK
April 28, 2008
SERUM INSTITUTE OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
July 23, 2008
SEW CONSTRUCTION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 7, 2008
SEW EURODRIVE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
February 20, 2008
SHABNAM SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
February 26, 2008
SHABNAM SYNTHETICS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
September 25, 2008
SHAFI ULLA KHAN Vs. COMMR. OF CUS. & C. EX., HYDERABAD
August 12, 2008
SHAH ALLOYS LTD. Vs. CC
September 19, 2008
SHAHIWALA MUHAMMAD USMAN SALIH MUHAMMAD Vs. C.C., HYDERABAD-II
August 7, 2008
SHAJI THOMAS Vs. COMMISSIONER OF C. EX., TRIVANDRUM
July 28, 2008
SHAKTI MOTORS Vs. CST
July 23, 2008
SHAKTI SECURITIES Vs. COMMR. OF C. EX., BELGAUM
March 6, 2008
SHALIMAR WIRES INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-IV
June 11, 2008
SHANGRILA LATEX INDUS. PVT. LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-II
October 17, 2008
SHANTI FORTUNE (I) PVT. LTD. Vs. CCE (ST)
July 4, 2008
SHANTI STEELS PVT. LTD. Vs. C.C.E
March 25, 2008
SHAPOORJI PALLONJI & CO. LTD. Vs. COMMR. OF S.T., BANGALORE
November 28, 2008
SHARDA UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
December 30, 2008
SHARMA ASSOCIATES Vs. COMMISSIONER OF SERVICE TAX
September 12, 2008
SHARMA TRANSPORTS Vs. COMMR. OF CUS., C. EX. & S. TAX (A), COCHIN
August 12, 2008
SHARVIN Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2008
SHASHI KANT MISHRA Vs. COMMISSIONER OF CENTRAL EXCISE
January 30, 2008
SHAURYA EX SERVICEMEN SECURITY SERVICES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 13, 2008
SHELTRON INSULATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 8, 2008
SHEWALKAR HOTELS Vs. COMMISSIONER OF CENTRAL EXCISE APPEALS
April 28, 2008
SHILPA COPPER WIRE INDS. Vs. COMMR. OF C. EX., SURAT-I
May 12, 2008
SHIV NETWORK Vs. CCE AND CUS
October 31, 2008
SHIV SHAKTI INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
October 6, 2008
SHIVA CEMENT LTD. Vs. COMMISSIONER OF C. EX., CUS. & S.T., BBSR-II
August 7, 2008
SHIVA INDUS. SECURITY AGENCY (GUJARAT) P. LTD. Vs. C.C.E., SURAT
February 18, 2008
SHIVA INDUSTRIAL SECURITY AGENCY GUJARAT P LTD Vs. C C E
March 25, 2008
SHREE DHARMBHAKTI TRAVELS Vs. COMMISSIONER OF C. EX., RAJKOT
September 26, 2008
SHREE EXTRUSIONS LIMITED Vs. COMMISSIONER OF CUSTOMS, KANDLA
November 12, 2008
SHREE GAUTAM SHIP BREAKING INDS. PVT. LTD. Vs. CC
September 19, 2008
SHREE LAXMI STEEL ROLLING MILLS Vs. COMMR. OF C. EX., AHMEDABAD
September 3, 2008
SHREE RAJASTHAN SYNTEX LTD. Vs. COMMISSIONER OF C. EX.
March 14, 2008
SHREE RAMA MULTI-TECH LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
September 15, 2008
SHREE SAIBABA SHIP BREAKING CO. Vs. COMMR. OF CUS., JAMNAGAR
July 21, 2008
SHREE SARDAR PATEL SEVA SAMAJ Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
July 25, 2008
SHREE SHREE TELECOM PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
March 19, 2008
SHREE VALSAD S.K. UDYOG MANDALI LTD. Vs. C.C.E. & C., DAMAN
April 1, 2008
SHREE VIBGYOR COLOUR LAB. Vs. COMMISSIONER OF CENTRAL EXCISE
November 14, 2008
SHREEJI COLOUR CHEM INDUSTRIES Vs. COMMR. OF C. EX., VADODARA-I
June 26, 2008
SHREEJI COLOURCHEM INDUSTRIES Vs. COMMISSIONER OF C. EX., VADODARA-I
July 17, 2008
SHREEJI CONCAST LTD Vs. CCE
January 2, 2008
SHREEJI PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
January 3, 2008
SHREEMAL SILK MILLS Vs. COMMISSIONER OF C. EX. & CUS., SURAT
April 3, 2008
SHREYA PETS PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV
September 15, 2008
SHREYAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
June 25, 2008
SHRI AMARSINHJI MILLS Vs. COMMISSIONER OF C.E. & CUS., RAJKOT
June 25, 2008
SHRI BAJRANG ISPAT & PLYWOOD LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
January 2, 2008
SHRI BALAJI NETWORK Vs. C.C.E.
March 5, 2008
SHRI CHAKRA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
March 24, 2008
SHRI G. SANJEEVI Vs. CCE (ST)
April 4, 2008
SHRI MAHAVIR METAL INDS. Vs. COMMISSIONER OF C. EX., DAMAN
August 1, 2008
SHRI P. SUGUMAR Vs. CCE
January 9, 2008
SHRI R. SUKUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
March 11, 2008
SHRI RAJ AUTO CENTRE Vs. COMMISSIONER OF C. EX., AHMEDABAD
August 18, 2008
SHRI RAM KNITTERS Vs. COMMISSIONER OF C. EX.
April 7, 2008
SHRI RENUGA SOFT X TOWELS Vs. CCE
September 5, 2008
SHRI VAMAN KUNDER Vs. COMMISSIONER OF CUSTOMS (ADJ.)
September 25, 2008
SHRI VIJAY M. VIKAMSHI Vs. COMMISSIONER OF CUSTOMS (P)
August 12, 2008
SHRIJI ADS Vs. COMMISSIONER OF CENTRAL SERVICE
January 14, 2008
SHRIMANDHAR FABRICS P. LTD. Vs. COMMR. OF CUS., AHMEDABAD
August 19, 2008
SHRIRAM HOLOGRAPHICS Vs. CCE
October 23, 2008
SHROFF TEXTILES LTD Vs. CCEX
July 29, 2008
SHYAM SEL LIMITED Vs. COMMR. OF C. EX., BOLPUR
March 6, 2008
SIBAR AUTO PARTS LTD. Vs. COMMR. OF C. EX. & CUS., TIRUPATHI
March 12, 2008
SIDDARTHA AGARWAL Vs. COMMISSIONER OF CUSTOMS, PATNA
March 6, 2008
SIDDHESHWAR SIZERS Vs. COMMR. OF CUS., AHMEDABAD
September 30, 2008
SIEMENS LTD. Vs. COMMR. OF C. EX., KOLKATA-V & II
January 23, 2008
SIKA QUALCRATE LTD. Vs. COMMR. OF C. EX., KOLKATA-III
March 18, 2008
SILVERLINE EXPRESS AND SKYLARK Vs. CST
January 30, 2008
SINDHU CARGO SERVICES LTD. Vs. CC
February 13, 2008
SINGAL OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
September 4, 2008
SINGH ROAD LINES Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2008
SIRAJ AHMED SHARIFF Vs. COMMISSIONER OF CUS., COCHIN
April 29, 2008
SIVA SANKAR MOTORS Vs. COMMISSIONER OF C.EX., VISAKHAPATNAM-II
August 7, 2008
SIYARAM METAL P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 19, 2008
SIYARAM METALS PVT. LTD. Vs. COMMR. OF CUS., KANDLA
April 29, 2008
SKM EGG PRODUCTS EXPORTS (I) LTD. Vs. CCE (ST)
July 18, 2008
SKY LIFT CARGO (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
August 20, 2008
SKY LIFT CARGO (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
May 5, 2008
SKYGOURMET CATERING PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
January 3, 2008
SMART CHIP LIMITED Vs. CCE
January 8, 2008
SMART CHIPS LIMITED Vs. CCE
September 16, 2008
SMARTCHEM TECHNOLOGIES LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
September 10, 2008
SMITA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
January 21, 2008
SMT. RASILABEN H. RATHOD AND ORS. Vs. COMMISSIONER OF CUSTOMS
March 31, 2008
SMT. SARANGA AGARWAL Vs. CC, (SEAPORT-IMPORTS)
September 16, 2008
SNEHA MINERALS Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
December 23, 2008
SODEXHO PASS SERVICES INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE ADJ
September 2, 2008
SOHAM IMPEX Vs. COMMR. OF CUS. & C. EX., HYDERABAD
December 16, 2008
SOLECTRON CENTUM ELECTRONICS LTD. Vs. C.C.E. (A), BANGALORE
August 4, 2008
SOLITZ CORPORATION Vs. C.S.T.
October 21, 2008
SOLOMON FOUNDRY Vs. CCE
September 5, 2008
SOLVAY VISHNU BARIUM (P) LTD. Vs. COMMR. OF C. EX. & CUS., TIRUPATHI
August 6, 2008
SOM DISTILLERIES PVT. LIMITED Vs. CCE
February 6, 2008
SOMA ENTERPRISE LTD. Vs. COMMR. OF CUS. & C. EX. & S. T., HYDERABAD-II
November 24, 2008
SOMNATH AND RAKESH KUMAR Vs. COMMR. OF C. EX.
April 25, 2008
SONAM REGENCY INN PVT. LTD. Vs. COMMR. OF SERVICE TAX
September 4, 2008
SOORAJMULL BAIJNATH INDUSTRIES (P) LTD. Vs. CCE
March 14, 2008
SOUTHERN AGRIFURANE INDUSTRIES Vs. CCE (ST)
April 4, 2008
SOUTHERN IRON AND STEEL CO. LTD. Vs. COMMISSIONER OF C. EX.
July 31, 2008
SOUTHERN IRON AND STEEL CO. LTD. Vs. CCE (ST)
July 18, 2008
SOUTHERN PLYWOODS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
August 4, 2008
SOUTHERN POWER EQUIPMENT PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
September 4, 2008
SPECIAL ENGG SERVICES LTD. Vs. CCE
February 20, 2008
SPECIAL PRINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
September 25, 2008
SPEED & SAFE COURIER SERVICES (P) LTD. Vs. COMMR. OF C. EX., COCHIN
August 25, 2008
SPEEDWAYS TYRE SERVICE Vs. CCE
February 27, 2008
SPIC PHARMACEUTICALS DIVISION Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2008
SPICJEL ENGG. CONSTRUCTION LTD. Vs. COMMISSIONER OF SERVICE TAX
January 21, 2008
SPK IMPEX Vs. COMMISSIONER OF CUSTOMS
January 2, 2008
SRAVAN SHIPPING SERVICES Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
September 22, 2008
SREE KARTHIKEYA INDUSTRIES Vs. CCE
January 23, 2008
SREE RAYALASEEMA HI-STRENGTH HYPO LTD. Vs. C.C.E., VISAKHAPATNAM
January 11, 2008
SRI ANANTHAPADMANABHA MOTORS Vs. COMMR. OF C. EX., MANGALORE
September 29, 2008
SRI GANESH SHIPPING AGENCY Vs. COMMR. OF C. EX., MANGALORE
November 24, 2008
SRI KANAKA DURGA CASTINGS (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
February 26, 2008
SRI MAGHAM PULLAIAH Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
January 18, 2008
SRI MAGHAM PULLAIAH Vs. COMMISSIONER OF CENTRAL
January 10, 2008
SRI NALLATHAL SPINNING MILLS PVT. Vs. CCE
July 4, 2008
SRI SAI KRISHNA TRAVELS Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
August 14, 2008
SRI SAI SECURITY SERVICES Vs. THE COMMISSIONER OF CENTRAL EXCISE
November 26, 2008
SRI SARAVANA SPINNING MILLS (P) Vs. CCE
May 2, 2008
SRI VASAVI INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
June 25, 2008
SRI VENKATESA PAPER AND BOARDS LTD. Vs. CCE
July 24, 2008
SRI VENKATESWARA CABLE NETWORK Vs. C.C. & C.E. (APPEALS), GUNTUR
March 24, 2008
SRIBA AGRO LIMITED Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
August 6, 2008
SRIRAM INSIGHT SHARE BROKERS LTD Vs. COMMR OF S T
June 19, 2008
SSV COAL CARRIERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 29, 2008
ST-CMS ELECTRIC COMPANY PVT. LTD. Vs. CCE
August 19, 2008
STAG SOFTWARE PRIVATE LIMITED Vs. COMMR. OF SERVICE TAX, BANGALORE
January 4, 2008
STANDARD CONSULTANTS LTD. Vs. C.C., C.E. & S.T. (APPEALS-II), HYDERABAD
September 1, 2008
STANDARD FIREWORKS INDUSTRIES Vs. CCE
February 11, 2008
STANDARD INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT
December 15, 2008
STANDARDS INTERNATIONAL PRECISION ENGG. P. LTD. Vs. C.C.E. (A-I), BANG.
November 14, 2008
STANZEN TOYOTETSU INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 30, 2008
STANZEN TOYOTETSU INDIA PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
December 31, 2008
STAR BATTERY LTD. Vs. COMMR. OF C. EX., KOLKATA-IV
February 26, 2008
STATUS CAR RENTALS Vs. COMMISSIONER OF C EX
May 19, 2008
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR-II
October 16, 2008
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., RANCHI
September 2, 2008
STEEL AUTHORITY OF INDIA, DURGAPUR STEEL PLANT Vs. C.C.E., BOLPUR
August 4, 2008
STEEL CITY SECURITIES LTD. Vs. COMMR. OF C.EX. & CUS., HYDERABAD-II
December 11, 2008
STEEL CRAFT (INDIA) Vs. CCE
January 1, 2008
STEEL FITTINGS MFG. CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
February 27, 2008
STEELCAST LTD Vs. CCE
December 12, 2008
STEELCAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
December 15, 2008
STEELCAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 4, 2008
STEELCO GUJARAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
July 30, 2008
STERLING HOLIDAY RESORTS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
May 27, 2008
STERLING TRANSHIP LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
November 3, 2008
STERLITE INDUSTRIES (I) LTD. Vs. COMMISSIONER OF C. EX.
October 21, 2008
STERLITE INDUSTRIES (INDIA) LTD. Vs. CCE
April 21, 2008
STERLITE OPTICAL TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
December 11, 2008
STILBENE CHEMICALS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
March 4, 2008
STYLE CELL Vs. COMMR. OF C. EX. (APPEALS), MANGALORE
January 25, 2008
SUBHASH PROJECTS & MARKETING LTD. Vs. COMMISSIONER OF CUS., COCHIN
March 12, 2008
SUBURBAN INDUSTRIAL WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-I
January 4, 2008
SUCCESS ENGINEERING Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 25, 2008
SUDARSHAN CHEMICAL IND. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
March 17, 2008
SUDHA DIGITAL IMAGES Vs. COMMISSIONER OF C. EX., HYDERABAD
April 17, 2008
SUDHA SILK HOUSE Vs. COMMISSIONER OF CUSTOMS, CHENNAI
March 7, 2008
SUDHAKAR POLYMERS LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
June 23, 2008
SUDHARSON SECURITY BUREAU Vs. COMMISSIONER OF CENTRAL EXCISE
February 26, 2008
SUDHIR PAPERS LTD. Vs. COMMISSIONER OF C. EX.
July 24, 2008
SUHAS AMBADAS BOBADE Vs. CCEX AND CUS
January 18, 2008
SUKARM ISPAT CO. Vs. COMMISSIONER OF CUSTOMS, KANDLA
December 29, 2008
SULEKHRAM STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
December 11, 2008
SUMIT AND CO. Vs. COMMR. OF C. EX.
April 10, 2008
SUN ELECTRONICS TECHNOLOGIES LTD. Vs. COMMR. OF CUS., BANGALORE
April 15, 2008
SUN PETROCHEMICALS PVT. LTD. Vs. CCEX
April 29, 2008
SUN PHARMACEUTICALS INDUS. LTD. Vs. COMMR. OF C. EX. & CUS., DAMAN
April 4, 2008
SUN POLYTRON INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
May 7, 2008
SUN POLYTRON INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 29, 2008
SUNDARAM TEXTILES LTD. Vs. CCE
January 18, 2008
SUNDER STEELS LTD. Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
January 7, 2008
SUNDRAM FASTENERS LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-I
November 24, 2008
SUNRISE SERVICES Vs. COMMISSIONER OF C. EX., BANGALORE
April 29, 2008
SUOLIFICIO Vs. COMMISSIONER OF SERVICE TAX
February 22, 2008
SUPACK INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
December 5, 2008
SUPER AUTOFORGE LTD. Vs. COMMISSIONER OF CUSTOMS
February 8, 2008
SUPER TILES & MARVEL P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 11, 2008
SUPERCOAT INDUSTRIES Vs. CCE
January 31, 2008
SUPERIOR MANPOWER SERVICES PVT. LTD. Vs. COMMR. OF C. EX.
November 7, 2008
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2008
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
July 24, 2008
SUPREME INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., DAMAN
November 11, 2008
SURAJMANI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
May 27, 2008
SURENDER SINGH CHHATWAL AND CO. Vs. COMMR. OF C. EX. AND CUS.
April 9, 2008
SURESH SYNTHETICS Vs. CCE
December 18, 2008
SURI INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE-I
August 22, 2008
SURYA TOURS AND TRAVELS Vs. CCE
October 8, 2008
SURYANARAYAN SILK MILLS PVT LTD Vs. C C E
January 11, 2008
SUTURES INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 6, 2008
SUZICA COLOUR LABORATORY Vs. COMMISSIONER OF C. EX., PATNA
January 3, 2008
SWARAJ MAZDA LTD. Vs. COMMISSONER OF C. EX.
July 17, 2008
SWAROOP SHIPPING SERVICES Vs. CC
February 7, 2008
SWASTIK OIL INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS
July 15, 2008
SWATI, CFA Vs. CST
October 3, 2008
SWEET INDUSTRIES Vs. CCE
August 13, 2008
SWISS GLASCOAT EQUIP. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-I
January 30, 2008
SWITCH GEAR CONTROL TECHNICS PVT. LTD. Vs. C.C.E., BANGALORE
September 26, 2008
SWITZER INSTRUMENT LTD. Vs. CST
May 16, 2008
SYMPHONY SERVICES CORP. (INDIA) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
February 27, 2008
SYNCHRON RESEARCH SERVICES PVT LTD Vs. CST
February 14, 2008
SYNDICATE BANK Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
August 25, 2008
SYNERGIES-DOORAY AUTOMOTIVE LTD. Vs. C.C. & C.E., VISAKHAPATNAM-I
February 26, 2008
SYNERGY AUDIO VISUAL WORKSHOP P. LTD. Vs. COMMR. OF S.T., BANGALORE
January 31, 2008
SYNTHETIC PACKERS PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS-I), BANGALORE
October 6, 2008
T. PRABHAKARA RAO Vs. COMMISSIONER OF C. EX., HYDERABAD-III
August 26, 2008
T.A. RATNASABHAPATHI CHETTIAR AGENCIES Vs. COMMR. OF C. EX.
December 19, 2008
T.B. SHINE Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
July 3, 2008
T.P. TEXTILES (P) LTD. Vs. CCE
May 26, 2008
T.V. RAJA REDDY Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATI
June 27, 2008
TAHER ALI INDUS. & PROJECTS P. LTD. Vs. C.C., C. EX. & S.T. (A-I & III), HYDERABAD
May 5, 2008
TAHER ALI INDUS. AND PROJECTS PVT. LTD. Vs. C.C.E. AND S.T.
July 16, 2008
TAMILNADU PETROPRODUCTS LTD. Vs. CCE
March 4, 2008
TARA ADVERTISING ASSOCIATES PVT. LTD. Vs. COMMR. OF C. EX. (A), GUNTUR
September 2, 2008
TASS CLEARING SERVICES P. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
August 26, 2008
TATA ADVANCE MATERIALS Vs. COMMISSIONER OF C. EX., BANGALORE-I
November 20, 2008
TATA ADVANCE MATERIALS Vs. COMMISSIONER OF C. EX., BANGALORE-I
June 12, 2008
TATA CHEMICALS LTD. Vs. COMMR. OF C. EX., RAJKOT
January 28, 2008
TATA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
June 25, 2008
TATA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
December 11, 2008
TATA IRON & STEEL CO. LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR
March 24, 2008
TATA IRON & STEEL CO. LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
December 17, 2008
TATA MOTORS INSURANCE SERVICES LTD. Vs. C.C.E. (APPEALS), BANGALORE
April 21, 2008
TATA MOTORS LTD. Vs. COMMR. OF CENTRAL EXCISE, JAMSHEDPUR
September 25, 2008
TATA POWER CO. LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
October 14, 2008
TATA STEEL LIMITED Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
June 24, 2008
TATA STEEL LTD. Vs. COMMR. OF C. EX. & CUS., DAMAN
June 27, 2008
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
October 16, 2008
TATA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
May 15, 2008
TATRA TRUCKS INDIA LTD. Vs. CCE
April 23, 2008
TECUMSEH PRODUCTS INDIA PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-IV
November 7, 2008
TEEJ IMPEX PVT. LTD. Vs. C.C., ICD, TKD
March 4, 2008
TEEKAYS INTERIOR SOLUTIONS (PVT.) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 24, 2008
TEGA INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-III
September 5, 2008
TEMPO INSTRUMENTS EQUIPMENTS I PVT LTD Vs. CCE
February 1, 2008
TEREX VEETRA EQUIPMENT (P) LTD. Vs. CCE
February 12, 2008
TEXMACO LTD. Vs. COMMR. OF C. EX., KOLKATA-III
March 18, 2008
THE AMARAVATHI CO-OPERATIVE SUGAR MILLS LTD. Vs. CCE
July 21, 2008
THE COMMISSIONER OF CENTRAL EXCISE Vs. RIYA TRAVELS AND TOURS (I) PVT. LTD.
December 30, 2008
THE COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN CARDAMOM MARKETING CO. (P) LTD.
March 26, 2008
THE COMMISSIONER OF CENTRAL EXCISE Vs. SHRI NANDA KUMAR SOMANNA,
January 4, 2008
THE COMMISSIONER OF CENTRAL EXCISE Vs. R.S. VORA
June 27, 2008
THE COMMISSIONER OF CENTRAL EXCISE Vs. KEDIA VANASPATHI LTD.
September 25, 2008
THE COMMISSIONER OF CENTRAL EXCISE Vs. INNOVA RUBBER LTD.
June 12, 2008
THE COMMISSIONER OF CENTRAL EXCISE Vs. NIPPON DENRO ISPAT LTD.
January 21, 2008
THE COMMISSIONER OF CENTRAL EXCISE Vs. PAULS ENGINEERING INDUSTRIES PVT. LTD.
February 15, 2008
THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ANDHRA PRADESH PAPER MILLS
December 24, 2008
THE GRAND ASHOK Vs. COMMR. OF SERVICE TAX, BANGALORE
May 1, 2008
THE PARK (PARK HOTEL) Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
June 24, 2008
THIRD MEMBER OF REFERENCE : SHRI K.K. AGARWAL, MEMBER (T) COMMR. OF CUS., AHMEDABAD Vs. SPA PETROLEUM PRODUCTS PVT. LTD.
September 17, 2008
THIRD MEMBER ON REFERENCE : JUSTICE S.N. JHA, PRESIDENT COMMISSIONER OF C. EX., BHAVNAGAR Vs. ULTRA TECH CEMENT CO. LTD.
September 19, 2008
THIRD MEMBER ON REFERENCE : JUSTICE S.N. JHA, PRESIDENT SHAH ALLOYS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 19, 2008
THIRD MEMBER ON REFERENCE : JUSTICE S.N. JHA, PRESIDENT SHREE GAUTAM SHIP BREAKING INDS. PVT. LTD. Vs. C.C., JAMNAGAR
March 20, 2008
THIRD MEMBER ON REFERENCE : MS. JYOTI BALASUNDARAM, VICE-PRESIDENT H. KUMAR GADECHA Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
September 1, 2008
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) IVICA COSMAI Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
November 10, 2008
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) PRIYA BLUE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
December 17, 2008
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J) AMOD STAMPINGS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
November 6, 2008
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J) GOKUL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
November 17, 2008
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J) PARLE PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 7, 2008
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J) RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
April 9, 2008
THIRD MEMBER ON REFERENCE : SHRI P.G. CHACKO, MEMBER (J) SHREEJI COLOURCHEM INDUSTRIES Vs. COMMR. OF C. EX. & CUS., VADODARA
May 29, 2008
THIRD MEMBER ON REFERENCE : SHRI P.K. DAS, MEMBER (J) BMS CHEMIE Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
November 12, 2008
THRIVENI EARTHMOVERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 5, 2008
TI METAL FORMING Vs. COMMISSIONER OF SERVICE TAX
June 11, 2008
TIDEWATER SHIPPING PRIVATE Vs. COMMISSIONER OF SERVICE TAX
March 19, 2008
TIDEWATER SHIPPING PRIVATE LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
March 13, 2008
TIGER SPORTS MARKETING PVT. LTD. Vs. CST
August 1, 2008
TIJIYA STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
June 18, 2008
TIL LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
January 3, 2008
TIL LTD. Vs. COMMR. OF C. EX., PONDICHERRY
February 26, 2008
TIMEWELL TECHNICS PVT LTD Vs. C C E
October 1, 2008
TIRUMALA IMPEX Vs. COMMR. OF C. EX. & CUS., VISHAKAPATNAM-II
March 2, 2008
TIRUMALA SEUNG HAN TEXTILES LTD. Vs. COMMR. OF C. EX. (A), HYDERABAD
September 23, 2008
TIRUMALA SEUNG HAN TEXTILES LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
September 25, 2008
TISCO Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
April 29, 2008
TITAN ENERGY SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
June 23, 2008
TITAN INDUSTRIES LTD. Vs. CCE-III
March 12, 2008
TNS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
February 4, 2008
TNS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
January 1, 2008
TONIRA PHARMA LTD. Vs. COMMISSIONER OF C. EX., SURAT
January 4, 2008
TONIRA PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
February 15, 2008
TOP FOAM IMPEX Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 5, 2008
TOPLANE Vs. COMMR. OF CUSTOMS (PREV.), KOLKATA
October 16, 2008
TORRENT POWER CO. LTD. Vs. COMMR. OF CUS., AHMEDABAD
June 9, 2008
TOURAIDS (I) TRAVEL SERVICES Vs. CCE
August 25, 2008
TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
September 23, 2008
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMR. OF C. EX., LTU, BANGALORE
February 7, 2008
TOYOTA KIRLOSKAR MOTOR P. LTD. Vs. C.C.E. (L.T.U.), BANGALORE
August 5, 2008
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
May 22, 2008
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
May 5, 2008
TRANSAIR INTERNATIONAL PVT. LTD. Vs. COMMR. OF S.T.
October 7, 2008
TRANSOCEAN DISCOVERER 534 LLC Vs. COMMR. OF CUS., VISAKHAPATNAM-II
December 19, 2008
TRANSPEK INDUSTRY LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
May 28, 2008
TRANSPEK-SILOX INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VADODARA
November 5, 2008
TRAVEL AID Vs. CCE (ST)
July 4, 2008
TRENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 17, 2008
TRICHUR TRADERS Vs. COMMISSIONER OF CUSTOMS, COCHIN
July 4, 2008
TRICHY STEEL ROLLING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
August 27, 2008
TRISHUL INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., SURAT
April 11, 2008
TRITON VALVES LTD. Vs. COMMISSIONER OF CUS. (APPEALS), BANGALORE
September 24, 2008
TRIVENI ENGG. AND INDUSTRIAL LTD. Vs. COMMISSIONER OF C. EX.
July 9, 2008
TRIVENI ENGG. INDUSTRIES LTD. Vs. COMMR. OF C. EX.
March 25, 2008
TRUE WOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
March 4, 2008
TTK-LIG LTD. Vs. COMMISSIONER OF CUSTOMS
July 17, 2008
TUFFROPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 10, 2008
TUFROPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 18, 2008
TUSHAR BABULAL SONRAJ Vs. COMMISSIONER OF CENTRAL EXCISE
July 31, 2008
TUTICORIN ALKALI CHEMICALS AND Vs. CCE
March 12, 2008
TUTICORIN PORT TRUST Vs. COMMISSIONER OF CENTRAL EXCISE
July 10, 2008
TUTICORIN PORT TRUST Vs. COMMISSIONER OF C. EX.
July 9, 2008
TWENTY FIRST CENTURY PRINTERS LTD. Vs. COMMR. OF C. EX., SURAT-II
September 19, 2008
TYCOON EVENTS AND PROMOTIONS (P) LTD. Vs. CCE
January 7, 2008
U S BENGALI Vs. C C E AND C
April 25, 2008
U.B. CONSTRUCTION (P) LTD. Vs. CCE
May 9, 2008
U.B. CONSTRUCTION (P) LTD. Vs. CCE
September 5, 2008
U.B. XPRESS (SOUTH) PVT. LTD. Vs. CCEST
June 6, 2008
U.P. STATE SUGAR CORPN. Vs. COMMISSIONER OF C. EX.
August 11, 2008
U.P. STATE SUGAR CORPN. LTD. Vs. CCE
January 11, 2008
U.P. STATE SUGAR CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
September 8, 2008
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2008
ULTRA TECH CEMENT LTD. Vs. COMMISSIONER OF C.EX., BHAVNAGAR
February 18, 2008
UNI PRODUCTS INDIA LIMITED Vs. CCE
July 16, 2008
UNIBILD ENGINEERING AND CONSTRUCTION CO. PVT. LTD. Vs. COMMR. OF SERVICE TAX
April 3, 2008
UNIQUE INVESTMENT CENTRE Vs. CCE
August 13, 2008
UNISULE LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
June 2, 2008
UNITECH LIMITED Vs. CST
August 25, 2008
UNITECH LTD. Vs. CST
February 22, 2008
UNITED TELECOM LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 20, 2008
UNITED TELECOMS LTD. Vs. COMMR. OF C. EX., BANGALORE-I
February 26, 2008
UNIVERSAL AUDYOGIK SAMVARDHAN SAMITI Vs. COMMR. OF C. EX.
July 1, 2008
URMIN PRODUCTS P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
September 12, 2008
USHA MARTIN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
July 3, 2008
UTTARA (TRAINING, SOFTWARE & ALLIED SERVICES) Vs. C.S.T., BANGALORE
November 20, 2008
UTTARANCHAL IRON AND ISPAT LTD., Vs. CCE
May 30, 2008
V-STAR CREATIONS PVT. LTD. Vs. COMMR. OF C. EX. AND CUS., COCHIN
February 5, 2008
V. RAVI Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2008
V.S.T. TILLERS TRACTORS Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
October 7, 2008
V.S.T. TILLERS TRACTORS LTD. Vs. COMMR. OF C. EX. (ADJ.), BANGALORE
October 3, 2008
VALENTINO SYNTEX PVT. LTD. AND Vs. CCE
February 4, 2008
VAMSADHARA PAPER MILLS Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
October 7, 2008
VAMSADHARA PAPER MILLS LTD. Vs. C.C.E. & C., VISAKHAPATNAM
August 5, 2008
VANASTHALI TEXTILE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
August 26, 2008
VARANASI DOMESTIC APPLIANCES Vs. COMMR. OF C. EX.
June 23, 2008
VARANASI ISPAT UDYOG Vs. COMMISSIONER OF CUS., PATNA
March 26, 2008
VARDHAMAN FABRICS P. LTD. Vs. COMMISSIONER OF C. EX., SURAT
March 7, 2008
VARDHAMAN TRADELINK P. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
December 17, 2008
VARDHMAN SPINNING AND GENERAL Vs. COMMR. OF C. EX.
February 13, 2008
VARSHA DENTAL PRODUCTS P LTD Vs. COMMISSIONER OF CUSTOMS ACC
August 4, 2008
VARSHA POLY PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
August 13, 2008
VASAVI COTTON MERCHANTS KALYANA MANDAPAM Vs. C.C. & C.E., TIRUPATHI
August 21, 2008
VAZHEPARAMBIL PAREED ABDUL LATHEEF Vs. COMMR. OF CUS., COCHIN
May 27, 2008
VB OIL MILLS (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., TIRUPATHI
December 31, 2008
VBC EXPORTS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
February 14, 2008
VBC INDUSTRIES LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
January 7, 2008
VED PRAKASH WADHWANI Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
April 9, 2008
VEE AAR SECURE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
July 25, 2008
VENKY STEELS PVT LTD Vs. COMMR OF CENTRAL EXCISE AND SERVICE TAX
September 8, 2008
VENPAKAL ADVERTISERS Vs. C.C.E. & C., THIRUVANANTHAPURAM
August 27, 2008
VESUVIUS INDIA LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
June 30, 2008
VGB TYRE RETREADING WORKS Vs. COMMISSIONER OF C. EX. (S.T.)
October 31, 2008
VIBHA CHEM PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., VADODARA
May 6, 2008
VICTOR GASKETS INDIA LTD., Vs. COMMISSIONER OF CENTRAL EXCISE
February 29, 2008
VICTORY TRANSFORMERS & SWITCHGEARS LTD. Vs. C.C.E., HYDERABAD
August 25, 2008
VIDEOCON INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
May 27, 2008
VIDEOCON INTERNATIONAL LTD. Vs. COMMR. OF C. EX., VADODARA-II
July 24, 2008
VIDEOCON NARMADA GLASS Vs. COMMR. OF C. EX. & CUS., VADODARA
January 4, 2008
VIGNESH YARNS PRIVATE LTD. Vs. CCE
January 9, 2008
VIJAI SHREE LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
December 15, 2008
VIJAY KUMAR Vs. COMMR. OF C. EX.
February 27, 2008
VIJAY SECURITY SERVICES Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
September 30, 2008
VIJAY SHANTHI BUILDERS LTD. Vs. COMMR. OF SERVICE TAX
May 12, 2008
VIJAY TELEVISION (P) LIMITED Vs. COMMISSIONER OF SERVICE TAX
July 30, 2008
VIJAY TRANSPORT CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
May 29, 2008
VIJAYA PACKERS Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
June 6, 2008
VIJOY KUMAR BHUTRA Vs. COMMISSIONER OF CUSTOMS (PREV.), WEST BENGAL
July 15, 2008
VIKARAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
May 5, 2008
VIKAS EDUCATIONAL INSTITUTIONS LTD. Vs. C.C.E., VISAKHAPATNAM
August 14, 2008
VIKING SHIPPING (CHENNAI) (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
February 27, 2008
VIKRAM CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 28, 2008
VIKRAM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KANDLA
February 12, 2008
VIKRAM ISPAT Vs. COMMISSIONER OF CENTRAL EXCISE
December 31, 2008
VIKRAM ISPAT Vs. COMMR. OF C. EX.
November 7, 2008
VILLAVARAYAR AND SON Vs. COMMISSIONER OF CENTRAL EXCISE
July 15, 2008
VIMAL MICRONS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
December 15, 2008
VINAY CHANDRA Vs. COMMISSIONER OF CUS., BANGALORE
May 1, 2008
VINAYAKA TRAVELS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
July 8, 2008
VINORAM (P) LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
May 8, 2008
VINUBHAI STEEL CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
March 28, 2008
VIPUL ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
May 27, 2008
VIRAL CONTROL PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
April 2, 2008
VIRTUAL MARKETING I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 29, 2008
VISAKHAPATNAM PORT TRUST Vs. COMMR. OF C. EX., CUS. & S. T., VISAKHAPATNAM
October 17, 2008
VISEN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 7, 2008
VISHAL MALLEABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
February 29, 2008
VISHWADEEP PRESSPARTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2008
VISHWANATH SUGARS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
February 14, 2008
VISRANTHI BUILDERS Vs. COMMISSIONER OF SERVICE TAX
May 16, 2008
VISTA INFOTECH Vs. COMMR. OF SERVICE TAX, BANGALORE
December 24, 2008
VIVEK JHANGIANI AND PLEASANTIME PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
March 27, 2008
VMT SPINNING CO. LTD., ARISHT Vs. CCE
January 9, 2008
VODAFONE ESSAR DIGILINK LTD. Vs. COMMISSIONER OF C. EX.
January 2, 2008
VODAFONE ESSAR DIGILINK LTD. Vs. COMMISSIONER OF C. EX.
September 3, 2008
VODAFONE ESSAR DIGILINK LTD. Vs. CCE
May 30, 2008
VOLVO INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
January 4, 2008
VST INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
November 17, 2008
WARDEX PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2008
WARKIN EQUIPMENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
September 2, 2008
WE HELP Vs. COMMR. OF C. EX., MANGALORE
April 30, 2008
WEBEL SI ENERGY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 29, 2008
WELCOME HOTEL Vs. COMMISSIONER OF CENTRAL EXCISE
December 18, 2008
WELSPUN GUJARAT STAHL ROHREN LTD. Vs. COMMR. OF C. EX., VADODARA
September 30, 2008
WEST GODAVARI CO-OPERATIVE SUGARS LTD. Vs. COMMR. OF C. EX., GUNTUR
September 26, 2008
WESTERN INDIA SHIPYARD LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
June 24, 2008
WESTINGHOUSE SAXBY FARMER LTD. Vs. COMMR. OF C. EX., KOLKATA-I
March 26, 2008
WHEELS TOURIST TRANSPORT OPERATORS Vs. COMMR. OF S.T.
September 1, 2008
WHEELS TOURIST TRANSPORT OPERATORS Vs. COMMISSIONER OF SERVICE TAX
October 22, 2008
WHITELINE CHEMICALS Vs. CCE
April 3, 2008
WIMCO LIMITED Vs. CCE
July 8, 2008
WIMPLAST LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
April 1, 2008
WINDEX TOURS AND TRAVELS Vs. CCE
September 24, 2008
WINGS GROUP OF COMPANIES Vs. COMMR. OF SERVICE TAX, BANGALORE
April 21, 2008
WINSOME YARNS LTD. Vs. CCE
April 30, 2008
WIPRO GE MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
February 6, 2008
WIPRO GE MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF S. T., BANGALORE
August 29, 2008
WIPRO LTD. Vs. COMMR. OF CUSTOMS (APPEALS), CHENNAI
March 10, 2008
WIPRO LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
March 11, 2008
WIPRO LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
December 1, 2008
WIPTECH PERIPHERALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 27, 2008
WLC COLLEGE INDIA LTD. Vs. CST
October 15, 2008
WNS GLOBAL SERVICES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2008
WOODLANDS HOTELS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
October 24, 2008
WRIGLEY INDIA PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS
July 3, 2008
WYETH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
September 16, 2008
Y.R. IYER Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
July 16, 2008
YAMAHA MOTORS INDIA PVT. LTD. Vs. CCE
April 25, 2008
YESPI ARTS Vs. COMMR. OF C. EX., CUS. & S. TAX (APPEALS), COCHIN
June 11, 2008
YOGRAJ KEDIA Vs. COMMR. OF CUS. (PREV.), KOLKATA
January 1, 2008
YOKOGAWA INDIA LTD. Vs. THE COMMISSIONER OF CUSTOMS
January 4, 2008
YRG SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
June 17, 2008
ZAK TRADE FAIRS AND EXHIBITIONS Vs. COMMISSIONER OF SERVICE TAX
May 15, 2008
ZEN OUTDOOR ADS Vs. COMMR. OF C. EX., CUS. & S.T., COCHIN
November 14, 2008
ZEN TOBACCO PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
December 11, 2008
ZENECA ICI AGRO CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., CHENNAI-I
August 12, 2008
ZF STEERING GEAR INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2008
ZILA PURVA SAINIK BAHUDESHIYA SAHAKARI SAMITI LTD. Vs. C.C.E.
September 12, 2008
ZODIAC CLOTHING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 26, 2008