Case Index

Title
Date
A Vs. B
February 6, 2008
A Vs. B
April 11, 2008
A R ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX
February 5, 2008
A. BHANWAR LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 22, 2008
A.B.C. ENTERPRISES Vs. PRAVEEN NIGOTIYA & ANR.
January 8, 2008
ABDUL AZIZ KHAN Vs. STATE AND ANR.
October 15, 2008
ABDUL HAFEES & ANOTHER Vs. DASHRATH SINGH & ANOTHER
November 6, 2008
ABDUL KARIM AND ANR. Vs. ABDUL SATTAR
March 13, 2008
ABDUL KHAN Vs. STATE OF RAJASTHAN
July 28, 2008
ABDUL REHMAN Vs. STATE OF RAJASTHAN & ANR
December 15, 2008
ABDUL SATTAR Vs. STATE OF RAJASTHAN
March 4, 2008
ABHISHRAM ANUBANDH SAHAKARI SAMITI LTD. Vs. THE STATE OF RAJASTHAN AND ANR.
April 1, 2008
ABIDA Vs. THE STATE OF RAJASTHAN AND ORS.
November 19, 2008
ACHHU AND ANR. Vs. THE STATE OF RAJASTHAN
May 5, 2008
ADHIKSHAK KENDRIYA UTPAD Vs. DAMODAR SINGH RAJPUROHIT
July 10, 2008
AFSSAR AHMAD Vs. STATE OF RAJASTHAN
March 31, 2008
AGARWAL SHIKSHA SAMITI Vs. MOTI CHAND JAIN
August 13, 2008
AJAI SINGH Vs. STATE OF RAJASTHAN
November 12, 2008
AJAY KUMAR JAIN Vs. STATE OF RAJASTHAN
January 31, 2008
AJAY KUMAR SAXENA Vs. RTDC
September 10, 2008
AJAY SINGH CHOUHAN Vs. V K JAIN
December 12, 2008
AJAY TANWAR Vs. STATE OF RAJASTHAN
September 11, 2008
AJMER TYRES Vs. APOLLO TYRES LIMITED
January 8, 2008
AJMER VIDYUT VITRAN NIGAM LTD Vs. SHYOCHAND
January 31, 2008
AKHIL BHARTIYA BALMIKI MAHASABHA Vs. NATIONAL COMMISSION FOR SCHEDULED CASTE
October 24, 2008
AKHILESH Vs. THE STATE OF RAJASTHAN
February 13, 2008
ALFA CYMEX TECHNOLOGIES LTD Vs. STATE OF RAJASTHAN
July 1, 2008
ALLA BUX & ANR. Vs. STATE OF RAJASTHAN
May 1, 2008
ALORA ARC STEELS PVT LTD Vs. STATE OF RAJASTHAN
April 4, 2008
AMAR CHAND Vs. JUDGE LABOUR COURT
February 19, 2008
AMAR SINGH Vs. THE STATE OF RAJASTHAN
April 9, 2008
AMAR SINGH Vs. MAHENDRA SINGH
December 5, 2008
AMARJEET Vs. STATE OF RAJASTHAN
February 12, 2008
AMARJEET SINGH @ AMARDEEP Vs. STATE OF RAJASTHAN
April 4, 2008
AMARJIT SINGH Vs. STATE
March 18, 2008
AMARLAL S/O RAMLAL Vs. STATE OF RAJASTHAN
January 24, 2008
AMBA LAL Vs. STATE OF RAJASTHAN
January 14, 2008
ANANDI DEVI Vs. STATE
December 2, 2008
ANIL BISHNOI Vs. STATE OF RAJASTHAN
April 11, 2008
ANIL DAS BAIJAL Vs. STATE OF RAJASTHAN AND ANR.
May 2, 2008
ANIL KUMAR Vs. STATE AND MADAN LAL
March 4, 2008
ANIL KUMAR Vs. STATE OF RAJASTHAN
February 18, 2008
ANIL PARASHAR Vs. ASHOK ATTRAY AND ANR.
February 13, 2008
ANIL SHARMA Vs. SMT. MAMTA SHARMA
February 14, 2008
ANITA GAUR Vs. STATE OF RAJASTHAN
September 18, 2008
ANKUSH WADHWA Vs. STATE OF RAJASTHAN
November 20, 2008
ANOP LAL Vs. THE STATE OF RAJASTHAN
June 13, 2008
ANUKAMPA AVAS VIKAS PVT. LTD. Vs. STATE OF RAJASTHAN
September 5, 2008
ARJUN @ GOGI Vs. STATE OF RAJASTHAN
November 21, 2008
ARJUN RAM Vs. STATE & ORS.
July 29, 2008
ARJUN RAM AND ORS. Vs. STATE OF RAJASTHAN
February 14, 2008
ARJUN SINGH Vs. STATE OF RAJASTHAN
November 25, 2008
ARJUNRAM AND ANR. Vs. CHETAN RAM AND ORS.
April 15, 2008
ARORA PRODUCTS Vs. ADDL COMMISSIONER CENTRAL
March 19, 2008
ARSHAD HUSSAIN Vs. STATE OF RAJASTHAN
April 30, 2008
ARUN KUMAR Vs. STATE OF RAJASTHAN
April 22, 2008
ARUN KUMAR AND ORS. Vs. SHRI GANGA SHANKER SOLANKI AND ANR.
July 10, 2008
ARUN KUMAR GUPTA Vs. STATE OF RAJASTHAN
May 12, 2008
ARUN KUMAR SINGH Vs. HARI SINGH
August 28, 2008
ARUNA Vs. STATE OF RAJASTHAN
April 9, 2008
ARUNA MILLS PALI Vs. STATE
April 11, 2008
ASHISH KUMAR DUBEY Vs. STATE OF RAJASTHAN
May 20, 2008
ASHOK KUMAR ARORA AND ANR. Vs. STATE OF RAJASTHAN
February 18, 2008
ASHOK KUMAR DAYAMA Vs. STATE AND ANR.
February 18, 2008
ASHOK KUMAR JAIN Vs. RFC
April 29, 2008
ASHOK KUMAR JAIN S/O SHRI MADAN LAL JAIN Vs. CIVIL JUDGE (SR. DIV.) AND ADDL. CHIEF JUDICIAL MAGISTRATE AND ORS.
July 14, 2008
ASHOK KUMAR MALHOTRA Vs. ADDITIONAL DISTRICT JUDGE
March 13, 2008
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
December 18, 2008
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN AND ORS.
October 14, 2008
ASHOK KUMAR THAKUR Vs. STATE OF RAJASTHAN
July 1, 2008
ASHOK NAGAR Vs. STATE OF RAJASTHAN
May 8, 2008
ASHOKA LEYLAND LTD Vs. RIICO
March 13, 2008
ASSISTANT COMMISSIONER Vs. RAJASTHAN JAN JAATI KSHETRIYA VIKAS SAHKARI SANGH LTD.
August 28, 2008
ASSISTANT COMMISSIONER Vs. JYOTI COTTON INDUSTRIES
September 25, 2008
ASSISTANT COMMISSIONER Vs. H.E.G. LIMITED, RISHAV TEXTILES
December 15, 2008
ASSISTANT COMMISSIONER, COMMERCIAL TAX Vs. SANSKRIT COMFORT SYSTEM PVT. LTD.
September 29, 2008
ASSISTANT COMMISSIONER, COMMERCIAL TAXES Vs. RAJASTHAN INDUSTRIES
May 21, 2008
ASSISTANT COMMISSIONER, COMMERCIAL TAXES, ANTI EVASION Vs. M/S. SIREMICK INDUSTRIES
March 25, 2008
ASSTT COMMERCIAL TAXES OFFICER Vs. PUKHRAJ JAIN
August 4, 2008
ASSTT. COMMERCIAL TAXES OFFICER Vs. PUKHRAJ JAIN
April 8, 2008
ATMA RAM Vs. CIVIL JUDGE (J D )
April 30, 2008
ATMA RAM Vs. CIVIL JUDGE J D
April 30, 2008
ATTAR SINGH PUNIA Vs. STATE OF RAJASTHAN
February 22, 2008
AVAD DAN & ORS. Vs. THE STATE OF RAJASTHAN
March 7, 2008
AYODHA BAI Vs. MURLI LAL
November 10, 2008
AYUB KHAN Vs. STATE OF RAJASTHAN
July 17, 2008
AYYUB KHAN Vs. STATE
December 15, 2008
AZIZ NABI Vs. STATE OF RAJASTHAN
February 8, 2008
B B MOHANTI Vs. STATE OF RAJASTHAN
February 8, 2008
B L VERMA Vs. STATE
May 20, 2008
BABLU @ YOGENDRA SINGH Vs. STATE OF RAJASTHAN
August 6, 2008
BABU LAL Vs. STATE OF RAJASTHAN
May 13, 2008
BABU LAL Vs. PRAKASH SINGH
December 16, 2008
BABU LAL Vs. STATE OF RAJASTHAN
August 22, 2008
BABU LAL Vs. KARAMVEER
April 28, 2008
BABU LAL Vs. KESHAR SINGH AND ORS.
May 7, 2008
BABU LAL BAIRWA Vs. STATE OF RAJASTHAN
November 6, 2008
BABU LAL JANGID Vs. ASSISTANT ENGINEER PUBLIC
April 10, 2008
BABU LAL SHARMA Vs. JUDGE FAMILY COURT
February 20, 2008
BABU LAL SHARMA Vs. STATE OF RAJASTHAN & ANR.
August 13, 2008
BABU LAL VAISHNAV Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
July 11, 2008
BABU SINGH Vs. STATE OF RAJASTHAN
March 18, 2008
BABULAL RANGREJ Vs. SHEKHAWATI GRAMIN BANK HEAD OFFICE SIKAR
November 12, 2008
BACHCHU SINGH Vs. STATE OF RAJASTHAN
May 1, 2008
BACHHANA RAM Vs. STATE OF RAJASTHAN
April 1, 2008
BACHHU SINGH Vs. PRESIDENT [NAFED]
April 1, 2008
BADRI NARAYAN Vs. STATE OF RAJASTHAN
April 28, 2008
BADRI NARAYAN Vs. KHYALI RAM
May 5, 2008
BADRI RAM Vs. NARAYAN RAM
November 10, 2008
BADRU Vs. STATE OF RAJASTHAN
April 17, 2008
BAGH SINGH Vs. CIVIL JUDGE (JUNIOR DIVISION) AND ORS.
July 17, 2008
BAHADUR SINGH @ RAJ BAHADUR SINGH Vs. STATE OF RAJASTHAN
August 7, 2008
BAHUBAL KR JAIN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
January 4, 2008
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RAMKANYA BAI AND OTHERS
October 16, 2008
BAJRANG LAL Vs. DAL CHAND
November 21, 2008
BAL HIT SHIKSHA SAMITI Vs. DHARAM SINGH
September 10, 2008
BAL KISHAN Vs. State of Rajasthan
February 13, 2008
BALBIR SHARMA Vs. STATE
May 20, 2008
BALDEV SHARMA Vs. STATE OF RAJASTHAN
May 29, 2008
BALKISHAN Vs. STATE OF RAJASTHAN AND ORS.
May 30, 2008
BALLABH DAS KATTA Vs. COMMISSIONER OF INCOME TAX
April 30, 2008
BALU LAL Vs. RAMESH KUMAR AND ORS.
May 28, 2008
BALU SINGH Vs. UNION OF INDIA & ORS.
April 3, 2008
BALVEER SINGH Vs. STATE OF RAJASTHAN
February 12, 2008
BALVINDER SINGH Vs. STATE OF RAJASTHAN
May 30, 2008
BALVINDRA SINGH Vs. STATE OF RAJASTHAN
July 15, 2008
BANA SINGH Vs. STATE OF RAJASTHAN
September 2, 2008
BANARSILAL MALHOTRA & SONS Vs. INCOME TAX OFFICER
May 16, 2008
BANK OF BIKANER AND JAIPUR AND ANR. Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
July 29, 2008
BANSHI DHAR SHARMA AND ORS. Vs. RAJ. STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPN. (RIICO) THROUGH ITS MANAGING DIRECTOR AND ORS.
February 8, 2008
BANTI @ LALA Vs. STATE OF RAJASTHAN
April 25, 2008
BANWARI LAL Vs. STATE OF RAJASTHAN
May 16, 2008
BANWARI LAL Vs. STATE OF RAJASTHAN
April 3, 2008
BARKAT Vs. STATE OF RAJASTHAN
November 14, 2008
BARKAT Vs. THE STATE OF RAJASTHAN
November 24, 2008
BASANTI DEVI Vs. JAGDISH PRASAD SHARMA
December 12, 2008
BASANTI DEVI Vs. STATE
August 7, 2008
BEELA DEVI Vs. SUMER SINGH
December 12, 2008
BEERBAL Vs. STATE OF RAJASTHAN
April 16, 2008
BENNETT COLEMAN AND COMPANY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER JAIPUR
April 11, 2008
BHADAR RAM & ORS. Vs. STATE & ORS.
January 25, 2008
BHAG CHAND Vs. ADDL DISTT JUDGE
April 25, 2008
BHAG CHAND Vs. J.L.C. AND ANOTHER
November 12, 2008
BHAGIRATH Vs. CIVIL JUDGE J D
May 22, 2008
BHAGIRATH BISHNOI Vs. STATE OF RAJASTHAN AND ORS.
October 14, 2008
BHAGU RAM Vs. STATE OF RAJASTHAN
April 1, 2008
BHAGWAN Vs. STATE OF RAJASTHAN
July 8, 2008
BHAGWAN DAS Vs. SATISH SINGH
February 29, 2008
BHAGWAN LAL Vs. STATE OF RAJASTHAN
November 12, 2008
BHAGWAN SAHAI Vs. STATE OF RAJASTHAN
March 13, 2008
BHAGWAN SAHAI Vs. UDYOG BHAWAN COMMON FACILITY
September 16, 2008
BHAGWAN SINGH Vs. STATE OF RAJASTHAN
May 28, 2008
BHAGWAN SINGH Vs. MAKKHAN SINGH
September 2, 2008
BHAGWAN SINGH Vs. UNION OF INDIA
May 16, 2008
BHAGWAT PRASAD GUPTA Vs. KISHAN MEENA
January 4, 2008
BHAGWATI Vs. STATE OF RAJASTHAN
August 7, 2008
BHAGWATI Vs. STATE OF RAJASTHAN
May 8, 2008
BHAIRO RAM Vs. R.S.E.B. & ORS.
October 15, 2008
BHAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
February 14, 2008
BHANA RAM Vs. STATE OF RAJASTHAN
November 12, 2008
BHANA RAM Vs. RAJASTHAN AGRICULTURAL UNIVERSITY
September 8, 2008
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 20, 2008
BHANWAR LAL ALIAS BHANWARA Vs. STATE OF RAJASTHAN
July 9, 2008
BHANWAR LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 30, 2008
BHANWAR LAL SOLANKI Vs. STATE OF RAJASTHAN
February 7, 2008
BHANWAR SINGH Vs. STATE OF RAJASTHAN
September 4, 2008
BHANWAR SINGH Vs. BHAGWATI LAL BHANDARI
February 12, 2008
BHANWAR SINGH Vs. SANJAY KUMAR (SINCE DECEASED)
December 11, 2008
BHANWAR SINGH ALIAS CHHATAR SINGH Vs. STATE OF RAJASTHAN
July 29, 2008
BHANWAR SINGH AND ORS. Vs. STATE OF RAJASTHAN
May 8, 2008
BHANWAR SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
February 4, 2008
BHANWAR SINGH SHAKTAWAT Vs. STATE
March 13, 2008
BHANWARA RAM Vs. STATE
December 15, 2008
BHANWARI Vs. STATE OF RAJASTHAN
July 18, 2008
BHANWARI BAI Vs. UNION OF INDIA
April 1, 2008
BHANWARLAL Vs. RAJENDRA PRASAD
March 7, 2008
BHANWARLAL JOSHI THROUGH LRS Vs. DASHRATH DEV
May 7, 2008
BHANWARLAL PORWAL Vs. RECOVERY OFFICER
March 18, 2008
BHARAT ALIAS BHARAT RAM Vs. STATE
March 12, 2008
BHARAT MAL MEENA Vs. STATE OF RAJASTHAN
July 1, 2008
BHARAT SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
September 5, 2008
BHARAT TIMBER INDUSTRIES (M/S.) Vs. NARPAT SINGH AND ANR.
July 22, 2008
BHARAT TRADING CO. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 27, 2008
BHARTI SINGH Vs. STATE RAJASTHAN
May 16, 2008
BHAWANA KUMARI Vs. STATE OF RAJASTHAN
March 25, 2008
BHAWANI SINGH AND ANR. Vs. STATE OF RAJASTHAN
May 2, 2008
BHAWANI SINGH CHARAN Vs. STATE OF RAJASTHAN AND ORS.
September 23, 2008
BHAWANI SINGH KAVIYA Vs. STATE OF RAJASTHAN
May 13, 2008
BHEEKARAN Vs. STATE
October 14, 2008
BHERU LAL Vs. STATE OF RAJASTHAN
October 13, 2008
BHERU LAL Vs. STATE
September 18, 2008
BHERU MAL Vs. STATE OF RAJASTHAN
January 29, 2008
BHERU SINGH Vs. STATE OF RAJASTHAN
January 24, 2008
BHERU SINGH Vs. HARI SHANKAR
April 24, 2008
BHIKKILAL Vs. SHANTI DEVI
April 17, 2008
BHIKNATH Vs. STATE
October 14, 2008
BHILWARA SPINNERS LIMITED Vs. WORKMENS COMPENSATION COMMISSIONER AND ORS.
August 5, 2008
BHIM RAJ AGARWAL & ORS. Vs. STATE OF RAJASTHAN
February 25, 2008
BHIMLA @ BHINYA RAM & ORS. Vs. STATE OF RAJASTHAN
September 4, 2008
BHOLU ALIAS HANUMAN Vs. STATE OF RAJASTHAN
February 1, 2008
BHOMA RAM Vs. DISTRICT ELECTION OFFICER
February 11, 2008
BHOORI SINGH Vs. STATE OF RAJASTHAN
January 4, 2008
BHUPENDRA SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
August 11, 2008
BHURE KHAN & ORS. Vs. STATE OF RAJASTHAN & ORS.
March 14, 2008
BIG SHOPPERS SUPERMARKET PVT. LTD. Vs. K.M. TRADING AND AGENCIES PVT. LTD.
August 29, 2008
BIJENDRA AND ANOTHER Vs. STATE OF RAJASTHAN
September 18, 2008
BIJENDRA SINGH Vs. STATE OF RAJASTHAN
January 10, 2008
BIMAL KUMAR JAIN Vs. STATE OF RAJASTHAN AND ORS.
May 20, 2008
BINANI CEMENT LTD Vs. STATE OF RAJASTHAN
April 28, 2008
BIRDHA Vs. STATE OF RAJASTHAN
January 31, 2008
BOARD OF INDIAN MEDICINE RAJASTHAN Vs. RAJASTHAN INDIAN MEDICINE BOARD KARAMCHARI SANGH
April 25, 2008
BOTLAL Vs. STATE OF RAJASTHAN
September 9, 2008
BRAHAMDEO VYAS Vs. STATE OF RAJASTHAN
March 14, 2008
BRIGHT FUTURE TEACHER TRAINING Vs. STATE
December 12, 2008
BRIJ ENTERPRISES Vs. STATE OF RAJASTHAN
January 28, 2008
BRIJ KISHORE YADAV Vs. STATE OF RAJASTHAN
February 4, 2008
BRIJENDRA KUMAR JAIMAN Vs. STATE OF RAJASTHAN
July 29, 2008
BRIJESH KUMAR CHANDOLIA Vs. STATE
May 19, 2008
BUBU AND ANR. Vs. THE STATE OF RAJASTHAN
January 3, 2008
BULAKI DAS Vs. BANSIDHAR PARWAL
April 11, 2008
BUNTY @ GURVINDRA SINGH Vs. STATE OF RAJASTHAN
May 12, 2008
C I T Vs. RAM SINGH
May 20, 2008
C I T Vs. KUSHAL BAGH MINERALS PVT LTD
March 27, 2008
C I T Vs. BANK OF RAJASTHAN LIMITED
March 24, 2008
C I T Vs. MS HINDUSTAN ZINC LTD
March 4, 2008
C P. SYSTEM (P) LTD. Vs. STATE OF RAJASTHAN AND ORS.
March 17, 2008
CENTRAL BUREAU OF NARCOTICS Vs. ASHOK KUMAR
September 11, 2008
CENTRAL OFFICE MEWAR PALACE ORG. Vs. UNION OF INDIA
October 13, 2008
CHAINA RAM Vs. STATE OF RAJASTHAN
February 19, 2008
CHAIRMAN, AVAS VIKAS SANSTHAN LIQUIDATION COMMITTEE Vs. MANOJ KUMAR BHATNAGAR
February 26, 2008
CHAITANYA PRAKASH BANSAL Vs. KRISHNA BIYANI
May 21, 2008
CHAMPA LAL AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
September 4, 2008
CHANANA RAM Vs. STATE OF RAJASTHAN
July 23, 2008
CHANDRA BHAN Vs. UNION OF INDIA (UOI) AND ORS.
October 17, 2008
CHANDRA BHAN YADAV Vs. STATE OF RAJASTHAN
September 22, 2008
CHANDRA MOHAN MEENA Vs. STATE OF RAJASTHAN
March 5, 2008
CHANDRA PAL SINGH Vs. SMT. NANI BAI AND ANR.
January 14, 2008
CHARAN SINGH AND ANR. Vs. STATE OF RAJASTHAN
January 23, 2008
CHARANJEET SHARMA Vs. STATE OF RAJASTHAN
February 7, 2008
CHATRA Vs. STATE OF RAJASTHAN
February 14, 2008
CHAUTH MAL Vs. STATE OF RAJASTHAN
April 23, 2008
CHET RAM AND ANR. Vs. GORISHANKER AND ORS.
May 9, 2008
CHETAN LAL Vs. STATE OF RAJASTHAN
September 4, 2008
CHHAGAN ALIAS SAGAN Vs. STATE OF RAJASTHAN
May 2, 2008
CHHAGAN LAL ALIAS CHHAGAN MAL Vs. SURESH CHAUHAN
May 2, 2008
CHHAIL SINGH Vs. STATE OF RAJASTHAN
April 17, 2008
CHHAIL SINGH Vs. STATE OF RAJASTHAN
March 10, 2008
CHHAV DEVI W/O RANG LAL MEENA AND OTHERS Vs. ANJANI KUAMR S/O NAND KISHOR AND OTHERS
November 14, 2008
CHHEETA RAM ALIAS SITA RAM Vs. RAM LAL
January 29, 2008
CHHITARMAL Vs. BATTILAL & ORS.
November 6, 2008
CHHOGA RAM Vs. STATE OF RAJASTHAN & ORS.
January 17, 2008
CHHOTA AND ORS. Vs. STATE OF RAJASTHAN
September 1, 2008
CHIEF MANAGER RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. DURGA RAM
May 12, 2008
CHIKKU MOTORS Vs. KASHI RAM
December 19, 2008
CHILDRENS GARDEN PLAY SCHOOL EDUCATION SOCIETY Vs. RAJ NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
March 5, 2008
CHIRANJI LAL Vs. JUDGE INDUSTRIAL
September 9, 2008
CHITARLAL S/O. RADHEYLAL Vs. THE STATE OF RAJASTHAN THROUGH P.P.
January 31, 2008
CHITTORGARH SAHKARI UPBHOKTA THOK BHANDAR LTD. Vs. INCOME TAX OFFICER
May 28, 2008
CHOGA RAM Vs. STATE OF RAJASTHAN
April 25, 2008
CHORU LAL Vs. RAJASTHAN AGRICULTURE UNIVERSITY
May 23, 2008
CHOTI LAL AND OTHERS Vs. SURESH CHAND AND OTHERS
March 7, 2008
CHUNNILAL Vs. STATE OF RAJASTHAN
April 9, 2008
CIT Vs. MEWAR OIL GENERAL MILLS LTD
March 19, 2008
CIT Vs. LAXMI ENGG INDUSTRIES
March 18, 2008
CIT Vs. HOTEL HILLTOP
March 17, 2008
CIT Vs. BHERU LAL BOHARA
March 5, 2008
CIT Vs. DURGA SHANKAR KANSARA
January 28, 2008
CIT Vs. INANI MARBLES P LTD
August 19, 2008
CIT Vs. RAMDASS SARRAF
January 17, 2008
CIT Vs. MANGILAL RAMESHWAR LAL
January 18, 2008
CIT Vs. BANK OF RAJASTHAN LTD
January 23, 2008
CIT Vs. JAI KUMAR
April 25, 2008
CIT Vs. METALIZING EQUIPMENT CO P LTD
May 5, 2008
CIT Vs. DOWAGER MAHARANI RESIDENTIAL
May 6, 2008
CIT Vs. SHREE RAJASTHAN SYNTEX LIMITED
May 6, 2008
CIT Vs. SH RAM DEV KUMAR CHITLANGIA
May 16, 2008
CIT Vs. DR A P BAHAL
January 30, 2008
CIT Vs. ARIHANT BUILDERS
February 11, 2008
CIT Vs. BANK OF RAJASTHAN LTD
March 28, 2008
CIT Vs. UDAI MOHAN AND CO
July 1, 2008
CIT Vs. GOPAL SHARMA
July 4, 2008
CIT Vs. TIRUPATI ENTERPRISES
July 4, 2008
CIT Vs. JYOTI JAIN
August 20, 2008
CIT Vs. RAJASTHAN VANASPATI PRODUCT LTD
April 23, 2008
CIT Vs. HILTOP PALACE HOTEL (P) LTD
September 11, 2008
CIT Vs. CHARBHUJA TRADING CO
September 25, 2008
CIT UDAIPUR Vs. KANHAIYA LAL,; MOHAN LAL GURNANI AND SMT LEELA DEVI
August 5, 2008
CLASSIC MERCHANTS PVT LTD Vs. STATE OF RAJASTHAN
March 3, 2008
COBRA INSTALACIONES Y SERVICIOS, S.A. Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
April 8, 2008
COMMERCIAL TAXES OFFICER Vs. INDIAN RAYON AND INDUSTRIES LTD.
July 2, 2008
COMMERCIAL TAXES OFFICER Vs. BHAWANI EXPORTS AND BHAWANI EMPORIUM
October 13, 2008
COMMERCIAL TAXES OFFICER Vs. METALS AND ALLOYS INDIA PVT. LTD.
September 16, 2008
COMMERCIAL TAXES OFFICER Vs. SOLICIT COSMETICS AND FRAGRANCE COSMETICS PVT. LTD.
November 17, 2008
COMMERCIAL TAXES OFFICER Vs. SHRI RAM PLASTER
December 16, 2008
COMMERCIAL TAXES OFFICER (WC AND LT) Vs. UNIQUE PRECURED RETREADERS
July 9, 2008
COMMERCIAL TAXES OFFICER (WC AND LT) Vs. UNIQUE PRECURED RETREADERS
July 4, 2008
COMMISSIONER MUNICIPAL COUNCIL, TONK Vs. JUMMA KHAN AND ANOTHER
September 23, 2008
COMMISSIONER OF INCOME Vs. UPENDRA KUMAR SONI
March 3, 2008
COMMISSIONER OF INCOME TAX Vs. ORIENTAL POWER CABLE LTD
February 27, 2008
COMMISSIONER OF INCOME TAX Vs. KISHAN KUMAR
February 5, 2008
COMMISSIONER OF INCOME TAX Vs. PADAM SINGH CHOUHAN
February 6, 2008
COMMISSIONER OF INCOME TAX Vs. BHANWARLAL MURWATIYA
February 11, 2008
COMMISSIONER OF INCOME TAX Vs. K U M S
March 18, 2008
COMMISSIONER OF INCOME TAX Vs. MANTRA TANTRA YANTRA VIGYAN
January 18, 2008
COMMISSIONER OF INCOME TAX Vs. VTC LEASING AND FINANCE LTD
January 17, 2008
COMMISSIONER OF INCOME TAX Vs. SHIV CHARAN MATHUR
August 28, 2008
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN VANASPATI PRODUCT LTD.
April 23, 2008
COMMISSIONER OF INCOME TAX Vs. JAI KUMAR
April 25, 2008
COMMISSIONER OF INCOME TAX Vs. BANK OF RAJASTHAN LTD.
March 28, 2008
COMMISSIONER OF INCOME TAX Vs. ROOPCHAND NAWALCHAND GANDHI
March 28, 2008
COMMISSIONER OF INCOME TAX Vs. ARIHANT BUILDERS
February 11, 2008
COMMISSIONER OF INCOME TAX Vs. JYOTI JAIN
August 20, 2008
COMMISSIONER OF INCOME TAX Vs. SHRI DIGAMBER JAIN MANDIR, CHAKSU
February 25, 2008
COMMISSIONER OF INCOME TAX Vs. GOPAL SHARMA
July 4, 2008
COMMISSIONER OF INCOME TAX Vs. UDAI MOHAN & CO.
July 1, 2008
COMMISSIONER OF INCOME TAX Vs. TIRUPATI ENTERPRISES
July 4, 2008
COMMISSIONER OF INCOME TAX Vs. KANHAIYA LAL
August 5, 2008
COMMISSIONER OF INCOME TAX Vs. UNIQUE PRECURED RETRADERS
September 12, 2008
COMMISSIONER OF INCOME TAX Vs. HILTOP PALACE HOTEL (P) LTD.
September 11, 2008
COMMISSIONER OF INCOME TAX Vs. CHARBHUJA TRADING CO.
September 25, 2008
COMMISSIONER OF INCOME TAX Vs. SHRI SINDHUJA FOODS (P) LTD.
October 24, 2008
COMMISSIONER OF INCOME TAX Vs. DR. A.P. BAHAL
January 30, 2008
COMMISSIONER OF INCOME TAX Vs. K.K. ENTERPRISES
August 18, 2008
COMMISSIONER OF INCOME TAX Vs. KIRTI KUMAR SHAH
August 18, 2008
COMMISSIONER OF INCOME TAX Vs. SIROHI S.B.V. BANK LTD.
September 24, 2008
COMMISSIONER OF INCOME TAX Vs. MS. HINDUSTAN ZINC LTD.
March 4, 2008
COMMISSIONER OF INCOME TAX Vs. GEETANJALI EDUCATION SOCIETY
August 18, 2008
COMMISSIONER OF INCOME TAX Vs. MANAGER, STATE BANK OF INDIA
August 26, 2008
COMMISSIONER OF INCOME TAX Vs. KANSARA MODLER LTD.
April 25, 2008
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS
April 23, 2008
COMMISSIONER OF INCOME TAX Vs. P.I. INDUSTRIES LTD.
November 21, 2008
COMMISSIONER OF INCOME TAX Vs. MOTILAL KHATRI
April 23, 2008
COMMISSIONER OF INCOME TAX Vs. SECURE METERS LTD.
November 20, 2008
COMMISSIONER OF INCOME TAX Vs. JYOTI DEVI
July 4, 2008
COMMISSIONER OF INCOME TAX Vs. RAJESH KUMAR DINESH KUMAR
November 10, 2008
COMMISSIONER OF INCOME TAX Vs. KOTHARI IMPEX
February 15, 2008
COMMISSIONER OF INCOME TAX Vs. POKAR HOTEL
September 22, 2008
COMMISSIONER OF INCOME TAX Vs. DEVENDRA GUPTA
August 21, 2008
COMMISSIONER OF INCOME TAX Vs. CHETAK ENTERPRISES (P) LTD.
March 17, 2008
COMMISSIONER OF INCOME TAX Vs. BIGABASS MAHESHWARI SEWA SAMITI
August 21, 2008
COMMISSIONER OF INCOME TAX Vs. NANALAL TELI
August 21, 2008
COMMISSIONER OF INCOME TAX Vs. MEHTA GWAR GUM AND COMPANY
August 22, 2008
COMMISSIONER OF INCOME TAX Vs. HYCRON INDIA LTD.
August 20, 2008
COMMISSIONER OF INCOME TAX Vs. RABINDRANATH LAL
November 21, 2008
COMMISSIONER OF INCOME TAX Vs. UDAIPUR DISTILLERY COMPANY LTD.
November 21, 2008
COMMISSIONER OF INCOME TAX Vs. NEHA PROTEINS LTD
April 29, 2008
COMMISSIONER OF INCOME TAX Vs. SOHAN KHAN
April 24, 2008
COMMISSIONER OF INCOME TAX Vs. BASANTILAL MUNDRA
May 16, 2008
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD.
August 20, 2008
COMMISSIONER OF INCOME TAX Vs. BANK OF RAJASTHAN LTD.
August 28, 2008
COMMISSIONER OF INCOME TAX, AJMER Vs. BHILWARA SPINNERS LTD.
September 24, 2008
COMMISSIONER OF INCOME-TAX Vs. RAVINDRA PLATINUM P. LTD.
May 13, 2008
COMMISSIONER OF INCOME-TAX Vs. MALBOROUGH POLYCHEM P. LTD.
September 25, 2008
COMMISSIONER OF WEALTH TAX Vs. GAJENDRA SINGH JHALA
July 2, 2008
COMPUCOM SOFTWARE LIMITED Vs. PRINCIPAL SECRETARY SECONDARY
January 25, 2008
CPL SANJEET KUMAR Vs. UNION OF INDIA
April 16, 2008
CTO Vs. RAM DAYAL KANHAIYA LAL
December 12, 2008
D. S. MARBLES PVT. LTD. Vs. AJAY MARBLES AND MINERALS
December 19, 2008
DALALA Vs. STATE OF RAJASTHAN
April 17, 2008
DALI CHAND Vs. RUKMANI BAI
December 17, 2008
DALIP KUMAR Vs. STATE OF RAJASTHAN
March 5, 2008
DALJEET SINGH Vs. APPELLATE RENT TRIBUNAL (D.J.) SRIGANGANAGAR
December 1, 2008
DARGAH COMMITTEE THROUGH ITS PRESIDENT SHRI HAJI INAYAT HUSSAIN QURESHI Vs. ADDITIONAL DISTRICT JUDGE AND ORS
March 26, 2008
DASHRATH SINGH Vs. STATE OF RAJASTHAN
February 29, 2008
DAUD KHAN Vs. STATE
November 11, 2008
DAULAT RAM Vs. STATE OF RAJASTHAN
January 22, 2008
DAYA LAL Vs. STATE OF RAJASTHAN
May 20, 2008
DAYAL CHANDRA MATHUR Vs. STATE OF RAJASTHAN
September 17, 2008
DAYANAND @ LILIYA Vs. STATE OF RAJASTHAN
September 10, 2008
DCM SRIRAM INDUSTRIES LTD Vs. STATE OF RAJASTHAN
April 16, 2008
DEEPA RAM Vs. STATE OF RAJASTHAN
March 3, 2008
DEEPAK KUMAR PANDEY Vs. JASWANT SINGH
November 17, 2008
DEEPIKA MOTWANI Vs. STATE OF RAJASTHAN
May 30, 2008
DEEWAN SINGH Vs. STATE OF RAJASTHAN
December 3, 2008
DEPUTY COMMISSIONER OF INCOME TAX (ASSESSMENT) Vs. INDO CONTINENTAL HOTEL
May 9, 2008
DESH RAJ Vs. STATE OF RAJASTHAN
February 21, 2008
DEV GANGA ENTERPRISES Vs. STATE OF RAJASTHAN
February 27, 2008
DEV LAL AND 3 OTHERS Vs. STATE OF RAJASTHAN
September 11, 2008
DEV PRAKASH PALIWAL Vs. STATE OF RAJASTHAN
May 1, 2008
DEVA RAM Vs. ADDI DISTRICT JUDGE
March 4, 2008
DEVA RAM AND ANR. Vs. JAIDEV SINGH @ JAGBEER SINGH AND ANR.
May 19, 2008
DEVA RAM SARAN Vs. STATE OF RAJASTHAN AND ORS.
July 15, 2008
DEVARAM Vs. PRAHLAD SINGH
April 17, 2008
DEVENDRA PATHAK AND ORS. Vs. THE STATE OF RAJASTHAN
February 7, 2008
DEVENDRA SINGH Vs. STATE
May 12, 2008
DEVENDRA SINGH Vs. STATE OF RAJASTHAN AND ORS.
April 4, 2008
DEVI DAYAL GUPTA Vs. SAMBHAR SALTS LIMITED AND ORS.
September 2, 2008
DEVI KISHAN HARIJAN Vs. UCO BANK
May 30, 2008
DEVI LAL SAHU Vs. U O I
September 4, 2008
DEVI RAM Vs. STATE OF RAJASTHAN
May 13, 2008
DEVI SINGH Vs. MAHESH
January 8, 2008
DEVI SINGH Vs. STATE OF RAJASTHAN
March 12, 2008
DEVI SINGH Vs. COMMISSIONER AND SECRETARY
April 2, 2008
DHAN RAJ MEENA Vs. STATE OF RAJASTHAN
February 11, 2008
DHANNA LAL Vs. STATE OF RAJASTHAN
January 21, 2008
DHANNA RAM AND ORS. Vs. STATE AND ORS.
July 21, 2008
DHARA SINGH Vs. STATE OF RAJASTHAN
July 3, 2008
DHARAM CHAND Vs. JOGESHWAR
November 12, 2008
DHARAM CHAND AND ORS. Vs. JOGESHWAR AND ORS.
December 12, 2008
DHARAM CHAND LAMBA Vs. R S R T C
April 22, 2008
DHARAM PRATAP SINGH Vs. STATE OF RAJASTHAN
March 10, 2008
DHARAMPAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
February 19, 2008
DHARMENDRA CONSTRUCTION COMPANY Vs. STATE OF RAJASTHAN
September 19, 2008
DHARMENDRA KUMAR THAWARIA Vs. ADDITIONAL DISTRICT JUDGE (FAST TRACK) NO. 2 AND ANR.
January 29, 2008
DHARMENDRA SINGH Vs. STATE OF RAJASTHAN
January 16, 2008
DHARMENDRA SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
September 17, 2008
DHARMI LAL DAMA Vs. STATE OF RAJASTHAN
November 18, 2008
DHARMICHAND Vs. PARASMAL
September 19, 2008
DHUJI RAM Vs. STATE OF RAJASTHAN
January 8, 2008
DHULA AND ORS. Vs. HEADMASTER, GOVT. UPPER PRIMARY SCHOOL, JOGPUR AND ORS.
January 30, 2008
DHUMA DEVI Vs. STATE OF RAJASTHAN
February 11, 2008
DILDAR HUSSAIN Vs. MOHD. SADDIQ AND ANR.
May 20, 2008
DILIP Vs. STATE OF RAJASTHAN
February 27, 2008
DILIP DIXIT Vs. STATE OF RAJASTHAN AND ORS.
February 7, 2008
DILIP SINGH Vs. UNION BANK OF INDIA AND OTHERS
October 14, 2008
DILIP SINGH Vs. STATE OF RAJASTHAN
April 28, 2008
DINESH CHAND SHARMA Vs. STATE
July 11, 2008
DINESH CHANDRA Vs. ADDL. DISTRICT JUDGE (FT) NO. 2 AND ORS.
January 3, 2008
DINESH KUMAR Vs. STATE OF RAJASTHAN
January 25, 2008
DINESH KUMAR GUPTA Vs. STATE
March 18, 2008
DINESH KUMAR SHARMA Vs. STATE
March 13, 2008
DINESH PAREEK Vs. R F C
April 24, 2008
DINESH POUCHES LIMITED (M/S.) Vs. STATE OF RAJASTHAN AND ORS.
August 12, 2008
DINESH SHARMA Vs. SMT. RUPA SHARMA
September 9, 2008
DIPENDRA MISHRA Vs. STATE OF RAJASTHAN
March 18, 2008
DISTRICT EDUCATION OFFICER KOTA Vs. SMT. HEERA BAI & ANR.
November 5, 2008
DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY BIKANER Vs. MEGH SINGH
January 16, 2008
DR. (SMT.) HEMLATA SARASWAT Vs. STATE OF RAJASTHAN AND ORS.
January 29, 2008
DR. BRIJ BHUSHAN BANSAL Vs. NARCOTIC CONTROL BUREAU
May 7, 2008
DR. D.P. PUNIA Vs. STATE AND ANR.
August 13, 2008
DR. GIRISH AGARWAL Vs. THE STATE OF RAJASTHAN AND ORS.
August 19, 2008
DR. JITENDRA RAJ BHANDARI Vs. STATE OF RAJASTHAN
March 27, 2008
DR. KAMALA GURWANI Vs. STATE OF RAJ.
July 7, 2008
DR. NAND KUAMR JOSHI Vs. G.S. SANDHU AND OTHERS
October 14, 2008
DR. R.K. KHANNA Vs. STATE OF RAJASTHAN & ANR.
July 10, 2008
DR. RAJENDRA KUMAR J.N.V. UNIVERSITY Vs. KUMBHAT V. AND ORS.
December 22, 2008
DR. SMT. SARITA UPNEJA Vs. STATE OF RAJASTHAN & ANR.
February 1, 2008
DURGA LAL Vs. DHAN RAJ SINGH
November 10, 2008
DURGA LAL AND ANR. Vs. STATE
January 24, 2008
DURGA LAL AND OTHERS Vs. STATE OF RAJASTHAN
September 16, 2008
DURGA PRASAD (DEAD) AND OTHERS Vs. CHANDRA SHEKHAR AND OTHERS
August 29, 2008
DURGA RAM Vs. STATE OF RAJASTHAN
January 25, 2008
DWARKA PRASAD VIJAY Vs. STATE OF RAJASTHAN
April 10, 2008
EAIMAN NOOR BEE Vs. RAJKUMARI GANG
September 2, 2008
EAST INDIA HOTELS LTD Vs. MAHENDRA KUMARI
May 8, 2008
EIH ASSOCIATED HOTELS LIMITED Vs. STATE OF RAJASTHAN
January 29, 2008
EJAZ ALI & ANR. Vs. SMT. ASFA BANU & ANR.
December 3, 2008
EMMANUEL DONAWAT Vs. GANGANAGAR KSHETRIYA GRAMIN BANK
April 16, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. SARDAR SHER AMEER SINGH
January 24, 2008
ENERGY SEED INTERNATIONAL Vs. SHUBH SHREE SEEDS P LTD
January 11, 2008
EXECUTIVE ENGINEER PWD Vs. SETHI CONSTRUCTION COMPANY
May 6, 2008
FARIDA LUKMAN Vs. STATE
May 19, 2008
FATARAM Vs. STATE OF RAJASTHAN
September 19, 2008
FATEH SINGH Vs. STATE OF RAJASTHAN
September 8, 2008
FATEH SINGH Vs. NARENDRA SINGH
February 21, 2008
FATEH SINGH Vs. STATE OF RAJASTHAN
November 4, 2008
FATTU DEVI (SMT.) AND ORS. Vs. BHINYA RAM AND ORS.
April 9, 2008
FIRM MADAN CHAND AND SAMPAT RAI Vs. DEBT RELIEF COURT
April 21, 2008
FOOSI @ PUSHPA DEVI Vs. SMT. GEETA
August 13, 2008
G K W LTD Vs. STATE OF RAJASTHAN
February 22, 2008
G.V. ASWANI Vs. STATE OF RAJASTHAN
December 17, 2008
GAJANAND SHARMA Vs. STATE OF RAJASTHAN
September 10, 2008
GAJENDRA KUMAR DHANAWAT Vs. MEWAR AANCHALIK GRAMIN BANK AND ORS.
August 6, 2008
GAJENDRA SINGH Vs. DIVISIONAL COMMISSIONER, JODHPUR AND ORS.
December 22, 2008
GAJENDRA SINGH LODHA Vs. BHANWAR LAL KOTHARI
July 31, 2008
GANESH SINGH Vs. STATE OF RAJASTHAN
March 7, 2008
GANESHLAL Vs. GANPATSINGH
December 16, 2008
GANGA RAM @ GANGU Vs. JAGANNATH
March 18, 2008
GANI MOHAMMAD Vs. STATE
January 17, 2008
GANPAT LAL Vs. STATE OF RAJASTHAN
August 5, 2008
GANPAT SINGH AND ANR. Vs. STATE OF RAJASTHAN
October 15, 2008
GAURAV GAUTAM Vs. STATE
March 12, 2008
GAUTAM CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
August 11, 2008
GAUTAM CHAND MEHTA Vs. STATE AND ORS.
July 10, 2008
GAUTAM ESTATES PVT LTD Vs. STATE OF RAJASTHAN
September 26, 2008
GAUTAM JAIN Vs. STATE OF RAJASTHAN
December 15, 2008
GAUTAM JATOL Vs. STATE
May 16, 2008
GAUTAM MORARKA Vs. STATE OF RAJASTHAN
May 13, 2008
GEEG SINGH Vs. STATE OF RAJASTHAN
February 15, 2008
GEETA BAI Vs. STATE OF RAJASTHAN
November 11, 2008
GEETA DEVI Vs. DISTRICT JUDGE BIKANER
April 3, 2008
GEETA DEVI & ANR. Vs. STATE OF RAJASTHAN & ANR.
November 25, 2008
GEETA DEVI AND ANOTHER Vs. STATE OF RAJASTHAN
July 14, 2008
GEETA DEVI AND OTHERS Vs. VISHAN SINGH AND OTHERS
April 8, 2008
GENERAL MANAGER HMT LTD Vs. DAMODAR PRASAD AGARWAL
January 18, 2008
GENERAL MANAGER UMAID BHAWAN PALACE HOTEL Vs. JABBAR SINGH
January 4, 2008
GENERAL PUBLIC GRAM GHADANA THROUGH REPRESENTATIVES KISHAN LAL AND ORS. Vs. CIVIL JUDGE (JR. DIV.), SRI MAHAVEER JI AND ORS.
September 1, 2008
GHAN SHYAM SHARMA Vs. RAJ. STATE ROAD TRANSPORT CORPORATION
September 16, 2008
GHAN SHYAM SINGH AND Vs. THE STATE OF RAJASTHAN THROUGH THE TEHSILDAR AND ORS.
September 24, 2008
GHANSHYAM Vs. STATE OF RAJASTHAN
May 7, 2008
GHANSHYAM Vs. CHAND BIHARI AND ORS.
February 20, 2008
GHANSYAM & ANR. Vs. UNION OF INDIA
July 23, 2008
GHUDARAM S/O LATE SHRI POKHAR RAM Vs. STATE OF RAJASTHAN & ORS.
January 31, 2008
GIRDHARI Vs. STATE OF RAJASTHAN
September 23, 2008
GIRDHARI LAL Vs. THE STATE OF RAJASTHAN AND OTHERS
January 8, 2008
GIRDHARI LAL Vs. STATE OF RAJASTHAN
March 17, 2008
GIRDHARI LAL BABERWAL Vs. STATE OF RAJASTHAN
July 1, 2008
GIRDHARI MAHESHWARI Vs. STATE
September 24, 2008
GIRRAJ Vs. STATE OF RAJASTHAN
January 22, 2008
GIRRAJ Vs. STATE OF RAJASTHAN
January 28, 2008
GITA DEVI Vs. RAJU LAL
April 25, 2008
GOA ANTIBIOTICS Vs. STATE OF RAJASTHAN
September 17, 2008
GOKUL CHAND Vs. BHANWAR LAL
April 23, 2008
GOKUL CHAND Vs. STATE OF RAJASTHAN
November 26, 2008
GOKUL CHAND Vs. THE CIVIL JUDGE (S.D.) AND ORS.
February 14, 2008
GOM SINGH Vs. STATE OF RAJASTHAN
March 11, 2008
GOMA RAM & ORS. Vs. STATE OF RAJASTHAN
February 19, 2008
GOMA SINGH Vs. ADDL. DISTRICT JUDGE AND ANR.
January 8, 2008
GOPA RAM DEVASI AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
May 27, 2008
GOPAL Vs. UNION OF INDIA
September 9, 2008
GOPAL ALIAS SHRI GOPAL Vs. STATE OF RAJASTHAN
April 23, 2008
GOPAL DUTT PANDEY Vs. STATE OF RAJ. AND ORS.
February 18, 2008
GOPAL KUMAR LOHAR Vs. STATE
March 14, 2008
GOPAL LAL GUPTA Vs. STATE AND ORS.
October 14, 2008
GOPAL LAL SHARMA Vs. STATE OF RAJASTHAN
August 18, 2008
GOPAL RAM GUMANI RAM Vs. STATE OF RAJASTHAN AND ORS.
January 8, 2008
GOPAL SINGH Vs. ELECTION TRIBUNAL CUM ADDITIONAL
April 24, 2008
GOPAL SINGH Vs. STATE OF RAJSTHAN
January 7, 2008
GORDHAN RAM Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
January 29, 2008
GORE LAL Vs. DIVISIONAL COMMISSIONER JAIPUR
February 20, 2008
GOVIND B. CHOUDHARY Vs. STATE OF RAJASTHAN AND ANR.
January 3, 2008
GOVIND KUMAR Vs. STATE OF RAJASTHAN
November 10, 2008
GOVIND KUMAR Vs. STATE OF RAJASTHAN
December 19, 2008
GOVIND NARAYAN Vs. STATE OF RAJASTHAN
January 17, 2008
GOVIND RAM SHERAWAT Vs. STATE OF RAJASTHAN
July 14, 2008
GOVIND SINGH Vs. STATE
May 28, 2008
GOVIND SINGH & ORS. Vs. THE BOARD OF REVENUE & ORS.
January 11, 2008
GOVINDA Vs. STATE OF RAJASTHAN
April 29, 2008
GUDDI DEVI Vs. RAM KISHORE
January 17, 2008
GUJRAT STATE FERTILIZER AND CHEMICAL LTD. Vs. UNION OF INDIA (UOI)
January 31, 2008
GULAB SINGH Vs. SHAMSHER SINGH & ORS.
November 6, 2008
GULLI DEVI Vs. BIND KUMAR
December 8, 2008
GULSHAN KUMAR Vs. STATE OF RAJASTHAN
November 10, 2008
GUMAN RAM AND ORS. Vs. BOARD OF REVENUE AND ORS.
July 21, 2008
GUMAN SINGH Vs. STATE OF RAJASTHAN
November 19, 2008
GUNESHGAR Vs. STATE OF RAJASTHAN
August 7, 2008
GURBACHAN SINGH Vs. STATE OF RAJASTHAN
April 4, 2008
GURDEEP SINGH Vs. THE STATE OF RAJASTHAN
August 27, 2008
GURDEEP SINGH & ORS. Vs. STATE OF ORS.
January 4, 2008
GURMEET SINGH Vs. STATE OF RAJASTHAN
February 12, 2008
GURMEET SINGH, Vs. STATE OF RAJASTHAN
July 30, 2008
GURU BUX SINGH Vs. STATE OF RAJASTHAN
January 23, 2008
GURU NANAK EDUCATION SOCIETY UDAIPUR Vs. RAJASTHAN NON-GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR
April 30, 2008
GYAN CHAND Vs. STATE OF RAJASTHAN
September 9, 2008
GYANA DEVI Vs. STATE OF RAJASTHAN
August 27, 2008
GYANDEV AHUJA Vs. JUBER KHAN
March 18, 2008
H H RAJDADIJI SMT BADAN KANWAR Vs. COMMISSIONER OF INCOME TAX
January 16, 2008
H P KUCHCHAL Vs. STATE OF RAJASTHAN
May 28, 2008
HADMAN RAM Vs. STATE OF RAJASTHAN
May 6, 2008
HAFIZ MOHD. Vs. STATE OF RAJASTHAN AND ORS.
May 12, 2008
HAJARI LAL Vs. STATE OF RAJASTHAN
May 1, 2008
HAJARI SINGH S/O SHRI PREM SINGH Vs. LAXMAN SINGH S/O SHRI PREM SINGH AND ORS.
July 25, 2008
HAJARI VISHNU Vs. STATE OF RAJASTHAN AND ORS.
July 11, 2008
HAJARI VISHNU Vs. STATE
May 28, 2008
HAKAM ALI KHAN Vs. STATE AND ORS.
July 21, 2008
HAKIM KHAN Vs. SIROHI CENTRAL CO-OPERATIVE BANK
May 12, 2008
HAKUMAT RAI Vs. CENTRAL BUREAU OF INVESTIGATION
February 22, 2008
HALIMA Vs. STATE OF RAJ
February 1, 2008
HANS COLOUR LAB AND STUDIO Vs. UNION OF INDIA
March 3, 2008
HANS RAJ Vs. NATIONAL INSURANCE CO LTD
April 16, 2008
HANSIRA Vs. LUKMAN
April 21, 2008
HANSRAJ AND ANR. Vs. STATE OF RAJASTHAN
May 5, 2008
HANUMAN PRASAD Vs. STATE OF RAJASTHAN AND ANR.
July 8, 2008
HANUMAN PRASAD SANKHLA Vs. C.B.I. & ORS.
March 31, 2008
HANUMAN SINGH Vs. MAHINDRA FINANCE MAHINDRA
January 25, 2008
HANUMAN SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
December 5, 2008
HANUMAN SINGH CHAUHAN Vs. CHAIRMAN CENTRAL SOCIAL WELFARE BOARD
November 19, 2008
HARBANS SINGH Vs. STATE OF RAJASTHAN
May 8, 2008
HARBHAN AND ORS. Vs. STATE OF RAJASTHAN
July 2, 2008
HARDAM SINGH Vs. STATE AND ORS.
February 27, 2008
HARDEVA RAM Vs. JAI SINGH
March 19, 2008
HARI CHARAN Vs. STATE OF RAJASTHAN
July 9, 2008
HARI MOHAN VYAS Vs. RAJASTHAN STATE AGRICULTURAL MARKETING BOARD JAIPUR
July 1, 2008
HARI NARAIN Vs. STATE OF RAJASHTHAN
September 17, 2008
HARI NARAIN SONI Vs. INCOME TAX OFFICER
March 13, 2008
HARI NARAIN SONI Vs. INCOME TAX OFFICER AND ANR.
May 13, 2008
HARI NARAYAN VERMA Vs. STATE OF RAJASTHAN
April 1, 2008
HARI PRASAD AND ANR. Vs. KHUDA RAM AND ORS.
May 23, 2008
HARI RAM Vs. OFFICIAL LIQUIDATOR OF AMFORT AGRO FINANCE LTD.
February 1, 2008
HARI RAM Vs. STATE OF RAJASTHAN
September 4, 2008
HARI RAM Vs. MAHARANA PRATAP AGRICULTURE TECHNOLOGY UNIVERSITY
August 26, 2008
HARI RAM Vs. ADDITIONAL DISTRICT JUDGE
May 26, 2008
HARI SINGH Vs. STATE OF RAJASTHAN
December 15, 2008
HARI SINGH @ HARLAL AND ORS. Vs. THE STATE OF RAJASTHAN
February 12, 2008
HARISH CHAND Vs. STATE OF RAJASTHAN
January 8, 2008
HARISH CHANDRA Vs. STATE OF RAJASTHAN
July 22, 2008
HARKESH Vs. STATE OF RAJASTHAN
July 20, 2008
HARKHA RAM Vs. STATE OF RAJASTHAN
July 18, 2008
HARMINDER KAUR Vs. YOGENDRA TANEJA
January 8, 2008
HARNEER KAUR Vs. STATE
April 9, 2008
HARPALSINGH Vs. STATE OF RAJASTHAN
August 26, 2008
HARSAHAY SHARMA & ANR Vs. SMT. RUKMA DEVI & ORS
August 8, 2008
HARVINDRA SINGH Vs. THE P O , RENT TRIBUNAL
January 8, 2008
HARVINDRA SINGH Vs. THE P.O., RENT TRIBUNAL
January 8, 2008
HATHI @ RAMJILAL Vs. STATE OF RAJASTHAN
February 21, 2008
HAWALDAR BIRDA RAM BURDAK Vs. MOHAN LAL
January 8, 2008
HEERA Vs. STATE
January 15, 2008
HEERA LAL Vs. STATE OF RAJASTHAN
May 23, 2008
HEERA LAL Vs. STATE OF RAJASTHAN
January 23, 2008
HEERA LAL Vs. STATE OF RAJASTHAN AND ORS.
February 26, 2008
HEERA MANI Vs. STATE OF RAJASTHAN
December 11, 2008
HEERA RAM Vs. NAGAUR CENTRAL COOPERATIVE BANK
May 15, 2008
HEMANT BHANDARI Vs. MOHAN LAL SUKHADIA UNIVERSITY AND ANOTHER
November 6, 2008
HEMLATA SARASWAT Vs. STATE OF RAJASTHAN
January 28, 2008
HEMRAJ Vs. ABDUL MAZID KHAN
November 27, 2008
HET RAM AND ORS. Vs. STATE OF RAJASTHAN
December 3, 2008
HIMMAT MAL Vs. STATE OF RAJASTHAN AND ORS.
January 24, 2008
HINDUSTAN ANTIBIOTICS LTD. AND OTHERS Vs. THE STATE OF RAJASTHAN
November 24, 2008
HINDUSTAN ZINC LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE UDAIPUR
February 29, 2008
HINDUSTAN ZINC LTD Vs. DEPUTY COMMISSIONER
May 20, 2008
HINDUSTAN ZINC LTD. Vs. UNION OF INDIA
July 1, 2008
HIRA LAL ALIAS NANU RAM Vs. STATE OF RAJASTHAN
January 30, 2008
HIRDAY PRAKASH TIWARI Vs. STATE OF RAJASTHAN & ANR.
November 24, 2008
HODAL SINGH Vs. STATE OF RAJASTHAN
January 15, 2008
HOTEL MANSAROVER Vs. VISHAL IRON STORE
April 30, 2008
HUKAM CHAND Vs. UNION OF INDIA
April 17, 2008
HUKAM SINGH Vs. STATE OF RAJASTHAN
June 30, 2008
IKBAL AND ORS. Vs. BOARD OF REVENUE AND ORS.
April 15, 2008
IKBAL BHISTI Vs. APPELLATE RENT TRIBUNAL, UDAIPUR & ORS.
May 8, 2008
IMIYA Vs. UNITED INDIA INSURANCE CO LTD
November 18, 2008
IMRAN AND ANOTHER Vs. STATE OF RAJASTHAN
August 29, 2008
IN RE: BALAJI INDUSTRIAL PRODUCTS LIMITED Vs. STATE
August 22, 2008
IN RE: RACHNA CREATIONS (P.) LTD. Vs. STATE
July 25, 2008
IN RE: SHREE SHIVA SPINNERS LTD. Vs. STATE
September 26, 2008
IN RE: SHUBH SHREE SEEDS (P.) LTD. Vs. STATE
September 19, 2008
IN RE: SHYAM TELECOM LIMITED, SHYAM TELECOM MANUFACTURING LIMITED, SHAYM TELELINK LIMITED AND SHYAM BASIC INFRASTRUCTURE PROJECTS PRIVATE LIMITED Vs. STATE
August 7, 2008
INDER SINGH BHATI Vs. STATE OF RAJASTHAN
April 16, 2008
INDER SINGH RAJPUROHIT Vs. R.S.R.T.C. AND ORS.
August 6, 2008
INDERBHAN AHUJA & (2) OTHERS Vs. STATE OF RAJASTHAN
March 14, 2008
INDERJEET Vs. STATE OF RAJASTHAN
October 13, 2008
INDERJEET SINGH Vs. STATE
April 1, 2008
INDERJEET SINGH Vs. STATE OF RAJASTHAN
December 15, 2008
INDERJEET SINGH FOOD INSPECTOR Vs. STATE OTHERS
October 23, 2008
INDIA INTERNATIONAL SCHOOL Vs. MALAM SINGH
April 2, 2008
INDIRISH KHAN Vs. PRAHLADI
March 10, 2008
INDRA SINGH Vs. STATE OF RAJASTHAN
March 17, 2008
INDRAJEET SINGH MEENA Vs. STATE OF RAJASTHAN
February 29, 2008
IQBAL Vs. STATE OF RAJASTHAN
April 23, 2008
IQBAL S/O SHRI CHAND JI Vs. IRSHAD AHMAD S/O SHRI MOHAMMAD RAFEEK AND OTHERS
October 24, 2008
IRFAN Vs. STATE
November 24, 2008
ISHRAT BANO Vs. GAJANAND SINGH
December 11, 2008
ISUZU GARMENTS Vs. THE STATE OF RAJASTHAN AND ORS.
July 24, 2008
J K INDUSTRIES LTD Vs. JUDGE LABOUR COURT UDAIPUR
August 27, 2008
J K SYNTHETICS LTD Vs. JUDGE LABOUR COURT AND MEENAKSHI
April 17, 2008
J.K. INDUSTRIES LTD. Vs. JAGDISH CHANDRA AGARWAL AND ANR.
July 7, 2008
JADDAMBA LAL HADA Vs. STATE
May 30, 2008
JAGAT SINGH RATHORE Vs. STATE OF RAJASTHAN
December 12, 2008
JAGDAMBEY BUILDERS PVT LTD Vs. HARSH RATHORE
March 14, 2008
JAGDEV SINGH Vs. STATE OF RAJASTHAN
March 10, 2008
JAGDEV SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
May 10, 2008
JAGDISH ALIAS JAGGA RAM Vs. STATE OF RAJASTHAN
January 11, 2008
JAGDISH CHANDRA Vs. A D J
February 28, 2008
JAGDISH CHANDRA Vs. GOVIND VALLABH AND ORS.
August 22, 2008
JAGDISH NARAIN Vs. STATE OF RAJASTHAN
September 19, 2008
JAGDISH PRASAD Vs. STATE OF RAJ
September 27, 2008
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
March 27, 2008
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
November 28, 2008
JAGDISH PRASAD CHOWDHARY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 16, 2008
JAGDISH SINGH AND ORS. Vs. SAVARMAL AND ORS.
February 19, 2008
JAGDISH; HARGYAN Vs. STATE OF RAJASTHAN
May 12, 2008
JAGJEET SINGH Vs. STATE OF RAJASTHAN & ANR.
August 18, 2008
JAGMAL RAM Vs. SMT. JETI AND OTHERS
January 29, 2008
JAGMOHAN SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
February 12, 2008
JAGSIR SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
February 19, 2008
JAHOOR AHMED Vs. SHRI LAL CHAND SETHI AND ANR.
November 7, 2008
JAI MATESHWARI MAA ROADWAYS Vs. INDIAN OIL CORPORATION LTD. AND ANR.
January 30, 2008
JAI PRAKASH Vs. STATE OF RAJASTHAN AND ANR.
October 20, 2008
JAI PRAKASH Vs. STATE OF RAJASTHAN
February 6, 2008
JAI PRAKASH Vs. STATE OF RAJASTHAN
January 8, 2008
JAI PRAKASH SHARMA Vs. STATE OF RAJASTHAN
December 18, 2008
JAIKAM KHAN Vs. STATE OF RAJASTHAN
July 3, 2008
JAIKUMAR @ BITTU AND SMT. AMISHEE Vs. STATE OF RAJ.
March 10, 2008
JAIN ELECTRICALS Vs. RIICO
January 3, 2008
JAIPAL BISHNOI Vs. STATE OF RAJASTHAN
September 2, 2008
JAIPUR DEVELOPMENT AUTHORITY Vs. BENI DAS AGRAWAL
January 18, 2008
JAIPUR DEVELOPMENT AUTHORITY AND ORS. Vs. SMT. PUSHPALATA RANA
March 25, 2008
JAIPUR NAGAUR ANCHALIK GRAMIN BANK Vs. THE JUDGE, INDUSTRIAL TRIBUNAL, JAIPUR & ANR.
October 16, 2008
JAIRAM DAS ALIAS RAMJI Vs. STATE OF RAJASTHAN
March 3, 2008
JALA RAM Vs. STATE OF RAJASTHAN AND ANR.
May 26, 2008
JALALUDEEN @ JALAL. Vs. STATE OF RAJASTHAN
July 17, 2008
JAMALUDDIN ANSARI Vs. STATE OF RAJASTHAN & ORS.
November 5, 2008
JAMSEEDA Vs. NOMAN
April 21, 2008
JANKI LAL Vs. STATE OF RAJASTHAN
March 5, 2008
JASVANT SINGH Vs. STATE OF RAJASTHAN
August 11, 2008
JASWANT SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
December 12, 2008
JASWANT SINGH Vs. STATE OF RAJASTHAN
July 1, 2008
JAVED MASOOD Vs. STATE OF RAJASTHAN
March 4, 2008
JAWAHAR LAL Vs. CHIEF ACCOUNTS OFFICERS, PANCHAYATI RAJ DEPARTMENT DEVELOPMENT OFFICER
May 19, 2008
JAY PRAKASH PANDYA Vs. STATE
May 29, 2008
JAYA MATHUR AND ASHISH MATHUR Vs. NIL
October 16, 2008
JAYANTI LAL Vs. STATE OF RAJASTHAN
March 25, 2008
JCT LTD. Vs. COMMERCIAL TAXES OFFICER
November 14, 2008
JEET RAM Vs. STATE OF RAJASTHAN
September 8, 2008
JEEVAN RAM JEENGAR Vs. STATE OF RAJASTHAN
May 20, 2008
JEEWAN PRAKASH Vs. SMT. HEMLATA KUMAWAT
May 28, 2008
JETHA RAM Vs. UNION OF INDIA
May 29, 2008
JETHA RAM Vs. STATE OF RAJASTHAN AND ORS.
July 9, 2008
JHOOMARMAL DHANRAJ Vs. ACTO
July 1, 2008
JITENDER @ JITIYA Vs. STATE OF RAJASTHAN
May 30, 2008
JITENDRA BANSAL Vs. GAURI SHANKAR
September 15, 2008
JITENDRA KUMAR SHARMA AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
August 8, 2008
JITENDRA MEHTA Vs. PRESIDING OFFICER
February 21, 2008
JODH SINGH Vs. STATE OF RAJASTHAN
September 29, 2008
JODHA SINGH @ JODH SINGH Vs. STATE OF RAJASTHAN
August 28, 2008
JOR SINGH Vs. STATE OF RAJASTHAN
August 13, 2008
JOY SYNDICATE ENCLAVE PRIVATE LIMITED Vs. ANAND KUMAR SHARMA
April 10, 2008
K KUMARAN Vs. STATE OF RAJASTHAN
May 28, 2008
K.C. CHUGH Vs. JAIPUR NAGAUR AANCHALIK GRAMIN BANK & ORS.
November 7, 2008
K.L. SAIN Vs. STATE AND ORS.
July 22, 2008
KAILASH Vs. ORIENTAL INSURANCE CO LTD
May 29, 2008
KAILASH Vs. STATE
August 22, 2008
KAILASH Vs. STATE OF RAJASTHAN
May 7, 2008
KAILASH Vs. STATE
November 12, 2008
KAILASH CHAND Vs. JUDGE,LABOUR COURT NO.1,JAIPUR
October 14, 2008
KAILASH CHAND SAINI Vs. DHARMENDRA SINGH & ORS.
November 11, 2008
KAILASH CHAND SOMANI Vs. STATE OF RAJASTHAN
April 1, 2008
KAILASH CHANDRA Vs. STATE OF RAJASTHAN
July 24, 2008
KAILASH CHANDRA Vs. STATE
December 12, 2008
KAILASH KABLI, Vs. SMT. NEETA AGARWAL AND ORS.
October 16, 2008
KALAWATI Vs. SAHIB SINGH
April 1, 2008
KALU Vs. STATE OF RAJASTHAN
May 2, 2008
KALU Vs. STATE OF RAJASTHAN
February 12, 2008
KALU Vs. STATE OF RAJASTHAN
February 26, 2008
KALU ALIAS BHAG CHAND Vs. KISHAN LAL
August 14, 2008
KALU AND OTHERS Vs. STATE OF RAJASTHAN
September 11, 2008
KALU LAL Vs. STATE OF RAJASTHAN
April 22, 2008
KALU RAM Vs. RAM PRASAD
March 3, 2008
KALU RAM @ SATYAWAN Vs. STATE OF RAJASTHAN
May 15, 2008
KALURAM Vs. STATE OF RAJASTHAN
January 28, 2008
KALYAN Vs. THE STATE OF RAJASTHAN AND ORS.
January 21, 2008
KALYAN MAL Vs. JAMNA RAM AND ORS.
July 4, 2008
KAMAL DUBEY Vs. RAJENDRA PRASAD
May 27, 2008
KAMAL GARG Vs. STATE OF RAJASTHAN AND ORS.
March 5, 2008
KAMAL KISHORE ASHOPA Vs. STATE OF RAJASTHAN AND ANR.
July 17, 2008
KAMAL SINGH Vs. STATE OF RAJASTHAN
July 9, 2008
KAMLA Vs. RAJASTHAN STATE ROAD TRANS CO
April 21, 2008
KAMLA Vs. STATE OF RAJASTHAN.
September 11, 2008
KAMLA DEVI Vs. STATE
January 10, 2008
KAMLA YOGI Vs. LIFE INSURANCE CORPORATION
March 13, 2008
KAMLESH KUMAR SHARMA Vs. JAIPUR VIDYUT VITARAN NIGAM LTD
May 30, 2008
KAMRA BOTTLING CO Vs. COMMISSIONER CENTRAL EXCISE
April 3, 2008
KAMRU Vs. STATE OF RAJASTHAN
December 3, 2008
KANA Vs. BHANWARLAL
September 10, 2008
KANARAM Vs. STATE OF RAJASTHAN
August 13, 2008
KANCHAN Vs. STATE OF RAJASTHAN
May 8, 2008
KANHAIYA LAL Vs. STATE OF RAJASTHAN
March 4, 2008
KANHAIYALAL Vs. PUSPHA
April 4, 2008
KANHIYA LAL YADAV Vs. STATE OF RAJASTHAN & ORS.
November 4, 2008
KANTA BAI Vs. STATE OF RAJASTHAN
January 11, 2008
KANTA PRASAD BAJAJ Vs. AJANTA CONSTRUCTION PRIVATE LIMITED
July 25, 2008
KANU Vs. STATE OF RAJASTHAN
April 9, 2008
KANWAR DEVI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 21, 2008
KANWAR LAL THROUGH HIS SON Vs. THE STATE OF RAJASTHAN AND ORS.
November 18, 2008
KAPOOR CHAND Vs. ROOPWAS KRAY VIKRAY SAHKARI SAMITI LTD. ROOPWAS
April 17, 2008
KARAM CHAND Vs. LABH CHAND
February 19, 2008
KARAN SINGH Vs. UNION OF INDIA
May 30, 2008
KARAN SINGH Vs. AUTHORISED DISCIPLINARY AUTHORITY, RAJASTHAN STATE ROAD TRANSPORT COR
December 18, 2008
KARIM KHAN Vs. STATE OF RAJASTHAN
September 3, 2008
KASHI PUROHIT Vs. STATE OF RAJASTHAN
February 1, 2008
KAUSHAL KUMAR GUPTA Vs. STATE OF RAJASTHAN
July 29, 2008
KAUSHALYA DEVI Vs. STATE OF RAJASTHAN
January 23, 2008
KAUSHLYA BAI Vs. STATE OF RAJASTHAN
September 11, 2008
KAY POLYPLAST LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
May 19, 2008
KEDAR NATH METHI Vs. MITHAN LAL
August 12, 2008
KEDARLAL AND ORS. Vs. THE STATE OF RAJASTHAN
May 8, 2008
KESAR SINGH Vs. STATE OF RAJASTHAN
May 15, 2008
KESHAV DEO KATARA Vs. STATE OF RAJASTHAN
August 13, 2008
KESRA RAM Vs. STATE OF RAJASTHAN
September 11, 2008
KESRI LAL Vs. STATE OF RAJASTHAN
September 17, 2008
KHAIRATI Vs. HE LAND ACQUISITION OFFICER UIT
January 7, 2008
KHEM CHAND Vs. STATE OF RAJASTHAN
February 28, 2008
KHETA RANI Vs. STATE BANK OF INDIA AND ORS.
May 13, 2008
KHINYA RAM Vs. STATE OF RAJASTHAN
May 21, 2008
KHIYALI Vs. THE STATE OF RAJASTHAN
January 29, 2008
KHUSHI MOHD & ORS. Vs. STATE OF RAJASTHAN & ANR.
July 10, 2008
KIFAYAT HUSSAIN Vs. STATE OF RAJASTHAN
June 30, 2008
KIRAN KANWAR Vs. DISTRICT AND SESSIONS JUDGE BIKANER
May 20, 2008
KISHAN CHAND Vs. PANKAJ ABBANI
July 25, 2008
KISHAN LAL Vs. STATE OF RAJASTHAN
February 14, 2008
KISHAN SINGH @ JAI KISHAN BHATI Vs. KANAD SINGH
May 1, 2008
KISHANA @ KISHAN LAL Vs. STATE OF RAJASTHAN
September 29, 2008
KISHORE Vs. STATE OF RAJASTHAN
April 3, 2008
KISHORE BHAGTANI Vs. STATE OF RAJASTHAN
November 12, 2008
KISHORE DADICH Vs. UNION OF INDIA
July 30, 2008
KISHORI VIJAY Vs. STATE OF RAJASTHAN
April 3, 2008
KISTOOR CHAND Vs. BHUMI VIKAS BANK
July 23, 2008
KOTHARI POUCHES PRODUCTS LTD Vs. UMA POLYMERS LTD
May 6, 2008
KOYALEE Vs. STATE OF RAJASTHAN
September 15, 2008
KRIPAL RAM Vs. STATE OF RAJASTHAN AND ANOTHER
April 25, 2008
KRIPAL SINGH Vs. STATE OF RAJASTHAN
February 4, 2008
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
July 8, 2008
KRISHAN KUMAR VYAS Vs. STATE OF RAJASTHAN
May 30, 2008
KRISHAN KUMARI PAREEK Vs. SIRAJ KHAN & ORS
March 13, 2008
KRISHI UPAJ MANDI SAMITI Vs. ASHOKA OIL INDUS
September 9, 2008
KRISHI UPAJ MANDI SAMITI Vs. RISHABH CHANDRA
July 14, 2008
KRISHI UPAJ MANDI SAMITI Vs. M/S. NAGAR TRADING CO.
May 26, 2008
KRISHNA GOPAL Vs. STATE OF RAJASTHAN
February 1, 2008
KRISHNA MURARI SHARMA Vs. STATE OF RAJASTHAN
September 26, 2008
KRYSTAL STONE EXPORT LIMITED AND ANR. Vs. CENTRAL BANK OF INDIA AND ANR.
September 18, 2008
KULJINDERPAL SINGH Vs. STATE
April 23, 2008
KUM. PRIYANKA SHARMA @ RANU Vs. RAJENDRA @ BABLU AND ORS.
April 1, 2008
KUM. RUKHSANA AND ORS Vs. WAZID ALI AND OTHERS
February 15, 2008
KUMARI ATIKA MAAN AND ANOTHER Vs. STATE OF RAJ. AND ANOTHER
February 18, 2008
KUNANA RAM Vs. CIVIL JUDGE SR DIVISION
May 16, 2008
KUNJ BEHARI SHARMA Vs. STATE
May 28, 2008
KUNWARPAL Vs. STATE OF RAJASTHAN
October 14, 2008
KUSHAL SINGH Vs. STATE
January 16, 2008
KUTUBUDEEN Vs. STATE OF RAJASTHAN
August 27, 2008
L.RS. OF HEERA LAL JAIN Vs. STATE OF RAJASTHAN AND ORS.
January 29, 2008
LABH CHAND BOHRA Vs. INCOME TAX OFFICER
April 28, 2008
LABH SINGH Vs. STATE OF RAJASTHAN
April 21, 2008
LACHHA RAM Vs. STATE OF RAJASTHAN AND ORS.
January 30, 2008
LAL CHAND Vs. STATE OF RAJASTHAN AND OTHERS
May 19, 2008
LAL CHAND PANWAR Vs. STATE OF RAJASTHAN
October 24, 2008
LAL CHANDRA AND ANR. Vs. BOARD OF REVENUE AND ORS.
February 7, 2008
LAL SINGH Vs. STATE OF RAJASTHAN
February 4, 2008
LALA @ HARLAL SINGH AND ANR. Vs. STATE OF RAJASTHAN
August 29, 2008
LALA ALIAS NARANJI Vs. STATE OF RAJASTHAN
March 13, 2008
LALA RAM Vs. KAILASH CHAND SAINI
January 15, 2008
LALA RAM Vs. STATE OF RAJASTHAN
November 21, 2008
LALA RAM & ORS. Vs. STATE OF RAJASTHAN
March 28, 2008
LALCHAND Vs. STATE OF RAJASTHAN
August 8, 2008
LALENG AND OTHERS Vs. STATE OF RAJASTHAN
May 20, 2008
LALITA HUNDIYA Vs. GOVIND NARAYAN KHUTETA
February 13, 2008
LALU RAM Vs. MOHD. UMAR AND ORS.
January 14, 2008
LAXMAN Vs. BOARD OF REVENUE
February 26, 2008
LAXMAN Vs. STATE OF RAJASTHAN
February 7, 2008
LAXMAN AND ANOTHER Vs. STATE OF RAJASTHAN
September 17, 2008
LAXMAN LAL Vs. STATE OF RAJASTHAN
May 22, 2008
LAXMAN PRASAD Vs. STATE OF RAJASTHAN
August 26, 2008
LAXMAN PRASAD AND ANR. Vs. BOARD OF REVENUE AND ORS.
January 28, 2008
LAXMAN RAM Vs. UNION OF INDIA
December 12, 2008
LAXMAN SINGH Vs. CIVIL JUDGE DEOGARH
May 16, 2008
LAXMAN SINGH & ANR. Vs. STATE & ANR.
February 11, 2008
LAXMAN SINGH & NAND SINGH Vs. STATE OF RAJASTHAN
August 7, 2008
LAXMAN SINGH BALA Vs. STATE OF RAJASTHAN AND OTHERS
May 22, 2008
LAXMI BAI Vs. BANSI LAL
September 12, 2008
LAXMI CHAND Vs. CIVIL JUDGE (S.D.) AND ANR.
August 11, 2008
LAXMI DEVI Vs. CIVIL JUDGE SENIOR DIVISION BAYANA
April 23, 2008
LAXMI ENGINEERING INDUSTRIES Vs. INCOME-TAX OFFICER
August 28, 2008
LAXMI HARDWARE STORE Vs. MADHUSUDAN
August 26, 2008
LAXMI NARAYAN AND ORS. Vs. STATE OF RAJASTHAN
April 2, 2008
LEELA RAM @ LEELA DHAR; SATYA NARAYAN SWAMI Vs. STATE OF RAJASTHAN; RAJESH
August 13, 2008
LITTA SINGH Vs. STATE OF RAJASTHAN
May 8, 2008
LOKESH KUMAR Vs. STATE OF RAJASTHAN
January 9, 2008
LOON SINGH Vs. STATE OF RAJASTHAN
December 3, 2008
LOONA RAM & ANR. Vs. STATE OF RAJASTHAN
January 10, 2008
LRS OF SMT. SURAJ Vs. ADDITIONAL COLLECTOR, DEVI (DEVELOPMENT), DISTRICT RURAL DEVELOPMENT AUTHORITY, JODHPUR AND ANR.
February 6, 2008
LRS. OF BHAGWANTI Vs. NAND LAL
December 12, 2008
LRS. OF GULAB AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 13, 2008
LRS. OF HEERA LAL Vs. STATE OF RAJASTHAN AND ORS.
January 17, 2008
LRS. OF RAMA Vs. LRS. OF GANESH MAL
December 2, 2008
LRS. OF SAWANT SINGH Vs. CHANDRA PRABHU BHAGWAN DIGAMBAR JAIN MANDIR AND ANR.
January 2, 2008
M/S. BIGGAJI AGRO AGENCY, BIKANER & ORS. Vs. STATE OF RAJASTHAN
January 28, 2008
M/S. MODERN WOOLENS LTD. Vs. STATE OF RAJASTHAN & ORS.
November 26, 2008
M/S. NIKSON PHARMACEUTICALS & ORS. Vs. STATE OF RAJASTHAN & ORS.
January 28, 2008
M/S. RIVONA INDUSTRIES LTD. AND ORS. Vs. STATE OF RAJ. AND ANR.
December 11, 2008
M/S. SOMANI SYNTEX Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
March 24, 2008
MAAN SINGH Vs. STATE
May 9, 2008
MADAN KANWAR Vs. RAJASTHAN FINANCIAL CORPORATION
September 17, 2008
MADAN LAL Vs. STATE OF RAJASTHAN
January 28, 2008
MADAN LAL Vs. PRABHU DAYAL
November 28, 2008
MADAN LAL VIJAYVERGIYA Vs. STATE OF RAJASTHAN
December 17, 2008
MADAN SINGH AND ORS. Vs. RAJASTHAN STATE SPORTS COUNCIL AND ORS.
August 1, 2008
MADAN SWAROOP SIMLOTE Vs. STATE OF RAJASTHAN
November 7, 2008
MAHADEV Vs. ADDITIONAL COLLECTOR-III
April 10, 2008
MAHADEV MARMO PVT LTD Vs. UNION OF INDIA
September 15, 2008
MAHADEV PRASASD Vs. MANSA RAM
July 9, 2008
MAHARAJ SINGH Vs. STATE OF RAJASTHAN
January 17, 2008
MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. JUDGE, INDUSTRIAL TRIBUNAL AND LABOUR COURT AND ORS.
January 30, 2008
MAHASHAKTI PEETH RELIGIOUS ENDOWMENT TRUST Vs. SHELENDRA PRATAP SINGH
November 17, 2008
MAHAVEER Vs. STATE OF RAJASTHAN
August 29, 2008
MAHAVEER Vs. STATE
August 4, 2008
MAHAVEER AND ORS. Vs. STATE OF RAJASTHAN
January 18, 2008
MAHAVEER PD KHANDAL Vs. STATE OF RAJASTHAN AND OTHERS
February 28, 2008
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
May 20, 2008
MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
September 3, 2008
MAHAVEER SINGH Vs. SHEELA
April 10, 2008
MAHENDER PAL Vs. STATE OF RAJASTHAN
April 15, 2008
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
July 25, 2008
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN
November 17, 2008
MAHENDRA KUMAR Vs. APPELLATE RENT TRIBUNAL AND ANR.
May 8, 2008
MAHENDRA KUMAR Vs. STATE OF RAJASTHAN AND ORS.
April 15, 2008
MAHENDRA KUMAR & ORS. Vs. JAI NARAYAN & ORS.
May 22, 2008
MAHENDRA PAL Vs. GAURI SHANKAR
March 24, 2008
MAHENDRA SINGH Vs. NARAIN SINGH & OTHERS
November 7, 2008
MAHENDRA SINGH Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
May 9, 2008
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
May 30, 2008
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
March 26, 2008
MAHENDRA SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
February 5, 2008
MAHENDRA SINGH GEHLOT Vs. GOPAL ARORA
June 30, 2008
MAHESH @ HARI Vs. THE STATE OF RAJ.
March 26, 2008
MAHESH CHAND S/O SHRI JOHRI LAL Vs. SHRIDHAR S/O SHRI BADRI PRASAD AND ANR.
July 17, 2008
MAHESH CHAND SHARMA Vs. STATE OF RAJASTHAN
August 11, 2008
MAHESH CHANDRA BARBAR Vs. MEWAR AAANCHLIK GRAMIN BANK
March 13, 2008
MAHESH KUMAR Vs. STATE OF RAJASTHAN
December 11, 2008
MAHESH KUMAR AGARWAL Vs. STATE OF RAJASTHAN
December 3, 2008
MAHESH SHARMA Vs. UNION OF INDIA
February 15, 2008
MAHI DEVI Vs. STATE OF RAJASTHAN
January 17, 2008
MAHIMA REAL ESTATE (P) LTD. Vs. INCOME TAX SETTLEMENT COMMISSION
January 29, 2008
MAHIPAL SINGH @ BUNTY Vs. STATE OF RAJASTHAN
October 24, 2008
MAINA BAI Vs. ABDUL KADAR
September 12, 2008
MAJAHAR HUSSAIN Vs. STATE OF RAJASTHAN
July 1, 2008
MAJOR GENERAL (RETD.) S.N. SRIVASTAV & ORS. Vs. THE STATE OF RAJASTHAN & ORS.
November 11, 2008
MAJOR GENERAL A.K. LAL Vs. UNION OF INDIA
November 7, 2008
MAKHAN SINGH Vs. STATE OF RAJASTHAN AND ANR.
February 27, 2008
MAMRAJ SHARMA Vs. STATE OF RAJASTHAN
April 1, 2008
MAMTA Vs. LALIT KUMAR PANWAR
November 10, 2008
MAN MOHAN DAS MUNDARA Vs. RENT CONTROL TRIBUNAL AND ORS.
July 24, 2008
MAN SINGH Vs. STATE OF RAJ. AND ORS.
February 7, 2008
MAN SINGH Vs. STATE OF RAJASTHAN
April 22, 2008
MANAGEMENT COMMITTEE, BAL NIKETAN Vs. KAILASH CHANDRA DAGAR AND ORS.
September 26, 2008
MANAGER ATLANTA INFRASTRUCTURE Vs. JUDGE LABOUR COURT
April 1, 2008
MANAGER, BRANCH OFFICE SAHARA INDIA Vs. THE JUDGE, INDUSTRIAL TRIBUNAL-CUM LABOUR COURT AND ANR.
May 28, 2008
MANAGING COMMITTEE Vs. K R SHARMA
March 31, 2008
MANAK LAL Vs. STATE AND ORS.
March 24, 2008
MANBHAR DEVI Vs. RAM NARAYAN
December 8, 2008
MANDATA SINGH @ BANTI Vs. STATE OF RAJASTHAN
March 5, 2008
MANDIR SEN SAMAJ TRUST - MANDIR NARAYANI MATA THROUGH ITS SECRETARY, BABU LAL VERMA Vs. THE ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) AND ORS.
September 1, 2008
MANGALA RAM Vs. BAR COUNCIL OF RAJASTHAN
August 19, 2008
MANGE RAM Vs. STATE
December 15, 2008
MANGI DEVI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
July 30, 2008
MANGI LAL Vs. STATE OF RAJASTHAN
September 2, 2008
MANGI LAL Vs. STATE OF RAJASTHAN
December 15, 2008
MANGI LAL AND ANR. Vs. LRS. OF SMT. NOORI AND ORS.
September 19, 2008
MANGI LAL AND ORS. Vs. STATE OF RAJASTHAN
April 30, 2008
MANGLA RAM Vs. STATE OF RAJASTHAN
April 3, 2008
MANGLAM YARN AGENCIES Vs. ASSTT. COMMR., COMMERCIAL TAXES
September 25, 2008
MANISH BHANSALI Vs. SPECIAL POLICE
March 31, 2008
MANJU BHARATI (SMT.) AND OTHERS Vs. SHRI RAJESH GIRI
September 3, 2008
MANJU BHATNAGAR (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
July 3, 2008
MANJU DEVI Vs. STATE OF RAJASTHAN
April 22, 2008
MANJU DEVI Vs. KHETARAM
November 10, 2008
MANJU MITTAL Vs. HEMANT KUMAR
August 25, 2008
MANJULATA SHUKLA Vs. STATE
July 8, 2008
MANOHAR LAL AND ORS. Vs. CENTRAL NARCOTICS BUREAU
February 4, 2008
MANOHAR SINGH Vs. SMT. NARAYANI BAI AND ORS.
April 24, 2008
MANOHARI S/O MANGYA RAM Vs. HANSRAM S/O REVADMAL AND OTHERS
October 24, 2008
MANOJ KUMAR Vs. STATE OF RAJASTHAN
April 21, 2008
MANOJ KUMAR S/O CHHAGAN LAL Vs. KAMAL MOHAN S/O BHORI LAL SAINI
November 10, 2008
MANPHOOL Vs. STATE OF RAJASTHAN AND ANR.
October 21, 2008
Manroop Vs. STATE OF RAJASTHAN
February 27, 2008
MANSHA RAM AND ANR. Vs. BOARD OF REVENUE AND ORS.
March 10, 2008
MANVENDRA SINGH Vs. STATE OF RAJASTHAN
April 2, 2008
MARLBOROUGH POLYCHEM LTD. Vs. COMMISSIONER OF INCOME TAX
February 15, 2008
MARUDHAR BHATI Vs. RENT APPELLATE TRUBUNAL
September 23, 2008
MATA DEEN MAGA RAM AND HUKA RAM Vs. BOARD OF REVENUE
March 19, 2008
MATESHWARI INDRANI CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF RAJASTHAN
May 26, 2008
MATHURA LAL Vs. THE STATE OF RAJASTHAN
November 5, 2008
MATHURA LAL Vs. NATTI
April 10, 2008
MAYA DEVI Vs. SURAJ MAL
December 11, 2008
MEENA VYAS Vs. STATE OF RAJASTHAN
October 24, 2008
MEERA SHIKSHA SAMITI Vs. STATE OF RAJASTHAN AND ORS.
February 25, 2008
MEETA DHANANI Vs. STATE OF RAJASTHAN
March 12, 2008
MEETHANATH Vs. STATE OF RAJASTHAN
February 11, 2008
MEGHA ENTERPRISES PVT LTD Vs. OFFICIAL LIQUIDATOR
April 28, 2008
MEHMOOD Vs. HIMMAT SINGH
October 21, 2008
MEHMOOD AND AAMIN Vs. STATE
March 11, 2008
MEHRAJ BIBI Vs. STATE OF RAJASTHAN
November 20, 2008
METRO TYRES PVT LTD Vs. KANAK LATA CHOPRA
February 15, 2008
MEWAR POLYTEX LTD Vs. UNION OF INDIA
August 26, 2008
MINERALS AND METAL TRADING CORPORATION OF INDIA NEW DELHI Vs. Agarwal General Engineering Works Pvt Ltd
January 16, 2008
MITHU LAL AND OTHERS Vs. STATE OF RAJASTHAN
September 4, 2008
MODERN DENIM LTD. Vs. STATE
July 22, 2008
MODI ALKALIES AND CHEMICALS LTD Vs. STATE OF RAJASTHAN
February 29, 2008
MOHAMMAD HASAN KHAN Vs. U O I
April 1, 2008
MOHAMMAD IBRAHIM AND ANR. Vs. STATE OF RAJASTHAN
February 11, 2008
MOHAMMAD ISHTAQUE KHAN Vs. STATE OF RAJASTHAN
August 19, 2008
MOHAMMAD YUNUS KHAN Vs. STATE OF RAJASTHAN AND OTHERS
January 30, 2008
MOHAMMED ALI Vs. STATE OF RAJASTHAN
May 23, 2008
MOHAMMED AQUIL KHAN Vs. STATE OF RAJASTHAN
December 18, 2008
MOHAMMED ASHFAQ Vs. STATE OF RAJ. AND ORS.
September 8, 2008
MOHAMMED AYYUB KHAN AND ANR. Vs. HAMEED AND ORS.
April 2, 2008
MOHAMMED IQBAL KHAN & ORS. Vs. STATE & ANR.
February 29, 2008
MOHAMMED YASEEN Vs. JAREENA BANU
July 9, 2008
MOHAN Vs. STATE
January 14, 2008
MOHAN BHATIA Vs. STATE OF RAJASTHAN
May 6, 2008
MOHAN LAL Vs. STATE OF RAJASTHAN
April 21, 2008
MOHAN LAL Vs. STATE OF RAJASTHAN
February 26, 2008
MOHAN LAL Vs. STATE OF RAJASTHAN
March 4, 2008
MOHAN LAL Vs. STATE OF RAJASTHAN
July 18, 2008
MOHAN LAL Vs. STATE OF RAJASTHAN AND ANR.
December 10, 2008
MOHAN LAL Vs. MOHABATA RAM
September 27, 2008
MOHAN LAL @ MOHAN RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 12, 2008
MOHAN LAL BHATIA Vs. STATE OF RAJASTHAN
March 28, 2008
MOHAN LAL PRAJAPAT Vs. JODHPUR CENTRAL CO-OPERATIVE BANK LTD.
March 10, 2008
MOHAN LAL RAO & ORS. Vs. STATE OF RAJASTHAN
July 28, 2008
MOHAN LAL SHARMA Vs. STATE OF RAJASTHAN
September 10, 2008
MOHAN RAM AND IDAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
June 30, 2008
MOHAN SINGH Vs. STATE OF RAJASTHAN
February 13, 2008
MOHAR SINGH Vs. STATE OF RAJASTHAN
August 1, 2008
MOHAR SINGH Vs. HERMALE SINGH
February 18, 2008
MOHD AYYUB Vs. ZEENAT BANO
November 11, 2008
MOHD FARUK BHATI Vs. S B B J
October 13, 2008
MOHD HARUN Vs. NISSAR AHMED
May 21, 2008
MOHD. IZAJ Vs. STATE OF RAJASTHAN
December 17, 2008
MOHD. KALEEM Vs. STATE OF RAJASTHAN
July 18, 2008
MOHD. SADIQUE Vs. STATE OF RAJASTHAN
December 8, 2008
MOHINI DEVI Vs. RSRTC
February 21, 2008
MONU @ YOGESH Vs. STATE OF RAJASTHAN
August 11, 2008
MOOL CHAND Vs. STATE OF RAJASTHAN & ANOTHER
July 23, 2008
MOOL CHAND Vs. BHANWAR LAL AND OTHERS
March 4, 2008
MOOL CHAND Vs. THE STATE OF RAJASTHAN AND ORS.
October 15, 2008
MOOL CHAND Vs. COMPETENT OFFICER ZONE-B-1 JAIPUR DEVELOPMENT AUTHORITY JAIPUR
May 30, 2008
MOOLCHAND SWAMI Vs. STATE OF RAJASTHAN
August 20, 2008
MOOLI DEVI Vs. STATE OF RAJASTHAN
December 17, 2008
MOTI LAL Vs. KALYAN SINGH & ORS.
November 7, 2008
MOTIRAM Vs. STATE OF RAJASTHAN
March 19, 2008
MS SHILPA BADALA Vs. STATE
March 4, 2008
MS. JYOTI JAIN Vs. THE UNIVERSITY OF RAJASTHAN AND ORS.
February 13, 2008
MST. BHURI Vs. STATE OF RAJASTHARI
October 13, 2008
MST. SONO WD/O KARAN Vs. NAGAR PALIKA BHUSAWAR
May 26, 2008
MUKESH KUMAR Vs. STATE OF RAJASTHAN
February 11, 2008
MUKESH KUMAR Vs. BHOPAL SINGH
July 23, 2008
MUKHRAM Vs. STATE OF RAJASTHAN
February 28, 2008
MUKHTIAR AHMED Vs. STATE OF RAJASTHAN
April 17, 2008
MUKTI Vs. HAPPU SINGH
April 28, 2008
MUNICIPAL BOARD NOKHA AND ORS. Vs. STATE OF RAJ. AND ORS.
August 8, 2008
MUNICIPAL CORPORATION AND ANR. Vs. ADDITIONAL DISTRICT JUDGE NO. 2 AND ANR.
July 11, 2008
MUNICIPAL COUNCIL SIKAR Vs. RAWAT SINGH
February 28, 2008
MUNICIPAL COUNCIL SRIGANGANAGAR Vs. SHRIDHAR SHARMA
October 25, 2008
MUNNA Vs. OM PRAKASH & ANR.
July 24, 2008
MUNNA Vs. STATE OF RAJASTHAN
May 5, 2008
MUNNA LAL Vs. STATE OF RAJASTHAN
May 13, 2008
MUNSHI Vs. STATE OF RAJASTHAN
April 23, 2008
MUNSHI SINGH Vs. STATE OF RAJASTHAN
July 3, 2008
MURARI LAL Vs. STATE OF RAJASTHAN
September 27, 2008
MURARI LAL AND SMT. SUSHILA DEVI Vs. ADDITIONAL DISTRICT AND SESSION JUDGE AND ANR.
August 7, 2008
MURARI LAL KHANDELWAL Vs. RAJASTHAN STATE SEEDS CORPORATION
March 7, 2008
MURLI DEVI Vs. SUKHVEER SINGH
December 3, 2008
MURLIDHAR DHOKRIYA Vs. STATE OF RAJASTHAN AND ANOTHER
January 29, 2008
MUSHTAQ Vs. STATE OF RAJASTHAN
February 20, 2008
MUSHTAQ S/O SHRI GOSH MOHD. Vs. THE STATE OF RAJASTHAN THROUGH PP
February 26, 2008
N S PUBLICITY AGENCIES Vs. JAIPUR DEVELOPMENT AUTHORITY
August 27, 2008
NAKSHTRA SINGH Vs. STATE OF RAJASTHAN
July 24, 2008
NAKU Vs. STATE OF RAJASTHAN
March 10, 2008
NAMKIN DEVI Vs. STATE OF RAJASTHAN
September 23, 2008
NAND KISHORE Vs. JUDGE LABOUR COURT KOTA
March 13, 2008
NAND KISHORE Vs. STATE OF RAJASTHAN
May 29, 2008
NAND LAL Vs. STATE OF RAJASTHAN
April 23, 2008
NAND LAL SAINI Vs. STATE OF RAJASTHAN
April 4, 2008
NAND RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
September 26, 2008
NANGA JI Vs. AJIJ MOHAMMED MANSOORI
August 20, 2008
NARAIN Vs. STATE OF RAJASTHAN
July 4, 2008
NARANI DEVI Vs. STATE OF RAJASTHAN
September 8, 2008
NARAYAN Vs. STATE OF RAJASTHAN & ANR.
February 18, 2008
NARAYAN ALIAS NARAN Vs. STATE OF RAJASTHAN
March 17, 2008
NARAYAN DASS SHARDA Vs. MOHAMMAD NAIFS AND ANR.
May 8, 2008
NARAYANI Vs. STATE
January 3, 2008
NARENDRA KUMAR Vs. STATE
November 19, 2008
NARENDRA KUMAR JOHRI Vs. KANTI LAL AND ORS.
February 25, 2008
NARENDRA MISHRA Vs. STATE
April 16, 2008
NARENDRA NATH Vs. SHRI KRISHNA AND ORS.
July 4, 2008
NARENDRA SINGH Vs. STATE
May 9, 2008
NARENDRA SINGH Vs. STATE OF RAJASTHAN & ORS
October 21, 2008
NARESH CHAND MATHUR Vs. STATE OF RAJASTHAN
November 6, 2008
NARESH KACHI Vs. STATE
March 12, 2008
NARESH KUMAR Vs. BABULAL
April 23, 2008
NARESH KUMAR YADAV Vs. STATE OF RAJASTHAN
August 18, 2008
NARESH SINGHAL S/O SHRI HAZARI LAL Vs. RENT TRIBUNAL AND ORS.
July 22, 2008
NARIAN SINGH Vs. STATE AND ANR.
August 22, 2008
NARSA RAM Vs. STATE OF RAJASTHAN
April 28, 2008
NARSINGH & ORS. Vs. NATIONAL INSURANCE CO. LTD., ROHTAK AND ANR.
May 1, 2008
NARSINGH TANEJA Vs. BRIJ KISHORE SHARMA
January 4, 2008
NARU RAM Vs. STATE OF RAJASTHAN
April 22, 2008
NATHA LAL Vs. LALA ALIAS DHAVAL
November 28, 2008
NATHI DEVI Vs. RAMESH CHAND
April 21, 2008
NATHMAL AND ANR. Vs. ADJ NO. 2 AND ORS.
September 26, 2008
NATHU KHAN Vs. THE STATE OF RAJASTHAN
August 14, 2008
NATHU LAL Vs. DINESH KUMAR
December 12, 2008
NATHU LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 28, 2008
NATHU LAL SHARMA Vs. RAJASTHAN STATE COOPERATIVE ELECTION TRIBUNAL
April 4, 2008
NATHU RAM Vs. STATE OF RAJASTHAN
July 14, 2008
NATHU RAM Vs. STATE OF RAJASTHAN
May 28, 2008
NATHULAL SHARMA Vs. R.S.R.T.C., JAIPUR & ORS.
November 6, 2008
NATI Vs. BABU LAL
July 3, 2008
NATIONAL INSURANCE CO LTD Vs. SIKANDAR ALI
May 30, 2008
NATIONAL INSURANCE CO LTD Vs. CHUNKI BAI
October 22, 2008
NATIONAL INSURANCE CO LTD Vs. INDU SARASWAT
September 24, 2008
NATIONAL INSURANCE CO LTD Vs. BHEMA
September 24, 2008
NATIONAL INSURANCE CO LTD Vs. SUNITA BHARGAVA
March 10, 2008
NATIONAL INSURANCE CO LTD Vs. MOHANLAL
April 24, 2008
NATIONAL INSURANCE CO. LTD. Vs. SMT. YASHODA JAIN AND ORS.
April 15, 2008
NATIONAL INSURANCE COMPANY Vs. SUA LAL SHARMA
May 30, 2008
NATIONAL INSURANCE COMPANY LTD. Vs. JETHU SINGH AND ANR.
January 15, 2008
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. RUKMA AND ORS.
January 15, 2008
NATWAR LAL Vs. STATE
April 23, 2008
NAVAL Vs. UNION OF INDIA
November 20, 2008
NAVAL SINGH Vs. STATE OF RAJASTHAN
August 8, 2008
NAVLA RAM Vs. ADDL COLLECTOR BARMER
January 24, 2008
NAVLARAM Vs. STATE OF RAJASTHAN
February 13, 2008
NAWAB KHAN Vs. STATE OF RAJASTHAN
January 21, 2008
NAYAT KHAN Vs. STATE OF RAJASTHAN
November 28, 2008
NAZNEEN Vs. DIRECTOR OF STORE ENFORCEMENT
September 22, 2008
NEETA TOMER Vs. NARENDRA TOMER
December 8, 2008
NEMI CHAND Vs. STATE OF RAJASHTHAN
May 8, 2008
NEMI CHAND Vs. MUNICIPAL BOARD
April 29, 2008
NENGA Vs. THE BOARD OF REVENUE AND ORS.
April 4, 2008
NEPAL SINGH Vs. U.O.I. AND ORS.
January 15, 2008
NEW INDIA ASSURANCE CO LTD Vs. UGMA DEVI
October 24, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. PHOOSI AND ORS.
May 12, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. RAJASTHAN HIGH COURT BENCH JAIPUR THROUGH REGISTRAR GENERAL
December 15, 2008
NEW INDIA ASSURANCE COM Vs. VS RATEN BAI
December 16, 2008
NEW INDIA ASSURANCE COMPANY Vs. KUNJ BIHARI JOSHI
March 27, 2008
NIDHI SINGH Vs. KALICHARAN
November 4, 2008
NIKSON PHARMACEUTICALS Vs. STATE OF RAJASTHAN
January 28, 2008
NINUA RAM Vs. ADDL DISTRICT JUDGE
February 7, 2008
NIRAJ KUMAR & ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
May 27, 2008
NIRMAL KUMAR DUGAR Vs. BHANWAR LAL ALIAS BHONRI LAL
August 7, 2008
NIRMAL KUMAR SHUKLA Vs. STATE OF RAJASTHAN & ORS
September 27, 2008
NISHI GUPTA Vs. RAHUL GUPTA
September 16, 2008
NISSR AHMED Vs. RAJASTHAN BOARD OF MUSLIM WAKF
February 6, 2008
NIYAMAT KHAN Vs. STATE OF RAJASTHAN
December 1, 2008
NORTHERN MINERALS LTD Vs. STATE OF RAJASTHAN
November 24, 2008
NUCIEAR POWER CORPORATION OF INDIA,LTD Vs. HARI SINGH RATHORE
September 25, 2008
OM PRAKASH Vs. CIVIL JUDGE (JR. DIV.) AND ANR.
January 17, 2008
OM PRAKASH Vs. CIVIL JUDGE (J.D.), SRI DOONGARGARH AND ANR.
May 22, 2008
OM PRAKASH Vs. STATE OF RAJASTHAN
March 25, 2008
OM PRAKASH Vs. STATE OF RAJASTHAN
March 24, 2008
OM PRAKASH Vs. STATE OF RAJASTHAN
May 22, 2008
OM PRAKASH AND ANR. Vs. THE COLLECTOR
August 11, 2008
OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN AND ORS.
August 12, 2008
OMPRAKASH Vs. STATE OF RAJASTHAN
May 2, 2008
OMWATI Vs. GHURE
February 18, 2008
ONKAR LAL SHARMA Vs. STATE OF RAJASTHAN
May 12, 2008
ORIENTAL INSURANCE CO LTD Vs. SHAKUNTLA
September 3, 2008
ORIENTAL INSURANCE CO. LTD. Vs. SUDHA KHANDELWAL
December 11, 2008
ORIENTAL INSURANCE COMPANY Vs. AJIJ SHAH
March 26, 2008
ORIENTAL INSURANCE COMPANY LTD. Vs. DHANNA RAM AND ORS.
January 22, 2008
OSWAL SPINNING AND WEAVING MILLS LTD Vs. BALDEV RAJ MANOHARLAL
April 2, 2008
PADAM KUMAR SHARMA Vs. MUKESH KUMAR MEENA
April 24, 2008
PADMA VYAS Vs. KISHAN KUMAR
April 21, 2008
PADMA VYAS (SMT.) AND ANR. Vs. SHRI KISHAN KUMAR AND ANR.
January 28, 2008
PALA RAM Vs. STATE OF RAJASTHAN
September 9, 2008
PANCHU LAL Vs. AJMER MINERAL AND GRINDING CORP
March 3, 2008
PANCHU LAL Vs. AJMER MINERAL AND GRINDING CORP. AND ANR.
May 3, 2008
PANKAJ Vs. STATE OF RAJASTHAN
September 3, 2008
PANNA LAL SHARMA Vs. RAMESHWAR LAL CHOUDHARY
January 7, 2008
PAPPI @ PAPPU SINGH Vs. STATE OF RAJASTHAN
August 12, 2008
PAPPI ALIAS MEHBOOB Vs. STATE OF RAJASTHAN
January 3, 2008
PAPPU Vs. STATE OF RAJASTHAN
May 22, 2008
PAPPU Vs. STATE OF RAJASTHAN
September 1, 2008
PAPPU @ DARSHAN SINGH Vs. STATE OF RAJASTHAN
April 23, 2008
PAPPU @ RAM VARAN Vs. STATE
March 7, 2008
PAPPU SHAH Vs. ADDL DISTRICT JUDGE
May 7, 2008
PAPU DEVI Vs. STATE OF RAJASTHAN
October 23, 2008
PARAMJEET KAUR Vs. ROHITASH KUMAR
December 11, 2008
PARAMJEET SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
July 23, 2008
PARAS MAL MALI Vs. STATE
August 20, 2008
PARSHVANATH JAIN TEMPLE Vs. L.RS OF PREM DASS
September 26, 2008
PARTU RAM Vs. MANSHA RAM
March 4, 2008
PARVEEN Vs. JAIN CONSTRUCTION CO.
February 6, 2008
PARVESH BAWEJA Vs. STATE OF RAJASTHAN
April 28, 2008
PATASI (SMT.) AND ANOTHER Vs. GOVERDHAN AND ANOTHER
April 3, 2008
PAWAN KUMAR Vs. STATE OF RAJASTHAN
May 27, 2008
PAWAN KUMAR & ORS. Vs. STATE OF RAJASTHAN
March 26, 2008
PAWAN SINGH Vs. STATE
March 10, 2008
PAWANPURI Vs. STATE OF RAJASTHAN
February 27, 2008
PAYAL SANCHETI Vs. HARSHVARDHAN SANCHETI
July 31, 2008
PEMA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
December 2, 2008
PERFECT THREAD MILLS Vs. NONE
November 25, 2008
PERFECT THREAT MILLS LTD. Vs. NONE
October 14, 2008
PESTICIDE INDIA LTD Vs. STATE OF RAJASTHAN
November 24, 2008
PESTICIDES INDIA LTD Vs. STATE OF RAJASTHAN
January 28, 2008
PHOOL CHAND Vs. APPELLATE RENT TRIBUNAL
March 3, 2008
PHOOL CHAND Vs. GOPAL KRISHAN
December 3, 2008
PHOOL CHAND SARAOGI Vs. STATE OF RAJASTHAN
August 26, 2008
PHOOLA AND ORS. Vs. STATE OF RAJASTHAN
April 30, 2008
PINTOO ALIAS KAMAL KISHORE Vs. STATE OF RAJASTHAN
August 18, 2008
PIYUSH RAMSINGHANI Vs. STATE OF RAJASTHAN & ANR.
August 25, 2008
POKHAR MAI Vs. CHIRANJI LAL AND OTHERS
August 6, 2008
POKHAR SINGH ADOPTED Vs. BOARD OF REVENUE
March 25, 2008
POORAN S/O JAWALI AND ANR. Vs. SUGAR SINGH S/O SHRI HARETI AND ANR.
July 14, 2008
POPULAR CARRIERS Vs. CHAIRMAN PERMANENT LOK
April 10, 2008
PRABHA SHRIVASTAV (SMT.) Vs. UNION OF INDIA (UOI) AND ORS.
April 4, 2008
PRABHU DAYAL Vs. RADHEY SHYAM SWAMI
January 7, 2008
PRABHU LAL & ANR. Vs. STATE OF RAJASTHAN
March 19, 2008
PRABHU LAL AND OTHERS Vs. STATE OF RAJASTHAN
September 2, 2008
PRABHU LAL MEENA Vs. THE DIVISIONAL COMMISSIONER AND ANR.
February 5, 2008
PRABHU RAM Vs. DISTRICT COLLECTOR, NAGAUR AND ORS.
September 18, 2008
PRADEEP KUMAR Vs. CIVIL JUDGE (S.D.) AND ANR.
April 1, 2008
PRADEEP KUMAR ALIAS PINKU Vs. STATE
September 5, 2008
PRADEEP KUMAR WAS Vs. DISTRICT & SESSIONS JUDGE, JAIPUR DISTRICT, JAIPUR
November 20, 2008
PRADIP MUNDHRA Vs. STATE OF RAJASTHAN
May 2, 2008
PRAHLAD Vs. STATE OF RAJASTHAN
January 9, 2008
PRAHLAD AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
September 18, 2008
PRAHLAD RAI Vs. STATE OF RAJASTHAN
February 20, 2008
PRAHLAD SINGH Vs. STATE OF RAJSTHAN
January 23, 2008
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
May 29, 2008
PRAHLAD SINGH Vs. STATE OF RAJASTHAN
April 15, 2008
PRAHLAD SINGH Vs. NAND KISHORE SHARMA
March 24, 2008
PRAHLAD SINGH Vs. SURAJ MAL
November 25, 2008
PRAKASH Vs. KAVITA
April 30, 2008
PRAKASH Vs. STATE OF RAJASTHAN
February 18, 2008
PRAKASH AND ANOTHER Vs. STATE OF RAJASTHAN
August 13, 2008
PRAMOD KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
August 22, 2008
PRAMOD KUMAR Vs. STATE OF RAJASTHAN
September 19, 2008
PRAMOD KUMAR GUPTA S/O SHRI OM PRAKASH GUPTA Vs. MURTI MANDIR SHEETLA MATA AND ORS.
September 1, 2008
PRAMOD KUMAR PATHAK Vs. STATE OF RAJASTHAN
November 7, 2008
PRASRAM Vs. STATE
January 3, 2008
PRATAP SINGH Vs. UNION OF INDIA
August 12, 2008
PRAVEEN @ MONTU Vs. STATE
November 20, 2008
PRAVEEN AND ANR. Vs. STATE OF RAJASTHAN
January 23, 2008
PREM BHUSHAN SONI Vs. ACHAR KUMAR
April 10, 2008
PREM CHAND JAIN Vs. RAJASTHAN FINANCIAL
January 4, 2008
PREM S/O NAHNEY & ORS. Vs. STATE OF RAJASTHAN & ANR.
February 27, 2008
PREM SINGH Vs. STATE OF RAJASTHAN
April 1, 2008
PRENA GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
September 8, 2008
PRITAM SINGH Vs. STATE OF RAJ. AND ORS.
October 13, 2008
PRITHVI RAJ Vs. KAMLESH
November 11, 2008
PROMUK HOFFMAN INTERNATIONAL LTD Vs. STATE OF RAJASTHAN
August 12, 2008
PROVIDENT FUND INSPECTOR KOTA Vs. BHAGI BAI
January 23, 2008
PUKH RAJ Vs. JUDGE RENT TRIBUNAL
March 25, 2008
PUKHRAJ SHISHODIA MURLIDHAR Vs. STATE OF RAJASTHAN
March 14, 2008
PUNIA Vs. STATE OF RAJASTHAN
July 16, 2008
PURAN RAM @ KIDIA Vs. STATE OF RAJASTHAN
September 15, 2008
PURNA RAM ALIAS PURANMAL Vs. STATE OF RAJASTHAN
May 7, 2008
PURSHOTTAM Vs. NARAIN
January 10, 2008
PURUSHOTTAM Vs. STATE OF RAJASTHAN
January 29, 2008
PURUSHOTTAM PUROHIT Vs. STATE OF RAJASTHAN AND ORS.
March 5, 2008
PUSHPA AGARWAL Vs. SHIV SHANKAR SUWALKA
January 10, 2008
PUSHPA DEVI Vs. MOTI LAL
September 4, 2008
PUSTIMARGIYA TRITIYA PEETH PRANYAS SHRI DWARKADHEESH MANDIR KANKROLI Vs. ADDITIONAL DISTRICT JUDGE
April 29, 2008
R F C Vs. ANIS AHMED HABIB KHAN
September 22, 2008
R F C Vs. RAM RATAN
March 4, 2008
R G ISPAT LTD Vs. Judge Labour Court
January 10, 2008
R K SINGHAL Vs. CIT
January 25, 2008
R S T C Vs. SHIV KANWAR
April 29, 2008
R.S. R.T.C. & ANR. Vs. RAMESH KUMAR SHARMA & ORS.
February 27, 2008
R.S.R.T.C. Vs. THE JUDGE, INDUSTRIAL TRIBUNAL RAJASTHAN & ORS.
October 13, 2008
R.S.R.T.C. Vs. OM PRAKASH SHARMA
March 7, 2008
RADHA DEVI Vs. STATE OF RAJASTHAN
January 24, 2008
RADHA KRISHNA DANG Vs. INDRAJEET BILANDI
March 17, 2008
RADHESHYAM MEENA Vs. STATE OF RAJASTHAN & ORS
September 26, 2008
RADHEY SHYAM Vs. THE STATE OF RAJASTHAN
April 28, 2008
RADHEY SHYAM Vs. MAHAVEER PRASAD
April 24, 2008
RADHEY SHYAM Vs. STATE OF RAJASTHAN
April 3, 2008
RADHEY SHYAM Vs. RAMDHAN @ DHANESH KUMAR THAWARIA AND ANR.
August 21, 2008
RADHEY SHYAM Vs. BHANWAR LAL
February 27, 2008
RADHEY SHYAM MITTAL S/O SHRI KISHAN LAL MITTAL Vs. KISHORI SHARAN AGARWAL S/O SHRI RAM DAYAL AGARWAL AND ORS.
September 1, 2008
RADHEY SHYAM SITA RAM & PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 3, 2008
RAGA RAM Vs. KOKALI
February 15, 2008
RAGHU NANDAN Vs. VIJAY KUMAR
May 16, 2008
RAGHUBIR MALI Vs. UNION OF INDIA
November 21, 2008
RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
August 19, 2008
RAGHUVEER SHARAN AGARWAL Vs. STATE OF RAJASTHAN
July 18, 2008
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN
September 4, 2008
RAHMAN KHAN Vs. STATE OF RAJSTHAN
September 2, 2008
RAHUL DUGGAL Vs. STATE OF RAJASTHAN
September 12, 2008
RAHUL SANWANT ALIAS PRINCE Vs. STATE
March 14, 2008
RAJ KUMAR Vs. STATE OF RAJASTHAN
September 9, 2008
RAJ KUMAR DEEWAN S/O LATE SHRI SRICHAND DEEWAN Vs. THE RENT CONTROL TRIBUNAL AND ORS.
September 1, 2008
RAJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
October 24, 2008
RAJ KUMAR SHARMA Vs. STATE OF RAJASTHAN
November 18, 2008
RAJ KUMAR SINGH ALIAS RAJU ALIAS BATYA Vs. STATE OF RAJASTHAN
January 4, 2008
RAJ KUMARI Vs. MAHENDRA SINGH
December 12, 2008
RAJ. HOUSING BOARD AND ANR. Vs. ANUKAMPA BUILDERS (P) LTD.
August 28, 2008
RAJ. STATE ROAD TRAN. CORPO. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL (RAJASTHAN)
May 8, 2008
RAJA RAM Vs. STATE OF RAJASTHAN
July 10, 2008
RAJA SINGH Vs. STATE OF RAJASTHAN
April 30, 2008
RAJASTHAN EXPLOSIVES AND CHEMICALS LIMITED THROUGH DIRECTOR PROMOTER MANAGEMENT Vs. GOPAL MODI S/O SHRI MOHANLAL JI PROPRIETOR, JAIPUR EXPLOSIVES AND ANR.
July 17, 2008
RAJASTHAN FINANCIAL CORPORATION Vs. CHETAK ELECTRIK AND IRON INDUSTRIES
January 25, 2008
RAJASTHAN FOREST RANGE OFFICERS Vs. STATE OF RAJASTHAN
March 5, 2008
RAJASTHAN HOUSING BOARD Vs. THE REVENUE BOARD
April 9, 2008
RAJASTHAN RAJYA VIDHYUT KARAMCHARI FEDERATION Vs. JODHPUR VIDHYUT VITRAN NIGAM LTD
January 15, 2008
RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LTD Vs. RAJASTHAN RAJYA VIDHYUT MANDAL SEWA NIVRAT KARAMCHARI SANGH
February 21, 2008
RAJASTHAN SMALL INDUSTRIES CORPORATION Vs. UNION OF INDIA (UOI) AND ORS.
February 15, 2008
RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED Vs. M/S. RAJASTHANI, RAJASTHAN SMALL SCALE HANDICRAFT INDUSTRIES
July 15, 2008
RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. NONE
February 6, 2008
RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. STATE
February 6, 2008
RAJASTHAN STATE MINES & MINERALS LTD Vs. ROCK PHOSPHATE MAZDOOR SANGH (INTUC)
October 13, 2008
RAJASTHAN STATE MINES AND MINERALS LTD. Vs. UNION OF INDIA (UOI) AND ORS.
May 7, 2008
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GENERAL SECRETARY, RAJASTHAN TRANSPORT WORKERS UNION AND ANR.
January 3, 2008
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SMT. RAM PATI AND OTHERS
May 7, 2008
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAM KRISHAN BHATT
March 11, 2008
RAJASTHAN STATE ROAD TRANSPORT CORPORATION, KOTA Vs. SURENDRA KUMAR BAGRI AND ANOTHER
October 14, 2008
RAJEEV GAUR Vs. HINDUSTAN COPPER LTD
March 17, 2008
RAJEEV TIWARI Vs. STATE OF RAJASTHAN
March 13, 2008
RAJENDRA Vs. STATE OF RAJASTHAN
May 6, 2008
RAJENDRA AJMERA Vs. RAHISH & OTHERS
February 29, 2008
RAJENDRA KOTHARI Vs. STATE OF RAJASTHAN
September 2, 2008
RAJENDRA KUMAR Vs. CHAIRMAN RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 1, 2008
RAJENDRA KUMAR Vs. THE CHAIRMAN, RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS.
May 10, 2008
RAJENDRA KUMAR PARNAMI Vs. JAGDISH DUA
March 13, 2008
RAJENDRA KUMAR SHARMA Vs. RAKESH
July 8, 2008
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
October 20, 2008
RAJENDRA PANDA Vs. UDAILAL
February 18, 2008
RAJENDRA PRASAD Vs. JUDGE INDUSTRIAL TRIBUNAL
January 2, 2008
RAJENDRA SHEKHAR & ORS. Vs. STATE OF RAJASTHAN
February 14, 2008
RAJENDRA SIMGH BHANDARI Vs. HARPREET SINGH
May 7, 2008
RAJENDRA SINGH CHAUHAN Vs. STATE OF RAJASTHAN
November 12, 2008
RAJESH BHANDARI Vs. STATE OF RAJASTHAN
November 7, 2008
RAJESH KUMAR Vs. STATE OF RAJASTHAN
May 8, 2008
RAJESH KUMAR SAINI Vs. STATE OF RAJASTHAN
April 17, 2008
RAJESH SURANA Vs. CIT
January 28, 2008
RAJESH VYAS Vs. STATE
May 2, 2008
RAJIV GUPTA Vs. STATE OF RAJ.
January 4, 2008
RAJNEESH RAJPUROHIT Vs. SAVITA
April 4, 2008
RAJNEESH RASTOGI Vs. STATE OF RAJASTHAN
December 2, 2008
RAJU Vs. STATE OF RAJASTHAN
January 22, 2008
RAJU @ RAJKUMAR Vs. STATE OF RAJASTHAN THROPP
January 31, 2008
RAJU ALIAS JAGDISH Vs. STATE
May 30, 2008
RAJU RAM @ RAJENDRA PRASAD & ORS. Vs. STATE OF RAJASTHAN
April 3, 2008
RAKESH Vs. STATE OF RAJASTHAN
July 14, 2008
RAKESH BHANDARI Vs. UNION OF INDIA
January 21, 2008
RAKESH JOSHI Vs. STATE OF RAJASTHAN
March 4, 2008
RAKESH KUMAR Vs. STATE OF RAJASTHAN
July 1, 2008
RAKESH KUMAR Vs. STATE OF RAJASTHAN
May 26, 2008
RAKESH KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR J.V.V.N.L. JAIPUR & ORS.
December 1, 2008
RAKESH KUMAR BANSAL Vs. STATE OF RAJASTHAN
September 10, 2008
RAKESH KUMAR GANGWAL Vs. UNION OF INDIA
March 7, 2008
RAKESH SOOD Vs. UNION OF INDIA
April 29, 2008
RAM AVTAR KHATIK Vs. STATE OF RAJASTHAN
May 29, 2008
RAM CHANDRA Vs. STATE
April 4, 2008
RAM CHANDRA Vs. FOOD CORPORATION OF INDIA
May 29, 2008
RAM CHANDRA KHATI Vs. STATE OF RAJASTHAN
March 27, 2008
RAM CHARAN Vs. STATE OF RAJASTHAN
April 25, 2008
RAM DAYAL Vs. STATE OF RAJASTHAN
October 24, 2008
RAM DAYAL MEENA Vs. DISTT COLLECTOR TONK
March 12, 2008
RAM DAYAL SHARMA Vs. COLLECTOR AND DISTRICT REGISTRAR
May 9, 2008
RAM GOPAL Vs. STATE OF RAJASTHAN
February 15, 2008
RAM GOPAL AND ANR. Vs. STATE OF RAJASTHAN
July 31, 2008
RAM KANYA BAI Vs. LATTUR LAL AND ANR.
August 13, 2008
RAM KARAN ALIAS RAM VARAN Vs. STATE OF RAJASTHAN
July 15, 2008
RAM KARAN CHOUDHARY Vs. STATE OF RAJASTHAN
January 10, 2008
RAM KARAN SHARMA Vs. PANCHAYAT SECRETARY AND ORS.
July 10, 2008
RAM KHILADI ALIAS KHILADI Vs. STATE OF RAJASTHAN
July 3, 2008
RAM KISHAN Vs. STATE OF RAJASTHAN
May 27, 2008
RAM KISHAN @ BHURIYA Vs. STATE OF RAJASTHAN
December 5, 2008
RAM KISHOR Vs. STATE
March 17, 2008
RAM KUMAR Vs. BHATA RAM
February 6, 2008
RAM KUMAR Vs. THE MOTOR ACCIDENT CLAIMS TRIBUNAL & ORS.
August 18, 2008
RAM KUMAR Vs. STATE OF RAJASTHAN & ORS.
August 6, 2008
RAM KUMAR AND ANR. Vs. STATE
September 8, 2008
RAM LAL Vs. THE STATE OF RAJASTHAN
August 6, 2008
RAM LAL Vs. STATE OF RAJASTHAN
December 17, 2008
RAM LAL Vs. STATE OF RAJASTHAN
February 27, 2008
RAM LAL Vs. HARI SINGH AND ORS.
January 23, 2008
RAM NARAYAN SINGH ALIAS NARAIN SINGH Vs. STATE
May 22, 2008
RAM NATH SINGH Vs. STATE OF RAJASTHAN
September 24, 2008
RAM NIVAS Vs. KAMAL
December 5, 2008
RAM NIWAS Vs. STATE OF RAJASTHAN
March 25, 2008
RAM NIWAS Vs. STATE OF RAJASTHAN
May 9, 2008
RAM NIWAS Vs. BHALA RAM AND ANR.
July 2, 2008
RAM NIWAS AND CO. (M/S.) Vs. EXECUTIVE ENGINEER AND ANR.
July 28, 2008
RAM PAL Vs. STATE OF RAJASTHAN
April 30, 2008
RAM PRAKASH AGARWAL Vs. PUSHPA AGRAWAL
September 8, 2008
RAM RAGHUNATH B MANTRI Vs. PAWAN KUMAR
January 7, 2008
RAM RAI Vs. STATE OF RAJASTHAN
July 18, 2008
RAM RATAN AND ANR. Vs. THE STATE OF RAJASTHAN
February 13, 2008
RAM RATAN MEENA Vs. STATE AND RPSC
May 23, 2008
RAM SEEDS Vs. STATE OF RAJASTHAN
April 2, 2008
RAM SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
February 18, 2008
RAM SWAROOP Vs. STATE OF RAJASTHAN
January 31, 2008
RAMA CHOHAN Vs. CHHOTU
March 26, 2008
RAMA KANT SHARMA Vs. STATE OF RAJASTHAN
December 15, 2008
RAMAN LAL Vs. STATE OF RAJASTHAN
March 26, 2008
RAMAVTAR AND ORS. Vs. STATE OF RAJASTHAN
April 30, 2008
RAMAVTAR SAINI Vs. STATE OF RAJASTHAN
September 27, 2008
RAMBABU ALIAS MUNNI Vs. STATE OF RAJASTHAN
April 23, 2008
RAMBABU SAXENA Vs. TILAM SANGH RAJASTHAN KOTA PROJECT
February 19, 2008
RAMCHANDRA GAUTAM Vs. REGISTRAR, COOPERATIVE SOCIETIES
December 15, 2008
RAMCHANDRAN AHARMA Vs. RENT CONTROL TRIBUNAL
July 4, 2008
RAMCHARAN SHARMA Vs. THE RENT CONTROL TRIBUNAL, DAUSA AND OTHERS
July 4, 2008
RAMDAYAL Vs. STATE OF RAJASTHAN
August 20, 2008
RAMDEV Vs. DISTRICT COLLECTOR (RAJASTHAN)
October 21, 2008
RAMDEVA Vs. STATE OF RAJASTHAN
August 26, 2008
RAMESH Vs. STATE OF RAJASTHAN
March 3, 2008
RAMESH CHAND Vs. STATE OF RAJASTHAN
January 28, 2008
RAMESH CHAND Vs. STATE OF RAJASTHAN
January 29, 2008
RAMESH CHANDRA BALODIA Vs. RADHEY SHYAM SAIN
March 27, 2008
RAMESH CHANDRA JAIN Vs. STATE OF RAJASTHAN
February 1, 2008
RAMESH KUMAR Vs. STATE OF RAJASTHAN
October 14, 2008
RAMESH KUMAR Vs. STATE
December 10, 2008
RAMESHWAR LAL Vs. PANA DEVI
November 27, 2008
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
November 17, 2008
RAMESHWAR YOGI Vs. STATE OF RAJASTHAN
July 31, 2008
RAMGIRI Vs. STATE OF RAJASTHAN
November 20, 2008
RAMJAN Vs. STATE OF RAJASTHAN
February 18, 2008
RAMJI @ RAMJILAL AND ANR. Vs. STATE OF RAJASTHAN
February 5, 2008
RAMJI LAL Vs. STATE OF RAJASTHAN
April 2, 2008
RAMJI LAL MALI Vs. STATE OF RAJASTHAN
November 6, 2008
RAMJILAL Vs. STATE OF RAJASTHAN
December 15, 2008
RAMKARAN Vs. STATEOFRAJASTHAN
April 3, 2008
RAMLAL Vs. STATE OF RAJASTHAN & ANR.
November 17, 2008
RAMLAXMAN Vs. STATE OF RAJASTHAN
January 23, 2008
RAMPAL Vs. STATE OF RAJASTHAN
January 8, 2008
RAMPHOOL Vs. UNION OF INDIA
April 10, 2008
RAMRAJ TADA Vs. STATE AND 2 ORS.
August 8, 2008
RAMVEER SINGH Vs. STATE OF RAJASTHAN AND ORS.
October 23, 2008
RANDHIR SINGH Vs. STATE OF RAJASTHAN
July 31, 2008
RANJEET SINGH Vs. STATE OF RAJASTHAN
March 24, 2008
RASHID AHAMED Vs. STATE OF RAJASTHAN AND OTHERS
May 12, 2008
RASHMI VERMA Vs. DEEWAN SINGH
April 23, 2008
RATAN DEVI Vs. ALOK KANSAL
September 12, 2008
RATAN LAL Vs. STATE OF RAJASTHAN
March 7, 2008
RATAN LAL Vs. STATE OF RAJASTHAN
April 2, 2008
RATAN SINGH Vs. BHARATPUR CENTRAL CO-OPERATIVE BANK
March 5, 2008
RATANLAL SHARMA Vs. RAJASTHAN STATE MINES AND MINERALS LIMITED AND ANR.
July 2, 2008
RATNA Vs. STATE OF RAJASTHAN
February 20, 2008
RAVI ALIAS KALU Vs. STATE OF RAJASTHAN
September 25, 2008
RAVI KUMAR JAIN Vs. SMT. RAJSHRI
February 14, 2008
RAVI SHANKER M Vs. MAHARANA PRATAP UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
July 11, 2008
RAVINDRA D TRIVEDI Vs. COMMISSIONER OF INCOME TAX
January 24, 2008
RAVINDRA KUMAR Vs. UNION OF INDIA
April 15, 2008
RAVINDRA SINGH AND ANOTHER Vs. STATE OF RAJ. AND OTHERS
February 8, 2008
RENU POULTRY FARM Vs. STATE
May 28, 2008
RENU SINGHAL Vs. PURAN CHAND
April 21, 2008
RESHAM SINGH AND ANOTHER Vs. STATE OF RAJASTHAN AND OTHERS
April 28, 2008
RESHMA DEVI Vs. M.A.C.T., ANOOPGARH AND ORS.
August 5, 2008
RIHAN MEHANDI AND ANR. Vs. THE DISTRICT AND SESSIONS JUDGE
February 7, 2008
RISHIPAL Vs. STATE OF RAJASTHAN
March 13, 2008
RITESH SAHU Vs. STATE OF RAJASTHAN
October 17, 2008
ROCHI RAM & SONS Vs. UNION OF INDIA
March 17, 2008
ROHIT KUMAR CHATURVEDI Vs. STATE OF RAJASTHAN
April 21, 2008
ROHITASH SINGH Vs. PRITHVI SINGH
August 12, 2008
ROODMAL Vs. STATE OF RAJASTHAN
February 12, 2008
ROOGHA RAM Vs. BOARD OF REVENUE
October 24, 2008
ROOP CHAND ALIAS RUPA RAM Vs. STATE
May 5, 2008
ROOP NARAIN AND OTHERS Vs. STATE OF RAJASTHAN
April 9, 2008
ROOP SINGH Vs. STATE OF RAJASTHAN
March 4, 2008
ROOP SINGH AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
May 19, 2008
ROOPA RAM Vs. STATE OF RAJASTHAN & ORS.
May 13, 2008
ROOPWATI Vs. BABU SINGH
March 27, 2008
RSB PROJECTS LTD. Vs. RUIDP
August 22, 2008
RSRTC, HINDON CITY Vs. RAJARAM SHARMA & ORS
November 14, 2008
RUPA Vs. STATE OF RAJASTHAN.
February 19, 2008
RUPA Vs. STATE OF RAJASTHAN
March 27, 2008
S C GUPTA Vs. UNIVERSITY OF RAJASTHAN
January 2, 2008
S MOHAN Vs. STATE OF RAJASTHAN
May 28, 2008
S N KAPOOR EXPORTS Vs. SARASWATI EXPORTS
February 12, 2008
S P SHARMA Vs. COOPERATIVE LAND DEVELOPMENT BANK LTD
May 19, 2008
S.M. TELESYS LTD. Vs. ESQUIRE ELECTRONICS INC.
January 11, 2008
SABIR @ BHOORIYA AND ANR. Vs. THE STATE OF RAJASTHAN
February 8, 2008
SABIR HUSSAIN Vs. CHAUTHMAL
May 8, 2008
SAFI KHAN Vs. IBRAHIM KHAN
February 5, 2008
SAGAR MAL Vs. THE STATE OF RAJASTHAN & ORS.
May 29, 2008
SAHABRAM Vs. SAHABRAM & ANR.
August 11, 2008
SAHEB RAM Vs. STATE OF RAJASTHAN
May 7, 2008
SAHENDRA BAI Vs. R P S C
March 19, 2008
SAHIB RAM GIRI Vs. INCOME-TAX OFFICER
January 7, 2008
SAHIB SINGH Vs. DIVISIONAL COMMISSIONER
July 30, 2008
SAJID MISTRI & ORS. Vs. SMT. MAHESHWARI & ORS.
August 20, 2008
SAKOO (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
February 18, 2008
SAMAD KANWAR Vs. STATE OF RAJASTHAN AND ORS.
April 22, 2008
SAMEER MOHAMMAD AND ORS. Vs. STATE OF RAJ. AND ANR.
September 16, 2008
SAMI ULLAHA Vs. NARCOTIC CENTRAL BUREAU
February 19, 2008
SAMPAT Vs. JAGDEV SINGH
April 28, 2008
SAMPAT LAL Vs. ONKAR
February 7, 2008
SAMPAT LAL Vs. RHC
May 21, 2008
SAMPAT RAJ Vs. STATE OF RAJASTHAN
May 22, 2008
SAMPAT RAM Vs. STATE OF RAJASTHAN
April 1, 2008
SANAD KUMAR SHARMA Vs. UIT
April 30, 2008
SANDEEP AGARWAL Vs. STATE
April 3, 2008
SANDEEP SOMANI Vs. STATE OF RAJASTHAN
April 10, 2008
SANJAY Vs. HARISH CHAND AND OTHERS
September 3, 2008
SANJAY AGARWAL Vs. KRISHNA AGARWAL
May 26, 2008
SANJAY BAJAJ Vs. TARIKA BAJAJ
February 22, 2008
SANJAY GURJAR Vs. DUSHYANT SINGH
March 10, 2008
SANJAY JOSHI Vs. RAJESH KUMAR
May 13, 2008
SANJAY KOTHARI Vs. STATE OF RAJASTHAN
May 1, 2008
SANJAY KUMAR SONI Vs. SMT. SHIKHA SONI
May 16, 2008
SANJAY SHARMA Vs. STATE OF RAJASTHAN
March 7, 2008
SANJAY SUKHADIA Vs. STATE OF RAJASTHAN
May 28, 2008
SANT KUMAR Vs. THE STATE OF RAJASTHAN AND ANR.
May 16, 2008
SANTOSH Vs. NARSINGH
August 21, 2008
SANTOSH ALIAS SURENDRA Vs. STATE OF RAJASTHAN
January 25, 2008
SANTOSH DEVI Vs. STATE OF RAJASTHAN
April 8, 2008
SANTOSH DEVI Vs. SOHAN LAL
January 21, 2008
SANTOSH KUMAR Vs. STATE OF RAJASTHAN
April 15, 2008
SANTOSH KUMAR Vs. RAMWATI
May 26, 2008
SANTOSH KUMAR Vs. STATE OF RAJASTHAN
August 26, 2008
SANTOSH KUMARI Vs. STATE OF RAJASTHAN
February 28, 2008
SANTOSH KUMARI AND KAMLA KUMARI Vs. STATE
April 1, 2008
SANTRA DEVI Vs. STATE OF RAJASTHAN
September 18, 2008
SANWALIYA Vs. STATE OF RAJASTHAN
May 1, 2008
SANYAM LODHA Vs. STATE OF RAJASTHAN
December 18, 2008
SARAF SEASONING UDYOG Vs. INCOME TAX OFFICER
August 21, 2008
SARAL KUMAR SHARMA Vs. CANARA BANK
February 15, 2008
SARASWATI DEVI Vs. KAILASH CHAND JAIN
May 22, 2008
SARAVAN Vs. UNION OF INDIA
March 14, 2008
SARDAR SINGH & ANR. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
December 15, 2008
SARDARMAL SANCHETI CHARITABLE TRUST Vs. UNION OF INDIA
November 21, 2008
SARITA BIRDA (MS.) Vs. STATE OF RAJASTHAN AND ORS.
January 23, 2008
SARITA SANKHLA (SMT.) Vs. YUDHISTAR SINGH SANKHLA
February 8, 2008
SARITA UPNEJA Vs. STATE OF RAJASTHAN
February 1, 2008
SARLA MATHUR & ANR. Vs. RAVI PRAKASH & ORS.
April 2, 2008
SAROJ BHARDWAJ (SMT.) Vs. STATE AND ORS.
July 28, 2008
SATISH Vs. SMT. YOGLATA AND ANR.
October 22, 2008
SATISH KUMAR KHURANA Vs. STATE
December 19, 2008
SATISH PRAKASH BHATT Vs. STATE BANK OF BIKANER
December 8, 2008
SATYA NARAIN GIRDHARI LAL Vs. RAJASTHAN FINABCIAL CORPORATION
April 16, 2008
SATYA NARAIN GUPTA Vs. STATE OF RAJASTHAN
February 4, 2008
SATYA NARAIN SAINI Vs. STATE OF RAJASTHAN & ORS
February 5, 2008
SATYA NARAYAN ALIAS SATTU Vs. STATE OF RAJASTHAN
January 21, 2008
SATYA NARAYAN PAREEK Vs. THE JUDGE, INDUSTRIAL TRIBUNAL AND ORS.
February 15, 2008
SATYADAN SINGH Vs. GUMAN SINGH
November 25, 2008
SATYAVEER SINGH Vs. STATE OF RAJASTHAN
May 22, 2008
SATYAVEER SINGH AND ORS. Vs. STATE OF RAJASTHAN
July 16, 2008
SAURABH MANTRI Vs. STATE OF RAJASTHAN
February 4, 2008
SAVITA SEN Vs. STATE OF RAJASTHAN
April 8, 2008
SAWAI SINGH Vs. STATE OF RAJASTHAN
April 25, 2008
SAWAI SINGH CHOUDHARY Vs. STATE OF RAJASTHAN AND ORS.
January 15, 2008
SAYEED MOHAMMED SHAKEEL Vs. STATE OF RAJASTHAN
October 24, 2008
SECRETARY RAMDEV TRUST Vs. MANGU DAS
May 13, 2008
SEEMA Vs. STATE OF RAJASTHAN
May 29, 2008
SEEMA BHARGAVA Vs. NAVEEN BHARGAVA
May 7, 2008
SEEMA NASIB Vs. STATE OF RAJASTHAN
March 26, 2008
SEEMA RANA Vs. STATE OF RAJASTHAN AND OTHERS
August 12, 2008
SEPOY RAM KARAN Vs. UNION OF INDIA
April 10, 2008
SHA CHAMPALAL JAWAHARLAL Vs. UNION OF INDIA
January 7, 2008
SHABBIR KHAN Vs. STATE OF RAJASTHAN
April 1, 2008
SHAFIK MOHD @ SHAFI BABA Vs. STATE OF RAJASTHAN
September 24, 2008
SHAHANAJ KHAN Vs. STATE OF RAJASTHAN
February 18, 2008
SHAITAN Vs. AJMER VIDYUT VITRAN NIGAM LTD
December 7, 2008
SHAITAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
May 12, 2008
SHAKTI SINGH Vs. STATE OF RAJASTHAN AND ANR.
April 1, 2008
SHAMBHU DAYAL SHARMA Vs. STATE OF RAJASTHAN
April 16, 2008
SHAMBU S/O JOKHIYA Vs. STATE OF RAJASTHAN
May 13, 2008
SHAMEEN BANO W/O LATE MAHBOOB KHAN AND OTHERS Vs. SHRAWAN LAL S/O SURAJMAL @ SURAJ SWAROOP AND OTHERS
November 17, 2008
SHANKAR Vs. STATE OF RAJASTHAN
February 4, 2008
SHANKAR LAL Vs. ADDL DISTT JUDGE SUJANGARH
February 1, 2008
SHANKAR LAL AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 18, 2008
SHANKER PUSHKARNA Vs. UNION OF INDIA (UOI)
October 14, 2008
SHANKER SINGH Vs. STATE OF RAJASTHAN
August 1, 2008
SHANKERLAL & ORS. Vs. SATBIR SINGH & ORS.
November 7, 2008
SHANKESHWAR FABRICS (P) LTD Vs. UNION OF INDIA
November 25, 2008
SHANTI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
January 29, 2008
SHANTI LAL BAGRECHA Vs. MOTI LAL
May 19, 2008
SHARAD KASTIYA Vs. SMT. ANJU KASTIYA
April 9, 2008
SHARDA DEVI Vs. BIRBAL RAM
February 7, 2008
SHARDA DEVI W/O LATE SHRI JEET BAHADUR Vs. ASHOK KUMAR SON OF GYARSI LAL
November 20, 2008
SHASHA SIPPY Vs. STATE
November 27, 2008
SHEO PAL & ANR. Vs. THE STATE OF RAJASTHAN
August 28, 2008
SHIMBHU DAYAL Vs. LATE KISHORI DEVI
April 4, 2008
SHISHUPAL SINGH Vs. STATE OF RAJASTHAN
August 18, 2008
SHIV LAL Vs. BOARD OF REVENUE RAJASTHAN
May 13, 2008
SHIV LAL Vs. STATE OF RAJASTHAN
August 11, 2008
SHIV NARAYAN Vs. STATE OF RAJASTHAN
May 7, 2008
SHIV RAJ Vs. STATE OF RAJASTHAN
March 10, 2008
SHIV RAJ SINGH Vs. STATE OF RAJASTHAN
April 1, 2008
SHIV SHANKER Vs. STATE OF RAJASTHAN
July 2, 2008
SHIVAGRICO IMPLEMENTS LTD Vs. COMMISSIONER OF C EX , JAIPUR
February 11, 2008
SHIVANG DEV Vs. PAWAN KUMAR AND ANOTHER
May 28, 2008
SHIVKARAN Vs. RENT TRIBUNAL, BHILWARA AND ANR.
August 18, 2008
SHIVPAL SINGH Vs. LAL CHAND
February 18, 2008
SHOBHA LODHA Vs. STATE OF RAJ
May 5, 2008
SHRADA DEVI Vs. STATE AND OTHERS
September 27, 2008
SHRAWAN RAM Vs. STATE OF RAJASTHAN
May 29, 2008
SHRAWANGIR Vs. STATE OF RAJASTHAN
April 24, 2008
SHREE RAJASTHAN TEXCHEM LTD Vs. UNION OF INDIA
March 26, 2008
SHRI BARDA Vs. STATE OF RAJASTHAN AND ORS.
March 11, 2008
SHRI GURU NANAK KHALSA COLLEGE Vs. STATE OF RAJASTHAN
April 24, 2008
SHRI MATESHWARI INDRANI Vs. STATE OF RAJASTHAN
May 26, 2008
SHRI NARAIN MEENA Vs. RAJASTHAN HOUSING BOARD & ANR.
October 13, 2008
SHRI NIWAS JHANWAR AND ANR. Vs. HANUMAN BUX AND ORS.
October 17, 2008
SHRI RAM JHANWAR LAL Vs. ITO
July 3, 2008
SHRI VIJAY NARAYAN THROUGH LRS. Vs. SHRI SUNIL KUMAR PAREEK AND ORS.
September 23, 2008
SHRIKANT BHARTIYA Vs. STATE OF RAJASTHAN
April 15, 2008
SHRIRAM CITY UNION FINANCE LTD. Vs. STATE & ANR.
April 24, 2008
SHYAM LAL Vs. STATE OF RAJASTHAN
September 8, 2008
SIKANDAR YADAV Vs. RPSC
April 9, 2008
SIKANDER KHAN Vs. STATE OF RAJASTHAN
November 20, 2008
SITA DEVI Vs. DISTRICT AND SESSIONS JUDGE
July 4, 2008
SITA RAM Vs. GRAM PANCHAYAT NATATA
January 22, 2008
SITA RAM Vs. STATE OF RAJASTHAN
March 26, 2008
SITA RAM Vs. STATE OF RAJASTHAN AND ANOTHER
January 29, 2008
SITA RAM & ANR. Vs. STATE OF RAJASTHAN
May 6, 2008
SITARAM Vs. BISHANLAL & ORS.
July 10, 2008
SITARAM Vs. STATE OF RAJASTHAN
September 27, 2008
SIYA RAM JAJRA Vs. STATE OF RAJASTHAN
August 8, 2008
SMT. HAIJI DEVI Vs. UNION OF INDIA (UOI) AND ORS.
September 23, 2008
SMT. JASBEER KAUR W/O LATE SHRI BHAG SINGH AND OTHERS Vs. HANUMAN S/O SHRI SUA AND OTHERS
November 5, 2008
SMT. KANTA KUMARI BANAFAL AND ORS. AND VIJAY PRAKASH AND ANR. Vs. RAJ. STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. AND ORS.
September 17, 2008
SMT. KAUSHALYA Vs. STATE OF RAJASTHAN
January 2, 2008
SMT. KAUSHALYA & ORS. Vs. SITA RAM & ORS.
December 11, 2008
SMT. LALI W/O SHRI KALU RAM AND ANR. Vs. CIVIL JUDGE (JR. DIV.) AND JUDICIAL MAGISTRATE, 1ST CLASS AND ORS.
September 3, 2008
SMT. MAGDHU DEVI AND ORS. Vs. BOARD OF REVENUE FOR RAJASTHAN AND ORS.
April 28, 2008
SMT. MANGLI DEVI Vs. BOARD OF REVENUE AND ORS.
February 1, 2008
SMT. MISHRI Vs. BOARD OF REVENUE FOR RAJ. AND ORS.
February 5, 2008
SMT. PREMI DEVI Vs. DEVA RAM AND ORS.
September 24, 2008
SMT. SAROJ Vs. OM PRAKASH
January 30, 2008
SMT. SAROJ CHAWLA Vs. SMT. SUMAN GOYAL
May 7, 2008
SMT. SARSWATI DEVI AND ORS. Vs. SANDEEP KUMAR @ GHEWAR CHAND AND ORS.
September 1, 2008
SMT. SARSWATI DEVI W/O MAHENDRA KUMARJI & ORS. Vs. SANDEEP KUMAR @ GHEWAR CHAND & ORS.
May 19, 2008
SMT. SAZIDA BANO Vs. STATE OF RAJASTHAN AND ANR.
April 11, 2008
SMT. SHARDA VYAS AND VISHNU KANT Vs. A.D.J. NO. 2 AND ORS.
July 2, 2008
SMT. SHYAMA DEVI AND ORS. Vs. ALI MOHD. AND ORS.
September 22, 2008
SMT. SULOCHANA DEVI DIVEDI (PATHAK) Vs. STATE OF RAJASTHAN AND ORS.
August 11, 2008
SMT. SUNDARLATA Vs. CHAIRMAN, MUNICIPALITY, SADULSHAHAR
September 8, 2008
SMT. SURRENDRA KAUR AND OTHERS Vs. KULJIT SINGH AND ANOTHER
April 21, 2008
SMT.PUSHPA AND OTHERS Vs. RAM CHANDRA AND OTHERS
January 31, 2008
SOHAN LAL Vs. FATTU
January 18, 2008
SOHAN LAL JAIN Vs. SHAMBHU DAYAL SHARMA
April 21, 2008
SOHAN LAL PUNGALIYA Vs. THE UNION OF INDIA (UOI) AND ORS.
May 6, 2008
SOHAN SINGH Vs. STATE
March 24, 2008
SOM PRATAP GUPTA Vs. MAHESH DUTT
November 12, 2008
SOMA-BSCPL JV Vs. STATE OF RAJASTHAN
February 1, 2008
SOMOTI AND ANR. Vs. THE STATE OF RAJASTHAN
February 5, 2008
SONU BHATIA Vs. U O I
April 16, 2008
SONU SAINI Vs. STATE OF RAJASTHAN
January 23, 2008
SPBL LTD Vs. UNION OF INDIA
July 10, 2008
SRI GANGANAGAR FERTILIZER CORPN Vs. CIT
January 30, 2008
SRI KISHAN Vs. BOARD OF REVENUE
November 26, 2008
SRIRAM Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 28, 2008
STATE Vs. NATHILAL
August 19, 2008
STATE Vs. MADAN LAL
August 19, 2008
STATE Vs. HANSRAJ
August 26, 2008
STATE Vs. DILIP SINGH
August 26, 2008
STATE Vs. PRITHAVI RAJ AND NAWAL KISHORE
May 29, 2008
STATE Vs. ANIL KUMAR
April 22, 2008
STATE Vs. NANU RAM
April 24, 2008
STATE Vs. LALARAM
November 21, 2008
STATE Vs. JAGANNATH
April 3, 2008
STATE Vs. MANOHAR LAL AND ORS.
May 19, 2008
STATE Vs. MANI RAM
January 23, 2008
STATE Vs. BADRI PRASAD
August 26, 2008
STATE Vs. MADHUSUDAN SHARMA
August 5, 2008
STATE Vs. SOMDEV SINGH
July 2, 2008
STATE Vs. RAMAVTAR
July 2, 2008
STATE Vs. REHMAN KHAN
May 29, 2008
STATE Vs. KISHORI LAL
May 29, 2008
STATE Vs. BHURA RAM
January 16, 2008
STATE Vs. SHYAM SUNDER
April 28, 2008
STATE Vs. GYANI RAM AND OTHERS
January 11, 2008
STATE Vs. SALAG RAM & ANR.
January 2, 2008
STATE Vs. RAM NIWAS
January 29, 2008
STATE Vs. VIJENDRA
January 2, 2008
STATE Vs. RAMCHARAN
January 25, 2008
STATE Vs. SOWARAN SINGH
January 25, 2008
STATE Vs. POORAN CHAND
July 2, 2008
STATE AND OTHERS Vs. GIRIRAJ PRASAD AND ANOTHER
May 21, 2008
STATE OF RAJ Vs. RADHEY SHYAM
May 23, 2008
STATE OF RAJ. Vs. BHAGIRATH SINGH
September 5, 2008
STATE OF RAJ. AND ANR. Vs. SHRI CHANDRAVEER AND ANR.
August 19, 2008
STATE OF RAJASHAN Vs. SATYANARAYAN
July 3, 2008
STATE OF RAJASTHAN Vs. GAJANAND
July 3, 2008
STATE OF RAJASTHAN Vs. VIKRAM SINGH
July 4, 2008
STATE OF RAJASTHAN Vs. KISMAT SINGH ALIAS PAPPU
July 4, 2008
STATE OF RAJASTHAN Vs. INDRAJ SINGH
July 4, 2008
STATE OF RAJASTHAN Vs. JAGDISH PRASAD
July 14, 2008
STATE OF RAJASTHAN Vs. KAILASH YOGI
July 14, 2008
STATE OF RAJASTHAN Vs. DAYA SHANKER ALIAS DINESH KUMAR ALIAS BOMB
July 8, 2008
STATE OF RAJASTHAN Vs. MAHENDRA KR
July 8, 2008
STATE OF RAJASTHAN Vs. SANDEEP
July 29, 2008
STATE OF RAJASTHAN Vs. PHOOL CHAND
July 25, 2008
STATE OF RAJASTHAN Vs. VIKAS GRANITE INDUSTRIAL
May 23, 2008
STATE OF RAJASTHAN Vs. DEEDAR SINGH
May 23, 2008
STATE OF RAJASTHAN Vs. JAIPUR DEVELOPMENT AUTHORITY
May 27, 2008
STATE OF RAJASTHAN Vs. JAGDISH PRASAD
May 28, 2008
STATE OF RAJASTHAN Vs. GURU PAL SINGH
May 28, 2008
STATE OF RAJASTHAN Vs. RAM CHAND
June 30, 2008
STATE OF RAJASTHAN Vs. KANHAIYA LAL
January 2, 2008
STATE OF RAJASTHAN Vs. PREM RAJ
January 3, 2008
STATE OF RAJASTHAN Vs. OM PRAKASH
January 3, 2008
STATE OF RAJASTHAN Vs. SURENDRA KUMAR KALRA
January 17, 2008
STATE OF RAJASTHAN Vs. SAFEDI DEVI
January 29, 2008
STATE OF RAJASTHAN Vs. MANDHATA SINGH
February 13, 2008
STATE OF RAJASTHAN Vs. SAHIB HUSSAIN ALIAS SAHIB JAN
March 5, 2008
STATE OF RAJASTHAN Vs. KAUSHAL SINGH RATHORE
March 5, 2008
STATE OF RAJASTHAN Vs. TEJ SINGH SHEKHAWAT
March 5, 2008
STATE OF RAJASTHAN Vs. JUDGE LABOUR COURT
March 13, 2008
STATE OF RAJASTHAN Vs. MAQBOOL AHEMAD
April 8, 2008
STATE OF RAJASTHAN Vs. SUKUMAR JAIN
April 4, 2008
STATE OF RAJASTHAN Vs. JETHANAND
April 11, 2008
STATE OF RAJASTHAN Vs. REGHUNATH
March 31, 2008
STATE OF RAJASTHAN Vs. PREMIER VEGETABLE PVT LTD
April 1, 2008
STATE OF RAJASTHAN Vs. UCHCHAV LAL
April 2, 2008
STATE OF RAJASTHAN Vs. RAMA KISHAN
February 26, 2008
STATE OF RAJASTHAN Vs. SMT. PUSHPA BAI AND ANR.
June 30, 2008
STATE OF RAJASTHAN Vs. NARAIN SINGH AND ANR.
May 9, 2008
STATE OF RAJASTHAN Vs. JAGANNATH
May 6, 2008
STATE OF RAJASTHAN Vs. HOSHIYAR SINGH
May 9, 2008
STATE OF RAJASTHAN Vs. TEJ SINGH AND ANR.
July 17, 2008
STATE OF RAJASTHAN Vs. DWARKILAL AND ANR.
May 23, 2008
STATE OF RAJASTHAN Vs. UMARDEEN AND SUBEKHAN
May 9, 2008
STATE OF RAJASTHAN Vs. HANUMAN
July 18, 2008
STATE OF RAJASTHAN Vs. JABBAR SINGH
May 8, 2008
STATE OF RAJASTHAN Vs. RAVINDER SINGH
May 5, 2008
STATE OF RAJASTHAN Vs. MAHAVIR PRASAD JAIN
May 2, 2008
STATE OF RAJASTHAN Vs. RUGH SINGH
April 21, 2008
STATE OF RAJASTHAN Vs. GOPAL RAM
April 16, 2008
STATE OF RAJASTHAN Vs. CHAINA RAM
April 17, 2008
STATE OF RAJASTHAN Vs. SUNIL SUJI
August 20, 2008
STATE OF RAJASTHAN Vs. GOPI S/O SHRI BHOLU
July 25, 2008
STATE OF RAJASTHAN Vs. MISRI LAL
July 30, 2008
STATE OF RAJASTHAN Vs. SHIVANI ENCLAVES PVT. LTD.
September 1, 2008
STATE OF RAJASTHAN Vs. SHRI KRISHAN LAL AND OTHERS
September 25, 2008
STATE OF RAJASTHAN Vs. RAMBABU
November 28, 2008
STATE OF RAJASTHAN Vs. DEENDAYAL
August 1, 2008
STATE OF RAJASTHAN Vs. MOHAN PRAKASH
December 15, 2008
STATE OF RAJASTHAN Vs. RAMSWAROOP
November 14, 2008
STATE OF RAJASTHAN Vs. ILIYAS AND ANR.
February 5, 2008
STATE OF RAJASTHAN Vs. GEETA BAI
February 7, 2008
STATE OF RAJASTHAN Vs. PARVATI NANDAN
January 31, 2008
STATE OF RAJASTHAN Vs. LADURAM
July 11, 2008
STATE OF RAJASTHAN Vs. KUMARI VYASA SHARMA
September 17, 2008
STATE OF RAJASTHAN Vs. BISHAN DAS
September 12, 2008
STATE OF RAJASTHAN Vs. DINESH AND ORS.
July 16, 2008
STATE OF RAJASTHAN Vs. NASIR
November 14, 2008
STATE OF RAJASTHAN Vs. PILLU @ PRAHLAD
November 21, 2008
STATE OF RAJASTHAN Vs. DEEN DAYAL & ANR.
January 30, 2008
STATE OF RAJASTHAN Vs. PREM CHAND
January 2, 2008
STATE OF RAJASTHAN Vs. VAD RAM
January 2, 2008
STATE OF RAJASTHAN Vs. ALAM CHAND
April 22, 2008
STATE OF RAJASTHAN Vs. PAWAN KUMAR
April 30, 2008
STATE OF RAJASTHAN Vs. JAGDISH PD. GUPTA
April 28, 2008
STATE OF RAJASTHAN Vs. REWATI SINGH
May 1, 2008
STATE OF RAJASTHAN Vs. BHANWARA RAM
March 26, 2008
STATE OF RAJASTHAN Vs. M/S GORISARIYA PESTICIDES & FERTILIZERS AND ORS.
February 19, 2008
STATE OF RAJASTHAN Vs. SATYANARAIN
July 14, 2008
STATE OF RAJASTHAN Vs. BANNEY SINGH; BHANWAR LAL CHOUDHARY; ROSHAN LAL SAIN; SHRAWAN KUMAR; LALITA PRASAD; SHANKAR LAL; GHANSHYAM SINGH
August 13, 2008
STATE OF RAJASTHAN Vs. UNNIS @ UNNI
September 12, 2008
STATE OF RAJASTHAN Vs. GANPAT
September 19, 2008
STATE OF RAJASTHAN Vs. ASHOK KUMAR
September 23, 2008
STATE OF RAJASTHAN Vs. RAVI PRAKASH
November 24, 2008
STATE OF RAJASTHAN Vs. JAN MOHD.
November 19, 2008
STATE OF RAJASTHAN Vs. RAMESH CHAND AND ORS.
July 24, 2008
STATE OF RAJASTHAN Vs. PRABHATI
July 24, 2008
STATE OF RAJASTHAN Vs. RAMKISHAN & ORS.
July 11, 2008
STATE OF RAJASTHAN Vs. BAJRANGA AND OTHERS
July 25, 2008
STATE OF RAJASTHAN Vs. KUNJ BIHARI
July 15, 2008
STATE OF RAJASTHAN Vs. PRATAP S/O. MANOHAR AND ORS.
July 16, 2008
STATE OF RAJASTHAN Vs. PAPPAN @ AKHLESH & ORS.
July 30, 2008
STATE OF RAJASTHAN Vs. ABDUL NAEM KHAN
July 30, 2008
STATE OF RAJASTHAN Vs. DEVICHARAN AND ANOTHER
July 31, 2008
STATE OF RAJASTHAN Vs. HAMEED
July 31, 2008
STATE OF RAJASTHAN Vs. TEJ KARAN @ TEJ PAL AND OTHERS
August 4, 2008
STATE OF RAJASTHAN Vs. JASWANT SINGH
August 4, 2008
STATE OF RAJASTHAN Vs. LOKENDRAPAL SINGH AND ANOTHER
August 1, 2008
STATE OF RAJASTHAN Vs. ONKAR LAL
August 8, 2008
STATE OF RAJASTHAN Vs. DHARAMVIR SINGH
August 8, 2008
STATE OF RAJASTHAN Vs. MANGAL NATH & ORS.
May 9, 2008
STATE OF RAJASTHAN Vs. ANIL KUMAR S/O. RADHA KRISHAN
July 16, 2008
STATE OF RAJASTHAN Vs. BHAGWAN
May 28, 2008
STATE OF RAJASTHAN Vs. MAN SINGH AND ORS.
May 13, 2008
STATE OF RAJASTHAN Vs. NAVAL KISHORE
May 12, 2008
STATE OF RAJASTHAN Vs. BISHAN SINGH
September 5, 2008
STATE OF RAJASTHAN Vs. SHANKER LAL
June 9, 2008
STATE OF RAJASTHAN Vs. LABOUR INSPECTOR
May 8, 2008
STATE OF RAJASTHAN Vs. BHAGWAN SAHAY MEENA
April 10, 2008
STATE OF RAJASTHAN Vs. BADAM BAI
April 10, 2008
STATE OF RAJASTHAN Vs. BALVINDER KUMAR
May 12, 2008
STATE OF RAJASTHAN Vs. NATHU LAL
May 9, 2008
STATE OF RAJASTHAN Vs. ASHOK OIL INDUSTRIES
May 16, 2008
STATE OF RAJASTHAN Vs. KASHI RAM
January 14, 2008
STATE OF RAJASTHAN & ANR Vs. MANAGEMENT COMMITTEE, M. K. SABOO P.G. COLLEGE, PILANI & ETC.
September 2, 2008
STATE OF RAJASTHAN AND ORS. Vs. M/S. CACHET PHARMACEUTICALS PVT. LTD.
March 5, 2008
STATE OF RAJASTHAN AND OTHERS Vs. MAHENDRA KUMAR SHARMA
September 23, 2008
STATE OF RAJASTHAN; NATIONAL ENGINEERING INDUSTRIES LTD Vs. NATIONAL ENGINEERING INDUSTRIES LTD; STATE OF RAJASTHAN
May 28, 2008
SUA LAL Vs. THE STATE OF RAJASTHAN
January 23, 2008
SUBHASH Vs. STATE OF RAJASTHAN
October 22, 2008
SUBHASH Vs. STATE AND ORS.
March 26, 2008
SUBHASH Vs. STATE OF RAJASTHAN
May 29, 2008
SUBHASH CHANDRA Vs. STATE OF RAJASTHAN
May 13, 2008
SUBHKARAN SINGH Vs. KISHAN SINGH
November 24, 2008
SUDHIR KUMAR BISWAS Vs. STATE
March 17, 2008
SUDHIR KUMAR JAIN Vs. STATE OF RAJASTHAN
April 3, 2008
SUGAN KANWAR Vs. STATE OF RAJASTHAN AND OTHERS
February 8, 2008
SUGRA Vs. STATE OF RAJASTHAN
December 1, 2008
SUKH LAL Vs. POONAM CHAND
April 11, 2008
SUKHA RAM Vs. STATE OF RAJASTHAN
July 29, 2008
SUKHDEEP SINGH Vs. STATE OF RAJASTHAN
May 21, 2008
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
February 19, 2008
SUKHDEV SINGH Vs. STATE OF RAJASTHAN
April 23, 2008
SULEMAN ALIAS PAHALWAN (D) REP. BY IMAM BUX Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
September 12, 2008
SULOCHNA Vs. STATE OF RAJASTHAN
July 31, 2008
SULTAN SINGH &ORS. Vs. STATE OF RAJASTHAN
July 28, 2008
SUMAN KUMAR KHATRI Vs. STATE
May 27, 2008
SUMAN RATHORE Vs. STATE OF RAJASTHAN
March 31, 2008
SUMAN SINGH Vs. STATE OF RAJASTHAN
February 18, 2008
SUMEER SINGH Vs. SHAUKAT HUSSAIN
April 21, 2008
SUMITRA Vs. CHANDRA MOHAN
November 11, 2008
SUMITRA (SMT.) Vs. STATE OF RAJASTHAN
May 30, 2008
SUMITRA KANTHIYA Vs. STATE OF RAJASTHAN
July 30, 2008
SUNDAR KANWAR Vs. LAL SINGH
December 2, 2008
SUNDER KANWAR Vs. UNION OF INDIA
September 15, 2008
SUNDER LAL Vs. STATE
July 16, 2008
SUNDER LAL Vs. STATE OF RAJASTHAN
December 15, 2008
SUNIL Vs. SMITA SHARMA
April 11, 2008
SUNIL DEVI & ORS. Vs. THE STATE OF RAJASTHAN
May 28, 2008
SUNIL KUMAR Vs. PRAVEEN CHAND CHOWARDIA
August 6, 2008
SUNIL KUMAR Vs. JAGDISH SINGH
August 27, 2008
SUNIL SHARMA Vs. VINITA SHARMA
October 23, 2008
SUNITA AND ANR. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
January 13, 2008
SUNITA JAIN Vs. SURENDRA SINGH YADAV
March 26, 2008
SURAJ GUPTA Vs. STATE OF RAJASTHAN
May 29, 2008
SURAJ KARAN & ORS. Vs. STATE OF RAJASTHAN & ANR.
January 15, 2008
SURAJ PRAKASH DAVE Vs. STATE OF RAJASTHAN
April 23, 2008
SURAJ PRAKASH MEENA Vs. STATE OF RAJASTHAN
May 23, 2008
SURENDER KUMAR Vs. RAJ. RENEWABLE ENERGY COOP.
July 10, 2008
SURENDRA Vs. STATE OF RAJASTHAN AND ORS.
July 14, 2008
SURENDRA GIRI Vs. KRISHAN PAL
February 14, 2008
SURENDRA KAUR Vs. KULJIT SINGH
April 21, 2008
SURENDRA KUMAR Vs. STATE OF RAJASTJHAN
May 26, 2008
SURENDRA KUMAR Vs. ADDITIONAL DEPUTY INSPECTOR GENERAL OF POLICE
July 11, 2008
SURENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 7, 2008
SURENDRA KUMAR VYAS Vs. STATE
March 14, 2008
SURENDRA SINGH Vs. MANOHAR SINGH AND ORS.
January 18, 2008
SURESH Vs. STATE OF RAJASTHAN
April 16, 2008
SURESH Vs. STATE OF RAJASTHAN
May 8, 2008
SURESH CHAND YADAV Vs. UNION OF INDIA
July 8, 2008
SURESH KUMAR Vs. MAMRAJ
May 1, 2008
SURESH KUMAR Vs. THE STATE OF RAJASTHAN
March 26, 2008
SURESH KUMAR Vs. THE STATE OF RAJASTHAN & ORS.
March 12, 2008
SURESH KUMAR Vs. STATE OF RAJASTHAN AND ORS.
January 16, 2008
SURJA RAM Vs. STATE OF RAJASTHAN
July 14, 2008
SURJEET SINGH Vs. STATE OF RAJASTHAN
January 15, 2008
SURYAVEER SINGH AND RAGHUVENDRA Vs. DY COMMISSIONER OF INCOME TAX
March 5, 2008
SUSHANT JOSHI Vs. STATE OF RAJASTHAN
May 29, 2008
SUSHIL KUMAR AGRAWAL Vs. BHANWAR SINGH
April 8, 2008
SUSHIL KUMAR RAWAL Vs. STATE
January 11, 2008
SUSHILA Vs. NAVEEN KUMAR
April 11, 2008
SUWALKA TRANSPORT CO. Vs. HINDUSTAN ZINC LTD. AND ORS.
February 5, 2008
SYONARAYAN Vs. STATE OF RAJASTHAN
December 15, 2008
T CRAUFORD Vs. MAARY DISILVA
June 30, 2008
T S KAPOOR Vs. STATE
July 18, 2008
T.C. JAIN Vs. STATE OF RAJASTHAN AND ORS.
October 15, 2008
T.D. YADAV Vs. STATE OF RAJASTHAN & ORS.
December 2, 2008
TAKHAT SINGH Vs. STATE
March 18, 2008
TANUJA SOLANKI Vs. R H C
May 7, 2008
TANVEER KHAN Vs. STATE & ANR.
February 29, 2008
TARA CHAND Vs. STATE
January 23, 2008
TARUN KUMAR VYAS Vs. SMT. NIRMALA AND ANR.
August 11, 2008
TAS RAM Vs. B O R
March 27, 2008
TEEKAM CHAND MEENA Vs. STATE OF RAJ. AND ANR.
February 4, 2008
TEJ MAL Vs. STATE OF RAJASTHAN
September 4, 2008
TEJ SINGH Vs. SARDAR UTTAM SINGH
April 23, 2008
TEJ SINGH Vs. STATE OF RAJASTHAN
September 19, 2008
TEJA SINGH AND ORS. Vs. THE STATE OF RAJASTHAN
August 22, 2008
TEMPLE OF THAKUR MATHURADASSJI Vs. KANHAIYALAL
February 18, 2008
TEN SINGH Vs. STATE OF RAJASTHAN
April 21, 2008
THAKARSE Vs. JAGDISH AND ANR.
October 22, 2008
THAKURJI SHRI RADHA BALLABHJI BIRAJMAN Vs. BOARD OF REVENUE AND ORS.
April 23, 2008
THAN SINGH Vs. STATE OF RAJASTHAN
October 23, 2008
THE DIRECTOR STATE INSURANCE DEPARTMENT Vs. RAM AVTAR YADAV AND ANR.
February 5, 2008
THE DIVISIONAL RAILWAY MANAGER, WR Vs. THE JUDGE, CENTRAL INDUSTRIAL TRIBUNAL AND ANR.
August 19, 2008
THE MANAGING COMMITTEE Vs. SMT. VIMAL JANGU AND ORS.
January 15, 2008
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. DHARMA AND ORS.
January 16, 2008
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. SHANTA AND ORS.
May 19, 2008
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. JUGRAJ SINGH AND OTHERS
November 19, 2008
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. KUNANI DEVI AND ORS.
August 1, 2008
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. MANI & OTHERS.
May 8, 2008
THE STATE OF RAJ. THROUGH ADDL. CHIEF ENGINEER Vs. RAMCHANDRA KUMAWAT AND CO. AND ANR.
September 29, 2008
THE STATE OF RAJASTHAN Vs. MOHAN RAM
July 24, 2008
THE STATE OF RAJASTHAN Vs. MANZOOR ALAM
August 29, 2008
THE STATE OF RAJASTHAN Vs. HOTI SINGH AND ORS.
February 4, 2008
THE STATE OF RAJASTHAN Vs. RAM KISHORE AND ORS.
September 11, 2008
THE STATE OF RAJASTHAN Vs. MUKUND SINGH
December 15, 2008
THE STATE OF RAJASTHAN AND ORS. Vs. NARESH KUMAR
February 22, 2008
TITI @ ROHITASH Vs. STATE OF RAJASTHAN
September 24, 2008
TIWARI JHOOMARLAL SWAROOP LAL Vs. GOVERNMENT OF INDIA
January 2, 2008
TOLA RAM Vs. DIST JUDGE
March 19, 2008
TULSA RAM Vs. HANSA RAM
October 14, 2008
TULSA RAM Vs. STATE OF RAJASTHAN
May 1, 2008
TULSI @ TULCHI (SMT.) Vs. RATANLAL
April 23, 2008
TULSI DAS Vs. NAGAR PARISHAD
April 30, 2008
UCO BANK Vs. PRESIDING OFFICER,CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL,JAIPUR
September 1, 2008
UDAI SINGH Vs. STATE OF RAJASTHAN
January 17, 2008
UDAIPUR TANKER OWANERS ASSO. AND KISHAN GOPAL ATAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
October 15, 2008
UDAIPUR TANKER OWNERS ASSOCIATION AND KISHAN GOPAL ATAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
September 23, 2008
UMA POLYMERS LTD Vs. STATE OF RAJASTHAN
September 23, 2008
UMA RAM Vs. UNION OF INDIA
December 12, 2008
UMAID CHARITABLE TRUST Vs. UNION OF INDIA
May 2, 2008
UMMED KANWAR Vs. STATE
May 8, 2008
UMMED SINGH Vs. CHAIRMAN AND TECHNICAL ASSISTANT
December 11, 2008
UNION OF INDIA Vs. RENT TRIBUNAL
December 12, 2008
UNION OF INDIA Vs. SHIV NARAIN
May 12, 2008
UNION OF INDIA Vs. PREM CABLES (P) LTD
February 5, 2008
UNION OF INDIA Vs. INDIAN RAYON & INDUSTRIES LTD
July 3, 2008
UNION OF INDIA Vs. J K CEMENT WORKS
November 26, 2008
UNION OF INDIA Vs. GOVIND SWAROOP
May 5, 2008
UNION OF INDIA Vs. PRESIDING OFFICER
September 17, 2008
UNION OF INDIA Vs. EX GROUP CAPT M S BHATNAGAR
May 1, 2008
UNION OF INDIA Vs. INANI CARRIERS
November 21, 2008
UNION OF INDIA Vs. AAKAR ADVERTISING
April 23, 2008
UNION OF INDIA Vs. SUMAN DISTRIBUTOR LTD.
August 22, 2008
UNION OF INDIA Vs. NARENDRA
August 1, 2008
UNION OF INDIA Vs. AMIT KUMAR MAHESHWARI
December 8, 2008
UNION OF INDIA Vs. SHIV RATAN ADVERTISERS
May 16, 2008
UNION OF INDIA Vs. LRS OF KANHAIYA LAL
July 9, 2008
UNION OF INDIA Vs. DHARA SINGH
January 21, 2008
UNION OF INDIA Vs. SHAMIM
January 10, 2008
UNION OF INDIA Vs. GRASIM INDUSTRIES LTD
July 31, 2008
UNION OF INDIA (UOI) Vs. SANDROCK TRAVELS (P.) LTD.
July 21, 2008
UNION OF INDIA (UOI) Vs. ADITYA CEMENT
February 26, 2008
UNION OF INDIA (UOI) Vs. A.K. SPINTEX LTD. AND ANR.
November 26, 2008
UNION OF INDIA (UOI) AND ORS. Vs. HANUMAN PRASAD AND BROTHERS
September 19, 2008
UNITED INDIA INSURANCE CO LTD Vs. GHEWAR RAM
September 17, 2008
UNITED INDIA INSURANCE CO LTD Vs. KAMLI DEVI
May 13, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. BHATA RAM AND ORS.
January 25, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. ONKAR
February 8, 2008
UNITED INDIA INSURANCE COMPANY Vs. TAJ BANO & ORS
November 6, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KADI
December 8, 2008
UNITED INDIA INSURANCE COMPANY LTD Vs. NIRMALA
September 17, 2008
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. CHANDA DEVI AND ORS.
May 13, 2008
UNITED INDIA INSURANCE COMPANY LTD. Vs. UMA RAM & ORS.
May 12, 2008
URMILA (MST.) Vs. STATE OF RAJASTHAN AND OTHERS
September 2, 2008
USHA SAHNI Vs. STATE
February 18, 2008
USHA SAXENA Vs. OFFICIAL LIQUIDATOR
February 15, 2008
UTTAM CHAND Vs. STATE OF RAJASTHAN
January 29, 2008
V N GHIYA Vs. STATE OF RAJASTHAN
March 18, 2008
V.K. SARDA. Vs. UNION OF INDIA
August 7, 2008
V.P. SHARMA & ORS. Vs. STATE OF RAJASTHAN
March 17, 2008
VAMAN NARAIN GHIYA Vs. STATE OF RAJASTHAN
July 1, 2008
VAMAN NARAYAN GHIYA Vs. STATE OF RAJASTHAN
March 14, 2008
VARDHMAN KALA Vs. STATE OF RAJASTHAN
November 26, 2008
VARUN BEVERAGES LTD. & ORS. Vs. STATE OF RAJASTHAN
December 1, 2008
VASUDEV SHARMA Vs. STATE OF RAJASTHAN
March 13, 2008
VASUDEV VYAS Vs. NATIONAL INSURANCE CO LTD
June 30, 2008
VAYAPAR MANDAL SAMITI MANSAROVAR Vs. STATE OF RAJASTHAN
March 14, 2008
VED PRAKASH Vs. STATE OF RAJASTHAN
July 21, 2008
VEER SINGH CHOUHAN Vs. SHARMILA
December 8, 2008
VENKATESWAR Vs. RAMPRATAP
January 10, 2008
VIDHYA DEVI Vs. STATE
May 30, 2008
VIDYADHAR Vs. STATE OF RAJASTHAN AND OTHERS
August 28, 2008
VIJAI KUMAR ARORA Vs. BOARD OF REVENUE, AJMER & ORS
March 12, 2008
VIJAY Vs. BHAGWAN SAHAY & OTHERS
November 5, 2008
VIJAY AGARWAL Vs. STATE OF RAJASTHAN
March 14, 2008
VIJAY CHAND THANVI Vs. MANAGING DIRECTOR RAJASTHAN STATE WARE HOUSING CORPORATION
January 28, 2008
VIJAY DEV Vs. KAILASH CHAND
May 5, 2008
VIJAY KUMAR AND KAMAL KUMAR Vs. MUNICIPAL COUNCIL
March 5, 2008
VIJAY KUMAR MEENA Vs. STATE
March 25, 2008
VIJAY LAMBA ALIAS RATAN Vs. STATE OF RAJASTHAN
April 29, 2008
VIJAY LAXMI Vs. UNION OF INDIA AND OTHERS
January 29, 2008
VIJAY LAXMI GAUR Vs. JODHPUR VIDHYUT VITRA NIGAM LTD
April 24, 2008
VIJAY SINGH Vs. STATE
July 23, 2008
VIJAY SINGH Vs. STATE OF RAJASTHAN
April 11, 2008
VIJAY VERMA Vs. STATE OF RAJASTHAN
April 16, 2008
VIJENDRA Vs. STATE OF RAJ
April 8, 2008
VIKAS ADHIKARI, PANCHAYAT SAMITI Vs. GOPAL AND ORS.
January 21, 2008
VIKAS DANGAYACH Vs. UNION OF INDIA
March 14, 2008
VIKRAM SINGH Vs. UNION OF INDIA
May 20, 2008
VIMAL MEHRA Vs. STATE OF RAJASTHAN
April 1, 2008
VIMAL RAI Vs. GULAB SINGH
March 12, 2008
VIMLA DEVI Vs. ASSTT ENG
March 11, 2008
VINOD BHARGAVA Vs. STATE OF RAJASTHAN
July 21, 2008
VINOD KUMAR SHARMA Vs. STATE
July 2, 2008
VINOD KUMAR SINGH Vs. STATE
November 27, 2008
VIP INDUSTRIES LTD. Vs. SABOO SODIUM CHLORO LTD. AND ANR.
February 15, 2008
VIPIN GOYAL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE NO. 1 AND ANR.
July 28, 2008
VIRENDRA KUMAR MANSIGKA Vs. STATE OF RAJASTHAN
May 27, 2008
VISA RAM Vs. ADDITIONAL DISTRICT JUDGE
May 16, 2008
VISHNU DUTT KUMAWVAT Vs. CHHOTU
March 26, 2008
VISHNU KUMAR Vs. SONA DEVI
October 13, 2008
VISHNU SWAROOP Vs. CIVIL JUDGE
February 19, 2008
WILFARAD MEHBOOB Vs. SAHIB SINGH
April 1, 2008
YAD RAM Vs. STATE OF RAJASTHAN
February 28, 2008
YAD RAM Vs. GIRDHAR AND ORS.
July 10, 2008
YOGENDRA ALIAS JOGENDRA Vs. STATE OF RAJASTHAN
November 6, 2008
YOGENDRA DADHICH Vs. STATE OF RAJASTHAN
November 11, 2008
YOGESH AGARWAL Vs. STATE OF RAJASTHAN
October 15, 2008
YOGESH SAPARA Vs. STATE OF RAJASTHAN
November 18, 2008
ZAHOOR AHMED AND ORS. Vs. ABDUL ZABAR AND ORS.
October 13, 2008
ZAKIYA Vs. STATE OF RAJASTHAN
April 3, 2008