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Case Index
Title
Date
ANSHUMAN DAS GUPTA Vs. FIITJEE
May 15, 2008
B S N L Vs. JALIL
October 14, 2008
CHIEF COMMERCIAL MANAGER, EASTERN RAILWAY, CALCUTTA Vs. RAMESH CHANDRA MISHRA
September 4, 2008
G.L.A. COLLEGE AND ANOTHER Vs. KUMARI RAJNI SINGH AND ANOTHER
October 13, 2008
GOLDEN TRUST FINANCIAL SERVICES & ANR Vs. MALWA DEVI
November 27, 2008
INDU PANDEY @ INDU DEVI Vs. B.S.N.L.
August 6, 2008
J.S.E. BOARD AND OTHERS Vs. RINKU DEVI
September 26, 2008
K.K. SINGH Vs. ARUNABHA ROY
June 13, 2008
NATIONAL INSURANCE CO. LTD. Vs. DEWANTI DEVI
September 26, 2008
NATIONAL INSURANCE COMPANY LIMITED & ANR Vs. RAJESH KUMAR
December 18, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GEETA DEVI
December 17, 2008
NEW WAY (MACHINE DRYCLEANERS) Vs. MD AFTAB ALAM
November 26, 2008
ON-DOT COURIER SERVICE @ ON-DOT COURIERS Vs. CHANDRA DEEP SINGH
August 27, 2008
PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LIMITED AND OTHERS Vs. DILIP KUMAR YADAV
December 10, 2008
SANTOSH SHARMA Vs. ALLAHABAD BANK AND ANOTHER
September 26, 2008
SENIOR SUPERINTENDENT OF POST OFFICES Vs. KAMDEO PRASAD ROY
October 22, 2008
SONO LOGIST SHIVAM ULTRASOUND DIAGNOSTIC CENTRE Vs. SUNIL KUMAR
September 23, 2008
STATE BANK OF INDIA Vs. ASHOK KUMAR JAISWAL
December 8, 2008
SUMAN KUMAR GUPTA Vs. ATUL M. MARU
June 6, 2008
SUPERINTENDENT OF POST OFFICES Vs. RAKESH KUMAR
November 27, 2008
SUPERINTENDENT OF POST OFFICES AND ORS Vs. RAM DULARI DEVI
November 27, 2008