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Case Index
Title
Date
A.P VIDYA VIDHANA PARISHAD AREA HOSPITAL Vs. KUNJA KONDAMMA
September 29, 2008
A.P. TRANSCO Vs. EDEN ENCLAVE OWNERS WELFARE ASSOCIATION
August 4, 2008
ACCOUNTS OFFICER, ERO-III Vs. SHYAM SUNDARLAL SANGHI
December 16, 2008
AURORA'S DEGREE AND P.G. COLLEGE Vs. M.SURYA LAKSHMI SRAVANI
December 16, 2008
CASTLE CONSTRUCTIONS Vs. BOBBILI RAMA KRISHNA
December 19, 2008
DISTRICT EDUCATIONAL OFFICER, ONGOLE Vs. KASUKURTHY SHYAM BABU
December 19, 2008
ESCORTS CONSUMER CREDIT LTD. Vs. R.A. VINEELA
June 6, 2008
JALLELLA VENKATA SUBBAMMA Vs. D.M. ANJANEYULU
September 30, 2008
JAYANTHI EDUCATIONAL SOCIETY Vs. C. RAGHAVENDRA
February 8, 2008
LALITHA REAL ESTATES Vs. SYNDICATE FINANCE AND CHIT FIRM
December 19, 2008
LANCO RANI JOINT VENTURE Vs. UNITED INDIA INSURANCE COMPANY LTD
July 2, 2008
M.A.GAFOOR Vs. MEDWIN HOSPITALS
October 27, 2008
M.NANDINI Vs. SRIMITRA REAL ESTATE PRIVATE LIMITED
November 28, 2008
MANOJ AGARWAL Vs. SREE VENSAI PROJECTS LTD
November 28, 2008
MOHD.AZAM Vs. BIRLA SUNLIFE INSURANCE CO. LTD
April 23, 2008
NARNE ESTATES PVT. LTD. Vs. VIJAYA KUMARI
October 16, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. BHOGI RAJESWARI
September 18, 2008
NEW INDIA ASSURANCE COMPANY LTD. Vs. D. USHA RANI (DEAD) REP. BY HER HUSBAND
July 22, 2008
P.BHOPAL REDDY Vs. ALEKYA DIAGNOSTIC CENTRE
November 11, 2008
POST MASTER Vs. CHUKKA APPA RAO
December 23, 2008
POST MASTER GENERAL Vs. SIDDABHATHUNI VENKATA MADHAVI
December 18, 2008
PRAKASH ROAD LINES LIMITED Vs. GOPAL AUTOMOBILES
December 17, 2008
PROFESSIONAL COURIER Vs. BALKRISHNA
December 16, 2008
PROFESSIONAL COURIER Vs. BALKRISHNA
August 16, 2008
RAMESH CHANDER AGARWAL Vs. STATE BANK OF HYDERABAD
December 24, 2008
REGIONAL PROVIDENT FUND COMMISSIONER Vs. FEROZA BEE
May 28, 2008
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. GUDA VENKATA NARASIMHARAO
November 27, 2008
S. KIRAN KUMAR Vs. CENTURION BANK OF PUNJAB LIMITED
February 11, 2008
SHIVA SHAKTI BUILDERS Vs. SHIVAS PALACE PHASE-I FLAT OWNERS ASSOCIATION
August 12, 2008
SK.HABIBUNNISA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD
July 14, 2008
STATE BANK OF INDIA Vs. P.UDAY KUMAR
August 8, 2008
SUDHEER Vs. ESI CORPORATION LTD.
October 20, 2008
SURAJ TIWARI Vs. SPICE JET LTD.
October 17, 2008
TTK HEALTH CARE SERVICES PVT. LTD Vs. Y.LALITHAMMA
October 27, 2008
V.R. RAJU Vs. NARNE CONSTRUCTIONS PVT. LTD.
May 28, 2008
VIJAYA SAI CONSTRUCTIONS Vs. VIJAYA SAI RESIDENCY FLAT OWNERS ASSOCIATION
December 16, 2008