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Date
ORSIL PASWAN SON OF LATE SHANICHAR PASWAN Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR
December 17, 2008
"RAGHUVANSHAM", OPP.RD.NO.5, POONAICHAK, PATNA-23, P.S.-SHASTRI NAGAR Vs. BIHAR SCHOOL EXAM.BOARD (SR.SECONDARY) THROUGH ITS CHAIRMAN BUDH MARG, P.S.-KOTWALI, PATNA-1
November 28, 2008
1, A DULY CONSTITUTED ATTORNEY OF THE COMPANY Vs. PRATIMA AWASTHI WIDOW OF LATE RAMESH KUMAR AWASTHI, RESIDENT OF MOHALLA AWASTHI NIWAS, MANASPATH, P.S.-KHAJEKALA, DISTRICT-PATNA
November 25, 2008
2ND FLOOR "SAMRIDHI" S.P.VERMA ROAD, P.S.-KOTWALI, DISTRICT-PATNA Vs. STATE OF BIHAR THROUGH ITS SECRETARY REVENUE, OLD SECRETARIAT, PATNA
November 12, 2008
AAJAM ALI Vs. STATE OF BIHAR
May 16, 2008
AAKANKCHA SECURITY SERVICE AND CO.P.LTD. Vs. UNION OF INDIA
September 5, 2008
AAZAM ALI Vs. STATE OF BIHAR
May 16, 2008
ABDUL RAUF @ SRI MD.ABDUL RAUF Vs. STATE OF BIHAR WITH
November 12, 2008
ABHAY KANT SAHAY Vs. STATE OF BIHAR
January 11, 2008
ABHAY KUMAR Vs. BIHAR STATE ELECTRICITY BOARD
June 30, 2008
ABHAY KUMAR JAIN Vs. GUDAR MAL JAIN
July 10, 2008
ABHAY KUMAR SINGH Vs. STATE OF BIHAR
September 17, 2008
ABHAY KUMAR SINGH Vs. BALRAM SINGH YADAV @ BALRAM SINGH
September 19, 2008
ABINASH KUMAR SINHA Vs. STATE OF BIHAR
July 8, 2008
ABU HORERA Vs. STATE OF BIHAR AND ANR.
June 24, 2008
ABU NOMAN Vs. THE STATE OF BIHAR & ORS.
August 13, 2008
ABU ZAFAR @ MD.ZAFFAR Vs. UNION OF INDIA
March 5, 2008
ACHARYA AND FAZIL SANGHARSH MORCHA Vs. STATE OF BIHAR
September 11, 2008
ADVOCATES ASSOCIATION, P.H.C. Vs. UNION OF INDIA WITH
January 18, 2008
AHILYA DEVI Vs. SACHINDRA KISHORE PRASAD SINGH
February 28, 2008
AHILYA DEVI ALIAS AHIYA DEVI Vs. STATE OF BIHAR
March 20, 2008
AHMAD HUSSAIN Vs. STATE OF BIHAR
August 20, 2008
AIJ-PT 1715204 KANTI DEVI Vs. BANK OF BARODA PATNA HIGH COURT
March 4, 2008
AIJ-PT 1715323 KANTI DEVI Vs. BANK OF BARODA PATNA HIGH COURT
March 19, 2008
AIJ-PT 1715650 HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD PATNA HIGH COURT
May 20, 2008
AIJ-PT 1715880 HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD PATNA HIGH COURT
June 24, 2008
AIJ-PT 1715881 HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD PATNA HIGH COURT
June 26, 2008
AIJ-PT 1715929 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
August 5, 2008
AIJ-PT 1716029 KANTI DEVI Vs. BANK OF BARODA PATNA HIGH COURT
April 21, 2008
AIJ-PT 1716270 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
July 3, 2008
AIJ-PT 1716281 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
July 29, 2008
AIJ-PT 1716283 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
July 28, 2008
AIJ-PT 1716286 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
August 13, 2008
AIJ-PT 1716293 KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION PATNA HIGH COURT
August 12, 2008
AJANTA CONSTRUCTION COMPAN Vs. CHIEF COMMISSIONER OF INCOME TAX
November 18, 2008
AJAY KUMAR & ORS. Vs. THE STATE OF BIHAR & ORS.
February 1, 2008
AJAY KUMAR PODDAR Vs. STATE OF BIHAR
August 29, 2008
AJAY KUMAR SINHA Vs. BIHAR UNIVERSITY
February 15, 2008
AJAY PASWAN Vs. SECRETARY, BIHAR LEGISLATIVE ASSEMBLY, PATNA WITH
February 27, 2008
AJIT KUMAR Vs. STATE OF BIHAR
September 12, 2008
AJIT KUMAR GUPTA ALIAS AJIT PRASAD Vs. STATE OF BIHAR
January 23, 2008
AJIT NARAYAN LALL Vs. STATE OF BIHAR
February 5, 2008
AJIT TALUKDAR Vs. STATE OF BIHAR
July 1, 2008
AJITH KUMAR PANDEY Vs. INCOME TAX APPELLATE TRIBUNAL
May 6, 2008
AKHILESH CHOUDHARY Vs. STATE OF BIHAR
April 17, 2008
AKHILESH KUMAR SHARMA Vs. STATE OF BIHAR AND ORS.
March 12, 2008
AKHILESH KUMAR SINGH, SON OF BASUDEV SINGH Vs. STATE OF BIHAR
December 18, 2008
AKHILESH YADAV AND ANOTHER Vs. STATE OF BIHAR
March 7, 2008
ALKA SINGH Vs. SYED SAYEEDUZMMA RIZVI
September 25, 2008
ALLIED AND CHEMICALS Vs. STATE OF BIHAR
February 27, 2008
ALOK KUMAR Vs. STATE OF BIHAR
September 10, 2008
ALOK KUMAR Vs. UNION OF INDIA
August 11, 2008
AMAR JYOTI Vs. STATE OF BIHAR
January 22, 2008
AMAR KUMAR CHAUBEY Vs. UNION OF INDIA
December 3, 2008
AMAR NATH PANDEY & ANR. Vs. THE STATE OF BIHAR & ORS.
March 19, 2008
AMAR NATH SINGH Vs. STATE OF BIHAR
January 17, 2008
AMARENDRA CHAUBEY Vs. STATE OF BIHAR
August 22, 2008
AMARJEET KUMAR Vs. STATE OF BIHAR
April 11, 2008
AMARNATH SAHANI Vs. STATE OF BIHAR
March 5, 2008
AMBA CARBONISATION PVT LTD Vs. STATE OF BIHAR
November 24, 2008
AMIR LAL SINGH Vs. STATE OF BIHAR
February 8, 2008
AMIT KUMAR & OM PRAKASH CHAUDHARY Vs. STATE OF BIHAR
January 8, 2008
AMIT KUMAR SINHA Vs. STATE OF BIHAR
August 20, 2008
AMITABH Vs. STATE BANK OF INDIA
February 22, 2008
AMRENDRA KUMAR SINGH Vs. STATE OF BIHAR
August 27, 2008
AMRENDRA NARAIN BANKER Vs. STATE OF BIHAR
February 8, 2008
ANAMIKA BANKA Vs. NAWAL BANKA @ NAWAL KISHOR BANKA
September 9, 2008
ANAND KUMAR ALIAS MUNNA Vs. STATE OF BIHAR
January 24, 2008
ANAND MOHAN SINGH SON OF LATE JANGI SINGH Vs. STATE OF BIHAR
November 17, 2008
ANAND SAW MILLS, SUPAUL DARBHANGA Vs. STATE OF BIHAR
November 12, 2008
ANGIRA HIRDAY NARAYAN SINGH Vs. STATE OF BIHAR WITH
May 5, 2008
ANIL KUMAR Vs. STATE OF BIHAR
August 8, 2008
ANIL KUMAR Vs. STATE OF BIHAR
August 26, 2008
ANIL KUMAR Vs. CHANDRA BHUSHAN SINGH
September 17, 2008
ANIL KUMAR MANDAL Vs. STATE
January 8, 2008
ANIL KUMAR MISHRA Vs. STATE OF BIHAR
June 27, 2008
ANIL KUMAR PANDEY Vs. STATE OF BIHAR
February 4, 2008
ANIL KUMAR THAKUR Vs. STATE OF BIHAR WITH
September 23, 2008
ANIL KUMAR VERMA, SON OF LATE SIDDHESHWAR PRASAD Vs. STATE OF BIHAR
December 8, 2008
ANIRUDH KANT DAS Vs. MAGADH UNIVERSITY
April 11, 2008
ANJANI KUMAR Vs. STATE OF BIHAR
January 16, 2008
ANNAPURNA SINGH Vs. STATE OF BIHAR
March 20, 2008
ANZAR HASSAN @ ANZAR HASSAN IBRAHIMI Vs. STATE OF BIHAR
January 10, 2008
ARA MILL SANRAKSHAN SAMITI, BIHAR, PATNA AND ORS Vs. STATE OF BIHAR
February 7, 2008
ARADHANA KUMARI Vs. STATE OF BIHAR
February 13, 2008
ARAJ NARAYAN SINGH, Vs. THE STATE OF BIHAR AND ORS.
August 5, 2008
ARBIND KUMAR Vs. STATE OF BIHAR
January 8, 2008
ARBIND PODDAR & ORS. Vs. THE STATE OF BIHAR & ANR.
February 8, 2008
ARCHANA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 6, 2008
ARCHANA DEVI, W/O AJAY KUMAR SINGH, Vs. THE STATE OF BIHAR AND ORS.
November 25, 2008
ARJUN BHAGAT Vs. STATE OF BIHAR
January 17, 2008
ARJUN BHAGAT, JAWAHAR BHAGAT AND RAJESHWAR BHAGAT Vs. STATE OF BIHAR
January 7, 2008
ARJUN LAL DAS Vs. STATE OF BIHAR
March 14, 2008
ARJUN PRASAD Vs. STATE OF BIHAR
August 11, 2008
ARJUN PRASAD SINGH, ANIL KUMAR SINGH, SURENDRA KUNWAR, PRATIMA DEVI, ARUN KUMAR MANDAL, RAVI SHANKER KUMAR, RAKESH MOHAN, SANJEEV KUMAR SINGH Vs. STATE OF BIHAR
January 22, 2008
ARJUN SINGH Vs. STATE OF BIHAR
February 21, 2008
ARTI DEVI Vs. SANTOSH KUMAR
January 21, 2008
ARTI SINGH WIFE OF SHRI SANJAY KUMAR CHAND Vs. B.N.MANDAL UNIVERSITY, MADHEPURA
November 17, 2008
ARUN CHEMICALS INDUSTRIES Vs. CERTIFICATE OFFICER BHAGALPUR
September 2, 2008
ARUN KR.CHOURASIA Vs. STATE OF BIHAR
April 10, 2008
ARUN KUMAR Vs. STATE OF BIHAR
April 9, 2008
ARUN KUMAR GUPTA Vs. STATE OF BIHAR
January 24, 2008
ARUN KUMAR PASWAN @ ARUN KUMAR Vs. STATE OF BIHAR
March 20, 2008
ARUN KUMAR SHRIVASTAVA S/O SHRI BINDESHWARI PRASAD Vs. STATE OF BIHAR WITH
October 24, 2008
ARUN KUMAR SINGH Vs. VINOD KUMAR SINGH
August 14, 2008
ARUN KUMAR SINGH Vs. STATE OF BIHAR
January 17, 2008
ARUN KUMAR SINHA Vs. STATE OF BIHAR
August 18, 2008
ARUN KUMAR SINHA @ ARUN KUMAR SINGH Vs. STATE OF BIHAR
February 18, 2008
ARUN KUMAR YADAV Vs. STATE OF BIHAR
February 18, 2008
ARVIND KUMAR SINHA SON OF LATE JUGAL KISHORE PRASAD Vs. STATE OF BIHAR
November 19, 2008
ARVIND SINGH Vs. STATE OF BIHAR
March 5, 2008
ASHA DEVI Vs. STATE OF BIHAR
May 6, 2008
ASHA KUMARI Vs. THE BRANCH MANAGER, STATE BANK OF INDIA & ORS.
July 1, 2008
ASHALATA VERMA Vs. BIHAR STATE HOUSING BOARD
February 7, 2008
ASHOK KHIRHAR Vs. STATE OF BIHAR
February 29, 2008
ASHOK KUMAR Vs. STATE OF BIHAR
January 21, 2008
ASHOK KUMAR Vs. STATE OF BIHAR
December 2, 2008
ASHOK KUMAR & ORS. Vs. STATE OF BIHAR & ORS.
July 8, 2008
ASHOK KUMAR CHOUDHARY @ CHULHAI CHOUDHARY Vs. STATE OF BIHAR
April 15, 2008
ASHOK KUMAR GUPTA Vs. NAGAR PARISHAD, SIWAN
September 9, 2008
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
January 22, 2008
ASHOK KUMAR SINGH Vs. DIRECTOR OF CONSOLIDATION, BIHAR, PATNA
September 9, 2008
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
July 25, 2008
ASHOK KUMAR SINGH Vs. BHARAT SANCHAR NIGAM LTD.
January 24, 2008
ASHOK KUMAR SINHA Vs. THE STATE OF BIHAR & ORS.
April 22, 2008
ASHOK KUMAR SINHA, SON OF LATE RANJIT PRASAD SINHA Vs. STATE OF BIHAR
November 20, 2008
ASHRAF HUSSAIN Vs. BIBI NAYEEMA KHATOON
January 18, 2008
ASHUTOSH KUMAR Vs. STATE OF BIHAR
April 11, 2008
ASHUTOSH SINGH Vs. CHANDRAWATI DEVI
February 14, 2008
ASHWANI KUMAR Vs. AIRPORT AUTHORITY OF INDIA
August 28, 2008
ASSOCIATED CEMENT COMPANIES LTd Vs. STATE OF BIHAR
November 12, 2008
ASSTT. COMMISSIONER OF INCOME TAX Vs. SMT. SHYAMA SINHA
August 27, 2008
ATMA RAM KHEMKA Vs. PUNJAB NATIONAL BANK
February 20, 2008
ATUL KUMAR AGRAWAL Vs. STATE OF BIHAR
February 7, 2008
ATUL MANDAL Vs. STATE OF BIHAR
February 27, 2008
AVINASH KUMAR Vs. UNION OF INDIA
January 8, 2008
AWADHESH KUMAR Vs. THE STATE BANK OF INDIA & ORS.
August 5, 2008
AWADHESH KUMAR VERMA Vs. THE BIHAR SCHOOL EXAMINATION BOARD
July 8, 2008
AYESHA EXPORTS Vs. UNION OF INDIA
May 8, 2008
B.S.FOOD & CIVIL SUPPLIES Vs. PREM NATH THAKUR
February 22, 2008
BABAN RAM Vs. STATE OF BIHAR
January 7, 2008
BABOO RAI Vs. UNION OF INDIA
September 15, 2008
BABU LAL PANDEY Vs. BIHAR STATE ELECTRICITY BOARD
August 18, 2008
BACHA SINGH Vs. STATE OF BIHAR
July 18, 2008
BACHCHU DAS Vs. STATE OF BIHAR
February 27, 2008
BADAR DAS Vs. STATE
November 25, 2008
BADRI PRASAD CHOUDHARY, S/O LATE DWARIKA PRASAD CHOUDHARY Vs. SHOVENDRA KUMAR YADAV @ SHOVENDRA PRASAD YADAV, S/O LATE CHANDAN PRASAD YADAV
October 1, 2008
BAGAR MAHTON Vs. STATE OF BIHAR
March 5, 2008
BAIDYANATH PATHAK Vs. STATE OF BIHAR
April 10, 2008
BAIDYANATH SINGH & ANR. Vs. STATE OF BIHAR & ANR.
August 6, 2008
BAIJ NATH PRASAD Vs. STATE OF BIHAR
February 18, 2008
BAIJ NATH PRASAD GUPTA Vs. STATE OF BIHAR
December 18, 2008
BAIJNATH PRASAD Vs. BISHWANATH PRASAD
June 25, 2008
BAIJNATH PRASAD Vs. SAHDEO MAHTO
March 27, 2008
BAIJNATH SINGH Vs. STATE OF BIHAR
August 26, 2008
BAIKUNDPUR VYAPAR MANDAL SAHYOG SAMITI LTD. Vs. STATE OF BIHAR
March 10, 2008
BAKARIDAN NISSA & ORS. Vs. KANIZ FATIMA & ORS.
July 29, 2008
BALDEO SAH Vs. STATE OF BIHAR
January 18, 2008
BALESHWAR JHA Vs. STATE OF BIHAR &ORS.
February 25, 2008
BALESHWAR PASWAN Vs. THE STATE OF BIHAR & ORS.
August 11, 2008
BALESHWAR PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
February 18, 2008
BALESHWAR YADAV @ BALESHWAR PRASAD Vs. STATE OF BIHAR & ANR
September 19, 2008
BALIA LAKHMINIA NO.1 GRAM PANCHAYAT THROUGH ITS MUKHIYA BAUSIA SULTAN Vs. STATE OF BIHAR
November 12, 2008
BALIRAM PRASAD, SON OF SHRI KEDAR PRASAD Vs. STATE OF BIHAR
November 7, 2008
BANDERA MURAUL NAVYATAYAT Vs. STATE OF BIHAR
February 26, 2008
BANK OF BARODA Vs. UNION OF INDIA
September 3, 2008
BANK OF INDIA Vs. UNION OF INDIA
January 21, 2008
BANKEY BIHARI RAI SON OF SHRI LAKHAN RAI, R/O MOHALLA JAPANI Vs. CHAIRMAN AND MANAGING DIRECTOR, CENTRAL BANK OF INDIA, CENTRAL OFFICE, BOMBAY
November 12, 2008
BANSHI SINGH Vs. STATE OF BIHAR
September 25, 2008
BASHISHTH NARAIN THAKUR Vs. BIHAR SCHOOL EXAM.BOARD
September 22, 2008
BASHIST PANDEY Vs. STATE OF BIHAR
April 11, 2008
BASUDEO SAHANI; URMILA DEVI Vs. STATE OF BIHAR
April 16, 2008
BASUKI NATH PATHAK Vs. STATE OF BIHAR
July 10, 2008
BAZAR SAMITI, P.S.SULTANGANJ, DISTT.-PATNA Vs. UNION OF INDIA THROUGH THE CABINET SECRETARY, GOVERNMENT OF INDIA, NEW DELHI-110004
December 8, 2008
BEERA SAHANI Vs. STATE OF BIHAR
January 28, 2008
BEGUM SAYEEDA ALIAS SAYEEDA KHATOON Vs. STATE OF BIHAR
January 23, 2008
BENGALI SINGH Vs. COMMISSIONER OF INCOME TAX
April 16, 2008
BEYAS SHARMA Vs. STATE OF BIHAR
April 25, 2008
BHAGALPUR FOUNDRY PVT.LTD. Vs. STATE BANK OF INDIA
September 12, 2008
BHAGIRATH MAHTO Vs. STATE OF BIHAR
January 24, 2008
BHAGMATI DEVI Vs. ANANDI DEVI
January 21, 2008
BHAGWAN MAHTO SON OF LATE BACHA MAHTO Vs. STATE OF BIHAR
November 28, 2008
BHAGWAN MISHRA Vs. THE STATE OF BIHAR & ORS.
March 28, 2008
BHAGWAN PODDAR Vs. STATE OF BIHAR
June 24, 2008
BHAGWAN PRASAD & ORS. Vs. THE STATE OF BIHAR & ORS.
February 7, 2008
BHAGWAN PRASAD SINGH Vs. STATE OF BIHAR
January 4, 2008
BHARAT CHOUHAN Vs. STATE OF BIHAR
November 11, 2008
BHARAT PRASAD Vs. STATE OF BIHAR
August 25, 2008
BHARAT YADAV Vs. STATE OF BIHAR
December 3, 2008
BHOLA RAM Vs. BIHAR STATE ELECTRICITY BOARD
September 17, 2008
BHOLA SAH Vs. STATE OF BIHAR
February 5, 2008
BHOLA SINGH Vs. STATE OF BIHAR
January 15, 2008
BHUBANESHWAR SHARMA Vs. STATE OF BIHAR
May 23, 2008
BHUKAN SAH Vs. RADHA DEVI
June 30, 2008
BHULAN RAM Vs. STATE OF BIHAR WITH
January 15, 2008
BHUPENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR & ORS.
February 7, 2008
BHUWNESHWAR ROY Vs. STATE OF BIHAR
November 21, 2008
BIBHA SINGH Vs. STATE OF BIHAR
March 18, 2008
BIBHISAN DAS, SHIBU DAS, SUMA DEVI, CHURAN DAS Vs. STATE OF BIHAR
January 21, 2008
BIDYANAND MANDAL @ BIDIYANAND MANDAL Vs. STATE OF BIHAR
February 27, 2008
BIHAR AGRICULTURE GRADUATE SER Vs. STATE OF BIHAR
May 21, 2008
BIHAR AGRICULTURE MARKETING Vs. STATE OF BIHAR
February 14, 2008
BIHAR COMBINED ENTRANCE COMPANY Vs. VISHAKHA GUPTA
January 15, 2008
BIHAR POLICE MENS ASSOCIATION Vs. STATE OF BIHAR
December 19, 2008
BIHAR PUBLIC SERVICE Vs. STATE OF BIHAR
February 8, 2008
BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY, BAILEY ROAD, PATNA Vs. STATE OF BIHAR
October 22, 2008
BIHAR RAJYA SAHKARI BHOOMI VIKAS CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX
September 3, 2008
BIHAR SCHOOL EXAM BOARD Vs. GANPATI DISTRIBUTORS
September 8, 2008
BIHAR STATE BAR COUNCIL, BAR COUNCIL BHAWAN, PATNA THROUGH ITS SECRETARY Vs. ASHOK KUMAR SINGH SON OF SHRI DEO MUNI SINGH, RESIDENT OF MOHALLA MOULABAG, MAHABIR ASTHAN, ARRAH, P.S.
December 8, 2008
BIHAR STATE BOARD OF RELIGI Vs. RAJA PRASAD AGRAWAL
December 2, 2008
BIHAR STATE CO-OPERATIVE Vs. BASANT PRASAD SINGH
April 15, 2008
BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD. Vs. LAKSHMI LAL KARN
June 24, 2008
BIHAR STATE CO-OPERATIVE MILK PRODUCER&APOSS FEDERATION LTD. Vs. STATE OF BIHAR
September 4, 2008
BIHAR STATE CO-OPT.LAND DEVP.B Vs. STATE OF BIHAR
January 10, 2008
BIHAR STATE COOPERATIVE MARKETING Vs. STATE OF BIHAR
April 17, 2008
BIHAR STATE ELECT.BOARD Vs. CHANDRAMA TIWARY
July 28, 2008
BIHAR STATE ELECTION COMMI Vs. MEERA DEVI
July 29, 2008
BIHAR STATE ELECTRICITY BOARD Vs. VENKY STEELS P LIMITED
July 2, 2008
BIHAR STATE ELECTRICITY BOARD Vs. DINESH KUMAR SINGH
September 16, 2008
BIHAR STATE ELECTRICITY BOARD Vs. INDRAJIT PANDEY
August 18, 2008
BIHAR STATE ELECTRICITY BOARD Vs. SHREE KISHANGANJ FLOUR MILLS (PVT.) LTD.
December 4, 2008
BIHAR STATE ELECTRICITY BOARD AND ANR. Vs. RAM DEO PRASAD SINGH AND ORS.
September 22, 2008
BIHAR STATE FINANCIAL CORPORATION Vs. PARMANAND KUMAR
January 31, 2008
BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED Vs. SHIV KUMARI DEVI
July 4, 2008
BIHAR STATE HINDU RELIGIOUS TRUSTS BOARD Vs. MAHANTH RAMA KANT DAS & ORS.
December 15, 2008
BIHAR STATE HOUSING BOARD Vs. SHIV SAHAY VERMA
February 6, 2008
BIHAR STATE HOUSING CO-OPERATIVE FEDERATION LTD. Vs. COMMISSIONER OF INCOME TAX, BIHAR, PATNA
March 28, 2008
BIHAR STATE PHARMACY COUNCIL Vs. RAJIV KUMAR SINHA
August 28, 2008
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. VIDYA NAND SHARMA S/O LATE DEO NANDAN SHARMA
November 18, 2008
BIHAR STATE TEXT BOOK PUB CORP Vs. DILIP KUMAR MISHRA
July 25, 2008
BIHAR STATE UNIVERSITY (CONSTITUENT COLLEGES SERVICE COMMISSION) & ORS. Vs. THE STATE OF BIHAR & ORS.
July 1, 2008
BIHAR SUGAR MILLS ASSOCIATION Vs. STATE OF BIHAR
December 22, 2008
BIJAY KUMAR BHAGAT @ BIJAY KUMAR, S/O LATE RAMJEE PRASAD Vs. STATE OF BIHAR
December 16, 2008
BIJAY KUMAR THAKUR Vs. STATE OF BIHAR
September 19, 2008
BIJOY KUMAR Vs. STATE OF BIHAR
June 23, 2008
BIKRAMA NONIA @ BIKRAMA CHOUDHARY, RAMAUTAR NONIA @ RAMAUTAR CHOUDHARY, KESHO NONIA, KRIPAL NONIA @ KKIPAL CHOUDHARY, RAJENDRA NONIA @ RAJENDRA CHOUDHARY, BRINDRA CHOUDHARY @ BIRENDRA NONIA, NATHUNI AHIR @ NATHUNI SINGH, RAM EKBAL AHIR @ RAM EKWAL SINGH, Vs. STATE OF BIHAR
February 5, 2008
BIKRAMA TIWARY Vs. STATE OF BIHAR
May 12, 2008
BIMLA SINGH AND NAWAL KISHORE SINGH Vs. COMMISSIONER OF INCOME TAX
October 22, 2008
BINAY KUMAR & BABLY Vs. STATE OF BIHAR
August 29, 2008
BINAY KUMAR MANDAL Vs. STATE OF BIHAR
March 5, 2008
BINAY KUMAR SHARMA @ BINAY SHARMA Vs. STATE OF BIHAR
January 21, 2008
BINDESHWARI SINGH AND BIDESHI SINGH Vs. STATE OF BIHAR
January 17, 2008
BINDESWARI CHAUDHARY Vs. STATE OF BIHAR
May 20, 2008
BINOD KUMAR CHOUDHARY Vs. STATE OF BIHAR
June 26, 2008
BINOD KUMAR RAI Vs. STATE OF BIHAR
January 31, 2008
BINOD KUMAR SINGH Vs. UNION OF INDIA
July 29, 2008
BINOD PRASAD Vs. STATE OF BIHAR
July 25, 2008
BINOD PRASAD SINGH SON OF SHRI KALIKA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES
December 12, 2008
BINOD THAKUR Vs. STATE OF BIHAR
September 18, 2008
BIPIN BIHARI SINHA SON OF LATE BRAJ KISHORE PRASAD SINHA Vs. HARISH JAYSWAL SON OF LATE JAMUN PRASAD CHOUDHARY
September 30, 2008
BIPIN KUMAR Vs. STATE OF BIHAR
September 3, 2008
BIR BAHADUR PANDEY, MANOJ KUMAR SINGH, ASHOK MISHRA @ ASHOK SINGH, UTTAM MANDAL Vs. STATE OF BIHAR
January 23, 2008
BIR BAHADUR SINGH @ TINKU SINGH Vs. STATE OF BIHAR
May 29, 2008
BIRCHAND PATEL PATH, PATNA Vs. DISTRICT MAGISTRATE-CUM-DISTRICT ELECTION OFFICER, PATNA
November 19, 2008
BIRENDRA KUMAR Vs. STATE OF BIHAR
March 10, 2008
BIRENDRA KUMAR PODDAR @BIRENDRA PODDAR Vs. GHANSHYAM MANDAL
February 7, 2008
BIRENDRA KUMAR, SON OF SHRI BRAHMDEO PRASAD Vs. STATE OF BIHAR WITH
October 20, 2008
BIRENDRA LAL KARAN Vs. STATE OF BIHAR AND ANR.
July 24, 2008
BIRENDRA MAUAR Vs. STATE OF BIHAR
May 16, 2008
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
March 3, 2008
BIRENDRA SINGH Vs. STATE OF BIHAR
July 7, 2008
BIRENDRA THAKUR S/O SRI KEDAR THAKUR Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL-CUM- INSPECTOR GENERAL OF POLICE
December 3, 2008
BIRENDRA THAKUR, SON OF RAM SHRISTHA THAKUR Vs. UNION OF INDIA
April 2, 2008
BISHAMBHAR NARAYAN CHOUDHARY Vs. MANABENDRA NARAYAN CHOUDHARY
January 21, 2008
BISHNU DEO SINGH Vs. STATE OF BIHAR
May 16, 2008
BISHNUDHARI PASWAN Vs. STATE OF BIHAR
July 10, 2008
BISHUNDEO TIWARI Vs. STATE OF BIHAR
March 3, 2008
BISHWA NATH SINGH Vs. STATE OF BIHAR
September 19, 2008
BISHWAJEET KUMAR SINGH Vs. THE STATE OF BIHAR & ORS.
July 11, 2008
BISHWANATH PRASAD Vs. THE STATE OF BIHAR & ORS.
June 25, 2008
BISHWANATH PRASAD Vs. STATE OF BIHAR
February 20, 2008
BISHWANATH SINGH Vs. BIHAR STATE ELECTRICITY BOARD
September 8, 2008
BOKAN SINGH, Vs. THE STATE OF BIHAR
July 1, 2008
BRAHMDEO YADAV Vs. STATE OF BIHAR
August 29, 2008
BRAHMDEO YADAV SON OF AJO YADAV @ GOPE Vs. KRISHNA MOHAN YADAV SON OF SAKHI CHAND GOPE
November 7, 2008
BRAHMDEW PRASAD Vs. STATE OF BIHAR & ORS.
March 12, 2008
BRAHMESHWAR PAL Vs. STATE OF BIHAR
February 15, 2008
BRAJ BHUSHAN CHOUBEY Vs. PUNJAB NATIONAL BANK
September 15, 2008
BRAJ KISHORE MANDAL ALIAS JAI KISHORE MANDAL Vs. SATE OF BIHAR
January 11, 2008
BRAJ MOHAN PRASAD Vs. STATE OF BIHAR
November 12, 2008
BRANCH MANAGER, NATIONAL INSURANCE CO.LTD. Vs. MEENA DEVI
September 30, 2008
BRIJ MOHAN PRASAD Vs. STATE OF BIHAR
January 18, 2008
BRIJ MOHAN SINGH Vs. THE STATE OF BIHAR AND ORS.
August 26, 2008
BRIJESH KUMAR Vs. STATE OF BIHAR
March 28, 2008
BRIJESH KUMAR RASTOGI Vs. KANTI RASTOGI
September 25, 2008
BROADWAY FOODS LTD. THRU. M.D. AND ORS. Vs. STATE OF BIHAR AND ANR.
July 30, 2008
BUDHAN MIAN Vs. STATE OF BIHAR
May 21, 2008
BUNDI CHOUDHARY Vs. STATE OF BIHAR WITH
September 16, 2008
BUWANESHWAR TANTI & ANR. Vs. STATE OF BIHAR & ANR.
August 8, 2008
BYAS MUNI OJHA Vs. CENTRAL BANK OF INDIA
January 8, 2008
CHAIRMAN, STATE BANK OF INDIA Vs. VINOD KUMAR YADAV
August 18, 2008
CHAMAK LAL SINGH, S/O LATE CHHEDI PRASAD SINGH Vs. MD.SAJJAD KHAN, S/O MD.MOZIB KHAN
December 4, 2008
CHAMPARAN Vs. NEW INDIA INSURANCE COMPANY, RAIPUR, MADHYA PRADESH, AT PRESENT BRANCH BETTIAH, DISTRICT-BETTIAH
December 4, 2008
CHANDER NONIA @ RAMCHANDRA NONIA AND ORS Vs. STATE OF BIHAR AND JOKHAN NONIA
April 15, 2008
CHANDESHYVAR PRASAD SINGH @ CHANDESHYVAR SINGH Vs. MUZAFF ARPUR CENTRAL CO OPERATIVE BANK LTD.
February 8, 2008
CHANDRA BHUSHAN PD.SRIVASTAVA Vs. UNION OF INDIA
August 22, 2008
CHANDRA BHUSHAN SHARMA Vs. STATE OF BIHAR
February 1, 2008
CHANDRA DEO SHARMA Vs. STATE OF BIHAR
January 8, 2008
CHANDRA DEO YADAV, NATHUN YADAV, SUKHARI YADAV AND DEO NARAIN YADAV @ DEEP NARAIN YADAV Vs. STATE OF BIHAR
August 5, 2008
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR
January 31, 2008
CHANDRADEO SINGH Vs. STATE OF BIHAR
August 19, 2008
CHANDRADITYA NATH DAS Vs. STATE OF BIHAR
December 3, 2008
CHANDRAKET NARAIN SINGH Vs. STATE OF BIHAR
June 24, 2008
CHANDRASHEKHAR YADAV Vs. STATE OF BIHAR
February 5, 2008
CHANDRESHWAR SINGH @ CHANDRASH Vs. STATE OF BIHAR
January 17, 2008
CHANDRIKA NARAYAN SINGH Vs. FOOD CORPORATION OF INDIA
September 17, 2008
CHANDRIKA TIWARY Vs. STATE OF BIHAR
April 30, 2008
CHATURBHUJ NARAIN MISSIR @ MISHRA SON OF LATE RAJESHWAR MISSIR Vs. RAMPATI DEVI WIFE OF BHUPENDRA MANI TRIPATHI
October 24, 2008
CHATURVEDI SRIKANT SHARMA Vs. STATE OF BIHAR
August 29, 2008
CHAUDHARY MAHMOOD AHMAD Vs. UNION OF INDIA
February 6, 2008
CHETHRU YADAV Vs. STATE OF BIHAR
July 14, 2008
CHHAYA MUKHERJEE Vs. STATE OF BIHAR
May 13, 2008
CHHOTAI SINGH Vs. STATE OF BIHAR WITH
February 15, 2008
CHIEF POST MASTER GENERAL, BIHAR, PATNA Vs. NIRBHAY KUMAR & ORS
January 21, 2008
CHIRAG KESHAW SERVICE STATION Vs. BHARAT PETROLEUM CORPN LTD
February 4, 2008
CHITTA RANJAN NATH Vs. INDIAN OIL CORPORATION LTD
September 22, 2008
CHORAUT PRAKHAND MATSYAJIBI SWABLAMBI SAHKARI SAMITI LTD. Vs. STATE OF BIHAR
March 27, 2008
CHOUDHARY MURLI MANOHAR PRASAD Vs. STATE OF BIHAR
March 27, 2008
CHUNCHUN SINGH Vs. STATE OF BIHAR
July 1, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BRIMS PRODUCTS
September 15, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. TUBEX INDIA (PVT.) LIMITED
September 15, 2008
COMMISSIONER OF COMMERCIAL TAX Vs. ASSOCIATED DYES STUFF CO
August 28, 2008
COMMISSIONER OF CUSTOM Vs. KAPILDEO PRASAD
November 7, 2008
COMMISSIONER OF CUSTOMS, PATNA Vs. DWARIKA PRASAD AGARWAL WITH
September 18, 2008
COMMISSIONER OF INCOME TAX Vs. UMA KANT MISHRA : PARWATI DEVI KHETAN
September 15, 2008
COMMISSIONER OF INCOME TAX Vs. MAMTA PROPRIETERS (P) LTD., MOTIJHEEL, MUZAFFARPUR
November 12, 2008
COMMISSIONER OF INCOME TAX Vs. MITHILA PROP PUB CONTRACT
August 28, 2008
COMMISSIONER OF INCOME TAX Vs. BIHAR FOREST DEVELOPMENT
January 30, 2008
COMMISSIONER OF INCOME TAX (CENTRAL), PATNA Vs. MD.RIZWAN, PROPRIETOR M/S.JAWAID STORES, KHAJEKALAN, PATNA CITY, PATNA
November 27, 2008
COMMISSIONER OF INCOME TAX, BIHAR, PATNA Vs. MITHILA PROPERTIES PUBLICATION & CONTRACTOR ENTERPRISES (P) LTD., MUZAFFARPUR : PUJA BAZAR (P) LTD., MUZAFFARPUR : SREE LAL KEJRIWAL ATMARAM KEJRIWAL
March 28, 2008
COMMISSIONER OF INCOME TAX, PATNA Vs. RAM BABU ROY, PROP.SHREE RAM ENTERPRISES, KHAJEKALAN, PATNA CITY, PATNA
November 24, 2008
COMMISSIONER OF INCOME TAX, PATNA Vs. BIHAR STATE CO-OPERATIVE BANK LIMITED, PATNA
December 5, 2008
COMMISSIONER OF INCOME TAX, PATNA Vs. ALKEM LABORATORIES (P)LTD.PATNA
February 21, 2008
COMMISSIONER OF INCOME-TAX, PATNA Vs. SHAHEEN ENGINEERS (P) LTD.
November 21, 2008
COMMISSIONER OF INCOME-TAX, PATNA Vs. SHAHEEN ENGINEERS (P) LTD.
November 20, 2008
COMMISSIONER, CENTRAL EXCISE Vs. IWS ASIAN PLYWOOD INDUS TRIES (P)&APOSLTD.
September 15, 2008
COMMISSIONER, CENTRAL EXCISE, PATNA Vs. ARYAN ENGG.& ALLIED INDUSTRIES
September 12, 2008
COMMISSIONER, CUSTOMS DEPARTMENT, GOVT.OF INDIA Vs. SHEELA DUBEY W/O SRI RAVINDRA NATH DUBEY
October 21, 2008
COMMISSONER, CENTRAL EXCISE, PATNA Vs. UNIVERSAL POLYTHENE INDUSTRIES
September 12, 2008
CONTROLLER OF DEFENCE ACCOUNTS Vs. JAGDISH PRASAD SINHA
September 1, 2008
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS & WELFARE Vs. UNION OF INDIA
August 19, 2008
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS AND WELFARE Vs. THE STATE OF BIHAR & ORS.
January 8, 2008
COUNCIL FOR THE PROTECTION OF PUBLIC RIGHTS AND WELFARE Vs. THE UNION OF INDIA (UOI)
December 8, 2008
D.C.M.FINANCIAL SERVICE LTD.THRU.PRAKASH CHORADIA Vs. STATE OF BIHAR
February 15, 2008
D.K.ENGINEERING & CONSTRUCTION Vs. STATE OF BIHAR
May 12, 2008
DASAIN DUSADH Vs. STATE OF BIHAR
February 4, 2008
DAULATI DEVI ALIAS DAULATI Vs. PATNA UNIVERSITY
February 8, 2008
DAYA ENGINEERING WORKS LTD. Vs. COMMISSIONER OF INCOME TAX
November 7, 2008
DAYA NAND JHA, SON OF LATE PT.BHAIRAB JHA Vs. STATE OF BIHAR
November 26, 2008
DEEPAK ELECTRO CASTING (I) PVT.LTD. Vs. STATE OF BIHAR WITH
September 23, 2008
DEEPAK JAIN SON OF SRI H.C.JAIN, DEPUTY GENERAL MANAGER (SALES), HINDUSTAN MOTORS LTD. Vs. STATE OF BIHAR
October 22, 2008
DEEPAK KUMAR Vs. BIHAR STATE OF CREDIT
June 23, 2008
DEEPAK PAINTS (P) LTD. Vs. STATE OF BIHAR WITH
March 17, 2008
DEO KRISHNA PATHAK Vs. STATE OF BIHAR
July 15, 2008
DEO KUMAR SAH Vs. ANJALI KUMARI SAH
August 5, 2008
DEO NANDAN YADAV Vs. STATE OF BIHAR
January 28, 2008
DEOKI LAL Vs. THE STATE OF BIHAR & ORS.
January 28, 2008
DEONANDAN BIRAJI Vs. STATE OF BIHAR
July 31, 2008
DEV DAYAL GIRI (HUSBAND OF LATE APPELLANT) SON OF LATE RAS BIHARI GIRI Vs. SUNAINA DEVI WIFE OF LATE RAMAYAN GIRI
December 15, 2008
DEVASHARAY SINGH Vs. SAROJ KUMAR ALIAS SAROJ SINGH
February 5, 2008
DEVENDRA KUMAR SINHA Vs. STATE OF BIHAR
July 22, 2008
DEVENDRA NARAYAN SINGH SON OF LATE VISHWANATH SINGH, RESIDENT OF VILLAGE RAMPUR SOHAN, P.S. GHOSHI, DISTRICT JEHANABAD, AT PRESENT POSTED AS CIRCLE INSPECTOR OF POLICE MASAUDHI, PATNA AFTER TRANSFER FROM FATUHA Vs. THE STATE OF BIHAR & ORS.
December 8, 2008
DEVENDRA THAKUR Vs. STATE OF BIHAR
February 13, 2008
DEVI DUTTA GUPTA Vs. STATE OF BIHAR
May 23, 2008
DEVI SHARAN SINGH Vs. UNION OF INDIA
November 14, 2008
DEVJEE MISHRA Vs. UNION OF INDIA (UOI) AND ORS.
July 15, 2008
DEWASHISH GHOSH Vs. STATE OF BIHAR
July 8, 2008
DHANANJAY CONSTRUCTION PRIVATE LTD. Vs. UNION OF INDIA
September 9, 2008
DHANANJAY KUMAR TIWARY Vs. STATE OF BIHAR &ORS.
March 19, 2008
DHANWANTI DEVI Vs. STATE OF ELECTION COMMISSION
July 17, 2008
DHARAMRAJ SINGH Vs. STATE OF BIHAR
December 22, 2008
DHARM NATH PANDEY Vs. STATE OF BIHAR
June 24, 2008
DHARMENDRA KUMAR Vs. STATE OF BIHAR
March 3, 2008
DHARMENDRA KUMAR @ DHARMENDRA KUMAR VEDI Vs. STATE OF BIHAR
September 26, 2008
DHARMVIR KUMAR SINGH Vs. STATE OF BIHAR
November 19, 2008
DHIRAJA YADAV Vs. STATE OF BIHAR
May 22, 2008
DHIRENDRA KUMAR Vs. LEENA KUMARI
July 4, 2008
DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 7, 2008
DHIRENDRA NARAYAN SINGH Vs. STATE OF BIHAR
March 11, 2008
DHUPLAL MAHTO Vs. PRESIDING OFFICER, LABOUR COURT, PATNA
July 16, 2008
DHURI GOPE, SON OF RAMCHANDER GOPE OF MOHALLA MURARPUR, P.O. BIHARSHARIF, P.S. LAHERI, DISTRICT NALANDA Vs. ARJUN KUMAR, SON OF JANKI SAO & ORS.
October 23, 2008
DHURUB NATH CHAUBEY Vs. STATE OF BIHAR
January 7, 2008
DILBASI KUWAR W/O LATE RAJ KESHWAR SINGH Vs. BIBI JAHANARA W/O MR.M.Z.AWADIN (DECEASED)
November 24, 2008
DILIP KUMAR NIRALA @ DILIP KUMAR MAHTO Vs. STATE OF BIHAR
January 8, 2008
DILIP KUMAR RAM Vs. UNION OF INDIA
July 1, 2008
DILIP RAI @ DILIP KUMAR Vs. STATE OF BIHAR
October 22, 2008
DINA NATH PASWAN Vs. STATE OF BIHAR
February 12, 2008
DINESH JHA SON OF LATE KUMAR JHA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEPARTMENT, VIKASH BHAWAN, BIHAR, PATNA
November 27, 2008
DINESH KUMAR CHAUDHARY Vs. STATE OF BIHAR & ORS.
June 27, 2008
DINESH KUMAR SAH BHARTI Vs. STATE OF BIHAR
May 13, 2008
DINESH RAI Vs. STATE OF BIHAR
September 25, 2008
DINESH SHARMA Vs. THE BIHAR STATE ELEC. BOARD & ORS.
August 4, 2008
DISTRICT-DARBHANGA Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
December 19, 2008
DISTRICT-JAMUL Vs. STATE OF BIHAR
November 27, 2008
DISTRICT-KHAGARIA Vs. STATE OF BIHAR
December 2, 2008
DISTRICT-PATNA Vs. STATE OF BIHAR
November 18, 2008
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SABITA DEVI
September 26, 2008
DIWAN SHAMSHER KHAN@DIWAN SHAMSER KHAN Vs. STATE OF BIHAR
July 10, 2008
DOCTOR YADAV Vs. STATE OF BIHAR
January 15, 2008
DR BINOD KUMAR KASHYAP Vs. STATE OF BIHAR
September 3, 2008
DR. ASHOK KUMAR Vs. STATE OF BIHAR
February 5, 2008
DR. BINOD BHUSHAN SETH Vs. STATE OF BIHAR
August 20, 2008
DR. GIRINDRA NATH JHA AND ORS. Vs. THE CHANCELLOR, L.N.M. UNIVERSITY
July 18, 2008
DR. HARI NARAYAN MANDAL Vs. THE STATE OF BIHAR & ORS.
July 1, 2008
DR. NOORUL AHAD Vs. THE STATE OF BIHAR & ORS.
June 24, 2008
DR. RAM NARESH SINGH Vs. STATE OF BIHAR
July 10, 2008
DR. SUDAMA SINGH Vs. MAGADH UNIVERSITY
September 9, 2008
DR.HARISH KUMAR SAHU Vs. UNION OF INDIA
February 1, 2008
DR.KAMESHWAR THAKUR ALIAS KAMESHWAR THAKUR, SON OF LATE ANANT THAKUR Vs. STATE OF BIHAR
September 30, 2008
DR.PRABHAT KUMAR NAYAK Vs. STATE OF BIHAR
February 6, 2008
DR.RANJAN KUMAR AKHAURI Vs. COMMISSIONER OF INCOMETAX-1, PATNA
November 19, 2008
DULARI DEVI Vs. STATE OF BIHAR WITH
July 8, 2008
DULLI BHUYAN Vs. STATE OF BIHAR
January 14, 2008
DURGA DEVI Vs. SUMAN DEVI
September 16, 2008
DWARIKA PODDAR Vs. ALOK KUMAR AGRAWAL
April 17, 2008
DWARIKA SINGH AND ANR. Vs. THE STATE OF BIHAR AND ORS.
August 18, 2008
DWIVEDY SURENDRA, ADVOCATE Vs. STATE OF BIHAR
July 10, 2008
EX.NB/SUB SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
March 14, 2008
FAIZ MURTAZA ALI Vs. SYED AKBAR HUSSAIN
March 4, 2008
FAKHRUDDIN ALI AHEMAD TEACHERS TRAINING COLLAGE Vs. STATE OF BIHAR
March 28, 2008
FAKHRUDDIN ALI AHMAD TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
March 28, 2008
FAKRE ALAM Vs. STATE OF BIHAR & ANR.
September 12, 2008
FARMUDUR Vs. STATE OF BIHAR
February 6, 2008
FOOD CORPORATION OF INDIA PAT Vs. COMM OF COMMERCIAL TAXES BIHAR
June 30, 2008
G M EAST CENTRAL RAILWAY Vs. CENTRAL ADMINISTRATIVE TRI
October 22, 2008
G.S.K.VELU Vs. STATE OF BIHAR
September 8, 2008
GAITY ARA ROZY Vs. STATE OF BIHAR
February 8, 2008
GANESH MARANDI Vs. STATE OF BIHAR
January 22, 2008
GANESH PRASAD DAS Vs. STATE OF BIHAR
May 1, 2008
GANESH SINGH Vs. STATE OF BIHAR
January 21, 2008
GANESH YADAV Vs. STATE OF BIHAR
May 29, 2008
GANGA PD SAH Vs. STATE
July 9, 2008
GANGA SAGAR SINGH S/O LATE DHARMDEO SINGH Vs. STATE OF BIHAR
September 25, 2008
GANGADHAR PANDEY Vs. STATE OF BIHAR
January 29, 2008
GANGU RAM Vs. STATE OF BIHAR
August 28, 2008
GAURI SHANKAR PANDEY Vs. STATE OF BIHAR
December 16, 2008
GAURI SHANKAR ROY KISHORE Vs. STATE OF BIHAR
April 23, 2008
GAURI SHANKAR SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR
October 17, 2008
GAUTAM KUMAR CHAUDHARY Vs. STATE OF BIHAR
June 26, 2008
GAUTAM KUMAR CHAUDHARY Vs. STATE OF BIHAR
August 8, 2008
GAUTAM MUKHERJEE Vs. STATE OF BIHAR
August 8, 2008
GAUTAM THAKUR Vs. STATE OF BIHAR
May 21, 2008
GAUTAM YADAV Vs. STATE OF BIHAR
March 26, 2008
GAYA NAND AZAD Vs. UNION OF INDIA
February 2, 2008
GAYA NAND AZAD Vs. THE UNION OF INDIA & ORS.
February 18, 2008
GAYATRI KUMARI, DAUGHTER OF SRI RAM AWTAR SHARMA Vs. STATE OF BIHAR WITH
December 4, 2008
GEETA DEVI, WIFE OF LATE SHAMBHU MISHRA, Vs. STATE OF BIHAR
November 19, 2008
GEETA KUMARI Vs. SMT.MANJULA SINHA & ORS.
April 25, 2008
GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, PATNA BENCH, THROUGH REGISTRAR
October 22, 2008
GHAN SHYAM KUMAR Vs. STATE OF BIHAR
August 13, 2008
GHULAM HASNAIN Vs. THE STATE OF BIHAR
November 28, 2008
GIRISH CHANDRA MANDAL Vs. MD. AMANTULLAH SALFI
December 21, 2008
GIRISH CHANDRA MANDAL SON OF LATE MITLAL MANDAL Vs. MD.AMANTULLAH SALFI SON OF LATE LEYAQUAT HUSSAIN
December 12, 2008
GLAMOUR SALES PRIVATE LIMITED Vs. STATE OF BIHAR
July 14, 2008
GOKARAN SINGH Vs. STATE OF BIHAR
January 8, 2008
GOKUL PRASAD Vs. STATE OF BIHAR
January 30, 2008
GOODLY SINHA Vs. STATE OF BIHAR
March 17, 2008
GOPAL MISHRA AND JAGNARAYAN MISHRA Vs. THE STATE OF BIHAR AND ORS.
July 28, 2008
GOPAL PRASAD DOKANIA SON OF LATE BISHWANATH KOKANIA Vs. PUNJAB NATIONAL BANK
October 1, 2008
GOPALJEE SAHAY Vs. BIHAR STATE ELECTRICITY BOARD
April 4, 2008
GORA CHAMAR Vs. STATE OF BIHAR
August 14, 2008
GORAKH RAM Vs. STATE OF BIHAR
January 8, 2008
GORAKH SAHNI Vs. STATE OF BIHAR
July 29, 2008
GORAUL PRAKHAND MATSHYAJIVI SWABLAMBI SAHKARI SAMITI LIMITED Vs. STATE OF BINAR
September 9, 2008
GRAM PANCHAYAT, KHAJURIA MUKHIYA RAJENDRA SINGH Vs. STATE OF BIHAR
December 3, 2008
GRUBACHAN SINGH Vs. THE STATE OF BIHAR AND ORS.
September 2, 2008
GULAM MOHAMMAD Vs. STATE OF BIHAR
February 1, 2008
GUNANAND PRASAD @ GUNANAND SAH Vs. STATE OF BIHAR
August 20, 2008
GUNESHWAR PRASAD SINHA @ GUNES Vs. STATE OF BIHAR WITH
August 5, 2008
GUNJAN TIWARY Vs. STATE OF BIHAR
April 30, 2008
GUPTESHWAR OJHA Vs. STATE OF BIHAR
January 8, 2008
GUPTESHWAR SAH Vs. STATE OF BIHAR
January 24, 2008
GURUSHARAN PRASAD SINGH Vs. STATE OF BIHAR
December 19, 2008
GYAN RANJAN Vs. SECRETARY BIHAR STATE STAFF SELECTION COMMISSION
January 18, 2008
HANUMAN NAGAR PRAKHAND MATSYAJIVI SWABLAMBI SHKARI SAMITI LTD., TISIDIH Vs. STATE OF BIHAR
September 9, 2008
HARDEO RAI Vs. STATE OF BIHAR
January 31, 2008
HARDINGE MEMORIAL FUND TRUST Vs. THE STATE OF BIHAR & ORS.
February 20, 2008
HARI KANT CHOUDHARY, S/O LATE JAI BHADRA CHOUDHARY Vs. UNION OF INDIA, THROUGH THE CHIEF POST-MASTER GENERAL, BIHAR CIRCLE, PATNA
October 24, 2008
HARI KISHORE PRASAD SINHA Vs. BIHAR STATE HOUSING BOARD
September 9, 2008
HARI RAM, SON OF JAMUNA RAM Vs. STATE OF BIHAR
October 17, 2008
HARI SHANKAR PRASAD SAH Vs. YUGAL KISHORE SAH
March 5, 2008
HARI SHANKAR SINGH Vs. STATE OF BIHAR
July 17, 2008
HARI SHARAN THAKUR Vs. STATE OF BIHAR WITH
January 11, 2008
HARIBHUSHAN THAKUR @ BACHOL, SON OF MAHENDRA THAKUR, RESIDENT Vs. STATE OF BIHAR
October 17, 2008
HARICHARAN CHAMAR Vs. KAPILMUNI OJHA
January 24, 2008
HARIDWAR MISHRA Vs. STATE OF BIHAR
September 3, 2008
HARIHAR YADAV & ORS. Vs. THE STATE OF BIHAR & ORS.
August 7, 2008
HARIJEE DUBEY Vs. STATE OF BIHAR
July 17, 2008
HARINAGAR SUGAR MILLS LTD Vs. UNION OF INDIA
July 30, 2008
HARISHANKAR SINGH & ORS Vs. STATE OF BIHAR & ANR
September 12, 2008
HASNAIN AHMAD Vs. STATE OF BIHAR
January 24, 2008
HAZI MOHAMAD SALAUDDIN HAIDER Vs. STATE OF BIHAR
August 14, 2008
HELP, THROUGH ITS EXECUTIVE DIRECTOR, MANOJ KUMAR Vs. PATNA MUNICIPAL CAPOTATION
March 18, 2008
HEM NARAYAN YADAV Vs. STATE OF BIHAR
January 18, 2008
HEMA DEVI Vs. STATE OF BIHAR
December 10, 2008
HEMAN RAI, SON OF LATE PARAS NATH RAI Vs. STATE ELECTION COMMISSION
October 22, 2008
HEMANT KUMAR Vs. SUSHILA DEVI
July 8, 2008
HEMANT KUMAR KARN Vs. STATE OF BIHAR
March 24, 2008
HIGH COURT OF JUDICATURE Vs. AMIT KUMAR
September 3, 2008
HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD
April 22, 2008
HINDUSTAN PETROLEUM CORPN. Vs. UNION OF INDIA
April 28, 2008
HINDUSTAN STEEL WORKS CONSTRUCTION Vs. STATE OF BIHAR
September 30, 2008
HIRA DEVI Vs. STATE OF BIHAR WITH
August 29, 2008
HIRA PRASAD PANDEY Vs. STATE OF BIHAR
August 19, 2008
HUSNE ARA, WIFE OF MD.NASEEM, Vs. CHAIRMAN, UCO BANK
October 24, 2008
ICEBERG INDUSTRIES LIMITED Vs. STATE OF BIHAR
May 20, 2008
IMRANUDDIN KHAN Vs. WARIS IMAM
July 15, 2008
IN RE: LATE LAKHPAT KUAR; DEVENDRA SINGH Vs. STATE
March 15, 2008
IN THE MATTER OF LETTER OF MANINDRA NARAYAN SINGH Vs. STATE OF BIHAR
August 5, 2008
IN THE MATTER OF NEWS REPORTS Vs. STATE OF BIHAR
January 7, 2008
INDER SINGH @ INDER PRASAD SINGH Vs. RAM BRIKSHA RAI
November 11, 2008
INDIRA SINHA Vs. STATE OF BIHAR
March 28, 2008
INDRA DEO SINGH Vs. STATE OF BIHAR
July 15, 2008
INDRADEO PRASAD SINGH Vs. STATE OF BIHAR
January 30, 2008
INDRADEO ROY @ INARDEO ROY Vs. STATE OF BIHAR
July 11, 2008
INDRAJIT KUMAR SINGH Vs. STATE OF BIHAR
July 31, 2008
INDU DEVI Vs. KAMLA @ KAMALA SINGH
February 12, 2008
INDU PRASAD SINGH @ BINDU SINGH Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, AURANGABAD
November 12, 2008
J M D ALLOYS LTD Vs. BIHAR STATE ELECTRICITY
September 4, 2008
J.M.G.STEEL PVT.LTD. Vs. BIHAR STATE ELECTRICITY BOARD WITH
April 11, 2008
J.P.UNIVERSITY, CHAPRA Vs. SACHIDANAND SINGH
July 16, 2008
J.S.COMPANY Vs. UNION OF INDIA
September 3, 2008
JAGAT NARAYAN NAYAK Vs. KARMNATH SINGH THAKUR
September 19, 2008
JAGAT SINGH Vs. STATE OF BIHAR
February 20, 2008
JAGDISH JHA Vs. STATE OF BIHAR
August 18, 2008
JAGDISH KUMAR Vs. STATE OF BIHAR
January 4, 2008
JAGDISH PANDEY Vs. STATE OF BIHAR
July 9, 2008
JAGDISH PRASAD Vs. STATE OF BIHAR &ORS.
March 26, 2008
JAGDISH SAH Vs. STATE OF BIHAR
February 14, 2008
JAGDISH SINGH Vs. STATE OF BIHAR
November 14, 2008
JAI NARAYAN PRASAD NISHAD Vs. UNION OF INDIA
June 26, 2008
JAI PRAKASH SINGH Vs. STATE OF BIHAR
July 10, 2008
JAI PRAKASH SINGH Vs. THE GOVT. OF INDIA & ORS.
August 27, 2008
JAIMALA DEVI Vs. STATE OF BIHAR
March 5, 2008
JAISWAL SOAP FACTORY Vs. STATE OF BIHAR
August 22, 2008
JALA DEVI Vs. CHEDAN PRASAD MANDAL
November 10, 2008
JALESHWAR CHAUBEY Vs. STATE OF BIHAR
August 27, 2008
JAN CHAUKIDAR(PEOPLES WATCH) Vs. UNION OF INDIA
December 5, 2008
JANARDAN MAHARAJ Vs. STATE OF BIHAR
September 26, 2008
JANARDAN PD SINGH ALIAS JANARDAN Vs. STATE OF BIHAR
April 10, 2008
JANARDAN PRASAD SINGH Vs. UNION GOVERNMENT OF INDIA
September 11, 2008
JANARDAN SINGH Vs. DEEPNARAIN MISHRA
November 20, 2008
JANARDAN SINGH Vs. STATE OF BIHAR
July 3, 2008
JANARDAN SINGH Vs. STATE OF BIHAR
April 18, 2008
JANESHWAR SINGH Vs. STATE OF BIHAR
January 21, 2008
JANG BAHADUR SIGH ALIAS BIJOY SINGH Vs. UNION OF INDIA
February 6, 2008
JANG BAHADUR SINGH Vs. THE STATE OF BIHAR AND ORS.
August 6, 2008
JANKI DAS Vs. STATE AND ANR.
April 18, 2008
JANKI DEVI Vs. STATE OF BIHAR
July 7, 2008
JASBIR KAUR ALIAS RAJ RANI Vs. RABINDRA KUMAR YADAV
March 26, 2008
JAVED AKHTAR AND ANR. Vs. STATE OF BIHAR
July 22, 2008
JAY MANGAL SINGH Vs. BIHAR STATE COOPERATIVE BANK LTD.
July 28, 2008
JAY SHANKER PRASAD Vs. STATE OF BIHAR AND OTHERS
November 25, 2008
JEHAL PRASAD Vs. STATE OF BIHAR
April 11, 2008
JITENDRA KUMAR PRASAD Vs. STATE OF BIHAR
August 8, 2008
JITENDRA RAM Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD
April 22, 2008
JIVA NATH PRASAD SINGH Vs. BIRENDRA NATH PRASAD
November 17, 2008
JIWAN YADAV @ JIWAN SARDAR Vs. STATE OF BIHAR
September 22, 2008
JOKHU BIND Vs. STATE OF BIHAR
July 24, 2008
JUSTICE B.N.P.SINGH Vs. STATE OF BIHAR
February 12, 2008
JWALA PRASAD SON OF LATE VIMAL RAM Vs. STATE OF BIHAR
October 22, 2008
JYOTHY LABORATORIES LTD. Vs. STATE OF BIHAR
July 11, 2008
JYOTI PRASAD Vs. STATE OF BIHAR
February 18, 2008
K.K.CHAUBEY Vs. HIGH COURT OF JUDICATURE AT PATNA THROUGH THE REGISTRAR GENERAL
February 5, 2008
KABIR MAHTO Vs. STATE OF BIHAR
August 8, 2008
KAILASH BHARTI Vs. UNION OF INDIA
November 20, 2008
KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD CIVIL SUPL
July 1, 2008
KAILASH SHARMA Vs. PATNA MUNICIPAL CORPORATION
August 21, 2008
KAILASH SINGH Vs. BIHAR STATE FOREST DEVP.CORP. WITH
April 12, 2008
KAILASH SINGH & ANR. Vs. THE BIHAR STATE FOREST DEVP. CORP.
March 12, 2008
KAJAL KUMARI Vs. UNION OF INDIA
December 18, 2008
KALYANPUR CEMENT LTD Vs. STATE OF BIHAR
May 20, 2008
KAMAKHYA NARAYAN SINGH Vs. STATE OF BIHAR
February 15, 2008
KAMAL KISHOR PRASAD, ADVOCATE Vs. STATE OF BIHAR
December 10, 2008
KAMAL KISHORE AGRAWAL Vs. STATE OF BIHAR
August 6, 2008
KAMAL MUKHERJEE Vs. STATE OF BIHAR
January 28, 2008
KAMAL NATH MISHRA Vs. STATE OF BIHAR
February 25, 2008
KAMAL PASWAN, NATHUNI PASWAN @ MOCHU Vs. STATE OF BIHAR
January 23, 2008
KAMDEO SINGH Vs. STATE OF BIHAR
July 2, 2008
KAMESHWAR PRASAD Vs. THE STATE OF BIHAR & ORS.
February 13, 2008
KAMESHWAR PRASAD SHARMA Vs. MAYA DEVI WITH
April 22, 2008
KAMESHWAR PRASAD SHARMA & ORS. Vs. THE STATE OF BIHAR & ORS.
April 22, 2008
KAMESHWAR PRASAD SHARMA,RANJIT SINGH Vs. MAYA DEVI
July 8, 2008
KAMESHWAR SINGH SON OF SRI RAJESHWAR SINGH Vs. SURYA NARAYAN RAI SON OF LATE RAM NATH RAI
December 3, 2008
KAMLA KANT TRIVEDI Vs. STATE OF BIHAR
February 21, 2008
KAMLA PRASAD VERMA ATTORNEY, MADAN LAL Vs. STATE OF BIHAR
November 14, 2008
KAMTA CHAUBEY Vs. STATE OF BIHAR
May 15, 2008
KANAK PRAKASHAN Vs. BIHAR SCHOOL EXAM. BOARD (SR. SECONDARY)
November 28, 2008
KANCHAN KUMAR @ KANCHAN KUMAR SINGH Vs. STATE OF BIHAR
November 11, 2008
KANDRA GLASS HOUSE Vs. COMMISSIONER OF INCOME TAX
February 1, 2008
KANHAIYA KUMAR MISHRA & ORS. Vs. THE STATE OF BIHAR & ORS.
February 15, 2008
KANHAIYALAL Vs. STATE BANK OF INDIA
March 26, 2008
KANTI DEVI Vs. BANK OF BARODA
March 3, 2008
KANTI DEVI Vs. BANK OF BARODA
March 10, 2008
KANTI TIWARI Vs. BIHAR ADVOCATE WELFARE FUN
July 22, 2008
KAPIL MUNI TIWARI Vs. STATE OF BIHAR
September 8, 2008
KAPILESHWAR MAHTO Vs. THE STATE OF BIHAR & ORS.
February 15, 2008
KAPLLDEO RAI Vs. STATE OF BIHAR
August 8, 2008
KARELAL KORA Vs. STATE OF BIHAR
February 14, 2008
KARI SAH Vs. STATE OF BIHAR
July 3, 2008
KARTIK MANDAL Vs. STATE OF BIHAR
September 22, 2008
KARU NONIA Vs. BIHAR SUBAY SHIA MOGLISH
July 21, 2008
KARUNA DEVI @ KARUNA SARAN Vs. STATE OF BIHAR WITH
September 12, 2008
KASHI MIAN AND ORS. Vs. BASIR AND ORS.
August 28, 2008
KASHI NATH SINGH Vs. FOOD CORPN.OF INDIA
February 26, 2008
KASHINATH PANDEY Vs. STATE
August 18, 2008
KATIHAR Vs. STATE OF BIHAR THROUGH THE SECRETARY OF HUMAN RESOURCE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
September 26, 2008
KAULESHWAR PD.SHARMA @ K.P.SHARMA Vs. BIHAR STATE ELEC.BOARD
September 24, 2008
KAUSHALAYA DEVI Vs. UNION OF INDIA
July 16, 2008
KAUSHALYA DEVI, WIFE OF LATE PRAYAG MAHTO Vs. STATE OF BIHAR
December 4, 2008
KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
July 2, 2008
KEDAR NATH TRIPATHI Vs. STATE OF BIHAR
July 2, 2008
KEDAR SINGH Vs. B.S.CO-OPT.LAND DEVP.BANK
August 11, 2008
KELA DEVI Vs. STATE OF BIHAR WITH
December 15, 2008
KENDRIYA VIDYALAYA SANGATHAN Vs. KRISHNA CHANDRA PANDEY
July 9, 2008
KESHAV SINGH, DEO KUMAR SINGH, SARJOO MANJHI, DINESH THAKUR, MAHESHWAR SINGH, HARDEO SINGH, DHANESHWAR SINGH, BALIHARI SINGH, NAGO SINGH, LAKHAN SINGH Vs. STATE OF BIHAR
February 7, 2008
KESHAW SINGH ALIAS KESHAW PRASAD SINGH Vs. STATE OF BIHAR
April 23, 2008
KHANGARIA MUNICIPALITY Vs. STATE OF BIHAR
January 3, 2008
KHIROD MAHTO Vs. STATE OF BIHAR
April 28, 2008
KHURSHID ALAM Vs. STATE OF BIHAR
July 15, 2008
KISHORE KUMAR Vs. STATE OF BIHAR
June 24, 2008
KISHORE KUNAL Vs. STATE OF BIHAR
September 4, 2008
KISHORI PRASAD Vs. THE STATE OF BIHAR & ORS.
February 12, 2008
KISHWAR NASIM @ KISHWAR Vs. STATE OF BIHAR
August 26, 2008
KOKIL MAHTO AND ARBIND MAHTO Vs. THE STATE OF BIHAR
July 23, 2008
KOMAL TIWARY Vs. THE STATE OF BIHAR & ORS.
January 29, 2008
KRIPAL MAHTO Vs. STATE OF BIHAR
November 12, 2008
KRISHANDEO PASSWAN Vs. STATE OF BIHAR
July 7, 2008
KRISHNA BALLABH Vs. UNION OF INDIA
September 19, 2008
KRISHNA BALLABH PRASAD Vs. STATE OF BIHAR
January 30, 2008
KRISHNA CHOUDHARY Vs. BIHAR RAJYA JAL PARISHAD
January 30, 2008
KRISHNA KUMAR @ MUNNA LAL Vs. STATE OF BIHAR
February 8, 2008
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
January 7, 2008
KRISHNA KUMAR SINGH @ KRISHNA KUMAR SINHA Vs. STATE OF BIHAR
January 28, 2008
KRISHNA MANJHI Vs. STATE OF BIHAR
February 5, 2008
KRISHNA MOHAN S/O SRI JAY KRISHNA PRASAD GUPTA Vs. STATE OF BIHAR
November 11, 2008
KRISHNA MURARI MAHTON ALIAS KRISHNA MURARI PRASAD Vs. STATE OF BIHAR
September 16, 2008
KRISHNA NAND SINGH Vs. STATE OF BIHAR
September 17, 2008
KRISHNA NAND SINGH ALIAS KRISHNA NANDAN SINGH Vs. STATE OF BIHAR
December 19, 2008
KRISHNA PRASAD Vs. STATE OF BIHAR
April 15, 2008
KRISHNA PRASAD SINGH Vs. CHAIRMAN, B.S.E.B.
July 8, 2008
KRISHNA PRASAD; HARDEO PRASAD Vs. STATE OF BIHAR
January 10, 2008
KRISHNA RAM Vs. STATE OF BIHAR
August 27, 2008
KRISHNA SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
July 8, 2008
KRISHNA SINGH Vs. STATE OF BIHAR
July 24, 2008
KRISHNADEO CHAUDHARY Vs. STATE ELECTION COMMISSION
July 17, 2008
KRISHNADEO SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 4, 2008
KRISHNANDAN SINGH Vs. STATE OF BIHAR
September 10, 2008
KULA NAND JHA Vs. STATE OF BIHAR
December 18, 2008
KUMAR Vs. STATE OF BIHAR WITH
February 14, 2008
KUMAR GAURVENDRA Vs. CHIEF MANAGER, BANK OF BARODA
September 10, 2008
KUMAR MANISH Vs. STATE OF BIHAR
May 9, 2008
KUMARI NINA @ KUMARI NEENA Vs. STATE OF BIHAR
August 21, 2008
KUMARI SHOBHA SINHA Vs. THE STATE OF BIHAR & ORS.
May 20, 2008
KUMUD BALA Vs. STATE OF BIHAR
June 26, 2008
KUSHESHWAR KUMAR YADAV @ KUSHESHWAR YADAV Vs. STATE OF BIHAR
February 26, 2008
KUSUM KUMARI Vs. STATE OF BIHAR
January 4, 2008
L.N. PODDAR Vs. ITAT
November 7, 2008
LAGANDEO RAI Vs. STATE OF BIHAR
January 18, 2008
LAKHAN RAM Vs. STATE OF BIHAR
August 5, 2008
LAKHAN THAKUR Vs. STATE OF BIHAR
July 8, 2008
LAKSHAMAN MANDAL Vs. STATE OF BIHAR
February 19, 2008
LAKSHMAN BHAGAT Vs. STATE OF BIHAR
April 30, 2008
LAKSHMI CHEMICALS Vs. STATE OF BIHAR
September 2, 2008
LAKSHMI NARAIN SAHU SON OF LATE MAHABIRSAHU Vs. STATE OF BIHAR THROUGH THE DEPARTMENT OF IRRIGATION, GOVT.OF BIHAR, PATNA
November 25, 2008
LAKSHMI NARAYAN SINGH Vs. UNION OF INDIA
January 25, 2008
LAL BABU ALIAS LAL BAHADUR PASWAN & ANR. Vs. STATE OF BIHAR
February 15, 2008
LAL BABU CHAUDHARY Vs. STATE OF BIHAR
May 16, 2008
LAL BAHADUR PRASAD Vs. STATE OF BIHAR
September 5, 2008
LAL KESHRI DEVI Vs. DULESHWARI DEVI
August 28, 2008
LALA NAND KUMAR Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD. WITH
January 17, 2008
LALA RAJAK Vs. STATE OF BIHAR
March 18, 2008
LALA SINGH Vs. BIHAR STATE ELECTRICITY BOARD
January 23, 2008
LALAN KUMAR Vs. STATE OF BIHAR
June 24, 2008
LALAN SINGH Vs. STATE OF BIHAR
August 12, 2008
LALAN YADAV Vs. STATE OF BIHAR
August 29, 2008
LALDHARI SINGH @ YADAV Vs. STATE OF BIHAR
September 4, 2008
LALI RAI W/O LATE GEYANI RAI Vs. STATE OF BIHAR
October 20, 2008
LALITA DEVI Vs. UNION OF INDIA
February 26, 2008
LALU PRASAD, S/O LATE ...ASSESSEE/ KUNDAN RAI Vs. COMMISSIONER OF INCOMETAX
November 11, 2008
LATE MAHABIR PD.PANSARI THROUGH SANTOSH KUMAR PANSARI Vs. COMMISSIONER OF INCOME TAX
January 24, 2008
LAWLYS ENTERPRISES P LTD Vs. COMMISSIONER OF INCOME TAX
July 30, 2008
LAXMAN DIXIT Vs. STATE OF BIHAR
August 19, 2008
LAXMAN ROY SON OF LATE RAM KEHLAWAN RAY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME AFFAIRS, BIHAR, PATNA
October 24, 2008
LAXMI DEVI Vs. MALTI DEVI
September 11, 2008
LAXMI PRASAD Vs. COMMISSIONER OF INCOME TAX
July 28, 2008
LIFE INSUR CORPN OF INDIA Vs. JHARO DEVI
February 27, 2008
LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS ZONAL MANAGER, KOLKATA Vs. ANIL KUMAR
February 13, 2008
M BADIUZZAMAN Vs. UNION OF INDIA
November 12, 2008
M/S BHARAT SANCHAR NIGAM LTD. Vs. UNION OF INDIA
March 14, 2008
M/S BIHAR STATE ELECTRONICS Vs. COMMISSIONER OF INCOME TAX
August 28, 2008
M/S GANPATI DECORATOR Vs. THE STATE OF BIHAR & ORS.
March 19, 2008
M/S MAHARANI ENTERPRISES, PATNA Vs. STATE OF BIHAR
June 30, 2008
M/S NATIONAL INSURANCE COMPANY Vs. RAJIV KUMAR & ANR.
July 29, 2008
M/S.AMAN ENTERPRISES Vs. UNION OF INDIA
February 7, 2008
M/S.ARJUN SINGH & CO. Vs. UNION OF INDIA
February 14, 2008
M/S.AYESHA EXPORTS Vs. UNION OF INDIA
April 28, 2008
M/S.BANDANA FUEL INDUSTRIES Vs. COAL INDIA LIMITED
January 10, 2008
M/S.BHARAT PETROLEUM CORPN. Vs. LALL AUTO TRADI1 N 8G /4 /2C 01O 4MP PA A GN E Y 88
April 2, 2008
M/S.BHARAT SANCHAR NIGARN LIMITED Vs. STATE OF BIHAR
August 22, 2008
M/S.BRAHMAND DEVELOPRS PVT.LTD. Vs. CONTRACT CARRIERS LIMITED
July 1, 2008
M/S.DAYAL FUEL INDUSTRY Vs. BIHAR STATE FINANCIAL CORPN.
September 23, 2008
M/S.GAMMON INDIA LIMITED Vs. NTPC LIMITED
March 11, 2008
M/S.GUJRAT APOLO EQUIPMENTS LIMITED Vs. STATE OF BIHAR
April 22, 2008
M/S.JHUNJHUNWALA VANASPATI LTD. Vs. PYRITES PHOSPHATE & CHEMICALS LTD.
August 12, 2008
M/S.K.D.LIQUOR & FERTILIZER(P) Vs. STATE OF BIHAR
January 14, 2008
M/S.KANDRA GLASS HOUSE PATNA Vs. COMMISSIONER, INCOME TAX, PATNA WITH
February 1, 2008
M/S.LAXMI BHANDAR, MUZAFFARPUR Vs. STATE OF BIHAR
May 12, 2008
M/S.MILKFOOD PRIVATE LIMITED Vs. G.M.C.ICE CREAM (P) LTD.
April 25, 2008
M/S.SPEEDCRAFTS LIMITED Vs. STATE OF BIHAR
May 6, 2008
M/S.SUPER INDUCTO STEELS LTD. Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF INDUSTRIES, BIHAR, PATNA
October 16, 2008
M/S.VIJAY KUMAR PRASAD Vs. STATE OF BIHAR
March 28, 2008
M/S.VISHNU SUGAR MILLS LIMITED Vs. UNION OF INDIA WITH
September 2, 2008
MAA DURGA ENTERPRISES Vs. STATE OF BIHAR
September 24, 2008
MADAN MOHAN TIWARY @ MADAN KISHORE TIWARY Vs. STATE OF BIHAR
February 12, 2008
MADAN PASWAN Vs. STATE OF BIHAR
August 21, 2008
MADAN SHARMA Vs. STATE OF BIHAR
July 14, 2008
MADHAV KUMAR MISHRA Vs. STATE OF BIHAR
August 20, 2008
MADHU LAL HALWAI @ MADHU LAL Vs. THE STATE OF BIHAR & ORS.
March 20, 2008
MADHURANI SINGH Vs. TARA BALA GHOSH
January 10, 2008
MADHURIMA SINGH Vs. STATE OF BIHAR
February 13, 2008
MAGAN LAL SAH Vs. STATE OF BIHAR
September 9, 2008
MAHADEO RAI Vs. STATE OF BIHAR
February 27, 2008
MAHADEV DAS Vs. UNION OF INDIA
July 4, 2008
MAHADEV LAL KARMAKAR Vs. STATE OF BIHAR
July 28, 2008
MAHANTH MUKUNDANAND SARSWATI SON OF LATE CHANDRIKA SINGH Vs. STATE OF BIHAR
November 10, 2008
MAHANTH TAPESH GOSWAMI Vs. BIHAR STATE HINDU REL.TRUST
August 19, 2008
MAHARANI ADHIRANI KAMSUNDARI DEVI @ KAMSUNDRI Vs. STATE OF BIHAR
July 3, 2008
MAHENDRA MUKHIA Vs. STATE OF BIHAR
January 10, 2008
MAHENDRA NATH CHOUDHURY Vs. THE STATE OF BIHAR AND ORS.
May 6, 2008
MAHENDRA PRASAD Vs. VISHNU ROLLER FLOUR & OIL MILLS PVT LTD
December 19, 2008
MAHENDRA PRASAD Vs. THE STATE OF BIHAR AND ORS.
July 25, 2008
MAHENDRA PRASAD SINGH @ MAHEND Vs. STATE OF BIHAR
June 26, 2008
MAHENDRA RAI Vs. HEMANT KUMAR CHAUDHARY
October 22, 2008
MAHENDRA SAH Vs. STATE OF BIHAR
January 17, 2008
MAHENDRA SINGH Vs. STATE OF BIHAR
September 5, 2008
MAHENDRA SWARUP SHRIVASTAV Vs. BIHAR STATE CO-OPERATIVE
February 28, 2008
MAHESH KUMAR Vs. STATE OF BIHAR
March 19, 2008
MAHESH KUMAR OJHA, SON OF LATE UMA SHANKAR OJHA Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF SECONDARY EDUCATION, BIHAR, PATNA
November 26, 2008
MAHESH PRASAD Vs. STATE OF BIHAR
September 11, 2008
MAHESH SHARMA Vs. STATE OF BIHAR
May 13, 2008
MAHESHWAR JHA Vs. BIHAR STATE ELECTRICITY BOARD
February 29, 2008
MAHESHWAR JHA Vs. BIHAR STATE KHADI & VILLAGE INDUSTRIES BOARD
August 28, 2008
MAHESHWAR PATHAK Vs. STATE OF BIHAR
June 25, 2008
MALTI DEVI Vs. GARIB DAS SINGH
February 12, 2008
MANAGEMENT OF CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
July 10, 2008
MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
November 17, 2008
MANDEO PRASAD SAW AND ORS. ETC. ETC. Vs. THE STATE OF BIHAR & ORS. ETC. ETC.
July 16, 2008
MANDHARI SINGH Vs. STATE OF BIHAR
February 22, 2008
MANGESHWAR MANDAL Vs. STATE OF BIHAR
August 14, 2008
MANGLESHWARI CHARAN SINGH Vs. HON BLE CHANCELLOR OF UNIV.
April 10, 2008
MANIR HUSSAIN Vs. STATE OF BIHAR
September 12, 2008
MANISH AGARWAL, SON OF LATE LALIT AGARWAL Vs. STATE OF BIHAR
October 1, 2008
MANISH KUMAR SHAHI Vs. STATE OF BIHAR
July 15, 2008
MANJU KUMARI Vs. STATE OF BIHAR
February 6, 2008
MANJU SINGH Vs. NARENDRA KUMAR SINGH
December 2, 2008
MANNU SAO Vs. STATE OF BIHAR
September 11, 2008
MANOHAR MAHTO Vs. STATE OF BIHAR
August 4, 2008
MANOJ BIND @ MANOJ KUMAR BIND SON OF JANAK LAL BIND Vs. STATE OF BIHAR
September 29, 2008
MANOJ KUMAR Vs. STATE OF BIHAR
April 11, 2008
MANOJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
July 8, 2008
MANOJ KUMAR BHAGAT Vs. UNION OF INDIA
July 11, 2008
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
May 22, 2008
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
July 28, 2008
MANOJ KUMAR YADAV Vs. STATE OF BIHAR WITH
June 30, 2008
MANORAMA KUMARI Vs. ANJANI KUMAR VERMA
July 29, 2008
MANORAMA PRASAD Vs. STATE OF BIHAR
September 3, 2008
MANORANJAN PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
June 6, 2008
MANORANJAN PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
June 24, 2008
MANORMA DEVI, RUKMINI SINGH Vs. STATE OF BIHAR
January 10, 2008
MANSOOR ALAM Vs. NASSEERUDDIN KHAN
September 3, 2008
MATADEO PRASAD Vs. THE STATE OF BIHAR & ORS.
July 3, 2008
MATHURA MAHTO Vs. STATE OF BIHAR
February 13, 2008
MATHURA RAM Vs. VIJAY KUMAR DIXIT
July 22, 2008
MATTER OF LETTER OF SANAT KUMAR SINHA (CHIEF CO-ORDINATOR), BAL SAKHA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT.OF BIHAR
December 10, 2008
MATUK NATH CHOUDHARY Vs. STATE OF BIHAR
January 29, 2008
MD ISLAMUDDIN Vs. STATE OF BIHAR
November 28, 2008
MD SALAHUDDIN KHAN Vs. BIBI BANI FATMA
June 23, 2008
MD YASIN Vs. STATE OF BIHAR
July 3, 2008
MD. ABBAS AND ORS. Vs. STATE OF BIHAR AND ORS.
September 3, 2008
MD. SHAUKAT HAYAT KHAN Vs. STATE OF BIHAR
August 11, 2008
MD.ARASH KHAN @ ARASH KHAN, S/O ABDUL KARIM KHAN Vs. STATE OF BIHAR
November 19, 2008
MD.FAIYAZ ALAM Vs. STATE OF BIHAR
March 20, 2008
MD.KALAM, SON OF MD.BASIR Vs. STATE OF BIHAR
November 7, 2008
MD.KALIM Vs. STATE OF BIHAR
August 14, 2008
MD.LEIAQUAT @ LEIAQUAT ALI S/O DOST MOHAMMAD Vs. STATE OF BIHAR
November 20, 2008
MD.NASIR AHMAD Vs. STATE OF BIHAR
August 29, 2008
MD.RAHIM FAROOQUI Vs. UNION OF INDIA
August 27, 2008
MD.RIZBAN ALAM @ BABLU @ MD.RIJWAN Vs. STATE OF BIHAR
January 8, 2008
MD.SAAD HUSSAIN Vs. STATE OF BIHAR
July 7, 2008
MD.SADRE ALAM Vs. STATE OF BIHAR WITH
December 4, 2008
MD.SAMSHAD Vs. STATE OF BIHAR
August 22, 2008
MD.SARWARE ISLAM S/O LATE HAJI ABDUL WAHID, R/O MOHALLA-ALI Vs. B.N.MANDAL UNIVERSITY, MADHEPURA, THROUGH ITS REGISTRAR, AT+PS+DISTT.-MADHEPURA
December 2, 2008
MD.SHAHABUDDIN Vs. STATE OF BIHAR
September 15, 2008
MD.SHAMIM KHAN @ SHAMIM Vs. STATE OF BIHAR
August 20, 2008
MD.SHAMSUL HASAN Vs. STATE OF BIHAR
July 16, 2008
MD.ZAKIR HUSSAIN Vs. STATE OF BIHAR
August 29, 2008
MEDICAL COLLEGE AND HOSPITAL, MUZAFFARPUR, P.S.-SADAR, DISTRICT-MUZAFFARPUR Vs. MUNSHI PRASAD S/O LATE RADHE PRASAD RESIDENT OF VILLAGE+POST OFFICE-MAKANPUR, POLICE STATION -GAYA, DISTRICT-
November 24, 2008
MEENA DEVI Vs. STATE OF BIHAR
July 31, 2008
MEENA KHATOON WIFE OF NOOR PERWEZ Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
December 10, 2008
MEENA SINGH W/O SRI BHUPENDRA KUMAR, ADVOCATE, HIGH COURT, PATNA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY, THR.ITS VICE-CHAIRMAN, MORYA LOK, PATNA
December 22, 2008
MEERA DEVI Vs. BIHAR STATE ELECTION COMMISSION
February 4, 2008
MEERA SINHA Vs. GIRJA SINHA
October 16, 2008
MEGHAN RAI Vs. STATE
July 10, 2008
MERAJ ALAM Vs. STATE OF BIHAR
May 21, 2008
MINA DEVI Vs. SMT.JAGTARNI DEVI
January 8, 2008
MINNI DEVI Vs. CHAIRMAN, BANK OF BARODA AND OTHERS
February 18, 2008
MISHRI LAL JHA @DR.M.L JHA Vs. STATE OF BIHAR
June 25, 2008
MISS AJANA GHOSH Vs. STATE OF BIHAR
March 4, 2008
MISTRI Vs. STATE OF BIHAR
January 24, 2008
MITHILESH KUMAR PANDEY Vs. STATE OF BIHAR
March 20, 2008
MITHILESH KUMAR SINHA Vs. STATE OF BIHAR
September 17, 2008
MITHILESH KUMAR SINHA Vs. UNION OF INDIA
August 19, 2008
MITHILESH PRASAD SINGH Vs. STATE OF BIHAR THROUGH THE COLLECTOR
January 25, 2008
MITHILESH THAKUR Vs. RADHA DEVI
April 15, 2008
MITHILESH YADAV Vs. STATE OF BIHAR
August 11, 2008
MITHILESHWAR MISHRA Vs. STATE OF BIHAR
January 17, 2008
MOHAMMAD ISRAEL Vs. STATE OF BIHAR
July 8, 2008
MOHAN KUMAR Vs. STATE OF BIHAR
April 1, 2008
MOHAN SINGH Vs. STATE OF BIHAR
March 5, 2008
MOHAN SINGH Vs. STATE OF BIHAR
May 23, 2008
MOHAN SINGH Vs. STATE OF BIHAR
January 24, 2008
MOHAN YADAV @ LAL MOHAN YADAV Vs. STATE OF BIHAR
March 7, 2008
MOHD. HUSSAIN ANSARI Vs. STATE OF BIHAR
March 28, 2008
MOJIBUR RAHMAN Vs. JAGDEO YADAV
June 27, 2008
MOST JAMUNA DEVI Vs. STATE OF BIHAR
April 29, 2008
MOST. KIRAN DEVI Vs. STATE OF BIHAR
August 18, 2008
MOST.ANITA DEVI Vs. SACHIDA NAND SINGH
July 29, 2008
MOST.BADAMIA DEVI Vs. STATE OF BIHAR
December 12, 2008
MOST.BINDU DEVI Vs. STATE OF BIHAR
August 28, 2008
MOST.CHANDRAWATI DEVI W/O LATE AYODHYA TIWARI Vs. SRIMATI FULMATI DEVI, DAUGHTER OF RAJA TIWARI
November 14, 2008
MOST.MEERA TIWARY Vs. BIHAR STATE FINANCIAL CORPORATION
June 23, 2008
MOST.RAM SUNDARI DEVI Vs. UNION OF INDIA
June 26, 2008
MOST.SAVITRI DEVI Vs. STATE OF BIHAR
July 4, 2008
MOSTT. MUNI KUER & ORS. Vs. THE STATE OF BIHAR & ORS.
July 16, 2008
MOSTT.DAULATI DEVI @ DAULATI KUWAR Vs. PATNA UNIVERSITY
February 8, 2008
MOSTT.SARASWATI DEVI Vs. STATE OF BIHAR
January 8, 2008
MOTILAL SHARMA Vs. THE STATE OF BIHAR AND ORS.
July 22, 2008
MOTIPUR PRAKHAND MATSYAJIVI SWABLAMBI SAHKARI SAMITI LTD. AND ANR. Vs. THE STATE OF BIHAR & ORS.
June 26, 2008
MOTIPUR PRAKHAND PRATHAMIK Vs. STATE OF BIHAR WITH
July 29, 2008
MOTIPUR SUGAR FACTORY LIMITED Vs. STATE OF BIHAR
February 26, 2008
MUKESH KUMAR AGRAWAL Vs. THE STATE OF BIHAR & ORS.
July 11, 2008
MUKHTAR PRASAD SIHHA S/O LATE BRAHMDEO SINGH Vs. STATE OF BIHAR
October 20, 2008
MUKTI BANERJEE Vs. STATE OF BIHAR
July 7, 2008
MUKTI NATH SINGH Vs. STATE OF BIHAR
August 5, 2008
MUKUL JHA Vs. STATE OF BIHAR
February 5, 2008
MUMTAZ JAHAN BEGUM Vs. STATE OF BIHAR
July 3, 2008
MUNALAL SHARMA Vs. STATE OF BIHAR
January 11, 2008
MUNDAR YADAV Vs. STATE OF BIHAR
January 21, 2008
MUNDRIKA DEVI Vs. BIHAR STATE ELECTRICITY BOARD
September 3, 2008
MUNDRIKA SINGH Vs. STATE OF BIHAR
February 15, 2008
MUNILAL PRASAD Vs. THE STATE OF BIHAR & ORS.
March 10, 2008
MUNNA KUMAR RAJAK Vs. STATE OF BIHAR WITH
September 16, 2008
MUNNA SINGH, SON OF SHAIIESHWAR SINGH Vs. STATE OF BIHAR
November 25, 2008
MUNNI SINGH Vs. KUNTA DEVI
November 28, 2008
MURARAI PRASAD Vs. INDU DEVI
January 18, 2008
MUSARAT JAHAN, IQURA BANO Vs. STATE OF BIHAR, SARFARAZ AHMAD
January 7, 2008
MUSO JHA RAGHO JHA Vs. STATE OF BIHAR
August 22, 2008
MUZAFFARPUR REGIONAL Vs. JAGARNATH JHA
January 24, 2008
MUZAFFARPUR REGIONAL DEVELOPMENT AUTHORITY Vs. JAGARNATH JHA
December 24, 2008
NABBI RAI Vs. UNION OF INDIA
November 20, 2008
NAGA DUSADH Vs. STATE OF BIHAR
January 21, 2008
NAGAR, DISTRICT-AURANGABAD Vs. HASKALI DEVI W/O MADHESHWAR SINGH RESIDENT OF VILLAGE-BELSAR TOLA AMIR BIGHA, POLICE-STATION MEHANDIA, DISTRICT-JEHANABAD AT PRESENT RESIDENT OF VILLAGE-
December 17, 2008
NAGENDRA CHOUDHARY SON OF LATE CHHOTU CHOUDHARY Vs. UNION OF INDIA THROUGH THE DIRECTOR GENERAL, PRASAR BHARTI, PREVIOUSLY ALL INDIA RADIO, AKASHVANI, NEW DELHI
November 11, 2008
NAGENDRA NATH SHUKLA & ANR. Vs. THE STATE OF BIHAR & ORS.
May 21, 2008
NAGENDRA SINGH & ORS. Vs. THE STATE OF BIHAR & ORS.
August 18, 2008
NAGESHWAR PRASAD Vs. STATE OF BIHAR
July 10, 2008
NAGESHWAR PRASAD SINGH Vs. STATE OF BIHAR WITH
October 1, 2008
NAGESHWAR RAI @ NAGESHWAR RAM Vs. SUNAINA DEVI
September 16, 2008
NAGESHWAR SINGH ALIAS PRATAP NARAIN SINGH Vs. STATE OF BIHAR
November 28, 2008
NAGINA SINGH Vs. STATE
September 4, 2008
NAGMA KHATOON Vs. STATE OF BIHAR
April 11, 2008
NAHIDA PARVEEN Vs. THE STATE OF BIHAR & ORS.
August 12, 2008
NAIMUN NISHA Vs. STATE OF BIHAR
June 30, 2008
NAJBUN NISA @ NAJMUL NISA Vs. MASROOL ALAM
February 21, 2008
NAJEEB AHAMAD KHAN AND ORS. Vs. THE L.N. MITHILA UNIVERSITY AND ORS.
August 5, 2008
NALANDA. Vs. ARJUN KUMAR, SON OF JANKI SAO
October 23, 2008
NAND KISHORE OJHA Vs. STATE OF BIHAR
January 7, 2008
NAND KISHORE SINGH Vs. DIRECTOR GENERAL CUM INSPECTOR
February 14, 2008
NAND KISHORE YADAV AND ORS. Vs. THE STATE OF BIHAR AND ANR.
January 3, 2008
NANDNI KUMARI Vs. STATE OF BIHAR
January 23, 2008
NANDU SHARMA Vs. STATE OF BIHAR
January 22, 2008
NANHEY RAM Vs. STATE OF BIHAR
January 7, 2008
NARAIN SAH ALIAS NARAIN PRASAD SAH Vs. STATE OF BIHAR
January 29, 2008
NARAYAN PRASAD SAH Vs. UNION OF INDIA
February 12, 2008
NARAYANA YADAV Vs. STATE OF BIHAR
March 12, 2008
NARENDRA KUMAR Vs. STATE OF BIHAR
July 21, 2008
NARENDRA NARAYAN DAS Vs. STATE OF BIHAR
April 11, 2008
NARENDRA PRASAD PAL Vs. STATE OF BIHAR
July 11, 2008
NARENDRA SHARMA Vs. STATE OF BIHAR WITH
June 23, 2008
NARENDRA SINGH Vs. STATE OF BIHAR
August 27, 2008
NARENDRA SINGH @ NARENDRA KUMAR SINGH, SON OF KAMESHWAR SINGH Vs. STATE OF BIHAR
November 10, 2008
NARESH RAM Vs. STATE OF BIHAR
June 6, 2008
NARESH RAM Vs. STATE OF BIHAR
June 16, 2008
NARESH SINGH Vs. STATE OF BIHAR
December 8, 2008
NARESH YADAV Vs. STATE OF BIHAR
June 27, 2008
NARSHING MISHRA Vs. RAJENDRA MISHRA
December 15, 2008
NASIMA KHATOON WIFE OF MD.IZARAIL ANSARI Vs. VIJAI PRAKASH SINGH S/O RAGHUNATH PRASAD SINGH
November 17, 2008
NASREEN PARVEEN Vs. STATE OF BIHAR
May 5, 2008
NATH PRASAD Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK
September 11, 2008
NATIONAL INSURANCE COMP LTD Vs. RAM PRASSAD KUSHWAHA
March 10, 2008
NATIONAL INSURANCE COMPANY LTD. Vs. TARA DEVI, W/O LATE SHIBU JHA WITH
November 27, 2008
NAVIN CHANDRA SINGH Vs. STATE OF BIHAR
January 17, 2008
NAVIN KUMAR SINGH Vs. STATE OF BIHAR
September 10, 2008
NAWAL KISHORE DAS & ANR. Vs. STATE & ORS.
August 26, 2008
NAWAL KISHORE PATHAK Vs. STATE OF BIHAR
September 22, 2008
NAWAL KISHORE SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF HEALTH SERVICE
December 16, 2008
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
December 15, 2008
NAWAL KISHORE SINGH SON OF LATE KAILASH SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF HEALTH
December 16, 2008
NAWAL KISHORE SINGH SON OF LATE SURYA SINGH Vs. STATE OF BIHAR
November 18, 2008
NAWAL PRASAD SINGH Vs. STATE OF BIHAR
February 27, 2008
NEELAM KUMARI Vs. STATE OF BIHAR
May 21, 2008
NEELU GUPTA Vs. STATE BANK OF INDIA
January 4, 2008
NEETU PRASAD SINGH Vs. INDIAN OIL CORPN.LTD.
July 3, 2008
NEPALI SINGH, MITHILESH SINGH, SUBODH SINGH Vs. STATE OF BIHAR
January 30, 2008
NEW BALAJI FERTILIZER Vs. STATE OF BIHAR
February 18, 2008
NEW INDIA ASSURANCE COMPANY CO.LTD. Vs. ANAND MOHAN JHA SON
December 10, 2008
NEW INDIA ASSURANCE COMPANY LTD. Vs. HASNE BANO
September 23, 2008
NEW SWADESHI SUGAR MILLS Vs. UNION OF INDIA
December 22, 2008
NIDHI JHA Vs. STATE OF BIHAR
February 25, 2008
NIDHI KUMARI Vs. STATE OF BIHAR
September 23, 2008
NIL KAMAL @ SONI Vs. STATE OF BIHAR
August 25, 2008
NIRANJAN KUMAR Vs. STATE OF BIHAR
November 27, 2008
NIRANJAN KUMAR MODI S/O SRI GANGA PRASAD MODI Vs. STATE OF BIHAR,
November 25, 2008
NIRANJAN KUMAR NANDA Vs. STATE OF BIHAR
January 21, 2008
NIRANJAN KUMAR SINHA Vs. STATE OF BIHAR
September 18, 2008
NIRMAL KUMAR GUPTA, S/O LATE NAND LALL PRASAD Vs. STATE OF BIHAR
November 18, 2008
NIRO DEVI Vs. STATE OF BIHAR
June 25, 2008
NITAY CHANDRA KUMAR Vs. STATE OF BIHAR
August 13, 2008
NOOR SARAI PRATHMIK MATASYAJIBI SWABLAMBI SAHKARI SAMITI LTD. Vs. STATE OF BIHAR
July 2, 2008
NTPC, KAHALGAON Vs. RAMAUTAR SAH & ANR.
February 26, 2008
OM ENTERPRISES Vs. STATE OF BIHAR
January 22, 2008
OM KUMAR Vs. STATE OF BIHAR
February 22, 2008
OM PRAKASH DHANUKA Vs. UNION OF INDIA
May 15, 2008
OM PRAKASH KATYAL Vs. UNION OF INDIA THRU.T.R.RAHMAN
March 3, 2008
OM PRAKASH KATYAL AND ORS. Vs. UNION OF INDIA (UOI)
March 30, 2008
OM PRAKASH PATHAK Vs. STATE OF BIHAR
January 10, 2008
OM PRAKASH SAH Vs. STATE OF BIHAR
January 23, 2008
OM PRAKASH SINGH Vs. STATE OF BIHAR
September 3, 2008
OM PRAKASH SINHA Vs. THE STATE BANK OF INDIA AND ORS.
July 4, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUMITRA DEVI
December 4, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. MOST.SITA DEVI
September 30, 2008
ORIENTAL INSURANCE COMPANY THRU.RAKESH KUMAR Vs. STATE OF BIHAR
September 4, 2008
ORIENTAL INSURANCE COMPANY, LTD Vs. RAJBALAV SINGH
November 20, 2008
ORIENTAL INSURANCE COMPANYLTD Vs. MUNNI DEVI
February 12, 2008
ORSIL PASWAN SON OF LATE SHANICHAR PASWAN Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR
December 17, 2008
P.R.D.A. Vs. RAM ANEK PRASAD SINHA S/P.LATE RAMAKANT SINGH
December 19, 2008
P.S.-SAMASTIPUR, DIST.-SAMASTIPUR Vs. STATE OF BIHAR THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN, PATNA
November 28, 2008
PANCHAM SINGH Vs. AM JANATA
August 4, 2008
PANDIT GOVIND PANDEY Vs. STATE OF BIHAR
November 11, 2008
PANKAJ SHARAN AND GAUTAM BANERJEE Vs. STATE OF BIHAR
January 29, 2008
PAPPU CHEMICALS & MINERALS Vs. STATE OF BIHAR WITH
September 1, 2008
PAPPU SAH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORP.LTD.
September 1, 2008
PAPPU SINGH AND ORS Vs. STATE OF BIHAR
April 15, 2008
PARAMJEET KAUR Vs. RADHA CHAND LAL CHAUDHARY
February 28, 2008
PARAMJOTA DEVI Vs. SHAMSUL ZOHA
July 8, 2008
PARAS MUSAHAR Vs. STATE OF BIHAR WITH
January 28, 2008
PARAS NATH GUPTA Vs. STATE OF BIHAR
September 17, 2008
PARAS NATH SINGH Vs. STATE
February 29, 2008
PARASURAM KOERY Vs. STATE OF BIHAR
April 11, 2008
PARMANAND BHAGAT Vs. STATE OF BIHAR
January 10, 2008
PARMESHWAR SINGH Vs. STATE OF BIHAR
April 22, 2008
PARSHURAM PRASAD SAH Vs. STATE OF BIHAR
February 6, 2008
PARSHURAM SINGH Vs. STATE BANK OF INDIA
February 19, 2008
PARSURAM SINGH Vs. STATE OF BIHAR
September 10, 2008
PASPAT PRASAD Vs. STATE OF BIHAR
May 23, 2008
PATEL PATH, P.S.KOTWALI, DISTRICT-PATNA Vs. KAPILDEO PRASAD (IN 64) AWADESH KUMAR THAKUR (IN 65) VIJAY KUMAR (IN 66) BRIJ KISHORE PARIT (PANDIT) (IN 67)
November 7, 2008
PATNA HIGH COURT HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD HONBLE JUDGES:SHIVA KIRTI SINGH, J.
June 24, 2008
PATNA HIGH COURT HIGH COURT OF JUDICATURE AT PATNA Vs. RAM KRIPAL PRASAD HONBLE JUDGES:BARIN GHOSH AND JAYANANDAN SINGH JJ.
June 25, 2008
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:CHANDRAMAULI KUMAR PRASAD AND J.N.SINGH JJ.
July 22, 2008
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:BARIN GHOSH AND J.N.SINGH JJ.
July 16, 2008
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:R.M.LODHA AND KISHORE K.MANDAL JJ.
July 23, 2008
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:NAVIN SINHA, J.
August 6, 2008
PATNA HIGH COURT KAILASH BIHARI THAKUR Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION HONBLE JUDGES:S.C.JHA, J.
July 29, 2008
PATNA HIGH COURT KAMESHWAR PRASAD SHARMA,RANJIT SINGH Vs. MAYA DEVI,STATE OF BIHAR HONBLE JUDGES:R.M.LODHA AND KISHORE K.MANDAL JJ.
July 1, 2008
PATNA HIGH COURT KAMESHWAR PRASAD SHARMA,RANJIT SINGH Vs. MAYA DEVI,STATE OF BIHAR HONBLE JUDGES:NAVIN SINHA, J.
May 6, 2008
PATNA HIGH COURT KANTI DEVI Vs. BANK OF BARODA HONBLE JUDGES:BARIN GHOSH AND C.M.PRASAD JJ.
March 19, 2008
PATNA HIGH COURT KANTI DEVI Vs. BANK OF BARODA HONBLE JUDGES:NAVIN SINHA, J.
March 28, 2008
PATNA HIGH COURT LAWYER&APOSS ASSO. Vs. STATE OF BIHAR
February 26, 2008
PATNA MUNICIPAL CORPORATION Vs. ABHINASH KUMAR SINGH : LALAN PRASAD SINGH
April 21, 2008
PAWAN KUMAR SINGH Vs. STATE OF BIHAR
November 10, 2008
PAWAN KUMAR SON OF SRI PARASIDH NARAIN SINGH Vs. STATE OF BIHAR WITH
November 26, 2008
PAWAN KUMAR TIBREWAL Vs. STATE OF BIHAR
April 24, 2008
PHULJHARI DEVI Vs. UNION OF INDIA
May 13, 2008
PINKI DEVI Vs. STATE OF BIHAR
January 21, 2008
PINTU YADAV Vs. STATE OF BIHAR
November 7, 2008
PRABHA KUMARI Vs. STATE OF BIHAR
January 18, 2008
PRABHAT KUMAR Vs. STATE OF BIHAR
June 26, 2008
PRABHAT KUMAR JHA Vs. THE STATE OF BIHAR & ORS.
February 26, 2008
PRABHAT KUMAR SHARMA, S/O GYAN PD.SHARMA Vs. STATE OF BIHAR
November 12, 2008
PRABHAT KUMAR SINHA Vs. STATE OF BIHAR
January 14, 2008
PRABHU YADAV, SON OF SHRI DUKHI YADAV, RESIDENT OF VILLAGE-FATEHPUR, POLICE STATION KHAIRA, DISTRICT-JAMUI Vs. THE STATE OF BIHAR & ORS.
November 27, 2008
PRABODH OJHA @ PRABOOD JHA Vs. STATE OF BIHAR
January 22, 2008
PRACHI EXIM INDIA LTD Vs. STATE BANK OF INDIA
January 22, 2008
PRADEEP KUMAR MISHRA Vs. STATE OF BIHAR
November 28, 2008
PRADUMAN RAI Vs. STATE OF BIHAR
September 3, 2008
PRAFULLA RANJAN SHRIVASTAVA Vs. STATE OF BIHAR
March 17, 2008
PRAGATISHEEL ADHIVAKTA SAHAYAK Vs. STATE OF BIHAR
March 26, 2008
PRAHLAD SHARMA Vs. STATE OF BIHAR
September 26, 2008
PRAKASH KUMAR Vs. STATE OF BIHAR
February 19, 2008
PRAKASH RANJAN Vs. HONBLE HIGH COURT OF JUDICATURE AT PATNA
July 22, 2008
PRAKASH SINGH Vs. STATE OF BIHAR
March 5, 2008
PRAMILA DEVI Vs. STATE OF BIHAR
March 5, 2008
PRAMOD JAISWAL @ PRAMOD SAH Vs. THE STATE OF BIHAR & ORS.
March 18, 2008
PRAMOD KUMAR Vs. THE STATE OF BIHAR & ORS.
November 28, 2008
PRAMOD KUMAR Vs. UNION OF INDIA
November 21, 2008
PRAMOD KUMAR OJHA Vs. UNION OF INDIA
July 16, 2008
PRAMOD KUMAR OJHA Vs. UNION OF INDIA
April 21, 2008
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
December 22, 2008
PRAMOD NARAIN TIWARI Vs. STATE OF BIHAR
January 8, 2008
PRAMOD NARAYAN SINGH Vs. VEER KUAR SINGH UNIVERSITY
July 31, 2008
PRAMOD SAH Vs. STATE OF BIHAR
November 12, 2008
PRASAD KHARWADKAR Vs. STATE OF BIHAR
January 31, 2008
PRASHANT KUMAR DAS @ P.K.DAS Vs. STATE OF BIHAR
February 5, 2008
PRASHANT SINHA Vs. STATE OF BIHAR
June 27, 2008
PRATAP RANA @ VIKASH KUMAR P.VIKKI SINGH Vs. STATE OF BIHAR
November 19, 2008
PRATIBHA KUMARI Vs. STATE OF BIHAR
July 2, 2008
PRATIMA AWASTHI Vs. BHIKHARI RAI, SON OF LATE RAJ BALLAM RAI
November 25, 2008
PRATIVA SINGH Vs. STATE OF BIHAR
November 19, 2008
PRAVEEN KUMAR Vs. UNION OF INDIA
July 10, 2008
PRAVEEN KUMAR MISHRA Vs. THE STATE OF BIHAR AND ORS.
August 5, 2008
PRAVEEN KUMAR S/O SRI BABU LAL RAJAK Vs. STATE OF BIHAR
November 25, 2008
PRECISION BLANKING INDIA LTD. Vs. STATE
December 19, 2008
PREM KUMAR Vs. UNION OF INDIA
May 23, 2008
PREM KUMAR SINGH @ PREM SINGH Vs. STATE OF BIHAR
April 30, 2008
PREM SHANKAR BHARATEE Vs. STATE OF BIHAR
February 22, 2008
PREM SHANKAR DUBEY Vs. STATE OF BIHAR
January 31, 2008
PREMNATH RAM Vs. UNION OF INDIA
July 23, 2008
PRITHWI CHAND GUPTA Vs. STATE OF BIHAR
May 8, 2008
PRIYAAMBADA ROY Vs. STATE OF BIHAR
November 16, 2008
PRIYAMBADA ROY Vs. THE STATE OF BIHAR
December 16, 2008
PROF. (DR.) BIDYA NATH JHA Vs. THE STATE OF BIHAR AND ORS.
July 17, 2008
PROF. (DR.) RAM DINESH SHARMA Vs. THE T.M. BHAGALPUR UNIVERSITY & ORS.
July 23, 2008
PROF. DR. RAVINDRA PRASAD & ORS. Vs. THE STATE OF BIHAR & ORS.
June 24, 2008
PUNJAB NATIONAL BANK Vs. STATE OF BIHAR
March 12, 2008
PURUSHOTTAM JHA Vs. STATE OF BIHAR
April 22, 2008
PURUSHOTTAM LAL DAS Vs. DR. CAPT. S.N. SINGH & ORS.
July 9, 2008
PUSHPA KUMARI DAUGHTER OF SRI HARI SAH, RESIDENT OF VILLAGE:- BRAHMASTHAN, P.S.:- MUFFASIL, DISTRICT:- MUNGER Vs. THE STATE OF BIHAR THROUGH SECRETARY CUM COMMISSIONER, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNAAND ORS.
November 12, 2008
PUSHPA PANDEY Vs. STATE OF BIHAR
July 24, 2008
PUSHPANJALI COAL AND COKE PV Vs. STATE OF BIHAR
January 25, 2008
PVC PIPE MANUFACTURERS WELFARE ASSOCIATION OF BIHAR Vs. STATE OF BIHAR
February 4, 2008
R.G.HOLDINGS PRIVATE LIMITED Vs. STATE OF BIHAR
March 25, 2008
RABI BHUSHAN OJHA Vs. STATE OF BIHAR
September 9, 2008
RABINDRA KHARWAR Vs. STATE OF BIHAR
April 11, 2008
RABINDRA NATH MISHRA @ RABINDRA MISHRA Vs. STATE OF BIHAR & ANR.
August 20, 2008
RABINDRA PANDEY Vs. UNION OF INDIA
July 16, 2008
RADHA FLOUR MILLS PVT.LTD. Vs. BIHAR STATE FINANCIAL CORPORATION
August 6, 2008
RADHA KRISHNA EXPORTS PVT.LTD. Vs. PANDAUL COOPERATIVE SPINNING MILLS LTD. WITH
October 20, 2008
RADHA MOHAN SHARMA Vs. STATE OF BIHAR
July 31, 2008
RADHA MOHAN SINGH Vs. STATE OF BIHAR
July 7, 2008
RADHE RAMAN Vs. STATE OF BIHAR
August 19, 2008
RADHE SHYAM MAHTO Vs. BHARAT PETROLEUM CORPORATION LTD
March 4, 2008
RADHIKA DEVI Vs. UNION OF INDIA
May 21, 2008
RAGHBENDRA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
October 24, 2008
RAGHU YADAV Vs. STATE OF BIHAR
August 6, 2008
RAGHUBAR ROY Vs. STATE OF BIHAR
December 11, 2008
RAGINI SAHU Vs. STATE OF BIHAR
August 18, 2008
RAHIMA KHATOON, WIFE OF MD.RAFIQUE ALAM Vs. STATE OF BIHAR
October 1, 2008
RAHMAN MIAN Vs. STATE OF BIHAR
July 3, 2008
RAIN RAJ BHAR Vs. ILLAICHI DEVI
January 31, 2008
RAJ GRIHI SINGH Vs. STATE OF BIHAR
July 1, 2008
RAJ KESHWAR PRASAD Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
November 7, 2008
RAJ KISHOR SHUKLA Vs. BANWARI YADAV
January 22, 2008
RAJ KISHORE KUMAR Vs. STATE OF BIHAR
August 8, 2008
RAJ KISHORE PRASAD Vs. TRIPURARI SHARAN SHARMA
August 4, 2008
RAJ KISHORE SINGH Vs. STATE OF BIHAR
July 9, 2008
RAJ KUMAR CHOUBEY Vs. DULHIN JANKI DEVI
December 8, 2008
RAJ KUMAR LAL Vs. STATE OF BIHAR
January 22, 2008
RAJ KUMAR SAH Vs. STATE OF BIHAR
April 15, 2008
RAJ KUMAR SHAH Vs. STATE OF BIHAR
October 24, 2008
RAJ KUMAR SINGH Vs. STATE OF BIHAR
September 30, 2008
RAJ NATH PRASAD Vs. UNION OF INDIA
July 11, 2008
RAJA BIND Vs. STATE OF BIHAR
January 23, 2008
RAJA PARIKSHIT Vs. BANK OF BARODA
June 24, 2008
RAJBANSHI MAHTO Vs. STATE OF BIHAR
February 20, 2008
RAJBANSHI SINGH Vs. STATE OF BIHAR
July 31, 2008
RAJDEO PASWAN Vs. STATE OF BIHAR
July 3, 2008
RAJENDER SINGH Vs. V.C., PATNA UNIVERSITY
July 23, 2008
RAJENDRA GOPE @ MUNNI LAL YADAV Vs. CHHOTAN LAL
December 2, 2008
RAJENDRA GUPTA Vs. STATE OF BIHAR
May 16, 2008
RAJENDRA KISHORE GOKUL Vs. CHAIRMAN BIHAR COLLEGE SER
May 19, 2008
RAJENDRA KRISHNA AGRAWAL SON OF SHRI BECHAN LAI AGRAWAL Vs. SMT.SANDHYA RANI WIFE OF MR. RAJENDRA KRISHNA AGRAWAL D/O MR.VITHAL DAS AGRAWAL
December 23, 2008
RAJENDRA MANDER Vs. SHAILENDRA RAM
September 5, 2008
RAJENDRA MOCHI Vs. STATE OF BIHAR
September 5, 2008
RAJENDRA PRASAD Vs. STATE OF BIHAR
January 24, 2008
RAJENDRA PRASAD DUBEY SON OF LATE BRAHMESHWAR DUBEY Vs. STATE OF BIHAR THROUGH THE SECRETARY, HEALTH MEDICAL EDUCATION AND FAMILY WELFARE, INDIAN MEDICINE DEPARTMENT
October 24, 2008
RAJENDRA PRASAD SAH Vs. STATE OF BIHAR
February 20, 2008
RAJENDRA RAM @ RAI Vs. STATE OF BIHAR
August 20, 2008
RAJENDRA SINGH Vs. NAINI GOPAL MAHAJAN
May 22, 2008
RAJENDRA SINGH Vs. STATE F BIHAR
February 21, 2008
RAJENDRA SINGH (YADAVA) Vs. STATE OF BIHAR
January 22, 2008
RAJENDRA TIMBER Vs. STATE OF BIHAR
August 13, 2008
RAJESH KUMAR Vs. SHRI K.A.H. SUBRAMANIUM & ORS.
July 8, 2008
RAJESH KUMAR Vs. STATE OF BIHAR
November 25, 2008
RAJESH KUMAR AGRAWAL Vs. UNION OF INDIA
June 25, 2008
RAJESH KUMAR VERMA Vs. STATE OF BIHAR
August 11, 2008
RAJESHWAR PANDEY Vs. KALIMULLAH KHAN
August 5, 2008
RAJESHWAR PRASAD SHARMA Vs. THE STATE OF BIHAR AND ORS.
September 12, 2008
RAJIV KUMAR Vs. STATE OF BIHAR
October 17, 2008
RAJIV KUMAR SINGH Vs. STATE OF BIHAR
October 1, 2008
RAJYASHREE SINGH Vs. STATE OF BIHAR
July 15, 2008
RAKESH KUMAR Vs. SRI RAMANAND PRASAD SINGH
February 13, 2008
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
May 8, 2008
RAKESH RANJAN KUMAR ALIAS LALAN KUMAR Vs. STATE OF BIHAR
February 15, 2008
RAKESH SHRIVASTAVA Vs. STATE OF BIHAR
January 28, 2008
RAKESH SINGH Vs. STATE OF BIHAR
August 6, 2008
RAM AND JAYMALA DEVI W/O JIBACHH PRASAD SAHUT Vs. STATE OF BIHAR
November 25, 2008
RAM AVTAR SINGH Vs. STATE OF BIHAR
April 29, 2008
RAM AVTAR SINGH Vs. STATE OF BIHAR
August 6, 2008
RAM AYODHI RAI @ AYODHI RAI Vs. STATE OF BIHAR
August 29, 2008
RAM BAHADUR MAHTO Vs. STATE OF BIHAR WITH
January 17, 2008
RAM BAHADUR YADAV Vs. STATE OF BIHAR
February 27, 2008
RAM BALAK RAM Vs. THE BHARAT WAGON ENG. CO. LTD. & ORS.
August 28, 2008
RAM BALAK SINGH Vs. CHAIRMAN B S R T CORPN
May 15, 2008
RAM BELASH SINGH Vs. UTTAMRAJ SINGH
February 28, 2008
RAM BILASH MALAKAR Vs. STATE OF BIHAR
February 14, 2008
RAM CHANDRA MAHASETH Vs. STATE BANK OF INDIA
September 15, 2008
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
April 17, 2008
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
January 23, 2008
RAM CHANDRA SINGH Vs. STATE OF BIHAR
September 10, 2008
RAM CHANDRA SINGH Vs. STATE OF BIHAR
May 16, 2008
RAM CHANDRA SINGH Vs. STATE OF BIHAR
October 22, 2008
RAM DAYAL YADAV Vs. STATE OF BIHAR
March 12, 2008
RAM DULAR PRASAD @ RAMDULAR DAS Vs. STATE OF BIHAR
August 19, 2008
RAM GOPAL RAI Vs. MANAGER RAI
September 1, 2008
RAM JATAN YADAY Vs. STATE OF BIHAR
January 8, 2008
RAM KESHWAR CHOUDHARY Vs. STATE OF BIHAR
January 21, 2008
RAM KRISHNA DUBEY Vs. STATE OF BIHAR AND ORS.
January 22, 2008
RAM KRISHNA DUBEY Vs. STATE OF BIHAR
January 2, 2008
RAM KRISHNA PD SINGH Vs. STATE OF BIHAR
December 16, 2008
RAM KRISHNA PRASAD Vs. STATE OF BIHAR
April 17, 2008
RAM KRIT SINGH Vs. STATE
April 17, 2008
RAM LAKHAN PANDIT Vs. STATE OF BIHAR
May 16, 2008
RAM LAKHAN SAHANI Vs. LAKSHMI SAHANI
September 26, 2008
RAM LAKHAN YADAV Vs. STATE OF BIHAR
February 15, 2008
RAM MANI DEVI Vs. STATE OF BIHAR
July 25, 2008
RAM NANDAN PODDAR Vs. LAXMI PRASAD SAH
January 22, 2008
RAM NANDAN PRASAD SRIVASTAVA Vs. STATE OF BIHAR
August 7, 2008
RAM NARAYAN & SONS Vs. STATE OF BIHAR
September 11, 2008
RAM NARAYAN CHAUDHARY Vs. STATE OF BIHAR
April 21, 2008
RAM NARAYAN SINGH SON OF LATE HARIHAR NATH SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
November 12, 2008
RAM NARESH SINGH, ASHOK SINGH @ ASHOK KUMAR SINGH, ARJUN SINGH Vs. STATE OF BIHAR
January 30, 2008
RAM NIWAS AGARWAL Vs. MANOJ KUMAR AGARWAL
February 12, 2008
RAM PRAKASH MAHTO Vs. TAR KISHOR PRASAD
May 1, 2008
RAM PRASAD PODDAR Vs. STATE OF BIHAR
February 15, 2008
RAM PRASAD SON OF LATE RAM SUNDER YADAV Vs. JAI PRAKASH UNIVERSITY THROUGH ITS REGISTRAR DAK BANGLOW ROAD, CHAPRA
October 15, 2008
RAM PRAVESH SINGH Vs. STATE OF BIHAR
July 9, 2008
RAM PRAVESH SINGH Vs. STATE OF BIHAR
March 4, 2008
RAM PRAVESH YADAV Vs. STATE OF BIHAR
January 11, 2008
RAM PREET SINGH @ MAHTO Vs. STATE OF BIHAR
August 20, 2008
RAM PRIT SINGH Vs. STATE OF BIHAR
November 21, 2008
RAM PRIT SINGH Vs. SUBHASH PRASAD
November 20, 2008
RAM SAGAR DEVI Vs. CHUTRU DEVI ALIAS MAHABATI DEVI
August 8, 2008
RAM SAKAL PANDIT AND KAPILDEO PANDIT Vs. THE STATE OF BIHAR
July 17, 2008
RAM SAKHI DEVI Vs. THE STATE OF BIHAR
July 15, 2008
RAM SAROWAR SINGH @ SAROWAR SINGH Vs. STATE OF BIHAR
February 26, 2008
RAM SEWAK SHARMA Vs. STATE OF BIHAR
February 19, 2008
RAM SWARUP PRASAD Vs. STATE OF BIHAR
January 22, 2008
RAM SWARUP THAKUR Vs. STATE OF BIHAR
February 1, 2008
RAM VILAS SINGH Vs. STATE OF BIHAR
March 5, 2008
RAMA KANT SINHA Vs. VISHNU KANT SINHA AND OTHERS
February 12, 2008
RAMA SHANKAR PANDEY Vs. STATE OF BIHAR
April 23, 2008
RAMA SHANKAR RAI Vs. UNION OF INDIA
July 1, 2008
RAMA SHANKAR SINGH Vs. THE STATE OF BIHAR & ORS.
July 1, 2008
RAMA SHANKAR SINGH RAMAN Vs. UNION BANK OF INDIA
October 22, 2008
RAMAGYA KUMAR Vs. STATE OF BIHAR
March 26, 2008
RAMANAK MISHRA Vs. STATE OF BIHAR
March 24, 2008
RAMANAND GUPTA Vs. BANKEY LAL
May 22, 2008
RAMANAND PRASAD CHAUDHARY Vs. STATE OF BIHAR
July 11, 2008
RAMASHISH MAHTO Vs. STATE OF BIHAR
February 15, 2008
RAMASHISH PRASAD Vs. STATE OF BIHAR
July 2, 2008
RAMASHRAY SINGH SON OF LATE RAJENDRA SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, SCIENCE & TECHNOLOGY DEPARTMENT, GOVERNMENT OF BIHAR, VISHWAISHWARAIYA BHAWAN, BAILEY
December 17, 2008
RAMAVTAR PRASAD Vs. STATE OF BIHAR
September 10, 2008
RAMAVTAR PRASAD Vs. STATE OF BIHAR
July 11, 2008
RAMAYAN SAH Vs. STATE OF BIHAR
August 25, 2008
RAMAYAN SAH SON OF LATE NATHUNI SAH Vs. STATE OF BIHAR
December 23, 2008
RAMAYAN SAO, SON OF SRI HARI LAL SAO Vs. STATE OF BIHAR
September 30, 2008
RAMCHANDRA YADAV Vs. STATE OF BIHAR
July 11, 2008
RAMDEEP SINGH Vs. THE STATE OF BIHAR & ORS.
February 21, 2008
RAMDEO PRASAD Vs. STATE OF BIHAR
August 11, 2008
RAMDEYAL MAHATO Vs. RAM SWARUP MAHATO @ RAM SWARUP
September 11, 2008
RAMDHAN PANDIT, SON OF RAMCHANDRA PANDIT Vs. STATE OF BIHAR
November 25, 2008
RAMDHIN THAKUR Vs. STATE OF BIHAR
September 23, 2008
RAMESH CHANDRA Vs. STATE OF BIHAR
August 26, 2008
RAMESH CHANDRA Vs. PREMLATA SINHA
July 4, 2008
RAMESH CHANDRA JHA Vs. STATE OF BIHAR
December 10, 2008
RAMESH CHANDRA SINGH Vs. STATE OF BIHAR
January 21, 2008
RAMESH KUMAR DUA & ORS. Vs. STATE OF BIHAR & ORS.
August 5, 2008
RAMESH MANDAL Vs. STATE OF BIHAR
July 18, 2008
RAMESH PD. Vs. STATE OF BIHAR
January 4, 2008
RAMESH STEEL PRODUCTS Vs. UNION OF INDIA
July 15, 2008
RAMESH YADAV Vs. RAJESHWARI PRASAD SINGH : STATE OF BIHAR
February 8, 2008
RAMESHWAR YADAV Vs. STATE OF BIHAR THRU.CBI
April 15, 2008
RAMJEE PASWAN Vs. STATE OF BIHAR
November 18, 2008
RAMNI MOHAN PANDIT; ASHOK KUMAR MAHTO Vs. STATE OF BIHAR
May 7, 2008
RAMRAJ SINGH Vs. STATE OF BIHAR
March 5, 2008
RANA SENGUPTA Vs. STATE OF BIHAR
March 3, 2008
RANDHIR BAHADUR SINGH Vs. STATE OF BIHAR
February 14, 2008
RANJAN KUMAR CHAUHAN Vs. THE STATE OF BIHAR & ORS.
August 6, 2008
RANJAN KUMAR YADAV SON OF SRI TARNI PRASAD YADAV Vs. STATE OF BIHAR
November 11, 2008
RANJAN MITRA Vs. STATE OF BIHAR
April 11, 2008
RANJANA MISHRA Vs. STATE OF BIHAR
May 23, 2008
RANJEET SRIVASTAVA Vs. STATE OF BIHAR
August 29, 2008
RANJIT SINGH Vs. STATE OF BIHAR
August 21, 2008
RANJIT SINGH SON OF LATE TAPESHWAR SINGH Vs. STATE OF BIHAR
November 25, 2008
RAPTAKOS BRETT AND COMPANY LTD Vs. STATE OF BIHAR
August 14, 2008
RAS BIHARI SINGH Vs. STATE OF BIHAR
August 6, 2008
RASHO SHARMA Vs. STATE OF BIHAR
January 24, 2008
RATAN KUMAR Vs. NAVEEN KUMAR
July 3, 2008
RATAN LAL KEDIA Vs. STATE OF BIHAR
February 25, 2008
RATAN SAO Vs. STATE OF BIHAR
December 2, 2008
RATIONAL COMMITTEE OF HOMEOPATHIES Vs. STATE OF BIHAR
June 24, 2008
RAVI BHUSHAN CHAKRAWARTI Vs. STATE OF BIHAR
January 4, 2008
RAVI KUMAR Vs. STATE OF BIHAR
January 7, 2008
RAVINDRA DEO SHAHI Vs. STATE OF BIHAR
September 5, 2008
RAVINDRA SINGH Vs. STATE OF BIHAR
September 17, 2008
RAWATI INTERNATIONAL PVT LTD Vs. STATE OF BIHAR
March 28, 2008
RAWATSONS ENGINEERS (P LTD Vs. UNION OF INDIA
May 14, 2008
RAWATSONS ENGINEERS(P)LTD. Vs. UNION OF INDIA
May 14, 2008
RAZA IMAM RIZVI Vs. STATE OF BIHAR
April 25, 2008
REALTORS PRIVATE LIMITED Vs. BIHAR STATE FINANCIAL CORP
July 29, 2008
REENA DEVI Vs. JAY NARAYAN SINGH
October 21, 2008
REFERENCE MADE BY SRI MD.ABDUL BAQUI Vs. DHARMAJAY PRASAD WITH
November 28, 2008
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ROHTAS INDUSTRIES LTD
July 30, 2008
REKHA DEVI @ REKHA KUMARI Vs. STATE OF BIHAR
September 17, 2008
REKHA NARAYAN Vs. STATE OF BIHAR
May 19, 2008
RIBHA RANI Vs. STATE OF BIHAR
November 20, 2008
RINA DEVI Vs. STATE OF BIHAR
March 12, 2008
RINTU YADAV Vs. STATE OF BIHAR
February 13, 2008
RISHI MUNI DEVI Vs. STATE OF BIHAR
May 22, 2008
RISHIKESH PRASAD Vs. STATE OF BIHAR
August 27, 2008
RITESH KUMAR SON OF SHRI MAHESH PRASAD SINGH, RESIDENT OF MOHALLA-BIRLA COLONY, PHULWARI-SHARIF, P.S.-PHULWARISHARIF, DISTRICT-PATNA Vs. PATNA UNIVERSITY, THROUGH THE REGISTRAR, PATNA UNIVERSITY, PATNA & ORS.
November 26, 2008
RITOO MAHTO Vs. STATE OF BIHAR
July 22, 2008
ROHIT KUMAR Vs. STATE OF BIHAR
March 3, 2008
ROHIT KUMAR GUPTA Vs. THE STATE OF BIHAR & ORS.
March 10, 2008
RUBY KUMARI Vs. STATE ELECTION COMMISSION
December 10, 2008
RUPA KUMARI Vs. STATE OF BIHAR & ORS. (IN ALL)
September 30, 2008
RUPA KUMARI SHRAMA Vs. STATE OF BIHAR WITH
April 6, 2008
RUPA KUMARI SHRAMA Vs. STATE OF BIHAR
February 6, 2008
RUPASHREE SINHA Vs. STATE OF BIHAR
April 30, 2008
RUPESH KUMAR GUPTA Vs. STATE OF BIHAR
August 22, 2008
S.M. NAIYER IMAM Vs. CHANCELLOR, LALIT NARAYAN MITHILA UNIVERSITY
September 15, 2008
S.S.PANDEY @ SHASHI SHEKHAR PANDEY Vs. STATE OF BIHAR
March 12, 2008
S/O SHIVJI KUNWAR Vs. STATE OF BIHAR
October 24, 2008
SABNAM @ SABNAM KUMARI @ USHA Vs. STATE OF BIHAR
July 28, 2008
SABZIBAGH, P.S.PIRBAHORE Vs. STATE OF BIHAR
November 28, 2008
SACHCHIDANAND THAKUR & ORS. Vs. STATE OF BIHAR
July 11, 2008
SACHIN KUMAR GUPTA @ SACHIN KUMAR Vs. THE STATE OF BIHAR & ANR.
May 6, 2008
SACHIN KUMAR GUPTA @ SACHIN KUMAR Vs. STATE OF BIHAR
February 6, 2008
SADHU SHARAN SINGH Vs. UNION OF INDIA
February 26, 2008
SADHU SHARAN SINGH Vs. STATE OF BIHAR
September 26, 2008
SADHU SHARAN TIWARI @ CHANDRIKA TIWARI SON OF LATE SUBA TIWARI Vs. STATE OF BIHAR
December 16, 2008
SAHA Vs. UNION OF INDIA
September 11, 2008
SAHDEO RAI Vs. STATE OF BIHAR
July 1, 2008
SAHU JAIN LTD Vs. ROHTAS INDUSTRIES LTD
November 24, 2008
SAI IRON (INDIA) LIMITED Vs. STATE OF BIHAR
February 8, 2008
SALIGRAM PRASAD Vs. STATE OF BIHAR
January 4, 2008
SAMANT BHADRA Vs. KUMARI RASHMI PRIYADARSHNI @ ANJALI
September 19, 2008
SAMPAT KUMAR SINGH Vs. RAM JANAM RAM
September 18, 2008
SAMRENDRA SINGH Vs. UNION OF INDIA
January 23, 2008
SAMRIT MAHTO Vs. STATE OF BIHAR
January 9, 2008
SANDEEP KUMAR BHAGAT Vs. STATE OF BIHAR
January 21, 2008
SANDEEP KUMAR TEKRIWAL Vs. STATE OF BIHAR
September 9, 2008
SANDHYA SINGH @ SANDHYA SINHA Vs. STATE OF BIHAR
August 20, 2008
SANDIP KUMAR @ BABALOO YADAV Vs. STATE OF BIHAR
September 16, 2008
SANGEETA MINKI Vs. STATE OF BIHAR
February 19, 2008
SANJAY BHAGAT Vs. STATE OF BIHAR
September 15, 2008
SANJAY KUMAR @ SANJU YADAV Vs. THE STATE OF BIHAR & ORS.
August 21, 2008
SANJAY KUMAR PATHAK Vs. STATE OF BIHAR
July 10, 2008
SANJAY KUMAR SAH Vs. STATE OF BIHAR
September 12, 2008
SANJAY KUMAR SHUKLA Vs. STATE OF BIHAR
July 4, 2008
SANJAY KUMAR SINGH, SON OF SRI ANANT PRASAD SINGH Vs. B.N.MANDAI UNIVERSITY, MADHEPURA, THROUGH ITS REGISTRAR
December 10, 2008
SANJAY KUMAR SINHA Vs. STATE OF BIHAR
June 27, 2008
SANJAY KUMAR SRIVASTAVA ALIAS RAJESH KUMAR Vs. STATE OF BIHAR
July 29, 2008
SANJAY KUMAR TIWARY Vs. STATE OF BIHAR
January 25, 2008
SANJAY KUMAR YADAV Vs. STATE OF BIHAR
January 28, 2008
SANJAY SINGH Vs. STATE OF BIHAR
January 14, 2008
SANJAY SINGH @ MITHLESH SINGH Vs. UNION OF INDIA
February 12, 2008
SANJAY SINHA Vs. STATE OF BIHAR
May 6, 2008
SANJEEV KUMAR Vs. STATE OF BIHAR
November 10, 2008
SANJU KUMARI Vs. THE STATE OF BIHAR & ORS.
February 12, 2008
SANT PRAKASH SRIVASTAVA Vs. STATE OF BIHAR
July 28, 2008
SANTOSH KUMAR Vs. UNION OF INDIA
July 18, 2008
SANTOSH KUMAR Vs. STATE OF BIHAR
September 19, 2008
SANTOSH KUMAR Vs. THE STATE OF BIHAR & ORS.
July 21, 2008
SANTOSH KUMAR JHA Vs. STATE OF BIHAR
August 4, 2008
SANTOSH KUMAR PANDEY Vs. STATE OF BIHAR
January 31, 2008
SANTOSH PRINTING PRESS Vs. STATE OF BIHAR
July 28, 2008
SANTU MISTRI Vs. STATE OF BIHAR
November 27, 2008
SARFARAZ AHMAD Vs. STATE OF BIHAR
September 11, 2008
SARITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
September 9, 2008
SARITA SINHA Vs. SATE OF BIHAR
April 2, 2008
SARJUG MANJHI Vs. STATE OF BIHAR
October 2, 2008
SARJUG MANJHI & ORS. Vs. THE STATE OF BIHAR
September 2, 2008
SAROJ DEVI Vs. SHANTI MISHRA
September 1, 2008
SAROJINI SINHA Vs. STATE OF BIHAR WITH
July 28, 2008
SAT PAL SINGH BHATIYA Vs. BASANTI DEVI
April 15, 2008
SATAV INFRASTRUCTURE PVT LTD Vs. UNION OF INDIA
July 25, 2008
SATE OF BIHAR Vs. BAHADUR YADAV
May 9, 2008
SATENDRA SAH Vs. STATE OF BIHAR
July 18, 2008
SATYA NARAIN THAKUR Vs. SHYAMA NAND YADAV : LAKSHMI YADAV
September 19, 2008
SATYA NARAYAN YADAV Vs. STATE
August 18, 2008
SATYENDRA KUMAR MANJHI & ORS. Vs. STATE OF BIHAR & ORS.
July 7, 2008
SATYENDRA KUMAR SON OF LATE KAPIL SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY, DEPARTMENT OF EDUCATION, NEW SECRETARIAT, PATNA
November 20, 2008
SATYENDRA NARAYAN SINGH Vs. STATE OF BIHAR
April 11, 2008
SAVITA DEVI Vs. STATE OF BIHAR
April 11, 2008
SAVITRI DEVI Vs. STATE OF BIHAR WITH
August 14, 2008
SAVITRI DEVI Vs. STATE OF BIHAR
September 10, 2008
SAVITRI SINHA Vs. THE HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR & ORS.
July 16, 2008
SAWALIA BIHARI DWIVEDY Vs. STATE OF BIHAR
February 27, 2008
SAWAN KUMAR KARN Vs. STATE OF BIHAR
July 17, 2008
SAYED EQBAL AHMAD ALI ALIAS S EQBA Vs. PRAKASH SHARMA
February 12, 2008
SECRETARY B S AGRI MKT COM Vs. KANAHAIYA LAL
July 23, 2008
SECRETARY, BIHAR SCHOOL EXAMINATION BOARD, PATNA Vs. SURYAKESHWAR PRASAD
September 19, 2008
SECRETARY, WATER RESOURCES DEPARTMENT, STATE OF JHARKHAND Vs. KAKA & COMPANY
March 25, 2008
SEEMA DEVI, W/O ASHOK KUMAR Vs. STATE OF BIHAR
October 24, 2008
SENIOR CITIZENS WELFARE ASSOCI Vs. STATE OF BIHAR
May 15, 2008
SHABBIR ALAM, SON OF LATE RAMJANI, RESIDENT OF VILLAGE KORAUNI, P.O.-ASTHUA, P.S.- SINGHWARA, DISTRICT-DARBHANGA Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN & ORS.
December 19, 2008
SHAH AZAD SIDDIQUI Vs. STATE OF BIHAR
July 31, 2008
SHAILENDRA KAHAR AND BIBIDHA MAHTO Vs. STATE OF BIHAR
February 4, 2008
SHAILENDRA KUMAR Vs. BIHAR STATE POLLUUTION CONTROLE BOARD
July 22, 2008
SHAILENDRA KUMAR SINGH AND MANIKANT SINGH Vs. STATE
December 2, 2008
SHAILENDRA KUMAR SINGH, MANIKANT SINGH Vs. STATE
December 2, 2008
SHAILENDRA SINGH, KISHUNDEO SINGH, RAMDEO SINGH, RAMCHARAN SINGH Vs. STATE OF BIHAR
October 16, 2008
SHAILENDRA SUKHDARSHI Vs. STATE OF BIHAR
September 10, 2008
SHAILESH BHUSHAN @ SHAILESH Vs. STATE OF BIHAR
August 5, 2008
SHAILESH KUMAR Vs. STATE OF BIHAR
November 10, 2008
SHAILESH KUMAR KAUSHAL, Vs. THE STATE OF BIHAR AND ORS.
July 16, 2008
SHAILESH KUMAR ROY Vs. STATE OF BIHAR
August 7, 2008
SHAKTI COLD STORAGE Vs. BIHAR STATE ELECTRICITY BOARD
August 12, 2008
SHAKUNTALA KUMARI Vs. STATE OF BIHAR &ORS.
February 12, 2008
SHALIGRAM SAH Vs. STATE OF BIHAR
March 18, 2008
SHAMBHU ANAND Vs. BHUPENDRA NR MANDAL UNIVERSITY
August 21, 2008
SHAMBHU GIRL Vs. STATE OF BIHAR
July 4, 2008
SHAMBHU KUMAR AND RAJESH KUMAR Vs. STATE OF BIHAR
January 18, 2008
SHAMBHU NATH JHA Vs. STATE OF BIHAR
May 16, 2008
SHAMIMA KHATOON Vs. ANJANI KUMAR SINGH
September 5, 2008
SHANKAR KUMAR, SON OF DOORGA SHAO Vs. STATE OF BIHAR
November 12, 2008
SHANKAR PRASAD SAH Vs. PRESIDING OFFICER CENTRAL
February 5, 2008
SHANKAR RAJAK Vs. STATE OF BIHAR
July 7, 2008
SHANKER PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 14, 2008
SHANKER SINGH Vs. STATE OF BIHAR
January 10, 2008
SHANTI DEVI Vs. STATE OF BIHAR
April 11, 2008
SHARIF, P.S.-PHULWARISHARIF, DISTRICT-PATNA Vs. PATNA UNIVERSITY, THROUGH THE REGISTRAR, PATNA UNIVERSITY, PATNA
November 26, 2008
SHARMILA JAISAWAL Vs. STATE OF BIHAR
July 29, 2008
SHARMILA KHATOON Vs. STATE OF BIHAR
August 27, 2008
SHARWAN KUMAR Vs. STATE OF BIHAR WITH
March 17, 2008
SHASHANK SHEKHAR Vs. STATE OF BIHAR
May 6, 2008
SHASHI BHUSHAN KUMAR, S/O SHRI JAGDISH RAI Vs. STATE OF BIHAR
December 22, 2008
SHASHI BHUSHAN PRASAD Vs. STATE OF BIHAR
January 18, 2008
SHASHI KANT PANDEY Vs. STATE
August 14, 2008
SHASHI KANT SAROJ Vs. STATE OF BIHAR
June 27, 2008
SHASHI RANJAN Vs. STATE OF BIHAR
August 7, 2008
SHASHI SINGH Vs. MATA BHAGWATI
July 28, 2008
SHASTRI NAGAR, P.S.SHASTRI NAGAR, TOWN & DISTRICT-PATNA Vs. STATE OF BIHAR THROUGH THE DISTRICT CERTIFICATE OFFICER, COLLECTORATE, PATNA
October 15, 2008
SHATRUGHAN MANDAL Vs. STATE OF BIHAR
September 9, 2008
SHEET BASANT PASHWAN Vs. STATE OF BIHAR WITH
May 15, 2008
SHEIKH MANJAR Vs. STATE OF BIHAR
August 26, 2008
SHEO BACHAN LAL Vs. STATE OF BIHAR WITH
August 20, 2008
SHEO MISTRI Vs. STATE OF BIHAR
January 24, 2008
SHEO PUJAN RAI Vs. RAM EKBAL RAI
January 7, 2008
SHEO SHANKAR ROY Vs. STATE OF BIHAR
July 31, 2008
SHEOJI PRASAD GUPTA Vs. UNION OF INDIA
May 23, 2008
SHEOKUMAR SINGH S/O SHRI BALDEO SINGH Vs. CHAIRMAN, STATE TRANSPORT APPELLATE TRIBUNAL, PATNA
December 4, 2008
SHEOPUJAN RAI Vs. STATE OF BIHAR
July 17, 2008
SHIB NATH JHA Vs. BIHAR STATE ELECTRICITY BOARD
June 26, 2008
SHILA DEVI Vs. STATE OF BIHAR
December 1, 2008
SHIV GULAM SAH Vs. STATE OF BIHAR
September 15, 2008
SHIV KUMAR BHAGAT @ MUNNA Vs. STATE OF BIHAR
August 11, 2008
SHIV NARAYAN MANDAL Vs. STATE OF BIHAR
December 8, 2008
SHIV NARAYAN SHARMA Vs. STATE OF BIHAR WITH
December 23, 2008
SHIV SHANKAR BIND Vs. STATE OF BIHAR
January 31, 2008
SHIVA BALAK CHOUDHARY Vs. STATE OF BIHAR
April 7, 2008
SHIVA BALAK CHOUDHARY Vs. STATE OF BIHAR
July 3, 2008
SHIVA DUTTA RAM Vs. STATE OF BIHAR
January 15, 2008
SHIVE KUMAR TANTI Vs. UNION OF INDIA
June 24, 2008
SHIVENDRA SHARMA @ SHIVENDRA KUMAR SHARMA Vs. STATE OF BIHAR
December 22, 2008
SHIVJAG SINGH & ORS. Vs. STATE OF BIHAR & ANR.
July 18, 2008
SHOBHA KESHRI Vs. CHAIRMAN, L.I.C.OF INDIA
July 2, 2008
SHOBHIT RAI Vs. STATE OF BIHAR
July 18, 2008
SHRAVAN KUMAR JHA, DURGA NAND JHA Vs. STATE OF BIHAR
September 8, 2008
SHREE RAM TIWARI Vs. STATE OF BIHAR
November 24, 2008
SHRI ANOJ KUMAR BARNWAL Vs. STATE OF BIHAR
November 10, 2008
SHRI RAGHUBAR DAYAL SINGH Vs. STATE OF BIHAR
January 7, 2008
SHRI SHANKAR BHAGWAN Vs. STATE OF BIHAR
February 28, 2008
SHRUTI SINGH Vs. PRESS COUNCIL OF INDIA
July 30, 2008
SHRUTI SINGH, ADVOCATE, P.H.C. Vs. NATIONAL DISASTER MANAGEMENT AUTHORITY
September 3, 2008
SHUBHA SINHA Vs. VEER KUWAR SINGH UNIVERSITY
January 11, 2008
SHYAM BABU KUMAR Vs. STATE OF BIHAR
August 28, 2008
SHYAM BABU RAI Vs. STATE OF BIHAR
September 19, 2008
SHYAM CHANDRA SINGH Vs. STATE OF BIHAR
February 18, 2008
SHYAM KISHORE PRASAD Vs. BANK OF BARODA
September 5, 2008
SHYAM KISHORE PRASAD YADAV Vs. STATE OF BIHAR
August 6, 2008
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
July 28, 2008
SHYAM NARAIN SINHA Vs. MANAGING DIRECTOR BIHAR STATE
November 25, 2008
SHYAM SUNDER RAI Vs. MANAGING DIRECTOR, BIHAR STATE SCHEDULED CASTE SCHEDULED TRIBES CO-OPERATIVE DEVELOPMENT CORPORATION LTD.
August 28, 2008
SHYAMPATI DEVI Vs. NANDLAL PRASAD AND OTHERS
September 24, 2008
SIDDHI SADAN GIRI Vs. STATE OF BIHAR
February 5, 2008
SIDHARTH JEE MODERN RICE MILL Vs. FOOD CORPORATION OF INDIA
January 10, 2008
SIDHESHWAR PRASAD SINHA Vs. STATE OF BIHAR
February 19, 2008
SIDHNATH PRASAD Vs. SANJAY KUMAR
September 5, 2008
SIKANDAR PRASAD SAH S/O SRI GADO SAH Vs. STATE OF BIHAR
November 21, 2008
SINGHWARA ANCHAL MATSYAJIVI Vs. STATE OF BIHAR
July 17, 2008
SISTER MARY ELISE Vs. STATE OF BIHAR
July 1, 2008
SITA RAM CHAUDHARY Vs. STATE OF BIHAR
February 6, 2008
SITA RAM RAM Vs. SHAMBHU NATH SINGH
November 10, 2008
SITAKUND NAO YATAYAT SWALAMBI SAHKARI SAMITEE LTD Vs. STATE OF BIHAR
April 16, 2008
SIYA RAM SINGH Vs. BIHAR STATE ELECTRICITY BOARD
September 18, 2008
SK MD ILLIYAS Vs. NARAYAN SAH
July 16, 2008
SK. HAROON Vs. STATE OF BIHAR
January 23, 2008
SMT. DHANBARTA KUER Vs. STATE OF BIHAR
August 20, 2008
SMT. MADHURI DEVI Vs. THE STATE OF BIHAR AND ORS.
September 17, 2008
SMT. SHARTSHEELA DEVI & ORS. Vs. THE STATE OF BIHAR & ORS.
January 21, 2008
SMT.VIJAY LAKSHMI DEVI Vs. RAM NARESH SINGH
August 7, 2008
SOHAIB AHMAD Vs. STATE OF BIHAR
April 21, 2008
SOHMATI DEVI Vs. STATE OF BIHAR & ORS.
July 7, 2008
SONAPATI DEVI Vs. STATE OF BIHAR
August 27, 2008
SONE VANASPATI LTD Vs. BIHAR STATE ELECTRICITY BOARD
August 4, 2008
SONI KUMARI Vs. STATE OF BIHAR
May 16, 2008
SONU MALIK Vs. STATE OF BIHAR
May 20, 2008
SOUMENDNA KUMAR BISWAS Vs. STATE OF BIHAR
May 16, 2008
SRI BHAGWAN RAM Vs. STATE OF BIHAR
September 5, 2008
SRI BHAGWAN TIWARI Vs. THE STATE OF BIHAR AND ORS.
July 16, 2008
SRI CHANDRA DEO YADAV, Vs. THE STATE OF BIHAR
August 5, 2008
SRI INDRAJIT SINGH Vs. STATE OF BIHAR
March 13, 2008
SRI KANT PD.SINGH @ SREEKANT PRASAD SINGH Vs. STATE OF BIHAR
September 16, 2008
SRI MORR @ SHRI MAURYA SINGH Vs. SMT. SUSHILA DEVI
February 29, 2008
SRI NIWAS MISHRA Vs. BIHAR SCHOOL EXAMINATION BOARD
August 27, 2008
SRI PARMESHWAR PASWAN Vs. STATE OF BIHAR
April 29, 2008
SRI PRAKASH SINGH Vs. STATE OF BIHAR
January 15, 2008
SRI S.DEO FILING STATION Vs. STATE OF BIHAR
February 25, 2008
STATE Vs. BHAWANT INDUSTRIES LTD
February 5, 2008
STATE BANK OF INDIA Vs. SANJEEV KUMAR SINHA
July 14, 2008
STATE BANK OF INDIA Vs. PARSHURAM SINGH
July 2, 2008
STATE BANK OF INDIA Vs. MANOJ KUMAR
August 22, 2008
STATE ELECTION COMMISSION Vs. PUNAM KUMARI
August 22, 2008
STATE OF BIHAR Vs. C D AND C M UNION
August 25, 2008
STATE OF BIHAR Vs. MD MANNAN ALIAS ABDUL MANNA
August 19, 2008
STATE OF BIHAR Vs. SURENDRA PRASAD
September 1, 2008
STATE OF BIHAR Vs. GANESH SAH
August 12, 2008
STATE OF BIHAR Vs. AKHILESH KUMAR
July 17, 2008
STATE OF BIHAR Vs. SANJAY TIWARY
July 10, 2008
STATE OF BIHAR Vs. RADHEY SHAYAM
May 13, 2008
STATE OF BIHAR Vs. BALMIKI RAJAK
April 16, 2008
STATE OF BIHAR Vs. RANJEET KUMAR
April 30, 2008
STATE OF BIHAR Vs. SHIV SHANKAR CONSTRUCTION CO P LTD
June 24, 2008
STATE OF BIHAR Vs. RAJ MANGAL ROY
May 22, 2008
STATE OF BIHAR Vs. RAMAKANT PANDEY
July 4, 2008
STATE OF BIHAR Vs. NARAYAN RAM
July 2, 2008
STATE OF BIHAR Vs. ANAND SHEKHAR
January 7, 2008
STATE OF BIHAR Vs. S K VERMA
January 15, 2008
STATE OF BIHAR Vs. NAND KISHORE SINGH
January 11, 2008
STATE OF BIHAR Vs. LUCKY PAPER INDUSTRIES
February 7, 2008
STATE OF BIHAR Vs. AMARNATH GUPTA
March 20, 2008
STATE OF BIHAR Vs. LALU PRASAD
March 20, 2008
STATE OF BIHAR Vs. LAXUMAN PRASAD
March 14, 2008
STATE OF BIHAR Vs. PREM PRAKASH
July 9, 2008
STATE OF BIHAR Vs. AFTAB AHMAD
July 28, 2008
STATE OF BIHAR Vs. S.R.SAIDUR RAHMAN
August 8, 2008
STATE OF BIHAR Vs. SHIV NATH RAM
July 31, 2008
STATE OF BIHAR Vs. RAM BALAK RAM
October 17, 2008
STATE OF BIHAR Vs. NAUSHAD ALAM
September 16, 2008
STATE OF BIHAR Vs. SACHIDANAND SINGH
September 5, 2008
STATE OF BIHAR Vs. SGHEYASUDDIN
September 2, 2008
STATE OF BIHAR Vs. NEERAJ KUMAR
September 3, 2008
STATE OF BIHAR Vs. ASHOK YADAV
September 3, 2008
STATE OF BIHAR Vs. BHOLAN CHOUDHARY
May 13, 2008
STATE OF BIHAR Vs. DIWAKAR MEHTA & SINTU KUMAR SINGH @ PANKAJ WITH
March 18, 2008
STATE OF BIHAR Vs. DHANANJAY KUMAR
March 17, 2008
STATE OF BIHAR Vs. UDAI SHANKAR PRASAD
April 16, 2008
STATE OF BIHAR Vs. JATASHANKAR PRASAD
April 18, 2008
STATE OF BIHAR Vs. ISHWAR CHAND RAI AND AWADH BIHARI RAI
March 28, 2008
STATE OF BIHAR Vs. PARAS NATH SINGH
February 13, 2008
STATE OF BIHAR Vs. UMESH YADAV, ASHOK YADAV AND SANT RAJ BIND
February 20, 2008
STATE OF BIHAR Vs. SHAKTI SHANKAR SINHA
September 8, 2008
STATE OF BIHAR Vs. VISHWANATH KUMAR
August 7, 2008
STATE OF BIHAR Vs. MAMTA HARAN RAM
August 11, 2008
STATE OF BIHAR Vs. YUGESHWAR TIWARY
July 31, 2008
STATE OF BIHAR Vs. RAMESH KUMAR YADAV @ RAMESH YADAV
July 1, 2008
STATE OF BIHAR Vs. YOGENDRA SINGH
July 1, 2008
STATE OF BIHAR Vs. BINDU KUMAR
July 1, 2008
STATE OF BIHAR Vs. KAMAL CHANDRA SAH
July 2, 2008
STATE OF BIHAR Vs. ANIL KUMAR SINGH
July 2, 2008
STATE OF BIHAR Vs. SANJAY KUMAR
July 2, 2008
STATE OF BIHAR Vs. DURGA PRASAD SINGH
July 3, 2008
STATE OF BIHAR Vs. SATYENDRA KUMAR SINGH
September 15, 2008
STATE OF BIHAR Vs. LAXMI NARAYAN SINGH, LAXMI SINGH WITH
September 3, 2008
STATE OF BIHAR Vs. SUNIL KUMAR PANDEY, MLA
September 10, 2008
STATE OF BIHAR Vs. SIKANDER ANSARI WITH
September 11, 2008
STATE OF BIHAR Vs. PROCEEDING AGAINST BHARAT YADAV
September 3, 2008
STATE OF BIHAR Vs. SANTOSH KUMAR SINGH
September 9, 2008
STATE OF BIHAR Vs. NARENDRA THAKUR SON OF LATE RAMUCHIT THAKUR
September 30, 2008
STATE OF BIHAR Vs. SATENDRA NARAYAN SINGH, SON OF SRI BINOD SINGH
September 24, 2008
STATE OF BIHAR Vs. PARMANAND SINHA
February 12, 2008
STATE OF BIHAR Vs. PARWEZ AHMAD
February 8, 2008
STATE OF BIHAR Vs. SARDAR GURU DAYAL SINGH WITH
January 30, 2008
STATE OF BIHAR Vs. KEDAR NATH SINGH
January 30, 2008
STATE OF BIHAR Vs. JANARDAN PRASAD SINGH
January 30, 2008
STATE OF BIHAR Vs. POONAM SINGH
January 11, 2008
STATE OF BIHAR Vs. PRAMOD KUMAR
January 11, 2008
STATE OF BIHAR Vs. DINESH PRASAD
February 7, 2008
STATE OF BIHAR Vs. BRAJ NANDAN ROY
November 21, 2008
STATE OF BIHAR Vs. BRIJ BIHARI PRASAD SHRIVASTAVA SON OF LATE BACHCHAN LAL
November 17, 2008
STATE OF BIHAR Vs. SHAHID ALI WITH
January 3, 2008
STATE OF BIHAR Vs. ANAND MOHAN, PROF.ARUN KUMAR SINHA, AKHLAKH AHMAD
December 10, 2008
STATE OF BIHAR Vs. MD.NAYEEM @ NAYEEM
December 5, 2008
STATE OF BIHAR Vs. BIHAR STATE BASIC HEALTH WORKERS
December 4, 2008
STATE OF BIHAR Vs. NAND KISHORE YADAV
December 4, 2008
STATE OF BIHAR Vs. BIVEKANAND SINGH
December 3, 2008
STATE OF BIHAR Vs. LACHUMAN SAH, RAMJI SAH, BINOD SAH, BHART SAH, KAPUR CHAND SAH, SATRUGHAN SAH
January 22, 2008
STATE OF BIHAR Vs. SHAILESH KUMAR
February 26, 2008
STATE OF BIHAR Vs. DR.MD.LAIQUZ ZAMAN : SMT.MAINA DEVI : MOZAFFAR ALAM WARSI : SURAJ PD. GUPTA : KISHORE KR.AGRAWAL : MD.JAMALUDDIN : BATA INDIA LTD. : YASHODA DEVI : PMC THROUGH
March 28, 2008
STATE OF BIHAR Vs. AMRENDRA KUMAR RAM
December 5, 2008
STATE OF BIHAR Vs. MD AKHTAR alias KARI
June 27, 2008
STATE OF BIHAR Vs. SACHCHIDANAND SINGH
October 24, 2008
STATE OF BIHAR Vs. BISHWANATH SINGH
November 21, 2008
STATE OF BIHAR Vs. DHANESHWAR YADAV
November 18, 2008
STATE OF BIHAR Vs. MEERA DEVI
November 17, 2008
STATE OF BIHAR Vs. SHAM SHAD ALI SHAH
December 10, 2008
STATE OF BIHAR Vs. DHARAMJAY PRASAD
November 28, 2008
STATE OF BIHAR Vs. ACCOUNTANT GENERAL
January 10, 2008
STATE OF BIHAR Vs. DHARMAJAY PRASAD; STATE OF BIHAR
November 28, 2008
STATE OF BIHAR Vs. SANT LAL CHAUDHARY
July 15, 2008
STATE OF BIHAR Vs. SURESH JHA
July 15, 2008
STATE OF BIHAR Vs. RAM NARESH SINGH
July 10, 2008
STATE OF BIHAR Vs. DAYANAND JHA
July 10, 2008
STATE OF BIHAR Vs. MITHILESH KUMAR VERMA
July 10, 2008
STATE OF BIHAR Vs. SANJAY RAI
March 4, 2008
STATE OF BIHAR Vs. JAWAHAR RAM
March 13, 2008
STATE OF BIHAR Vs. RAJ BALLABH YADAV @ BALLABH YADAV
February 27, 2008
STATE OF BIHAR THROUGH THE COMMISSIONER Vs. UNITED DISTILLERS PVT. LTD
November 26, 2008
STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, PATNA Vs. ANDRIKA PRASAD SINGH
January 31, 2008
STATE OF BIHAR, THROUGH THE SECRETARY, GOVT.OF BIHAR IN THE DEPARTMENT OF ENERGY Vs. INDRA MOHAN RAI S/O SRI RAMCHANDRA ROY
November 27, 2008
SUBAS CHANDRA GHOSH Vs. STATE OF BIHAR
August 28, 2008
SUBHASH CHANDRA SINGH Vs. STATE OF BIHAR
February 5, 2008
SUBHASH GAHLOT Vs. STATE OF BIHAR
January 30, 2008
SUBHASH PRASAD Vs. STATE OF BIHAR
November 18, 2008
SUBHASH YADAV Vs. STATE OF BIHAR & ANR.
May 16, 2008
SUBHRA RANI Vs. SANJAY KUMAR
August 26, 2008
SUDAMA BHAGAT Vs. STATE OF BIHAR
January 17, 2008
SUDARSHAN CHAUDHARY Vs. STATE OF BIHAR
January 22, 2008
SUDARSHAN KUMAR ROY Vs. SACHCHIDANAND SINGH WITH
October 24, 2008
SUDHIR KUMAR OJHA Vs. STATE OF BIHAR
April 9, 2008
SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
February 28, 2008
SUDHIR PRASAD Vs. STATE OF BIHAR
May 16, 2008
SUDHIR YADAV Vs. STATE OF BIHAR
February 5, 2008
SUDHKAR PANDEY Vs. AJIT CHOUDHARY
April 29, 2008
SUDIST JHA Vs. STATE OF BIHAR
October 22, 2008
SUGAN SINGH Vs. STATE OF BIHAR
November 7, 2008
SUGAPATI DEVI Vs. STATE OF BIHAR
September 11, 2008
SUGGI DEVI Vs. STATE OF BIHAR
January 21, 2008
SUJATA DEO Vs. B N MANDAL UNIVERSITY
December 20, 2008
SUJATA DEVI @ SUJATA KUMARI Vs. STATE OF BIHAR
November 19, 2008
SUKHARI NONIA ALIAS SUKHARI PRASAD Vs. STATE OF BIHAR
December 15, 2008
SUKHDEO MAHTA Vs. STATE OF BIHAR
January 8, 2008
SULABH INTERNATIONAL SOCIAL Vs. STATE OF BIHAR
February 14, 2008
SULOCHNA DEVI Vs. STATE OF BIHAR
August 26, 2008
SUMITA DEVI ROY Vs. STATE OF BIHAR
August 29, 2008
SUNAINA DEVI Vs. STATE OF BIHAR
July 17, 2008
SUNDAR SING, JAIRAM SING, BALAMUKUND SINGH, PANAN SINGH, LATEMAR SINGH, MURARI SINGH Vs. STATE OF BIHAR
January 18, 2008
SUNIL KR.SINHA Vs. STATE OF BIHAR WITH
September 12, 2008
SUNIL KUMAR Vs. STATE OF BIHAR
March 17, 2008
SUNIL KUMAR GAMI Vs. JOGENDRA MAHTO
September 18, 2008
SUNIL KUMAR SAHNI @ SHOLE Vs. STATE OF BIHAR
August 11, 2008
SUNIL KUMAR SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.
October 15, 2008
SUNIL KUMAR SINHA Vs. THE STATE OF BIHAR ORS.
February 27, 2008
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
October 1, 2008
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
February 25, 2008
SUNIL PANDEY Vs. STATE OF BIHAR
April 11, 2008
SUNIL SAHNI Vs. STATE OF BIHAR
June 25, 2008
SUNITA DEVI Vs. STATE OF BIHAR
November 7, 2008
SUNNY PRAKASH Vs. STATE OF BIHAR
August 7, 2008
SURENDRA HEMANT EDUCATION AND SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA
September 10, 2008
SURENDRA MAHTO Vs. STATE OF BIHAR
January 8, 2008
SURENDRA MOHAN JHA Vs. STATE OF BIHAR
July 4, 2008
SURENDRA NATH CHOUBEY & ORS. Vs. STATE OF BIHAR & ANR.
February 26, 2008
SURENDRA OJHA Vs. PANPATTI KAUR
February 13, 2008
SURENDRA PRASAD CHOUDHARY Vs. STATE OF BIHAR
March 27, 2008
SURENDRA PRASAD CHOUDHARY Vs. STATE OF BIHAR
July 10, 2008
SURENDRA RAI, SON OF RAM GULAM RAI, RESIDENT OF VILLAGE-DHEPRA, Vs. STATE OF BIHAR
November 19, 2008
SURENDRA RAM Vs. STATE OF BIHAR
July 7, 2008
SURENDRA SINGH Vs. STATE OF BIHAR
February 26, 2008
SURENDRA TIWARY Vs. STATE OF BIHAR
January 25, 2008
SURESH PASWAN Vs. UNION OF INDIA
June 24, 2008
SURESH PRASAD Vs. STATE OF BIHAR
February 4, 2008
SURESH PRASAD Vs. STATE OF BIHAR
January 8, 2008
SURESH PRASAD Vs. STATE OF BIHAR
July 28, 2008
SURESH PRASAD RAI Vs. PATNA MUNICIPAL CORPN
January 7, 2008
SURESH PRASAD SINGH Vs. STATE OF BIHAR
August 6, 2008
SURESH PRASAD VERMA Vs. THE STATE OF BIHAR & ORS.
May 9, 2008
SURESH SINGH ALIAS HARAMI Vs. STATE OF BIHAR
January 17, 2008
SURESH YADAV Vs. STATE OF BIHAR
February 22, 2008
SURYADEO KUMAR Vs. STATE OF BIHAR
November 27, 2008
SUSHIL KUMAR GOENKA Vs. NATHMAL GOENKA
April 29, 2008
SUSHIL SINGH Vs. STATE OF BIHAR
August 29, 2008
SUSHILA CHEMICALS PVT.LTD. Vs. BHARAT COKING COAL LTD.
January 10, 2008
SUSHILA DEVI Vs. SIR MAUR SINGH @ MAURYA SINGH
February 28, 2008
SUSHILA TIWARY Vs. ALLAHABAD BANK
September 3, 2008
SUSHMA RANI Vs. GENERAL MANAGER (RETAIL), BHARAT PETROLEUM CORPORATION LIMITED
August 22, 2008
SUSHMITA Vs. STATE OF BIHAR
February 19, 2008
SWAMI DAYA NAND ARYA PRATHAMIK Vs. STATE OF BIHAR
November 28, 2008
SWAMI NATH SAHU Vs. STATE OF BIHAR
September 9, 2008
SWAMY DAYANAND ARYA (B.ED.)TEAC. Vs. STATE OF BIHAR
September 9, 2008
SWAMY DAYANAND ARYA TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
May 7, 2008
SWEETY SINGH Vs. STATE OF BIHAR
August 19, 2008
SYED ABDUL MAJID Vs. VIJAY KUMAR JHUNJHUNWALA
September 11, 2008
SYED ANIS HAIDER SON OF SYED SARWAR HUSSAIN, RESIDENT OF VILLAGE-RASOOLPUR, P.S. KADWA, DISTRICT-KATIHAR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY OF HUMAN RESOURCE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA & ORS.
September 26, 2008
SYED HASSAN FRANCIS IMAM Vs. THE MUZAFFARPUR PROPERTIES PVT. LTD.
June 24, 2008
SYED JAMIL ASHGAR Vs. STATE OF BIHAR
September 10, 2008
SYED SHAH TAQUIUDDIN AHMAD Vs. MASOOD ALAM
December 15, 2008
SYED SHAHNAWAZ Vs. BIBI NASRIN BANO
October 21, 2008
T.K.SINHA, SON OF LATE RAMANUGRAH PRASAD SINHA Vs. REGISTRAR OF COMPANIES, BIHAR AND JHARKHAND, MAURYA
October 23, 2008
TANTIA CONSTRUCTION COMPANY LTD. Vs. UNION OF INDIA WITH
December 10, 2008
TAPESHWAR PRASAD, SON OF LATE AMBIKA PRASAD Vs. STATE OF BIHAR
October 22, 2008
TARUN KUMAR GHOSH ROY & ORS. Vs. STATE OF BIHAR
August 4, 2008
TARUN NISHCHAL Vs. THE STATE OF BIHAR & ORS.
July 2, 2008
TECHNOCOM Vs. RAILWAY BOARD
July 25, 2008
TEJ NARAYAN YADAV Vs. STATE OF BIHAR
February 8, 2008
TEJASHWARI LAL Vs. PANCHAM LAL
September 23, 2008
TENUGHAT VIDYUT NIGAM LTD Vs. UNION OF INDIA
July 2, 2008
THAKUR PRASAD SINGH Vs. STATE OF BIHAR
April 25, 2008
THE BIHAR STATE CREDIT & INVESTMENT CORPORATION LTD. Vs. SHREE VISHWANATH CHEMICALS PVT. LTD. & ORS.
July 22, 2008
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRATIMA AWASTHI
November 25, 2008
THE STATE BANK OF INDIA AND ORS. Vs. SMT. VINDHWASHINI DEVI AND ANR.
August 8, 2008
THE STATE OF BIHAR & ORS. Vs. SHEO SHANKAR & ANR.
March 4, 2008
THE STATE OF BIHAR & ORS. Vs. MD. ZAINUDDIN & ANR.
July 28, 2008
THE STATE OF BIHAR & ORS. Vs. ASHOK KUMAR SINHA & ORS.
June 26, 2008
THE STATE OF BIHAR & ORS. Vs. MOST. MANJU DEVI
July 4, 2008
TIRHUT DUGDH UTPADAK SAHKARI SANGH LTD Vs. OTIENTAL INSURANCE CO LTD
January 21, 2008
TRANSFER FROM FATUHA. Vs. STATE OF BIHAR
December 8, 2008
TRIBHUWAN ROY Vs. STATE OF BIHAR
September 24, 2008
TRIGUN CHAND THAKUR Vs. STATE OF BIHAR
January 21, 2008
TRILOCHAN SINGH KALSI Vs. STATE OF BIHAR
February 15, 2008
TRILOK CHAND AGARWAL Vs. STATE OF BIHAR
February 4, 2008
TRIVENI SINGH Vs. THE STATE OF BIHAR & ORS.
March 28, 2008
TULSI MANJHI Vs. STATE OF BIHAR
July 9, 2008
UDAI NARAIN RAI Vs. BHARAT NARAIN MISHRA
November 12, 2008
UDAI NARAIN SINGH Vs. STATE OF BIHAR
March 20, 2008
UDAY BHAN SINGH Vs. RAM JANKI
February 5, 2008
UDAY NARAYAN YADAV @ UDAY PRASAD YADAV Vs. STATE OF BIHAR
July 31, 2008
UDAY NATH SINGH Vs. STATE OF BIHAR
August 14, 2008
UMA SHANKAR PRASAD Vs. STATE OF BIHAR
August 27, 2008
UMA SHANKAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR & ORS.
July 8, 2008
UMA SINGH Vs. STATE OF BIHAR
August 20, 2008
UMESH RAI Vs. STATE OF BIHAR
April 17, 2008
UNION OF INDIA Vs. KUMAR ANAND MISHRA
December 19, 2008
UNION OF INDIA Vs. DARBHANGA PROPERTIES (PVT.) LTD.
September 11, 2008
UNION OF INDIA Vs. NAWAL KISHORE
June 27, 2008
UNION OF INDIA Vs. RAMDEO SINGH
September 4, 2008
UNION OF INDIA Vs. RADHIKA DEVI WIFE OF LATE NATHUNI MAHOTO
November 11, 2008
UNION OF INDIA Vs. LALIT MOHAN SAHAY
November 12, 2008
UNION OF INDIA Vs. KUMAR SINGH
August 11, 2008
UNION OF INDIA Vs. ABHAY KUMAR MISHRA
February 14, 2008
UNION OF INDIA Vs. SITA RAM PRASAD
February 14, 2008
UNION OF INDIA Vs. SUNIL PASWAN
February 14, 2008
UNION OF INDIA Vs. JAYBIR YADAV
February 20, 2008
UNION OF INDIA Vs. JAGANATH PRASAD KESHARI
July 8, 2008
UNION OF INDIA (UOI) AND ORS. Vs. SUNIRMAN PRIVATE LTD.
September 5, 2008
UNION OF INDIA AND OTHERS Vs. BINDU DEVI
September 15, 2008
UNION OF INDIA THROUGH C.B.I. Vs. GAURI KANT PRASAD
June 30, 2008
UNION OF INDIA THRU.CRPF 61 B.N. Vs. UNION OF INDIA THRU.CENTRAL EX
September 16, 2008
UNION, PATNA, SON OF SRI BATRAM SINGH Vs. STATE OF BIHAR
November 28, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. ZARINA KHATOON AND OTHERS
August 18, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. BIBI NURFAN NISHA & ANR.
December 4, 2008
UNITED INDIA INSURANCE COMPANY Vs. RAJ BALLABH RAI
September 30, 2008
UNITED MANUFACTURING CO. Vs. STATE OF BIHAR
March 13, 2008
UNITED SPIRITS LIMITED Vs. STATE OF BIHAR
March 27, 2008
UPENDRA KUMAR SINGH Vs. SATE OF BIHAR
January 18, 2008
UPENDRA NARAIN CHAUDHARY Vs. STATE OF BIHAR
August 8, 2008
UPENDRA NARAIN SINGH, SON OF LATE TRIBENI PRASAD SINGH Vs. B.R.AMBEDKAR BIHAR UNIVERSITY, MUZAFFARPUR THROUGH THE REGISTRAR, B.R.AMBEDKAR BIHAR UNIVERSITY, MUZAFFARPUR
December 3, 2008
UPENDRA PRASAD KARN Vs. B.N.MANDAL UNIVERSITY
December 2, 2008
UPENDRA PRASAD SINGH Vs. STATE OF BIHAR
July 31, 2008
UPENDRA RAO ALIAS RAO SAHAB Vs. STATE OF BIHAR
January 22, 2008
UPENDRA SAH Vs. STATE OF BIHAR
March 20, 2008
UPENDRA THAKUR Vs. STATE OF BIHAR
February 25, 2008
URMILA DEVI Vs. STATE OF BIHAR
July 30, 2008
USHA DEVI Vs. STATE OF BIHAR
July 9, 2008
USHA DEVI Vs. THE STATE OF BIHAR AND ORS.
February 26, 2008
USHA RAJ Vs. STATE OF BIHAR
August 8, 2008
VAISHALI FLOUR MILLS, PATNA Vs. STATE OF BIHAR
April 24, 2008
VAKIL SINGH Vs. STATE OF BIHAR
January 31, 2008
VEENA THEATER Vs. COMMISSIONER OF INCOME TAX
December 22, 2008
VEENU VANDANA Vs. STATE OF BIHAR
July 16, 2008
VIDYA DEVI Vs. PREMLATA SINGH
August 5, 2008
VIDYA VINOD PATHAK Vs. STATE OF BIHAR
February 21, 2008
VIJAY BAHADUR SINGH Vs. CHANDRA MANI TIWARY
July 17, 2008
VIJAY KRISHNA Vs. STATE OF BIHAR
February 5, 2008
VIJAY KUMAR Vs. BIHAR STATE ELECTRICITY BOARD, PATNA
January 30, 2008
VIJAY KUMAR Vs. STATE OF BIHAR
June 26, 2008
VIJAY KUMAR CHOUDHARY @ VIJAY KUMAR Vs. STATE OF BIHAR
September 22, 2008
VIJAY KUMAR GUPTA Vs. STATE
August 28, 2008
VIJAY KUMAR JHA AND CHITRANJAN SINGH ALIAS SHARMA Vs. STATE OF BIHAR
September 23, 2008
VIJAY KUMAR KARWA Vs. OFFICIAL LIQUIDATOR, ROHTAS
May 21, 2008
VIJAY KUMAR ROY Vs. STATE OF BIHAR & ANR.
January 10, 2008
VIJAY KUMAR SHARMA Vs. INDIAN BANK THROUGH ITS Z.M. & ORS.
July 24, 2008
VIJAY KUMAR SINHA @ VIJAY KUMAR SINHA Vs. BIHAR STATE ELECTRICITY BOARD
August 28, 2008
VIJAY KUMAR TRIPATHI Vs. INDIAN BANK
July 24, 2008
VIJAY PRASAD, S/O RAMEKBAL PRASAD & ORS. Vs. THE STATE OF BIHAR & ANR.
October 1, 2008
VIJAYA LAKSHMI Vs. STATE OF BIHAR
February 15, 2008
VIJOY BAHADUR SHARMA Vs. STATE OF BIHAR
August 27, 2008
VIJOY KUMAR CHAUDHARY Vs. STATE ELECTION COMMISSIONER
April 11, 2008
VIKAS KUMAR & ORS. Vs. JAWAHAR NAVODAY VIDYALAYA & ORS.
July 28, 2008
VIKAS KUMAR SHARMA Vs. STATE OF BIHAR
April 30, 2008
VIKASH CHANDRA @ GUDDU BABA Vs. UNION OF INDIA
January 21, 2008
VIKASH CONSTRUCTION Vs. STATE OF BIHAR
April 22, 2008
VIKASH MATHUR Vs. VIMMI MATHUR
September 8, 2008
VIKRAMKANT KUMAR Vs. STATE OF BIHAR
February 5, 2008
VIMLASTORE Vs. COMMISSIONER OF INCOME TAX
October 24, 2008
VINAY CHAUDHARY Vs. STATE OF BIHAR THRU.SECRE.DEPA
May 20, 2008
VINAY KANT THAKUR Vs. ALLAHABAD BANK
March 24, 2008
VINAY KUMAR SINGH Vs. STATE OF BIHAR WITH
July 31, 2008
VINITA BALI Vs. STATE OF BIHAR
August 11, 2008
VINOD PRASAD Vs. STATE OF BIHAR
August 11, 2008
VINOD PRASAD Vs. BIHAR PUBLIC SERVICE COMMISSION
July 11, 2008
VIRENDRA KUMAR Vs. BIHAR VDHAN SABHA, PATNA & ORS.
January 11, 2008
VISHESH VERMA Vs. STATE OF BIHAR
April 7, 2008
VISHESH VERMA Vs. STATE OF BIHAR
April 9, 2008
VISHWA RANJAN KUMAR Vs. STATE OF BIHAR
July 23, 2008
VISHWADEO PRASAD SINGH Vs. STATE OF BIHAR
March 28, 2008
VISHWANAND SINGH Vs. STATE OF BIHAR
May 1, 2008
VISHWANATH GANGULY Vs. STATE OF BIHAR
October 16, 2008
WAZID ALI; MD WADOOD; MD RAUF Vs. STATE OF BIHAR
January 15, 2008
YADUVIR MISHRA, SON OF LATE KAPLESHWAR MISHRA Vs. STATE OF BIHAR
November 17, 2008
YOGENDRA KUMAR JAISWAL Vs. STATE OF BIHAR
March 26, 2008
YOGENDRA KUMAR S/O LATE SITARAM SINGH Vs. STATE OF BIHAR THROUGH SECRETARY, HUMAN RESOURCES DEPARTMENT, GOVT.OF BIHAR : BIHAR SCHOOL EXAMINATION BOARD, THROUGH ITS CHAIRMAN
December 2, 2008
YOGENDRA PRASAD MANDAL Vs. STATE OF BIHAR
November 18, 2008
YOGENDRA PRASAD SINGH Vs. STATE OF BIHAR
February 25, 2008
YOGENDRA RAI Vs. STATE OF BIHAR
May 20, 2008
YUGAL SINGH Vs. STATE OF BIHAR
March 5, 2008
ZAKIR HUSSAIN Vs. STATE OF BIHAR
September 26, 2008
ZAKIR HUSSAIN PRIMARY TEACHERS EDUCATION Vs. STATE OF BIHAR
June 23, 2008