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Case Index
Title
Date
AAR KAY TRADERS Vs. SATISH ELECTRONICS
August 21, 2008
Abhilashi Shiksha Vs. State of H.P.
July 24, 2008
Aggarwal and Company Vs. State of H.P.
July 25, 2008
Ajay Kumar Vs. State of H.P.
June 23, 2008
AJAY KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD
July 18, 2008
AKSH DEEP Vs. RAM BAX
October 14, 2008
Akshay Sood Vs. Santosh Sharma
December 16, 2008
AKSHAYA SOOD Vs. STATE OF H.P.
September 22, 2008
Amar Singh Vs. Jai Singh
April 25, 2008
AMITA SHARMA Vs. MUNI LAL VERMA
November 12, 2008
Amrit Lal Vs. State of H.P.
April 9, 2008
ANAND ENTERPRISES Vs. STATE OF H.P
August 27, 2008
Anita Kumari Vs. State of H.P.
June 20, 2008
ANITA MAHENDRU Vs. KAILASH VERMA
September 10, 2008
ANUPAMA RAJU Vs. ANANT RAM
November 10, 2008
APPLE VALLEY RESORT Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
July 21, 2008
Arjun Kumar Vs. State of H.P.
June 23, 2008
Arjun Singh Vs. State of H.P.
October 22, 2008
Arun Bhanwara Vs. S.L. Srivastava
July 31, 2008
Arvind Kohli Vs. Sumeet Walia
October 31, 2008
ASHA CHANDEL Vs. RAJINDER KUMAR
December 19, 2008
ASHA RANI Vs. RATTNI DEVI
July 21, 2008
Ashok Kumar Vs. Kamla Devi
July 29, 2008
ASHOK KUMAR Vs. STATE OF H.P.
April 29, 2008
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
August 11, 2008
Atul Sood Vs. State of H.P.
May 8, 2008
Babu Ram Vs. State of H.P.
March 20, 2008
Baksheesh Kaur Vs. Murtu Devi
July 23, 2008
Bala Ram Vs. Dharam Pal
May 1, 2008
BALAK RAM Vs. STATE OF H.P.
May 21, 2008
BALAK RAM Vs. STATE OF H P
November 10, 2008
BALAK RAM Vs. RASIL SINGH
August 21, 2008
BALDEV SINGH Vs. RAJ KUMARI
May 23, 2008
Baldev Singh Vs. State of H.P.
September 1, 2008
BALDEV SINGH Vs. SIRI RAM
January 9, 2008
Balwant Singh Vs. State of H.P.
September 29, 2008
Bansi Vs. Gurdas
October 20, 2008
Bhagat Ram Vs. Oriental Insurance Company
January 8, 2008
BHAGAT RAM Vs. STATE OF H P
March 26, 2008
BHAJAN SINGH Vs. STATE OF H P
June 6, 2008
Bharat Bhushan Vs. Parvatiya Gramin Bank
July 31, 2008
BHARAT STEEL ENTERPRISES Vs. SOMA DEVI
February 25, 2008
Bharti Airtel Ltd. Vs. Rana Dharminder Singh
April 3, 2008
BHEKHALU DEVI Vs. RAM DITTI
August 25, 2008
Bhikham Ram Vs. Lata Devi
July 25, 2008
BHOOP SINGH Vs. PURAN CHAND
August 11, 2008
Bhupinder Singh Negi Vs. Commercial Manager, Indira Gandhi International Airport
February 1, 2008
Bidhi Chand Vs. Kanta Devi
August 12, 2008
Birbal Vs. Barfu Devi
March 20, 2008
Black Gold Rubber Vs. State of H.P.
June 6, 2008
BLOCK DEPARTMENT OFFICER Vs. YOGINDER KUMAR
April 5, 2008
Brahmu Ram Vs. United India Insurance Company
December 29, 2008
BRIJ BHUSHAN LAL Vs. KENDRIYA VIDYALAYA SANGATHAN
May 7, 2008
BRIJ LAL Vs. H.P.ADMINISTRATIVE TRIBUNAL
June 24, 2008
BRIJ LAL Vs. H.R.T.C.
March 12, 2008
BUDH RAM Vs. NANKI DEVI
July 1, 2008
Budhi Ram Vs. State of H.P.
October 3, 2008
Budhu Vs. Tulsi
December 2, 2008
CARGIL FOOD INDIA LTD Vs. STATE OF HP
May 26, 2008
Chaman Lal Vs. State of H.P.
July 21, 2008
Chaman Lal Vs. Santosh Kumari
December 19, 2008
CHAMAN SINGH Vs. STATE OF H.P.
July 1, 2008
CHARAN DASS Vs. STATE OF HIMACHAL PRADESH
June 5, 2008
CHARAN DASS Vs. STATE OF H P
August 21, 2008
Charisma Goldwheels (P) Ltd. Vs. B.K.Arora
May 9, 2008
CHATTER KALA Vs. CHET RAM
October 1, 2008
Chaudhary Ram Vs. Yash Pal
October 29, 2008
CHENAB TEXTILE MILLS LTD Vs. RGBJ SILK MILLS PVT LTD
March 20, 2008
Chhabil Dass Vs. Mohar Singh
August 1, 2008
CHIEF EDITOR JANSATA Vs. ARUN SEN
September 17, 2008
Chint Ram Vs. Urmila Sood
May 13, 2008
CHUNI LAL Vs. MOHINDER SINGH
March 24, 2008
CIT Vs. MASADDI RAM GANGA RAM
January 2, 2008
CITIZEN SOFTWARES Vs. UNION OF INDIA
March 20, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. FERMENTA PHARMA BIODIL LTD.
September 3, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL STRIPS ALLOYS LTD.
September 3, 2008
COMMISSIONER OF INCOME TAX Vs. DALIP CHAND AND SONS
January 2, 2008
COMMISSIONER OF INCOME TAX Vs. UNITED VANASPATI LTD
August 6, 2008
COMMISSIONER OF INCOME TAX Vs. SONA RAM MALIK
June 24, 2008
COMMISSIONER OF INCOME TAX Vs. HIMACHAL OXYGEN (P) LTD.
July 17, 2008
COMMISSIONER OF INCOME TAX Vs. H.P. MINERAL & INDUSTRIAL DEVELOPMENT
April 30, 2008
COMMISSIONER OF INCOME TAX Vs. CHANDER PRAKASH GUPTA
August 27, 2008
COMMISSIONER OF INCOME TAX Vs. GOPAL ASSOCIATES
August 12, 2008
COMMISSIONER OF INCOME TAX Vs. ENGINEERING INNOVATION LTD.
August 4, 2008
COMMISSIONER OF INCOME TAX Vs. WINSOME DYEING AND PROCESSING LTD.
May 28, 2008
Commissioner of Income Tax Vs. H.P.Financial Corpn.,Patiala Shimla
May 29, 2008
COMMISSIONER OF INCOME TAX Vs. KANGRA CO-OPERATIVE BANK LTD.
August 27, 2008
COMMISSIONER OF INCOME-TAX Vs. SHIVALIK HATCHERIES PVT. LTD.
June 24, 2008
COMMISSIONER OF INCOME-TAX Vs. PRAKASH NATH
June 17, 2008
COMMISSIONER OF INCOME-TAX Vs. H.P. STATE CIVIL SUPPLIES CORPORATION LTD
August 27, 2008
Commissioner of Income-Tax Vs. Rameshwar Lal Ahuja
August 8, 2008
COMMISSIONER OF WEALTH TAX Vs. RAGHUNATH SINGH THAKUR
April 8, 2008
COMMISSIONER, CENTRAL EXCISE Vs. KARAM CHAND
September 26, 2008
Court On Its Own Motion Vs. Yoginder Sharma
May 26, 2008
DALBIR SINGH Vs. STATE OF H.P.
May 7, 2008
Dalip Kumar Vs. Rajesh Sahani
May 1, 2008
DARSHANU Vs. SHISHUPAL
January 10, 2008
Deepak Sood Vs. Pardeep Kumar
September 1, 2008
DEEPTI SHARMA Vs. STATE OF H.P.
September 26, 2008
DESH RAJ Vs. STATE OF H P
November 25, 2008
Desh Raj Vs. Union of India
June 6, 2008
DEV DASSI Vs. UNITED INDIA INSURANCE COMPANY
July 22, 2008
Dev Raj Vs. Krishni
December 19, 2008
Dev. Bhartiya Financial Vs. Prince Sharda Minor
August 25, 2008
Devi Ram Vs. State of H.P.
June 17, 2008
Devi Ram Vs. State of H.P.
May 6, 2008
DHARAM PAL Vs. STATE OF H.P.
November 5, 2008
DHARAM PAL PURI Vs. STATE OF H.P.
May 6, 2008
Dharam Singh Kapoor Vs. Om Parkash
July 29, 2008
Dhianu Vs. Thunia
July 31, 2008
DHIREN WALIA Vs. STATE OF H P
April 30, 2008
DIVISIONAL FOREST OFFICER Vs. ASSESSING AUTHORITY
December 23, 2008
DOLA RAM Vs. HP KHADI VILLAGE INDUSTRIES BOARD
May 28, 2008
Dolly Devi Vs. State of H.P.
July 28, 2008
Durga Singh Vs. Financial Commissioner
December 2, 2008
DURGAVATI Vs. NATHPA JHAKHRI POWER PROJECT
February 28, 2008
Eim Singh Vs. State of H.P.
June 27, 2008
EXCISE AND TAXATION COMMISSIONER Vs. ONKAR WINE AGENCY
August 27, 2008
Excise of Taxation Commissioner Vs. Dhani Ram
March 17, 2008
Executive Engineer Vs. H.K. Sareen and J.L. Nayyar
May 27, 2008
EXECUTIVE ENGINEER, ROAD AND BRIDGES DEPARTMENT, MUNICIPAL CORPORATION Vs. RAKESH SETH
November 5, 2008
G.D.ENGINEERING CONSTRUCTION Vs. H.P.BOARD PVT. LTD.
October 14, 2008
Ganga Ram Vs. State of H.P.
September 16, 2008
GARDARA SINGH Vs. STATE OF H.P.
May 8, 2008
GATINDER KUMAR Vs. PUSHPA DEVI
July 3, 2008
GIAN CHAND Vs. VINOD KUMAR SHARMA
June 3, 2008
GIAN CHAND NEGI Vs. MENOKA MANNA
December 17, 2008
Gireshwar Tiwari Vs. State of H.P.
December 17, 2008
Gopal Dass Vs. State of H.P.
July 7, 2008
Govind Ram Vs. Sohan Singh
December 22, 2008
GURMAIL SINGH Vs. STATE OF HIMACHAL PRADESH
March 31, 2008
Gurmeet Singh Vs. State of H.P.
October 22, 2008
Gurmukh Singh Vs. State of H.P.
June 18, 2008
Gursharan Sharma Vs. Narcotics Control Bureau
June 3, 2008
GURSHARAN SHARMA Vs. NCB
June 3, 2008
H P S E B Vs. HARI CHAND
September 24, 2008
H P STATE FOREST CORPORATION LTD Vs. NARMADA DEVI
June 20, 2008
H P STATE FOREST CORPORATION LTD Vs. NARMADA DEVI
March 26, 2008
H P WAKT BOARD Vs. MAULANA MUMTAZ AHMAD QUASMI
May 12, 2008
H.P. FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
April 9, 2008
H.P. Housing and Urban Development Authority Vs. Satish Chhiber
October 30, 2008
H.P. HOUSING BOARD Vs. RAM KARAN
October 10, 2008
H.P. HOUSING BOARD Vs. RAJEEV BROS.
March 18, 2008
H.P. MINERAL AND INDUSTRIAL Vs. COMMISSIONER OF INCOME TAX
January 10, 2008
H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
December 3, 2008
H.P.Civil Supplies Corpn. Vs. Oriental Insurance Company
May 8, 2008
H.P.HOUSING BOARD Vs. RAM KARAN
October 1, 2008
H.P.S.I.D.C. Vs. MANSON INDIA PVT. LTD. & OTHERS
September 15, 2008
Hans Raj (Ex-Subedar) Vs. Union of India
May 16, 2008
Haramar Singh Vs. Kamal Transport Society Ltd.
May 1, 2008
HARBANS LAL Vs. KUNDAN
April 4, 2008
Hari Ram Vs. Pano Devi
May 7, 2008
Hari Singh Vs. State of H.P.
July 16, 2008
Harinder Pal Chauhan Vs. State of H.P.
June 3, 2008
HARISH RANGTA Vs. STATE OF H P
October 22, 2008
HARJINDER KAUR Vs. SUNITA
June 30, 2008
Hem Raj Vs. Union of India
December 10, 2008
High Court of H.P. Vs. Kiran Aggarwal
June 5, 2008
Him Ispat Mazdoor Sangh Vs. Presiding Officers
February 25, 2008
HIMACHAL FRUIT GROWERS CO-OPERATIVE MARKETING AND PROCESSING SOCIETY LTD. Vs. UNION OF INDIA
February 27, 2008
HIMACHAL GRAMIN BANK Vs. DEPUTY COMMISSIONER OF INCOME-TAX
June 19, 2008
HIMACHAL PRADESH CIVIL SUPPLIES Vs. ORIENTAL INSURANCE CO LTD
May 8, 2008
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. JIWAN CEMENTS AND CHEMICALS (P) LTD.
April 3, 2008
Himachal Pradesh University Vs. Ramesh Chadha
July 28, 2008
Himachal Road Transport Vs. Puran Chand
November 7, 2008
HIMACHAL ROAD TRANSPORT CORPORATION Vs. JARNAIL SINGH
August 5, 2008
HIMCHAL GRAMIN BANK Vs. NARAINGIR
November 28, 2008
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. BHAGWAN DASS
December 5, 2008
Hira Lal Vs. State of H.P.
June 17, 2008
HUSSAN CHAND Vs. GURNAM SINGH
July 17, 2008
I.T.C. LIMITED Vs. STATE OF H.P.
April 27, 2008
INDRAJEET MITRA Vs. STATE OF H.P.
May 7, 2008
ISHWAR LAL CHAUDHARY Vs. NATIONAL INSURANCE CO LTD
June 18, 2008
Ishwar Singh Vs. State of H.P.
February 25, 2008
J. Mitra & Brothers Vs. Bhaskar Surgical & Medicine
May 27, 2008
Jagar Nath alias Charana Vs. State of H.P.
September 5, 2008
Jagat Ram Vs. Partap Chand
August 21, 2008
Jagat Ram Vs. State of H.P.
May 13, 2008
Jagdev Katoch Vs. State of H.P.
June 20, 2008
Jagdish Chand Sankhyan Vs. State of H.P.
August 25, 2008
Jagdish Kumar Vs. Praveen Kumar
June 20, 2008
JAGDISH KUMAR Vs. PRAVEEN KUMAR
June 6, 2008
Jasbir Singh Vs. State of H.P.
June 24, 2008
Jaswant Singh Vs. Ashok Kumar Gautam
December 12, 2008
JASWANT SINGH Vs. UNION OF INDIA
March 19, 2008
Jeet Kumar Vs. Sadhu Ram
August 21, 2008
JEET MOHAMMED Vs. JITENDER KAUR
December 16, 2008
JENS ASTRUP Vs. STATE OF HIMACHAL PRADESH
June 23, 2008
JIWAN SINGH JOGINDER Vs. STATE OF H.P.
March 14, 2008
JORG JAGODA Vs. STATE OF H P
May 26, 2008
JUGGAL KISHORE SHARMA Vs. PATIALA DISTILLERS AND MANUFACTURES PVT. LTD.
August 26, 2008
Jyoti Prakash Vs. State of H.P.
April 10, 2008
Kala Pant Vs. Land Acquisition Collector
September 11, 2008
KALAWATI Vs. STATE OF H.P.
August 28, 2008
KAMAL GENERAL STORE Vs. KISHORI LAL VIJ
October 17, 2008
KAMAL KUMAR Vs. STATE OF H P
August 18, 2008
Kamal Raj Malhotra Vs. Oriental Insurance Company
January 4, 2008
KAMLA DEVI Vs. RAM KISHAN
January 11, 2008
Kanchan Nargu Vs. State of H.P.
October 24, 2008
KAPOOR SINGH Vs. STATE OF H.P.
March 28, 2008
Karam Chand Vs. State of H.P.
May 7, 2008
KARAM SINGH AND ANR. Vs. STATE OF H.P.
March 13, 2008
KARAN BAHADUR Vs. STATE OF H P
November 24, 2008
Karan Singh Vs. State of H.P.
March 19, 2008
KARTAR SINGH Vs. STATE OF H.P.(AND OTHER CASES)
December 24, 2008
KEWAL Vs. TILAK RAJ
April 11, 2008
KEWAL SINGH Vs. UNION OF INDIA (UOI)
July 1, 2008
Khayali Ram Vs. State of H.P.
June 18, 2008
Khem Raj Sharma Vs. Ashok Kumar Sharma
January 8, 2008
Kishore Chand Vs. Mehar Chand
January 11, 2008
Kishori Lal Vs. Bisia
June 5, 2008
KRISHAN CHAND Vs. STATE OF H.P.
April 9, 2008
KRISHNA DEVI Vs. DINA RAM
April 11, 2008
Kuldeep Singh Vs. State of H.P.
July 16, 2008
Kushal Bhardwaj Vs. State of H.P.
June 20, 2008
L.A.C. Vs. Avinder Singh
March 13, 2008
L.A.C. Vs. Badri Nath
October 1, 2008
L.A.C. Vs. Rani Rajindera Kumari
February 25, 2008
L.I.C. Vs. OM PRAKASH
June 26, 2008
L.R.Bhardwaj Vs. State of H.P.
December 26, 2008
LAGANI DEVI Vs. BANSI LAL
May 7, 2008
LAIQ RAM Vs. BAL KRISHAN
March 5, 2008
Land Acquisition Collector Vs. Puran Ram
March 14, 2008
Land Acquisition Collector Vs. Roshan Lal
February 25, 2008
Land Acquisition Collector Vs. Jyoti Ram
May 5, 2008
Land Acquisition Collector Vs. Suresh Kumari
May 30, 2008
LATA Vs. STATE OF H.P.
August 25, 2008
Laxmi Devi Vs. Chain Singh
June 5, 2008
LEELA SOOD Vs. MANOHAR LAL
July 24, 2008
LEELA THAKUR Vs. STATE OF H P
September 26, 2008
Lekh Ram Vs. State Bank of India
July 3, 2008
Life Insurance Corporation Vs. Gali Ram
March 24, 2008
LION TEXTILE INDUSTRIES Vs. H.P.FINANCIAL CORPORATION
August 13, 2008
LOBHA RAM Vs. STATE OF H P
March 7, 2008
MADAN JIT VARMA Vs. STATE OF H P
November 11, 2008
MADAN LAL Vs. BRAHAM DASS
January 11, 2008
MAHANT BAL GIRI Vs. STATE OF HP
March 7, 2008
MANAGING COMMITTEE MOHANMIDDLE SCHOOL Vs. JOINT LABOUR COMMISSIONER
May 8, 2008
MANAGING DIRECTOR HIMACHAL ROAD TRANSPORT CORPN Vs. SITO DEVI
October 1, 2008
MANAGING DIRECTOR, H.P.STATE CIVIL SUPPLIES CORPORATION Vs. STATE OF H.P.
June 20, 2008
MANDEEP GULERIA Vs. PRITHI SINGH
October 23, 2008
MANOJ BALI Vs. GIRISH DHINGRA
November 10, 2008
MEERA WALLA Vs. STATE OF HIMACHAL PRADESH
November 19, 2008
Mehar Chand Vs. Bali Devi
October 13, 2008
MOHAMMED ALI Vs. HIMACHAL ROAD
June 3, 2008
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH
December 24, 2008
MOHAN MEAKIN BREWERIES LTD. Vs. STATE OF H.P. AND ORS.
March 31, 2008
Mohan Singh Vs. H.P. Board of School Education
May 19, 2008
MOHINDER PAL Vs. STATE OF H.P.
February 25, 2008
Mohinder Sankhyan Vs. State of H.P.
September 10, 2008
Moti Ram Vs. State of H.P.
December 15, 2008
MUKESH MAHAJAN Vs. COMMISSIONER OF INCOME TAX
July 7, 2008
Municipal Council, Dharamshala Vs. Saran Dass
June 19, 2008
Munish Kumar Vs. Director Sachdeva New P.T.College
April 24, 2008
MUNNI LAL Vs. NOMI
March 17, 2008
MUNSHI RAM Vs. SHYAM LAL
July 10, 2008
MUNSHI RAM Vs. UNION OF INDIA
July 29, 2008
N.K. SHARMA Vs. ACCORD PLANTATIONS PVT. LTD.
August 4, 2008
Nand Kishore Bansal Vs. Idrish
December 29, 2008
Narain Singh Vs. Krishna Devi
June 5, 2008
NARANJAN CHAUHAN Vs. STATE OF H P
August 14, 2008
NARINDER KUMAR Vs. HON&APOSBLE HIGH COURT OF HIMACHAL PRADESH
September 24, 2008
Narpat Ram Vs. Rukmani
March 12, 2008
NASARDEEN Vs. STATE OF H P
June 20, 2008
NATHU RAM Vs. STATE OF H.P.
March 20, 2008
National Insurance Vs. Kishan Singh
September 4, 2008
NATIONAL INSURANCE CO LTD Vs. SAROJ KUMARI
November 17, 2008
NATIONAL INSURANCE CO LTD Vs. CHIMNA DEVI
August 4, 2008
NATIONAL INSURANCE CO LTD Vs. LALITA DEVI
September 1, 2008
NATIONAL INSURANCE CO LTD Vs. SITU DEVI
December 23, 2008
NATIONAL INSURANCE CO LTD Vs. KAPOOR CHAND
December 10, 2008
NATIONAL INSURANCE CO LTD Vs. SUSHMA DEVI
November 17, 2008
NATIONAL INSURANCE CO LTD Vs. SAROJ KUMARI
November 11, 2008
NATIONAL INSURANCE CO LTD Vs. KARNAIL SINGH
November 4, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. LATA DEVI
September 22, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM KALI
July 23, 2008
NATIONAL INSURANCE COMPANY LTD Vs. KANTA DEVI
September 23, 2008
National Insurance Company Ltd. Vs. Balbir kaur
June 20, 2008
National Insurance Company Ltd. Vs. Rajesh Singh Guleria
April 8, 2008
National Insurance Company Ltd. Vs. Urmila Devi
October 23, 2008
NEELAM ARORA Vs. MUNICIPAL CORPORATION
May 9, 2008
NEW INDIA ASSURANCE CO LTD Vs. DURGI DEVI
September 9, 2008
NEW INDIA ASSURANCE CO LTD Vs. RUKMI DEVI
May 13, 2008
NEW INDIA ASSURANCE CO LTD Vs. RANMAY DEVI
May 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. KALJANG DORJE
June 5, 2008
NEW INDIA ASSURANCE CO LTD Vs. VIKASH SHARMA
January 10, 2008
New India Assurance Co.Ltd. Vs. Suresh Garg
March 24, 2008
NEW PLAZA RESTAURANT Vs. INCOME TAX OFFICER
July 30, 2008
O.P.Laul Vs. State of H.P.
July 9, 2008
Om Parkash Vs. State of H.P.
December 4, 2008
Om Parkash Batish Vs. Ranjit @ Ranbir Kaur
April 24, 2008
OM RAJ Vs. STATE OF H P
May 9, 2008
Omi Thakur Vs. Union of India
July 11, 2008
Onkar Chand Bandla Vs. State of H.P.
April 5, 2008
ORIENTAL INSURANCE CO LTD Vs. SUSHMA
July 11, 2008
ORIENTAL INSURANCE CO LTD Vs. VIDYA DEVI
September 9, 2008
ORIENTAL INSURANCE CO LTD Vs. MAYA
September 19, 2008
ORIENTAL INSURANCE CO LTD Vs. NANAK CHAND
November 6, 2008
ORIENTAL INSURANCE CO LTD Vs. RAJAN KUMAR
December 30, 2008
Oriental Insurance Company Vs. Nagru Ram
March 25, 2008
Oriental Insurance Company Vs. Rajinder Kumar
January 9, 2008
Padmawati Vs. State of H.P.
September 11, 2008
Panna Lal Vs. State of H.P.
March 14, 2008
Pappi Devi Vs. Kali Ram
September 15, 2008
PARAS RAM SHARMA Vs. RAJBANSH SINGH
October 23, 2008
PARENTS ASSOCIATION (DAV PUBLIC SCHOOL) Vs. STATE OF H.P.
April 7, 2008
Parja Lal Vs. State of H.P.
March 1, 2008
Parmeshwari Dass Vs. Roshan Lal
December 18, 2008
PARMOD KUMAR Vs. STATE OF H P
November 25, 2008
PARVEEN KUMAR Vs. COMMISSIONER OF INCOME-TAX
August 8, 2008
PARVEEN KUMAR GUPTA Vs. SORABH GUPTA
April 2, 2008
PARVINDER SINGH Vs. STATE OF H.P.
March 3, 2008
Pawan Kumar Vs. State of H.P.
June 16, 2008
Pawan Kumar Vs. State of H.P.
May 15, 2008
Pawan Kumar and Kamal Bhardwaj Vs. State of H.P.
May 29, 2008
PHAGU PAL Vs. BIRLA TEXTILE
May 7, 2008
Piar Singh Vs. State of H.P.
April 5, 2008
PIAR SINGH Vs. STATE OF H.P.
May 15, 2008
PIARO DEVI Vs. ANANT RAM
June 27, 2008
PRAKASH CHAND Vs. STATE OF H.P.
February 25, 2008
PREM BAHADUR Vs. STATE OF H.P.
September 26, 2008
Prem Chand Vs. Premi Devi
June 5, 2008
PREM LATA DUTTA Vs. AJAY KUMAR RANA
September 4, 2008
Prem Seth Vs. Indira Gandhi Medical College & Hospital, Shimla
March 20, 2008
PREM SINGH Vs. BALDASI
September 30, 2008
PREM SINGH Vs. SULENDRA THAKUR
November 6, 2008
PREMI AND ORS. Vs. RAM LOK AND ORS.
February 25, 2008
Principal Secretary Vs. Mohan Lal the Govt.of H.P.
July 4, 2008
Pritam Chand Vs. State of H.P.
July 4, 2008
PRITAM SINGH Vs. NATIONAL BUILDINGS CONSTRUCTIONS CORPORATION LTD.
May 9, 2008
Punjab National Bank Vs. Shivam Guest House
April 23, 2008
PUNJAB NATIONAL BANK Vs. STATE OF H.P.
January 2, 2008
PURAN CHAND Vs. STATE OF HP
March 20, 2008
PUREWAL AND ASSOCIATES Vs. CIT
March 10, 2008
Pyare Lal Vs. Basanti Devi
November 24, 2008
Raj Kumar Vs. State of H.P.
October 17, 2008
RAJ KUMAR Vs. KASHMIR SINGH
July 11, 2008
Raj Kumar Vs. Ram
June 3, 2008
Raj Kumar Rana Vs. Rita Rathore
November 10, 2008
Raj Kumar Verma Vs. Shivani Verma
November 18, 2008
Raja Ram Vs. State of H.P.
October 14, 2008
Rajeev Sood Vs. State Bank of India
June 5, 2008
Rajeev Sood Vs. State Bank of India
October 15, 2008
RAJEEV SOOD Vs. STATE OF BANK OF INDIA
August 8, 2008
RAJESH JAIN Vs. STATE OF H P
November 18, 2008
RAJESH JAIN Vs. STATE OF H P
January 18, 2008
Rajesh Kapoor Prop. of M/s. Extric Computers and Communications Vs. Kusum Sharma
March 4, 2008
Rajesh Kumar Vs. Neelam Bhardwaj
May 2, 2008
Rajesh Kumar Vs. State of H.P.
October 3, 2008
RAJESH KUMAR Vs. SUDHIR RANA
July 23, 2008
RAJESH KUMAR CHAUDHARY Vs. SUNITA CHAUDHARY
June 20, 2008
RAJESH SAINI Vs. STATE OF HIMACHAL PRADECH
May 9, 2008
RAJINDER KUMAR Vs. STATE OF HP
April 3, 2008
RAJINDER SHARMA AND NARESH KUMAR Vs. STATE OF H.P.
June 20, 2008
RAJO DEVI Vs. KAILASH GIRI BUS SERVICE SOCIETY
September 8, 2008
RAJU Vs. JASBIR SINGH
September 15, 2008
RAKESH KUMAR Vs. STATE OF H P
March 31, 2008
RAM DAS Vs. SURESH CHANDER PRASHAR
September 30, 2008
Ram Ditta Vs. State of H.P.
September 2, 2008
RAM LOK Vs. DIRECTOR
May 16, 2008
RAM SARUP Vs. TARSEM LAL
May 2, 2008
Ram Swaroop Mehra Vs. State of H.P.
March 7, 2008
RAMAN KHANNA Vs. SHAM KISHORE KHANNA
November 10, 2008
Ramesh Vs. Ved Vrat
November 3, 2008
Ramesh Chand Vs. Director of Consolidation
May 30, 2008
RAMESH CHAND Vs. STATE OF H P
November 4, 2008
RAMESH CHAND Vs. STATE OF H.P.
March 26, 2008
Ramesh Chander Ladohia Vs. Union of India
May 7, 2008
RAMESH KUMAR SHARAMA Vs. AKASH SHARMA
January 1, 2008
Rameshwar Singh Vs. State of H.P.
December 3, 2008
RAMJI Vs. STATE OF H.P.
February 27, 2008
Ranbir Singh Vs. State of H.P.
April 7, 2008
RANI DUTT Vs. STATE OF H P
May 16, 2008
Ranjeet Singh Vs. Shyam Lal
August 23, 2008
ROOP CHAND Vs. PRITU DEVI
July 2, 2008
ROOP RAM Vs. STATE OF H.P.
May 23, 2008
ROSHAN LAL Vs. MEHAR CHAND AZAD
October 1, 2008
Ruldoo Ram Gupta Vs. Anil Sapatia
November 18, 2008
S.E.Hydel Circle Vs. Addl.Excise & Taxation HPSEB, Shimla Commissioner
August 27, 2008
S.K. MAHAJAN Vs. COMMISSIONER OF INCOME-TAX
July 7, 2008
S.S.Multani Vs. Vaneeta Jain
January 11, 2008
SADHU SINGH Vs. SURJIT SINGH
April 11, 2008
Sandeep Singh Vs. State of H.P.
April 4, 2008
Sanjeev Kumar Verma Vs. State Bank of India
August 13, 2008
Sant Ram Vs. State of H.P.
April 1, 2008
SANT SINGH Vs. RAM KAUR
June 20, 2008
Santosh Vs. The State of H.P.
November 11, 2008
Santosh Vs. Sohan Lal
November 11, 2008
SANTOSH KUMAR Vs. STATE OF H P
January 2, 2008
SANTOSH KUMARI Vs. NEW INDIA ASSURANCE CO LTD
June 30, 2008
SARITA VIJ & CO. Vs. COMMISSIONER OF INCOME TAX
May 23, 2008
Saroj Kumari Vs. Karnail Singh
November 7, 2008
SARSWATI DEVI Vs. BIMLA RANI
August 26, 2008
Sarswati Rohal Vs. Land Acquisition Collector
September 12, 2008
SASHI FILMS P LTD Vs. RAJINDER KAUSHAL
January 11, 2008
Sat Pal Vs. Harjit Kaur
December 31, 2008
SATISH KUMAR Vs. STATE OF H.P.
April 4, 2008
Satish Kumar Vashisht Vs. Union of India
June 6, 2008
SATISH RANA Vs. STATE OF H P
July 23, 2008
SATLUJ JAL VIDYUT NIGAM LTD. Vs. CONTINENTAL FOUNDATION JOINT VENTURE
August 27, 2008
SECRETARY, H.P.P.W.D. Vs. TUNGLU
March 28, 2008
Self Help Group Association Vs. Naresh Mahendru
December 15, 2008
Shadi Ram Vs. State of H.P.
May 28, 2008
SHADI RAM AND ORS Vs. STATE OF H P AND ORS
May 30, 2008
SHAM SUNDER AGGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 4, 2008
SHAMSHAD Vs. STATE OF H P
July 7, 2008
SHANKAR LAL SHRI RAM Vs. STATE OF H P
July 21, 2008
SHANTA Vs. B S CHAUHAN
October 21, 2008
SHANTI DEVI Vs. NATIONAL INSURANCE CO LTD
April 11, 2008
Shashi Pal Vs. State of H.P.
April 3, 2008
SHASHI PAL SOOD Vs. NEELAM ARORA
June 18, 2008
SHIV CHARAN Vs. SHIV PARSHAD
August 18, 2008
Shiv Lal Thakur Vs. State of H.P.
July 31, 2008
SHIV RAM Vs. VIJAY RAM AND ANR., LALMAN AND ANR. AND SHER SINGH AND ANR.
July 10, 2008
SHYAM LAL Vs. STATE OF HIMACHAL PRADESH
September 17, 2008
Sita Devi Vs. Gulab
November 25, 2008
SITA RAM Vs. STATE OF HP
June 17, 2008
Sonu Kumar Vs. State of H.P.
October 22, 2008
Sonu Yadav Vs. State of H.P.
September 5, 2008
State Bank of India Vs. Anil Kumar Sharma
September 11, 2008
STATE OF H P Vs. BHOLA ALIAS PARAS RAM
May 27, 2008
STATE OF H P Vs. DILE RAM
July 9, 2008
STATE OF H P Vs. VIRENDER KUMAR
May 8, 2008
STATE OF H P Vs. PALLU ALIAS AVTAR SINGH
April 24, 2008
STATE OF H P Vs. DINESH KUMAR
January 11, 2008
STATE OF H P Vs. BIRBAL
January 8, 2008
STATE OF H P Vs. GOURU RAM
October 22, 2008
STATE OF H P Vs. RITA DEVI
December 26, 2008
STATE OF H P Vs. AMRISH KUMAR
December 29, 2008
STATE OF H P Vs. RAJ KUMAR ALIAS RAJU
December 29, 2008
STATE OF H. P Vs. PARMODH SINGH
July 31, 2008
STATE OF H. P. Vs. BHAGAT RAM
March 14, 2008
STATE OF H.P. Vs. BHUPINDER SINGH
March 13, 2008
State of H.P. Vs. Lapa Ram
March 20, 2008
STATE OF H.P. Vs. MANSHA RAM
October 13, 2008
STATE OF H.P. Vs. SUNIL KUMAR
February 28, 2008
STATE OF H.P. Vs. BHARAT RAM
May 15, 2008
STATE OF H.P. Vs. BHUPESH KUMAR ALIAS KAKA ALIAS TINKU
April 23, 2008
State of H.P. Vs. Sardara Singh
November 4, 2008
State of H.P. Vs. Salochna Devi
October 31, 2008
State of H.P. Vs. Sham Sunder
July 21, 2008
State of H.P. Vs. Keshav Ram
December 12, 2008
State of H.P. Vs. Ghanshyam Singh
November 21, 2008
State of H.P. Vs. Chet Ram
August 5, 2008
State of H.P. Vs. Delu Ram
May 7, 2008
State of H.P. Vs. Anil Kumar
March 27, 2008
State of H.P. Vs. Manoj Kumar alias Chhotu
September 29, 2008
State of H.P. Vs. Kailash Gupta
November 17, 2008
State of H.P. Vs. Chandu Lal
April 22, 2008
State of H.P. Vs. Devi Singh
September 4, 2008
State of H.P. Vs. Kesar Chand
March 18, 2008
State of H.P. Vs. Aminudin alias Minu
February 27, 2008
State of H.P. Vs. Sandhi Devi
March 13, 2008
State of H.P. Vs. Sansaro Devi
May 1, 2008
State of H.P. Vs. Tripta Parmar
April 10, 2008
State of H.P. Vs. Suraj Singh
May 6, 2008
State of H.P. Vs. Ranjeet Singh
March 14, 2008
State of H.P. Vs. Balak Ram
February 28, 2008
State of H.P. Vs. Brij Mohan
March 25, 2008
State of H.P. Vs. Prabhat Singh
April 5, 2008
State of H.P. Vs. Chamaru Ram
April 17, 2008
State of H.P. Vs. Sardara Singh
August 27, 2008
State of H.P. Vs. Shankar Dass
March 24, 2008
STATE OF H.P. Vs. JARMU
May 14, 2008
STATE OF H.P. Vs. TARA CHAND
April 25, 2008
STATE OF H.P. Vs. BALVINDER KAUR
April 8, 2008
STATE OF H.P. Vs. KISHAN CHAND
March 14, 2008
State of H.P. Vs. Parveen Kumar
March 1, 2008
State of H.P. Vs. Dhani Devi
March 4, 2008
STATE OF H.P. Vs. CHHAJU RAM
February 28, 2008
STATE OF H.P. Vs. RAJESH KUMAR
March 4, 2008
State of H.P. Vs. Gian Chand
March 17, 2008
State of H.P. Vs. Prem Sagar
March 18, 2008
State of H.P. Vs. Amin Chand
May 1, 2008
State of H.P. Vs. Ram Lal
April 5, 2008
State of H.P. Vs. Harish Kumar
April 11, 2008
STATE OF HIMACHAL PRADESH Vs. JAWAHAR LAL
February 26, 2008
STATE OF HIMACHAL PRADESH Vs. CHAIN SINGH
March 20, 2008
STATE OF HIMACHAL PRADESH Vs. HARVINDER SINGH
March 27, 2008
STATE OF HIMACHAL PRADESH Vs. JAGAT SINGH
April 2, 2008
STATE OF HIMACHAL PRADESH Vs. ONKAR SINGH
April 2, 2008
STATE OF HIMACHAL PRADESH Vs. NIRMALA DEVI
April 11, 2008
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
May 5, 2008
STATE OF HIMACHAL PRADESH Vs. BALDEV @ DEV
May 12, 2008
STATE OF HIMACHAL PRADESH Vs. RAVI KUMAR
October 1, 2008
STATE OF HIMACHAL PRADESH Vs. JAWALA DASS SHARMA
July 4, 2008
STATE OF HIMACHAL PRADESH Vs. SHIAM LAL SHARMA
August 14, 2008
STATE OF HIMACHAL PRADESH Vs. SHER SINGH
December 26, 2008
STATE OF HIMACHAL PRADESH Vs. VARINDER KUMAR
March 28, 2008
STATE OF HIMACHAL PRADESH Vs. SUBHASH
July 21, 2008
State of Himachal Pradesh Vs. Mastan Singh
May 29, 2008
STATE OF HP Vs. PARSHOTAM SINGH
April 1, 2008
STATE OF HP Vs. JAGDISH RAJ KHANTTA
January 9, 2008
STATE OF HP Vs. BHUPINDER SHINGH
March 3, 2008
Subhash Vs. State of H.P.
September 3, 2008
SUBHASH SAHNI Vs. AURO SPINNING MILLS
February 29, 2008
SUKHWANT KAUR Vs. SHER SINGH
May 8, 2008
SUMAN KUMAR Vs. STATE OF H P
December 20, 2008
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
February 25, 2008
Sunil Kumar Vs. Mahajan Confectioners
June 4, 2008
Suraj Bansi Vs. Collector
November 25, 2008
Surender Kumar Vs. State of H.P.
May 30, 2008
SURENDER SINGH Vs. JAI MANTI DEVI
August 4, 2008
SURESH GAGGAL Vs. INCOME TAX OFFICER
August 14, 2008
SURESH KUMAR Vs. STATE OF H.P. AND ORS.
May 28, 2008
SURESH KUMAR DOGRA Vs. STATE OF H P
September 23, 2008
SURINDER KUMAR SOOD Vs. SUDERSHAN CHADHA
July 14, 2008
SURINDER MOHAN Vs. STATE OF H P
August 19, 2008
SURINDER NATH Vs. CWT
August 6, 2008
SURJEET KAUR Vs. SHAMSHER SINGH
September 9, 2008
Sushil Thakur Vs. State of H.P.
October 23, 2008
SWARAN SINGH CHAHAL Vs. UNION OF INDIA (UOI)
March 26, 2008
T.S.Parshad Vs. Himachal Road Transport Corpn.
June 4, 2008
Tarlok Chand Vs. Jagtamba Devi
August 4, 2008
TEJ DEEN Vs. H.R.T.C.
April 10, 2008
Thakur Dass Vs. State of H.P.
June 6, 2008
The Executive Engineer Vs. Jagdish Chand Gupta
May 30, 2008
The G.M.Ranjit Sagar (Thein Dam) Project Vs. Ajay Kumar
December 4, 2008
THE HIMACHAL GRAM VIKAS UDYOG Vs. THE STATE OF H.P.
March 1, 2008
Tikka Ram Vs. State of H.P.
May 14, 2008
TILAK RAJ Vs. STATE OF HIMACHAL PRADESH
October 23, 2008
Union of India Vs. Krishan Chand Verma
July 2, 2008
Union of India Vs. Tilak Raj
July 8, 2008
UNION OF INDIA Vs. STATE OF H.P.
April 10, 2008
Union of India Vs. Joginder Singh
December 16, 2008
UNION OF INDIA Vs. DEBT RECOVERY TRIBUNAL
July 14, 2008
UNION OF INDIA (UOI) Vs. GANGA RAM
August 27, 2008
UNITED INDIA INSURANCE CO LTD Vs. KUNTA DEVI
December 15, 2008
UNITED INDIA INSURANCE CO LTD Vs. SANDHYA DEVI
November 4, 2008
UNITED INDIA INSURANCE CO LTD Vs. MEHAR DIN
November 7, 2008
URMIL KUMARI SHARMA Vs. K.D.SHARMA
May 6, 2008
URMILA DEVI Vs. STATE OF H.P.
September 15, 2008
VARINDER KUMAR Vs. ONKAR SINGH
July 11, 2008
Varinder Paul Vs. State of H.P.
May 27, 2008
VEENA MAHALDAR Vs. R K KHANNA
November 28, 2008
VIJAY KUMAR Vs. PRESIDING JUDGE LABOUR COURT
September 10, 2008
VIJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
March 24, 2008
Vijay Kumar Vs. Rattan Chand
May 30, 2008
Vijay Kumar Vs. State of H.P.
December 15, 2008
VIJAY KUMAR SOOD Vs. NEERAJ ACHARYA
August 29, 2008
VIJAY KUMAR SUD Vs. SUNIL MEHRA
August 14, 2008
VIJAY SHARMA Vs. L.H.M.GREGORY
May 15, 2008
Vinesh Kumar Vs. State of H.P.
April 28, 2008
VINESH KUMARI Vs. STATE OF H P
September 22, 2008
VINOD KUMAR Vs. NIRMALA DEVI
November 20, 2008
VINOD KUMAR Vs. UNION OF INDIA
May 16, 2008
Vinod Kumar Vs. State of H.P.
October 20, 2008
VIPIN KUMAR Vs. STATE OF H.P.
May 26, 2008
VIRENDER KUMAR SEWAL Vs. SHANTI DEVI PAUL
October 1, 2008
WALIA AUTOMOBILES Vs. STATE OF H.P.
April 10, 2008
YASH PAL GUPTA Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
September 3, 2008
Yashpal Vs. State of H.P.
October 29, 2008
Yoginder Singh alias Fakia Vs. State of H.P.
August 14, 2008