Case Index

Title
Date
AJMER VIDYUT VITERAN NIGAM LTD. Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION,
May 9, 2008
BANGALORE ELECTRICITY SUPPLY CO. LTD. AND ORS. Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION AND KARNATAKA POWER TRANSMISSION CORPORATION LTD.
February 7, 2008
CHHATTISGARH STATE ELECTRICITY BOARD Vs. CHHATTISHGARH STATE ELECTRICITY REGULATORY COMMISSION
February 20, 2008
DELHI METRO RAIL CORPORATION LIMITED Vs. DELHI TRANSCO LIMITED THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR AND ORS.
May 8, 2008
GRID CORPORATION OF ORISSA LTD. (GRIDCO) Vs. SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. (SOUTHCO) AND ORISSA ELECTRICITY REGULATORY COMMISSION
February 29, 2008
GUJARAT FLUROCHEMICALS LIMITED Vs. SUPDT. ENGINEER, (SO AND LD), RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD.
September 30, 2008
HIND METALS AND INDUSTRIES PVT. LTD. Vs. NAVA BHARAT FERRO ALLOYS PVT. LTD.,
January 9, 2008
IN RE: BASIS POINT COMMODITIES PRIVATE LIMITED Vs. STATE
September 10, 2008
ISN INTERNATIONAL CO. PVT. LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
April 9, 2008
JALAN CONCAST LTD., UNIT 2, ROLLING MILL AND JALAN CONCAST LTD., FURNACE UNIT THROUGH ITS MANAGING DIRECTOR Vs. U.P. ELECTRICITY REGULATORY COMMISSION THROUGH ITS CHAIRMAN,
January 21, 2008
JINDAL STEEL AND POWER LTD. Vs. THE CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION,
May 7, 2008
KERALA STATE ELECTRICITY BOARD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
February 12, 2008
MADHYA PRADESH ELECTRICITY BOARD Vs. GRID CORPORATION OF ORISSA LIMITED
September 30, 2008
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSIONAND ORS.
March 27, 2008
MAHARASHTRA STATE ELECY. DIST. CO. LTD. A COMPANY INCORPORATED UNDER THE COMPANY ACT 1956 THROUGH ITS MANAGING DIRECTOR Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION THROUGH ITS SECRETARY AND ORS.
February 5, 2008
MULA PRAVARA ELECTRIC CO-OPERATIVE SOCIETY LTD. Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION,
January 28, 2008
NEW DELHI MUNICIPAL COUNCILTHOUGH ITS SECRETARY Vs. DELHI ELECTRICITY REGULATORY COMMISSION AND ORS.
April 9, 2008
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND ORS.
March 11, 2008
NTPC LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD AND ORS.
September 29, 2008
OIL AND NATURAL GAS CORPORATION LTD. AND GUJARAT ENERGY TRANSMISSION CORP. LTD. Vs. GUJARAT ELECTRICITY REGULATORY COMMISSION,
March 7, 2008
POWER GRID CORPORATION OF INDIA LIMITED Vs. MADHYA PRADESH POWER TRANSMISSION COMPANY LTD. AND ORS.
September 11, 2008
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD. AND ORS.
September 1, 2008
POWER GRID CORPORATION OF INDIA LIMITED Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD. AND ORS.
August 29, 2008
POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
August 29, 2008
POWER GRID CORPORATION OF INDIA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
August 21, 2008
POWER GRID CORPORATION OF INDIA LIMITED Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LIMITED AND ORS.
August 21, 2008
POWERGRID CORPORATION OF INDIA LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
March 27, 2008
POWERGRID CORPORATION OF INDIA LTD. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
February 5, 2008
POWERGRID CORPORATION OF INDIA LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION THROUGH ITS SECRETARY AND ORS.
January 4, 2008
PRAGATI POWER CORPORATION LIMITED Vs. DELHI ELECTRICITY REGULATORY COMMISSION AND ORS.
January 10, 2008
RUNWAL DEVELOPERS PVT. LTD. Vs. MAHARASHTRA ELECY. REGULATORY COMMISSION AND MAHARASHTRA STATE ELECY. DEVELOPMENT CO.LTD.
April 1, 2008
SHREE DHANVARSHA STEELS (PVT.) LTD. AND PODDAR ALLOYS (PVT.) LTD. Vs. UTTARANCHAL ELECTRICITY REGULATORY COMMISSION AND UTTARANCHAL POWER CORPORATION LIMITED
April 1, 2008
TATA STEEL LTD. AND TATA POWER COM. LTD. Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
May 7, 2008
THE TATA POWER COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION THROUGH ITS SECRETARY AND ORS.
May 12, 2008
UP POWER CORPORATION LTD. Vs. UTTAR PRADESH ELECTRICITY REGULATORY COMMISSION AND DWARIKESH SUGAR INDUSTRIES LTD.
February 25, 2008
UTTAR PRADESH POWER CORPORATIONLTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION THROUGH ITS SECRETARY AND ORS.
February 11, 2008