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Case Index
Title
Date
A R LAKSHMI Vs. SRI KRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED
February 18, 2008
A.K. KHAJA ZIAUDEEN Vs. N. MOHAMED MIAN ROWTHER CO. P. LTD.
December 24, 2008
ABP PRIVATE LIMITED Vs. UNITED NEWS OF INDIA
January 21, 2008
AJIT SINGH AHUJA AND SMT AMRIT KAUR AHUJA Vs. SAPPHIRE INDIA PVT LTD
February 14, 2008
AMADHI INVESTMENTS LTD Vs. STATE
June 9, 2008
AMRL INTERNATIONAL TECH CITY LTD. Vs. INFAC INDIA GROUP LLC
January 30, 2008
ASHOK K. JAIN Vs. NAPROD LIFE SCIENCES P. LTD.
August 22, 2008
ASIA STONE S L Vs. B AND G IMPEX P LTD
September 25, 2008
BHADRAVATHI BALAJI OIL PALMS LIMITED Vs. BALAJI OIL INDUSTRIES PRIVATE LIMITED
April 24, 2008
BHARAMGOUDA ADGOUDA PATIL Vs. SANJAY FOUNDERS P. LTD.
December 2, 2008
C.G. HOLDINGS PRIVATE LIMITED, Vs. CHERAN ENTERPRISES PRIVATE LIMITED AND ORS.
August 13, 2008
C.N. RAMESH Vs. MARS THERAPEUTICS AND CHEMICALS LTD.
June 30, 2008
CAPT. SANJEEV NAGPAUL Vs. SEASONS CREATION PVT. LTD. AND ORS.
June 3, 2008
CENTRAL GOVERNMENT Vs. RICHIMEN SILKS LTD
September 5, 2008
CENTRAL PARK FARM AND DEVELOPERS PRIVATE LIMITED Vs. STATE
April 2, 2008
CHANDRA KUMAR P. ASHER Vs. TIRUPUR TEXTILES PRIVATE LIMITED AND ORS.
May 23, 2008
DESCON LTD Vs. DPSC LTD
December 3, 2008
DEVENDRA GUPTA Vs. PICNIC PARK HOTELS P LTD
May 21, 2008
DEVILAL JAISWAL Vs. VIDARBHA BOTTLERS PVT. LTD.
June 30, 2008
DHANANJAY PANDE Vs. BAIS SURGICAL AND MEDICAL INSTITUTE PVT LTD
March 14, 2008
DIPAK HIMATSINGKA Vs. APL HOLDINGS AND INVESTMENTS LIMITED
July 15, 2008
DIPANKAR BANERJEE Vs. HTC ENGINEERING (1958) PVT. LTD.
February 22, 2008
DR. S. KRISHNA SARMA Vs. THE KANTHIMATHY PLANTATIONS PRIVATE LIMITED
June 17, 2008
G GOVINDUSAMY Vs. P N L NIDHI LIMITED
July 11, 2008
G YOSODHA Vs. JAI HANUMAN BENEFIT SOCIETY LTD
June 11, 2008
GEES MARINE PRODUCTS PRIVATE LIMITED Vs. STATE
February 26, 2008
HANS PETER KERNER Vs. COLLYER INDIA FREIGHT FORWARDING PVT LTD
June 4, 2008
IN RE: AMRL INTERNATIONAL TECH CITY LIMITED Vs. STATE
January 30, 2008
IN RE: BIRLA CORPORATION LTD. Vs. STATE
November 30, 2008
IN RE: FIREBRICKS AND POTTERIES PRIVATE LIMITED Vs. STATE
March 13, 2008
IN RE: LEGEND TECHNOLOGIES (INDIA) PRIVATE LIMITED Vs. STATE
February 15, 2008
IN RE: UNIWORTH RESORTS LIMITED Vs. STATE
April 17, 2008
IN RE: VIJAYALAKSHMI INSECTICIDES AND PESTICIDES P. LTD. Vs. STATE
December 22, 2008
JOGIN DE ALIAS JOGINDRA NATH DE Vs. EASTERN INDIA MOTION PICTURE ASSOCIATION
June 12, 2008
K ADIAMAN Vs. RELIABLE COMPUTER FORMS PRIVATE LIMITED
June 20, 2008
KAIZEN INSTITUTE INDIA P LTD Vs. STATE
March 20, 2008
KAVUKALATHIL GOPALAN Vs. JANATHA TILE WORKS LTD
October 30, 2008
KERALA CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE
March 4, 2008
KWALITY ICE CREAMS INDIA P LTD Vs. STATE
September 25, 2008
L RANIAMMAL Vs. SRI SHANMUGANANDA BUS SERVICE P LTD
June 11, 2008
L. CHANDRAMURTHY Vs. PEARL METAL PRODUCTS PRIVATE LIMITED
May 30, 2008
LAMMERTZ INDUSTRIENADEL GMBH Vs. ALTEK LAMMERTZ NEEDLES LIMITED,
May 15, 2008
LILLY UPPAL Vs. SHIVA CEMETECH PVT LTD
April 15, 2008
MANSANI CONSTRUCTIONS PRIVATE LIMITED Vs. STATE
April 17, 2008
NAGESH KUMAR Vs. NAGESH HOSIERY EXPORTS LTD.
June 11, 2008
NUKALA NAGESWARA RAO Vs. BHARAT CIRCUITS P LTD
November 4, 2008
P. RAMESH KUMAR Vs. D.R. SHANKARANARAYANA GUPTA
November 1, 2008
PADMAVATHY SRINIVASAN Vs. MAPLES ESM TECHNOLOGIES PRIVATE LIMITED
May 26, 2008
PREM KABRA AND COMPANY Vs. MANGALORE REFINERY AND PETROCHEMICALS LIMITED
April 24, 2008
RASOI LIMITED Vs. JAIDEEP HALWASIYA
February 18, 2008
RISING FINANCE LTD. Vs. ALLIED SECIN VENTURES P. LTD.
April 29, 2008
S N HARISH AND SAVITHA HARISH Vs. PODS BIOTECH PRIVATE LIMITED
May 13, 2008
S.S. AGARWAL Vs. RAJASTHAN HOSPITAL LTD.
July 11, 2008
SAI SUGARS LIMITED Vs. DEEPAK SABHARWAL
March 26, 2008
SAPNA GUPTA Vs. JAGRAN PUBLICATIONS PVT. LTD.
August 22, 2008
SERGEY IVANOV Vs. ARTLIBORI RESORTS PVT LTD
April 22, 2008
SH SUROJIT SANYAL Vs. W C SHAW PVT LTD
July 18, 2008
SH. KISHAN KHARIWAL Vs. THE GANGANAGAR INDUSTRIES LTD. AND ORS.
July 10, 2008
SHAW WALLACE AND CO LTD Vs. STATE
December 23, 2008
SHRI AJIT SINGH DEOGAN AND ORS. Vs. SUTLEJ CHIT FUND AND FINANCIERS PVT. LTD.,
May 23, 2008
SHRI O.K. AUGUSTY Vs. OFS INDUSTRIES (P) LTD. AND ORS.
June 23, 2008
SHRI RAM BABU Vs. TARGET CONSTRUCTIONS PVT. LTD. AND ORS.
June 26, 2008
SIDUS INFOTECH PRIVATE LIMITED Vs. J. SRINIVAS
April 30, 2008
SPRAY ENGINEERING DEVICES LTD. Vs. SAIBABA SUGARS LTD.
March 17, 2008
SUNIL KUMAR AGARWAL Vs. SHIV SAKTHI SUGAR MILLS (INDIA) PRIVATE LIMITED
August 26, 2008
SURESH KUMAR AGARWAL Vs. R AND R CONSORTIUM P LTD
October 27, 2008
V SUKUMAR Vs. SRIVARI MUTUAL BENEFIT FINANCE LTD
January 9, 2008