Case Index

Title
Date
A K DESAI Vs. STATE OF PUNJAB
March 11, 2008
A S FUELS PVT LTD Vs. STATE OF HARYANA
March 31, 2008
A.C.JULKA Vs. PUNJAB UNIVERSITY
October 31, 2008
A.K. MALHOTRA Vs. H.K. DASS
March 4, 2008
A.S. RANA Vs. STATE OF PUNJAB AND OTHERS
July 17, 2008
A.V. JAWAKAR Vs. CENTRAL WAREHOUSING CORPORATION AND ANR.
February 1, 2008
AASTHA TRADING COMPANY Vs. STATE OF PUNJAB
August 19, 2008
ABAS ALI S/O BASHIR AHMED RESIDENT OF CHANDPUR, DISTRICT BIJANPUR, UP, NOW AT MANDI DHANAURI, MURADABAD Vs. THE STATE OF PUNJAB
September 8, 2008
ABB LIMITED Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
September 30, 2008
ABDUL SATTAR Vs. PITAMBER SINGH
March 19, 2008
ABHIJEET PARTAP SINGH CHAUDHARY Vs. PANJAB UNIVERSITY
February 14, 2008
ABHINAV GUPTA Vs. STATE OF HARYANA
April 25, 2008
ABHISHEK GUPTA Vs. STATE OF HARYANA
July 15, 2008
ABHISHEK INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
August 11, 2008
ACFOLI INC Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 11, 2008
ACHHAR MAL Vs. MANOHAR LAL JAIN
November 20, 2008
AGAR CHAND RAM PHAL JAIN Vs. RAKESH KUMAR
December 17, 2008
AGGARWAL OVERSEAS LIMITED Vs. STATE OF HARYANA
July 18, 2008
AHUJA DISTRIBUTOR AND ANR. Vs. SARUP TANNERIES LIMITED AND ANR.
May 15, 2008
AJAY DUGGAL Vs. STATE OF HARYANA
May 13, 2008
AJAY KUMAR Vs. SMT. SOMWATI AGGARWAL
December 19, 2008
AJAY KUMAR Vs. PRESIDING OFFICER AND ANOTHERS
January 28, 2008
AJAY KUMAR MAKKAR Vs. STATE OF HARYANA
September 17, 2008
AJAY SINGH KINHA Vs. STATE OF HARYANA
October 3, 2008
AJAY SINGH MANN Vs. STATE OF HARYANA
October 22, 2008
AJAYTA JAIN Vs. AVINASH JAIN
December 9, 2008
AJIT BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
March 4, 2008
AJIT KUMAR JAIN Vs. ATUL KUMAR JAIN
November 5, 2008
AJIT KUMAR JAIN Vs. STATE OF HARYANA AND ORS
December 19, 2008
AJIT LAL AND ORS. Vs. HARYANA VIDYUT PARASARAN NIGAM LTD. AND ORS.
January 24, 2008
AJIT SINGH Vs. JASWINDER KAUR
August 12, 2008
AJIT SINGH Vs. GURCHARAN SINGH
August 8, 2008
AJIT SINGH Vs. YASHPAL
August 7, 2008
AJIT SINGH Vs. ANOOP SINGH
May 5, 2008
AJIT SINGH Vs. STATE OF PUNJAB
February 14, 2008
AJIT SINGH Vs. STATE OF HARYANA
March 4, 2008
AJIT SINGH DAHIYA Vs. DIRECTOR C.B.I.
December 2, 2008
AJMER SINGH Vs. DERA BABA LAL DASS
May 30, 2008
AKSHITA GUPTA Vs. STATE OF HARYANA
August 14, 2008
ALAKH SINGH @ ANOKH SINGH Vs. STATE OF PUNJAB
January 31, 2008
ALFA INTERNATIONAL Vs. UNION OF INDIA
August 20, 2008
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. RAMESH KUMAR
May 6, 2008
ALL INDIA GENERAL CATEGORY EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
March 31, 2008
ALPHA DRUGS LIMITED Vs. RAM SINGH
December 5, 2008
AMANDEEP SINGH GILL Vs. STATE OF PUNJAB
November 6, 2008
AMAR KAUR & ORS. Vs. STATE OF HARYANA & ANR.
March 26, 2008
AMAR NATH LAMBA Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVT HARYANA
December 3, 2008
AMAR SINGH Vs. LAJYA DEVI
December 19, 2008
AMAR SINGH Vs. KASHMIRI LAL
October 22, 2008
AMAR SINGH Vs. STATE OF PUNJAB
August 18, 2008
AMAR SINGH Vs. HARYANA URBAN DEVELOPEMENT AUTHORITY
April 8, 2008
AMAR SINGH ALIAS KABU Vs. STATE OF HARYANA
April 22, 2008
AMARBIR SINGH WALIA Vs. UNION TERRITORY OF CHANDIGARH
November 5, 2008
AMARJEET SINGH Vs. GRAM PANCHAYAT KAMBHERI
December 22, 2008
AMARJIT KAUR Vs. GURSEWAK SINGH
February 18, 2008
AMARJIT SINGH Vs. STATE OF HARYANA
March 17, 2008
AMARJIT SINGH Vs. NAZAR SINGH
December 19, 2008
AMARJIT SINGH Vs. STATE OF PUNJAB
March 3, 2008
AMARJIT SINGH & OTHERS Vs. UNION TERRITORY, CHANDIGARH
September 17, 2008
AMBALA CENTRAL CO-OPERATIVE BANK LTD , AMBALA CITY Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
September 17, 2008
AMIN CHAND Vs. SUKHYBIR SINGH
September 26, 2008
AMIN CHAND KHICHY Vs. STATE OF PUNJAB AND OTHERS
September 4, 2008
AMIR CHAND Vs. PREM CHAND
April 7, 2008
AMIR SINGH Vs. STATE OF HARYANA AND ORS.
January 17, 2008
AMIT ANGRA Vs. KANCHAN
September 19, 2008
AMIT CHILLAR Vs. STATE OF HARYANA AND ANOTHER
August 18, 2008
AMRIK SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
November 17, 2008
AMRIK SINGH Vs. STATE OF PUNJAB
January 31, 2008
AMRIK SINGH Vs. PUNJAB STATE ELECTION COMMISSION AND ORS.
September 12, 2008
AMRIK SINGH Vs. STATE OF HARYANA
February 18, 2008
AMRIK SINGH Vs. JAGJIT SINGH SAYAL
December 1, 2008
AMRIK SINGH AND ANR. Vs. COLLECTOR
January 23, 2008
AMRIT DHIMAN Vs. STATE OF PUNJAB AND OTHERS
October 16, 2008
AMRIT LAL Vs. STATE OF PUNJAB
April 30, 2008
AMRIT LAL MAHAJAN Vs. STATE OF PUNJAB
November 4, 2008
AMRIT PAL SINGH AND OTHERS; MOHINDER SINGH CHAWALA; JAWAHAR LAL AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 23, 2008
AMRITPAL SINGH Vs. SATWINDER KAUR
January 11, 2008
AMRITPREET SINGH Vs. HARPREET SINGH
November 27, 2008
ANAND Vs. UTTAR HARYANA BIJLI VITRAN NIGAM
March 4, 2008
ANAND KUMAR GOYAL Vs. STATE OF HARYANA
July 30, 2008
ANAND PARKASH Vs. STATE OF HARYANA AND ANOTHER
August 20, 2008
ANAND PRAKASH Vs. STATE OF HARYANA
January 10, 2008
ANAND TRADING COMPANY Vs. STATE OF PUNJAB
July 17, 2008
ANCHI DEVI Vs. COMMISSIONER OF INCOME TAX
March 28, 2008
ANGREJ SINGH Vs. STATE OF HARYANA
May 30, 2008
ANGREJ SINGH Vs. STATE OF HARYANA
April 11, 2008
ANIL DAHIYA Vs. STATE OF HARYANA
January 25, 2008
ANIL DHAWAN Vs. GURNAM SINGH
March 3, 2008
ANIL JAIN Vs. STATE OF HARYANA
July 31, 2008
ANIL KUMAR Vs. STATE OF HARYANA
February 20, 2008
ANIL KUMAR Vs. STATE OF PUNJAB
January 31, 2008
ANIL KUMAR Vs. U T CHANDIGARH
February 18, 2008
ANIL KUMAR Vs. VIJAY KUMAR
August 8, 2008
ANIL KUMAR Vs. HARPAL SINGH BANWAIT
April 10, 2008
ANIL KUMAR Vs. STATE OF HARYANA
February 22, 2008
ANIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 4, 2008
ANIL KUMAR DAHIYA Vs. UNION OF INDIA AND OTHERS
April 28, 2008
ANIL MEHTA Vs. SATYAPAL VASHISHT
November 7, 2008
ANIL SABHARWAL Vs. ARUN SABHARWAL
January 14, 2008
ANIL SACHAR Vs. SHREE NATH SPINNERS PVT. LTD
December 16, 2008
ANIL SAGAR Vs. STATE OF HARYANA AND OTHERS
August 19, 2008
ANIL SINHA Vs. HARDYAL DHILLON
October 22, 2008
ANIL WADHAWAN Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
February 5, 2008
ANITA GUPTA Vs. COTTON WORTH
May 22, 2008
ANITA JAIDKA Vs. CHANDIGARH ADMINISTRATIVE TRIBUNAL THROUGH ITS REGISTRAR AND OTHERS
May 14, 2008
ANITA SHARMA, S S MISTRESS Vs. STATE OF HARYANA AND OTHERS
November 17, 2008
ANJALI SINDHU Vs. UNION OF INDIA
September 4, 2008
ANOKH SINGH Vs. PUNJAB STATE ELECTION COMMISSION
December 5, 2008
ANOOP KUMAR Vs. STATE OF HARYANA
September 3, 2008
ANOOP SINGH Vs. STATE OF HARYANA
February 19, 2008
ANOOP SINGH Vs. JOINT DEVELOPMENT COMMISSIONER AND OTHERS
April 10, 2008
ANOOP SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANR.
March 24, 2008
ANSAL PROPERTIES AND INFRASTRUCTURE LTD Vs. STATE OF HARYANA
January 22, 2008
ANSARI AAFTAB AHMED; MOHAMMED ZUBAIR Vs. UNION OF INDIA AND OTHERS
July 31, 2008
ANSHUL JATANA Vs. IQBAL CHAND
August 29, 2008
ANUJ AGGARWAL Vs. UNION TERRITORY
November 17, 2008
ANUP GUPTA Vs. STATE OF PUNJAB
May 7, 2008
APEEJAY EDUCATION SOCIETY Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
November 4, 2008
APS ASSOCIATES (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 20, 2008
ARADHANA GUPTA Vs. LUDHIANA COLONIZERS P. LTD.
February 7, 2008
AREVA T AND D INDIA LIMITED Vs. POWER GRID CORPORATION OF INDIA LTD
June 13, 2008
ARJUN DEV Vs. STATE OF HARYANA AND OTHERS
September 5, 2008
ARJUN SINGH Vs. BACHAN SINGH
December 22, 2008
AROOR SINGH Vs. STATE OF PUNJAB
October 4, 2008
ARUN AGGARWAL AND OTHERS Vs. SH. KRISHAN MOHAN AND OTHERS
December 19, 2008
ARVIND KUMAR GARG Vs. STATE BANK OF INDIA AND ORS.
March 25, 2008
ARVIND KUMAR MALHOTRA Vs. SMT. ANJU ANAND
March 3, 2008
ARVIND NOHRIA Vs. STATE OF PUNJAB
August 14, 2008
ARVINDER KUMAR Vs. UNION OF INDIA AND OTHERS
March 13, 2008
ASGAR KHAN Vs. STATE OF HARYANA AND ORS.
January 14, 2008
ASHA KHURANA Vs. STATE OF HARYANA
March 3, 2008
ASHA MALIK Vs. STATE OF HARYANA
February 12, 2008
ASHA RANI Vs. HARYANA POWER GENERATION CORPN. AND ORS.
January 22, 2008
ASHA RANI Vs. STATE OF PUNJAB
February 5, 2008
ASHA SINGHAL Vs. STATE OF HARYANA
March 5, 2008
ASHIANA PAPER MILLS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
February 19, 2008
ASHISH KUMAR Vs. BHOOP SINGH
April 29, 2008
ASHOK ANAND Vs. VEDSONS ENGINEERS (P.) LTD. (IN LIQUIDATION)
August 8, 2008
ASHOK AND ORS. Vs. SAT PAL AND ORS.
January 22, 2008
ASHOK GOSWAMI Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
April 3, 2008
ASHOK GUPTA Vs. AVINASH CHANDER ANAND
February 29, 2008
ASHOK KUMAR Vs. STATE OF PUNJAB
September 1, 2008
ASHOK KUMAR Vs. SALOCHANA DEVI
September 22, 2008
ASHOK KUMAR Vs. STATE
June 23, 2008
ASHOK KUMAR Vs. GURUDWARA CINEMA ROAD
October 30, 2008
ASHOK KUMAR Vs. MUNICIPAL CORPORATION
September 5, 2008
ASHOK KUMAR Vs. STATE OF HARYANA
February 15, 2008
ASHOK KUMAR Vs. STATE OF HARYANA
March 31, 2008
ASHOK KUMAR Vs. RADHEY SHYAM
November 11, 2008
ASHOK KUMAR Vs. MALKIAT KAUR
December 15, 2008
ASHOK KUMAR Vs. JASBIR KAUR
November 7, 2008
ASHOK KUMAR AGGARWAL Vs. SUKHDEV SINGH
February 12, 2008
ASHOK KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
February 6, 2008
ASHOK KUMAR AND BISHAN DASS Vs. STATE OF HARYANA
January 23, 2008
ASHOK KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
January 24, 2008
ASHOK KUMAR JAIN Vs. STATE OF PUNJAB
January 14, 2008
ASHOK KUMAR, RAJ SINGH AND ANOTHER Vs. STATE OF HARYANA
October 1, 2008
ASHOK SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 8, 2008
ASHOK VASHIST Vs. SMT. PREM KATARIA
November 10, 2008
ASHWANI Vs. STATE OF HARYANA
October 30, 2008
ASHWANI KUMAR Vs. STATE OF PUNJAB
January 8, 2008
ASHWANI KUMAR Vs. WINSOME TEXTILES INDUSTRIES LTD.
September 30, 2008
ASHWANI KUMAR Vs. STATE OF HARYANA
January 28, 2008
ASHWANI KUMAR Vs. STATE OF HARYANA
January 10, 2008
ASHWANI KUMAR AGGARWAL Vs. SHANTI LAL
January 28, 2008
ASHWANI KUMAR SHARMA Vs. STATE OF HARYANA
August 17, 2008
ASHWANI KUMAR YADAV Vs. SATE OF HARYANA
May 30, 2008
ASHWIN SHROFF Vs. STATE OF PUNJAB
March 27, 2008
ASI KAILASH CHANDER Vs. STATE OF PUNJAB
February 12, 2008
ASI RAM PARTAP Vs. STATE OF HARYANA
September 23, 2008
ASS MOHAMMAD Vs. MOHAMMAD HANIF
September 25, 2008
ASSISTANT COLLECTOR OF CUSTOMS, MINISTRY OF FINANCE, GOVERNMENT OF INDIA Vs. OM PARKASH
January 29, 2008
ASSOCIATION OF EDUCATION COLLEGES (SELF FINANCING) OF HARYANA AND ORS Vs. STATE OF HARYANA
November 21, 2008
ASSU Vs. STATE OF HARYANA
April 4, 2008
ASTRA LIGHTING LIMITED Vs. STATE OF PUNJAB AND ORS.
November 7, 2008
ATAM FIBRES (P) LTD Vs. UNION OF INDIA
January 10, 2008
ATLAS CYCLES (HARYANA) LTD Vs. STATE OF HARYANA
September 25, 2008
ATMA TUBE PRODUCTS LTD Vs. TATA STEEL LTD
May 21, 2008
AUTOMAX LIMITED Vs. STATE OF HARYANA AND ORS.
May 21, 2008
AVINASH & CO. Vs. STATE OF HARYANA
October 22, 2008
AVNASH KANI Vs. ADDITIONAL DEPUTY COMMISSIONER CUM REGISTRAR
October 3, 2008
AVTAR SINGH Vs. STATE OF HARYANA
February 27, 2008
AVTAR SINGH Vs. CANARA BANK
March 18, 2008
AVTAR SINGH Vs. STATE OF HARYANA
October 4, 2008
AVTAR SINGH Vs. COMMISSIONER OF INCOME TAX
September 9, 2008
AVTAR SINGH Vs. CANARA BANK
March 8, 2008
AVTAR SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
October 16, 2008
AWANTIKA DIDWANIA Vs. UNION OF INDIA (UOI) AND ANR.
October 4, 2008
AZAD SINGH Vs. STATE OF HARYANA
December 19, 2008
B B BHARTI Vs. PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD AND OTHERS
October 16, 2008
B.K. KAPOOR Vs. TAJINDER KAPOOR
August 27, 2008
B.L. ARORA Vs. STATE OF HARYANA AND ORS.
July 29, 2008
B.P. BANSAL Vs. MOHINDER KUMAR
October 3, 2008
B.P. RICE MILLS Vs. PUNSUP
January 25, 2008
B.S. RANA Vs. STATE OF PUNJAB
March 18, 2008
BABITA Vs. STATE OF PUNJAB
July 3, 2008
BABLI Vs. STATE OF HARYANA
May 1, 2008
BABU LAL Vs. STATE OF U.T. CHANDIGARH
April 9, 2008
BABU LAL Vs. STATE OF HARYANA
July 11, 2008
BABU RAM Vs. STATE OF HARYANA
February 14, 2008
BACHHU LAL AND MUNA PRASHAD Vs. STATE OF HARYANA
January 21, 2008
BADAN SINGH Vs. STATE OF HARYANA
December 5, 2008
BADRI NATH Vs. AMAR KAUR
July 8, 2008
BAGICHA SINGH Vs. STATE OF PUNJAB
July 28, 2008
BAHADUR RAM Vs. LAKHWINDER SINGH
April 10, 2008
BAHADUR SINGH Vs. STATE OF HARYANA
November 5, 2008
BAHADUR SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
March 3, 2008
BAHADUR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 4, 2008
BAHADUR SINGH BHOHGAL Vs. STATE OF PUNJAB
March 13, 2008
BAHALI RAM AND OTHERS Vs. STATE OF PUNJAB
February 6, 2008
BAJAJ ASSOCIATES Vs. VINOD KUMAR
August 8, 2008
BAJWA SEED STORE Vs. STATE OF PUNJAB
August 5, 2008
BAKSHI RAM ARORA Vs. STATE OF PUNJAB
April 25, 2008
BAKSHISH SINGH Vs. HARBANS SINGH
September 24, 2008
BAKSHISH SINGH Vs. STATE OF HARYANA
December 9, 2008
BAL MUKAND Vs. STATE OF PUNJAB
February 27, 2008
BAL SINGH Vs. STATE BANK OF INDIA
July 24, 2008
BALBIR Vs. STATE OF HARYANA
November 12, 2008
BALBIR KAUR Vs. STATE OF HARYANA AND OTHERS
January 29, 2008
BALBIR KAUR Vs. STATE OF PUNJAB
September 19, 2008
BALBIR KAUR MALHI Vs. SECRETARY TO GOVT OF INDIA, NEW DELHI
March 13, 2008
BALBIR SINGH Vs. BANK OF BARODA
March 31, 2008
BALBIR SINGH Vs. STATE OF PUNJAB
December 19, 2008
BALBIR SINGH Vs. STATE OF PUNJAB
February 22, 2008
BALBIR SINGH Vs. STATE OF PUNJAB AND OTHERS
July 15, 2008
BALBIR SINGH Vs. LAKSHMI AND ORS.
December 16, 2008
BALBIR SINGH ALIAS BIRA Vs. STATE OF PUNJAB
July 28, 2008
BALBIR SINGH ANTIL Vs. UNION OF INDIA (UOI)
February 7, 2008
BALDEV RAJ Vs. COMMISSIONER OF INCOME TAX, JALANDHAR
August 26, 2008
BALDEV RAJ Vs. STATE OF HARYANA
February 14, 2008
BALDEV RAJ Vs. STATE OF PUNJAB
July 11, 2008
BALDEV SINGH Vs. STATE OF HARYANA
December 10, 2008
BALDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA
November 17, 2008
BALDEV SINGH Vs. STATE OF PUNJAB
January 9, 2008
BALDEV SINGH Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
November 3, 2008
BALDEV SINGH Vs. STATE OF PUNJAB
August 8, 2008
BALDEV SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
March 28, 2008
BALDEV SINGH Vs. OM PARKASH
November 17, 2008
BALDEV SINGH Vs. DEPUTY COMMISSIONER-CUM-COLLECTOR, NAWAN SHAHR AND OTHERS
April 3, 2008
BALDEV SINGH Vs. UNION OF INDIA, SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
February 4, 2008
BALDEV SINGH AND ORS. Vs. ALKA CHHURA
February 20, 2008
BALDHIR SINGH Vs. STATE OF PUNJAB
June 18, 2008
BALDHIR SINGH Vs. STATE OF PUNJAB AND ORS
July 18, 2008
BALHAR CHAND Vs. STATE OF PUNJAB
July 1, 2008
BALJEET KAUR Vs. SUCHA SINGH
March 4, 2008
BALJEET SINGH Vs. MANJEET KAUR
August 20, 2008
BALJINDER KAUR Vs. STATE OF PUNJAB AND ORS.
January 24, 2008
BALJINDER KAUR WIFE OF GURMIT SINGH Vs. RAJESH KUMAR SON OF GURDEV SINGH
December 9, 2008
BALJINDER PAL KAUR Vs. STATE OF PUNJAB AND OTHERS
July 18, 2008
BALJINDER SINGH TEJA Vs. PUNJAB AND HARYANA HIGH COURT
January 18, 2008
BALJIT Vs. STATE OF HARYANA
February 2, 2008
BALJIT @ SONU AND ORS., Vs. THE STATE OF HARYANA
February 13, 2008
BALJIT KAUR BOPARAI Vs. STATE OF PUNJAB
March 28, 2008
BALJIT SINGH Vs. ADDITIONAL REGISTRAR
February 8, 2008
BALJIT SINGH Vs. STATE OF PUNJAB
August 22, 2008
BALJIT SINGH Vs. STATE OF HARYANA
September 30, 2008
BALJIT SINGH Vs. STATE OF PUNJAB
November 20, 2008
BALJIT SINGH Vs. SPECIAL SECRETARY
September 18, 2008
BALJIT SINGH Vs. STATE OF PUNJAB
May 27, 2008
BALKAR SINGH Vs. STATE OF HARYANA
February 26, 2008
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB
March 19, 2008
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB
December 18, 2008
BALRAJ SINGH Vs. ASHOK KHEMKA
May 7, 2008
BALRAJ SINGH Vs. STATE OF HARYANA
November 18, 2008
BALRAJ SINGH Vs. STATE OF PUNJAB
May 15, 2008
BALRAJ SINGH Vs. SHARANJIT SINGH
October 17, 2008
BALRAJ SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 22, 2008
BALVINDER KUMAR Vs. GURU JAMESHWAR UNIVERSITY, HISSAR
March 3, 2008
BALWAN Vs. PANCHAYATI PIAO DHARAMSHALA AND ORS.
January 11, 2008
BALWAN SINGH Vs. BRAHMO
March 31, 2008
BALWAN SINGH Vs. STATE OF HARYANA
February 29, 2008
BALWANT Vs. STATE OF HARYANA
February 8, 2008
BALWANT RAI Vs. KARTAR CHAND
July 23, 2008
BALWANT SINGH Vs. STATE OF PUNJAB
February 27, 2008
BALWANT SINGH Vs. SANT RAM PANNA LAL AND ORS.
September 19, 2008
BALWANT SINGH Vs. UNION OF INDIA, MINISTRY OF DEFENCE
April 1, 2008
BALWANT SINGH Vs. STATE OF HARYANA
January 25, 2008
BALWANT SINGH AND OTHERS Vs. STATE OF PUNJAB
February 7, 2008
BALWIDNER SINGH AND ANR Vs. STATE OF PUNJAB
July 31, 2008
BALWINDER KAUR Vs. STATE OF HARYANA
November 4, 2008
BALWINDER KAUR SAINI Vs. UNION OF INDIA (UOI) AND ANR.
July 15, 2008
BALWINDER SINGH Vs. STATE OF PUNJAB
March 17, 2008
BALWINDER SINGH Vs. STATE OF PUNJAB
June 13, 2008
BALWINDER SINGH Vs. STATE OF PUNJAB
March 24, 2008
BALWINDER SINGH Vs. STATE OF PUNJAB
May 30, 2008
BALWINDER SINGH Vs. DIRECTOR LAND RECORD
August 11, 2008
BALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
October 15, 2008
BALWINDER SINGH @ BINDER Vs. STATE OF PUNJAB
April 25, 2008
BALWINDER SINGH ALIAS BILLA Vs. STATE OF HARYANA
November 12, 2008
BANSAL FERTIZLIER, MANSA Vs. STATE OF PUNJAB
December 22, 2008
BANSAL INDIA (PVT.) LIMITED Vs. STATE OF HARYANA AND ORS.
March 3, 2008
BANSI LAL Vs. PRESIDING OFFICER AND ANOTHER
March 20, 2008
BANT SINGH ALIAS BALWANT SINGH Vs. RAGHUBIR SINGH
August 20, 2008
BANWARI Vs. STATE OF HARYANA
August 21, 2008
BANWARI LAL Vs. RAM PARKASH
September 16, 2008
BANWARI LAL TANEJA Vs. RAKESH KUMAR
December 1, 2008
BAREH COOPERATIVE AGRICULTURAL CO-OPERATIVE SOCIETY LTD BAREH, TEHSIL MANSA, DISTRICT BATHINDA Vs. STATE OF PUNJAB AND OTHERS
December 2, 2008
BARINDER PAL SINGH Vs. STATE OF UNION TERRITORY
January 7, 2008
BASANT GOPAL SHARMA Vs. AMAR NATH GUPTA
August 4, 2008
BASANT KUMAR Vs. ROMESH KUMAR DEORA
January 29, 2008
BASANT LAL Vs. SUMEDHA KATARIA ADMINISTRATOR
August 4, 2008
BASANT SINGH Vs. STATE OF PUNJAB
July 4, 2008
BASIR MOHAMMAD Vs. STATE OF HARYANA
May 2, 2008
BASTAR Vs. STATE OF PUNJAB
February 6, 2008
BASUDEV YADAV Vs. STATE OF HARYANA
January 21, 2008
BAWA SINGH Vs. HARNAM SINGH
May 27, 2008
BAYER CROP SCIENCE LIMITED Vs. SATPAUL GUPTA
February 22, 2008
BEANT LAL Vs. RADHEY SHAM
May 29, 2008
BEENAWANTI ALIAS PARAMJIT KAUR Vs. PARAMJIT KAUR
July 17, 2008
BEER SINGH Vs. STATE OF HARYANA
April 30, 2008
BEGA AND ORS. Vs. BIR SINGH AND ORS.
May 26, 2008
BHAG SINGH Vs. STATE OF PUNJAB AND ANR.
March 17, 2008
BHAG SINGH AND OTHERS Vs. PREM SINGH AND OTHERS
February 27, 2008
BHAGAT SINGH Vs. BALIHAR SINGH AND ORS.
April 11, 2008
BHAGO Vs. KASHMIRO
December 1, 2008
BHAGWAN DASS Vs. STATE OF HARYANA
January 21, 2008
BHAGWAN DASS Vs. STATE OF PUNJAB
September 19, 2008
BHAGWAN SARUP Vs. STATE OF PUNJAB
May 1, 2008
BHAGWAN SINGH Vs. FINANCIAL COMMISSIONER
August 22, 2008
BHAGWANA Vs. TARA CHAND AND ORS.
January 18, 2008
BHAGWANT LAL Vs. STATE OF PUNJAB
November 17, 2008
BHAGWANT SINGH Vs. FOOD CORPORATION OF INDIA
April 10, 2008
BHAGWANT SINGH Vs. STATE OF PUNJAB
February 28, 2008
BHAJAN KAUR Vs. TARLOK SINGH
November 12, 2008
BHAJAN LAL AND ANOTHER Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER
September 18, 2008
BHAJAN SINGH ALIAS GHOLA Vs. STATE OF PUNJAB
January 16, 2008
BHAKRA BEAS MANAGEMENT BOARD Vs. S P S RATHORE AND OTHERS
April 1, 2008
BHARAJ INDUSTIES Vs. PUNJAB FINANCIAL CORPORATION
April 10, 2008
BHARAT COMMERCE & INDUSTRIES LTD Vs. UNION OF INDIA
December 3, 2008
BHARAT HOTELS LTD Vs. STATE OF HARYANA
August 21, 2008
BHARAT KUMAR Vs. STATE OF PUNJAB
December 5, 2008
BHARAT PETROLEUM CORPORATION LIMITED Vs. STATE OF PUNJAB AND ANR.
November 5, 2008
BHARAT RAM SARPANCH Vs. STATE OF HARYANA AND ANOTHER
August 27, 2008
BHARPAI Vs. FINANCIAL COMMISSIONER, HARYANA, CHANDIGARH
July 23, 2008
BHARTI AIRTEL LIMITED Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 24, 2008
BHARTI ARORA Vs. PRESIDING OFFICER
May 19, 2008
BHATERI DEVI Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND ORS.
April 2, 2008
BHATIA CLOTH HOUSE Vs. RAJ KUMAR GUPTA
July 30, 2008
BHIM KUMAR Vs. INDIAN OIL CORPORATION LIMITED
February 19, 2008
BHIM SINGH Vs. STATE OF HARYANA
January 28, 2008
BHIM SINGH Vs. STATE OF HARYANA
March 27, 2008
BHIWANI RICE MILLS, NABHA ROAD Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD
December 18, 2008
BHOLA RAM Vs. STATE OF PUNJAB
February 19, 2008
BHOLA SINGH Vs. STATE OF PUNJAB
September 19, 2008
BHOLA SINGH Vs. GURCHARAN SINGH AND ANR.
February 5, 2008
BHOOP SINGH Vs. COLLECTOR
April 24, 2008
BHUP SINGH Vs. STATE OF HARYANA
August 22, 2008
BHUPINDER SINGH Vs. STATE OF PUNJAB
September 22, 2008
BHUPINDER SINGH Vs. STATE BANK OF PATIALA
March 25, 2008
BHUPINDER SINGH Vs. STATE OF HARYANA
April 4, 2008
BHUPINDER SINGH Vs. STATE OF PUNJAB
January 21, 2008
BHURA RAM S/O JAI RAM R/O NANGAL Vs. STATE OF PUNJAB
November 17, 2008
BHURU ALIAS BHURA RAM Vs. SUBE SINGH
March 17, 2008
BIBI HARBHAJAN KAUR ETC Vs. STATE OF PUNJAB AND OTHERS
February 4, 2008
BIHARA SINGH Vs. STATE OF PUNJAB
March 10, 2008
BIJAY KUMAR Vs. SHRI SANATAN DHARAM HIGH SCHOOL BHIWANI
March 12, 2008
BIJENDER SINGH Vs. CHAND SINGH
August 28, 2008
BILLU Vs. STATE OF PUNJAB
September 19, 2008
BIMAL KUMAR Vs. AJAY KUMAR
May 28, 2008
BINA KUMARI Vs. IRCON INTERNATIONAL LTD
December 11, 2008
BIR BHAN Vs. ADDITIONAL CIVIL JUDGE
September 17, 2008
BIR SINGH Vs. STATE OF HARYANA
December 12, 2008
BIRBATI RANI Vs. STATE BANK OF PATIALA AND ORS.
May 12, 2008
BIRHI KALAN L&C CO-OP. SOCIETY LTD Vs. STATE OF HARYANA
August 22, 2008
BIRLA SUN LIFE INSURANCE CO. LTD. Vs. KESHAV LAL
May 6, 2008
BIRMATI Vs. THE STATE OF HARYANA AND ORS.
January 23, 2008
BLOWELL AUTO (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 27, 2008
BODH RAJ AND OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES & OTHERS
October 1, 2008
BRAHAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 10, 2008
BRIG. SASSI INDER SINGH Vs. STATE OF PUNJAB
November 26, 2008
BRIJ LAL Vs. STATE OF HARYANA
April 1, 2008
BRIJ LAL GARG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 6, 2008
BUREAU OF INDIAN STANDARS (NRO) CLERICAL CADRE EMPLOYEES UNION (REGD.) Vs. BUREAU OF INDIAN STANDARDS (BIS) AND ORS.
February 8, 2008
C C I CEMENT FACTORY MENS UNION (INTUC) (REGD ) AND OTHERS Vs. GOVERNMENT OF INDIA AND OTHERS
October 23, 2008
CENTRAL COUNCIL FOR RESEARCH IN AYURVEDA & SIDDA, NEW DELHI Vs. JANAK RAJ AND ANOTHER
September 26, 2008
CENTURY METAL RECYCLING PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
October 31, 2008
CHAMAN LAL Vs. STATE OF HARYANA
February 14, 2008
CHAMAN LAL AMAR NATH & CO. Vs. COMMISSIONER OF INCOME TAX
September 23, 2008
CHAMAN SINGH BHATOA Vs. STATE OF PUNJAB
February 18, 2008
CHAMPA RANI Vs. DHANDEV SINGH
November 6, 2008
CHANAN SINGH Vs. SURJIT SINGH
December 9, 2008
CHANAN SINGH Vs. THE STATE OF HARYANA
February 14, 2008
CHAND KAUR Vs. STATE OF HARYANA
February 18, 2008
CHAND PARKASH VIJ Vs. COMMISSIONER OF INCOME TAX
December 12, 2008
CHAND RAM Vs. STATE OF HARYANA AND ANOTHER
August 18, 2008
CHAND SINGH Vs. STATE OF PUNJAB
February 26, 2008
CHANDAN Vs. INDER SINGH AND ORS.
October 4, 2008
CHANDER Vs. STATE OF HARYANA
May 16, 2008
CHANDER KANTA SHARMA Vs. U H B V N & OTHERS
November 27, 2008
CHANDER SINGH Vs. STATE OF PUNJAB
March 19, 2008
CHANDER SINGH DALAL Vs. HARYANA DAIRY DEVELOPMENT CO-OPERATIVE FEDERATION LIMITED THROUGH ITS MANAGING DIRECTOR AND ORS.
February 25, 2008
CHANDGI RAM Vs. UNION OF INDIA (UOI) AND ORS.
February 28, 2008
CHANDI RAM AND ORS. Vs. COMMISSIONER OF INCOME TAX
February 25, 2008
CHANDIGARH ADMINISTRATION Vs. RAVINDER SINGH AND OTHERS
May 8, 2008
CHANDIGARH ADMINISTRATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
July 18, 2008
CHANDIGARH ADMINISTRATION Vs. AMRITPAL SINGH AND ANOTHER
July 9, 2008
CHANDIGARH ADMINISTRATION THROUGH ITS SECRETARY, DEPARTMENT OF MEDICAL EDUCATION RESEARCH AND ANR. Vs. ANITA KUMARI AND ORS.
January 16, 2008
CHANDIGARH ELECTRICITY DEPARTMENT Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES
February 20, 2008
CHANDNI PABBY Vs. PUNJAB UNIVERSITY
October 1, 2008
CHANDRIMA KAUSHAL Vs. STATE OF HARYANA AND OTHERS
October 23, 2008
CHANNA Vs. STATE OF PUNJAB
March 11, 2008
CHARAN DASS Vs. STATE OF HARYANA
August 4, 2008
CHARANJIT KAUR Vs. STATE OF PUNJAB
February 29, 2008
CHARANJIT KAUR ALIAS PANDHERO Vs. STATE OF PUNJAB
April 23, 2008
CHARANJIT SINGH Vs. BRIJ MOHAN GUPTA
February 4, 2008
CHARANJIT SINGH Vs. STATE OF PUNJAB
March 26, 2008
CHATTAR SINGH SON OF SH. SADHA SINGH CULTIVATOR, RESIDENT OF VILLAGE AMUPUR Vs. THE STATE OF HARYANA
March 5, 2008
CHAUHAN D S Vs. FOOD CORPORATION
January 23, 2008
CHET RAM Vs. AMAR NATH
September 17, 2008
CHHIDA RAM Vs. RISHI RAJ
December 10, 2008
CHHINDERPAL KAUR Vs. AMRITPAL SINGH
December 18, 2008
CHHINDERPAL KAUR SEKHON AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
May 21, 2008
CHHOTU RAM Vs. STATE OF HARYANA
July 4, 2008
CHIEF ADMINISTRATOR, HUDA Vs. OM AUTOMOBILES
November 20, 2008
CHIEF ENGINEER, RSD, IRRIGATION WORKS AND ANOTHER Vs. SURESH KUMAR AND ANOTHER
October 15, 2008
CHINDER Vs. STATE OF PUNJAB
May 12, 2008
CHIRANJI LAL LAKHAMI CHAND MALOUT Vs. STATE OF PUNJAB
February 5, 2008
CHRYSALIS INTERNATIONAL (P) LTD Vs. STATE OF HARYANA
August 29, 2008
CHUMBER TEXTILES Vs. STATE OF PUNJAB AND ANR.
January 29, 2008
CHUNNI LAL Vs. GOBIND RAM
February 27, 2008
CIT Vs. RAI BAHADUR KISHORE CHAND AND SONS
February 13, 2008
CIT Vs. GIAN CHAND BHAJAN LAL
February 5, 2008
CIT Vs. TIKKA RAM THROUGH L/H SMT MUNNI DEVI
May 6, 2008
CIT Vs. JARNAIL SINGH
May 12, 2008
CIT Vs. ANAND AFFILIATES
December 9, 2008
CIT Vs. NAHAR SPINNING MILLS LTD
February 25, 2008
CIT Vs. ALPHA TOYO LTD
February 29, 2008
CIT Vs. NAHAR EXPORTS LTD
March 26, 2008
CIT Vs. HIMACHAL AGRO FOODS LTD
April 3, 2008
CIT Vs. AVTAR SINGH
February 14, 2008
CIT Vs. VANAIK SPG MILLS LTD
April 10, 2008
CIT Vs. SURJIT SINGH
March 12, 2008
CIT Vs. S R M COTTON AND OIL MILLS
July 24, 2008
CITY CLINIC PVT. LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
March 24, 2008
CLASS INDIA LTD Vs. A K CHOPRA
March 10, 2008
COCA COLA INDIA INC. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 17, 2008
COL (RETD ) DALJIT SINGH AND ORS Vs. M C CHANDIGARH AND ORS
December 22, 2008
COL. SATWANT SINGH Vs. SMT. UMA BAKSHI
September 15, 2008
COLONEL PARTAP SINGH (RETD.) Vs. UNION OF INDIA (UOI) AND ANR.
February 29, 2008
COMMISSIONER OF C EX , CHANDIGARH Vs. SHAKTI ROLL COLD STRIPS PVT LTD
July 7, 2008
COMMISSIONER OF C EX , CHANDIGARH Vs. NIRMAL KUMAR AGGARWAL
July 7, 2008
COMMISSIONER OF C EX , DELHI-III, GURGAON Vs. NORTHERN MINERALS LIMITED
July 4, 2008
COMMISSIONER OF C EX , JALANDHAR Vs. PIONEER AGRO EXTRACTS LTD
July 1, 2008
COMMISSIONER OF C EX , LUDHIANA Vs. NAMDEV PIPES LTD
January 28, 2008
COMMISSIONER OF C EX , LUDHIANA Vs. A S T PAPER MILLS LTD
February 18, 2008
COMMISSIONER OF C EX , PANCHKULA Vs. MALCOM PHARMACEUTICALS
February 20, 2008
COMMISSIONER OF C EX , ROHTAK Vs. S K GUPTA
January 31, 2008
COMMISSIONER OF C EX, LUDHIANA Vs. OCEAN METALS (P) LTD
September 9, 2008
COMMISSIONER OF C. EX. Vs. J.C.T. LIMITED
September 23, 2008
COMMISSIONER OF C. EX. Vs. B.H.P. ENGINEERS LTD.
September 9, 2008
COMMISSIONER OF C. EX. Vs. UNITED PLASTOMERS
February 20, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. VARDHMAN SPINNING AND GENERAL MILLS LTD
February 18, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SHANTI FASTNERS
February 8, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. S.K. SACKS (P) LTD
January 22, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ONKAR TRAVELS (P) LTD.
January 17, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ADHUNIK STEELS LTD.
August 11, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. BATALA CITI CABLE PVT. LTD.
November 28, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. NAND MANGAL STEELS LTD.
February 22, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. AKASH KUMAR
October 31, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. GURU NANAK DEV ELECTRICALS
November 27, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN POLYSTER LINES
October 31, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. APSO PREFABS PVT. LTD.
February 19, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. ESCORTS LIMITED (TED)
February 15, 2008
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. JANTA TRAVELS (P) LTD.
August 11, 2008
COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. NEEPAZ STEELS LTD
July 4, 2008
COMMISSIONER OF CENTRAL EXCISE, COMMISSIONERATE Vs. VARDHMAN INDIA PRODUCTS
August 21, 2008
COMMISSIONER OF CENTRAL EXCISE, LUDHIANA Vs. TEE SONS KNITWEARS
August 27, 2008
COMMISSIONER OF CUS , AMRITSAR Vs. GURDIP SINGH
October 22, 2008
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. RAJA IMPEX (P) LTD
April 23, 2008
COMMISSIONER OF GIFT TAX Vs. OM PARKASH MUNJAL
December 17, 2008
COMMISSIONER OF GIFT TAX Vs. OM PARKASH MUNJAL
December 10, 2008
COMMISSIONER OF INCOME TAX Vs. ASSISTANT MANAGER (ACCOUNTS), FOOD
August 21, 2008
COMMISSIONER OF INCOME TAX Vs. H.F.C.L. INFOTEL LTD.
January 24, 2008
COMMISSIONER OF INCOME TAX Vs. IMPEL FORGE & ALLIED INDUSTRIES LTD.
December 5, 2008
COMMISSIONER OF INCOME TAX Vs. PANKAJ MUNJAL FAMILY TRUST
July 9, 2008
COMMISSIONER OF INCOME TAX Vs. ARIHANT COTSYN LTD.
November 21, 2008
COMMISSIONER OF INCOME TAX Vs. SURINDER PAL NAYAR
April 10, 2008
COMMISSIONER OF INCOME TAX Vs. DARSHAN KUMAR
April 22, 2008
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO-OPERATIVE SUPPLY
November 28, 2008
COMMISSIONER OF INCOME TAX Vs. HARDAYAL SINGH (HUF)
July 1, 2008
COMMISSIONER OF INCOME TAX Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 23, 2008
COMMISSIONER OF INCOME TAX Vs. AVI-OIL INDIA (P) LTD.
July 29, 2008
COMMISSIONER OF INCOME TAX Vs. PARBHAT KUMAR
November 14, 2008
COMMISSIONER OF INCOME TAX Vs. JINDAL STEEL & POWER LTD.
September 2, 2008
COMMISSIONER OF INCOME TAX Vs. NIRANJAN LAL VERMA
November 20, 2008
COMMISSIONER OF INCOME TAX Vs. HANUMAN OIL & GENERAL MILLS
November 3, 2008
COMMISSIONER OF INCOME TAX Vs. M.P. SINGH
March 31, 2008
COMMISSIONER OF INCOME TAX Vs. SATISH KUMAR
November 28, 2008
COMMISSIONER OF INCOME TAX Vs. EVELINE INTERNATIONAL
October 16, 2008
COMMISSIONER OF INCOME TAX Vs. LAUL TRANSPORT CORPORATION
July 15, 2008
COMMISSIONER OF INCOME TAX Vs. IQBAL SINGH & CO.
September 25, 2008
COMMISSIONER OF INCOME TAX Vs. NAHAR EXPORT LTD.
March 10, 2008
COMMISSIONER OF INCOME TAX Vs. CARPET INDIA
July 7, 2008
COMMISSIONER OF INCOME TAX Vs. S.R.M. COTTON & OIL MILLS
July 24, 2008
COMMISSIONER OF INCOME TAX Vs. PARMESHWARI DASS SAT PAL BARNALA
July 24, 2008
COMMISSIONER OF INCOME TAX Vs. VARDHMAN SPINNING & GENERAL MILLS
August 11, 2008
COMMISSIONER OF INCOME TAX Vs. KANIN (INDIA) BEHIND AARTI STEELS LTD.
September 9, 2008
COMMISSIONER OF INCOME TAX Vs. ROCKMAN CYCLE INDUSTRIES LTD.
July 15, 2008
COMMISSIONER OF INCOME TAX Vs. GREATWAYS (P) LTD.
February 1, 2008
COMMISSIONER OF INCOME TAX Vs. SUKHPAL SINGH
September 17, 2008
COMMISSIONER OF INCOME TAX Vs. RHODOEN SILK MILLS (P) LTD.
February 19, 2008
COMMISSIONER OF INCOME TAX Vs. RAMCO INTERNATIONAL
December 8, 2008
COMMISSIONER OF INCOME TAX Vs. KHALSA DEWAN
January 29, 2008
COMMISSIONER OF INCOME TAX Vs. JAI PARKASH
March 25, 2008
COMMISSIONER OF INCOME TAX Vs. AMRIK SINGH
February 6, 2008
COMMISSIONER OF INCOME TAX Vs. SANGRUR VANASPATI MILLS LTD
February 19, 2008
COMMISSIONER OF INCOME TAX Vs. SEPTU INDIA (P) LTD
February 6, 2008
COMMISSIONER OF INCOME TAX Vs. RAKESH CHANDER GOYAL
March 31, 2008
COMMISSIONER OF INCOME TAX Vs. TEK RAM
February 4, 2008
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SPINNING MILLS LTD
February 7, 2008
COMMISSIONER OF INCOME TAX Vs. HARPAL SINGH
January 31, 2008
COMMISSIONER OF INCOME TAX Vs. SUPREME BUILDERS
March 25, 2008
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE CO-OPERATIVE BANK LTD.
March 3, 2008
COMMISSIONER OF INCOME TAX Vs. SSP P. LTD.
February 7, 2008
COMMISSIONER OF INCOME TAX Vs. KARTAR SINGH AND CO.
January 29, 2008
COMMISSIONER OF INCOME TAX Vs. UNITED RICE LAND LTD.
May 12, 2008
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR ARYA
April 4, 2008
COMMISSIONER OF INCOME TAX Vs. CHEEMA FILLING STATION
February 15, 2008
COMMISSIONER OF INCOME TAX Vs. SAJUMA CO-OPERATIVE CREDIT & SERVICE SOCIETY
February 22, 2008
COMMISSIONER OF INCOME TAX Vs. BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD.
April 1, 2008
COMMISSIONER OF INCOME TAX Vs. P.K. INDUSTRIES
March 3, 2008
COMMISSIONER OF INCOME TAX Vs. ALPHA TOYO LTD.
February 29, 2008
COMMISSIONER OF INCOME TAX Vs. NAHAR EXPORTS LTD.
March 26, 2008
COMMISSIONER OF INCOME TAX Vs. DUA & ASSOCIATES (P) LTD.
March 12, 2008
COMMISSIONER OF INCOME TAX Vs. SURJIT SINGH
March 12, 2008
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD.
February 25, 2008
COMMISSIONER OF INCOME TAX Vs. DEPUTY CHIEF ACCOUNTS OFFICER, MARKFED
February 28, 2008
COMMISSIONER OF INCOME TAX Vs. PORRITTS SPENCER (ASIA) LTD.
November 21, 2008
COMMISSIONER OF INCOME TAX Vs. TIKKA RAM THROUGH L/H SMT. MUNNI DEVI
May 6, 2008
COMMISSIONER OF INCOME TAX Vs. AMRIT SOAP CO.
November 3, 2008
COMMISSIONER OF INCOME TAX Vs. PARTAP STEEL ROLLING MILLS (ASR.) (P) LTD.
December 17, 2008
COMMISSIONER OF INCOME TAX Vs. MEHTA ENGINEERS LTD.
February 7, 2008
COMMISSIONER OF INCOME TAX Vs. KHALSA RURAL HOSPITAL & NURSING TRAINING
February 4, 2008
COMMISSIONER OF INCOME TAX Vs. GIAN CHAND BHAJAN LAL
February 5, 2008
COMMISSIONER OF INCOME TAX Vs. RAI BAHADUR KISHORE CHAND & SONS
February 13, 2008
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR
February 19, 2008
COMMISSIONER OF INCOME TAX Vs. N.S. BAKSHI
April 1, 2008
COMMISSIONER OF INCOME TAX Vs. HIMACHAL AGRO FOODS LTD.
April 3, 2008
COMMISSIONER OF INCOME TAX Vs. JARNAIL SINGH
May 12, 2008
COMMISSIONER OF INCOME TAX Vs. PML INDUSTRIES LTD.
May 12, 2008
COMMISSIONER OF INCOME TAX Vs. HAZARI LAL
December 12, 2008
COMMISSIONER OF INCOME TAX Vs. HERO CYCLES LTD.
December 9, 2008
COMMISSIONER OF INCOME TAX Vs. HARYANA C. M. RELIEF FUND
December 15, 2008
COMMISSIONER OF INCOME TAX Vs. LAKHANI INDIA LTD.
December 16, 2008
COMMISSIONER OF INCOME TAX Vs. GROZ BECKERT SABOO LTD.
September 17, 2008
COMMISSIONER OF INCOME TAX Vs. PEAREY LAL AND SONS (EP) LTD.
September 25, 2008
COMMISSIONER OF INCOME TAX Vs. O.P. MIGLANI
September 2, 2008
COMMISSIONER OF INCOME TAX Vs. VARINDER AGRO CHEMICALS LIMITED
October 31, 2008
COMMISSIONER OF INCOME TAX Vs. MAHESH CHANDRA SHARMA
October 31, 2008
COMMISSIONER OF INCOME TAX Vs. ANAND AFFILIATES
December 9, 2008
COMMISSIONER OF INCOME TAX Vs. PREMWATI
May 7, 2008
COMMISSIONER OF INCOME TAX Vs. BALWANT RAI
April 11, 2008
COMMISSIONER OF INCOME TAX Vs. RAJIV GARG,
July 22, 2008
COMMISSIONER OF INCOME TAX Vs. SOHAN PAL, HUF
February 5, 2008
COMMISSIONER OF INCOME TAX Vs. EXCEL SOFTECH LTD.
July 24, 2008
COMMISSIONER OF INCOME TAX Vs. RAKESH KUMAR, MUKESH KUMAR L/H OF LATE MOHAR SINGH
July 1, 2008
COMMISSIONER OF INCOME TAX Vs. MOTI RAM (DECD.) THROUGH L/H DHARAM PAL
July 17, 2008
COMMISSIONER OF INCOME TAX Vs. HARDWARI LAL (HUF)
March 26, 2008
COMMISSIONER OF INCOME TAX Vs. RAJNISH NATH AGGARWAL
March 24, 2008
COMMISSIONER OF INCOME TAX Vs. LIBERTY GROUP MARKETING DIVISION
April 22, 2008
COMMISSIONER OF INCOME TAX Vs. ANCHI DEVI
March 28, 2008
COMMISSIONER OF INCOME TAX Vs. GURNAM SINGH
April 1, 2008
COMMISSIONER OF INCOME TAX Vs. PARAS RICE MILLS
September 16, 2008
COMMISSIONER OF INCOME TAX Vs. AVTAR SINGH
February 14, 2008
COMMISSIONER OF INCOME TAX Vs. AVINASH CHANDER SHARMA
April 10, 2008
COMMISSIONER OF INCOME TAX Vs. MALTAX MALSERS LTD.
July 4, 2008
COMMISSIONER OF INCOME TAX Vs. M P SINGH
March 31, 2008
COMMISSIONER OF INCOME TAX Vs. VARDHMAN POLYTEX LTD.
January 21, 2008
COMMISSIONER OF INCOME TAX Vs. HARBANS LAL SARNA
December 23, 2008
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES LTD
August 14, 2008
COMMISSIONER OF INCOME TAX Vs. OM OVERSEAS
March 4, 2008
COMMISSIONER OF INCOME TAX Vs. RAMNEET SINGH
February 13, 2008
COMMISSIONER OF INCOME TAX Vs. CARPET INDIA
May 13, 2008
COMMISSIONER OF INCOME TAX Vs. JINDAL FINE INDUSTRIES
September 13, 2008
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SPINNING MILLS LTD.
November 5, 2008
COMMISSIONER OF INCOME TAX Vs. SHOBHA RANI SHAH
September 15, 2008
COMMISSIONER OF INCOME TAX Vs. VARDHMAN SPINNING & GENERAL MILLS LTD.
August 14, 2008
COMMISSIONER OF INCOME TAX Vs. ISHER SINGH, CONTRACTOR
July 24, 2008
COMMISSIONER OF INCOME TAX Vs. SANDEEP BUS SERVICE (P) LTD.
August 6, 2008
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN GUPTA
May 20, 2008
COMMISSIONER OF INCOME TAX Vs. KAILASH RICE MILLS
July 3, 2008
COMMISSIONER OF INCOME TAX Vs. KARTAR SINGH
April 21, 2008
COMMISSIONER OF INCOME TAX Vs. IMPROVEMENT TRUST, MOGA
October 31, 2008
COMMISSIONER OF INCOME TAX Vs. AMAR NATH
April 11, 2008
COMMISSIONER OF INCOME TAX Vs. MATHANA MODEL CO-OP. CREDIT & SERVICE
February 1, 2008
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER UDYOG LTD.
February 4, 2008
COMMISSIONER OF INCOME TAX Vs. BHOOP RAM DAGAR, HUF
April 8, 2008
COMMISSIONER OF INCOME TAX Vs. SANJIV KUMAR
February 4, 2008
COMMISSIONER OF INCOME TAX Vs. MAX INDIA LTD.
November 4, 2008
COMMISSIONER OF INCOME TAX Vs. MARUDHAR CHEMICALS & PHARMACEUTICALS (P)
April 10, 2008
COMMISSIONER OF INCOME TAX - I, LUDHIANA Vs. HAKAM SINGH
September 23, 2008
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. DINESH JAIN
December 12, 2008
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. SABHARWAL ELECTRONICS
October 16, 2008
COMMISSIONER OF INCOME TAX, LUDHIANA Vs. GURMAIL SINGH
August 25, 2008
COMMISSIONER OF INCOME TAX, PATIALA Vs. IMPROVEMENT TRUST
December 22, 2008
COMMISSIONER OF WEALTH TAX Vs. SHAMMI BANSAL
September 9, 2008
COMMISSIONER OF WEALTH TAX Vs. SHANTI PARSHAD JAIN
July 8, 2008
COMMISSIONER OF WEALTH TAX Vs. KANHI RAM SIHI
October 17, 2008
COMMISSIONER OF WEALTH TAX Vs. BEGUM MUNAWAR-UL-NISHA
December 22, 2008
COMMISSIONER OF WEALTH TAX Vs. MEENAKSHI MAHAJAN
September 9, 2008
COMMISSIONER, CENTRAL EXCISE Vs. SIMPLEX PHARMA PVT. LTD
January 14, 2008
COMMR. OF C. EX. Vs. NARINDER ARORA AND ASSOCIATES
December 3, 2008
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB & ANR
October 4, 2008
COURT ON ITS OWN MOTION Vs. M.L. SHARMA
September 24, 2008
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
April 25, 2008
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
February 15, 2008
CWT Vs. MEENAKSHI MAHAJAN
September 9, 2008
D A V COLLAGE TRUST Vs. DIRECTOR OF PUBLIC INSTRUCTION
February 25, 2008
D D VERMA Vs. STATE OF PUNJAB AND OTHERS
September 30, 2008
D S CHAWLA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND OTHERS
April 24, 2008
D S MECHANICAL WORKS Vs. STATE BANK OF INDIA
April 3, 2008
DAAN KAUR AND OTHERS Vs. GRAM PANCHAYAT, MANANA AND OTHERS
August 4, 2008
DAFFADAR RANVIJAY SINGH Vs. UNION OF INDIA AND OTHERS
February 11, 2008
DAI TARI JATI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 14, 2008
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. POONAM VASHISTH
December 2, 2008
DAL CHAND Vs. OMKAR SAROOP
August 1, 2008
DALBIR SINGH Vs. BHARAT SANCHAR NIGAM LIMITED
May 30, 2008
DALBIR SINGH ALIAS BEERA Vs. STATE OF PUNJAB
January 24, 2008
DALBIR SINGH S/O ARJAN SINGH, R/O MOHALLA GOGALPURA, TARA TARAN Vs. THE STATE OF PUNJAB
March 28, 2008
DALIP KAUR Vs. ZORA SINGH
April 21, 2008
DALIP KUMAR GHAI Vs. DALJIT SINGH BOPARAI
December 10, 2008
DALIP SINGH Vs. STATE OF PUNJAB
December 19, 2008
DALIP SINGH Vs. STATE OF HARYANA
March 10, 2008
DALIP SINGH Vs. MAM CHAND AND ANOTHER
March 18, 2008
DALIP SINGH AND ANOTHER Vs. STATE OF PUNJAB
February 22, 2008
DALIP SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER TAXATION, PUNJAB AND OTHERS
March 19, 2008
DALJIT KAUR Vs. SURJIT SINGH
December 16, 2008
DALJIT SINGH Vs. U.T. CHANDIGARH
December 3, 2008
DALJIT SINGH Vs. M.C. CHANDIGARH
December 22, 2008
DALJIT SINGH @ FOZZI Vs. STATE OF HARYANA
November 20, 2008
DALJIT SINGH AND ANR. Vs. STATE OF PUNJAB
February 1, 2008
DALJIT SINGH GREWAL Vs. STATE OF PUNJAB AND OTHERS
September 26, 2008
DALJIT SINGH S/O SHINGARA SINGH R/O VILLAGE KHATAULI, P.S. JULKAN, DISTRICT PATIALA Vs. THE STATE OF HARYANA
March 27, 2008
DARA SINGH Vs. STATE OF HARYANA
September 3, 2008
DARBARA SINGH Vs. TARA CHAND
December 18, 2008
DARSHAN KAUR Vs. SURJIT SINGH
July 14, 2008
DARSHAN KAUR AND ANOTHER Vs. SURJIT SINGH
July 14, 2008
DARSHAN KUMAR Vs. STATE OF PUNJAB
May 22, 2008
DARSHAN LAL Vs. RAJINDER KUMAR
January 16, 2008
DARSHAN LAL Vs. JASWANT SINGH
October 17, 2008
DARSHAN LAL GULATI Vs. COMMISSIONER OF INCOME TAX AND ANR.
March 19, 2008
DARSHAN RAM ALIAS KALA Vs. STATE OF PUNJAB
January 11, 2008
DARSHAN SINGH Vs. UNION OF INDIA AND OTHERS
March 17, 2008
DARSHAN SINGH Vs. STATE OF PUNJAB
December 8, 2008
DARSHAN SINGH Vs. RAM SINGH
August 4, 2008
DARSHAN SINGH RAI Vs. UNION OF INDIA AND OTHERS
March 13, 2008
DARSHAN SINGH S/O JOGINDER SINGH Vs. STATE OF HARYANA
September 19, 2008
DARSHAN SINGH; AJAY KUMAR; GURDIAL Vs. BHAKRA BEAS MANAGEMENT BOARD; BHAKRA BEAS MANAGEMENT BOARD; BHAKRA BEAS MANAGEMENT BOARD
May 8, 2008
DARSHANA DEVI Vs. STATE OF HARYANA AND ORS.
December 24, 2008
DASHINDER SINGH AND ANR. Vs. STATE OF HARYANA
January 15, 2008
DASU RAM NAUTAN DASS Vs. STATE OF PUNJAB AND ANR.
August 25, 2008
DAVINDER SINGH Vs. STATE OF PUNJAB
May 28, 2008
DAYA NAND Vs. STATE OF HARYANA
February 14, 2008
DAYA NAND Vs. STATE BANK OF INDIA
October 31, 2008
DAYA NAND Vs. UNION OF INDIA (UOI) AND ORS.
February 13, 2008
DAYA SINGH Vs. COMMISSIONER OF INCOME TAX
December 15, 2008
DAYA SINGH Vs. CIT
December 15, 2008
DAYAL SINGH Vs. HARDIP SINGH
November 11, 2008
DEBI PRASAD MISHRA Vs. BALUJA FOREX PRIVATE LIMITED
July 1, 2008
DEEPA AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
July 16, 2008
DEEPA RANI SHARMA Vs. STATE OF HARYANA AND OTHERS
March 28, 2008
DELHI ASSAM ROADWAYS CORPORATION LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 13, 2008
DELHI-ASSAM ROADWAYS CORPN. LTD Vs. SITA RAM AGGARWAL
January 11, 2008
DES RAJ Vs. COMMISSIONER AND OTHERS
May 13, 2008
DES RAJ CHELA SATGURU KIRPA NAND JI Vs. STATE OF HARYANA
December 16, 2008
DESH PAL Vs. STATE OF HARYANA
January 25, 2008
DESH SEWAK FOUNDRY Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
February 25, 2008
DEV SAMAJ SOCIETY Vs. BIMLA RANI
October 16, 2008
DEV SAMAJ SOCIETY Vs. SUDHIR KUMAR
November 10, 2008
DEV SAMAJ SOCIETY (REGISTERED) Vs. LALITA RANI
November 10, 2008
DEV SINGH AND ORS Vs. STATE OF PUNJAB
March 10, 2008
DEVANDER SAGAR Vs. STATE OF HARYANA
March 12, 2008
DEVANSHI SHARMA Vs. PANJAB UNIVERSITY AND OTHERS
November 3, 2008
DEVI SINGH Vs. STATE OF HARYANA
December 12, 2008
DEVINDE SINGH Vs. FOOD CORPORATION OF INDIA
March 28, 2008
DEVINDER KAUR TOOR Vs. KIRPAL SINGH
August 6, 2008
DEVINDER SINGH Vs. RAMBHA DEVI
December 24, 2008
DEVINDER SINGH @ BINDER Vs. STATE OF PUNJAB
August 19, 2008
DEVINDER SINGH MALIK Vs. HARYANA POWER GENERATION CORPORATION LIMITED, PANCHKULA AND ORS
January 10, 2008
DHAN RAJ AND ANR. Vs. SAT PAL AND ANR.
March 24, 2008
DHAN SINGH Vs. KANWAR BHAN
November 3, 2008
DHANMANTI DEVI Vs. STATE OF HARYANA
August 13, 2008
DHANPAT SINGH Vs. STATE OF HARYANA
February 27, 2008
DHARAM CHAND AND ORS. Vs. STATE OF PUNJAB
January 28, 2008
DHARAM KAUR Vs. STATE OF PUNJAB
September 1, 2008
DHARAM LAL Vs. PUNJAB NATIONAL BANK
January 25, 2008
DHARAM PAL Vs. UNION TERRITORY
January 7, 2008
DHARAM PAL Vs. STATE OF HARYANA
March 19, 2008
DHARAM PAL Vs. STATE OF PUNJAB
December 9, 2008
DHARAM PAL Vs. UNION OF INDIA
December 8, 2008
DHARAM SINGH Vs. COLLECTOR, KARNAL AND OTHERS
August 20, 2008
DHARAM SINGH Vs. STATE OF PUNJAB
May 6, 2008
DHARAM SINGH Vs. STATE OF HARYANA
August 6, 2008
DHARAMBIR Vs. STATE OF HARYANA
July 10, 2008
DHARAMBIR SINGH Vs. STATE OF HARYANA
October 17, 2008
DHARAMPAL Vs. NAND SINGH
July 7, 2008
DHARAMPAL Vs. PRESIDING OFFICER AND ANOTHERS
February 13, 2008
DHARAMPAL KANSAL Vs. INDIAN OIL CORPORATION LIMITED
April 3, 2008
DHARAMVIR Vs. KHAZANCHI DASS
September 29, 2008
DHARAMVIR AND ORS. Vs. KHAZANCHI DASS
September 25, 2008
DHARMINDER Vs. STATE OF HARYANA AND ANR.
February 5, 2008
DHARMINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 22, 2008
DHOLA DEVI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
December 3, 2008
DHYAN SINGH Vs. UNION OF INDIA
October 17, 2008
DIDAR MASIH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
July 16, 2008
DILAWAR SINGH @ KALA Vs. STATE OF PUNJAB
July 23, 2008
DILBAG SINGH Vs. THE CHAUDHARY DEVI LAL UNIVERSITY AND ORS.
February 22, 2008
DILBAG SINGH Vs. STATE OF UNION TERRITORY
April 28, 2008
DILBAGH SINGH Vs. CHIEF ELECTION COMMISSIONER
May 23, 2008
DILBAGH SINGH Vs. STATE OF PUNJAB
February 1, 2008
DILBAGH SINGH Vs. CENTRAL ADMN TRIBUNAL, CHANDIGARH AND OTHERS
February 12, 2008
DILSHER SINGH Vs. UNION OF INDIA
December 17, 2008
DIMPLE Vs. STATE OF PUNJAB
July 11, 2008
DIMPLE @ DIMPU @ GURCHARAN Vs. STATE OF PUNJAB
December 3, 2008
DINESH Vs. STATE OF HARYANA
September 30, 2008
DINESH @ CHUCHA Vs. STATE OF HARYANA
October 3, 2008
DINESH KUMAR Vs. STATE OF HARYANA
March 25, 2008
DINESH KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
January 22, 2008
DINESH SHARMA Vs. HIGH COURT OF PUNJAB AND HARYANA
March 31, 2008
DINESH TRADING COMPANY Vs. MAHABIR PARSHAD
September 5, 2008
DIRECTOR Vs. RAGHBIR SINGH
April 29, 2008
DIRECTOR Vs. SURINDER KUMAR
April 29, 2008
DIRECTOR GENERAL OF POLICE, HARYANA, PANCHKULA AND OTHERS Vs. PARAMJIT SINGH AND OTHERS
February 19, 2008
DIRECTOR SECONDARY EDUCATION Vs. ROSHAN LAL
April 21, 2008
DIRECTOR, CENTRAL SHEEP BREEDING FARM, HISAR Vs. PRESIDENT, DISTRICT AGRICULTURE WORKERS UNION, HISAR AND ANOTHER
April 28, 2008
DIRECTOR/MEDICAL SUPERINTENDENT, FRANCES NEWTON HOSPITAL, FEROZEPUR CANTT Vs. PRESIDING OFFICER, LABOUR COURT, BHATINDA AND ANOTHER
October 22, 2008
DISTRICT MANAGER, HARYANA AGRO INDUSTRIES CORPORATION LTD., KAITHAL Vs. WORKMAN, BHIRA RAM
July 2, 2008
DISTRICT TOWN PLANNER Vs. HUKAM SINGH
November 6, 2008
DISTRICT TRANSPORT COOPERATIVE SOCIETY Vs. STATE OF PUNJAB
January 11, 2008
DIVISIONAL FOREST OFFICER Vs. MANGAT RAM & ANOTHER
November 10, 2008
DIVISIONAL FOREST OFFICER Vs. MOHD HANIF
October 21, 2008
DIVISIONAL FOREST OFFICER AND ANOTHER Vs. CHAMAN AND ANOTHER
November 6, 2008
DIVISIONAL FOREST OFFICER, BHIWANI Vs. RAJBIR
December 2, 2008
DIVISIONL FOREST OFFICER Vs. JAGAT SINGH
November 6, 2008
DR. (MAJOR) MRS. SUPARNA SINGH Vs. UNION OF INDIA (UOI) AND ORS.
January 23, 2008
DR. INDER BALA MALHOTRA Vs. HARYANA POWER GENERATION CORPORATION LIMITED
May 13, 2008
DR. LOK RAJ AND ORS. Vs. CHANDIGARH ADMINISTRATION AND ORS.
March 12, 2008
DR. RAJIV SHARMA Vs. STATE OF PUNJAB
January 21, 2008
DR. SARITA MAGU AND ORS. Vs. STATE OF HARYANA AND ORS.
January 16, 2008
DRIPLEX WATER ENGINEERING INTERNATIONAL PVT LTD , FARIDABAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER, HARYANA
December 8, 2008
DUNGAR DASS AND ORS. Vs. MUNICIPAL COUNCIL AND ORS.
February 15, 2008
DWARKA DASS Vs. STATE OF PUNJAB
February 25, 2008
DWARKA DASS Vs. PUNJAB HANDLOOM WEAVERS CO-OP, SOCIETY LTD
August 27, 2008
E.H.C. BALJIT SINGH Vs. STATE OF HARYANA AND ORS.
September 22, 2008
EJAJ HUSSAIN JEDI @ JAJJU BABA Vs. HARYANA WAKF BOARD
December 15, 2008
ELECTRONICS SYSTEMS PUNJAB LIMITED Vs. STATE OF PUNJAB
February 11, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRI TEXTILE MILLS, KASHMIR ROAD, AMRITSAR
December 19, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAVTI RAMAN GUPTA (DIRECTOR)
January 24, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. PUNJAB STEEL ROLLING MILLS
November 26, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. NARAIN AUTO AGENCY AND ANOTHER
September 2, 2008
ENCHANTE JEWELLERY & GEMS LIMITED Vs. ESTATE OFFICER-II, HARYANA URBAN DEVELOPMENT AUTHORITY
July 15, 2008
ENCHANTED WOODS CLUB LTD. Vs. UNION OF INDIA (UOI)
July 29, 2008
ENN ESS ELECTRONICS JALANDHAR Vs. HARBANS KAUR
August 14, 2008
ER B B AGGARWAL Vs. STATE OF PUNJAB AND ANOTHER
November 17, 2008
ER K C VERMA Vs. PUNJAB STATE ELECTRICITY BOARD
May 14, 2008
EROS CITY DEVELOPERS PRIVATE LTD Vs. STATE OF HARYANA
January 21, 2008
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS. Vs. HEM RAJ
October 17, 2008
ESTATE OFFICER, HUDA Vs. PRITAM KAUR
November 25, 2008
EVERGREEN BUS SERVICE (REGD ) Vs. STATE OF PUNJAB
March 25, 2008
EX CONSTABLE JAGAN SINGH Vs. DIRECTOR GENERAL OF POLICE, HARYANA ETC
September 16, 2008
EX CONSTABLE MUKESH KUMAR Vs. STATE OF HARYANA AND OTHERS
October 30, 2008
EX CONSTABLE RAJIV KUMAR Vs. UNION OF INDIA AND OTHERS
February 5, 2008
EX NAIB SUBEDAR RANJIT SINGH Vs. UNION OF INDIA
December 19, 2008
EX NAIK KISHAN SINGH Vs. UNION OF INDIA AND OTHERS
March 27, 2008
EX SEP KARAN SINGH Vs. UNION OF INDIA AND OTHERS
March 11, 2008
EX SEPOY BHOLA RAM Vs. UNION OF INDIA AND OTHERS
March 27, 2008
EX- INSPECTOR KAMALJIT SINGH Vs. UNION OF INDIA AND OTHERS
April 7, 2008
EX-CONSTABLE KULWANT SINGH Vs. STATE OF PUNJAB
August 4, 2008
EX-NAIK MOHAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 4, 2008
EX-RIFLEMAN KULDEEP SINGH Vs. UNION OF INDIA AND OTHERS
October 30, 2008
EX-SEP RAM SINGH (RETD) Vs. UNION OF INDIA AND OTHERS
May 26, 2008
EX. GNR. BALWANT SINGH NO. 1199193 Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF DEFENCE AND ORS.
April 1, 2008
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER LABOUR COURT
September 4, 2008
EXECUTIVE ENGINEER, PUBLIC HEALTH, BHIWANI Vs. PRESIDING OFFICER, LABOUR COURT, ROHTAK & OTHERS
December 2, 2008
EXECUTIVE ENGINEER, PWD (B&R) ROHTAK Vs. KARAMBIR SINGH AND ANOTHER
October 30, 2008
EXECUTIVE ENGINEER, T.R.W. WORKSHOP Vs. PRESIDING OFFICER, LABOUR COURT
October 16, 2008
EXECUTIVE OFFICER NAGAR PANCHAYAT RAJASANSI Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
December 9, 2008
FALCOM TEXTILES LTD Vs. COMMISSIONER OF CUSTOMS, AMRITSAR
July 7, 2008
FASHION FAIR Vs. UNION OF INDIA (UOI)
October 22, 2008
FAZIL ALI Vs. STATE OF HARYANA
May 7, 2008
FOOD CORPORATION OF INDIA Vs. BHAGAT SINGH
September 30, 2008
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB AND ORS.
December 23, 2008
FREEDOM INFO SYSTEMS Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
November 12, 2008
FRIENDS TRADING CO. Vs. UNION OF INDIA (UOI)
October 3, 2008
G.D. GUPTA Vs. STATE OF HARYANA AND ORS.
January 22, 2008
G.N. GENERAL MILLS Vs. STATE OF PUNJAB AND ORS.
July 15, 2008
GAGANDEEP MITTAL Vs. STATE OF HARYANA
April 21, 2008
GAGANDEEP SINGH Vs. UNION OF INDIA
January 25, 2008
GAGANPREET KAUR Vs. SENIOR SUPERINTENDENT OF POLICE
August 27, 2008
GAJE SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 11, 2008
GAMDOOR SINGH Vs. ADDITIONAL STATE TRANSPORT COMMISSIONER
March 12, 2008
GAMMI @ GAMA Vs. STATE OF PUNJAB
September 11, 2008
GANGA PRASHAD Vs. LALIT KUMAR
February 18, 2008
GANPAT Vs. LACHHMAN
February 13, 2008
GANPAT RAI AGGARWAL; NEW INDIA ASSURANCE COMPANY LIMITED, LUDHIANA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, CHANDIGARH AND ANOTHER
November 20, 2008
GANPATI PROFESSIONAL EDUCATION TRUST Vs. STATE OF HARYANA
April 2, 2008
GARG TRADERS Vs. STATE OF PUNJAB
September 30, 2008
GAURAV SINGH RATHORE Vs. TAI-PAN TRADERS LTD
April 2, 2008
GAURI SINGLA Vs. STATE OF HARYANA
September 18, 2008
GAURJIT SINGH Vs. STATE OF HARYANA
March 4, 2008
GEE KAY INTERNATIONAL Vs. UNION OF INDIA
July 24, 2008
GEETA DEVI Vs. SUSHILA
August 25, 2008
GEETA YADAV Vs. STATE OF HARYANA
December 22, 2008
GEJA SINGH Vs. STATE OF PUNJAB
July 31, 2008
GENERAL MANAGER, PUNJAB ROADWAYS, NAWASHAHR, DISTRICT JALANDHAR AND ANOTHERS Vs. BALDEV MITTAL, CONDUCTOR
February 7, 2008
GHAMAN SINGH Vs. DALIP SINGH
April 8, 2008
GHANSHYAM Vs. STATE OF HARYANA
February 28, 2008
GHARSI RAM Vs. CHIEF CANAL OFFICER
January 8, 2008
GHASITU SINGH Vs. STATE OF HARYANA
August 5, 2008
GIAN CHAND Vs. STATE OF PUNJAB
February 25, 2008
GIAN CHAND Vs. STATE OF HARYANA
December 4, 2008
GIAN PARKASH Vs. STATE OF HARYANA
February 28, 2008
GIAN SINGH Vs. STATE OF HARYANA
March 14, 2008
GIAN SINGH Vs. STATE OF PUNJAB ETC
July 9, 2008
GIANI RAM Vs. STATE OF HARYANA
May 20, 2008
GIANI RAM Vs. GRAM PANCHAYAT BIDHAL AND OTHERS
February 8, 2008
GIPPY ARORA Vs. STATE OF PUNJAB AND OTHERS
November 25, 2008
GIRJA DEVI Vs. STATE OF HARYANA
April 8, 2008
GITA Vs. RAJ BALA
November 26, 2008
GITA DEVI Vs. MUNICIPAL COUNCIL
May 22, 2008
GOBIND Vs. STATE OF HARYANA
March 9, 2008
GOBIND RAM Vs. UMED SINGH
May 7, 2008
GOBIND RAM AND ANR. Vs. STATE OF HARYANA
February 6, 2008
GODARA WINES Vs. STATE OF HARYANA
July 8, 2008
GOKAL CHAND Vs. STATE OF HARYANA AND OTHERS
January 15, 2008
GOPAL SINGH Vs. STATE OF HARYANA
January 15, 2008
GOPAL SINGH Vs. MURTI LAXMI NARAIN
August 26, 2008
GOPAL SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
July 2, 2008
GOPI Vs. STATE OF HARYANA
March 25, 2008
GOVERNMENT COLLEGE SECTOR 1 LABOUR COURT AMBALA Vs. PRESIDING OFFICER LABOUR COURT
September 5, 2008
GOVT OF INDIA AND ANR Vs. MADHU GARG AND ORS
December 10, 2008
GOYAL AND COMPANY Vs. STATE OF PUNJAB
March 17, 2008
GRAM PANCHAYAT Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVT HARYANA DEVELOPMENT
August 28, 2008
GRAM PANCHAYAT BASSI SEKHAN Vs. STATE OF PUNJAB
September 4, 2008
GRAM PANCHAYAT BEHBALPUR Vs. KARAM SINGH AND OTHERS
February 6, 2008
GRAM PANCHAYAT BIDHAL Vs. COLLECTOR SONEPAT AND ANOTHER
February 8, 2008
GRAM PANCHAYAT MULLANPUR GARIBDASS Vs. CHOE RECLAMATION SOCIETY
July 15, 2008
GRAM PANCHAYAT PANJ GARAIAN Vs. STATE OF PUNJAB
May 14, 2008
GRAM PANCHAYAT RONIJA, TEHSIL PALWAL Vs. HARI SINGH
February 19, 2008
GRAM PANCHAYAT SASKAUR Vs. STATE OF PUNJAB
November 21, 2008
GRAM PANCHAYAT VILLAGE PANVAN Vs. ADDITIONAL DIRECTOR, CONSOLIDATION AND HOLDINGS
August 19, 2008
GRAM PANCHAYAT, BADRUKHAN Vs. ADDL. DIRECTOR OF CONSOLIDATION
May 21, 2008
GREEN ALOYS PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
October 31, 2008
GULAB SINGH Vs. STATE OF HARYANA
January 24, 2008
GULSHAN Vs. STATE OF HARYANA
February 12, 2008
GULZAR SINGH Vs. RAMESH KUMAR
December 1, 2008
GULZARI RAM Vs. JOINT DIRECTOR PANCHAYATS
November 14, 2008
GURBACHAN SINGH Vs. UNION OF INDIA
July 2, 2008
GURBACHAN SINGH Vs. HARBHAJAN SINGH
October 21, 2008
GURBHAJAN SINGH Vs. LAND ACQUISITION COLLECTOR
May 14, 2008
GURCHARAN RAM Vs. TEJWANT SINGH
January 21, 2008
GURCHARAN SINGH Vs. ANGREZ KAUR
May 9, 2008
GURCHARAN SINGH Vs. TEJA SINGH
February 5, 2008
GURCHARAN SINGH Vs. UNION OF INDIA AND OTHERS
May 12, 2008
GURCHARAN SINGH Vs. UNION OF INDIA AND OTHERS
March 20, 2008
GURCHARAN SINGH Vs. RAKESH MALIK AND OTHERS
November 18, 2008
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 15, 2008
GURCHARAN SINGH AND JUDGE Vs. STATE OF PUNJAB
July 29, 2008
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 15, 2008
GURDARSHAN SINGH Vs. STATE OF PUNJAB
April 28, 2008
GURDAS SINGH SON OF KEHAR SINGH SON OF MANGU Vs. THE STATE OF PUNJAB
January 22, 2008
GURDEEP SINGH Vs. BHIM SINGH
December 24, 2008
GURDEEP SINGH ALIAS TOTA SINGH Vs. JASPAL KAUR
September 3, 2008
GURDEV KAUR Vs. GRAM PANCHAYAT BALAD KALAN
September 29, 2008
GURDEV KAUR AND ORS. Vs. NIRANJAN SINGH AND ANR.
January 30, 2008
GURDEV SINGH Vs. MUNICIPAL CORPORATION, CHANDIGARH AND OTHERS
January 18, 2008
GURDEV SINGH Vs. STATE OF PUNJAB
October 23, 2008
GURDEV SINGH Vs. THE STATE OF HARYANA
February 29, 2008
GURDEV SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
November 17, 2008
GURDEV SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
February 4, 2008
GURDIAL SINGH Vs. AVTAR SINGH AND ANOTHER
February 7, 2008
GURDIAL SINGH Vs. IQBAL SINGH
April 24, 2008
GURDIAL SINGH Vs. RACHHPAL KAUR
August 25, 2008
GURDIAL SINGH Vs. STATE OF PUNJAB
March 17, 2008
GURDIAL SINGH Vs. STATE OF PUNJAB
March 18, 2008
GURDIAL SINGH AHLUWALIA Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
December 2, 2008
GURDIP KAUR Vs. JASWANT KAUR VIRK
December 11, 2008
GURDIP SINGH Vs. BANK OF INDIA
December 12, 2008
GURDIP SINGH Vs. STATE OF PUNJAB
January 14, 2008
GURDIP SINGH Vs. STATE OF PUNJAB
October 16, 2008
GURDIP SINGH @ RINKU Vs. STATE OF PUNJAB AND ANOTHER
January 16, 2008
GURDIP SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 29, 2008
GURDISH SINGH Vs. PUNJAB STATE AND ANR.
February 27, 2008
GURINDER SINGH AND ANR. Vs. THE STATE OF PUNJAB
September 19, 2008
GURJIT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 20, 2008
GURKIRPAL SINGH Vs. FINANCIAL COMMISSIONER
May 9, 2008
GURKIRPAL SINGH Vs. UNION OF INDIA (UOI) AND ANR.
March 20, 2008
GURLAL SINGH Vs. FINANCIAL COMMISSIONER
August 7, 2008
GURLAL SINGH Vs. MATA GURMAIL KAUR CHARITABLE TRUST (REGD.) AND ANR.
September 10, 2008
GURLAL SINGH GREWAL Vs. STATE OF PUNJAB
July 14, 2008
GURMAIL KAUR Vs. STATE OF PUNJAB
July 15, 2008
GURMAIL SINGH Vs. BHAGWAN SINGH
October 22, 2008
GURMEET SINGH Vs. RAJ KUMAR
February 11, 2008
GURMEJ SINGH Vs. STATE OF PUNJAB
February 11, 2008
GURMEJ SINGH Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA
July 4, 2008
GURMEJ SINGH, BUTA SINGH Vs. STATE OF PUNJAB
February 11, 2008
GURMIT Vs. STATE OF HARYANA
February 28, 2008
GURMIT KAUR Vs. STATE OF PUNJAB AND OTHERS
August 26, 2008
GURMIT SINGH @ MITTA SINGH Vs. THE STATE OF PUNJAB
July 14, 2008
GURMUKH SINGH Vs. STATE OF PUNJAB
January 23, 2008
GURNAM BINDRA SINGH Vs. STATE OF PUNJAB
August 27, 2008
GURNAM SINGH Vs. ROSHAN LAL
November 11, 2008
GURNAM SINGH Vs. PRABH DAYAL SAINI
January 7, 2008
GURNAM SINGH Vs. ADDITIONAL DIRECTOR
August 13, 2008
GURNAM SINGH Vs. BALWINDER KAUR
July 14, 2008
GURNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
August 28, 2008
GURNAM SINGH Vs. VIJAY KUMAR
November 11, 2008
GURPAL SINGH @ KIRPAL SINGH AND ORS. Vs. STATE OF PUNJAB
February 27, 2008
GURPIAR SINGH Vs. STATE OF PUNJAB
November 26, 2008
GURPREET KAUR Vs. STATE OF PUNJAB
January 31, 2008
GURPREET KAUR Vs. SIKH EDUCATIONAL SOCIETY, CHANDIGARH & OTHERS
May 16, 2008
GURPREET SINGH Vs. STATE OF PUNJAB
August 14, 2008
GURPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
December 4, 2008
GURPREET SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
April 23, 2008
GURPREET SINGH BAL Vs. UNION OF INDIA
February 1, 2008
GURPREET SINGH GILL; BALJOT SINGH RATHORE Vs. STATE OF PUNJAB; STATE OF PUNJAB
April 10, 2008
GURPREM DASS Vs. CENTRAL ADMINISTATIVE TRIBUNAL AND ORS.
March 24, 2008
GURSHARAN SINGH Vs. BHUPINDER KAUR
August 6, 2008
GURTEJ SINGH AND ORS. Vs. AMAR NATH AND ORS.
April 29, 2008
GURU Vs. UNION OF INDIA
March 19, 2008
GURU NANAK DEV RICE MILLS Vs. STATE OF PUNJAB AND ORS.
July 2, 2008
GURU NANAK DEV UNIVERSAL BROTHERHOOD SOCIETY Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE
September 25, 2008
GURUMUKH SINGH Vs. STATE OF PUNJAB
January 24, 2008
GURVINDER KAUR Vs. NARINDER KAUR
July 29, 2008
GURWINDER SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
September 30, 2008
GUSHAVINDER SINGH Vs. STATE OF PUNJAB AND ANR.
March 4, 2008
GUTTI Vs. STATE OF HARYANA
August 14, 2008
GYAN SINGH Vs. STATE COUNSIL OF EDUCATIONAL RESEARCH AND TRAINING, GURGAON
September 18, 2008
H K DUA Vs. CHANDER MOHAN
February 27, 2008
H.C. RAM NIWAS Vs. STATE OF HARYANA AND ORS.
January 22, 2008
H.K. DUA Vs. BHARTI ARORA
April 1, 2008
H.S. THAKUR Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
March 4, 2008
HABRI COOPERATIVE CREDIT AND SERVICE SOCIETY LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANOTHER
November 5, 2008
HAKAM SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
August 27, 2008
HAKAM SINGH Vs. STATE OF PUNJAB
April 28, 2008
HAKAM SINGH Vs. STATE OF PUNJAB
March 12, 2008
HANIF ALI Vs. STATE OF HARYANA
April 23, 2008
HANS RAJ Vs. KEWAL KISHORE
October 30, 2008
HANS RAJ Vs. MAHARSHI DAYANAND UNIVERSITY AND OTHERS
August 8, 2008
HANS RAJ MEMORIAL TRUST Vs. STATE OF PUNJAB AND ORS.
October 16, 2008
HANS RAJ RAJ KUMAR Vs. COMMISSIONER OF INCOME TAX
January 23, 2008
HANUMANT SINGH & OTHERS Vs. STATE OF HARYANA AND OTHERS
July 4, 2008
HARBANS LAL Vs. STATE OF PUNJAB
November 26, 2008
HARBANS SINGH Vs. STATE OF PUNJAB
November 20, 2008
HARBANS SINGH Vs. STATE OF HARYANA
January 11, 2008
HARBANS SINGH Vs. THE STATE OF PUNJAB
February 4, 2008
HARBANS SINGH AND OTHERS Vs. SHARANJIT SINGH AND ANOTHER
February 5, 2008
HARBANS SINGH GILL Vs. STATE OF PUNJAB
February 29, 2008
HARBANS SINGH MATHARU Vs. S TARSEM SINGH
January 16, 2008
HARBHAGWAN HARBHAJAN LAL ENGINEERS AND CONTRACTORS Vs. STATE OF PUNJAB AND ORS.
January 23, 2008
HARBHAJAN KAUR Vs. STATE OF HARYANA
May 4, 2008
HARBHAJAN KAUR Vs. STATE OF HARYANA
May 14, 2008
HARBHAJAN LAL AND ANOTHER Vs. VISHAV BANDHU UPPAL
December 1, 2008
HARBHAJAN SINGH Vs. DINESH KUMAR
October 21, 2008
HARBHAJAN SINGH Vs. FINANCIAL COMMISSIONER
July 3, 2008
HARBHAJAN SINGH Vs. STATE OF PUNJAB
April 10, 2008
HARBHAJAN SINGH Vs. NARANJAN SINGH
March 17, 2008
HARBHAJAN SINGH Vs. HARBANS SINGH
May 13, 2008
HARBHAJAN SINGH Vs. GURU NANAK DEV UNIVERSITY AND ORS.
January 7, 2008
HARBHAJAN SINGH Vs. FINANCIAL COMMISSIONER
October 31, 2008
HARBHAJAN SINGH Vs. MALKIAT SINGH AND ORS.
February 22, 2008
HARBHAJAN SINGH Vs. STATE OF PUNJAB
May 26, 2008
HARBHAJAN SINGH ALIAS BHAJNA Vs. STATE OF HARYANA
February 22, 2008
HARCHAND SINGH Vs. STATE OF PUNJAB AND OTHERS
August 29, 2008
HARDEEP KUMAR SHARMA Vs. MADAN GOPAL SHARMA
May 26, 2008
HARDEEP SINGH Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
December 16, 2008
HARDEEP SINGH AND AMARJEET SINGH Vs. STATE OF PUNJAB
April 29, 2008
HARDEV KAUR Vs. SURINDER KAUR AND ANR.
December 12, 2008
HARDEV KAUR Vs. SURJIT SINGH
January 21, 2008
HARDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
February 13, 2008
HARDEV SINGH Vs. SURJIT KAUR
May 27, 2008
HARDIAL SINGH Vs. STATE OF PUNJAB
May 1, 2008
HARDIAL SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA AND ANOTHER
December 8, 2008
HARDYAL SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 15, 2008
HARENDER SINGH Vs. STATE OF HARYANA
May 1, 2008
HARGOPAL Vs. HEM RAJ
September 19, 2008
HARI CHAND Vs. BANTI
October 23, 2008
HARI CHAND Vs. STATE
February 6, 2008
HARI CHAND Vs. STATE OF HARYANA
December 22, 2008
HARI DASS DUTT AND ORS. Vs. STATE OF HARYANA AND ORS.
February 18, 2008
HARI DEV Vs. RAM PARKASH
September 24, 2008
HARI KISHAN Vs. PRESIDING OFFICER, INCOME TAX APPELLATE TRIBUNAL
April 9, 2008
HARI KISHAN ARORA Vs. STATE OF HARYANA
September 11, 2008
HARI PIARI AND OTHERS Vs. VIDYA DEVI AND ANOTHER
November 18, 2008
HARI RAM Vs. SUPERINTENDING CANAL OFFICER
August 11, 2008
HARI RAM Vs. STATE OF HARYANA
November 4, 2008
HARI RAM Vs. STATE OF HARYANA
April 10, 2008
HARI RAM SHARMA Vs. COMMISSIONER ROHTAK DIVISION
December 16, 2008
HARI SINGH Vs. UNION TERRITORY
March 30, 2008
HARI SINGH Vs. STATE OF HARYANA
September 16, 2008
HARI SINGH AND OTHERS Vs. GRAM PANCHAYAT, RAIPUR KHURD AND OTHERS
November 27, 2008
HARI SINGH KAPUR Vs. AJIT KUMAR KAPUR
August 14, 2008
HARIENDER KAUR Vs. SHARAN GURDEV SINGH
February 12, 2008
HARIKANT Vs. UNION OF INDIA (UOI) AND ORS.
March 18, 2008
HARINDER KAUR Vs. MUNICIPAL COMMITTEE
August 13, 2008
HARINDER KUMAR Vs. STATE OF PUNJAB
May 26, 2008
HARINDER SINGH Vs. STATE OF PUNJAB
October 1, 2008
HARINDER SINGH Vs. HARYANA STAFF SELECTION COMMISSION AND ANOTHER
October 24, 2008
HARINDER SINGH SHARMA @ BALLI Vs. STATE OF PUNJAB
October 4, 2008
HARISH Vs. ORIENTAL INSURANCE CO LTD
May 15, 2008
HARISH CHAND Vs. RAMESHWAR DAYAL MANGLA ALIAS RAMESH CHAND
March 25, 2008
HARJEET SINGH Vs. AMARJIT SINGH
July 8, 2008
HARJINDER SINGH Vs. STATE OF PUNJAB
September 18, 2008
HARJINDER SINGH Vs. DEBTS RECOVERY
February 25, 2008
HARJIT KAUR Vs. STATE OF PUNJAB
January 23, 2008
HARJIT SINGH Vs. UNION OF INDIA
August 19, 2008
HARJIT SINGH SON OF MANGAT RAM AND SUKHWANT SINGH SON OF MANGAT RAM Vs. STATE OF PUNJAB
February 28, 2008
HARKIRAT SINGH Vs. STATE OF PUNJAB
February 6, 2008
HARMEET SINGH Vs. PUNJAB STATE ELECTION COMMISSION
May 29, 2008
HARMINDER SINGH Vs. STATE OF HARYANA
April 29, 2008
HARNAM KAUR Vs. SUKHDEV SINGH
May 1, 2008
HARNEK SINGH Vs. STATE OF HARYANA
May 6, 2008
HARPAL SINGH Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED AND ORS
January 21, 2008
HARPAL SINGH Vs. PUNJAB WAKF BOARD
January 10, 2008
HARPAL SINGH Vs. STATE OF HARYANA AND OTHERS
March 18, 2008
HARPAL SINGH @ SONI Vs. STATE OF HARYANA
April 28, 2008
HARPREET KAUR Vs. GOVERNMENT OF PUNJAB AND ORS
November 3, 2008
HARPREET KAUR Vs. GURU NANAK DEV UNIVERSITY
April 11, 2008
HARPREET KAUR @ SONIA Vs. JASPAL SINGH
December 18, 2008
HARPREET SINGH Vs. PUNJAB WARE HOUSE CORPORATION LTD
March 10, 2008
HARSANT KAUR Vs. UNION OF INDIA AND OTHERS
February 14, 2008
HARSUNJIT SINGH Vs. FINANCIAL COMMISSIONER
August 6, 2008
HARVINDER SINGH Vs. STATE OF PUNJAB AND ANOTHER
May 21, 2008
HARVINDER SINGH Vs. SARWAN SINGH
May 1, 2008
HARVINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
February 18, 2008
HARVINDER SINGH EX-CONSTABLE 1111/R Vs. STATE OF PUNJAB AND OTHERS
February 15, 2008
HARYANA FINANCIAL CORPORATION Vs. DEV PAPERS P. LTD.
December 11, 2008
HARYANA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSION
May 27, 2008
HARYANA STATE CO-OPERATIVE APEX BANK LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
May 8, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SHAKUNTLA DEVI
February 5, 2008
HARYANA WAREHOUSING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 17, 2008
HASSAN KHAN Vs. STATE OF HARYANA & ANR.
January 21, 2008
HASSAN MOHD Vs. NOOR MOHAMMAD
February 4, 2008
HASSAN MOHD. AND ANOTHER Vs. NOOR MOHAMMAD @ JUMMA AND OTHERS
February 4, 2008
HAVELLS INDIA LTD. Vs. EVERGREEN PROPERTIES
February 7, 2008
HAZARA SINGH Vs. STATE OF PUNJAB
August 21, 2008
HAZARA SINGH Vs. GURMIT SINGH
December 1, 2008
HAZARA SINGH AND ORS. Vs. STATE OF PUNJAB
March 25, 2008
HC DALSHER SINGH NO 839/KNL Vs. STATE OF HARYANA AND OTHERS
October 20, 2008
HDFC BANK LIMITED Vs. TARA SINGH
November 25, 2008
HEM KARAN Vs. STATE OF HARYANA
May 5, 2008
HEM RAJ Vs. STATE OF PUNJAB
April 25, 2008
HEM RAJ GOYAL Vs. STATE OF PUNJAB
September 3, 2008
HERO INVESTMENT (P) LTD. Vs. COMMISSIONER OF GIFT TAX
August 18, 2008
HIGHWAYS BUS SERVICE (REGD.), PATIALA Vs. SATE TRANSPORT APPELLATE TRIBUNAL
February 29, 2008
HIMAT RAI Vs. KEHAR SINGH
April 29, 2008
HIND MOTORS (INDIA) LTD Vs. RAJ KUMAR ARORA
February 28, 2008
HIND MOTORS INDIA LIMITED Vs. PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES AND ORS.
February 12, 2008
HIND SAMACHAR LTD. Vs. UNION OF INDIA (UOI) AND ORS.
March 11, 2008
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. STATE OF HARYANA AND ORS.
March 3, 2008
HIRA CHAND Vs. SUKHDEV RAJ JAIN
April 23, 2008
HIRA DEVI Vs. JAGAN NATH
February 8, 2008
HIRA DEVI Vs. STATE OF PUNJAB
November 7, 2008
HMM LTD. Vs. COMMISSIONER OF INCOME TAX
September 30, 2008
HMT LIMITED, PINJORE, TEHSIL KALKA, DISTRICT AMBALA Vs. STATE OF HARYANA AND OTHERS
October 31, 2008
HONEYWELL AUTOMATION INDIA LTD. Vs. DLF UNVIERSAL LTD.
October 23, 2008
HOSHIAR SINGH Vs. NIRANJAN SINGH
February 4, 2008
HOSHIAR SINGH Vs. STATE OF HARYANA
February 28, 2008
HOSHIAR SINGH Vs. ARJUN SINGH
September 29, 2008
HUDA TECHNOCRATS ASSOCIATION Vs. STATE OF HARYANA AND ORS.
January 17, 2008
HUKAM CHAND Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
October 31, 2008
HUKAM CHAND Vs. STATE OF HARYANA
November 6, 2008
HUKAM CHAND GUPTA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
August 8, 2008
HYLINE AUTO INDUSTRIES Vs. RAM NIWAS
August 6, 2008
IASHWAR AND ORS. Vs. STATE OF HARYANA
February 15, 2008
IDOLS OF LORD KRISHNA Vs. BAWA HARBHAJAN DASS
September 23, 2008
IFCL LTD. Vs. PUNJAB WIRELESS SYSTEMS LIMITED
July 28, 2008
IMPERIAL GIFT HOUSE Vs. PUNJAB NATIONAL BANK
January 10, 2008
INDANE CABLES Vs. PUNJAB STATE ELECTRICITY BOARD
January 29, 2008
INDER SINGH AND ORS Vs. STATE OF HARYANA AND OTHERS
May 23, 2008
INDER SINGH SO OF UJAGAR SINGH SON OF BUTA SINGH, RESIDENT OF VILLAGE RASULPUR Vs. THE STATE OF PUNJAB
March 4, 2008
INDERDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
December 9, 2008
INDERJEET SINGH Vs. STATE OF HARYANA
November 12, 2008
INDERJIT SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
February 20, 2008
INDERJIT SINGH Vs. STATE OF PUNJAB
September 19, 2008
INDERJIT SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 26, 2008
INDERPAL SINGH Vs. THE STATE OF HARYANA
February 19, 2008
INDERPREET SINGH ARORA Vs. PUNJAB POLICE HOUSING CORPORATION LIMITED AND OTHERS
January 28, 2008
INDIA ROAD LINES Vs. RULDU RAM
March 5, 2008
INDIAN OIL CORPORATION Vs. SANJAY KUMAR AND ANOTHER
August 25, 2008
INDIAN OIL CORPORATION LIMITED Vs. STATE OF HARYANA
October 1, 2008
INDIAN OIL CORPORATION LTD. Vs. STATE OF HARYANA AND ORS.
November 7, 2008
INDUSTRIAL CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
January 16, 2008
INSPECTOR KULDIP SINGH Vs. STATE OF PUNJAB
January 9, 2008
INSPECTOR KULDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
October 15, 2008
IQBAL SINGH Vs. BHAKRA BEAS MANAGEMENT BOARD
April 3, 2008
IQBAL SINGH Vs. STATE OF PUNJAB
September 26, 2008
ISH KUMAR BATRA Vs. TILAK RAJ
February 28, 2008
ISHAM SINGH Vs. STATE OF HARYANA
October 20, 2008
ISHAQ Vs. STATE OF PUNJAB
September 12, 2008
ISHRAT BEGUM Vs. INSPECTOR OF CUSTOMS
March 24, 2008
ISHWANTI DEVI Vs. UNION OF INDIA AND OTHERS
February 15, 2008
ISHWAR DEVI Vs. STATE OF HARYANA AND ANOTHER
March 24, 2008
ISHWAR SINGH Vs. STATE OF HARYANA
January 9, 2008
ISHWAR SINGH Vs. STATE OF HARYANA
August 20, 2008
ISHWAR SINGH Vs. STATE OF PUNJAB
January 11, 2008
ISHWAR SINGH Vs. STATE OF HARYANA
April 23, 2008
ISMILE Vs. STATE OF HARYANA
March 26, 2008
J C KHANDELWAL Vs. MITTAL COTTON GINNING AND PROCESSING FACTORY
October 16, 2008
J K JAIN Vs. STATE OF HARYANA AND OTHERS
February 19, 2008
J P HOODA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 3, 2008
J R VERMA Vs. STATE OF HARYANA
January 25, 2008
J.P. HOODA AND ORS. Vs. STATE OF HARYANA AND ORS.
September 3, 2008
J.S. AHLAWAT Vs. SPECIAL SECRETARY TO GOVERNMENT OF HARYANA
August 18, 2008
JAGAT SINGH Vs. UNION OF INDIA (UOI) AND ANR.
May 15, 2008
JAGAT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
January 25, 2008
JAGATJIT INDUSTRIES LTD Vs. PUNJAB POLLUTION CONTROL BOARD
September 2, 2008
JAGDAMBA TEA FACTORY Vs. PARSHOTAM KISHAN
April 25, 2008
JAGDEEP RAJAN Vs. UNION OF INDIA
March 4, 2008
JAGDEEP SINGH Vs. UNION TERRITORY
May 6, 2008
JAGDISH Vs. STATE OF HARYANA
May 22, 2008
JAGDISH Vs. THE STATE OF HARYANA AND ORS.
February 25, 2008
JAGDISH AND ANR. Vs. THE STATE OF HARYANA
January 24, 2008
JAGDISH AND ORS. Vs. THE STATE OF HARYANA
February 28, 2008
JAGDISH CHANDER Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
January 31, 2008
JAGDISH CHANDER Vs. OM PIARI
February 28, 2008
JAGDISH CHANDER AND ANR. Vs. OM PIARI AND ORS.
February 29, 2008
JAGDISH CHANDER VERMA Vs. UNION OF INDIA
March 20, 2008
JAGDISH KUMAR SON OF RAUNKI RAM AND SURINDER KAUR WIFE OF RAUNKI RAM Vs. STATE OF PUNJAB
January 22, 2008
JAGDISH LAL SHARMA AND ANOTHER Vs. NIRMALA
August 29, 2008
JAGDISH SINGH Vs. JAGIR SINGH
October 1, 2008
JAGE RAM Vs. HOSHIAR SINGH AND ORS.
February 28, 2008
JAGGA SINGH Vs. STATE OF PUNJAB
April 7, 2008
JAGIR SINGH Vs. STATE OF PUNJAB
January 9, 2008
JAGIR SINGH AND OTHERS Vs. STATE OF PUNJAB
March 5, 2008
JAGIRI RAM (DECEASED) THROUGH HIS LRS. Vs. RALLA AND ORS.
December 19, 2008
JAGJIT SINGH Vs. STATE OF PUNJAB AND ORS
December 16, 2008
JAGJIT SINGH Vs. STATE OF PUNJAB
January 31, 2008
JAGJIT SINGH Vs. STATE OF PUNJAB
February 27, 2008
JAGJIT SINGH Vs. SURINDER SINGH
August 26, 2008
JAGMAL Vs. LAND ACQUISITION COLLECTOR
September 11, 2008
JAGMANTI Vs. RAM KUMAR
December 8, 2008
JAGMOHAN Vs. UNION OF INDIA
March 31, 2008
JAGMOHAN LAL JAIN Vs. SANGEETA JAIN
September 19, 2008
JAGROOP SINGH Vs. BORIA KHAN
November 4, 2008
JAGROOP SINGH BRAR Vs. BRANCH MANAGER
December 4, 2008
JAGRUP SINGH Vs. STATE OF HARYANA AND OTHERS
January 15, 2008
JAGSIR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
February 11, 2008
JAGTAR SINGH Vs. STATE OF PUNJAB
August 13, 2008
JAGTAR SINGH Vs. STATE OF PUNJAB
September 22, 2008
JAGTAR SINGH Vs. STATE OF PUNJAB
January 11, 2008
JAGTAR SINGH Vs. STATE OF PUNJAB
August 4, 2008
JAI BHAGWAN Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
January 21, 2008
JAI BHAGWAN Vs. STATE OF HARYANA AND ORS.
January 22, 2008
JAI BHAGWAN Vs. STATE OF HARYANA
February 1, 2008
JAI BHAGWAN Vs. STATE OF HARYANA
February 20, 2008
JAI KARAN SHARMA Vs. RAM KUMAR
September 9, 2008
JAI KISHAN Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
September 29, 2008
JAI PAL SINGH HOODA Vs. STATE OF HARYANA AND OTHERS
February 19, 2008
JAI PARKASH Vs. STATE OF HARYANA
August 21, 2008
JAI PARKASH & OTHERS Vs. STATE OF HARYANA AND OTHERS
July 14, 2008
JAI PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
December 22, 2008
JAI PARKASH GOSWAMI AND ORS. Vs. CHAIRMAN AND MANAGING DIRECTOR, UCO BANK AND ORS.
May 6, 2008
JAI RAM Vs. STATE OF PUNJAB
May 29, 2008
JAIBIR Vs. STATE OF HARYANA
July 9, 2008
JAIDEEP SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
January 23, 2008
JAILI Vs. STATE OF HARYANA
February 27, 2008
JAIPAL @ KALA Vs. STATE OF HARYANA
November 25, 2008
JAIPAL SINGH Vs. COLLECTOR, SONEPAT
August 6, 2008
JAITAUNI Vs. KAPOOR SINGH
December 8, 2008
JALANDHAR IMPROVEMENT TRUST Vs. IMPROVEMENT TRUST TRIBUNAL
August 7, 2008
JALANDHAR IMPROVEMENT TRUST Vs. IMPROVEMENT TRUST TRIBUNAL
April 21, 2008
JAMIAT SINGH Vs. STATE OF PUNJAB
January 11, 2008
JAMNA AUTO INDUSTRIES Vs. COMISSIONER OF INCOME TAX
January 30, 2008
JAMPEL GYASTSO Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION
March 28, 2008
JANAK RAJ Vs. STATE OF HARYANA
December 18, 2008
JANAK RAJ CHAUHAN Vs. COMMISSIONER OF INCOME TAX
August 25, 2008
JANARDHAN DUTT Vs. STATE OF HARYANA AND ORS.
February 5, 2008
JANG BAHADUR Vs. MANJIT KAUR
November 10, 2008
JANG BAHADUR AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
March 13, 2008
JANTA SINGH Vs. THE STATE OF PUNJAB
February 20, 2008
JARNAIL SINGH Vs. STATE OF PUNJAB
January 23, 2008
JARNAIL SINGH Vs. GRAM PANCHAYAT
December 11, 2008
JARNAIL SINGH Vs. SUKHWINDER SINGH
November 18, 2008
JARNAIL SINGH Vs. GURBACHAN KAUR
March 27, 2008
JARNAIL SINGH Vs. STATE OF PUNJAB
October 22, 2008
JARNAIL SINGH Vs. STATE OF PUNJAB
January 8, 2008
JARNAIL SINGH Vs. STATE OF PUNJAB
March 13, 2008
JARNAIL SINGH Vs. STATE OF PUNJAB
April 28, 2008
JARNAIL SINGH Vs. KEHAR SINGH
May 16, 2008
JARNAIL SINGH Vs. DIRECTOR STATE TRANSPORT PUNJAB, CHANDIGARH AND OTHERS
September 4, 2008
JARNAIL SINGH ALIAS TITU Vs. STATE OF HARYANA
January 22, 2008
JARNAIL SINGH AND ANR. Vs. STATE OF PUNJAB
March 4, 2008
JARNAIL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
April 1, 2008
JARNAIL SINGH S/O NATHI RAM R/O JATHLANA Vs. STATE OF HARYANA
November 4, 2008
JASBIR KAUR Vs. KULJI SINGH
April 21, 2008
JASBIR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
February 4, 2008
JASBIR SINGH Vs. GURU NANAK PUBLIC SCHOOL TRUST
November 21, 2008
JASBIR SINGH ALIAS JASSA Vs. STATE OF HARYANA
March 26, 2008
JASBIR SINGH KHANGURA Vs. STATE OF PUNJAB AND ANR.
July 16, 2008
JASBIR SINGH MANN Vs. ANA CIDALIZA COLUMNA OHRI
April 8, 2008
JASJIT SINGH BAKSHI Vs. STATE OF PUNJAB
April 8, 2008
JASKARAN Vs. STATE OF HARYANA
May 1, 2008
JASKARAN SINGH AND ORS. Vs. THE SPECIAL SECRETARY CO-OPERATION (A) AND ORS.
February 4, 2008
JASMAIL KAUR Vs. PUNJAB STATE ELECTION COMMISSION CHANDIGARH
December 5, 2008
JASMER SINGH Vs. FAKIRIA
September 17, 2008
JASMIN Vs. STATE OF HARYANA
April 29, 2008
JASPAL KAUR Vs. UNION OF INDIA
March 3, 2008
JASPAL SINGH Vs. COMMISSIONER OF INCOME TAX
February 20, 2008
JASVIR SINGH Vs. STATE OF HARYANA
February 15, 2008
JASVIR SINGH Vs. STATE OF PUNJAB
May 27, 2008
JASWANT SINGH Vs. STATE OF PUNJAB
July 15, 2008
JASWANT SINGH Vs. STATE OF PUNJAB
April 4, 2008
JASWANT SINGH Vs. STATE OF PUNJAB
July 16, 2008
JASWANT SINGH Vs. STATE OF PUNJAB
March 26, 2008
JASWANT SINGH Vs. STATE OF HARYANA
March 4, 2008
JASWANT SINGH S/O BHAGWAN SINGH Vs. STATE OF PUNJAB AND MUKHTIAR SINGH S/O KARTAR SINGH
January 31, 2008
JASWANT TRADERS Vs. COMMISSIONER OF CUSTOMS
August 18, 2008
JASWINDER KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 16, 2008
JASWINDER KAUR AND OTHERS Vs. STATE OF PUNJAB
April 23, 2008
JASWINDER SINGH Vs. PREM KUMAR
May 22, 2008
JASWINDER SINGH Vs. STATE OF PUNJAB
January 25, 2008
JASWINDER SINGH Vs. JIT KAUR
September 9, 2008
JASWINDER SINGH Vs. STATE OF PUNJAB
April 10, 2008
JASWIR SINGH JAWANDA AND ANOTHER Vs. SURAJ PARKASH
January 28, 2008
JAVED AFZAL Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHERS
March 4, 2008
JAWAHAR LAL Vs. DEWAN CHAND
April 28, 2008
JAWALA SINGH Vs. UNION OF INDIA AND OTHERS
March 20, 2008
JEET KAUR Vs. STATE OF PUNJAB AND OTHERS
July 11, 2008
JEET SINGH Vs. STATE OF HARYANA
March 3, 2008
JEET SINGH Vs. STATE OF HARYANA
January 24, 2008
JEETO Vs. JOGINDER SINGH AND ORS.
July 4, 2008
JEWELLERS KHANNA Vs. NARESH MITTAL
November 21, 2008
JHANDA SINGH Vs. STATE OF PUNJAB
March 10, 2008
JIA LAL Vs. STATE OF PUNJAB AND OTHERS
November 12, 2008
JIEWAN KUAMAR Vs. STATE OF PUNJAB
March 18, 2008
JIND CENTRAL COOPERATIVE BANK EMPLOYEES UNION, JIND Vs. JIND CENTRAL COOPERATIVE BANK LTD , JIND AND OTHERS
December 5, 2008
JINDAL ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
September 2, 2008
JIT SINGH Vs. STATE OF PUNJAB
January 10, 2008
JIT SINGH Vs. UNION OF INDIA
September 3, 2008
JITENDER KATARIA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
April 3, 2008
JITENDER KUMAR KAUSHIK Vs. HARI PARSHAD
February 12, 2008
JITESH KUMAR DEMBIA Vs. STATE OF HARYANA
December 12, 2008
JIWAN DASS AND ORS. ETC. ETC. Vs. STATE OF HARYANA AND ORS. ETC. ETC.
December 5, 2008
JIWAN LATA AND ORS. Vs. KURUKSHETRA UNIVERSITY AND ANR.
February 26, 2008
JODH SINGH Vs. SHANTI BAI
May 16, 2008
JOGA SINGH Vs. STATE OF PUNJAB
May 14, 2008
JOGA SINGH Vs. STATE OF PUNJAB
August 20, 2008
JOGENDER SINGH Vs. STATE OF HARYANA
December 2, 2008
JOGINDER RAM Vs. STATE OF PUNJAB
November 12, 2008
JOGINDER SINGH Vs. STATE OF HARYANA
August 25, 2008
JOGINDER SINGH Vs. STATE OF PUNJAB
July 30, 2008
JOGINDER SINGH Vs. STATE OF HARYANA
August 26, 2008
JOGINDER SINGH Vs. STATE OF PUNJAB
February 26, 2008
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
July 2, 2008
JUDGEMENT_918_TLP&H0_2008 Vs. FINANCIAL COMMISSIONER
March 26, 2008
JUGAL KISHORE Vs. STATE OF HARYANA AND ORS.
October 4, 2008
JUGAL KISHORE SOMANI Vs. RAJA RAM
November 10, 2008
JYOTI Vs. CHANDIGARH ADMINISTRATION
December 18, 2008
K K KAPOOR Vs. UNION OF INDIA
February 1, 2008
K L BANSAL Vs. HARYANA STATE COOP SUPPLY AND MARKETING FEDERATION LTD AND OTHERS
February 11, 2008
K S JHAMB Vs. STATE OF PUNJAB
November 12, 2008
K S UBEROI Vs. COMMR OF C EX CUS , DELHI-II
August 18, 2008
K.C. NARWAL, SDO (OPERATION) U.H.B.V.N. Vs. JAGDISH CHANDER, PROPRIETOR, FRIENDS POULTRY FARMS
January 20, 2008
KABUL SINGH Vs. GAIN CHAND
October 3, 2008
KAFILA FORGE LTD. Vs. STATE OF HARYANA AND ORS.
May 13, 2008
KAHLA SINGH Vs. ADDITIONAL DIRECTOR
August 21, 2008
KAILASH KUMAR Vs. SURINDER KAUR
November 17, 2008
KAKA SINGH Vs. KRISHNA DEVI
December 15, 2008
KAKA SINGH Vs. STATE OF PUNJAB
September 8, 2008
KAKA SINGH Vs. STATE OF PUNJAB AND OTHERS
February 11, 2008
KAKU SINGH Vs. STATE OF PUNJAB
March 10, 2008
KALU RAM Vs. STATE OF U.T.
April 9, 2008
KALYAN DASS CHELA SUKHRAM DASS Vs. RAJ KUMAR KAPUR AND ORS.
January 15, 2008
KAMAL KUMAR Vs. P.S.E.B.
December 18, 2008
KAMAL NATH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
February 27, 2008
KAMAL RAJ BANSAL Vs. RAJPAUL SINGH
September 11, 2008
KAMAL SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 4, 2008
KAMALJEET KAUR Vs. STATE OF PUNJAB AND ORS.
January 7, 2008
KAMALJIT AND ANR. Vs. STATE OF PUNJAB
February 1, 2008
KAMLA WATI Vs. CHAMAN LAL
January 23, 2008
KAMLESH CHANDER Vs. STATE OF HARYANA
March 13, 2008
KAMLESH KAUR Vs. LAKHWINDER SINGH
July 31, 2008
KAMLESH LAMBA Vs. PRESIDING OFFICER, LABOUR COURT & ANR
December 5, 2008
KAMLESH SAINI Vs. GIRDHARI LAL
April 29, 2008
KANHIYA ALIAS KANHI Vs. SUKHI RAM
December 4, 2008
KANIKA ENGINEERING WORKS AND ANOTHER Vs. GIAN CHAND GOYAL
December 15, 2008
KANISHKA OSWAL Vs. STATE OF PUNJAB
September 10, 2008
KANSO Vs. GURNAM SINGH
August 26, 2008
KANWALJEET SINGH Vs. STATE OF HARYANA AND OTHERS
August 14, 2008
KANWALJIT KAUR Vs. STATE OF PUNJAB
March 5, 2008
KANWAR BHAN BHATIA Vs. STATE OF HARYANA
September 1, 2008
KANWAR KISHORE JAIN Vs. STATE OF PUNJAB
July 22, 2008
KAPOOR SINGH SANDHU Vs. UNION OF INDIA AND OTHERS
March 25, 2008
KARAM CHAND Vs. STATE OF HARYANA
October 31, 2008
KARAM SINGH Vs. STATE OF HARYANA & ORS.
March 20, 2008
KARAM SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 1, 2008
KARAM SINGH S/O SAJJAN SINGH Vs. THE STATE OF PUNJAB
March 28, 2008
KARAMJIT SINGH Vs. DIRECTOR, PGI MER & OTHERS
December 1, 2008
KARAMPAL SINGH Vs. AMARJIT KAUR
August 21, 2008
KARAN SINGH Vs. STATE OF HARYANA
August 22, 2008
KARAN SINGH Vs. HANS KAUR
January 16, 2008
KARAN SINGH Vs. BHAGMAL
May 15, 2008
KARAN TRADERS Vs. PUNJAB & SIND BANK
October 31, 2008
KARNAIL KAUR Vs. STATE OF PUNJAB
September 3, 2008
KARNAIL KAUR Vs. BALBIR KAUR
December 8, 2008
KARNAIL SINGH Vs. STATE OF PUNJAB
July 30, 2008
KARNAIL SINGH Vs. STATE OF PUNJAB
January 8, 2008
KARNAIL SINGH Vs. KABUL SINGH
January 18, 2008
KARNAIL SINGH Vs. STATE OF HARYANA
February 27, 2008
KARNAIL SINGH Vs. STATE OF HARYANA
August 18, 2008
KARNAIL SINGH Vs. STATE OF HARYANA
October 20, 2008
KARNAIL SINGH ALIAS KALIA Vs. THE STATE OF PUNJAB
February 8, 2008
KARNAIL SINGH S/O GURBACHAN SINGH R/O KHIJRABAD Vs. STATE OF HARYANA
April 29, 2008
KARNAL IMPROVEMENT TRUST Vs. KRISHNA DEVI
January 22, 2008
KARTAR SINGH Vs. STATE OF PUNJAB
May 21, 2008
KARTAR SINGH Vs. DILBER SINGH
November 4, 2008
KARTAR SINGH Vs. JOGA SINGH
February 25, 2008
KARTAR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 2, 2008
KASHMIR KAUR Vs. SARDUL SINGH
October 17, 2008
KASHMIR LAL Vs. STATE OF HARYANA
March 31, 2008
KASHMIR SINGH Vs. STATE OF PUNJAB
November 14, 2008
KASHMIR SINGH Vs. STATE OF PUNJAB
February 26, 2008
KASHMIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
September 8, 2008
KASHMIR SINGH S/O ARJUN SINGH Vs. THE STATE OF PUNJAB
May 30, 2008
KASHMIR SOUTH ROADWAYS (REGD.) Vs. EXCISE AND TAXATION COMMISSIONER AND ORS.
January 15, 2008
KASHMIRI LAL Vs. STATE OF HARYANA
July 10, 2008
KASHYAP GOEL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 31, 2008
KASTURI DEVI Vs. STATE OF HARYANA AND OTHERS
March 24, 2008
KAVANTRY SPRING FABRICATION Vs. COMMR OF C EX CUS
August 18, 2008
KEDAR NATH Vs. SAMRA
December 19, 2008
KESAR SINGH Vs. STATE TRANSPORT COMMISSIONER
March 12, 2008
KESHOB PLANTS Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS
August 13, 2008
KEWAL KRISHAN Vs. STATE OF PUNJAB
March 19, 2008
KEWAL KRISHAN JINDAL Vs. STATE OF PUNJAB
October 4, 2008
KHANNA IMPROVEMENT TRUST Vs. INCOME TAX DEPARTMENT
July 15, 2008
KHAZAN SINGH Vs. PRITHVI SINGH SHARMA
December 11, 2008
KHAZAN SINGH Vs. STATE OF HARYANA
February 18, 2008
KHAZAN SINGH Vs. STATE OF HARYANA
March 3, 2008
KHERU RAM Vs. SOM NATH
September 22, 2008
KHILLU Vs. STATE OF HARYANA
December 10, 2008
KHUSHAL CHAND Vs. JASPAL SINGH
November 28, 2008
KHUSHI RAM Vs. SURINDER PAL
January 9, 2008
KIRAN BALA Vs. STATE OF PUNJAB
April 1, 2008
KIRAN BALA AND ANOTHER Vs. THE STATE OF PUNJAB AND ANOTHER
April 1, 2008
KIRPA RAM @ KISHANA Vs. ISHWAR SINGH
December 11, 2008
KIRPAL SINGH Vs. FINANCIAL COMMISSIONER HARYANA
August 8, 2008
KIRPAL SINGH Vs. NATIONAL INSURANCE COMPANY LTD. AND ANR.
January 25, 2008
KIRPAL SINGH Vs. STATE OF HARYANA AND ORS.
November 17, 2008
KIRPAL SINGH Vs. STATE OF PUNJAB
November 6, 2008
KIRPAL SINGH ALIAS PALA Vs. STATE OF PUNJAB
March 17, 2008
KISHAN CHAND Vs. STATE OF HARYANA
April 7, 2008
KISHAN CHAND Vs. PREM CHAND
March 27, 2008
KISHAN CHAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 18, 2008
KISHAN LAL Vs. MANOHAR LAL AND OTHERS
December 16, 2008
KISHORE ALIAS NAND KISHORE Vs. STATE OF HARYANA
May 23, 2008
KISSAN AGRO CHEMICALS Vs. STATE OF PUNJAB AND OTHERS
August 9, 2008
KITAB SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
January 9, 2008
KITAB SINGH Vs. DEPUTY COMMISSIONER FATEHABAD
March 5, 2008
KNK SHINDER SING Vs. UNION OF INDIA (UOI) AND ORS
July 21, 2008
KOHINOOR SEEDS FIELDS INDIA PVT. LTD Vs. STATE OF PUNJAB
November 4, 2008
KRIPAL SINGH AND ETC Vs. STATE OF PUNJAB
November 28, 2008
KRISHAN Vs. STATE OF HARYANA
August 19, 2008
KRISHAN DEV DHIMAN Vs. MAHESH BHATIA
April 8, 2008
KRISHAN KUMAR Vs. STATE OF HARYANA
November 14, 2008
KRISHAN KUMAR Vs. STATE OF HARYANA
February 25, 2008
KRISHAN KUMAR AND ANOTHER Vs. RAMESHWAR DAYAL AND OTHERS
December 8, 2008
KRISHAN KUMAR JHAMB Vs. INCOME TAX OFFICER
December 8, 2008
KRISHAN LAL Vs. STATE OF PUNJAB
January 7, 2008
KRISHAN LAL Vs. STATE OF U T CHANDIGARH
May 26, 2008
KRISHAN LAL Vs. NIRMAL KUMAR
December 2, 2008
KRISHAN LAL Vs. HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED AND OTHERS
December 8, 2008
KRISHAN LAL AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND ANOTHER
April 23, 2008
KRISHNA DEVI Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
February 25, 2008
KRISHNA DEVI Vs. STATE OF HARYANA
August 13, 2008
KULBIR SINGH Vs. STATE OF PUNJAB
May 30, 2008
KULBIR SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 28, 2008
KULBIR SINGH S/O SUNDER SINGH AND ORS. Vs. STATE OF PUNJAB
January 31, 2008
KULDEEP KAUR Vs. JASBIR SINGH
October 1, 2008
KULDEEP SINGH Vs. STATE OF PUNJAB
September 19, 2008
KULDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
January 31, 2008
KULDEEP SINGH Vs. PRESIDING OFFICER AND OTHERS
January 23, 2008
KULDEEP SINGH Vs. UNION OF INDIA
July 21, 2008
KULDEEP SINGLA Vs. BABY ALIAS KIRAN
January 21, 2008
KULDIP KAUR Vs. CHATTAR SINGH
May 6, 2008
KULDIP KUMAR Vs. MANAGING DIRECTOR
March 12, 2008
KULDIP RAI Vs. STATE FOOD INSPECTOR
February 7, 2008
KULDIP SINGH Vs. JAI SINGH
February 15, 2008
KULDIP SINGH Vs. KAUSHALYA DEVI
July 8, 2008
KULDIP SINGH Vs. STATE OF PUNJAB
August 29, 2008
KULTAR SINGH Vs. BALWINDER SINGH AND OTHERS
January 31, 2008
KULVINDER SINGH Vs. REGISTRAR CO-OPERATIVE SOCIETIES, HARYANA AND OTHERS
September 5, 2008
KULWANT RAI @ NONA Vs. STATE OF PUNJAB
February 20, 2008
KULWANT SING Vs. KHARAITI LAL
April 11, 2008
KULWANT SINGH Vs. STATE OF PUNJAB
December 3, 2008
KULWANT SINGH Vs. STATE OF PUNJAB
March 11, 2008
KULWANT SINGH Vs. STATE OF HARYANA
July 31, 2008
KULWANT SINGH Vs. STATE OF PUNJAB
October 3, 2008
KULWANT SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
February 27, 2008
KULWINDER DHALIWAL Vs. STATE OF PUNJAB
July 21, 2008
KULWINDER SINGH Vs. STATE OF PUNJAB
March 31, 2008
KULWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
October 1, 2008
KUMAR BROTHERS (CHEMISTS) PVT. LTD. Vs. THE UNION TERRITORY OF CHANDIGARH AND ORS.
April 11, 2008
KUMAR TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
December 16, 2008
KUNDAN LAL Vs. HARYANA VIDYUT PARASARAN NIGAM LTD
September 23, 2008
KUNDAN MILL BOARD AND PAPER MILLS Vs. COMMISSIONER (APPEALS), PATIALA DIVISION AND ORS.
January 21, 2008
KUNDAN RICE MILLS LIMITED PANIPAT Vs. UNION OF INDIA
August 5, 2008
KUNDAN SINGH Vs. THE STATE OF HARYANA
March 27, 2008
KURUKSHETRA DARPANS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
March 3, 2008
KUSHAL TAKHAR Vs. GURINDER SINGH
November 20, 2008
KUSUM CHAHAL Vs. STATE OF HARYANA AND ORS.
January 22, 2008
L I C OF INDIA Vs. PERMANENT LOK ADALAT
October 17, 2008
LABH SINGH Vs. FINANCIAL COMMISSIONER
April 4, 2008
LACHHMAN SINGH Vs. STATE OF PUNJAB
July 22, 2008
LACHHMAN SINGH AND OTHERS Vs. ADDL DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB AND ANOTHER
August 18, 2008
LADDOO SINGH ALIAS HARJIT SINGH Vs. STATE OF PUNJAB
February 26, 2008
LAKHBIR SINGH Vs. STATE OF PUNJAB
April 29, 2008
LAKHMI Vs. MAHAVIR
April 7, 2008
LAKHMI CHAND Vs. STATE OF HARYANA
February 11, 2008
LAKHMIR SINGH Vs. UNION OF INDIA AND OTHERS
April 25, 2008
LAKHWINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
February 20, 2008
LAKSHMI PRECISION SCREWS LTD. Vs. COMMISSIONER OF INCOME TAX
January 15, 2008
LAL CHAND Vs. STATE OF HARYANA
December 23, 2008
LAL SINGH Vs. AJIT SINGH
February 26, 2008
LALITA GUPTA Vs. MAHESH KUMAR GUPTA
April 28, 2008
LALITA SHARMA Vs. STATE OF HARYANA AND OTHERS
July 11, 2008
LALLI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM
March 31, 2008
LALLY A S MAJOR Vs. ASSISTANT LABOUR
May 28, 2008
LARSEN AND TOURBO EMPLOYEES ASSOCIATION Vs. STATE OF HARYANA
October 20, 2008
LASHKAR RAM Vs. UNION OF INDIA AND OTHERS
May 30, 2008
LAWYER'S CHAMBER WELFARE ASSOCIATION DISTT Vs. STATE OF HARYANA
March 26, 2008
LAXMI DEVI AND ANR. Vs. CENTRAL BANK OF INDIA AND ORS.
March 3, 2008
LAXMI DEVI KHATER; NORATAN MAL KHATER Vs. STATE OF PUNJAB AND OTHERS
January 24, 2008
LAXMI HARDWARE STORE Vs. SHRI MADHUSUDAN
August 26, 2008
LAXMI NARAIN Vs. STATE OF HARYANA
September 22, 2008
LAXMI NARAYAN Vs. HARI KRISHAN
November 12, 2008
LEADING AIRCRAFTSMAN ANSARI AAFTAB AHMED; MOHAMMED ZUBAIR CORPORAL Vs. UNION OF INDIA AND OTHERS
July 14, 2008
LEELAWATI Vs. STATE OF HARYANA
January 21, 2008
LIBRA BUS SERVICE PVT LTD Vs. PUSHPA DEVI
September 9, 2008
LIBRA BUS SERVICE PVT. LTD. Vs. STATE TRANSPORT APPELLATE TRIBUNAL ORS.
February 29, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. B.B. SINGLA
July 2, 2008
LILLE MADANJIT Vs. LAND ACQUISITION COLLECTOR
March 31, 2008
LILLU RAM Vs. CIVIL JUDGE
January 8, 2008
LIOR AVI BEN MOYAL Vs. NARCOTICS CONTROL BUREAU
November 28, 2008
LODHI CLUB (REGISTERED), LUDHIANA Vs. STATE OF PUNJAB AND OTHERS
September 1, 2008
LOIL CONTINENTAL FOODS LTD Vs. PUNJAB WIRELESS SYSTEMS LTD
March 14, 2008
LT COL NARESH GHAI Vs. STATE OF PUNJAB
January 11, 2008
LT. COL. S.C. DUGGAL AND ORS. Vs. STATE OF HARYANA AND ORS.
September 8, 2008
LUXMI EDUCATIONAL TRUST Vs. STATE OF PUNJAB
December 16, 2008
LUXMI ENTERPRISES Vs. GOPAL SOAP INDUSTRIES
February 4, 2008
M L HURIA Vs. EXECUTIVE ENGINEEER, CHM-II, TAU DEVI LAL THERMAL POWER STATION-PANIPAT
March 11, 2008
M S YADAV Vs. HVPN
September 19, 2008
M.L. SANGHI Vs. SURESH KUMAR
April 2, 2008
M/S MITTAL TRADING CO. AND ANOTHER Vs. MOHAN LAL AND OTHERS
December 4, 2008
M/S SHYAM LAL SURESH KUMAR Vs. STATE OF HARYANA AND OTHERS
January 21, 2008
M/S. GOLDEN IRON AND STEEL FORGING Vs. UNION OF INDIA AND OTHERS
March 28, 2008
MACHHATTAR SINGH KAKU Vs. STATE OF PUNJAB
February 22, 2008
MADAN KUMAR Vs. STATE OF PUNJAB
February 27, 2008
MADAN LAL Vs. STATE OF PUNJAB
March 26, 2008
MADAN LAL ALIAS GOGA Vs. MOHINDERPAL SINGH VIRDI
November 6, 2008
MADAN MOHAN LALL AGGARWAL Vs. AJAY JAIN AND ORS.
October 15, 2008
MADAN MOHAN NAYAR Vs. STATE OF PUNJAB
April 9, 2008
MADAN SINGH Vs. SMT. SUDESH KUMARI
December 2, 2008
MADHO RAM GARG Vs. BALDEV SINGH BATH
April 29, 2008
MADHURLATA AHLUWALIA Vs. UNION OF INDIA
April 28, 2008
MAHA SINGH Vs. STATE OF HARYANA
January 22, 2008
MAHABIR Vs. BHAWANI AND ANR.
November 18, 2008
MAHABIR VEGETABLE OILS PVT. LTD. Vs. STATE OF HARYANA AND ORS.
December 9, 2008
MAHANT JITENDER NATH Vs. PUNJAB STATE AGRICULTURE MARKETING BOARD
March 11, 2008
MAHANT LAKSHMI DHAR Vs. FINANCIAL COMMISSIONER
August 20, 2008
MAHAVIR CHAUDHARY AND ORS. Vs. STATE OF HARYANA AND ORS.
February 18, 2008
MAHAVIR PRASAD Vs. INCOME TAX OFFICER
February 1, 2008
MAHAVIR SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
January 16, 2008
MAHENDER Vs. STATE OF HARYANA
December 5, 2008
MAHENDER KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 27, 2008
MAHENDER SINGH Vs. STATE OF HARYANA AND ORS.
February 1, 2008
MAHESH Vs. STATE OF HARYANA
April 22, 2008
MAHESH KUMAR Vs. KAMLESH KUMAR SANGAR
February 6, 2008
MAHESH KUMAR Vs. STATE BANK OF INDIA
August 20, 2008
MAHESH KUMAR Vs. STATE OF HARYANA
August 19, 2008
MAHESH KUMAR Vs. PRESIDING OFFICER
April 29, 2008
MAHESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
April 9, 2008
MAHINDRO Vs. SECRETARY HEALTH SERVICES
July 24, 2008
MAHIPAL Vs. STATE OF HARYANA
October 22, 2008
MAHIPAL SINGH Vs. STATE OF HARYANA AND ORS.
February 29, 2008
MAI CHAND Vs. UTTRI HARYANA BIJLI NIGAM
August 25, 2008
MAIN PAL Vs. STATE OF HARYANA
November 7, 2008
MAINA WANTI Vs. STATE OF HARYANA AND OTHERS
March 28, 2008
MAJ. DIMPLE SINGLA Vs. UNION OF INDIA (UOI) AND ORS.
February 6, 2008
MAJHI TRANSPORT COOP SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL AND OTHERS
January 17, 2008
MAJOR (RETD.) A.S. LALLY Vs. ASSISTANT LABOUR COMMISSIONER AND ORS.
May 28, 2008
MAJOR BHUPINDER SINGH GEWAL Vs. PUNJAB ROADWAYS PATHANKOT
November 5, 2008
MAJOR SINGH Vs. STATE OF PUNJAB
July 2, 2008
MAJOR SINGH Vs. SURESH KUMAR
November 26, 2008
MAJOR SINGH Vs. STATE BANK OF INDIA
July 3, 2008
MAJOR SINGH Vs. THE STATE OF PUNJAB
February 4, 2008
MAJOR SINGH, JIT SINGH, VILLAGE RAHON ROAD, BOOTHGARH P S BASTI JODHEWAL, LUDHIANA, SHEESH RAM, UMRAO SINGH, VILLAGE JAT BAHROAL, TEHSIL MUNDAWAR, DISTT ALWAR, BACHAN SINGH AND ANR Vs. STATE OF PUNJAB
February 14, 2008
MAKHAN SINGH Vs. UNION OF INDIA AND OTHERS
May 30, 2008
MAKHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
October 23, 2008
MAKHAN SINGH Vs. STATE OF PUNJAB
November 19, 2008
MAKHAN SINGH Vs. STATE OF HARYANA
January 30, 2008
MAKHAN SINGH AND ANR. AND MANOJ KUMAR Vs. STATE OF HARYANA
January 29, 2008
MALHOTRA INDUSTRIAL Vs. CESTAT, NEW DELHI
August 21, 2008
MALKIAT SINGH Vs. STATE OF PUNJAB
September 15, 2008
MALKIAT SINGH Vs. THE STATE OF PUNJAB
March 5, 2008
MALKIAT SINGH Vs. STATE OF PUNJAB
April 23, 2008
MALKIAT SINGH Vs. STATE OF HARYANA
July 30, 2008
MALKIAT SINGH ALIAS KALA Vs. STATE OF PUNJAB
July 31, 2008
MALKIT SINGH Vs. STATE OF PUNJAB
May 6, 2008
MALLA SINGH Vs. STATE OF PUNJAB
October 21, 2008
MALOOK CHAND AGRO OILS LTD. Vs. HARYANA FINANCIAL CORPORATION
July 7, 2008
MALOOK SINGH Vs. PRITHIPAL SINGH
February 5, 2008
MALT CO. (INDIA) LTD Vs. STATE OF HARYANA
October 17, 2008
MALT COMPANY (INDIA) LIMITED Vs. STATE OF HARYANA
February 5, 2008
MALTIBATRA Vs. STATE OF PUNJAB
November 11, 2008
MALUK SINGH S/O GUR BACHAN SINGH Vs. STATE OF HARYANA
October 15, 2008
MALWA SUGAR MILLS CO. LTD Vs. STATE OF PUNJAB
January 9, 2008
MAMO DEVI Vs. SUSHIL KUMAR
November 4, 2008
MAN SINGH Vs. SUMER SINGH
October 1, 2008
MAN SINGH Vs. STATE OF HARYANA
November 28, 2008
MAN SINGH AND ANR. Vs. SUMER SINGH AND ORS.
September 1, 2008
MANAGEMENT OF AMBALA EX-SERVICEMEN TRANSPORT COOPERATIVE SOCIETY LTD , CHANDIGARH Vs. CHIEF COMMISSIONER, UNION TERRITORY, CHANDIGARH AND OTHERS
November 19, 2008
MANAGEMENT OF BABA ZORAWAR SINGH FATEH SINGH KHALSA GIRLS COLLEGE Vs. UNION OF INDIA ETC
August 20, 2008
MANAGEMENT OF ESCORTS LIMITED, FARIDABAD Vs. KESAR CHAND AND ANOTHER
September 23, 2008
MANAGING DIRECTOR, HARYANA DAIRY DEVELOPMENT CO-OPERATIVE FEDERATION LTD. Vs. K.L. SHARMA AND ANR.
September 24, 2008
MANBHARI AND OTHERS Vs. STATE OF HARYANA
April 21, 2008
MANDEEP Vs. CHAIRMAN, HARYANA VIDYUT PRASARAN NIGAM
September 22, 2008
MANDER SINGH Vs. LADI
March 26, 2008
MANDIPANDER KAUR Vs. STATE OF PUNJAB AND OTHERS
September 18, 2008
MANGA RAM Vs. STATE OF PUNJAB
August 19, 2008
MANGAL SINGH Vs. STATE OF PUNJAB
September 8, 2008
MANGAT RAM Vs. STATE OF HARYANA AND OTHERS
March 28, 2008
MANGAT SINGH Vs. STATE OF PUNJAB
September 12, 2008
MANI RAM BISHNOI Vs. KAUSHLYA DEVI
July 11, 2008
MANISH AND ORS. Vs. SMT. KAILASH DEVI AND ANR.
June 13, 2008
MANJEET KAUR Vs. PUNJAB SALES CORPORATION
September 29, 2008
MANJIT ENGINEERING WORKS AND ANOTHER Vs. SWARAN SINGH
January 22, 2008
MANJIT KAUR Vs. PUNJAB STATE ELECTION COMMISSION
September 26, 2008
MANJIT KAUR Vs. STATE OF PUNJAB
August 14, 2008
MANJIT KAUR Vs. UNION OF INDIA AND OTHERS
May 19, 2008
MANJIT SINGH Vs. STATE OF PUNJAB AND ORS.
April 9, 2008
MANJIT SINGH Vs. JULAN COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD , JULAN AND ANOTHER
December 18, 2008
MANJIT SINGH ALIAS RAJU Vs. STATE OF PUNJAB
January 30, 2008
MANJIT SINGH AND ANR. Vs. MANORATH SINGH KOHLI
February 19, 2008
MANJIT SINGH S/O KASHMIR SINGH Vs. STATE OF PUNJAB
November 25, 2008
MANJU JOON Vs. STATE OF HARYANA
July 30, 2008
MANMOHAN SINGH Vs. NARINDER KAUR
February 20, 2008
MANN SINGH Vs. STATE OF PUNJAB
December 9, 2008
MANN SINGH Vs. RAVINDER KAUR
May 22, 2008
MANNU Vs. PRITAM SINGH
December 16, 2008
MANOHAR LAL Vs. UNION OF INDIA, SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
April 3, 2008
MANOHAR LAL Vs. STATE OF PUNJAB AND ANOTHER
October 1, 2008
MANOHAR LAL YADAV Vs. STATE OF HARYANA AND OTHERS
May 5, 2008
MANOHAR SINGH Vs. STATE OF HARYANA
November 3, 2008
MANOJ Vs. STATE OF HARYANA
September 19, 2008
MANOJ Vs. STATE OF HARYANA
May 8, 2008
MANOJ Vs. STATE OF HARYANA
November 19, 2008
MANOJ AND ANR. Vs. STATE OF HARYANA AND ORS.
September 15, 2008
MANOJ GOYAL Vs. HUDA, FARIDABAD
September 17, 2008
MANOJ KUMAR Vs. STATE OF HARYANA
February 4, 2008
MANOJ KUMAR Vs. SANDEEP KUMAR
January 24, 2008
MANOJ KUMAR Vs. STATE OF HARYANA
March 24, 2008
MANOJ KUMAR Vs. STATE OF HARYANA AND OTHERS
February 6, 2008
MANSHAHIA TRANSPORT COMPANY PVT. LTD Vs. STATE OF PUNJAB
March 12, 2008
MANU SETH MANAGING DIRECTOR TATA CHEMICALS LTD Vs. FOOD INSPECTOR STATE OF PUNJAB
March 5, 2008
MARIGOLD LEASING (INDIA) LTD. Vs. SHASHI BHUSHAN
December 15, 2008
MARUTI UDYOG LTD Vs. STATE OF HARYANA
April 11, 2008
MATHURA DASS GUPTA Vs. SUPERINTENDING ENGINEER, CIRCLE OFFICE
April 8, 2008
MATU RAM Vs. STATE OF HARYANA
April 2, 2008
MAUJI RAM Vs. RAM KALI
February 11, 2008
MAX INDIA LTD. Vs. COMMISSIONER OF C. EX.
March 27, 2008
MAX NEW YORK LIFE INSURANCE CO. LTD Vs. INSURANCE OMBUDSMAN, CHANDIGARH
December 17, 2008
MAZID Vs. STATE OF HARYANA
February 28, 2008
MEENAKSHI SONI Vs. PANJAB UNIVERSITY, CHANDIGARH
September 9, 2008
MEENU SINGLA Vs. STATE OF PUNJAB
April 8, 2008
MEERA WADHWA Vs. GIAN CHAND GUPTA
August 11, 2008
MEGH RAJ Vs. MANPHOOL
January 28, 2008
MEHAL SINGH Vs. STATE OF HARYANA
August 20, 2008
MEHAM CO OPERATIVE SUGAR MILL LTD Vs. PRESIDING OFFICER
September 29, 2008
MEHAR CHAND Vs. SECRETARY TO GOVERNMENT OF PUNJAB
December 16, 2008
MEHAR CHAND AND ORS. Vs. STATE OF HARYANA AND ORS.
February 5, 2008
MEHAR SINGH Vs. PUNJAB NATIONAL BANK AND ORS.
January 24, 2008
MEHAR SINGH Vs. SHEHBAZ KHAN ETC
January 28, 2008
MEWA SINGH Vs. STATE OF PUNJAB
February 14, 2008
MEWA SINGH Vs. STATE OF PUNJAB
December 2, 2008
MEWA SINGH Vs. STATE OF PUNJAB
November 14, 2008
MIHAN Vs. INDER
February 27, 2008
MILKHA SINGH Vs. MAKHAN SINGH
March 11, 2008
MIRDULA JOSHI Vs. STATE OF HARYANA
December 10, 2008
MISS MANJU Vs. LAJWANTI
December 3, 2008
MITHLESH SINGH Vs. STATE OF PUNJAB
December 2, 2008
MITHOO SINGH Vs. STATE OF PUNJAB
April 21, 2008
MITTAL TRADING CO Vs. MOHAN LAL
December 4, 2008
MODERNA RADIO HOUSE Vs. WHIRPOOL OF INDIA LTD
May 27, 2008
MOHALI AUTO CRAFT Vs. STATE OF PUNJAB AND ORS.
November 5, 2008
MOHAN LAL Vs. BABU SINGH
November 20, 2008
MOHAN LAL Vs. SHIV KUMAR
February 13, 2008
MOHAN LAL Vs. HARBANS SINGH
March 26, 2008
MOHAN LAL JHANJI Vs. PARKASH CHAND AND OTHERS
January 22, 2008
MOHAN SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
January 31, 2008
MOHAN SINGH AND ANOTHER Vs. AMARJIT KAUR @ AMARJIT AND OTHERS
December 10, 2008
MOHAN SINGH AND ORS. Vs. STATE OF PUNJAB
February 15, 2008
MOHAR SINGH Vs. DHARAMVIR SINGH
September 29, 2008
MOHD KAMIL Vs. UNION OF INDIA AND OTHERS
January 17, 2008
MOHD. SAHID JUNAID AND ANR. Vs. STATE OF HARYANA AND ORS.
December 24, 2008
MOHINDER AND ORS. AND LAL SINGH AND ORS. Vs. THE STATE OF HARYANA
January 28, 2008
MOHINDER KAUR Vs. SANT KAUR
November 3, 2008
MOHINDER KUMAR Vs. MOHINI DEVI
November 26, 2008
MOHINDER LAL Vs. GENERAL MANAGERS & ORS
October 23, 2008
MOHINDER MASHIH Vs. JAGJIT SINGH
January 18, 2008
MOHINDER MOHAN Vs. STATE OF PUNJAB
September 4, 2008
MOHINDER SINGH Vs. KULBIR SINGH
January 30, 2008
MOHINDER SINGH Vs. MOHINDER SINGH
August 21, 2008
MOHINDER SINGH Vs. KRISHAN LAL
September 30, 2008
MOHINDER SINGH Vs. JAI PAL
February 19, 2008
MOHINDER SINGH Vs. BALBIR SINGH
August 19, 2008
MOHINDER SINGH Vs. UNION OF INDIA AND OTHERS
March 13, 2008
MOHINDER SINGH Vs. STATE OF HARYANA
March 26, 2008
MOHINDER SINGH Vs. STATE OF PUNJAB
May 24, 2008
MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
May 21, 2008
MOHINDER SINGH Vs. STATE OF PUNJAB
January 30, 2008
MOHINDER SINGH Vs. STATE OF PUNJAB & ORS.
April 7, 2008
MOHINDER SINGH Vs. THE STATE OF PUNJAB
September 12, 2008
MOHINDER SINGH Vs. STATE OF PUNJAB
September 23, 2008
MOHINDER SINGH Vs. STATE OF HARYANA AND ORS.
December 19, 2008
MOHINDER SINGH Vs. JOGINDER SINGH
December 5, 2008
MOHINDER SINGH Vs. JOGINDER SINGH AND ORS.
December 22, 2008
MOHINDER SINGH Vs. GURDEV KAUR & ORS.
April 29, 2008
MOHINDER SINGH AND ORS. Vs. STATE
October 4, 2008
MOHINI CHAWLA Vs. SUBHASH CHANDER CHAWLA
November 10, 2008
MOHIT PRATAP SINGH Vs. ORIENTAL BANK OF COMMERCE
August 5, 2008
MOHMED SALIM Vs. STATE OF HARYANA
February 15, 2008
MOI ENGINEERING LIMITED Vs. STATE OF PUNJAB AND ANR.
January 10, 2008
MON AGGROYIA; KAPIL; BALJINDER SINGH Vs. MUNICIPAL CORPORATION; MUNICIPAL CORPORATION; MUNICIPAL CORPORATION
April 25, 2008
MONIA Vs. SOHAN SINGH DHESI
September 3, 2008
MONIKA Vs. STATE OF HARYANA AND OTHERS
May 6, 2008
MOORTI D/O KAKA SINGH Vs. KAUR SINGH
March 14, 2008
MOTHA SINGH Vs. STATE OF PUNJAB
January 17, 2008
MOTI RAM Vs. UTTAR HARYANA BIJLI VIRTAN NIGAM LTD
April 1, 2008
MRS. RUP JUDGE Vs. CHANDIGARH HOUSING BOARD AND ANR.
February 22, 2008
MUFTI FUZAIL-UL-REHMAN HILAL USMANI Vs. STATE OF PUNJAB
August 13, 2008
MUKAND SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND ANOTHER
December 1, 2008
MUKAND SINGH Vs. STATE OF PUNJAB AND OTHERS
August 7, 2008
MUKESH KUMAR Vs. STATE OF HARYANA
April 22, 2008
MUKHTAR SINGH Vs. STATE OF PUNJAB
September 9, 2008
MUKHTIAR KAUR Vs. STATE OF PUNJAB
October 4, 2008
MUKHTIAR SINGH Vs. KAILASH CHAND AND ANR.
November 26, 2008
MUKHTIAR SINGH Vs. STATE OF HARYANA
February 6, 2008
MUKHTIARA Vs. UNION OF INDIA
May 13, 2008
MUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
October 3, 2008
MUNICIPAL COMMITTEE Vs. SATISH CHANDER NARANG
March 19, 2008
MUNISH GUPTA Vs. UNION OF INDIA
September 12, 2008
MUNJAL SHOWA LTD Vs. COMMISSIONER OF CUSTOMS & C EX (DELHI-IV), FARIDABAD
September 1, 2008
MUNNA LAL MISHRA Vs. STATE OF PUNJAB AND OTHERS
March 13, 2008
MUNSA SINGH Vs. STATE OF PUNJAB AND OTHERS
February 12, 2008
MURTI DEVI Vs. UTTAR HARYANA BIJLI VITARAN NIGAM LTD.
February 20, 2008
MURTI SHRI DURGA BHAWANI Vs. UMESH KUMAR
December 16, 2008
MURTI SHRI DURGA BHAWANI (HETUWALI) TRUST (REGISTERED), KARNAL Vs. CHANDER KISHORE
December 16, 2008
MUSHLIM KHAN Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
April 9, 2008
N K MITTAL Vs. DILAWAR SINGH
February 20, 2008
N T SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH AND OTHERS
May 5, 2008
N.K. SHARMAJ Vs. STATE THROUGH C.B.I.
December 24, 2008
N.K. THAKUR, ASSISTANT MANAGER Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, NATIONAL INSURANCE COMPANY LIMITED AND ORS.
January 25, 2008
N.S. LAMBA Vs. STATE OF PUNJAB
September 30, 2008
NABHA INDUSTRIES LTD Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
November 12, 2008
NACHHATTAR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
March 19, 2008
NACHHATTAR SINGH KAKU Vs. THE STATE OF PUNJAB
February 22, 2008
NAGESH KUMAR Vs. STATE OF HARYANA
September 5, 2008
NAHAR INDUSTRIAL ENTERPRISES LTD Vs. UNION OF INDIA
September 11, 2008
NAHAR SINGH CONTRACTOR Vs. STATE OF PUNJAB AND ORS.
October 31, 2008
NAIK AMRIK SINGH Vs. UNION OF INDIA AND OTHERS
April 1, 2008
NANAK Vs. STATE OF HARYANA
August 19, 2008
NANCY COLLAGE OF EDUCATION PATIALA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
October 17, 2008
NAND GOPAL Vs. STATE OF HARYANA AND ORS.
February 5, 2008
NAND KISHORE AND COMPANY Vs. STATE OF PUNJAB AND ANR.
August 13, 2008
NAND RAM SON OF PURAN Vs. THE STATE OF PUNJAB
January 17, 2008
NANDAN AUTO TECH LIMITED Vs. STATE BANK OF PATIALA
December 15, 2008
NANDITA BAKSHI Vs. CENTRAL BUREAU OF INVESTIGATION CHANDIGARH
January 30, 2008
NANHE LAL Vs. STATE OF HARYANA
October 4, 2008
NANU KHAN Vs. ORIENTAL SPUN PIPE COMPANY LTD
March 14, 2008
NARAIN SINGH Vs. JOINT SECRETARY, PANCHAYATS, PUNJAB
August 7, 2008
NARANJAN LAL SHARMA Vs. USHA BANSAL
February 29, 2008
NARANJAN LAL SHARMA Vs. USHA BANSAL
February 28, 2008
NARAYAN DASS Vs. STATE OF HARYANA
February 29, 2008
NARAYAN SINGH Vs. UNION OF INDIA (UOI) AND ANR.
January 21, 2008
NARENDER Vs. STATE OF HARYANA
July 4, 2008
NARENDER Vs. ARJAN DASS
December 3, 2008
NARENDER KUMAR Vs. THE MUNICIPAL COUNCIL AND ORS.
March 11, 2008
NARESH Vs. STATE OF HARYANA
February 6, 2008
NARESH CHAND Vs. STATE OF PUNJAB
September 1, 2008
NARESH KUMAR Vs. STATE OF HARYANA
March 20, 2008
NARESH KUMAR Vs. STATE OF HARYANA
February 29, 2008
NARESH KUMAR Vs. STATE OF HARYANA
December 16, 2008
NARINDER KUMAR Vs. STATE OF HARYANA
March 12, 2008
NARINDER KUMAR Vs. PUSHPA GUPTA
August 7, 2008
NARINDER KUMAR Vs. STATE OF HARYANA
February 25, 2008
NARINDER KUMAR Vs. N.K. ELECTRONICS
December 8, 2008
NARINDER KUMAR JAIN Vs. DOMINO LEATHERS LIMITED
February 22, 2008
NARINDER SINGH Vs. UNION OF INDIA AND OTHERS
December 5, 2008
NARINDERJIT KAUR Vs. STATE OF PUNJAB
March 19, 2008
NATHA SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 28, 2008
NATIOANL INSURANCE CO LTD Vs. RAJ RANI
October 4, 2008
NATIONAL DAIRY RESEARCH INSTITUTE Vs. GOPAL CHANDER AND ANR.
January 28, 2008
NATIONAL HORTICULTURE BOARD Vs. CHIEF COMMISSIONER OF INCOME TAX
August 28, 2008
NATIONAL INSURANCE CO LTD Vs. BALVIR KAUR
April 3, 2008
NAVEEN MEHRA Vs. UNION OF INDIA
January 24, 2008
NAVGRAHA CENTRAL GOVERNMENT EMPLOYEES COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA
December 12, 2008
NAVNEET KAPOOR Vs. STATE OF PUNJAB AND ANR.
May 7, 2008
NAVNEET KAUR Vs. STATE OF PUNJAB
July 24, 2008
NAZAR SINGH Vs. STATE OF PUNJAB
February 22, 2008
NEELAM Vs. STATE OF HARYANA
September 2, 2008
NEENA GUPTA Vs. STATE OF PUNJAB
November 17, 2008
NEERAJ ENGG INDUSTRIES Vs. PRESIDING OFFICER
May 22, 2008
NEERAJ SHARMA Vs. STATE OF PUNJAB
July 2, 2008
NEETU SINGH Vs. STATE OF HARYANA AND ORS
August 14, 2008
NETAR SINGH Vs. STATE OF PUNJAB AND ORS.
February 19, 2008
NEW BHARAT RICE MILLS Vs. UNION OF INDIA
July 24, 2008
NEW FRIENDS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. COMMISSIONER OF INCOME TAX AND ANR.
April 10, 2008
NEW GENERATION REAL ESTATES LTD Vs. STATE OF PUNJAB
August 5, 2008
NEW INDIA ASSURANCE CO LTD Vs. MOHINDERJIT SINGH
October 30, 2008
NEW INDIA ASSURANCE CO LTD Vs. KRISHNA DEVI
April 7, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. USHA YADAV
April 22, 2008
NEW MIDH BHABRA TRANSPORT COMPANY (P) LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR
September 15, 2008
NIKHIL Vs. MAHARISHI DAHANAND UNIVERSITY AND ORS.
July 4, 2008
NIKHIL KUMAR SINGH Vs. RAMESH KUMAR MAHAJAN
January 30, 2008
NIKKA RAM Vs. UNION OF INDIA (UOI) AND ORS.
March 11, 2008
NIRANJAN @ NIRANJAN SINGH Vs. THE STATE OF HARYANA
February 28, 2008
NIRANJAN SINGH Vs. STATE OF PUNJAB
April 24, 2008
NIRANJAN SINGH Vs. STATE OF HARYANA
September 5, 2008
NIRBHAI SINGH Vs. RAJBIR SINGH
January 24, 2008
NIRBHAI SINGH AND OTHERS Vs. THE STATE OF PUNJAB
February 8, 2008
NIRBHAY KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
February 7, 2008
NIRMAL KAUR Vs. ONKAR SINGH
December 19, 2008
NIRMAL RANI Vs. UNION OF INDIA
July 29, 2008
NIRMAL SACHDEVA Vs. STATE OF HARYANA AND ANR.
February 5, 2008
NIRMAL SINGH Vs. HARDEEP SINGH
May 20, 2008
NIRMAL SINGH Vs. GURVINDER KAUR
January 7, 2008
NIRMAL SINGH ALIAS PAPPU Vs. STATE OF HARYANA
March 4, 2008
NIRMAL SINGH KAHLON Vs. STATE OF PUNJAB
March 5, 2008
NIRMAL SINGH PEHLWAN Vs. INSPECTOR CUSTOMS
August 14, 2008
NIRMAL SINGH S/O MEHTAB SINGH, R/O VILLAGE CHHAJU PUR, TALHERI, P.S ISMALABAD, DISTT. KURUKSHETRA Vs. THE STATE OF HARYANA
February 29, 2008
NIRMALA Vs. STATE OF HARYANA
May 2, 2008
NIRMALA DEVI Vs. ROOP LAL AND OTHERS
February 12, 2008
NIRMALA DEVI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 2, 2008
NISHA Vs. STATE OF HARYANA AND OTHERS
March 12, 2008
NISHAN SINGH Vs. STATE OF PUNJAB
January 23, 2008
NISHAN SINGH Vs. STATE OF PUNJAB
November 18, 2008
NISHAN SINGH Vs. STATE OF PUNJAB
May 30, 2008
NISHI GUPTA AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
July 8, 2008
NITI ARORA Vs. ROHIT VIJ
August 26, 2008
NITIKA GARG Vs. STATE OF PUNJAB AND OTHERS
May 21, 2008
NO EX JC 240843 A N/RISALDAR SHIV SINGH Vs. UNION OF INDIA
March 24, 2008
O P GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 4, 2008
O.P. GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
February 4, 2008
OM PARKASH Vs. FINANCIAL COMMISSIONER
August 11, 2008
OM PARKASH Vs. STATE OF HARYANA
March 4, 2008
OM PARKASH Vs. SH. DHARAMVIR
August 2, 2008
OM PARKASH Vs. ISHWAR SINGH
April 3, 2008
OM PARKASH Vs. GURMIT SINGH
February 5, 2008
OM PARKASH Vs. GOLDEN FOREST INDIA LTD
February 19, 2008
OM PARKASH Vs. STATE OF HARYANA
March 25, 2008
OM PARKASH Vs. JANAKI
December 2, 2008
OM PARKASH Vs. STATE OF PUNJAB
April 4, 2008
OM PARKASH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ORS.
February 14, 2008
OM PARKASH Vs. MANJU RANI
December 15, 2008
OM PARKASH Vs. GOLDEN FOREST INDIA LTD.
September 19, 2008
OM PARKASH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
July 18, 2008
OM PARKASH AGGARWAL Vs. STATE OF HARYANA
October 1, 2008
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 10, 2008
OM PARKASH ASHOK KUMAR Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD
December 8, 2008
OM PARKASH GOYAL Vs. STATE OF HARYANA ETC
August 19, 2008
OM PARKASH HARBANS LAL Vs. COMMISSIONER OF INCOME TAX
October 15, 2008
OM PARKASH SHARMA Vs. JAGATJIT SINGH AHLUWALIA
September 12, 2008
OM PATI Vs. HARYANA VIDYUT PARSARAN NIGAM LTD
March 4, 2008
OM PATTI Vs. STATE OF HARYANA
March 24, 2008
OM PRAKASH Vs. STATE OF HARYANA
December 17, 2008
OM PRAKASH Vs. STATE OF HARYANA
February 6, 2008
OM PRAKASH Vs. STATE OF HARYANA
January 15, 2008
OM PRAKASH Vs. KAMLESH
January 23, 2008
OM PRAKASH Vs. STATE OF PUNJAB
October 3, 2008
ONKAR CHAND Vs. STATE
June 10, 2008
OPBK CONSTRUCTION PVT. LTD. Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD. AND ANR.
May 19, 2008
ORIENTAL INSURANCE CO LTD Vs. JASWINDER SINGH
July 28, 2008
ORIENTAL INSURANCE CO LTD Vs. KAMLA DEVI
February 29, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANARA DEVI
March 17, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. SANTOSH AND ORS.
February 5, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. MONIKA VERMA
March 18, 2008
P K PRASHAR Vs. UNION OF INDIA
July 30, 2008
P K SINGHI Vs. STATE OF HARYANA AND OTHERS
December 4, 2008
P.C. WADHWA Vs. STATE OF HARYANA
April 22, 2008
P.M. ANNAMMA Vs. UNION OF INDIA (UOI) AND ORS.
April 3, 2008
P.R. SHARMA Vs. UNION OF INDIA
August 22, 2008
P.S. NOOR Vs. UNION OF INDIA (UOI) AND ORS.
May 5, 2008
PAL SINGH Vs. JAGIR KAUR
February 27, 2008
PALA RAM Vs. STATE OF HARYANA
January 23, 2008
PALA SINGH Vs. STATE OF HARYANA
August 22, 2008
PALE RAM Vs. STATE OF HARYANA AND OTHERS
September 3, 2008
PAMELA DEVI OPAL Vs. STATE OF PUNJAB
July 9, 2008
PANJAB UNIVERSITY, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH AND ANOTHER
December 11, 2008
PARAMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
September 2, 2008
PARAMJIT KAUR Vs. STATE OF PUNJAB
August 20, 2008
PARAMJIT SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 29, 2008
PARAMJIT SINGH Vs. STATE OF PUNJAB
December 3, 2008
PARAMJIT SINGH Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, MINISTRY OF DEFENCE AND ORS.
February 12, 2008
PARAMJIT SINGH ALIAS MANGE RAM Vs. STATE OF HARYANA
December 17, 2008
PARAMJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
January 23, 2008
PARAMJIT SINGH SON OF PRITAM SINGH, R/O VILLAGE JAIMALWALA, P.S. BAGHA PURANA, DISTRICT MOGA Vs. THE STATE OF HARYANA
March 10, 2008
PARAMVIR @ HAPPY Vs. STATE OF HARYANA
August 13, 2008
PARAPLEGIC HOME SOCIETY AND ANOTHERS Vs. LT COL DHARAM VIR
March 17, 2008
PARAS HOLIDAYS PVT. LTD Vs. STATE OF HARYANA
April 4, 2008
PARAS RICE MILLS Vs. COMMISSIONER OF INCOME TAX
September 16, 2008
PARASOL LABORATORIES I PVT LTD Vs. UNKNOWN PERSON
May 28, 2008
PARDEEP KUMAR Vs. RASHPAL SINGH
March 18, 2008
PARDEEP KUMAR Vs. STATE OF PUNJAB
January 31, 2008
PARGAT SINGH Vs. STATE OF PUNJAB
April 23, 2008
PARGAT SINGH Vs. STATE OF PUNJAB
February 25, 2008
PARGAT SINGH Vs. RANJIT SINGH
November 14, 2008
PARGAT SINGH Vs. STATE OF HARYANA
April 29, 2008
PARHIAD SINGH Vs. PRESIDING OFFICER LABOUR COURT
January 21, 2008
PARKASH AND OTHERS Vs. KALE RAM
October 16, 2008
PARKASH CHAND Vs. LACHHMAN DASS
September 17, 2008
PARKASH KAUR Vs. SHAMSHER SINGH
August 4, 2008
PARMESHWAR DUTT SHARMA Vs. U.T. CHANDIGARH
May 1, 2008
PARMESHWARI DEVI ETC Vs. JIWAN LAL
November 3, 2008
PARMINDER KAUR Vs. GURU NANAK DEV UNIVERSITY
April 28, 2008
PARMJIT KAUR Vs. STATE OF PUNJAB
April 24, 2008
PARMJIT SINGH Vs. STATE OF PUNJAB
August 26, 2008
PARSHOTAM DASS Vs. STATE OF HARYANA
September 7, 2008
PARTAP Vs. STATE OF HARYANA
March 5, 2008
PARTAP SINGH Vs. STATE OF HARYANA
December 3, 2008
PARTAP SINGH DAHIYA Vs. STATE OF HARYANA
March 31, 2008
PARVEEN GARG Vs. STATE OF HARYANA
May 7, 2008
PARVEEN KUMAR Vs. STATE OF HARYANA
August 12, 2008
PARVEEN KUMAR Vs. STATE OF PUNJAB AND OTHERS
October 3, 2008
PARVEEN KUMAR AGGARWAL Vs. PUNJAB AND HARYANA HIGH COURT
February 8, 2008
PARVINDER JIT SINGH Vs. UNION OF INDIA (UOI) AND ORS.
February 22, 2008
PARWATI Vs. STATE OF HARYANA
August 27, 2008
PASUPATI SPINNING AND WEAVING MILLS LTD Vs. UNION OF INDIA
November 6, 2008
PATRAM Vs. GRAM PANCHAYAT KATWAR AND OTHERS
July 3, 2008
PAWAN Vs. STATE OF HARYANA
August 13, 2008
PAWAN CHAWLA Vs. AMRIT HANDLOOM HOUSE
August 25, 2008
PAWAN GOEL Vs. STATE OF HARYANA
February 13, 2008
PAWAN GOEL Vs. KMG MILK FOOD LTD.
February 22, 2008
PAWAN KUMAR Vs. KULDIP KUMAR AND ORS.
May 21, 2008
PAWAN KUMAR Vs. STATE OF PUNJAB
December 8, 2008
PAWAN KUMAR Vs. STATE OF HARYANA
November 6, 2008
PAWAN KUMAR Vs. BANWARI
September 8, 2008
PAWAN KUMAR Vs. STATE OF PUNJAB
April 1, 2008
PAWAN KUMAR AND OTHERS Vs. MAMAN KUMAR AND OTHERS
December 9, 2008
PAWAN KUMAR GARG Vs. CHIEF COMMISSIONER OF INCOME TAX
March 26, 2008
PAWAN KUMAR PRASHAR Vs. STATE
May 14, 2008
PAWAN SINGAL Vs. UNION OF INDIA
March 31, 2008
PEPSU ROAD TRANSPORT CORPN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
March 27, 2008
PEPSU ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
January 17, 2008
PEPSU ROAD TRANSPORT CORPORATION Vs. JASWANT SINGH
February 26, 2008
PEPSU ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 18, 2008
PERIWAL ENTERPRISES (P) LTD. Vs. STATE OF HARYANA AND ANR.
September 29, 2008
PERVINDER KUMAR Vs. SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
May 8, 2008
PHALWINDER SINGH Vs. SANTA SINGH
December 2, 2008
PHOOL CHAND Vs. MOHINDER SINGH AND ORS.
November 4, 2008
PHUMAN SINGH Vs. STATE OF HARYANA
December 17, 2008
PIAR KAUR Vs. STATE OF PUNJAB
August 19, 2008
PIARA Vs. STATE OF PUNJAB
May 19, 2008
PIARA SINGH BHANIARA Vs. STATE OF PUNJAB
November 11, 2008
PIARA SON OF HAZARA RAM, VILLAGE SOTA, P S DISTRICT JALANDHAR Vs. STATE OF PUNJAB
July 28, 2008
PIARE LAL CHARITABLE TRUST Vs. STATE OF HARYANA
March 11, 2008
PIONEER SPORTS WORKS (P) LTD , NAKODAR ROAD, JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
September 11, 2008
PISHORI LAL Vs. SH. THAKUR JI, THAKURDWARA SUNAMI
April 23, 2008
POHAP SINGH Vs. STATE OF HARYANA
August 22, 2008
POONAM INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
October 22, 2008
POONAM RANI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
January 21, 2008
PORRITTS & SPENCER (ASIA) LTD. Vs. COMMISSIONER OF INCOME TAX
September 16, 2008
PRABHU DAYAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 11, 2008
PRAKASH TPT CO OPERATIVE SOCIETY LTD Vs. TRIPURARI SARAN TRIPATHI
May 19, 2008
PRAKASHO DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
May 9, 2008
PRAN NATH Vs. AVTAR SINGH AND OTHERS
December 11, 2008
PRATAP SINGH Vs. STATE OF HARYANA
October 31, 2008
PRATAP SINGH Vs. STATE OF HARYANA
August 25, 2008
PRATIBHA DEVI Vs. GURU ARJAN DEV PUBLIC SCHOOL
October 16, 2008
PREETI Vs. MANMOHAN SINGH
January 7, 2008
PREM CHAND Vs. STATE OF HARYANA
January 31, 2008
PREM CHAND Vs. STATE (U.T. CHANDIGARH) THROUGH FOOD INSPECTOR
January 30, 2008
PREM KAUR @ PREMO Vs. BALWINDER KAUR
December 11, 2008
PREM KUMAR Vs. STATE OF HARYANA
April 21, 2008
PREM KUMAR JAIN Vs. JAGJIT SINGH CHATWAL AND ORS.
February 4, 2008
PREM LAL SHARMA Vs. STATE OF HARYANA AND ANOTHER
September 18, 2008
PREM NATH Vs. STATE OF PUNJAB AND ANOTHER
January 28, 2008
PREM SINGH Vs. THE STATE OF HARYANA AND ANR.
February 27, 2008
PREM SINGH Vs. UNION TERRITORY
January 22, 2008
PREM SINGH Vs. STATE OF HARYANA
January 9, 2008
PREM SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
September 23, 2008
PREMWATI Vs. UNION OF INDIA AND OTHERS
February 15, 2008
PRESIDENT MANAGING COMMITTEE SHAHEED KANSHI RAM MEMORIAL Vs. K.L. GUPTA
October 21, 2008
PRIME LEATHERS Vs. UNION OF INDIA
May 29, 2008
PRINCE MINOR THROUGH HIS MOTHER AND NATURAL GUARDIAN SMT. REKHA Vs. SURESH KUMAR
August 13, 2008
PRINCIPAL M D SANATAN DHARAM GIRLS COLLAGE Vs. STATE IN FORMATIONCOMMISSIONER
January 14, 2008
PRIT PAL SINGH Vs. MUNICIPAL CORPORATION, CHANDIGARH AND OTHERS
October 17, 2008
PRITAM KAUR Vs. COMMISSIONER, ROHTAK DIVISION, ROHTAK AND OTHERS
August 6, 2008
PRITAM KAUR Vs. STATE OF PUNJAB
November 4, 2008
PRITAM SINGH Vs. AVTAR SINGH
December 9, 2008
PRITAM SINGH Vs. STATE OF PUNJAB
February 7, 2008
PRITAM SINGH Vs. STATE OF PUNJAB
November 7, 2008
PRITAM SINGH Vs. STATE OF PUNJAB
February 25, 2008
PRITAM SINGH Vs. STATE OF PUNJAB
January 7, 2008
PRITAM SINGH Vs. STATE OF PUNJAB
May 9, 2008
PRITAM SINGH Vs. STATE OF PUNJAB
February 5, 2008
PRITAM SINGH & ORS Vs. STATE OF PUNJAB & ORS
May 1, 2008
PRITAM SINGH AND ORS. Vs. MOHINDER SINGH AND ORS.
December 22, 2008
PRITHI PAL SINGH Vs. AMRIK SINGH
February 25, 2008
PRITHI SINGH SON OF LAKHO SINGH RESIDENT OF GURU SEWAK NAGAR DHANOLA ROAD, POLICE STATION BARNALA (PUNJAB) Vs. THE STATE OF HARYANA
March 4, 2008
PRITHVI SINGH Vs. FINANCIAL COMMISSIONER, REVENUE HARYANA AND OTHERS
March 18, 2008
PRITI PAL Vs. PRESIDING OFFICER AND OTHERS
January 18, 2008
PRITPAL SINGH Vs. DEVINDER KUMAR
February 18, 2008
PRITU Vs. GURDAS
May 5, 2008
PROMILA AND ORS. Vs. STATE OF HARYANA AND ORS.
January 16, 2008
PROMILA KANWAR Vs. NARINDERJIT SINGH
May 13, 2008
PROMILA SONDHI Vs. UNION OF INDIA (UOI) AND ORS.
February 22, 2008
PRTC, PATIALA Vs. SURJI DEVI
January 29, 2008
PUJA MECHANICAL WORKS Vs. POOJA MACHINES (P) LTD
September 3, 2008
PUNITA CHAUDHARY Vs. STATE OF HARYANA
December 8, 2008
PUNJAB AND SIND BANK Vs. DOMINO LEATHERS LTD.
February 15, 2008
PUNJAB AND SIND BANK Vs. LABOUR COMMISSIONER
January 8, 2008
PUNJAB AND SIND BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
April 7, 2008
PUNJAB BEEJ BHANDAR Vs. KUMAR FERTILIZERS
September 10, 2008
PUNJAB BEVERAGES PVT. LTD. Vs. G.T. AGENCIES
May 30, 2008
PUNJAB BONE MILLS Vs. COMMISSIONER OF INCOME TAX
July 10, 2008
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PUNJAB, CHANDIGARH AND ANOTHER
April 1, 2008
PUNJAB MANDI BOARD Vs. STATE OF PUNJAB
April 7, 2008
PUNJAB NATIONAL BANK Vs. SUSHIL KUMAR GARG
September 30, 2008
PUNJAB NURSES REGISTRATION COUNCIL, MOHALI Vs. GULSHAN BIR KAUR AND OTHERS
March 14, 2008
PUNJAB PETROLEUM TANKER WORKER UNION Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
November 3, 2008
PUNJAB ROADWAYS Vs. KHARAR TRANSPORT COMPANY (REGD ) KHARAR
March 13, 2008
PUNJAB STATE Vs. JAGTAR SINGH
February 5, 2008
PUNJAB STATE AND ANOTHER Vs. BODH RAJ
February 11, 2008
PUNJAB STATE AND ANR. Vs. MOHAN SINGH, SINCE DECEASED, THROUGH HIS LEGAL REPRESENTATIVES
February 7, 2008
PUNJAB STATE AND OTHERS Vs. BALWINDER SINGH
May 2, 2008
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. REGISTRAR
February 19, 2008
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED, CHANDIGAH Vs. SANTOKH SINGH AND OTHERS
November 19, 2008
PUNJAB STATE CO-OP. SUPPLY AND MARKETING FEDERATION LTD. Vs. JOINT COMMISSIONER OF INCOME TAX, SPL. RANGE-I
July 25, 2008
PUNJAB STATE CO-OPERATIVE SUPPLY & MARKETING FEDERATION LTD. Vs. DEPUTY
March 31, 2008
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2008
PUNJAB STATE COLLECTOR, GURDASPUR AND OTHERS Vs. DALIP SINGH
March 17, 2008
PUNJAB STATE COOPERATIVE HANDLOOM FEDERATION LIMITED Vs. TILAK RAJ AND ANOTHER
April 10, 2008
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. GOYAL RICE & OIL MILLS
July 21, 2008
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED, SECTOR 17, CHANDIGARH Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
October 23, 2008
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
March 19, 2008
PUNJAB STATE ELECTRICITY BOARD Vs. FIRM NEW ERA PRINTING MILLS
December 1, 2008
PUNJAB STATE ELECTRICITY BOARD Vs. GURVINDER SINGH AND ANR.
February 7, 2008
PUNJAB STATE ELECTRICITY BOARD AND OTHERS Vs. SUKHDEV SINGH
May 6, 2008
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. APPELLATE AUTHROITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
August 13, 2008
PUNJAB WAKF BOARD Vs. JOINT DEVELOPMENT COMMISSIONER
July 11, 2008
PURAN CHAND Vs. JAI GOPAL
January 8, 2008
PURAN MAL Vs. STATE OF HARYANA
February 26, 2008
PURUSHOTAM MANTRI Vs. VINOD TANDON ALIAS HARI NATH TANDON
January 30, 2008
PUSHAM BANSAL Vs. COMMISSIONER OF INCOME TAX
March 25, 2008
PUSHPA Vs. GURBAX SINGH
July 8, 2008
PUSHPA LATA MITTAL Vs. STATE OF PUNJAB
April 8, 2008
PUSHPA RANI Vs. RAGHUBIR SINGH
October 21, 2008
PUSHPA RANI Vs. DYAL SINGH
December 24, 2008
PYARE LAL Vs. SABHA CHAND
March 20, 2008
R K PUNIA Vs. CHARAN SINGH HARYANA AGRICULTURE UNIVERSITY HISAR AND OTHERS
November 4, 2008
R P S REKHY Vs. STATE
May 7, 2008
R.B.L. BANARSI DASS & CO. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
March 12, 2008
R.D. VERMA Vs. STATE OF HARYANA AND ORS.
February 18, 2008
RADHA NAIR Vs. PRESIDING OFFICER LABOUR COURT AMBALA
September 18, 2008
RADHA RAMAN BUILDERS AND DEVELOPERS PVT. LTD. Vs. HARYANA CONCAST LTD. (IN LIQUIDATION)
March 20, 2008
RADHEY SHAM Vs. STATE OF HARYANA
September 24, 2008
RADHEY SHYAM Vs. ARJUN SINGH KIRPA RAM CHARITABLE TRUST
May 29, 2008
RADHEY SHYAM Vs. PREM KUMAR
December 24, 2008
RADO REXINE COMPANY Vs. CESTAT
October 22, 2008
RAGHAV ALLOYS (P) LTD Vs. COMMISSIONER OF C EX , CHANDIGARH
August 19, 2008
RAGHBIR SINGH Vs. TRUST, SAINIYAN MOHALLA SAINIPURA
December 10, 2008
RAGHBIR SINGH @ BHIRA AND OTHERS Vs. STATE OF HARYANA
February 28, 2008
RAGHBIR SINGH ALIAS BHIRA Vs. STATE OF HARYANA
February 7, 2008
RAGHBIR SINGH BAL Vs. RAVINDER KUMAR BAKSHI
March 25, 2008
RAGHU EXPORTS Vs. UNION OF INDIA
July 24, 2008
RAGHU NATH GUPTA Vs. PUNJAB URBAN DEVELOPMENT & PLANNING AUTHORITY
November 5, 2008
RAGHUBIR SINGH Vs. INDIAN RED CROSS SOCIETY
March 4, 2008
RAGHUBIR SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION AND ANOTHER
September 11, 2008
RAGHUBIR SINGH CHHINNA Vs. KARTAR SINGH SEKHON AND ORS.
February 18, 2008
RAGHUNATH Vs. STATE OF HARYANA
September 13, 2008
RAGHUVIR PRASAD MITTAL Vs. STATE OF HARYANA AND OTHERS
April 4, 2008
RAJ AND ORS. Vs. STATE OF HARYANA AND ANR.
February 15, 2008
RAJ BAHADUR Vs. STATE OF PUNJAB
July 11, 2008
RAJ BAHADUR SAROT Vs. ANJU SAROT
September 2, 2008
RAJ DULARI AND ORS. Vs. JAWAHAR
January 8, 2008
RAJ KUMAR Vs. STATE OF HARYANA AND ORS.
January 22, 2008
RAJ KUMAR Vs. SHRI RATTAN P. WATTAL IAS, DIRECTOR GENERAL, SPORTS AUTHORITY OF INDIA AND OTHERS
January 10, 2008
RAJ KUMAR Vs. STATE OF HARYANA
January 7, 2008
RAJ KUMAR Vs. BADRI PARSHAD
September 11, 2008
RAJ KUMAR Vs. STATE OF HARYANA
March 4, 2008
RAJ KUMAR @ RAJU Vs. STATE OF PUNJAB
October 30, 2008
RAJ KUMAR AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
September 10, 2008
RAJ KUMAR AND SMT. PARKASH WATI Vs. STATE OF PUNJAB
May 5, 2008
RAJ KUMAR MANGLA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 8, 2008
RAJ KUMAR SINDHU Vs. STATE OF HARYANA
October 16, 2008
RAJ KUMAR, PARKASH WATI Vs. STATE OF PUNJAB
May 5, 2008
RAJ KUMARI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
August 29, 2008
RAJ MECHANICAL INDUSTRIES AND ANOTHER Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
November 26, 2008
RAJ NARAYAN YADAV Vs. STATE OF HARYANA AND OTHERS
January 9, 2008
RAJ OVERSEASE Vs. COMMISSIONER OF INCOME TAX
September 9, 2008
RAJ PAL Vs. STATE OF HARYANA AND ORS.
January 24, 2008
RAJ PATI Vs. HARBANS SINGH
December 18, 2008
RAJ RANI Vs. STATE OF HARYANA AND OTHERS
October 30, 2008
RAJ RANI Vs. VINDER SINGH
August 19, 2008
RAJ SINGH Vs. STATE OF HARYANA
March 26, 2008
RAJ SINGH Vs. STATE OF HARYANA AND OTHERS
November 21, 2008
RAJA ALIAS DHARAMRAJ Vs. STATE OF HARYANA
September 12, 2008
RAJA ALIAS RAJ SINGH ALIAS SUKHMEET SINGH Vs. STATE OF HARYANA
September 19, 2008
RAJA RAM Vs. KRISHAN LAL
September 29, 2008
RAJA RAM MALIK AND ANOTHERS Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
March 25, 2008
RAJAN Vs. STATE OF HARYANA AND OTHERS
February 5, 2008
RAJBABLA Vs. STATE OF HARYANA AND ORS.
February 11, 2008
RAJBALA Vs. STATE OF HARYANA AND OTHERS
October 4, 2008
RAJBIR SINGH Vs. STATE OF HARYANA
January 9, 2008
RAJBIR SINGH Vs. STATE OF HARYANA
March 12, 2008
RAJBIR SINGH ALIAS RAJA Vs. STATE OF HARYANA
April 21, 2008
RAJEEV PASSI Vs. COMMISSIONER, ROHTAK DIVISION
January 24, 2008
RAJENDER SINGH Vs. STATE OF HARYANA
September 22, 2008
RAJENDER SINGH @ TILLU S/O BALWANT SINGH Vs. STATE OF HARYANA
January 23, 2008
RAJENDERA PAL MANGAL Vs. ASSTT. COLLR., CUS. & C. EX. DIV., LUDHIANA
September 8, 2008
RAJENDRA KUMAR Vs. MUNICIPAL CORPORATION, CHANDIGARH AND ANOTHER
February 19, 2008
RAJENDRA PARSHAD AGGARWAL Vs. BOARD OF DIRECTORS AND ORS.
May 8, 2008
RAJESH Vs. STATE OF HARYANA
March 5, 2008
RAJESH BHATIA Vs. CHAIRMAN HN MUNICIPALITIES ELECTION TRIBUNAL
April 22, 2008
RAJESH BHATIA Vs. ASHWANI AZAD
October 3, 2008
RAJESH KAUSHIK Vs. STATE OF HARYANA AND ORS.
January 7, 2008
RAJESH KUMAR Vs. THE STATE OF HARYANA
February 27, 2008
RAJESH KUMAR Vs. STATE OF PUNJAB
May 14, 2008
RAJESH KUMAR Vs. STATE OF HARYANA
January 31, 2008
RAJESH KUMAR AND OTHERS Vs. DAV COLLEGE OF ENGINEERING AND TECHNOLOGY, OTHERS
September 29, 2008
RAJINDER KALIA Vs. STATE OF PUNJAB
December 19, 2008
RAJINDER KUMAR Vs. STATE OF PUNJAB
February 19, 2008
RAJINDER KUMAR Vs. STATE OF HARYANA
February 28, 2008
RAJINDER KUMAR Vs. STATE OF HARYANA
February 22, 2008
RAJINDER KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
May 14, 2008
RAJINDER KUMAR AND ANOTHER Vs. GURBACHAN SINGH
March 18, 2008
RAJINDER KUMAR UNION OF INDIA Vs. UNION OF INDIA
April 29, 2008
RAJINDER KUMAR VERMA Vs. UNION OF INDIA
November 11, 2008
RAJINDER PAL GAUTAM Vs. STATE OF PUNJAB
May 30, 2008
RAJINDER SINGH AND ORS. Vs. BHAKRA BEAS MANAGEMENT BOARD
February 15, 2008
RAJINDER SINGH KAKKAR Vs. UNION OF INDIA AND OTHERS
May 13, 2008
RAJINDER SINGH SIDHU Vs. CHANDIGARH ADMINISTRATION
November 25, 2008
RAJINDERPAL Vs. STATE OF PUNJAB
August 4, 2008
RAJNISH KUMAR TULI Vs. UNION OF INDIA
March 19, 2008
RAJO AND SANJU AND ANR. Vs. THE STATE OF PUNJAB
January 30, 2008
RAJPAL KAHTRI Vs. STATE OF HARYANA
December 11, 2008
RAJPURA JANTA COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. STATE OF PUNJAB
October 20, 2008
RAJU Vs. STATE OF HAYANA
October 21, 2008
RAJU Vs. CHOWDHARY RAM
October 16, 2008
RAJUPDESH KAUR Vs. STATE OF PUNJAB
January 22, 2008
RAJWINDER KAUR Vs. STATE OF PUNJAB
November 3, 2008
RAJWINDER KAUR Vs. STATE OF PUNJAB
January 28, 2008
RAKESH Vs. STATE OF HARYANA
May 2, 2008
RAKESH KUMAR Vs. FINANCIAL COMMISSIONER/REVENUE
October 24, 2008
RAKESH KUMAR Vs. STATE OF HARYANA
September 15, 2008
RAKESH KUMAR AND CO. Vs. UNION OF INDIA
November 20, 2008
RAKESH KUMAR BHATIA Vs. INDIAN POTASH LIMITED AND ORS.
January 16, 2008
RAKESH SHARMA Vs. THE STATE OF PUNJAB AND ORS.
March 17, 2008
RAM ASRI Vs. RAKESH CHAND
March 14, 2008
RAM AVTAR Vs. STATE OF HARYANA
May 21, 2008
RAM AVTAR Vs. CHANDIGARH ADMINISTRATION
February 27, 2008
RAM BHAJAN Vs. PRESIDING OFFICER, LABOUR COURT, UNION TERRITORY, CHANDIGARH AND ANOTHER
September 9, 2008
RAM CHAND Vs. STATE OF PUNJAB
January 30, 2008
RAM CHANDER Vs. STATE OF HARYANA
March 14, 2008
RAM CHANDER Vs. VINOD KUMAR
October 22, 2008
RAM CHANDER Vs. BHIM SINGH
May 23, 2008
RAM CHANDER Vs. NATHI RAM AND ORS.
November 18, 2008
RAM CHANDER SHARMA Vs. STATE OF HARYANA
December 1, 2008
RAM DEV Vs. STATE OF U.T. CHANDIGARH
January 25, 2008
RAM GOPAL Vs. STATE OF HARYANA
October 30, 2008
RAM KANWAR Vs. GRAM PANCHAYAT BIDHAL
November 21, 2008
RAM KARAN Vs. TRIBUNAL, IMPROVEMENT TRUST
December 19, 2008
RAM KARAN Vs. STATE OF HARYANA AND OTHERS
February 29, 2008
RAM KARAN AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 8, 2008
RAM KHILAWAN Vs. SOM NATH SHARMA
May 29, 2008
RAM KIRAN GOYAL Vs. SUB DIVISIONAL ENGINEER
February 6, 2008
RAM KISHAN Vs. CHIEF ADMINISTRATOR, PUNJAB URBAN DEVELOPMENT AUTHORITY
December 17, 2008
RAM KISHAN S/O MATHRA PARSHAD Vs. THE STATE OF PUNJAB
July 1, 2008
RAM KUMAR Vs. REGISTRAR, COOPERATIVE SOCIETIES
November 21, 2008
RAM KUMAR Vs. HARYANA STATE
August 12, 2008
RAM LAL Vs. STATE OF PUNJAB
September 15, 2008
RAM LAL Vs. STATE OF HARYANA
January 25, 2008
RAM MARUTI Vs. REGISTAR CO OPERATIVE SOCIETIES
October 24, 2008
RAM MEHAR Vs. ADDITIONAL CIVIL JUDGE (SR. DIVISION), BHIWANI AND OTHERS
September 16, 2008
RAM NARAIN Vs. JAGAN LAL
August 5, 2008
RAM NARAIN Vs. JAGANNATH AND ORS.
August 5, 2008
RAM NATH Vs. DES RAJ
April 9, 2008
RAM NIWAS Vs. GITA DEVI
August 19, 2008
RAM NIWAS Vs. STATE OF HARYANA AND OTHERS
August 21, 2008
RAM NIWAS ALIAS NIWASA Vs. STATE OF HARYANA
February 27, 2008
RAM PAL Vs. STATE OF HARYANA
May 5, 2008
RAM PARSHAD Vs. STATE OF PUNJAB
September 19, 2008
RAM PAUL GOEL Vs. PAWAN KUMAR
September 18, 2008
RAM PHAL Vs. RANGOLI BUILTECH PVT. LTD.
July 11, 2008
RAM PIARI Vs. STATE OF PUNJAB AND OTHERS
July 21, 2008
RAM RACHHPAL Vs. KAILASH CHANDER AND ORS.
January 9, 2008
RAM RAJ Vs. UNION OF INDIA AND OTHERS
May 29, 2008
RAM RATTAN Vs. ANAND PANDIT
October 30, 2008
RAM SAHNI Vs. STATE OF PUNJAB
May 27, 2008
RAM SARUP Vs. STATE OF HARYANA
February 27, 2008
RAM SARUP Vs. STATE OF PUNJAB
February 19, 2008
RAM SARUP Vs. STATE OF HARYANA AND ANOTHER
May 13, 2008
RAM SARUP Vs. STATE OF HARYANA AND ORS.
April 1, 2008
RAM SINGH Vs. UNION OF INDIA
March 24, 2008
RAM SINGH Vs. STATE OF HARYANA
January 22, 2008
RAM SINGH Vs. STATE OF PUNJAB
September 23, 2008
RAM SINGH Vs. AMAR KAUR
May 26, 2008
RAM SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
November 20, 2008
RAM SINGH S/O AMARJIT SINGH, R/O VILLAGE BHUDAN, TEHSIL MALERKOTLA, DISTT. SANGRUR Vs. THE STATE OF HARYANA
February 29, 2008
RAM SWAROOP Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
January 21, 2008
RAMA NAND Vs. STATE OF HARYANA
August 25, 2008
RAMA TRADING CO. Vs. STATE OF HARYANA
May 30, 2008
RAMAN KUMAR Vs. BAKSHO THANDI
January 7, 2008
RAMAN KUMAR VERMA Vs. LYUBA VERMA
August 22, 2008
RAMBATI Vs. STATE OF HARYANA AND ORS.
August 5, 2008
RAMESH Vs. STATE OF HARYANA AND OTHERS
August 21, 2008
RAMESH CHAND BHARDWAJ Vs. STATE OF HARYANA AND OTHERS
February 15, 2008
RAMESH CHANDER Vs. STATE OF HARYANA
August 29, 2008
RAMESH DAHIYA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
April 4, 2008
RAMESH GARG Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ORS.
November 18, 2008
RAMESH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND ANOTHER
May 1, 2008
RAMESH KUMAR Vs. GRAM PANCHAYAT, CHUHAR MAJIRA
March 26, 2008
RAMESH SAGGAR AND ORS. Vs. DR. SATYA PAL AND ANR.
May 14, 2008
RAMESH SHARMA Vs. MOOL CHAND
April 25, 2008
RAMESH SHARMA Vs. STATE INFORMATION COMMISSION
February 8, 2008
RAMESH SINGH AHLAWAT Vs. STATE OF HARYANA AND OTHERS
November 3, 2008
RAMESHWAR Vs. SADHU
May 15, 2008
RAMESHWARI DEVI Vs. STATE OF HARYANA
March 24, 2008
RAMI SAINI Vs. STATE OF PUNJAB AND ORS.
September 3, 2008
RAMNIK KUMAR AND ANR. Vs. STATE OF HARYANA AND ORS.
October 31, 2008
RAMNINDER SINGH NAGRA Vs. JAGJIT PURI, IAS, SECRETARY TO GOVT OF PUNJAB AND OTHERS
September 12, 2008
RAMPAT Vs. MANGAL
October 22, 2008
RAMU Vs. STATE OF PUNJAB
March 20, 2008
RANBIR SINGH Vs. INDRAJ SINGH
September 30, 2008
RANBIR SINGH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
February 26, 2008
RANBIR SINGH Vs. STATE OF HARYANA AND ORS
December 24, 2008
RANBIR SINGH & ORS Vs. STATE OF PUNJAB & ORS
February 27, 2008
RANBIR SINGH CHAUDHARY Vs. STATE OF HARYANA AND ANOTHER
December 5, 2008
RANBIR SINGH KUNDU Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA, AND OTHERS
February 8, 2008
RANDHIR SINGH Vs. STATE OF HARYANA
November 18, 2008
RANDHIR SINGH Vs. UNION OF INDIA
October 21, 2008
RANDHIR SINGH Vs. STATE OF HARYANA AND OTHERS
December 1, 2008
RANI DEVI Vs. CHAUDHARY DEVI LAL
May 29, 2008
RANI HEM LATA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 15, 2008
RANINDER SINGH Vs. STATE OF PUNJAB
May 28, 2008
RANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
November 3, 2008
RANJIT SINGH Vs. UNION OF INDIA AND ORS
February 4, 2008
RANJIT SINGH Vs. STATE OF PUNJAB
February 27, 2008
RANJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
April 25, 2008
RANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 7, 2008
RANJIT SINGH BAJWA Vs. STATE OF PUNJAB AND ANOTHER
March 28, 2008
RANJIT SINGH SANDHU AND ANR. Vs. PUNJAB STATE AND ANR.
January 17, 2008
RANJNA Vs. ANIL KUMAR
January 29, 2008
RANJODH BUS SERVICE REGD. Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
February 5, 2008
RASHPAL SINGH Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
January 22, 2008
RATNI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM LIMITED AND OTHERS
March 24, 2008
RATTAN CHAND Vs. CHARAN DASS
February 29, 2008
RATTAN SINGH Vs. RANG LAL
January 14, 2008
RATTAN SINGH DALAL Vs. HARYANA FINANCIAL CORPORATION
March 25, 2008
RAVI ALIAS RAVINDER Vs. STATE OF HARYANA
May 16, 2008
RAVINDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 31, 2008
RAVINDER KUMAR Vs. STATE OF HARYANA
January 22, 2008
RAVINDER KUMAR Vs. HARCHARAN SINGH
July 2, 2008
RAVINDER KUMAR Vs. KARAMJEET KAUR
July 9, 2008
RAVINDER SINGH Vs. PARKASH SINGH
August 27, 2008
RAVINDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 26, 2008
RAVINDERJIT SINGH ALIAS BITTU Vs. STATE OF PUNJAB
March 4, 2008
RAZIA SULTANA Vs. PUNJAB WAKF BOARD
August 13, 2008
REGENT AUTOMOBILES Vs. INDIAN OIL CORPORATION LIMITED
February 12, 2008
REGENT CLOTHING PVT LTD Vs. UNION OF INDIA
May 19, 2008
RESHMA Vs. KRISHAN KUMAR
March 24, 2008
RESHMA ALIAS RESHMA BAI Vs. STATE OF PUNJAB
September 22, 2008
RIDHWANA Vs. U.T. ADMINISTRATION
July 31, 2008
RISALA Vs. STATE OF HARYANA
March 5, 2008
RISHAB AGRO INDUSTRIES Vs. APPELLATE AUTHORITY
March 31, 2008
RISHI LAL GOEL Vs. NAND KISHORE GUPTA AND ORS.
October 16, 2008
RISHI PAL Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
September 1, 2008
RISHI RAJ Vs. STATE OF HARYANA
May 9, 2008
RISHI RAJ AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 11, 2008
RITU Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED & OTHERS
April 10, 2008
ROHIT AGGARWAL Vs. PFIZER LIMITED
September 29, 2008
ROHTAS Vs. STATE OF HARYANA
January 14, 2008
ROHTASH KUMAR Vs. STATE OF HARYANA
February 22, 2008
ROHTASH SINGH Vs. MEWAT MODEL SCHOOL AND OTHERS
March 10, 2008
ROOP CHAND Vs. STATE OF HARYANA AND ANOTHER
August 27, 2008
ROOP CHAND VERMA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
February 25, 2008
ROSHAN LAL Vs. UNION TERRITORY AND ANR.
October 22, 2008
ROSHAN LAL SINGLA Vs. SURESH KUMAR
December 24, 2008
ROSHAN SINGH Vs. KULDIP SINGH
December 16, 2008
ROXY ENGINEERING (P) LTD. Vs. COMMISSIONER OF INCOME TAX
August 14, 2008
ROYAL OVERSEAS KHOSA PANDO Vs. STATE OF PUNJAB
April 25, 2008
ROZY TRADING COMPANY Vs. STATE OF HARYANA
December 1, 2008
RULDA RAM Vs. BARKAT ALI
May 16, 2008
RULDA SINGH Vs. GURDIP SINGH
October 4, 2008
RULDA SINGH Vs. AMARVIR KAUR
November 3, 2008
RULDU Vs. CHANDRAWATI ALIAS SHINDO
September 3, 2008
RUPA RAM Vs. STATE OF HARYANA
January 15, 2008
RUPINDER KAUR Vs. STATE OF PUNJAB
May 14, 2008
RUPINDER KAUR Vs. SFL INDUSTRIES LIMITED
February 19, 2008
S B PACKAGINGS LTD Vs. PROVIDENT FUND COMMISSIONER
September 8, 2008
S C AGGARWAL Vs. ALLAHABAD BANK
February 15, 2008
S K KHANNA Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
November 17, 2008
S K MITTAL ADMINISTRATIVE OFFICER Vs. NATIONL INSURANCE COMPANY LTD
January 25, 2008
S M ACHARYA Vs. STATE OF HARYANA AND ANOTHER
January 23, 2008
S S PURI Vs. STATE OF PUNJAB
April 22, 2008
S.B. AGRO FOODS NIHAL SINGH WALA Vs. STATE OF PUNJAB
April 10, 2008
S.M.D.R.S.D. COLLEGE SOCIETY Vs. STATE OF PUNJAB
October 21, 2008
S.P. ARORA Vs. STATE INFORMATION COMMISSION
October 17, 2008
S.S. MANN Vs. A.K. SHARMA
October 17, 2008
SADA SHIV CASTINGS LTD Vs. PUNJAB STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
January 24, 2008
SADHU FORGING PRIVATE LIMITED, FARIDABAD Vs. SATBIR SINGH AND OTHERS
September 17, 2008
SADHU SINGH Vs. STATE OF HARYANA
January 21, 2008
SAHIB DIN Vs. STATE OF PUNJAB
May 7, 2008
SAHUN Vs. ASGARI
May 26, 2008
SAHUN Vs. STATE OF HARYANA
November 19, 2008
SAINI CONSULTANTS Vs. COMMISSIONER OF CUSTOMS
August 25, 2008
SAINT SOLIDER EDUCATIONAL SOCIETY, JANAKPURI NEW DELHI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 3, 2008
SAJIV VOHRA (HUF) Vs. COMMISSIONER OF INCOME TAX
April 22, 2008
SAJIV VOHRA (HUF) Vs. COMMISSIONER OF INCOME TAX
April 29, 2008
SAJJAN KUMAR Vs. STATE OF HARYANA AND ORS.
January 8, 2008
SALAHUDIN Vs. UNION TERRITORY
October 22, 2008
SAMEER JUNEJA Vs. STATE OF HARYANA
March 13, 2008
SAMIR NAYAR Vs. STATE PUNJAB
April 9, 2008
SAMPURAN SINGH Vs. STATE OF PUNJAB
September 15, 2008
SAMRAT PLYWOOD LTD Vs. UNION OF INDIA
November 26, 2008
SAMUNDER SINGH Vs. CHANDER PARKASH
March 3, 2008
SANDEEP Vs. STATE OF HARYANA
March 28, 2008
SANDEEP KUMAR Vs. UNIION OF INDIA
February 22, 2008
SANDEEP MEHTA Vs. STATE OF HARYANA AND OTHERS
September 5, 2008
SANDEEP MITTAL Vs. PARDEEP BHALLA
April 2, 2008
SANDEEP NAKRA Vs. STATE OF PUNJAB
October 20, 2008
SANDEEP SHARMA Vs. STATE OF HARYANA AND OTHERS
August 28, 2008
SANDIP KUMAR Vs. JEEWAN ASHA
November 25, 2008
SANGAM LAL Vs. STATE
April 1, 2008
SANGEETA KAZAL Vs. S S DAWRA AND ANOTHER
April 22, 2008
SANGRUR MILK PRODUCTS PRIVATE LIMITED AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 28, 2008
SANJAY KUMAR Vs. PRESIDING OFFICER
May 20, 2008
SANJAY PAL Vs. THE STATE OF HARYANA AND ORS.
February 28, 2008
SANJAY SIMBERWAL Vs. STATE OF HARYANA
August 5, 2008
SANJEEV KUMAR Vs. STATE OF HARYANA ETC
October 24, 2008
SANJEEV KUMAR KAPIL Vs. JAI KRISHAN KAUSHAL
February 12, 2008
SANJEEV KUMAR KATARIA Vs. INDERJIT GOYAL
December 19, 2008
SANJEEV SALES CORPORATION Vs. STATE OF PUNJAB
November 19, 2008
SANJIV KUMAR Vs. JANESHWAR DUTT
March 12, 2008
SANT KUMAR Vs. STATE OF U.T.
February 22, 2008
SANT KUMAR AND OTHERS Vs. STATE OF U.T.
December 22, 2008
SANT KUMAR SATIJA Vs. KRISHAN LAL MANHANS
November 27, 2008
SANT RAM Vs. STATE OF PUNJAB
February 19, 2008
SANT RAM AND ANR. Vs. KULWANT SINGH AND ORS.
December 19, 2008
SANT SINGH Vs. KRIPAL SINGH AND OTHERS
August 28, 2008
SANTOKH SINGH Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND ANOTHER
December 15, 2008
SANTOKH SINGH Vs. HARKIRAT SINGH ALIAS KIRAT
March 20, 2008
SANTOKH SINGH Vs. GIAN KAUR
December 17, 2008
SANTOKH SINGH Vs. MOHINDER SINGH
January 23, 2008
SANTOSH Vs. DIRECTOR HEALTH CHANDIGARH
August 18, 2008
SANTOSH KUMARI Vs. STATE OF HARYANA
September 23, 2008
SANTOSH KUMARI Vs. STATE OF HARYANA AND ANOTHER
February 1, 2008
SANTRA DEVI Vs. UNION OF INDIA
March 28, 2008
SANTRO Vs. STATE OF HARYANA AND ORS.
May 14, 2008
SARABJEET KAUR Vs. GURMEL KAUR
November 14, 2008
SARBATI Vs. PHOOLWATI
February 29, 2008
SARBDEEP SINGH VIRK Vs. STATE OF PUNJAB
January 17, 2008
SARBHA NAND CHELA SWAMI NITYA NAND Vs. STATE OF HARYANA
March 19, 2008
SARBJIT KAUR Vs. MOHINDER SINGH
May 20, 2008
SARDARA SINGH AND ORS. Vs. THE FINANCIAL COMMISSIONER AND ORS.
March 26, 2008
SARDARA SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (REVENUE) PUNJAB AND OTHERS
August 7, 2008
SARDARI LAL Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
December 9, 2008
SARDARI LAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 5, 2008
SARDARNI UTTAM KAUR EDUCATIONAL SOCIETY Vs. COMMISSIONER OF INCOME TAX
July 2, 2008
SARDUL SINGH Vs. MANAGING DIRECTOR, PUNJAB STATE COOP SUPPLY AND MARKETING FEDERATION LTD , CHANDIGARH AND OTHERS
September 12, 2008
SARGON GEOSYNTHETICS LIMITED Vs. MACCAFERRI ENVIRONMENTAL SOLUTIONS PRIVATE LIMITED
July 29, 2008
SAROJ AHLAWAT Vs. STATE OF HARYANA
May 20, 2008
SAROJ GUPTA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND OTHERS
March 13, 2008
SAROJ SETHI Vs. STATE OF PUNJAB
September 25, 2008
SAROJ SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 9, 2008
SARUP DEVI Vs. UNION OF INDIA AND OTHERS
March 28, 2008
SARUP SINGH Vs. STATE OF HARYANA AND OTHERS
February 9, 2008
SARUP SINGH Vs. STATE OF PUNJAB AND ORS
December 11, 2008
SAT NARAIN Vs. COMMISSIONER OF INCOME TAX
September 9, 2008
SAT NARAIN ALIAS NARAIN Vs. STATE OF HARYANA
January 16, 2008
SAT PAL Vs. PURAN SINGH
February 27, 2008
SAT PAL Vs. PICCADILY AGRO INDUSTRIES LTD
February 7, 2008
SAT PAL Vs. PUNJAB AND HARYANA HIGH COURT
November 19, 2008
SAT PAL MALIK Vs. STATE OF PUNJAB
March 13, 2008
SAT PAL VED PARKASH Vs. R.K. KUCHHAL, INCOME TAX OFFICER
October 22, 2008
SAT PARKASH Vs. OM PARKASH GOYAL
January 23, 2008
SATAPL Vs. PUNJAB STATE ELECTRICITY BOARD
December 15, 2008
SATBIR Vs. STATE OF HARYANA
August 19, 2008
SATBIR SINGH CHAHAL Vs. STATE OF HARYANA
May 15, 2008
SATISH Vs. THE STATE OF HARYANA
January 21, 2008
SATISH AND ANR. Vs. STATE OF HARYANA
February 29, 2008
SATISH CHANDER Vs. RATTAN CHAND
August 4, 2008
SATISH GUPTA Vs. STATE OF PUNJAB
February 28, 2008
SATISH GUPTA Vs. STATE OF HARYANA
July 25, 2008
SATISH KUMAR Vs. SHANTI DEVI
April 1, 2008
SATISH KUMAR Vs. STATE OF HARAYANA
April 4, 2008
SATISH KUMAR Vs. MOHAN SINGH GIDDA
April 10, 2008
SATISH KUMAR Vs. STATE OF HARYANA
February 20, 2008
SATISH KUMAR AHUJA Vs. PUNJAB FINANCIAL CORPORATION
March 28, 2008
SATNAM SINGH Vs. STATE OF PUNJAB
September 19, 2008
SATNAM SINGH Vs. STATE OF PUNJAB
July 14, 2008
SATNAM SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
October 30, 2008
SATPAL SINGH Vs. UNITED COMMERCIAL BANK
February 7, 2008
SATPAL SINGH Vs. STATE OF HARYANA
May 30, 2008
SATPAL SINGH @ SATTA Vs. STATE OF PUNJAB
February 14, 2008
SATWANT SINGH Vs. STATE OF PUNJAB
May 1, 2008
SATWANT SINGH Vs. STATE OF PUNJAB
May 22, 2008
SATWINDER SINGH Vs. SWARAN SINGH
August 5, 2008
SATYA DEVI Vs. MUNICIPAL COMMITTEE
April 3, 2008
SATYA DEVI Vs. PRESIDING OFFICER LABOUR COURT
September 9, 2008
SATYA DEVI Vs. STATE OF PUNJAB AND OTHERS
July 2, 2008
SATYABIR Vs. UNION OF INDIA
April 2, 2008
SATYADEEP CHOPRA Vs. STATE OF HARYANA
July 9, 2008
SATYAVERT BHONSLE Vs. UNION OF INDIA AND OTHERS
August 26, 2008
SATYAWAN SINGH Vs. THE STATE OF HARYANA AND ORS.
January 21, 2008
SAVINDER KAUR Vs. STATE OF PUNJAB
September 10, 2008
SAVITRI DEVI Vs. STATE OF HARYANA
March 14, 2008
SDO ELECTRICITY OP SUB DIVISION Vs. UNION OF INDIA
February 4, 2008
SECRETARY TO GOVT OF PUNJAB, DEPARTMENT OF IRRIGATION, CHANDIGARH AND ANOTHER Vs. VINOD KUMAR AND ANOTHER
September 29, 2008
SEKTU RAM Vs. STATE OF HARYANA
May 26, 2008
SELF KNITTING WORKS Vs. UNION OF INDIA
December 5, 2008
SENIOR DIVISIONAL COMMERCIAL MANAGER, NORTHERN RAILWAYS Vs. STATE OF PUNJAB
May 16, 2008
SEP. NAURANG LAL, EX. NO. 2857813 Vs. UNION OF INDIA (UOI) THROUGH SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF DEFENCE AND ORS.
February 25, 2008
SEWA SINGH Vs. STATE OF HARYANA
January 31, 2008
SEWA SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
January 11, 2008
SEWERAGE EMPLOYEES UNION (REGD.) M.C. Vs. UNION OF INDIA
December 10, 2008
SH. MOHAN LAL Vs. STATE OF HARYANA THROUGH COLLECTOR
December 16, 2008
SHABEG SINGH Vs. RAJ KUMAR
September 24, 2008
SHADI LAL Vs. PANCHAYAT SAMITI MUKERIAN
December 23, 2008
SHAKUNTLA Vs. ROHTAS SINGH
May 26, 2008
SHAM KAUR Vs. TEJA SINGH
April 9, 2008
SHAM KUMAR KOHLI Vs. STATE OF PUNJAB
March 13, 2008
SHAM LABHAYA Vs. PUNJAB STATE ELECTRICITY THROUGH ITS SECRETARY
September 17, 2008
SHAM LAL Vs. UNION OF INDIA
December 11, 2008
SHAM LAL THUKRAL Vs. STATE OF PUNJAB
July 28, 2008
SHAM LALA Vs. STATE OF PUNJAB
February 20, 2008
SHAMA TOURIST COMPLEX Vs. STATE OF HARYANA
August 13, 2008
SHAMSHER SINGH Vs. GOBIND SINGH
July 2, 2008
SHAMSHER SINGH Vs. STATE OF HARYANA AND OTHERS
March 4, 2008
SHAMSHER SINGH @ LADDA Vs. MANJIT SINGH
January 7, 2008
SHANGARA SINGH Vs. ADDITIONAL REGISTRAR
August 20, 2008
SHANKER DASS Vs. STATE OF PUNJAB
September 19, 2008
SHANKER KUMAR Vs. STATE OF PUNJAB
March 25, 2008
SHANTI SWAROOP Vs. STATE OF HARYANA
August 8, 2008
SHASHI BALA Vs. NIRMALA RANI
March 26, 2008
SHASHI KANT Vs. STATE OF HARYANA
January 31, 2008
SHASHI MOHAN Vs. C B I
January 27, 2008
SHEELA DEVI Vs. STATE OF HARYANA
September 24, 2008
SHEELA DEW Vs. STATE OF HARYANA
August 22, 2008
SHEERA SINGH SON OF GURBACHAN SINGH SON OF MAHNA SINGH, RESIDENT OF NOORPUR HAKIMAN, TEHSIL ZIRA, DISTRICT FEROZEPUR Vs. THE STATE OF PUNJAB
March 5, 2008
SHEO NATH Vs. RAM NARAIN
January 29, 2008
SHER BAHADUR Vs. UNION TERRITORY UNION TERRITORY
March 5, 2008
SHER SINGH Vs. STATE OF PUNJAB
May 20, 2008
SHER SINGH Vs. DIRECTOR RURAL DEVELOPMENT AND PANCHAYAT
August 14, 2008
SHER SINGH Vs. GIAN CHAND
November 27, 2008
SHER SINGH Vs. STATE OF HARYANA AND ORS.
February 6, 2008
SHER SINGH ALIAS SHERA Vs. STATE OF PUNJAB
October 21, 2008
SHER SINGH S/O KISHAN LAL, R/O VILLAGE JATU LUHARI Vs. THE STATE OF HARYANA
February 20, 2008
SHINDER SINGH Vs. UNION OF INDIA
July 21, 2008
SHINDERPAL KAUR AND ANR. Vs. AMARJIT SINGH AND ORS.
January 21, 2008
SHISHAN RANI KHICHI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
February 26, 2008
SHISHU PAL SINGH Vs. STATE OF HARYANA
July 24, 2008
SHIV CHAND AND ANR. Vs. THE STATE OF PUNJAB
February 15, 2008
SHIV CHARAN Vs. SIRI RAM
February 11, 2008
SHIV CHARAN Vs. DIRECTOR GENERAL OF POLICE, HARYANA
August 8, 2008
SHIV DAS Vs. UNION OF INDIA (UOI) AND ORS.
March 31, 2008
SHIV KUMAR Vs. SANJIV ARORA
March 20, 2008
SHIV KUMAR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
March 18, 2008
SHIV SHAKTI EXPORTERS Vs. STATE OF PUNJAB AND ANR.
February 1, 2008
SHIVALA VAKYA GARM RANIA Vs. DEVI LAL AND OTHERS
January 30, 2008
SHIVALIK PLASTICHEM (INDIA) LTD. Vs. STATE OF PUNJAB AND ORS.
February 12, 2008
SHIVALIK SAVINGS AND GENERAL INVESTMENTS LTD. Vs. C.J. SINGH
September 15, 2008
SHIVANI ADARSH CO OPERATIVE TRANSPOT SOCIETY LTD Vs. STATE OF HARYANA
December 2, 2008
SHIVANI JAIN Vs. UNION OF INDIA (UOI) AND ORS.
February 11, 2008
SHIVPAL SINGH Vs. STATE OF HARYANA
November 21, 2008
SHKUNTLA DEVI AND ANOTHER Vs. STATE OF PUNJAB
December 15, 2008
SHOBIT POLYCLINIC PRIVATE LTD Vs. STATE OF HARYANA
September 25, 2008
SHREE DEWAN STEEL (INDIA) LTD. Vs. CENTRAL BANK OF INDIA
December 11, 2008
SHREE GANPATI EMBROIDERY (P) LTD. Vs. COMMISSIONER OF INCOME TAX
November 10, 2008
SHREYANS INDUSTRIES LIMITED Vs. STATE OF PUNJAB AND ORS.
September 26, 2008
SHREYANS SPINNING MILLS Vs. STATE OF PUNJAB
October 21, 2008
SHRI BHUPINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
February 4, 2008
SHRI RAJINDER PAL Vs. STATE OF HARYANA AND ORS.
January 29, 2008
SHRI RAM AGRO CHEMICALS (P) LTD Vs. UNION OF INDIA
October 23, 2008
SHRIMATI PARMESHWARI DEVI ETC. Vs. SHRI JIWAN LAL AND OTHERS
November 3, 2008
SHUNTI ALIAS RAJA Vs. STATE OF HARYANA
March 5, 2008
SHUSHILA KUMARI Vs. STATE OF HARYANA
February 26, 2008
SHYAM LAL Vs. STATE OF HARYANA
August 12, 2008
SI SURINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
July 23, 2008
SIDHU BRAR INTERNATIONAL ASSOCIATION Vs. STATE OF PUNJAB
November 3, 2008
SILAK RAM @ SILAK Vs. STATE OF HARYANA
May 20, 2008
SIMAR SINGH Vs. STATE OF HARYANA
February 1, 2008
SIMRAT KAUR Vs. THE STATE OF HARYANA
September 16, 2008
SINEDAR CHAMAN SINGH Vs. UNION OF INDIA
December 12, 2008
SINGH OVERSEAS Vs. COMMISSIONER OF CENTRAL EXCISE
November 20, 2008
SINGLA RICE MILLS, K.C. ROAD Vs. MARKET COMMITTEE
March 5, 2008
SIRANDIP SINGH PANAG Vs. STATE OF PUNJAB AND OTHERS
May 27, 2008
SITA RAM Vs. MALWINDER KAUR
August 11, 2008
SIYA RAM Vs. STATE U T
July 30, 2008
SMT. ASHA MALIK AND ANR. Vs. STATE OF HARYANA AND ORS.
December 2, 2008
SMT. CHANDER KANTA BHOLA Vs. THE STATE OF HARYANA AND ORS.
May 9, 2008
SMT. DARSHANA Vs. STATE OF PUNJAB
November 17, 2008
SMT. GURCHARAN KAUR Vs. THE UNION OF INDIA (UOI) AND ORS.
March 3, 2008
SMT. LAXMI DEVI KHATER Vs. STATE OF PUNJAB AND OTHERS
January 24, 2008
SMT. LEELAWANTI AND ORS. Vs. STATE OF HARYANA AND ORS.
January 21, 2008
SMT. LUXMI DEVI AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 27, 2008
SMT. MURTI DEVI AND ORS. Vs. THE STATE OF HARYANA
March 10, 2008
SMT. SARITA DEVI JAIN Vs. RAM MEHAR
December 5, 2008
SMT. SARWAN DEVI Vs. UNION OF INDIA (UOI)
February 26, 2008
SMT. SHAKUNTLA AND OTHERS Vs. RULDA RAM AND OTHERS
December 15, 2008
SMT. SHASHI TEJPAL Vs. STATE OF HARYANA AND ORS.
March 11, 2008
SMT. SUSHILA AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
January 24, 2008
SMT. VIRPAL KAUR Vs. STATE OF PUNJAB AND ORS.
January 15, 2008
SOBHA RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 20, 2008
SOHAL LAL Vs. STATE OF HARYANA
February 22, 2008
SOHAN LAL Vs. PARKASH KAUR
December 15, 2008
SOHAN SINGH Vs. STATE OF PUNJAB
July 11, 2008
SOHAN SINGH Vs. MURTI RANI
March 28, 2008
SOM DUTT Vs. STATE OF HARYANA
April 2, 2008
SOM NATH Vs. PANKAJ
October 17, 2008
SOM NATH Vs. STATE OF PUNJAB
April 10, 2008
SOM NATH CHHABRA Vs. COMMISSIONER HISAR DIVISION HISAR
March 4, 2008
SOM PARKASH Vs. KARAM DASS
March 5, 2008
SOMWATI Vs. STATE OF HARYANA
August 8, 2008
SONA DEVI Vs. STATE OF HARYANA
August 26, 2008
SONDHA RANI Vs. KALU RAM
September 3, 2008
SONIA BALA Vs. STATE OF HARYANA
December 10, 2008
SONIA TANWAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 15, 2008
SONU Vs. RUHI JOSHI
May 26, 2008
SONY INDIA PVT. LTD Vs. MUNICIPAL COUNCIL
September 8, 2008
SP ARORA Vs. STATEINFORMATION COMMISSION HARYANA
October 17, 2008
SPL ELECTROTECH PVT. LTD. Vs. CANARA BANK AND ORS.
October 22, 2008
STATE Vs. SURENDER
November 4, 2008
STATE BANK OF INDIA Vs. CENTRAL INFORMATION COMMISSIONER
December 8, 2008
STATE BANK OF PATIALA Vs. PREM AVTAR GAUTAM
July 31, 2008
STATE ELECTRICITY BOARD Vs. COMMISSIONER APPEALS
July 30, 2008
STATE OF HARYANA Vs. AMAR PAL
November 18, 2008
STATE OF HARYANA Vs. KARTAR SINGH
August 28, 2008
STATE OF HARYANA Vs. PARMANAND
March 4, 2008
STATE OF HARYANA Vs. RANI DEVI
March 11, 2008
STATE OF HARYANA Vs. RATTI RAM
May 2, 2008
STATE OF HARYANA Vs. GOEL SALES CORPORATION
January 23, 2008
STATE OF HARYANA Vs. TAHLA RAM
January 17, 2008
STATE OF HARYANA Vs. AMRAWATI
January 23, 2008
STATE OF HARYANA Vs. RAM KUMAR
May 28, 2008
STATE OF HARYANA Vs. RAJ KUMAR
May 23, 2008
STATE OF HARYANA Vs. HARI SINGH
May 20, 2008
STATE OF HARYANA Vs. BALDEV RAJ
August 14, 2008
STATE OF HARYANA Vs. DEVELOPMENT STRATEGIES (I) PRIVATE LIMITED
September 22, 2008
STATE OF HARYANA Vs. JAGRAJ SINGH
October 22, 2008
STATE OF HARYANA Vs. PARMINDER SINGH ALIAS PAMMA
October 22, 2008
STATE OF HARYANA Vs. RAM KISHAN
December 16, 2008
STATE OF HARYANA Vs. SHER SINGH
November 27, 2008
STATE OF HARYANA Vs. DEVINDER KUMAR
October 24, 2008
STATE OF HARYANA Vs. K.C. BANGAR
April 1, 2008
STATE OF HARYANA Vs. SANT LAL
September 8, 2008
STATE OF HARYANA Vs. RAJ KUMAR GUPTA
January 23, 2008
STATE OF HARYANA Vs. GULSHAN KUMAR AND OTHERS
February 7, 2008
STATE OF HARYANA Vs. MANGE RAM AND ANR.
February 19, 2008
STATE OF HARYANA Vs. JIWAN & ORS
January 17, 2008
STATE OF HARYANA Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
November 25, 2008
STATE OF HARYANA Vs. JASKARAN DASS
September 16, 2008
STATE OF HARYANA Vs. MANBHARI
December 12, 2008
STATE OF HARYANA Vs. NITYA NAND
August 22, 2008
STATE OF HARYANA Vs. GURCHARAN SINGH AND ANR.
January 15, 2008
STATE OF HARYANA Vs. PAWAN KUMAR AND ANR.
January 14, 2008
STATE OF HARYANA Vs. RAVINDER AND ORS.
January 30, 2008
STATE OF HARYANA Vs. RISHI PAL KAUSHIK
February 25, 2008
STATE OF HARYANA Vs. SATISH KUMAR
July 1, 2008
STATE OF HARYANA Vs. MARSHAL ENGINEER
July 16, 2008
STATE OF HARYANA Vs. DHARAMPAL
October 31, 2008
STATE OF HARYANA Vs. RAMESH DASS AND ANOTHER
September 30, 2008
STATE OF HARYANA Vs. DAL CHAND
March 11, 2008
STATE OF HARYANA Vs. HARYANA BONE MILLS
September 15, 2008
STATE OF HARYANA Vs. CESTAT
January 15, 2008
STATE OF HARYANA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
July 24, 2008
STATE OF HARYANA Vs. SURESH KUMAR
March 25, 2008
STATE OF HARYANA Vs. DHARAM PAL
May 21, 2008
STATE OF HARYANA , EXECUTIVE ENGINEER Vs. ISHWAR SINGH AND ANOTHER
April 2, 2008
STATE OF HARYANA AND ANR. Vs. SURESH KUMAR AND ORS.
December 23, 2008
STATE OF HARYANA AND ANR. Vs. SUBE SINGH
April 10, 2008
STATE OF HARYANA AND ORS. Vs. DHARAM SINGH AND ORS.
December 19, 2008
STATE OF HARYANA AND OTHERS Vs. SUDESH KUMARI
February 8, 2008
STATE OF HARYANA AND OTHERS Vs. BHOPAL SINGH
December 16, 2008
STATE OF HARYANA ETC Vs. NIRMALA MITTAL
March 17, 2008
STATE OF HARYANA THROUGH THE LAC, GURGAON AND ANOTHER Vs. ASHOK CHOPRA
September 24, 2008
STATE OF HIMACHAL PRADESH Vs. RAM PIARI
October 16, 2008
STATE OF PUNJA Vs. ASHOK KUMAR @ JAGGU
February 7, 2008
STATE OF PUNJAB Vs. KASHMIR SINGH
October 20, 2008
STATE OF PUNJAB Vs. R.P. MONGA
April 21, 2008
STATE OF PUNJAB Vs. ASHOK SINGH GARCHHA
March 31, 2008
STATE OF PUNJAB Vs. PARTAP SINGH
July 4, 2008
STATE OF PUNJAB Vs. VIKRAM SINGH @ VICKY WALIA
May 30, 2008
STATE OF PUNJAB Vs. SUSHIL KUMAR @ LUCKY
May 30, 2008
STATE OF PUNJAB Vs. SUKHDEV RAJ
January 31, 2008
STATE OF PUNJAB Vs. MOHINDER SINGH
May 30, 2008
STATE OF PUNJAB Vs. SHARINDER PAL PURI
April 22, 2008
STATE OF PUNJAB Vs. KEWAL KRISHAN
February 22, 2008
STATE OF PUNJAB Vs. RAVI BEDI
February 15, 2008
STATE OF PUNJAB Vs. PARAMJIT SINGH
February 27, 2008
STATE OF PUNJAB Vs. DHARAMPAL SINGH
January 22, 2008
STATE OF PUNJAB Vs. HARINDER SINGH @ RAJU
February 28, 2008
STATE OF PUNJAB Vs. KAMLJIT KAUR ALIAS BHOLI
February 29, 2008
STATE OF PUNJAB Vs. ISHAR SINGH
December 4, 2008
STATE OF PUNJAB Vs. KAMALJIT SINGH
October 23, 2008
STATE OF PUNJAB Vs. STATE INFORMATION COMMISSION
May 19, 2008
STATE OF PUNJAB Vs. PIARE LAL
April 30, 2008
STATE OF PUNJAB Vs. GURDEEP SINGH AND ANOTHER
February 4, 2008
STATE OF PUNJAB Vs. M S KAUSHAL
May 1, 2008
STATE OF PUNJAB Vs. SWARAN SINGH
January 23, 2008
STATE OF PUNJAB Vs. BHAGAT SINGH
October 15, 2008
STATE OF PUNJAB Vs. HARI DASS
September 12, 2008
STATE OF PUNJAB Vs. DIMPLE KUMAR
July 3, 2008
STATE OF PUNJAB Vs. MAGHAR SINGH
May 7, 2008
STATE OF PUNJAB Vs. GURPREET SINGH ALIAS PEETAR
February 7, 2008
STATE OF PUNJAB Vs. MADAN LAL & ANR
October 17, 2008
STATE OF PUNJAB Vs. SAIN DASS
December 2, 2008
STATE OF PUNJAB Vs. HARBANS LAL
December 4, 2008
STATE OF PUNJAB AND ANOTHER Vs. BALDEV RAJ AND ANOTHER
October 24, 2008
STATE OF PUNJAB AND ANOTHER Vs. HARI RAM AND ANOTHER
September 5, 2008
STATE OF PUNJAB AND ANOTHER Vs. DINA NATH
February 11, 2008
STATE OF PUNJAB AND ANOTHER Vs. ANOKH SINGH
February 4, 2008
STATE OF PUNJAB AND ANOTHERS Vs. JAGIR SINGH
January 30, 2008
STATE OF PUNJAB AND ANR. Vs. ISHAR SINGH
December 14, 2008
STATE OF PUNJAB AND OTHERS Vs. HARBHAJAN SINGH BAJWA AND OTHERS
October 17, 2008
STATE OF PUNJAB AND OTHERS Vs. HARBHAJAN SINGH BAJWA AND OTHERS
October 7, 2008
STATE OF PUNJAB AND OTHERS Vs. JASPINDER SINGH
February 6, 2008
STATE OF PUNJAB AND OTHERS Vs. RAJINDER SINGH & OTHERS
April 22, 2008
STATE OF PUNJAB AND OTHERS Vs. HUSSAN LAL
May 30, 2008
STATE OF PUNJAB THROUGH COLLECTOR Vs. MERRY LAND ESTATES
September 30, 2008
STATE OF U.T. Vs. NACHHATTAR SINGH
May 1, 2008
STATE TRANSPORT, PUNJAB AND ANOTHER Vs. DARSHAN SINGH AND ANOTHER
November 25, 2008
STELCO STRIPS LTD Vs. STATE OF PUNJAB
August 22, 2008
SUBA SINGH Vs. MADAN SINGH
December 16, 2008
SUBE SINGH AND ORS. Vs. BISHAN SINGH AND ORS.
September 24, 2008
SUBHASH Vs. STATE OF HARYANA
May 30, 2008
SUBHASH BANSAL Vs. INCOME TAX OFFICER
April 4, 2008
SUBHASH CHAND JOSHI AND OTHERS Vs. UNION OF INDIA AND OTHERS
April 9, 2008
SUBHASH CHANDER Vs. STATE OF HARYANA AND OTHERS
March 28, 2008
SUBHASH CHANDER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
December 8, 2008
SUBHASH CHANDER AND ORS Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA AND ORS
November 6, 2008
SUBHASH CHANDER SHARMA Vs. STATE OF HARYANA
July 1, 2008
SUBHASH SINGLA Vs. FOOD CORPORATION OF INDIA & OTHERS
December 12, 2008
SUBHASH TYAGI Vs. STATE OF HARYANA
December 18, 2008
SUBHASH TYAGI Vs. FINANCIAL COMMISSIONER
January 11, 2008
SUCHA SINGH Vs. STATE OF PUNJAB
March 25, 2008
SUCHA SINGH Vs. STATE OF PUNJAB
February 29, 2008
SUCHA SINGH Vs. STATE OF PUNJAB AND ORS.
January 23, 2008
SUCHA SINGH Vs. NISHAN SINGH
February 13, 2008
SUDESH CHAND Vs. STATE OF PUNJAB
January 31, 2008
SUDESH KUMAR Vs. UNION OF INDIA AND OTHERS
March 25, 2008
SUDHA RANI Vs. STATE OF HARYANA AND OTHERS
February 26, 2008
SUDHIR Vs. STATE OF HARYANA
February 20, 2008
SUHHASH CHANDER Vs. RAJESH KUMAR
November 26, 2008
SUKCHAIN HIRE PURCHASE LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
January 24, 2008
SUKH LAL Vs. STATE OF HARYANA
August 22, 2008
SUKHBEER SINGH Vs. AMARINDER SINGH
July 9, 2008
SUKHBIR AND ANOTHER Vs. STATE OF HARYANA
March 24, 2008
SUKHBIR CHAND Vs. CHIEF MANAGER
September 4, 2008
SUKHBIR SINGH Vs. GRAM PANCHAYAT
May 30, 2008
SUKHCHAIN SINGH Vs. COMMISSIONER, FEROZEPUR DIVIVISION
January 11, 2008
SUKHCHAIN SINGH Vs. STATE OF PUNJAB
March 11, 2008
SUKHDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
September 9, 2008
SUKHDEEP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 5, 2008
SUKHDEV RICE MILLS Vs. UNION OF INDIA (UOI) AND ORS.
July 9, 2008
SUKHDEV SINGH Vs. STATE OF PUNJAB
February 12, 2008
SUKHDEV SINGH Vs. THE STATE OF HARYANA
March 27, 2008
SUKHDEV SINGH Vs. MAHORTH SINGH
December 19, 2008
SUKHDEV SINGH Vs. STATE OF PUNJAB
December 10, 2008
SUKHDEV SINGH Vs. STATE OF PUNJAB
September 12, 2008
SUKHDEV SINGH Vs. STATE OF PUNJAB
March 14, 2008
SUKHDEV SINGH @ GOGI Vs. THE STATE OF PUNJAB
November 11, 2008
SUKHDEV SINGH ALIAS SUKHA Vs. STATE OF PUNJAB
July 4, 2008
SUKHDEV SINGH AND ORS. Vs. STATE OF PUNJAB
February 25, 2008
SUKHDEV SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
August 8, 2008
SUKHDEV SINGH AND OTHERS Vs. PURAN AND OTHERS
February 5, 2008
SUKHDIP SINGH Vs. STATE OF PUNJAB
August 12, 2008
SUKHJIT KAUR Vs. STATE OF PUNJAB
August 5, 2008
SUKHJIT SINGH CHEEMA Vs. PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY
September 18, 2008
SUKHJIT STARCH & CHEMICALS LTD Vs. STATE OF PUNJAB
September 3, 2008
SUKHPAL KAUR Vs. UNION OF INDIA AND OTHERS
February 14, 2008
SUKHVIR SINGH Vs. KULDEEP KAUR
January 30, 2008
SUKHWANT KAUR Vs. STATE OF PUNJAB AND OTHERS
July 11, 2008
SUKHWANT SINGH Vs. STATE OF PUNJAB
March 26, 2008
SUKHWINDER KAUR Vs. DABWALI TRANSPORT COMPANY PRIVATE LIMITED
February 4, 2008
SUKHWINDER SINGH Vs. STATE OF PUNJAB
May 23, 2008
SUKHWINDER SINGH Vs. STATE OF PUNJAB
March 11, 2008
SUKHWINDER SINGH @ SUKHA Vs. STATE OF PUNJAB
August 18, 2008
SUKHWINDER SINGH SON OF NARANJAN SINGH SON OF HAZARA SINGH, BASTI NIZAMDINWALI, TEHSIL AND DISTRICT FEROZEPUR, RANJIT SINGH Vs. STATE OF PUNJAB
July 23, 2008
SULEMAN SON OF SAMEDEEN Vs. S.D.O. UTTAR HARYANA BIJLI VITRAN NIGAM LTD.
September 25, 2008
SUMAN Vs. PREMO
April 17, 2008
SUMAN Vs. STATE OF HARYANA
April 29, 2008
SUMER CHAND Vs. STATE OF HARYANA AND OTHERS
January 18, 2008
SUMER SINGH Vs. STATE OF HARYANA
May 13, 2008
SUMER SINGH MALIK Vs. STATE OF HARYANA AND ORS.
October 30, 2008
SUMITI REKHA Vs. STATE OF HARYANA
January 30, 2008
SUMITRA Vs. STATE OF HARYANA
February 15, 2008
SUNIL AND ORS. Vs. SIRI CHAND
December 19, 2008
SUNIL BHASEEN Vs. COMMISSIONER OF INCOME TAX
November 28, 2008
SUNIL DUTT Vs. MAHARISHI DAYANAND UNIVERSITY AND ANR.
September 1, 2008
SUNIL DUTT Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANR.
February 20, 2008
SUNIL KUMAR Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
March 18, 2008
SUNIL KUMAR Vs. STATE OF HARYANA
May 12, 2008
SUNIL KUMAR Vs. STATE OF PUNJAB
December 3, 2008
SUNIL KUMAR @ KALA Vs. STATE OF HARYANA
May 30, 2008
SUNIL KUMAR SHARMA Vs. THE ORIENTAL INSURANCE COMPANY AND ORS.
September 23, 2008
SUNITA Vs. STATE OF HARYANA
March 25, 2008
SUNITA RANI Vs. UNION OF INDIA (UOI)
May 8, 2008
SUNITA RANI Vs. RAMESH CHANDER
February 22, 2008
SUNITA RANI Vs. STATE OF PUNJAB AND ORS.
March 17, 2008
SUNITA RANI Vs. STATE OF HARYANA
August 14, 2008
SUNITA RANI Vs. PANJAB UNIVERSITY AND OTHERS
September 12, 2008
SUNNY KUMAR Vs. HONBLE HIGH COURT OF PUNJAB & HARYANA AND ANOTHER
October 3, 2008
SUPERINTENDENT OF POLICE, KARNAL Vs. LAXMAN YADAV AND ANOTHER
April 2, 2008
SUPERINTENDING ENGINEER, P.W.D., B AND R Vs. SURENDER AND ANR.
September 4, 2008
SUPERINTENDING ENGINEER, PWD, PUBLIC HEALTH, ROHTAK Vs. BHIM SINGH
December 2, 2008
SURAJ BHAN Vs. STATE OF PUNJAB
December 19, 2008
SURAJ BHAN Vs. STATE OF HARYANA AND OTHERS
April 1, 2008
SURAJ BHAN DAHIYA Vs. STATE OF HARYANA AND ORS.
February 19, 2008
SURAJ KUMAR Vs. STATE OF HARYANA
March 18, 2008
SURAJ MAL Vs. STATE OF HARYANA AND ORS.
January 21, 2008
SURAJMUKHI Vs. CHHOTU RAM
December 15, 2008
SURAT SINGH Vs. STATE OF HARYANA
December 3, 2008
SURENDER Vs. STATE OF HARYANA
February 27, 2008
SURESH Vs. STATE OF HARYANA
May 23, 2008
SURESH Vs. JAIBIR
September 9, 2008
SURESH BANSAL Vs. STATE OF HARYANA
May 28, 2008
SURESH CHANDRA PANDEY Vs. THE UNION OF INDIA (UOI) AND ORS.
March 14, 2008
SURESH KUMAR Vs. STATE OF HARYANA
July 30, 2008
SURESH KUMAR Vs. STATE OF PUNJAB
April 1, 2008
SURESH KUMAR @ SHASHI Vs. STATE OF HARYANA
December 24, 2008
SURESH LAL Vs. STATE OF PUNJAB
April 30, 2008
SURESH NANDAL Vs. STATE OF HARYANA
March 18, 2008
SURINDER CHOPRA Vs. HARBANS KAUR
May 2, 2008
SURINDER KAUR Vs. GURNAM SINGH
January 22, 2008
SURINDER KUMAR Vs. COMMISSIONER OF INCOME TAX
December 16, 2008
SURINDER KUMAR Vs. STATE OF HARYANA
February 14, 2008
SURINDER KUMAR Vs. PRESIDING OFFICER, LABOUR COURT AND ANR
September 4, 2008
SURINDER KUMAR Vs. MOHAN LAL AND ORS.
January 14, 2008
SURINDER KUMAR KHURANA Vs. HIGH COURT OF PUNJAB AND HARYANA AND ORS
December 11, 2008
SURINDER KUMAR SHARMA Vs. JASJIT SINGH
December 2, 2008
SURINDER PAL Vs. STATE OF HARYANA AND ORS.
February 1, 2008
SURINDER PAL NAYYAR Vs. COMMISSIONER OF INCOME TAX
August 7, 2008
SURINDER SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH
July 18, 2008
SURINDER SINGH Vs. DR. DAVINDER MOHAN
April 19, 2008
SURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
January 22, 2008
SURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
February 19, 2008
SURINDER SINGH Vs. STATE OF PUNJAB
October 22, 2008
SURINDER SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
May 9, 2008
SURINDER SINGH Vs. DAVINDER MOHAN
April 9, 2008
SURINDER SINGH DAHIYA Vs. STATE OF HARYANA
May 27, 2008
SURINDER SINGH DAHIYA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 17, 2008
SURINDERA STEEL ROLLING MILLS, Vs. SANJIV KUMAR
December 17, 2008
SURINDERJIT SINGH Vs. STATE OF PUNJAB
January 9, 2008
SURINDERPAL SINGH Vs. DHRUVINDERPAL SINGH
January 29, 2008
SURJAN SINGH S/O GIAN SINGH, R/O AMBALA CITY, HARYANA Vs. THE STATE OF HARYANA
August 2, 2008
SURJEET @ SHEELU Vs. STATE OF HARYANA
February 26, 2008
SURJIT KAUR Vs. VIJAY PAL SINGH
May 21, 2008
SURJIT KAUR Vs. BHUPINDER KAUR
November 17, 2008
SURJIT SINGH Vs. STATE OF PUNJAB
March 26, 2008
SURJIT SINGH Vs. STATE OF PUNJAB
February 28, 2008
SURJIT SINGH Vs. STATE OF PUNJAB
January 9, 2008
SURJIT SINGH Vs. TEJINDER SINGH
November 20, 2008
SURJIT SINGH Vs. FINANCIAL COMMISSIONER
August 11, 2008
SURJIT SINGH Vs. NANAK SINGH
September 25, 2008
SURJIT SINGH Vs. VARINDER SINGH
December 19, 2008
SURJIT SINGH Vs. STATE OF PUNJAB
August 23, 2008
SURJIT SINGH Vs. SURJIT KAUR
October 20, 2008
SURJIT SINGH Vs. STATE OF PUNJAB
February 6, 2008
SURJIT SINGH Vs. PRESIDING OFFICER AND ANR.
January 24, 2008
SURJIT SINGH Vs. JASMEL KAUR
September 9, 2008
SURJIT SINGH Vs. CENTRAL ADMINSITRATIVE TRIBUNAL
September 26, 2008
SURJIT SINGH AND ORS. Vs. STATE OF PUNJAB THROUGH LAND ACQUISITION COLLECTOR AND ORS.
April 9, 2008
SURJIT SINGH AND OTHERS Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB AND OTHERS
August 5, 2008
SURJIT SINGH GREWAL Vs. VASUDEO
September 16, 2008
SUSHIL KUMAR Vs. FINANCIAL COMMISSIONER
August 11, 2008
SUSHIL KUMAR Vs. STATE OF PUNJAB
March 3, 2008
SUSHIL KUMAR Vs. STATE OF HARYANA AND OTHERS
March 4, 2008
SWAMI HIRE PURCHASE LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
January 24, 2008
SWARAN LATA JAIN Vs. STATE OF PUNJAB
June 12, 2008
SWARAN SINGH Vs. DEVINDER SINGH
May 13, 2008
SWARAN SINGH Vs. BAGGA SINGH
April 23, 2008
SWARAN SINGH Vs. CHARANJIT KAUR
November 11, 2008
SWARANJIT KAUR BAJWA Vs. STATE OF PUNJAB
September 1, 2008
SWET CHEM ANTIBIOTICS LTD Vs. STATE OF HARYANA
May 29, 2008
SYNGENTA INDIA LIMITED Vs. STATE OF PUNJAB
May 6, 2008
T C SPINNERS PVT LIMITED Vs. UNION OF INDIA
September 11, 2008
T P SINGH Vs. STATE BANK OF INDIA AND OTHERS
January 23, 2008
T.L. VERMA & COMPANY PRIVATE LTD Vs. UNION OF INDIA
August 22, 2008
TAJVIR Vs. STATE OF HARYANA
September 25, 2008
TAKHAT RAJ SINGH Vs. SHAMINDER SINGH
December 18, 2008
TAKHAT SINGH Vs. STATE OF PUNJAB
July 23, 2008
TALWINDER SINGH @ LADDI Vs. STATE OF PUNJAB
May 14, 2008
TARA FEED LIMITED Vs. UNION OF INDIA
April 9, 2008
TARA SINGH Vs. AMRIK SINGH
January 30, 2008
TARA SINGH Vs. STATE OF PUNJAB
February 6, 2008
TARLOCHAN LAL Vs. STATE OF HARYANA
July 17, 2008
TARLOCHAN SINGH Vs. PUNJAB FINANCIAL CORPORATION AND ORS.
February 5, 2008
TARLOK KUMAR Vs. SHAKTI KUMAR MARKAN AND OTHERS
December 5, 2008
TARLOK SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 20, 2008
TARSEM PAL Vs. GURNAM PAL AND ORS.
January 7, 2008
TARSEM SINGH Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
December 11, 2008
TARUN AGGARWAL Vs. VIVEK SINGHAL
July 24, 2008
TEHAL SINGH Vs. PARSHOTAM SINGH
March 12, 2008
TEHAL SINGH Vs. PARGAT SINGH
December 8, 2008
TEHAL SINGH SON OF BED RAM Vs. STATE OF HARYANA
July 28, 2008
TEJ KAUR Vs. STATE OF PUNJAB
November 12, 2008
TEJINDER Vs. STATE OF PUNJAB
August 21, 2008
TEJINDER KAUR AND OTHERS Vs. KAMLESH RANI AND OTHERS
March 17, 2008
TEJINDER PAL SHARMA Vs. STATE OF PUNJAB
August 25, 2008
TEJINDER SINGH Vs. STATE OF PUNJAB
January 11, 2008
TEJPAL SINGH Vs. STATE OF PUNJAB
February 13, 2008
TEK CHAND Vs. STATE OF HARYANA
January 10, 2008
TEK CHAND Vs. STATE OF HARYANA AND ANR.
February 26, 2008
TEK CHAND Vs. STATE OF HARYANA AND ORS.
January 30, 2008
TEK RAM Vs. STATE OF HARYANA
April 8, 2008
THAKUR SINGH, EX SEPOY Vs. UNION OF INDIA (UOI) AND ORS.
May 5, 2008
THAWAR RAM Vs. SHANKUNTLA DEVI
November 21, 2008
THE MANAGING COMMITTEE OF SHRI GURU GOBIND SINGH SENIOR SECONDARY SCHOOL THROUGH SH. AMRIT SINGH, MEMBER/AUTHORISED SIGNATORY Vs. CHANDIGARH ADMINISTRATION THROUGH COMMISSIONER-CUM-SECRETARY EDUCATION AND ORS.
January 18, 2008
THE NEW FRIENDS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. COMMISSIONER
April 10, 2008
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT ANARA DEVI
March 17, 2008
THE RAVIDAS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. GURCHARAN SINGH AND ANOTHER
February 25, 2008
THE SHANKER BHAGWAN BUS SERVICE PVT. LTD. Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
February 5, 2008
THE STATE OF PUNJAB Vs. BHAGWAN DASS
February 20, 2008
TIRLOK CHAND GUPTA Vs. PANJAB UNIVERSITY
January 15, 2008
TRILOKI TRADERS Vs. STATE OF PUNJAB AND ANR.
February 25, 2008
TRIPTA DEVI AND OTHERS Vs. SECRETARY, DEPARTMENT OF EXCISE AND TAXATION, UNION TERRITORY, CHANDIGARH AND OTHERS
July 1, 2008
TRIVENI YARNS LTD Vs. PUNJAB FINANCIAL CORPORATION
January 15, 2008
U.G. HOSPITALS PVT. LTD Vs. STATE OF HARYANA
December 1, 2008
UCO BANK Vs. D.R.A.T. ETC.
October 24, 2008
UCO BANK Vs. CENTRAL INFORMATION COMMISSIONER AND ANR.
November 25, 2008
UDE KUMAR Vs. STATE OF HARYANA
September 19, 2008
UDE SINGH AND ORS. Vs. RAM CHANDER
February 27, 2008
UGGAR SINGH AND ANR. Vs. STATE OF PUNJAB
February 18, 2008
UJAGAR SINGH Vs. THE HARYANA STATE THROUGH THE COLLECTOR AND ORS.
November 17, 2008
UJAGAR SINGH Vs. UNION OF INDIA
November 12, 2008
UJAGGAR SINGH Vs. THE STATE OF PUNJAB
February 5, 2008
UJJAL SINGH Vs. FINANCIAL COMMISSIONER, COOPERATION PUNJAB
November 27, 2008
UMED SINGH ALIAS UMED KUMAR Vs. BALWAN SINGH
May 5, 2008
UMESH KUMAR Vs. MOHINDER PARKASH
September 25, 2008
UNION OF INDIA Vs. FAUJA SINGH
January 11, 2008
UNION OF INDIA Vs. SURJIT SINGH
August 22, 2008
UNION OF INDIA Vs. JAGDISH LAL
April 1, 2008
UNION OF INDIA Vs. MILAP CHAND
September 8, 2008
UNION OF INDIA Vs. HARBHAJAN SINGH AND ANOTHER
July 10, 2008
UNION OF INDIA Vs. SUBHASH CHANDER
August 18, 2008
UNION OF INDIA (UOI) Vs. MUKHTIAR KAUR AND ORS.
December 1, 2008
UNION OF INDIA (UOI) AND ANR. Vs. V.X.L. TECHNOLOGIES LTD. AND ANR.
September 24, 2008
UNION OF INDIA (UOI) AND ANR. Vs. VINOD KUMAR AND ANR.
April 8, 2008
UNION OF INDIA (UOI) AND ANR. Vs. MAOUZA SINGH AND ORS.
December 1, 2008
UNION OF INDIA (UOI) AND ORS. Vs. MES NO. 374825 SURJIT SINGH AND ORS.
January 15, 2008
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH AND ANOTHER
May 13, 2008
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATION TRIBUNAL AND OTHERS
April 11, 2008
UNION OF INDIA AND OTHERS Vs. LT COL SURJIT SINGH
April 22, 2008
UNION OF INDIA AND OTHERS Vs. SATNAM SINGH AND OTHERS
May 8, 2008
UNION TERRITORY Vs. SATISH KUMAR
May 27, 2008
UNION TERRITORY AND ORS. Vs. RACHO DEVI AND ANR.
March 14, 2008
UNION TERRITORY OF CHANDIGARH Vs. ASHOK THAKUR
November 4, 2008
UNION TERRITORY OF CHANDIGARH Vs. PRITAM SINGH
February 7, 2008
UNION TERRITORY, CHANDIGARH Vs. PERMANENT LOK ADALAT
September 18, 2008
UNION TERRITORY, CHANDIGARH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
January 10, 2008
UNION TERRITORY, CHANDIGARH ADMINISTRATION Vs. JASPAL KAUR AND OTHERS
April 4, 2008
UNION TERRITORY, CHANDIGARH ADMINISTRATION AND ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND ANR.
March 24, 2008
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD Vs. SHINGARI DEVI
July 7, 2008
UNITED INDIA INSURANCE CO LTD Vs. NEENA GHAI
May 1, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANTI DEVI
May 21, 2008
UPDESH Vs. STATE OF HARYANA
May 9, 2008
UPLAKSH METAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
September 23, 2008
UPLAKSH METAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
September 25, 2008
USHA KUMARI (SMT.) Vs. STATE OF PUNJAB AND ORS.
May 20, 2008
USHA MEHTA Vs. STATE OF PUNJAB
December 9, 2008
UTTAM SINGH Vs. MAHARAJA PARTAP SINGH
December 11, 2008
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. ELECTRICITY OMBUDSMAN
March 31, 2008
V K GUPTA Vs. MANJIT KAUR
April 28, 2008
V K M KATTHA INDUSTRIES (PVT )LIMITED Vs. STATE OF HARYANA AND ANOTHER
July 8, 2008
V K NIGAM Vs. STATE OF HARYANA
February 20, 2008
VANDANA RATHOUR Vs. STATE OF PUNJAB AND ORS.
August 27, 2008
VANITA JHUNTHRA Vs. STATE OF HARYANA
May 19, 2008
VARDHMAN POLYTEX LIMITED Vs. STATE OF PUNJAB
March 17, 2008
VARINDER KUMAR Vs. JATINDER PAL SINGH
September 3, 2008
VARINDER KUMAR Vs. VINAY KASHYAP
November 26, 2008
VARINDER KUMAR GUPTA Vs. SARASWATI KUNJ COOP HOUSE BUILDING SOCIETY LIMITED AND OTHERS
January 29, 2008
VARINDER PAL SINGH SIDHU Vs. STATE OF PUNJAB AND OTHERS
February 6, 2008
VARSHA Vs. THE SECRETARY, BOARD OF SCHOOL EDUCATION
September 11, 2008
VASHISHT ISPAT PRODUCTS Vs. CESTAT
August 11, 2008
VASU DEV BHANOT Vs. UNION OF INDIA (UOI) AND ORS.
March 4, 2008
VED PARKASH Vs. SUNDER AND ORS.
October 24, 2008
VED PARKASH Vs. STATE OF PUNJAB
February 25, 2008
VED PARKASH Vs. PUNJAB AND HARYANA HIGH COURT
February 26, 2008
VED PARKASH BATHLA Vs. STATE OF HARYANA
February 22, 2008
VED PARKASH GUPTA Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LIMITED
September 3, 2008
VED PARKASH JHINGAN Vs. PANJAB UNIVERSITY AND OTHERS
January 14, 2008
VED PARKASH PALIWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, PANIPAT
December 12, 2008
VEDSONS ENGINEERS PVT. LIMITED Vs. VEDSONS PRIVATE LIMITED
August 8, 2008
VEENA GOYAL Vs. RAJ KUMAR MITTAL
March 11, 2008
VEENA RANI Vs. HARPREET SINGH
January 1, 2008
VEERPAL KAUR Vs. STATE OF PUNJAB AND OTHERS
April 28, 2008
VEN JAMPEL GYASTSO AND ANOTHER Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH (P G I ) AND ANOTHER
March 28, 2008
VIBHA SHARMA Vs. STATE OF PUNJAB AND OTHERS
November 5, 2008
VIDYA RATTAN TANEJA Vs. RAM LAL SACHDEVA
September 17, 2008
VIDYA SAGAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
February 13, 2008
VIJAY GUPTA Vs. LEELA DEVI
November 10, 2008
VIJAY KUMAR Vs. ARUN CHOPRA
December 22, 2008
VIJAY KUMAR Vs. LATA SHARMA
November 26, 2008
VIJAY KUMAR Vs. RAM KANWAR
March 31, 2008
VIJAY KUMAR CHOPRA Vs. SUDARSHAN CHOPRA
November 4, 2008
VIJAY KUMAR; SIRAJ AHEMD Vs. STATE OF PUNJAB AND OTHERS
September 8, 2008
VIJAY OIL CO. Vs. STATE OF HARYANA AND ANR.
October 3, 2008
VIJAY PARKASH Vs. MANJIT KAUR
March 12, 2008
VIJAY PARKASH BHARDWAJ Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 28, 2008
VIJAY RAO Vs. STATE OF HARYANA AND OTHERS
September 10, 2008
VIJAY SINGH Vs. STATE OF HARYANA
August 18, 2008
VIJAY SINGH Vs. SURJA
January 9, 2008
VIJENDER BENIWAL Vs. PRESINDING JUDGE
December 24, 2008
VIKAS Vs. STATE OF HARYANA
January 29, 2008
VIKAS KUMAR Vs. STATE OF HARYANA
December 10, 2008
VIKAS W. S. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
September 11, 2008
VIKAS YADAV Vs. STATE OF HARYANA
July 1, 2008
VIKASH @ BOBY Vs. STATE OF HARYANA
May 30, 2008
VIKASH DHANDA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
November 6, 2008
VIKRAM AND ANR. Vs. STATE OF HARYANA AND ORS.
January 18, 2008
VIKRAM CHIB Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 1, 2008
VINAY KUMAR Vs. STATE OF HARYANA
November 4, 2008
VINOD Vs. STATE OF HARYANA
March 5, 2008
VINOD KUMAR Vs. STATE OF PUNJAB
January 31, 2008
VINOD KUMAR Vs. THE STATE OF HARYANA AND ORS.
February 5, 2008
VINOD KUMAR Vs. ZILE SINGH
November 21, 2008
VINOD KUMAR Vs. GURDARSHAN SINGH BASRA
May 22, 2008
VINOD KUMAR Vs. STATE OF PUNJAB
July 3, 2008
VINOD KUMAR CHAWLA Vs. STATE OF HARYANA
August 4, 2008
VINOD KUMAR GHAI Vs. STATE OF PUNJAB
December 15, 2008
VINTON HEALTHCARE LTD. AND OTHERS Vs. BALBIR KUMAR MALHOTRA AND OTHERS
December 17, 2008
VIPIN JINDAL Vs. STATE OF HARYANA AND OTHERS
March 13, 2008
VIR PAL Vs. STATE
February 27, 2008
VIRESH SHANDILYA Vs. STATE OF HARYANA AND ORS
December 10, 2008
VIRSA SINGH AND ANOTHER Vs. BALWANT SINGH AND OTHERS
March 26, 2008
VISHWA NATH SINGH Vs. STATE OF HARYANA
February 5, 2008
VIVEK BEDI AND ANOTHER Vs. SOHAN SINGH
January 18, 2008
VYAS EXPORTS Vs. COMMISSION OF CUSTOMS
July 7, 2008
WAJIR SINGH Vs. SATBIR SINGH
September 29, 2008
WAKF BOARD, AMBALA Vs. NAR SINGH
February 19, 2008
WANGYUTH KONYAK Vs. YADAV SALES
August 11, 2008
WARYAM RAM Vs. STATE OF PUNJAB
September 29, 2008
WAZIR SINGH Vs. STATE OF HARYANA
August 19, 2008
WILSON MASIH @ PILLU Vs. STATE OF PUNJAB
February 6, 2008
WING COMMANDER PARAMPRIT SINGH Vs. STATE OF PUNJAB
August 6, 2008
WING COMMANDER PRIYA JEYARAJ (22507), DENTAL Vs. UNION TERRITORY AND ANR.
January 30, 2008
WORLD HUMAN RIGHTS PROTECTION COUNCIL Vs. STATE OF PUNJAB
September 24, 2008
YASH PAL JUNEJA Vs. SATISH KUMAR SANDOOJA
May 30, 2008
YOG RAJ MITTAL, SINCE DECEASED THROUGH HIS LEGAL REPRESENTATIVES Vs. STATE OF PUNJAB AND ORS.
February 26, 2008
YOGESHWAR EDUCATION TRUST Vs. GURMEET KAUR AND ORS.
August 28, 2008
ZAKIR HUSSAIN Vs. STATE OF PUNJAB
April 24, 2008
ZILA PARISHAD Vs. COMMISSIONER PATIALA DIVISION
August 13, 2008
ZILE SINGH Vs. STATE OF HARYANA
August 22, 2008
ZORAVAR SINGH Vs. STATE OF PUNJAB
February 5, 2008
ZUBER RICE MILLS Vs. PUNJAB STATE COOP. SUPPLY AND MARKETING FEDERATION LTD
October 16, 2008