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Case Index
Title
Date
STATE OF ASSAM Vs. PRADYUT KUMAR CHOUDHURY
May 23, 2008
A K BORAH Vs. RAJA RAM MALLAH
August 8, 2008
ABALA DEVI Vs. STATE OF ASSAM AND ORS.
February 8, 2008
ABDUL GAFUR Vs. STATE OF ASSAM
September 10, 2008
ABDUL HAI AHMED & ORS. Vs. STATE OF ASSAM & ANR.
December 11, 2008
ABDUL HASIM MD Vs. UNION OF INDIA
July 23, 2008
ABDUL HUSSAIN BRABHUIYA Vs. STATE OF ASSAM AND ORS
August 29, 2008
ABDUL KARIM Vs. STATE OF MIZORAM
March 10, 2008
ABDUL KUDDUS BORBHUIYA Vs. IBRAHIM ALI BORBHUIYA
January 8, 2008
ABDUL MALEK Vs. STATE OF ASSAM
June 27, 2008
ABDUL MANNAN MONDAL Vs. ABDUS SATTAR MONDAL AND OTHERS
December 3, 2008
ABDUL MATLIB Vs. STATE OF TRIPURA
May 30, 2008
ABDUL MAZID MAZUMDAR Vs. STATE OF ASSAM
July 21, 2008
ABDUL SATTAR Vs. STATE OF ASSAM
June 27, 2008
ABDUN NOOR AND ORS. Vs. STATE OF ASSAM
February 27, 2008
ABHIJIT KUMAR BARUA Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
April 3, 2008
ABU SAYED KHAN Vs. STATE OF ASSAM
September 26, 2008
ABU TAHER SK Vs. STATE OF ASSAM
July 16, 2008
ABUL HUSSAIN Vs. STATE OF ASSAM
July 30, 2008
ABUL KHAYER Vs. UNION OF INDIA
May 30, 2008
ACHOM BROJESHORI DEVI Vs. S BUDHACHANDRA SINGH
April 9, 2008
ADHAR BARMAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS
June 3, 2008
ADIL TANTI Vs. STATE OF ASSAM
June 10, 2008
AFFECTED PEOPLES COORDINATION COMMITTEE OF N.C. HILLS Vs. UNION OF INDIA AND OTHERS
June 27, 2008
AFRUJA SAKIA YASMIN AHMED Vs. DISTRICT AND SESSIONS JUDGE GOLAGHAT
August 8, 2008
AHAMMAD ALI Vs. ALI HUSSAIN
February 7, 2008
AINUL HOQUE @ INUL HOQUE Vs. STATE OF ASSAM
February 28, 2008
AJAHAR ALI Vs. STATE OF ASSAM
April 29, 2008
AJAY BHUSAN PAL Vs. STATE OF ASSAM
August 27, 2008
AJAY MIMI Vs. STATE OF ARUNACHAL PRADESH
April 10, 2008
AJIT BHUYAN Vs. STATE OF ASSAM
January 24, 2008
AJIT HAGJER ALIAS LAMBU DIMASA Vs. UNION OF INDIA
May 15, 2008
AJIT PATOR Vs. STATE OF ASSAM
September 2, 2008
AJIT RANJAN DE Vs. STATE OF MEGHALAYA AND ANOTHER
May 7, 2008
AJOY CHAKRAVORTY Vs. STATE OF ASSAM
February 27, 2008
AJOY KUMAR SWAMI Vs. UNION OF INDIA
February 22, 2008
AKOIJAM RAGINIBALA DEVI Vs. STATE OF MANIPUR
July 28, 2008
AKTAR ALI Vs. STATE OF ASSAM
January 17, 2008
ALAUDDIN Vs. STATE OF ASSAM
February 29, 2008
ALEKH TOSSA Vs. STATE OF ASSAM
January 22, 2008
ALI AKBAR Vs. STATE OF ASSAM
November 25, 2008
AMAAR ALI PARAMANIK Vs. STATE OF ASSAM
November 11, 2008
AMAL BISWAS Vs. STATE OF TRIPURA
October 3, 2008
AMAR NATH KUMAR Vs. MRINAL KANTI KHULLAR
September 9, 2008
AMINUL ISLAM Vs. BIJOYA PRAVA BARUA
April 21, 2008
AMIYA GOHAIN BORAH Vs. UNITED BANK OF INDIA
February 6, 2008
AMRIT RANJAN GOSWAMI Vs. ASSAM FINANCIAL CORPORATION AND OTHERS
February 6, 2008
AMRITA PRAVA HAJONG Vs. STATE OF MEGHALAYA
April 29, 2008
ANAMIKA DEVI Vs. STATE OF ASSAM
May 9, 2008
ANANTA GOGOI Vs. UNION OF INDIA
June 24, 2008
ANIL CHANDRA NATH Vs. ALIUL ISLAM
September 15, 2008
ANIL DOWARAH Vs. STATE OF ASSAM
October 3, 2008
ANIL KUMAR KALITA Vs. STATE OF ASSAM
May 9, 2008
ANIL KUMAR SINGHA Vs. GAUHATI HIGH COURT AND ORS.
February 6, 2008
ANJALI MEDHI Vs. STATE OF ASSAM
March 14, 2008
ANJANA DHEKIAL PHUKAN Vs. UNION OF INDIA
March 20, 2008
ANJAY KUMAR NATH Vs. STATE OF ASSAM AND OTHERS
June 27, 2008
ANJU TALUKDAR Vs. STATE OF ASSAM
December 17, 2008
ANKUR DUTTA AND OTHERS Vs. STATE OF ASSAM
January 8, 2008
ANNU SUBBA Vs. PRANAM RAI AND ANR
October 24, 2008
ANONDA CHANDRA SAIKIA Vs. MADHU RAM SAIKIA
January 9, 2008
ANSER ALI Vs. STATE OF ASSAM
May 29, 2008
ANU TANGLA Vs. STATE OF ASSAM
January 2, 2008
ANUP KR DEBBARMA Vs. AHINDRA KR DEBBARMA
August 5, 2008
ANUP KUMAR SHYAM Vs. STATE OF ASSAM
September 30, 2008
ARIBAM RAJENDRA SHARMA Vs. D.V. SINGH AND ANOTHER
February 28, 2008
ARUN SEAL Vs. STATE
February 25, 2008
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION APPSC Vs. PRAVIN KUMAR SINGH
September 24, 2008
ARUNDHATI DEB Vs. GAUHATI HIGH COURT
September 3, 2008
ARUNJYOTI MALI Vs. STATE OF ASSAM
September 4, 2008
ARVIND JOSHI Vs. STATE
November 27, 2008
ARYABHATTA JUNIOR SCIENCE COLLEGE Vs. STATE OF ASSAM
February 6, 2008
ASEM BIMOLA DEVI Vs. STATE OF MANIPUR
November 12, 2008
ASHAD ALI MANDAL Vs. STATE OF ASSAM
July 22, 2008
ASHOK KUMAR ROY Vs. STATE OF ASSAM AND ORS.
January 10, 2008
ASHOK SUBBA Vs. STATE OF MEGHALAYA
August 20, 2008
ASSAM BRANCH INDIAN TEA ASSOCIATION Vs. ASSAM STATE ELECTRICITY BOARD
November 25, 2008
ASSAM ROLLER FLOUR MILLS ASSOCIATION Vs. STATE OF ASSAM
September 12, 2008
ASSAM SCIENTIFIC INSTRUMENT DEALERS ASSOCIATION Vs. STATE OF ASSAM
June 10, 2008
ASSAM STATE ELECTRICITY BOARD GUWAHATI Vs. R N DUTTA
September 9, 2008
ASSOCIATE ENTERPRISE Vs. COAL INDIA LTD
June 13, 2008
ATAUR RAHMAN AND OTHERS Vs. SIRAJ UDDIN AND OTHER
November 20, 2008
ATOWAR ALI Vs. MUSTT JAITUN NESSA BIBI
January 29, 2008
ATUL CHANDRA BURAGOHAIN Vs. ASSAM STATE HOUSING BOARD
March 5, 2008
ATUL CHANDRA DUTTA Vs. STATE OF ASSAM
July 9, 2008
AVINASH CHANDER SHARMA Vs. UNION OF INDIA
April 23, 2008
AYAZ ALI Vs. NURUL ISLAM CHOUDHURY
November 28, 2008
AZIZ AHMED KHAN Vs. STATE OF ASSAM
June 13, 2008
AZIZUR RAHMAN Vs. STATE OF ASSAM
April 11, 2008
AZIZUR RAHMAN Vs. STATE OF ASSAM
September 4, 2008
B T MURRY Vs. STATE OF NAGALAND
August 11, 2008
B ZAKILI Vs. LAI AUTONOMOUS DISTRICT COUNCIL
April 9, 2008
BABA SAIKIA Vs. STATE OF ASSAM
June 5, 2008
BABUL ALI Vs. STATE OF ASSAM
August 27, 2008
BABUL DEB Vs. STATE OF ASSAM
April 7, 2008
BABUL DEKA Vs. STATE OF ASSAM
April 25, 2008
BABUL SABDAKAR Vs. STATE OF TRIPURA
September 18, 2008
BABULAL SHARMA Vs. SANT KUMAR BAJORIA
August 25, 2008
BADSHAH PAIR Vs. STATE OF ASSAM
March 11, 2008
BAIKUNTHA RAJBONGSHI Vs. UNION OF INDIA & ORS.
March 25, 2008
BAISHAKHU KONWAR Vs. STATE OF ASSAM
September 8, 2008
BAJRANGLAL PARIKH Vs. STATE OF ASSAM
March 12, 2008
BAMANG ANTHONY AND ANOTHER Vs. STATE OF ARUNACHAL PRADESH
July 2, 2008
BANI KANTA TALUKDAR Vs. STATE OF ASSAM AND OTHERS
August 4, 2008
BANIS ALI Vs. STATE OF ASSAM
September 29, 2008
BAPOK BORANG Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
September 11, 2008
BARPETA MAHAKUMA SARKARI SULAV MULLYAR DOKANI SANSTHA Vs. STATE OF ASSAM AND OTHERS
April 11, 2008
BEENA BORAH Vs. STATE OF ASSAM
May 9, 2008
BHABANI SARMA Vs. STATE OF ASSAM
May 5, 2008
BHABANI SHANKAR BAGARIA Vs. STATE OF ASSAM AND OTHERS
February 6, 2008
BHABEN BASUMATARY AND OTHERS Vs. STATE OF ASSAM AND OTHERS
September 11, 2008
BHABEN SAIKIA Vs. STATE OF ASSAM
November 18, 2008
BHABENDRA CHOUDHURY Vs. STATE OF ASSAM
February 14, 2008
BHABENDRA NATH BARUAH Vs. BINA DEVI
January 31, 2008
BHAITY SAIKIA Vs. STATE OF ASSAM
August 27, 2008
BHAJAN CH DEBNATH Vs. STATE OF TRIPURA
August 5, 2008
BHAJAN DEBNATH Vs. COLLECTOR OF EXCISE
September 8, 2008
BHAJAN SINGH Vs. STATE OF H P
June 6, 2008
BHARATI DAS Vs. RANJIT KUMAR
August 22, 2008
BHUDDHA LILA Vs. STATE OF MIZORAM
May 7, 2008
BHUPEN BISWAS Vs. STATE OF ASSAM
July 2, 2008
BHUPEN BORA Vs. STATE OF ASSAM
November 28, 2008
BIBEKANANDA DEV GOSWAMI Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
November 27, 2008
BIDHAN MUDOI Vs. STATE OF ASSAM AND ORS.
January 8, 2008
BIJOY DAIMARY Vs. STATE OF ASSAM
July 29, 2008
BIKASH DAS Vs. STATE OF TRIPURA
April 4, 2008
BILLAL HUSSAIN Vs. STATE OF ASSAM
January 3, 2008
BIMAL BHOWMIK Vs. STATE OF TRIPURA
January 9, 2008
BIMAL DAS Vs. STATE OF TRIPURA
October 15, 2008
BIMAL KAPALI Vs. STATE OF TRIPURA
August 7, 2008
BINA LALA Vs. AHALYA LALA
July 2, 2008
BINA RAM THOUSEN Vs. UNION OF INDIA
September 18, 2008
BINDA RAI AND OTHERS Vs. RAJENDRA MAHATO
February 22, 2008
BINOY KUMAR SARMA Vs. STATE OF ASSAM
July 28, 2008
BINUPAMA RAJKHOWA Vs. STATE OF MEGHALAYA & OTHERS
June 18, 2008
BIPLAB DEBNATH Vs. STATE OF TRIPURA
February 1, 2008
BIPUL DAS Vs. STATE OF TRIPURA
March 7, 2008
BIREN BHUMIJ Vs. STATE OF ASSAM
May 7, 2008
BITUPAN MORAN @ BHAITY AND ANOTHER Vs. UNION OF INDIA AND OTHERS
August 27, 2008
BLOSHING LAMURONG Vs. MEGHA ASSAM COAL MINES LTD
February 15, 2008
BOLO RAM PAUL Vs. DIGENDRA DUTTA
August 6, 2008
BOLORAM KARMAKAR Vs. STATE OF ASSAM
September 10, 2008
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. SUBODH SARKAR
April 30, 2008
BRIG. NABHOJYOTI DEKA (RETD.) Vs. UNION OF INDIA & ORS.
January 29, 2008
BROJENDRA KR. DEB Vs. STATE OF ASSAM AND ORS.
January 3, 2008
BROJENDRA NATH TALUKDAR Vs. STATE OF ASSAM AND OTHERS
January 18, 2008
C LALROPUIA Vs. STATE OF MIZORAM
May 7, 2008
CALIFORNIA PACIFIC TRADING CORPORATION Vs. KITPLY INDUSTRIES LIMITED
November 19, 2008
CHAKRESWAR DAS Vs. STATE OF ASSAM
July 21, 2008
CHANCHALA PAUL Vs. STATE OF ASSAM, REP. BY THE CHIEF SECRETARY, GOVERNMENT OF ASSAM AND OTHERS
April 3, 2008
CHANDMOHAN SAHA Vs. STATE OF TRIPURA
June 25, 2008
CHANDRA PANIKA Vs. STATE OF ASSAM
May 26, 2008
CHANDRAMATI DEVI Vs. RAJIB BORA
September 10, 2008
CHANJIT SINGH Vs. UNION OF INDIA
August 29, 2008
CHAYA RANI DEY Vs. SUNIL KUMAR PAUL
September 9, 2008
CHIEF EXECCUTIVE OFFICER Vs. TENZING GOPU LAMA
July 23, 2008
CHIMAI BHUYAN Vs. STATE OF ASSAM
September 2, 2008
CHONGTHAM USHARANI DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCE
November 12, 2008
CHURCH OF GOD Vs. STATE OF MEGHALAYA
August 22, 2008
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE SHILLONG Vs. ASSAM ASBESTOS LIMITED GAUHATI
May 23, 2008
D P GOENKA Vs. VIJOY CHOUDHURY
January 29, 2008
DALIMAN NESSA Vs. UNION OF INDIA AND OTHERS
September 30, 2008
DALIMI TAYE PATIR Vs. STATE OF ASSAM
June 13, 2008
DAMBARUDHER DAS Vs. PABITRA MOHAN DAS AND ORS.
February 12, 2008
DAVID TSELA AND OTHERS Vs. STATE OF NAGALAND AND OTHERS
September 23, 2008
DAYALJOY TRIPURA Vs. STATE OF TRIPURA
February 28, 2008
DEBAJIT CHAKRABORTY Vs. UNION OF INDIA
March 25, 2008
DEBEN BISWAS Vs. STATE OF ASSAM
August 5, 2008
DEBENDRA NATH BORAH Vs. STATE OF ASSAM
September 30, 2008
DEBOLAL GORLOSA @ DANIEL DIMASA Vs. UNION OF INDIA AND ORS
August 28, 2008
DEEPAK KUMAR DAS Vs. PARBATI DAS
April 29, 2008
DHALAI RAM REANG Vs. STATE OF TRIPURA
November 20, 2008
DHANANI SHOES LTD Vs. STATE OF ASSAM
July 2, 2008
DHANANI SHOES LTD. Vs. STATE OF ASSAM
April 11, 2008
DHANESWAR DAS Vs. STATE OF TRIPURA
November 27, 2008
DHARANI DALOI Vs. STATE OF ASSAM
September 18, 2008
DHARESWAR DEKA Vs. BHARAT SANCHAR NIGAM LIMITED
December 15, 2008
DHARMESWAR HALOI ALIAS BAITY Vs. UNION OF INDIA
September 22, 2008
DHEBUA RAJOWAR Vs. STATE OF ASSAM
June 25, 2008
DHIRENDRA KUMAR GHOSH Vs. SATYENDRA KUMAR PAUL
April 24, 2008
DHOLLY SINHA Vs. STATE OF ASSAM
June 11, 2008
DHRUBA NATH Vs. STATE OF ASSAM
April 29, 2008
DHRUBAJYOTI TAMULI AND ORS. Vs. STATE OF ASSAM AND ANR.
February 1, 2008
DIAMOND POWER INFRASTRUCTURE LTD. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
November 14, 2008
DIBAKAR MORAN Vs. UNION OF INDIA, NEW DELHI (GAUHATI)(DB)
August 5, 2008
DIBRUGARH FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
July 22, 2008
DIBYALATA KONWAR Vs. NEW INDIA ASSURANCE CO LTD
January 22, 2008
DIBYALATA KONWAR Vs. NEW INDIA ASSURANCE CO. LTD
August 22, 2008
DIGANTA MAZUMDAR Vs. STATE OF ASSAM
February 7, 2008
DILIP BARUAH AND OTHERS Vs. STATE OF ASSAM AND OTHERS
February 18, 2008
DILIP GOSWAMI AND ANR. Vs. ANITA GOSWAMI AND ANR.
January 24, 2008
DILIP KUMAR SAIKIA Vs. STATE OF ASSAM
January 1, 2008
DIMASA ASSOCIATES Vs. NORTH CACHAR HILLS AUTONOMOUS COUNCIL
August 27, 2008
DIMBESHWARI SAIKIA Vs. STATE OF ASSAM AND OTHERS
March 18, 2008
DINESH CHANDRA SAHA Vs. STATE OF ASSAM
June 5, 2008
DINESH GOYENKA Vs. STATE OF ASSAM
February 12, 2008
DINESH RAJPUT Vs. STATE OF ASSAM
September 3, 2008
DIPAK NATH Vs. STATE OF TRIPURA
November 14, 2008
DIPAK PAL Vs. STATE OF TRIPURA
February 27, 2008
DIPAK THAKUR Vs. UNION OF INDIA
April 9, 2008
DIPOK BAKT Vs. STATE OF ASSAM
July 13, 2008
DIRECTOR OF ANIMAL HUSBANDRY and VETERINARY DEPARTMENT GOVT OF ASSAM Vs. RABIA BEGUM
August 8, 2008
DIRECTOR, GOODRICKE GROUP LTD. Vs. STATE OF ASSAM AND OTHERS
May 15, 2008
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD Vs. L. HEKUVI SUMI
February 14, 2008
DORKY LALTHLAMUANI Vs. UNION OF INDIA
March 11, 2008
DOTUM LOLLEN Vs. STATE OF ARUNACHAL PRADESH
September 25, 2008
DR. PARIMAL CH. ACHARJEE Vs. STATE OF ASSAM AND OTHERS
July 2, 2008
DR. RABINDRA CH. DEB NATH AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
April 3, 2008
DULEN BORGOHAIN Vs. STATE OF ASSAM AND OTHERS
July 14, 2008
EDEN COLD STORAGE PVT LTD Vs. ORIENTAL INSURANCE CO LTD
July 1, 2008
EK MAWLONG Vs. STATE OF MEGHALAYA AND ORS.
January 28, 2008
EMAD UDDIN Vs. STATE OF ASSAM
March 18, 2008
EMPRIS SHYLLA Vs. TRIN SYIEMIONG
May 21, 2008
F VANLALRINGA Vs. STATE OF MIZORAM
January 25, 2008
F. LALHRIATA Vs. STATE OF MIZORAM AND ANOTHER
July 21, 2008
FAIZUR RAHMAN MD ALIAS ALI Vs. STATE OF ASSAM
July 1, 2008
FARID UDDIN CHOUDHURY Vs. STATE OF ASSAM
September 11, 2008
FAZAR ALI Vs. STATE OF ASSAM
July 1, 2008
FAZILA BEGUM ALIAS FAZLIYA BEGUM Vs. STATE OF ASSAM
May 29, 2008
FIROZ KHAN Vs. STATE OF ASSAM
November 29, 2008
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
September 30, 2008
FOOD CORPORATION OF INDIA Vs. STATE OF ARUNACHAL PRADESH
May 8, 2008
FULCHAND KURMI Vs. SMT. CHANDRABATI KURMI
May 7, 2008
G R ENGINEERING WORKS LTD Vs. OIL INDIA LIMITED
December 22, 2008
GAMLYANTIS LYNGKHOI Vs. TENGME G MOMIN
March 12, 2008
GANESH GOGOI Vs. STATE OF ASSAM
September 18, 2008
GANESH KUMAR Vs. STATE OF ASSAM
November 18, 2008
GAUHATI MEDICAL COLLEGE TEACHERS ASSOCIATION Vs. STATE OF ASSAM
June 12, 2008
GAUHATI ROLLER FLOUR MILLS LTD. Vs. UNION OF INDIA
April 25, 2008
GAUHATI UNIVERSITY Vs. PUNAMDITA RAI BARUAH
February 29, 2008
GAURIKANTA BARKATAKY Vs. COMMISSIONER OF INCOME TAX
May 16, 2008
GAUTAM SAIKIA Vs. DIGANTA SARMAH
February 28, 2008
GHANA KANTA NATH Vs. STATE OF ASSAM
September 10, 2008
GHANASHYAM SARMA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
January 29, 2008
GHILADHARI NADUAR MIN S S LTD Vs. STATE OF ASSAM
February 7, 2008
GIRISH BARUAH Vs. STATE OF ASSAM
July 18, 2008
GIRISH CHANDRA MEDHI Vs. STATE OF ASSAM AND OTHERS
September 30, 2008
GOKUL ROY Vs. STATE OF TRIPURA
May 30, 2008
GOMTI DEVI SHARMA Vs. CHANDA DEVI
October 23, 2008
GOPA DEB Vs. STATE OF TRIPURA
August 7, 2008
GOPAL CHANDRA PATOWARY Vs. STATE OF ASSAM
September 15, 2008
GOPAL DEY Vs. STATE OF ASSAM
September 15, 2008
GOPAL JHUNJHUNWALA Vs. SHUVRA TEJA CHAUDHURY AND ANR.
February 29, 2008
GOPENDRA GOSWAMI Vs. HARADHAN DAS
September 30, 2008
GOUTAM DAS Vs. STATE OF TRIPURA
January 29, 2008
GOVT OF ASSAM Vs. STATE
March 3, 2008
GULAB CHANDRA Vs. UNION OF INDIA
July 18, 2008
GURNAM SINGH Vs. SUPERINTENDENT OF CUSTOMS (PREVENTIVE)
September 26, 2008
GURU CHARANDAS Vs. STATE OF ASSAM AND OTHERS
June 13, 2008
GURUMAYUM RAJATKANTA SHARMA @ PROMISE @ GERMAN Vs. DISTRICT MAGISTRATE
May 29, 2008
H KALA SINGH Vs. STATE OF MEGHALAYA
August 8, 2008
HABIB ALI Vs. STATE OF ASSAM
August 26, 2008
HABUNG RAMBYA Vs. STATE OF ARUNACHAL PRADESH
May 7, 2008
HAFIZUN BEGUM Vs. MEMBER MOTOR ACCIDENT CLAIMS TRIBUNAL
August 6, 2008
HAGE GUMTO AND ORS. Vs. NINYA BAGRA AND ORS.
May 21, 2008
HALIM ALI Vs. STATE OF ASSAM
February 6, 2008
HANNCILAL VAIPHEI Vs. STATE OF MANIPUR
August 29, 2008
HARAJOGINDRA SINGH Vs. ELLORA BRAHMA
September 2, 2008
HARE KRISHNA DAS Vs. STATE OF ASSAM
June 27, 2008
HAREN RAO Vs. STATE OF ASSAM
February 6, 2008
HARENDRA KUMAR DEKA Vs. STATE OF ASSAM
July 2, 2008
HARICHARAN BASUMATARY Vs. STATE OF ASSAM
August 27, 2008
HASIM ALI Vs. STATE OF ASSAM
January 3, 2008
HASMAT ALI AND ANR. Vs. STATE OF ASSAM
September 2, 2008
HASTA BAHADUR RAI Vs. STATE OF ASSAM
September 4, 2008
HEM CHANDRA DUTTA Vs. STATE OF ASSAM
August 14, 2008
HEM KANTA TALUKDAR Vs. SUNIL SUTRADHAR AND OTHERS
February 1, 2008
HEMANTA BHATTACHARJEE Vs. STATE OF ASSAM
September 9, 2008
HEMANTA BORO Vs. STATE OF ASSAM
February 13, 2008
HIMANI PATHAK Vs. STATE OF ASSAM
June 6, 2008
HINDUSTAN PAPER CORPORATION LTD Vs. SAIKIA ALIAS ASSOCIATES
July 31, 2008
HISPREACHERINGSON SHYLLA Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL
July 22, 2008
HMINGDAILOVA Vs. UNION OF INDIA
August 27, 2008
HRIDAY BASUMATARY Vs. UNION OF INDIA
February 15, 2008
HUAPLIANA Vs. STATE OF MIZORAM
July 31, 2008
HULASH CHAND GULGULIA Vs. RAJKUMAR GULGULIA
June 2, 2008
HUSSAIN ALI KHANDAKAR Vs. STATE OF ASSAM
February 15, 2008
I AYANGLA IMCHEN Vs. STATE OF NAGALAND
August 6, 2008
I.H. MALIK, DISTRICT JUDGE, BONGAIGAON Vs. ASSISTANT REGISTRAR ASSAM HUMAN RIGHTS COMMISSION AND OTHERS
July 29, 2008
IKBAL HUSSAIN SAHARIA ALIAS IQBAL RAHMAN Vs. STATE OF ASSAM
February 8, 2008
IMKONG IMCHEN Vs. UNION OF INDIA AND ORS.
January 17, 2008
IN RE Vs. STATE OF ASSAM
September 29, 2008
IN RE : SAITAM RAJPUT Vs. NONE
November 18, 2008
IN RE: LALIT KALITA AND ORS. Vs. STATE
March 4, 2008
INDIAN POTASH LTD Vs. STATE OF ASSAM
August 19, 2008
INDRAJIT GOGOI Vs. STATE
February 29, 2008
IRIS MYNSONG Vs. MILDA MYRBOH
March 14, 2008
IROM SHYAM SINGH Vs. STATE OF MANIPUR
April 14, 2008
ISHAN DEB BARMA Vs. STATE OF TRIPURA
December 11, 2008
ITANAGAR BENCH UMESH DEBNATH Vs. STATE OF ARUNACHAL PRADESH
August 5, 2008
ITO Vs. STATE OF NAGALAND
November 28, 2008
J D PHARMACEUTICALS Vs. APASHI ENTERPRISE
September 11, 2008
J. LALHRUAITLUANGA KHAWLHRING Vs. STATE OF MIZORAM
May 12, 2008
JADAV CHANDRA DEKA Vs. GAUHATI HIGH COURT
July 29, 2008
JADAV SAIKIA Vs. STATE OF ASSAM
September 15, 2008
JAGABANDHU DAS Vs. STATE OF ASSAM & ORS.
January 24, 2008
JAGADISH NAYAK Vs. STATE OF ASSAM
June 2, 2008
JAGRIT FOODS PVT LTD Vs. UNIOTED BANK OF INDIA
April 3, 2008
JAHARUL ISLAM BORBHUIYA Vs. STATE OF ASSAM
January 21, 2008
JAIDEEP SINGH AND OTHERS Vs. UNION OF INDIA (UOI) AND ANOTHER
January 25, 2008
JAMESH SEBASTIAN Vs. STATE OF ASSAM
June 23, 2008
JANARDAN BEZBARUA Vs. OIL INDIA LTD
June 13, 2008
JANATASEN GUPTA Vs. STATE ELECTION COMMISION
January 24, 2008
JANTU SARKAR Vs. STATE OF ASSAM
November 11, 2008
JASPAL SINGH BISHT Vs. STATE OF TRIPURA
September 3, 2008
JATIN TALUKDAR Vs. STATE OF ASSAM
September 15, 2008
JAWAHARLAL DAS Vs. STATE OF ASSAM
February 7, 2008
JAYANTA KHANIKAR Vs. STATE OF ASSAM
November 11, 2008
JAYANTA KUMAR DAS Vs. STATE OF ASSAM AND OTHERS
February 1, 2008
JENIS LALENGZAUVI KHENGLAWT Vs. STATE OF MEGHALAYA AND ANOTHER
August 20, 2008
JIBAN KUMAR ROY & ANOTHER Vs. STATE OF TRIPURA
April 17, 2008
JITENDRA KUMAR THAKURIA Vs. STATE OF ASSAM
July 2, 2008
JONA BAREH & ORS. Vs. STATE OF ASSAM
November 21, 2008
JONGONG TAIJONG Vs. STATE OF ARUNACHAL PRADESH
February 28, 2008
JOTILA TRIPURA AND OTHERS Vs. ALANGA MOHAN TRIPURA AND OTHERS
May 2, 2008
JOY PRAKASH TANTI Vs. STATE OF ASSAM
November 24, 2008
JOYNAB AHMED Vs. SAHIDUR RAHMAN
December 10, 2008
JOYNAL MIR Vs. STATE OF ASSAM
July 29, 2008
JUMBOM KARLO Vs. STATE OF ARUNACHAL PRADESH
March 24, 2008
JUNARAM GOGOI Vs. STATE OF ASSAM
November 27, 2008
JUWAIDUR RAHMAN Vs. STATE OF ASSAM
August 14, 2008
JYOTIMA PHUKAN Vs. STATE OF ASSAM
December 19, 2008
K LALTHANKIMA Vs. STATE OF MIZORAM
July 30, 2008
K PANGER JAMIR Vs. STATE OF NAGALAND
September 5, 2008
KAGO TABIYO Vs. STATE OF ARUNACHAL PRADESH
September 12, 2008
KAJAL KUMAR BANIK Vs. STATE BANK OF INDIA AND OTHERS
February 14, 2008
KALPANA DEB Vs. PREMANKUR DEY ALIAS TUKLU
December 19, 2008
KALYANASISH KARGUPTA Vs. STATE OF TRIPURA AND OTHERS
March 10, 2008
KAMAKHYA MAHANTA Vs. STATE OF MEGHALAYA
July 18, 2008
KAMAL KUMAR SAHA AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
January 29, 2008
KANCHA MUNDA Vs. STATE OF ASSAM
January 4, 2008
KANU MIA Vs. STATE OF TRIPURA
May 30, 2008
KARABI SAHA Vs. STATE OF TRIPURA AND ORS.
November 26, 2008
KARAM THAMARJIT SINGH Vs. ALLAUDDIN KHAN
February 11, 2008
KARAMAT ALI Vs. STATE OF ASSAM
February 12, 2008
KARUNA NIDHAN CHAKMA Vs. STATE OF TRIPURA AND OTHERS
February 12, 2008
KASHI NATH GOGOI Vs. THAMBAHADUR DORJEE
September 24, 2008
KASHINATH BHATTACHARJEE Vs. STATE OF TRIPURA
November 17, 2008
KAUSHIK DAS Vs. STATE OF TRIPURA
December 11, 2008
KESHAB KALITA Vs. STATE OF ASSAM AND OTHERS
August 1, 2008
KEYIRANGDING HEGUI Vs. STATE OF NAGALAND
June 6, 2008
KH SANATOMBA TARAO Vs. STATE OF MANIPUR
December 18, 2008
KHANINDRA HAZARIKA Vs. REKHA SAIKIA
March 24, 2008
KHARIBAM IBOMCHA SINGH Vs. STATE OF MANIPUR
July 16, 2008
KHASI STUDENT UNION Vs. UNION OF INDIA
February 6, 2008
KHEKANI AND ORS. Vs. STATE OF NAGALAND AND ORS.
June 11, 2008
KHIRADABALA NATH Vs. ASSAM STATE ELECTRICITY BOARD
June 4, 2008
KHROKSILA NONGKHLAW RNGI UMSNING Vs. STATE OF MEGHALAYA
April 29, 2008
KHUKAN DEBNATH Vs. STATE OF ASSAM
June 23, 2008
KISHAN SINGHANIA Vs. DILIP SINGHANIA
July 10, 2008
KISHORE KUMAR BAISHYA Vs. STATE OF ASSAM & ORS.
February 1, 2008
KIUCHAM YIMCHUNGER Vs. STATE OF NAGALAND
November 7, 2008
KRISHNA CHANDRA DAS Vs. STATE OF TRIPURA
February 15, 2008
KRISHNA PRITI GUPTA Vs. UNION OF INDIA
May 27, 2008
KSHITISH NANDI Vs. HIRA DHAR
May 23, 2008
KUMAR SINGH Vs. STATE OF ASSAM
November 10, 2008
KUNJA DAIMARY Vs. UNION OF INDIA
August 28, 2008
L MANGIA Vs. K PANMEI
May 29, 2008
L SUROLIBA SANGTAM Vs. STATE OF NAGALAND
May 21, 2008
LACHIT BORDOLOI Vs. UNION OF INDIA
June 25, 2008
LACHIT CHANDRA BORA & ETC. Vs. THE STATE BANK OF INDIA & ANR.
November 11, 2008
LAIPUBAM SANATHOI SHARMA Vs. STATE OF MANIPUR AND OTHERS
February 26, 2008
LAKSHMI TALUKDAR ALIAS LAKHSMI BALA TALUKDAR Vs. STATE OF ASSAM
June 13, 2008
LALHLIMPUII Vs. STATE OF MIZORAM
July 22, 2008
LALLIANPUII SAILO Vs. H VANLALTLANA
September 17, 2008
LALMOHAN DAS Vs. SAMIRAN DAS
June 2, 2008
LALSANGLORA Vs. STATE OF MIZORAM
July 3, 2008
LALU GOALA Vs. STATE OF ASSAM
August 5, 2008
LALZARI CHINZAH Vs. STATE OF MIZORAM
July 29, 2008
LALZIDINGA RALTE Vs. STATE OF MIZORAM
August 26, 2008
LARSING M. Vs. MEGHALAYA TOURISM DEVELOPMENT CORPN. LTD. AND ANOTHER
May 12, 2008
LAXMI BRICKS INDUSTRIES Vs. STATE OF TRIPURA
April 4, 2008
LEBUDHAR CHETIA @ LAMBODHAR CHUTIA Vs. STATE OF ASSAM
May 27, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. JADUNATH BORBORAH
July 2, 2008
LILA BORDOLOI Vs. ASSAM STATE PUBLICATION BOARD
June 25, 2008
LILI DUTTA Vs. LOHIT PRAKASH DUTTA
January 1, 2008
LIMONGO EZUNG Vs. STATE OF NAGALAND
November 7, 2008
LOUREMBAM SANA SINGH Vs. STATE OF MANIPUR
May 15, 2008
LOWER DIBANG VALLEY MINISTERIAL EMPLOYEES ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH
May 14, 2008
M A EZUNG Vs. STATE OF NAGALAND
September 17, 2008
M NAKRO Vs. STATE OF NAGALAND
July 22, 2008
M R POWER PROJECTS Vs. STATE OF ARUNACHAL PRADESH
November 6, 2008
M. C. JOURNEY Vs. UNION OF INDIA & ORS.
January 7, 2008
M/S. BAMGAON MATSHYAJBI SELF HELP GROUP Vs. STATE OF ASSAM AND OTHERS
February 26, 2008
M/S. M.S. FREIGHT CARRIERS Vs. UNION OF INDIA AND OTHERS
June 27, 2008
MAC ASSOCIATES Vs. POWER GRID CORPORATION OF INDIA LTD
October 21, 2008
MADAN CHUTIA Vs. STATE OF ASSAM AND OTHERS
April 24, 2008
MADAN KALITA Vs. STATE OF ASSAM
April 3, 2008
MADAN KUMAR Vs. STATE OF ASSAM
November 27, 2008
MADHAB BARTHAKUR Vs. CENTRAL BUREAU OF INVESTIGATION
January 9, 2008
MADHU SUDHAN DEBBARMA Vs. STATE OF TRIPURA AND OTHERS
August 8, 2008
MADINE HAZARIKA Vs. TEZPUR UNIVERSITY AND OTHERS
September 19, 2008
MAGUS CONSTRUCTION PVT LTD Vs. UNION OF INDIA
May 15, 2008
MAHAMAYA AGENCIES Vs. STATE OF TRIPURA
January 7, 2008
MAHANANDA DEB BARMA Vs. STATE OF TRIPURA
December 22, 2008
MAHENDRA KAMPRAI Vs. STATE OF ASSAM
September 30, 2008
MAHESH GOGOI Vs. STATE OF ASSAM
December 19, 2008
MAINUDDIN AHMED Vs. FOOD CORPORATION OF INDIA AND ORS.
January 23, 2008
MAINUL HAQUE Vs. STATE OF TRIPURA
December 15, 2008
MAINUL HAQUE Vs. STATE OF TRIPURA
December 25, 2008
MALAY SAHA Vs. STATE OF TRIPURA
June 6, 2008
MALBAM IBOHAL SINGH Vs. STATE OF MANIPUR & ORS.
May 25, 2008
MANAGEMENT OF BOISAHABI Vs. PRESIDING OFFICER
August 26, 2008
MANAGEMENT OF COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION and RURAL TECHNOLOGY Vs. KALYAN KUMAR DAS
May 7, 2008
MANAGEMENT OF DAISAJAN TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT ASSAM AT DIBRUGARH
March 17, 2008
MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL GUWAHATI
November 11, 2008
MANAGEMENT OF MAIJAN TEA ESTATE Vs. ASSAM CHAH KARMACHARI SANGHA
May 26, 2008
MANAGING COMMITTEE OF PARGHAT KAIBARTA MIN SILPA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
February 27, 2008
MANAGING COMMITTEE OF THE ZOO ROAD VIDYAPITH HIGH SCHOOL Vs. STATE OF ASSAM AND OTHERS
April 8, 2008
MANASH PADMABARI JINJIRAM FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
February 14, 2008
MANASHI GOSWAMI Vs. STATE OF ASSAM
December 23, 2008
MANGAL SINGH DEB BARMA Vs. STATE OF TRIPURA
November 12, 2008
MANIK CHAND SINGH Vs. STATE OF ASSAM
January 3, 2008
MANIKA NATH Vs. UNION OF INDIA
December 11, 2008
MANIPUR ELECTRICITY EMPLOYEES UNION Vs. STATE OF MANIPUR
August 29, 2008
MANJU MAZUMDAR Vs. UNION OF INDIA
January 4, 2008
MANMOHAN SINGH Vs. UNION OF INDIA
November 12, 2008
MANOHARI DAS Vs. STATE OF ASSAM
February 1, 2008
MANOJ ROY Vs. GUNENDRA ROY
May 2, 2008
MANTU LAL MODAK Vs. STATE OF ASSAM AND OTHERS
April 8, 2008
MASTER JITENDER SHARMA PETITIONER Vs. GOVERNMENT OF INDIA
April 9, 2008
MATILDA LYNGDOH Vs. STATE OF MEGHALAYA
February 1, 2008
MAZIR UDDIN Vs. STATE OF ASSAM
June 13, 2008
MD AYUB HUSSAIN Vs. UNION OF INDIA
February 15, 2008
MD FAIZUDDIN SK Vs. MD NASIRUDDIN SK
February 15, 2008
MD KUDDUSH ALI Vs. STATE OF ASSAM
June 6, 2008
MD MAINUL HAQ Vs. STATE OF ASSAM
February 19, 2008
MD MANTAZ ALI Vs. STATE OF ASSAM
November 27, 2008
MD MOMIN ALI AND ORS Vs. STATE OF ASSAM
July 1, 2008
MD. ABDUL HANNAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS
September 30, 2008
MD. ABDUL MALIK Vs. NASHIM AKHTAR
December 4, 2008
MD. ABDULLA SK Vs. JYOTSNA BEWA AND ANOTHER
September 9, 2008
MD. AYUB NABI Vs. STATE OF ASSAM
July 15, 2008
MD. GOUSUDDIN Vs. STATE OF ASSAM
January 22, 2008
MD. HAZRAT ALI Vs. STATE OF ASSAM
February 6, 2008
MD. IRFAN AND OTHERS Vs. UNION OF INDIA (UOI) AND OTHERS
June 27, 2008
MD. KASHEM ALI AND OTHERS Vs. STATE OF ASSAM
November 24, 2008
MD. MUSTAFA AHMED Vs. STATE OF ASSAM
November 20, 2008
MD. RAMJAN ALI Vs. UNION OF INDIA AND OTHERS
April 30, 2008
MD. RAZAUL KARIM Vs. (MST.) FARIDA KHATOON
July 30, 2008
MD. SHARFRAJ KHAN Vs. UNION OF INDIA AND ORS.
February 15, 2008
MD. TAIZUDDIN AHMED Vs. STATE OF ASSAM AND OTHERS
March 28, 2008
MD. YAHIYA KHAN @ INAO Vs. STATE OF MANIPUR & ORS.
September 18, 2008
MECHUMLA AND ANR. Vs. STATE OF NAGALAND AND ORS.
November 28, 2008
MEDIA PALACE Vs. AIRPORT AUTHORITY OF INDIA
September 15, 2008
MEGA KLEEN Vs. UNION OF INDIA
August 14, 2008
MEGHALAYA STATE ELECTRICITY BOARD Vs. EDENTINORA MAWTHOH
July 22, 2008
MEGHNATH SAIKAI Vs. XINMIN
February 9, 2008
MEGHNATH SAIKIA Vs. XINMIN
September 9, 2008
MILAN GOALA Vs. STATE OF ASSAM
May 22, 2008
MILK FOOD LIMITED Vs. STATE OF ASSAM
April 9, 2008
MINAJUL HAQUE Vs. STATE OF ASSAM
September 9, 2008
MIRA RANI SARKAR Vs. STATE OF ASSAM
February 15, 2008
MITKU ORANG Vs. STATE OF ASSAM
January 7, 2008
MOHAN CHANDRA BORO Vs. AJOY CHANDRA BORDOLOI
December 18, 2008
MOHAN TALUKDAR Vs. STATE OF ASSAM
November 17, 2008
MOINUL HOQUE Vs. STATE OF ASSAM
June 27, 2008
MONIRA KHATUN Vs. STATE OF ASSAM
June 27, 2008
MONORANJAN BANERJEE Vs. BIPASA BOSE
September 9, 2008
MONOSIJ ROY Vs. HITENDRA DAS
December 2, 2008
MONOTOSH DAS Vs. UNION OF INDIA
May 5, 2008
MONOWAR HUSSAIN Vs. STATE OF ASSAM
March 11, 2008
MOTIOR RAHMAN Vs. STATE OF ASSAM
August 18, 2008
MOTSUO LOTHA Vs. STATE OF NAGALAND
May 23, 2008
MRIDUL KUMAR BHATTACHARJEE and ANR S Vs. STATE OF ASSAM
August 1, 2008
MRS. HAFIZUN BEGUM Vs. MEMBER, MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS.
August 6, 2008
MRS. MARIAMMA SEBASTIAN, JUNIOR TEACHER Vs. UNION OF INDIA AND ORS.
October 26, 2008
MUBARAK HUSSAIN AND ANR. Vs. STATE OF ASSAM AND ORS.
January 30, 2008
MUHIBUL ISLAM Vs. STATE OF ASSAM
September 26, 2008
MUKESH KUMAR Vs. STATE OF MIZORAM
August 14, 2008
MUKUL RANI DEB Vs. HARIPADA DEB
May 2, 2008
MUNINDRA DEKA Vs. STATE OF ASSAM
June 17, 2008
MUNMUM BARKAKATI DAS Vs. GIRISH DAS
June 26, 2008
MUSARAF HUSSAIN LASKAR Vs. STATE OF ASSAM
December 19, 2008
MUSLIM Vs. SETHI SYNTEX
September 30, 2008
MUSLIM UDDIN MAZUMDAR Vs. STATE OF ASSAM
June 17, 2008
MUSSTT SUKURUN NESSA Vs. TAJAMUL ALI BARBHUIYA
February 20, 2008
MUSTT SARABARI BEGUM ALIAS SYERA BEGUM Vs. STATE OF ASSAM
July 25, 2008
MUTUM SEITYABAN SINGH Vs. STATE OF MANIPUR
February 5, 2008
NABA KAMAL BHUYAN Vs. GULABCHAND JAIN
April 9, 2008
NAGENDRA NATH CHUTIA Vs. STATE OF ASSAM
September 12, 2008
NAJIR KHAN Vs. STATE OF MANIPUR
January 22, 2008
NAKUL KR. MAZUMDAR Vs. STATE OF ASSAM AND OTHERS
July 31, 2008
NALIN BORAH Vs. STATE OF ASSAM AND ORS.
February 27, 2008
NALINI BORDOLOI Vs. DISTRICT COLLECTOR
June 25, 2008
NAMITA PAL Vs. STATE OF TRIPURA
May 20, 2008
NANDAN DEY Vs. STATE OF TRIPURA
November 11, 2008
NANDITA ACHARJEE Vs. UNION OF INDIA
April 3, 2008
NANIGOPAL DAS Vs. UNION OF INDIA
December 17, 2008
NANOTECH P LTD Vs. NILKAMAL LTD
September 10, 2008
NARAYAN DEBNATH Vs. STATE OF ASSAM
July 23, 2008
NAREN TANTI Vs. STATE OF ASSAM
June 30, 2008
NARENGBAM MARJIT SINGH Vs. DISTRICT MAGISTRATE IMPHAL EAST
January 10, 2008
NARINDER KR SINGH Vs. STATE OF ASSAM
July 30, 2008
NASIRUDDIN S K Vs. STATE OF ASSAM
June 24, 2008
NATHULAL NAG Vs. STATE OF ASSAM
November 21, 2008
NATIOANL INSURANCE CO LTD Vs. KONJENGBAM IBO SINGH
March 5, 2008
NATIONAL INSTITUTE OF OPEN SCHOOLING Vs. MOHAMMED ALI & OTHERS
March 11, 2008
NATIONAL INSURANCE CO LTD Vs. LIPOKTEMJEN
August 4, 2008
NATIONAL INSURANCE CO LTD Vs. ATARER NACHHA
August 4, 2008
NATIONAL INSURANCE CO. LTD. Vs. LALTHANPUII AND ANOTHER
March 4, 2008
NATIONAL INSURANCE COMPANY LTD Vs. BIMAL NATH
September 24, 2008
NAZRUL ISLAM Vs. STATE OF ASSAM
February 14, 2008
NENKAR LAILYANG Vs. STATE OF ARUNACHAL PRADESH
September 24, 2008
NEW INDIA ASSURANCE CO LTD Vs. BIMAN PRASAD BARKAKATI
February 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. ABDUL KALAM
April 1, 2008
NEW INDIA ASSURANCE CO LTD Vs. LOHIT DISTRICT LEGAL SERVICE AUTHORITY
May 6, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. K. LALNUNMAWII AND ANR.
May 7, 2008
NEW INDIA ASSURANCE CO.LTD Vs. K.VANLAL CHHUANGA
March 4, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. BINDU BHUSAN SEN
September 24, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. BHARAT SINGH
September 18, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. CITY LYNGDOH
September 24, 2008
NG JOHN POUMAI Vs. STATE OF MANIPUR
September 29, 2008
NICH RAJU Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
March 5, 2008
NILENDU PAUL Vs. STATE OF ASSAM
July 16, 2008
NINGTHOUJAM SAMARENDRA SINGH Vs. STATE OF MANIPUR
September 22, 2008
NIRENDRA NATH KOCH Vs. STATE OF ASSAM
June 11, 2008
NISHAMONI KALITA Vs. SARDA KALITA
December 19, 2008
NITOLI Vs. STATE OF NAGALAND
January 8, 2008
NITYANANDA DOWARAH Vs. STATE OF ASSAM
September 9, 2008
NITYANANDA DUTTA Vs. MD. ANISUL HAQUE AND ANOTHER
February 27, 2008
NOOR HUSSAIN Vs. STATE OF ASSAM
August 22, 2008
NORTH EAST PLAINS PEOPLE TRADERS and YOUTH FEDERATION PPTYF Vs. UNION OF INDIA
August 27, 2008
NORTH EASTERN COAL FIELDS COAL INDIA LIMITED Vs. INDUSTRIAL TRIBUNAL GUWAHATI
February 6, 2008
NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. GAMMON INDIA LTD
July 21, 2008
NORTH EASTERN SECURITY SERVICE Vs. TEZPUR UNIVERSITY
March 14, 2008
NORTH EASTERN TUBES LTD Vs. UNION OF INDIA
September 16, 2008
NOVA TRADING PVT LTD Vs. STATE OF ASSAM
December 16, 2008
NRIPENDRA KUMAR SARMA Vs. BONGAIGAON REFINERY and PETROCHEMICALS LTD
August 27, 2008
NYISHI ELITE SOCIETY Vs. TADUP TANA TARA
February 1, 2008
OINAM DINESHWOR SINGH Vs. STATE OF MANIPUR
August 19, 2008
OJING TASING Vs. STATE OF ARUNACHAL PRADESH
September 11, 2008
OKRAM SARATKUMAR SINGH Vs. LETKHOGIN HAOKIP
January 18, 2008
OM PRAKASH GATTANI Vs. STATE OF ASSAM
May 28, 2008
OMNI POINT CORPORATION Vs. NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LTD
May 14, 2008
ORIENTAL INSURANCE CO LTD Vs. GUNAMONI BORA
June 3, 2008
ORIENTAL INSURANCE CO LTD Vs. L HEKUVI SUMI
February 14, 2008
ORIENTAL INSURANCE CO LTD Vs. UMESH NATH
March 27, 2008
ORIENTAL INSURANCE CO LTD Vs. GAURI DEY
November 5, 2008
ORIENTAL INSURANCE COMPANY Vs. TANJESO LAP AND ORS.
January 30, 2008
ORIENTAL INSURANCE COMPANY LIMITED AIZAWL BRANCH Vs. ZOTHANPARI
April 1, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. MUSTT HAZIRA BIBI
April 1, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. KITBOKSON WAR
February 13, 2008
ORIENTAL INSURANCE COMPANY LTD Vs. DALIM MAWLICH
July 18, 2008
P K HANDIQUE Vs. STATE OF MEGHALAYA
September 26, 2008
P S ROCKSON Vs. STATE OF MANIPUR
July 17, 2008
P.C. LALRINMAWIA AND ORS. Vs. STATE OF MIZORAM AND ORS.
July 30, 2008
PABITRA KUMAR DAS Vs. STATE OF ASSAM
June 26, 2008
PALTU TANTI Vs. STATE OF ASSAM
June 3, 2008
PANNALAL GHOSH Vs. IRESH DAS
August 13, 2008
PANNALAL GHOSH Vs. STATE
November 26, 2008
PARESH CH. NEOG Vs. STATE OF ASSAM.
January 24, 2008
PARIMAL KUMAR DAS Vs. UNION OF INDIA
May 5, 2008
PARTHA SARATHI DUTTA Vs. TRIPURA PUBLIC SERVICE COMMISSION
January 9, 2008
PEMA CHOMPHEL Vs. CANTONEMENT BOARD AND ANOTHER
July 2, 2008
PHANINDRA KR. MEDHI Vs. UMESH CH. BARMAN
January 3, 2008
PHOKAN SONOWAL Vs. STATE OF ASSAM
January 11, 2008
PHRIENSIBON KHARMUTHI Vs. COMMISSIONER AND SECRETARY EDUCATION DEPARTMENT GOVT OF MEGHALAYA
September 5, 2008
PIJUSH CHATTORPADHYAY Vs. NATIONAL COUNCIL FOR CO-OPERATIVE TRAINING AND ORS.
September 22, 2008
POTSANGBAM SUPER SINGH Vs. STATE OF MANIPUR
January 28, 2008
POWER GRID CORPORATION OF INDIA LTD Vs. JOHAN BORDOLOI
August 13, 2008
PRACHI BREAD BAKERS PVT. LTD. AND ANOTHER Vs. SHREE MAA ENTERPRISE AND ANOTHER
February 19, 2008
PRADIP BURAGOHAIN Vs. PRANATI PHUKAN
July 21, 2008
PRADIP ROY Vs. STATE OF TRIPURA
January 4, 2008
PRADIP SARKAR Vs. STATE OF TRIPURA
November 14, 2008
PRAFULLA DEV SARMA Vs. STATE OF ASSAM AND ORS.
November 25, 2008
PRAFULLA RAJKHOWA Vs. STATE OF ASSAM
January 23, 2008
PRAMOD KUMAR WILLIAM Vs. UNION OF INDIA
January 28, 2008
PRAMOD THAKURIA` Vs. STATE OF ASSAM
March 11, 2008
PRANAB RAUTH Vs. STATE OF ASSAM
August 8, 2008
PRANESWAR GOGOI Vs. STATE OF ASSAM
November 12, 2008
PRANITA BARMAN Vs. UNION OF INDIA
September 11, 2008
PRASANTA KUMAR PATHAK Vs. POWERGRID CORPORATION OF INDIA
March 19, 2008
PRAVAT CHANDRA KUMAR Vs. UNION OF INDIA
March 10, 2008
PREM KANTA MAHANTA Vs. STATE OF ASSAM AND OTHERS
August 28, 2008
PREMANANDA HAZARIKA Vs. ASSAM STATE ELECTION COMMISSION
July 15, 2008
PRESIDENT SHRI PACHUNGNUN CHONGLIAN OF BUNGMUAL CHURACHANDPUR TOWN MANIPUR Vs. DHIRENDRA SINGH
April 2, 2008
PRIYA VART CHOUDHURY Vs. MALATI RANI GHOSH
July 25, 2008
PROMOD CH. ROY AND ORS. Vs. STATE OF ASSAM
August 5, 2008
PROMOD DAS PATHAK Vs. STATE OF ASSAM
January 9, 2008
PROMODE DAS & ORS. Vs. STATE OF TRIPURA
August 29, 2008
PU LALKANGLOVA SAIL Vs. PI NAGRUTAHNTLUANGI SAILO
September 10, 2008
PUBLIC PROSECUTOR GAUHATI HIGH COURT AGARTALA BENCH Vs. STATE
February 27, 2008
PUHESWAR BORO Vs. STATE OF ASSAM
June 4, 2008
PULAKESH BARUAH Vs. STATE OF ASSAM
May 28, 2008
PURAN SURIN Vs. STATE OF ASSAM
March 18, 2008
PURNA KANTA SHARMA Vs. STATE OF ASSAM & OTHERS
June 13, 2008
PURNO BORO Vs. STATE OF ASSAM
February 20, 2008
PUTUL MORAN (U) PILIKA MORAN Vs. UNION OF INDIA (GAUHATI)(DB)
May 29, 2008
PUTULI DAS Vs. DINA NATH TALUKDAR
February 5, 2008
R KAPZAUVA Vs. STATE OF MIZORAM
August 28, 2008
R L MALSAWMA Vs. STATE OF MIZORAM
July 22, 2008
R LAITHUAMA Vs. STATE OF MIZORAM
July 24, 2008
R. DOSANGA AND ANOTHER Vs. STATE OF MIZORAM AND OTHERS
May 14, 2008
RADHA RAMAN BANIK AND ORS. Vs. KSHITISH CHANDRA DAS AND ANR.
November 10, 2008
RADHESHYAM SINGHAL Vs. STATE OF ASSAM
October 30, 2008
RAFIQUE HUSSAIN Vs. STATE OF ASSAM
September 30, 2008
RAFIQUE UDDIN Vs. STATE OF ASSAM
May 27, 2008
RAGHUBIR PRASAD AGARWAL Vs. RAVI KUMAR SUREKA
February 12, 2008
RAID LABAN COLLEGE SOCIETY AND ANOTHER Vs. STATE OF MEGHALAYA AND OTHERS
April 23, 2008
RAJ INTERNATIONAL Vs. TRIPURA JUTE MILLS LTD
May 26, 2008
RAJEEV CHAKRABORTY Vs. GOLAGHAT TRUCK OWNERS ASSOCIATION
January 18, 2008
RAJEEV GOSWAMI Vs. STATE OF ASSAM AND ORS.
February 14, 2008
RAJEN CHOUDHARY Vs. ARJUN NARZARY AND ORS.
January 10, 2008
RAJEN HALOI Vs. JAGANNATH BHATTACHARJYA
December 3, 2008
RAJENDRA PRASAD BORAH Vs. INCOME TAX APPELLATE TRIBUNAL
April 3, 2008
RAJENDRA SINGH Vs. UNION OF INDIA
March 5, 2008
RAJESH KUMAR Vs. STATE OF TRIPURA AND ORS.
March 28, 2008
RAJESH SALUA Vs. STATE OF ASSAM
January 9, 2008
RAJESH TERON AND OTHERS Vs. STATE OF ASSAM
June 25, 2008
RAJESWARI DEBBARMA Vs. UNION OF INDIA
September 10, 2008
RAJU MORE Vs. RAMESH CHAND KHANDEWAL
December 3, 2008
RAJU PRASAD SARMA Vs. HALADHAR SARMA
April 11, 2008
RAKHI PHUKAN ALIAS DEEP GOGOI Vs. UNION OF INDIA
May 30, 2008
RAM BAHADUR CHETRI @ RAMU CHETRI AND OTHERS Vs. STATE OF ASSAM & OTHERS
June 13, 2008
RAMA RAKSHIT Vs. STATE OF TRIPURA
December 22, 2008
RAMADHAR LALL Vs. STATE OF ASSAM
August 8, 2008
RAMBABU SHARMA Vs. STATE OF ASSAM
September 29, 2008
RAMBIR SINGH Vs. STATE OF TRIPURA
April 2, 2008
RAMCHANDRA RABIDAS ALIAS RATAN RABIDAS Vs. STATE OF TRIPURA
December 22, 2008
RAMDHAN MILI Vs. STATE OF ASSAM
August 7, 2008
RAMEN CHANDRA DEKA Vs. SUJATA DEKA
November 18, 2008
RAMESH KUMAR GUPTA Vs. KSHETRIMAYUM IBOHAL SINGH
January 8, 2008
RAMESH KUMAR JAIN Vs. STATE OF TRIPURA
February 29, 2008
RAMESH RONGPI ALIAS RAHANG Vs. STATE OF ASSAM
March 18, 2008
RAMESWARI BASUMATARY Vs. UNION OF INDIA
August 1, 2008
RAMIZ AHMED BARBHUIYA Vs. STATE OF ASSAM
February 27, 2008
RAMPRABASH CHOWHAN Vs. TRIPURA ROAD TRANSPORT CORPORATION
June 19, 2008
RANA KUMAR PHUKAN Vs. UNION OF INDIA AND OTHERS
February 6, 2008
RANABIR BHOWMIK Vs. STATE OF TRIPURA
February 27, 2008
RANI NARAH Vs. STATE OF ASSAM
February 22, 2008
RANJANA BEGUM LASKAR Vs. STATE OF ASSAM
August 13, 2008
RANJIT CHANDRA BARMAN Vs. STATE OF ASSAM AND OTHERS
May 8, 2008
RANJIT KR SEBNATH BAIDYA Vs. STATE OF TRIPURA
January 16, 2008
RANJIT ORANG Vs. STATE OF ASSAM
March 25, 2008
RANJIT SINGH Vs. STATE OF ARUNACHAL PRADESH
December 16, 2008
RATAN ACHARJEE Vs. STATE OF TRIPURA
April 4, 2008
RATAN KARMAKAR Vs. STATE OF ASSAM
September 12, 2008
RATUL BORA Vs. STATE OF ASSAM
May 6, 2008
RATUL DAS Vs. ORIENTAL INSURANCE CO LTD
June 27, 2008
RATUL NEOG Vs. STATE OF ASSAM
August 13, 2008
RAUNAK AGENCY Vs. STATE OF MIZORAM
January 11, 2008
RAVI JHUNJHUNWALA Vs. PAWAN KUMAR MISHTA
September 15, 2008
RAVINDER PAL Vs. UNION OF INDIA
July 25, 2008
REGISTRAR (I AND E), GAUHATI HIGH COURT AND CHITTARANJANSARMA Vs. AMARJIT BORGOHAIN
February 14, 2008
REHANA AHMED Vs. STATE OF ASSAM
September 8, 2008
REKHA PAUL Vs. ORIENTAL INSURANCE CO LTD
February 1, 2008
REMISIAMA Vs. AINGHINGLOVA
January 16, 2008
RENGFRAH STONE CRUSHER Vs. STATE OF ASSAM
March 18, 2008
RIAZUDDIN MIA Vs. SAHIDUL ISLAM CHOUDHURY
March 27, 2008
RIHON SINGH JANOH Vs. STATE OF MEGHALAYA AND ORS.
January 28, 2008
RINA BORA KALITA Vs. MONJU KALITA
February 26, 2008
RINA BORDOLOI Vs. STATE OF ASSAM AND ORS.
November 28, 2008
RINJU HAZARIKA Vs. STATE OF ASSAM
November 5, 2008
ROITONG SINGPHO Vs. SAJJAN KUMAR AGARWAL
July 2, 2008
ROMESH KHARKONGOR Vs. CHRISTOPHER WELL THANKIEW
August 7, 2008
ROMONI KR CHAKMA Vs. STATE OF ARUNACHAL PRADESH
February 27, 2008
ROSENDRA CHANDRA DAS Vs. STATE OF ASSAM
June 4, 2008
ROTI MANDAL Vs. STATE OF ASSAM
June 30, 2008
RUBUL ALI Vs. STATE OF ASSAM
August 4, 2008
RUKMINI MAJHI Vs. STATE OF ASSAM
April 20, 2008
RUNU BORAH Vs. BINDO BORAH
November 19, 2008
RUNU DAS Vs. ORIENTAL INSURANCE
July 29, 2008
RUPIN SHARMA Vs. STATE
June 13, 2008
RUPJYOTI PATANGIA Vs. STATE OF ASSAM
February 8, 2008
S B ENTERPRISE Vs. HINDUSTAN PAPER CORPORATION LTD
April 1, 2008
S C PARASHAR Vs. UNION OF INDIA
November 19, 2008
S D MAJUMDAR Vs. STATE OF MIZORAM
January 10, 2008
SABITA CHAKRABARTY Vs. STATE OF ASSAM
January 2, 2008
SABITA CHAKRABORTY Vs. MANAGEMENT OF NAMDUNG TEA ESTATE
March 12, 2008
SABITA KURI Vs. GAUHATI HIGH COURT
June 26, 2008
SADEK HUSSAIN Vs. HIMANI BEGUM
September 3, 2008
SADHAN CHANDA Vs. JAGADISH NATH
February 7, 2008
SADULLAH MD Vs. ASSAM STATE ELECTRICITY BOARD
May 29, 2008
SAFIQUE AHMED CHOUDHURY Vs. STATE OF ASSAM AND OTHERS
March 17, 2008
SAHABUDDIN AND ANOTHER Vs. STATE OF ASSAM
November 27, 2008
SAHAJUDDIN Vs. A S E B
December 19, 2008
SAHAR ALI Vs. STATE OF ASSAM
January 4, 2008
SAHIR ALAM MAZUMDAR Vs. ASSAM UNIVERSITY
April 25, 2008
SAIFUL ISLAM Vs. STATE OF ASSAM
August 25, 2008
SAILEN DEBBARMA Vs. STATE OF TRIPURA
September 16, 2008
SAJAL BHATTACHARJEE Vs. STATE OF ASSAM
March 19, 2008
SAJAL CHANDRA DAS Vs. STATE OF ASSAM AND ORS.
August 6, 2008
SAKHITOMBI DEVI Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
June 20, 2008
SAKHITOMBI DEVI Vs. ZONAL MANAGER LIC OF INDIA
June 20, 2008
SAMIR SARKAR Vs. STATE OF TRIPURA AND OTHERS
May 2, 2008
SAMSUL HAQUE BORBHULYA Vs. IBRAHIM ALI BORBHULYA
January 8, 2008
SANDIP KAR Vs. PAMPY KAR
August 25, 2008
SANDOH NORTH EASTERN Vs. STATE OF NAGALAND
September 6, 2008
SANGEETA BARUAH SAIKIA Vs. STATE OF ASSAM AND ORS.
November 11, 2008
SANJIB ADHIKARI Vs. STATE OF ARUNACHAL PRADESH
December 23, 2008
SANJIT DEBBARMA @ KHURUMPUI Vs. STATE OF TRIPURA
August 10, 2008
SANSAI GOWALA AND OTHERS Vs. STATE OF ASSAM
January 18, 2008
SANTI RAM DEKA Vs. STATE OF ASSAM
May 27, 2008
SANTOSH BORO Vs. STATE OF MEGHALAYA
March 26, 2008
SANTOSH MISHRA Vs. STATE OF ASSAM AND OTHERS
January 18, 2008
SAPAN KUMAR DAS Vs. UNION OF INDIA
April 2, 2008
SARAT CHANDRA KONWAR Vs. TEZPUR UNIVERSITY
March 17, 2008
SARIAR AHMED Vs. STATE OF ASSAM
February 20, 2008
SARIF UDDIN Vs. MUJAMIL ALI ALIAS ABDUR RAHMAN CHOUDHARY
March 25, 2008
SARIF UDDIN Vs. STATE OF ASSAM
November 12, 2008
SASANKA DEY Vs. DIPANKAR BRAHMA
August 8, 2008
SATYA DAS ALIAS SATYABRATA DAS Vs. SUJATA DAS
April 30, 2008
SATYA NARAYAN SAH Vs. UNION OF INDIA
January 1, 2008
SAVIZO CHADI Vs. STATE OF NAGALAND
September 26, 2008
SAYED MD. BAKIR Vs. STATE OF ASSAM AND OTHERS
May 8, 2008
SERALIN ANN DKHAR AND OTHERS Vs. MEGHALAYA LEGISLATIVE ASSEMBLY AND OTHERS
June 16, 2008
SET DISCOVERY PRIVATE LTD Vs. VISWADARSHAN CABLE NETWORK & ORS.
March 18, 2008
SEWALI DAS Vs. NUMALIGARH REFINERY LIMITED
March 21, 2008
SH LALHLEIA Vs. UNION OF INDIA
July 29, 2008
SHAHIDA RAHMAN BARBHUYAN Vs. KUNTI MEDHI
November 20, 2008
SHAMSHER SINGH SANDHU Vs. UNION OF INDIA
August 5, 2008
SHANTANU BORTHAKUR Vs. MANAGEMENT OF GAUHATI STOCK EXCHANGE LIMITED
March 20, 2008
SHARF RAJ KHAN Vs. UNION OF INDIA
February 15, 2008
SHEBA WHEELS PVT LTD Vs. GOLDEN MENTHOL EXPORTS P LTD
July 29, 2008
SHEIKH ABDULLAH Vs. STATE OF ASSAM
April 11, 2008
SHILPI MITRA Vs. STATE OF ASSAM AND ORS.
November 17, 2008
SHIPRA SHOME Vs. GOVERNMENT OF MEGHALAYA AND OTHERS
April 30, 2008
SHREE PACETRONIX LTD Vs. STATE OF ASSAM
March 4, 2008
SHRI INDRAJIT DAS Vs. STATE OF ASSAM
September 19, 2008
SHYAM SUNDAR AGARWALA Vs. STATE OF ASSAM AND OTHERS
July 2, 2008
SHYAM SUNDER BHARTIA Vs. ACCOUNTANT GENERAL AandE ASSAM
September 25, 2008
SHYAMANTA THAKUR Vs. STATE OF ASSAM
September 3, 2008
SIBU NAYAK Vs. STATE OF ASSAM
February 6, 2008
SILCHAR MUNICIPAL BOARD Vs. EASTERN TEA ESTATE PRIVATE LTD.
February 29, 2008
SIMA BISWAS Vs. STATE OF TRIPURA
June 13, 2008
SIPRA BHOWMIK (SINHA) Vs. STATE OF TRIPURA AND ORS.
November 21, 2008
SIRAJUL HAQUE Vs. STATE OF ASSAM
February 19, 2008
SISHIR KR RAY Vs. STATE OF ASSAM
September 8, 2008
SMT. DULA BOSE Vs. AMALENDU GUHA AND ANOTHER
April 23, 2008
SMT. KIRAN KONWAR Vs. STATE OF ASSAM AND OTHERS
May 19, 2008
SMT. KRISHNA DEVI @ SABITRI DEVI (RANI) Vs. UNION OF INDIA (UOI) AND ANOTHER
July 25, 2008
SOMEJAHAN SAIKIA Vs. SUJIT KUMAR DAS AND OTHERS
July 18, 2008
SONU BALA DEB BARMA Vs. STATE OF TRIPURA
August 5, 2008
SOROJINI DEVI AND ANOTHER Vs. OINAM JUGESHWAR SINGH AND OTHERS
March 28, 2008
SRI NISHI NATH SARMA Vs. STATE OF ASSAM AND ORS.
July 28, 2008
SRIMANTA HALOI Vs. STATE OF ASSAM
May 6, 2008
SRIPRASAD ORANG Vs. STATE OF ASSAM
May 6, 2008
STATE OF ARUNACHAL PRADESH Vs. K K HAZARIKA
January 10, 2008
STATE OF ARUNACHAL PRADESH Vs. MANMOHAN SINGH BHOMRAH
January 29, 2008
STATE OF ASSAM Vs. NIRMALI BORA
July 1, 2008
STATE OF ASSAM Vs. CHANDAN BARUAH
September 29, 2008
STATE OF ASSAM Vs. KALPA RAM DEKA
September 30, 2008
STATE OF ASSAM Vs. SONAHAR ALI ALIAS SUNUR ALI
December 18, 2008
STATE OF ASSAM Vs. RANJIT CHANDRA BARMAN AND OTHERS
June 5, 2008
STATE OF ASSAM Vs. PRADIP CHANDRA PATHAK
March 13, 2008
STATE OF ASSAM Vs. DR. MALAVIKA BARMAN AND ANOTHER
June 13, 2008
STATE OF ASSAM Vs. SUBHENDU SORCAR
August 14, 2008
STATE OF MANIPUR Vs. A K CYCLE AND ALLIED CENTRE
February 14, 2008
STATE OF MANIPUR Vs. LAISHRAM AMUSANA SINGH
November 13, 2008
STATE OF MANIPUR Vs. CHIEF INFORMATION COMMISSIONER
May 23, 2008
STATE OF MEGHALAYA Vs. WINKLE STAR KHARUMLONG
March 11, 2008
STATE OF MIZORAM Vs. ABDUL JALIL
January 25, 2008
STATE OF MIZORAM Vs. DENIS LALNUNPUIA
May 26, 2008
STATE OF MIZORAM AND OTHERS Vs. H. LALRINMAWIA
March 4, 2008
STATE OF NAGALAND Vs. ROTHRONGBA SANGTAM
June 13, 2008
STATE OF NAGALAND AND ANR. Vs. BERILA
February 5, 2008
STATE OF TRIPURA Vs. INDIAN FOREST SERVICE ASSOCIATION
June 5, 2008
STATE OF TRIPURA Vs. LAXMAN DEBNATH
April 28, 2008
STATE OF TRIPURA & ORS. Vs. DULALI RANI DUTTA.
January 8, 2008
STATE/CBI/ACB/SILCHAR BRANCH Vs. ARUN KANTI GHOSE (A
February 26, 2008
SUBEN MARADI Vs. STATE OF ASSAM
June 11, 2008
SUBHA HAZARIKA ALIAS DILIP HAZARIKA Vs. STATE OF ASSAM
September 22, 2008
SUBRATA BHATTACHARJEE Vs. CENTRAL BUREAU OF INVESTIGATION
May 8, 2008
SUDARASN BRAHMA Vs. STATE OF ASSAM AND OTHERS
January 24, 2008
SUKLA DEB Vs. UNION OF INDIA
June 25, 2008
SUKUR ALI Vs. STATE OF ASSAM
April 29, 2008
SULTAN ALI Vs. STATE OF ASSAM
June 23, 2008
SUMATI TALUKDAR Vs. DULUMANI TALUKDAR
September 16, 2008
SUMIT DAS Vs. GAUHATI MUNICIPAL CORPORATION
March 11, 2008
SUMITRA GHOSH Vs. SUPRAKASH SARKAR
March 13, 2008
SUNA BHANU Vs. ALI AKBAR
June 6, 2008
SUNAMANI NATH Vs. SUKUMARI DEB
July 22, 2008
SUNANDA GOGOI Vs. STATE OF ASSAM
September 16, 2008
SUNITI BALAKAR Vs. STATE OF TRIPURA
March 5, 2008
SUPRAKASH SARKAR Vs. STATE OF ASSAM
August 8, 2008
SUPRAKASH SARKAR Vs. STATE OF ASSAM
February 15, 2008
SURENDRA REANG Vs. STATE OF TRIPURA
December 8, 2008
SURESH PAUL SINGH YADAV Vs. UNION OF INDIA
February 24, 2008
SURJYA KUMAR HAZARIKA Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
August 11, 2008
SUTON DUTTA GUPTA Vs. STATE OF ASSAM
August 14, 2008
SWADESH DAS Vs. STATE OF TRIPURA
November 14, 2008
SWAPAN KUMAR PAL Vs. OIL AND NATURAL GAS CORPORATION LTD.
August 13, 2008
SYED NABAB HUSSAIN Vs. ALKAS ALI
February 15, 2008
T M ENTERPRISE Vs. STATE OF ARUNACHAL PRADESH
August 1, 2008
TABOM YAO Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
September 30, 2008
TAKHELMAYUM THOIBA SINGH Vs. STATE OF MANIPUR
March 13, 2008
TAMOK KOMUT Vs. STATE OF ARUNACHAL PRADESH
May 19, 2008
TAMSHER ALI Vs. STATE OF ASSAM
September 29, 2008
TANDONBI DEVI Vs. KALAMU SINGHA
September 24, 2008
TAPAN DEBBARMA Vs. STATE OF TRIPURA
September 11, 2008
TARAPRASAD SAIKIA & ANOTHER Vs. UNION OF INDIA & OTHERS
September 30, 2008
TARU DAS Vs. STATE OF TRIPURA
June 12, 2008
TATA MOTORS LTD Vs. BORNALI DUTTA BORA
March 20, 2008
TERACOM LTD Vs. SAGGI ELECTRIC COMPANY & OTHERS
February 15, 2008
TEZ UDDIN LASKAR Vs. GAUHATI UNIVERSITY
July 30, 2008
TEZALPATTY TEA PVT LTD Vs. EASTERN TEA BROKERS P LTD
August 1, 2008
TH LOKENDRA SINGH Vs. STATE OF MANIPUR
April 17, 2008
THE MANIPUR PENSIONERS WELFARE UNION, IMPHAL Vs. THE ACCOUNTANT GENERAL (A AND E), MANIPUR
February 14, 2008
THINGUJAM HOMEN SINGH Vs. STATE OF MANIPUR
June 16, 2008
THINKHOLET Vs. COLLECTOR OF LAND ACQUISITION
September 22, 2008
THOKCHOM ONGBI GAYABATI DEVI Vs. KONTHOUJAM BEBUNGOU SINGH
December 19, 2008
THOKCHOM ONGBI MANI DEVI Vs. STATE OF MANIPUR AND ORS.
January 17, 2008
THOUDAM SHYAM SINGH Vs. DISTRICT MAGISTRATE
November 27, 2008
TIKENDRAJIT SINGHA Vs. LIFE INSURANCE CORPORATION OF INDIA
December 22, 2008
TILAK CHANDRA DAS Vs. UNION OF INDIA
June 12, 2008
TILAK KALITA Vs. STATE OF ASSAM
May 5, 2008
TILOK PANIKA Vs. STATE OF ASSAM
May 28, 2008
TOHELI SUMI Vs. STATE OF NAGALAND
November 20, 2008
TRIPURA PUBLIC SERVICE COMMISSION Vs. PARTHA SARATHI DUTTA
June 4, 2008
TUSHAR KANTI MAZUMDAR Vs. STATE OF ASSAM AND OTHERS
September 30, 2008
UDAY KUMAR DAS Vs. STATE OF ASSAM
March 18, 2008
UKEN PEGU AND ANR. Vs. ROMESH CHANDRA BORAH AND ORS.
February 29, 2008
UMESH CHANDRA BHUYAN Vs. STATE OF ASSAM
February 27, 2008
UMESH DOWARA Vs. STATE OF ASSAM
February 14, 2008
UNION OF INDIA Vs. FREIGHT CARRIERS
April 30, 2008
UNION OF INDIA Vs. KUTTICHAND & SAROJINI BRICK KILN & ORS.
March 4, 2008
UNION OF INDIA Vs. JAIN ENTERPRISES
June 2, 2008
UNION OF INDIA Vs. HARINAGAR SUGAR MILLS LIMITED
June 2, 2008
UNION OF INDIA Vs. IPE THOMAS
May 19, 2008
UNION OF INDIA Vs. ZOKAILIANA
April 25, 2008
UNION OF INDIA Vs. VISION ISPAT PVT LTD
November 27, 2008
UNION OF INDIA Vs. AJANT BORO
November 5, 2008
UNION OF INDIA Vs. LALTHANMAWIA
September 19, 2008
UNION OF INDIA Vs. S M CONSTRUCTION CO
August 1, 2008
UNION OF INDIA Vs. SATYA NARAYAN YADAV
August 5, 2008
UNION OF INDIA Vs. MOHANLAL DAS
August 5, 2008
UNION OF INDIA (UOI) Vs. BRIJ PAL TANWAR
June 2, 2008
UNION OF INDIA AND ANR. Vs. SHRI NGURSAILOVA
August 27, 2008
UNION OF INDIA RAILWAYS Vs. MANIPUR TEA TRADING COMPANY
July 1, 2008
UNITED INDIA INSURANCE CO LTD Vs. LALNUNENGA
July 23, 2008
UNITED INDIA INSURANCE CO LTD Vs. B L ROCHHUNGA
April 29, 2008
UNITED INDIA INSURANCE CO LTD Vs. DIPEN NATH
April 1, 2008
UNITED INDIA INSURANCE CO LTD Vs. NILIMA NANDI
January 9, 2008
UNITED INDIA INSURANCE CO. LTD Vs. RAMLIANI
May 8, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. H.R. ANGDAWLA AND OTHERS
March 5, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. KSHETRIMANUM KHOTNEI SINGH AND ANOTHER
April 2, 2008
UNITED INDIA INSURANCE CO. LTD. Vs. LALZUIA AND ORS.
September 17, 2008
UNITED INDIA INSURANCE CO.LTD Vs. K.RAMLIANA
March 11, 2008
UPENDRA NATH DEKA Vs. HALADHAR DAS
June 20, 2008
UPENDRA NATH MISRA Vs. STATE OF ASSAM
September 15, 2008
USHA MANDAL Vs. JITENDRA NATH DUTTA
January 3, 2008
USHA RAJKHOWA Vs. PARAMOUNT INDUSTRIES
February 7, 2008
USHA RANJAN DEB BARMA Vs. STATE OF TRIPURA AND OTHERS
March 5, 2008
UTPAL KUMAR DAS Vs. COURT OF THE MUNSIF NO 1
August 30, 2008
UTPAL SAIKIA NO 410451F RIFLEMEN GD Vs. UNION OF INDIA
January 30, 2008
UTTAM DEBBARMA Vs. STATE OF TRIPURA
April 4, 2008
UTTAM NANDI Vs. MOMI NANDI
July 2, 2008
VANLALLAWMA Vs. STATE OF MIZORAM
April 10, 2008
VIJAYA BANK, DIMAPUR BRANCH Vs. BABU MANJUNATH PRASAD (SINCE DECEASED) THROUGH HIS WIFE, SMT. S. AMNELA JAMIR (LR)
May 26, 2008
VITACHU MLA Vs. UNION OF INDIA
March 12, 2008
VIVEK ANAND SINGHANIA Vs. STATE OF ASSAM
January 30, 2008
W MANLEM KONYAK Vs. STATE OF NAGALAND
November 5, 2008
WAHENGBAM UTTARANI DEVI Vs. STATE OF MANIPUR
June 12, 2008
WORKMEN OF SOOKERATING TEA ESTATE Vs. MANAGEMENT OF SOOKERATING
January 24, 2008
Y YEANGPONG KONYAK Vs. STATE OF NAGALAND
February 6, 2008
YASHIMENLA Vs. ADDL CHIEF SECRETARY GOVT OF NAGALAND
November 6, 2008
YOMTUM ETE Vs. STATE OF ARUNACHAL PRADESH
December 10, 2008
Z R REMTLUANGA Vs. STATE OF MIZORAM
July 21, 2008