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Case Index
Title
Date
ANKIT UPADHYAY Vs. IDBI LIMITED
December 16, 2008
BABULAL LODHI Vs. HINDUSTAN PETROLEUM
December 19, 2008
FAMILY PLANNING ASSOCIATION OF INDIA Vs. PINKY HIVRADE
December 23, 2008
GENDRAO LIKHITKAR Vs. G M , (KARMIK) (PENSION & S S S ), WESTERN COAL FIELD HEAD OFFICE, NAGPUR & ANR
February 6, 2008
INTERNATIONAL TRACTORS LIMITED Vs. GULAB SINGH
May 19, 2008
LEENA TRIVEDI Vs. ORIENTAL INSURANCE COMPANY LIMITED
January 30, 2008
M P MADHYA KSHETRA VIDYUT VITARAN COMPANY LIMITED Vs. SHIBU SHARMA
March 3, 2008
M P STATE ELECTRICITY BOARD Vs. RAJENDRA SINGH
February 6, 2008
M.P. HOUSING BOARD Vs. SHIVAJI RAO NIKHALE
February 22, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. URMILABAI
February 20, 2008
PRAVAR ADHEEKSHAK, POST OFFICE Vs. HARIMOHAN LOWANSHI
October 15, 2008
SHUDHABALA SHARMA & ANR Vs. M P HOUSING BOARD & ORS
April 2, 2008
SHYAM SIPOALYA PRINTS Vs. APSOM INFOTEX LIMITED
February 5, 2008
SUGAN KUMAR JAIN Vs. NATIONAL INSURANCE CO LTD
July 14, 2008
TOSHALI RESORTS INTERNATIONAL Vs. RAJENDRA SINGH BAPNA
December 19, 2008
VIVEK Vs. UCO BANK, INDORE
February 23, 2008
ZEBA HAMID Vs. HAJELA HOSPITAL & ORS
October 31, 2008