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Title
Date
A B AVADHANULU Vs. SOUTH CENTRAL RAILWAY
April 1, 2008
A B AVADHANULU CONVENOR FORUM FOR NATURAL JUSTICE AND SOCIAL WELFARE Vs. SOUTH CENTRAL RAILWAY
November 24, 2008
A B AVADHANULU CONVENOR FORUM FOR NATURAL JUSTICE AND SOCIAL WELFARE Vs. SOUTH CENTRAL RAILWAY
November 18, 2008
A B HUSSAIN MANIKFAN Vs. UNION TERRITORY OF LAKSHADWEEP
July 21, 2008
A G PEDNEKAR Vs. CENTRAL RAILWAY
August 22, 2008
A GANGOPADHYAY Vs. SOUTH EASTERN RAILWAY
November 18, 2008
A K AGNIHOTRI CANTEEN MANAGER Vs. NORTHERN RAILWAY
July 31, 2008
A K SINGH Vs. HOME POLICE I/ESTABLISHMENT DEPARTMENT GNCT
January 14, 2008
A M ATTAR Vs. CENTRAL RAILWAY
November 12, 2008
A M ATTAR Vs. CENTRAL RAILWAY
May 15, 2008
A PECHIMUTHU Vs. SOUTHERN RAILWAY
April 7, 2008
A R SHAH Vs. CENTRAL INFORMATION COMMISSION CIC
November 12, 2008
A S AHLUWALIA Vs. INDIAN INSTITUTE OF TECHNOLOGY
May 9, 2008
AASTHA ENTERPRISES Vs. NORTHERN RAILWAY
April 11, 2008
ABBAS BUXA A B ENTERPRISE Vs. EASTERN RAILWAY
January 18, 2008
ABDUL HADI Vs. CHIEF SECRETARIAT EDUCATION
June 20, 2008
ABDUL MOID KHAN S/O LATE SHRI ABDUL RAUNF KHAN Vs. NORTHERN RAILWAY
July 18, 2008
ABDUL RAFIQUE DIESEL SHOP LOKO KARKHANA Vs. N W RAILWAYS
April 3, 2008
ABDUL RAFIQUE JR ENGINEER I Vs. NORTH WESTERN RAILWAYS
January 25, 2008
ABDUL RAYEES Vs. A I C T E
July 3, 2008
ABHAY SINGH Vs. NORTHERN RAILWAY
September 18, 2008
ABHIJIT MUKHERJEE Vs. SOUTH EASTERN RAILWAY
November 18, 2008
ACHCHHEY LAL Vs. NUCLEAR POWER CORPORATION LTD NPCL
February 1, 2008
ADITYA N PRASAD Vs. CENTRAL BOARD OF SECONDARY EDUCATION
June 16, 2008
AHMEDALI SHAIKH Vs. MINISTRY OF RAILWAYS
August 29, 2008
AJAI KRISHNA YADAV Vs. NORTHERN RAILWAY
September 29, 2008
AJAY GANESH UBALE Vs. CENTRAL BUREAU OF INVESTIGATION CBI
January 29, 2008
AJAY JHURIA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS
October 24, 2008
AJAY KUMAR RAI Vs. EAST CENTRAL RAILWAY
May 9, 2008
AJAY KUMAR RAI J E/II/W/CON UNDER DY CHIEF ENGINEER CON EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
November 24, 2008
AJIT KUMAR SINGH GENERAL SECRETARY HUMAN RIGHTS ORGANISATION Vs. EASTERN RAILWAY
November 18, 2008
AJIT SINGH RETD JR DIRECTOR VIGILANCE Vs. RAILWAY BOARD
September 22, 2008
AMAR NATH Vs. NORTHERN RAILWAY
March 25, 2008
AMAR NATH Vs. NORTHERN RAILWAY
September 29, 2008
AMAR NATH SINGH Vs. DIRECTOR OF AUDIT MINISTRY OF DEFENCE
May 15, 2008
AMARNATH SHARMA Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
February 14, 2008
AMIT D BUCH WEIZMANN LIMITED Vs. WESTERN RAILWAY
April 11, 2008
AMIT KUMAR DWIVEDI Vs. SOUTH EAST CENTRAL RAILWAY
November 18, 2008
AMRIT LAL ARORA Vs. NORTHERN RAILWAY
March 18, 2008
ANAND KUMAR MEHTA Vs. NORTHEAST FRONTIER RAILWAY
October 18, 2008
ANAND SHUKLA Vs. EAST CENTRAL RAILWAY
February 28, 2008
ANIL K SAHORE Vs. COAST GUARD HQ MINISTRY OF DEFENCE MOD
June 19, 2008
ANIL KAPOOR Vs. NORTH CENTRAL RAILWAY
September 22, 2008
ANIL KUMAR Vs. EAST CENTRAL RAILWAY
July 14, 2008
ANIL KUMAR Vs. EAST CENTRAL RAILWAY
April 11, 2008
ANIL KUMAR Vs. EASTERN RAILWAY
September 12, 2008
ANIL KUMAR Vs. EAST CENTRAL RAILWAY
December 31, 2008
ANIL KUMAR DHYANI Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT
November 20, 2008
ANIL KUMAR DHYANI Vs. ARMY BASE WORKSHOP
July 23, 2008
ANIL PATHAK Vs. EAST CENTRAL RAILWAY
July 28, 2008
ANIL SOOD Vs. DY COMMISSIONER EAST
July 22, 2008
ANJALI SUDHIR PATIL W/O SHRI SUDHIR BHALCHANDRA PATIL Vs. WESTERN RAILWAY
June 30, 2008
ANJANA G DOSHI Vs. STATE BANK OF BIKANER AND JAIPUR
May 28, 2008
ANUJ DHAR Vs. PRIME MINISTERS OFFICE PMO
January 25, 2008
ANUMEHA Vs. CHIEF COMMISSIONER OF INCOME TAX XI
April 29, 2008
APARAPAR SINGH CHIEF PLANNING ENGINEER DIESEL LOCO MODERNISATION WORKS Vs. RAILWAY BOARD
April 30, 2008
ARCHANA S GAWADA Vs. DEPTT OF PERSONNEL AND TRAINING DOPT
May 9, 2008
ARUN KUMAR SOOD Vs. NORTHERN RAILWAY
May 26, 2008
ARUN PRAKASH Vs. EAST CENTRAL RAILWAY
April 30, 2008
ARVIND KEJRIWAL Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PENSIONS PERSONNEL AND TRAINING GOVERNMENT OF INDIA
November 27, 2008
ARVIND KUMAR SINGH Vs. NORTH EASTERN RAILWAY
March 31, 2008
ASHA SINGH Vs. CENTRAL RESERVE POLICE FORCE CRPF
July 3, 2008
ASHIM KUMAR SARKAR Vs. GEOLOGICAL SURVEY OF INDIA
October 10, 2008
ASHISH KAPUR Vs. O/O DY COMMR OF POLICE DCP SOUTHERN RANGE
June 20, 2008
ASHOK KEDARNATH MUNDADA Vs. DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS MINISTRY OF SHIPPING ROAD TRANSPORT AND HIGHWAYS
May 27, 2008
ASHOK KR TANWAR Vs. DEPT OF FORESTS AND WILDLIFE GNCT DELHI
May 15, 2008
ASHOK KUMAR Vs. DEPARTMENT OF CUSTOMS
May 30, 2008
ASHOK KUMAR GARG Vs. NORTHERN RAILWAY
June 13, 2008
ASHOK KUMAR PASAYAT Vs. SOUTH EAST CENTRAL RAILWAY
October 24, 2008
ASHOK KUMAR PASAYAT Vs. SOUTH EAST CENTRAL RAILWAY
September 22, 2008
ASHOK KUMAR YADAV Vs. NORTHERN RAILWAY
July 18, 2008
ASHOK R MANSATA Vs. EASTERN RAILWAYS
January 15, 2008
ASHOK SIKKA Vs. DY COMMISSIONER SOUTH MCD
July 24, 2008
ASHWANI KUMAR Vs. CENTRE FOR RAILWAY INFORMATION SYSTEM
April 30, 2008
ASHWANI KUMAR Vs. NORTHERN RAILWAY
May 26, 2008
ASHWANI KUMAR Vs. NORTHERN RAILWAY
January 25, 2008
ASHWANI KUMAR Vs. NORTHERN RAILWAY AMBALA DIVISION
July 14, 2008
ASHWANI KUMAR Vs. NORTHERN RAILWAY
May 15, 2008
ASHWANI KUMAR DUBEY Vs. WEST CENTRAL RAILWAY
October 24, 2008
AUGUSTINE P E Vs. WESTERN RAILWAY
August 29, 2008
AVADHESH KUMAR GARG Vs. DIRECTOR GENERAL MILITARY ENGG DGME
June 19, 2008
AVINASH KUMAR KAUSHAL Vs. PUNJAB AND SIND BANK AND MR NARENDER PAL SINGH AGM AND PIO
October 7, 2008
AVTAR SINGH S/O SHRI DARSHAN SINGH Vs. RAILWAY BOARD
September 22, 2008
AWANEESH KUMAR AWASTHI Vs. RAILWAY RECRUITMENT BOARD
September 30, 2008
B B PANDEY Vs. EAST CENTRAL RAILWAY
September 12, 2008
B KUMARESH SR STENOGRAHER Vs. SOUTHERN RAILWAY
June 16, 2008
B M KUMARI AND MR B M NAINAMBA Vs. DIRECTOR GENERAL NCC MIN OF DEFENCE MOD
June 18, 2008
B M VENKATESH Vs. SOUTH CENTRAL RAILWAY
June 13, 2008
B M VENKATESH Vs. SOUTH WESTERN RAILWAY
November 24, 2008
B R MANHAS Vs. CENTRAL BUREAU OF INVESTIGATION CBI
January 25, 2008
B S AGARWAL Vs. NORTH WESTERN RAILWAY
March 17, 2008
BADIUZ ZAMAN Vs. EAST CENTRAL RAILWAY
May 15, 2008
BAIJNATH YADAV Vs. WESTERN RAILWAY
January 25, 2008
BALBIR SINGH Vs. NORTHERN RAILWAY
June 30, 2008
BALBIR SINGH I T I CERTIFICATE HOLDER ASSOCIATION REGD DELHI TRANSPORT CORPORATION Vs. VIJAYENDRA KUMAR MANAGER ADMN AND SPIO DELHI TRANSPORT CORPORATION DEPARTMENT OF STORE AND PURCHASE AND SHRI V K S CHAUHAN CHIEF GENERAL MANAGER AND APPELLATE AUTHORITY DELHI TRANSPORT CORPORATION
May 16, 2008
BALDEV RAJ CHOUDHARY Vs. DY COMMISSIONER
June 16, 2008
BALDEV RAJ SHARMA Vs. DELHI DEVELOPMENT AUTHORITY DDA
July 3, 2008
BALESHWAR PRASAD FITTER KHALASI HELPER Vs. EAST CENTRAL RAILWAY
February 27, 2008
BALJIT SINGH Vs. DIRECTORATE GENERAL WORKS CENTRAL PUBLIC WORKS DEPT
June 18, 2008
BALVINDER SINGH NIGAH Vs. NORTHERN RAILWAY
September 18, 2008
BALWAN SINGH MOURYA Vs. WEST CENTRAL RAILWAY
September 29, 2008
BALWANT SINGH Vs. NORTHERN RAILWAY
May 15, 2008
BANSHI DHAR Vs. MINISTRY OF DEFENCE MOD
January 25, 2008
BARKATULLAH RAILWAY SURAKSHA BAL Vs. NORTHERN EASTERN RAILWAY
March 25, 2008
BASANT KUMAR SHUKLA Vs. RAILWAY BOARD
September 11, 2008
BASANTI LAL SINGHVI Vs. DIRECTOR JUDICIAL MINISTRY OF HOME AFFAIRS
May 16, 2008
BASUDEV SAHOO Vs. EAST COAST RAILWAY
September 22, 2008
BHAGWANT SINGH Vs. UNION PUBLIC SERVICE COMMISSION UPSC AND MINISTRY OF DEFENCE MOD
July 24, 2008
BHANMATI Vs. NORTHERN RAILWAY
April 11, 2008
BHARAT S/O SHRI RAOJI KEHSHU Vs. NORTHERN RAILWAY
January 15, 2008
BHOLA NATH SHRIVASTAVA Vs. NORTHERN RAILWAY
March 18, 2008
BHOLA NATH SRIVASTAVA Vs. NORTHERN RAILWAY
May 26, 2008
BIJAY KUMAR YADAV Vs. EASTERN RAILWAY
April 30, 2008
BIMAL KUMAR KHEMANI AKHIL BHARATIYA GRAHAK PANCHAYAT AND SHRI M L SHARMA GENERAL SECRETARY Vs. NORTHERN RAILWAY AND NORTH EASTERN RAILWAY
November 24, 2008
BINOD KUMAR Vs. EAST CENTRAL RAILWAY
July 31, 2008
BISHNU PRASAD MISHRA Vs. DIRECTOR MINISTRY OF HOME AFFAIRS MHA
April 11, 2008
BISWAJIT MOHANTY Vs. MINISTRY OF ENVIRONMENT AND FORESTS MOE AND F
July 11, 2008
BRIG RETD P K KAUL Vs. BHARAT COKING COAL LIMITED
October 10, 2008
C G BHATTACHARYA Vs. DELHI POLICE
May 5, 2008
C K BANSODE Vs. WESTERN RAILWAY
January 25, 2008
C K UPADHYAY Vs. RAILWAY BOARD
September 22, 2008
C P RAI Vs. LOK SABHA SECTT
November 24, 2008
C P RAI Vs. MUNICIPAL CORPORATION OF DELHI MCD
July 10, 2008
C P SINGH Vs. WESTERN RAILWAY
October 24, 2008
C P SINGH Vs. WESTERN RAILWAY
April 9, 2008
C R MAHALWALA VICE PRINCIPAL KENDRIYA VIDYALAYA Vs. KENDRIYA VIDYALAYA SANGATHAN
September 22, 2008
C R YADAV Vs. DELHI DEVELOPMENT AUTHORITY DDA
January 25, 2008
C S RATTAN Vs. MINISTRY OF EXTERNAL AFFAIRS
March 31, 2008
C T ADSULE Vs. WESTERN RAILWAY
July 31, 2008
C T ADSULE Vs. SOUTHERN RAILWAY
January 17, 2008
C T ADSULE Vs. WESTERN RAILWAY
January 25, 2008
C T ADSULE Vs. WESTERN RAILWAY
August 29, 2008
C T ADSULE Vs. RAILWAY BOARD
April 29, 2008
C VENU Vs. SOUTHERN RAILWAY
November 18, 2008
CAPT SUBHASH KUMAR Vs. DEPT OF PERSONNEL AND TRAINING DOPT
November 10, 2008
CAPTAIN K K SHOREE Vs. STATE BANK OF INDIA GM AND CPIO AND
October 7, 2008
CHABUKSWAR SUHAS P Vs. CENTRAL RAILWAY
February 27, 2008
CHAND RAM Vs. DIRECTORATE OF VIGILANCE
April 25, 2008
CHANDERMA PRASAD DISTRICT CHIEF SECRETARY RTI TASK FORCE Vs. NORTH EASTERN RAILWAY
September 29, 2008
CHATURBHUJ DAS Vs. NORTH EASTERN RAILWAY
March 25, 2008
CHAUHAN DHARMENDRASINH M Vs. WESTERN RAILWAY
September 5, 2008
CHAUHAN DHARMENDRASINH M Vs. RAILWAY BOARD
April 3, 2008
CHAUTHI RAM HOSPITAL ATTENDANT/MEDICAL Vs. NORTH CENTRAL RAILWAY
September 22, 2008
CHETNA Vs. CPIO CENTRAL GOVERNMENT HEALTH SCHEME
November 6, 2008
CHITTARMAL MAHADEV GUPTA Vs. WESTERN RAILWAY
November 18, 2008
CHOTELAL NIM S/O LATE SHRI SHYAM LAL Vs. NORTH CENTRAL RAILWAY
June 30, 2008
CHUNILAL BASSON Vs. WESTERN RAILWAY
April 11, 2008
COL INDER PAUL Vs. MINISTRY OF DEFENCE MOD
May 12, 2008
COL N R KURUP Vs. ARMY HEADQUARTERS MINISTRY OF DEFENCE MOD
August 6, 2008
D C GARG Vs. DEPUTY COMMISSIONER MCD
August 8, 2008
D D MAHESHWARI Vs. UNION PUBLIC SERVICE COMMISSION U P S C
January 29, 2008
D M SOLANKI Vs. SOUTH EAST CENTRAL RAILWAY
November 18, 2008
D P GUPTA Vs. PUBLIC WORKS DEPARTMENT
November 5, 2008
D R GUPTA CHIEF MECHANICAL ENGINEER COFMOW/I R Vs. RAILWAY BOARD
April 3, 2008
D R HALDWANI PRESIDENT SC AND ST MEDICAL ASSOCIATION Vs. MINISTRY OF HEALTH AND FAMILY WELFARE ALL INDIA INSTITUTE OF MEDICAL SCIENCES
August 12, 2008
D RADHA KRISHNA Vs. UNION PUBLIC SERVICE COMMISSION UPSC
October 29, 2008
DARSHAN LAL GUPTA Vs. DY COMMISSIONER SADAR PAHARGANJ ZONE MUNICIPAL CORPORATION OF DELHI MCD
May 16, 2008
DAYA RAM HALDWANI Vs. DY COMMISSIONER OF POLICE DCP
November 20, 2008
DEBASHIS DAS GUPTA Vs. RAILWAY RECRUITMENT BOARD
November 12, 2008
DEEN DAYAL Vs. DY COMMISSIONER OF POLICE DCP POLICE CONTROL ROOM PCR
November 20, 2008
DEEP SINGH Vs. DELHI POLICE MINISTRY OF HOME AFFAIRS
January 25, 2008
DEEPAK KUMAR BANSAL Vs. NORTH WESTERN RAILWAY
September 18, 2008
DEEPAK KUMAR BANSAL Vs. NORTH WESTERN RAILWAY
March 12, 2008
DEEPAK KUMAR BANSAL Vs. NORTH WESTERN RAILWAY
June 30, 2008
DEEPAK SHARMA Vs. NORTH WESTERN RAILWAY
May 15, 2008
DEEPCHAND DUGAR Vs. RAILWAY BOARD
January 15, 2008
DEEPTA CHOPRA Vs. MINISTRY OF RURAL DEVELOPMENT NREGA DIVISION
April 30, 2008
DEO KUMAR ROY OS/GR II UNDER DME P EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
June 30, 2008
DES RAJ DHINGRA IAS Vs. DEPT OF PERSONNEL AND TRAINING DOPT
June 26, 2008
DEVENDER RAI Vs. NORTH CENTRAL RAILWAY
March 25, 2008
DEVENDER ROY Vs. EAST CENTRAL RAILWAY
August 14, 2008
DEVENDER SINGH WALIA Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
April 25, 2008
DEVI SINGH RETD ELECTRICITY FITTER GRADE I Vs. NORTH WESTERN RAILWAY
October 24, 2008
DHARAM PRAKASH VERMA Vs. PRESIDENTS SECRETARIAT
November 24, 2008
DHARMESH SHAH Vs. NATIONAL ENVIRONMENTAL ENGG RESEARCH INSTITUTE NEERI
July 10, 2008
DHARVENDER NATH GUPTA Vs. EASTERN RAILWAY
June 16, 2008
DHARVENDRA NATH GUPTA Vs. NORTH EASTERN RAILWAY
November 7, 2008
DHARVENDRA NATH GUPTA Vs. NORTH EASTERN RAILWAY
March 25, 2008
DHEERAJ CHAUHAN S/O SHRI SOHAN LAL CHAUHAN Vs. RAILWAY RECRUITMENT BOARD
August 25, 2008
DHIREN GUPTA Vs. NATIONAL INSTITUTE OF SCIENCE COMMUNICATION AND INFORMATION RESOURCES NISCIR
January 24, 2008
DHIREN KUMAR PRATIHARI Vs. EAST COAST RAILWAY
November 18, 2008
DHIRENDRA KRISHNA Vs. CENTRAL BUREAU OF INVESTIGATION CBI
February 29, 2008
DIBAKAR BHOI Vs. SOUTH EASTERN RAILWAY
March 31, 2008
DIDAR SINGH Vs. DIRECTORATE OF HEALTH SERVICES AND DR N R AGGARWAL PIO
October 13, 2008
DILIP KUMAR SAMANTARAY Vs. EAST COAST RAILWAY
November 18, 2008
DILIP KUMAR SHUKLA S E P WAY Vs. EAST COAST RAILWAY
November 18, 2008
DIVAKAR SINGH Vs. NORTH EASTERN RAILWAY
March 31, 2008
DIVYA SHAH Vs. MINISTRY OF HOME AFFAIRS MHA
January 3, 2008
DIVYA TIWARI Vs. NORTH CENTRAL RAILWAY
June 30, 2008
DIWAKAR DHONDU KADAM Vs. MILITARY ENGG SERVICES
October 13, 2008
DWARIKA PRASAD SINGH Vs. EAST CENTRAL RAILWAY
May 15, 2008
DWARIKA SINGH Vs. NORTH EASTERN RAILWAY
January 25, 2008
E MURALIDHARAN Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI
June 16, 2008
ER SARNAJIT SINGH BEDI Vs. PUBLIC WORKS DEPARTMENT PWD GNCTD
June 2, 2008
FANKLIN CAESAR THOMAS Vs. MIN SOCIAL JUSTICE AND EMPOWERMENT
June 30, 2008
FARUK AHMED SARKAR Vs. CHITTARANJAN LOCOMOTIVE WORKS
March 17, 2008
G ATHIMULAM Vs. SOUTHERN RAILWAY
February 27, 2008
G ATHIMULAM Vs. SOUTHERN RAILWAY
April 30, 2008
G B SINGH Vs. DELHI DEVELOPMENT AUTHORITY DDA LM DEPT
May 14, 2008
G C GUPTA Vs. NORTHERN CENTRAL RAILWAY
June 16, 2008
G N RAJU Vs. NORTH FRONTIER RAILWAY
January 25, 2008
G NARENDRA KUMAR Vs. DEFENCE RESEARCH AND DEVELOPMENT ORGN DRDO MOD
July 25, 2008
G P S RANA Vs. DY COMMISSIONER OF POLICE DCP ECONOMIC OFFENCES WING
November 14, 2008
G R RAWAL Vs. DIRECTOR GENERAL OF INCOME TAX INVESTIGATION
March 5, 2008
GAJANAN JAGOBAJI GAJBHIYE Vs. CENTRAL RAILWAY
January 25, 2008
GAJENDER KUMAR SINGH Vs. EAST CENTRAL RAILWAY
June 30, 2008
GANESH DUTT PANDEY S/O SHRI JAGDAMBA PRASAD PANDEY Vs. RAILWAY BOARD
September 30, 2008
GANESH ELETRIC STORES Vs. CPWD
January 5, 2008
GANGA BISHAN MALIK Vs. NORTHERN RAILWAY
August 14, 2008
GAURI SHANKAR CHAUDHARY Vs. EAST CENTRAL RAILWAY
January 15, 2008
GAUTAM CHATTERJEE Vs. EAST CENTRAL RAILWAY
February 27, 2008
GAYA PRASAD NORTHERN RAILWAY Vs. NORTHERN RAILWAY
October 24, 2008
GEN V K SINGH Vs. CABINET SECRETARIAT
November 28, 2008
GIRIJA C Vs. SOUTHERN RAILWAY
February 27, 2008
GIRISH KUMAR SHARMA S/O SHRI M P SHARMA Vs. NORTHERN RAILWAY
March 31, 2008
GIRISH MITTAL Vs. CENTRAL INFORMATION COMMISSION CIC
November 12, 2008
GIRISH MITTAL Vs. NORTHERN RAILWAY
December 31, 2008
GIRJA SHANKAR SECTION ENGINEER Vs. NORTH CENTRAL RAILWAY
July 18, 2008
GITA DEWAN VERMA Vs. DELHI METRO RAIL CORPORATION DMRC
May 9, 2008
GITA DEWAN VERMA Vs. NEW DELHI MUNICIPAL CORPORATION NDMC
January 30, 2008
GITA DEWAN VERMA Vs. DELHI METRO RAIL CORPORATION DMRC
June 3, 2008
GLORIA KUMAR Vs. CENTRAL INFORMATION COMMISSION
October 7, 2008
GLORY APARTMENTS P LTD Vs. CENTRAL BANK OF INDIA
October 13, 2008
GOPAL KRISHAN MOHLA Vs. WESTERN RAILWAY
January 25, 2008
GOPAL PRASAD Vs. EAST CENTRAL RAILWAY
October 23, 2008
GOPAL SHANKAR GARG Vs. NORTH CENTRAL RAILWAY
July 31, 2008
GOPAL SHARMA Vs. NORTH WESTERN RAILWAY
August 25, 2008
GP CAPT K K SINGH Vs. D I G AIR BORDER SECURITY FORCE BSF
January 30, 2008
GULAB CHANDRA GUPTA Vs. NORTH CENTRAL RAILWAY
April 30, 2008
GURMINDER SINGH Vs. IRCTC
January 18, 2008
GURU BAKSH SINGH Vs. NORTH WESTERN RAILWAY
January 25, 2008
GURU BAKSH SINGH Vs. NORTH WESTERN RAILWAY
May 12, 2008
GYANCHAND CHARORIA Vs. WESTERN RAILWAY
September 29, 2008
GYANENDRA SINGH Vs. NORTHERN RAILWAY
March 31, 2008
GYANENDRA SINGH Vs. NORTHERN RAILWAY
April 24, 2008
H P SRIVASTAVA RETD ASSISTANT STATION MASTER Vs. NORTHERN RAILWAY
October 18, 2008
HANUMANTA T UTKUR KHALASI HELPER Vs. CENTRAL RAILWAY
May 15, 2008
HARI RAM MEENA Vs. NORTH WESTERN RAILWAY
July 31, 2008
HARI SHANKAR KATARA Vs. WESTERN RAILWAY
May 15, 2008
HARIDYAY NARAYAN STORE MAN Vs. NORTH CENTRAL RAILWAY
October 23, 2008
HARIKRISHNA S HOLLA Vs. TRADE MARKS REGISTRY AND CENTRAL PUBLIC INFORMATION OFFICER
October 7, 2008
HARIRATAN CHOUDHARY ADVOCATE Vs. WESTERN RAILWAY
November 18, 2008
HARISH CHANDER Vs. NORTHERN RAILWAY
June 23, 2008
HARISH CHANDER LATE SHRI KHEM CHANDER Vs. NORTHERN RAILWAY
July 14, 2008
HARISH KUMAR JOYA Vs. EASTERN RAILWAY
November 18, 2008
HARISHANKAR KUMAR S/O SHRI RAJENDRA RAI Vs. EAST CENTRAL RAILWAY
July 14, 2008
HARJINDER SINGH BRAR Vs. HOME DEPT UT
June 16, 2008
HEERA DEVI Vs. MUNICIPAL CORPORATION OF DELHI MCD SLUM AND JJ DEPT
August 8, 2008
HEERA SINGH Vs. UNION PUBLIC SERVICE COMMISSION UPSC
October 27, 2008
HEMA DEVI Vs. PRAKASH CHANDRA MISHRA ASSISTANT MANAGER AND PIO BIHAR AND JHARKHAND STATES NATIONAL INSURANCE COMPANY LIMITED
April 29, 2008
HEMA DSOUZA Vs. DEPUTY COMMISSIONER POLICE DCP
August 29, 2008
HEMA PANDEY W/O SHRI NIRMAL KUMAR PANDEY Vs. EAST CENTRAL RAILWAY
May 9, 2008
HEMANT GOSWAMI Vs. ADMINISTRATOR U T
May 13, 2008
HEMANT KUMAR Vs. WESTERN RAILWAY
August 29, 2008
HEMANT SARMA Vs. N F RAILWAY
April 11, 2008
HIMANSU SEKHAR FATE SINGH Vs. RAILWAY RECRUITMENT BOARD
September 18, 2008
IDDYA UMESH AND Vs. NATIONAL INSTITUTE FOR RESEARCH IN REPRODUCTIVE HEALTH
August 12, 2008
IFTIKHAR HASAN Vs. CANTONMENT BOARD
October 6, 2008
INDER CHAND SONI Vs. PRESIDENTS SECTT
July 11, 2008
INDER SINGH Vs. NORTHERN RAILWAY
March 24, 2008
INDERDEV PRASAD Vs. EAST CENTRAL RAILWAY
April 30, 2008
INDERJIT PAUL R C KHANNA AND CO Vs. NORTHERN RAILWAY
June 16, 2008
ISHWAR CHAND Vs. NORTHERN RAILWAY
June 13, 2008
ISHWAR LAL Vs. MINISTRY OF DEFENCE MOD
August 7, 2008
ISHWARI PRASAD Vs. PRESIDENTS SECRETARIAT
October 1, 2008
J A MISQUITTA Vs. WESTERN RAILWAY
April 7, 2008
J B SHARMA Vs. CPIO M/O HEALTH AND FAMILY WELFARE
November 6, 2008
J C GOEL Vs. S N SRIVASTAVA PIO DELHI JAL BOARD GOVERNMENT OF NCT OF DELHI AND SHRI P GOPINATH APPELLATE AUTHORITY DELHI JAL BOARD GOVERNMENT OF NCT OF DELHI
May 15, 2008
J K L KALRA EX C R S NORTHERN RAILWAY Vs. NORTHERN RAILWAY
March 18, 2008
J K MITTAL Vs. DY COMMISSIONER OF POLICE EAST
August 29, 2008
J P SHARMA Vs. MINISTRY OF DEFENCE MOD
August 28, 2008
J P SHARMA PRIVATE SECRETARY MINISTRY OF EXTERNAL AFFAIRS Vs. MINISTRY OF EXTERNAL AFFAIRS
June 24, 2008
JAG RAM CHAUDHARY RETD CTI TCR Vs. NORTH WESTERN RAILWAY
May 9, 2008
JAG ROOP SINGH Vs. DTE OF EDUCATION GNCT OF DELHI
August 18, 2008
JAGDISH AMBEDKAR Vs. DTE OF PROSECUTION TIS HAZARI COURTS
July 10, 2008
JAGDISH CHANDER SARDANA Vs. WESTERN RAILWAY
April 23, 2008
JAGJIT SINGH CHHABRA Vs. MINISTRY OF RAILWAYS
March 24, 2008
JAGRAM CHAUDHARY RETD CTI Vs. NORTH WESTERN RAILWAY
September 29, 2008
JAI PAL SINGH S/O LATE SHRI MACHAL SINGH Vs. RAILWAY RECRUITMENT BOARD
June 2, 2008
JAI PRAKASH Vs. CVO MINISTRY OF URBAN DEVELOPMENT
May 15, 2008
JAI PRAKASH AGARWAL AGARWAL ENGINEERS AND ASSOCIATES Vs. DLW
March 31, 2008
JAN MOHAMMAD Vs. NORTHERN RAILWAY
October 24, 2008
JANG BAHADUR TIWARI Vs. N C RAILWAY
January 25, 2008
JASWANT SINGH Vs. MINISTRY OF HOME AFFAIRS MHA
June 26, 2008
JAWAHAR LAL Vs. NORTHERN RAILWAY
April 7, 2008
JAYA KAKKAR Vs. DEPUTY COMMISSIONER OF POLICE DCP
July 2, 2008
JAYA KAKKAR Vs. DEPUTY COMMISSIONER OF POLICE DCP
June 4, 2008
JAYBAHADUR B YADAV Vs. WESTERN RAILWAY
May 15, 2008
JITENDER LAL KARAN Vs. EAST CENTRAL RAILWAY
June 30, 2008
JITENDRA KUMAR GUPTA ADVOCATE HIGH COURT Vs. SOUTH EAST CENTRAL RAILWAY
April 29, 2008
JITENDRA KUMAR SHARMA Vs. NORTH WESTERN RAILWAY
November 28, 2008
JITRAY TIU Vs. EAST COAST RAILWAY
March 18, 2008
JOGINDER PAL Vs. NORTHERN RAILWAY
January 15, 2008
K B THAKRE Vs. CENTRAL RAILWAY
July 28, 2008
K C JAIN Vs. RAILWAY BOARD
September 22, 2008
K C NIRMAL Vs. DY DIRECTOR OF EDUCATION NCT
January 25, 2008
K C PANDEY EX MEMBER OF PARLIAMENT LOK SABHA Vs. NORTH EASTERN RAILWAY
May 26, 2008
K D CHAKRABORTY Vs. NORTHERN RAILWAY
March 31, 2008
K D MAHTO EX SOM/VT MANAGER Vs. T K MUKHERJEE CPIO EASTERN COALFIELDS LIMITED AND SHRI R K SINHA APPELLATE AUTHORITY EASTERN COALFIELDS LIMITED
May 21, 2008
K D SHARMA Vs. DEPUTY COMMISSIONER SW AND MUNICIPAL CORP OF DELHI MCD
August 29, 2008
K G SHANKAR Vs. INDIAN RARE EARTHS LTD DEPT OF ATOMIC ENERGY
August 7, 2008
K HARICHANDRAN Vs. SOUTHERN RAILWAY
April 29, 2008
K K CHAUBEY Vs. WEST CENTRAL RAILWAY
September 16, 2008
K K GOENKA Vs. CENTRAL BUREAU OF INVESTIGATION CBI
July 4, 2008
K K NARAYANAN Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS CGDA
May 12, 2008
K K SACHAN Vs. MUNICIPAL CORPN OF DELHI HOSPITAL ADMN
July 24, 2008
K LAL Vs. DY COMMISSIONER OF POLICE
August 7, 2008
K M VARSHNEY Vs. DIRECTOR GENERAL AUDIT DEFENCE SERVICES
October 6, 2008
K N JOSHI Vs. DIRECTOR ADMIN AND CPIO PRASAR BHARTI BROADCASTING COOPERATION OF INDIA DOORDARSHEN NEWS
November 7, 2008
K N SHARMA Vs. CENTRAL RAILWAY
November 12, 2008
K PONDAIAH Vs. SOUTHERN RAILWAY
February 27, 2008
K R RAM KUMAR SOUTHERN RAILWAY/PGT Vs. SOUTHERN RAILWAY
April 30, 2008
K R TEWARI Vs. PUNJAB NATIONAL BANK MR N JAYRAMAN DGM AND CPIO AND MR RANJAN DHAWAN GM AND APPELLATE AUTHORITY
October 6, 2008
K S BAKSHI Vs. CONTROLLER DEFENCE ACCOUNTS MOD
July 18, 2008
K SRINIVASAN Vs. DEPTT OF PERSONNEL AND TRAINING DOPT
February 1, 2008
K THIAGARAJAN Vs. INTEGRAL COACH FACTORY
October 23, 2008
K UNNIKUMARAN Vs. SOUTHERN RAILWAY
November 18, 2008
K VENKATA SWAMY BAPATLA COLLEGE OF PHARMACY Vs. SOUTH CENTRAL RAILWAY
March 24, 2008
KALPESH T JOSHI Vs. WESTERN RAILWAY
November 24, 2008
KALU RAM JAIN Vs. DIRECTORATE OF ENFORCEMENT
July 16, 2008
KALYAN MUKHERJEE Vs. NORTHERN RAILWAY
April 25, 2008
KAMAL ANAND Vs. CENTRAL BOARD OF DIRECT TAXES CBDT MINISTRY OF REVENUE DEPARTMENT OF FINANCE
February 11, 2008
KAMALJIT SINGH Vs. NORTHERN RAILWAY
October 24, 2008
KAMLAPATI DWIVEDI S/O LATE SHRI NATTHULAL DWIVEDI Vs. WEST CENTRAL RAILWAY
April 7, 2008
KAMLESH KUMAR YADAV Vs. NORTHERN RAILWAY
April 30, 2008
KAMLESH KUMARI Vs. NORTHERN RAILWAY
June 13, 2008
KANDHAI YADAV Vs. NORTHERN RAILWAY
January 25, 2008
KANHIYA LAL SHARMA Vs. NORTH WESTERN RAILWAY
April 9, 2008
KAPOOR CHAND Vs. WESTERN RAILWAY
January 25, 2008
KARAMBIR SINGH S/O SHRIRAM Vs. RAILWAY RECRUITMENT BOARD
March 24, 2008
KARELLA ESWARARAO Vs. GOVERNMENT RAILWAY POLICE
January 22, 2008
KARTHIK JAYASHANKAR Vs. MINISTRY OF ENVIRONMENT AND FORESTS MOEF
January 11, 2008
KASHINATH D BHOIR EX KHALASI HELPER Vs. CENTRAL RAILWAY
October 23, 2008
KHAGOTI DEVI W/O LATE SH CHANDAN SINGH MANRAL Vs. RAILWAY BOARD
September 22, 2008
KISHAN LAL BANSAL Vs. DY COMMISSIONER AND MUNICIPAL CORPORATION OF DELHI MCD
January 1, 2008
KISHAN LAL MEENA MECHANICAL DEPARTMENT Vs. RAILWAY BOARD
April 3, 2008
KISHAN LAL MEENA MECHNICAL DEPARTMENT Vs. WESTERN RAILWAY
October 24, 2008
KISHOR PRAKASH N W RAILWAY Vs. NORTHERN RAILWAY
February 27, 2008
KISHORE KUMAR DAS Vs. UNDER SECRETARY AND CPIO MINISTRY OF INFORMATION AND BORADCASTING
November 7, 2008
KOUSTHUBHA UPADHYAYA Vs. DEPT OF PERSONNEL AND TRAINING DOPT
May 14, 2008
KRISHAN MURARI Vs. MINISTRY OF DEFENCE MOD
June 26, 2008
KRISHAN SWAROOP SRIVASTAVA Vs. UNION BANK OF INDIA CENTRAL PUBLIC INFORMATION OFFICER APPELLATE AUTHORITY
October 6, 2008
KULDIP RAJ KAILA S/O LATE SH WADHAWA MAL Vs. NORTHERN RAILWAY
June 30, 2008
KUNWARPAL SINGH SAWARN Vs. NORTH EASTERN RAILWAY
September 5, 2008
KUSUM LATA Vs. DEPUTY COMMISSIONER OF POLICE DCP
July 3, 2008
KUSUMLATA W/O M P KUSHWAHA Vs. NORTH CENTRAL RAILWAY
April 9, 2008
L ARPUTHARAJ Vs. SOUTHERN RAILWAY
April 16, 2008
L ARPUTHARAJ Vs. SOUTHERN RAILWAY
May 29, 2008
L ARPUTHARAJ Vs. SOUTHERN RAILWAY
February 27, 2008
L P MAURYA AGENT BHARTIYA JIWAN BIMA NIGAM Vs. NORTHERN RAILWAY
September 18, 2008
LAL BAHADUR Vs. NORTHERN RAILWAY
March 25, 2008
LAL BAHADUR Vs. WESTERN RAILWAY
January 25, 2008
LALARAM SUB DIVISIONAL ENGINEER P AND D Vs. CPIO
November 5, 2008
LALIT GUPTA Vs. MUNICIPAL CORPORATION OF DELHI DEMS
August 8, 2008
LAXMAN S MEENA Vs. INSTITUTE OF GENOMICS AND INTEGRATIVE BIOLOGY COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
May 30, 2008
LIKIHI RAM Vs. SPORTS AUTHORITY OF INDIA AND MR SURESH HARMILAPI DIRECTOR COORD /CHIEF COORDINATOR
October 13, 2008
LILAVATHI Vs. JIPMER
August 11, 2008
LT COL AVTAR SINGH BERAR RETD Vs. DELHI SIKH GURUDWARA MANAGEMENT COMMITTEE
July 10, 2008
LT COL HARISH GULATI Vs. MINISTRY OF DEFENCE MOD
January 10, 2008
LT COL KARTAR SINGH Vs. MIN OF DEFENCE MOD
June 20, 2008
LT COL RETD NARENDRA BEHL Vs. DTE GEN OF MILITARY INTELLIGENCE
June 12, 2008
LT COL S C KALRA Vs. MINISTRY OF URBAN DEVELOPMENT MOUD
August 12, 2008
M A INBANATHAN Vs. HINDUSTAN AERONAUTICS LTD HAL
August 29, 2008
M D KALAL GUARD Vs. WESTERN RAILWAY
September 10, 2008
M EKAMBARAM RETD CGSR/KMU Vs. SOUTHERN RAILWAY
October 24, 2008
M G MAYAGANNA Vs. SOUTH WESTERN RAILWAY
September 29, 2008
M K AGRAWALA Vs. RAILWAY BOARD
April 30, 2008
M K GUPTA Vs. MUNICIPAL CORPN OF DELHI MCD
October 13, 2008
M K GUPTA Vs. MUNICIPAL CORP OF DELHI MCD
June 26, 2008
M K GUPTA Vs. CENTRAL RAILWAY
January 9, 2008
M K SAHAY Vs. EAST CENTRAL RAILWAY
October 24, 2008
M K SINHA Vs. CENTRAL VIGILANCE COMMISSION CVC
July 24, 2008
M L RAJAK Vs. RAILWAY BOARD
September 15, 2008
M M SUNDRAM Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI
June 18, 2008
M NATARAJAN RETD Vs. CPIO PCDA P
November 10, 2008
M O KOCHUPALIO Vs. SOUTH EAST CENTRAL RAILWAY
November 12, 2008
M O KOCHUPALIO RETD O S S E RAILWAY Vs. SOUTH EASTERN RAILWAY
March 27, 2008
M P RADHAKRISHNAN STATION MASTER Vs. SOUTHERN RAILWAY
January 21, 2008
M R JAKHAR Vs. DEPUTY COMMISSIONER DC NAJAFGARH ZONE MUNICIPAL CORPORATION OF DELHI MCD
May 15, 2008
M R KETHARAM CHIEF PLANNING INSPECTOR Vs. SOUTHERN RAILWAY
October 24, 2008
M RAJA MANOHAR Vs. ORDNANCE FACTORY
June 13, 2008
M RAJA MANOHAR Vs. ORDNANCE FACTORY
June 19, 2008
M RAMANI Vs. SOUTHERN RAILWAY
October 24, 2008
M RAMANI AND SHRI M R KETHARAM CHIEF PLANNING INSPECTOR Vs. SOUTHERN RAILWAY
September 22, 2008
M S ANSARI Vs. CENTRAL COUNCIL OF HOMOEOPATHIC SYSTEM OF MEDICINES AND REGISTRAR AND CPIO
October 7, 2008
M S BALI Vs. A K SINGH CPIO NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED AND SHRI S BASAK ADDL GENERAL MANAGER P AND A AND APPELLATE AUTHORITY NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED
May 22, 2008
M T CHACKO Vs. CENTRAL RAILWAY
November 12, 2008
MADAN LAL Vs. NORTHERN RAILWAY
April 30, 2008
MADAN MOHAN LAL SOBTI Vs. NORTHERN RAILWAY
January 16, 2008
MADAN MOHAN LAL SOBTI Vs. NORTHERN RAILWAY
September 3, 2008
MADAN MOHAN LAL SOBTI Vs. NORTHERN RAILWAY
October 22, 2008
MADHVANAND Vs. CENTRAL VIGILANCE COMMISSION CVC
February 1, 2008
MAHABIR SINGH Vs. MUNICIPAL CORPORATION OF DELHI MCD
January 17, 2008
MAHABIR SINGH Vs. DY COMMISSIONER WEST MUNICIPAL CORPORATION OF DELHI MCD
January 25, 2008
MAHADEB BARIK AND SHRI DIBAKAR BHOI Vs. SOUTH EASTERN RAILWAY
May 1, 2008
MAHAVIR Vs. ADMINISTRATIVE REFORMS DEPARTMENT NCT
February 28, 2008
MAHAVIR PRASAD VERMA Vs. NORTH EASTERN RAILWAY
August 14, 2008
MAHINDER KAUR Vs. MUNICIPAL CORPORATION OF DELHI MCD
July 17, 2008
MAJ GEN V K SINGH Vs. MINISTRY OF DEFENCE MOD
October 13, 2008
MAJ H O SHARMA Vs. RAILWAY BOARD
April 29, 2008
MAJ RETD P M RAVINDRAN Vs. RAILWAY BOARD
April 30, 2008
MAJID HUSSAIN Vs. NORTH EASTERN RAILWAY
June 30, 2008
MAJID HUSSAIN Vs. NORTH EASTERN RAILWAY
July 31, 2008
MALIK HAFIZUDDIN Vs. NORTH CENTRAL RAILWAY
March 26, 2008
MANGILAL H BANIYA Vs. WESTERN RAILWAY
October 24, 2008
MANJUSHA W/O SHRI L R GOSWAMI Vs. NORTH CENTRAL RAILWAY
September 22, 2008
MANOHAR SINGH CHAUHAN Vs. DY COMMISSIONER OF POLICE WEST
November 7, 2008
MANOJ K KAMRA Vs. NORTH WESTERN RAILWAY
October 24, 2008
MANOJ KUMAR SAFETY COUNSELLOR ENGG SOUTH EASTERN RAILWAY Vs. SOUTH EASTERN RAILWAY
June 18, 2008
MANOJ KUMAR SHARMA ADITOR OF SARASWATI MEGAZINE Vs. NORTHERN RAILWAY
June 30, 2008
MD SAFDER IMAM ADVOCATE Vs. INDIAN INSTITUTE OF YOUTH WELFARE
January 5, 2008
MD SHAKEEL AHMAD SECTION ENGINEER/P WAY Vs. EAST CENTRAL RAILWAY
June 30, 2008
MD YUSUF ABBASEE Vs. R M GARG CPIO AND SHRI LAXMAN DAS DIRECTOR GENERAL OF INCOME TAX EXEMPTIONS AND APPELLATE AUTHORITY
January 24, 2008
MEENA NIGAM Vs. NORTH WESTERN RAILWAY
July 31, 2008
MELA SINGH Vs. NORTHERN RAILWAY
October 23, 2008
MILAP CHORARIA Vs. S CHAKRAVARTY DIRECTOR OF INCOME TAX INV AND CPIO AND SHRI AJAI SINGH DIRECTOR GENERAL OF INCOME TAX INVESTIGATION AND APPELLATE AUTHORITY
April 29, 2008
MILAP CHORARIA Vs. PRESIDENTS SECRETARIAT
April 4, 2008
MILIND KOTAK Vs. CANARA BANK
May 23, 2008
MINESH GUPTA Vs. NORTH CENTRAL RAILWAY
March 24, 2008
MINTO RATTAN Vs. PANJAB UNIVERSITY
October 23, 2008
MISHRI RAJAK Vs. EAST CENTRAL RAILWAY
October 18, 2008
MOGGALLAN BHARAT CPS/M PHIL 3RD SEMESTER JAWAHARLAL NEHRU UNIVERSITY Vs. JAWAHARLAL NEHRU UNIVERSITY
October 24, 2008
MOHAMMAD YUSUF Vs. FOOD AND SUPPLY DEPARTMENT NCT
January 25, 2008
MOHAN K SAMTANI Vs. CUSTOMS DEPARTMENT
October 10, 2008
MOHD IQBAL Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPTT OF PERSONNEL AND TRAINING DOPT
November 10, 2008
MOHD KASIM Vs. BHARAT REFRACTORIES LIMITED IFICO REFRACTORIES PLANT
July 21, 2008
MOHD MUSLIM Vs. NORTH CENTRAL RAILWAY
September 18, 2008
MOHD SAMAD KHAN Vs. NTPC LIMITED
June 16, 2008
MOHD SAQUEEL Vs. NORTHERN RAILWAY
September 29, 2008
MOHINDER LAL Vs. DDG ADMN DTE GENERAL DEFENCE ESTATES
January 30, 2008
MOOLCHAND PANDEY Vs. NORTHERN RAILWAY
June 30, 2008
MRITYUNJAY JHA Vs. CENTRAL GOVT EMPLOYEE WELFARE HOUSING ORGN CGEWHO
June 12, 2008
MS ANUPMA SINHA Vs. MUNICIPAL CORPORATION OF DELHI MCD DEPUTY COMMISSIONER DC
February 28, 2008
MUKESH CHATURVEDI Vs. N W RAILWAY
April 11, 2008
MUKESH KUMAR Vs. ADM NE NAND NAGRI
June 4, 2008
MUKESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI MCD
October 13, 2008
MUKESH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI MCD
August 6, 2008
MUKESH KUMAR SHARMA S/O LATE SHRI SURESH CHAND SHARMA Vs. WESTERN RAILWAY
April 25, 2008
MUKESH L Vs. WESTERN RAILWAY
April 3, 2008
MUKESH SRIVASTAVA Vs. RAILWAY BOARD
April 30, 2008
MUKESH SRIVASTAVA Vs. NORTH CENTRAL RAILWAY
January 25, 2008
MUNI LAL SINGH S/O SHRI DHATURI PD SINGH Vs. RAILWAY RECRUITMENT BOARD
November 18, 2008
MUNI REDDY Vs. SOUTH CENTRAL RAILWAY
April 11, 2008
MURLIDHAR Vs. NORTHERN RAILWAY
October 24, 2008
MUZIBUR RAHMAN Vs. CENTRAL BUREAU OF INVESTIGATION CBI
August 28, 2008
N C SHARMA Vs. MUNICIPAL CORPORATION OF DELHI
January 14, 2008
N GOPALAKRISHNAN Vs. SOUTHERN RAILWAY
February 27, 2008
N KESAVA RAO Vs. SOUTH CENTRAL RAILWAY
November 7, 2008
N M CHAVDA Vs. UNION PUBLIC SERVICE COMMISSION UPSC
May 8, 2008
N N BAXLA Vs. SOUTH EASTERN RAILWAY
March 17, 2008
N P SINGH TECHNICAL ASSISTANT Vs. AIRPORT AUTHORITY OF INDIA
June 24, 2008
N S BHALLA Vs. DY COMMISSIONER OF POLICE NORTH
January 28, 2008
N VISWANATHAN NAIR Vs. WESTERN RAILWAY
January 25, 2008
NABADHAR BARUAH Vs. EASTERN RAILWAY
March 17, 2008
NABAW SINGH SANGER ADVOCATE Vs. NORTHERN CENTRAL RAILWAY
June 13, 2008
NAKUL K Vs. WESTERN RAILWAY
November 12, 2008
NAND KISHOR GUPTA Vs. NORTH WESTERN RAILWAY
August 22, 2008
NAND KISHORE GUPTA Vs. NORTH WESTERN RAILWAY
April 22, 2008
NAND LAL SHARMA Vs. SUPREME COURT OF INDIA
November 21, 2008
NANDKISHOR GUPTA S/O LATE SHRI G D KHANDELWAL Vs. NORTH WESTERN RAILWAY
November 18, 2008
NANDKISHOR GUPTA S/O LATE SHRI G D KHANDELWAL Vs. NORTH WESTERN RAILWAY
November 24, 2008
NANDLAL SHARMA Vs. NORTH WESTERN RAILWAY
January 25, 2008
NANHE RAM Vs. AGRICULTURE MARKET COMMITTEE MUNICIPAL CORPORATION
June 18, 2008
NARENDER KAUR Vs. A D M NORTH EAST NCT
January 31, 2008
NARENDRA KUMAR S/O SHRI TRILOK CHAND Vs. NORTH WESTERN RAILWAY
May 15, 2008
NARESH KUMAR Vs. CENTRAL VIGILANCE COMMISSION CVC
July 17, 2008
NARINDER SINGH NAGPAL Vs. CANTONMENT BOARD
October 6, 2008
NEERAJ KUMAR Vs. RAILWAY BOARD
September 22, 2008
NEERAJ KUMAR Vs. NORTHERN RAILWAY
May 15, 2008
NEERAJ KUMAR Vs. NORTHERN RAILWAY
June 9, 2008
NEETU SHARMA Vs. UNION PUBLIC SERVICE COMMISSION
November 14, 2008
NITA ARYA Vs. DEPT OF AYUSH MR AMIT MOHAN PRASAD DIRECTOR AND CPIO AND MR VERGHESE SAMUEL JOINT SECRETARY AND APPELLATE AUTHORITY
January 7, 2008
NOOR SABA Vs. PRESIDENTS SECRETARIAT
June 13, 2008
NRIPINDER NATH KALIA Vs. NORTHERN RAILWAY
June 30, 2008
NRIPINDER NATH KALIA Vs. NORTHERN RAILWAY
September 12, 2008
NRIPINDER NATH KALIA Vs. NORTHERN RAILWAY
September 18, 2008
NUSLI WADIA Vs. MINISTRY OF EXTERNAL AFFAIRS MEA
January 16, 2008
NUSLI WADIA Vs. MINISTRY OF EXTERNAL AFFAIRS MEA
October 1, 2008
NUSLI WADIA Vs. MINISTRY OF EXTERNAL AFFAIRS MEA
June 19, 2008
O P SHARMA Vs. CENTRAL RAILWAY
January 25, 2008
OM PRAKASH KAPOOR Vs. MINISTRY OF DEFENCE MOD
June 2, 2008
OM PRAKASH MAGLANI Vs. PROPERTY TAX DEPT MUNICIPAL CORPN OF DELHI MCD
September 19, 2008
OM PRAKASH SHARMA Vs. DIRECTOR GENERAL MILITARY INTELLIGENCE DGMI
January 25, 2008
OM PRAKASH SINGH Vs. NORTHERN RAILWAY
September 29, 2008
OM PRAKASH SRIVASTAVA Vs. EAST CENTRAL RAILWAY
February 27, 2008
OMKAR KASHYAP Vs. DEPUTY COMMISSIONER POLICE DCP
July 4, 2008
P ASHOK KUMAR Vs. SOUTHERN RAILWAY
September 29, 2008
P B SANT Vs. SOUTH EASTERN CENTRAL RAILWAY
March 20, 2008
P K AGRAWAL CHIEF SECURITY COMMISSIONER Vs. RAILWAY BOARD
September 22, 2008
P K PAHUJA Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT
August 29, 2008
P K SARIN Vs. CENTRAL BUREAU OF INVESTIGATION CBI
November 24, 2008
P KARTHIKEYAN Vs. DIRECTORATE OF SCHOOL EDUCATION
August 11, 2008
P KULOTHUNGAN Vs. KHADI AND VILLAGE INDUSTRIES BOARD
August 11, 2008
P L SHAKHWAR Vs. REGISTRAR GENERAL OF INDIA
May 13, 2008
P MURUGAN Vs. SOUTHERN RAILWAY
November 18, 2008
P N BUDHOLIA RETIRED SR COMMERCIAL INSPECTOR Vs. RAILWAY BOARD
April 3, 2008
P N SEHGAL Vs. BRITISH INDIA CORPORATION LIMITED AND
August 14, 2008
P PARAMJYOTHI Vs. SOUTH CENTRAL RAILWAY
January 25, 2008
P RAJAGOPALAN SOUTHERN RAILWAY KARUR Vs. SOUTHERN RAILWAY
February 27, 2008
P VEERAPPAN Vs. ADMINISTRATIVE REFORM WING
August 5, 2008
P VENKATESWARLU Vs. SOUTH CENTRAL RAILWAY
January 16, 2008
P W POTEY Vs. S S TEMBHRE CRM AND CPIO LIFE INSURANCE CORPORATION OF INDIA AND THE SR DIVISIONAL MANAGER AND APPELLATE AUTHORITY LIFE INSURANCE CORPORATION OF INDIA
April 28, 2008
PANKAJ KUMAR CHIEF GOODS SUPERVISOR Vs. NORTH WESTERN RAILWAY
August 22, 2008
PANKAJ VORA Vs. R K MAHAJAN COMMISSIONER OF CUSTOMS GENERAL AND CPIO AND SHRI H O TEWARI CHIEF COMMISSIONER OF CUSTOMS MUMBAI CUSTOMS ZONE I AND APPELLATE AUTHORITY
January 21, 2008
PAPPU VICE CHAIRMAN U P CONGRESS PARTY HUMAN RIGHTS Vs. NORTH EASTERN RAILWAY
September 30, 2008
PARESH B BHARUCHA Vs. WESTERN RAILWAY
January 25, 2008
PARTHA CHATTERJEE DIRECTORATE OF AGRICULTURE TRAINING CELL Vs. NATIONAL INSTITUTE OF TECHNOLOGY
January 5, 2008
PAWAN GUPTA S/O SHRI RAVINDRA GUPTA Vs. NORTH CENTRAL RAILWAY
January 25, 2008
PRABHA P SHENAI Vs. REGIONAL PASSPORT OFFICE
January 5, 2008
PRABIR KUMAR DHAR Vs. NORTH FRONTIER RAILWAY
June 13, 2008
PRADEEP KUMAR Vs. DEPARTMENT OF POSTS
June 30, 2008
PRADEEP TIWARI S/O SHRI SHYAM SUNDER TIWARI Vs. NORTH CENTRAL RAILWAY
August 22, 2008
PRAKASHNATH GAUD Vs. CENTRAL RAILWAY
January 25, 2008
PRAN MATI W/O LATE SHRI SHAMBHU NATH UPADHAYA Vs. NORTHERN RAILWAY
March 31, 2008
PRANJAL DAGGA Vs. RAILWAY BOARD
September 22, 2008
PRANMATI Vs. NORTHERN RAILWAY
October 24, 2008
PRASHANT GARG Vs. DEPUTY COMMISSIONER POLICE DCP TRAFFIC
August 21, 2008
PRATAP SINGH GANDAS Vs. HIGH COURT OF DELHI
November 10, 2008
PRATAP SINGH GANDAS Vs. PRINCIPAL SECRETARY HOME NCT
February 14, 2008
PRAVEEN ARORA Vs. DY COMMISSIONER OF POLICE
June 13, 2008
PRAVEEN JAIN ADVOCATE Vs. WEST CENTRAL RAILWAY
September 30, 2008
PRAVEEN KUMAR Vs. NORTH WESTERN RAILWAY
March 17, 2008
PRAVEEN KUMAR Vs. NORTH WESTERN RAILWAY
June 20, 2008
PRAVEEN KUMAR Vs. NORTHERN RAILWAY
September 18, 2008
PREM CHAND S/O SHRI BISHAN DASS Vs. NORTHERN RAILWAY
August 29, 2008
PREM KUMAR SRIVASTAVA S/O LATE LAXMI NARAIN SRIVASTAVA Vs. NORTHERN RAILWAY
March 31, 2008
PREM PRAKASH SHRIVASTAVA Vs. NORTHERN RAILWAY
March 24, 2008
PREM SHANKAR SHARMA Vs. NORTHERN RAILWAY
March 13, 2008
PREM SINGH Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
July 17, 2008
PREMCHAND PALETY Vs. INDIAN INSTITUTE OF MANAGEMENT
January 5, 2008
PRITHVIRAJ RAWAT S/O SHRI VIJAY SINGH RAWAT Vs. NORTH WESTERN RAILWAY
March 17, 2008
PROF RAJEEV KUMAR Vs. INDIAN INSTITUTE OF TECHNOLOGY
May 26, 2008
PUSHPA Vs. GURU TEG BAHADUR HOSPITAL
November 24, 2008
R C NIGAM Vs. NORTHERN RAILWAY
March 20, 2008
R C NIGAM Vs. NORTHERN RAILWAY
January 25, 2008
R K CHOUDHARY Vs. NORTHERN RAILWAY
May 26, 2008
R K GUPTA SECTION ENGG /DRG Vs. C/O DY CE/CON EAST CENTRAL RAILWAY
January 21, 2008
R K ROY Vs. EAST CENTRAL RAILWAY
April 30, 2008
R K ROY Vs. EAST CENTRAL RAILWAY
August 14, 2008
R K ROY Vs. EAST CENTRAL RAILWAY
January 23, 2008
R K ROY JE/P WAY/ECR Vs. EAST CENTRAL RAILWAY
June 30, 2008
R K SINGH Vs. CENTRAL RAILWAY
August 29, 2008
R K SINGH Vs. W C RAILWAY
January 25, 2008
R K SINGH Vs. NORTH CENTRAL RAILWAY
August 18, 2008
R K SINGH Vs. NORTHERN RAILWAY
October 24, 2008
R K SINGHAL Vs. NORTH WESTERN RAILWAY
August 14, 2008
R N DEY ASSISTANT REGISTRAR Vs. EASTERN RAILWAY
October 24, 2008
R O SHAH GENERAL ELECTRICAL CORPORATION Vs. WESTERN RAILWAY
January 25, 2008
R P GUPTA Vs. COMMISSIONER OF INDUSTRIES GNCT
January 28, 2008
R P SAXENA Vs. NORTH EASTERN RAILWAY
July 31, 2008
R R S SETH Vs. CENTRAL GOVT HEALTH SCHEME ADMINISTRATIVE OFFICER AND CPIO AND ADDL DIRECTOR AND APPELLATE AUTHORITY
January 7, 2008
R R SINGH Vs. NORTH WESTERN RAILWAY
April 9, 2008
R S KAUSHIK Vs. NORTHERN RAILWAY
January 16, 2008
R S SHUKLA Vs. MINISTRY OF RAILWAYS
March 25, 2008
RAAJ MANGAL PRASAD Vs. A D M NORTH
January 30, 2008
RABINDRA NATH DEY ASSTT REGISTRAR RAILWAY CLAIMS TRIBUNAL Vs. EAST CENTRAL RAILWAY
February 28, 2008
RADHA AGARWAL Vs. DELHI DEVELOPMENT AUTHORITY DDA
July 11, 2008
RADHA KRISHNA BATHAM Vs. NORTH CENTRAL RAILWAY
January 16, 2008
RADHEY SHYAM Vs. NORTHERN RAILWAY
June 13, 2008
RADHEY SHYAM TRIPATHI S/O SHRI RAM RAJ TRIPATHI Vs. NORTHERN RAILWAY
March 31, 2008
RAGHURAJ SINGH SISODIYA Vs. NORTH CENTRAL RAILWAY
May 9, 2008
RAJ KAMAL OJHA Vs. NORTH EASTERN RAILWAY
June 20, 2008
RAJ MANGAL PRASAD Vs. DEPARTMENT OF SOCIAL WELFARE GNCT
November 6, 2008
RAJ MOHAN KAUR PURI Vs. MUNICIPAL CORPORATION OF DELHI MCD A AND C DEPT
August 8, 2008
RAJ NARAYAN SUKHLA Vs. NORTHERN RAILWAY
September 12, 2008
RAJA JOHN BUNCH ST ELIAS HIGH SCHOOL Vs. WESTERN RAILWAY
January 25, 2008
RAJA RAM NIMAWAT SALUJA Vs. NORTH WESTERN RAILWAY LOCO
March 17, 2008
RAJAN TANDON Vs. NORTHERN RAILWAY
September 18, 2008
RAJBAHADUR SINGH Vs. NORTHERN RAILWAY
January 25, 2008
RAJEEV KUMAR OJHA PATRAKAR Vs. NORTHERN CENTRAL RAILWAY
June 13, 2008
RAJENDRA KUMAR SAXENA Vs. DELHI DEVELOPMENT AUTHORITY DDA
August 7, 2008
RAJENDRA PAMDHOI "MLA" Vs. SOUTH EAST CENTRAL RAILWAY
January 5, 2008
RAJENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI DIRECTORATE OF PROSECUTION DOP
November 14, 2008
RAJENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
November 27, 2008
RAJESH KULSHRESTHA Vs. NORTH WESTERN RAILWAY
April 9, 2008
RAJESH KUMAR HEAD CLERK ADMINISTRATION DEPARTMENT Vs. EAST CENTRAL RAILWAY
September 18, 2008
RAJESH SUPATKAR Vs. SOUTH EAST CENTRAL RAILWAY
October 17, 2008
RAJESHWAR SINGAL Vs. CENTRAL VIGILANCE COMMISSION CVC
June 12, 2008
RAJESHWARI PRASAD SINHA Vs. EAST CENTRAL RAILWAY
February 28, 2008
RAJINDER KUMAR SHARMA Vs. DEPUTY COMMISSION POLICE DCP VIGILANCE
July 3, 2008
RAJINDER PRASAD S/O SHRI REWATI LAL Vs. DIRECTORATE OF HEALTH SERVICES GOVT OF NCT OF DELHI
November 27, 2008
RAJINDER SINGH Vs. MINISTRY OF URBAN DEVELOPMENT THROUGH DR M M KUTTY
November 21, 2008
RAJINDER SINGH Vs. NORTHERN RAILWAY
May 9, 2008
RAJIV BALI Vs. DEPUTY COMMISSIONER OF POLICE D C P
November 28, 2008
RAKESH AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI
January 14, 2008
RAKESH KUMAR CHATURVEDI Vs. MINISTRY OF DEFENCE MOD
January 14, 2008
RAKESH KUMAR GUPTA Vs. NORTH WESTERN RAILWAY
April 9, 2008
RAKESH SHARMA Vs. O/O DEPUTY COMMISSIONER OF POLICE DCP
May 14, 2008
RAKESH SRIVASTAVA Vs. NORTHERN RAILWAY
September 22, 2008
RAKESH VERMA Vs. NORTHERN RAILWAY
March 31, 2008
RAM BACHAN Vs. NORTH EASTERN RAILWAY
June 13, 2008
RAM DAS Vs. NORTH EASTERN RAILWAY
May 26, 2008
RAM DAS CHIEF TTE Vs. NORTH EASTERN RAILWAY
March 31, 2008
RAM DAYAL Vs. DEPUTY COMMISSIONER POLICE DCP VIGILANCE GNCT
November 24, 2008
RAM KELWAR PRASAD SINGH Vs. NEHRU YUVA KENDRA SANGATHAN AND MR RAVINDER MOHAN YOUTH COORDINATOR AND CPIO
October 7, 2008
RAM KUMAR CHOUDHARY Vs. NORTHERN RAILWAY
July 31, 2008
RAM NARAYAN S/O SHRI RAM NATH Vs. EAST CENTRAL RAILWAY
September 10, 2008
RAM NIWAS Vs. A D M SOUTH
October 13, 2008
RAM NIWAS GARG Vs. NORTHERN RAILWAY
June 30, 2008
RAM PRAKESH TIWARI Vs. NORTH CENTRAL RAILWAY
September 22, 2008
RAM SEVEK PATHAK Vs. NORTHERN RAILWAY
June 30, 2008
RAM SINGH Vs. INTEGRAL COACH FACTORY
January 25, 2008
RAMESH CHAND SHARMA Vs. NORTHERN RAILWAY
March 20, 2008
RAMESH CHANDER AZAD Vs. NORTH CENTRAL RAILWAY
September 5, 2008
RAMESH CHANDER KHATRI Vs. MINISTRY OF HOME AFFAIRS MHA
July 4, 2008
RAMESH CHANDRA VERMA Vs. NORTHERN CENTRAL RAILWAY
June 13, 2008
RAMESH PRASAD Vs. SOUTH EASTERN RAILWAY
April 16, 2008
RAMESH PRASAD S/O SHRI KAPIL DEV PRASAD Vs. NORTH EASTERN RAILWAY
September 29, 2008
RAMESHWAR DAYAL TUREHA Vs. NORTHERN RAILWAY
March 18, 2008
RAMNARASH MEENA Vs. NORTH CENTRAL RAILWAY
August 22, 2008
RANBIR SINGH Vs. RAILWAY BOARD
September 18, 2008
RANJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
July 17, 2008
RATNAKAR RAMBHATT JOSHI Vs. WESTERN RAILWAY
August 29, 2008
RAVI AIRY Vs. CPIO MINISTRY OF DEFENCE
November 6, 2008
RAVI BHATNAGAR Vs. RAILWAY BOARD
September 22, 2008
RAVI SHANKAR RAVI Vs. DEPUTY COMMISSIONER POLICE DCP
June 19, 2008
RAVINDER BALWANI Vs. DEPT OF POWER
August 8, 2008
RAVINDER KUMAR Vs. DY COMMISSIONER OF POLICE SOUTH WEST
November 10, 2008
RAVINDER KUMAR ADVOCATE Vs. DTE OF VIGILANCE NCT
July 9, 2008
RAVINDRA MAHADEV Vs. CENTRAL RAILWAY
January 25, 2008
RAVINDRA NATH PANDEY S/O SHRI RAM LAKHAN PANDEY Vs. DRM OFFICE NORTHERN RAILWAY
March 17, 2008
REJI DAS P Vs. SOUTHERN RAILWAY
November 18, 2008
REKHA SABARWAL Vs. DEPUTY COMMISSIONER OF POLICE DCP
June 19, 2008
RENU CHATTERJEE Vs. EAST CENTRAL RAILWAY
August 14, 2008
RIZWANUL HAQ KHAN Vs. NORTH EASTERN RAILWAY
May 9, 2008
ROHIDAS GOPINATH TAWARE Vs. HIGH ENERGY MATERIALS RESEARCH LABORATORY HEMRL DEFENCE RESEARCH AND DEVELOPMENT ORGANISATION DRDO MIN OF DEFENCE MOD
June 19, 2008
ROHINI PACHORI Vs. NORTH CENTRAL RAILWAY
August 29, 2008
S BHATTACHARYA Vs. DELHI DEVELOPMENT AUTHORITY DDA
February 28, 2008
S C AGARWAL Vs. DEPT OF PERSONNEL AND TRAINING DOPT
November 5, 2008
S C AGRAWAL Vs. PRIME MINISTERS OFFICE PMO
October 1, 2008
S C AGRAWAL Vs. DEPARTMENT OF JUSTICE MINISTRY OF LAW AND JUSTICE
October 1, 2008
S C AGRAWAL Vs. PRESIDENTS SECRETARIAT
October 1, 2008
S C AGRAWAL Vs. SUPREME COURT OF INDIA
February 27, 2008
S C KHANNA Vs. NORTHERN RAILWAY
January 17, 2008
S C KHANNA Vs. NORTHERN RAILWAY
March 31, 2008
S C MARIA LEO Vs. RAILWAY BOARD
April 30, 2008
S C PATHAK ACM TICKET CHECKING Vs. CENTRAL RAILWAY
August 22, 2008
S C SHARMA Vs. DY COMMISSIONER OF POLICE EAST
December 26, 2008
S C UPADHYAY Vs. DRM OFFICE NORTHERN RAILWAY
January 25, 2008
S C UPADHYAY Vs. DRM OFFICE NORTHERN RAILWAY
March 31, 2008
S C WADHWA AND 6 ORS Vs. MUNICIPAL CORPN OF DELHI MCD
July 17, 2008
S D MISRA S/O SHRI REOTI RAM MISRA Vs. WESTERN RAILWAY
September 29, 2008
S D RAMOLA ASSISTANT/E/GP Vs. RAILWAY BOARD
April 3, 2008
S DORAI RAJ Vs. SOUTHERN RAILWAY
April 29, 2008
S DORAI RAJ Vs. SOUTHERN RAILWAY
May 29, 2008
S GNAANSAMBANDHAM ASC/RPF/S C RLY RETIRED Vs. RAILWAY BOARD
April 30, 2008
S J P NARAYANA Vs. STATE BANK OF INDIA AND MR P V R M PATNAIK AGM AND CPIO
October 13, 2008
S K BHATTACHARJEE Vs. RAILWAY BOARD
September 22, 2008
S K CHATTOPADHYAY Vs. CENTRAL RAILWAY
March 27, 2008
S K CHATTOPADHYAY Vs. CENTRAL RAILWAY
February 27, 2008
S K DEY Vs. LABOUR COMMISSIONER G N C T
June 2, 2008
S K KAPOOR Vs. MUKESH CHANDRA ADDL COMMISSIONER OF POLICE AND CPIO CRIME AND SHRI RANJIT NARAYAN JOINT COMMISSIONER OF POLICE CRIME AND APPELLATE AUTHORITY DELHI POLICE
April 28, 2008
S K MARWAH Vs. PUBLIC WORKS DEPARTMENT PWD GNCT
July 21, 2008
S K NAGARWAL Vs. NORTH WESTERN RAILWAY
August 22, 2008
S K NANDA Vs. RAILWAY BOARD
April 3, 2008
S K SAHIJPAL Vs. MINISTRY OF EXTERNAL AFFAIRS
January 5, 2008
S KALYANASUNDARAM RETD DY CE/HQ/MAS Vs. SOUTHERN RAILWAY
April 29, 2008
S KUMAR Vs. RAILWAY BOARD
September 22, 2008
S KUMAR Vs. NORTHERN RAILWAY
June 30, 2008
S L MEENA Vs. DEPT OF PERSONNEL AND TRAINING DOPT AND
November 27, 2008
S M MEHTA Vs. PRESIDENTS SECRETARIAT
November 20, 2008
S MOHAMED PARVAES Vs. R K NAIR CPIO SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI V K CHOPRA WHOLE TIME MEMBER SEBI
April 28, 2008
S N PANDEY TRAFFIC INSPECTOR Vs. EAST CENTRAL RAILWAY
July 21, 2008
S N SHARMA Vs. DELHI DEVELOPMENT AUTHORITY DDA
May 15, 2008
S P GOEL Vs. ITO THROUGH SHRI SURESH KAMBLE
November 19, 2008
S P GOYAL Vs. CENTRAL INFORMATION COMMISSION
November 12, 2008
S P GOYAL Vs. INCOME TAX DEPARTMENT
July 21, 2008
S P GOYAL Vs. CUSTOMS DEPARTMENT
October 10, 2008
S P GOYAL Vs. ROSHAN SAHAY DIRECTOR OF INCOME TAX INV AND CPIO AND SHRI V D S BALAHARA DIRECTOR GENERAL OF INCOME TAX INV AND APPELLATE AUTHORITY
January 24, 2008
S P KANSAL Vs. OFFICE OF THE REGISTRAR COOPERATIVE SOCIETIES GNCTD AND SHRI PREM CHAND GADODIA PRESIDENT RAJASTHAN COOPERATIVE GROUP HOUSING SOCIETY LIMITED
May 22, 2008
S P MUDGAL Vs. DELHI JAL BOARD GNCT
January 3, 2008
S P SHARMA Vs. NORTHERN RAILWAY
July 31, 2008
S P SHARMA ADVOCATE Vs. NORTH CENTRAL RAILWAY
July 14, 2008
S P SHUKLA ASSISTANT STATION MANAGER Vs. NORTHERN RAILWAY
July 31, 2008
S P SINGH TGT SOCIAL SCIENCE KENDRIYA VIDYALYA Vs. KENDRIYA VIDYALAYA
October 23, 2008
S S CHATHA Vs. CANARA BANK
October 7, 2008
S S DANDEKAR Vs. WESTERN RAILWAY
September 22, 2008
S SAIYAMMA W/O LATE SHRI S SATYAM Vs. EAST COAST RAILWAY
October 24, 2008
S SURESH Vs. TRANSPORT DEPARTMENT
June 10, 2008
SADIQUE KHAN S/O SHRI MOIDEEN KHAN Vs. NORTH WESTERN RAILWAY
October 24, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
September 18, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
December 31, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
July 31, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
September 12, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
September 29, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
September 22, 2008
SAIDURREHMAN Vs. EAST CENTRAL RAILWAY
September 22, 2008
SAIDURREHMAN Vs. NORTH EASTERN RAILWAY
September 22, 2008
SAIDURREHMAN Vs. NORTH CENTRAL RAILWAY
September 22, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
March 13, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
March 17, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
March 18, 2008
SAIDURREHMAN Vs. NORTHERN RAILWAY
January 25, 2008
SANDEEP GARG Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT
April 11, 2008
SANDEEP K PATIL Vs. WESTERN RAILWAY
January 25, 2008
SANDEEP KUMAR VERMA Vs. NORTHERN RAILWAY
April 1, 2008
SANJAY KUMAR DUBEY Vs. CENTRAL BUREAU OF INVESTIGATION CBI
May 19, 2008
SANJAY KUMAR SINGH Vs. EAST CENTRAL RAILWAY
October 24, 2008
SANJAY PURI Vs. NORTHERN RAILWAY
June 30, 2008
SANJU DEVI Vs. RAILWAYS
April 11, 2008
SANT RAM Vs. NORTHERN RAILWAY
September 12, 2008
SANTOSH KUMAR LAHIRI Vs. NORTH CENTRAL RAILWAY
April 30, 2008
SATISH J BRAHMBHATT Vs. WESTERN RAILWAY
January 25, 2008
SATISH SHRIVASTAVA Vs. WEST CENTRAL RAILWAY
November 18, 2008
SATYA NARAIN SHUKLA IAS RTD Vs. UNION PUBLIC SERVICE COMMISSION UPSC
May 8, 2008
SATYA NARAYAN SHARMA Vs. NORTH WESTERN RAILWAY
November 7, 2008
SATYARANJAN PRASAD SINGH Vs. SOUTH EASTERN RAILWAY
March 20, 2008
SATYAWAN S/O SHRI HARIKESH Vs. NORTHERN RAILWAY
August 25, 2008
SAURABH KUMAR Vs. ALLAHABAD UNIVERSITY
May 9, 2008
SECRETARY PUDUCHERRY KHADAR GRAMA THOZHIL VARIA PANNIYALARGAL NALA SANGAM Vs. PUDUCHERRY KHADI AND VILLAGE INDUSTRIES BOARD
June 20, 2008
SH ASHOK GOLAS Vs. BHARAT SANCHAR NIGAM LIMITED AND DEPARTMENT OF TELECOMMUNICATIONS
May 8, 2008
SH DEEPCHAND JAIN Vs. BHARAT SANCHAR NIGAM LIMITED
January 8, 2008
SH DINESH KUMAR Vs. AIRPORTS AUTHORITY OF INDIA
April 23, 2008
SH I P SHARMA Vs. RAILWAY BOARD
January 10, 2008
SH JAGDISH PRASAD YADAV Vs. DIRECTORATE OF EDUCATION GNCT OF DELHI
January 8, 2008
SH KRISHAN KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED
January 14, 2008
SH M D N PANICKER Vs. STEEL AUTHORITY OF INDIA LTD AND FERRO SCRAP NIGAM LIMITED
January 6, 2008
SH M K TYAGI Vs. MINISTRY OF PETROLEUM AND NATURAL GAS AND INDIAN OIL CORPORATION LTD
January 11, 2008
SH MAN SINGH Vs. NORTHERN RAILWAY
January 24, 2008
SH MD AASIF KHAN Vs. HATHKARGHA AND WASTRA UDYOG
May 22, 2008
SH MD RAFIQUE ANSARI Vs. DAMODAR VALLEY CORPORATION
August 22, 2008
SH NAND SINGH Vs. NORTHERN RAILWAY
January 10, 2008
SH RAJIV BHARTI AND SMT PARUL BHARTI Vs. DIRECTORATE OF EDUCATION GNCT OF DELHI AND S D SECONDARY SCHOOL GUJRAT
April 28, 2008
SH RAKESH AGARWAL Vs. DEPARTMENT OF POSTS
September 4, 2008
SH SHAILESH GANDHI Vs. MINISTRY OF PETROLEUM AND NATURAL GAS
August 12, 2008
SH SHIV KUMAR PATEL Vs. UNION PUBLIC SERVICE COMMISSION UPSC
November 19, 2008
SH SUBHASH CHANDRA AGRAWAL Vs. M/O PETROLEUM AND NATURAL GAS
April 9, 2008
SH VINOD KUMAR Vs. E P F O
August 20, 2008
SHABAB KHAN Vs. NORTH EASTERN RAILWAY
June 30, 2008
SHABAB KHAN Vs. NORTH EASTERN RAILWAY
July 31, 2008
SHABNAM SULTANA Vs. DELHI DEVELOPMENT AUTHORITY
June 24, 2008
SHAHWAR AHMED Vs. NORTHERN RAILWAY
October 24, 2008
SHAIKH HUSSAIN SHAIK GAFOOR FORMER HELPER KHALASI CARRIAGE AND WAGON DEPOT Vs. CENTRAL RAILWAY
May 26, 2008
SHAIKH IMRAN SALIM Vs. CENTRAL RAILWAY
July 28, 2008
SHAIKH IMRAN SALIM Vs. CENTRAL RAILWAY
August 29, 2008
SHAIKH IMRAN SALIM Vs. WESTERN RAILWAY
January 25, 2008
SHAIKH IMRAN SALIM Vs. WESTERN RAILWAY
April 7, 2008
SHAJI M K Vs. CENTRAL INFORMATION COMMISSION CIC
February 25, 2008
SHAM LAL S/O SHRI RIKHI RAM Vs. NORTHERN RAILWAY
October 24, 2008
SHAM LAL S/O SHRI RIKHI RAM Vs. NORTHERN RAILWAY
June 30, 2008
SHAMBHOO DAYAL Vs. NORTH CENTRAL RAILWAY
November 18, 2008
SHAMBHU SONAR Vs. SOUTH EAST CENTRAL RAILWAY
January 18, 2008
SHANKAR DAS FALWARIA Vs. DY COMMISSIONER OF POLICE DCP WEST ZONE
November 14, 2008
SHANKAR SHARMA S/O LATE SHRI TRILOKINATH SHARMA Vs. NORTHERN RAILWAY
September 29, 2008
SHANKAR SHARMA S/O LATE SHRI TRILOKINATH SHARMA Vs. NORTHERN RAILWAY
October 24, 2008
SHANKAR SHETTY SHETTY CONSTRUCTION CO PVT LTD ENGINEERS AND CONTRACTORS Vs. KONKAN RAILWAY CORPORATION LIMITED
January 16, 2008
SHASHI BHUSHAN DWIVEDI Vs. EASTERN RAILWAY
November 28, 2008
SHER SINGH Vs. FOOD CORPORATION OF INDIA
July 8, 2008
SHITAL PRASAD YADAV SOUTH EAST CENTRAL RAILWAY Vs. SOUTH EAST CENTRAL RAILWAY
May 9, 2008
SHIV KUMAR SAXENA Vs. DY DIRECTOR OF EDUCATION NCT
January 28, 2008
SHIV LAL S/O SHRI KISHAN LAL Vs. NORTHERN RAILWAY
January 17, 2008
SHIV SHANKAR MISHRA Vs. CONTROLLER OF DEFENCE A/CS
May 12, 2008
SHIVA KUMAR VERMA Vs. WESTERN RAILWAY
January 25, 2008
SHRILAL RADHU BHATORE Vs. CENTRAL RAILWAY
September 30, 2008
SHRIPAL JAIN Vs. NORTH WESTERN RAILWAY
May 9, 2008
SHRIPAL JAIN Vs. RAILWAY BOARD
May 9, 2008
SHRIPAL JAIN Vs. RAILWAY BOARD
April 30, 2008
SHRIPAL JAIN S/O LATE SHRI R S JAIN Vs. NORTH WESTERN RAILWAY
May 26, 2008
SHRIRAM DAGADUJI NAVTHALE Vs. CENTRAL RAILWAY
July 31, 2008
SHRUTI SINGH CHAUHAN Vs. HIGH COURT OF DELHI
January 27, 2008
SHRUTI SINGH CHAUHAN Vs. HIGH COURT OF DELHI
April 10, 2008
SHUB INDER SINGH Vs. MUNICIPAL CORPN OF DELHI MCD
June 12, 2008
SHYAM MOHAN PARASHAR Vs. WESTERN RAILWAY
April 30, 2008
SHYAM SINGH TYAGI Vs. NORTH CENTRAL RAILWAY
January 22, 2008
SHYAM SUNDER SHARMA Vs. CONTROLLER GENERAL DEFENCE ACCOUNTS CGDA
January 25, 2008
SHYAMAL KISHORE JHA Vs. CHITTARANJAN LOCOMOTIVE WORKS
March 27, 2008
SIKHI RAM Vs. MINISTRY OF RAILWAYS
April 7, 2008
SOHAN AL SETHI Vs. DY COMMISSIONER OF POLICE
July 3, 2008
SRI BHAGWAN Vs. DELHI DEVELOPMENT AUTHORITY DDA
July 21, 2008
SRICHAND Vs. DEPUTY COMMISSIONER MUNICIPAL CORPORATION OF DELHI MCD
May 5, 2008
ST CMS ELECTRIC COMPANY PVT LTD Vs. RAILWAY BOARD
April 3, 2008
STANLY PAUL P Vs. SOUTH CENTRAL RAILWAY
November 12, 2008
SUBHASH CHANDRA AGRAWAL Vs. SUPREME COURT OF INDIA
November 5, 2008
SUBHASH GUPTA Vs. DTE OF EDUCATION GNCT
February 1, 2008
SUBHASH PRASAD SINGH Vs. EAST CENTRAL RAILWAY
June 30, 2008
SUBHASH SINGH RATHORE JILA ADHYAKSH PANCHYATI RAJ PRAKOSTH UVA CONGRESS Vs. NORTH CENTRAL RAILWAY
August 29, 2008
SUDHA K PANDIT Vs. KONKAN RAILWAY CORPORATION LIMITED
September 22, 2008
SUHAS M MEHTA Vs. SOUTH CENTRAL RAILWAY
September 29, 2008
SUKH DEV RAJ SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION CBI
April 11, 2008
SUKHLAL Vs. SOUTH EASTERN RAILWAY
May 12, 2008
SUMAN BAKSHI Vs. DIRECTORATE OF HEALTH SERVICES GOVT OF NCT OF DELHI
November 26, 2008
SUNIL CHAUHAN S/O SHRI TUKMAN SINGH Vs. NORTH CENTRAL RAILWAY
January 25, 2008
SUNIL CHAUHAN S/O TUKMAN SINGH Vs. NORTH CENTRAL RAILWAY
June 13, 2008
SUNIL CHAUHAN S/O TUKMAN SINGH Vs. NORTH CENTRAL RAILWAY
July 18, 2008
SUNIL KUMAR CHAKRABORTY Vs. EAST CENTRAL RAILWAY
June 30, 2008
SUNIL KUMAR CHAKRABORTY CONFIDENTIAL ASSITANT UNDER DIVISIONAL SECURITY COMMISSIONER RPF EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
January 22, 2008
SURAJ NARAYAN Vs. RAILWAY BOARD
March 24, 2008
SURENDERA PRASAD SHAW Vs. RAILWAY BOARD
September 22, 2008
SURENDRA KUMAR Vs. UNION PUBLIC SERVES COMMISSION UPSC
November 27, 2008
SURENDRA PRASAD Vs. EASTERN RAILWAY
January 16, 2008
SURENDRA SINGH Vs. NORTHERN RAILWAY
December 31, 2008
SURESH CHAND Vs. JT ELECTORAL OFFICER
June 18, 2008
SURESH KUMAR Vs. NORTH CENTRAL RAILWAY
April 30, 2008
SURESH KUMAR PRIVATE SECRETARY II Vs. EAST CENTRAL RAILWAY
March 20, 2008
SURESH V KAPARE Vs. WESTERN RAILWAY
January 25, 2008
SURESHCHAND SHRIVASTAVA Vs. CENTRAL RAILWAY
May 26, 2008
SURINDER KAUR AND RANI KAUR Vs. DY COMMISSIONER WEST MUNICIPAL CORPN OF DELHI MCD
October 27, 2008
SURYA NATH SHUKLA Vs. RAILWAY RECRUITMENT BOARD
May 29, 2008
SURYA NATH SHUKLA Vs. RAILWAY RECRUITMENT BOARD
April 30, 2008
SUSANTA KUMAR SAHOO Vs. EAST COAST RAILWAY
March 13, 2008
SUSHIL KUMAR RAI Vs. A D M NORTH G N C T
April 10, 2008
SUSHILA GAUTOM Vs. NORTH CENTRAL RAILWAY
March 25, 2008
SUSHMA JAIN Vs. CABINET SECTT
October 6, 2008
SUSSHANT SHARMA Vs. NORTH WESTERN RAILWAY
July 31, 2008
T V SURESH KUMAR SOUTHERN RAILWAY Vs. SOUTHERN RAILWAY
July 28, 2008
TAPAS DAS Vs. MS SOMA GIRI D/O GHANA SHYAM GIRI
April 24, 2008
TARA CHAND JAIN Vs. NORTHERN RAILWAY
March 27, 2008
TARABAI W/O LATE SHRI ANANDA DHAKNE Vs. SOUTH CENTRAL RAILWAY
September 22, 2008
TARUN KUMAR MOHANTY S/O CHATURBHUJA MOHANTY Vs. SOUTH EAST RAILWAY
January 16, 2008
TASNEEM AHMED Vs. INDIAN COUNCIL OF HISTORICAL RESEARCH
October 10, 2008
TEJPAL SOLANKI Vs. CENTRAL PUBLIC WORKS DEPT CPWD
August 6, 2008
TILAK RAJ BHARDWAJ Vs. NORTHERN RAILWAY
June 30, 2008
TURKMAN SINGH S/O SH BARNAM SINGH Vs. NORTHERN RAILWAY
April 11, 2008
U V RAMANA EDITOR SRI ASHOKA TELUGU MONTHLY Vs. SOUTH CENTRAL RAILWAY
September 30, 2008
UMA KANTI AND SHRI RAMESH CHANDRA JAWAHAR NAVODAYA VIDYALAYA DHOOM Vs. NAVODAYA VIDYALAYA SAMITI
January 5, 2008
UMA SANYAL Vs. DIRECTORATE OF DEFENCE ESTATES
August 8, 2008
UMA SHANKER TIWARI Vs. CENTRAL GOVT HEALTH SCHEME DR R ANAND ADDL DIRECTOR AND CPIO AND DIRECTOR AND APPELLATE AUTHORITY
January 7, 2008
UMAKANT PRASAD Vs. EASTERN RAILWAY
January 16, 2008
UPENDER Vs. DIRECTORATE OF HEALTH SERVICES GOVT OF NCT OF DELHI
November 26, 2008
UPENDRA KUMAR Vs. COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR
May 12, 2008
UPENDRA NATH CHAUBEY Vs. SOUTH EASTERN RAILWAY
November 18, 2008
USHA RANI Vs. EAST CENTRAL RAILWAY
April 7, 2008
V D BADI Vs. RAILWAY BOARD
September 22, 2008
V G WAKHALE Vs. WESTERN RAILWAY
April 3, 2008
V GUNASEKARAN Vs. SOUTHERN RAILWAY
October 24, 2008
V GUNASEKARAN Vs. SOUTHERN RAILWAY
April 30, 2008
V K GULATI Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE DEPARTMENT
June 17, 2008
V K MALHOTRA Vs. COMMISSIONER OF INDUSTRIES GNCT
February 7, 2008
V K MARWAHA Vs. MUNICIPAL CORPORATION OF DELHI BUILDING DEPARTMENT
May 7, 2008
V K VISWANATHAN DSTE CONV Vs. CENTRAL RAILWAY
November 12, 2008
V M THAREJA Vs. DELHI DEVELOPMENT AUTHORITY
May 29, 2008
V NANDAKUMAR SOUTH WESTERN RAILWAY Vs. SOUTH WESTERN RAILWAY
October 24, 2008
V NIRMALA Vs. SOUTH EAST CENTRAL RAILWAY
January 18, 2008
V R ELIZA CPIO COMMISSIONER OF CUSTOMS AND YOGITA CHAVAN Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
September 8, 2008
V R SURI Vs. DELHI DEVELOPMENT AUTHORITY DDA AND MUNICIPAL CORPORATION OF DELHI MCD
July 21, 2008
V SAMBASIVAM RETD PASSENGER DRIVER Vs. SOUTHERN RAILWAY
March 24, 2008
V SAMBASIVAM RETD PASSENGER DRIVER Vs. SOUTHERN RAILWAY
July 10, 2008
V SAMBASIVAN RETD PASSENGER DRIVER Vs. SOUTHERN RAILWAY
May 15, 2008
V V SWAMY Vs. EAST COAST RAILWAY
March 13, 2008
VANDANA MITTAL Vs. DY COMMISSIONER OF POLICE DCO
November 28, 2008
VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
April 22, 2008
VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
April 29, 2008
VASANT RAYAPPA CHAVAN Vs. RAILWAY BOARD
January 5, 2008
VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
July 31, 2008
VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
April 3, 2008
VATS RAJ Vs. MINISTRY OF HOME AFFAIRS MHA
August 6, 2008
VED PRAKASH AGARWAL Vs. NORTH CENTRAL RAILWAY
June 30, 2008
VIJAY KUMAR Vs. SPIO MINISTRY OF HEALTH AND FAMILY WELFARE
November 6, 2008
VIJAY KUMAR GUPTA Vs. AIR FORCE HQ MINISTRY OF DEFENCE
June 18, 2008
VIJAY KUMAR ROY LOWER CLERK DIESEL LOBBY EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
October 23, 2008
VIJAY P BAXLA DY FA AND CAO/F AND B SOUTH EASTERN RAILWAY Vs. SOUTH EASTERN RAILWAY
June 18, 2008
VIJAY PAL SINGH Vs. HIGH COURT OF DELHI
November 21, 2008
VIJAY SINGH Vs. DEPT OF PERSONNEL AND TRAINING
January 14, 2008
VIJENDRA RANA EX CDR Vs. MINISTRY OF DEFENCE MOD NAVY
July 16, 2008
VIJENDRA SINGH Vs. BANK OF BARODA
June 26, 2008
VIKRAM I PATEL Vs. WESTERN RAILWAY
September 22, 2008
VIKRANT PURI ADVOCATE Vs. NORTHERN RAILWAY
September 29, 2008
VINAY KUMAR AND SHRI ARUN KUMAR Vs. EAST CENTRAL RAILWAY
May 15, 2008
VINAY KUMAR AND SHRI ARUN KUMAR Vs. EAST CENTRAL RAILWAY
May 2, 2008
VINAY KUMAR JAIN Vs. NORTHERN RAILWAY
June 30, 2008
VINDHESH KUMAR DUBEY Vs. NORTH CENTRAL RAILWAY
September 18, 2008
VINOD KUMAR Vs. NORTH EASTERN RAILWAY
August 14, 2008
VINOD KUMAR PROGRESS ENGINEERS Vs. NORTHERN RAILWAY
April 7, 2008
VINOD KUMAR S/O LATE SHRI NARENDRA KUMAR Vs. NORTH EASTERN RAILWAY
September 29, 2008
VINOD KUMAR SEHGAL Vs. CENTRAL GOVT HEALTH SCHEME AND DR S C ANAND JOINT DIRECTOR AND CPIO
October 7, 2008
VINOD KUMAR SHARMA PROFESSOR ENVIRONMENT INDIRA GANDHI INSTITUTE OF DEVELOPMENT RESEARCH Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
January 5, 2008
VINOD KUMAR SHARMA SENIOR SECTION ENGINEER TPC TRD NORTH CENTRAL RAILWAY Vs. NORTH CENTRAL RAILWAY
June 30, 2008
VINOD SURANA Vs. VENKATESWARAN REGIONAL MANAGER CRM I AND CPIO LIFE INSURANCE CORPORATION OF INDIA AND SHRI B MANIVANNAN ZONAL MANAGER AND APPELLATE AUTHORITY LIFE INSURANCE CORPORATION OF INDIA
May 30, 2008
VINU T Vs. SOUTHERN RAILWAY
April 29, 2008
VINU T Vs. RAILWAY BOARD
April 29, 2008
VIPIN KUMAR KHURANA Vs. DY COMMISSIONER OF POLICE DCP
November 27, 2008
VIPIN KUMAR SARASWAT S/O LATE SH MADAN LAL SARASWAT Vs. NORTH EASTERN RAILWAY
September 30, 2008
VIVEK KUMAR Vs. BRANCH RECRUITING OFFICE MINISTRY OF DEFENCE
January 25, 2008
WG CDR ALOK JOSHI Vs. MINISTRY OF DEFENCE AIR HQ
May 19, 2008
YASHPAL MEHANDIRATTA Vs. R S TAXAK CPIO UNITED INDIA INSURANCE COMPANY LIMITED AND SHRI A ASTHANA GENERAL MANAGER AND APPELLATE AUTHORITY UNITED INDIA INSURANCE COMPANY LIMITED
April 25, 2008
YASWANT RAI PURI ADVOCATE Vs. NORTHERN RAILWAY
February 27, 2008
YATINDER NATH RAI S/O SHRI JAYANTI SHARAN RAI Vs. NORTHERN RAILWAY
May 26, 2008
YATISH KUMAR GOEL Vs. REGISTRAR COOPERATIVE SOCIETIES
January 21, 2008
YOGESH RAJARAO REDDY Vs. SOUTH EAST CENTRAL RAILWAY
July 28, 2008
ZILEY SINGH Vs. DY COMMISSIONER OF POLICE SOUTH
July 18, 2008