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Case Index
Title
Date
ADHIR KUMAR CHAKRABORTY Vs. POST MASTER, BERHAMPORE HEAD POST OFFICE
November 27, 2008
ANUPAM CHANDRA RAY Vs. UTI TECHNOLOGY SERVICES LTD & ANR
October 22, 2008
BEE PEE JAY FINANCE LIMITED Vs. ANNAPURNA APARTMENT OWNER S SYNDICATE
December 16, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. SHANTI RAJBHAR
November 27, 2008
MALATI DAS Vs. MUKESH CHHABARIA & ASSOCIATES AND OTHERS
November 25, 2008
MANGAL JANA @ MANGAL CHAND JANA Vs. GOURHARI DAS
August 14, 2008
MANS CHANDRA ROY Vs. GOPAL SARAWAGI
December 26, 2008
MEERA INDUSTRIES & ANR Vs. MRITUNJOY MUKHERJEE
October 17, 2008
MOHAN SINGH Vs. CITYBANK N A & ANR
October 16, 2008
NARAYAN KUMAR KHAITAN & ORS Vs. DUNCAN INDUSTRIES LTD
October 16, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. SUBRATA BARAN SEN
December 26, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUKUMARI MONDAL
December 16, 2008
RANJIT KR SAMANTA Vs. W B S E B
January 11, 2008
REENA BHATTACHARYA Vs. NARAYAN CHOWDHURY AND ORS
September 5, 2008
SILIGURI NURSING HOME PRIVATE LIMITED Vs. ASWINI DEY SARKAR
September 12, 2008
SUBHAS CHAND AGARWAL Vs. AVL INDIA (P) LTD
January 22, 2008
SUKANTA DAS Vs. NATIONAL INSURANCE CO LTD
December 26, 2008
SUKANTA KR SINHA Vs. SUPERINTENDENT, W B S E B
February 29, 2008
UCO BANK Vs. SAMBHU PRASAD DAS
August 21, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. UPENDRA KUMAR ROY
December 16, 2008