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Case Index
Title
Date
AIR INDIA Vs. ASHA GOSWAMI
July 4, 2008
APOLLO HOSPITAL INTERNATIONAL LIMITED Vs. LOKENDRA SINGH
December 23, 2008
ARAWALI SHETRIYA GRAMEEN BANK Vs. BHAG CHAND JAIN
October 22, 2008
GIRRAJ MEHTA Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS
April 29, 2008
ICICI BANK LTD Vs. JAI SINGH RATHORE
June 9, 2008
ICICI LOMBARD GENERAL INSURANCE CO LTD & ORS Vs. RADHA DEVI & ANR
August 25, 2008
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. RAJU KACHHAWA
July 16, 2008
INDIAN POSTAL DEPARTMENT Vs. DIWAKAR DANGI
July 18, 2008
LALITA DEVI Vs. LIC
September 16, 2008
LIC OF INDIA Vs. CHOUDHMAL
February 29, 2008
LIFE INSURANCE CORPORATION OF INDIA & ORS Vs. MEERA BAI
September 16, 2008
MARBLES & MINERAL PVT. LTD. Vs. JAIPUR VIDYUT VITRAN NIGAM LTD.
June 25, 2008
NATIONAL INSURANCE CO LTD Vs. KANTA KANSAL & ORS
September 23, 2008
NATIONAL INSURANCE CO. LTD. Vs. DHAYA DEVI
June 9, 2008
PARVATI DEVI Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA & ORS
August 20, 2008
RADHEY SHYAM GOYAL Vs. NATIONAL INSURANCE CO. LTD.
May 20, 2008
RITU ROAD LINES Vs. NATIONAL INSURANCE CO LTD & ANR
September 2, 2008
UMA RANI GAUTAM Vs. LIC OF INDIA
December 16, 2008
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHWETA CHOUDHARY
June 4, 2008