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Case Index
Title
Date
A APPA RAO Vs. COMPETENT AUTHORITY DEFENCE ESTATES OFFICER AND COMPETENT AUTHORITY
December 30, 2008
A B PATIL Vs. ORISSA TRANSPORT SERVICE
June 13, 2008
A C GANGI REDDY Vs. KADAPA MUNICIPALITY
September 5, 2008
A DIWAKAR Vs. STATE OF A P
December 31, 2008
A G VENKATESULU Vs. S MALLIKARJUNA RAO
February 5, 2008
A HANUMANTHA PRASAD Vs. COAL MINES PROVIDENT FUND ORGANISATION
September 4, 2008
A K GOPALAN Vs. OSMANIA UNIVERSITY
January 18, 2008
A K MISHRA Vs. UNION OF INDIA MINISTRY OF DEFENCE
September 17, 2008
A KRISHNA REDDY Vs. TAHSILDAR SHAMSHABAD MANDAL
March 24, 2008
A LAKSHMI Vs. PYDAH SUBRAHMANYA JAGANNADHA SATYA PRASAD
November 14, 2008
A LAXMIPATHI Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
September 16, 2008
A M MADHAVA RAO Vs. T CHATTERJEE IAS SECRETARY R AND B DEPT HYDRABAD
August 1, 2008
A MANIMANJARI Vs. P BHASKARA RAO
November 6, 2008
A NAGAMANI Vs. GOVERNMENT OF A P
February 18, 2008
A NARENDRARAJA Vs. GOVERNMENT OF AP
July 11, 2008
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. BAPATLA MUNICIALITY
December 5, 2008
A P LABOUR LAW PRACTITIONERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
December 11, 2008
A P POWER GENERATING EMPLOYEES UNION Vs. A P POWER GENERATION CORPORATION LTD
March 7, 2008
A P PUBLIC SERVICE COMMISSIONER Vs. B SAMBI REDDY
June 17, 2008
A P S R T C Vs. CHIGURUPALLI KRISHNA
October 14, 2008
A P STATE FINANCIAL CORPORATION Vs. UNION OF INDIA
December 31, 2008
A P STATE ROAD TRANSPORT CORPORATION Vs. CENTRAL POWER DISTRIBUTION COMPANY
May 14, 2008
A R SWAMY Vs. GOVERNMENT OF A P
June 13, 2008
A R SWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
June 30, 2008
A RADHAKRISHNA GUPTA Vs. STATE TRANSPORT AUTHORITY
December 10, 2008
A RAMANJUNEYULU Vs. MANDAL REVENUE OFFICER
June 26, 2008
A SAROJAMMA Vs. A PARVATH REDDY
March 14, 2008
A SIVA REDDY Vs. DISTRICT COLLECTOR
August 29, 2008
A V RAMANAIAH Vs. M SHEKHAR
December 31, 2008
A VENKAT REDDY Vs. DISTRICT AND SESSIONS
July 23, 2008
A. LAKSHMAIAH CHETTY Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P. LTD., HYDERABAD
July 23, 2008
A.P. FEDERATION OF CHIT FUNDS Vs. UNION OF INDIA
July 14, 2008
A.P. INDUSTRIAL INFRASTRUCTURE CORPN. LTD Vs. SRI AMBUJA PETRO CHEMICALS LTD
January 31, 2008
A.P. STATE FINANCIAL CORPN. Vs. MAGNA HARD TEMPT LTD.
February 15, 2008
A.P. STATE FINANCIAL CORPORATION Vs. SATYA SAI POLYMERS LTD.
February 8, 2008
ABDUL RAHEEM Vs. STATE OF ANDHRA PRADESH
March 11, 2008
ABDUL REHMAN Vs. SARASWATHI PRASAD SINGH
June 10, 2008
ABDUR RAHIM Vs. OSMANIA UNIVERSITY
December 30, 2008
ADAME MEMORIAL EDUCATIONAL AND WELFARE Vs. SOMA VIJAY PRAKASH
July 14, 2008
ADARSH VIDHYALAYA Vs. NAGARPANCHAYAT ZAHEERABAD
December 16, 2008
ADULT EDUCATION WALFER SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
November 27, 2008
ADUSUMALLI SEETHA RAMAIAH Vs. MANDALAPU RAGHUNAYAKULU
September 15, 2008
AGARWAL FOUHINDUSTAN MECHINE TOOLS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
March 28, 2008
AGRICULTURAL MARKET COMMITTEE Vs. STATE OF A P
March 3, 2008
AGRICULTURE MARKET YARD HAMALIES UNION YEMMIGANUR KURNOOL DISTRICT Vs. AGRICULTURE MARKET COMMITTEE
August 14, 2008
AHMED NAJMUDDIN Vs. DURGA BAI
December 23, 2008
AINALA KUMAR Vs. PULAKANTI NARSI REDDY
February 29, 2008
AJRA AZMATH Vs. KURRA PRAMEELA
September 6, 2008
AKELLA VENKATA RAMA SUBRAHMANYA SARMA Vs. ANNANGI SREERAMAMURTI
July 16, 2008
AKKAYYAPALLI Vs. SAMANTHU SIVAJI GANESH
September 8, 2008
AKULA CHENNA KESHVULLA ALIAS KESHVAIAH Vs. MULA VENKATESWAR REDDY
December 14, 2008
AKUTHTA VENKANNA Vs. STATE OF ANDHRA PRADESH
July 25, 2008
ALIND WORKERS CONGRESS Vs. UNITED SHIPPERS LIMITED MUMBAI
September 1, 2008
ALLI IYLAIAH Vs. ALLI RAJALAXMI
April 11, 2008
ALLURI NARAYANA MURTHY RAJU Vs. DISTRICT COLLECTOR
September 2, 2008
ALUSANI MOHAN KUMAR Vs. DISTRICT COLLECTOR KARIMNAGAR
August 6, 2008
AMARA VENKATA SUBBIAH Vs. SHAIK HUSSAIN
July 4, 2008
AMARAWADI VENKATA NARSAIAH TRUST Vs. STATE OF ANDHRA PRADESH
November 27, 2008
AMRITHA Vs. COLLECTOR AND DISTRICT MAGISTRATE
April 4, 2008
AMRUTHA WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE
July 13, 2008
AMRUTHA WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF A P
July 30, 2008
ANANTHAMMA Vs. SPL DEPUTY COLLECTOR
June 11, 2008
ANDHRA BANK TANUKU Vs. STATE OF ANDHRA PRADESH
May 1, 2008
ANDHRA CEMENTS LIMITED Vs. BHATIA INTERNATIONAL LTD
July 18, 2008
ANDHRA LAW TIMES Vs. SENIOR SUPERITENDENT OF POST OFFICES
August 27, 2008
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. A.P. REFRACTORIES LIMITED
February 26, 2008
ANDHRA PRADESH LPG DEALERS ASSOCIATION Vs. UNION OF INDIA
July 25, 2008
ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. G JYOTHI RAM
December 22, 2008
ANDHRA PRADESH STATE ROAD TRANSPORT Vs. RAVI SATYANARAYANA REDDY
February 12, 2008
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. VALLURU VENKATA NARAYANA
March 14, 2008
ANDHRA SUGARS LIMITED Vs. LABOUR COURT PRESIDING OFFICER
April 9, 2008
ANGADALA CHALAPATHY Vs. P ADINARAYANA
March 14, 2008
ANIKOTTI JOSEPH BINOY Vs. STATE OF ANDHRA PRADESH
July 9, 2008
ANISETTI VEERABHADRA RAO Vs. STATE OF A P
September 2, 2008
ANKA PEDDA SESHAIAH Vs. STATE OF ANDHRA PRADESH
September 18, 2008
ANNAM MALLA REDDY Vs. BANGI NAGAIAH
March 5, 2008
ANNAPURNASRI Vs. GOVERNMENT OF ANDHRA PRADESH
June 18, 2008
APSRTC Vs. SATTI VIMALAVATHI
November 20, 2008
APSRTC Vs. PRESIDING OFFICER
July 24, 2008
APSRTC NATIONAL MAZDOOR UNION Vs. A P STATE ROAD TRANSPORT CORPORATION
February 8, 2008
ARUNA CHOWHAN Vs. ARKS COLD STORAGE P LIMITED
July 2, 2008
ARUNA M DIXIT Vs. ANANDI BAI V DIXIT
July 25, 2008
ARUNA MANURE WORKS KHAMMAM Vs. STATE OF A P
July 15, 2008
ASEA BROWN BOVERI LIMITED Vs. STATE OF ANDHRA PRADESH
March 17, 2008
ASHWIN AGRO TECH PVT LTD Vs. GOVT OF A P
February 21, 2008
ATLURI BRAHMANANDAM DIED ADUSUMALLI LEELARATNA KUMARI Vs. ANNE SAI BAPUJI
June 10, 2008
ATTIRALA CHINNAMMA Vs. GUMMADI RAVINDRAIAH
November 28, 2008
AUTHORISED OFFICER Vs. KOKA RAMADASAPPA
July 17, 2008
AVALA RAJA REDDY Vs. GUNTI RADHA KRISHNAIAH CHETTY
January 17, 2008
AVENTIS PHARMACEUTICALS INC Vs. REDDYS LABORATORIES INC
December 8, 2008
AVUTHU SIVA REDDY Vs. STATE A P
February 21, 2008
AYIREDDY LAKSHMI Vs. PYDAS SUBRAHMANIYA JAGANNADHA SATYA PRASAD
November 14, 2008
AZIZUNISSA BEGUM Vs. BASHEERUDDIN BABU KHAN
April 19, 2008
B ASHOK KUMAR Vs. BOARD OF INTERMEDIATE EDUCATION
April 19, 2008
B F DITTIA Vs. APPROPRIATE AUTHORITY
August 13, 2008
B HANMANTHU Vs. COLLECTOR MAHABUBNAGAR DISTRICT
January 21, 2008
B JAGADESWAR Vs. GOVERNMENT OF A P
February 1, 2008
B K S R KRISHNA MURTHY Vs. B KUTUMBA RAO
July 14, 2008
B KALYANI Vs. GOVERNMENT OF ANDHRA PRADESH
December 19, 2008
B KRISHNA REDDY Vs. VENKATESWARA UNIVERCITY
July 23, 2008
B LAKSHMI SUSEELA Vs. SPECIAL COLLECTOR E G DISTRICT
September 5, 2008
B LAXMAN NAIK Vs. NUCLEAR FUEL COMPLEX
February 6, 2008
B LNAGI REDDY Vs. YEMMIGANUR MUNICIPALITY
November 27, 2008
B M JAMBUNATHAN Vs. UNITED NEWS OF INDIA
June 10, 2008
B R G K S V EDUCATIONAL SOCIETY VIJAYAWADA Vs. GOVERNMENT OF A P
January 18, 2008
B RAMASUBBA REDDY Vs. Y RAMKRISHNA REDDY
October 13, 2008
B RAMESH Vs. LAND ACQUISITION OFFICER SRISAILAM PROJECT
November 5, 2008
B RUKMAIAH Vs. M A SAMAD
November 3, 2008
B SAMEERUN Vs. KOTLA HIRAL BASHA
September 6, 2008
B SRINIVASA RAO Vs. GOVERNMENT OF AP
January 25, 2008
B SUGUNA DEVI Vs. C B S VENKATA RAMANA
September 15, 2008
B T S ESTATE PVT LTD Vs. STATE BANK OF INDIA
April 3, 2008
B T S ESTATES PRIVATE LIMITED Vs. STATE BANK OF INDIA
February 14, 2008
B V BHASKAR REDDY Vs. STATE BANK OF INDIA
April 2, 2008
B VENKATAIAH Vs. GOVERNMENT OF A P
July 16, 2008
BADDAM PRATHAP REDDY Vs. CHENNADI JALAPATHI REDDY
June 12, 2008
BADIGA SRI LAKSHMINARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
August 26, 2008
BAKARUPANDA PADMAVATHI Vs. BANK OF INDIA
March 27, 2008
BALAGA SAVITHRAMMA Vs. NALLA SATYANARAYANA
December 31, 2008
BALAGONI SIVA PRASAD Vs. UNION OF INDIA
July 24, 2008
BALAMONI NAGENDER ALIAS NARENDER Vs. STATE OF ANDHRA PRADESH
February 13, 2008
BALASA SARADA Vs. TALLURI ANASURYAMMA
June 24, 2008
BALOJI BADHAVATH Vs. GOVERNMENT OF ANDHRA PRADESH
July 23, 2008
BANDA MAHENDER GOUD Vs. STATE OF A P
September 26, 2008
BANDA SATTAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
December 19, 2008
BANDARU CHINA NARAYANA MURTHY Vs. A P STATE FINANCE CORPORATION
December 23, 2008
BANDARU PARVATHI Vs. STATE OF ANDHRA PRADESH
February 26, 2008
BANDI VENKATESWARA RAO Vs. SRIRAM CHITS LTD
August 29, 2008
BARLA RAMI REDDY Vs. GOVERNMENT OF A P
April 21, 2008
BASIPAKA RATNA BHUSHANAM Vs. MANDA DAYAVATHI
February 14, 2008
BAYYA GURAVAMMA Vs. ODURU HARIPRIYA
September 2, 2008
BECHALA CHENNAKESAVA REDDY Vs. GOVERNMENT OF A P
June 25, 2008
BERLA RAMESH Vs. V B MARKANDEYA
August 13, 2008
BETHAMPUDI LEELA KUMARI Vs. ANDHRA PRADESH SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
April 22, 2008
BHAGYANAGAR FISHERMAN FISH MARKETING COOPERATIVE SOCIETY Vs. STATE OF A P
November 27, 2008
BHARAT PETROLEUM CORPORATION LIMITED Vs. SRINIVASA TRANSPORT
June 25, 2008
BHARAT SANCHAR NIGAM LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
February 18, 2008
BHARAT SANCHAR NIGAM LIMITED, (A GOVERNMENT OF IND Vs. G V K HOTELS AND RESORTS LTD , A COMPANY INCORPORA
June 30, 2008
BHARAT SANCHAR NIGAM LTD Vs. G V K HOTELS AND RESORTS LTD
June 13, 2008
BHAVANA RUSHI CO OPERATOVE HOUSING BUILDING SOCIETY LTD Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
February 27, 2008
BHUKYA ARUNA Vs. ARKS COLD STORAGE P LIMITED
July 2, 2008
BHUPATI VARALAMMA Vs. JOINT DIRECTOR KRISHNA
July 24, 2008
BIJIVENULA VENKATA SUBBA REDDY Vs. JANGAM SATYA BABU
December 10, 2008
BIKKU BHUKYA Vs. KAKATIYA UNIVERSITY
February 22, 2008
BIMIDI YELLA REDDY Vs. JOINT COLLECTOR II
January 29, 2008
BITLA GANGARAM Vs. STATE OF A P
February 22, 2008
BOBILLI MUNICIPALITY Vs. K SUGUNAMMA
June 20, 2008
BODA MADHAVA REDDY Vs. STATE ELECTION COMMISSION
September 9, 2008
BODA VENKATARAMANAMMA Vs. I SATYAVATHAMMA
March 11, 2008
BODDUPALLI SATHAIAH Vs. KOPPULA PEDDA LINGA REDDY
July 23, 2008
BOGI BHADRAIAH Vs. STATE OF A P
February 22, 2008
BOLLABONI LAKSHMI Vs. COMMISSIONER OF APPEALS OFFICE OF THE CHIEF COMMISSIONER OF LAND ADMINISTRATION A P
December 30, 2008
BOLLEPELLI SHANKAR Vs. GOVERNMENT OF A P
October 24, 2008
BOMMAKANTI LAXMAN Vs. STATE OF A P
February 7, 2008
BORLAKUNTA KAMALA Vs. REVENUE DIVISIONAL OFFICER JAGTIAL KARIMNAGAR DISTRICT
September 2, 2008
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. V JAYARAMAPPA
June 11, 2008
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. KONDAKOTLA SAROJA
June 17, 2008
BUDDA ADEYYAMMA Vs. KANDREGULA SIMHACHALAM
September 18, 2008
BUDDHA PRAKASH M JYOTHI Vs. STATE OF AP
January 29, 2008
BUKKE LAKSHMA NAIK Vs. STATE ELECTION COMMISSION SECUNDERABAD
January 29, 2008
BURRA VENKATA KONDALA RAO Vs. KOTIPALLI MANIKYALAMMA
November 10, 2008
BUTHA RAJU SREENIVASA RAJU Vs. BUTHA RAJU RAMA
July 31, 2008
C BASAIAH Vs. DEPOT MANAGER APSRTC
August 7, 2008
C J CHAKRADHAR Vs. UNION OF INDIA
January 13, 2008
C N SINGOTAM Vs. A P S R T C
October 31, 2008
C. SUDHAKAR S/O C. HANUMANTHU, BSNL Vs. THE GOVERNMENT OF INDIA
July 30, 2008
CH MANIKYA SARMA Vs. RAJENDRA SINGH BHATIA
November 14, 2008
CH NAGANNA Vs. MOHD YOUSUF
March 14, 2008
CH RANGA REDDY Vs. M SURYANARAYANA REDDY
November 11, 2008
CH SATYANARAYANA Vs. LAND ACQUISITION OFFICER CUM SUB COLLECTOR NARSAPURAM WEST GODAVARI DISTRICT
February 13, 2008
CH SHANKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
January 21, 2008
CH SHREERAMULU Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE
July 7, 2008
CH SIDDIRAMA GOUD Vs. PROHIBITION AND EXCISE SUPERINTENDENT MEDAK DISTRICT AT MEDAK
November 4, 2008
CH SIVA KUMARI Vs. A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
August 14, 2008
CH V RADHAKRISHNA MURTHY Vs. STATE OF A P
July 10, 2008
CH V SUBRAHMANYA SARMA Vs. HIGH COURT OF ANDHRA PRADESH
December 19, 2008
CH VEERABHADRESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
September 2, 2008
CH VERRABHADRESWARA RAO Vs. GOVT OF A P
November 24, 2008
CHAGANLA MAHENDRANATH Vs. COMMISSIONER AND SPECIAL OFFICER TOWN
September 5, 2008
CHAIRPERSON Vs. Y CHINA SAMBASIVA RAO
April 23, 2008
CHALLA MAHESHWARA RAO Vs. VADAGAM VENKATA SUBBA RAO
August 22, 2008
CHALLA RAMI REDDY Vs. ARVA YELLA REDDY
September 4, 2008
CHALLA SATYANARAYANA Vs. TADI LAKSHMANA RAO
September 12, 2008
CHANDRU NARAYANA RATNAM Vs. SUPERINTENDENT
August 7, 2008
CHARMINAR CO OPERATIVE URBAN BANK LIMITED Vs. STATE BANK OF HYDERABAD
March 5, 2008
CHAVVA SREENIVASULU REDDY Vs. GOVERNMMENT OF ANDHRA PRADESH
February 20, 2008
CHEJERIA MUNICHANDRAIAH Vs. NEW INDIA ASSURANCE CO LTD
August 7, 2008
CHENGA CHINNA REDDAIAH Vs. SHAIK KHALANDER
September 1, 2008
CHENNUPATI SATYANARAYANA Vs. MUNDRU VENKATESHWARLU
November 21, 2008
CHENNUR RAMAKRISHNA REDDY Vs. THOTAKURA CHINNA VEERAMMA
October 23, 2008
CHEPURI VENKATESWARLU Vs. JOINT COLLECTOR ONGOLE PRAKASAM
September 5, 2008
CHERUKURI MALAKONDAIAH Vs. KOSARAJU VIDYARANYA
December 4, 2008
CHIEF RATIONING OFFICER Vs. T V RAMA SARMA
February 12, 2008
CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCESOUTH CENTRAL RAILWAY Vs. SOUTH CENTRAL RAILWAY PROTECTION FORCE ASSOCIATION
October 29, 2008
CHIMTA VENKATESWARAMMA Vs. STATE OF ANDHRA PRADESH
February 18, 2008
CHINNAREDDIGARI RANGA REDDY Vs. MARAKA SURYANARAYANA REDDY
November 11, 2008
CHINNARI JAGGA RAO Vs. DISTRICT COLLECTOR VIZAYANAGARAM DISTRICT
July 29, 2008
CHINTHALA VEERABHADRA RAO Vs. STATE OF A P
June 27, 2008
CHIRALA VEERA RAGHVA REDDY Vs. CHIEF SECRETARY TO GOVERNMENT OF A P
November 18, 2008
CHIRUGURI BHASKARA RAO Vs. STATE OF A P
February 5, 2008
CHITYALA VENKATA REDDY Vs. STATE OF AP
July 10, 2008
CHOUDHARY TRADERS Vs. STATE BANK OF INDIA
January 30, 2008
CHOUDHRY TRADERS Vs. STATE BANK OF INDIA
January 13, 2008
CHUKKA VENKATASWAMY Vs. GOVERNMENT OF A P
November 12, 2008
COMMISSIONER AND DIRECTOR OF AGRICULTURE Vs. K GAYATHRI
February 1, 2008
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD Vs. UNI ADS PVT LTD
December 5, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SHRIRAM REFRIGERATION INDUSTRIES
May 2, 2008
CONST C MOHAN Vs. UNION OF INDIA
March 17, 2008
CONTINENTAL CONSTRUCTION COMPANY Vs. BOARD OF TRUSTEES VISAKHAPATNAM PORT TRUST
February 2, 2008
CONTINETALE\ CONSTRUCTION CO Vs. BOARD OF TRUSTEES
February 20, 2008
CORAMANDEL PRESTCRETE P LTD Vs. STATE OF ANDHRA PRADESH
July 15, 2008
COURT MASTERS AND PERSONAL SECRETARIES Vs. GOVERNMENT OF A P
June 25, 2008
CRIPS LABORATORIES LTD Vs. HIGH COURT OF A P
May 2, 2008
D BALIRAM NAIK Vs. GIRIJAN COOPERATIVE CORPORATION LTD
July 2, 2008
D DAMAYANTHI Vs. SECRETARY MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA
January 23, 2008
D DHARMAIAH Vs. DEPOT MANGER APSTTC
April 24, 2008
D DWARAKA Vs. REGISTRAR HIFH COURT OF A P
April 13, 2008
D DWARKA Vs. REGISTRAR ADMN HIGH COURT OF ANDHRA PRADESH
April 30, 2008
D K NARASAMMA Vs. G RENUKA DEVI
August 1, 2008
D K PATTANAIK Vs. STATION HOUSE OFFICER NALLABELLY POLICE STATION
January 17, 2008
D KALYAN RAM Vs. GENERAL MANAGER UNION OF INDIA SOUTH CENTRAL RAILWAY
December 23, 2008
D KANAKACHARY Vs. DISTRICT COLLECTER
January 17, 2008
D KARAYANA Vs. DISTRIC COLLECTOR NALGONDA DISTRICT
January 17, 2008
D KOMARAIAH Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES CO LTD
August 28, 2008
D L MANOHAR Vs. OSMANIA UNIVERSITY
September 1, 2008
D LAKSHMI Vs. A P STATE FINANCIAL CORPORATION
November 25, 2008
D MUNI RAJU Vs. COMMISSIONER OF SOCIAL WELFARE
August 20, 2008
D PEDDI RAJU Vs. N YADAIAH
November 19, 2008
D PURUSHOTTAM RAO Vs. ASSISTANT GENERAL MANAGER
June 24, 2008
D RAMA DEVI Vs. DISTRICT COLLECTOR
August 13, 2008
D SWAPNALATHA Vs. CHIEF ENGINEER MECHANICAL IANDCAD PW DEPARTMENT HYDERABAD
January 8, 2008
D SWAPNALATHA Vs. CHIEF ENGINEER MECHANICAL I AND CAD PW DEPARTMENT
January 18, 2008
D UMA MAHESWAR RAO Vs. DEPUTY REGISTER OF CO OPERATIVE
September 6, 2008
D VENKATADRI NAIDU Vs. S SRINIVASULU REDDY
July 10, 2008
D VIJAY SARADHI RAJU Vs. SRILATHA DUPATI
June 27, 2008
D Y K REDDY Vs. DIVISIONAL SECURITY COMISSIONER
June 10, 2008
D YADAMMA Vs. G SURYANARAYANA
February 8, 2008
D. RAMKISHORE Vs. VIJAYAWADA SHARE BROKERS LTD.
March 13, 2008
DAGGUMALLI RAVICHANDRA Vs. DISTRICT CO OPERATIVE OFFICER
October 14, 2008
DARAPANENI KRISHNA MURTHY Vs. SUPERINTENDENT OF POLICE
March 3, 2008
DARSI SUDHAKAR RAO Vs. MUNICIPAL CORPORATION OF HYDRABAD
September 18, 2008
DASARIGALLA CHANDRAIAH Vs. STATE OF ANDHRA PRADESH
April 23, 2008
DATHARU POCHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH REP
February 19, 2008
DEPOT MANAGER APSRTC Vs. D NARAYANA
February 29, 2008
DEPOT MANAGER APSRTC Vs. VALLABHANENI RAMU
April 21, 2008
DEPOT MANAGER APSRTC Vs. K JOGI REDDY
November 26, 2008
DEPOT MANAGER APSRTC KARIMNAGAR II DEPOT Vs. G THIRUPATHI RAO
July 23, 2008
DERIVATE CASOIL LTD Vs. AGRO TECH FOODS LIMITED
June 24, 2008
DEVENDRA SAHU Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
February 28, 2008
DEWAN BAHADUR RAMGAGOPAL MILLS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
February 8, 2008
DHULIPALA LAKSHMI Vs. V VENKATESWARA REDDY
September 29, 2008
DHUMTHI EKAMBARESWARAPPA Vs. T SHAMBULINGAPPA
March 31, 2008
DHURBA RADHAKRISHNA Vs. BANK OF BARODA
October 22, 2008
DIDDI KUMARASWAMY Vs. PATHAKALA BHASKAR
March 3, 2008
DILODH ASHOK Vs. STATE OF A P
December 15, 2008
DILSHAD HUSSAIN Vs. ALLOJU MALLIKARJUN RAO
February 22, 2008
DIRECTOR OF HEALTH A P HYDERABAD Vs. P VEERABHADRA RAO
July 9, 2008
DIRECTOR OF SETTLEMENTS Vs. LINGAREDDY RAMAKRISHNA
September 8, 2008
DISTRICT COLLECTOR Vs. MADDUKURI JOGA RAO
April 11, 2008
DISTRICT COLLECTOR Vs. A P ARCHAKA SAMAKHYA
April 11, 2008
DISTRICT COLLECTOR PTEING NALGONDA Vs. A SAIDULU
October 15, 2008
DIVISIONAL MANAGER A P S R T C Vs. PRESIDING OFFICER
June 24, 2008
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. MAHAMOODA
November 20, 2008
DIVISIONAL MANAGER THE ORIENTAL INSURANCECO LTD Vs. BATHINA SRINIVASA RAO
June 20, 2008
DIVISIONAL SIGNAL AND TELECOMMUNICATION ENGINEER CONSTAN Vs. MOHD JAFFER
April 23, 2008
DOGGA V GEORGE Vs. GOVTOF A P
April 29, 2008
DOGGA V GEORGE Vs. GOVERNMENT OF A P
May 28, 2008
DOGIPARTHY P BHARGAVI Vs. GOVERNMENT OF ANDHRA PRADESH
July 14, 2008
DOKKULURI CHITTI BABU Vs. GOVERNMENT OF ANDHRA PRADESH
December 30, 2008
DONEPARTHI HYMAVATHI Vs. KOTAPATI RAMALAXMI ALIAS RADHIKA
July 11, 2008
DONTHIREDDY SAMBI REDDY Vs. COMMISSIONER ENDOWMENTS DEPARTMENT HYDERABAD
September 6, 2008
DOSHION LIMITED Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE B
June 13, 2008
DR. M. SULOCHANA Vs. STATE OF ANDHRA PRADESH AND ANOTHER
April 4, 2008
DUNNAPOTHULA KISTAIAH Vs. STATE OF ANDHRA PRADESH
November 3, 2008
DURGA MALLESWARA SWAMY VARLA DEVASTHANAM Vs. BATHULA JAYALAKSHMI
November 24, 2008
E GIRI YADAV Vs. UNION OF INDIA
December 12, 2008
E P VINAYA SAGAR Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER
February 8, 2008
E SHANKAR REDDY Vs. P RAMASESHIAH
July 31, 2008
EAST GODAVARI DISTRICT SETTLI BALIJA SANGHAM Vs. GOVERNMENT OF A P
December 30, 2008
EDIGA GANGAAMMA Vs. STATE OF ANDHRA PRADESH
January 29, 2008
ELISETTY BHEEMANA DORA Vs. DISTRICT ELECTION AUTHORITY AND THE DISTRICT COLLECTOR
September 22, 2008
ELISETTY BHEEMANNA DORA S/O NARAYANA MURTHY Vs. DISTRICT ELECTION AUTHORITY AND THE DISTRICT COLLECTOR
July 30, 2008
ELLURU CHANDRA OBUL REDDY Vs. JOINT COLLECTOR
August 2, 2008
ELLURU CHANDRA OBUL REDDY Vs. JOINT COLLECTOR KADAPA DISTRICT
August 22, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. KURNOOL DISTRICT CO-OPERATIVE MARKETING SOCIETY LIMITED
June 19, 2008
ERIAPATI VEERA LAKSHMI Vs. GUDA HARITHA RANI
November 11, 2008
ERLAPATI VEERA LAKSHMI Vs. GUDA HARITHA RANI
November 18, 2008
EXECUTIVE ENGINEER IRRIGATION DIVISION Vs. K VENKATNARAYANA
August 29, 2008
EXOTIC GRANITE EXPORTS Vs. GOVERNMENT OF ANDHRA PRADESH
March 26, 2008
F G P LIMITED Vs. PRESIDING OFFICER LABOUR COURT III
March 18, 2008
FAYEEM KHADRI Vs. VANAM BHARATAMMA
April 24, 2008
FERTILIZERS PESTICIDES AND SEEDS DEALERS WELFARE ASSOCIATION Vs. COMMISSIONER AND DIRECTOR OF AGRICULTURE GOVT OF A P
December 29, 2008
FOOD INSPECTOR KAKINADA Vs. GUNTURU VENKATESWARA RAO
September 5, 2008
FOOD INSPECTOR ZONE II MCH Vs. B RAMA RAO D MAHESH
September 5, 2008
FOREST RANGE OFFICER Vs. DURGA AUTO FINANCIERS
December 26, 2008
FOREST RANGE OFFICER Vs. K GOPAL REDDY
December 23, 2008
FOREST RANGE OFFICER Vs. P KRISHNAIAH NAIDU
December 22, 2008
G B V GOPAL S/O SESHAGIRI RAO Vs. APSRTC REP BY ITS REGIONAL MANAGER, VISAKHAPATNAM
September 30, 2008
G BHARATI DEVI Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
January 23, 2008
G BHASKARA RAO Vs. CANARA BANK
August 29, 2008
G BOYANNA Vs. HIGH COURT OF A P
October 30, 2008
G CHINNA BABU Vs. VISAKHAPATANAM URBAN DEVELOPMENT AUTHORITY
February 25, 2008
G CHINNA BOJI Vs. STATE OF ANDHRA PRADESH
January 23, 2008
G GANESH Vs. APSRTC
April 18, 2008
G GAYATHRI Vs. M BHAGYALAKSHMI
August 28, 2008
G HEMA RAVI SAMPAN Vs. RAJIV GANDHI UNIVERSITY OF KNOWELDGE AND TECHNOLOGIES
September 16, 2008
G KADAMBARI Vs. DISTIRCT REGISTRAR OF ASSURANCES HYDERABAD
February 19, 2008
G KISHAN REDDY Vs. METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
January 18, 2008
G KRISHNA Vs. S NARENDER REDDY
September 30, 2008
G KRISHNA & ANR Vs. S NARENDER REDDY & ANR
September 13, 2008
G KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
June 10, 2008
G NAGABHUSHANAM Vs. T ESWARAMMA
October 14, 2008
G P BABU Vs. PRESIDING OFFICER
August 26, 2008
G RAMAKRISHNA REDDY Vs. MD FAIZUDDIN
November 18, 2008
G RAMULAMMA Vs. DEPOT MANAGER
September 25, 2008
G RAVI KUMAR Vs. DISTRICT AND SESSIONS JUDGE NALGONDA
March 19, 2008
G S BRAHMAJI RAO Vs. DEPUTY CHEIF ELECTRICAL ENGINEER
October 22, 2008
G SANTHOS REDDY Vs. REGISTRAR JAWAHARLAL NEHRU
July 28, 2008
G SHIVA KUMAR S O LATE RAMA LINGAM Vs. KALWA CHANDRAKALA
August 11, 2008
G SHYMALA RAJU S O G RAMAKRISHNA RAO Vs. COMMISSIONER
July 31, 2008
G VEERA BRAHMAN Vs. GOPALAPURAM SAMMAKKA
July 4, 2008
G VENKAT RAO Vs. DEPOT MANAGER A P S R T C VISAKHAPATNAM DEPOT
July 7, 2008
G VENKATA REDDY AND CO ENGINEERS AND CONTRACTORS Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APMDC LIMITED
February 22, 2008
G VENKATAIAH S O VEERA SWAMY Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
August 5, 2008
G VENKOBA S O VEMANNA Vs. APSRTC
August 25, 2008
G VIDYASAGAR RAO Vs. DISTRICT COLLECTOR NALGONDA
August 18, 2008
G. SIVA RAMAKRISHNA Vs. RUSNI DISTILLERIES P. LTD.
January 28, 2008
GADDAM BHEEMALAH Vs. JOINT COLLECTOR
January 29, 2008
GADDAM MADUSUDHAN REDDY Vs. CHEIF COMMISIONER OF LAND
November 26, 2008
GAJJELA NARASIMHA REDDY Vs. COLLECTOR RANGA REDDY DISTRICT
July 23, 2008
GAJULA EXIM P LTD Vs. AUTHORISED OFFICER ANDHRA BANK
May 2, 2008
GANAPAVARAM GRAM PANCHAYAT Vs. GOVT OF A P
November 10, 2008
GANDEPALLI NUKA RAJU Vs. STATE OF ANDHRA PRADESH REP
October 15, 2008
GANDRAPU GANGARAJU CHOULTRY Vs. G S V V APPA RAO
April 30, 2008
GANESH Vs. STATE OF ANDHRA PRADESH
November 21, 2008
GANGAVARAM PORT LIMITED Vs. PUNJAB NATIONAL BANK
February 5, 2008
GANGULA VENKATESWARA REDDY Vs. STATE OF ANDHRA PRADESH
December 24, 2008
GANNA VENKATARAMA NARSAIAH Vs. GOVT OF A P
October 29, 2008
GANNAMANENI VEERAJU S/O RATTAYYA Vs. GANNAMANENI UDAYA BHASKARA RAO
July 14, 2008
GANTA JERMAIAH Vs. V PAUL HIMAMSU
January 23, 2008
GARAPATI RADHA Vs. COMMISSIONER VIJAYWADA MUNICIPAL CORPORATION
March 19, 2008
GARIPALLI RAJASREE Vs. KONDAPURAN MALLESHA
June 10, 2008
GAUTAM PRASAD SINGH Vs. UNION PUBLIC SERVICE COMMISSION
March 4, 2008
GAVARA SATTI BABU Vs. GAVARA SIVA SANKAR RAO
October 31, 2008
GAYATRI BAR AND RESTAURAMT Vs. DEPUTY COMMISSIONER OF PROHIBITION
March 24, 2008
GENERAL MANAGER INDIAN GOVERNMENT MINT INDUSTRIAL DEVELOPMENT AREA Vs. RAVINDHRANATH
February 6, 2008
GENERAL MANAGER S C RAILWAY Vs. G KAMESWARA RAO
June 18, 2008
GENERAL MANAGERSOUTH CENTRAL RAILWAY Vs. ASHOK ENGINEERING CO
March 27, 2008
GHANTA INFRASTRUCTURES LTD Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD
January 23, 2008
GHOUSE ALI KHAN Vs. AMEENA BEGUM
November 7, 2008
GIRI RAVI Vs. STATE OF AP
April 18, 2008
GIRIRAJ SINGH VAGHELA Vs. STATE OF ANDHRA PRADESH
October 21, 2008
GODAVARTHI KRISHNA MURTHY Vs. DIVEELA SESHARATNAM
November 21, 2008
GOLD AND SILVER JEWELLWRY AND DIAMOND Vs. MUNICIPAL CORPORATION OF KURNOOL
July 11, 2008
GOLLA JAYAMMA Vs. DISTRICT COLLECTOR MAHEBOOBNAGAR
October 17, 2008
GOLLA NARASAPPA Vs. JOINT COLLECTOR
September 9, 2008
GOLLA SANKARAIAH Vs. STATE OF ANDHRA PRADESH
February 21, 2008
GONGADI RAMA SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH
February 8, 2008
GOVERDHANA CHAKRADHARACHARI Vs. DISTRICT COLLECTOR
February 12, 2008
GOVERNMENT ANDHRA PRADESH Vs. N PRABHUDAS
February 22, 2008
GOVERNMENT OF A P Vs. K BASAVAIAH
August 5, 2008
GOVERNMENT OF ANDHARA PRADESH Vs. D SHANKARJI
July 14, 2008
GOVERNMENT OF ANDHARA PRADESH Vs. K ASHOK KUMAR
July 7, 2008
GOVERNMENT OF ANDHRA PRADESH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
February 6, 2008
GOVERNMENT OF ANDHRA PRADESH Vs. M BALASWAMY
October 20, 2008
GOVERNMENT OF AP Vs. T V RAMA RAO
September 19, 2008
GOVERNMENT OF INDIA Vs. K MANOHAR REDDY
September 2, 2008
GOVERNMENT OF INDIA MINISTRY OF DEFENCE Vs. ALUMINIUM PHOTO INDUSTRIES PVT LTD
July 4, 2008
GOVINDU Vs. STATE OF A P
April 3, 2008
GOWDA BRANDY SHOP Vs. GOVERNMENT OF A P
June 23, 2008
GOWLLA GIDDA REDDY Vs. EXECUTIVE OFFICER
February 19, 2008
GRAM PANCHAYAT BANSWADA Vs. YASHODA
December 10, 2008
GRAM PANCHAYAT KANAGALA Vs. KANAGALA GRAM RAJAKA
April 22, 2008
GRAM PANCHAYAT SIDHANTAM PENUGONDA MANDAL Vs. DISTRICT PANCHAYAT OFFICER ELURU
September 22, 2008
GRAMEENA SANTHALA ABHIVRUDDI SOCIETY Vs. STATE OF ANDHRA PRADESH
August 12, 2008
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. ADITIONAL INDUSTRIAL TRIBUNAL-CUM-ADDITIONAL
July 11, 2008
GUBBALA CHINNA GANGA RAO Vs. LAND ACQUISITION OFFICER AND RURAL DEVELOPMENT OFFICER
October 13, 2008
GUDIVADA COOPERATIVE URBAN BANK LTD Vs. SHEIK MAHABOOBI
October 29, 2008
GUMMULURI VENKATARAMANAMMA Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT
September 29, 2008
GUNDA KOTESWARA RAO Vs. STATE OF A P
July 22, 2008
GUNDA VISHVANADHAM Vs. GOVERNMENT OF A P
February 12, 2008
GUNDARAPU NARASIMHULU ALIAS NARISIMHA Vs. DISTRICT COLLECTOR
August 14, 2008
GURRAM SOMAMMA Vs. NALAMASA YASHODA
August 22, 2008
GUTHALA SESHAGIRI RAO Vs. COLLECTOR
June 23, 2008
H RAMA MURTHY Vs. K R D TECHNOLOGIES LIMITED
August 22, 2008
HAJI MIYA Vs. ABEDA BANU
July 8, 2008
HARIKISHORE BHATTAD Vs. UNION OF INDIA
January 17, 2008
HARSH AGARVAL Vs. STATE OF ANDHRA PRADESH
January 29, 2008
HARSHA CONSTRUCTIONS Vs. UNION OF INDIA
August 1, 2008
HAZARATH AMEERUDDIN COLLAGE OF EDUCATION Vs. GOVERNMENT OF A P
June 24, 2008
HEMANT JALAN Vs. OM PRAKASH JALAN
September 19, 2008
HEMAVATHI Vs. NEW INDIA ASSURANCE CO LTD
September 12, 2008
HINDUSTAN COCA COLA BEVERAGES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
June 12, 2008
HINDUSTAN LEVER LTD Vs. INSPECTOR OF LEGAL METROLOGY WEIGHT AND MEASURES PRODDATURE
November 11, 2008
HINDUSTAN MECHINE TOOLS LTD Vs. GOVERMENT OF AP
March 28, 2008
HOTEL LEELA VENTURE LIMITED Vs. YASEEN BEGUM
September 30, 2008
HOTEL LEELA VENTURE LIMITED, ARVIND WAMAN DEGWEKAR Vs. YASEEN BEGUM W/O GHALFB
September 13, 2008
HOUSING BOARD EMPLOYEES IV PLOT ALLOTTES WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH
December 30, 2008
HYDER ALI Vs. STATE A P
February 19, 2008
HYMAD PASHA Vs. STATE OF A P
September 29, 2008
I BALAMANI Vs. SENIOR SUPERINTENDENT OF POST OFFICES
May 21, 2008
IMMANI SURYANARAYANA Vs. VISAKHAPATANAM PORT TRUST
June 25, 2008
IN RE: CRIPS LABORATORIES LTD. Vs. STATE
May 2, 2008
IN RE: OFFICIAL LIQUIDATOR Vs. STATE
January 18, 2008
IN RE: TECK-MEN TOOLS (P.) LTD. Vs. STATE
July 25, 2008
INCABLE NET (ANDHRA) LIMITED Vs. APAKSH BROADBAND LTD.
March 18, 2008
INDIAN BANK Vs. PRISMA HOME APPLIANCE PVT LTD
July 18, 2008
INDIAN HAIR INDUSTRIES P LTD Vs. SHREE LAKSHMI NARSIMHA SWAMY VARI DEV STHANAM
December 10, 2008
INDUSTRIAL DEVELOPMENT BANK OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
November 13, 2008
INJATI RAJESWARA RAO Vs. STATE
February 12, 2008
IQBAL HUSSAIN Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P LTD
June 26, 2008
IRFAN KHAN Vs. MD JAVEED
November 21, 2008
ISRAEL Vs. G ARUNADEVI
November 25, 2008
ISRO DRIVERS ASSOCIATION Vs. GOVT OF INDIA
September 22, 2008
ISSA VENKATESWARLI Vs. STATE OF AP
June 9, 2008
J BALAJI Vs. EARLADINNE VENKATASWARALU
December 19, 2008
J BALAJI Vs. R C SUPRAMANYAM
December 19, 2008
J CHAKRADHAR Vs. GOVERNMENT OF ANDHRA PRADESH
December 22, 2008
J KANAKA DURGA Vs. S C WOMENS DEGREE COLLEGE
July 31, 2008
J MALLA REDDY Vs. CANTONMENT EXECUTIVEOFFICER
February 26, 2008
J P RATAN Vs. UNION OF INDIA
September 15, 2008
J RAMACHANDRA RAO Vs. A P EASTERN POWER DISTRIBUTION CO LTD
August 13, 2008
J SAI PRASANNA Vs. MEDICAL COUNCIL OF INDIA
May 2, 2008
J SNEHLATHA Vs. B SATYANARAYANA
December 29, 2008
J SOMANNA Vs. REGISTRAR OSMANIA UNIVERSITY
September 18, 2008
J SRINIVASA RAO Vs. UCO BANK
August 1, 2008
J V T KRISHNA MURTHY Vs. TRIBAL WELFARE DEPARTMENT
April 30, 2008
J VISWANATHA REDDY Vs. GOVERNMENT OF A P
April 10, 2008
JADHAV REKOBA Vs. GOVERNMENT OF ANDHRA PRADESH
December 5, 2008
JAKKAMREDDY VENUGOPAL REDDY Vs. SRIDEVI SARANNAVARATHRULU
February 1, 2008
JANACHAITANYA HOUSING LTD Vs. DIVYA FINANCIERS
March 31, 2008
JANAKI BUSAPPA Vs. A P STATE WAKF BOARD
August 28, 2008
JANAPA REDDY Vs. DEPUTY SUPERINTENTENT OF POLIC
September 16, 2008
JANAPATI JAIPAL REDDY Vs. SANNIHITA CHIT FUNDS PVT LIMITED
June 19, 2008
JANGA GOPAMMA Vs. JANGA SRIVENKATA HARINATH
September 24, 2008
JANGA MARIAMMA Vs. REVENUE DIVISIONAL OFFICER
July 21, 2008
JANI MIYA Vs. KORIGINJA VARALA RAMESH
August 28, 2008
JASTI BHUJANGESWARA RAO Vs. SUB REGISTER REPALLE GUNTUR
December 3, 2008
JATTI GURUNADHA RAO S/O SATYA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 19, 2008
JAVANA VENKATANAIDU Vs. STATE OF ANDHRA PRADESH
October 21, 2008
JAYAVARAPU RAMESH BABU Vs. JAYAVARAPU LAXMINARAYANA
October 18, 2008
JEERU ATCHAPPADU Vs. K BRAHMANANDAM
August 13, 2008
JELLELLA ANJAIAH Vs. LOKANI SOMAMMA
September 24, 2008
JIGENDER SINGH Vs. SESHAGIRI RAO AND SONS LTD
February 8, 2008
JOGI SATYANARAYANARAMMA Vs. KODI VIJAYA LAKSHMI
February 28, 2008
JUPUDI HANUMANTHA PRASAD Vs. GOVERNMENT OF A P
October 23, 2008
JUPUDI PARTHASARATHY Vs. KONDAPALLI RAJESHWARI
September 9, 2008
K ASHOK KUMAR REDDY Vs. STATE OF A P
April 18, 2008
K DEVENDER NARSAIAH Vs. CHIEF GENERAL MANAGER
July 7, 2008
K GANNA REDDY Vs. GOVERNMENT OF A P
July 22, 2008
K GIRI Vs. STATE ACB HYDERABAD RANGE
November 4, 2008
K JABGAIAH Vs. AP CENTRAL POWER DISTRIBUTION CO LTD
May 2, 2008
K JAWAHAR REDDY Vs. G KAMALA RAO
November 3, 2008
K KANAKARAJ Vs. INSTITUTE OF CHARTERED FINANCE ANALYSIS OF INDIA
December 30, 2008
K L KANTHA RAO Vs. SPECIAL OFFICER AUP SCHOOL
June 17, 2008
K L S S PRASAD Vs. OSMANIA UNIVERSITY
August 10, 2008
K L V PRASADA RAO Vs. K VENKATESWARA GOUD
February 8, 2008
K LALITHAMMA Vs. BRANCH MANAGER STATE BANK OF INDIA
January 17, 2008
K LALITHAMMA Vs. BRANCH MANAGER STATE BANK OF INDIA RAJAMPET KADAPA DISTRICT
January 7, 2008
K LAXMAN Vs. NAYINI NARASIMHA REDDY
January 18, 2008
K MAHADEVA RAO Vs. VAZTHA TABASSUM GHOUSE
June 23, 2008
K MAHIPAL REDDY Vs. REGISTRAR JNTU KUKATPALLY
August 12, 2008
K MANMOHAN REDDY Vs. STATE OF A P
March 28, 2008
K MASTHAN RAO Vs. LAND ACQUISITION OFFICER CUM REVENUE
July 2, 2008
K N JAMUNA Vs. R ESWAR KUMAR
November 21, 2008
K N REDDY Vs. UNION OF INDIA
September 15, 2008
K NAGAPPA Vs. STATE OF A P
February 8, 2008
K NARAYANA SWAMY Vs. DEPOT MANAGER A P S R T C
July 14, 2008
K NARAYANAPPA Vs. A SREERAMULU REDDY
July 2, 2008
K NARAYANAPPA Vs. A SREERAMULU REDDY
October 21, 2008
K P GNANA PRAKASAM Vs. K LAKSHMI NARASAMMA
July 31, 2008
K PRASANNA KUMAR Vs. SUPERINTENDING ENGINEER A P C P D C L
July 23, 2008
K PRATAPA REDDY Vs. JOINT COLLECTOR RANGA REDDY DESTRICT
December 26, 2008
K RAMARAJU Vs. K LAKSMI PRATIMA
March 31, 2008
K RAMULU Vs. REGIONAL MANAGER APSRTC
June 25, 2008
K RAVINDRA Vs. STATE OF A P
June 24, 2008
K S C BOSE Vs. APSRTC HYDRABAD
August 18, 2008
K S KRISHNA Vs. SECOUND APPELLATE AUTHORITY
January 22, 2008
K S RAJU Vs. EDUPUGANTI BAPANAIAH
August 22, 2008
K SRINIVAS PRESIDENT FISHERMEN COOPERATIVE SOCIETY MIRYALGUDA NALGONDA DISTRICT Vs. COMMISSIONER OF FISHERIES HYDERABAD
December 30, 2008
K SUDHA RANI Vs. G F K SARADAMMA
October 16, 2008
K SUDHEER Vs. STATE OF A P
September 25, 2008
K SURESH BABA Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
July 30, 2008
K SURESH BABU Vs. DEPUTY GENERAL MANAGER
July 2, 2008
K SURI BABU Vs. NUCLEAR FUEL COMPLEX HYDERABAD
October 14, 2008
K SUSHEELA Vs. MINISTRY OF COMMUNICATIONS
February 22, 2008
K SYAM SUNDER Vs. A P S R T C
July 17, 2008
K TEJASWARUP Vs. V VEENA
April 8, 2008
K V SUDHA RANI Vs. VIJAYAWADA-GUNTUR-TENALI-MANGALAGIRI URBAN DEVELOPMENT
March 24, 2008
K VASUDEVA RDDY Vs. KAMBALA SIVNAGESWARAPPA
December 2, 2008
K VEERA CHARY Vs. HON BLE HIGH COURT OF A P
July 23, 2008
K VENKAT REDDY Vs. CHINNAPAREDDY VISWANADHA REDDY
September 25, 2008
K VENKATESWARA RAO Vs. I V NAGESWARA RAO
September 24, 2008
K VENKATESWARA RAO Vs. REGIONAL MANAGER A P S R T C
July 14, 2008
K VIDYANAND Vs. ADDL LICENSING AUTHORITY
July 29, 2008
K. KRISHNA MURTHY Vs. NATIONAL INSURANCE CO. LTD
August 26, 2008
K. SAI TEJESWANI BEING MINOR REP. BY HER FATHER Vs. CONVENOR, EAMCET-2008, JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
July 21, 2008
K. VENKAT NARASIMHA REDDY Vs. Y. SATHI REDDY
July 30, 2008
K. VENKATA SWAMY AND ANOTHER Vs. SMT. SAKINA BEE AND OTHERS
September 6, 2008
KADAKANAKA SUBRAHMANYACHARYULU Vs. PERURI RAMALINGESWARA RAO
July 8, 2008
KAIRAM LAKSHMINARSAIAH Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER MANCHERIAL ADILABAD
July 25, 2008
KAKANI PURNACHANDER RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 20, 2008
KAKOLLU AKSHMANA RAO Vs. JAVVADI SUBBAYAMMA
August 14, 2008
KALAVAKURU WASHERMAN COOPERATIVE SOCIETY LTD Vs. DISTRICT COLLECTOR PRAKASHAM DISTRICT
December 30, 2008
KALLA KRISHNA SWAMY Vs. S JAGGA RAO
March 31, 2008
KALPURI ELLAMMA Vs. NELLUTLA VENKATA LAKSHMI
August 27, 2008
KAMASANI PEDDA KOTAIAH Vs. CHIMAKURTHI CHINA VENKATESWARLU
November 20, 2008
KANCHI RAJU VENKATA RAMANA Vs. STATE OF AP
July 21, 2008
KANDADAI TIRUMALACHARYA Vs. KANDADAI VENKATACHARI
April 10, 2008
KANDULA NARASIMHA RAO Vs. MADASU UPENDER RAO
November 17, 2008
KANIGOLLA RAMA NAGA SAMA LAKSHMANA RAO (DIED), KAN Vs. GRANDHI SUBBARAYUDU
December 23, 2008
KANINENI NAGA SRINIVAS LAIAS SRINIVAS Vs. GAJANAN PURUHOTAM PATIL
August 22, 2008
KANITHI APPALA SURYANARAYANA Vs. KANITHI GANAPATHI RAO
June 16, 2008
KANNAM NAGESWARA RAO Vs. RASHTRIYA ISPAT NIGAM LTD
November 27, 2008
KAREEM FATIMA Vs. HABEEB OMER
July 22, 2008
KAREEMUDDIN Vs. NAZIA PARVEEN
August 12, 2008
KARRI VENKATA RAMA REDDY Vs. EASTERN POWER DISTRIBUTION COMPANY
April 16, 2008
KARUVA ANJINAIAH Vs. ELECTION TRIBUNAL UNDER APPR ACT-CUM-JUNIOR CIVIL JUDGE
September 30, 2008
KASARAM JAYAMMA Vs. JAJALA LAKSHMAMMA
February 14, 2008
KASTURI VENKATA SUBBAIAH Vs. VEERAPAREDDY YASODAMMA
July 21, 2008
KATAMREDDI VASUNDHARA Vs. JOINT COLLECTOR ANANTHAOUR
May 1, 2008
KATHWAL HUSSAIN PEERA Vs. D RAMALINGESWARA REDDY
June 30, 2008
KATTA VENKATA MALLIKARJUNA RAJU Vs. AUTHORIZED OFFICER CANARA BANK
February 6, 2008
KATTA VENKATESWARA RAO Vs. CH LEELAVATHI
June 17, 2008
KEDARNATH SILK MILLS Vs. A P TRANSCO
August 20, 2008
KETHIRI BALREDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 1, 2008
KHADAR BABA FANCY STORES Vs. G P G CHIT FUNDS PRIVATE LIMITED
August 11, 2008
KHAJA SYED RAIFUDDIN Vs. GOVT OF A P
August 22, 2008
KHURSHEED SULTANA Vs. MIR ASHIF ALI
December 8, 2008
KOGANTI SUJANI Vs. VISSAMSETTI SANKAR BABU
October 24, 2008
KOKKULA SURESH Vs. STATE OF ANDHRA PRADESH
October 20, 2008
KOLLI SATYANARAYANA Vs. VALLURIPALLI KESAVA RAO CHOWDARY
October 17, 2008
KOMATLA RANGA REDDY Vs. ANNAVARAPU LASHMI PRASANNA
January 31, 2008
KOMATLA RANGA REDDY Vs. GOLLAMOORY VENKATA RAMANA REDDY
January 31, 2008
KONA KANTHAMMA Vs. GUNTAMUKKALA SRINIVASA RAO
December 8, 2008
KONATHAM POTHURAJU Vs. KONATHAM APPAYYA
October 21, 2008
KONDA ANURADHA Vs. GOPI REDDY VENKAT REDDY
February 8, 2008
KONDA SUBBAIAH Vs. YEDOTI KAMALAKSHAIAH
September 9, 2008
KOPPU RAMESH Vs. A P SOCIAL WELTHFARE
June 10, 2008
KORADA VINDHYA Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY
February 15, 2008
KORATHAM POTHURAJU Vs. KORATHAM APPAYYA
November 21, 2008
KOSANAM SATISH KUMAR Vs. ANDHRA PRADESH STATION FINANCIAL CORPORATION
February 15, 2008
KOTAPATI RAMALAKSHMI ALIAS RADHIKA Vs. DONEPARTHI HYMAVATHI
November 4, 2008
KOTHAPALLI VEERANNA Vs. STATE OF ANDHRA PRADESH
January 17, 2008
KOTLAMARRI NARAYANA Vs. REVENUE DIVISIONAL OFFICER
September 19, 2008
KOTTE RAJAM Vs. SINGARENI COLLIERIES COMPANY LTD
July 21, 2008
KOVILAPU SURYANARAYANA Vs. JOGI THAVITAMMA
September 17, 2008
KUKKALA BALAKRISHNA Vs. VIJAYA OIL MILL VISSAKODERUPALEM
August 20, 2008
KULLI SRINIVASA RAO Vs. VAODAMA GRAM PANCHAYAT
February 15, 2008
KULWANT SINGH CHATWAL Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
August 13, 2008
KUMANDURI INDIRA Vs. BSNL
July 2, 2008
KURAKULA NARAYANA Vs. STATE OF ANDHRA PRADESH
February 6, 2008
KURAYAGALA SHAIK MAHABOOB BASHA Vs. SHAIK AMEER SAHEB
September 1, 2008
KURNA SURESH BABU Vs. STATE OF A P
July 10, 2008
KUSAMPUDI SARADA Vs. MANDAL REVENUE OFFICER BAPATLA GUNTUR DISTRICT
July 11, 2008
KUTAGO;;A AMMAJI Vs. BOMMALA VIMALA
October 22, 2008
KUTAGOLLA AMMAJI Vs. BOMMALA VIMALA
October 21, 2008
L S APPASUNDARAM Vs. KALAHASTISWARA SWAMY TEMPLE
February 4, 2008
LAKKARAJU PADMA PRIYA Vs. LAKKARAJU SHYAM PRASAD
December 4, 2008
LAKKINENI VENKATESWARA RAO Vs. LAKKINENI RAMESH
December 31, 2008
LAN ACQUISITION OFFICER SOMASILA PROJECT OFFICE Vs. Y VIJAYA KUMAR
November 12, 2008
LANCO KONDAPALLI POWER PRIVATE LTD Vs. UNION OF INDIA
December 16, 2008
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER Vs. DHARAVATH BHOJYA
December 23, 2008
LANJAPALLI VENKANNA Vs. STATE OF ANDHRA PRADESH
January 8, 2008
LANJAPALLI VENKANNA Vs. STATE OF ANDHRA PRADESH
January 28, 2008
LANKA VENKATAPATHI RAO Vs. LANKA VIJAYASREE
September 8, 2008
LATIKA KOTESWARA RAO Vs. SATE OF A P
February 13, 2008
LAXMI Vs. LAND ACQUISITION OFFICER
June 11, 2008
LELLAPALLI SAKUNTALA DIED PER LRS Vs. VEDANTAM SEETHAMAHALAKSHMI
July 24, 2008
LETTER SENT FROM PLOT NO 338 Vs. COLLECTOR AND DISTRICT MAGISTRATE
September 2, 2008
LION DATES PVT LTD Vs. INSPECTOR LEGAL METROLOGY
February 19, 2008
LOKANANDH Vs. W G DISTRICT
September 1, 2008
LPL INFRASTRUCTURES LIMITED Vs. KUMAR'S METALLURGICAL CORPORATION LIMITED
January 23, 2008
M A E KUMAR VARMA Vs. RAMOJI RAO
September 22, 2008
M ANJANEYULU Vs. UNIVERSITY GRANTS COMMISSION NEW DELHI
December 30, 2008
M B ENTERPRISES Vs. S R K ESTATE PVT LTD
November 15, 2008
M CHANDRAIAH Vs. C NARAYANA
April 19, 2008
M D NYAMATHULLA Vs. A CHITHARANJAN REDDY
February 15, 2008
M DEVENDRA Vs. A SARIKA
April 25, 2008
M DHANANAJAIAH GOUD Vs. MOGUDAMALLY CHANDRAIAH
May 2, 2008
M HARI NARAYANA ALIAS HARI BABU Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND COMMSSIONER AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS A P
January 29, 2008
M HARINARAYANA ALIAS HARIBABU Vs. P SWAROOPA RANI
September 23, 2008
M K UMAMAHESWARAN KOTESWARAN Vs. UNION BANK OF INDIA
November 4, 2008
M LINGESWRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
August 6, 2008
M MAREMMA Vs. D KRISHNAVENAMMA
September 2, 2008
M MAREMMA W O AYYANNA Vs. DESAI KRISHNAVENAMMA W O BHEEMA RAO
July 15, 2008
M RAMA KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH
December 19, 2008
M RAMAIAH Vs. SINGARENI COLLIERIES COMPANY LTD
April 21, 2008
M RAMARAO Vs. COMMISSIONER SERILINGAMPALLY MUNICIPALITY
February 12, 2008
M RAMESH Vs. STATE OF A P
October 23, 2008
M RASAGHNYA CHOWDARY Vs. GOVERNMENT OF A P
July 7, 2008
M SATYA VENKATA SARMA Vs. STATE OF ANDHRA PRADESH
September 26, 2008
M SATYANARAYANA Vs. MAKKAN BHARATHI
March 7, 2008
M SHANTI Vs. BHARAT SANCHAR NIGAM LID
April 30, 2008
M SIVARAM PRASAD Vs. STATE OF A P
January 29, 2008
M SOMAIAH Vs. APSRTC
July 31, 2008
M SRINIVASA RAJU Vs. STATE OF ANDHRA PRADESH
December 16, 2008
M SUNKANNA DUBBANNA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
July 23, 2008
M T RAO S O M VENKATESWARULU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
June 20, 2008
M V KRISHNA Vs. GOSULA SUDHA MADHURI
September 18, 2008
M V RAMANAMURTHY Vs. ANANITHAPALU VENKATA GOPAL RAO
July 9, 2008
M VENKAIAH Vs. DISTRICT COLLECTOR GUNTUR DISTRICT
September 30, 2008
M VENKAT RAO Vs. UNION OF INDIA
November 21, 2008
M VENKATA RAJU Vs. STATE OF ANDHRA PRADESH
February 1, 2008
M VENKATA RAO Vs. UNION OF INDIA REP
January 23, 2008
M VENKATA RAO Vs. UNION OF INDIA
February 4, 2008
M VENKATA RAO Vs. M SHESHAGIRI RAO
December 8, 2008
M VENKATAEAMANAIAH Vs. MARGADARSI CHIT FUND LIMITED
November 15, 2008
M VENKATRAMUDU Vs. DISTRICT COLLECTOR ANANTHAPUR DISTRICT
December 19, 2008
M VIMALA Vs. DIRECTOR OF SCHOOL EDUCATION
July 24, 2008
M VIVEKANANDA MURTHY Vs. GOVERNMENT OF A P
June 10, 2008
M YADAGIRI REDDY Vs. V C BRAHMANNA
December 24, 2008
M YELLA REDDY Vs. GOVERNMENT OF INDIA
January 25, 2008
MADA NAGESHWARARAO Vs. POTTA BHARATHI
July 29, 2008
MADAMANENI CHINNASWAMY Vs. JOINT COLLECTOR CHITTOOR
November 7, 2008
MADASU KONDALA RAO Vs. DASARI ANANDA RAO
October 20, 2008
MADDALA NAGARATNAM W O RANGA RAO Vs. MADDAALA RANGA RAO S O VEERASWAMY
August 28, 2008
MADDIPATLA JAGAN MOHAN RAO Vs. AKULA NAGAMALLESWARI
March 7, 2008
MADDULA BRAHMAIAH Vs. RAMA FINANCIAL SERVICES
September 11, 2008
MADHYAHANNAPU NARASIMHARAO Vs. SUNKARA SRIRAMA HANUMANTHA RAO
February 19, 2008
MADIREDDY SEETHA RAMAYYA Vs. R NARAYANA
April 15, 2008
MAHABOOBALI PASHA Vs. RAHAMATUNNISA
July 1, 2008
MAHAGOPAL SINGH Vs. NEELA SINGH
September 12, 2008
MAHBOOB ALI KHAN AFSAR Vs. NAJEEBUNNISA
July 11, 2008
MAHENDRA INVESTMENT ADVISORS PVT LTD Vs. MD ABDUL ASAD ALEEM
November 13, 2008
MAHESHWARI BUILDERS Vs. SHAFIUDDIN JUNAIDI
September 1, 2008
MAHESHWARI MEGA VENTURES LTD Vs. RAAVI VENKATESHWARA RAO
September 10, 2008
MAJETI NAGESWARARAO Vs. BOMMU HARI BABU
September 18, 2008
MALIGAREDDY ANANTHA REDDY Vs. STATE OF A P
August 28, 2008
MALLADI LAXMINARAYANA Vs. DISTRICT COLLECTOR KRISHNA
October 15, 2008
MALLELA ANANTHA PADMANABHA RAO Vs. ASSISTANT COMMISSIONER
June 18, 2008
MALLIDI TIRUPAYYAGARI VENKATA REDDY CO OPERATIVE RULAR BANK LTD Vs. A P CO OPERATIVE TRIBUNAL
November 12, 2008
MALLIPUDI SIVARAM PRASAD ALIAS SIVARAM KUMAR ALIAS SIVARAM ALIAS SIVA Vs. STATE OF ANDHRA PRADESH
January 29, 2008
MAMIDI VENU MADHAV Vs. STATE OF A P
June 30, 2008
MANAGEMENT OF APSRTC Vs. WORKMEN OF APSRTC
April 22, 2008
MANDA LAXMI RAJAM Vs. KANAPARTHI LAXMI BAI-ALIAS-LAXMI
July 30, 2008
MANDA LAXMI RAJAN Vs. KANAPARTHI LAXMI BAL ALIAS LAXMI
July 3, 2008
MANDA SYAMSUNDAR Vs. ANJANEYACHARI
July 17, 2008
MANDA YADAIAH Vs. THOOMUKUNTLA KARUNAKAR REDDY
June 9, 2008
MANDADAPU SIVARAMA KRISHNAYYA Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES
September 29, 2008
MANDAKINI RESTAURANT AND BAR GANDHI NAGAR Vs. DEPUTY CONNISSIONER OF PROHIBITION
May 14, 2008
MANDAL REVENUE OFFICER VISAKHAPATNAM Vs. KANCHUBRIKI PRAVATHAMMA
September 30, 2008
MANDALA PENCHALAIAH Vs. SUPRINTENDENT OF POLICE
October 15, 2008
MANDAPAKA KATAM SWAMY Vs. ADDITIONAL AGENT TO GOVERNMENT EAST GODAVRI DISTRICT
December 29, 2008
MANDLA RANGA SWAMI Vs. STATE OF A P
February 27, 2008
MANGALI CHINNA RAMA SUBBANNA Vs. EXECUTIVE ENGINEER ROADS AND BUILDING DEPARTMENT
October 30, 2008
MANNARU PENCHALAIAH Vs. PATNAM VENKAMMA
June 17, 2008
MANTHURI LAXMI NARSAIAH Vs. STATE OF A P
January 29, 2008
MARRI PUSHPAL REDDY Vs. JOINT COLLECTOR AND LICENSING AUTHORITY
April 30, 2008
MAVURI SATYAVATHI Vs. PENKEY VENKATA RAO
August 28, 2008
MEDA HARI KRISHNA Vs. AKULA SESHAMA
September 23, 2008
MEERAN MINERALS Vs. CENTRAL BANK OF INDIA
January 30, 2008
MEESALA NADIPI RAMUDU Vs. STATE OF ANDHRA PRADESH
January 22, 2008
MEGHAVATH KISHAN FAKEERYA Vs. STATE OF A P
November 13, 2008
MEHATAB BEGUM Vs. BHAGWANDAS
September 23, 2008
MEKALA RAMASUBBAIAH Vs. POTULA YESEPU
July 2, 2008
MEKALA THIMMARAJU Vs. GOVERNMENT OF A P
August 26, 2008
MENUKONDA VEERAMMA Vs. TUMMURI VEERA VENKATA SATYANARAYANA
December 17, 2008
MIR SADATH ALI Vs. JOINT COLLECTOR RANGA REDDY
November 14, 2008
MIR SHAH ZAHOOR TRUSTEE Vs. HAJI SHAIK MADHAR
December 31, 2008
MITTA SANKARANNA Vs. B BOMMAYYA
November 18, 2008
MOAZAM KHAN Vs. GOVERNMENT OF A P
January 31, 2008
MODADUGU VENKATA SUBBAMMA Vs. KANAMARLAPUDI RATTAIAH
June 27, 2008
MOHAMMAD JANI BASHA Vs. MITRA TABACCO PRODUCTS
April 9, 2008
MOHAMMED ABDUL RAHMAN Vs. B MANORAMA
April 10, 2008
MOHAMMED IZHAR ALI Vs. OLIVE FOUNSECA DIED PER LRS
May 2, 2008
MOHAMMED MAHMOOD ALI Vs. MUNICIPAL COUNCIL SURYAPET
July 14, 2008
MOHAMMED RASHEED Vs. FOUZIA HUSSAIN ISMAIL SAIFUDDIN
October 22, 2008
MOHD ABDUL WAHAB Vs. STATE BANK OF HYDERABAD
August 22, 2008
MOHD ABDUL WAHEEB Vs. NETHAKARI PADMA
October 24, 2008
MOHD ALFAT Vs. SPECIAL COURT UNDER APLG P ACT HYDRABAD
November 17, 2008
MOHD FAROOQ ALI Vs. AKHTERI BEGUM
September 30, 2008
MOHD JAVEED Vs. UNION OF INDIA
November 13, 2008
MOHD MAQBOOL Vs. GOVERNMENT OF A P
December 5, 2008
MOHD MUJTABA Vs. MOHD AHMED PASHA
December 31, 2008
MOHD NASEEM KHAN Vs. STATE OF ANDHRA PRADESH
December 23, 2008
MOHD QAMRUDDIN Vs. MASULA NARSIMHULU
June 13, 2008
MOHD SHOUKATH ALI Vs. INDUSTRIAL CUM LABOUR COURT WARANGAL
August 9, 2008
MOHD. AHSAN KHAN Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
April 30, 2008
MOINUNNISA BEGUM Vs. SPECIAL DEPUTY COLLECTOR
September 10, 2008
MONAKURU RENUKA Vs. MENAKURU MONA REDDY
October 22, 2008
MORTHALA CHANDER RAO Vs. ANDHRA BANK
February 11, 2008
MOTHE RAMMOLIAN RAO Vs. STATE OF A P
June 24, 2008
MOTHUKURI SHIVAKUMAR Vs. MOTHUKURI NARAYANAMMA
August 1, 2008
MOTOR CAR BEEDI FACTORY Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
December 30, 2008
MOTOR CAR BEEDI FACTORY Vs. CONTROLLING AUTHORITY
July 8, 2008
MUDDANA MALLESWARA RAO Vs. KARANAM RAMAIAH AND NAGARATNAMMA CHARITIES
June 12, 2008
MULA KALAVATHI Vs. SUDDALA NARAYANA
February 1, 2008
MULUPURI SANKARA RAO Vs. PONNAPALLI VIMALA CEVI
September 22, 2008
MUNAGALA CHENCHU RAMAIAH Vs. STATE OF A P
February 12, 2008
MUNGAMURU SRINIVASULU REDDY Vs. SOWDAGAR IFJANULLAH KHAN
July 14, 2008
MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION TIRUPATI CHITTOOR DISTRICT Vs. A SUMALINI
February 19, 2008
MURAMALLA AMMANNA RAJU Vs. MURAMALLA GANIRAJU
July 24, 2008
MUTASIM BILLA Vs. STATE A P
April 18, 2008
N ANNAPURNA Vs. DISTRICT COLLECTOR CHITTOOR DISTRICT
January 17, 2008
N CHANDRA SHOBHA Vs. N VIMALA PRASAD
October 16, 2008
N CHANDRASEKHAR Vs. SPECIAL DEPUTY TAHSILDAR A P STATE FINANCIAL CORPORATION
October 16, 2008
N KAMALA Vs. COLLECTOR AND DISTRICT MAGISTRATE
May 2, 2008
N PRABHAKARA NAIDU Vs. NELLORE FINANCE CORPORATION
September 4, 2008
N RAMESH KUMAR Vs. PUNJAB AND SIND BANK SECUNDRABAD
September 15, 2008
N RAVINDRA MURTHY Vs. SHRI VEERABHADRA SWAMY TEMPLE
March 19, 2008
NADIMPALLI LAXSHMANA VARMA Vs. STATE OF A P
June 27, 2008
NAGIREDDY SAI KUMARI Vs. NAGIREDDI VARA NAGESWARA RAO
March 31, 2008
NALLALA RAM REDDY Vs. COMMISSIONER PROHIBITION AND EXCISE OF A P
July 4, 2008
NALLALA RAM REDDY SANJEEVA REDDY Vs. COMMISSIONER PROHIBITION AND EXCISE OF A P HYDERABAD
July 14, 2008
NALLAMALA PADMAJA Vs. NALLAMALA RAMESH
September 16, 2008
NALLAMALLA PRABHAKAR RAO Vs. SINGARENI COLLIERIES CO LTD
August 14, 2008
NALLAMILLI THEMINI REDDY Vs. BUNGA VIJAYA KUMARI
August 4, 2008
NAMALA GOVINDU Vs. B LAKSHMANNA
January 21, 2008
NAMMI VENKATA SWAMY Vs. NODAGALA SANYASI
June 16, 2008
NANDIKANUMA LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
January 18, 2008
NANNURI KISTA REDDY Vs. GUDURU BHASKAR REDDY
October 17, 2008
NARALA CHANDRA SEKHARA REDDY Vs. C JAYASREE
September 8, 2008
NARASAMMA Vs. COLLECTOR AND DISTRICT MAGISTRATE
October 31, 2008
NARASIMHULU Vs. UNITED INDIA INSURANCE CO CUDDAPAH
September 19, 2008
NARAYANA REDDY V. Vs. ANI NARAYANAN
December 30, 2008
NARAYANAPPA Vs. MADEPALLI ANJANAPPA
August 11, 2008
NATARU GOVINDA REDDY ALIAS GOVINDU Vs. STATE OF ANDHRA PRADESH
January 17, 2008
NATHI VENKAIAH Vs. JOINT COLLECTOR RANGA REDDY
September 4, 2008
NATIONAL INSURANCE CO LTD Vs. RAJALA LAKSHMI
December 19, 2008
NATIONAL INSURANCE CO LTD Vs. SK AHMEDUNNIA
July 4, 2008
NATIONAL INSURANCE COMPANY Vs. TATOJI VARALAKSHMI
July 7, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. PARITAL VENKATESWARLU
February 28, 2008
NAVODAYA INDUSTRIES Vs. A P STATE FINANCIAL CORPORATION WARANGAL BRANCH
December 31, 2008
NEMURI LAKSHMINARAYANA Vs. NEMURI PRAKASH
January 18, 2008
NENI HITESH CLUB PRIVATE LTD Vs. STATE OF A P
June 16, 2008
NETHIKUNTA ANJAIAH Vs. HIGH COURT OF AP
January 28, 2008
NEVURI GOPAL REDDY Vs. DISTRICT COLLECTOR AND CHAIRMAN OF WATER BOARD AUTHORITY KARIMNAGAR
January 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. B AYYAPPA
June 20, 2008
NEW INDIA ASSURANCE CO LTD Vs. A P S R T C
June 23, 2008
NEW INDIA ASSURANCE CO LTD Vs. RATHNACATH SALI
July 7, 2008
NEW INDIA ASSURANCE CO LTD Vs. K BHARATH KUMAR
July 15, 2008
NEW INDIA ASSURANCE CO LTD Vs. NEERADI KASPA SATTAVVA
December 10, 2008
NEW INDIA ASSURANCE CO LTD Vs. STATE OF A P
August 22, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. PATAN NIZAM VAILI KHAN
March 26, 2008
NIJAMALA NARASIMHULU Vs. PINAKINI GRAMEENA BANK NELLORE
July 9, 2008
NIRMALA DESHPANDE Vs. STATE OF A P
November 5, 2008
NIRMALAMMA Vs. SPECIAL DEPUTY COLLECTOR
June 27, 2008
NIZAM CLUB Vs. JAYANTHI LAL GOEL
November 3, 2008
NIZAMS INSTITUTE OF MEDICAL SCIENCES Vs. T RAJENDRA
September 19, 2008
NOMULA RACHAIAH Vs. GOLLA NARSIMHULU
August 21, 2008
NOVEL GRANITES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
October 30, 2008
NOVEL GRNITES LIMITED Vs. GOVERNMENT OF ANDHRA PARDESH
October 31, 2008
NUNE KOTESWARA RAO Vs. STATE OF A P
October 21, 2008
NUNNA VENKATRAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
September 9, 2008
ONTERU VENKATA SUBBA REDDY Vs. STATE OF A P
February 26, 2008
ORIENTAL INSURANCE CO LTD Vs. MAMIDI RADHA
June 20, 2008
ORIENTAL INSURANCE CO LTD Vs. SK GALIB SAHEB
August 4, 2008
ORIENTAL INSURANCE CO LTD Vs. THANIPARTHY RAGHVA RAO
November 20, 2008
P ARCHANA ALIAS ATCHAMAMBA Vs. VARADA SIVA RAMA KRISHNA
April 23, 2008
P BHEEMAIAH S O LATE P RAMAIAH Vs. WORKS MANAGER
August 18, 2008
P CHANDRASEKHARA REDDY Vs. DISTRICT COLLECTOR
July 1, 2008
P F KHAN Vs. DEPOT MANAGER APSRTC
March 3, 2008
P HARI HARA PRASAD Vs. HIGH COURT OF A P
June 11, 2008
P KAMALAMMA W O RANGANATHAM Vs. GOVERNMENT OF ANDHRA PRADESH
July 31, 2008
P LAXMAMMA Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
August 11, 2008
P LAXMI Vs. STATE BANK OF HYDERABAD
March 12, 2008
P LINGAMMA Vs. P VENUGOPAL
September 30, 2008
P MANIKYAM Vs. SUB-REGISTRAR
September 24, 2008
P MANOJ KUMAR Vs. VICE CHAIRMAN AND COMMISSIONER
March 10, 2008
P MOHAN RAM REDDY Vs. PROHIBITION AND EXCISE SUPERINTENDENT
April 15, 2008
P MOHAN RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 30, 2008
P NAGENDRA PRASAD Vs. GOVERNMENT OF INDIA MINISTRY OF AGRICULTURE NEW DELHI
September 24, 2008
P NAGESH Vs. STATE
November 7, 2008
P NAGESWARA RAO Vs. GOVT OF A P
August 14, 2008
P NARASIMHULU Vs. B SIVA REDDY
July 4, 2008
P NARSIMLU Vs. LABOUR COURT II
November 19, 2008
P PETER Vs. CHURCH OF SOUTH INDIA TRUST ASSOCISTION
October 23, 2008
P PULLAIAH Vs. DISTRICT COLLECTOR CS KRISHNA MACHILIPATNAM
January 21, 2008
P PULLAIAH RANGAIAH Vs. STATE OF ANDHRA PRADESH
July 7, 2008
P RAGHU KUMAR Vs. A CHAKRAPANI
November 4, 2008
P RAJAMALLU Vs. GOVERNMENT OF A P
September 24, 2008
P RAM REDDY Vs. V ANANDA RAO
December 29, 2008
P RAMESH Vs. SHAIKBEGUM BEE
December 10, 2008
P RAMUDU Vs. SUPERINTENDING ENGINEER ANDHRA PRADESH STATE ELECTRICITY BOARD
November 4, 2008
P RAMUDU ALIAS RAMULU Vs. SUPERINTENDENT ENGINEER ELECTRICAL OPERATIONAPSEB MEHABOOBNAGAR
November 4, 2008
P RANGA REDDY Vs. KURNOOL MUNICIPALITY
August 14, 2008
P RANJITH KUMAR REDDY Vs. S SATYANARAYANA RAJU
January 24, 2008
P S REDDY Vs. A P STATE ROAD TRANSPORT CORPORATION
August 26, 2008
P SANKARAMMA Vs. GOVERNMENT OF A P
April 11, 2008
P SATYANRAYANA Vs. KESARI MANEVVA
June 26, 2008
P SHYAM PRASAD Vs. PROJECT OFFICER ITDA
December 30, 2008
P SRIDEVI W O P MURALI KRISHNA Vs. CHERISHMA HOUSING PRIVATE LTD
September 23, 2008
P SRINIVASA BABU Vs. AMR CONSULTANTS LTD
June 13, 2008
P SUKANYA Vs. CHIEF COMMISSIONER OF LAND ADMINISTRATION
April 4, 2008
P V KAMESWARI Vs. DEPOT MANAGER APSRTC GOKAVARAM DEPOT
August 25, 2008
PACL INDIA LTD. REP. BY ITS DEVELOPMENT MANAGER, MR. B. VISWANADHAM Vs. THE AXIS BANK A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES
March 27, 2008
PADAGA AMBHA BAYAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
September 30, 2008
PADI SAVITRI Vs. STATE OF ANDHRA PRADESH
February 1, 2008
PADMAVATHI COMMERCIAL COMPLEX CUDDAPAH Vs. A PSTATE FINANCIAL CORPORATION
December 10, 2008
PADMAVATHI FINANCE CORPORATION Vs. S V METAL UNIT
December 4, 2008
PALASA CASHEW MANUFACTURES ASSOCIATION Vs. FOOD INSPECTOR
December 13, 2008
PALLAVOLU RAMMAOHAN REDDY Vs. STATE OF A P
January 24, 2008
PAMARTHI LAKSHMAN RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE
July 16, 2008
PAMARTHI SUBBA RAO Vs. H RAMA RAO
March 12, 2008
PAMARTHI VENKATESWARAMMA W O P NAGAMALLESWARA RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE
August 20, 2008
PAMIDI VENKATA NAGESWARA RAO Vs. PAMIDI HEMALATHA
July 30, 2008
PAMIDI VENKATA NAGESWARA RAO Vs. PAMIDI HANUMANTHA
June 30, 2008
PAMULA PITCHAIAH Vs. GOVERNMENT OF A P
February 28, 2008
PANDUGAYALA SUBBARAYADU Vs. KATTAMURI SRI KRISHNA
April 29, 2008
PANGULURI CHINNA VENKATA NARASAIAH Vs. GOVERNMENT OF A P
October 17, 2008
PANORAMA ENTERPRISES Vs. TIRUMALA TIRUPATI DEVASTHANAM
November 13, 2008
PANTHAGADA SURYARAO S O NAGANNA Vs. KESAVASWAMYVARI DEVASTHANAM
September 9, 2008
PARAMJIT SINGH SADANA Vs. STATE OF A P
February 8, 2008
PARKE DAVIS EMPLOYEES UNION Vs. A P INDUSTRIES INFRASTRUCTURE CORPORATION LIMITED
September 30, 2008
PARSINENI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
December 22, 2008
PASPULETI SRIPATHI RAO Vs. REGIONAL DEPUTY DIRECTOR OF TWON AND CONTRY PLANNING
August 20, 2008
PAVAN TALKIES Vs. RAJESH KUMAR
September 26, 2008
PECHETTI RAMBABU Vs. SHAZAMANI BEGUM
July 25, 2008
PEDDA SUNKAMMA Vs. C BALASUNKANNA
December 22, 2008
PEDDAMALAM SIDDAMMA Vs. M VEERAIAH
April 22, 2008
PEDDIREDDY THIMMA REDDY FARM FOUNDATION Vs. DISTRICT COLLECTOR
January 18, 2008
PEDDIREDDY VEKATA SATYANARAYANA MURTHY Vs. DANISETTY BABU RAO
July 11, 2008
PEDDYREDDY ESWARAMMA Vs. NALLAVARAPU CHANDRA REDDY
December 15, 2008
PENNAR SEEDS CORPORATION Vs. A P STATE SEEDS DEVELOPMENT CORPORATION LTD
June 25, 2008
PERUMALLA SUBBA RAO Vs. STATE OF A P
February 27, 2008
PERUMLL SUBBA RAO Vs. STATE OF ANDHRA PRADESH
February 21, 2008
PHARMAIDS PHARMACEUTICALS LIMITED REP. BY ITS MANAGING DIRECTOR, ADMN. OFFICE Vs. CENTRAL BANK OF INDIA REP. BY ITS CHIEF MANAGER, GUDIMALKAPURAM BRANCH AND RESERVE BANK OF INDIA
January 29, 2008
PILLI VENKANNA Vs. PILLI NOOKALAMMA
November 28, 2008
PITHANI TIRUPATAYYA AND 4 ORS Vs. PITHANI APPARAO AND 15 ORS
December 11, 2008
PITTALA PURUSHOTHAM Vs. STATE A P
February 27, 2008
PODUGU APPA RAO Vs. GRANDHI SATHIRAJU
October 18, 2008
POLAVARAPU HANUMANTHA RAO Vs. POLAVARAPU SIVA PARVATHI
November 25, 2008
POOJAR GURURAJCHAR Vs. STATE OF ANDHRA PRADESH
December 30, 2008
POTHAGONI LAXMI ALIAS KALAL LAXMI Vs. GOVERNMENT OF ANDHRA PRADESH
November 21, 2008
POTHARLANKA KOTESWARA RAO Vs. SECRETARY AGRICULTURAL MARKET
July 15, 2008
POTHEPALLI NAGABHUSHANAM Vs. RAVIPATI SUBBA RAO
February 25, 2008
POWER GRID CORPORATION OF INDIA LTD Vs. NADIPALLOL VARAKRUPA PRASADA RAO
September 26, 2008
PRAKASH M V S S Vs. NATIONAL SHIP
July 23, 2008
PRAKASH RAO Vs. APPELLATE AUTHORITY
March 4, 2008
PRAMITA CONSTRUCTIONS PVT LTD Vs. UE DEVLOPMENT INDIA PVT LTD
March 27, 2008
PRASAD MEDICA CORPORATION LIMITED Vs. COMMISSIONER OD POLICE
April 3, 2008
PRATAP JUNGLE RESORTS PRIVATE LIMITED Vs. JOINT COLLECTOR
July 2, 2008
PREMODAYA Vs. BHARAT PETROLEUM CORPORATION LIMITED
September 18, 2008
PRIME MINERAL EXPORTS PVT. LTD Vs. C.C. AND C.E.
October 6, 2008
PROAPU GOPAL Vs. STATE OF AP
June 29, 2008
PROF C MUNI SUBRAMANIAM Vs. STATE OF AP
February 5, 2008
PROF V S S SASTRY Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
March 12, 2008
PRUDENTIAL COOPERATIVE BANK SHAREHOLDERS AND DEPOSITORS WELFARE Vs. SURYAPRAKASH RAO
September 30, 2008
PUBIC PROSECUTOR Vs. N CHINNA SESHI REDDY
September 26, 2008
PUBLIC INFORMATION OFFICER JOINT SECRETARY TOCHIEF OFFICER Vs. A P INFORMATION COMMISSIONER
December 4, 2008
PUBLIC PROSECUTOR Vs. BASIREDDY VEMA REDDY
July 10, 2008
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. GOLLA SATYANARAYANA
February 7, 2008
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. MIRZA AMLAD BAIG
February 7, 2008
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. MOLLI VENKATESWARA VISWESWARA KUMAR
January 17, 2008
PULIMERU LARGE CALE CO OPERATIVE SOCIETY LTD Vs. AUTHORITY APPOINTED UNDER SECTION 48 OF THE A P SHOPS AND ESTABLISHMENTS ACT 1988 AND ASSISTANT COMMISSIONER OF LABOUR RAJAHUNDRY E G DISTRICT
July 29, 2008
PULIMI SAILAJA REDDY Vs. STATE OF ANDHRA PRADESH
November 7, 2008
PULIPATI RAJA RAO Vs. VENIGANDLA RADHA KRISHNA
July 16, 2008
PUSALA MURALI KRISHNA Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT
March 19, 2008
PUSULOORI MANOHAR Vs. STATE OF A P
December 4, 2008
Q S MEDICARE LUCKNOW Vs. STATE
December 19, 2008
QUDRAT NAWAZ KHAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION DEFENCE HYDERABAD
January 8, 2008
QUDRAT NAWAZ KHAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
January 18, 2008
R MALLAIAH Vs. DEPUTY INSPECTOR GENERAL NIZAMABAD AND MEDAK DISTRICT RANGE
May 14, 2008
R MUTHUKRISHNAN Vs. FOREST RANGE OFFICER
March 12, 2008
R NARAYANA Vs. GOVERNMENT OF A P
April 16, 2008
R SREENIVASULU Vs. R D O WANAPARTHY
January 28, 2008
R V KRISHNA RAO Vs. ATTILI HYMAVATHI
August 20, 2008
R V V PRASADA RAO Vs. MANAGING DIRECTOR
July 3, 2008
R VEERABHADRAM Vs. ADDITIONAL SECRETARY TO GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT
July 14, 2008
R VENKATARAJU Vs. GOVERNMENT OF A P
April 1, 2008
RAFATHULLAH Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
June 20, 2008
RAHATUNNISA Vs. SABER ALI KHAN
July 25, 2008
RAHEEMUNNISSA Vs. DISTRICT CONSUMMER FORUM PRAKASAM DISTRICT
December 12, 2008
RAHMANS COLLEGE OF EDUCATION Vs. GOVT. OF A.P.
June 24, 2008
RAILWAY PHYSICALLY HANDICAPPED SELF EMPLOYEE Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER
February 15, 2008
RAJAGOPALAPETA LEELANANDAM Vs. STATE OF A P
September 15, 2008
RAJU SINGH Vs. STATE OF A P
September 29, 2008
RAM AGARWAL Vs. B JAGANNATH RAO
July 15, 2008
RAMA SWAMY AND SRI PRASANNA VISWESWARASWAMI TEMPLE Vs. DODLAVARAM RAJAIAH
July 8, 2008
RAMESH G MAKHIJA Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED HYDERABAD
January 17, 2008
RAMESH JAICHAND SHAH Vs. SWATHI DRUG AGENCIES PVT LIMITED
June 13, 2008
RAMINENI SAMBASIVARAO Vs. GOVERNMENT OF A P
September 16, 2008
RANGA PARAMESWARI Vs. RANGA MADHUSUDHAN RAO
September 5, 2008
RANGA REDDY Vs. P ASWARTHAPPA
September 23, 2008
RANGOLI LAKSHMANA Vs. GOVERNMENT OF ANDHRA PRADESH
September 2, 2008
RATNABAI Vs. RAJU BAI
September 10, 2008
RATNABAI Vs. RAJU BAI
September 11, 2008
RAVADA YERRANNA Vs. RAVADA THAMMUNAIDU
April 22, 2008
RAVI MAJJI GOURI VARA PRASAD Vs. GOVT OF INDIA
June 30, 2008
RAVINDRANATH Vs. ANANTAPUR DISTRICT CO OPERATIVE CENTRAL BANK LTD
July 15, 2008
RAVULAPALLI PULLAIAH Vs. SHAIK NABI SAHEB
November 7, 2008
RAVURU JAGANNADHA RAO Vs. BATTULA PADMAVATHI
November 25, 2008
RAVVARAPU VENKATA SIVA NAGAPRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
December 15, 2008
RAYALASEEMA JUTE MILLS Vs. STATE OF A P
September 10, 2008
RECKITT AND BENCKISER INDIA LTD Vs. STATE OF ANDHRA PRADESH
December 19, 2008
REDDI PAIDIYYA Vs. ATYAM PADMAVATHI RANI
October 18, 2008
REDDIVARI MUNI REDDY Vs. SATE OF A P
February 5, 2008
REEMAAN COLLEGE OF EDUCATION Vs. GOVERNMENT OF A P
June 24, 2008
REGIONAL DIRECTOR E S I CORPORATION Vs. K ESWAR RAO
July 18, 2008
RELANGI VEERA VENKATA SATYANARAYANA Vs. GOVERNMENT OF A P
October 14, 2008
RETIRED EMPLOYEES ASSOCIATION Vs. GOVT OF A P
March 13, 2008
REVENUE DIVISIONAL OFFICER Vs. GAMPA LAKSHMI DEVI
September 25, 2008
RUDRARAJU SIA RAMA RAJU Vs. COLLECTOR WEST GODAVARI DISTRICT
January 22, 2008
RUSTUM Vs. CHOOTU MOTO JOSHI
September 30, 2008
S A BASHA Vs. DIVISIONAL SECURITY COMMISSIONER
March 10, 2008
S A BASHA Vs. DEPUTY CHIEF SECURITY COMMISSIONER
May 2, 2008
S BHEEM PRASAD Vs. STATE OF A P
December 18, 2008
S HUSSAIN BEE Vs. A P STATE ROAD TRANSPORT CORPORATION
June 25, 2008
S JAYASHREE Vs. SECRETARY A P BAR COUNCIL HIGH COURT BUILDINGS
July 17, 2008
S K AGARWAL Vs. A P HOUSING BOARD
October 13, 2008
S K MASTHAN Vs. SOUTHERN POWER DISTRIBUTION COMPANY
August 1, 2008
S K SINGH Vs. COOPERATIVE TRIBUNAL
November 26, 2008
S KISHORE KUMAR GOUD Vs. STATE OF A P
July 2, 2008
S MALLESWAR RAO Vs. COMMISSIONER OF PROHOBITION AND EXCISE GOVERNMENT OF A P
February 12, 2008
S MALLESWARA REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE ANDHRA PRADESH HYDERABAD
December 30, 2008
S MAYULAMMA Vs. STATE OF A P
March 28, 2008
S NAGARATHNAMMA Vs. P MURALIDHAR REDDY
June 18, 2008
S PADMANABHAM Vs. INDUSTRIAL TRIBUNAL II
July 30, 2008
S PENTAIAH Vs. KHATIJA BEE
September 26, 2008
S R COMMUNICATION SUSTEMS Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
April 22, 2008
S RAMU Vs. JOINT REGISTRAR DISTRICT COOP OFFICER VISAKHAPATNAM
September 29, 2008
S S HARI PRASAD Vs. DISTRICT SESSIONS JUDGE
July 23, 2008
S S HARI PRASAD Vs. DISTRICT AND SESSIONS
June 23, 2008
S S SABITHA RANI Vs. REGISTRAR N T R UNIVERSITY OF HEALTH SCIENCE
July 1, 2008
S SHAKILA Vs. S KHALEEL S O GHOUSE MOHIUDDIN
August 14, 2008
S V S REDDY Vs. A P S R T C
June 27, 2008
S V SUDHAKARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 27, 2008
SADULA NARSHIMHA Vs. SADULA TULASI DAS
November 11, 2008
SAFE PACK POLYMERS LTD. Vs. G.V.N. RAJU
January 18, 2008
SAFI NAAZ Vs. GOVERNMENT OF A P REP
November 25, 2008
SAI ANUPAMA AGENCIES PVT LTD Vs. K S R MOHAN RAO
March 11, 2008
SAIL LABS TECHNOLOGY AG Vs. INTERNATIONAL BUSINESS SOFTWARE SOLUTIONS INC
November 6, 2008
SAIPRIYA ESTATES Vs. V V L SUJATHA
March 13, 2008
SALEEMA BEE Vs. SYED ABDUL NAYEEM
June 30, 2008
SALEEMA BEE Vs. SYED ABDUL NAYEEM
June 13, 2008
SALEHA FATIMA Vs. MIRZA FAZAL HUSSAIN BAIG
December 31, 2008
SALLA ESWARAMMA Vs. C SUBBA REDDY
December 19, 2008
SAMALA JANAKI RAMULU Vs. MUNIGADAPA KANAKAIAH
November 6, 2008
SAMALA JANAKI RAMULU Vs. MUNIGADAPA KANAKAIAH
November 15, 2008
SAMMANGI NAGABHUSHNAM Vs. STATE OF A P
November 13, 2008
SANGA MITRA CO OPERATIVE BUILDING SOCIETY LTD Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
September 15, 2008
SANTHAVARAPU VENKATESHWARLU Vs. STATE OF AP
April 18, 2008
SARAH HITHAVACHANI Vs. TIRUMALA TIRUPATI DEVASTHANAMS
April 21, 2008
SARASA APPALAKONDA Vs. PULAMARASETTI SOMUNAIDU
January 23, 2008
SARVOTHAM ISPAT LIMITED Vs. A P STATE ELECTRICITY BOARD
December 10, 2008
SATISH KUMAR Vs. STATE OF A P
September 25, 2008
SATYA MURTHY SIVALENKA Vs. COLLECTOR AND DISTRICT MAGISTRATE
December 10, 2008
SAW MILLS OWNERS WALFARE ASSOCIATION Vs. CONSERVATOR OF FOREST
November 7, 2008
SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT Vs. EEDARA KRISHNA
August 28, 2008
SEELA VENKATA KRISHNA Vs. WORKSHOP ACCOUNTS OFFICER
December 17, 2008
SEELAM RAMADEVI Vs. GADIRAJU YANADI RAJU
May 2, 2008
SEETHALA NAGAMALI NANCHARAIAH ALIAS BULLI BABU Vs. STATE OF ANDHRA PRADESH
February 28, 2008
SEKHARMAHANTI NAGABHUSHNARAO Vs. ANDHRA UNIVERSITY
December 31, 2008
SEPURI MADHURI Vs. NTR UNIVERSITY OF HEALTH SCIENCES
September 24, 2008
SERIGUDEM PADMAMMA Vs. G PREMCHAND
November 14, 2008
SHABBIR HUSSAIN KHAN Vs. RAM PRASAD CHOPRA
July 16, 2008
SHABBIR SHERIFF Vs. PASHA BEGUM
September 16, 2008
SHAIK IBRAHIM Vs. SECRETARY TO THE GOVERNMENT
June 24, 2008
SHAIK KHADER MOHIDDIN Vs. G VEERANNA S O MUGGULU
September 5, 2008
SHAIK KHALISHA Vs. KUTCH KRISHNAVENI
April 4, 2008
SHAIK KHASIM ALIAS ROPPAGADU Vs. STATE OF ANDHRA PRADESH
January 25, 2008
SHAIK LALBI Vs. M BALAKRISHNAN
March 3, 2008
SHAIK LALBI Vs. M BALAKRISHNAN
July 3, 2008
SHAIK NUSRATH BANU ABDUL GANI Vs. STATE OF ANDHRA PRADESH
October 21, 2008
SHAIK SUBBALAKSHMI Vs. COLLECTOR AND DISTRICT MAGISTRATE
June 24, 2008
SHAIK YAKOOB AHMED Vs. SHAIK BASHEER AHMED
January 23, 2008
SHAIKH CHAND Vs. STATE OF A P
June 13, 2008
SHAIKH MOHAMMAD RAHAMATH ALIAS SANJAY Vs. STATE OF A P
June 20, 2008
SHAKERA BEGUM Vs. GOVERNMENT OF A P
September 25, 2008
SHAMLAL TIWARI Vs. NAJMUNNISA BEGUM ALIAS ZAINABUNISA BEGUM
October 31, 2008
SHENYANG FURUKAWA CABLE Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH
December 31, 2008
SHERLA RAMULU Vs. NATIONAL HIGHWAYS AUTHORITY
November 15, 2008
SHETTY CHANDRA SHEKAR Vs. NEETI RAMULU
February 1, 2008
SHIVA KRISHNA WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE
November 21, 2008
SHRI RAM TRANSPORT FINANCE COMPANY LTD Vs. COMMISSIONER POHIBITION AND EXCISE
December 19, 2008
SIDDAVARAPU SIVA KOTA REDDY Vs. STATE BANK OF INDIA
June 12, 2008
SIDDHI VINAYAKA HOTELS P LIMITED Vs. CENTRAL BANK OF INDIA
January 30, 2008
SIDDIRAMULU GOUD Vs. STATE OF AP
June 10, 2008
SILUVERU LAKSHMAMMA Vs. SILUVERU SANKARAIAH
July 14, 2008
SINGAMASETTY VARALAKSHMAMMA Vs. CHERUKURU JANARDHANA REDDY
July 15, 2008
SINGAPOGU ANJAIAH Vs. STATE OF A P
March 31, 2008
SIREESHA GEO GRANITES KARIMNAGAR DISTRICT Vs. GOVERNMENT OF A P
September 30, 2008
SIRI CHIT FUND P LTD Vs. N LAXMA REDDY
January 22, 2008
SIRIKI APPALASWAMY Vs. SUB REGISTRAR PENDURTHI
August 1, 2008
SOL PHARMACEUTICALS LTD Vs. LABOUR COURT
August 21, 2008
SOMARAJU CHINNAMMI Vs. SAMANTHU SIVAJI GANESH
September 8, 2008
SOMARAOUTHU SIVRAMAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH
December 18, 2008
SOMBATHINA RAMU Vs. T SRINIVASULU
February 8, 2008
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION OFFICER Vs. BAYYA JANAKI
December 30, 2008
SPORTS AUTHORITY OF ANDHRA PRADESH Vs. REGAL SPORTS COMPANY
July 24, 2008
SREE DATTA AGENCIES Vs. DINESH KUMAR KUCHERIA
June 10, 2008
SRI VENKATESHWARA RICE MILL Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
December 2, 2008
SRIGIRI PADMA Vs. DISTRICT CALLECTOR KARIMNAGAR
November 11, 2008
SRINIDHI ELECTRO MECHANICS Vs. UNION OF INDIA
November 23, 2008
SRISANJEEVA ANJANEYA SWAMY VARI DEVSTHANAM Vs. THOKKULA DASARADHARAMAYYA
November 25, 2008
STATE BANK OF HYDERABAD Vs. COMMERCIAL TAX OFFICER
April 23, 2008
STATE BANK OF INDIA Vs. B V BHASKAR REDDY
December 17, 2008
STATE GOVERNMENT GAZETTED OFFICER CO OPERATIVE HOUSE BUILDING SOCIETY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETY
October 17, 2008
STATE OF A P Vs. PORIAKAYALA RANGAIAH
October 21, 2008
STATE OF A P Vs. HYMAD PASHA
December 15, 2008
STATE OF A P Vs. ATTIL NARAYANA
December 19, 2008
STATE OF A P Vs. MADALA VENKATA NARASIMHA RAO
February 14, 2008
STATE OF A P Vs. P KANTILAL JAIN
April 9, 2008
STATE OF A P Vs. MEEGADA SUDHAKAR REDDY
March 13, 2008
STATE OF A.P Vs. COMPUTER GRAPHICS PVT. LTD
June 20, 2008
STATE OF ANDHRA PRADESH Vs. PRAKASH ARTS
July 14, 2008
STATE OF ANDHRA PRADESH Vs. HAFIZ K M AMJAD BASHA SIDDIQUI
December 31, 2008
STATE OF ANDHRA PRADESH Vs. C SRINIVASULU REDDY
November 25, 2008
STATE OF ANDHRA PRADESH Vs. DAGGU MADHVA RAO
November 19, 2008
STATE OF ANDHRA PRADESH Vs. T V KRISHNA REDDY
October 14, 2008
STATE OF AP Vs. INAPURI PADMA
June 24, 2008
STUP CONSULTANTS PVT LTD Vs. SOHAM ENGINEERING CONSTRUCTIONS
February 5, 2008
SUB REGISTRAR SRIKALAHASTI Vs. K GURAVAIAH
December 30, 2008
SUDERSHAN PAREEK Vs. STATE OF A P
July 17, 2008
SUDHA RESORTSLTD Vs. A P STATE FINANCIAL CORPORATION LTD
September 12, 2008
SUDHAKAR RAJU Vs. TIRUMALA COOP URBAN BANK LTD
September 15, 2008
SUJALA PIPES PVT. LTD. Vs. MONARCH PIPES LIMITED
January 25, 2008
SUNDARAGIRI RAMULU Vs. SUNDARAGIRI SIDDI RAJAIAH ALIAS SIDDI RAJU
August 11, 2008
SUNKARA SURYA PRAKASH RAO Vs. MADIREDDI NARSIMHA RAO
December 19, 2008
SUPER SPINNING MILLS LIMITED Vs. STATE OF A.P.
July 10, 2008
SUPERINTENDENT OF CENTRAL EXCISE AND CUSTOMS Vs. SRI VISHNUPRIYA
August 26, 2008
SUPRINTENDING ENGINEER TELUGU GANGA PROJECT Vs. P LAXMU REDDY
December 29, 2008
SURAM GORLA KONDAIAH Vs. STATE OF ANDHRA PRADESH
February 13, 2008
SURAMPUDI SUDARSANA RAO Vs. NANDURI VENKATA SEETHA RAMANJANEYULU
April 4, 2008
SURENDEVARA NAGESWARA RAO Vs. SAI BALAJI SORTEX
January 31, 2008
SURYALAXMI COTTON MILLS LIMITED Vs. SABHAVATH KISHORE
June 11, 2008
SWATHI DRUG AGENCIES PVT LIMITED Vs. RAMESH JAICHAND SHAH
June 13, 2008
SYED ASADULLAH Vs. RASHEEDA BEGUM
June 13, 2008
SYED AZAM Vs. SYED MAHABOOB HUSSAIN
September 30, 2008
SYED GHOUSE ALIAS BABU Vs. STATE OF ANDHRA PRADESH
August 26, 2008
SYED HABEEB Vs. ANDHRA PRADESH STATE WAKF BOARD
June 25, 2008
SYED HUSSAIN SAB Vs. JOINT COLLECTOR MAHABOOBNAGAR DISTRICT
December 26, 2008
T BHAGYA LAXMI Vs. RETURNING OFFICER-CUM-MUNICIPAL COMMISSIONER
September 15, 2008
T BHAJRANG Vs. GOVERNMENT OF A P
September 29, 2008
T BRAHMANANDAM Vs. STATE OF A P
August 12, 2008
T GOPAL RAO Vs. ANDHRA BANK A GOVERNMENT OF INDIA UNDERTAKING
July 16, 2008
T HANMANTHU Vs. L A OP PJPGADWAL
June 11, 2008
T JYOTHAIAH Vs. TIRUMALA TIRUPATHI DEVASTHANAM
February 26, 2008
T K PRABHAKAR Vs. A P S R T C
September 19, 2008
T K SUBHAS Vs. KAMALA BAI
March 7, 2008
T NABI SAB Vs. G VENKATESULU
June 23, 2008
T NARAYANA REDDY Vs. PATAN RAZAK KHAN
July 18, 2008
T PADMA FORMERLY DISTRICT JUDGE Vs. STATE OF A P
August 22, 2008
T S BENARJEE Vs. JANNU RUTHAMMA
June 17, 2008
T SARITHA REDDY Vs. T OBIREDDY
October 21, 2008
T SATYANARAYANA Vs. JOINT RAGISTRAR DISTRICT CO OPERATIVE OFFICER
October 24, 2008
T TULASAMMA ALIAS PADMA Vs. CHIEF SECRETARY GOVERNMENT OF A P
October 14, 2008
TADDI MUSALINAIDU Vs. TADDI KANNAMNAIDU
September 10, 2008
TADIKAMALLA BRAHMANANDAM Vs. STATE OF ANDHRA PRADESH
June 13, 2008
TAHERA YOUSUF KADRI Vs. GOVERNMENT OF ANDHRA PRADESH
September 30, 2008
TANGELLAMUDI ALIAS GOLLAMUDI RAMESH Vs. STATE OF ANDHRA PRADESH
January 18, 2008
TANUKU SUBASH CHANDRA BOSE Vs. NON-CONVENTIONAL ENERGY DEVELOPMENT CORPORATION OF A P LTD
July 3, 2008
TATA VENKATA SHIVA MAHESHWARA RAO Vs. MANAGER CENTURIAN BANK OF PUNJAB LIMITED
February 11, 2008
TATHINENI SATYANARAYANA Vs. VIJAYAWADA GANTUR
November 26, 2008
TATIKONDA RAMULU Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR
September 17, 2008
TATIKONDA SADASHIV Vs. SPECIAL COMMISSIONER LAND REVENUE
February 15, 2008
THE ANDHRA PRADESH FEDERATION OF CHIT FUNDS Vs. UNION OF INDIA
July 14, 2008
THE DIVISIONAL FOREST OFFICER Vs. THE FOREST SETTLEMENT OFFICER
September 15, 2008
THRIPURAVARAM KRISHNA REDDY Vs. JOINT COLLECTOR
September 16, 2008
THUMMALACHETTY BUILDERS AND DEVELOPERS PVT LTD Vs. COMMISSIONER AND INSPECTOR GENERAL OF STAMPS AND REGISTRATION
September 29, 2008
THUMMLACHETTY BUILDERS AND DEVELOPES LTD Vs. COMMISSIONER AND INSPECTOR GENERAL
April 29, 2008
TIRUMALA SEUNG HAN TEXTILES LTD Vs. COMMR. OF C. EX
June 26, 2008
TIRUMALA TIRUPATI DEVASTHANAMS Vs. CHAIRMAN CUMPRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 30, 2008
TIRUMALA VENKATA REDDIA CHOWDARY Vs. POTIA KRISHNA PRASAD
December 30, 2008
TIRUMALA VENKATESHWARA RICEMILL Vs. SYED PENTU SAHEB
March 28, 2008
TIRUMALLAIAH Vs. M NARSIG RAO
November 15, 2008
TRUST ASSOCIATION OF THE CONVENTION OF BAPTIST CHURCHES OF NORTHERN CRICARS Vs. GOVERNMENT OF A P
December 31, 2008
TVS ELECTRONICS LIMITED Vs. UNION OF INDIA
October 24, 2008
U CHANDRA SHEKHARA RAO Vs. A P STATE CORPORATION HOUSING FEDERATION LTD
November 5, 2008
U MAHALAKSHMI Vs. BRANCH MANAGER STATE BANK OF INDIA
February 26, 2008
U S MURTHY Vs. GENERAL MANAGER DISCIPLINARY AUTHORITY
January 31, 2008
UDATHA MADHAVA RAO Vs. STATE OF A P
June 10, 2008
UMA ENGINEERING CO Vs. SUPRINTENDING ENGINEER
December 18, 2008
UMA MAHESWAR RAOKOTESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 18, 2008
UNION OF INDIA Vs. O NARAYANA
July 24, 2008
UNION OF INDIA Vs. T SUBBA RAO
June 11, 2008
UNION OF INDIA Vs. SARDAR BEGUM
June 26, 2008
UNION OF INDIA Vs. SIVA PARVATI
January 13, 2008
UNION OF INDIA Vs. M SIVA PARVATI
January 30, 2008
UNION OF INDIA Vs. KONDURU VENKATA REDDY
February 29, 2008
UNION OF INDIA Vs. ADDITIONAL DISTRICT JUDGE WEST GODAVARI
December 24, 2008
UNION OF INDIA Vs. V SAMBASIVA RAO
September 10, 2008
UNITED INDIA INSURANCE CO Vs. MUDA PRABHAKAR
November 21, 2008
UNITED INDIA INSURANCE CO LTD Vs. ADARI MAHALAKSHMI
November 25, 2008
UNITED INDIA INSURANCE CO LTD Vs. G SARASWATHI
November 7, 2008
UNITED INDIA INSURANCE CO LTD Vs. V MADHUKAR RAO
August 22, 2008
UNITED INDIA INSURANCE CO LTD Vs. A SARADA
August 1, 2008
UNITED INDIA INSURANCE CO LTD Vs. GOURI PARVATHI
April 3, 2008
UNITED INDIA INSURANCE CO LTD Vs. MD RAHMATULLAH
July 24, 2008
UNITED SHIPPERS LTD Vs. VELTA IMPEX PRIVET LIMITED
June 10, 2008
USHA RANI Vs. SUBRAMANYESWARA RAO
October 29, 2008
V AMARENDER RAO Vs. PATLEM SURYA PRAKASH RAO
March 26, 2008
V AMOS ALIAS RAMULU Vs. P JOHNSON
September 16, 2008
V BRABHAKAR CHOWDARY Vs. KANAKAM RAMESH
January 25, 2008
V BUJJAMMA Vs. DISTRICT COLLECTOR
September 22, 2008
V CHALAMAIAH Vs. STATE OF ANDHRA PRADESH
December 18, 2008
V CHIDAMBARA REDDY Vs. K GOVINDA REDDY
July 4, 2008
V DHARMA RAJU Vs. INSPECTOR GENERAL S W S CENTRAL INDUSTRIAL SECURITY FORCE
July 25, 2008
V G PADMA BAI Vs. R JAGANNADHA RAO
July 9, 2008
V K ENGGG CONSTRUCTIONS Vs. MANAGING DIRECTOR IRCON INTERNATIONAL LTD
February 15, 2008
V PAPAIAH Vs. ANDHRA PRADESH NORTHERN POWER DISTRIBUTION COMPANY LTD
August 13, 2008
V R KOTESWAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH
December 22, 2008
V RAMA PRASADA Vs. STATE OF ANDHRA PRADESH
December 2, 2008
V SESHACHALAM Vs. DISTRICT COLLECTOR
October 17, 2008
V SREENIVASA RAO Vs. AUTHORITY
April 1, 2008
V V SATYANARAYANA Vs. CHEBROLU PRIMARY AGRL CO OP SOCIETY LTD
November 10, 2008
V V V R K YACHENDRA Vs. SPECIAL COMMISSIONER
September 8, 2008
V VENUGOPAL REDDY Vs. UNION OF INDIA
May 2, 2008
V. SRINIVASA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
December 31, 2008
VADDIREDDY VENKATA SUBBA REDDY Vs. NARAPUREDDY KALYANAMMA
September 16, 2008
VALLURI SITAMAHALAKSHMI Vs. SARCHANDRA ENVIRON PVT LTD
August 4, 2008
VANIMISETTI VENKATESWARAMMA Vs. STATE OF A P
September 29, 2008
VANNALA KOTESHWAR RAO Vs. MUNICIPAL CORPORATION
February 25, 2008
VANTARU CHINNA SUBBA RAYUDU Vs. Y LALITHA VANI
July 29, 2008
VANUKURU VENKATESWERA RAO Vs. STATE
April 2, 2008
VARAHA LAXMI NARSIMHA SWAMY VARI DEVASTHANAM Vs. S V NARSIMHAM
September 30, 2008
VARALAXMI CHARKA ALIAS RENUKA Vs. SATYANARAYANA CHARKA
February 20, 2008
VASEEM AKRAM Vs. GOVT OF A P INDUSTRIES AND COMMERCE DEPARTMENT
September 30, 2008
VAVILAPALI SAROJANAMMA Vs. PAPPALA RAJESWARAMMA
April 28, 2008
VEERA PRATAPA KORIKONDA HAMVIRA KRISHNAMRAJU Vs. KOPPALU NARAYANA
August 19, 2008
VEERABAHUTLA ADINARAYANA Vs. BALUSU RAJARAO
January 23, 2008
VEERAMACHANENI RAMCHANDER RAO Vs. TAHSILDAR CHITYAL MANDAL NALGONDA
November 27, 2008
VELAGA SIVARAMA KRISHNA Vs. VELAGA VEERABHADRA RAO
September 15, 2008
VELPULA PARMESHWAR RAO Vs. DISTRICT COLLESTOR
November 11, 2008
VEMPATI ANASUYAMMA Vs. GOURU VENKATESWARLOO
June 9, 2008
VEMULA BHASKAR RAO Vs. GOVERNMENT OF ANDHARA PRADESH
December 11, 2008
VENKATA RAMULU Vs. A P STATE ROAD TRANSPORT CORPORATION MUSHEERABAD
August 4, 2008
VENUKONDA RADHA KRISHNA Vs. PULIVARTHI RAMANAIAH
November 7, 2008
VIJAYA VASAVA MOTORS ELURU Vs. ASSISTANT COMMISSIONER LTU
July 30, 2008
VIJAYENDRA RAO Vs. STATE OF A P
April 1, 2008
VINEDALE DISTILLERIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
July 14, 2008
VIQUARNNISSA BEGUM Vs. MUNICIPAL CORPORATION
November 14, 2008
VISAKHAPATNAM PORT TRUST PORT AREA VISAKHAPATNAM Vs. SANAPALA GOVINDU APPALA NARASAYYA
October 20, 2008
VISHWANATHUNI CHINNA KASHI RAO Vs. STATE OF A P
July 15, 2008
VOLTAS LTD Vs. ALLWYN AUTO LTD
July 18, 2008
VOMMI RAMA MURTHY CHITS AND INVESTMENT PVT LTD Vs. STATE OF A P
July 23, 2008
VORION CHEMICALS AND DISTILLERIES LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES
July 21, 2008
VUPPALA RAMULU Vs. V BHUDEVI
May 2, 2008
W GIRIDHAR Vs. EXECUTIVE DIRECTOR PERSONNEL SISPLINARY AUTHORITY
March 24, 2008
WALNUT PACKAGING PRIVATE LIMITED Vs. SIRPUR PAPER MILLS LIMITED
March 18, 2008
WALTAIR CLUB Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 31, 2008
WHITE CIRCLES OXIDES LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
January 17, 2008
Y GOPALAKRISHNA Vs. BALNEEDI ANJANEYULU
September 9, 2008
Y MALLAPPA Vs. LAND CEILLINGS TRIBUNAL
June 20, 2008
Y MOHAN RAO Vs. BHARAT SANCHAR NIGAM LTD
July 15, 2008
Y RAMA DEVI Vs. JOINT COLLECTOR R R DISTRICT
November 3, 2008
Y SATHI REDDY KOTI REDDY Vs. K VENKTA NARASIMHA REDDY RAMI REDDY
October 20, 2008
YADLA BHASKARA ALIAS BATSHIBABU Vs. STATE OF ANDHRA PRADESH
December 18, 2008
YADLA RAMESH NAIDU Vs. SUB REGISTRAR SABBAVARAM
August 1, 2008
YALLAMANDA CHAND BASHA Vs. STATE A P
February 4, 2008
YARLAGADDA TULASAMMA Vs. YARLAGADDA PARDHASARADHI VENKATA SURYANARAYANA
December 3, 2008
YARRAM KRISHNA RAO Vs. MUTTAMALLA NARSAMMA
October 24, 2008
YASHWITHA CONSTRUCTIONS P LTD Vs. SIMPLEX CONCRETE PILES INDIA LTD
May 1, 2008
YEDDULA VENKATA KOTAIH Vs. REVENUE DIVISIONAL OFFICER KANDUKUR
January 30, 2008
YEDIA MOHAN REDDY Vs. STATE OF A P
March 26, 2008
YELAGANI PAPAIAH SON Vs. JOINT COLLECTOR
September 12, 2008
YELAMARTHI JAYA LAKSHMI Vs. DEVILAL JANWAR
September 19, 2008
YENNETI SRINIVAS Vs. PULA VARADA RAJ KUMAR
July 14, 2008
YERRA AYYANNA Vs. H MARTHAMMA
August 22, 2008
YOGENDRA BUILDERS Vs. VIDYA PARADISE OWENERS
October 11, 2008
ZAHRUDDIN AHMED Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER
August 25, 2008