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Case Index
Title
Date
ADARSH KUMAR Vs. SARUP KAUR
November 21, 2008
ASSISTANT EXECUTIVE ENGINEER, INDUSTRIAL AREA SUB-DIVISION, DHBVNL,SIRSA Vs. SANGEETA SACHDEVA
November 7, 2008
ATTAR SINGH SANGWAN Vs. GANGA RAM
November 25, 2008
BECTOR FOOD SPECIALTIES LIMITED Vs. HARJINDER PAL SINGH
November 7, 2008
BHIM SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED & ANR
December 11, 2008
CANADIAN 4 UR IMMIGRATION SERVICES Vs. LAKHWINDER SINGH
November 19, 2008
CHANDER MALHOTRA Vs. S AMRIK SINGH
November 7, 2008
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED & ANR Vs. KULDEEP SINGH
November 3, 2008
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. JITENDER KUMAR KAPOOR
November 4, 2008
GOBIND LAL Vs. SATISH KUMAR JAIN & ANR
September 30, 2008
HARI SHARAN Vs. PUNJAB STATE ELECTRICITY BOARD
December 3, 2008
HARJIT KAUR Vs. STATE BANK OF INDIA
September 16, 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SNEH GOYAL
November 12, 2008
HARYANA VIDYUT PRASARAN NIGAM LIMITED & ORS Vs. DULI CHAND
December 19, 2008
HOUSING BOARD HARYANA Vs. TRILOK AND OTHERS
December 4, 2008
HUDA Vs. SARDARA SINGH
November 7, 2008
HVPN Vs. ATAM PARKASH
August 20, 2008
INDIAN INSTITUTE OF MANAGEMENT AND COMPUTERS Vs. PREETINDER SINGH BRAR
November 3, 2008
J K BABBAR Vs. PICCADILY CINEMA HALL
November 27, 2008
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. SARABJIT KAUR
March 20, 2008
MONA AGGARWAL Vs. MAHINDRA HOLIDAYS AND RESORTS INDIA LIMITED
November 27, 2008
MUNICIPAL COUNCIL, FEROZEPUR Vs. BHOLA RAM & ORS
August 22, 2008
ORIENTAL INSURANCE COMPANY LIMITED Vs. MANJIT KAUR
December 18, 2008
P U D A Vs. GURDEEP SINGH & ANR
December 22, 2008
RAMJIT DASS Vs. SUPERINTENDENT, POST OFFICE, FARIDKOT DIVISION, FARIDKOT
December 2, 2008
SURINDER KUMAR Vs. BHOPAL ICE FACTORY AND COLD STORAGE
August 1, 2008
UNION OF INDIA & ANR Vs. DAYAL DASS VERMANI
December 10, 2008