Case Index

Title
Date
BHARAT HEAVY ELECTRICALS LIMITED Vs. AMITA SHARMA
February 5, 2008
GURMEET TRANSPORT COMPANY Vs. NEW INDIA ASSURANCE CO. LTD.
February 26, 2008
HOTEL SHIVA CONTINENTAL Vs. TELECOM CENTRE
January 7, 2008
LIFE INSURANCE CORPORATION OF INDIA Vs. BINA JOSHI
December 22, 2008
MARINDA VARUN BEVERAGES LIMITED Vs. ARUN KUMAR BHADURIA & ANR
September 15, 2008
NEW INDIA ASSURANCE CO. LTD. Vs. GAJENDER SINGH BUTOLA
May 21, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRADEEP SINGH BISHT
September 15, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAJENDRA PAL SINGH
July 17, 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANEES AHMED
September 15, 2008
PALVINDER KAUR AND OTHERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
May 21, 2008
PARAMJEET KAUR Vs. NEW INDIA ASSURANCE CO LTD
January 8, 2008
PREM CHAND SADANA Vs. NEW INDIA ASSURANCE CO. LTD.
January 11, 2008
SURENDRA CHEMICALS Vs. INDIAN DRUGS PHARMACEUTICALS LTD.
September 18, 2008
UNION OF INDIA AND ANOTHER Vs. GURVINDER SINGH
June 23, 2008
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PARMINDER KAUR
October 13, 2008
VIJINDER SINGH CHAUHAN Vs. NEW INDIA ASSURANCE CO LTD
January 9, 2008